Case Index

Title
Date
(ALLU) RAMALINGA AYYAR Vs. MALLI NMSUBBA AYYAR (DEAD)
April 22, 1931
(ARDHIKAI) LAKSHMAMMA Vs. GORLE APPADU
August 10, 1931
(B RAJARAJESWARA SETHUPATHI) RAJAH OF RAMNAD Vs. CHONA RAMANATHA PILLAI
March 6, 1931
(BABU) GURU CHARAN PRASHAD Vs. AJ NEWSPAPER
March 16, 1931
(BOHRA) GANGA NATH Vs. KUNWAR ZALIM SINGH
June 22, 1931
(CHAUDHARI) BALDEO SINGH Vs. CHHAJU SINGH
March 12, 1931
(CHAVALI) RAMAKRISHNAYYA Vs. (YELESWARAPU) SOORAYANARAYANA SARMA
January 23, 1931
(ELURY) SURYANARAYANA Vs. RAJAH OF VIZIANAGARAM
November 27, 1931
(ENUGA) RAGHAVA REDDI Vs. (BEZWADA) SUNDARARAMA REDDI
March 18, 1931
(GANUGALIA) MALLAYYA Vs. (GUDIMETLA) BAPI REDDI
April 9, 1931
(GUDIMALLA) NARASIMHAM Vs. (PAIDIMARRI) VENKATA SUBBAYYA
February 17, 1931
(GUNNAM) GANGARAJU Vs. (ARIMILLI) SATYANARAYANA
January 21, 1931
(HAFIZ SHEIKH) FAZLUR RAHAMAN Vs. HAJI ABDAULLAH
July 21, 1931
(HIS HOLINESS SRILA SRI) VYTHILINGA PANDARA SANNADHI AVERGAL, ATHINAKARTHAR, OF TIRUVADUTHURAI ATHINAM Vs. TEMPLE COMMITTEE
March 4, 1931
(KAVIRAJ) BARODA KANT SEN Vs. COURT OF WARDS IN CHARGE OF BARAON ESTATE
May 14, 1931
(KHAN) ALI KHAN Vs. MASIHUZZAMAN KHAN
May 15, 1931
(KILARU) GANGAIYA Vs. (KILARU) CHINA LINGAIYA
April 27, 1931
(KONCHADA) NILAKANTA SUBUDHI Vs. SRI SRI SRI RAMACHANDRA DEO (MINOR)
August 28, 1931
(KOTA) POTHARAJU--PRISONER Vs. EMPEROR
September 3, 1931
(KUMAR) PASHUPATI NATH MALIAH Vs. BANK OF BIHAR
April 27, 1931
(KUNWAR) MUHAMMAD ABDUL JALIL KHAN Vs. (KBNAWAB MUHAMMAD) UBAID ULLAH KHAN
June 22, 1931
(LALA) DILA RAM Vs. KURA MAL
January 8, 1931
(LALA) NATHU LAL Vs. SHRI MATI YASHODHA DEVI
June 11, 1931
(MAHANTH) KRISHNA DAYAL GIR Vs. RANI BHUBNESHWARI KUAR
April 17, 1931
(MAHANTH) SAHDEVACHARI Vs. DISTRICT JUDGE
May 11, 1931
(MAHARAJA SIR) MANINDRA CHANDRA NANDI Vs. SUDIR KRISHNA BANERJEE
April 22, 1931
(MAKARLA) VENKATARAMANUJAMMA Vs. (KODAVANLAPALLI) CHINNA VENKATA REDDI
November 19, 1931
(MANDALA) DONGANNA Vs. MANDALA JAMMANNA
February 3, 1931
(MANTRALA) YEGNANARAYANA Vs. VANKAMAMIDI YAGANNADHA RAO
March 23, 1931
(MARNENI) KONDAPANAIDU Vs. (PAMIDIMARRI) MAHALAKSHMAMMA
August 31, 1931
(MEDIPALLI) NARAYANAPPA Vs. KURUBA HANUMANTHAPPA
January 29, 1931
(MOULVI) ZAHIRULSAID ALVI Vs. R S SETH LACHHMI NARAYAN
February 5, 1931
(PADMANABHINI) RAMANAMMA Vs. GOLUSU APPALANARASAYYA
November 20, 1931
(PANDIT) BHIM SEN Vs. (PENDIT) TARA CHAND
June 15, 1931
(PENUBARTI) GURUMURTI Vs. VEMALAPATI RANGIAH
March 17, 1931
(PENUMETSA) CHINA VENKATARAJU Vs. PULAVARTHI LAKSHMANASWAMI
March 11, 1931
(PERIA) SYED LEVVAI ROWTHER Vs. SYED AMMAL
August 12, 1931
(POLAVARAPU) ANKAYYA Vs. (GADDAMANUGU) SUBHADRAYYA
July 15, 1931
(PULIKEEZHA VARIYATH) GOPAL MENON Vs. RAMAN MENON
November 3, 1931
(PUTHIYAKATU) KUNHAMMAYAN Vs. (EACHALI) NALAKATH KUNHI SOW
March 31, 1931
(RACHAKONDA) NARAYANAMURTI Vs. DARMANA RAMALINGAM
August 17, 1931
(RAI) JATINDRA NATH CHOWDHURY Vs. UDAY KUMAR DAS
February 16, 1931
(SAHU) NAND KISHORE Vs. LDHANPAT RAI
June 8, 1931
(SHEIK) HYDER SAHIB Vs. SABJAN SAHIB
January 30, 1931
(SIRI) NARAIN TEWARI Vs. BRIJ NARAIN RAI
January 10, 1931
(SRI KANCHUMARTI) VENKATA KRISHNAYYA GARU Vs. SECY OF STATE
January 13, 1931
(SRI SRI SRI IZATTASAR KANDUKURI) BALASURYAPRASADA RAO PANTULU GARU Vs. TALUK BOARD OF CHICACOLE
August 17, 1931
(SRI SRI SRI) KRISHNA CHENDRA GAJA PATI NARAYANA DEO Vs. CHALLA RAMANNA
December 7, 1931
(SRIMANTA) CHATTOPADHYAY Vs. KHARARIA MEJOZILLA ZEMINDARI SYNDICATE LTD
May 4, 1931
(SWAIN) PARAMARATH GIR Vs. RAM SARUP SINGH
December 16, 1931
(TALLURI) PEDA MANIKYAM Vs. VANTABATTINA PERIAGADU
August 5, 1931
(THAKUR) BAGESHWARI CHARAN SINGH Vs. THAKURAIN JAGARNATH KUARI
December 4, 1931
(THAKUR) NEMSINGH Vs. KRISHNARAO
January 12, 1931
(UNITHALI) RAMUTTI Vs. (KUTTALA) PADMANABHA CHETTI
December 2, 1931
(WUPPULURU) NEELACHALAM Vs. NARASINGA DASS
April 28, 1931
(YERRAMILLI) SATYANARAINARAO Vs. (GUNA) VENKATASWAMI
April 30, 1931
(YERRAMILLI) SATYANARAYANARAO Vs. (GUNA) VENKATASWAMY
April 30, 1931
A D NARAYANA SAH Vs. KANNAMMA BAI (DEAD)
November 20, 1931
A E VENKATARAMA CHETTIAR Vs. MARUDACHALA GOUNDAN
August 6, 1931
A K TOPS Vs. KARNANI INDUSTRIAL BANK, LTD
May 14, 1931
A PLEADER Vs. JUDGES OF THE HIGH COURT OF JUDICATURE AT ALLAHABAD
February 24, 1931
A R M KARUPPAN CHETTIAR Vs. KLSVESUBRAMANIAM CHETTIAR
September 10, 1931
A. E. MITCHELL Vs. C. L. PHILLIPS
May 18, 1931
ABASBHAI SHAIKH ABDUL HUSSEIN Vs. BHIMJI MALJI CHOKSEY
September 10, 1931
ABBAS NASKAR Vs. CHAIRMAN, DISTRICT BOARD
July 23, 1931
ABDUL Vs. KISAN
February 28, 1931
ABDUL AZIZ Vs. EMPEROR
January 13, 1931
ABDUL AZIZ Vs. EMPEROR
June 9, 1931
ABDUL AZIZ SHAH Vs. EMPEROR
February 23, 1931
ABDUL BARI MIA Vs. RAM CHANDRA MAJUMDAR
December 2, 1931
ABDUL GAFUR Vs. MAHAMMAD MIRZA
July 10, 1931
ABDUL GAFUR GULAMSAHEB DON Vs. MAHOMED MUKARAM
August 26, 1931
ABDUL HAKIM KHAN CHAUDHURI Vs. EMPEROR
May 19, 1931
ABDUL HAMID SARDAR Vs. BIJOY CHAND MAHATAP
June 18, 1931
ABDUL RAB Vs. AKBAR HUSAIN
November 6, 1931
ABDUL RAFIQ Vs. BHAJAN
May 12, 1931
ABDUL RAHMAN Vs. EMPEROR
September 3, 1931
ABDUL WAHAB Vs. MTSUGHRA BEGUM
December 18, 1931
ABDUL WAHID Vs. TRIBHAWAN DAS
May 7, 1931
ABDUL WAHID Vs. BRAM KRISHNA
January 12, 1931
ABHIRAMAVALLI AMMAL Vs. OFFICIAL TRUSTEE OF MADRAS
April 30, 1931
ADHIKARI LAKSHMAMMA Vs. GOOLE APPADU
August 10, 1931
ADHIKARI LAKSHMAMMA, MINOR, BY FATHER AND NEXT FRIEND BOBBADI RAMASWAMI NAIDU Vs. GORLE APPADU
August 10, 1931
ADMINISTRATOR GENERAL OF BENGAL Vs. KARTICK CHANDRA MULLICK
March 30, 1931
AHAMMAD MOHAMMAD PARUK Vs. RAHIMANNESSA KHATUN
April 20, 1931
AHMAD KASIM MOLLA Vs. KHATUN BIBI
August 14, 1931
AHMAD ZAMAN KHAN Vs. BALDEO DAS
January 9, 1931
AHRONEE SHEMAIL Vs. SHEIKH AHMED OMER
February 5, 1931
AJAZ ALI Vs. MTZOHRA
February 23, 1931
AJITULLA Vs. BILATI BIBI
February 6, 1931
AJODHYA CHAUDHARI Vs. RAM DAYAL TEWARI
December 16, 1931
AJODHYA NATH KUNDU Vs. KSHITISH CHANDRA KUNDU
April 15, 1931
AKABBAR ALI Vs. EMPEROR
March 10, 1931
AKBAR HUSAIN Vs. SHAH AHSANUL HAQ
June 25, 1931
AKBARALLY A ADAMJI PEERBHOY Vs. MAHOMEDALLY ADAMJI PEERBHOY
June 16, 1931
AKELLA SURYANARAYANA RAO PANTULU GARU (DIED) Vs. DWARAMPUDI BASIVIREDDI
September 8, 1931
AKHOY KUMAR GHOSE Vs. INDIRA RANI GHOSE
April 2, 1931
AKOLLA SURYANARAYANA RAO Vs. DWARAPUDI BASIVIREDDI
September 8, 1931
AKSHAYKUMAR NATH TALUKDAR Vs. AHMAD ALI HOWLADAR
April 21, 1931
ALAPATI VENKATARAMAYYA Vs. ALAPATI NAGAMMA
August 28, 1931
ALFRED ERNEST MITCHELL Vs. CARR LAZARUS PHILLIPS
May 18, 1931
ALI HUSAIN Vs. LACHMI NARAIN MAHAJAN
December 8, 1931
ALI HUSAIN Vs. HARHANGA LOHAR
February 26, 1931
ALI MOHAMED Vs. ZAKIR ALI
March 30, 1931
ALIMAHOMED GULAM HUSSEIN MOLUBHAI Vs. DECCAN MATCH MANUFACTURING CO LTD
October 14, 1931
ALLAH BAKHSH Vs. EMPEROR
April 10, 1931
ALLIBHAI MAHOMED AKUJI Vs. DADA ALLI ISAP
July 11, 1931
ALLISAHEB ISAMOHADINSAHEB Vs. SHESHO GOVIND KULKARNI
March 18, 1931
ALWAR AIYANGAR Vs. SUBRAMANIA DIKSHATHAR
August 19, 1931
AMALABALA DASI Vs. SARAT KUMARI DASI
September 3, 1931
AMAR KRISHNA CHAUDHURY Vs. JAGAT BANDHU BISWAS
August 4, 1931
AMBICA CHARAN DAS Vs. EMPEROR
January 16, 1931
AMBICA CHARAN ROY Vs. EMPEROR
July 27, 1931
AMBIKA NANDA MAITRA Vs. BENODE BEHARI SARKAR
April 1, 1931
AMBIKA PRASAD Vs. DEVI DAYAL
November 30, 1931
AMINADDIN MUNSHI Vs. TAJADDIN
June 24, 1931
AMIYA KUMAR BHATTACHARJEE Vs. EMPEROR
April 22, 1931
AMJAD ALI Vs. AZIZUDDIN
January 13, 1931
AMJAD ALI KHAN Vs. SAADAT BEGUM
January 10, 1931
AMODE ALI SIKDAR Vs. EMPEROR
January 22, 1931
AMULYA CHANDRA BHADURI Vs. SATISH CHANDRA GIRI
March 12, 1931
AMULYA CHANDRA BHADURI Vs. SATIS CHANDRA GIRI
August 11, 1931
ANANDA CHANDRA DUTTA Vs. SHARIATULLA FAKIR
February 5, 1931
ANANT RAM Vs. SITAL DIN
June 5, 1931
ANDIAPPAN AMBALAM Vs. SUBBAYYA AMBALAM
September 30, 1931
ANISUDDIN AHMED Vs. KALIPADA ROY CHOWDHURY
January 12, 1931
APPAJI WAMAN KULKARNI Vs. MOTIRAM SUPDU MAHAR
August 20, 1931
APPASAMI AYYANGAR Vs. KRISHNASWAMI PADAYACHI
November 4, 1931
APPASAMI PILLAI Vs. RAMU TEVAR
March 16, 1931
APPATHURAI CHETTIAR (DEAD) REPRESENTED BY ARUMUGAM CHETTIAR Vs. ALARRMVVELLAYAN CHETTIAR
November 16, 1931
APPU L RM LAKSHMANAN CHETTI (DIED) Vs. UNION BOARD OF DEVAKOTTAI THROUGH ITS PRESIDENT, URMMCHMMANICKAVASAGAM CHETTI
February 4, 1931
ARJUN SINGH Vs. EMPEROR
January 22, 1931
ARTHUR WIJETILAKA Vs. DON EDMUND RANASINGHE
June 12, 1931
ARULANANDA NADAR Vs. JANAKI BAI AMMAL
November 12, 1931
ARUN CHANDRA RAY Vs. RAMANATH KARMAKAR
February 5, 1931
ARUNACHALA CHETTY Vs. EMPEROR
February 19, 1931
ARUNACHALAM, MINOR, BY MOTHER AND GUARDIAN PERIAMMAI Vs. PKACTVEERAPPA CHETTIAR THROUGH HIS AUTHORISED AGENT SRAMASWAMI AIYAR
March 9, 1931
ASHUTOSH GANGOPADHYA Vs. SAROJINI SAHA CHAUDHURANI
July 8, 1931
ASSISTANT COLLECTOR, SOUTH SALSETTE Vs. SHAPURJI CAWASJI
February 9, 1931
ATMARAM AKOJI Vs. UDERAJ SHEODIN
June 30, 1931
ATTORNEY-GENERAL OF CANADA Vs. ATTORNEY-GENERAL OF ONTARIO
October 22, 1931
AVARU Vs. ASI BAI
April 27, 1931
AVELINE SCOTT DITCHAM Vs. JAMES J MILLER
May 4, 1931
AYYASAMI CHETTY Vs. OFFICIAL RECEIVER
July 13, 1931
AZHAGAPERUMAL PILLAI Vs. RASA PILLAI
August 14, 1931
B B AND C I RY CO Vs. MITTHU
April 10, 1931
B BASDEO NARAIN SINGH Vs. BIRJU SINGH
May 13, 1931
