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Case Index
Title
Date
ABDUL KALAM ANSARI Vs. BOKARO STEEL PLANT
February 12, 2021
ABDUL KARIM Vs. NAUSHAD ALAM
February 2, 2021
ABDUL MAJID KHAN Vs. STATE OF JHARKHAND
December 15, 2021
ABHA RANI Vs. STATE OF JHARKHAND
July 1, 2021
ABHIRAM MAHTO Vs. STATE OF JHARKHAND
February 19, 2021
ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. BIHAR STATE CO-OPERATIVE MILK PRODUCERS FEDERATION LIMITED
July 28, 2021
AGAM KUMAR CHOUBEY Vs. STATE OF JHARKHAND
June 22, 2021
AGATHA SURIN Vs. STATE OF JHARKHAND
December 1, 2021
AGHA SAHNAWAZ Vs. AGHA SAHNAWAZ
April 8, 2021
AGRAWAL GLOBAL INFRATECH PRIVATE Vs. RAMIYA-HS (JV)
October 7, 2021
AHRAR ALAM Vs. KISHORE KUMAR MANTRI
August 9, 2021
AJAMA KHATOON Vs. MAGMA HDI GENERAL INS. CO. LTD
July 9, 2021
AJAY KUMAR GURIA SON OF ANAND GURIA Vs. STATE OF JHARKHAND
January 5, 2021
AJAY KUMAR MANDAL Vs. STATE OF JHARKHAND
March 8, 2021
AJAY PRASAD Vs. STATE OF JHARKHAND
June 30, 2021
AJIT AGARWAL Vs. STATE OF JHARKHAND
October 18, 2021
AJIT KUMAR VERMA Vs. STATE OF JHARKHAND
March 8, 2021
AKHAY KUMAR MOHANTY Vs. STATE OF JHARKHAND
March 23, 2021
AKHILESHWAR KUMAR SINGH Vs. STATE OF JHARKHAND
January 28, 2021
AKHILESHWAR SINGH Vs. STATE OF JHARKHAND
July 2, 2021
AKIB MIRDAHA Vs. STATE OF JHARKHAND
March 24, 2021
ALKA KUMARI Vs. STATE OF JHARKHAND
June 16, 2021
ALOK FUELS PVT LTD Vs. STATE OF JHARKHAND
February 5, 2021
AMALGAM STEEL AND POWER LIMITED Vs. STATE OF JHARKHAND
March 26, 2021
AMAN TIWARY Vs. UNION OF INDIA
January 29, 2021
AMARJEET KUMAR SAHU Vs. STATE OF JHARKHAND
July 14, 2021
AMARNATH MADHU Vs. STATE OF JHARKHAND
February 18, 2021
AMIT KUMAR Vs. UNION OF INDIA
February 24, 2021
AMIT KUMAR Vs. STATE OF JHARKHAND
October 7, 2021
AMIT KUMAR MISHRA Vs. STATE OF JHARKHAND
January 7, 2021
AMIT KUMAR SON OF LALJEE PRASAD PRAMANIK Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
February 8, 2021
AMIT LOHRA Vs. STATE OF JHARKHAND
February 4, 2021
AMRENDRA KUMAR Vs. STATE OF JHARKHAND
April 9, 2021
AMRESH KUMAR JHA Vs. STATE OF JHARKHAND
March 2, 2021
ANAND LUBRICATING AND PNEUMATIC SYSTEMS Vs. STATE OF JHARKHAND
June 4, 2021
ANANT KUMAR SAH Vs. STATE OF JHARKHAND
January 6, 2021
ANIL KUMAR Vs. CHIEF MANAGER
December 22, 2021
ANIL KUMAR Vs. STATE OF JHARKHAND
February 9, 2021
ANIL KUMAR Vs. STATE OF JHARKHAND
June 7, 2021
ANIL KUMAR GUPTA Vs. STATE OF JHARKHAND
December 6, 2021
ANIL KUMAR MANDAL Vs. UNION OF INDIA
March 6, 2021
ANIL KUMAR TIWARY Vs. STATE OF JHARKHAND
March 10, 2021
ANIL NAYAK Vs. STATE OF JHARKHAND
February 4, 2021
ANITA PRASAD WIFE OF SUBASH PRASAD Vs. STATE OF JHARKHAND
January 6, 2021
ANJAN GOPE Vs. STATE OF JHARKHAND
September 7, 2021
ANNAPURNA DEVI Vs. ALLAHABAD BANK
February 3, 2021
ANUGRAH NARAYAN PRASAD Vs. STATE OF JHARKHAND
January 21, 2021
ANUP KUMAR LAKHOTIA Vs. UNION OF INDIA
December 23, 2021
ANWAR ANSARI Vs. STATE OF JHARKHAND
July 20, 2021
ANWAR HUSSAIN Vs. STATE OF JHARKHAND
March 5, 2021
ARCHANA KUMARI Vs. CHAIRMAN-CUM-MANAGING DIRECTOR OF M/S. EASTERN COALFIELDS LIMITED
June 15, 2021
ARIF KHAN Vs. STATE OF JHARKHAND
June 14, 2021
ARJUN PANDEY Vs. STATE OF JHARKHAND
January 12, 2021
ARJUN PRASAD SINGH Vs. STATE OF JHARKHAND
August 12, 2021
ARJUN SHARMA Vs. STATE OF JHARKHAND
June 21, 2021
ARTI Vs. STATE OF JHARKHAND
July 28, 2021
ARUN CHANDRA DAS Vs. STATE OF JHARKHAND
January 20, 2021
ARUN KUMAR Vs. VIKAS KUMAR AGARWAL
September 7, 2021
ARUN KUMAR Vs. STATE BANK OF INDIA
March 12, 2021
ARUN KUMAR SINHA Vs. VANANCHAL GRAMIN BANK
September 9, 2021
ARUN KUMAR TIWARI Vs. STATE OF JHARKHAND
December 16, 2021
ARVIND KUMAR Vs. STATE OF JHARKHAND
January 20, 2021
ARVIND TIWARY Vs. STATE OF JHARKHAND
July 7, 2021
ARVIND YADAV Vs. STATE OF JHARKHAND
March 24, 2021
ASFAK ANJUM Vs. STATE OF JHARKHAND
July 8, 2021
ASHA RANI KERKETTA Vs. STATE OF JHARKHAND
March 25, 2021
ASHARFI SHARMA Vs. STATE OF JHARKHAND
July 6, 2021
ASHISH CHANDRA TRIGUNAIT Vs. BHARAT COOKING COAL LTD
February 1, 2021
ASHOK GHOSH Vs. STATE OF JHARKHAND
August 6, 2021
ASHOK KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
March 1, 2021
ASHOK KUMAR GULATI Vs. STATE OF JHARKHAND
December 14, 2021
ASHOK KUMAR MAHTO Vs. STATE OF JHARKHAND
June 4, 2021
ASHOK KUMAR NONIA Vs. BHARAT COKING COAL LIMITED
November 2, 2021
ASHOK KUMAR SINGH Vs. UNION OF INDIA
December 9, 2021
ASHOK PRASAD SAH Vs. STATE OF JHARKHAND
January 19, 2021
ASHUTOSH KUMAR Vs. UNION OF INDIA
February 10, 2021
ASHUTOSH KUMAR SINGH Vs. STATE OF JHARKHAND
June 15, 2021
ASHWANI SHARMA Vs. STATE OF JHARKHAND
January 13, 2021
ASHWINI KUMAR Vs. STATE OF JHARKHAND
December 20, 2021
ATIBIR INDUSTRIES CO. LTD. Vs. UNION OF INDIA
January 4, 2021
AUGUST KUMAR MEHTA Vs. STATE OF JHARKHAND
June 23, 2021
AVINASH KUMAR Vs. STATE OF JHARKHAND
July 23, 2021
BABITA DEVI Vs. STATE OF JHARKHAND
October 18, 2021
BABLU KHAN Vs. STATE OF JHARKHAND
June 22, 2021
BABLU MIRDHA Vs. STATE OF JHARKHAND
August 6, 2021
BABLU SHARMA Vs. DAMODAR VALLEY CORPORATION
October 5, 2021
BABULAL MARANDI Vs. SPEAKER, JHARKHAND VIDHAN SABHA
January 19, 2021
BABUNAND PRASAD Vs. STATE OF JHARKHAND
February 24, 2021
BABY DEVI Vs. STATE OF JHARKHAND
December 16, 2021
BACHASPATI MISHRA Vs. STATE OF JHARKHAND
January 19, 2021
BADAL CHANDRA PATHAK SON OF LATE SAGAR NAND PATHAK Vs. STATE OF JHARKHAND
February 5, 2021
BAGA TIRKEY Vs. PINKI LINDA
April 8, 2021
BAIJU RAM RAWANI Vs. STATE OF JHARKHAND
November 1, 2021
BALDEO BEDIA Vs. CENTRAL COALFIELDS LIMITED
June 7, 2021
BALDEO SINGH Vs. STATE OF JHARKHAND
February 19, 2021
BALESHWAR HANSDA SON OF SUFAL HANDSA Vs. STATE OF JHARKHAND
January 15, 2021
BALRAM SAHU Vs. STATE OF JHARKHAND
January 21, 2021
BANKE BIHARI SINGH Vs. STATE OF JHARKHAND
February 23, 2021
BASANT PRASAD Vs. STATE OF JHARKHAND
August 26, 2021
BASANTI DEVI Vs. UNION OF INDIA
January 4, 2021
BASDEO RAWANI Vs. BHARAT COKING COAL LTD.
