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Case Index
Title
Date
A B MAHAMMAD Vs. EMPEROR
October 28, 1921
A D PICKFORD Vs. RAI BAHADUR JANOKI NATH ROY
August 9, 1921
A MAHADEVA AIYAR Vs. SOUTH INDIAN RAILWAY COMPANY LIMITED, THROUGH ITS AGENT AND MANAGER AT TRICHINOPOLY
September 6, 1921
A MAHADEVA AYYAR Vs. SOUTH INDIAN RAILWAY COTHROUGH ITS AGENT AND MANAGER
September 17, 1921
A T K P L M MUTHIAH CHETTI Vs. PALANIAPPA CHETTY
September 1, 1921
A V BALAKRISHNA MENON, OFFICIAL RECEIVER Vs. THIRUNILAI GRAMA VEERARAGHAVAN PATTER S CHILDREN RANGAN PATTAR (FAMILY MANAGER)
May 11, 1921
A VEDA MURTHI MUDALIAR Vs. JWALAPURAM RAGAVACHARLU
December 14, 1921
ABAJI RAGHO MHALAS Vs. MUNICIPALITY OF JALGAON
June 27, 1921
ABDUL AZIZ Vs. MUNNA LAL
April 7, 1921
ABDUL AZIZ Vs. BOHRA TARA CHAND
January 25, 1921
ABDUL GANI Vs. NABENDRA KISHORE ROY
December 19, 1921
ABDUL HAKIM KHAN Vs. RAM GOPAL
December 9, 1921
ABDUL HOSSAIN Vs. AFSARUDDIN
July 19, 1921
ABDUL HUSSEIN ADAMJI MASALAVALLA Vs. MAHOMEDALLY ADAMJI MASALAVALLA
November 7, 1921
ABDUL HUSSEIN ESSUFFALLI Vs. DJMISTRI AND CO
September 24, 1921
ABDUL JALIL KHAN Vs. OBED-ULLAH KHAN
January 15, 1921
ABDUL KADER SARKAR Vs. SHAIKH LAL MAHOMED
July 26, 1921
ABDUL LATIF YUSUFF Vs. ABU MOHAMMED KASSIM
March 10, 1921
ABDUL RAHIM MIR Vs. EMPEROR
February 18, 1921
ABDUL RAHMAN Vs. BASHIR-UN-NISSA BIBI
December 6, 1921
ABDUL RAHMAN ISMAIL Vs. EMPEROR
September 12, 1921
ABDUL RAJAK ALLISHA MULANI Vs. VAMAN GANESH PADLIKAR
March 3, 1921
ABDUL RAKIB KHAN Vs. JALAL AHMED
December 5, 1921
ABDUL RASHID Vs. EMPEROR
June 22, 1921
ABDUL SALIM Vs. EMPEROR
November 14, 1921
ABDUL SAMAD MONDAL Vs. BASIRUDDIN CHAUDHURY
December 12, 1921
ABDUL SHAKUR AND HAFIZ CHHEDDA SHAH Vs. MUHAMMAD YUSUF
February 3, 1921
ABDUL WAHID Vs. MAIRAJ FATIMA
May 20, 1921
ABDULLA AVJAL MOMIN Vs. ISMAIL MUGAL FODA
July 25, 1921
ABDUS SHAKUR Vs. MOHAMMAD YUSUF
February 3, 1921
ACHAMMAL Vs. NARAYANASWAMI NAICKEN (DEAD)
May 11, 1921
ADAIKKAN Vs. MALLAKARUPPAN
November 4, 1921
ADHOR CHANDRA DASS Vs. RAMESWAR MANNA
December 8, 1921
ADIT NARAYAN SINGH Vs. MAHABIR PRASAD TIWARI
January 18, 1921
ADVOCATE GENERAL OF BOMBAY Vs. YUSUFALLI EBRAHIM
March 19, 1921
ADVOCATE-GENERAL OF BOMBAY Vs. YUSUF ALLI EBRAHIM
March 19, 1921
AGENT, B N W RAILWAY COMPANY Vs. JAGANNATH AGARWALLA
August 1, 1921
AGHA SULTAN KHAN Vs. MOHABBAT KHAN
February 21, 1921
AHINDRA NATH CHATTERJEE Vs. LTCOLEKTWISS
April 19, 1921
AINUDDI CHOWKIDAR Vs. EMPEROR
September 21, 1921
AJIT SHAIKH Vs. JAMATULLA TARAFDAR
May 20, 1921
AJODHIA PRASAD Vs. MUSAMMAT MAJIDAN
December 21, 1921
AJODHYA KOERI Vs. RAM SUNDER TEWARI
February 25, 1921
AKSHOY RUMAR SAHA Vs. BROJENDRA CHANDRA DUTTA AND ANRORS
June 1, 1921
AL AR RM ARUNACHALARA CHETTIAR Vs. BRAJAESWARA SETHUPATHI ALIAS MUTHURAMALINGA SETHUPATHI AVERGAL
November 3, 1921
ALAGIRISWAMI MUDALI Vs. AKKULU NAIDU
August 17, 1921
ALAY MOHAMMAD Vs. EMPEROR
June 23, 1921
ALCOCK ASHDOWN COMPANY LTD Vs. CHIEF REVENUE AUTHORITY
March 2, 1921
ALI MAHAMMAD KHAN Vs. SHEIKH MAHARAJ BEPARI
June 20, 1921
ALOM SHEIKH GAZI Vs. HARINATH MITRA
April 19, 1921
ALWAR AMMAL Vs. NARAYANA NAICK
March 23, 1921
AMANAT Vs. EMPEROR THROUGH SHAKUR
December 22, 1921
AMAR CHAND CHAMARIA Vs. BANWARI LALL RAKSHIT
November 24, 1921
AMAR NATH; GOKULCHAND Vs. HUKAM CHAND NATHU MAL
January 24, 1921
AMARENDRA KRISHNA DUTT Vs. MONIMUNJARY DEBL
March 2, 1921
AMARNATH BHATTACHARJEE Vs. HONBLE RAJA HRISHIKESH LAHA
August 10, 1921
AMBICA CHARAN SEN Vs. GIRISH CHANDRA SEN
March 16, 1921
AMIRUDDIN MOHAMMED Vs. SURJA NARAIN DAS
December 12, 1921
ANAKKARAN PUTHIAVALAPPI MUSSAN HAJI Vs. THIYAN THAVARA KORAN
April 28, 1921
ANANDI PRASAD DUBE Vs. KRISHNA CHANDRA MUKERJI; THAKUR RAM KUMAR SINGH
June 17, 1921
ANANDRAO PURSHOTTAM HATKAR Vs. BHIKAJI SADASHIV VAISHAMPAYAN
July 5, 1921
ANNADA MOHAN ROY CHOUDHURY Vs. NILPAMARU LOAN OFFICE, LIMITED
August 19, 1921
ANNADA PRASAD ALIAS ANNODA CHANDRA ALIAS BHOLA GHOSH Vs. UPENDRA NATH DEY SIRCAR AND MAHARAJ ADHIRAJ SIR BEJOY CHAND MAHATAP BAHADUR
August 5, 1921
ANNAMALAI CHETTY Vs. MUTHIAH CHETTY
December 1, 1921
ANRUDH KUMAR Vs. EMPEROR
December 21, 1921
ANTHAYA HEGADE Vs. MANJAIYA SHETTY
August 10, 1921
ANWAR Vs. EMPEROR
December 22, 1921
APPA DHOND SAVANT Vs. BABAJI KRISHNAJI GHOGLE
June 6, 1921
APPANNA PORICHA Vs. NARASINGA PORICHA
September 13, 1921
APPIA K R RUKMANI AMMAL; APPIA RAMACHARI Vs. KUTTUVAVA NARASIMMA IYER
January 6, 1921
ARDESHAR JIVANJI MISTRI Vs. EMPEROR
November 10, 1921
ARJAN BISWAS Vs. ABDUL BISWAS
June 27, 1921
ARJOON VISHNU Vs. HORMUSJEE SHAPURJEE SEERVAI
April 5, 1921
ARMAN PEADA Vs. MANIK SARKAR
March 15, 1921
ARTHUR MALCOLM LLOYD Vs. KATHLEEN LLOYD
May 10, 1921
ARULANANDA MUTHU Vs. PONNUSWAMI ALIAS THAMBAYA SWAMI MANIYAGAR
November 25, 1921
ARUMILLI PERRAZU Vs. ARUMILLI SUBBARAYADU
May 5, 1921
ARUMUGAM PILLAI (MINOR) BY MOTHER AND GUARDIAN GOMATHI AMMAL Vs. NPRMVRMALAGAPPA CHETTIAR
February 10, 1921
ARUNACHALAM CHETTIAR Vs. BRAJA RAJESWARA SETUPATI ALIAS MUTHURAMALINGA SETUPATI AVERGAL
November 3, 1921
ARUNACHALAM CHETTY Vs. PERIASAMI SERVAI
May 2, 1921
ASHARFI LAL Vs. MUNICIPAL BOARD OF AGRA; SURAJ BHAN
November 18, 1921
ASHARFI LAL Vs. MUSAMMAT NANNHI
July 12, 1921
ASHOTOSH DUTT Vs. EMPEROR
June 29, 1921
ASHUTOSH DAS Vs. EMPEROR
April 8, 1921
ASHUTOSH GANGOLI Vs. BRIJ NARAIN LAL
April 9, 1921
ASUTOSH CHANDRA MITRA Vs. HARIPADA GANGULI
April 21, 1921
ASWINI KUMAR CHATTERJEE Vs. EMPEROR, ON THE COMPLAINT OF SANTOSH KUMAR DUTT
February 8, 1921
ATMARAM BABAJI CHAWGALE Vs. NARAYAN ARJUN DERE
June 22, 1921
ATUL CHANDRA BASU Vs. ARIP SHAIKH
December 5, 1921
ATUL CHANDRA SEAL Vs. SHEIKH KOBADALI
February 25, 1921
B B & C I RAILWAY Vs. DAYARAM BECHARDAS
March 2, 1921
B RAJA RAJESWARA SETHUPATHI AVERGAL ALIAS MUTHURAMALINGA SETHUPATHIAVERGAL, RAJAH OF RAMNAD Vs. KAMITH RAVUTHAN SINCE ATTAINED MAJORITY
September 9, 1921
B SAUDAGAR SINGH Vs. GANGA SINGH
May 17, 1921
B SITAL PRASAD Vs. CLEMENTS ROBSON AND CO
January 8, 1921
BABA RAMNATH KALIKAMLI WALA Vs. LACHHMAN DAS
December 16, 1921
BABAN HEMRAJ Vs. CITY MUNICIPALITY
June 15, 1921
BABAR SHAH ALIAS ALI BAHADUR SHAH Vs. MUHAMMAD RAFIQ
May 4, 1921
BABU GULZARI LAL Vs. SHEIKH MAQBOOL AHMAD
January 17, 1921
BABU KAMAL NATH Vs. BABU BITHAL DAS
November 18, 1921
BABU KISHORI LAL Vs. RAM SUNDER
June 27, 1921
BABU LAL Vs. HUKAM SINGH
November 18, 1921
BABU LAL Vs. MUHAMMAD GHAZANFAR-ULLAH
April 20, 1921
BABU PUJARI Vs. THUKRA GURIKARA ALIAS KANTHU LAKKANNA
March 8, 1921
BABU RADHA KISHUN Vs. MUSAMMAT ABBASI BEGAM
July 15, 1921
BABU RAM LALLAN SINGH MINOR THROUGH MUSAMMAT DULHIN DHUNRAJ KUNWARI Vs. HARAKH NARAIN RAI
November 9, 1921
BABU SARBJIT SINGH Vs. RAJ KUMAR RAI
June 14, 1921
BADAL RAM Vs. JHULAI
June 25, 1921
BADRI DAS Vs. SHAMBHU NATH
January 7, 1921
BADRI NARAIN Vs. BECHAI; CHEKHURI
May 23, 1921
BADRI SINGH Vs. EMPEROR THROUGH THE SUB-JUDGE
June 25, 1921
BAI ADHAR Vs. LALBHAI HIRACHAND
November 29, 1921
BAI KEVAL Vs. MADHU KALA
September 8, 1921
BAI MEHERBAI NANABHAI BANAJI Vs. RRDADINA
August 22, 1921
BAI SHIRINBAI Vs. RATANBAI
January 18, 1921
BAIJNATH DAS Vs. BISHAN DEVI
June 14, 1921
BAIJNATH PRASAD SINGH Vs. TEJ BALI SINGH
February 7, 1921
BAIJUNTHA NATH CHOWDHURY, KULADA PROSAD CHOWDHURY Vs. RAMANAND PATNAIK
January 13, 1921
BAIKUNTHA NATH GHATAK Vs. SHEIKH FAZIL
April 20, 1921
BAINADDI MANDAL Vs. KAILASH CHANDRA SARDAR
February 18, 1921
BAISNAB CHARAN TARAN Vs. RAI SUKHAMOY CHAUDHURI BAHADUR
July 14, 1921
BAJRANGA LAL KADIA Vs. EMPEROR
February 3, 1921
BAL NAICKEN Vs. ACHAMA NAICKEN
April 20, 1921
BALA KHANDAPA VAZIRDE Vs. SADASHIV HARI CHIVATE
July 27, 1921
BALAGURUMURTHY CHETTY Vs. RAMAKRISHNA CHETTY
April 12, 1921
BALAPATTABI CHETTY Vs. SUBBARAYA CHETTY
February 28, 1921
BALARAMA NAIDU Vs. SANGAN NAIDU
November 15, 1921
BALDEO PANDEY Vs. EMPEROR
August 6, 1921
BALDEO RAI Vs. MAHADEO RAI
March 10, 1921
BALDEO SAHAI Vs. RAHTU LAL
February 2, 1921
BALDEO SINGH Vs. RAM SAROOP
August 3, 1921
BALEY MAHAMMAD SAHI Vs. AIJANMAI
August 27, 1921
BALKU SIDU KUMBHAR Vs. VYANKATESH VAMAN DESHPANDE
April 8, 1921
BALUSWAMI AIYAR Vs. LAKSHMANA AIYAR
February 22, 1921
BAMA CHARAN CHAKRAVARTI Vs. KISHORE MOHAN ROY
August 10, 1921
BAMANDAS BIDYASAGAR BHATTACHARYA Vs. SADHU MAJHI
April 22, 1921
BANKEY LAL Vs. MEGHRAJ
July 27, 1921
BAPUJI RUSTAMJI KARAWALLA Vs. HAJI ESMAIL HAJI AHMED
July 2, 1921
BARANASHI KOER Vs. BHABADEB CHATTERJEE
July 29, 1921
BARODA PROSAD DEY, CHAIRMAN, SERAMPORE MUNICIPALITY Vs. SECRETARY OF STATE FOR INIDA IN COUNCIL
April 12, 1921
BARTHOL DUMING RODRICKS Vs. PAPA DADA
June 10, 1921
BASANTA KUMAR ADAK Vs. RADHA RANI DASI
March 3, 1921
BASAPPA DODFAKIRAPA HEBBALLIYAVAR Vs. FAKIRAPPA SHENKRAPPA HEBBALLIYAVAR
July 5, 1921
BASARAT SARKAR Vs. HIRU PRAMANIK
November 29, 1921
BASDEO SAHAI Vs. MUSAMMAT SARASWATI
July 7, 1921
BASIRUDDIN SARKAR Vs. JOGENDRA MOHAN DAS
March 21, 1921
BASWANTAPPA IRAPPA DESAI Vs. BHIMAPPA YELLAPPA KOPPAD
June 15, 1921
BATA KRISTO PRAMANIK Vs. AKROY
August 2, 1921
BAUL CHANDRA ADDYA Vs. SHEIKH ABDUL MATLEB
December 20, 1921
BAWA MAGNIRAM SITARAM Vs. KASTURBHAI MANIBHAI
December 6, 1921
BAWAN DAS Vs. OMCHIENE
December 6, 1921
BECHAI Vs. BADRI NARAIN AND ANRAND; CHEKHURI
May 23, 1921
BEHARI LAL SAHU AND AFTER HIS DEATH BALDEO PRASAD Vs. SHAIKH MUHAMMAD HUSAIN AND AFTER HIS DEATH MUSAMMAT HANIFA BIBI
February 21, 1921
BEJOY KUMAR ADDY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
June 1, 1921
BENARSI Vs. SYED ALTAF HUSAIN
March 12, 1921
BENI MADHAB ROY Vs. KRISHNA KAMINI GUPTA
July 28, 1921
BENI MADHO Vs. SANWAR DAT
December 2, 1921
BENODE BEHARI BAGCHI Vs. CWTHOOK
May 10, 1921
BEPIN KRISHNA RAY Vs. JOGESHWAR RAY
June 14, 1921
BEZWADA SUNDERARAMA REDDI Vs. ENUGA RAGHAVA REDDI
December 1, 1921
BHABUTI Vs. EMPEROR
April 29, 1921
BHADOOL PANDEY Vs. MANNI PANDEY
July 2, 1921
BHAGWAN DAS Vs. BADRI PRASAD
July 15, 1921
BHAGWAN DAS AND COMPANY Vs. CHUTTAN LAL
January 21, 1921
BHAGWAN DASS Vs. GURDAYAL
June 28, 1921
BHAGWANT KISHORE Vs. SANWAL DAS
May 13, 1921
BHAGWATI PERSHAD Vs. BABU LAL
April 19, 1921