B BRIJ GOPAL Vs. MTDHAPI BAI
January 16, 1931
B ISWARAYYA Vs. SWARNAM ISWARAYYA
June 26, 1931
B MOHANLAL AND CO Vs. AYOLIBAI
August 4, 1931
B N RY CO LTD Vs. MOOLJI SICKA AND CO
June 5, 1931
B NARAIN PAL SINGH Vs. RUDRA BHAN SINGH
March 24, 1931
B RAM KARAN, SINGH (DEAD) Vs. NAKCHHAD AHIR
May 6, 1931
B THAVASIMUTHU NADAR Vs. RTHAVASIMUTHU NADAR
August 6, 1931
BABANI SOIROO PATEL Vs. DULBA GOVIND BHANDARI
August 24, 1931
BABU GURU CHARAN PRASHAD Vs. BABU RAO VISHNU PARARKAR
March 16, 1931
BABU JAG MOHAN LAL Vs. MTGOMTI
December 14, 1931
BABU KIRPARAM Vs. JAWAHARSINGH HARNAMDAS
September 11, 1931
BADAM SINGH Vs. MTKASTURI KUNWAR
March 10, 1931
BAHADUR Vs. NARAIN SINGH
February 18, 1931
BAI MANCHHA Vs. TRIBHOVAN LALLUBHAI PATEL
September 18, 1931
BAI MANGU Vs. BHARATKHAND COTTON MILLS CO LTD
July 13, 1931
BAI PARSAN Vs. LALLUBHAI VANDRAVANDAS RANI
October 7, 1931
BAIJNATH KARNANI Vs. VALLABHADAS DAMANI
November 17, 1931
BAL KISHEN DAS Vs. BECHAN PANDEY
June 22, 1931
BAL KRISHNA Vs. RAM KRISHNA
March 19, 1931
BAL RAJARAM PADVAL Vs. MANEKLAL MANSUKHBHAI
July 30, 1931
BALA HUDDAR Vs. EMPEROR
November 17, 1931
BALKISHAN Vs. MTBUNDIA
June 16, 1931
BALKISHAN DAS Vs. BACHAN PANDEY
June 22, 1931
BALKRISHNA SHARMA Vs. EMPEROR
August 31, 1931
BALKRISHNA VISHVANATH DEO Vs. VINAYAK NARAYAN BABRE
August 20, 1931
BALRAJ SINGH Vs. JAI KARAN SINGH
March 19, 1931
BALZOR SINGH Vs. RAGHUNANDAN SINGH
June 23, 1931
BANBIHARI MUKERJI Vs. BHEJNATH SINGH MAHAPATRA
May 18, 1931
BANGI LAL Vs. EMPEROR
April 7, 1931
BANKEY LAL Vs. PEARE LAL
March 16, 1931
BANKEY LAL Vs. CHOTEY MIYAN ABDUL SHAKUR
February 24, 1931
BANKEY LAL Vs. DURGA PRASAD
April 13, 1931
BANSILAL MOTILAL Vs. GOVINDLAL BANSILAL
September 10, 1931
BANWARI LAL Vs. GOPI NATH
January 10, 1931
BANWARI SINGH Vs. SAKHRAJ SINGH
March 17, 1931
BAPU VITHAL RAJPUT Vs. SECRETARY OF STATE FOR INDIA
October 16, 1931
BARAMADDI Vs. MAGORALI
November 26, 1931
BASALINGAVA REVANSHIDDAPPA UMBARJI Vs. CHINNAVA KARIBASAPPA
October 5, 1931
BASANTA KUMAR CHOUDHURY Vs. BAIKUNTHA NATH CHAKRAVARTY
December 17, 1931
BASDEO RAI Vs. JAIMANGAL RAI
April 9, 1931
BASDEO SINGH Vs. RAM RAJ SINGH
November 5, 1931
BATAKRISHNA PRAMANIK Vs. BHAWANIPUR BANKING CORPORATION LTD
July 16, 1931
BECHAR SHIVA Vs. EMPEROR
January 6, 1931
BEHARI MAJHI Vs. HARI MAJHI
April 15, 1931
BEHARI PANDEY Vs. RAMANAND PANDEY
December 11, 1931
BENGAL COAL COMPANY LTD Vs. PROSANNA KUMAR BHATTACHARJEE
January 26, 1931
BENOY BHUSAN DAS Vs. UMA CHARAN PODDAR
December 10, 1931
BHABANANDA BANERJEE Vs. EMPEROR
January 19, 1931
BHAGAT SINGH Vs. EMPEROR
February 27, 1931
BHAGAUTI SHUKUL Vs. CHANDRIKA PRASAD KUERI
December 17, 1931
BHAGAVATULLA KRISHNA RAO Vs. MUNGARA SANYASI
November 12, 1931
BHAGELU SINGH Vs. MURTI KUER
November 26, 1931
BHAGVAN GOKUL JI AND CO Vs. BALKU BABAJI
April 14, 1931
BHAGVANDAS DAHYABHAI Vs. MANSUKHLAL BHAGVANDAS
February 5, 1931
BHAGWATI PANDE Vs. BADRI PANDE
July 10, 1931
BHAIRO LOHAR Vs. SHABDUL WAHAB
June 30, 1931
BHARAT DAS BAVAJI Vs. HINDU RELIGIOUS ENDOWMENTS BOARD
August 18, 1931
BHICUMCHAND CHURURIA Vs. DEEPCHAND DOOGAR
July 8, 1931
BHIKU GIR Vs. EMPEROR
September 29, 1931
BHIM SHAH Vs. UDE RAM SHAH
June 11, 1931
BHIMAJI BHIBHUTMAL Vs. CHUNILAL JAVERCHAND
July 8, 1931
BHOLA NATH Vs. CHUNNI LAL
April 28, 1931
BHOLA NATH CHATTERJEE Vs. MAHARAJADHIRAJ OF BURDWAN
July 21, 1931
BHONDAR Vs. EMPEROR
May 6, 1931
BHULLAN Vs. BACHCHA KUNBI
January 21, 1931
BHUP SINGH Vs. SHEO SHANKER
March 16, 1931
BHUPENDRA NARAYAN SINHA, BAHADUR Vs. RAJESWAR PROSAD BHAKAT
March 24, 1931
BIBI AESHA Vs. MOHAMMAD ABDUL KABIR
March 26, 1931
BINDA PRASAD Vs. RAJA RAM
March 9, 1931
BINDESHARI Vs. BBANSHI LAL
November 26, 1931
BINDUBASHINEE DEBI Vs. KASHINATH BHATTACHARYA
February 23, 1931
BISHAMBERDAS BODHRAJ Vs. BRIJLAL ARORA
January 19, 1931
BISHAMBHAR Vs. RADHA KISHUNJI
February 24, 1931
BISHEN SARUP Vs. MABDUL SAMAD
March 17, 1931
BISHUNATH RAI Vs. SARJU RAI
May 13, 1931
BOHRA RAGHUBAR DAYAL Vs. EMPEROR
May 5, 1931
BOOCHI Vs. BOHRE NATHI RAM
March 17, 1931
BRAJENDRA KUMAR SIL Vs. NABA KUMAR SIL
August 24, 1931
BRIJ PAL SINGH Vs. RAM NARESH SINGH
November 18, 1931
BULLEMMA Vs. GOLUSU APPALANARASAYYA
November 20, 1931
BUNNI PANDY Vs. BRAHMDEO PANDY
April 24, 1931
BURDWAN ELECTRIC SUPPLY CO Vs. SRIMATI KUMUD KUMARI CHOUDHURY
March 9, 1931
BURJORJI JIVANJI TODYWALLA Vs. HORMUSJI NOWROJI DAVAR
April 14, 1931
C DORAISAMI NAIDU Vs. KANNIAPPA CHETTI
January 27, 1931
C R SUBRAMANIA AIYAR Vs. PANCHANADA ODAYAR
April 9, 1931
C RAMASWAMI CHETTIAR Vs. KANKAPPA MUDALI
December 1, 1931
C SAMUEL AARON Vs. EMPEROR
February 6, 1931
C VAIDYANATHA RAO Vs. KANDAPPA CHETTY
January 19, 1931
CARR-LAZARUS PHILLIPS Vs. ALFRED ERNEST MITCHELL
August 3, 1931
CHAIRMAN OF THE COMMISSIONERS OF THE HOWRAH MUNICIPALITY Vs. HARIPADA ROY
September 7, 1931
CHAMAVA RACHAYA Vs. IRAYA SANGAVA HIREMATH
February 10, 1931
CHAND KHAN Vs. EMPEROR
December 16, 1931
CHANDI CHARAN LAHA Vs. JIBAN KUMAR MAJUMDAR
February 26, 1931
CHANDRAMANI MAITY Vs. BIPIN BEHARI SASMAL
May 8, 1931
CHANGAT CHATHU NAMBIAR Vs. CHANGATODAYOTH KUNHIRAMAN NAMBIAR
August 4, 1931
CHANGAT CHATU NAMBIAR Vs. CHANGAT ODAYOTHI KUNHIRAMAN NAMBIAR
August 4, 1931
CHANNAPPA BASAPPA UPPIN Vs. YELLAPPA VENKAPPA ANEGUNDI
March 11, 1931
CHARUSILA DASSI Vs. MAZAFFAR SHEIKH
September 2, 1931
CHATURBHUJ TULSIRAM MARWADI Vs. AMBARSING HARJI
March 26, 1931
CHATURBHUJDAS PARMANANDAS Vs. NATVARLAL TRIBHOVANDAS
February 16, 1931
CHAUBE MADHO RAO Vs. CHAUBE GUR NARAIN
January 13, 1931
CHEDI Vs. EMPEROR
July 3, 1931
CHELLAM AYYAR Vs. GSUBRAMANIA AYYAR
August 13, 1931
CHENGAZHISSERI ALIAS PUTHILLOM ALIAS PURMASERI NARAYANAALIAS PUNNASSERI NAMBI (DEAD) Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS CONSTITUTED UNDER ACT I OF 1925
April 28, 1931
CHHAGANLAL FULCHAND Vs. HEMCHAND TAPIDAS
October 7, 1931
CHHAGANLAL SAKERLAL Vs. MUNICIPALITY OF THANA
August 28, 1931
CHHATRA KUMARI DEVI Vs. MOHAN BIKRAM SHAH
May 8, 1931
CHHITA Vs. MTJAFFO
January 27, 1931
CHHITIABAI Vs. HARSAHAILAL
October 24, 1931
CHIMANRAM MOTILAL Vs. DIVANCHAND GOVINDRAM
August 26, 1931
CHINNA VEL NAICK Vs. VENKATARAMA NAICK
March 31, 1931
CHINTADA CHITTAYYA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF KISTNA
November 27, 1931
CHINTAMANRAO APPASAHEB PATVARDHAN Vs. RAMCHANDRA GOVIND
August 18, 1931
CHITTURU JAGANNADHAM Vs. BURA PYDAYYA
April 21, 1931
CHOCKEY LAL Vs. PTSRI KISHEN
December 3, 1931
CHUNILAL OMKARMAL Vs. CHATURBHUJ PIRAMAL
September 28, 1931
CHUNNI Vs. MTBIBI RAFIUNNISHA BEGAM
January 30, 1931
CO-OPERATIVE HINDUSTHAN BANK LTD Vs. SURENDRA NATH DEY
July 22, 1931
COLLECTOR OF CHINGLEPUT Vs. KRISHNAVENI AMMAL
March 5, 1931
COLLECTOR OF DACCA Vs. ASHRAF ALI
August 5, 1931
COLLECTOR OF FARRUKHABAD Vs. KISHORE MOHAN
June 29, 1931
COLLECTOR OF JALPAIGURI Vs. JALPAIGURI TEA COMPANY LTD
February 19, 1931
COMMISSIONER FOR LOCAL GOVERNMENT LANDS Vs. ABDULHUSEIN KADERBHAI
February 27, 1931
COMMISSIONER OF INCOME-TAX Vs. MAJOR KCGOLDIE
January 30, 1931
COMMISSIONER OF INCOME-TAX Vs. MSHAW WALLACE AND CO
April 27, 1931
COMMISSIONER OF INCOME-TAX Vs. TRUSTEES OF THE SIR CURRIMBHOY EBRAHIM BARONETCY
August 18, 1931
COMMISSIONER OF INCOME-TAX Vs. NATIONAL MUTUAL LIFE ASSOCIATION OF AUSTRALASIA
February 4, 1931
COMMISSIONER OF INCOME-TAX Vs. RAJAH INUGENTI RAJAGOPALA VENKATA NARASIMHA RAYANIM BAHADUR VARU
December 16, 1931
COMMISSIONER OF INCOME-TAX Vs. ARMALAARUNACHALAM CHETTIAR
December 16, 1931
COMMISSIONER OF INCOME-TAX Vs. RPANCHAPAKESA AYYAR
December 17, 1931
COMMISSIONER OF INCOME-TAX Vs. MINSARA RASAM CO LTD
December 16, 1931
CORPORATION OF CALCUTTA Vs. SMSUMERIA BEWX
March 19, 1931
CORPORATION OF CALCUTTA Vs. NABIN CHANDRA DHUR
January 28, 1931
CORPORATION OF CALCUTTA Vs. SRIMATI SUMERIA BEWA
March 19, 1931
D B H BANYARD Vs. EFBANYARD
February 26, 1931
D SESHADRI AIYANGAR Vs. THAMBU NARASIMHACHARI
March 25, 1931
DARBHAMULLA SUBBAMMA Vs. VALIVETTI VEERAYYA
March 18, 1931
DASARI VENKATACHARYULU Vs. MANCHALA YESOBU
April 8, 1931
DATTATRAYA NAGAPPA WAGH Vs. SAVLO SUBRAO BHUJLE
October 13, 1931
DATTATRAYA PANDURANG GOSAVI Vs. LAKSHMAN MAHADEV POHEKAR
June 29, 1931
DAULAT RAM ASTHANA Vs. EMPEROR
March 13, 1931
DAVID SASSOON EZEKIEL Vs. NAJIA NOORI REUBEN
March 9, 1931
DAVID, E V Vs. JUDGE, SMALL CAUSE COURT
April 27, 1931
DAWOOD HASHIM ESOOF Vs. C TUCK SHEIN
January 19, 1931
DAYA SHANKAR Vs. BBAND CIRYCO
April 24, 1931
DEBENDRA NATH DHANG Vs. PASHUPATI NATH DEB
June 12, 1931
DEBIDIN NAI Vs. EMPEROR
February 21, 1931
DEHRA DUN MUSSORIE ELECTRIC TRAMWAY CO LTD Vs. JAGMANDAR DAS
May 18, 1931
DEO SINGH Vs. MTRANI DULAIYA JUDEO
February 24, 1931
DEOTA MISIR Vs. EMPEROR
May 17, 1931
DEVIDATT RAMNIRANJANDAS Vs. SHRIRAM NARAYANDAS
September 9, 1931
DHANPAT PANDEY Vs. RAJA PASPUT PRATAP SINGH
March 24, 1931
DHARAM DASS Vs. SHANKAR AHIR
January 10, 1931
DHARANIDHAR GHOSE Vs. INDRANARAYAN SINHA
July 16, 1931
DHUP NATH UPADHYA Vs. RAM CHARITRA UPADHYA
November 5, 1931
DIGAMBAR DAS Vs. BEPIN BEHARI RAI
February 3, 1931
DIN DAYAL Vs. TARAK NATH
April 15, 1931
DIPAN RAI Vs. KAPIL DEO SINGH
April 16, 1931
DOLATSING HAMIRSING Vs. JORAVARSING NARANSING
January 7, 1931
DOYAL SARKAR Vs. TARI DESHI
July 10, 1931
