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Case Index
Title
Date
A R A N T NARAYANAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
March 18, 1941
C VELAYUDHAM PILLAI Vs. S C SUBRAMANIA PILLAI
January 10, 1941
CHOCKALINGAM CHETTIAR S S S AND SONS Vs. COMMISSIONER OF INCOME TAX
March 18, 1941
COMMISSIONER OF INCOME TAX Vs. NATIONAL CYCLE IMPORTING CO
March 26, 1941
COMMISSIONER OF INCOME TAX Vs. JAMAL MOHAMAD SAHIB M
March 18, 1941
COMMISSIONER OF INCOME TAX Vs. K M S LAKSHMANIER
September 15, 1941
COMMISSIONER OF INCOME TAX Vs. P RAMASWAMY CHETTIAR
September 15, 1941
COMMISSIONER OF INCOME TAX Vs. AR VR ANNAMALAI CHETTIAR
September 15, 1941
COMMISSIONER OF INCOME TAX Vs. ABDULLA SAHIB N V
September 25, 1941
COMMISSIONER OF INCOME TAX Vs. PAPAMMAL
December 5, 1941
CROWN PROSECUTOR Vs. EKAMBARAM
September 10, 1941
INSPECTING ASSISTANT COMMISSIONER OF I T Vs. CHOTABHAI JAVERBHAI
August 1, 1941
M RANGASWAMI NAICKER Vs. M RAJU NAICKER
August 29, 1941
MUHAMMAD IBRAHIM M K Vs. COMMISSIONER OF INCOME TAX
November 25, 1941
PARIYANAMPATTA DAVASWOM URALAN KANNANOORPATA MOOPIL NAIR (DECEASED) AND ORS Vs. K K GOPALAN NAIR, RECEIVER
October 14, 1941
SINNASWAMI PILLAI RM N S Vs. COMMISSIONER OF INCOME TAX
November 24, 1941
THE PUBLIC PROSECUTOR Vs. KOLA SAHIB OF WANDIWASH
October 10, 1941
VENKADADRI SOMAPPA Vs. NARASEPALLY VENKATASWAMI CHETTY
February 19, 1941