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Case Index
Title
Date
AADIL HUSSAIN TIBETBAQAL Vs. ASRA MANZOOR SHAH
December 14, 2021
AB. RASHID BHAT Vs. UNION OF INDIA
September 29, 2021
ABBAS ALI Vs. UNION TERRITORY OF J & K
January 19, 2021
ABDUL AHAD LONE Vs. UNION TERRITORY OF J & K
July 15, 2021
ABDUL AZIZ DAR Vs. STATE OF J & K
August 11, 2021
ABDUL AZIZ KHAN Vs. GHULAM MOHAMMAD LANGOO
August 25, 2021
ABDUL AZIZ KHAN Vs. GHULAM MOHAMMAD LANGOO
May 28, 2021
ABDUL AZIZ RATHER Vs. ASIYA QADIR
December 3, 2021
ABDUL AZIZ SHEIKH Vs. UNION TERRITORY OF JK
December 16, 2021
ABDUL GAFFAR DAR Vs. MOHAMMAD SHAFI KHAN
August 13, 2021
ABDUL GANI BHAT Vs. AFROZA
April 7, 2021
ABDUL GHANI Vs. UNION TERRITORY OF JAMMU AND KASHMIR
September 8, 2021
ABDUL HAMID MIR Vs. STATE OF J AND K
September 7, 2021
ABDUL HAMID MIR Vs. STATE OF J & K
August 23, 2021
ABDUL HASEEB WANI Vs. UNIVERSITY OF KASHMIR
September 17, 2021
ABDUL MAJEED DAR Vs. HAFIZA BEGUM
April 26, 2021
ABDUL MAJEED DAR Vs. JAVID AHMAD BHAT
July 15, 2021
ABDUL MAJEED LONE Vs. GOVT. OF J & K
August 21, 2021
ABDUL MAJID Vs. UNION TERRITORY OF J&K
May 17, 2021
ABDUL MALIK Vs. UNION TERRITORY OF J & K
August 6, 2021
ABDUL QADOOS Vs. UNION TERRITORY OF J&K
December 30, 2021
ABDUL QADOOS RATHER Vs. UNION TERRITORY OF JAMMU & KASHMIR
April 27, 2021
ABDUL QAYOOM DAR Vs. CHIEF ENGINEER (NZ-V), CPWD, SATWARI, JAMMU
May 21, 2021
ABDUL QAYOOM GUROO Vs. AJEET KUMAR SAHOO
September 29, 2021
ABDUL QAYOOM KHAN Vs. STATE OF J&K
May 20, 2021
ABDUL RAHIM SHOLLA Vs. CHAIRMAN CUM MANAGING DIRECTOR
July 1, 2021
ABDUL RASHEED BUTT Vs. UT OF J & K
April 19, 2021
ABDUL RASHID Vs. SHAMEEMA BEGUM
August 13, 2021
ABDUL RASHID DAR Vs. UNION TERRITORY OF JAMMU AND KASHMIR
August 24, 2021
ABDUL RASHID KHAN Vs. UNION TERRITORY OF J.K.
May 24, 2021
ABDUL RASHID MALIK Vs. UNION TERRITORY OF J & K
November 11, 2021
ABDUL RASHID MIR Vs. STATE OF JAMMU & KASHMIR
April 2, 2021
ABDUL REHMAN CHOPAN Vs. STATE OF J & K
February 24, 2021
ABDUL REHMAN GOJREE Vs. NATIONAL INSURANCE CO. LTD.
July 19, 2021
ABDUL SALAM BHAT Vs. STATE OF J&K
December 31, 2021
ABDUL SALAM GUROO Vs. UT OF J & K
December 24, 2021
ABDUL SAMAD WANI Vs. UNION TERRITORY OF JAMMU AND KASHMIR
May 31, 2021
ABDUL WAHID KHAN Vs. UNION TERRITORY OF JAMMU AND KASHMIR
August 31, 2021
ABRAR AHMED ALIAS IBRAR AHMED Vs. UT OF J & K
September 17, 2021
ACHARYA CHANDER MEDICAL SCIENCES HOSPITAL Vs. M.K. DIWWDI, SECY. MEDICAL EDUCATION
December 27, 2021
ADARSH GUPTA Vs. NATIONAL INSURANCE CO. LTD.
September 29, 2021
ADIL ASHRAF BOLAKI Vs. JK POWER TRANSMISSION CORPORATION LIMITED
September 28, 2021
ADITYA RAJ KAUL Vs. NAEEM AKHTER
October 13, 2021
ADMINISTRATOR AUQAF ISLAMIA WAKAF Vs. R.S. CONSTRUCTION ENGINEERS
October 21, 2021
AEJAZ ISMAIL SAYED Vs. UNION OF INDIA
August 13, 2021
AFSHAN ANJUM BABA Vs. UNION TERRITORY OF JK
December 21, 2021
AHMAD ALI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
April 22, 2021
AHMED DIN Vs. UNION TERRITORY OF J&K
May 20, 2021
AIJAZ AHMAD DAR Vs. UT OF J&K
May 25, 2021
AJAY KUMAR Vs. STATE OF J & K
November 24, 2021
AJAY KUMAR Vs. STATE OF J & K
November 26, 2021
AJAY MANKOTIA Vs. STATE OF J & K
August 24, 2021
AJAY SINGH Vs. KULDEEP SINGH
July 28, 2021
AJAZ AHMAD BHAT Vs. GOVERNMENT OF J & K
November 12, 2021
AJAZ AHMAD BHAT Vs. GOVT. OF J & K
July 15, 2021
AJEET CHOPRA Vs. UNION TERRITORY OF J&K
June 4, 2021
AJEET KUMAR Vs. STATE OF J & K
February 16, 2021
AJEET SINGH THAKUR Vs. SHAKEEL AHMED MALIK
July 29, 2021
AJIT MATHUR Vs. K.C. PRAHSER
December 13, 2021
AKHILESH SHARMA Vs. UNION TERRITORY OF J&K
December 30, 2021
AKHUN HASSAN Vs. STATE OF J & K
February 19, 2021
ALI HAYDER Vs. UNION TERRITORY OF JAMMU AND KASHMIR
December 9, 2021
ALI MOHAMMAD NAJAR Vs. BASHIR AHMAD NAJAR
April 7, 2021
ALI MOHAMMAD RATHER Vs. MIR MANZOOR GAZANFER ALI
December 1, 2021
ALI MOHAMMAD WANI Vs. UT OF J&K
December 28, 2021
ALI MOHD Vs. STATE OF J&K
March 9, 2021
ALI SHAN KHAN Vs. STATE OF J&K
April 21, 2021
ALL KASHMIR FUR TRADERS AND MANUFACTURER GHULAM AHMAD DAR Vs. STATE OF J & K
November 22, 2021
ALTAF HUSSAIN Vs. UT OF JAMMU AND KASHMIR
March 15, 2021
ALTAF HUSSAIN MUFTI Vs. JAVED CHOUDHARY
May 20, 2021
ALTAF PASWAL Vs. UNION TERRITORY OF J&K
December 29, 2021
AMARNATH BARFANI LANGARS ORGANIZATION Vs. AMARNATH JI SHRINE BOARD
June 3, 2021
AMIR JAMAL SHEER GOJREE Vs. DISTRICT MAGISTRATE
August 23, 2021
AMIT PADHA Vs. UT OF JAMMU AND KASHMIR
April 1, 2021
AMIT SINDWANI Vs. KULBHUSHAN GUPTA
February 2, 2021
AMRIT ETT INSTITUTE Vs. UT OF JAMMU AND KASHMIR
March 19, 2021
AMRIT PAL SINGH Vs. UNION TERRITORY OF J & K
February 24, 2021
ANEES UR REHMAN Vs. STATE
August 31, 2021
ANIL GUPTA Vs. UT OF J&K
June 4, 2021
ANIL KUMAR Vs. STATE OF J & K
April 5, 2021
ANITA DEVI RELIANCE GENERAL INSURANCE CO. LTD. Vs. ASHRAF KHAN
September 16, 2021
ANSAR UL HAQ RAINA Vs. U.T. OF J&K
December 8, 2021
ARCHANA BALORIA Vs. STATE OF J & K
September 3, 2021
ARIF MANZOOR SHEIKH Vs. GOVERNMENT OF J&K
May 18, 2021
ARSHAD AHMAD ALLAIE Vs. UT OF J&K
July 6, 2021
ARTI SHARMA Vs. NATIONAL INSURANCE CO. LTD.