DURAISWAMI CHETTIAR Vs. ABDUL SUBAN SAHIB AND ABDUL SUKUR SAHIB COMPANY
August 28, 1931
DURGA PRASAD Vs. EMPEROR
August 14, 1931
DURGA THATHERA Vs. NARAIN THATHERA
July 14, 1931
DURLAV NAMASUDRA Vs. EMPEROR
December 2, 1931
DWARKA DAS BABU RAM Vs. VAISH FLOUR MILL
March 11, 1931
DWARKA PRASAD Vs. ULFAT RAI
February 11, 1931
E I RY CO Vs. NARAIN DAS GANGA SARAN
November 13, 1931
E P MOHAMED NOORDIN Vs. S E S ABDUL KAREEM AND CO
July 6, 1931
EGYPTIAN SALT AND SODA CO, LIMITED Vs. PORT SAID SALT ASSOCIATION, LIMITED
April 21, 1931
EMPEROR Vs. BHOGILAL CHIMANLAL NANAVATI
January 23, 1931
EMPEROR Vs. SADANAND
February 5, 1931
EMPEROR Vs. GVVAISHAMPAYAN
April 7, 1931
EMPEROR Vs. RAMCHANDRA NARAYAN SHASTRI
April 17, 1931
EMPEROR Vs. MOTILAL GANGADHAR KABRE
June 11, 1931
EMPEROR Vs. KRBHAT
June 30, 1931
EMPEROR Vs. ABLA ISAK
January 21, 1931
EMPEROR Vs. NARSINHA NARAYAN CHANDUR
January 21, 1931
EMPEROR Vs. LAKSHMAN CHAVJI NARANGIKAR
March 3, 1931
EMPEROR Vs. GANU CHANDRA KASHID
November 17, 1931
EMPEROR Vs. RAJA KUSHAL PAL SINGH
April 14, 1931
EMPEROR Vs. HARIHAR KALWAR
September 3, 1931
EMPEROR Vs. BALDEO KOERI
April 9, 1931
EMPEROR Vs. JOTI PRASAD GUPTA
February 23, 1931
EMPEROR Vs. RAM ADHIN SINGH
April 9, 1931
EMPEROR Vs. BEPIN BEHARI GANGULY
December 7, 1931
EMPEROR Vs. MOHSINBHAI FATEALI
November 27, 1931
EMPEROR Vs. BAHADUR SINGH
September 3, 1931
EMPEROR Vs. SHEO CHARAN LAL
January 23, 1931
EMPEROR Vs. HARI MORESHVAR JOSHI
August 10, 1931
EMPEROR Vs. RUSTAM CURSETJI LAM
November 3, 1931
EMPEROR Vs. BALOO BABAJI
November 6, 1931
EMPEROR Vs. PHILIP RANGEL
November 25, 1931
EMPEROR Vs. PATRAKHAN
September 3, 1931
EMPEROR Vs. KARIMUDDI SHEIKH
March 25, 1931
EMPEROR Vs. SOOBA
March 17, 1931
EMPEROR Vs. VADILAL DEVCHAND
March 18, 1931
EMPEROR Vs. NAGAPPA VYANKAPPA SALI
April 10, 1931
EMPEROR Vs. ANNA VITHOBA
June 17, 1931
EMPEROR Vs. JAFINAN
July 1, 1931
EMPEROR Vs. HLHUTCHINSON
April 23, 1931
EMPEROR Vs. SIKHDAR
December 7, 1931
EMPEROR Vs. MOHAMMAD YAKUB
August 24, 1931
EMPEROR Vs. PXD SOUZA
November 26, 1931
EMPEROR Vs. BECHAR SHIVA
January 6, 1931
EMPEROR Vs. JANARDAN KASHINATH ABHYANKAR
January 13, 1931
EMPEROR Vs. LAKHA AMRA
November 6, 1931
EMPEROR Vs. PYARELAL GOKULPRASAD
November 19, 1931
EMPEROR Vs. JAGANNATH RAGHUNATHDAS
August 12, 1931
EMPEROR Vs. CHANBASAPPA BASLINGAPPA
September 17, 1931
EMPEROR Vs. MATHURDAS PURSHOTTAM
November 12, 1931
EMPEROR Vs. VARADARAJULU NAIDU
August 13, 1931
EMPEROR THROUGH DURGA PRASAD Vs. SHEOCHARAN LAL
January 23, 1931
ESHUGBAYI ELEKO Vs. OFFICER ADMINISTERING THE GOVERNMENT OF NIGERIA
March 24, 1931
FAKIRAPPA BABAPPA YALIGAR Vs. RUDRAPPA RACHAPPA DESHNUR
August 17, 1931
FAQIR BAKSH Vs. MURLI DHAR
January 13, 1931
FAQIR CHAND Vs. AZIZ AHMAD KHAN
December 15, 1931
FAQIRA SINGH Vs. PARDAMAND KUMAR
March 17, 1931
FATE CHAND BOKARIA Vs. NAGENDRA KISHORE ROY CHOUDHURY
March 26, 1931
FATMA BI Vs. NAGOORKHAN
December 14, 1931
FAZOO KHAN Vs. JATOO KHAN
January 9, 1931
FLOSSIE O COHEN Vs. OBEDIAH AARON COHEN
March 26, 1931
FULCHAND TEPRIWALLA Vs. EMPEROR
August 5, 1931
FULSING Vs. GANESH PRASAD
April 13, 1931
G F C ARIFF Vs. RAI JADUNATH MAJUMDAR BAHADUR
January 23, 1931
G GURUMURTHI AIYAR Vs. RAMASWAMI CHETTIAR
March 19, 1931
G H C ARIFF Vs. JADUNATH MAJUMDAR BAHADUR
January 23, 1931
G SIRUR Vs. RMYTHILI AMMAL
September 10, 1931
GADADHAR KA KAJI GORE Vs. GANGARAM TATYA MHASKE
March 18, 1931
GADDE SITAYYA Vs. GADDE KOTAYYA
March 25, 1931
GADE SUBBAYYA Vs. RAJA KANDUKURI VENKATA HANUMANTHA BHASKARA RAO GARU
July 23, 1931
GADIGEPPA BHIMAPPA METI Vs. BALANGOWDA BHIMANGOWDA
April 8, 1931
GAFURALLI SAYAD ANWAR Vs. MOHIDDIN SHAMSUDDIN
August 14, 1931
GANAPATHY GOUNDAN Vs. EMPEROR
November 23, 1931
GANESH Vs. MALLU MAL GIRDHAS DAS
February 4, 1931
GANESH CHANDRA KHAN AND SONS Vs. CORPORATION OF CALCUTTA
August 4, 1931
GANESH SAKHARAM SARAF Vs. NARAYAN SHRIRAM MULAYE
April 14, 1931
GANESHI LAL Vs. BANSI DHAR
December 21, 1931
GANGA CHARAN DHAR Vs. SATKARI LAL DEY
May 22, 1931
GANGA KALWAR Vs. BENI MADHO PRASAD SINGH
June 22, 1931
GANGA PRASAD Vs. MTHARDEI
March 11, 1931
GANGA RAM CHAUDHARI Vs. MTMUTESRA
June 16, 1931
GANGADHAR MARTAND JOSHI Vs. SIR JAGMOHANDAS VARJIVANDAS
January 6, 1931
GANGAGIR JANKIDAS Vs. SECRETARY OF STATE FOR INDIA
February 19, 1931
GANGJEE PREMJEE AND COMPANY THROUGH ITS PARTNER DEVSHI MUNJI Vs. OLKKNFIRM CONSTISTING OF PARTNERS KANNAPPA CHETTIAR
November 25, 1931
GANPATI GOPAL Vs. SECRETARY OF STATE FOR INDIA
February 13, 1931
GANPATJI Vs. HANUMAN SINGH
July 1, 1931
GANPATRAO KHANDERO VIJAYKAR Vs. VASANTRAO GANPATRAO VIJAYKAR
June 29, 1931
GANU CHANDRA KASHID Vs. EMPEROR
November 17, 1931
GANUGOLA MALLAYYA Vs. GUDIMETLA BAPI REDDI
April 9, 1931
GAURI SHANKAR PRASAD Vs. SITA RAM SAH
June 2, 1931
GAYA KURMI Vs. RAM SAHAI SINGH
January 16, 1931
GHASI RAM Vs. RAM DIAL
January 16, 1931
GHASIRAM GOENKA Vs. HARIBUX GOVERDHONEDAS
March 13, 1931
GHULAM MOHAMMAD Vs. GHULAM HUSAIN
December 14, 1931
GIRDHARLAL HARILAL PANDYA Vs. LILADHAR AMTHALAL
February 26, 1931
GIRIS CHANDRA SAW Vs. UPENDRA NATH GIRIDAS
February 16, 1931
GIRISH CHANDRA MALI Vs. GIRISH CHANDRA DUTTA
August 25, 1931
GIRISHCHANDRA NAMADAS Vs. EMPEROR
February 13, 1931
GIUSEPPE BIANCO Vs. GIOVANNI VINCENZN DEMARCO
November 6, 1931
GOBIND RAM Vs. JUGAL KISHORE
November 7, 1931
GOBINDA NARAYAN SINGH Vs. SHAM LAL SINGH
January 15, 1931
GOBINDACHANDRA PODDAR Vs. SUBDIVISIONAL OFFICER
February 6, 1931
GOPAL LAL CHANDRA Vs. AMULYAKUMAR SUR
August 26, 1931
GOPI SHANKER Vs. MTLILAWATI
November 17, 1931
GORANTALA PARVATAMMA Vs. VEERAGANDAM SUBBAYYA
July 13, 1931
GORDHANDAS BALDEODAS Vs. BHULABHAI RANCHHODDAS
January 6, 1931
GOSTA BEHARI PRAMANIK Vs. NAWAB BAHADUR OF MURSHIDABAD
June 9, 1931
GOSTHA BEHARI DEY Vs. INDRA CHANDRA DEY
July 10, 1931
GOUR SUNDAR MAJUMDAR Vs. KRISHNA KAMINI CHAUDHURANI
May 4, 1931
GOURISHANKAR CHATTORAJ Vs. SMSATYABATI DEBI
February 9, 1931
GOVIND GANGADHAR DONGARKAR Vs. NARAYAN DAMODAR KULKARNI
January 6, 1931
GOVINDA KANGANI Vs. MURUGESA MUDALI
February 17, 1931
GOVINDAN ASARI Vs. NAGAYAN CHETTIAR
September 17, 1931
GOVINDAN NADAR Vs. NATESA PILLAI (LUNATIC) REPRESENTED BY HIS WIFE AND GUARDIAN ANNATHACHI
March 13, 1931
GRANDHI POTHANNA Vs. SIMHADRI SATYANANDA CHARYULU
February 24, 1931
GULAB CHAND CHOTEY LAL Vs. KISHEN NARAIN
March 11, 1931
GULAM AHMED KHAN Vs. ABU BAKAR, ABDUL RAHMAN AND COMPANY
March 25, 1931
GULAM ALI Vs. RAJKUMAR
December 23, 1931
GULZARI LAL Vs. COLLECTOR OF ETAH
March 9, 1931
GUNNI Vs. DAL CHAND
April 22, 1931
GURUVAMMAL Vs. ARUMUGA PADAYACHI
July 30, 1931
GUSTASP BEHRAM IRANI Vs. BHAGVANDAS SOBHARAM
February 18, 1931
GYANAMMAL Vs. ABDUL HUSSAIN SAHIB
April 28, 1931
H B SPIERS Vs. JOHIUDDIN
March 26, 1931
H BIRKS Vs. EMPEROR
December 17, 1931
H SCOTT Vs. JITTA AMICHAND AND CO
September 28, 1931
H V LOW AND CO LTD Vs. SUDHANNA KUMAR CHAKRAVARTI
March 9, 1931
H V LOW AND COMPANY, LIMITED Vs. RAJA BAHADUR JYOTI PROSAD SINGH DEO
July 24, 1931
HAFIZ SHAIKH FAZLUR RAHMAN Vs. HAJI ABDULLA
July 21, 1931
HAIDAR ALI KHONDKAR Vs. MUHAMMAD SHAJIUDDIN KAZI
May 8, 1931
HAJI ABDUL SHAKUR Vs. NANDLAL
March 19, 1931
HAJI AHMED HAJI IBRAHIM Vs. ABDULHUSSEIN TAYABALLI
July 8, 1931
HAJI SHAKOOR GANY Vs. HEHINDE AND CO LTD
January 14, 1931
HALKA Vs. NANNHON
March 16, 1931
HANMANT SHRINIWAS DESHPANDE Vs. SHRINIWAS LAKSHMIPATI DESHPANDE
March 10, 1931
HANS NATH Vs. RAGHO PRASAD SINGH
December 14, 1931
HAR LAL SINGH Vs. HARI SINGH
January 10, 1931
HARA KISHORE Vs. ISWAR CHANDRA DE
May 22, 1931
HARAN CHANDRA CHAKRAVARTI Vs. KALIPRASANNA SARKAR
June 2, 1931
HARAN CHANDRA ROY Vs. RAM KUMAR ROY
March 13, 1931
HARENDRA NATH SEN Vs. EMPEROR
March 11, 1931
HARI BHAJAN DAS SADHU MOHANTO Vs. GANAPATHI DAS GOSWAMI
July 27, 1931
HARI CHARAN DE Vs. SHERALI TALUKDAR
May 4, 1931
HARI DAS BASU Vs. NATIONAL INSURANCE COMPANY LTD
April 22, 1931
HARI MORESHVAR JOSHI Vs. EMPEROR
August 10, 1931
HARI PADA ROY CHOUDHURY Vs. CHAIRMAN OF THE MUNICIPAL COMMISSIONERS OF HOWRAH
January 20, 1931
HARI SABAJI KAMAT Vs. SHRINIVAS VITHAL PAI
March 12, 1931
HARISHANKAR PAL Vs. SARADAPRASAD DAS
June 23, 1931
HARLAL Vs. LALA PRASAD
February 16, 1931
HAZARI TEWARI Vs. MTMAKTULA CHAUBAIN
May 7, 1931
HEM CHANDRA BAG Vs. RASIK CHANDRA DAS
June 2, 1931
HEM CHANDRA BANERJI Vs. ANNAPURNA DEBI
June 26, 1931
HEMENDRA NATH ROY CHOWDHURY Vs. PROKASH CHANDRA GHOSH
April 22, 1931
HENRY GREER ROBINSON Vs. STATE OF SOUTH AUSTRALIA
May 19, 1931
HERAMBA CHANDRA MAITRA Vs. JYOTISH CHANDRA SINHA
June 18, 1931
HIRA Vs. GAYA
June 30, 1931
HIS HOLINESS SRILA SRI VYTHILINGA PADARA SANNADHI AVERGAL, ATHINAKARTHAR OF THIRUVADUTHURAI ATHINAM Vs. TEMPLE COMMITTEE THROUGH ITS PRESIDENT ISSUBRAMANIA PILLAI
February 18, 1931
HON BLE MAHARAJA KESHO PRASAD SINGH BAHADUR OF DUMRAON Vs. BAHU NATH SINGH
January 15, 1931
HOOGHLY - CHINSURA MUNICIPALITY Vs. KESHAB CHANDRA PAL
August 12, 1931
HRIDAYKRISHNA ADYA Vs. OSMANALI MANDAL
February 19, 1931
HUKUM KANDOO Vs. BABU JAINTRI GOVIND RAI
March 2, 1931
HURMAT Vs. EMPEROR
September 3, 1931
IBRAHIM AHMED Vs. EMPEROR
January 27, 1931
IBRAHIM KHAN Vs. ABDUL AHAD KHAN
January 10, 1931
IBRAHIMBHAI FAZALBHAI JOOMABHAI LALJEE Vs. YOOSUF ISMAILBHAI ABDULLABHAI LALJEE