BHAIDAS SHIVDAS Vs. BAI GULAB
February 14, 1921
BHAIDAS SHIVDAS Vs. BAI GULAB
February 11, 1921
BHAILAL CHATURBHAI PATEL Vs. KALYANRAI VARAJRAI DESAI
January 23, 1921
BHAIRON GHULAM; CHANDRABHAN SINGH Vs. RAM AUTAR SINGH; CHAUDHRI LEKHRAJ SINGH
May 14, 1921
BHARAT RAMANUJA DAS MOHANT Vs. SARAT KAMINI DASI
April 14, 1921
BHARMAPPA BHARMAGAUDA Vs. UJJANGAUDA BHARMAGAUDA
September 27, 1921
BHAU ADGAUDA PATIL Vs. NARASAGOUSA TATYA PATIL
August 23, 1921
BHAUNI Vs. RAM DAYAL
July 9, 1921
BHIMRAO NAGOJIRAO PATANKAR Vs. SAKHARAM SABAJI KANTAK
August 23, 1921
BHIRUG RAI Vs. HAZARI RAI
November 30, 1921
BHOLA Vs. EMPEROR
December 2, 1921
BHOLANATH DE Vs. GOLABDI SARDAR
March 16, 1921
BHUBAN CHANDRA HAZRA Vs. NIBARAN CHANDRA SANTRA
May 26, 1921
BHUBAN MOHAN SARDAR Vs. DHANGOPAL GHOSE
August 19, 1921
BHUBANESWAR BHATTACHARJEE Vs. DWARAKESWAR BHATTACHARJEE
July 12, 1921
BHUDEB MOOKERJEE Vs. KALACHAND MALLIK
August 23, 1921
BHUDEO Vs. MUSAMMAT BAIKUNTHI
March 1, 1921
BHUP KUNWAR Vs. BALBIR SAHAI
November 17, 1921
BHUP SINGH Vs. JHAMMAN SINGH
July 28, 1921
BHUPAL Vs. KUNDAN LAL
January 11, 1921
BHUPAL KURMI Vs. PEAREY LAL
January 24, 1921
BHUPAL TAVANAPPA KASTURI Vs. TAVANAPPA GANGARAM KASTURI
September 16, 1921
BHUVANAPALLI SUBBAYYA Vs. RAJAH VELUGOTI GOVINDA KRISHNA YACHENDRA VARU, RAJAH OF VENKATAGIRI
January 4, 1921
BIBI JINJIRA KHATUN Vs. MAHOMED FAKIRULLA MEA
June 21, 1921
BIKRAM KUMAR BOSE Vs. MOHIT KRISHNA KUNDU
May 5, 1921
BINDA PERSHAD Vs. RAMCHANDER
February 1, 1921
BINDA PRASAD Vs. RAM CHANDAR
February 1, 1921
BINDESHRI PERSHAD Vs. BAFZAL KHAN
May 18, 1921
BINDRABAN Vs. EMPEROR
May 20, 1921
BIPIN BEHARI BOSE Vs. MRKSBONNERJEE; LATE KUMUDINI DASI
November 25, 1921
BIPIN BEHARI CHATTAPADHYA Vs. JOGENDRANATH BANDOPADHYA
December 5, 1921
BIPRADAS PAL CHOWDHURY Vs. KAMINI KUMAR LAHIRI
June 14, 1921
BIRBHADRA PRASAD Vs. SHAM DEI
February 9, 1921
BIRENDRA KUMAR BISWAS Vs. HEMLATA BISWAS
April 26, 1921
BIRENDRA NATH MITRA Vs. UMA CHARAN BANERJEE
March 22, 1921
BIRJU MARWARI Vs. EMPEROR
November 4, 1921
BISESWAR ROY CHOWDHURY AND ON HIS DEATH, HIS LEGAL REPRESENTATIVERAJESWAR ROY CHOWDHURY, AS EXECUTOR TO HIS ESTATE Vs. BROJO KANTA ROY CHOWDHURY
January 5, 1921
BISHENNATH Vs. PEAREY JU
May 2, 1921
BISHESHAR SINGH Vs. HANUMAN SINGH
June 14, 1921
BISHESHWAR DAYAL Vs. EMPEROR
May 13, 1921
BISHNUPADA DEY Vs. CHAIRMAN OF THE MANIKTOLLA MUNICIPALITY
February 21, 1921
BISMILLAH BEGAM Vs. NUR MUHAMMAD
July 8, 1921
BISSAY Vs. EMPEROR
September 24, 1921
BISWAMBHAR ROY BASIA Vs. AMINUDDI TALUKDAR
January 31, 1921
BISWANATH DAS GHOSE Vs. SHORASHIBALA DAST
February 4, 1921
BISWANATH PRASHAD Vs. CHANDRA NARAYAN CHOWDHURI
March 1, 1921
BITHAL DAS Vs. KAMAL NATH
November 18, 1921
BITHALDAS CHANDAK Vs. LALBEHARI DUTT AND SONS
June 24, 1921
BOLISETTI MAMAYYA Vs. KOLLA KOTTAYYA, KOMMURRI RAMAYYA RICE MILL COMPANY
January 26, 1921
BOLISETTI MAMAYYA Vs. BURAGADDA VENKATESWARALU AND ANRAND KOLLA KOTAYYA KUMMURI RAMAYYA RICE MILL COMPANY
January 26, 1921
BOMKESH SETH Vs. BHUTNATH PAL
July 22, 1921
BRINDABAN CHANDRA CHAKRAVARTTI Vs. JNANENDRA NATH ALIAS KULES CHANDRA CHAKRAVARTTI
August 5, 1921
BROJENDRA KUMAR ROY CHOUDHURI Vs. ASUTOSH ROY
June 3, 1921
BUCKMASTER, DUNEDIN, SHAW, JOHAN EDGE, AMEER ALI, JJ Vs. MIDNAPORE ZAMINDARI COMPANY LIMITED
March 16, 1921
BUDDHOO LAL Vs. MEWA RAM
January 26, 1921
C KUPPUSWAMI MUDALIAR Vs. YSUBRAMANIYAM CHETTIAR
August 11, 1921
C SAMINATHA CHETTY Vs. ANGAMMAL
October 19, 1921
CALCUTTA TURF CLUB Vs. SECRETARY OF STATE FOR INDIA
January 17, 1921
CENTRAL INDIA SPINNING AND WEAVING CO Vs. GIPRAILWAY
December 1, 1921
CHAHAL Vs. DWARKA
July 1, 1921
CHAIRMAN OF THE MUNICIPAL COMMISSIONER OF DACCA Vs. KRISHNA DAS NAG
March 9, 1921
CHAIRMAN OF THE MUNICIPAL COMMISSIONERS OF JALPAIGURI MUNICIPALITY Vs. JALPAIGURI TEA COMPANY LIMITED AND THE NORTHERN BENGAL TEA COMPANY LIMITED
June 21, 1921
CHAJJU Vs. EMPEROR
July 15, 1921
CHAND BEHARI LAL Vs. NANNUA
April 11, 1921
CHANDAN Vs. EMPEROR
February 9, 1921
CHANDANMAL KESARMAL Vs. VISHVANATH BALVANT SOHONI, SECRETARY OF THE IMARAT COMPANY LIMITED
December 23, 1921
CHANDAR LAL SAH Vs. COLLECTOR OF BAREILLY
July 26, 1921
CHANDBHAI MAHAMADBHAI Vs. HASANBHAI RAHIMTULA
July 5, 1921
CHANDBHAI MAHAMADBHAI VOHRA Vs. HASANBHAI RAHIMTOOLA VOHRA
July 5, 1921
CHANDI CHARAN CHOWDHURY AND ON HIS DEATH HIS HEIR AND LEGAL REPRESENTATIVES TRIPURA CHARAN CHOWDHURY Vs. NABIN CHANDRA DE
November 30, 1921
CHANDMAL KESARMAL Vs. VISHVANATH BALVANT SOHONI
December 23, 1921
CHANDRA KANTA DAS Vs. PARASULLAH MULLICK
May 9, 1921
CHANDRA KUMAR CHAKRAVARTI Vs. PRASANNA KUMAR CHAKRAVARTI
February 10, 1921
CHANDRA MOHAN DAS MANDAL Vs. EMPEROR
April 4, 1921
CHANDRA MOHAN KARAR Vs. SRIMATI ROHINI DASI
May 6, 1921
CHANDRA NATH SARMA MOTAYED Vs. SHEIKH INAMDI
March 19, 1921
CHANDSAHEB KASHIMSAHEB PIRZADE Vs. GANGABAI VISHNU
February 22, 1921
CHANDU LAL SHAH Vs. COLLECTOR OF BAREILLY
July 26, 1921
CHANDURU PUNNAYYAH Vs. RAGAM VIRANNA
December 5, 1921
CHATURA KUNWAR Vs. SURJAN SINGH
December 15, 1921
CHATURBHUJ CHANDANMULL Vs. BASDEO DAS DAGA
May 25, 1921
CHAUDHRI SHEO BAKHSH Vs. CHAUDHRI MUKHTAR SINGH
January 31, 1921
CHAUDHRY BRAHM SINGH Vs. BHANDU
January 14, 1921
CHAUDHRY MUNNA SINGH Vs. KUAR DIGBIJAY SINGH
January 31, 1921
CHET RAM Vs. RAM SINGH
February 26, 1921
CHETTO KALWAR Vs. EMPEROR
September 8, 1921
CHHIDDU Vs. CAREW AND COMPANY LIMITED
April 2, 1921
CHIEF COMMISSIONER OF INCOME-TAX Vs. NORTH ANANTAPUR GOLD MINES LIMITED
March 2, 1921
CHIEF COMMISSIONER OF INCOME-TAX Vs. MARNRAMANATHAN CHETTIAR
April 19, 1921
CHIEF COMMISSIONER OF INCOME-TAX Vs. BHANJEE RAMJEE AND CO
April 19, 1921
CHIEF COMMISSIONER OF INCOME-TAX Vs. EASTERN EXTENSION AUSTRALASIAAND CHINA TELEGRAPH COMPANY LIMITED
February 14, 1921
CHIKKO BHAGWANT NADGIR Vs. SHIDNATH MARTAND
November 25, 1921
CHINNAPPA PILLAI Vs. KAILASAM PILLAI LATE A MINOR BUT NOW DECLARED A MAJOR
August 31, 1921
CHINNAPPA PILLAY Vs. KAILASAM PILLAY
August 31, 1921
CHIRANJI SINGH Vs. DHARAM SINGH
January 11, 1921
CHOUBE TANSUHK RAI Vs. SRI GOPAL
May 20, 1921
CHOWDHURY AJODHYA NATH PAHARY Vs. CHOWDHURY SRINATH CHANDRA PAHARY
July 25, 1921
CHUDASAMA KHOLUBA SARTANSANG Vs. CHUDASAMA TAKHATSANG NARSINGJI
April 1, 1921
CHULHI UPADHYA Vs. BADDRI UPADHYA
January 15, 1921
CHUNDURU PONNIYYA Vs. RAJAM VIRANNA
December 5, 1921
CHUNILAL DAYABHAI AND COMPANY Vs. AHMEDABAD FINE SPINNING AND WEAVING CO
December 21, 1921
CHUNILAL RATANCHAND GUJRATI Vs. LAXMAN GOVIND DUBE
March 29, 1921
CLEMENT ROBSON AND COMPANY Vs. SITAL PRASAD; SADHU RAM
January 8, 1921
CORPORATION OF CALCUTTA Vs. COSSIPORE AND CHITPORE MUNICIPALITY
July 12, 1921
DAKOJU SUBBARAYADU Vs. MUSTI RAMADASU
December 6, 1921
DALIP SINGH Vs. MUSAMMAT MAN KUAR
January 5, 1921
DAMARCHA Vs. EMPEROR
March 5, 1921
DAMODAR TUKARAM DHARNE Vs. SECRETARY OF STATE FOR INDIA
January 10, 1921
DAMODARA PADHANO Vs. HARIBHANDHU PATNAICK
January 27, 1921
DARBARI LAL Vs. GOBIND RAM
March 31, 1921
DATTARAYA KESHAV DESHPANDE Vs. LAXUMAN CHIMNAJI RANJANE
February 21, 1921
DATTATRAYA BHIMRAO SABNIS; GANGABAI GANESHBHAT Vs. GANGABAI GANESHBHAT; DATTATRAYA LINGO YEJMAN
September 16, 1921
DAULAT SINGH Vs. INDER SINGH
April 22, 1921
DEBENDRA NATH BISWAS Vs. JOGENDRA NATH BISWAS
February 23, 1921
DEBENDRA NATH UPADHAYA Vs. BHAGIRATHI MAHTO
April 21, 1921
DEBI PRASAD Vs. KEDAR SINGH
April 8, 1921
DEBI RAI Vs. PRAHLAD DAS
December 3, 1921
DEKHARI TEA CO LTD Vs. ASSAM-BENGAL RAILWAY CO LTD
January 12, 1921
DEOKI SHA Vs. EMPEROR
January 31, 1921
DEOO TIWARI Vs. RAM BRICHH RAI
November 8, 1921
DEPUTY COMMISSIONER AND SECRETARY OF THE CHIEF COMMISSIONER OF INCOME-TAX Vs. LAKSHMIDOSS PURUSHOTHAM AND CO
April 19, 1921
DEPUTY COMMISSIONER AND SECRETARY OF THE CHIEF COMMISSIONER OFINCOME-TAX Vs. BHANJEE RAMJEE AND CO
April 19, 1921
DEPUTY COMMISSIONER AND SECRETARY TO THE CHIEF COMMISSIONER OF INCOME-TAX Vs. SHAJEE ABDULLA SAHIB AND CO
April 12, 1921
DHARAMDAS KAUSHALYADAS Vs. RANCHHODJI DAHYABHAI
June 24, 1921
DHIRO KOCH Vs. GOBINDA DEV MISHRA BURA SATRIA
August 19, 1921
DHULABHAI DABHAI Vs. LALA DHULA
March 31, 1921
DINANATH MAHISH Vs. NABAKUMAR HAJRA
May 20, 1921
DINSHAW J JAVERY Vs. SECRETARY OF STATE FOR INDIA
November 4, 1921
DNYANU LAXMAN GAIKWAD Vs. FAKIRA EBRAM LOHAR
February 24, 1921
DODDAWA PURSHYA Vs. YELLAWA MALLAPPA BENI
November 16, 1921
DOL SINGH Vs. KHUB CHAND
July 8, 1921
DOLA KHETAJI VAHIVATDAR Vs. BALYA KANOO PATEL
November 29, 1921
DOORVAS J SUBBAYYAR Vs. FIRM OF KMSUBBARAYALUA IYER AND SONBY MANAGING AGENT, KMSRKUPPUSWAMI IYER
April 26, 1921
DOORVAS SESHADRI AIYAR Vs. GOVINDASWAMI PILLAI
February 4, 1921
DORAIAPPA IYER ALIAS KRISHNASWAMY IYER Vs. OFFICIAL ASSIGNEE OF MADRAS
November 23, 1921
DULHIN LACHANBATI KUMAR Vs. BODHNATH TIWARI
July 1, 1921
DULLOO SINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICE, CIDBENGAL
August 10, 1921
DURGA KUMAR DE Vs. SAMEDUR RAZA CHAUDHURI
March 4, 1921
DUVVURY RAMAMURTHY Vs. PABBINEEDI BULLIRAJU
March 24, 1921
DWARIKA NATH PAUL Vs. BIPIN RISHI
March 21, 1921
EKOBA PARASHRAM Vs. KASHIRAM TOTARAM
November 28, 1921
ELLIS ENAS PAVLOO GHARRY Vs. KITTER PHILIP GOWRYA
July 7, 1921
ELUMALAI CHETTY; JAGANNADHA CHETTY Vs. PBALAKRISHNA MUDALIAR
March 31, 1921
EMPEROR Vs. TSMACHADO
September 21, 1921
EMPEROR Vs. GULABJAN
September 21, 1921
EMPEROR Vs. MATUBHAI MSHAH
November 16, 1921
EMPEROR Vs. REED
June 22, 1921
EMPEROR Vs. ASIRUDDIN SARKAR, ON BEHALF OF THE FIRM OF ABED ALI TUFANI
May 17, 1921
EMPEROR Vs. SUKHNANDAN SINGH
December 16, 1921
EMPEROR Vs. ANWAR
December 22, 1921
EMPEROR Vs. CHANDAN
February 9, 1921
EMPEROR Vs. JDSHERSTON BAKER
November 2, 1921
EMPEROR Vs. JOGIDAS BABU
November 15, 1921
EMPEROR Vs. KASHMIRI LAL
May 12, 1921
EMPEROR Vs. KESHAV GOVIND
January 26, 1921
EMPEROR Vs. SADHU CHARAN DAS
November 4, 1921
EMPEROR Vs. TARIBULLAH SHAIKH
March 7, 1921
EMPEROR Vs. BALARAM DAS
June 23, 1921
EMPEROR Vs. ABDUL REHMAN ISMAIL
September 12, 1921
EMPEROR Vs. RUSTOMJI MANCHERJI
July 28, 1921
EMPEROR Vs. RAMA NANA HAGAVNE
July 22, 1921
EMPEROR Vs. RAMRAO ABAJI PRABHU
June 9, 1921