March 2, 2021
BASUDEO MAHTO Vs. STATE OF JHARKHAND
December 17, 2021
BELI BARAIK Vs. STATE OF JHARKHAND
April 9, 2021
BHARAT C. VYAS Vs. STATE OF JHARKHAND
December 8, 2021
BHARAT COKING COAL LIMITED Vs. LAL MOHAN SINGH
August 9, 2021
BHARAT PETROLEUM CORPORATION LIMITED Vs. SHARMA FILING STATION
March 22, 2021
BHASKER ELECTRIC COMPANY Vs. CENTRAL BANK OF INDIA
December 20, 2021
BHASWATI SHARMA Vs. STATE OF JHARKHAND
March 16, 2021
BHIM RAM Vs. STATE OF JHARKHAND
November 29, 2021
BHIM SAHU Vs. STATE OF JHARKHAND
December 6, 2021
BHIM SINGH Vs. STATE OF JHARKHAND
July 13, 2021
BHIMSEN AGARWAL Vs. STATE OF JHARKHAND
August 3, 2021
BHOLA BHUIYAN Vs. EMPLOYER IN RELATION TO THE MANAGEMENT OF MURLIDIH COLLIERY
January 6, 2021
BHOLA RANA Vs. STATE OF JHARKHAND
July 23, 2021
BHUWNESHWAR SAH Vs. STATE OF JHARKHAND
January 20, 2021
BIBI RAJIAULLAH Vs. MD.RETAZ
January 18, 2021
BIJALI RAM Vs. STATE OF JHARKHAND
June 23, 2021
BIJOY SHANKAR MISHRA Vs. STATE OF JHARKHAND
December 7, 2021
BIKASH CHETTRI Vs. STATE OF JHARKHAND
July 1, 2021
BIMAL KARAK Vs. BIDYUT KUMAR LASKAR
August 23, 2021
BIMLA KUMARI Vs. UNION OF INDIA
March 25, 2021
BINAY KUMAR Vs. STATE OF JHARKHAND
January 27, 2021
BINAY KUMAR GUPTA Vs. STATE OF JHARKHAND
July 2, 2021
BINAY KUMAR SAW Vs. STATE OF JHARKHAND
August 4, 2021
BINAY PRASAD Vs. STATE OF JHARKHAND
July 26, 2021
BINAY SINGH SONS OF LATE PARASNATH SINGH Vs. STATE OF JHARKHAND
January 15, 2021
BINDESHWAR RAM Vs. COAL MINES PROVIDENT FUND ORGANIZATION
March 3, 2021
BINOD KUMAR Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH
January 13, 2021
BINOD KUMAR LAL Vs. STATE OF JHARKHAND
January 20, 2021
BINOD KUMAR SINGH Vs. UNION OF INDIA
June 8, 2021
BINOD MANDAL Vs. STATE OF JHARKHAND
June 21, 2021
BIPIN KUMAR Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY
June 7, 2021
BIRENDRA KUMAR Vs. STATE OF JHARKHAND
February 15, 2021
BIRENDRA SINGH Vs. STATE OF JHARKHAND
July 29, 2021
BISHWANATH PRASAD Vs. STATE OF JHARKHAND
January 5, 2021
BISHWANATH SHUKLA Vs. JHARKHAND STATE HOUSING BOARD
September 20, 2021
BISWAJIT GORAI Vs. STATE OF JHARKHAND
March 9, 2021
BITTU ANSARI Vs. STATE OF JHARKHAND
February 12, 2021
BIVASH CHANDRA THAKUR Vs. STATE OF JHARKHAND
December 23, 2021
BONA XALXO Vs. STATE OF JHARKHAND
March 16, 2021
BORO HANSDA Vs. STATE OF JHARKHAND
January 22, 2021
BRAJ BHUSHAN NARAYAN TIWARY Vs. BIRSA AGRICULTURE UNIVERSITY
January 20, 2021
BRAJ BHUSHAN SAHAY Vs. STATE OF JHARKHAND
February 17, 2021
BRAJ BHUSHAN SAHAY Vs. STATE OF JHARKHAND
December 17, 2021
BRAJ KISHORE SHASTRI Vs. STATE OF JHARKHAND
June 23, 2021
BRANCH MANAGER, M/S NEW INDIA ASSURANCE COMPANY LTD Vs. SUDAMA DEVI
July 24, 2021
BRIJ BHUSHAN RAI Vs. JHARKHAND STATE HOUSING BOARD
March 1, 2021
BRIJ KUMAR MISHRA Vs. STATE OF JHARKHAND
December 21, 2021
BUDHDEO SINGH Vs. UNION OF INDIA
May 4, 2021
BUNGE INDIA PVT. LTD. Vs. STATE OF JHARKHAND
July 8, 2021
CENTRAL COALFIELDS LIMITED Vs. CUSTOM EXCISE AND APPELLATE TRIBUNAL
February 17, 2021
CENTRAL COALFIELDS LIMITED Vs. SUSHMA KUMARI
January 18, 2021
CENTRAL COALFIELDS LIMITED Vs. BALESHWAR BEDIA
July 13, 2021
CENTRAL COALFIELDS LIMITED Vs. ANITA KUMARI
October 7, 2021
CENTRAL UNIVERSITY OF JHARKHAND Vs. ISWAR CHAND BIDYASAGAR
July 28, 2021
CHANDA HEMBROM Vs. STATE OF JHARKHAND
September 3, 2021
CHANDI SINGH MUNDA Vs. STATE OF JHARKHAND
December 20, 2021
CHANDO RAM Vs. STATE OF JHARKHAND
February 12, 2021
CHANDRA SHEKHAR MANDAL Vs. STATE OF JHARKHAND
April 17, 2021
CHANDRASHEKHAR SINGH Vs. STATE OF JHARKHAND
August 12, 2021
CHETAN ADESARA Vs. SANTOSH KUMAR VERMA
July 9, 2021
CHHOTE RAM NAYAK Vs. STATE OF JHARKHAND
July 28, 2021
CHHOTI MAHRA Vs. ISHWARI PODDAR
October 18, 2021
CHINTA DEVI Vs. STATE OF JHARKHAND
July 8, 2021
CHIRAGUDDIN SHEIKH Vs. STATE OF JHARKHAND
February 19, 2021
CHOTA DUGO HEMBRAM Vs. STATE OF JHARKHAND
February 11, 2021
CHUNDRI DEVI Vs. STATE OF JHARKHAND
January 4, 2021
CONFEDERATION OF REAL ESTATE DEVELOPERS ASSOCIATION OF INDIA Vs. UNION OF INDIA
May 13, 2021
D.P. SINHA Vs. COAL INDIA LIMITED
March 2, 2021
DARA PRASAD MAHATO Vs. STATE OF JHARKHAND
August 5, 2021
DARBARI YADAV Vs. STATE OF JHARKHAND
December 14, 2021
DARSHANA STONE WORKS Vs. STATE OF JHARKHAND
January 14, 2021
DASHRATH PRASAD MAHTO Vs. CHAIRMAN CUM MANAGING DIRECTOR, BHARAT COKING COAL LIMITED
June 17, 2021
DATA TECH, RANCHI Vs. STATE OF JHARKHAND
August 8, 2021
DATA TECH. Vs. STATE OF JHARKHAND
January 21, 2021
DAVID KHARIA Vs. BHALERIA KEKETTA
July 27, 2021
DEBJANI MUKHERJEE Vs. STATE OF JHARKHAND
January 13, 2021
DEEPAK KUMAR MAHTO Vs. STATE OF JHARKHAND
January 15, 2021
DEEPAK SINGH Vs. COAL INDIA LIMITED
February 26, 2021
DEV DUTT RAI Vs. UNION OF INDIA
March 1, 2021
DEV PRABHA CONSTRUCTION PVT. LTD Vs. BHARAT COKING COAL LIMITED
February 18, 2021
DEV PRABHA CONSTRUCTION PVT. LTD. Vs. BHARAT COKING COAL LIMITED
June 9, 2021
DEVDUTTRAI Vs. UNION OF INDIA
October 4, 2021
DEVEN SURIN Vs. STATE OF JHARKHAND
December 22, 2021
DEVENDRA NATH RAI Vs. COAL INDIA LIMITED
January 27, 2021
DHANBAD COLLIERY KARAMCHARI SANGH Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF THE PATHERDIH COAL
February 10, 2021
DHARM PRAKASH ARYA Vs. STATE OF JHARKHAND
December 14, 2021
DHARMENDRA RAJAK Vs. STATE OF JHARKHAND
August 31, 2021
DHUDHESHWAR NATH SINGH @ DUDHESHWAR NATH SINGH Vs. UNION OF INDIA
April 8, 2021
DILIP KUMAR Vs. RANCHI MUNICIPAL CORPORATION
August 9, 2021
DILIP KUMAR PASWAN Vs. C.M.D, CENTRAL COALFIELDS LIMITED
January 19, 2021
DILIP KUMAR SINGH Vs. STATE OF JHARKHAND
March 10, 2021
DILIP KUMAR SINGH Vs. SMT. CHANDA KUMARI
March 17, 2021
DILIP PRASAD JAISWAL Vs. STATE OF JHARKHAND
February 24, 2021
DINESH KUMAR RAJAK Vs. UNION OF INDIA
January 13, 2021
DINESH KUMAR YADAV Vs. UNION OF INDIA
March 9, 2021
