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Case Index
Title
Date
AISHWARYA RAI Vs. JIGMI PHUNCHOK BHUTIA
April 3, 2021
AMIRUN NISA Vs. SINGTAM NAGAR PANCHAYAT
March 2, 2021
AMRIT SINGHI Vs. RADHEY SHYAM SWAMI
July 1, 2021
ANITA SHERPA Vs. STATE OF SIKKIM
June 1, 2021
ARUN CHETTRI Vs. STATE OF SIKKIM
March 10, 2021
BAL KRISHNA DANGAL Vs. STATE OF SIKKIM
July 7, 2021
BIJAY CHETTRI Vs. STATE OF SIKKIM
September 24, 2021
BIKASH RAI Vs. STATE OF SIKKIM
May 10, 2021
BIR BAHADUR MANGER Vs. STATE OF SIKKIM
August 16, 2021
BISHAL BISHWAKARMA Vs. STATE OF SIKKIM
August 14, 2021
BISWAJIT GOPAL ROY Vs. SIKKIM UNIVERSITY
August 3, 2021
BRANCH MANAGER, HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. NARAPATI SHARMA (DHAKAL)
June 25, 2021
BRANCH MANAGER, NATIONAL INSURANCE COMPANY Vs. KRISHNA BAHADUR KAMI
July 6, 2021
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. ROHIT KUMAR GURUNG
July 3, 2021
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. LAXMI PRASAD CHETTRI
November 1, 2021
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. ARJUN RAI
July 1, 2021
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. GEETA KHATIWARA
December 20, 2021
CENTRAL BUREAU OF INVESTIGATION Vs. PRATAP MAKHIJA
March 24, 2021
CENTRAL REFERRAL HOSPITAL, MANIPAL Vs. MANI KUMAR SUBBA
October 8, 2021
CHANDRA BAHADUR KATWAL Vs. STATE OF SIKKIM
October 20, 2021
CHANDRA BIR GURUNG Vs. PRATAP SINGH GURUNG
October 20, 2021
CHANDU SHERPA Vs. SUNITA RAI
July 8, 2021
CHIEF OF THE ARMY STAFF Vs. SECRETARY, LAND REVENUE & DISASTER MANAGEMENT DEPT.
June 23, 2021
CHIEF OF THE ARMY STAFF Vs. SECRETARY, LAND REVENUE RESPONDENTS & DISASTER MANAGEMENT DEPARTMENT, GOVERNMENT OF SIKKIM
October 7, 2021
CHODEN KAZI Vs. STATE OF SIKKIM
November 18, 2021
CHODEN KAZI Vs. STATE OF SIKKIM
June 24, 2021
CHOPHEL LEPCHA Vs. STATE OF SIKKIM
March 12, 2021
COMMISSIONER OF CENTRAL EXCISE Vs. GERMAN REMEDIES LTD.
February 24, 2021
COMMISSIONER OF CENTRAL EXCISE, SILIGURI Vs. ZYDUS HEALTHCARE
April 5, 2021
D.B. THAPA Vs. URBAN DEVELOPMENT & HOUSING DEPARTMENT
March 17, 2021
DAWA PHUTI BHUTIA Vs. STATE OF SIKKIM
August 17, 2021
DECHEN ONGMU BHUTIA Vs. SIKKIM PUBLIC SERVICE COMMISSION
September 1, 2021
DEEPEN CHETTRI Vs. STATE OF SIKKIM
January 19, 2021
DEW KUMAR CHETTRI Vs. STATE OF SIKKIM
August 21, 2021
DEWEN SHARMA LUITEL Vs. STATE OF SIKKIM
October 19, 2021
DILIP CHETTRI Vs. STATE OF SIKKIM
March 12, 2021
DILIP GOEL Vs. STATE OF SIKKIM
September 29, 2021
DILLI RAM DAHAL Vs. STATE OF SIKKIM
July 28, 2021
DILLI RAM SHARMA Vs. STATE OF SIKKIM
March 26, 2021
DINKU KHATI Vs. KAMAL KUMARI SUBBA
July 20, 2021
DORJEE TSHERING LEPCHA Vs. STATE OF SIKKIM
March 1, 2021
DURGA GUPTA Vs. STATE OF SIKKIM
September 2, 2021
EXECUTIVE ENGINEER, CENTRAL WATER COMMISSION Vs. MAYA DEVI DARJEE
August 24, 2021
GAMMON ENGINEERS AND CONTRACTORS PRIVATE LIMITED Vs. LANCO TEESTA HYDRO POWER LIMITED
January 30, 2021
GAMMON ENGINEERS AND CONTRACTORS PRIVATE LIMITED Vs. LANCO TEESTA HYDRO POWER LTD.
