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Case Index
Title
Date
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION \ HDFC ERGO GENERAL INSURANCE CO. LTD Vs. GAGULOTH KEEMA
February 9, 2021
BANDARI MADHU Vs. STATE OF TELANGANA
January 8, 2021
BOLLINENI RAVINDRANATH Vs. SATE OF TELANGANA
January 5, 2021
C. SANGEETA DEVI Vs. M/S. CHILAMBI VENKATA LASKHMIDHAR
January 21, 2021
CHARAKONDA CHINNA CHENNAIAH Vs. STATE OF TELANGANA
February 23, 2021
DAVID SOPHIA PRANATHI Vs. STATE OF TELANGANA
January 4, 2021
GANDAM RAMAYAMMA Vs. STATE
February 26, 2021
KALVA KRANTHI SWAROOP Vs. STATE OF TELANGANA
January 18, 2021
KISHORE DHANYAKUMAR DOSHI Vs. STATE OF TELANGANA
January 20, 2021
M/S MAHARSHI RICE MILLS PVT LTD Vs. TRANSMISSION CORPORATION
February 3, 2021
M/S TRIMEX SANDS PVT. LTD Vs. ADDL. COMMISSIONER OF CENTRAL EXCISE
February 15, 2021
M/S. VARUNA HATCHERIES PVT LTD. Vs. SRI. BITCHAREDDY
February 2, 2021
SMT. PASYA PADMA Vs. STATE OF TELANGANA
January 25, 2021
SRI D.NAMDEV Vs. SMT.P.VASANTHA
January 6, 2021
UNITED INDIA INSURANCE COMPANY Vs. SMT. VELPURI SAROJA
February 15, 2021
V.RAJASHEKAR Vs. SMT. P. SAROJA
February 18, 2021