DINESH PRASAD ROY Vs. UNION OF INDIA
January 18, 2021
DIPAK MODAK Vs. STATE OF JHARKHAND
May 12, 2021
DIWAKAR KRISHNA PARIHAST Vs. STATE OF JHARKHAND
November 18, 2021
DIWESH NARAYAN RAIZADA Vs. COAL INDIA LIMITED
January 18, 2021
DOMA MUNDA Vs. STATE OF JHARKHAND
April 9, 2021
DR. BISHNUDEO LAL DASS Vs. UNION OF INDIA
June 17, 2021
DUBRAJ HEMBRAM Vs. STATE OF JHARKHAND
October 7, 2021
DULARI DEVI Vs. JIALAL BHANDARI
June 30, 2021
DURGA PRASAD Vs. STATE OF JHARKHAND
June 4, 2021
DURYODHAN MAHTO Vs. STATE OF JHRKHAND
August 23, 2021
EMPLOYERS IN RELATION TO THE MANAGEMENT OF KATRAS AREA OF M/S BHARAT COKING COAL LIMITED Vs. SHANTI KUMARI
January 18, 2021
EMPLOYERS IN RELATION TO THE MANAGEMENT OF KUSUNDA AREA OF M/S BHARAT Vs. THEIR WORKMAN SREECHAND PRASAD
January 12, 2021
EMPLOYERS IN RELATION TO THE MANAGEMENT OF STEEL AUTHORITY OF INDIA LIMITED Vs. THEIR WORKMEN, PLANT
August 23, 2021
FAGUNI KAMIN Vs. M/S.CENTRAL COALFIELDS LIMITED
March 22, 2021
FARIDA KHATOON Vs. STATE OF JHARKHAND
July 5, 2021
FARIYAAD FOUNDATION Vs. GOVERNMENT OF JHARKHAND
January 15, 2021
FERDINAND KISPOTTA Vs. STATE OF JHARKHAND
January 21, 2021
FIROZ AKHTAR Vs. UCO BANK
August 24, 2021
FRANCIS DAUNT Vs. STATE OF JHARKHAND
December 22, 2021
FUDI RAY Vs. STATE OF JHARKHAND
February 19, 2021
FULENA DEVI Vs. STATE OF JHARKHAND
March 1, 2021
FULESHWAR MAHTO Vs. STATE OF JHARKHAND
January 8, 2021
FULO HADIN, DAUGHTER OF LATE RADHIA HADIN Vs. JHARKHAND MINERAL AREA DEVELOPMENT AUTHORITY
February 26, 2021
GANESH GORAIN Vs. STATE OF JHARKHAND
August 5, 2021
GANESH KUMHAR Vs. STATE OF JHARKHAND
June 22, 2021
GANESH MAHTO Vs. CENTRAL COALFIELDS LTD
February 9, 2021
GANGAMANI KUMARI Vs. JHARKHAND STATE PARAMEDICAL COUNCIL
August 3, 2021
GANGESHWAR MISHRA Vs. STATE OF JHARKHAND
March 18, 2021
GANPAT KUMAR Vs. STATE OF JHARKHAND
January 11, 2021
GAUOR KUMAR DAS Vs. STATE BANK OF INDIA
October 8, 2021
GAURANGA DUTTA Vs. THE STATE OF JHARKHAND
March 17, 2021
GAURI SHANKAR CHOUBEY Vs. STATE OF JHARKHAND
December 21, 2021
GAURI SHANKAR PRASAD SINGH Vs. STATE OF JHARKHAND
March 2, 2021
GAUTAM KUMAR Vs. JHARKHAND STATE FOOD & CIVIL SUPPLIES CORPORATION LTD.
June 24, 2021
GAUTAM MAHANTY Vs. JAYSHREE MAHANTY
February 9, 2021
GIRISH RAWANI Vs. STATE OF JHARKHAND
February 12, 2021
GOPAL PRASAD Vs. STATE OF JHARKHAND
January 19, 2021
GOPAL PRASAD MOHANTY Vs. STATE OF JHARKHAND
August 11, 2021
GOPICHAND ORAON Vs. STATE OF JHARKHAND
November 30, 2021
GOURI DEVI Vs. STATE OF JHARKHAND
March 16, 2021
GOURI JILANI Vs. CHANCELLOR, RANCHI UNIVERSITY
February 9, 2021
GOVIND RAJU Vs. UNION OF INDIA
February 25, 2021
GOVIND TURI Vs. UNION OF INDIA
December 2, 2021
GREEN RAY INTERNATIONAL LIMITED Vs. STATE OF JHARKHAND
March 16, 2021
GUDDU KUMAR SINGH Vs. STATE OF JHARKHAND
May 12, 2021
GULAB PRASAD KUSHWAHA Vs. STATE OF JHARKHAND
September 14, 2021
GULAM SHADIK Vs. STATE OF JHARKHAND
June 14, 2021
GULLU MAHATO SON OF LATE JHUNU MAHATO Vs. STATE OF JHARKHAND
January 15, 2021
GUPTESHWAR PRASAD Vs. STATE OF JHARKHAND
March 8, 2021
HAHAWATI DEVI Vs. STATE OF JHARKHAND
August 5, 2021
HANUMANT CONSTRUCTION PVT. LTD Vs. BHARAT COKING COAL LIMITED
September 22, 2021
HARENDRA PRASAD GOND Vs. UNION OF INDIA
June 14, 2021
HARI CHARAN RAJAK Vs. STATE OF JHARKHAND
January 6, 2021
HARIDWAR PRASAD BHAGAT Vs. STATE OF JHARKHAND
February 12, 2021
HARSH MANGLA Vs. JHARKHAND STATE INFORMATION COMMISSION
February 4, 2021
HEMANT KUMAR GUPTA Vs. STATE OF JHARKHAND
September 16, 2021
HIMANSHU CHANDRA MONDAL Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
September 30, 2021
HIMANSHU KUMAR THAKUR Vs. STATE OF JHARKHAND
March 2, 2021
HIRA SINGH Vs. M/S. BHARAT COKING COAL LIMITED
January 7, 2021
HIRALAL MAHTO Vs. CENTRAL COALFIELDS LIMITED
October 7, 2021
HIRALAL SAHU Vs. STATE OF JHARKHAND
July 22, 2021
HITENDRA GOYAL Vs. STATE OF JHARKHAND
March 22, 2021
HOPANMAY MURMU Vs. COMMISSIONER
September 15, 2021
HRIDAYENDRA KUMAR Vs. STATE OF JHARKHAND
December 14, 2021
HUSSAIN MIAN Vs. STATE OF JHARKHAND
June 15, 2021
IBRAHIM ANSARI Vs. STATE OF JHARKHAND
January 22, 2021
IMTIYAZ NAZIM Vs. STATE OF JHARKHAND
July 22, 2021
INDRAJEET KAUR Vs. STATE OF JHARKHAND
October 4, 2021
INDRANI GUPTA Vs. ASHISH KUMAR GUPTA
June 25, 2021
INDRAPRASHTHA SECURITY Vs. JHARKHAND STATE AGRICULTURAL MARKETING BOARD
December 15, 2021
INTELLIGENCE SECURITY OF INDIA Vs. STATE OF JHARKHAND
April 13, 2021
IRSHAD AHMAD TANTARY Vs. UNION OF INDIA
January 27, 2021
ISHWAR DAS CHARITABLE TRUST Vs. STATE OF JHARKHAND
July 19, 2021
ISHWAR PRAKASH SAHANI Vs. STATE OF JHARKHAND
June 22, 2021
ISLAM ANSARI Vs. STATE OF JHARKHAND
March 1, 2021
ISMAIL SK Vs. STATE OF JHARKHAND
June 4, 2021
J. N. BARDHAN Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL), PATNA
May 18, 2021
JAGANNATH PRASAD SAH Vs. STATE OF JHARKHAND
March 22, 2021
JAGAT NARAYAN PRASAD Vs. STATE OF JHARKHAND
March 23, 2021
JAGAT NARAYAN UPADHYAY Vs. STATE OF JHARKHAND
July 22, 2021
JAGDISH CHANDRA SHARMA Vs. STATE OF JHARKHAND
March 2, 2021
JAGDISH PRASAD YADAV Vs. STATE OF JHARKHAND
February 1, 2021
JAGDISH SINGH DIXY Vs. STATE OF JHARKHAND
June 29, 2021
JAI BAJRANG WALEE STONE WORKS Vs. STATE OF JHARKHAND
February 23, 2021
JAI MANGAL PRASAD SINHA Vs. STATE OF JHARKHAND
September 20, 2021
JAILATA CHOUDHARY Vs. STATE OF JHARKHAND
June 18, 2021
JAIPRAKASH MANDAL Vs. STATE OF JHARKHAND
February 4, 2021
JALALUDDIN MIAN Vs. STATE OF JHARKHAND
September 6, 2021
JANAKRAJ KUAR Vs. JANAKRAJ KUAR
February 26, 2021
JANKI MAHTO Vs. STATE OF JHARKHAND
March 5, 2021
JATLU BHUIYAN Vs. CENTRAL COALFIELDS LIMITED
December 21, 2021
JAWAHAR DAS Vs. STATE OF JHARKHAND
April 8, 2021
JAWAHAR PRASAD SAO Vs. NARAYAN MISHRA, SON OF LATE GOVIND MISHRA
February 11, 2021
JAYANTA KR DEY Vs. STATE OF JHARKHAND
February 24, 2021