September 25, 1931
IFATULLA Vs. EMPEROR
January 12, 1931
IMPERIAL BANK OF INDIA Vs. BENGAL NATIONAL BANK, LIMITED (IN LIQUIDATION)
May 21, 1931
IN RE: AN ADVOCATE OF THE HIGH COURT Vs. STATE
March 10, 1931
IN RE: AN APPLICATION BY GULABCHAND CHOTEYLAL Vs. STATE
February 26, 1931
IN RE: ANANDA LAL CHAKRABUTTY Vs. STATE
June 23, 1931
IN RE: ANDREW, YULE AND CO Vs. STATE
August 27, 1931
IN RE: APPACHI GOUNDAN Vs. STATE
February 17, 1931
IN RE: APURBA KRISHNA ROY Vs. STATE
March 10, 1931
IN RE: ARUMUGHA SOLAGAN Vs. STATE
January 26, 1931
IN RE: BALDEODAS RAMESWAR Vs. STATE
August 17, 1931
IN RE: BIJAYKUMAR SINGH BUDER Vs. STATE
July 3, 1931
IN RE: BINJRAJ HUKUMCHAND Vs. STATE
March 6, 1931
IN RE: CHOTAY LAL Vs. STATE
July 27, 1931
IN RE: D V BELVI Vs. STATE
March 5, 1931
IN RE: DAMAGORIA COAL CO LTD Vs. STATE
May 18, 1931
IN RE: DR AVINAS CHANDRA BANERJI Vs. STATE
July 27, 1931
IN RE: EDDULA VENKATASUBBA REDDI Vs. STATE
January 20, 1931
IN RE: FIRST GRADE PLEADER Vs. STATE
January 19, 1931
IN RE: GANAPATHI GOUNDAN Vs. STATE
November 23, 1931
IN RE: HAR KRISHNA DAS OF GOLA GALI Vs. STATE
February 26, 1931
IN RE: K SOMASUNDARA MUDALIAR Vs. STATE
September 29, 1931
IN RE: KODANGI ALIAS ARUNACHALAM SERVAI Vs. STATE
September 22, 1931
IN RE: KONDA SATYAVATAMMA Vs. STATE
February 10, 1931
IN RE: KRISHNA KISHORE PAUL Vs. STATE
January 28, 1931
IN RE: MADDI SUDARSANAM Vs. STATE
February 10, 1931
IN RE: MAHANT RAJ BALAMGIR Vs. STATE
April 8, 1931
IN RE: MARUDAMUTHU PADAYACHI ALIAS MOTTAYYA PADAYACHI Vs. STATE
March 6, 1931
IN RE: MARWADI GANESH MULL Vs. STATE
April 23, 1931
IN RE: MR P C V PANTULT, ADVOCATE, HIGH COURT Vs. STATE
January 8, 1931
IN RE: NANDA LAL MUKHERJEE (LUNATIC) Vs. STATE
May 15, 1931
IN RE: NANDA LAL MUKHERJI Vs. STATE
June 9, 1931
IN RE: NEEM CHAND DAGA Vs. STATE
January 13, 1931
IN RE: OFFICIAL RECEIVER S REMUNERATION Vs. STATE
July 23, 1931
IN RE: P C VENKATARAMANAYYA PANTULU ADVOCATE, HIGH COURT, MADRAS Vs. STATE
January 8, 1931
IN RE: PATURU VENUGOPALAYYA Vs. STATE
September 17, 1931
IN RE: RAI BAHADUR CHHOTEY LAL Vs. STATE
July 27, 1931
IN RE: RAM DAWAN SINGH, A MUKHTIAR OF GORAKHPUR Vs. STATE
November 16, 1931
IN RE: RAM DAYAL DE Vs. STATE
May 25, 1931
IN RE: RAVANAPPA REDDI Vs. STATE
November 10, 1931
IN RE: RIGHT REV C J G SOUNDERS, BISHOP OF LUCKNOW Vs. STATE
July 16, 1931
IN RE: S VENKATACHARI, AN ADVOCATE OF THE HIGH COURT Vs. STATE
March 10, 1931
IN RE: SADARAM PURANCHAND Vs. STATE
July 21, 1931
IN RE: SELLAPPA GOUNDAN Vs. STATE
March 5, 1931
IN RE: SHANKAR LAL Vs. STATE
February 5, 1931
IN RE: SHAW WALLACE AND CO Vs. STATE
January 13, 1931
IN RE: SHEIK KALESHA Vs. STATE
June 16, 1931
IN RE: SHYAMAPADA BHATTACHARJI Vs. STATE
July 24, 1931
IN RE: SUMERMULL SURANA Vs. STATE
January 27, 1931
IN RE: SUMERMULL SURANA Vs. STATE
August 17, 1931
IN RE: SUNDARAM AIYAR Vs. STATE
July 21, 1931
IN RE: U GOPALA MENON Vs. STATE
February 10, 1931
IN RE: U P OIL MILLS, CO LTD IN LIQUIDATION Vs. STATE
May 6, 1931
IN RE: UPPALAPATI BULLI NAGAYYA Vs. STATE
April 28, 1931
IN RE: VELLAMOONJI GOUNDAN Vs. STATE
December 17, 1931
INDRAJIT PARTAP Vs. SHEWAK RAI
June 24, 1931
INDU BHUSAN MUKERJI Vs. NILMANI GHOSH
January 9, 1931
ISHWARAPPA MALLESHAPPA MANVI Vs. DHANJI BHANJI GUJJAR
July 23, 1931
ISLAM Vs. EMPEROR
January 27, 1931
ISWAR LAKSHMI JANARDAN JIU Vs. KHITISH CHANDRA SINGHA
August 27, 1931
J C GALSTAUN Vs. PRUDENTIAL ASSURANCE CO
June 25, 1931
JADU NATH GUPTA Vs. CHANDRA BHUSAN SUR
May 4, 1931
JADUNATH SINGH Vs. HANUMAN SINGH
April 9, 1931
JAFFARUL HOSSAIN Vs. EMPEROR
December 3, 1931
JAGANNATH Vs. EMPEROR
August 13, 1931
JAGANNATH PRASAD Vs. MTJAMUNA BAI
June 18, 1931
JAGANNATHA MUDALI Vs. PTCHINNASWAMI CHETTI (DEAD)
April 21, 1931
JAGARNATH SINGH Vs. DAMODAR SINGH
March 23, 1931
JAGAT MOHAN NATH SAH DEO Vs. UDAI NATH SAH DEO
June 11, 1931
JAGATDWIPTENDRANARAYAN BHUP Vs. BILASH RAY AGARWALLA
June 9, 1931
JAGJIVANDAS JETHALAL Vs. KING, HAMILTON AND CO
February 27, 1931
JAGMOHAN DAS Vs. JUGAL KISHORE
April 20, 1931
JAGMOHAN MISIR Vs. MENDHAI DUBE
November 17, 1931
JAIRAJ SINGH Vs. MUSTAFAI BEGUM
January 12, 1931
JAMES LEWIS KRAFT Vs. OLIVER KENNETH MCANULTY
July 17, 1931
JAMNA PANDEY Vs. SAHDEO PANDEY
January 12, 1931
JAMNA PRASAD Vs. MTDURGA DEI
June 15, 1931
JANAKI NATH ROY Vs. DINA NATH KUNDU
May 20, 1931
JANGI SINGH Vs. GUDRI SINGH
July 6, 1931
JANKI PRASAD Vs. KARAMAT HUSAIN
April 9, 1931
JATINDRA MOHAN GHOSE Vs. REBATI MOHAN DAS
August 31, 1931
JAYANTI BHAGVANULA NARASIMHAM Vs. JAYANTI VENKATASUBBAMMA (DEAD)
December 3, 1931
JESRAJ JAICHANDLAL BAID Vs. CHAIRMAN OF THE COMMISSIONERS OF THE MUNICIPALITY OF NATORE
February 19, 1931
JHAVERCHAND DALICHAND Vs. ACHALDAS CHIMNAJI
September 4, 1931
JITA MAL Vs. MADAN LAL
March 18, 1931
JITESWARI DASSI Vs. SUDHA KRISHNA MUKHERJEE
August 31, 1931
JIWA RAM Vs. EMPEROR
August 11, 1931
JNANADASUNDARI SHAHA Vs. MADHABCHANDRA MALA
June 2, 1931
JOGESH CHANDRA ROY Vs. EMDAD MEAH
November 20, 1931
JOGESH CHANDRA ROY Vs. SURENDRA MOHAN ROY CHAUDHURI
March 9, 1931
JOHN CARAPRET GALSTAUN Vs. SYED MAHAMMAD HUSAIN CHOUDHURY
June 10, 1931
JOHN MASCARENHAS Vs. MERCANTILE BANK OF INDIA
July 28, 1931
JONES, A E Vs. RAM CHARAN
May 8, 1931
JOTINDRA MOHAN MITTER Vs. PROBODH KUMAR DUTT
May 8, 1931
JOTINDRA NATH ROY Vs. NAGENDRA NATH ROY
July 6, 1931
JUGAL KISHORE DHAR Vs. EMPEROR
January 5, 1931
JULIO MASCARENHAS Vs. MERCANTILE BANK OF INDIA, LTD
July 28, 1931
K A MUHAMMAD SULTAN SAHIB Vs. NAGOJI RAO
August 4, 1931
K B MIAN KARIM BAKHSH Vs. DARGAH PIR RATTAN NATH
June 11, 1931
K C MUKERJEE Vs. AINADDIN
July 17, 1931
K DHOLIAH Vs. SUB-INSPECTOR OF POLICE
March 29, 1931
K DHOLLIAH Vs. SUB-INSPECTOR OF POLICE, WELLINGTON STATION
March 23, 1931
K N JOGLEKAR Vs. EMPEROR
June 26, 1931
K R BHAT Vs. EMPEROR
June 30, 1931
K S RASHID AHMAD Vs. SFRICH
March 3, 1931
K S VENKATARAMA AIYAR Vs. COLLECTOR OF TANJORE
December 2, 1931
K TULASIRAM Vs. CHAIRMAN, MUNICIPAL COUNCIL, RSNAIDU
August 19, 1931
K TULSIRAM Vs. CHAIRMAN, MUNICIPAL COUNCIL
August 19, 1931
KACHARABHAI LEHRABHAI Vs. KACHARABHAI VADILAL
March 11, 1931
KAFURCHAND FULCHAND, A FIRM Vs. JEWRAJ CHUNILAL, A FIRM
November 24, 1931
KALAGARA PURNAYYA Vs. CHERUKURI BASAVA KOTTKYYA
April 27, 1931
KALASTRI MUDALI Vs. EMPEROR
May 12, 1931
KALASTRI MUDALI Vs. REX
May 12, 1931
KALIDAS DAMODAR Vs. RUKSHAMANI
March 27, 1931
KALIDAS DUTT Vs. HARENDRA NATH MUKHERJEE
February 19, 1931
KALIKUMAR PAL Vs. RAJKUMAR PAL
February 24, 1931
KALIPADA MUKERJI Vs. BASANTA KUMAR DUTTA
April 1, 1931
KALKA PERSHAD Vs. JANGI SINGH
March 20, 1931
KALLU MAL Vs. CHBIKRAMAJIT SINGH
December 7, 1931
KAMBALA SUNDARARAJAMMA Vs. PSRAMULU CHETTY
September 3, 1931
KAMINI SUNDARI BEWA Vs. NEPAL MONDAL
February 23, 1931
KAMTA RAI Vs. RANI JADURAJ KUNWARI
March 13, 1931
KANDASAMI PILLAI Vs. MUNISAMI MUDALIAR
November 12, 1931
KANDASWAMI CHETTIAR Vs. ARMANNAMALAI CHETTIAR
July 14, 1931
KANHAIYA LAL Vs. RHSKINNER
July 21, 1931
KANHAIYA LAL Vs. MTMAHDEI
November 2, 1931
KANHAYALAL Vs. EMPEROR
January 26, 1931
KAPOOR CHAND Vs. JAWAHAR LAL
December 17, 1931
KASARABADA VENKATACHALAPATHI RAO Vs. GADIRAJU VENKATAPPAYYA AND ANRMINORS, REPRESENTED BY HIS MOTHER AND NEXT FRIEND MANIKYAMMA
September 1, 1931
KASHI PARSHAD Vs. NOTIFIED AREA
July 22, 1931
KASHINATH Vs. EMPEROR
September 22, 1931
KASIRAM SOWCAR Vs. VEDACHALA CHETTI
July 22, 1931
KATHIYUMMA Vs. URATHEL MARAKKAR
February 26, 1931
KEEN ROBINSON AND CO LTD Vs. LILY BISCUIT CO
June 2, 1931
KESAVA CHETTI Vs. EMPEROR
January 21, 1931
KESHAV JAGANNATH DIKSHIT Vs. GANGADHAR YADNESHWAR DIKSHIT
July 8, 1931
KESHAVLAL HARI LAL SETALVAD Vs. PRATAPSINGH MOHOLALBHAI SHETH
September 17, 1931
KESHAVLAL HARILAL SETALVAD Vs. PRATAPSING MOHOLALBHAI SHETH
September 17, 1931
KESHO PRASAD SINGH BAHADUR OF DUMRAON Vs. BHAU NATH SINGH
January 15, 1931
KHOSAL CHANDRA DAS Vs. UPENDRA NATH GHOSE
June 26, 1931
KHOWAZ ALI Vs. SAYED MIA
June 30, 1931
KHUSHAL SINGH Vs. SECYOF STATE
February 23, 1931
KHUSHI RAM Vs. MTMANTA
May 5, 1931
KHUSHNUD HUSAIN Vs. JANKI PRASAD
January 15, 1931
KISHUN PRASAD PANDEY Vs. DURGA PRASAD THAKUR
June 22, 1931
KODOOMAL J WADHWA Vs. MANGATRAM SUGNICHAND
January 23, 1931
KONCHADA NILAKANTA SUBUDHI Vs. SRI SRI SRI RAMACHANDRA DEO
August 28, 1931
KOOTOORLINGAM PILLAI Vs. SENNAPPA REDDIAR
January 21, 1931
KOTLA SATYAM Vs. THAMMANA PERRAJU
March 13, 1931
KRISHNA CHANDRA BHOWMICH Vs. PABNA DHANA BHANDAR CO , LTD (IN LIQUIDATION)
November 30, 1931
KRISHNA CHANDRA GAJAPATI Vs. CHALLA RAMANNA
December 7, 1931
KRISHNA CHANDRA ROY Vs. SURENDRA NATH BANDOPADHYA
June 30, 1931
KRISHNA DAS ROY Vs. CHARULATA PAL
March 6, 1931
KRISHNA NANDI Vs. LOKENATH MOOKERJEE
May 20, 1931
KRISHNA RAO Vs. SUNDARA SIVA RAO
February 11, 1931
KRISHNABANDHU PAL Vs. BRAJENDRAKUMAR SHAHA
February 13, 1931
KRISHNACHANDRA BHOUMIK Vs. PABNA MODEL CO LTD
March 20, 1931
KRISHNAJI GOPINATH RELE Vs. RAMCHANDRA KASHINATH MASTAKAR
January 12, 1931
KRISHNASWAMI SASTRIGAL Vs. AVAYAMBAL AMMAL
February 5, 1931
KSHITISH CHANDRA ACHARJYA CHOUDHRY Vs. RAJA JANAKINATH ROY
June 10, 1931
KUMAR ARUN CHANDRA SINGHA Vs. BHAGABAN CHANDRA ROY CHOUDHURI
April 21, 1931