March 1, 2021
GANESH SHARMA Vs. STATE OF SIKKIM
January 25, 2021
GANGTOK MUNICIPAL CORPORATION Vs. UNION OF INDIA
October 22, 2021
GARJA MAN SUBBA Vs. STATE OF SIKKIM
September 23, 2021
GLENMARK PHARMACEUTICALS LIMITED Vs. UNION OF INDIA
November 24, 2021
HARI PRASAD THAPA Vs. CONTROLLER OF EXAMINATIONS
July 24, 2021
HIMAL MATCH CO. PVT. LTD. Vs. KIRAN AGARWAL
September 16, 2021
IN RE : CLOSURE OF ENTRY POINT FOR THE PUBLIC OF SYARI BY THE ARMY AT GANJU LAMA DWAR, SYARI Vs. IN RE : CLOSURE OF ENTRY POINT FOR THE PUBLIC OF SYARI BY THE ARMY AT GANJU LAMA DWAR, SYARI
October 21, 2021
IN RE : COVID 19 MANAGEMENT Vs. IN RE : COVID 19 MANAGEMENT
September 15, 2021
IN RE : LACK OF ELECTRICITY AND WATER SUPPLY AT LOWER LUING, EAST SIKKIM Vs. IN RE : LACK OF ELECTRICITY AND WATER SUPPLY AT LOWER LUING, EAST SIKKIM
April 1, 2021
IN RE: RELEASE OF WATER FROM DIKCHU HYDELPOWER PROJECT. Vs. CHIEF SECRETARY, GOVERNMENT OF SIKKIM, GANGTOK
March 1, 2021
IN RE: REMOVAL OF ILLEGAL RELIGIOUS STRUCTURES Vs. .
July 8, 2021
IN RE: REMOVAL OF ILLEGAL RELIGIOUS STRUCTURES Vs. IN RE: REMOVAL OF ILLEGAL RELIGIOUS STRUCTURES
July 8, 2021
IN RE: SUSPENSION OF FLIGHT OPERATIONS FROM PAKYONG AIRPORT Vs. IN RE: SUSPENSION OF FLIGHT OPERATIONS FROM PAKYONG AIRPORT
October 26, 2021
JIGMI PHUNCHOK BHUTIA Vs. AISHWARYA RAI
March 6, 2021
JIGMI PHUNCHOK BHUTIA Vs. AISHWARYA RAI
April 3, 2021
JIGMI PHUNCHOK BHUTIA Vs. AISHWARYA RAI
August 3, 2021
JINA MANGER Vs. STATE OF SIKKIM
July 7, 2021
JOSEPH TAMANG Vs. TUSHAR GAJANAN NIKAHARE
November 17, 2021
JYOTI AGARWAL Vs. STATE OF SIKKIM
August 16, 2021
JYOTI AGRAWAL Vs. STATE OF SIKKIM
October 20, 2021
KALA DEVI SUBBA Vs. STATE OF SIKKIM
April 6, 2021
KARMA JIGME DAWA Vs. UNION OF INDIA
March 2, 2021
KARMA SHERPA Vs. STATE OF SIKKIM
February 5, 2021
KARMAPA CHARITABLE TRUST Vs. STATE OF SIKKIM
April 5, 2021
KHARGA BAHADUR RIZAL Vs. SURAJ RAI
June 3, 2021
KRISHNA KUMARI CHETTRI Vs. STATE OF SIKKIM
September 27, 2021
KUBER RAJ RAI Vs. SARAN THAPA
September 14, 2021
LALIT RAI Vs. STATE OF SIKKIM
April 16, 2021
LINKWELL TELESYSTEMS PVT. LTD. Vs. STATE OF SIKKIM
June 9, 2021
LOPSONG LAMA YOLMO Vs. STATE OF SIKKIM
April 16, 2021
MAHESHWAR SINGH Vs. STATE OF SIKKIM
April 20, 2021
MAKRAJ LIMBOO Vs. STATE OF SIKKIM
January 7, 2021
MALIKA RAI Vs. SIRI BAHADUR BHUJEL
March 1, 2021
MANAGING DIRECTOR, SIKKIM POWER DEVELOPMENT CORPORATION Vs. SENIOR BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD.