JAYANTI DEVI, WIFE OF KEDAR SAH Vs. STATE OF JHARKHAND
February 5, 2021
JAYANTILAL V. GADA Vs. STATE OF JHARKHAND
March 15, 2021
JHARI RANA Vs. STATE OF JHARKHAND
October 22, 2021
JHARKHAND BIJLI VITRAN NIGAM LIMITED Vs. VEXCEL COMPUTERS PRIVATE LIMITED
December 6, 2021
JHARKHAND PUBLIC SERVICE COMMISSION Vs. AKHILESH PRASAD
May 12, 2021
JHARKHAND RETIRED UNIVERSITY TEACHERS ASSOCIATION REPRESENTED Vs. STATE OF JHARKHAND
March 22, 2021
JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION LIMITED Vs. UNION OF INDIA
November 24, 2021
JHARKHAND STATE NON Vs. STATE OF JHARKHAND
March 3, 2021
JIGYASHA GUPTA, DAUGHTER OF UMESH PRASAD GUPTA Vs. STATE OF JHARKHAND
February 18, 2021
JITENDRA KUMAR Vs. ANKITA SHARMA @ THAKUR
April 6, 2021
JITENDRA KUMAR @ KAHAR @ JITENDRA KAHAR Vs. STATE OF JHARKHAND
April 8, 2021
JOBRAJ MAHTO Vs. STATE OF JHARKHAND
December 17, 2021
JOLSAN KUJUR Vs. STATE OF JHARKHAND
June 16, 2021
JOSEPH TOPNO SON OF LATE YAKUB TOPNO Vs. STATE OF JHARKHAND
February 18, 2021
JYOTISH CHANDRA SINGH Vs. STATE OF JHARKHAND
December 20, 2021
KAILASH MISHRA Vs. UNION OF INDIA
March 16, 2021
KAILASH PASWAN Vs. STATE OF JHARKHAND
February 18, 2021
KALAWATI DEVI Vs. STATE OF JHARKHAND
July 15, 2021
KALLU RAJAK Vs. STATE OF JHARKHAND
December 15, 2021
KALPU MAHTO Vs. STATE OF JHARKHAND
December 13, 2021
KAMALA KANT ARUN Vs. STATE OF JHARKHAND
June 15, 2021
KAMALDEO RAVIDAS Vs. BHARAT COKING COAL LTD
August 5, 2021
KAMESHWAR SHARMA Vs. STATE OF JHARKHAND
March 12, 2021
KAMLESH KUMAR Vs. STATE OF JHARKHAND
March 18, 2021
KANHAIYA MISHRA Vs. BINOD KUMAR SHARMA
December 3, 2021
KANHAIYA PRASAD SINGH Vs. STATE OF JHARKHAND
March 8, 2021
KARAN ROUT Vs. STATE OF JHARKHAND
June 25, 2021
KARAN ROUT @ KARAN JAISHWAL Vs. STATE OF JHARKHAND
March 19, 2021
KASHISH BHATIA Vs. STATE OF JHARKHAND
December 9, 2021
KAVITA DEVI Vs. INDIAN OIL CORPORATION LIMITED
October 28, 2021
KEDAR PASWAN Vs. UNION OF INDIA
November 18, 2021
KHAIRAT HARI, Vs. CENTRAL COALFIELDS LIMITED
August 23, 2021
KHAITU ANSARI Vs. STATE OF JHARKHAND
September 16, 2021
KHALID HUSSAIN Vs. STATE OF JHARKHAND
January 18, 2021
KHIROMANI MAHTO Vs. STATE OF JHARKHAND
March 24, 2021
KHUBHI MAHTO Vs. STATE OF JHARKHAND
June 22, 2021
KHUDA MUNDAIN Vs. UNION OF INDIA
February 12, 2021
KISHORE SINGH Vs. STATE OF JHARKHAND
January 19, 2021
KISHU MONDAL Vs. PARMANAND MONDAL
August 2, 2021
KISMANTI MINZ, DAUGHTER OF MAHAVIR MINZ Vs. JHARKHAND PUBLIC SERVICE COMMISSION, RANCHI
January 12, 2021
KOLI MANDAL Vs. STATE OF JHARKHAND
November 26, 2021
KOSHILA KUMARI Vs. STATE OF JHARKHAND
February 19, 2021
KRIPA MAHTO Vs. STATE OF JHARKHAND
March 5, 2021
KRISHN CHANDRA RAMAN Vs. STATE OF JHARKHAND
March 26, 2021
KRISHNA BALLAM TIWARY Vs. STATE OF JHARKHAND
August 2, 2021
KRISHNA GHASI Vs. STATE OF JHARKHAND
July 7, 2021
KRISHNA JALAN Vs. HARGOVIND SINGH
December 16, 2021
KRISHNA KANT KUSHWAHA Vs. STATE OF JHARKHAND
January 28, 2021
KRISHNA KUMAR PODDAR Vs. STATE OF JHARKHAND
September 10, 2021
KRISHNA LAL RUNGTA Vs. STATE OF JHARKHAND
December 14, 2021
KRISHNA MOHAN PRASAD Vs. STATE OF JHARKHAND
September 6, 2021
KUMAR PANKAJ ANAND Vs. CENTRAL UNIVERSITY OF JHARKHAND
December 21, 2021
KUMARI ARTI Vs. STATE OF JHARKHAND
November 23, 2021
KUNAL KISHOR SHARMA SON OF ARUN SHARMA Vs. STATE OF JHARKHAND
January 15, 2021
KUSH KUMAR TIWARY Vs. STATE OF JHARKHAND
March 2, 2021
LA OPALA RG LTD Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
February 4, 2021
LACCHU GANJHU Vs. STATE OF JHARKHAND
April 7, 2021
LAGU MIAN Vs. STATE OF JHARKHAND
December 3, 2021
LAKHAN HEMBROM Vs. STATE OF JHARKHAND
February 10, 2021
LAL ABHAY NATH SAHDEO Vs. STATE OF JHARKHAND
February 25, 2021
LAL BAHADUR Vs. JAMSHEDPUR ENGINEERING & MACHINE MANUFACTURE
March 1, 2021
LAL MOHAN SINGH Vs. CENTRAL COALFIELDS LIMITED
October 8, 2021
LALA MUNDA Vs. STATE OF JHARKHAND
March 26, 2021
LALA STEEL PRIVATE LIMITED Vs. STATE OF JHARKHAND
March 17, 2021
LALTA PRASAD Vs. STATE OF JHARKHAND
January 15, 2021
LAV PASWAN Vs. STATE OF JHARKHAND
August 2, 2021
LAV SINGH Vs. STATE OF JHARKHAND
August 12, 2021
LAXMAN ORAON Vs. STATE OF JHARKHAND
January 5, 2021
LAXMI KUMARI Vs. STATE OF JHARKHAND
November 2, 2021
LAXMI NARAYAN MAHATO Vs. STATE OF JHARKHAND
January 4, 2021
LILWA BHUIYAN Vs. CENTRAL COALFIELDS LIMITED
February 10, 2021
M. GOVIND RAJU Vs. UNION OF INDIA
January 20, 2021
M. KIRAN KUMAR RAO Vs. UNION OF INDIA
February 15, 2021
M.K. ENTERPRISES Vs. STATE OF JHARKHAND
December 22, 2021
M/S BCCL Vs. RAM PATI MISTRY
June 9, 2021
MAA DIWRI RICE MILL PVT. LTD Vs. STATE OF JHARKHAND
September 22, 2021
MADAN KARMAKAR Vs. STATE OF JHARKHAND
February 25, 2021
MADAN MOHAN SINGH Vs. STATE OF JHARKHAND
September 28, 2021
MADHU GOPE Vs. STATE OF JHARKHAND
October 26, 2021
MADHU KUMARI, DAUGHTER OF SARYU PASWAN Vs. STATE OF JHARKHAND
August 18, 2021
MADHUSUDAN SINGHANIA Vs. STATE OF JHARKHAND
December 10, 2021
MAHADEO GORAIN Vs. UNION OF INDIA
January 13, 2021
MAHADEO SINGH MUNDA Vs. ARJUN SINGH MUNDA
December 8, 2021
MAHENDRA NARAYAN Vs. PURNIMA DEVI
January 7, 2021
MAHENDRA NARAYAN PRASAD Vs. STATE OF JHARKHAND
April 9, 2021
MAHENDRA NARAYAN SINGH Vs. STATE OF JHARKHAND
February 18, 2021
MAHESH PRASAD SINHA Vs. GAJENDRA KUMAR DAS
April 6, 2021
MAHESH TEWARI Vs. STATE OF JHARKHAND
September 30, 2021
MAHESH YADAV Vs. STATE OF JHARKHAND
December 9, 2021
MAJHAR BAITHA Vs. STATE OF JHARKHAND
June 11, 2021
MAMTA DEVI Vs. STATE OF JHARKHAND
December 13, 2021
MAMTA KUMARI, WIFE OF SHIV CHANDRA TIWARI Vs. STATE OF JHARKHAND
January 12, 2021
MAMTA RANI Vs. RAJIV KUMAR CHOUDHARY
April 5, 2021
MANAGEMENT OF JAMSHEDPUR WORKER COLLEGE EMPLOYEES CREDIT COOPERATIVE SOCIETY LTD JAMSHEDPUR Vs. WORKMAN JITENDRA KUMAR TIWARI, SON OF SHIVNATH TIWARI
June 18, 2021