EMPEROR Vs. GANGAPPA IRAPPA SARWAD
March 3, 1921
EMPEROR Vs. GURLINGAPPA SHIDRAMAPPA
June 5, 1921
EMPEROR Vs. MOTILAL HIRALAL
June 22, 1921
EMPEROR Vs. BIRJU MARWARI
January 4, 1921
EMPEROR Vs. MARUTI JOTI SHINDE
June 7, 1921
EMPEROR Vs. HIRA LAL
March 11, 1921
EMPEROR Vs. GUNDO CHIKKO KULKARNI
June 15, 1921
EMPEROR Vs. ANVERKHAN MAHAMADKHAN
June 7, 1921
EMPEROR Vs. BALKRISHNA GOVIND KULKARNI
September 28, 1921
EMPEROR Vs. ARDESHAR JIVANJI MISTRI
November 10, 1921
EMPEROR Vs. KALLU
July 2, 1921
ENTISHAM ALI Vs. JAMNA PRASAD
July 21, 1921
FAKIR CHANDRA DE Vs. EMPEROR
June 16, 1921
FANI BHUSHAN BHUIAN Vs. SURENDRA NATH DAS, MINOR BY HIS BROTHER IN LAW AND GUARDIAN AD LITEM NEMAI CHARAN HAZRA
July 13, 1921
FAZAL D ALLANA Vs. MANGALDAS MPAKVASA
June 30, 1921
FAZAL ILAHI Vs. EAST INDIAN RAILWAY COMPANY
May 5, 1921
FIRM BABU LAL KEDAR NATH Vs. FIRM NET RAM KHIALI RAM
May 26, 1921
FIRM BASDEO BUDHSAN Vs. NIAZ AHMAD KHAN
December 11, 1921
FIRM BASDEO RAM SARUP THROUGH RAM SARUP Vs. FIRM SETH MULCHAND NEMICHAND THROUGH SETH TIKAM CHAND
January 24, 1921
FIRM CHHAJJU MAL-MUNNA LAL Vs. FIRM PYARE LAL-JUMNA PRASAD
July 29, 1921
FIRM GOKUL PRASAD HAR PRASAD Vs. RAM KUMAR
November 10, 1921
FIRM KIRPA RAM SITA RAM Vs. FIRM MANGAL SEN BISHAN MAL
May 16, 1921
FIRM OF SHEIKH GHAFOOR BAKHSH AND SONS, PROPRIETORS OF ABDUL ULAI PRESS Vs. BABU JWALA PRASAD SINGHAL
January 6, 1921
FIRM SITA-RAM-NATHMAL Vs. SUSHIL CHANDRA DAS AND CO
March 30, 1921
FIRM SITARAM NATHMAL Vs. FIRM SUSHIL CHANDRA DAS
March 31, 1921
FIRM SOHANPAL MUNNALAL Vs. EAST INDIAN RAILWAY
November 30, 1921
G H HOOK Vs. ADMINISTRATOR OF BENGAL
February 10, 1921
GAGAN CHANDRA MANNA Vs. NAFAR CHANDRA GHOSE
March 3, 1921
GAJADHAR PRASAD Vs. NAWAB MUHAMMAD ABDUL MAJID; ALI HASAN
May 2, 1921
GANESH BALKRISHNA BHIDE Vs. VITHAL TRIMBAK BHIDE
March 11, 1921
GANESH EKNATH KAULGI Vs. BHAUSAHEB BHAVANRAO DESHMUKH
August 2, 1921
GANESH RAMCHANDRA KULKARNI Vs. LAXMIBAI VENKATESH NARAYAN
December 6, 1921
GANESH VENKATESH JOGLEKAR Vs. RAMCHANDRA NARAYAN JOGLEKAR
August 19, 1921
GANGA SAHAI Vs. JASWANT
November 5, 1921
GANGABAI JOSHI Vs. HARI GANESH JOSHI
January 13, 1921
GANGADHAR GOALA Vs. RWLREED
March 14, 1921
GANGADHAR KALWAR Vs. MUSAMMAT SEKALI TELINI
July 19, 1921
GATTINENI PEDA GOPAYYA Vs. DEPUTY COLLECTOR OF TENALI
November 16, 1921
GAURI SHANKAR Vs. CHAUDHRY JAGANNATH
March 17, 1921
GENDLI BIBI Vs. JOYNAL ABDIN SARKAR
August 12, 1921
GHELABHAI PUNSI Vs. EAST INDIAN RAILWAY COMPANY
January 19, 1921
GHISIAWAN PANDE Vs. MUSAMMAT RAJ KUMARI
March 9, 1921
GHISU LAL AGARWALLA Vs. TODERMALL AGARWALLA
June 21, 1921
GHULAM ABBAS KHAN Vs. AMAT-UL-FATIMA
March 1, 1921
GHUREY Vs. SANWALIA
February 11, 1921
GIRDHARI LAL Vs. EMPEROR
July 30, 1921
GIRIBALA DASI Vs. PRIANATH PAL
December 1, 1921
GIRIJA NANDA KALI MITTER Vs. EMPEROR
September 29, 1921
GIRIJABAI NAGAPPA CHANDAVAR Vs. HEMRAJ VRINDAWANDAS
March 17, 1921
GIRISH CHANDRA ROY Vs. AKHAY KUMAR SARDAR
May 11, 1921
GIRJABIA KOM NAGAPPA MANJANATHAYYA CHANDAWAR Vs. HAMRAJ VRINDAWANDAS
March 17, 1921
GNANENDRA NATH GHOSE Vs. PANCHKOURI GARAIN
April 28, 1921
GOBINDA CHANDRA GANGULI Vs. MANMATHA NATH PAL CHOUDHURY
May 17, 1921
GOBINDA CHANDRA GOPE Vs. AKHIL CHANDRA DAS
August 18, 1921
GOBINDA CHANDRA MULLIK Vs. CHAIRMAN OF THE HOOGHLY AND CHINSURA MUNICIPALITY
November 25, 1921
GOBINDA CHANDRA PAL Vs. KAILASH CHANDRA PAL
April 19, 1921
GOBINDNATH CHOUDHURI Vs. BASIRUDDIN MONDAL
July 29, 1921
GOBORDHONE DAS DEORA Vs. DOOLICHAND SETHIA
March 1, 1921
GOGAN HOWLADAR Vs. KARIMADDI CHAWKIDAR
May 26, 1921
GOGULA VENKANNA Vs. GOGULA NARASIMHAM
April 12, 1921
GOKAL CHAND Vs. HUKAM CHAND-NATH MAL
February 21, 1921
GOKUL SINGH Vs. GOKUL SINGH
February 16, 1921
GONTU APPIREDDI Vs. GONTU CHINNA APPIREDDI
September 14, 1921
GOPAL CHANDRA BANDYOPADHYA Vs. BENODE BEHARY ROY MANDAL
April 11, 1921
GOPAL KRISHN NATH Vs. HARI NATH KAPURTH
July 28, 1921
GOPAL KRISHNA SIL Vs. ABDUL SAMAD CHAUDHURI
August 23, 1921
GOPAL LAL SETT Vs. PURNA CHANDRA BASAK
December 20, 1921
GOPAL PORAI Vs. SWARNA BEWA AND GOPAL HARI GHOSE CHOUDHURI
July 11, 1921
GOPALA VENKANNA Vs. GOPALA NARASIMHAM
April 12, 1921
GOPESWAR BANERJEE Vs. BRAJA SUNDARI DEBI
July 28, 1921
GOPI NATH NAIK Vs. RAJKALI
November 25, 1921
GORDHANDAS NATHALAL PATEL Vs. BAI SURAJ
July 13, 1921
GOTURAM RADHAKISAN Vs. BARKU DODHU
September 30, 1921
GOUR MOHUN MULLICK Vs. SMNOYAN MANJURI DASSI
April 7, 1921
GOURI NARAIN BARUA Vs. TILBIKRAM CHETRI
June 14, 1921
GOURI SANKAR AGARWALLA Vs. HPMOITRA
January 31, 1921
GOVIND UPADHYA Vs. MUSAMMAT LAKHRANI
March 18, 1921
GOVINDASAMI PILLAI Vs. DASAI GOUNDAN
April 19, 1921
GOVINDASWAMY NAIDU Vs. UCHAPPA GOUNDAN (DEAD)
December 20, 1921
GOVINDLAL BANSILAL Vs. BANSILAL MOTILAL
December 16, 1921
GOVINDLAL BANSILAL Vs. BANSILAL MOTILAL
August 5, 1921
GREAT INDIAN PENINSULA RAILWAY COMPANY LTD Vs. CHELLA RAM GIANCHAND
September 27, 1921
GUJJU NAGAMMA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF VIZAGAPATAM
November 29, 1921
GULAB SINGH Vs. DIWAN BAHADUR BALLABHDAS
January 31, 1921
GULABCHAND CHHOTIRAM MARWADI Vs. RAMNATH CHHOTRIRAM MARWADI
June 27, 1921
GULABJAP Vs. EMPEROR
September 21, 1921
GULAPPA RUDRAPPA ERSHETTI Vs. ERAVA BASANAGOWDA PATIL
June 23, 1921
GUMAN SINGH Vs. RAGHUNATH SINGH
April 13, 1921
GUMANJI DHIRAJI MARWADI Vs. VISHWANATH PARBHU HINGMIRE
July 22, 1921
GURU PROSANNA BHATTACHARJEE Vs. MADHUSUDAN CHOWDHURY
August 4, 1921
GURUDAS BISWAS Vs. SRIMATI THAKAMANI DASI
June 21, 1921
GURUDAS KUNDU CHOWDHURY Vs. DASA RATHI HALDAR
December 13, 1921
GURUSHANTAPPA GURAPPA KHOBBANNAVAR Vs. MALLAVA SANGAPPA CHAVADI
January 13, 1921
GYANENDRA NATH CHAKRAVARTI Vs. PORESH NATH PAL
May 31, 1921
H H MAHARAJA OR COOCH BEHAR; ABDUL MASID BASUNIA Vs. RAJA MAHENDRA RANJAN RAI CHAUDHURI; RAJA MAHENDRA RANJAN RAI CHAUDHURI
August 19, 1921
HADEO RAI Vs. BALDEO RAI
March 10, 1921
HAFIZ MUHAMMAD IBRAHIM Vs. PANDE CHANDAN SINGH
June 1, 1921
HAJARI SONAR Vs. EMPEROR
November 8, 1921
HAJI BASHIR AHMAD KHAN Vs. NAZIR AHMAD KHAN
March 16, 1921
HAJI HUSAIN BAKSH Vs. FIRM LACHHMAN DAS-MATHRA DAS
January 4, 1921
HAJI ZAMIRUL HASAN KHAN Vs. IMDAD ALI KHAN
July 7, 1921
HAKIM NAZIRUDDIN Vs. MUSAMMAT ACHCHI BEGAM
January 4, 1921
HAKIM ZAHUR AHMAD Vs. FATEH ULLAH
April 9, 1921
HAMID ALI Vs. RAM KUMAR PODDAR, RAMESH CHANDRA PODDAR AED ORS
June 1, 1921
HAMIDA RAHAMAN Vs. JAMILA KHATUN
April 18, 1921
HANSRAJ Vs. SHIAM SUNDER TEWARI
February 24, 1921
HANWANT SINGH Vs. JANG BAHADUR SINGH
March 18, 1921
HAR PERSHAD Vs. RAM CHANDER
July 25, 1921
HAR PRASAD Vs. RAM CHANDAR
July 25, 1921
HARAK NARAIN Vs. EMPEROR
February 4, 1921
HARANBHAI JIVABHAI Vs. COLLECTOR OF KAIRA
June 13, 1921
HARBANS NATH TEWARI Vs. ACHRAJ NATH
March 30, 1921
HARENDRA KUMAR ROY CHOWDHURY Vs. DURGA CHARAN SAHA
May 2, 1921
HARGU LAL AND PAHLADI LAL Vs. PURSHOTTAM SARAN
March 24, 1921
HARI CHARAN CHAKRABURTTY Vs. JITENDRA NATH GANGULLY, MINOR, BY HIS MOTHER AND GUARDIAN SREEMUTTY SATYABATY DEBI
December 14, 1921
HARI CHARAN DAS Vs. EMPEROR
September 28, 1921
HARI CHARAN KARANJAI Vs. BAHAR SHEIKH
December 19, 1921
HARI CHARAN ROY CHAUDHURI Vs. BIRENDRA NATH SAHA
November 24, 1921
HARI MAULVI MOHAMMAD YUNIS Vs. MOHAMMAD ISHAQ KHAN
February 11, 1921
HARI RAM Vs. COMMERCIAL BANK LIMITED
February 28, 1921
HARI SADHAN ROY Vs. SHIB GOPAL MITRA
August 19, 1921
HARIDAS CHAKUBHAI Vs. RATANSEY RAGHAVJI
April 9, 1921
HARIHAR DAS Vs. KRISHNADHAN GHOSH
June 14, 1921
HARISH CHANDRA SAHA Vs. PRAN NATH CHAKRAVERTY
July 15, 1921
HARJAN RAI Vs. MAHABIR TEWARI
June 29, 1921
HARJIBANDAS GORDHANDAS Vs. BHAGWANDAS PURSRAM
June 29, 1921
HEMANTA KUMAR SEN Vs. EMPEROR
July 15, 1921
HIKMAT ULLAH KHAN Vs. ABDUL AZIM KHAN
January 7, 1921
HIRA LAL Vs. ALLAH BAKSH
December 20, 1921
HIRACHAD KHEMCHAND GUJAR Vs. ABA LALA PATIL
December 21, 1921
HIRALAL MOTICHAND Vs. GANPAT LAHANU
July 1, 1921
HIRALAL RAMNARAYAN Vs. SHANKAR HIRACHAND
January 14, 1921
HIRALAL RAVCHAND SHAH Vs. PARBHULAL SAKHIDAS SHAH
April 8, 1921
HON?BLE RAJA RESHEE CASE LAW Vs. SATISH CHANDRA PAUL
August 10, 1921
HONOURABLE B RAJARAJESWARA SETHUPATHI AVERGAL, ALIAS MUTHURAMALINGA SETHUPATHI AVERGAL Vs. KUPPUSWAMI AIYAR
May 30, 1921
HONOURABLE THE RAJAH OF RAMNAD (THROUGH HIS AUTHORISED DEWAN RAO SAHIB S THIRUMALAI AYYANGAR) Vs. GNANAMUTHU BOTHAGAR
April 8, 1921
HRIDAY NATH MONDAL Vs. TALA BEWA
December 15, 1921
HUKAM SINGH Vs. BABU LAL
November 18, 1921
I J COHEN Vs. SEHOTTINGER
June 28, 1921
IBHRAM GULAMHUSAIN MULNAJI Vs. MOHIDDIN BALKU MODAK
December 5, 1921
IMDAD ALI KHAN Vs. ZAMIR-UL-HASAN KHAN
July 7, 1921
IN RE: A B MAHAMMAD Vs. STATE
October 28, 1921
IN RE: BABU JNANENDRA KUMAR CHOUDHURY Vs. STATE
July 28, 1921
IN RE: DAGDOO BAPU Vs. STATE
June 15, 1921
IN RE: DANAPPA NARSAPPA Vs. STATE
November 3, 1921
IN RE: GANENDRA MALLICK Vs. STATE
January 18, 1921
IN RE: INDIAN COMPANIES ACT AND SIR HORMUSJI A WADIA Vs. STATE
June 9, 1921
IN RE: JAGANNATH VASUDEO PANDIT Vs. STATE
January 17, 1921
IN RE: KOCHUNNI ELAYA NAIR Vs. STATE
September 19, 1921
IN RE: KOMARAN AND GOVINDASWAMY Vs. STATE
November 15, 1921
IN RE: KUPPAMMAL Vs. STATE
September 28, 1921
IN RE: MALAYA GOUNDEN Vs. STATE
September 8, 1921
IN RE: MANICK CHAND MAHATA Vs. CORPORATION OF CALCUTTA AND THE CALCUTTA IMPROVEMENT TRUST
February 16, 1921
IN RE: MANICKA PADAYACHI Vs. STATE
August 24, 1921
IN RE: PALANIKUMARA CHINNAYYA GOUNDER Vs. STATE
September 8, 1921
IN RE: PANALAL GANESHDAS Vs. STATE
September 26, 1921
IN RE: PARAMANDI Vs. STATE
February 10, 1921
IN RE: PEDDA ANJINIGADU Vs. STATE
February 15, 1921
IN RE: PONNIAH TIRUMALI VANDAYA THEVAR Vs. STATE
November 4, 1921
IN RE: PONNUSWAMI THEVAR Vs. STATE
December 2, 1921
IN RE: PORKODI ACHI Vs. STATE
October 18, 1921
IN RE: QASIM ALI, AN INSOLVENT Vs. STATE
January 11, 1921
IN RE: RAMASAMI IYER Vs. STATE
January 27, 1921
IN RE: RAMASWAMI AYYAR Vs. STATE
January 27, 1921
IN RE: RAMASWAMI TEVAN Vs. STATE
September 29, 1921
IN RE: RE ARCHIBALD GILCHRIST PEACE Vs. STATE
December 6, 1921
IN RE: SURAJMULL MUNGLECHAND Vs. STATE
August 25, 1921