August 18, 2021
MANI KUMAR SUBBA Vs. STATE OF SIKKIM
September 15, 2021
MANISHA KARKI Vs. DAULAT KHATIWADA
March 1, 2021
MANJU CHETTRI Vs. STATE OF SIKKIM
October 21, 2021
MAYA DEVI DARJEE Vs. SHASHANK BHUSHAN EXECUTIVE ENGINEER IN-CHARGE SIKKIM INVESTIGATION DIVISION CENTRAL WATER COMMISSION
October 30, 2021
MD. NASIRUDDIN ANSARI Vs. ABHAY KUMAR SINGH
March 2, 2021
MIKAL BHUJEL ALIAS RUBEEN Vs. STATE OF SIKKIM
April 17, 2021
MOHAN SINGH RAI Vs. STATE OF SIKKIM
February 24, 2021
MUNNI DEVI Vs. DUL DUL PRASAD
July 27, 2021
NAINA KALA SHARMA Vs. DEEPAK KUMAR RAI
March 4, 2021
NAINA KALA SHARMA Vs. DEEPAK KUMAR RAI
August 9, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. DECHEN ONGMOO LEPCHA
March 19, 2021
NAW RAJ BHATTARAI Vs. STATE OF SIKKIM
April 3, 2021
NIRMAL KUMAR SUBBA Vs. STATE OF SIKKIM
August 13, 2021
NORBU DOMA BHUTIA Vs. CHIEF SECRETARY, GOVERNMENT OF SIKKIM, SECRETARIAT OFFICE
August 16, 2021
NORTH EAST GROUP OF ENGINEERS Vs. GENERAL MANAGER, BHARAT SANCHAR NIGAM LIMITED
August 6, 2021
OLD RUMTEK MONASTERY FILED Vs. LAMA KARMA DORJEE
July 5, 2021
P.N. VERMA Vs. PEMA CHOKI LAKAR
April 1, 2021
PADAM BAHADUR BARDEWA Vs. STATE OF SIKKIM
November 25, 2021
PEMA TSHERING BHUTIA Vs. STATE OF SIKKIM
November 12, 2021
PHURBA LHAMU TAMANG Vs. STATE OF SIKKIM
February 26, 2021
PRASHANT SHARMA Vs. STATE OF SIKKIM
August 11, 2021
PRATIK BISWAKARMA Vs. STATE OF SIKKIM
October 23, 2021
PRETHIVI RAJ RAI Vs. SECRETARY, SIKKIM NATIONALIZED TRANSPORT DEPARTMENT
April 23, 2021
RADHEY SHYAM SWAMI Vs. JAGAT SINGH SINGHI
July 1, 2021
RAJEN SHARMA Vs. RAJ KUMAR AGARWAL
August 2, 2021
RAJENDRA CHETTRI Vs. DEVI MAYA CHETTRI
April 17, 2021
RAJU PRASAD Vs. RAM JANAM PRASAD
July 17, 2021
RAM BAHADUR DAS Vs. STATE OF SIKKIM
July 21, 2021
RAM NARESH GIRI Vs. KRISHNAWATI DEVI
August 9, 2021
ROHIT TAMANG Vs. STATE OF SIKKIM
April 16, 2021
RV CONSTRUCTION Vs. MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
March 2, 2021
S.T. GYALTSEN Vs. KALU TAMANG
September 4, 2021
SAGAR PRADHAN Vs. STATE OF SIKKIM
May 15, 2021
SAGAR SUBBA Vs. STATE OF SIKKIM
November 10, 2021