MANAGEMENT OF M/S MOTORS LIMITED (TATA ENGINEERING & LOCOMOTIVE COMPANY LTD ) NOW TATA MOTORS LTD Vs. STATE OF JHARKHAND
June 18, 2021
MANGA KACHHAP Vs. UNION OF INDIA, DEPARTMENT OF HOME
October 7, 2021
MANIPAL-TATA MEDICAL COLLEGE, JAMSHEDPUR Vs. UNION OF INDIA
May 13, 2021
MANISH KUMAR MISHRA Vs. STATE OF JHARKHAND
August 5, 2021
MANJU DEVI Vs. CENTRAL COALFIELDS LTD
February 8, 2021
MANMOHAN PRASAD SINHA Vs. STATE OF JHARKHAND
February 11, 2021
MANOJ BHAGAR Vs. STATE OF JHARKHAND
December 2, 2021
MANOJ KUMAR Vs. STATE OF JHARKHAND
March 1, 2021
MANOJ KUMAR BAKSHI Vs. STATE OF JHARKHAND
July 15, 2021
MANOJ KUMAR JAIN Vs. STATE OF JHARKHAND
December 6, 2021
MANOJ KUMAR JHA Vs. STATE OF JHARKHAND
September 8, 2021
MANOJ KUMAR VERMA Vs. STATE OF JHARKHAND
February 19, 2021
MANOJ SINGH Vs. CENTRAL COALFIELDS LIMITED
March 22, 2021
MANORAMA JHA, WIFE OF LATE DR KRISHNA BANDHU JHA Vs. STATE OF JHARKHAND
February 15, 2021
MANORMA DEVI Vs. STATE OF JHARKHAND
September 24, 2021
MANYA PALACE Vs. RANCHI MUNICIPAL CORPORATION
October 20, 2021
MARANG MAY HANSDA Vs. MINTU SINGH
February 24, 2021
MARGINA BIBI Vs. UNITED INDIA INSURANCE CO. LTD
February 22, 2021
MASANG SOREN Vs. STATE OF JHARKHAND
June 14, 2021
MATHURA THAKUR Vs. STATE OF JHARKHAND
May 6, 2021
MD AFTAB ANSARI Vs. STATE ELECTION COMMISSION
March 18, 2021
MD. ABUL QASIM Vs. STATE OF JHARKHAND
December 21, 2021
MD. AKHTAR ALI Vs. STATE OF JHARKHAND
December 7, 2021
MD. AKHTAR HUSSAIN Vs. STATE OF JHARKHAND
July 26, 2021
MD. ASGAR ALI ANSARI Vs. JHARKHAND STATE ELECTRICITY BOARD
September 7, 2021
MD. ASLAM ANSARI Vs. STATE OF JHARKHAND
February 19, 2021
MD. FAKRUDDIN SON OF LATE MOHID Vs. STATE OF JHARKHAND
March 8, 2021
MD. FIROZ ANSARI Vs. STATE OF JHARKHAND
November 23, 2021
MD. HANIF Vs. MD. TAUFIQ ALAM
December 16, 2021
MD. ISLAM Vs. STATE OF JHARKHAND
December 13, 2021
MD. ISLAM ANSARI Vs. UNION OF INDIA
January 19, 2021
MD. JAHANGIR Vs. STATE OF JHARKHAND
December 3, 2021
MD. JAWED Vs. STATE OF JHARKHAND
January 27, 2021
MD. KADIR ANSARI Vs. STATE OF JHARKHAND
March 19, 2021
MD. LATIFUR RAHMAN AZHAR Vs. STATE OF JHARKHAND
January 28, 2021
MD. MAHTAB ALAM KHAN Vs. STATE OF JHARKHAND
June 28, 2021
MD. MANOWAR HUSSAIN Vs. STATE OF JHARKHAND
January 13, 2021
MD. MANSOOR ALAM Vs. STATE OF JHARKHAND
October 21, 2021
MD. MOIZUDDIN Vs. EMPLOYER IN RELATION TO THE MANAGEMENT
February 23, 2021
MD. MOJAMMEL HAQUE Vs. STATE OF JHARKHAND
January 25, 2021
MD. MUSLIM ANSARI Vs. BRIGADIER RAVI KUMAR
December 22, 2021
MD. MUSTAQ Vs. STATE OF JHARKHAND
February 19, 2021
MD. NASIM ANSARI Vs. STATE OF JHARKHAND
July 19, 2021
MD. SABBIR Vs. STATE OF JHARKHAND
June 24, 2021
MD. SAGIR Vs. STATE OF JHARKHAND
July 6, 2021
MD. SAHNAWAJ Vs. STATE OF JHARKHAND
June 23, 2021
MD. SAMIM AKHTAR Vs. MOFIJUDDIN ANSARI
November 1, 2021
MD. ZAKIR KHAN Vs. STATE OF JHARKHAND
December 6, 2021
MD.EQUBAL Vs. MADINA BEGUM
October 7, 2021
MEENA KUMARI Vs. URMILA SINHA / VIJAY KUMAR SRIVASTAVA
July 6, 2021
MEERA DEVI Vs. STATE OF JHARKHAND
February 18, 2021
MEGHNATH PRAJAPATI Vs. STATE OF JHARKHAND
June 25, 2021
MILAN SINGH Vs. STATE OF JHARKHAND
July 5, 2021
MITHILESH KUMAR DAS Vs. STATE OF JHARKHAND
August 31, 2021
MITHILESH PRASAD SINGH Vs. STATE OF JHARKHAND
March 8, 2021
MOHAMMAD TOSIK Vs. STATE OF JHARKHAND
February 5, 2021
MOHAN KUMAR Vs. UNION OF INDIA
March 10, 2021
MOHIT SHARMA Vs. STATE OF JHARKHAND
March 1, 2021
MOJAN MAHTO Vs. STATE OF JHARKHAND
October 25, 2021
MOLINA BISWAS Vs. GENERAL MANAGER, MEDICAL SERVICES, TATA STEEL MEDICAL DIVISION
January 13, 2021
MOST RINA GHOSH Vs. STATE OF JHARKHAND
February 18, 2021
MRITUNJAY KUMAR Vs. STATE OF JHARKHAND
July 5, 2021
MUKESH KUMAR Vs. STATE OF JHARKHAND
January 7, 2021
MUKESH KUMAR Vs. JHARKHAND PUBLIC SERVICE COMMISSION, RANCHI
March 15, 2021
MUKESH KUMAR SINGH Vs. SHRI BINAY KUMAR RANJAN
October 4, 2021
MUKESH KUMAR TRIVEDI Vs. STATE OF JHARKHAND
April 9, 2021
MUKESH LOHRA Vs. STATE OF JHARKHAND
March 17, 2021
MULCHAND Vs. UNION OF INDIA
March 24, 2021
MUNI RANA Vs. CENTRAL COALFIELDS LIMITED
October 21, 2021
MUNNA ANSARI @ MD MUNNA ANSARI Vs. STATE OF JHARKHAND
April 12, 2021
MUNNA MAHTO Vs. STATE OF JHARKHAND
October 1, 2021
MUNNA PRASAD Vs. STATE OF JHARKHAND
March 8, 2021
MURARI BHAGAT Vs. STATE OF JHARKHAND
February 17, 2021
NAGARMAL MODI SEVA SADAN Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
February 23, 2021
NAGARMAL MODI SEVA SADAN Vs. STATE OF JHARKHAND
March 3, 2021
NAGESHWAR BHOGTA Vs. STATE OF JHARKHAND
April 9, 2021
NAMITA GHOSH Vs. HE STATE OF JHARKHAND
December 21, 2021
NAND KISHORE SINGH Vs. STATE OF JHARKHAND
December 23, 2021
NAND KISHORE SINGH Vs. STATE OF JHARKHAND
December 17, 2021
NAND KISHORE TURI Vs. STATE OF JHARKHAND
July 6, 2021
NARAYAN GANJHU Vs. CENTRAL COALFIELDS LIMITED
August 10, 2021
NARAYAN SINGH Vs. STATE OF JHARKHAND
December 8, 2021
NARDE PURTY Vs. STATE OF JHARKHAND
July 22, 2021
NARENDRA KUMAR AZAD Vs. JHARKHAND STATE ELECTRICITY BOARD
March 24, 2021
NARENDRA NATH SINGH Vs. STATE OF JHARKHAND
April 12, 2021
NARESH PRASAD YADAV Vs. STATE OF JHARKHAND
March 24, 2021
NATASCHA SAHU Vs. PUNJAB NATIONAL BANK
July 23, 2021
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. STATE OF JHARKHAND
July 22, 2021
NAVEEN KUMAR Vs. STATE OF JHARKHAND
March 2, 2021
NAVIN KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
March 3, 2021
NAVIN KUMAR MANDAL Vs. STATE OF JHARKHAND
March 3, 2021
NAVIN KUMAR SAHAY Vs. STATE OF JHARKHAND
July 9, 2021
NAVLAL SAHU Vs. STATE OF JHARKHAND
June 30, 2021
NAVNEET KUMAR SHISHU Vs. STATE OF JHARKHAND
September 3, 2021
NAVNEET NISCHAL Vs. STATE OF JHARKHAND
June 14, 2021
NAWAL CHANDRA GHOSE Vs. STATE OF JHARKHAND
August 23, 2021
NAWAL KUMAR YADAV Vs. SONAMUNI MARANDI
January 22, 2021
NAZIR KHAN Vs. UNITED INDIA INSURANCE CO. LTD.