September 10, 2021
ARUN MOHINDER TRIPATHI Vs. UT OF J&K
August 31, 2021
ASHA DALI Vs. VED PRAKESH
December 15, 2021
ASHA SINGH Vs. STATE OF J & K
November 26, 2021
ASHAQ ZIA DAR Vs. GHULAM MOHI UD DIN MIR
December 22, 2021
ASHIQ HUSSAIN Vs. STATE OF J&K
September 9, 2021
ASHIQ HUSSAIN DAR Vs. ATAL DULOO
August 10, 2021
ASHISH SHARMA Vs. STATE OF J&K
February 9, 2021
ASHOK KUMAR Vs. UNION OF INDIA
August 18, 2021
ASHOK KUMAR PADHA Vs. STATE OF J&K
December 31, 2021
ASHOK KUMAR PARGOTRA Vs. SHAMA BEGUM
September 2, 2021
ASHOK VIJAY GUPTA Vs. UT OF J&K
November 29, 2021
ASHU DEEP KOHLI Vs. STATE OF J & K
February 22, 2021
ASHU TH. BAHADUR SINGH Vs. UNION TERRITORY OF J & K
February 11, 2021
ASHWATH INFRATECH PVT. LTD. Vs. JK LAKES AND WATERWAYS DEVELOPMENT AUTHORITY
September 6, 2021
ASHYANA KOUSAR Vs. UNION TERRITORY OF J & K
August 6, 2021
ASIA FATIMA Vs. UT OF J&K
November 2, 2021
ASIF ALI DAR Vs. UT OF JAMMU AND KASHMIR
December 2, 2021
ASIF HUSSAIN Vs. STATE OF J & K
November 12, 2021
ASIF IQBAL NAIK Vs. STATE OF J & K
August 23, 2021
ASIYA TABASAM Vs. UT OF JAMMU AND KASHMIR
March 2, 2021
ASMA CHOWDHARY Vs. UT OF J & K
April 19, 2021
ASSADULLAH BHAT Vs. UT OF J&K
June 28, 2021
ASSOCIATION OF PARA MEDICAL INSTITUTES Vs. UT OF J & K
September 8, 2021
ATUL SHARMA Vs. STATE OF J & K
July 23, 2021
AVTAR SINGH Vs. UNITED INDIA INSURANCE
December 1, 2021
AYAZ BASHIR SHERGOJRI Vs. UNION TERRITORY OF J&K
December 28, 2021
AZAD AHMED MIR Vs. STATE (NOW UNION TERRITORY) OF J & K
August 16, 2021
AZIZ FATIMA Vs. UNION TERRITORY OF J&K
November 17, 2021
AZIZ UL REHMAN Vs. UNION TERRITORY OF JAMMU & KASHMIR
April 29, 2021
BABLI DEVI Vs. UNION TERRITORY OF J & K
January 11, 2021
BABLU DEVI Vs. STATE OF J & K
February 24, 2021
BABLU SHARMA Vs. UNION TERRITORY OF J&K
January 29, 2021
BABU RAM Vs. STATE OF J & K
April 19, 2021
BABU RAM Vs. JAMMU DEVELOPMENT AUTHORITY
April 9, 2021
BAJAJ ALLIANZ GEN. INS. CO. LTD. Vs. DURGA
January 29, 2021
BAJAJ ALLIANZ GEN. INSURNACE CO. LTD. Vs. BIMLA DEVI
February 4, 2021
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. AKEEL NAZIR
June 22, 2021
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. SATBIR SINGH AND ORS .
February 2, 2021
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. ZANIA BEGUM
January 29, 2021
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. NARESH KUMAR
October 25, 2021
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. JABEENA BEGUM
September 9, 2021
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY Vs. SALMAN BASHIR
May 6, 2021
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY Vs. IMAAD DURRANI
February 1, 2021
BAJAJ ALLIANZ INSURANCE CO. Vs. ISHTIYAQ AHMAD SHEIKH
May 25, 2021
BAL KRISHEN Vs. UNION TERRITORY OF J&K
May 19, 2021
BALBIR CHAND Vs. UT OF J & K
September 1, 2021
BALBIR SINGH Vs. STATE OF JAMMU & KASHMIR
April 28, 2021
BALBIR SINGH Vs. UNION TERRITORY OF J & K
January 19, 2021
BALRAJ SINGH Vs. UNION TERRITORY OF J & K
August 13, 2021
BALWAN SINGH Vs. UNION TERRITORY OF J & K
February 10, 2021
BALWANT SINGH Vs. STATE OF J&K
December 16, 2021
BANDANA DEVI Vs. UT OF J & K
October 20, 2021
BARKAT RAM Vs. ROHIT SHARMA
August 6, 2021
BASEERAT-UL-AIN Vs. VICE CHANCELLOR, CENTRAL UNIVERITY
October 21, 2021
BASHARAT AHMED SHAHEEN Vs. UT OF J&K
May 17, 2021
BASHARAT HUSSAIN Vs. STATE OF J&K
March 24, 2021
BASHARAT HUSSAIN WANI Vs. STATE OF J & K
July 19, 2021
BASHARAT SALEEM PALOO Vs. J&K HORTICULTURE PRODUCE MARKETING & PROCESSING CORPORATION
April 19, 2021
BASHIMBAR DASS Vs. GANGA RAM
July 14, 2021
BASHIR AHMAD BEIGH Vs. UT OF J&K
December 7, 2021
BASHIR AHMAD BHAT Vs. STATE OF JAMMU & KASHMIR
April 2, 2021
BASHIR AHMAD DAR Vs. STATE OF J & K
October 28, 2021
BASHIR AHMAD DAR Vs. NATIONAL INSURANCE COMPANY
July 3, 2021
BASHIR AHMAD FARGODOO Vs. STATE OF JAMMU & KASHMIR
August 18, 2021
BASHIR AHMAD MIR Vs. STATE
July 15, 2021
BASHIR AHMAD MIR Vs. MST.BATOOL
March 16, 2021
BASHIR AHMAD SHEIKH Vs. UNION TERRITORY OF J&K
December 29, 2021
BASHIR AHMAD SHERGOJRI Vs. UT J & K
October 27, 2021
BASHIR AHMAD SOFI Vs. NOORA
May 19, 2021
BASHIR AHMED Vs. UNION TERRITORY OF JAMMU AND KASHMIR
January 11, 2021
BASHIR AHMED MALIK Vs. C. B. I JAMMU
August 4, 2021
BHANU PRAKASH GUPTA Vs. SAURABH BHAGAT
March 23, 2021
BHARAT HEAVY PLATE AND VESSELS LTD. Vs. AJAY KAPOOR
December 1, 2021
BHARAT KUMAR Vs. UT OF J&K
December 10, 2021
BHARDWAJ AGENCIES Vs. J AND K MEDICAL SUPPLIES CORPORATION LTD.
