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Case Index
Title
Date
AHMEDABAD VICTORIA IRON WORKS LTD Vs. MAGANLAL KESHAVLAL PANCHAL
January 23, 1941
ALABUX NAZARALLI BOHORI Vs. ABDULLALLI KHANBHAI BOHORI
November 7, 1941
ALL INDIA SPINNERS ASSOCIATION Vs. IN RE
April 8, 1941
ALL-INDIA SPINNERS ASSOCIATION Vs. STATE
April 8, 1941
AMRITLAL MOHANLAL JHAVERI Vs. SPECIAL LAND ACQUISITION OFFICER
November 19, 1941
ATMARAM NEMCHAND GUJAR Vs. MALLAPPA APPAYYA KOTIWALE
July 17, 1941
BACHUBAI MANJREKAR Vs. RAGHUNATH GHANSHYAM MANJREKAR
October 7, 1941
BAI JAYA Vs. GANPATRAM KALIDAS DAVE
January 22, 1941
BAI KOKILABAI Vs. KESHAVLAL MANGALDAS AND CO
July 18, 1941
BAIDYANATHJI Vs. MATT URMILA DEVI
July 30, 1941
BALKRISHNA KHANDERAO NYAYADHISHA Vs. ANANT ABAJI INAMDAR
November 13, 1941
BALUBHAI KALLIANCHAND Vs. STATE
November 27, 1941
BASAPPA MALESAPPA RAJURE Vs. SAMBAPPA SHIVLINGAPPA ASHTYE
October 2, 1941
BASWANNEWA MALLESHAPPA APPAJI Vs. DODGOWDA BASANGOWDA DYAWANGOWDA
August 21, 1941
BAYABAI Vs. ESMAIL AHMED
March 5, 1941
BECHARDAS DAMODARDAS KACHIA Vs. BOROUGH MUNICIPALITY OF AHMEDABAD
January 17, 1941
BHAJGOVIND CHUNILAL SEVAK Vs. HARILAL GORDHANDAS SEVAK
August 22, 1941
BHOWANIPUR BANKING CORPORATION LIMITED Vs. SHREEMATI DURGESH NANDINI DASI
June 23, 1941
BOROUGH MUNICIPALITY OF AHMEDABAD Vs. GOVERNMENT OF THE PROVINCE OF BOMBAY
November 24, 1941
CANARA INDUSTRIAL AND BANKING SYNDICATE CO LTD Vs. NARAYAN VENKATESH SHENOY
July 17, 1941
CENTRAL BANK OF INDIA LTD Vs. PRABHAKAR ANANDRAO DABHOLKAR
September 3, 1941
CHANDRAKANT DEVJI Vs. NAROTTAMDAS AMARCHAND
March 12, 1941
CHHOTUBHAI BHIMBHAI Vs. BAI KASHI
March 20, 1941
CINE INDUSTRIES AND RECORDING CO LTD Vs. STATE
November 24, 1941
COMMISSIONER OF INCOME-TAX Vs. DEWAN KRISHNA KISHORE
July 4, 1941
COMMISSIONER OF INCOME-TAX AND ORISSA Vs. SIR KAMESHWAR SINGH OF DARBHANGA
December 12, 1941
COMMITTEE OF MANAGEMENT OF GURDWARA PENJA SAHIB Vs. MOHAMMAD NAWAZ KHAN
May 5, 1941
DARBAR NARANSINHJI CHANDRASINHJI Vs. MADHAVSING KESARISING DESAI
August 29, 1941
DATTATRAYA KASHINATH CHHATRE Vs. VITHALDAS BHAGWANDAS DARBAR
August 14, 1941
DEVSEY KHETSEY Vs. HIRJI KHAIRAJ
August 7, 1941
DINBAI BEHRAMJI GONDA Vs. MOTIBAI BURJORJI CHHOR
February 19, 1941
EBRAHIM MAHOMED MUKRI Vs. KHURSHEDBAI EBRAHIM MUKRI
January 17, 1941
EMPEROR Vs. SAVER MANUEL DANTES
January 16, 1941
EMPEROR Vs. ISHVARLAL CHHAGANLAL
January 8, 1941
EMPEROR Vs. SORABJI RUSTOMJI IRANI
January 22, 1941
EMPEROR Vs. DAHYABHAI SAVCHAND JHAVERI