IN RE: TANGEDUPALLE PEDDA OBIGADU Vs. STATE
September 19, 1921
IN RE: THYARAMMAL Vs. STATE
September 28, 1921
IN RE: UMAYYATHANTAGATH PUTHEN VEETIL KUNHI KADIR Vs. STATE
November 16, 1921
IN RE: V SESHA PRABHU Vs. STATE
December 15, 1921
IN RE: V SUBRAMANIA CHETTY AND COMPANY Vs. STATE
September 14, 1921
IN RE: V SUBRAMANIA CHETTY AND M KANAGARATNA REDDY OF V SUBRAMANIACHETTY AND CO Vs. STATE
September 14, 1921
IN RE: VEMUREDDI BABU REDDI Vs. STATE
April 1, 1921
INAGANTI VENKATARAMA ROW Vs. URRDKVENKATALINGAMA NAYANIM BAHADUR VARU
October 13, 1921
INDIA PROVIDENT COMPANY LIMITED Vs. GOBINDA CHANDRA DAS AND ANOTHER AND ISHAN CHANDRA CHAKRAVRTY
July 6, 1921
INDU BHUSAN SARKAR Vs. JATU MALLIK
May 10, 1921
IRULAPPAN SERVAI Vs. VEERAPPAN ALIAS KALUVANDAN SERVAI
November 11, 1921
ISAP ALI Vs. SATIS CHANDRA ROY
December 13, 1921
ISHAN CHANDRA BAKSHI Vs. SEFATULLA SIKDAR
August 18, 1921
ISHAN CHANDRA DIASI Vs. RAM PROSAD AICH
July 18, 1921
ISHRI PRASAD Vs. MUHAMMAD HANIF
June 30, 1921
ISHRI RAI Vs. RAGHUPAT NARAIN RAI
April 25, 1921
ISMAILJI HAJI HALIMBHAI Vs. ISMAIL ABDUL KADAR
January 31, 1921
ISOF ALI Vs. KASIM ALI
November 17, 1921
ISOOB SAHIBA VALAD ABDUL RAHIM Vs. HAIDAR SAHIBA VALAD IMAM SAHIBA
June 16, 1921
ISOOB SAIBA ABDUL RAHIMAN Vs. HAIDAR SAIBA IMAM SAIBA
June 16, 1921
JABAN SAHA DECEASED REPRESENTED BY DAUGHTER, PAMIRANNESS Vs. SEBAK MONDAL
May 12, 1921
JADU NATH MANDAL Vs. RAI CHARAN KOYAL
February 25, 1921
JAGABANDHU SAHA Vs. HARI MOHAN ROY, WHO APPEARED AND CHANDRA MOHAN ROY AND MONMOHAN ROY, WHO DID NOT APPEAR IN THIS APPEAL
April 26, 1921
JAGADISH CHANDRA BOSE Vs. EMPEROR
August 31, 1921
JAGANNATH MARWARI Vs. CHANDNI BIBI
June 21, 1921
JAGANNATHA BHEEMA DEO Vs. KUNJA BEHARI DEO
May 10, 1921
JAGNA SANYASIAH Vs. MYCHERLA PEDA ATCHANNA NAIDU
April 20, 1921
JAHANGIR KHAN Vs. SYED ABDUR RAHMAN AND MUSAMMAT AMNA BIBI
December 9, 1921
JAI DEO Vs. UNION INDIAN SUGAR MILLS COMPANY LIMITED
August 10, 1921
JAINULABDIN SAHHIB Vs. KRISHNA CHETTIAR
February 15, 1921
JAIRAM JADOWJI Vs. NOWROJI JAMSHEDJI PLUMBER
November 5, 1921
JALESAR SAHU Vs. RAJ MANGAL
April 27, 1921
JAMAL FATIMA Vs. MUHAMMAD MUIN-UD-DIN
May 13, 1921
JAMINIBALA DEBI Vs. KARALI PRASAD MUKHERJEE
August 24, 1921
JAMIR HOWLADAR-PRINCIPAL Vs. ARABJAN BIBI AND ON HER DEATH SOME OF HER HEIRS AND LEGAL REPRESENTATIVES, ADELADDI HOWLADAS AND PROTAP CHANDRA GHOSE
February 18, 1921
JANAKI NATH SINHA ROY Vs. SIR BEJOY CHAND MAHTAB BAHADUR
April 5, 1921
JASRAJ BASTIMAL Vs. SADASHIV MAHADEV WALEKAR
July 1, 1921
JASWANT Vs. EMPEROR
November 17, 1921
JATINDRA NATH GHOSE Vs. SOURINDRA NATH MITRA
February 25, 1921
JAYANTI VENKAYYA Vs. DAMISETTI SATHIRAJU AND SIX ORS
February 22, 1921
JEONI Vs. KALLU
January 23, 1921
JETHALAL GIRDHAR Vs. VARAJLAL BHAISHANKAR
February 21, 1921
JEWAN RAM Vs. RATAN CHAND-KISHEN CHAND
May 5, 1921
JHAMMAN SINGH Vs. BHUP SINGH; MUSAMMAT GURGA KUNWAR
July 2, 1921
JHULAI Vs. BADAL RAM
June 25, 1921
JIARATDIN MOHAMMED Vs. EMPEROR
September 15, 1921
JINA JIBHAI BARIA Vs. MATHUR JIBHAI BARIA
July 1, 1921
JIRA BIBI Vs. MAJIRUDDIN CHOWDHRY
August 1, 1921
JIVAN KRISHNA CHAKRAVERTY Vs. RAMESH CHANDRA DAS
August 18, 1921
JIWAN Vs. EMPEROR
June 23, 1921
JNANENDRA NATH SINGHA ROY; SRIMATI BHUBONESWARI DEBI Vs. SRIMATI BHUBONESWARI DEBI; GYANNENDRA NATH SINGHA ROY
January 6, 1921
JOGENDRA KRISHNA ROY Vs. KURPAL HARSHI AND CO
May 2, 1921
JOGENDRA NATH MAITRA Vs. GOPAL CHANDRA SAHA
February 23, 1921
JOGENDRA NATH SAHA CHAUDHURY Vs. MAHRAJA JAGADINDRA NATH ROY BAHADUR
July 8, 1921
JOGENDRA NATH SEN Vs. TORIANTNESSA BIBI
May 19, 1921
JOGESH CHANDRA CHAUDHURY Vs. HEMENDRA KUMAR ROY CHAUDHURY
August 5, 1921
JOGMOHAN PRADHANI Vs. INDRA CHANDRA
March 8, 1921
JOGOBONDHU PAL Vs. RAJENDRA NATH CHATTERJEE
March 14, 1921
JOHAR MULL BHUTRA Vs. BHUPENDRA NATH BASU
June 28, 1921
JOY CHANDRA CHAKRABURTTY Vs. SRIJUT KUMAR ARUN CHANDRA SINHA
November 5, 1921
JOY NARAIN GOLE Vs. MANGOBINDA BERA
January 4, 1921
JOYNARAIN SEN UKIL Vs. SUCHITRA DEBYA
April 14, 1921
JUGGAN Vs. EMPEROR
August 13, 1921
JWALA PRASAD SINGHAL Vs. GHAFUR BAKHSH AND SONS
January 6, 1921
K M P R N M FIRM Vs. PTTHEPERUMAL CHETTY
October 13, 1921
K M P R N M FIRM MERCHANTS CARRYING ON BUSINESS Vs. PTHEPERUMAL CHETTY A MERCHANT CARRYING ON BUSINESS
October 13, 1921
K S BONNERJI Vs. SITANATH DAS
November 1, 1921
K VENKU REDDY Vs. EMPEROR
December 20, 1921
KALI DASSI Vs. KANAI LAL DE
July 25, 1921
KALI PRASANNA GUHA CHOUDHURI Vs. BHAGABATI DEBYA
February 25, 1921
KALIDINDI SEETARAMARAJU Vs. VEGESANA SUBBARAJU
December 16, 1921
KALKA DAS Vs. GAJJU SINGH
March 4, 1921
KAMAL KAMINI DEBI Vs. MAHAMMAD EMADUDDIN SARKAR
July 20, 1921
KAMAWATI Vs. DIGBIJAI SINGH
June 21, 1921
KANCHERLA KANAKAYYA Vs. MULPURU KOTAYYA
February 4, 1921
KANDASWAMI REDDI Vs. SUPPAMMAL
December 7, 1921
KANDHAI PANDE Vs. MUSAMMAT DACHCHINA MISIRAIN
January 25, 1921
KANHAIYA LAL Vs. PHUL CHAND
August 9, 1921
KANNU MAL Vs. INDARPAL SINGH
August 1, 1921
KARIM CHAKLADAR Vs. SRIMATI SAPORANNESSA BIBI
March 11, 1921
KARIMULLAH Vs. ATMA RAM
April 18, 1921
KARUPPAN GOUNDAN Vs. MUDALI GOUNDAN
November 23, 1921
KASHI PRAMANIK Vs. DAMU PRAMANIK
November 18, 1921
KASHMIRI LAL Vs. EMPEROR
May 12, 1921
KASI VISWANATHAN CHETTY Vs. ASPLSSOMASUNDARAM CHETTY
December 20, 1921
KATTA RAMASWAMI GUPTA Vs. KAMALAMMAL
September 27, 1921
KERAMAT ALI Vs. EMPEROR
June 10, 1921
KESHAV PANDURANG LOKHANDE Vs. MARUTI KRISHNA SHINDE
April 4, 1921
KESHAVALAL MANGANLAL TRIVEDI Vs. AMBALAL VENIRAM
August 30, 1921
KHADIM ALI Vs. EMPEROR
May 17, 1921
KHAGENDRA NANDAN ASRAM Vs. SAHAYRAM CHAKRAVARTY
June 6, 1921
KHANDERAO DATTATRAYA WAKDE; BALKRISHNA MAHADEO PHULAMBRIKAR Vs. BALKRISHNA MAHADEO PHULAMBRIKAR; KHANDERAO DATTATRAYA WAKDE
July 28, 1921
KHETRA NATH DAS Vs. MOHANANDA DAS
December 1, 1921
KHUNNI LAL Vs. RAMESHAR
May 4, 1921
KILLI LATCHAMMA Vs. KILLI APPANNA
April 20, 1921
KODALI KRISTNAYYA Vs. KODALI GURAVAYYA
May 6, 1921
KONDAPALLI LAKSHMINARASAYYA Vs. KONDAPALLI VENKATAKRISHNAYYA
April 14, 1921
KOONAMNENI MALLAYA Vs. KANNEGANTI CHINA KOTAYA
February 24, 1921
KORALLA BUCH LINGAM Vs. KORALLA SATYANARAYANAMURTHI
November 30, 1921
KORUMBAKKAT PARKUM VENGAALASHERI MOIDIN KUTTI Vs. THUNIYILANDIYIL MARIAMUMMA
March 23, 1921
KORUMBAKKATPARKUM VENGALASHERI MOIDEEN KUTTI Vs. THUNIVILANDIYAL MARIAMUMMA
March 23, 1921
KOTHANDARAMA REDDIAR Vs. CHINNASWAMI REDDI
January 10, 1921
KOTI MALLIKARJUNAYYA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
April 19, 1921
KRISHNA CHANDRA MUKERJI Vs. ANANDI PRASAD DUBE; RAM KUMAR SINGH
June 17, 1921
KRISHNA DAS RAY Vs. MOHENDRA CHANDRA SIL
May 31, 1921
KRISHNA KISOR DE Vs. NAGENDRABALA CHAUDHURANI
June 14, 1921
KRISHNA KUMAR GHOSE Vs. MAKHANLAL BANERJEE
March 19, 1921
KRISHNA PATTAR Vs. LAKSHMI ALIAS AMMU AMMAL
November 15, 1921
KRISHNA PIARI Vs. RAM PIARI
April 14, 1921
KRISHNAGIRI TRIKAMGIRI Vs. SHRIDHAR KAVLEKAR
November 16, 1921
KRISHNAJI SHRIDHAR BARDE Vs. MAHADEO SAKHARAM PATIL
June 28, 1921
KRISHNAJIBAN SANYAL Vs. MAHAMMAD MASIUDDIN MANDAL
March 8, 1921
KRISHNASWAMI BATTAR Vs. SREENIVASA BATTAR, MINOR BY NEXT FRIEND AND GRAND MOTHER ALAMELU AMMAL
March 15, 1921
KSHITINDRA MOHAN ROY Vs. NAWAB KHAJEH HABIBULLA BAHADUR
April 14, 1921
KUMAR MANMOTHA NATH MITTER Vs. WALTER LOCKE AND CO
June 5, 1921
KUMAR MONMATHA NATH MITTER ROY BAHADUR; KUMAR MANMATHA NATH MITRA BAHADUR Vs. CHINI LAL GHOSE
April 28, 1921
KUMAR SARAT KUMAR, RAY Vs. RAM CHANDRA CHATTERJEE
August 9, 1921
KUMUDINI RAY Vs. KAMALA KANT SEN
August 22, 1921
KUNDANMAL DOWLATRAM Vs. LAKHMICHAND CHHOGMAL
February 16, 1921
KUNJAMMAL Vs. RATHNAM PILLAI
December 12, 1921
KUNJAMMAL AND THREE ORS Vs. RATHINAM PILLAI
December 12, 1921
KUNNUMMALTHAMASIKUM NANTHOTH RYRU NAMBIAR Vs. KAPPALLI KANARA KURUP
October 11, 1921
KUNWAR MOHAMMAD ABDUL JALIL KHAN Vs. KUNWAR MOHAMMAD UBEDULLAH KHAN
January 15, 1921
KUPPUSWAMI CHETTIAR Vs. RAJAGOPALA IYER
December 22, 1921
KUSHABA RAMJI THOKE Vs. BUDHAJI SAKARAM THORAT
August 9, 1921
KUTHALI MOOTHAVAR Vs. PERINGATI KUNHARANKUTTY
July 18, 1921
KUTHIRAVATTATH KONGASSERI MOKSHATH THOTTAMMA ALIAS AMMA NEITHIYAR Vs. CSSUBRAMANIYYA
July 27, 1921
LACHHA RAM ALIAS LACHMAN Vs. VIRJI
February 2, 1921
LACHMAN PRASAD Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
May 12, 1921
LACHMI NARAIN ALIAS LALMAN Vs. NANNHA MAL
July 26, 1921
LACHMI PRASAD Vs. BALDEO DUBE
November 22, 1921
LAKHRANI Vs. GOBIND UPADHYA
March 18, 1921
LAKSHAN BOR Vs. NARANARAIN HAZRAH
March 10, 1921
LAKSHMI AMMAL Vs. KADIRESAN CHETTIAR
January 25, 1921
LAKSHMIBAI NARAYAN RANGO Vs. NARBADABAI RANGO
November 28, 1921
LAKSHMIDAR MAHANTI Vs. RATNAKAR MAHAPATRA
March 3, 1921
LALA AJODHYA PRASAD Vs. MUSAMMAT KATORI
March 17, 1921
LALA ASHARFI LAL Vs. MUSAMMAT NANHI
July 12, 1921
LALA BAIJNATH DAS Vs. BISHEN DEVI
June 14, 1921
LALA GANESH RAI Vs. MUSAMMAT FAIZAN; ABDUL SUBHAN
January 25, 1921
LALA HARDEO PRASAD Vs. GANGA SAHAI
January 4, 1921
LALA JANGPAL SINGH Vs. RAJA KUSHALPAL SINGH
November 17, 1921
LALA KANNOO MAL Vs. INDERPAL SINGH
August 1, 1921
LALA LACHHMIN DAS Vs. BABA KALI KAMALI WALA RAM NATH
December 16, 1921
LALA LACHMAN PRASAD Vs. SECRETARY OF STATE FOR INDIA
May 12, 1921
LALA MADHO PRASAD Vs. MUSAMMAT DRAUPADI BIBI
January 6, 1921
LALA NIHAL CHAND Vs. KANHAI
February 18, 1921
LALA RAM DHAR Vs. BABU PRAG NARAIN
November 25, 1921
LALA RAM KUMAR Vs. NEM CHAND
July 6, 1921
LALIT MOHAN DEY Vs. HNDUTTA AND COSOLICITORS, HIGH COURT
August 18, 1921
LALIT MOHAN MOITRA Vs. RAJA SASI SEKHARESWAR ROY BAHADUR
November 30, 1921
LALMAN ALIAS LALOO Vs. GOPI NATH
January 25, 1921
LATIF-UN-NISSA BIBI Vs. SAID-UD-DIN; SHAFI-UN-NISSA BIBI
August 4, 1921
LAXMAN AND TWO ORS SONS AND HAIRS OF THE DECEASED UPENDRA SANTAPPA SHANBHOG Vs. MANJUNATH DAMODAR PRABHU
January 17, 1921
LAXMAN UPENDRA SHANBHOG Vs. MANJUNATH DAMODAR PRABHU
January 17, 1921
LAXMI BANK LTD Vs. RAMCHANDRA NARAYAN APTE
December 21, 1921
LEGAL REMEMBANCER Vs. AHI LAL MANDAL
February 9, 1921
LICHIRAM MOTILAL Vs. RADHA CHARAN PODDAR
April 14, 1921
LILA DHAR, MINOR, THROUGH BAID RAM Vs. PIAREY LAL
April 7, 1921