December 24, 2021
BHARTI THUSOO Vs. UNION TERRITORY OF J & K
November 26, 2021
BHAVNEET SINGH BHATIA Vs. STATE OF J&K
May 28, 2021
BHOLI DEVI Vs. SKUAST
March 29, 2021
BHUPESHWAR SHARMA Vs. UNION TERRITORY OF J & K
February 18, 2021
BILAL AHMAD KABOO Vs. UT OF J & K
September 8, 2021
BILAL AHMAD SHEIKH Vs. STATE OF J & K
September 17, 2021
BILAL AHMAD WANI Vs. ALI MOHAMMAD SHEIKH
August 3, 2021
BINDU KUMARI Vs. STATE OF J & K
July 29, 2021
BISHAN LAL Vs. STATE OF J&K
November 9, 2021
BITTU RAM Vs. SURAM CHAND
March 17, 2021
BODH RAJ Vs. UNION TERRITORY OF J&K
July 2, 2021
BRIJ LAL Vs. J&K SPECIAL TRIBUNAL
March 16, 2021
BRIJ MOHAN Vs. STATE OF J&K
December 30, 2021
BURHAN NAZIR MIR Vs. STATE OF J&K
December 1, 2021
BUTT TRANSPORT COMPANY Vs. UNION TERRITORY OF J&K
June 16, 2021
CH. IKHLAQ AHMED Vs. UT OF JAMMU AND KAHMIR
March 1, 2021
CHAIN KUMAR Vs. UNION TERRITORY OF J & K
July 9, 2021
CHAIRMAN ELECTION BOARD Vs. UNION TERRITORY OF J & K
March 1, 2021
CHAMAN KUMAR Vs. UNION TERRITORY OF JAMMU & KASHMIR
April 27, 2021
CHIEF ENGINEER Vs. K.K. CHIBBER
August 21, 2021
CHIEF GENERAL MANAGER TELECOMMUNICATION, JAMMU Vs. KARNAIL SINGH
October 25, 2021
CHINAR WIRES Vs. REGIONAL DIRECTOR, E.S.I.C, JAMMU
September 23, 2021
CHOLA MANDALAM MS GENERAL INSURANCE CO. LTD. Vs. GULSHAN KUMAR
September 30, 2021
CHOUDHARY BALBIR SINGH Vs. UT THROUGH PS AWANTIPORA
December 10, 2021
COL NATURE FABRICATIONS AND OTHERS Vs. PUNJAB AND SIND BANK
February 4, 2021
COMMISSIONER Vs. ALPINE OUTDOOR MEDIA
June 3, 2021
COMMISSIONER STATE TAXES Vs. ZAFFAR ABASS DIN
April 20, 2021
CREATIONS, ARCHITECTS, ENGINEERS, PLANNERS, INTERIOR DESIGNERS Vs. UNION TERRITORY OF JK
November 22, 2021
D. MEADOWS LADAKH Vs. MOHAMMAD ALI
November 22, 2021
DALIP SINGH Vs. CENTRAL BUREAU OF INVESTIGATION, JAMMU
September 14, 2021
DALJIT SINGH Vs. UNION TERRITORY OF JAMMU & KASHMIR
April 27, 2021
DARA SINGH Vs. STATE OF J & K
June 3, 2021
DARBARA SINGH Vs. UNION TERRITORY OF J & K
February 26, 2021
DARBARA SINGH Vs. STATE
August 3, 2021
DATAR SECURITY PRIVATE LIMITED Vs. JAMMU & KASHMIR BANK LIMITED
March 29, 2021
DAVINDER SINGH Vs. UNION OF INDIA
April 12, 2021
DAYA KRISHAN WALI Vs. STATE OF J&K
August 25, 2021
DEPUTY SECRETARY TO GOVERNMENT, BOARD OF SCHOOL EDUCATION Vs. BASHARAT SALEEM
December 27, 2021
DES RAJ Vs. UNION TERRITORY OF J&K
November 29, 2021
DEWAKAR SHARMA Vs. STATE OF J & K
February 2, 2021
DEWAKAR SHARMA Vs. STATE OF J & K
January 29, 2021
DEWAN DEWAKAR RAI Vs. AJIT SINGH
March 25, 2021
DHANVIR SINGH Vs. UNION TERRITORY OF J & K
November 23, 2021
DHEERAJ BANDRAL Vs. STATE OF J & K
February 8, 2021
DIAMOND CABLES LIMITED Vs. CENTRAL BUREAU OF INVESTIGATION
September 15, 2021
DINESH SHARMA Vs. UNION TERRITORY OF JAMMU AND KASHMIR
September 10, 2021
DIRECTOR DOORDARSHAN KENDRA Vs. BASHIR AHMAD THOKAR
December 6, 2021
DISTRICT HORTICULTURE OFFICER BUDGAM Vs. ZAMINDARAAN KAKURENG
April 5, 2021
DIVISIONAL MANAGER Vs. SHAH QASIM
July 15, 2021
DIVISIONAL MANAGER JKSFC BHADERWAH Vs. DOOST MOHAMMAD
March 16, 2021
DIVISIONAL MANAGER, JKSFC DODA Vs. IRSHAD AHMAD
March 17, 2021
DIVISIONAL MANAGER, JKSFC, DODA Vs. KABIR AHMAD
September 17, 2021
DOULAT RAM Vs. ROOP CHAND
March 19, 2021
DOULAT RAM Vs. ROOP CHAND
August 24, 2021
DURGA DASS Vs. JAGDISH KUMAR
September 16, 2021
EHSAN ALI DAR Vs. NIGHAT BANU
June 17, 2021
ENVIRO-SANITATION J&K Vs. MUNICIPAL CORPORATION , JAMMU
March 16, 2021
FAISAL ARSHAD Vs. J & K PUBLIC SERVICE COMMISSION
August 17, 2021
FAISAL ASHRAF Vs. UT OF J & K
March 17, 2021
FAIZAN AHMAD ZARGAR Vs. UT OF JAMMU AND KASHMIR
December 10, 2021
FALAK SHER SALARIA Vs. STATE OF J & K
February 10, 2021
FALLAHI AAM TRUST Vs. STATE OF J&K.
December 15, 2021
FANCY NABI DAR Vs. UNION TERRITORY OF J & K
October 29, 2021
FAREED AHMED SOHAIL Vs. UT OF J&K
November 27, 2021
FARIDOON KHATANA Vs. UNION TERRITORY OF JAMMU & KASHMIR
April 29, 2021
FAROOQ AHMAD BHAT Vs. UNION TERRITORY OF J&K
May 25, 2021
FAROOQ AHMAD KHANDAY Vs. STATE OF J & K
September 29, 2021
FAROOQ AHMAD PANDITH AND ORS. Vs. ABDUL QADIR PARRAH
February 25, 2021
FAROOQ AHMED Vs. UNION TERRITORY OF J & K
March 31, 2021
FAROOQ AHMED Vs. STATE OF J&K
October 6, 2021
FATEH ALI KHAN Vs. J&K SPECIAL TRIBUNAL
December 21, 2021
FAYAZ AHMAD DAR Vs. UT. OF J & K
July 12, 2021
FAYAZ AHMAD SOFI Vs. ZAMEER AHMAD THAKUR
August 3, 2021
FAYAZ AHMAD WAR Vs. UT OF J&K
December 16, 2021
FAYAZ AHMED BHAT Vs. UNION TERRITORY OF J & K
August 4, 2021
FAYAZ AHMED LONE Vs. STATE OF J&K
February 19, 2021
FEROZ AHMAD DAR Vs. STATE OF J&K
June 29, 2021
FEROZ AHMAD PARRAY Vs. UNION TERRITORY OF JAMMU & KASHMIR
April 27, 2021
FIDA HUSSAIN NAIK Vs. UT OF J&K
January 22, 2021
FIDA HUSSAIN NAIK Vs. UT OF J & K
January 22, 2021
FIRDOUS AHMAD WANI Vs. UT OF J & K
May 18, 2021
G. M. WANI Vs. UNION TERRITORY OF J & K
August 13, 2021
GAFFOR KHAN Vs. STATE OF JAMMU AND KASHMIR
July 28, 2021
GAGAN DEEP Vs. UNION OF INDIA
June 1, 2021
GAGAN GUPTA Vs. UNION TERRITORY OF JAMMU & KASHMIR
April 6, 2021
GANDHARB SINGH Vs. KRISHAN LAL
November 17, 2021
GAURAV SHARMA Vs. UNION TERRITORY OF J&K
July 28, 2021
GAURI DEVI Vs. STATE OF JAMMU AND KASHMIR
August 13, 2021
GEETA DEVI Vs. UNION TERRITORY OF J & K
August 27, 2021
GENERAL MANAGER ROAD TRANSPORT CORPORATION Vs. GHULAM NABI MIR
November 22, 2021
GHAT SHALIMAR Vs. UNION TERRITORY OF JAMMU AND KASHMIR
September 16, 2021
GHULAM AHMAD RATHER Vs. FAROOQ AHMAD PARRAY
May 27, 2021
GHULAM AHMAD WANI Vs. UNION TERRITORY OF J.K.