January 23, 1941
EMPEROR Vs. NOORMAHOMED HAJI JANMAHOMED
February 19, 1941
EMPEROR Vs. MAVJI NANJI
March 14, 1941
EMPEROR Vs. NINGAPA RAMAPPA KURBAR
July 30, 1941
EMPEROR Vs. KARSAN JESANG
July 22, 1941
EMPEROR Vs. GORDHAN KALIDAS
July 11, 1941
EMPEROR Vs. CHHOTALAL BAPALAL
June 11, 1941
EMPEROR Vs. JOSEPH ABDULLAHI
June 20, 1941
EMPEROR Vs. ALLADATTA
March 31, 1941
EMPEROR Vs. LAXMAN KRISHNA NAIK
August 11, 1941
EMPEROR Vs. BHIKHABHAI MOTIRAM ADENWALLA
August 13, 1941
EMPEROR Vs. GULAMALLI BIN HUSAIN
August 13, 1941
EMPEROR Vs. MAHAMED KASSAM PANWALLA
August 28, 1941
EMPEROR Vs. SADEPPA GIREPPA MUTGI
August 28, 1941
EMPEROR Vs. DHULA JETHA
September 3, 1941
EMPEROR Vs. ALI MAHOMED ADAMALLI NO 2
December 2, 1941
EMPEROR Vs. MAHADEO TATYA
December 3, 1941
EMPEROR Vs. DHARMAPPA YELLAPPA SAMBRANI
November 11, 1941
EMPEROR Vs. ALI MAHOMED ADAMALLT NO 1
November 12, 1941
EMPEROR Vs. HASANALI GULAMALI PATANWALLA
October 6, 1941
EMPEROR Vs. HASANBHAI REHMATBHAI VINAWALA
October 10, 1941
EMPEROR Vs. KASAMALLI MIRZALLI
October 15, 1941
EMPEROR Vs. BALVANT JIVAN PAWAR
October 17, 1941
EMPEROR Vs. GULAM RASUL GULAM AHMED
November 6, 1941
EMPEROR Vs. S R KOPPALKAR
November 6, 1941
EMPEROR Vs. SALAMAT MARZBAN IRANI
December 12, 1941
FRAMROZ DADABHOY MADON Vs. STATE
July 11, 1941
GAJANAN LAXMAN LIMAYE Vs. BHALCHANDRA KESHAV LIMAYE
August 18, 1941
GANAPA RAMA HEGDE Vs. TIMMAYA NARAYAN HEGDE
September 1, 1941
GANPAT KINUSHET SONAR Vs. VITHAL BHIKAN PATIL
July 17, 1941
GANPATRAO SHRIPATRAO KALMADI Vs. BALKRISHNA GURURAO KALMADI
September 19, 1941
GHUNILAL KEVALRAM MARWADI Vs. RAMQHANDRA YESAJI GURSAL
November 19, 1941
GOVERNMENT Vs. CENTURY SPINNING AND MANUFACTURING CO LTD
October 16, 1941
GOVERNMENT OF BOMBAY Vs. MATHURDAS LALJIBHAI GANDHI
July 21, 1941
GOVERNMENT OF THE PROVINCE OF BOMBAY Vs. BAI BAIBA KANDHABHAI HARIBHAI
November 19, 1941
GOVIND KESHAV DANDAVATE Vs. YESHWANT PANDHARINATH SHETE
March 28, 1941
GOVIND NARAYAN PRABHU Vs. BHIKU GOPAL MHALE
December 17, 1941
GOVINDRAM GORDHANDAS Vs. STATE
September 26, 1941
GUDDAPPA CHIKKAPPA KURBAR Vs. BALAJI RAMJI DANGE
February 6, 1941
HAIDARSHA LALSHA PATHAN Vs. DHONDU ABAJI SANDBHOR
October 9, 1941
HARGOWANDAS B KOTAK Vs. CHIMANLAL VADILAL SHAH
August 21, 1941
HARILAL PANNALAL SARDA Vs. VISHNU RAMCHANDRA KALLOL
February 27, 1941
HARISCHANDRA KHANDERAO KOTHARE Vs. A S CRAIG
November 11, 1941
HILLA MANEKSHA PANTHAKY Vs. MANEKSHA DARASHA PANTHAKY
February 10, 1941
HUSSENBHOY ABDOOLABHOY LALJI Vs. RASHID B VERSHI