LINGA MUNISAMI REDDY Vs. PSKOINDASAMI NAICKEN
October 25, 1921
M A VELAPPA NADAR Vs. MUNA CHINA PENA CHIDEMBARA NADAR
March 15, 1921
M DEBI SAHAI Vs. RAGHUNATH SAHAI
February 18, 1921
M NAGA RAJAH Vs. DEVA RAJA KARNANTHAYA BELLALA
April 21, 1921
M V K T S R SEETHALAKSHMI AMMAL BY HER AUTHORISED AGENT T A NARAYANA SASTRIAL Vs. CO-OPERATIVE DISTRUBUTIVE SOCIETY LTD
October 7, 1921
MA SHWE MYA Vs. MAUNG MO HNAUNG
January 26, 1921
MA YAIT Vs. MAUNG CHIT MAUNG
August 1, 1921
MADAN MOHAN BANIKYA Vs. HARULAL KUNDU
March 18, 1921
MADAN MOHAN DEY Vs. BISHNUPADA DEY
August 2, 1921
MADAN MOHAN SAHA Vs. PRYANATH DUTTA
May 19, 1921
MADHAB CHARAN DAS Vs. RAJANI MOHON DAS
April 11, 1921
MADHAV BALKRISHNA DESHPANDE Vs. APPAJI VENKATESH DESHPANDE
January 13, 1921
MADHAV MOTIRAM Vs. JAIRAM SAKHARAM
January 26, 1921
MADHAVJI VISRAM THACKER Vs. RAMNIKLAL VADILAL
November 12, 1921
MADHO PRASAD Vs. PEAREY LAL
January 25, 1921
MADHO PRASAD Vs. DRAUPADI BIBI
January 4, 1921
MADHUSUDAN DAS Vs. BIRJ LAL
May 7, 1921
MADURA ETC DEVASTHANAM THROUGH ITS MANAGER C KUPPUSWAMI MUDALIAR APPOINTED AS MANAGER Vs. SAMIA PILLAI ALIAS, MUTHUSWAMI PILLAI
October 17, 1921
MAGAN LAL Vs. MUHAMMAD ZIA-UD-DIN CERTIFICATED GUARDIAN OF AJODHYA NATH
February 1, 1921
MAHABIR PRASHAD SINGH Vs. NOGENDRA NATH MANDAL
July 18, 1921
MAHADEO GOVIND SUKTANKAR Vs. RAMCHANDRA GOVIND SUKTANKAR
June 14, 1921
MAHADEO PRASAD SINGH Vs. MATA PRASAD
August 3, 1921
MAHADEO SAHAI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
December 14, 1921
MAHADEV GANESH JAMSANDEKAR Vs. SECRETARY OF STATE FOR INDIA
December 6, 1921
MAHADEVAPPA DUNDAPPA HAMPIHOLI Vs. BHIMA DODDAPPA MALED
November 28, 1921
MAHAJANAM VENKATRAYAR Vs. KODI VENKATRAYAR
July 26, 1921
MAHAMED WARISH SADAGAR Vs. RAHMAN ALI MEAH
November 25, 1921
MAHAMMAD ARAJ Vs. ABDUL GOFUR
March 7, 1921
MAHAMMAD KAMIL Vs. HAJI HEDAYATULLA
January 27, 1921
MAHARAJ KISHORE KHANNA Vs. KIRAN SHASHI DASI
November 17, 1921
MAHARAJ KUMAR DHARENDRA KRISHNA DEB BAHADUR Vs. ALTAFUR RAHAMAN
May 23, 1921
MAHARAJA BIRENDRA KISHORE MANIKYA BAHADUR Vs. KRISHNA CHANDRA DEB
March 15, 1921
MAHARAJA KESHO PRASAD SINGH Vs. SIV SARAN LAL
July 5, 1921
MAHARAJA KESHO PRASAD SINGH Vs. SHEOPARGASH OJHA
July 9, 1921
MAHFUZ HASAN Vs. MAZHAR ALI KHAN
February 25, 1921
MAHOMED HUSSAIN SAHIB AND 2 ORS Vs. PACHAYAPPA CHETTY
October 27, 1921
MAHOMEDBAHI HUSEINBHAI Vs. ADAMJI HALIMBHAI
July 22, 1921
MAIKU LAL Vs. MULAIM SINGH
February 11, 1921
MAKHAN LAL SIRCAR Vs. GOKUL CHANDRA CHAKRAVARTI
May 27, 1921
MAKUND LAL Vs. SAMI-ULLAH
May 25, 1921
MALAYA GOUNDAN Vs. EMPEROR
September 8, 1921
MALLADI VENCATARAMAYYA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED THE COLLECTOR AND GOVERNMENT AGENT, GODAVARI DISTRICT
September 22, 1921
MALLADI VENKATRAMAYYA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR AND GOVERNMENT AGENT
September 22, 1921
MALLI CHETTIAR Vs. VEERANNA TEVAN
May 10, 1921
MAN KUNWAR Vs. DILIP SINGH; LAJJA
January 5, 1921
MANAJI KUVARJI Vs. ARAMITA
June 21, 1921
MANAKAL MURTHI SANKARAN ALIAS NEELAKDHAN NAMBUDRIPAD Vs. AREEKARA AZHAKATH SANKARAN NAIR
February 28, 1921
MANNU Vs. TULSHI
December 2, 1921
MANZUR HASAN Vs. MUHAMMAD ZAMAN
May 30, 1921
MAQSUD HUSAIN MINOR THROUGH IBRAHIM Vs. KARIMUDDIN
December 19, 1921
MARATH SIVARAMAN NAIR Vs. SESHU PATTAR
September 14, 1921
MARTIN AND CO Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
March 22, 1921
MATA TAHAL Vs. BHAGWAN SINGH
February 24, 1921
MATAMULLA MANIKOTH PATTAN CHANDU Vs. KUTTIYIL RAYIRU
December 9, 1921
MATHUBHAI M SHAH Vs. EMPEROR
November 16, 1921
MATHURA PRASAD Vs. RAMESHWAR
November 9, 1921
MATHURA PRASAD Vs. JAMIL-UN-NISSA BIBI
March 29, 1921
MATHURA PRASAD Vs. CHANDRA NARAYAN CHOWDHURY
March 21, 1921
MATHURA SINGH Vs. RAM LAL SINGH
August 1, 1921
MEKA VENKATADRI APPA ROW Vs. PARTHASARATHI APPA ROW
March 1, 1921
MESBAHUDDIN AHMED CHOWDHURY Vs. ABDUL BORKAT AHAMADULLA
May 6, 1921
MEWA RAM Vs. BUDDHU LAL
April 11, 1921
MIDNAPUR ZEMINDARY CO LTD Vs. KUMAR NARESH NARAIN ROY
March 2, 1921
MINOR MUTHUSAMI NAICKEN BY NEXT FRIEND NAGA NAICKEN Vs. PULAVARATAL
October 21, 1921
MIRZA SYED AHMAD BEG Vs. DHARMUN RAI
January 21, 1921
MISIR GIRDHARI LAL Vs. GOBIND RAM
March 3, 1921
MISRI Vs. MUHAMMAD HASHIM
December 2, 1921
MITHIBAI Vs. MEHERBAI
February 18, 1921
MOBARAK MOLLA Vs. HECHAMUDDI MOLLA
August 18, 1921
MOHABBAT KHAN Vs. AGHA SULTAN KHAN; BHAGWAN DIN
February 21, 1921
MOHAMED GHAZANFAR ULLAH Vs. BABU LAL
April 29, 1921
MOHAMMAD BAX Vs. MUSAMMAT PIARI ALIAS NASIBAN
January 18, 1921
MOHAMMAD SHER KHAN Vs. RAJA SETH SWAMI DAYAL
December 9, 1921
MOHAN LAL Vs. EMPEROR
June 23, 1921
MOHAN MOLLA Vs. BARU BIBI
August 23, 1921
MOHANSING UMED RAMOL Vs. DALPATSING KANBAJI
December 7, 1921
MOHAR ALI SARKAR Vs. MAFIZUDDIN SARKAR
December 21, 1921
MOHENDRA BHUMIJ Vs. EMPEROR
January 5, 1921
MOHENDRA NARAIN ROY CHOWDHURY Vs. EMPEROR
June 21, 1921
MOHENDRA NATH NANDA Vs. BAIDYA NATH TRIPATHI
July 22, 1921
MOHINI MOHAN BANERJEE Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
May 20, 1921
MOKBUL ALI SADAGAR Vs. BASARAT ALI
July 20, 1921
MOLVI MOHAMMAD SAMI ULLAH Vs. MUKUND LAL
May 25, 1921
MONMOTHA PAUL CHAUDHURY Vs. MOHENDRA NATH BOSE
July 22, 1921
MOTILAL HIRALAL SETH Vs. BAI MANI
September 6, 1921
MR J N COCOLAS Vs. EMPEROR
March 29, 1921
MRS L E O NEAL Vs. RAM SUKH
December 13, 1921
MUBARAK FATIMA Vs. MUHAMMAD QULI KHAN
May 23, 1921
MUHAMMAD ABDUL HADI Vs. BALDEO SAHAI
June 30, 1921
MUHAMMAD ATA Vs. EMPEROR THROUGH MUSAMMAT NANNHON
November 5, 1921
MUHAMMAD DARAZ KHAN Vs. EMPEROR
September 28, 1921
MUHAMMAD HABIB-ULLAH Vs. BIRD AND COMPANY
February 14, 1921
MUHAMMAD HABIDULLAH Vs. BIRD & CO
February 14, 1921
MUHAMMAD HAFIZ Vs. MIRZA MUHAMMAD ZAKARIYA
November 17, 1921
MUHAMMAD HASHIM Vs. MISRI
December 2, 1921
MUHAMMAD ISMAIL Vs. MUHAMMAD ISHAQ
March 2, 1921
MUHAMMAD JEHANGIR SAHIB Vs. KAJEE MOHAMAD OLI AHMAD SAHIB
November 29, 1921
MUHAMMAD MASHKUR ALI KHAN Vs. ROSHAN LAL AND MUHAMMAD TAHSIN ALI KHAN
April 27, 1921
MUHAMMAD MUBARAK HUSAIN Vs. SAHU BIMAL PRASAD
January 3, 1921
MUHAMMAD MUIN-UD-DIN Vs. MUSAMMAT JAMAL FATIMA
May 13, 1921
MUHAMMAD SHAFI Vs. NANHE
March 2, 1921
MUHAMMAD SIDDIQ KHAN Vs. LALA MISRI LAL
July 13, 1921
MUHAMMAD YAKUB Vs. KANHAI LAL
July 25, 1921
MUHAMMAD YUNUS Vs. MUHAMMAD ISHAQ KHAN
February 11, 1921
MUKHLAL RAI Vs. BABU HIRANAND SINGH
February 25, 1921
MUKKIL MARUTHUR SANKARA MENON Vs. MUKKIL MARUTHUR GOPALA MENON
April 1, 1921
MUL CHAND AND NEMI CHAND Vs. BASDEO; RAM SARUP
January 24, 1921
MULJI TRIBHOVAN SEVAK Vs. DAKOR MUNICIPALITY
November 18, 1921
MUMMADI VENKATIAH Vs. BOGANATHAM VENKATA SUBBIAH
October 11, 1921
MUNICIPAL BOARD Vs. ASHARFI LAL PLAINTIFF
November 18, 1921
MUNSHI EHTISHAM ALI Vs. JAMNA PRASAD
July 12, 1921
MUNSHI MAHAMAD KAZEM ALI Vs. MUNSHI NAIMUDDIN AHMED
August 24, 1921
MURARI CHANDRA DE Vs. DINA NATH CHANDRA DIDYA
April 8, 1921
MURLIDHAR PANDE Vs. LACHHMI PANDE
February 3, 1921
MUSAMMAT BISMILLAH BEGAM Vs. NUR MOHAMMAD
July 8, 1921
MUSAMMAT GODHNI Vs. SHYAM LAL
April 18, 1921
MUSAMMAT GOVINDI Vs. SAHIB RAM
January 25, 1921
MUSAMMAT HANIFUNNISSA Vs. CHUNNI LAL
April 6, 1921
MUSAMMAT HIJABAN Vs. ALI SHER KHAN
July 27, 1921
MUSAMMAT HIRA KUAR Vs. GAMBHIR SINGH
March 3, 1921
MUSAMMAT JAGRANI MISRANI Vs. MUSAMMAT SHEO DULARI SHUKLAIN
July 15, 1921
MUSAMMAT JAMILUNNISSA BIBI Vs. BMATHURA PARSHAD
March 29, 1921
MUSAMMAT JARAO KUNWAR Vs. RANI BHAGWAN KUNWAR
July 4, 1921
MUSAMMAT JEONI Vs. KALLOO
January 28, 1921
MUSAMMAT KHAZANO Vs. BANWARI LAL
March 14, 1921
MUSAMMAT LALLI Vs. SHIAM LAL
December 8, 1921
MUSAMMAT MAIRAJ FATIMA Vs. HAFIZ ABDUL WAHEED
May 20, 1921
MUSAMMAT RAM DEBI Vs. GOBIND SAHAI
May 7, 1921
MUSAMMAT RAMPIARI Vs. MUSAMMAT KRISHNA PIARI
April 14, 1921
MUSAMMAT SAID-UN-NISSA BIBI Vs. FIDA HUSAIN
January 15, 1921
MUSAMMAT SHAM DEVI Vs. BABU BIRBHADRA PRASAD, MINOR,THROUGH MUSAMMAT MUNNI DEBI
February 9, 1921
MUSAMMAT SUNDAR BIBI Vs. RAJINDER NARAIN SINGH ALIAS LALLU SAHEB
May 2, 1921
MUSSA MAHOMED Vs. MOTILAL ITCHALAL
December 20, 1921
MUSSAMMAT SASIMAN CHOWDHURAIN Vs. SHIB NARAYAN CHOWDHURY
December 2, 1921
MUSSAMMAT SUKHI Vs. GULAM SAFDAR KHAN
April 19, 1921
MUSTAFA KHAN Vs. MUSAMMAT DULARI
February 25, 1921
MUSTI VENKATA JAGANNADHA Vs. MUSTI VEERABHADRAYYA
April 21, 1921
MUTHIA CHETTIAR Vs. KARUTHAMADA PILLAI
January 20, 1921
MUTHOORA PALLIATH PURAKKOT PARU ALIAS PATHUMMA Vs. MUTHOORA PALLIATH PURAKKOT RAMAN NAMBIAR, (KARANAVAN AND MANAGER OF THE TAVAZHI TARWAD)
March 29, 1921
MUTHU GOUNDAN Vs. PERUMAL IYEN AND FIVE ORS
January 7, 1921
MUTHUKANAKKU PILLAI Vs. EMPEROR
December 15, 1921
MUTHUKUMARASWAMI NADAR Vs. MUHAMMAD ROWTHER
December 22, 1921
MUTHUSAMI NAICKEN, MINOR, BY NEXT FRIEND NAGA NAICKEN Vs. PULAVARATTAL
October 21, 1921
MYSORE KOPNIAH SIVANANJIAH Vs. KSITHAY GOUDAR
March 14, 1921
N K M MEYYAPPA CHETTI Vs. VKMMEYYAPPANCHETTI
April 15, 1921
N K SARKAR Vs. HOWRAH MUNICIPALITY
June 14, 1921
NABAKISHORE MANDAL Vs. UPENDRAKISHORE MANDAL
November 18, 1921
NAFAR CHANDRA PAL CHOWDHURY Vs. BHUSI MOLLA
December 19, 1921
NAGENDRANATH PAUD Vs. SRIMATI SORAT KAMINI DAST, AND ON HER DEATH HER SONS AND REISS JAMINI MOHAN SORKAR
December 19, 1921
NAGINA Vs. EMPEROR
September 28, 1921
NAGINDAS KAPURCHAND Vs. MAGANLAL PANACHAND
July 5, 1921
NAGINDAS MANEKLAL Vs. MAHOMAD YUSUF MITCHELA
July 20, 1921
NAHAR SINGH Vs. EMPEROR
February 9, 1921
NALLAKA VENKATASWAMI Vs. RUGAM VIRANNA
December 5, 1921
NALLASIVA MUDALIAR Vs. RAVAN BIBI
April 6, 1921
NAND RAM Vs. SHIAM SARUP
March 30, 1921
NAND RAM Vs. KHAZAN
April 9, 1921
NANDA AHIR Vs. SRI THAKURJI
April 8, 1921
NARAYAN LAXMAN ADHIKARI Vs. CHAPSI DOSA
August 30, 1921
NARAYAN MORESHWAR WELANKAR Vs. WAMAN MAHADEV KULKARNI
March 2, 1921
NARAYAN MORESHWAR WELANKAR Vs. WAMAN MAHADEO KULKARNI
March 3, 1921
NARAYANASAMY NAICKER Vs. PERIASAMY ODAYAR
February 2, 1921
NARAYANASWAMY IYER Vs. DORAISAWMY PATHAR
August 23, 1921
NARINDRA BAHADUR SINGH Vs. OUDH COMMERCIAL BANK LIMITED
May 9, 1921
NASIRAN BIBI Vs. SALIM AKANDA AND JAFFAR ALI SARKAR
July 18, 1921
NATHA Vs. GOBIND RAM
April 27, 1921