May 1, 2021
GHULAM HASSAN KHAN Vs. GULNAZ KOUSER
December 2, 2021
GHULAM HASSAN LONE Vs. J & K HIGH COURT
November 24, 2021
GHULAM HASSAN SOFI Vs. STATE OF JK
April 2, 2021
GHULAM JEELANI GHANI Vs. STATE
October 27, 2021
GHULAM MOHAMMAD Vs. U.T. OF LADAKH
February 26, 2021
GHULAM MOHAMMAD BHAT Vs. STATE OF J&K
May 20, 2021
GHULAM MOHAMMAD DAR Vs. STATE OF J&K
December 22, 2021
GHULAM MOHAMMAD MATTA Vs. MOHAMMAD SHAFI MAKROO
September 1, 2021
GHULAM MOHAMMAD SHAH Vs. STATE OF J & K
September 15, 2021
GHULAM MOHAMMAD SHEIKH Vs. UNION TERRITORY OF J&K
June 30, 2021
GHULAM MOHAMMAD SOFI Vs. UNION TERRITORY OF JAMMU AND KASHMIR
August 12, 2021
GHULAM MOHAMMAD TRAMBOO Vs. UNION TERRITORY OF J & K
July 15, 2021
GHULAM MOHD. Vs. STATE
March 16, 2021
GHULAM MOHD. Vs. MANZOOR AHMED
February 10, 2021
GHULAM MOHD. NAIK Vs. STATE OF J&K
November 27, 2021
GHULAM MOHD. WANI Vs. SYED KHAN
March 23, 2021
GHULAM MOHI UD DIN KHAN Vs. ABDUL RASHID KHAN
December 17, 2021
GHULAM MUSTAFA Vs. UNION TERRITORY OF J & K
September 3, 2021
GHULAM MUSTAFA SHEIKH Vs. UT OF J & K & ANOTHER
February 24, 2021
GHULAM NABI MIR Vs. NISAR AHMAD MIR
March 25, 2021
GHULAM NABI WANI Vs. STATE OF J&K
December 13, 2021
GHULAM QADIR BHAT Vs. FINANCIAL COMMISSIONER (REVENUE)
September 24, 2021
GHULAM QADIR BHAT Vs. STATE OF J & K
July 15, 2021
GHULAM RASOOL BHAT Vs. STATE OF J&K
December 4, 2021
GHULAM RASOOL MIR Vs. STATE OF JK
September 27, 2021
GHULAM RASOOL MIR Vs. STATE OF J & K
February 16, 2021
GHULAM SABAR Vs. UNION TERRITORY OF J&K
November 18, 2021
GIRDHARI LAL SHARMA Vs. BASHIR AHMED BATT
July 28, 2021
GIRDHARI SINGH Vs. STATE OF J & K
February 16, 2021
GOURI SHANKER Vs. MOHD. IQBAL
August 10, 2021
GOVIND SINGH Vs. UNION TERRITORY OF J&K
October 13, 2021
GULAM ABBAS Vs. UT OF J & K
August 20, 2021
GULAM MUSTAFA Vs. UT OF J & K
January 15, 2021
GULNAZ AKHTER Vs. UT OF JAMMU AND KASHMIR
May 17, 2021
GULSHAN AHMAD MAKHDOOMI Vs. STATE OF J&K.
December 8, 2021
GULSHAN NAZIR Vs. UNION OF INDIA
April 9, 2021
GULSHAN NAZIR Vs. UNION OF INDIA
March 29, 2021
GULZAR AHMAD Vs. STATE OF J & K
November 23, 2021
GULZAR AHMAD BHAT Vs. UT OF J & K
October 21, 2021
GULZAR AHMAD PARRAY Vs. UNION TERRITORY OF JAMMU & KASHMIR
May 1, 2021
GURMEET SINGH Vs. UNION TERRITORY OF J&K
April 22, 2021
HABIB UL REHMAN Vs. UT OF JAMMU AND KASHMIR
January 12, 2021
HABIBULLAH KAK Vs. J&K SPECIAL TRIBUNAL SRINAGAR
July 30, 2021
HABIBULLAH KHOJA Vs. UNION TERRITORY OF JAMMU AND KASHMIR
August 11, 2021
HAMMID AHMAD WANI, FEROZ AHMAD MIR, WASEEM MUSHTAQ Vs. UNION TERRITORY J & K
August 16, 2021
HARDEEP SINGH Vs. UNION TERRITORY OF J & K
August 13, 2021
HARDIT SINGH Vs. STATE
August 3, 2021
HARISH KUMAR Vs. EXECUTIVE OFFICER MUNICIPAL COMMITTEE, BILLAWAR
July 15, 2021
HARVINDER SINGH Vs. UNION TERRITORY OF J & K
July 28, 2021
HAYAT UL REHMAN Vs. MST. SHAMA PARVEEN
December 23, 2021
HIDAYAT ALI Vs. SALEEM KABRA
October 29, 2021
HILAL AHMAD DAR Vs. UNION TERRITORY OF J&K
December 7, 2021
HILAL AHMAD KHAN Vs. UNION OF INDIA
October 12, 2021
HILAL AHMAD LONE Vs. GULSHANA BEGUM
February 11, 2021
HILAL AHMAD NAIK Vs. UNION TERRITORY OF JK
December 8, 2021
HINDUSTAN PETROLEUM CORPORATION Vs. ABDUL RASHID DAGGA
April 29, 2021
HOSHIAR SINGH Vs. UNION TERRITORY OF J&K
June 1, 2021
HUMAIRA YOUSUF SHAWL Vs. HILAL AHMAD BHAT
October 29, 2021
IFTIKHAR AHMED Vs. UNION TERRITORY OF J&K
October 13, 2021
IL AND FS TRANSPORTATION NETWORKS LIMITED Vs. STATE OF JAMMU AND KASHMIR
July 28, 2021
INDER PAL SINGH Vs. UNION OF INDIA
February 17, 2021
INDER SINGH Vs. STATE OF J & K
September 30, 2021
INDERJIT SINGH Vs. O.I. CO. LTD.
August 25, 2021
INDIAN ACADEMY OF SCIENCES Vs. PROF. INDU BHUSHAN
November 12, 2021
INDIAN ASSOCIATION OF SOLID STATE CHEMISTS AND ALLIED SCIENTISTS Vs. UNIVERSITY OF JAMMU
October 12, 2021
INDIAN FARMERS FERTILIZER COOPERATIVE LTD. Vs. SALES TAX OFFICER
March 9, 2021
INHABITANTS OF VILLAGE GHURAKA, DODA Vs. STATE OF J & K
March 4, 2021
INHABITANTS OF VILLAGE KUKERWAS Vs. U.T. OF J & K
April 1, 2021
INTELLIGENCE OFFICER, N. C. B. JAMMU Vs. VIJAY KUMAR
April 1, 2021
INTERNATIONAL INSTITUTE OF PROFESSIONAL STUDIES Vs. UNION TERRITORY OF JK
June 29, 2021
IQBAL BAKSHI Vs. STATE OF J & K
October 25, 2021
IQBAL QASIM Vs. UT. OF J & K
July 28, 2021
IQRA SAHIBA Vs. UNION TERRITORY OF J&K
May 5, 2021
IRFAN AHMAD HAKAK Vs. UNIVERSITY OF KASHMIR
May 17, 2021
IRFAN AHMAD MIR Vs. GOVERNMENT
January 12, 2021
IRFAN ALI BHAT Vs. HIGH COURT OF JK
November 2, 2021
IRSHAD AHMAD MALIK Vs. UNION TERRITORY OF J & K
February 15, 2021
IRSHAD AHMED BHAT Vs. ABDUL REHMAN
May 25, 2021
IRSHAD AHMED SHERA Vs. STATE THROUGH NCB
October 1, 2021
IRTIZA MUSHTAQ Vs. STATE OF JAMMU & KASHMIR
April 28, 2021
ISHFAQ AMIN BHAT Vs. UNION TERRITORY OF JAMMU & KASHMIR
April 27, 2021
ISHTIYAQ AHMAD KHAN Vs. RABIA JAN
December 28, 2021
J&K ECONOMIC RECONSTRUCTION AGENCY Vs. INTERCONTINENTAL CONSULTANTS TECHNOCRATS PVT. LTD.
November 17, 2021
J&K HOUSING BOARD Vs. NAVDEEP KUMAR
February 10, 2021
J&K POWER DEVELOPMENT CORPORATION Vs. JAI KRISHAN
December 16, 2021
J&K PROJECTS CONSTRUCTION CORP. LTD. Vs. DHARAM PAL SHARMA
February 12, 2021
J&K SERVICE SELECTION BOARD Vs. ASHIQ HUSSAIN SHAH
April 23, 2021
J&K SERVICE SELECTION BOARD Vs. PAWAN KUMAR
February 10, 2021
J&K SERVICES SELECTION RECRUITMENT BOARD Vs. NASEER AHMAD TARRAY
April 27, 2021
J&K STATE ROAD TRANSPORT CORPORATION Vs. NAZIR AHMAD MIR
September 13, 2021
J&K TOURISM DEVELOPMENT CORPORATION Vs. INDU DHAR AIMA
April 9, 2021
J.K. ECONOMIC RECONSTRUCTION AGENCY Vs. M/S.KAMAL BUILDERS
April 19, 2021
JAGDISH CHANDER Vs. SUSHMA SHARMA
March 17, 2021
JAGDISH RAJ Vs. DIWAN CHAND
July 23, 2021
JAI SINGH Vs. BALDEV RAJ
December 4, 2021
JALAL-UD-DIN MIR Vs. STATE OF J & K
September 24, 2021
JAMAL DIN Vs. JAMEEL AHMED
August 5, 2021
JAMEELA BANO Vs. QAZI ABDUL RASHID
November 1, 2021
JAMEELA BIBI Vs. UNION TERRITORY OF J & K
August 6, 2021
JAMMU DEVELOPMENT AUTHORITY Vs. SARAL SUGAM SEWA SOCIETY
November 3, 2021
JAMMU EDUCATION SOCIETY Vs. STATE OF J & K
February 9, 2021
JANA BEGUM Vs. UT OF J&K (REVENUE DEPTT.)