February 7, 1941
ISMAIL HAJI ARAT Vs. UMAR ABDULLA
November 14, 1941
J D BOYWALLA Vs. SORAB RUSTOMJI ENGINEER
January 31, 1941
JAGAT NARAIN SINGH Vs. KHARTAR SAH
April 3, 1941
JAIJIBAI PESTONJI MODI Vs. BHIKHIBAI CHANDULAL CHHOTALAL
January 28, 1941
JAMIYATRAM GAURISHANKAR JOSHI Vs. UMIYASHANKAR PRANSHANKAR JOSHI
February 20, 1941
JINA MAGAN PAKHALI Vs. BAI JETHI
February 3, 1941
JOTIRAM EKOBA PATIL Vs. RAMCHANDRA TRIMBAK PATIL
March 4, 1941
K U KULKARNI Vs. GANPAT HIRAJI TELL
July 9, 1941
KANTAWA BASAPPA PATILSANGANGOWDA SHIVSHANKREPPA PATIL Vs. SANGANGOWDA SHIVSHANKREPPA PATIL
August 27, 1941
KANTILAL BAPUBHAI Vs. RAJNIKANT BABUBHAI
September 17, 1941
KASHIRAM CHAUDHURI Vs. RANGLAL MOTILALSHET MARWADI
January 10, 1941
KEDAR NATH GOENKA Vs. BAGESWARI PRASAD SINGH
November 18, 1941
KESARMAL INDAJISHET Vs. NARAYAN VIDYADHAR VANKDE
December 19, 1941
KESHAV KRISHNA DHOPADE Vs. BHAGWAN SAMBHU CHAUDHARL
September 17, 1941
KRISHNA GOVIND PATIL Vs. MOOLCHAND KESHAVCHAND GUJAR
March 6, 1941
KRISHNAJI BHARMALJI AND CO Vs. ABDULRAZAK AHMEDBHOY
July 7, 1941
KRISHNAJI DATTAMBHAT JOSHI Vs. PARAPPA DATTO PATIL
January 13, 1941
KRISHNAJI KONDO SAHASRABUDHE Vs. NARAYAN ANANT PHANSALKAR
September 18, 1941
KRISHNAJI RAMCHANDRA KOSHTI Vs. BHIKCHAND RAMKARAN MARWADI
February 12, 1941
KUBERDAS DEVCHAND SONI Vs. JERKISH NAOROJI
July 18, 1941
LALCHAND HIRACHAND GUJAR Vs. TULJARAM RAOJI GUJAR
September 11, 1941
LAXMAN ANANT PAI KAGAL Vs. GOVIND RAMBHAT
February 6, 1941
LAXMAN RAGHUNATH GOKHALE Vs. MAHADEV HERAMB DEV
August 20, 1941
LOKAMANYA TILAK JUBILEE NATIONAL TRUST FUND Vs. STATE OF MAHARASHTRA
October 1, 1941
LOKAMANYA TILAK JUBILEE NATIONAL TRUST FUND; IN RE G V SALVEKAR Vs. STATE
October 1, 1941
MARY DO ROZARIO Vs. ERNEST DO ROZARIO
June 27, 1941
MERLA RAMANNA Vs. CHELIKANI JAGANNADHA RAO
March 18, 1941
MITHA RUSTOMJI MURZBAN Vs. NUSSERWANJI NOWROJI ENGINEER
January 30, 1941
MOTIRAM KESHAVDAS Vs. AHMEDABAD MUNICIPAL BOROUGH
October 7, 1941
MUHAMMAD NAWAZ Vs. EMPEROR
July 16, 1941
MULGUND CO-OPERATIVE CREDIT SOCIETY Vs. SHIDLINGAPPA ISHWARAPPA MANVI
April 9, 1941
MULRAJ VIRJI Vs. NAINMAL PRATAPCHAND
July 15, 1941
MUNICIPAL BOROUGH OF AHMEDABAD Vs. ARYODAYA GINNING AND MANUFACTURING CO LIMITED
March 25, 1941
NADIRSHAW H CONTRACTOR Vs. GAJRAJ SHEOKARANDAS
September 22, 1941
NARAYAN DIVAKARAPPA HUBLI Vs. PARAMESHVARAPPA BHIMAPPA YARCAD
September 8, 1941
NINGAPPA NARSINGAPPA HAVALDAR Vs. CHANDRA JAKKAPPA HAVALDAR
November 26, 1941
P E POLSON Vs. STATE