KUMARAPPA CHETTI Vs. MUTHUVIJAYA RAGHUNATHA MUTHUKUMARA VANANGAMUDI VALUVATTI THEVAR (DEAD) REPRESENTED BY THANGAMMAL AEEYAR
September 29, 1931
KUNDAN LAL Vs. BISHAMBHAR NATH
January 19, 1931
KUNWAR MOHAMMAD ABDUL JALIL KHAN Vs. KUNWAR MOHAMMAD ABDUS SALAM KHAN
June 2, 1931
KUPPUSWAMI RAO Vs. SATHIAPRIA RAO
February 19, 1931
L LACHMI NARAIN Vs. PEAREY LAL
July 6, 1931
L MAHESH PRASAD Vs. JAGANNATH CHOUBE
May 15, 1931
L PARMESHWARI DAS Vs. MUNICIPAL BOARD
March 11, 1931
L S M GOVINDASWAMI PILLAI Vs. RAMALINGASWAMI PILLAI
December 9, 1931
LACHHMI NARAIN GIRDHARI LAL Vs. MANSA RAM MURLIDHAR
December 18, 1931
LACHMAN DAS Vs. LAKSHMI NARAIN
December 17, 1931
LACHMI NARAIN Vs. EMPEROR
July 13, 1931
LACHMI SHAW Vs. EMPEROR
July 24, 1931
LADLI PRASAD ZUTSHI Vs. EMPEROR
March 17, 1931
LAKHAMGOUDA BASA VPRABHU SARDESAI Vs. BASWANTRAO
March 10, 1931
LAKHAMGOUDA BASUPRABHA SARDESAI Vs. BASWANTRAO
March 10, 1931
LAKHI SAHU (KANU) Vs. EMPEROR
August 18, 1931
LAKHMI CHAND Vs. BRAM LAL KAPOOR VAKIL
March 3, 1931
LAKHMI CHAND Vs. MTANANDI
July 21, 1931
LAKSHAN CHANDRA MANDAL Vs. NARIM SARDAR
June 11, 1931
LAKSHMAN MAHADEV BANKER Vs. RAMCHANDRA KISAN MOHITE
August 19, 1931
LAKSHMAN SUBRAO BIJUR Vs. BABANI SOIRU BHANDARI
August 24, 1931
LAKSHMAN VITHOBA NAIK Vs. MAHABLESHWAR DODA BHAT
April 15, 1931
LAKSHMANAN CHETTI Vs. RMARARRMARUNACHALAM CHETTIAR
September 23, 1931
LAKSHMI CHAND Vs. LBEHARI LAL
July 22, 1931
LAKSHMIBAI ANANT KONDKAR Vs. JAGANNATH RAVJI KONDKAR
December 4, 1931
LAKSHMIJAN Vs. NAZUMIA
June 8, 1931
LAKSHMINARAYAN HIRALAL Vs. LADURAM ONKAR AGARWALA
August 18, 1931
LAL MOHAN DHUPI Vs. RAM LAKHMI DASSYA
July 10, 1931
LALA CHOKHEY LAL Vs. PANDIT SRI KISHEN
December 3, 1931
LALA LACHHMAN DAS Vs. LAKSHMI NARAIN
December 17, 1931
LALMAN Vs. CHBISHAMBHAR NATH
November 5, 1931
LAND ACQUISITION OFFICER Vs. MULJI HARIDAS
October 2, 1931
LIEUTENANT SRINIVASA RAJAMANI RAJAH DEO, THE RAJAH OF MANDASA (DEAD) Vs. SENAPATHI JAGANNAYAKULU
November 25, 1931
LILA Vs. MAHANGE
July 10, 1931
LIM TECK KIM Vs. WEE HUM SOON
February 13, 1931
LOUIS DREYFUS AND CO Vs. R A ARUNACHALA AYYA
July 23, 1931
LOUIS DREYFUS AND COMPANY Vs. ARUNACHALA AYYA
June 23, 1931
M K SRINIVASAN Vs. WATRAP SSUBRAMANIA AIYAR
January 29, 1931
M M P RAMASWAMI CHETTIAR Vs. ASPLVRRAMASWAMI CHETTIAR
April 9, 1931
M MUTHUKUMARA PILLAI Vs. EMPEROR
February 6, 1931
M R SRINIVASA AYYANGAR Vs. VENKATARAMA AYYAR
April 24, 1931
MADAN MOHAN DHUR Vs. NETAI GOUR JEW
April 22, 1931
MADDUR MUNISWAMI CHETTY Vs. BOARD OF REVENUE, LAND REVENUE AND SETTLEMENT AND THE COLLECTOR OF CHITTOOR
April 22, 1931
MADHO SINGH Vs. LALA KESHAB DEO
June 24, 1931
MADHODIH COAL SYNDICATE Vs. JUGAL KISSORE ROY
January 7, 1931
MADHUSINGH KAIHARTA Vs. EMPEROR
November 30, 1931
MADRAS CENTRAL URBAN BANK LTD AND THE MADRAS CITY CO- OPERATIVE BANK LTD Vs. CORPORATION OF MADRAS
November 20, 1931
MAFIZUDDIN AHMAD Vs. NARAYANGANJ CENTRAL CO-OPERATIVE SALE AND SUPPLY SOCIETY, LTD
August 31, 1931
MAHABIR SINGH Vs. NARAIN TEWARI
June 9, 1931
MAHADEO PANDEY Vs. EMPEROR
December 8, 1931
MAHADEO SAHAI Vs. SECYOF STATE
November 24, 1931
MAHAMMAD RAJA MIA Vs. NADERAJJAMA MIA
July 8, 1931
MAHAMMAD YUSUF Vs. EMPEROR
January 9, 1931
MAHANT BAGAVATHI DOSS BAVAJI, DHARMAKARTHA OF SRI VENKATESAPERUMAL DEVASTHANAM Vs. MSARANGARAJA AIYANGAR
January 22, 1931
MAHARAJA KUMAR GOPAL SARAN NARAIN SINGH Vs. SITA DEVI
November 19, 1931
MAHARUDRAPPA DANAPPA SONAR Vs. LAKSHMAN HANMANTAPPA JAMKHANDI
August 25, 1931
MAHENDRA NATH BAGCHI Vs. TARAK CHANDRA SINHA
June 11, 1931
MAHENDRANARAYAN ROY CHOUDHURY Vs. ABDUL GAFUR CHOWDHURY
July 30, 1931
MAHESH NARAIN SINGH Vs. BESHESHAR LONIA
March 11, 1931
MAHIM CHANDRA GUHA DEV BARMAN Vs. AMJAD ALI
July 23, 1931
MAHOMED HAJIHAMED Vs. PIROJSHAW RVAKHARIA AND CO
July 20, 1931
MAHOMED HUSSEIN Vs. BAI AISHABAI
July 27, 1931
MAHOMED KANNI ROWTHER Vs. NAINA MAHOMED ROWTHER
February 17, 1931
MAHOMED YAKUB Vs. EMPEROR
August 24, 1931
MAHOMEDALLI ESSABHOY Vs. DHARAMSEY JAITHA AND CO
January 8, 1931
MAKHAN LAL CHAUDHURY Vs. CHANDI NATH MAJUMDAR
July 31, 1931
MAKUND LAL Vs. MTSUNITA
January 23, 1931
MALLAPPA YELLAPPA BENNUR Vs. NAGAPPA HANMANTA SALER
August 28, 1931
MANAGER OF THE COURT OF WARDS Vs. KISHORE MOHAN ALIAS MUNNA LAL
June 29, 1931
MANGAL RAM SEHO RAM Vs. JAGAR NATH
January 8, 1931
MANGAL SEN Vs. PRAG DAS
April 13, 1931
MANI MOHAN GHOSE Vs. EMPEROR
February 12, 1931
MANILAL LALLUBHAI PATEL Vs. KIKABHAI LALLUBHAI
February 17, 1931
MANMATHA NATH MULLICK Vs. SHEIKH HEDAIT ALI
November 20, 1931
MANMOHAN DAS Vs. MT RAMDEI
April 16, 1931
MANNU LAL Vs. LACHHAMAN DAS
November 13, 1931
MANUBOTHULA RAMA RAO Vs. MANUBOTHULA VENKAYAMMA
February 5, 1931
MARAPPUREDDIGARI SAYAMMA Vs. RVENKATA REDDI
March 4, 1931
MARGARET GOONSWARDENE Vs. EVA MOONEMALE GOONEWARDENE
February 24, 1931
MARI NAGANNA, MINOR Vs. PERURI KRISHNAMURTHI
August 17, 1931
MARIAPPA VAIKARAN Vs. KGSRINIVASA MUDALIAR
July 31, 1931
MARIYAYEE AMMAL Vs. PONNUSAMI CHETTIAR
December 9, 1931
MAROTIRAO Vs. MANKUWARBAI
March 17, 1931
MARUDACHALA NADAR Vs. CHINNA MUTHU NADAR
September 2, 1931
MARUTI RAMRAO CHANDAVARKAR Vs. MALLAPUR SHRI GOPAL KRISHNA
November 17, 1931
MATILAL DEY SARKAR Vs. KAMAKSHYA CHARAN DEY SARKAR
May 14, 1931
MATILALL KALWAR Vs. EMPEROR
August 12, 1931
MAYA OOKEDA Vs. KUVERJI KURPAL
February 14, 1931
MAYANDI ASARI (DEAD) Vs. SAMI ASARI ALIAS MUTHUSAMI ASARI BEING MINOR REPRESENTED BY HIS NEXT FRIEND GANAPATHI ASARI
April 2, 1931
MD FAZIHZZAMAN Vs. ANWAR HUSAIN
June 30, 1931
MEDASANI VALLAYYA Vs. BOMMADEVARA SATYANARAYANA VARA PRASADA RAO
March 6, 1931
MEDAVARAPU NARASAYYA Vs. VADLAMUDI SOMAYYA
March 23, 1931
MEENAKSHI SUNDARAM CHETTY Vs. RANGA AYYANGAR
December 2, 1931
MEHER SHEIKH Vs. EMPEROR
March 9, 1931
MENAHIM YOUSEF Vs. ISLAM AMAN SALAH
March 30, 1931
MIHIN LAL JWALA PRASAD Vs. MARGUERITE BUTTER DAIRY FARM
February 11, 1931
MIR HASSAN ALI MIR ABDUL ALLI Vs. SANLI BEGUM
March 18, 1931
MISRI LAL Vs. DEBI CHARAN
December 18, 1931
MOHAMMAD ABDUL JAMIL Vs. MANZOOR AHMAD
December 21, 1931
MOHAMMAD AIJAS ALI KHAN Vs. BASANT RAI
August 3, 1931
MOHAMMAD BASIR Vs. EMPEROR
June 19, 1931
MOHAMMAD EJAZ HUSAIN Vs. MOHAMMAD IFTIKHAR HUSAIN
December 15, 1931
MOHAMMAD ISHAQ KHAN Vs. RUP NARAIN SINGH
July 13, 1931
MOHAMMAD ISMAIL Vs. LIYAQAT HUSAIN
December 2, 1931
MOHAMMAD SULAIMAN Vs. SHMAZHAR
January 23, 1931
MOHD AHSAN ALI KHAN Vs. SYED IBRAR HUSAIN
May 18, 1931
MOHINI DEBI Vs. PURNA SASHI GUPTA
August 25, 1931
MOHITOSH DUTTA Vs. RAI SATISH CHANDRA CHAUDHURI
May 13, 1931
MON MOHAN PANDE Vs. CORPORATION OF CALCUTTA
February 9, 1931
MONINDRA MOHAN BISWAS Vs. SRISH CHANDRA DAS
December 2, 1931
MONOHAR DAS MOHANTA MOHARAJ Vs. HAZARIMULL BABU
June 12, 1931
MOOLJI SICKA AND CO Vs. BNRY CO LTD
June 24, 1931
MORESHWAR PANDHARINATH BABARE Vs. UMRAOSING MAHALALSING
December 6, 1931
MOTI CHAND Vs. BRITISH INDIA CORPORATION LTD
June 30, 1931
MOTIBHAI SOMABHAI PATEL Vs. DAHYABHAI MORAR PATEL
March 20, 1931
MOTILAL Vs. SONUSINGH
January 30, 1931
MOTILAL KANJI AND CO Vs. NATVARLAL MJHAVERI
July 16, 1931
MOULVI ZAHIR-UL-SAID ALVI Vs. SETH LACHHMI NARAYAN
February 5, 1931
MR J A RASPIN Vs. MRSRASPIN
November 26, 1931
MRS O K SMITH Vs. MRHPSMITH
August 28, 1931
MRS STROUD Vs. MRSTROUD
February 13, 1931
MRS T C PAUL Vs. NATHANIEL GOPAL NATH
February 11, 1931
MT ABHILAKHI Vs. SADA NAND
January 16, 1931
MT AJAZI BEGAM Vs. MTLATIFAN
January 5, 1931
MT ASIA BIBI Vs. MALIK AZIR AHMAD
December 17, 1931
MT BADARANNESSA CHOUDHURANI Vs. SMNAZIMERUNNESSA
January 22, 1931
MT BASANTI DEVI Vs. CHOTTE LAL-DURGA PRASAD
April 16, 1931
MT BITANA Vs. SHANKER LAL
January 26, 1931
MT CHANCHAL Vs. EMPEROR
August 25, 1931
MT CHHATARPALI Vs. MTKALAP DEI
July 17, 1931
MT HAMIDAN BIBI Vs. NANHE MAL
June 18, 1931
MT HAR DEI Vs. SRI KISHUN
April 27, 1931
MT HUBRAJI Vs. BALKARAN SINGH
November 24, 1931
MT KETKI KUNWAR Vs. SHEO NARAIN JAFA
April 10, 1931
MT LATIF JAHAN BEGAM Vs. MDNABI KHAN
July 17, 1931
MT MUHAMMADI Vs. EMPEROR
May 18, 1931
MT MUNNI BIBI Vs. TIRLOKI NATH
February 24, 1931
MT MUNNI BIBI Vs. TRILOKI NATH
July 6, 1931
MT NANHI Vs. MTKETKI
November 3, 1931
MT SAIFUL BIBI Vs. ABDUL AZIZ KHAN
June 11, 1931
MT SARASWATI BAHURIA Vs. SURAJNARAYAN CHAUDHURI
January 13, 1931
MT SIDDIQUNNISA BIBI Vs. NIZAMUDDIN KHAN
July 2, 1931
MT. JAINABAI Vs. RAMCHANDRA UGHADOO
December 21, 1931
MT. SHRAWAN DULYA Vs. SURAJPRASAD
March 9, 1931
MUFASSIL BANK LTD Vs. MOLVI SUBHAN ULLAH
January 21, 1931
MUFTI MOHAMMAD BAQAR Vs. NAMWAR SINGH
January 8, 1931
MUL CHAND Vs. THAKUR DAS
April 24, 1931
MULJI HARIDAS Vs. SIR IBRAHIM RAHIMTULLA
November 3, 1931
MUNDAKATH MATHU Vs. CHALORA ILLATH SANKARAN NAMBUDRIPAD
September 21, 1931
MUNICIPAL BOARD Vs. KANDHAIYA LAL
June 5, 1931
MUNICIPAL BOARD Vs. MTRAM SRI
February 12, 1931
MUNICIPAL BOARD Vs. MTASGHARI JAN
November 30, 1931
MUNICIPAL COUNCIL Vs. PALAKKAL VELAYUDHA MENON
February 2, 1931
MUNICIPAL COUNCIL Vs. KASHI MUNUSWAMI MUDALIAR
September 2, 1931
MUNICIPAL COUNCIL OF VIZAGAPATAM BY ITS CHAIRMAN Vs. TEA DISTRICTS LABOUR ASSOCIATION BY AGENT MRLESLIE SDRIVER
September 17, 1931
MUNICIPAL COUNCIL, REPRESENTED BY ITS CHAIRMAN Vs. SANGSALI VASUDEVA RAO
July 20, 1931
MUNICIPAL COUNCIL, REPRESENTED BY ITS CHAIRMAN, M R RY C SAMBASIVA CHETTIAR Vs. KACHI MUNUSWAMI MUDALIAR