November 27, 2021
JASMIT SINGH Vs. STATE OF J&K
November 3, 2021
JASPREET SINGH Vs. UT. OF J & K
August 3, 2021
JASWINDER SINGH Vs. UNION OF INDIA
August 24, 2021
JATINDER KUMAR Vs. UNION TERRITORY OF J&K
December 20, 2021
JATINDER PAL Vs. SANJAY KUMAR
November 26, 2021
JATINDER SINGH ALIAS SHALLU Vs. UNION TERRITORY OF J&K
December 30, 2021
JAVAID AHMAD BHAT Vs. UNION TERRITORY OF J&K
June 28, 2021
JAVAID AHMAD MUNSHI Vs. UT OF J & K & ANOTHER
February 15, 2021
JAVAID AHMAD SHAHMIRI Vs. STATE OF JAMMU & KASHMIR
April 27, 2021
JAVEED AHMAD MOLVI AND ORS. Vs. UNION TERRITORY OF J & K
February 4, 2021
JAVID AHMAD LONE Vs. UNION TERRITORY OF JK
June 29, 2021
JAVID AHMAD SHAH Vs. AISHA
July 19, 2021
JDA Vs. VISHAL GUPTA
March 4, 2021
JIVITESH SYAL Vs. UT OF JAMMU AND KASHMIR
September 3, 2021
JKSFC Vs. MOHD AMIN
March 23, 2021
JOGINDER KUMAR Vs. UNION TERRITORY OF J & K
August 4, 2021
JUNAID AHMAD DAR Vs. GOVERNMENT OF JAMMU AND KASHMIRAND OTHERS
December 2, 2021
K. N. SINGH Vs. MANJEET SINGH
November 16, 2021
K.K. ENTERPRISES Vs. UNION OF INDIA
August 10, 2021
KAMAL NAIN SINGH Vs. NAIB TEHSILDAR JAMMU
December 9, 2021
KAMLESH DEVI Vs. UNION TERRITORY OF J&K
June 29, 2021
KANTA DEVI Vs. B.R. SHARMA, SECY. HOME
February 17, 2021
KANTA WAZIR Vs. UNION OF INDIA
July 5, 2021
KAPAHI CONTRACTS PVT. LTD. Vs. UT OF J & K
August 16, 2021
KAPIL DEV Vs. UNION OF INDIA
March 23, 2021
KASHMIR FABRIC INDUSTRIES Vs. INCOME TAX APPELLATE TRIBUNAL
October 28, 2021
KASHMIR KISSAN AGRICULTURE CO-OPERATIVE MARKETING LIMITED Vs. NATIONAL FERTILIZER LIMITED
May 19, 2021
KASHMIR WOOD PRODUCTS Vs. VERINAG DEVELOPMENT AUTHORITY
October 21, 2021
KASTURI LAL AND ORS. Vs. REVA KUMARI
February 15, 2021
KHADAM HUSSAIN Vs. UNION TERRITORY OF JK
February 1, 2021
KHAIR MOHD AHANGAR Vs. UNION TERRITORY OF JAMMU & KASHMIR
April 8, 2021
KHALID BIN GANI Vs. MOHD. ASHRAF DAR
April 9, 2021
KHALID HUSSAIN Vs. UNION TERRITORY OF J&K
June 3, 2021
KHALID JEHANGIR BHAT Vs. UNION TERRITORY OF J & K
October 28, 2021
KHALIDA BIBI Vs. SAJIDA BEGUM
August 26, 2021
KHALIDA PARVEEN Vs. UNION TERRITORY OF J&K
November 2, 2021
KHAZIR MOHAMMAD MIR Vs. ABDUL MAJID DAR
August 9, 2021
KHURSHEED AHMAD DAR Vs. RIYAZ AHMAD MALIK
December 16, 2021
KHURSHEED AHMAD LONE Vs. STATE OF J&K
November 17, 2021
KOMAL SHARMA Vs. UNION TERRITORY OF J & K
September 16, 2021
KOSHAL KUMAR Vs. INDRA DEVI
July 19, 2021
KOUNSIR YOUSUF Vs. BHARAT PETROLEUM CORPORATION
November 10, 2021
KOUSHAL KUMAR Vs. UNION TERRITORY OF J & K
August 27, 2021
KRISHAN SINGH Vs. STATE
December 30, 2021
KRISHNA STONE CRUSHER Vs. UNION TERRITORY OF J & K
September 29, 2021
KULDEEP RAJ GUPTA Vs. J.M.C.
November 22, 2021
KULDEEP SINGH Vs. STATE OF J & K
November 25, 2021
KULJEET RAI Vs. CHAIRMAN THE J & K SPECIAL TRIBUNAL JAMMU
January 22, 2021
KULZAM BEGUM Vs. UT OF JAMMU AND KASHMIR
April 1, 2021
LABORATE PHARMACEUTICAL INDIA LTD Vs. STATE OF J&K
February 25, 2021
LAKHWINDER SINGH Vs. UNION TERRITORY OF J & K
July 28, 2021
LATIEF AHMAD WANI Vs. UNION TERRITORY OF J & K
June 30, 2021
LIFE INSURANCE CORPORATION OF INDIA Vs. STATE OF J&K
December 23, 2021
LOUIS BRAILLE MEMORIAL SCHOOL FOR THE SIGHTLESS GIRLS, ROOP NAGAR, JAMMU Vs. UT OF J & K
September 8, 2021
M.A. RAMZANA Vs. HIGH COURT OF J&K
September 3, 2021
M.R. INDUSTRIES Vs. GOVERNMENT OF J.K.