March 1, 2021
NEERAJ KUMAR Vs. STATE OF JHARKHAND
February 24, 2021
NEHA KUMAR Vs. INDIAN OIL COMPANY
September 28, 2021
NEW INDIA ASSURANCE COMPANY LTD. , Vs. SUNAINA DEVI
April 7, 2021
NIRANJAN KUMAR Vs. STATE OF JHARKHAND
March 25, 2021
NIRMAL DHAROI Vs. STATE OF JHARKHAND
June 18, 2021
NISHA RANI HASSA Vs. STATE OF JHARKHAND
March 4, 2021
NIWARAN MARANDI Vs. STATE OF JHARKHAND
September 3, 2021
NOOR NISHA BIBI Vs. NOOR ISSLAM ANSARI
February 19, 2021
OM PRAKASH GUPTA Vs. STATE OF JHARKHAND
February 25, 2021
OM PRAKASH PRASAD Vs. STATE OF JHARKHAND
August 25, 2021
ORCHID MUTUAL BENEFIT LIMITED Vs. STATE OF JHARKHAND
February 18, 2021
PACHU GOPE Vs. STATE OF JHARKHAND
December 20, 2021
PADAM KUMAR JAIN Vs. STATE OF JHARKHAND
December 10, 2021
PAHALU SAHA Vs. STATE OF JHARKHAND
February 5, 2021
PANCHANAND PANDEY SON OF RAMLALLU PANDEY Vs. STATE OF JHARKHAND
February 25, 2021
PAPPU VERMA Vs. STATE OF JHARKHAND
December 21, 2021
PARAS KUMAR Vs. STATE OF JHARKHAND
March 18, 2021
PARITOSH KUMAR RAI Vs. UNION OF INDIA
February 4, 2021
PARMANAND MEHTA Vs. STATE OF JHARKHAND
January 18, 2021
PARMESHWAR DAS Vs. STATE OF JHARKHAND
January 12, 2021
PAWAN DAS Vs. UNION OF INDIA
February 22, 2021
PAWAN KUMAR Vs. STATE OF JHARKHAND
January 18, 2021
PERWEZ AKHTAR Vs. STATE OF JHARKHAND
March 1, 2021
PHOOL CHAND RAM MAHTO Vs. STATE OF JHARKHAND
August 2, 2021
PHOOL CHAND SOOD Vs. STATE OF JHARKHAND
August 18, 2021
PHOOL SINGH Vs. STATE OF JHARKHAND
August 4, 2021
PINTU MAHTO Vs. STATE OF JHARKHAND
August 6, 2021
PINTU PASWAN Vs. STATE OF JHARKHAND
August 31, 2021
PIUSH KUMAR GUPTA Vs. STATE OF JHARKHAND
January 29, 2021
PRABHAKAR MIRDHA Vs. STATE OF JHARKHAND
July 2, 2021
PRABHAT KUMAR SINGH Vs. STATE OF JHARKHAND
February 8, 2021
PRABIR KUMAR ROY Vs. BHARAT COCKING COAL LIMITED
July 9, 2021
PRADEEP KUMAR Vs. STATE OF JHARKHAND
March 18, 2021
PRADEEP KUMAR SINHA Vs. STATE OF JHARKHAND
March 23, 2021
PRADIP KUMAR KHATUWALA Vs. NAGAR PARISHAD
January 14, 2021
PRAKASH BHATTACHARJEE Vs. STATE OF JHARKHAND
March 5, 2021
PRAKASH DAS Vs. STATE OF JHARKHAND,
October 21, 2021
PRAKASH PASWAN Vs. SECRETARY, STAFF SELECTION
January 6, 2021
PRAKASH SAW Vs. STATE OF JHARKHAND
July 8, 2021
PRAMESHWAR MUDI Vs. STATE OF JHARKHAND
April 9, 2021
PRAMOD PRASAD Vs. STATE OF JHARKHAND
February 25, 2021
PRAMOD SAW Vs. STATE OF JHARKHAND
July 8, 2021
PRANAMI ESTATES PRIVATE LIMITED Vs. STATE OF JHARKHAND
December 16, 2021
PRANAV KUMAR ROY Vs. STATE OF JHARKHAND
April 7, 2021
PRASANNA NARAYAN Vs. JHARKHAND STATE HOUSING BOARD
March 22, 2021
PRATIK KUMAR Vs. STATE OF JHARKHAND
July 5, 2021
PRATIK SHARMA Vs. STATE OF JHARKHAND
December 14, 2021
PRATIMA KUNWAR Vs. UNION OF INDIA
January 11, 2021
PRAVESH MAHRA Vs. STATE OF JHARKHAND
August 6, 2021
PRAVIN KUMAR Vs. STATE OF JHARKHAND
August 18, 2021
PREM KUMAR KHATRI Vs. STATE OF JHARKHAND
January 22, 2021
PRERNA Vs. JHARKHAND STATE ELECTRICITY BOARD
December 22, 2021
PRINCE KUMAR Vs. CENTRAL BOARD OF SECONDARY EDUCATION
September 2, 2021
PRITHIBI NATH SINGH Vs. UNION OF INDIA
November 23, 2021
PRIYESH KUMAR VERMA Vs. UNION OF INDIA
January 12, 2021
PUSPA DEVI Vs. UDAI KUMAR RAJGARIA
December 9, 2021
PUSPRAJ SINGH Vs. SIDHU KANHU MURMU UNIVERSITY
January 21, 2021
PUTUL BALA DEVI Vs. ICICI LOMBARD GENERAL INS. CO. LTD
December 2, 2021
QUESS CORP LIMITED Vs. STATE OF JHARKHAND
November 1, 2021
R. K. ANAND Vs. STATE OF JHARKHAND
July 6, 2021
R. S. PRASAD Vs. STATE OF JHARKHAND
June 25, 2021
RABI BHUSHAN CHOUBEY Vs. STATE OF JHARKHAND
February 15, 2021
RABINDRA KUMAR SINGH Vs. STATE OF JHARKHAND
February 4, 2021
RABINDRA SINGH Vs. STEEL AUTHORITY OF INDIA LIMITED
January 12, 2021
RADHA MOHAN SHARMA Vs. STATE OF JHARKHAND
July 20, 2021
RADHESHYAM MANDAL Vs. BIHAR INTERMEDIATE EDUCATION COUNCIL
December 9, 2021
RADHIKA RAMAN SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
March 23, 2021
RAGHAVENDRA SINGH Vs. STATE OF JHARKHAND
March 16, 2021
RAGHUBIR SINGH Vs. STATE OF JHARKHAND
February 19, 2021
RAGHUNATH SAO Vs. BALBIR KUER
December 13, 2021
RAHUL KUMAR Vs. STATE OF JHARKHAND
June 7, 2021
RAHUL KUMAR Vs. STATE OF JHARKHAND.
April 6, 2021
RAJ BALI BIND Vs. STATE OF JHARKHAND
December 3, 2021
RAJ KISHOR MONDAL, Vs. STATE OF JHARKHAND
January 4, 2021
RAJAN KUMAR SINGH Vs. STATE OF JHARKHAND
May 20, 2021
RAJAN RAJ BHARTI Vs. STATE OF JHARKHAND
August 2, 2021
RAJEEV SINGH DUGAL @ RAJEEV DUGGAL Vs. STATE OF JHARKHAND
March 18, 2021
RAJENDRA PRASAD SHARMA Vs. STATE OF JHARKHAND
November 2, 2021
RAJENDRA SOREN Vs. STATE OF JHARKHAND
March 24, 2021
RAJESH KUMAR MAHTO Vs. ORIENTAL INSURANCE CO. LTD.
September 15, 2021
RAJESH KUMAR VERMA Vs. STATE OF JHARKHAND
March 15, 2021
RAJESH KUMAR VERMA Vs. CHAIRMAN COAL INDIA LTD
January 13, 2021
RAJGRIH PAL Vs. CENTRAL COALFIELD LIMITED
June 7, 2021
RAJIV RANJAN MISHRA Vs. STATE OF JHARKHAND
April 9, 2021
RAJIV RANJAN VERMA Vs. STATE OF JHARKHAND
March 22, 2021
RAJNISH KUMAR Vs. STATE OF JHARKHAND
March 16, 2021
RAJU MAHTO Vs. STATE OF JHARKHAND
July 26, 2021
RAKESH KUMAR SINGH Vs. ANUP KUMAR BHOGTA
February 17, 2021
RAKESH KUMAR SINHA Vs. STATE OF JHARKHAND
January 4, 2021
RAKESH KUMAR TIWARY Vs. STATE OF JHARKHAND
February 4, 2021
RAKESH NANDAN SAHAY Vs. STATE OF JHARKHAND
January 27, 2021
RAKESH PANDEY Vs. STATE OF JHARKHAND
February 19, 2021
RAM CONSTRUCTION Vs. UNION OF INDIA
January 21, 2021
RAM DULARI DEVI Vs. UNION OF IINDIA
February 15, 2021
RAM KRISHNA MISHRA Vs. STATE OF JHARKHAND
September 13, 2021
RAM KUMAR MEHTA Vs. STATE OF JHARKHAND
June 28, 2021
RAM LAL AGARWALLA Vs. CENTRAL COALFIELDS LIMITED
December 7, 2021
RAM PRABESH SINGH Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
March 15, 2021
RAM PRASAD CHOWDHURY Vs. DEBU CHAMAR
September 14, 2021
RAM PRASAD SAO Vs. STATE OF JHARKHAND
July 22, 2021
RAM PRIT SHARMA Vs. STATE OF JHARKHAND
February 26, 2021
RAM RABIDAS Vs. SHYAMA DASI
January 11, 2021
RAM SAMAD Vs. STATE OF JHARKHAND
March 17, 2021
RAM SEWAK MAHTO Vs. STATE OF JHARKHAND
July 15, 2021
RAM SINGH Vs. STATE OF JHARKHAND
February 12, 2021
RAMA CHARAN LALL Vs. STATE OF JHARKHAND
January 27, 2021
RAMANUJ KUMAR VERMA Vs. STATE OF JHARKHAND
October 5, 2021
RAMASHRAY DUBEY Vs. STATE OF JHARKHAND
March 23, 2021
RAMBABU MAHTO Vs. STATE OF JHARKHAND
July 29, 2021
RAMCHANDRA RAM Vs. SHAILENDRA KUMAR
September 10, 2021
RAMDEO GANJHU Vs. STATE OF JHARKHAND
March 22, 2021
RAMDEO MIRDHA Vs. STATE OF JHARKHAND
January 22, 2021
RAMESH KUMAR Vs. STATE OF JHARKHAND
October 21, 2021
RAMESH PRASAD Vs. CENTRAL COALFIELDS LIMITED
January 6, 2021
RAMESHWAR KUMHAR Vs. BHARAT COKING COAL LTD
February 9, 2021
RAMESHWAR PRASAD SAHA Vs. STATE OF JHARKHAND
August 23, 2021
RAMJEE SINGH YADAV Vs. STATE OF JHARKHAND
December 3, 2021
RAMPRAVESH SAHU Vs. STATE OF JHARKHAND
October 1, 2021
RAMSHEELA DEVI Vs. PURAN CHANDRA SWASI
July 19, 2021
RANDHIR KUMAR JAISWAL Vs. STATE OF JHARKHAND
June 22, 2021
RANG BAHADUR SHARMA, Vs. JHARKHAND URJA VIKAS NIGAM LTD.