NATHI Vs. TURSI
May 18, 1921
NATHMULL Vs. GONESHMULL JIVANMULL
August 8, 1921
NATHOOBHAI DULLABBHAI SETH Vs. HIMATLAL VASTACHAND DALAL
August 19, 1921
NATHU KHAN Vs. THAKUR BURTONATH SINGH
December 2, 1921
NATHU RAM Vs. KANHAIYA LAL
May 30, 1921
NATHURAM HIRARAM THAKOR Vs. SECRETARY OF STATE FOR INDIA
December 23, 1921
NAZIR AHMAD KHAN Vs. BASHIR AHMAD KHAN
March 16, 1921
NEARAM KACHARI Vs. ARDARAM KACHARI
June 30, 1921
NILADRINATH MUKHERJEE Vs. SAROJNATH MUKHERJEE, MINOR, BY HIS MOTHER AND CERTIFICATED GUARDIAN AMALA DEBYA
May 17, 1921
NILKANTH DEVRAO NADKARNY Vs. RAMAKRISHNA VITHAL BHAT
June 7, 1921
NIPPON MENKWA KALMSHIKI Vs. FPORTLOCK
July 5, 1921
NOGENDRA CHANDRA DAS; ANANTA KUMAR KAR Vs. REHAN ALI SERANG; SUDHANYA CHDE
August 11, 1921
NOGENDRA NATH BERA Vs. EMPEROR
March 3, 1921
NOWROJI PUDUMJEE SIRDAR Vs. DECCAN BANK, LTD
February 2, 1921
NOWROJI SORABJI BUNSHAH Vs. SPECIAL LAND ACQUISITION OFFICER
June 30, 1921
O M CHIENE Vs. BAWAN DAS
December 6, 1921
OBILISETTI VENKATA KRISTNAIAH Vs. ATYAM SUBBIAH
September 6, 1921
OBLA K SUBBAYYAN Vs. THOPPAI MUTHAYYAN
September 23, 1921
OFFICIAL ASSIGNEE OF MADRAS Vs. SRMMRMVELLIAPPA CHETTY
October 24, 1921
OFFICIAL LIQUIDATOR OF THE KAYASTH TRADING AND BANKING CORPORATION LTD Vs. BSATNARAIN SINGH
January 22, 1921
OFFICIAL RECEIVER Vs. LAKSHMAN AIYAR
January 24, 1921
OFFICIAL RECEIVER OF COIMBATORE DISTRICT Vs. DDKANGA
October 19, 1921
OFFICIAL RECEIVER OF TANJORE Vs. MRVENKATARAMA IYER
November 3, 1921
OMAYURUPAGAM MUTT (THROUGH ITS ATHEENA KARTHAR UMAMAHESWARARSIVACHARIAR Vs. SIVASOORIA THEVAN
November 2, 1921
P BABA SAH Vs. KGMAHOMAD HUSAIN SAHIB
September 22, 1921
P BABA SAH TRUSTEES AND DHARMAKARTHAS OF SRI BALASUBRAMANI SWAMI TEMPLE Vs. KGMAHOMED HUSSAIN SAHIB
September 22, 1921
P E BILLINGHURST Vs. DBMEEK
May 26, 1921
P ELLAPA NAIDU Vs. BOOLOGACHARY
October 31, 1921
P M A R M MUTHIAH CHETTIAR Vs. LODD GOVINDA DOSS KRISHNA DOSS VARU
April 6, 1921
P RAMA PATTAR Vs. AVISWANATHA PATTER; LAKSHMI ALIAS AMMU AMMAL; VANANTARAMA PATTER AND PARAMESWARAN, MINOR BY GUARDIAN
October 13, 1921
P RAMA PATTER Vs. VISWANATHA PATTER
November 4, 1921
P S NARAYANA AIYAR Vs. BIYARI BIVI ALIAS KATHUN BIVI
September 8, 1921
PABAN KHAN Vs. BADAL SARDAR
July 26, 1921
PACHAI PILLAI Vs. CGOPALA PILLAI
September 23, 1921
PADAMSI NARAYAN Vs. COLLECTOR OF THANA
April 5, 1921
PAHELWAN SINGH Vs. SAHIB SINGH
February 18, 1921
PALAN MEAH, TAHSILDAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
November 23, 1921
PALANIAPPA CHETTIAR Vs. ALAGAN CHETTI
June 9, 1921
PALANIAPPA CHETTY Vs. SUBRAMANIA CHETTY THROUGH HIS AUTHORISED AGENT KARUPPANCHETTY ALIAS SOMASUNDARAM CHETTY
August 12, 1921
PALANIAPPA CHETTY Vs. SUBRAHMANYIA CHETTY
March 10, 1921
PANCHAM Vs. ANSAR HUSAIN
April 12, 1921
PANCHANAN CHATTERJEE Vs. BABU SANTOSH KUMAR BOSE, CHAIRMAN, BURDWAN MUNICIPALITY
February 7, 1921
PANCHANAN PODDAR Vs. KHITISH CHANDRA ALIAS BHOLA SAHA
December 21, 1921
PANCHU GOPAL CHATTOPADHYA Vs. SRIMATI MATANGINI DEBI
July 22, 1921
PANDE HAR NARAYAN Vs. SURJA KUNWARI
March 1, 1921
PANDURANG BALAJI APTE Vs. MAHADEO GOPAL JOG
July 13, 1921
PANNA LAL BISWAS Vs. PANCHU RUIDAS
August 22, 1921
PANNAJI DEVICHAND Vs. SENNAJI KAPURCHAND
September 14, 1921
PARAM HANSMAN TEWARI Vs. DASRATHMAN TEWARI
January 27, 1921
PARASURAMA UDAYAN Vs. AVEDAJI BASKAR THIRUMAL ROW
January 17, 1921
PARBATI CHARAN SAHA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
April 25, 1921
PARBATI MAJHI Vs. DIGPATI MAJHI AND SURJA KUMAR MAJHI
February 22, 1921
PARBHU DAYAL Vs. RAM SAHAI
May 12, 1921
PARBHU DAYAL Vs. JAMIL AHMAD
August 4, 1921
PARESH NATH PAL CHOUDHURY Vs. ISMAIL SORDAR
June 13, 1921
PARSHOTAM SARAN Vs. HARGU LAL AND PAHLADI LAL
March 4, 1921
PARVATAVA KOM NEMAPA HAVILDAR Vs. FAKIRNAIK BIN IRANAIK NAIKAR
July 18, 1921
PARVATAVA NEMAPPA HAVALDAR Vs. FAKIRNAIK IRANAIK NAIKAR
July 18, 1921
PARVATHI AMMAL Vs. ELAYAPERUMAL KONAR
November 29, 1921
PATTANI VALAPPIL PAYYANATAN KRISHNA Vs. MANALIL INKIRIAS GOVINDAN
July 27, 1921
PEARI MOHAN MUKERJI; BHUPENDRA NATH MUKERJI Vs. MONOHAR MUKERJI
May 5, 1921
PEDDAPALAYAM BODACHARI ALIAS VENKATRAYA CHARI Vs. PEDDAPPALAYAM MUNIYACHARI
August 17, 1921
PEOPLE S INDUSTRIAL BANK LIMITED Vs. GOVIND DAS DUBE
February 10, 1921
PEOPLES INDUSTRIAL BANK, LD IN LIQUIDATION Vs. BJALPA PRASAD
February 9, 1921
PERIANAYAGI AMMAL Vs. ARATNAVELU MUDALIAR
November 22, 1921
PHULCHAND Vs. KANDHYA LAL
August 9, 1921
PINGALI VENKATARAMANA REDDI BY HIS AUTHORISED AGENT BRAHMANDA NARASIMHA RAU Vs. KOTIGARI MRANGIAH CHETTI
May 3, 1921
PITTA BALARAMANAIDU Vs. PITTA SANGANNAIDU
November 15, 1921
POCHAI RAI Vs. EMPEROR
March 3, 1921
PONNALAGU KONAN Vs. SINNIAH ODAYAN
August 10, 1921
POTHARI ILLATH MADHAVAN NAIR Vs. CHALIKADAVATH PAKKISSAN THOTIYIL ABDUR RAHIMAN
November 23, 1921
POTHI KANDIYIL VATTOLI KALANDAR Vs. KELOTH VATTOLI PUTHOORAM KALANDAR
April 1, 1921
PRAFULLA NATH TAGORE Vs. TCTWEEDIE, RECEIVER
July 1, 1921
PRAMATHA NATH BOSE Vs. BHUBAN MOHAN BOSE
March 16, 1921
PRANJIVAN HARGOVAN Vs. BAI BHIKHI
February 2, 1921
PRANRAM MOOKERJEE Vs. MAHARAJKUMAR JAGADISH NATH RAY
April 22, 1921
PRASANNA KUMAR RAY Vs. NIRANJAN RAY
February 7, 1921
PRASANNAMAYI DEBI Vs. BAIKUTHA NATH CHATTORAJ
April 14, 1921
PRASANNO KUMAR MANDAL Vs. NILAMBAR MANDAL
February 17, 1921
PROBHAT CHANDRA BISWAS Vs. GOPAL CHANDRA MUKHERJI
June 28, 1921
PROBODH CHANDRA MITTER Vs. HARISH CHANDRA NASKAR
March 4, 1921
PROBODH KUMAR DATTA Vs. MOHIM CHANDRA ROY
March 4, 1921
PROFULLA CHANDRA GHOSE Vs. BABURAM MANDAL
July 19, 1921
PROFULLA NATH TAGORE Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
May 17, 1921
PUBLIC PROSECUTOR Vs. PARAMANDI
February 10, 1921
PULIN BIHARI ROY Vs. MAHENDRA CHANDRAGHOSAL
August 24, 1921
PULPATI HANUMAYA Vs. RAVURI RAMAYYA
January 24, 1921
PURNA CHANDRA DAS Vs. JOY LAL PAYADA
January 3, 1921
PURNA CHANDRA DUTT Vs. INDRA CHANDRA ROY
July 13, 1921
PUSARAPU VENKATA REDDAYYA Vs. THORAM YARAKAYYA
February 18, 1921
QASIM ALI Vs. EMPEROR THROUGH THE DISTRICT JUDGE OF SAHARANPUR
January 11, 1921
R C SEN Vs. TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA
January 21, 1921
R M A R A R M ARUNACHALA CHETTIAR, BR AGENT SUBRAMANIAM CHETTIAR,ATTACHING CREDITOR Vs. PANCHALI PADAYACHI
December 20, 1921
R M M S T VAIRAVAN CHETTIAR Vs. MLMRAMA NATHAN CHETTIAR
April 20, 1921
R M P PALANIAPPA CHETTY Vs. MSAPLPALANIPPA CHETTY
August 2, 1921
RABIA BIBI WIDOW OF SHARIFF WALAD SULEMAN MEMAN Vs. GANGADHAR VISHNU PURANIK
November 9, 1921
RABIABIBI Vs. GANGADHAR VISHNU PURANIK
November 9, 1921
RADAH MADHO LALJI Vs. RAM SEWAK
January 18, 1921
RADHA KANTA DAS NANAK Vs. PRAKASH CHANDRA DUTT
July 5, 1921
RADHA KRISHNA DAS Vs. MATIYAR RAHAMAN
December 6, 1921
RAGHUBIR SINGH Vs. MUSAMMAT LAKHAN
January 25, 1921
RAGHUNANDAN RAI Vs. RAGHUNANDAN PANDE
May 6, 1921
RAGHUNATH SHIVAJI KULKARNI Vs. RAMCHANDRA NARAYAN JOSHI
August 5, 1921
RAHIM BUX PARAMANIK Vs. EMPEROR
August 12, 1921
RAHMAT ULLAH Vs. RAI SAHEB CHAUDHRI DHARAM SINGH
December 21, 1921
RAHMATULLAH Vs. EMPEROR
January 7, 1921
RAI CHARAN BHUIYA Vs. DEBI PROSAD BHAKUT
August 3, 1921
RAIPUR MANUFACTURING CO LTD Vs. JOOLAGANTI VENKATASUBBA RAO VEERASAMI AND CO
March 22, 1921
RAJA BHUPENDRA NARAIN SINGH BAHDUR Vs. MADAR BUX SHEIKH
August 23, 1921
RAJA JOTE KUMAR MUKERJEE Vs. JADU NATH BOSE
July 28, 1921
RAJA MAKUND SINGH Vs. GOPI PRASAD
June 14, 1921
RAJA MUHAMMAD ABUL HASAN KHAN SINCE DECEASED Vs. LACHMI NARAIN
March 13, 1921
RAJA PEARY MOHAN MUKERJI Vs. MONOHAR MUKERJI
April 19, 1921
RAJA RAI BHAGVAT DAYAL SINGH; RAM RATAN SAHU Vs. RAM RATAN SAHU; RAJKUMAR BARHAMDEO NARAIN SINGH
November 11, 1921
RAJA RAO Vs. ANANTHANARAYANAN CHETTY
November 22, 1921
RAJA SASHIKANTA ACHARYYA Vs. RAJA SARAT CHANDRA RAI CHAUDHURI
August 25, 1921
RAJA SASI KANTA ACHARJYA BAHADUR Vs. SANDHYA MONI DASYA
August 10, 1921
RAJAH MUTHU KRISHNA YACHENDRA BAHADUR Vs. WHNURSE
May 4, 1921
RAJAMMAL IYER Vs. KRISHNASWAMY AIYENGAR
August 1, 1921
RAJANI KANTA SHAHA Vs. IDRIS THAKUR
April 12, 1921
RAJENDRA KUMAR BOSE Vs. BISWARUP DEY
May 17, 1921
RAJENDRA LAL GHOSE Vs. RAKHAL DAS ROY
March 22, 1921
RAJESWARI DASI Vs. PULIN BEHARY MITTRA
June 16, 1921
RAJKALI Vs. GOPI NATH NAIK
November 25, 1921
RAJMAL RAMNARAYAN Vs. BUDANSAHEB ADULSAHEB
November 11, 1921
RAM ANAND Vs. MUSAMMAT SHEO BALA
February 18, 1921
RAM AUTAR SINGH Vs. BHAIRON GHULAM
May 14, 1921
RAM BHAWAN UPADHYA Vs. RAM SARAN CHAUBE AND DHUMAN SINGH
May 2, 1921
RAM BRICHH RAI Vs. DEOO TEWARI
November 8, 1921
RAM CHAND ALIAS RATAN SINGH Vs. MATHURA CHAND
February 2, 1921
RAM CHARAN Vs. MEWA RAM
January 14, 1921
RAM CHARAN MOHAJAN AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVE GOBINDA RAM DAS Vs. JIBAN CHANDRA SARMA
February 7, 1921
RAM DHAN Vs. PRAG NARAIN
November 25, 1921
RAM DHAN Vs. PRAYAG NARAIN
March 2, 1921
RAM DHARI UPADHIA Vs. BABULAL UPADHIA
March 3, 1921
RAM GHULAM Vs. MUSAMMAT MENDA
January 21, 1921
RAM GOPAL Vs. ABDUL HAKIM KHAN
December 9, 1921
RAM KANAI PAL Vs. PURNA CHANDRA ALIAS JONESWAR PODDAR
July 15, 1921
RAM KUMAR Vs. GOKUL PRASAD HAR PRASAD
November 10, 1921
RAM KUMAR MAZUMDAR AND ON HIS DEATH HIS HEIR AND LEGAL REPRESENTATIVE SITAL CHANDRA MAZUMDAR AND RAM DUDAL (DULAL IN VAKALATNAMAH) MOZUMDAR Vs. MOHIM CHANDRA DUTTA
December 8, 1921
RAM LAKHAN SINGH Vs. LALA MEWA LAL
February 8, 1921
RAM LAL Vs. DEO RAJ
July 26, 1921
RAM NARAIN Vs. MUHAMMAD AKBAR
November 24, 1921
RAM PAL Vs. MUSAMMAT BATASHIA
June 27, 1921
RAM PRASAD Vs. EMPEROR
September 29, 1921
RAM PROSAD CHIMONLAL Vs. ANUNDJI AND CO
July 27, 1921
RAM SAHAI Vs. CHHOTEY LAL
March 16, 1921
RAM SAHAI Vs. EMPEROR
April 15, 1921
RAM SAHAI Vs. PARBHU DAYAL
May 12, 1921
RAM SAKHI RAM Vs. EMPEROR
June 13, 1921
RAM SARAN CHOUBE Vs. LALJI UPADHYA
May 2, 1921
RAM SARAN ROY Vs. SHOSHI BHUSAN GHOSE
November 18, 1921
RAM SARUP Vs. BHARAT SINGH
May 31, 1921
RAM SARUP Vs. EMPEROR
June 25, 1921
RAM SUBHAG SINGH Vs. DIP NARAIN SINGH
July 19, 1921
RAM SUKH Vs. MRSLEO NEAL
December 13, 1921
RAM SURAT MISRA Vs. GUR PRASAD
February 10, 1921
RAMA SHANKAR PRASAD Vs. GHULAM HUSAIN