May 29, 2021
M/S.VIJETA PROJECTS AND INFRASTRUCTURE LTD. Vs. UNION OF INDIA
April 30, 2021
MADHU GANDOTRA Vs. RAKESH KUMAR
September 9, 2021
MAH JABINA Vs. UT OF J & K
September 17, 2021
MAHESH CHANDER SHARMA Vs. UNION TERRITORY OF J AND K
June 16, 2021
MAHNAZ AKHTER Vs. UNION TERRITORY OF J & K
February 26, 2021
MAHRUKH IQBAL Vs. UT OF J & K
September 6, 2021
MAJID AHMAD BHAT Vs. UNION TERRITORY OF J&K
June 28, 2021
MAKAM KISHORE KUMAR Vs. UNION OF INDIA
December 9, 2021
MAN MOHAN SOBTI Vs. BHARTI BACHLOO
September 21, 2021
MANAGING DIRECTOR, J&K SRTC Vs. ABDUL RASHID RATHER
February 1, 2021
MANISHA BUILDERS Vs. UNION OF INDIA
February 16, 2021
MANJEET KUMAR Vs. UNIVERSITY OF JAMMU
June 2, 2021
MANJEET ROY Vs. UNION TERRITORY OF J & K
November 22, 2021
MANJEET SINGH Vs. SONIA
July 9, 2021
MANJIT SINGH Vs. STATE OF J&K
November 12, 2021
MANJU SINGH Vs. COMMISSIONER INCOME TAX
February 15, 2021
MANMEET SINGH Vs. UNION TERRITORY OF JAMMU AND KASHMIR
September 24, 2021
MANOHAR LAL Vs. UNION TERRITORY OF J&K
December 30, 2021
MANOJ KUMAR Vs. UNION TERRITORY OF J & K
July 28, 2021
MANPREET KOUR Vs. S. GAURAV SINGH
March 18, 2021
MANSI CHOUDHARY Vs. UT OF JAMMU AND KASHMIR
March 22, 2021
MANU KAPOOR Vs. UNION TERRITORY OF JK
February 10, 2021
MANVEER SINGH Vs. KAMLA SHARMA
October 4, 2021
MANZOOR AHMAD BHAT Vs. STATE OF J & K
August 10, 2021
MANZOOR AHMAD DAR Vs. UNION TERRITORY OF JAMMU AND KASHMIR
August 31, 2021
MANZOOR AHMAD GANIE Vs. UT OF J&K
May 28, 2021
MANZOOR AHMAD GATOO Vs. STATE OF J & K
August 2, 2021
MANZOOR AHMAD JAN Vs. J&K INDUSTRIES
February 22, 2021
MANZOOR AHMAD KHAN ALIAS MANA KHAN Vs. UNION TERRITORY OF J&K
May 31, 2021
MANZOOR AHMAD MIR Vs. NASIR AHMAD WASIL
October 6, 2021
MANZOOR AHMAD MIR Vs. UNION TERRITORY OF J & K
August 17, 2021
MANZOOR AHMAD RATHER Vs. UNION OF INDIA
June 16, 2021
MANZOOR AHMAD WANI Vs. UMAR RAFIQ GANAI
March 3, 2021
MANZOOR AHMED Vs. UT OF J & K
August 21, 2021
MANZOOR HUSSAIN Vs. STATE OF J&K
December 3, 2021
MANZOOR SHEIKH Vs. UNION TERRITORY OF JAMMU & KASHMIR
April 27, 2021
MAQBOOL BUHROO Vs. AHAD BUHROO
September 27, 2021
MASOOD AHMED Vs. EXECUTIVE MAGISTRATE IST CLASS, DODA
November 12, 2021
MASOODA BANO (ALIAS DILSHADA) Vs. NAZIR AHMAD MIR
June 22, 2021
MASOODA BIBI Vs. STATE OF JAMMU AND KASHMIR
July 28, 2021
MASTER SUNIL KUMAR Vs. UNION TERRITORY OF JAMMU AND KASHMIR
December 24, 2021
MD (J&K POWER DEVELOPMENT CORPORATION) Vs. TRUST HOUSE CONSTRUCTION ENGINEERS AND BUILDERS
December 4, 2021
MEHAK JAVID Vs. J&K PROFESSIONAL ENTRANCE EXAMINATION
January 15, 2021
MEHRAJ AHMAD BHAT Vs. STATE OF J&K
December 22, 2021
MEHRAJ UD DIN MIR Vs. STATE OF J AND K
September 13, 2021
MEHRAJ-UD-DIN KHAN ALIAS RAJA KHAN Vs. STATE OF JAMMU & KASHMIR
April 19, 2021
MINIL LABORATORIES Vs. UNION TERRITORY OF J AND K
May 19, 2021
MOHABAT ALI KHAN Vs. UT OF JAMMU AND KASHMIR
August 20, 2021
MOHAMMAD AKRAM Vs. UNION TERRITORY OF JAMMU & KASHMIR
March 10, 2021
MOHAMMAD AMIN BHAT Vs. MOHAMMAD SARTAJ MADNI
October 12, 2021
MOHAMMAD AMIN KHAN Vs. GOVT. OF J & K
July 13, 2021
MOHAMMAD ASHRAF SHAH Vs. ZAHOOR AHMAD SHAH
September 28, 2021
MOHAMMAD ASLAM GANIE Vs. UNION TERRITORY OF J&K
December 16, 2021
MOHAMMAD FAROOQ SHAH Vs. STATE OF J&K
December 3, 2021
MOHAMMAD IBRAHIM DAR Vs. UNION TERRITORY OF JAMMU AND KASHMIR
September 24, 2021
MOHAMMAD ILLIYASS SHEIKH Vs. UT OF J&K
November 3, 2021
MOHAMMAD LATIEF DAR Vs. JK PROJECTS CONSTRUCTION CORPORATION LIMITED.
November 1, 2021
MOHAMMAD LONE Vs. UNION TERRITORY OF JAMMU & KASHMIR
April 27, 2021
MOHAMMAD MAQBOOL DAR Vs. UT OF J&K
June 4, 2021
MOHAMMAD MAQBOOL DAR Vs. UT OF JAMMU AND KASHMIR
September 8, 2021
MOHAMMAD MAQBOOL LONE Vs. INTELLIGENCE OFFICER NARCOTICS
June 4, 2021
MOHAMMAD MAQBOOL MIR Vs. UNION TERRITORY OF J & K
August 12, 2021
MOHAMMAD MAQBOOL WANI Vs. STATE OF J&K
April 22, 2021
MOHAMMAD RAFIQ Vs. STATE OF JAMMU AND KASHMIR
July 13, 2021
MOHAMMAD RAFIQ GANIE Vs. AIJAZ AHMAD THOKER
December 14, 2021
MOHAMMAD RAMZAN BHAT Vs. STATE OF J & K
May 18, 2021
MOHAMMAD RAMZAN PARRAY Vs. J&K BOARD FOR MUSLIM SPECIFIED WAKAF
June 22, 2021
MOHAMMAD RUSTUM Vs. STATE OF J&K
December 16, 2021
MOHAMMAD SHABAN RESHI Vs. STATE OF J&K
December 16, 2021
MOHAMMAD SHAFI GANAI Vs. STATE OF J&K
April 16, 2021
MOHAMMAD SHAFI GANAI Vs. STATE OF JK
April 8, 2021
MOHAMMAD SHAFI MAKHDOOMI Vs. STATE OF JK
March 29, 2021
MOHAMMAD SHAFI MIR Vs. HAJI BASHIR AHMAD DAR
April 15, 2021
MOHAMMAD SHAFI MIR Vs. MOHAMMAD SULTAN MIR
April 7, 2021
MOHAMMAD SYED ALLIE Vs. MST ZEEBA
June 22, 2021
MOHAMMAD SYED RESHI Vs. ELLAQUAI DEHATI BANK & ANOTHER
February 1, 2021
MOHAMMAD YAQOOB LONE Vs. HAMIDULLAH LONE
October 5, 2021
MOHAMMAD YOUNIS MIR Vs. UT OF J&K
November 17, 2021
MOHAMMAD ZAFFAR Vs. UNION TERRITORY OF J & K
January 19, 2021
MOHAN LAL Vs. STATE OF J & K
February 10, 2021
MOHAN LAL KOUL Vs. STATE OF J&K
December 28, 2021
MOHAN SINGH Vs. DARSHANA KUMARI
July 7, 2021
MOHD ABDULLAH CHOWDHARY Vs. STATE OF JAMMU & KASHMIR
April 27, 2021
MOHD ASLAM BEIGH Vs. UNION TERRITORY OF J&K
June 4, 2021
MOHD IQBAL Vs. UNION TERRITORY OF JAMMU & KASHMIR
May 3, 2021
MOHD IRFAN Vs. UT OF J & K
November 23, 2021
MOHD MUZAMIL SOHIL Vs. STATE TH POLICE STATION, BANIHAL
March 23, 2021
MOHD SHAWL KHAN Vs. STATE OF JAMMU AND KASHMIR
August 6, 2021
MOHD TARIQ KHAN Vs. PUBLIC PROSECUTOR, POONCH
August 6, 2021
MOHD. ARIF Vs. GULSHANA AKHTER
January 19, 2021
MOHD. ASLAM BATANA Vs. NARCOTICS CONTROL BUREAU GANDHI NAGAR
October 11, 2021
MOHD. AYOUB Vs. STATE OF J & K
September 14, 2021
MOHD. FAROOQ Vs. SHAHINA AKHTER
November 12, 2021
MOHD. FAROOQ MALIK Vs. STATE OF J&K
November 18, 2021
MOHD. IQBAL Vs. NASEEMA BEGUM
December 27, 2021
MOHD. LATIF Vs. STATE OF J&K
December 16, 2021
MOHD. MAQBOOL Vs. STATE
September 29, 2021
MOHD. RAFIQ Vs. STATE OF J & K
February 5, 2021
MOHD. RASHID Vs. STATE OF J & K
March 31, 2021
MOHD. RAZAQ Vs. IRFAT BI
November 12, 2021
MOHD. SADIQ WANI Vs. UNION OF INDIA
November 27, 2021
MOHD. SAHID Vs. STATE OF J&K
November 10, 2021
MOHD. SALEEM Vs. UNION TERRITORY OF J&K
September 17, 2021
MOHD. SHABIR Vs. UNION TERRITORY OF J & K
September 21, 2021
MOHD. SHAFI KHAN Vs. STATE OF J & K
September 29, 2021
MOHD. SHARIEF Vs. UNION TERRITORY OF J&K
December 17, 2021
MOHD. YASEEN Vs. STATE OF J & K
February 2, 2021
MOHDA BHAT Vs. UNION TERRITORY OF J & K
August 9, 2021
MOHKAM DIN Vs. STATE OF J&K
October 29, 2021
MOHSIN RIZVI Vs. UNION TERRITORY OF J & K
October 29, 2021
MONIKA BHAGAT Vs. UT OF JAMMU AND KASHMIR
March 5, 2021
MOOL RAJ CHADHA Vs. UNION OF INDIA
March 24, 2021
MOTI RAM Vs. STATE OF J&K
November 3, 2021
MRF LIMITED Vs. DY. COMMISSIONER COMMERCIAL TAXES
March 26, 2021
MRIDULA CHIB Vs. UT OF J&K
February 7, 2021
MS CREATIONS ARCHITECTS, ENGINEERS, PLANNERS, INTERIOR DESIGNERS Vs. UNION TERRITORY OF J&K
November 18, 2021
MST. RAHEELA AKHTER Vs. MOHAMMAD UMAR NIZAMI
December 2, 2021
MST. SHEENU Vs. UNION TERRITORY OF JK
December 23, 2021
MST. TAJA Vs. JOINT FINANCIAL COMMISSIONER
December 27, 2021
MUBARAK AHMAD DAR Vs. UT OF J & K
September 28, 2021
MUBASHIR ASHRAF BHAT Vs. UNION TERRITORY OF JAMMU AND KASHMIR AND ORS.