November 18, 2021
RANG LAL RAM Vs. STATE OF JHARKHAND
March 16, 2021
RANI SEVA SADAN, GARHWA Vs. STATE OF JHARKHAND
March 4, 2021
RANJAN KUMAR Vs. STATE OF JHARKHAND
January 27, 2021
RANJAN KUMAR Vs. RANJAN KUMAR
January 12, 2021
RANJANA BURMAN Vs. STATE OF JHARKHAND
August 10, 2021
RANJEET KUMAR Vs. STATE OF JHARKHAND
August 2, 2021
RANJEET KUMAR SAH Vs. STATE OF JHARKHAND
January 21, 2021
RANJEET YADAV Vs. STATE OF JHARKHAND
November 26, 2021
RANJIT KUMAR YADAV Vs. STATE OF JHARKHAND
February 19, 2021
RASHID SHEIKH Vs. STATE OF JHARKHAND
June 16, 2021
RASHMI SINGH Vs. STATE OF JHARKHAND
September 23, 2021
RASHMI SINGH Vs. STATE OF JHARKHAND
April 13, 2021
RATNESH KUMAR Vs. STATE OF JHARKHAND
July 20, 2021
RATNESH KUMAR SINGH Vs. STATE OF JHARKHAND
June 15, 2021
RATNESH VERMA Vs. STATE OF JHARKHAND
April 5, 2021
RAUTU BODRA Vs. STATE OF JHARKHAND
November 16, 2021
RAVI SHANKAR KUMAR Vs. STATE OF JHARKHAND
November 16, 2021
RAVI SHANKAR KUMAR Vs. STATE OF JHARKHAND
March 10, 2021
RAVI TIRKEY Vs. STATE OF JHARKHAND
March 1, 2021
RAVIKANT UPADHAYAY Vs. UCO BANK
March 19, 2021
REENA KUMARI Vs. JHARKHAND PUBLIC SERVICE COMMISSION
August 25, 2021
REETA MUKTA Vs. STATE OF JHARKHAND
June 18, 2021
REETA TIRKEY Vs. STATE OF JHARKHAND
February 8, 2021
REKHA DEVI Vs. B. DAMODAR AND CO.
July 20, 2021
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. MANJUSHA DEVI
March 24, 2021
RENUKA DEVI Vs. UNITED INDIA INSURANCE CO. LTD.
January 12, 2021
RENUKA TIWARY DAUGHTER OF LATE SARABJET TIWARY Vs. STATE OF JHARKHAND
January 19, 2021
REWARD HI-RISE LTD. Vs. STATE OF JHARKHAND
February 18, 2021
RIDDHI RANI DEY Vs. STATE OF JHARKHAND
June 9, 2021
RISHAW KUMAR Vs. STATE OF JHARKHAND
July 14, 2021
RISHI NANDAN Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
December 21, 2021
RITA DEVI WIFE OF TRILOKI DAS Vs. STATE OF JHARKHAND
June 21, 2021
RIYAJUDDIN SK. Vs. STATE OF JHARKHAND
March 2, 2021
ROHIT KEWAT Vs. STATE OF JHARKHAND
July 26, 2021
ROMOLA KISKU WIFE OF SAKAL MURMU Vs. STATE OF JHARKHAND
March 2, 2021
S.N. SUBRAHMANYAN Vs. STATE OF JHARKHAND
December 21, 2021
SABITRI DEVI Vs. UNION OF INDIA
February 19, 2021
SACHCHIDA NAND DAS Vs. STATE OF JHARKHAND
February 26, 2021
SAFIQUE ANSARI Vs. STATE OF JHARKHAND
August 9, 2021
SAHJAMAL ANSARI Vs. STATE OF JHARKHAND
January 22, 2021
SAJJAD KHAN Vs. BHARAT COKING COAL
February 12, 2021
SAKAL MARANDI Vs. STATE OF JHARKHAND
February 19, 2021
SAKIL AKHTAR Vs. STATE OF JHARKHAND
March 17, 2021
SALIM KHAN Vs. STATE OF JHARKHAND
August 9, 2021
SALUKA DEOGAM Vs. STATE OF JHARKHAND
June 25, 2021
SAMRAT GOPE Vs. STATE OF JHARKHAND
December 7, 2021
SAMSAD ALAM Vs. STATE OF JHARKHAND
August 16, 2021
SAMU DEVI Vs. KUAR BASANT NARAIN SINGH
November 16, 2021
SAMU DEVI Vs. KUAR BASANT NARAIN SINGH
November 22, 2021
SAMU PAHAN Vs. STATE OF JHARKHAND
February 19, 2021
SANAT KUMAR MANDAL Vs. STATE OF JHARKHAND
January 5, 2021
SANDHYA REKHA LAKRA Vs. JAYANT KUNDAN DADEL
December 9, 2021
SANJAY ANAND Vs. STATE OF JHARKHAND
March 17, 2021
SANJAY CHOUDHARY Vs. STATE OF JHARKHAND
December 21, 2021
SANJAY JAIN Vs. UNION OF INDIA
December 1, 2021
SANJAY KUMAR Vs. STATE OF JHARKHAND
September 14, 2021
SANJAY KUMAR Vs. STATE OF JHARKHAND
March 12, 2021
SANJAY KUMAR Vs. STATE OF JHARKHAND
October 8, 2021
SANJAY KUMAR JHA Vs. STATE OF JHARKHAND
January 13, 2021
SANJAY KUMAR SAW Vs. STATE OF JHARKHAND
December 13, 2021
SANJAY KUMAR SHARMA Vs. STATE OF JHARKHAND
November 24, 2021
SANJAY KUMAR SHARMA Vs. BHARAT COKING COAL LTD
September 9, 2021
SANJEEV SINGH Vs. STATE OF JHARKHAND
July 23, 2021
SANKAR MEHRA Vs. STATE OF JHARKHAND
January 22, 2021
SANTANWA SAHA Vs. STATE OF JHARKHAND
May 6, 2021
SANTOSH KUMAR BISI Vs. STATE OF JHARKHAND
August 4, 2021
SANTOSH PAL Vs. JWALA PRASAD
December 13, 2021
SANTOSH PRASAD Vs. STATE OF JHARKHAND
February 19, 2021
SANTOSH SINGH Vs. STATE OF JHARKHAND.
April 5, 2021
SANTU BARAIK Vs. STATE OF JHARKHAND
February 19, 2021
SANU SK., SON OF RIYAZUDDIN SK., Vs. STATE OF JHARKHAND
March 2, 2021
SARDAR DALJEET SINGH Vs. STATE OF JHARKHAND
March 25, 2021
SARFUDDIN ANSARI Vs. BHARAT COCKING COAL LIMITED
February 2, 2021
SARJU SAW Vs. CENTRAL COAL FIELDS LIMITED
January 12, 2021
SAROJ KUMAR SAHU Vs. STATE OF JHARKHAND
January 14, 2021
SATISH KUMAR SANDWAR Vs. CHAIRMAN CUM MANAGING DIRECTOR
March 1, 2021
SATISH KUMAR SINGH Vs. UNION OF INDIA
April 17, 2021
SATISH MANDAL Vs. STATE OF JHARKHAND
October 28, 2021
SATIYA DEVI Vs. CHAIRMAN CUM MANAGING DIRECTOR, CENTRAL COAL FIELDS LIMITED
June 7, 2021
SATYA PRAKASH Vs. STATE OF JHARKHAND
March 10, 2021
SATYENDRA SINGH Vs. STATE OF JHARKHAND
August 17, 2021
SATYENDRA TIWARY Vs. STATE OF JHARKHAND
January 7, 2021
SAURAV KHAITAN Vs. STATE OF JHARKHAND
March 4, 2021
SHAMBHU PRASAD Vs. STATE OF JHARKHAND
March 26, 2021
SHANKAR KUMAR BAHADUR Vs. STATE OF JHARKHAND
March 18, 2021
SHANKAR LAL Vs. STATE OF JHARKHAND
July 8, 2021
SHANKAR LAL Vs. STATE OF JHARKHAND
December 9, 2021
SHANTI HARI REALTY Vs. UNION OF INDIA
January 29, 2021
SHARDA DEV Vs. YASHPAL CHAWLA
December 10, 2021
SHARWAN KUMAR Vs. STATE OF JHARKHAND
January 14, 2021
SHASANK GUPTA Vs. STATE OF JHARKHAND
March 5, 2021
SHASANK GUPTA Vs. STATE OF JHARKHAND
March 15, 2021
SHASHI KANT PANDEY Vs. SANCHAYANI COMPUTERS PRIVATE LIMITED
November 20, 2021
SHATRUGHAN SINGH Vs. STATE OF JHARKHAND
October 20, 2021
SHEETAL BARNWAL Vs. STATE OF JHARKHAND
June 14, 2021
SHEIKH MOHAMMAD RAHIM Vs. UNION OF INDIA
February 8, 2021
SHILPA DALMIA Vs. JHARKHAND PUBLIC SERVICE COMMISSION
June 18, 2021
SHISHIR MARANDI Vs. STATE OF JHARKHAND
December 9, 2021
SHIV KUMAR PRASAD Vs. STATE OF JHARKHAND
June 22, 2021
SHIV PRASAD CHOUBEY Vs. STATE OF JHARKHAND
September 9, 2021
SHIVA SAHKARI GRIHNIRMAN SAMITEE LTD. Vs. STATE OF JHARKHAND
February 23, 2021
SHIVALAYA CONSTRUCTION CO. PVT. LTD Vs. STATE OF JHARKHAND
January 7, 2021
SHIVAM BUILDERS AND DEVELOPERS Vs. JHARKHAND URJA VIKAS NIGAM
December 21, 2021