September 22, 1931
MUNICIPALITY OF SHOLAPUR Vs. TULJARAM KRISHNASA CHAVAN
February 9, 1931
MURLI DHAR Vs. RAM GOPAL
March 11, 1931
MURLIDHAR NARAYANDAS GUJARATHI Vs. PARMANAND LUCHMANDAS GUJARATHI
September 9, 1931
MUSAMMAT KETKI KUNWAR Vs. BSHEO NARAIN JAFA,
April 10, 1931
MUSAMMAT MOHAMMADI Vs. EMPEROR THROUGH MUNICIPAL BOARD
May 18, 1931
MUSAMMAT MUNNI BIBI ALIAS AMBIKA DEI Vs. TIRLOKI NATH
July 6, 1931
MUSAMMAT SIDDIQ-UN-NISA BIBI Vs. NIZAM UDDIN KHAN
July 2, 1931
MUTHAYYA CHETTIAR Vs. ARRMVARLAKSHMANAN CHETTIAR
February 11, 1931
MUTHUKUMARA PILLAI Vs. THIRUNARAYANA PILLAI
April 28, 1931
MUTHUSWAMI AIYAR Vs. SUBRAMANIA AIYAR
August 11, 1931
N C T CHIDAMBARAM PILLAI Vs. SVSUBRAMANIA AYYAR
April 22, 1931
N CHINNAPPA MUDALY Vs. OFFICIAL ASSIGNEE OF MADRAS AND AS SUCH THE ASSIGNEE OF THE ESTATE AND EFFECTS OF NCJADARAYA MUDALY OF NCHINNAPPA MUDALY AND SONS, AN INSOLVENT
September 18, 1931
NABA KUMAR HAZRA Vs. RADHESHYAM MAHISH
May 19, 1931
NABI MAHOMED Vs. BHAGWAT PRASAD SHUKUL
March 25, 1931
NADIRSHAW J VACHHA Vs. TIMES OF INDIA EMPLOYEES DEATH BENEFIT FUND
March 16, 1931
NAGENBALA DASEE Vs. SRIDAM MAHATO
June 18, 1931
NAGINDAS NARANDAS LAVAR Vs. SOMNATH PREMCHAND LAVAR
October 15, 1931
NAIT RAM Vs. ROSHAN LAL
April 10, 1931
NAJIBULLA SARDAR Vs. HARIMOHAN MITRA
May 20, 1931
NALINAKSHA MAJHI Vs. RAJANI KANTO DAS MOHANTA
March 2, 1931
NALINI SUNDARI DEBYA Vs. NARENDRA CHANDRA LAHIRI
September 7, 1931
NAND GOPAL DAS Vs. BATUK PRASAD GUPTA
June 9, 1931
NANDALAL GANGULI Vs. DASARATHI MUKERJEE
December 7, 1931
NANDULA JAGANNADHAM Vs. GOTETI VIGNESWARADU (DEAD)
July 24, 1931
NANJIBHAI JETHABHAI Vs. POPATLAL SHRIRAJ
February 11, 1931
NAPU Vs. SAN BIBI
January 8, 1931
NARAYAN CHANDRA BANERJEE Vs. KAILASH CHANDRA
June 26, 1931
NARAYANA NAICK Vs. STATE
March 12, 1931
NARAYANDAS SUNDARLAL RATHI Vs. NARAYANDAS HARBHAGAT
August 28, 1931
NARSINGDAS AGARWALA Vs. SHAIK BHORTOO
February 9, 1931
NARSINGRAO SHRINIVASRAO DESAI Vs. SECRETARY OF STATE FOR INDIA
December 9, 1931
NARSINHA NARAYAN CHANDUR Vs. EMPEROR
January 21, 1931
NASARWANJI HORMUSJI CONTRACTOR Vs. JAMSHETJI NAVROJI KAPADIA
October 1, 1931
NATHU LAL Vs. BABU RAM
December 15, 1931
NATHU LAL Vs. RAGHUBIR SINGH
July 8, 1931
NATIONAL BANK OF INDIA LTD Vs. RCNAZIR AND CO
September 1, 1931
NAUNITA KUNWAR Vs. MULLO
February 28, 1931
NAWAB ALI Vs. HANUMAN JUTE MILL
April 27, 1931
NAWAB ALI HAZI Vs. JOINAB BIBI
January 27, 1931
NAWAB MIRZA MOHAMMAD SADIQ ALI KHAN Vs. NAWAB FAKR JAHAN BEGAM
October 19, 1931
NEAMAT SHA Vs. HANUMAN BUKSHA AGARWALLA
June 15, 1931
NEOGI GHOSE AND CO Vs. SARDAR NEHAL SINGH
January 27, 1931
NEW MOFUSSIL COMPANY LIMITED Vs. RUSTOMJI DHANJISHA MEWAWALA
December 18, 1931
NIAZ AHMED Vs. PHUL KUNWAR
December 8, 1931
NIBARAN CHANDRA MUKERJEE Vs. RAI HARENDRA LAL BAHADUR
July 8, 1931
NITYAGOPAL SEN PODDAR Vs. SECYOF STATE
August 26, 1931
NIWASILAL MODI Vs. ROUTHMULL
May 19, 1931
NOTOBORO CHOWDARI MAHAPATRO Vs. DASARI KHAMBAYYA DORA
April 9, 1931
NURJAHAN KHATUN Vs. ASIA KHATUN
June 12, 1931
NURUL HASAN Vs. MTAISHA BI
April 21, 1931
OBLA) SUNDARACHARIAR Vs. NARAYANA AYYAR
January 13, 1931
OFFICIAL ASSIGNEE OF CALCUTTA Vs. FREDERICK LIONEL HARCOURT
August 4, 1931
OFFICIAL ASSIGNEE OF MADRAS Vs. FBYRAMSHAW
April 27, 1931
P ALAGIRI SUBBA NAICK Vs. OFFICIAL RECEIVER OF TINNEVELLY REPRESENTED BY AIYAPPA NAICK
January 8, 1931
P K BANERJI, OFFICIAL LIQUIDATOR Vs. MANGAL PRASAD
June 11, 1931
P K SUBRAMANIA AYYAR Vs. EMPEROR
February 3, 1931
P KRISHNA SWAMI SASTRI Vs. SYED AHMED
September 23, 1931
P KRISHNAMACHARIAR Vs. OFFICIAL ASSIGNEE OF MADRAS
November 24, 1931
P M A M VELLAIYAPPA CHETTY Vs. NATARAJAN
July 24, 1931
P SANKUNI MENON Vs. EMPIRE OF INDIA LIFE ASSURANCE CO LTD
March 18, 1931
P SANKUNNI MENON Vs. EMPIRE OF INDIA LIFE ASSURANCE CO LTDBY THEIR MANAGERS, ALLUM BHARUCHA AND CO
March 18, 1931
P SEENAPPA CHETTY Vs. EMPEROR
December 10, 1931
P V M MUHAIDIN KADER MEERA SAHIB MARAIKKAYAR Vs. PLSLAKSHMANAN CHETTIAR
July 31, 1931
P V S KRISHNAMURTHY PILLAI Vs. PVSSUNDARAMURTHY PILLAI
September 21, 1931
P X D SOUZA Vs. EMPEROR
November 26, 1931
PABNA DHANA BHANDAR CO LTD Vs. PROMODA CHANDRA ROY
August 21, 1931
PADAMPAT SINGHANYA Vs. NARAYANDAS JHUNJHUNWALLA
May 21, 1931
PADARATH TEWARI Vs. DULHIN TAPESHA KUERI
December 4, 1931
PADMALAV ACHARIYA Vs. (SRIMATYIA) FAKIRA DEBYA
January 19, 1931
PAKALA VENKANNA Vs. SRI RAO SWETACHALAPATI RAMAKRISHNA RANGA RAO BAHADUR GARU
February 10, 1931
PALANISWAMI GOUNDAR Vs. ENGLISH AND SCOTTISH CO-OPERATIVE WHOLESALE SOCIETIES LTD
November 25, 1931
PALANIVELU ODAYAR, MINOR, BY GUARDIAN KUNJU ALIAS VIJAYALAKSHMI Vs. OFFICIAL RECEIVER
September 2, 1931
PALIYANKOTAN KURUVAN PARAMBATH VEETIL CHATHU KUTTI NAIR Vs. KUNDAN APPA
September 9, 1931
PANA ANA RANA ARUNACHALLAM PILLAI Vs. GOVINDASWAMI NAICKER
September 17, 1931
PANDIT SALIG RAM Vs. RADHAY SHIAM
February 25, 1931
PANDURANG PUNDLIK SHANBHAG Vs. EMPEROR
February 18, 1931
PAPIAH NAIDU Vs. NAGANATHA SETHUPATHI
June 4, 1931
PARAMAL BHATTI Vs. NARAYANAN NAMBUDRIPAD
November 11, 1931
PARASHRAM MADHAVRAO BHADANEKAR Vs. SECRETARY OF STATE FOR INDIA
August 25, 1931
PARBHOO DAYAL Vs. DWARKA PRASAD
November 13, 1931
PARBHU NARAIN SINGH Vs. JANG BAHADUR
January 21, 1931
PARBHUDAS GIRDHARDAS SHAH Vs. LALLUBHAI KHUSHAL MEHTA
September 23, 1931
PARSHOTAMDAS CHUNILAL SHAH Vs. BHAGUBHAI NATHUBHAI
November 25, 1931
PARSHOTTAM BECHARDAS Vs. KESHAVLAL DALPATRAM
September 17, 1931
PARSOTAM RAM Vs. MANGAL RAM
March 31, 1931
PARSOTIM THAKUR Vs. LAL MOHAR THAKUR
March 26, 1931
PASHUPATI BANERJI Vs. NRIPENDRA NARAYAN SINGHA
March 31, 1931
PATESHWARI PARSAD PAL Vs. JAI KARAN
March 31, 1931
PATEY SINGH Vs. EMPEROR
March 19, 1931
PATTAMMAL Vs. RAMAYYA PILLAI
November 24, 1931
PAUL DE FLONDOR Vs. EMPEROR
March 24, 1931
PAZHANCHERI PANANGAT BLAHAYIL KARNAVAN AND MANAGER KUNJUNNI NAIR (DEAD) Vs. ARAKAL KALAPURAYIL KALLIANI AMMA S CHILDREN ACHUTHA MENON
December 2, 1931
PAZUNDAUNG BAZAAR CO LTD Vs. MUNICIPAL CORPORATION OF THE CITY OF RANGOON
May 19, 1931
PERIA VEEDU ABDUL MAJID SAHIB Vs. ARUNACHALA MUDALIAR
July 29, 1931
PERIYANAN CHETTY Vs. RAO BAHADUR MRGOVINDA RAO
September 2, 1931
PERURI APPALARAJU Vs. PERURI KRISHNAMURTHY
August 19, 1931
PERVELA RAMAKRISHNIAH Vs. PANDIRI SATYANANDAN
November 17, 1931
PHILIP RANGEL Vs. EMPEROR
November 25, 1931
PIROJSHAW R VAKHARIA Vs. BANDEALLI ISMAIL AND CO
December 11, 1931
PITAM LAL Vs. KALLA RAM
March 2, 1931
PITAMBAR LAIK Vs. MATI LAL LAIK
May 12, 1931
PONDICHERRY RAILWAY CO LTD Vs. COMMISSIONER OF INCOME-TAX, MADRAS
March 26, 1931
PONDICHERRY RAILWAY COMPANY LIMITED Vs. COMMISSIONER OF INCOME-TAX
March 2, 1931
PONDICHERRY RAILWAY COMPANY LTD Vs. COMMISSIONER OF INCOME- TAX
March 26, 1931
POONA BANK LTD Vs. KACHHI DASA OSWAL JAIN TEMPLE
January 20, 1931
PORAN LAL Vs. RUP CHAND
April 1, 1931
PRABASHINEE DEBI Vs. RASIKLAL BANERJI
May 14, 1931
PRAGILAL KANHAIYA LAL Vs. RATAN LAL MATHRA PRASAD
February 12, 1931
PRAMATHA CHANDRA KAR Vs. BHAGWANDAS MADANLAL
March 13, 1931
PRAYAG SHAHA SAHEB RAM Vs. DWIJAPADA ROY
June 30, 1931
PREM NARAIN Vs. GANGA RAM
February 11, 1931
PREM NARAIN Vs. RAM CHARAN
November 30, 1931
PREM NARAYAN Vs. JHADO
January 31, 1931
PREMJI HURJI AND CO Vs. PREMJI PANNALAL
August 8, 1931
PRESIDENT, DISTRICT BOARD Vs. ADAM GHANI ROWTHER
November 12, 1931
PRIYANATH CHAKRAVARTY Vs. KALICHARAN CHAKRAVARTY
January 27, 1931
PROBODH CHANDRA GUHA Vs. CORPORATION OF CALCUTTA
February 9, 1931
PROFULLA KUMAR SARKAR Vs. EMPEROR
March 3, 1931
PROKASH CHANDRA DAS Vs. RAJENDRA NATH DAM
February 23, 1931
PROMATHA NATH MITTRA Vs. GOSTHA BEHARI SEN
November 24, 1931
PROPRIETARY ARTICLES TRADE ASSOCIATION Vs. ATTORNEY GENERAL OF CANADA
January 29, 1931
PUBLIC PROSECUTOR Vs. MAYANDI NADAR
November 4, 1931
PULIKEEZHA VARIYATH GOPALA MENON Vs. VENGALIL VILAKAMATATHIL RAMAN MENON
November 3, 1931
PULLI GOUNDAN Vs. KUMARASAMI GOUNDAN
September 3, 1931
PUNDLIK VITHOBA Vs. GANPAT AND ANOTHER
November 27, 1931
PURNA CHANDRA SUTRADHAR Vs. MTSABURI BEWA
February 26, 1931
PURUSHOTAMA RATHO Vs. BRUNDAVANA DASS
January 29, 1931
PUTTAGUNTA RAMAKOTAYYA Vs. PUTTAGUNTA SUNDARARAMAYYA
April 1, 1931
PUTTU LAL Vs. EMPEROR
May 26, 1931
PUTTULAL Vs. RAJ NARAIN
January 28, 1931
PYARELAL GOKULPRASAD Vs. EMPEROR
November 19, 1931
R M RAMASWAMY CHETTIAR Vs. OFFICIAL ASSIGNEE OF MADRAS
September 1, 1931
R N SAMUVIER Vs. RNRAMASUBBIER
January 8, 1931
RABINDRA NATH MANDAL Vs. CHANDI CHARAN MANDAL
March 13, 1931
RADHA BALLAB Vs. DEOKI NANDAN
July 1, 1931
RADHA GOBINDA DEB Vs. GIRIJA PRASANNA MOOKHERJEE
April 21, 1931
RADHA KRISHNA Vs. RAM NARAIN
January 19, 1931
RADHA KRISHNA DAS Vs. BENI MADHAB DAS
September 2, 1931
RADHA MOHAN DATT, SILK MERCHANT Vs. ABBAS ALI BISWAS
February 3, 1931
RADHA NATH CHAKRABARTI Vs. NAGENDRA NATH CHAKRABARTI
March 11, 1931
RADHAKISSEN CHAMARIA Vs. DURGAPRASAD CHAMARIA
March 26, 1931
RADHARAMAN SAHA Vs. EMPEROR
March 2, 1931
RAGHU LAL Vs. BABU ARJUN SINGH
March 11, 1931
RAGHUBANS NARAIN SINGH Vs. KHUB LAL SINGH
May 12, 1931
RAGHUBIR SARAN Vs. HORI LAL
January 20, 1931
RAGHUBIR SINGH Vs. GOKUL SINGH
February 25, 1931
RAGHUNANDAN CHAUBE Vs. BHUWAL TEWARI
December 8, 1931
RAGHUNANDAN PRASAD Vs. EMPEROR