January 19, 2021
MUBASHIR ASHRAF BHAT Vs. UNION TERRITORY OF JAMMU & KASHMIR
April 20, 2021
MUDASIR AHMAD BHAT Vs. UT OF JAMMU AND KASHMIR
December 9, 2021
MUDASIR AHMAD DAR Vs. UNION TERRITORY OF JAMMU AND KASHMIR
February 2, 2021
MUDASSIR MAJEED Vs. IRTIFA AYOUB
October 1, 2021
MUHAMMAD SHAFI GANAI Vs. STATE
December 21, 2021
MUJAHID ASHRAF KHAN Vs. UT OF J & K
November 25, 2021
MUKESH GUPTA Vs. UT OF J&K
December 8, 2021
MULKH RAJ Vs. MADAN MOHAN
April 9, 2021
MUMTAZ HUSSAIN SHAH Vs. STATE OF J&K
August 6, 2021
MUNISH KHOSLA Vs. STATE OF J & K
September 2, 2021
MURTAZA TARIQ Vs. STATE OF JAMMU AND KASHMIR
July 12, 2021
MUSHTAQ AHMAD KHAN Vs. RAFIQ AHMAD SHEIKH
March 26, 2021
MUSHTAQ AHMAD KHUROO Vs. STERLITE TECHNOLOGIES LIMITED
February 3, 2021
MUSHTAQ AHMAD LONE Vs. RIYAZ AHMAD MIR
December 17, 2021
MUSHTAQ AHMAD LONE Vs. UNION TERRITORY OF J & K
October 29, 2021
MUSHTAQ AHMAD LONE Vs. ZUBAIR AHMAD BHAT
February 18, 2021
MUSHTAQ AHMAD MALIK Vs. ZAINAB AKHTAR
September 2, 2021
MUSHTAQ AHMAD PATHAN Vs. STATE OF J&K
December 1, 2021
MUSTAQ AHMAD KATOCH Vs. UNION TERRITORY OF JAMMU & KASHMIR
May 3, 2021
MUZAFFAR AHMAD WANI Vs. SSP GANDERBAL
November 11, 2021
MUZAFFAR RASHID WANI Vs. DISTRICT REGISTRAR, ADC, ANANTNAG
September 30, 2021
MUZZAFAR AHMED BEIGH Vs. STATE OF J&K
November 24, 2021
NADEEM SHARIEF Vs. UNION TERRITORY OF J & K
February 25, 2021
NAGINA KOUSER Vs. U.T. OF J&K
May 12, 2021
NARENDER KUMAR Vs. UNION OF INDIA
September 3, 2021
NARESH KUMAR Vs. UNITED INDIA INSURANCE COMPANY LTD.
December 31, 2021
NARINDER KUMAR BHAGAT Vs. GOURAV BHATIA
December 7, 2021
NARINDER KUMAR GUPTA Vs. U.O.I.
December 29, 2021
NARINDER NATH AND ORS Vs. STATE
March 16, 2021
NARINDER SINGH Vs. KOUSHAL KUMAR PADHA
May 17, 2021
NASEER AHMED MYIAN TH. GHULAM MOHI UD. DIN MYIAN Vs. UNION TERRITORY OF J&K
June 29, 2021
NASIMA BEGUM Vs. NATIONAL INSURANCE COMPANY LIMITED
July 3, 2021
NASIR AHMED Vs. STATE OF J & K
February 19, 2021
NASIR HAYAT MALIK Vs. SHEENAM WANI
December 10, 2021
NASSAR ULLAH MALIK Vs. STATE OF J & K
February 17, 2021
NASSURULLAH KHAN Vs. UNION TERRITORY OF J & K
July 28, 2021
NATIONAL INSURANCE CO. Vs. AIJAZ AHMAD SHAH
June 22, 2021
NATIONAL INSURANCE CO. LTD. Vs. GHULAM HASSAN GEELA
August 25, 2021
NATIONAL INSURANCE CO. LTD. Vs. MOHAMMAD RAMZAN
March 23, 2021
NATIONAL INSURANCE CO. LTD. Vs. JAVID AHMAD MALIK
March 3, 2021
NATIONAL INSURANCE CO. LTD. Vs. MST MEHTABA
April 23, 2021
NATIONAL INSURANCE CO. LTD. Vs. SANDEEP SINGH
April 23, 2021
NATIONAL INSURANCE CO. LTD. Vs. HAJIRA
September 6, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. FATIMA
April 23, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. GHULAM HASSAN SHEIKH
April 1, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. ABDUL MAJEED
April 1, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. ABDUL AHAD NAJAR
February 5, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. SAFIA REHMAN
July 3, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. JAMAL MASTER
February 11, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. IRSHAD AHMAD BABA
February 1, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. MEHTABA
February 1, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. MOHAMMAD IQBAL BHAT
February 1, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. GHULAM HASSAN SHEIKH
June 3, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. TSEWANG NAMGYAL
February 1, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. HAJI MANZOOR AHMAD
November 29, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. SITARA BEGUM
May 20, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. MOHAMMAD AKBAR MAGRAY
May 20, 2021
NATIONAL INVESTIGATION AGENCY Vs. MUSHTAQ AHMAD MALIK
April 27, 2021
NATIONAL INVESTIGATION AGENCY Vs. OWAIS AMIN @ CHERRY
April 27, 2021
NAVNEET R. JHANWAR Vs. STATE TAX OFFICER
March 17, 2021
NAZA BANO Vs. STATE OF J&K
December 14, 2021
NAZIR AHMAD DHAR Vs. MUSTHAQ AHMAD DHAR
May 28, 2021
NAZIR AHMAD KHAN Vs. UT OF J&K
June 4, 2021
NAZIR AHMAD MALIK Vs. REHANA BEGUM
June 4, 2021
NAZIR AHMAD PEER Vs. STATE
August 25, 2021
NAZIR AHMAD SHAH Vs. UNION TERRITORY OF JK
July 3, 2021
NAZIR AHMAD TELI Vs. SHRI RAM GENL. INSURANCE CO.
December 31, 2021
NAZIR AHMED CHOUDHARY Vs. STATE OF J & K
August 23, 2021
NAZIR MOHD. Vs. UNION TERRITORY OF JAMMU AND KASHMIR
January 11, 2021
NEEMA BHAT Vs. STATE
December 16, 2021
NEERAJ CHOUDHARY Vs. SHAVETA CHOUDHARY
July 7, 2021
NEERAJ KHAJURIA Vs. KULDEEP KHAJURIA
October 29, 2021
NEERU TANDON Vs. ANAMIKA PARMAR
July 28, 2021
NEHA ABROL Vs. SUNIL GUPTA
December 7, 2021
NEHA KUMARI Vs. UT OF JAMMU AND KASHMIR
May 20, 2021
NELOFAR RASHID Vs. STATE OF J&K
December 28, 2021
NEW BT ENTERPRISES Vs. UT OF J&K
December 31, 2021
NEW INDIA ASSURANCE CO. LTD. Vs. RAFAQAT HUSSAIN
October 21, 2021
NEW INDIA ASSURANCE CO. LTD. Vs. SURINDER KUMAR THUSU
March 2, 2021
NEW INDIA ASSURANCE CO. LTD. Vs. RATTAN LAL
February 4, 2021
NIMRA FAYAZ Vs. UNION TERRITORY OF J & K
November 11, 2021
NIRBHAY SHARMA Vs. UNION TERRITORY OF J&K
October 20, 2021
NISAR AHMAD BHAT Vs. UT OF J&K
September 2, 2021
NISAR AHMED GANAI Vs. UNION TERRITORY OF J&K
October 6, 2021
NISHA MUSHARRAF Vs. STATE OF J & K
September 28, 2021
NISHA SHARMA Vs. UT OF J & K
March 24, 2021
NISHANT KOUL Vs. ROMESH CHANDER
December 27, 2021
NISHU KUMAR Vs. UNION OF INDIA
March 29, 2021
NISSAR AHMAD Vs. ABDUL RASHID WANI
July 19, 2021
NITIN SHARMA Vs. UNION TERRITORY OF J & K
September 28, 2021
NOOR ALI Vs. BASHIR AHMED
December 2, 2021
NOOR DIN Vs. JALAL-UL-DIN
July 27, 2021
NOOR HUSSAIN Vs. UNION OF INDIA
September 6, 2021
NOWSHAD AHMAD RATHER Vs. STATE
April 2, 2021
O I CO. LTD. Vs. DESA SINGH
March 22, 2021
OM SURI JEWELERS Vs. J & K BANK LTD.