April 9, 1921
RAMABHADRA NAIDU Vs. KADIRIYASAMI NAICKER
February 25, 1921
RAMALAGU SERVAI Vs. SOLAI SERVAI
January 17, 1921
RAMASAMI AIYANGAR Vs. NARAYANA AIYANGAR
May 9, 1921
RAMASAMI IYENGAR Vs. MVKUPPUSAMI IYER
February 14, 1921
RAMASAMI KONAN Vs. KULANDAI VELU PILLAI
October 25, 1921
RAMAYYA Vs. KOTAMMA AND SIX ORS
December 22, 1921
RAMCHANDRA VENKATESH SHOLAPURR Vs. SHRINIVAS KRISHNA KULKARNI
November 3, 1921
RAMESH CHANDRA SIRKAR Vs. MOHIM CHANDRA GUHA DER BARUA
March 2, 1921
RAMESHAR Vs. KHUNNI LAL
May 4, 1921
RAMESHWAR Vs. MATHURA PRASAD
November 9, 1921
RAMESHWAR DAS Vs. SRI LAL
November 10, 1921
RAMKISHORE Vs. JAINARAYAN
July 11, 1921
RAMNATH DWARKANATH WAIWOODE Vs. RAMRAO BALKRISHNA DHOTRE
July 15, 1921
RAMRAJ SINGH Vs. RABI PRASAD
March 21, 1921
RANA MAHATABSINGH SINGH Vs. BADAN SINGH
April 21, 1921
RANCHHOR DAS Vs. HAR KISHAN DAS
April 6, 1921
RANI DHANDEI KUAR Vs. CHHOTU LAL
August 1, 1921
RANI HEMANGINI DEBI Vs. SARAT RUNDARI DEBYA
August 11, 1921
RASH BEHARI GANGULLY Vs. SHABHARANJAN SAMADDAR
August 10, 1921
RATAN LAL Vs. BIRJBHUKAN SARAN
January 31, 1921
RATAN SINGH Vs. EMPEROR
August 9, 1921
RATANCHAND DHARAMCHAND Vs. GOBIND LALL DUTT
July 12, 1921
RATANLAL BHOLARAM Vs. GULAMHUSEN ABDULALI
September 27, 1921
RATHNATHANNI Vs. SOMASUNDARA MUDALIAR
January 19, 1921
RAYAPATI VENKATASUBBA RAO Vs. KALAPATAPC NARAYANA RAO
December 22, 1921
RE ALBERT FELIX SELDANA, INSOLVENT EX PARTE RAI SUKHLAL KARNANI BAHADUR Vs. THIS OFFICIAL ASSIGNEE OF CALCUTTA
March 17, 1921
RENTALA VEERRAZU Vs. KURUVELLA SUBHARAYUDU
February 28, 1921
ROMESH CHANDRA DAS Vs. SARADA KRIPA LAL
June 7, 1921
RUNG LAL KALOORAM Vs. KEDAR NATH KESRIWAL
July 11, 1921
RUP NARAIN Vs. SHEO PRAKASH
January 5, 1921
RUP NARAIN ALIAS RUPAI PATHAK Vs. PARTAP PATHAK
July 20, 1921
RUSSA ENGINEERING WORKS, LTD Vs. BHADRESWAR DAS
February 7, 1921
RUSTOMJI DINSHAW BILLIMORIA Vs. DOSIBAI RUSTOMJI MASTER
June 21, 1921
S N RAGUNATHASWAMY IYENGAR Vs. SGOPAU RAO
August 31, 1921
S R M S T R M RAMASWAMI CHETTIAR THROUGH HIS AUTHORISED AGENT KUPPAN AYYANGAR Vs. TSRAMASWAMI AIYANGAR, OFFICIAL RECEIVER
December 7, 1921
S R M S T R M RAMASWAMI CHETTIAR THROUGH HIS AUTHORIZES AGENT KUPPAN AYYANGAR Vs. TSRAMASWAMI IYENGAR, OFFICIAL RECEIVER, MADURA
December 7, 1921
S RAMAKRISHNA PILLAI Vs. KRISHNASWAMI PILLAI
December 20, 1921
S T M R MURUGAPPA CHETTIAR Vs. PONNUSWAMI PILLAI
March 29, 1921
SABABATHI PATHAN Vs. PERUMAL PADAYACHI AND ANRAND NATESE THEVAN
January 27, 1921
SABAPATHY PATHAN Vs. PERUMAL PADAYACHI
January 27, 1921
SABIR HUSAIN Vs. EMPEROR
March 12, 1921
SABITRI THAKURAIN Vs. SAVI
January 20, 1921
SABITRI THAKURAIN Vs. SAVI
January 26, 1921
SACHINDRA NATH ROY Vs. MAHARAJ BAHADUR SINGH
July 12, 1921
SACHINDRA NATH ROY Vs. MAHARAJ BAHADUR SINGH
July 5, 1921
SADASUKH GAMBHIRCHAND Vs. BAIJNATH HARNANDRAI
May 25, 1921
SADAY CHANDRA JANA Vs. PORESH NATH GHOSE
July 22, 1921
SADHU CHARAN PAL Vs. INDRA MOHAN MISTARI
April 12, 1921
SAGAR MAL Vs. EMPEROR THROUGH BHUKAN SARAN
December 19, 1921
SAHEB RAM Vs. MUSAMMAT GOBIND
January 25, 1921
SAIBESH CHANDRA SARKAR Vs. MOHARAJADHIRAJ SIR BEJOY CHAND MOHATAP BAHADUR
December 16, 1921
SAILENDRA MOHAN DUTT Vs. DHARANI MOHAN ROY
November 30, 1921
SAILENDRA NATH MITRA Vs. RAM CHARAN PAL
March 16, 1921
SAIYED MUHAMMAD HANEEF Vs. BISRI PRASAD AND MUHAMMAD ASKARI
June 30, 1921
SAIYED MURTAZA HUSAIN Vs. ZIAUL HASAN
February 1, 1921
SAIYID AHMAD BEG Vs. DHARMUN RAI
January 21, 1921
SAMBASIVA PILLAI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF SOUTH ARCOT
February 15, 1921
SAMBASIVAM PILLAI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
February 15, 1921
SANATON SANT Vs. DINABANDHU GIRI
July 22, 1921
SANJIB CHANDRA SANYAL Vs. SANTOSH KUMAR LAHIRI
July 22, 1921
SANKARA NAINAR PILLAI Vs. PUTHIYA VEETTIL THANGAMMA
February 23, 1921
SANKARAN NAMBUDRIPAD Vs. SANKARAN NAIR
February 28, 1921
SANKARANARAYANA PILLAI Vs. PUTHIYA VETTIL THANGAMMA
February 23, 1921
SANTOSH BALA DEBI Vs. RAM CHANDRA GHATI
December 12, 1921
SANUMAN Vs. EMPEROR
February 21, 1921
SAQIB HUSAIN Vs. NAND KISHORE ALIAS ANANDI PERSHAD
April 18, 1921
SARABJIT SINGH Vs. RAJ KUMAR RAI
June 14, 1921
SARADA KRIPA LALA Vs. HORENDRA KUMAR DAS
July 21, 1921
SARAJ KUMAR ACHARJI CHOWDHURY Vs. UMED ALI HOWLADAR; GOPAL CHANDRA SAHA
June 7, 1921
SARANGA SESHA NAIDU Vs. PERIASAMI ODAYAR
February 2, 1921
SARAT CHANDRA MAITI Vs. BIBHABATI DEBI
August 22, 1921
SARAT CHANDRA SARKAR Vs. MAIHAR STONE AND LIME CO LTD
April 15, 1921
SARAT CHUNDER GUPTA Vs. KANAI LAL CHUCKERBUTTY
May 4, 1921
SARBESWAR PATRA Vs. MAHARAJA SIR BIJOY CHAND MAHATAP
June 17, 1921
SARJU PRASAD Vs. RAM SARUP
January 24, 1921
SAROJINI DAS Vs. HARIDAS GHOSH-DEFENDANT
April 14, 1921
SASTI CHARAN CHAKERBUTTY Vs. AKUBJAN BIBI
July 12, 1921
SAT NARAIN SINGH Vs. KAYASTHA TRADING AND BANKING CORPORATION LD
January 22, 1921
SATINDRA NATH BANERJI Vs. SIVA PRASAD BHAKAT
July 11, 1921
SATIS CHANDRA GHOSH Vs. KALIDASI DASI
July 15, 1921
SATISH CHANDRA DAS Vs. UMESH NARAIN CHOWDHURY
July 21, 1921
SATISH CHANDRA MUKHERJEE Vs. JOYRAM ROY
April 22, 1921
SECRETARY OF STATE FOR INDIA Vs. DILSIZIAN FRERES
January 12, 1921
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. MOULVI WAZED ALI KHAN PANI
July 22, 1921
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. ANNADA MOHAN ROY
June 17, 1921
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. SYED AHMAD BADSHA BAHADUR
April 11, 1921
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. RAJA OF VENKATAGIRI
July 15, 1921
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. RAJA OF VIZIANAGARAM
December 19, 1921
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. MAHARAJA OF BURDWAN
July 19, 1921
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF NORTH ARCOT Vs. SYED AHMAD BADSHA SAHIB BAHADUR
May 9, 1921
SEERANGATHUNI Vs. BAVA VAITHILINGA MUDALIAR
January 10, 1921
SEKHARIPURAM GRAMOM KRISHNA AIYAR Vs. NAMIASSAN VEETIL MAYANKUTTI
September 15, 1921
SENAJI KAPURCHAND Vs. PANNAJI DEVICHAND
September 14, 1921
SERAJUDDIN HALDAR Vs. ISAB HALDAR
April 15, 1921
SETH ROSHAN LAL Vs. MUHAMMAD MASHKUR ALI KHAN AND ANRAND; MUHAMMAD TAHSIN ALI KHAN
April 27, 1921
SETHUPATHI AVERGAL Vs. KUPPUSAMI IYER
May 13, 1921
SEWDUTRAI NARSARIA Vs. TATA SONS LTD
July 23, 1921
SEWRATAN Vs. KRISTO MOHAN SHAW
January 13, 1921
SHADI JAN Vs. WARIS ALI
February 24, 1921
SHAHABAJ MANDAL Vs. BHAJAHARI NATH
May 4, 1921
SHAIKH TABRIJ Vs. KEDAR NATH DUTTA; GDRUDAS KUNDU CHAUDHURY
April 28, 1921
SHAMBHU NATH Vs. LALA BADRI DAS
January 7, 1921
SHAMSHER SINGH Vs. PYARE LAL
December 9, 1921
SHANKAR BALKRISHNA TORNE Vs. SOUTH INDIAN RAILWAY
June 23, 1921
SHANKAR BALKRISNA TORNE Vs. SOUTH INDIAN RAILWAY
June 21, 1921
SHANKAR LAL Vs. EMPEROR
August 13, 1921
SHANMUKA NADAN 1 TO 5 MINORS BY THEIR MOTHER AND GUARDIAN 6TH APPT Vs. ARUNACHALA CHETTY (THROUGH HIS AGENT SHANMUGAVELAYUDHAM PILLAI )
August 25, 1921
SHANMUKA NADAN BY GUARDIAN SWARNAMMAL Vs. ARUNACHELAM CHETTY
August 25, 1921
SHARIF AHMAD Vs. QABUL SINGH
February 28, 1921
SHASHI BHUSAN SHAW Vs. HARI NARAIN SHAW
February 23, 1921
SHEIK MOHIDIN SAHIB Vs. RAMASWAMI CHETTI
February 14, 1921
SHEIKH ARABULLA Vs. SUNAMANI DAS
February 22, 1921
SHEIKH HABIBUL RAHMAN Vs. MUSAMMAT RASUL BANDI
February 10, 1921
SHEIKH KALLU Vs. NADIR BAKSH
August 4, 1921
SHEIKH KARIM BUX Vs. DWARAKANATH KAR
February 25, 1921
SHEIKH MOHIDIN SAHIB Vs. RAMASWAMI CHETTY
February 14, 1921
SHEIKH MUHAMMD YAKUB Vs. BECHU AHIR
December 6, 1921
SHEIKH SHACHUNI Vs. SHIEKH BASIR AND NURJAN BEWA
August 12, 1921
SHEO MANGAL Vs. MUSAMMAT HULSA
November 5, 1921
SHEO PARGASH OJHA Vs. KESHO PRASAD SINGH
July 19, 1921
SHEO RAM PANDE Vs. SHEO RATAN PANDE
April 15, 1921
SHEO RATAN PANDE Vs. SHEO RAM PANDE; LACHMINIA PANDAIN
April 15, 1921
SHEO SARAN CHAUDHRI Vs. RAM LAGAN DAS
July 11, 1921
SHIAM SARUP Vs. NAND RAM
March 30, 1921
SHIAM SUNDER Vs. EMPEROR
May 20, 1921
SHIB KUMAR Vs. SHEO GHULAM
November 21, 1921
SHIB LAL Vs. MUNNI LAL
July 11, 1921
SHIB LAL GIR Vs. THAKUR DAMBER SINGH
August 1, 1921
SHIKRI PRASAD Vs. AZIZ ALI
July 18, 1921
SHIVA KUMARI DEVI Vs. BECHARAM LAHIRI
April 18, 1921
SHIVAPPA PASSA SAVADE Vs. RAMCHANDRA NARSISNH DESHPANDE
February 28, 1921
SHODAN SINGH Vs. BHAGWAN SINGH
February 28, 1921
SHOLAPUR MUNICIPALITY Vs. SHANKAR SHESHBHAT AMBALJI
July 4, 1921
SHRINIVAS LINGO NADGIR, LAXMANRAO MADHAVRAO JAHAGIRDAR AND LAKSHMAN NARSINGRAO JAHAGIRDAR Vs. SECRETARY OF STATE FOR INDIA
September 16, 1921
SHYAM LAL Vs. MUSAMMAT LALLI
December 8, 1921
SIBA PROSAD DAS CHAUDHURY Vs. KAZIMUDDIN SARKAR
December 12, 1921
SIDHANATH MARTAND NADGIR Vs. CHIKO BHAGWANTRAO NADGIR
January 21, 1921
SINNANAN CHETTY Vs. SIVAKAMI AMMAL
August 11, 1921
SISTLA SUBBAYYA Vs. PATA PITCHANNA ALIAS PITHAYYA
December 13, 1921
SITA RAM TIWARI Vs. KATWARI
March 18, 1921
SITABAI ZUKAPPA MHETRE Vs. KESHAVRAO PARVATRAO KATE
December 2, 1921
SITAL CHANDRA MAJHI Vs. PARBATI CHARAN CHAKRABARTI
August 18, 1921
SITAL PROSAD PODDAR Vs. KAIFUT SHEIKH
December 1, 1921
SITALA DAS MUKERJEE, MINOR, BY RIS MOTHER AND NEXT FRIEND BIRAJ LAKSHMI DEVI Vs. BHUT NATH NASKER
May 23, 1921
SITALAKSHMI AMMAL Vs. KRISHNASWAMY IYER
November 17, 1921
SITARAM BHAURAO DESHMUKH Vs. JIAUL HASAN SIRAJUL KHAN
May 9, 1921
SITARAM SAKHARAM MANGLE Vs. LAXMAN VISHNU KETKAR
February 21, 1921
SITLA BAKHSH SINGH Vs. SITAL SINGH
January 24, 1921
SOHAN PAL, MUNNA LAL Vs. EAST INDIAN RAILWAY COMPANY
November 30, 1921
SONA SHEIKH Vs. NAIB ALI SHEIKH
March 10, 1921
SONTAYANA GOPALA DASU AND THREE ORS Vs. INAPATALUPULA RAMI
January 21, 1921
SONTYANA GOPALA DASEE (DEAD) Vs. INAPUTALAPULA RAMI
January 21, 1921
SOTI SURAJ MAL Vs. THAN SINGH
August 9, 1921
SREE RAJAH BOLLAPRAGADA VENKATA LAKSHMAMMA GARU Vs. CHINTAPALLI ACHIREDDI
January 25, 1921
SREEMUTTY SASHIMUKHI DASI Vs. SREEMUTY MONMOHINI DASI
December 15, 1921
SREEMUTTY TARAMONI CHAUDHURANI Vs. CHARU CHANDRA CHADNHURI
March 18, 1921
SRI GADADHARA DAS BAVAJI MAHANT OF BALAJI MUTT Vs. SURYANARAYANA PATNAIK
February 10, 1921
SRI LAL Vs. RAMESHWAR DAS
November 10, 1921
SRI NEWAS Vs. RAMDEO