March 16, 1931
RAGHUNANDAN RAM SAHU Vs. MAHANTH RAMSUNDER DAS
March 16, 1931
RAGHUNATH BARAEI Vs. JAINARAIN BARAIE
June 25, 1931
RAGHUNATH PRASAD Vs. JWALA PRASAD
December 23, 1931
RAGHUNATH PRASAD Vs. JWALA PRASAD
March 2, 1931
RAGHUNATH TEWARI Vs. BUDHOO RAM TEWARI
March 20, 1931
RAI RAJENDRA KUMAR GHOSH BAHADUR Vs. RASH BEHARI MANDAL
February 27, 1931
RAJ KUMAR GOBINDA NAEAYAN SINGH Vs. SHAM LAL SINGH
January 15, 1931
RAJA BHUPENDRA NARAYAN SINHA Vs. RAJESWAR PROSAD BHAKAT
March 24, 1931
RAJA KIRTYANAND SINGH Vs. RAJA PRITHI CHAND LAL CHAUDHURY
November 22, 1931
RAJA RAM Vs. GOPI NATH
April 2, 1931
RAJA RESHEE CASE LAW Vs. JARILAL MAHAPATRA
June 15, 1931
RAJAGOPALASWAMI NAICKEN Vs. PALANISWAMI CHETTIAR ALIAS PONNUSWAMI CHETTIAR
August 3, 1931
RAJAH OF VIZIANAGRAM Vs. PADALA APPALASWAMI
March 26, 1931
RAJANI MANDAL Vs. DIGINDRA MOHAN BISWAS
June 23, 1931
RAJATULLYA PAIKAR Vs. KHUDA KARIGAR
May 21, 1931
RAJENDRA KUMAR GHOSE Vs. RASH BEHARI MANDAL
February 27, 1931
RAJENDRA KUMAR ROY Vs. BAL GOVINDA TEWARI
August 12, 1931
RAJENDRA NATH DAS Vs. CHAIRMAN, JESSORE DISTRICT BOARD
August 11, 1931
RAJENDRA NATH KANRAR Vs. KAMAL KRISHNA KUNDU CHOWDHURY
December 18, 1931
RAJENDRA PROSAD Vs. PANNA LAL-CHAMPA LAL
July 16, 1931
RAJESHWAR Vs. MT. RUKHMA
August 20, 1931
RAJESWAR PROSAD BHAKAT Vs. RAJANI NATH BANERJEE
February 6, 1931
RAJKUMAR SEN CHOUDHURY Vs. RAM SUNDAR SHAHA
December 15, 1931
RAM BHAROSE Vs. GANGA SINGH
July 9, 1931
RAM CHANDRA BRIJ LAL Vs. MANOHAR DAS RAM PRASAD
April 16, 1931
RAM CHARAN TRIPATHI Vs. MADAN MOHAN JANA
April 23, 1931
RAM CHARITTER MISIR Vs. SURAJ TELI
March 18, 1931
RAM DAS Vs. HABIB ULLAH
April 16, 1931
RAM DHANI RAM Vs. RAM RIKH SINGH
January 27, 1931
RAM DIHAL LAL Vs. LAKHPAT LAL
November 27, 1931
RAM GHULAM Vs. EMPEROR
March 8, 1931
RAM GOPAL ADHIKARI Vs. EMPEROR
January 6, 1931
RAM HARAKH Vs. JAGAR NATH
April 8, 1931
RAM JATAN Vs. BISHUNATH
August 23, 1931
RAM KARAN SINGH Vs. RAM DAS SINGH
August 4, 1931
RAM KHELAWAN Vs. SHEO NANDAN
December 7, 1931
RAM KHELAWAN KOERI Vs. BISHWANATH PRASAD
February 18, 1931
RAM KINKAR HAZRA Vs. HARERAM HAZRA
June 25, 1931
RAM KISHAN Vs. (RADEHY LAL) GOPINATH
July 2, 1931
RAM KISHEN Vs. RADHEY LAL
July 2, 1931
RAM KRISHNA MURAJI Vs. RATAN CHAND
February 27, 1931
RAM LAL Vs. MAHOMED FAIYAZ ALI KHAN
March 16, 1931
RAM LOCHAN NAIK Vs. (SRI THAKURJI) ASTHAPAT THAKURDWARA
May 13, 1931
RAM NARAIN SAHU Vs. MTMAKHNA
December 1, 1931
RAM NARESH RAI Vs. EMPEROR
June 15, 1931
RAM PHAL Vs. EMPEROR
July 17, 1931
RAM PRASAD Vs. SHIVA KUMAR
April 24, 1931
RAM RAIKHA MISIR Vs. LALLU MISIR
January 20, 1931
RAM RAJ PANDEY Vs. HAR PRASAD
June 11, 1931
RAM RANJAN MALLIK Vs. SECRETARY OF STATE
March 12, 1931
RAM SANEHI LAL Vs. JANKI PRASAD
May 19, 1931
RAM SARAN DAS Vs. YUDHISHTAR PRASAD
April 8, 1931
RAM SUMERAN DAS Vs. KODAI DAS
February 26, 1931
RAMA AIYAR Vs. SPDAS GUPTA
December 8, 1931
RAMABAI NILKANTHRAO NADKARNI Vs. DATTATRAYA BALAJI NADKARNI
July 29, 1931
RAMALINGA SETHUPATHI AMBALAM Vs. ANDIAPPAN AMBALAM
March 25, 1931
RAMANLAL SHANTILAL Vs. CHUNILAL DAMODARDAS
September 28, 1931
RAMASAMY PADAYACHY Vs. THIRUVENGADA PADAYACHY
September 21, 1931
RAMCHANDRA Vs. RAMCHANDRA
March 5, 1931
RAMCHANRA SHANKAR RAJGURU Vs. ANANDIBAI MAHADEV PANDIT
October 2, 1931
RAMENDRA CHANDRA RAY Vs. EMPEROR
February 11, 1931
RAMESHWAR DAYAL Vs. OM PRAKASH
March 9, 1931
RAMESHWAR PRASAD Vs. EMPEROR
February 28, 1931
RAMGOPAL SHRIRAM Vs. SHIVNARAYAN RAMDAYAL
September 23, 1931
RAMJASH AGARVALLA Vs. ORR, DIGNAM AND CO
March 5, 1931
RAMJI BODH SHUKUL Vs. MTMANTORNA
May 7, 1931
RAMJI DAS AIYAR, THROUGH HIS AUTHORISED AGENT P V SUBRAMANIA AIYAR Vs. ANAINAR ROWTHEN ALIAS NMNAINAR ROWTHEN
March 24, 1931
RAMJI DAS MAHANT BAVAJEE, MATATHIPATHI OF UDASI MUTT Vs. KUMARAKALATHI MUDALI
July 13, 1931
RAMKRISHNA BHAI THAKUR Vs. JDDAVAR
November 27, 1931
RAMLAL Vs. EMPEROR
June 30, 1931
RAMLAL HARIRAM Vs. RATANLAL BALCHAND
July 10, 1931
RAMNARAYAN PREMSUKHDAS Vs. GANESH GHASIRAM
February 8, 1931
RAMNATH CHUNILAL Vs. GRANDHI SATTIRAZU
February 3, 1931
RANGANATHA AYYANGAR Vs. RRAJAGOPALA AYYANGAR
August 21, 1931
RANGPUR RAIYAT BANK LTD Vs. HESABUDDIN
January 30, 1931
RAOJI Vs. CHATURBHUJ
March 13, 1931
RASU PILLAI Vs. VAITHILINGA MUTHIRIAN
February 18, 1931
RATANBAI Vs. GHASHIRAM GANGABISAN WANI
February 11, 1931
RATANLAL KHUSHALRAI Vs. BRIJMOHAN PRALHADKA
March 2, 1931
REGISTERED JESSORE LOAN CO LTD Vs. SHAILAJANATH ROY CHAUDHURI
July 24, 1931
RISAL SINGH Vs. FAQIRA SINGH
May 14, 1931
RIVER STEAM NAVIGATION CO LTD Vs. JAMUNADAS RAM KUMAR
June 12, 1931
RM V VAITHIANATHA AIYAR Vs. KOCHI SVAITHIANATHA AIYAR
July 22, 1931
RM V VAITHINATHA AIYAR Vs. KOCHI SVAITHINATHA AIYAR
July 22, 1931
RUSTOMJI AND GINWALA Vs. FAZAL RAHIM
July 3, 1931
S P A ANNAMALAY CHETTY Vs. B A THORNHILL
May 19, 1931
S R M A R RAMANATHAN, CHETTIAR Vs. HON BLE RAJAH SIR ANNAMALAI CHETTIAR
August 26, 1931
S R M RAMASWAMI CHETTIAR Vs. OFFICIAL ASSIGNEE OF MADRAS
February 18, 1931
S RAMAKRISHNA PILLAI Vs. TIRUNARAYANA PILLAI AND NINE ORS
February 25, 1931
S S A S MUTTAYYA CHETTIAR Vs. PERIATAMBI TEVAN
July 31, 1931
S S LEOPOLD L D Vs. HOCHELAGA STEAMSHIP CO , LTD
December 4, 1931
S VIJIARAGHAVALU NAIDU Vs. MRAJAMANI AYYAR
February 11, 1931
S WAZIR MOHAMMAD Vs. BENGAL NAGPUR RYCO LTD
July 10, 1931
SABIR HUSAIN KHAN Vs. JAN MOHAMMAD
April 15, 1931
SADASHIV VISHNU SONAR Vs. SAKHARAM RAGHUNATH SONAR
October 15, 1931
SADASHIVAPPA GANGAPPA Vs. SANGAPPA CHANVIRAPPA MAHAMADKOTI
February 12, 1931
SAHU KALYAN DAS Vs. MUNICIPAL BOARD
June 24, 1931
SAILENDRA NATH PALIT Vs. SYED HADE KAZA
July 7, 1931
SAILESH CHANDRA LAHIRI Vs. NEHAL CHAND MARWARI
April 22, 1931
SAIYID RASHID AHMAD Vs. MT ANISA KHATUN
November 19, 1931
SAKARBHAI HUKAMCHAND Vs. RAMNIKLAL KESHAVLAL
July 21, 1931
SAKHARAM SATU SALUNKHE Vs. SHAMRAO MARUTI SALUNKHE
September 18, 1931
SALI SHEIKH Vs. EMPEROR
June 4, 1931
SALUBAI GANESH HATWALNE Vs. KESHAVRAO VASUDEO KORTIKAR
August 11, 1931
SAMARAPURI CHETTI Vs. CORPORATION OF MADRAS
January 30, 1931
SANGANGAUDA FAKIRGAUDA Vs. HANMANTGAUDA SANGANGAUDA
April 7, 1931
SARAJ BHUSAN GHOSH Vs. DEBENDRA NATH GHOSH
May 20, 1931
SARAJUBALA DEVI Vs. OBAIDULLA
February 10, 1931
SARANGAPANI AYYANGAR Vs. PICHU AYYAR
February 11, 1931
SARDARMAL SERAOGI Vs. JAHARMAL CHIRANJILAL
August 25, 1931
SARJU Vs. EMPEROR
September 30, 1931
SARJU PRASAD Vs. RAMSARAN LAL
January 27, 1931
SARJU PRASAD Vs. MAHADEO PRASAD
May 11, 1931
SASHADHAR ACHARJYA Vs. SIR CHARLES TEGART
May 22, 1931
SASHADHAR ACHARJYA Vs. CHARLES TEGART
July 7, 1931
SASHADHAR ACHARJYA Vs. SIR CHARLES TEGART
March 6, 1931
SASHADHAR ACHARJYA Vs. CHARLES TEGART
June 22, 1931
SASHI KANTHA ACHARJEE Vs. PROMODE CHANDRA ROY
August 24, 1931
SASI BUSHAN DAS Vs. RAM CHANDRA DAS
January 26, 1931
SASI SEKHAR SEN Vs. BIR BIKRAM KISHORE MANIKYA
May 1, 1931
SAT ROHAN PRASAD TEWARI Vs. BHARATH PRASAD MAN TEWARI
April 15, 1931
SATHAPPA CHETTIAR Vs. CRAMACHANDRA NAIDU, EDITOR AND PUBLISHER, TAMIL NADU, BROADWAY
September 14, 1931
SATYA CHARAN LAW Vs. RAI MOHAN SIL DAS
August 11, 1931
SATYA NIDHAN BANERJI Vs. MDHAZABBUR ALI KHAN
May 6, 1931
SATYENDRA NATH RAI CHAUDHURY Vs. FULSOM BIBI
April 21, 1931
SAVITRI RAMAYYA HEGDE Vs. HOLEBASAPPA MURGEPPA
September 21, 1931
SAWANTA Vs. EMPEROR
August 17, 1931
SEAMUDDIN MOLLA Vs. MOHADEB MONDAL
June 30, 1931
SECRETARY OF SATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF SALEM Vs. RNARAYANASWAMI CHETTIAR
August 11, 1931
SECRETARY OF STATE Vs. HINDUSTAN CO-OPERATIVE INSURANCE SOCIETY LTD
March 20, 1931
SECRETARY OF STATE Vs. BASANT RAI
July 3, 1931
SECRETARY OF STATE FOR INDIA Vs. HINDUSTAN CO-OPERATIVE SOCIETY, LIMITED
March 28, 1931
SECRETARY OF STATE FOR INDIA Vs. GORDHANDAS MOHANLAL PARIKH
February 19, 1931
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. FIRM HARNARAIN BENGAL CHAND BILANGANJ AGRA
January 20, 1931
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. TATYASAHEB YESHWANTRAO HOLKAR
December 11, 1931
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. HINDUSTHAN CO-OPERATIVE INSURANCE SOCIETY LIMITED
March 30, 1931
SECY OF STATE Vs. SANNIDHIRAJU SUBBARAYUDU
November 27, 1931
SECY OF STATE Vs. GOLABRAI PALIRAM
April 16, 1931
SECY OF STATE Vs. HINDUSTHAN CO-OPERATIVE INSURANCE SOCIETY, LTD
August 18, 1931
SECY OF STATE Vs. FIRM FAZALUDDIN BADRUDDIN
April 2, 1931
SECY OF STATE Vs. FIRM GIRDHARI LAL SHAMBHU NATH
July 16, 1931
SECY OF STATE Vs. DHOKALMAL MAHADEB LAL
May 25, 1931
SECY OF STATE Vs. FHARNARAIN CHAND BILANGAJ
January 20, 1931
SECY OF STATE Vs. GORANTLA RAGHAVULU
February 25, 1931
SECY OF STATE Vs. (CHOWDHURY) BISWAMBHUR DAS, PROHORAJ MAHAPATRA
December 22, 1931
SENAJI KAPURCHAND Vs. PANNAJI DEVICHAND
August 31, 1931
SENGODA GOUNDAN Vs. VAYYAPURI GOUNDAN
May 12, 1931
SHADI LAL Vs. JAGDAMBA SAHAI
April 21, 1931
SHAHEBALI SHEIKH Vs. EMPEROR
January 30, 1931
SHAIKH FAQIR BAKHSH Vs. MURLI DHAR
January 13, 1931
SHAKIR HUSAIN Vs. CHANDOO LAL
July 22, 1931
SHAMBHU Vs. EMPEROR
November 2, 1931
SHAMBHUSING SUJANSING THAKOR Vs. MANUAL VADILAL GANDHI
July 9, 1931
SHAMRAO RAMOHANDRA JADHAV Vs. MALKARJUN APPARAO MANTHALKAR
January 16, 1931
SHAMSUDDIN Vs. ALLAUDDIN
June 11, 1931