SANCHA BAHADUR SUBBA Vs. RAMESH SHARMA
November 1, 2021
SANDHYA BASNETT Vs. SAGAR RAI
August 14, 2021
SANDHYA BASNETT Vs. SAGAR RAI
August 9, 2021
SANGAY SHERPA Vs. BHOLA NATH BHANDARI
March 4, 2021
SANJAY SEWA Vs. STATE OF SIKKIM
January 19, 2021
SANTOSH KUMAR PANDEY Vs. STATE OF SIKKIM
August 5, 2021
SAROJ PRADHAN Vs. STATE OF SIKKIM
May 21, 2021
SECRETARY, TOURISM & CIVIL AVIATION DEPARTMENT Vs. BRIJ RAJ OBEROI
November 18, 2021
SHAJAL RAI ALIAS ADRIAN Vs. STATE OF SIKKIM
March 24, 2021
SHAKUNTALA GURUNG Vs. STATE OF SIKKIM
November 18, 2021
SHANTI SUBBA Vs. JASHANG SUBBA
September 14, 2021
SHIVA KUMAR SHARMA Vs. STATE OF SIKKIM
August 2, 2021
SHOVA RAI ALIAS RUTH RAI Vs. BHARAT SCOUTS AND GUIDES
November 10, 2021
SIKKIM POWER DEVELOPMENT CORPORATION LTD. Vs. AMALGAMATED TRANSPOWER (INDIA) LTD.
October 7, 2021
SIKKIM UNIVERSITY Vs. SILAJIT GUHA
October 7, 2021
STATE OF SIKKIM Vs. JIGMEE BHUTIA
July 21, 2021
STATE OF SIKKIM Vs. SURYA BARAILY
October 8, 2021
STATE OF SIKKIM Vs. PADAM BAHADUR PANDAY
October 29, 2021
STATE OF SIKKIM Vs. KARCHEN LACHUNGPA
July 8, 2021
STATE OF SIKKIM Vs. DIPEN SUBBA
August 25, 2021
SUDEEP RAI Vs. STATE OF SIKKIM
April 5, 2021
SUJA KHILINGAY Vs. ARCHANA CHETTRI
May 10, 2021
SUN PHARMA LABORATORIES LIMITED Vs. UNION OF INDIA
February 5, 2021
SUSHIL PRADHAN Vs. STATE OF SIKKIM
January 25, 2021
T. NAGENDRA RAO Vs. STATE OF SIKKIM
September 24, 2021
TARA PRASAD SHARMA Vs. STATE OF SIKKIM
May 10, 2021
TENZING SAMCHOK BHUTIA Vs. HEALTH CARE & FAMILY WELFARE DEPARTMENT, GOVERNMENT OF SIKKIM
November 22, 2021
THOMAS ENTERPRISES Vs. YUKSOM BREWERIES LIMITED
November 1, 2021
TRILOCHAN KAPOOR SHARMA Vs. STATE OF SIKKIM
September 2, 2021
TSETEN LEPCHA Vs. STATE OF SIKKIM
September 6, 2021
TSHERING GANJAY LACHUNGPA Vs. STATE OF SIKKIM
January 25, 2021
UMESH PRASAD SHARMA Vs. ALLAHABAD BANK
September 30, 2021
UNION OF INDIA Vs. AARPEE INFRAPROJECTS (P) LTD.
August 26, 2021
VIVEK ANAND BASNETT Vs. UNION OF INDIA
March 9, 2021
VIVEK NEWANG RAI Vs. PRINCIPAL CHIEF ENGINEER-CUM-SECRETARY, ROAD & BRIDGES DEPT.
June 25, 2021