October 1, 1941
P T KRISHNASWAMI AYYANGAR Vs. CHEVULU KAMALAMMA
June 23, 1941
PARASHURAM DETARAM SHAMDASANI Vs. HUGH GOLDING COCKE
September 11, 1941
POLSON P E Vs. STATE OF MAHARASHTRA
October 1, 1941
POST MASTER GENERAL AND GANGARAM Vs. CHENMAL MAYACHAND
March 27, 1941
RAGHUNATH AMBAIDAS SHET CHITODE Vs. DWARKABAI JAGANNATH SHET CHITODE
March 4, 1941
RAJA VELUGOTI SARVAGNA KUMARA KRISHNA YACHENDRA BAHADUR VARU Vs. RAJA RAJESWARA RAO
October 16, 1941
RAMCHETSING ARJUNSING Vs. DEOJI KALYANJI
September 16, 1941
RAMU BALA SANKPAL Vs. JANA DALA PATIL
July 24, 1941
RATANJI RAMAJI Vs. STATE
August 25, 1941
RATANJI VIRPAL AND CO Vs. DHIRAJLAL MANILAL
November 21, 1941
RATANSHAW NUSSERWANJI TODIWALLA Vs. GEOFFREY WILLIAM MCELHINNY
April 18, 1941
RUSTAMJI AND GINWALA Vs. STATE
September 29, 1941
S N BANERJI AND THE KALYANPUR LIME WORKS LIMITED Vs. KUCHWAR LIME AND STONE COMPANY
June 30, 1941
SADASHIV RAMCHANDRA NADGOUDA Vs. AMRITRAO GOVIND SABNIS
August 29, 1941
SAVLARAM SADOBA NAVLE Vs. DNYANESHWAR VISHNU CHINKE
November 18, 1941
SECRETARY OF STATE FOR INDIA Vs. CHIMANLAL JAMNADAS
October 14, 1941
SETH GOVINDRAM GORDHANDAS Vs. COMMISSIONER OF INCOME TAX
September 26, 1941
SHANKAR BALA JAGTAP Vs. GOTIRAM PANDURANG PAWAR
August 7, 1941
SHANKAR HARI DESHPANDE Vs. DAMODAR VYANKOJI KULKARNI
July 7, 1941
SHANTARAM SHANKAR CHOBHE Vs. CHINTAMANRAO BHALCHANDRA PATWARDHAN
December 4, 1941
SHEKH ZAFARBHAI GULJARBHAI Vs. CHHAGANLAL ADITRAM GANDHI
June 30, 1941
SHIVAWWA BALAPPA RAMPUR Vs. CHENBASAPPAGOWDA SANGANGOWDA GOWDAR
January 24, 1941
STATE AIDED BANK OF TRAVANCORE LIMITED Vs. DHRIT RAM
November 6, 1941
SUGANCHAND BHIKAMCHAND Vs. MANGIBAI GULABCHAND
November 25, 1941
SUNDARABAI BALAPPANAIK CHITGUPPI Vs. GURUSHIDDAPPA GURUBASAPPA BHUSNUR
September 24, 1941
TIKAIT UMED NARAIN SINGH Vs. EQUITABLE COAL COMPANY LIMITED
July 30, 1941
TRIMBAK YESHVANT NENE Vs. ABDULLA ABDUL RAHIMAN
September 3, 1941
UNION BANK OF BIJAPUR AND SHOLAPUR LIMITED Vs. STATE OF MAHARASHTRA
September 29, 1941
VAIKUNTH P MUNIM Vs. PRAHLADSHANKAR K SHUKLA
March 7, 1941
VIJAYADAS HANUMANTDAS GUDIHAL Vs. SHEKHARAPPA ANANTAPPA SAVANUR
March 11, 1941
VINAYAK ATMARAM PATHARE Vs. SHANTARAM JANARDAN PATHARE
April 8, 1941
VISHNU BALKRISHNA NAIK Vs. SHANKAREPPA GURLINGAPPA WAGARALI
October 1, 1941
VISHNU JANARDAN SALVEKAR Vs. MAHADEV KESHAV KSHIRSAGAR
July 17, 1941
VISHRAM YESU HALDANKAR Vs. DADABHOY HORMASJI AND CO
October 16, 1941
VITHALBHAI SHIVABHA PATEL Vs. LALBHAI BHIMBHAI
October 15, 1941