April 14, 1921
SRI RAJAH BOLLAPRAGADA VENKATA LAKSHMAMMA GARU Vs. CHINTAPALLI ACHI REDDI
January 21, 1921
SRI RAJAH INUGANTI VENKATA RAJAGOPALA SURYARAO BAHADUR GARU Vs. SRI RAJAH DATLA VENKATA SURYANARAYANA JAGAPATHI BAHADUR GARU
February 16, 1921
SRI RAJAH VENKATA RAMIAH APPA RAO BAHADUR, ZAMINDAR GARU OF NUZVID Vs. LANKA LAKSHMINARAYANA
February 21, 1921
SRI RAJAH VENKATARAMIAH APPA RAO BAHADUR, ZAMINDAR GURU OF NUZVID Vs. LAKSHMINARAYANA
February 21, 1921
SRI SRI SRI VARADARAJA SOORU HARISCHENDANA DEO BAHADUR ZEMINDAR OF TARLA Vs. KANDA BARIKIVADU
January 27, 1921
SRI THAKUR RADHA MADHO LALJI THROUGH RAM DASS Vs. RAM SEWAK
January 18, 1921
SRI THAKURJI MAHARAJ BIRAJMAN MANDIR THAKURDUARA Vs. HIRDE NARAIN
April 4, 1921
SRI THAKURJI THROUGH PARMESHWAR DASS Vs. NANDA AHIR
April 8, 1921
SRIMATI CHARUSILA DASI Vs. SRIMATI MRINALINI DASI AND SRIMATI JADUMANI DASI
March 2, 1921
SRIMATI HAIMABATI DEVI Vs. PRAN KRISHNA BANERJEE
August 3, 1921
SRIMATI INDRAMANI DASI Vs. SURENDRA NATH MONDAL
August 4, 1921
SRIMATI KATYANI DEVI; IDOLS LAKHI JANARDAN Vs. UDAY KUMAR DAS; SRIMATI KATYANI DEBI
May 31, 1921
SRIMATI KIRANMOYI DASI Vs. RAMA NATH PAL
February 2, 1921
SRIMATI KRISHNA BHAMINI DASI Vs. SRIMATI BRAJA MOHINI DASI
February 7, 1921
SRIMATI LAKSHMI SUNDARI Vs. NITYANANDA DHUPI
February 24, 1921
SRIMATI PRAMILA DEVI Vs. CHANDRA SHEKHAR CHATTERJI
January 31, 1921
SRIMATI SARASHIBALA DASSI, ADMINISTRATRIX TO THE ESTATE OF HER HUSBAND JATINDRA MOHAN KUMAR Vs. CHOONI LAL GHOSE
November 23, 1921
SRIMATI SASIMUKHI CHOWDHURANI Vs. SRIMATI SARASWATI SEN GUPTA,
December 14, 1921
SRIMATI THAKAMANI DASI Vs. PITAMBAR BHUIYA
May 11, 1921
SUBBA GOUNDAN Vs. KRISHNAMACHARI
December 14, 1921
SUBBARAMA AIYAR Vs. APTVEERABADRA PILLAI
March 14, 1921
SUBBARAYA PILLAI Vs. CDDEVASAHAYAM PILLAI
October 26, 1921
SUBBAYYAR Vs. FIRM OF KMSUBBARAYALUA IYER AND SON, MADURA, BYMANAGING PARTNER KMSRKUPPUSWAMI IYER
April 26, 1921
SUBRAMANIA CHETTY Vs. CHIDAMBARA MUDALI
April 20, 1921
SUBRAMANIA GURUKKAL Vs. AMMAKKANNU AMMAL
April 11, 1921
SUBRAMANIA GURUKKAL Vs. RAMAKRISHNA AIYAR
March 29, 1921
SUBRAMANIA IYER Vs. APTVEERABADRA PILLAI
March 14, 1921
SUBRAMANIA KARAYALAM Vs. VMSIVASUBRAMANIA PILLAI
March 29, 1921
SUBRAYA BHANDARY Vs. JANARDHANA BHANDARY
February 3, 1921
SUDHANYA SANTRA Vs. BASANTA KUMAR SIRCAR
August 2, 1921
SUDHIR CHANDRA DAS Vs. RASSESWARI CHAUDHURI
May 25, 1921
SUGANCHAND SAVAICHAND Vs. MOTILAL DURGAPRASAD
July 16, 1921
SUJATALLI NYAMATALLI Vs. EMPEROR
December 7, 1921
SUKHI Vs. GHULAM SAFDAR KHAN
April 19, 1921
SUKHLAL KARNANI Vs. OFFICIAL ASSIGNEE OF CALCUTTA
August 23, 1921
SUKHNANDAN SINGH Vs. EMPEROR
December 16, 1921
SUKHPAL SINGH Vs. HAJI ABDUR RAHMAN
May 17, 1921
SUKUMAR CHATTERJEE Vs. MUFIZUDDIN AHMED
January 5, 1921
SUNDAR BIBI Vs. RAJ INDRA NARAIN SINGH
May 2, 1921
SUNDARAM ALIAS MYTHEENBIBI Vs. MAMSA MAVUTHAR, SHEIKKASIM MAVUTHAR
February 22, 1921
SUNDER SPINNER Vs. MAKAN BHULA
June 24, 1921
SUNEHRI Vs. EMPEROR
August 13, 1921
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. LALIT MOHAN SINGHA ROY
April 25, 1921
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. SHYAM SARDAR BHUMIJ
July 12, 1921
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS, BENGAL Vs. JSMULL
July 21, 1921
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS; NITYANANDA DAS; SARAT CHANDRA GHOSH Vs. BARODA KANTA; MANORANJAN MAJUMDAR
May 3, 1921
SURAJ MULL AGARWALLA Vs. EMPEROR ON THE COMPLAINT OF THE ASSAM RAILWAY AND TRADING CO LTD
January 11, 1921
SURAJ PRASAD Vs. GANESH RAM
April 12, 1921
SURENDRA MOHAN SINHA Vs. KARTICK CHANDRA SEN
June 14, 1921
SURENDRA PROSAD LAHIRI CHOUDHURI Vs. AFTABUDDIN AHMED
March 4, 1921
SURISETTI BUTCHAYYA Vs. RAJA PARTHASARATHY APPA RAO
July 11, 1921
SURJAN SINGH Vs. MUSAMMAT CHATURA KUNWAR
December 15, 1921
SURJYA NARAIN CHOWDHURY Vs. KUNJA BEHARY MAL; KAILAS MANDAL
April 8, 1921
SUSHIL CHANDRA DAS AND CO Vs. SITA RAM NATH MAL
March 30, 1921
SYAMA CHARAN BORMAN Vs. NAROTTAM BORMAN
August 12, 1921
SYED HABIBUR RAHMAN CHOWDHURY Vs. SYED ALTAF ALI CHOWDHURY
March 9, 1921
SYED MOHAMMED NURAL HUQ Vs. BAKSU MANDAL AND KORBAN CHOUDHRY
December 8, 1921
SYEEDUDDIN Vs. LATIFUNNISSA AND MUSAMMAT SHAFIUNNISSA
August 4, 1921
T A SESHA IYER Vs. SNSRINIVASA AYYAR
March 30, 1921
T C BALAKRISHNA AYYAR Vs. PICHAMUTHU PILLAI
August 3, 1921
T K SREENIVASA AIYANGAR Vs. KUPPUSWAMI AIYANGAR
February 25, 1921
T L RANGIAH CHETTY Vs. TGOVINDASAMI CHETTY
March 24, 1921
T S MAHAMMAD HUSSAIN SAHEB BAHADUR Vs. MAHAMMAD ABDUL RAHIM BEG SAHIB
October 6, 1921
T S VENKATRAMA AIYAR Vs. VCHENDRASEKARA AIYAR
January 5, 1921
T V CHAKRAPANI AIYANGAR Vs. GOVERNMENT OF INDIA REPRESENTED BY THE COLLECTOR OF TANJORE
September 1, 1921
T V KOTHANDARAMA REDDIAR Vs. CHINNASWAMI REDDY
January 10, 1921
T V TULJARAM ROW Vs. TARAMACHANDRA ROW
May 9, 1921
TADEPALLI SUBBA RAO GARU Vs. SRI BALUSU BUCHI SARVARAYUDU
April 28, 1921
TALIKONDA LAKSHMINARASIMHAM Vs. TALIKONDA VENKATARATNAYAMMA
October 13, 1921
TAMESHWAR PRASAD Vs. MAHARAJ SINGH
February 26, 1921
TANSUKH RAI Vs. SRI GOPAL
May 20, 1921
TARA PRASANNA SEN Vs. SHAUDI BIBI
April 8, 1921
TARABCHAND Vs. MADRAS AND SOUTHERN MAHRATTA RAILWAY COLIMITED
March 15, 1921
TARACHAND Vs. MADRAS AND SOUTHERN MAHRATTA RAILWAY COMPANY LIMITED
March 15, 1921
TARAMONI CHAUDHURANI Vs. GOPAL DAS CHAUDHURI
July 22, 1921
TARIGOPALA NAGIAH Vs. KOMMINENI SESHAMMA
July 27, 1921
TARIGOPULA NAGIAH Vs. KOMINENI SESHAMMA
July 27, 1921
TATA IRON AND STEEL COMPANY Vs. CHIEF REVENUE AUTHORITY, BOMBAY
August 22, 1921
TEJ BALI SINGH SINCE DECEASED Vs. BAIJNATH PRASAD SINGH
February 7, 1921
THACHARAKAVIL MANAVIKRAMAN TIRUMALPAD RAJA AVERGAL Vs. NOOR MAHOMED SAIT
April 22, 1921
THAKUR JANG BAHADUR SINGH Vs. THAKUR HANWANT SINGH
March 18, 1921
THANNERU GANGAYYA Vs. BOMMADEVARA SUBBAMMA
April 6, 1921
THINA SHANMUGA MOOPANAR Vs. MONA CHUNA NANA SUBBAYYA MOOPANAR
December 7, 1921
THIRUMALASSERI KOTTAYIL SREEDHARAN VALIA RAJAH STYLED CHURARAN OF ISWARAMANGALAM AMSHAM Vs. PARAKKAT ALIAS KARUTHEDATH ALIASPARAPALLI ALIAS KANDARATH ILLATH KARNAVAN AND MANAGER KUNHUNNI ALIAS NARAYANAN NAMBUDRIPAD
March 3, 1921
THIRUVENKATASAMI IYENGAR Vs. PAVADAI PILLAI
May 26, 1921
TIKAM SINGH Vs. NATHU
February 28, 1921
TIRUMALAI SAVURI NAICKER Vs. ROYAR ALIAS KACHIRAYA THEVAR
January 21, 1921
TOYO MENKA KAISHA LTD Vs. CHABILDAS NATHUBHAI
November 2, 1921
TRAILOKYA NATH BANERJEE Vs. RADHARANJAN ALIAS BONOMALI BHATTACHARJEE
May 20, 1921
TRIMBAK GANGADHAR GOKHALE Vs. RAMCHANDRA TRIMBAK KIRTANE
January 28, 1921
TUNGABAI GOPAL DESAI Vs. KRISHNAJI RAMCHANDRA DESHPANDE
December 7, 1921
TUSTU MONDAL Vs. KENARAM MONDAL
August 2, 1921
UDOY CHANDRA BASU Vs. MAHAMMAD ALI BEPARI
December 13, 1921
ULFAT RAI Vs. KANHAIYA LAL
December 17, 1921
ULLATTUTHEDI CHOYI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL (THROUGH THE COLLECTOR OF MALABAR)
May 10, 1921
UMA CHAND SETT Vs. KANAI LAL SETT AND ANRAND; SRIMATI NITTYA MOYE DASSI
April 18, 1921
UMAYYATHANTAGATU PUTHEN VEETIL KUNHI KADIR Vs. EMPEROR
November 16, 1921
UMMATHU Vs. PATHUMMA
February 23, 1921
UNDE RAJAHA RAJE RAJAH VELUGOTI SREE GOVINDA KRISHNA YACHENDRULAVARU RAJAH OF VENKATAGIRI BAHADUR Vs. THATIKOLA SUBBIAH
September 15, 1921
UNION INDIAN SUGAR MILLS CO LTD Vs. JAI DEO
August 10, 1921
UTTAMRAM VITHALDAS Vs. THAKORDAS PARSHOTTAMDAS
July 1, 1921
VACUUM OIL COMPANY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
December 16, 1921
VADDIPARTHI NARAYANAMURTHY Vs. CADIMSETTI APPALANARASIMHULU
August 10, 1921
VAIDYANATHASWAMY IYER Vs. NATESA MALAVARAYAN
April 4, 1921
VAIRAVAN CHETTIAR REPRESENTED BY RAMASAMI CHETTIAR Vs. SRINIVASACHARIAR
February 14, 1921
VAITHINATHA AYYAR (DEAD) Vs. GOVINDASWAMI ODAYAR
March 9, 1921
VAITHINATHA IYER (DEAD) Vs. GOVINDASWAMI ODAYAR
August 11, 1921
VALI ASMAL Vs. AUMALJI
June 6, 1921
VALLABHDAS NARAYANJI Vs. SPECIAL LAND ACQUISITION OFFICER FOR RAILWAYS
June 30, 1921
VALLABHDAS TULSIDAS Vs. NAGARDAS JUTHABHAI
September 23, 1921
VANCHINATHA AIYAR Vs. RAJAGOPALA AIYAR
January 18, 1921
VANCHINATHA IYER Vs. RAJAGOPALA IYER
January 18, 1921
VARADA RAMASWAMI Vs. VUMMA VENKATARATNAM
December 9, 1921
VEDACHELA MUDALIAR Vs. SUBRAMANIA MUDALIAR
July 7, 1921
VELLAIYAMMAL BIBI Vs. KOOLAYANNA ROWTHAN
March 23, 1921
VENDNAM RAMAYYA Vs. KOSURU KOTAMMA
December 22, 1921
VENKATA NARASIMHA RAJU GARU Vs. KUPPU CHETTI
January 25, 1921
VENKATA ROW Vs. TULJARAM ROW
November 8, 1921
VENKATACHALAPATHI AIYAR Vs. CHINA MUNA CHAKRAPANI AIYAR
November 22, 1921
VENKATARAMA AYYAR Vs. CHANDRASEGARA AYYAR
January 5, 1921
VENKATESH DAMODAR MOKASHI Vs. MALLAPPA BHIMAPPA CHIKKALKI
December 2, 1921
VENKU CHETTIAR Vs. DORAISAMI CHETTIAR
March 1, 1921
VENTALA VERRARAZU Vs. KURUVELLA SUBBARAYUDU
February 28, 1921
VIDYA VARUTHI THIRTHA Vs. BALUSAMI AYYAR
July 5, 1921
VINAYAK DATTATRAYA JOSHI Vs. GANESH ANANT HASABNIS
July 6, 1921
VINAYAK KESHAV GULVE Vs. BALA SHIVRAM HINGNE
December 8, 1921
VINAYAKARO MORESHWAR NATU Vs. GYANOBA HARIBA NAVALE
July 19, 1921
VISHNU RAMCHANDRA JOSHI Vs. GANESH KRISHNA SATHE
January 7, 1921
VISHNU VINAYAK VAZE Vs. SECRETARY OF STATE FOR INDIA
December 6, 1921
VISHVANATH GANESH JAVDEKAR Vs. GIPRAILWAY
March 2, 1921
VITHALADAS NAROTTAM BHATT Vs. HANSRAJ AMARCHAND
September 24, 1921
VITHALDAS BHAGVANDAS Vs. NAGUBAI MJOSHI
June 10, 1921
VITHALDAS BHAGWANDAS Vs. MURTAJA HUSEIN
December 21, 1921
VITHOBA MAHIPATI DHABADE Vs. BALKRISHNA SAKHARAM KULKARNI MINOR BY HIS GUARDIAN KHANDO GOVIND KULKARNI
January 20, 1921
W A COLLARD Vs. MARIE AGNES COLLARD
December 16, 1921
W J REES Vs. JOHN YOUNG
February 16, 1921
YAD RAM Vs. BALDEO SINGH
July 20, 1921
YADAO Vs. NAMDEO
June 3, 1921
YAGNASAMI IYER ALIAS AYYAVAYYAR Vs. KCHIDAMBARANATHA MUDALIAR
December 22, 1921
YAKUB ALI CHOWDHURI Vs. RAI RAJ KUMAR DUTTA BAHADUR
December 14, 1921
YASIN ALI MIRDHA Vs. RADHAGOBINDA CHOWDHURY
August 21, 1921
YEDITHA BHUPATIRAJU Vs. BHAVARAJU VENKATARATNAM
April 9, 1921
YOSEF DAVID VARULEKAR Vs. MOSES SOLOMON TALKAR
December 23, 1921
ZIPRU CHINDHU SHIMPI Vs. BOMTYA DAGADU KUMBHAR
September 2, 1921