SHANKAR Vs. DAOOJI MISIR
March 10, 1931
SHANKAR BALCHAND MARWADI Vs. HIRALAL BALCHAND MARWADI
January 12, 1931
SHANKAR LAL Vs. DAMODAR DAS
March 9, 1931
SHANKAR NARAYAN TIMMANNA Vs. PUTTU BHATTA MANJU BHATTA
August 20, 1931
SHANKAR YESU KARGUTKAR Vs. HHKHEM SAWANT
June 22, 1931
SHANTI LAL Vs. TARA CHAND MADAN GOPAL
July 13, 1931
SHANTILAL Vs. RAM GOPAL
December 21, 1931
SHARIFUL HASAN Vs. LACHMI NARAIN
March 23, 1931
SHEIKH ABDULLA Vs. EMPEROR
June 24, 1931
SHEIKH YUSUF Vs. JYOTISH CHANDRA BANERJEE
July 29, 1931
SHEO BALAK SINGH Vs. MAHABIR SINGH
April 23, 1931
SHEO NATH SINGH Vs. LALA BANSIDHAR
March 11, 1931
SHEO PUJAN UPADHIYA Vs. BHAGWAT PRASAD SINGH
December 23, 1931
SHEO TAHAL RAM Vs. BINAEK SHUKUL
March 19, 1931
SHEOBANS RAI Vs. SHAH MADHO LAL
March 30, 1931
SHEOTAHAL DUBE Vs. LAL NARAIN PRASAD CHAND
April 10, 1931
SHER SINGH Vs. JITENDRANATH SEN
May 12, 1931
SHIAM LAL Vs. ABDUL SALAM
April 24, 1931
SHIV DAYAL Vs. PUTTO LAL
December 15, 1931
SHIVAPPA RUDRAPPA TENGINKAI Vs. RUDRAVA CHANBASAPPA
September 23, 1931
SHIVSANGAPPA IRSANGAPPA KUPPASAD Vs. MUCHKHANDEPPA IRSANGAPPA KUPPASAD
July 8, 1931
SHIWAJI Vs. RATIRAM
January 28, 1931
SHRI SHARADA PEETH MATH Vs. SHRI RAJRAJESHVARASHRAM
November 3, 1931
SIKANDAR ALI Vs. KUSHAL CHANDRA SARMA
August 3, 1931
SIVASAMI ODAYAR Vs. CRSUBRAMANIA AIYAR
August 18, 1931
SM KALYANI DASSI Vs. GANESH CHANDRA SREEMANY
June 8, 1931
SM KAMALA MAYEE DASI Vs. NIBARAN CHANDRA PRAMANIK
June 9, 1931
SM MASUDA KHATUN BIBI Vs. MAHOMED EBRAHIM
June 2, 1931
SM SONAHANNESSA Vs. ABDUL HAMID
January 20, 1931
SM TAYEFA KHATUN CHOUDHURANI Vs. SURENDRA KUMAR SEN RAI
March 12, 1931
SOHAN PAL Vs. MUSATAFA HUSSAIN
December 21, 1931
SOMANATHA SWAYI Vs. KARJI ANANTA PATNAIK
July 27, 1931
SOMESHWAR RAJARAM BHAT Vs. MANILAL BHAILAL PATEL
September 23, 1931
SOUDHAMINI DAS GUPTA Vs. SATISH CHANDRA DAS
August 31, 1931
SOUTH INDIAN RAILWAY CO LTD BY ITS AGENT Vs. VMSPBROTHERS BY ONE OF ITS PROPRIETORS, MUHAMMAD MUSTHAFA ROWTHER
November 6, 1931
SOWKABAI PANDHARINATH RAJAPURKAR Vs. SIR TUKOJIRAO HOLKAR
September 10, 1931
SREE RAJAH VASI REDDI SRICHANDRA MOULESWARA PRASADA BAHADUR, ZAMINDAR GARU Vs. SECRETARY OF STATE FOR INDIA INCOUNCIL REPRESENTED BY THE COLLECTOR OF KISTNA AT MASULIPATAM
April 16, 1931
SRI ISWARANANDA BHARATHI SWAMI OF EDNIR MUTT Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS BY ITS SECRETARY
March 4, 1931
SRI RAJA SOBHANADRI APPA RAO BAHADUR Vs. SRI RAJA PARTHASARATHI APPA RAO SAVAI ASWA RAO BAHADUR
August 11, 1931
SRI RAJAH RAO VENKATAKUMARA MAHIPATHI SURYA RAO BAHADUR GARU, THE MAHARAJA OF PITTAPURAM Vs. GOKULDOSS GOVERDHANADOSS
March 3, 1931
SRIJUKTA SARAJU BALA DEBI Vs. SRIMATI JYOTIRMOYEE DEBI
April 14, 1931
SRIMATH JAGATHGURU SRINGERI SRI SATCHITHANANTHA CHANDRASEKHARA BHARATI SWAMIGAL BY AGENT T C NATARAJA MUDALI Vs. CPDURAISWAMI NAIDU (DEAD)
January 6, 1931
SRINIVASA AIYAR Vs. AMMANI AMMAL
February 24, 1931
STEAMSHIP EURANA Vs. BURRARD INLET TUNNEL AND BRIDGE CO
January 13, 1931
SUBA GOBIND RAI Vs. MTANAR KOER
January 7, 1931
SUBBARATHNAMMAL Vs. SESHACHALAM NAIDU
March 26, 1931
SUBBARATNAMMAL Vs. SESHACHALA NAIDU
February 18, 1931
SUBBIAH KONE Vs. KANDASWAMI KONE
November 5, 1931
SUBRAMANIA CHETTIAR Vs. SANKARA VELAYUDAM CHETTIAR
August 3, 1931
SUDESHWARI PRASAD NARAIN SINGH Vs. PALJHAN DUBE
January 7, 1931
SUDRA NADAN Vs. ANNAMALAI (DEAD)
January 21, 1931
SUJANSINGH Vs. SADASHEORAO DAMODHAR RAO
December 23, 1931
SUKH CHAND HALDAR Vs. JAJNESWAR MANDAL
June 16, 1931
SULTAN AHMAD Vs. EMPEROR
March 14, 1931
SULTAN MIYA Vs. AJIBAKHATOON BIBI
June 30, 1931
SUMERMULL SURENA Vs. BANSILAL ABIRCHAND
June 24, 1931
SUNA PANA CHENA VOONA SEVUGAN CHETTY Vs. KOOVANNA KANA NANA KANA KANNAPPA CHETTY (DIED)
January 9, 1931
SUNDER LAL Vs. EMPEROR
September 21, 1931
SUNDRABAI HANMANTRAO KULKARNI Vs. HANMANT GURUNATH KULKARNI
December 18, 1931
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. JJANDREWS
June 19, 1931
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. LUDUR CHANDRA DAS
December 22, 1931
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. PURNA CHANDRA DAS
May 19, 1931
SUPPAN CHETTI Vs. YEGNANARAYANA AYYAR
September 23, 1931
SURAJ AND SONS Vs. JOBRIN
May 4, 1931
SURAJMAL Vs. KASHI PRASAD
September 26, 1931
SURENDRA MOHAN RAI CHOUDHURY Vs. MOHENDRA NATH BANERJEE
August 6, 1931
SURENDRA NATH BHATTACHARJEE Vs. POLICE SERGEANT
May 19, 1931
SURENDRA NATH BHATTACHARJEE Vs. BASANTA CHANDRA BHATTACHARJEE
March 3, 1931
SURENDRA NATH GOSWAMI Vs. EMPEROR
September 18, 1931
SURENDRA NATH MAITY Vs. SUSIL KUMAR CHAKRABARTY
March 20, 1931
SURJA KANTA DAS Vs. JOGENDRA NATH DUTTA
September 3, 1931
SURYA KUMAR MITRA Vs. MUNSHI NOABALI
March 9, 1931
SWAMI PARMARATH GIR Vs. RAMSARUP SINGH ALIAS TRIGUNANAND
December 16, 1931
SWARATH DHOBI Vs. MTGHURKI
January 26, 1931
SYED AHMAD Vs. HEBARLOW
December 7, 1931
SYED IBNE HASAN Vs. DIN DAYAL
February 12, 1931
SYED MUHAMMAD ROWTHER Vs. SUNDARA MUDALIAR
March 30, 1931
T A MAHOMMAD NAINA ROWTHER Vs. MUHAMMAD HEHIYA ROWTHER
September 4, 1931
T RAJARAM MEHTA Vs. NARAYANASAMI NAIDU
April 8, 1931
T S RAMASWAMI AIYAR Vs. MARANGASWAMI AIYAR
March 31, 1931
T S RAMASWAMI IYENGAR, OFFICIAL RECEIVER OF MADURA Vs. CHINNATHAMBI KONE
July 30, 1931
T S SITARAMA AYYAR Vs. GRAMANUJA MUDALIAR
April 8, 1931
TALLAPRAGADA SADASIVARAYUDU Vs. CHOPPARA VENKATASWAMI
November 19, 1931
TAMLUK TRADING AND MANUFACTURING CO LTD Vs. NABADWIPCHANDRA NANDI
May 22, 1931
TARA KUMARI Vs. CHANDRA MAULESHWAR PRASAD SINGH
July 31, 1931
THAKUR HAR PRASAD SINGH Vs. JUDGES OF THE HIGH COURT
February 24, 1931
THAKUR PRASAD Vs. KANHYA LAL BHARGAVA
May 18, 1931
THE CANADIAN PACIFIC RAILWAY COMPANY Vs. KING
February 19, 1931
THE RIPON PRESS AND SUGAR MILL CO LIMITED, BELLARY Vs. V GOPAL CHETTI
July 28, 1931
THIRUVENGADAM PILLAI Vs. PGNANASAMBANDAM PILLAI
January 28, 1931
THOPPAI VENKATARAMA AIYAR Vs. AGOVINDARAJALU AIYAR
February 12, 1931
TINKARHI DASEE Vs. NARENDRANATH MUKHERJI
June 25, 1931
TIRUPPARANKUNDARAM ETC, MADURA DEVASTHANAMS Vs. ALIKHAN SAHIB
May 12, 1931
TRAILOKYANATH DAS Vs. EMPEROR
April 1, 1931
TRIPTI PROKAS NANDY Vs. BISESWAR LAL MARWARI
September 1, 1931
TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA Vs. MTMEHERUNNESSA KHATUN
April 24, 1931
TULSHI PRASAD Vs. MATHURA PRASAD
March 11, 1931
TULSHI PRASAD Vs. LDIP PRAKASH
March 9, 1931
TURNER MORRISON AND COMPANY, LTD Vs. MONMOHAN CHOWDHURY
July 28, 1931
U K MITRA Vs. CORPORATION OF CALCUTTA
February 9, 1931
U LATCHAYYA Vs. GSEETHAMMA
September 28, 1931
U PO LEIN Vs. MA HUIN HLAING
July 28, 1931
UMAPADA TRIVEDI Vs. HARIPADA SAHA
March 24, 1931
UMAR ALI Vs. ASMAT ALI
January 14, 1931
UNITED STATES SHIPPING BOARD Vs. SHIP ST ALBANS
January 26, 1931
UNITHALI RAMUTTI Vs. KUTTALA PADMANABHAN CHETTI
December 2, 1931
UPADRASTA LATCHAYYA Vs. GUDAPARTI SEETHAMMA
September 28, 1931
UPENDRANATH GALOWA Vs. HEMCHANDRA KOLEY
February 27, 1931
V ALAGARSAMI NAIDU Vs. KATHIA GOUNDAN
April 10, 1931
V E R SUBBARAYA CHETTIAR Vs. SELLAMUTHU ASARI
August 28, 1931
V K KUNJU KOMBI ACHAN Vs. AMMU ALIAS PARVATHI NEITHIAR
August 19, 1931
V V R FIRM Vs. COMMISSIONER OF INCOME TAX
December 16, 1931
VADDE VENKATASWAMI Vs. BOMMARAJU VENKATA SUBBAYYA
September 14, 1931
VALLURI RAMANAMMA Vs. MARINA VIRANNA
February 13, 1931
VASAMSETTI SWAMI Vs. (GUNDALATTULLA) TATAYYA
April 7, 1931
VATSALABAI VINAYAK NIMKAR Vs. VASUDEV VISHNU MUSALE
June 26, 1931
VELANKAYALA CHENDRAYYA Vs. BOBBILI APPALAMMA
November 19, 1931
VELLATHUSSERI CHAKKALA KUMPIL PANKUNNI MENON Vs. VELLATHUSSERI CHAKKALA KUMPIL RAMAN MENON
March 11, 1931
VELLAYAN CHETTY Vs. APBALAKRISHNA NADAR
April 8, 1931
VENILAL CHHAGANLAL Vs. VIRCHAND KHUMCHAND SHAH
October 12, 1931
VENKAT RAO Vs. NAMDEO
June 29, 1931
VENKATACHALA GOUNDAN Vs. EMPEROR
September 18, 1931
VENKATACHALAM CHETTI Vs. RAMASWAMI SERVAI (DEAD)
September 18, 1931
VENKATARAMA AYYAR Vs. SOMASUNDARA VANDAYAR
August 11, 1931
VERAJLAL MULJEE Vs. SECYOF STATE
August 17, 1931
VIJIARAGHAVA PILLAI Vs. PONNAMMAL
September 22, 1931
VISHWAS BALWANT DAVARE Vs. BHALOHANDRA GANESH THAKAR
March 30, 1931
VISWANATHA AIYAR Vs. CHIMMUKUTTI AMMA
July 24, 1931
VITHOBA Vs. RAMJI
August 29, 1931
VYRAPERUMAL MUDALIAR Vs. KALAGAPPA MANIAGARAR
September 2, 1931
VYTHILINGA PANDARASANNADHI, TRUSTEE KATTALAI, KAMALALAYAM SOUTH BANK Vs. BOARD OF CONTROL, SRI THIAGARAJASWAMI DEVASTHANAM, REPRESENTED BY ITS NEW PRESIDENT, GRANGANATHA MUDALIAR
April 30, 1931
WAHID ALI Vs. EMPEROR
June 1, 1931
WASIF ALI MIRZA NAWAB BAHADUR OF MURSHIDABAD Vs. KARNANI INDUSTRIAL BANK LTD
March 16, 1931
YADDANAPUDI LAKSHMI NARASIMHAM Vs. DORAPALLI LAKSHMIPATHI
July 31, 1931
YANATI VENKATARAGHAVAMMA Vs. BYRISETTY SINGARAYYA SETTY
July 31, 1931
YEDITHA BHUPATHI RAJU GARU Vs. NYAPATI SUBBA RAO PANTULU GARU
December 16, 1931
YESHWANT KASHINATH PADWAL Vs. GENAJEE VENAJEE AND CO
October 15, 1931
YOSEF DAVID VARULEKAR Vs. MOSES SOLOMON TALKAR
February 18, 1931
YUSUF ALI KHAN Vs. LACHMI MANI DASSI
January 22, 1931
YUSUF ISMAILBHAI ABDULLABHAI LALJI Vs. ABDULLABHAI LALJI
August 6, 1931
ZAITUN AHEER Vs. SAT RAM SINGH
March 12, 1931
ZAMINDAR OF KHALLIKOTE Vs. SIVARAM BEVARTA PATNAIK
November 2, 1931
ZARAB KHAN Vs. LAL BIBI
February 19, 1931