SHIVJATAN MURMU Vs. STATE OF JHARKHAND
July 27, 2021
SHOBH NARYAN SINGH Vs. UNION OF INDIA
August 9, 2021
SHOBHA SINHA Vs. UNION OF INDIA
March 2, 2021
SHROFF ENTERPRISES, A PARTNERSHIP FIRM Vs. STATE OF JHARKHAND
October 28, 2021
SHYAMA KANT JHA Vs. STATE OF JHARKHAND
January 20, 2021
SIBU GOPE Vs. STATE OF JHARKHAND
March 19, 2021
SIDDHANT DILIP JANGAM Vs. COAL INDIA LTD
March 4, 2021
SITARAM SAO Vs. STATE OF JHARKHAND
January 18, 2021
SITARAM SINGH Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED
October 21, 2021
SIYAMANI DEVI Vs. STATE OF JHARKHAND
August 4, 2021
SONU KUMAR Vs. STATE OF JHARKHAND
June 15, 2021
STATE OF JHARKHAND Vs. MD. AHSANULLAH KHAN
December 22, 2021
STATE OF JHARKHAND Vs. NARAYAN MAITY
August 23, 2021
STATE OF JHARKHAND Vs. ARUN KUMAR SINHA
July 28, 2021
STATE OF JHARKHAND Vs. SANJAY KUMAR YADAV
January 18, 2021
STATE OF JHARKHAND Vs. SUBHADRA JHA, SON OF JAY BHADRA JHA
January 19, 2021
STATE OF JHARKHAND Vs. LAL DAMODAR NATH SHAHDEO
January 21, 2021
STATE OF JHARKHAND Vs. ABHISHEK KUMAR SINGH
August 6, 2021
STATE OF JHARKHAND Vs. AASHA DEVI
December 3, 2021
STATE OF JHARKHAND Vs. SANJAY KUMAR SAVITA
December 9, 2021
STATE OF JHARKHAND Vs. VIVEKANAND CHOUDHARY
December 21, 2021
STEEL AUTHORITY OF INDIA LTD Vs. THEIR WORKMAN
January 14, 2021
SUDHAKAR SHARMA Vs. STATE OF JHARKHAND
December 14, 2021
SUFAL MANDAL Vs. STATE OF JHARKHAND
January 4, 2021
SUGANDHA DEVI Vs. MUNSHI SAW
September 28, 2021
SUJIT DEY Vs. STATE OF JHARKHAND
August 10, 2021
SUJIT KUMAR MEHTA Vs. STATE OF JHARKHAND
July 16, 2021
SUKHDEO MANJHI Vs. STATE OF JHARKHAND
August 17, 2021
SUKHDEO MUNDA Vs. CHIEF MANAGING DIRECTOR
June 21, 2021
SULEMAN ANSARI Vs. STATE OF JHARKHAND
July 20, 2021
SUMANTA KUMAR SENGUPTA Vs. STATE OF JHARKHAND
April 7, 2021
SUMIT KUMAR SHAW Vs. STATE OF JHARKHAND
February 11, 2021
SUNIL KUMAR Vs. STATE OF JHARKHAND
February 4, 2021
SUNIL KUMAR PASWAN Vs. STATE OF JHARKHAND
April 8, 2021
SUNIL KUMAR PASWAN Vs. STATE OF JHARKHAND
February 12, 2021
SUNIT BECK Vs. STATE OF JHARKHAND
June 29, 2021
SUNITA DEVI Vs. CENTRAL COALFIELDS LTD
February 25, 2021
SUNITA GANGULY Vs. PRINCIPAL COMMISSIONER CENTRAL GST AND CENTRAL EXCISE
February 24, 2021
SURAJ KUMAR Vs. STATE OF JHARKHAND
June 9, 2021
SURAJ SINGH @ DEEPAK SINGH Vs. STATE OF JHARKHAND
March 24, 2021
SURBHI SAXENA Vs. STATE OF JHARKHAND
June 28, 2021
SURENDAR KUMAR LAL Vs. JHARKHAND MINERAL AREA DEVELOPMENT AUTHORITY
March 12, 2021
SURENDRA CHOUDHARY Vs. STATE OF JHARKHAND
February 23, 2021
SURENDRA SINGH Vs. BIRSA AGRICULTURE UNIVERSITY
July 2, 2021
SURESH KUMAR RAM Vs. STATE OF JHARKHAND
March 23, 2021
SURESH SINGH CHAUDHARY Vs. STATE OF JHARKHAND
July 16, 2021
SURYA NARAYAN HANSDA Vs. STATE OF JHARKHAND
March 4, 2021
SUSHEN MODAK Vs. STATE OF JHARKHAND
June 22, 2021
SUSHIL MARANDI Vs. STATE OF JHARKHAND
June 4, 2021
SUSHILA KUMARI Vs. STATE OF JHARKHAND
February 24, 2021
SUSHMA AGARWAL Vs. UNION OF INDIA
September 13, 2021
SUSHMA KUMARI Vs. STATE OF JHARKHAND
February 17, 2021
SUSMITA KUMARI Vs. STATE OF JHARKHAND
January 25, 2021
SUSTI PADA MANDAL Vs. STATE OF JHARKHAND
July 1, 2021
SWAPAN KUMAR SIKDAR Vs. BIHAR STATE ELECTRICITY BOARD
January 14, 2021
SYED HAFIZUL HASSAN Vs. STATE OF JHARKHAND
February 23, 2021
SYED SADRU ZAMA Vs. STATE OF JHARKHAND
September 23, 2021
T.V.NARENDRAM Vs. STATE OF JHARKHAND
September 28, 2021
TAHAL CONSULTING ENGINEERS INDIA PRIVATE LIMITED Vs. STATE OF JHARKHAND
April 8, 2021
TARA DEVI Vs. BHARAT COKING COAL LIMITED
March 12, 2021
TARA SHAHDEO Vs. UNION OF INDIA
February 1, 2021
TARUN PANDIT Vs. STATE OF JHARKHAND
June 28, 2021
TATA STEEL PROCESSING AND DISTRIBUTION LIMITED Vs. KRIPA SHANKER TIWARY
June 14, 2021
TAUHID ANSARI Vs. STATE OF JHARKHAND
July 6, 2021
TETARI DEVI Vs. BHARAT COCKING COAL LIMITED
November 18, 2021
TRIBAL WELFARE COMMISSIONER Vs. ANJU DEVI
July 8, 2021
TRILOKI PANDEY Vs. STATE OF JHARKHAND
February 18, 2021
TRIPTI SINGH Vs. STATE OF JHARKHAND
March 23, 2021
TUKESHWARI DEVI Vs. ROYAL SUNDARAM ALLIANCE
August 25, 2021
TUPLAL @ TUKLAL SAO Vs. STATE OF JHARKHAND
April 8, 2021
TURTAN SAMAD Vs. UNION OF INDIA
February 1, 2021
UMA SAO Vs. STATE OF JHARKHAND
June 25, 2021
UMBLAN KERKETTA Vs. STATE OF JHARKHAND
March 17, 2021
UMESH YADAV Vs. STATE OF JHARKHAND
April 6, 2021
UNION OF INDIA Vs. MD ASIF ANSARI
March 23, 2021
UNION OF INDIA Vs. OM PRAKASH
March 15, 2021
UNION OF INDIA Vs. BABURAM YADAV
December 22, 2021
UNION OF INDIA Vs. JABLAIN KULLU
August 17, 2021
UTTAM KUMAR Vs. STATE OF JHARKHAND
November 30, 2021
UTTAM KUMAR GUPTA Vs. STATE OF JHARKHAND
October 8, 2021
VAKIL PRASAD SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
February 19, 2021
VAKIL PRASAD SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
January 28, 2021
VANDANA MISHRA Vs. STATE OF JHARKHAND
June 16, 2021
VIBGYOR ALLIED INFRASTRUCTURE LIMITED Vs. STATE OF JHARKHAND
March 17, 2021
VIDYA BHUSHAN SINGH Vs. STATE OF JHARKHAND
April 6, 2021
VIJAY KHANDAIT Vs. STATE OF JHARKHAND
July 7, 2021
VIJAY KUMAR YADAV Vs. STATE OF JHARKHAND
June 28, 2021
VIJAY MOHAN PRASAD Vs. STATE OF JHARKHAND
April 17, 2021
VIJAYA LAKSHMI WIFE OF RAJASHEKARAN PILLAI Vs. STATE OF JHARKHAND
February 23, 2021
VIKASH CHANDRA PANDEY Vs. STATE OF JHARKHAND
March 9, 2021
VIKASH KUMAR Vs. STATE OF JHARKHAND
August 3, 2021
VIMAL MURMU Vs. STATE OF JHARKHAND
July 5, 2021
VINA DEVI Vs. SITA RAM MANDAL
March 1, 2021
VINAY KUMAR Vs. STATE OF JHARKHAND
July 26, 2021
VINIT KUMAR DANGI Vs. STATE OF JHARKHAND
August 16, 2021
VIRENDER KUMAR Vs. UNION OF INDIA
August 25, 2021
VIVEK SRIVASTAVA Vs. STATE OF JHARKHAND
March 5, 2021
WEIRD INFRASTRUCTURES CORPORATION LIMITED Vs. STATE OF JHARKHAND
March 17, 2021
WORKMEN Vs. DUGDA COAL WASHERY
January 27, 2021
YADVENDRA SINGH Vs. STATE OF JHARKHAND
November 1, 2021
YASHODA DEVI Vs. STATE OF JHARKHAND
February 8, 2021
YUGAL KISHORE RAM Vs. STATE OF JHARKHAND
March 15, 2021
YUVRAJ KUMAR Vs. STATE OF JHARKHAND
March 19, 2021