September 6, 2021
ORIENTAL INSURANCE CO LTD Vs. HABIBULLAH DAR
May 20, 2021
ORIENTAL INSURANCE CO. LTD Vs. ASHA DEVI
September 17, 2021
ORIENTAL INSURANCE CO. LTD. Vs. BASHIR AHMED
August 25, 2021
ORIENTAL INSURANCE CO. LTD. Vs. GHULAM QADIR
September 24, 2021
OWAIS AHMAD BHAT Vs. UNION TERRITORY OF J&K
December 31, 2021
P.B. KOHLI Vs. KESHAV VERMA
January 28, 2021
PANKAJ KUMAR Vs. STATE OF J&K
December 3, 2021
PARKASH FURNITURE IND. Vs. ARUN GUPTA
September 1, 2021
PARSHOTAM KUMAR Vs. STATE OF J&K
November 18, 2021
PARVAIZ AHMAD BHAT Vs. FIDA MOHAMAMD AYOUB
December 28, 2021
PARVAZE AHMAD WANI Vs. VICE CHANCELLOR, SKUAST
October 12, 2021
PARVEEN Vs. STATE OF J&K
November 9, 2021
PARVEEN SINGH Vs. RAJINDER SINGH JASWAL
November 18, 2021
PDC HEALTHCARE Vs. MUMTAZ AHMED
July 28, 2021
PEER GHULAM MUSTAFA SHAH Vs. MANZOOR AHMAD MALIK
April 23, 2021
PEERZADA MOHAMMAD WASEEM Vs. UNION TERRITORY OF J&K
September 2, 2021
PEERZADA SHOWKAT AHMAD Vs. RABIA JAN
October 28, 2021
POPULAR GUN WORKS Vs. STATE OF J&K
December 27, 2021
PRABH DAYAL Vs. SPECIAL TRIBUNAL
December 13, 2021
PRANIKA GUPTA Vs. STATE OF J & K
November 10, 2021
PREDHIMAN KRISHAN KOUL Vs. UNION TERRITORY OF J&K
December 27, 2021
PREM SAGAR Vs. JK SPECIAL TRIBUNAL
December 9, 2021
PREM SINGH Vs. UNION TERRITORY OF J&K
November 17, 2021
PREM SINGH Vs. UNION TERRITORY OF J&K
June 16, 2021
PRESENTATION CONVENT HR. SEC. SCHOOL Vs. RIYAZ AHMAD DAGGA
December 30, 2021
PROJECT DIRECTOR RAMKY PROJECT OFFICE Vs. ABDUL MAJID WANI
May 31, 2021
PUNJAB AND SIND BANK Vs. UNION OF INDIA
August 27, 2021
PUNJAB STATE POWER CORPORATION LTD. Vs. GULATI METALS AND ALLOYS
November 18, 2021
PURAN CHAND Vs. TARSEM LAL
August 10, 2021
PURI SINGH Vs. STATE OF J & K
September 3, 2021
PUSHPINDER KUMAR Vs. UT OF J&K
April 15, 2021
QADRIS HEMATOLOGY CENTER & CLINICAL LABORATORY Vs. COMMISSIONER, SRINAGAR MUNICIPAL CORPORATION
May 31, 2021
QAISER MEHMOOD Vs. UNION TERRITORY OF JK
February 11, 2021
QAZI GHULAM JEELANI Vs. STATE
May 12, 2021
RADHA DEVI Vs. UT OF J & K
January 11, 2021
RAFIQ AHMAD ZAZ Vs. STATE TH. POLICE STATION VIGILANCE ORGANIZATION
August 27, 2021
RAFIQA BEGUM Vs. SARWA BEGUM
September 17, 2021
RAGHUBIR SINGH Vs. UT OF J&K
April 28, 2021
RAGHUBIR SINGH Vs. STATE OF J AND K
December 6, 2021
RAGHUBIR SINGH Vs. ASHOK DUTTA
September 6, 2021
RAHUL MINI FLOUR MILLS Vs. PUNJAB NATIONAL BANK LTD.
April 19, 2021
RAHUL RAINA Vs. UNION TERRITORY J&K
January 27, 2021
RAJ KUMAR GUPTA Vs. UNION OF INDIA
June 29, 2021
RAJAN DOGRA Vs. CHETNA DOGRA
May 19, 2021
RAJEEV MALHOTRA Vs. MOHAMMAD ISHAQ CHOWDHARY
August 25, 2021
RAJEEV PAUL Vs. UT OF J & K
February 1, 2021
RAJENDRA MISHRA Vs. UNIVERSITY OF JAMMU
October 29, 2021
RAJESH KUMAR Vs. UNION OF INDIA
December 8, 2021
RAJESH KUMAR Vs. UNION TERRITORY OF J&K
December 10, 2021
RAJESH KUMAR ABROL Vs. UNION TERRITORY J & K
January 29, 2021
RAJESH MADANLAL ANAND Vs. RAKESH MADANLAL ANAND
October 21, 2021
RAJESHWAR SINGH Vs. UNION OF INDIA
September 14, 2021
RAJINDER KUMAR Vs. STATE OF J&K
December 3, 2021
RAJINDER SINGH Vs. STATE OF J & K
February 2, 2021
RAJNI Vs. JOGINDER SINGH
March 23, 2021
RAKESH KUMAR Vs. RAVINDER KHULLAR
March 17, 2021
RAKESH KUMAR SHAN Vs. STATE OF J & K
August 12, 2021
RAKESH KUMAR VERMA Vs. STATE OF J&K
November 10, 2021
RAKESH RAZDAN Vs. UNION OF INDIA
December 31, 2021
RAM SARAN Vs. UOI
March 2, 2021
RAMAN GUPTA Vs. STATE OF J&K
October 29, 2021
RAMEEZ AHMAD MALLA Vs. UNION TERRITORY OF J&K
May 31, 2021
RAMESH CHAND Vs. STATE OF J & K
July 3, 2021
RAMESH CHANDER SHARMA Vs. STATE OF J & K
February 17, 2021
RAMESH KUMAR BHAT Vs. UNION TERRITORY OF J & K
September 27, 2021
RAMESH SHARMA Vs. STATE OF J & K
November 23, 2021
RAMESHWAR KUMAR Vs. STATE OF J&K
October 13, 2021
RANJEET SINGH Vs. STATE OF J&K
December 6, 2021
RANJIT SINGH Vs. UNION TERRITORY OF J & K
October 20, 2021
RANJIT SINGH Vs. UNION TERRITORY OF J & K
March 26, 2021
RANJU DEVI Vs. UNION TERRITORY OF J & K
October 27, 2021
RASHEED AHMAD PEERZADA Vs. J & K SPECIAL TRIBUNAL
November 12, 2021
RATTAN LAL Vs. STATE OF J & K
November 24, 2021
RATTAN LAL Vs. UNION TERRITORY OF J & K
August 13, 2021
RAVI KUMAR SHARMA Vs. PRINCIPAL SECRETARY
March 17, 2021
RAVINDER KUMAR Vs. UNION TERRITORY OF JK
December 20, 2021
RAVINDER SINGH JAMWAL Vs. UNION TERRITORY OF J & K
September 7, 2021
RAVINDER SINGH JAMWAL Vs. JAMMU MUNICIPAL CORPORATION
February 1, 2021
RAYEES AHMAD HAKAK Vs. UNION TERRITORY OF JAMMU & KASHMIR
May 1, 2021
RED CHILLY BAR AND RESTAURANT BC. ROAD, JAMMU Vs. U.T OF JAMMU AND KASHMIR
September 6, 2021
REENA DEVI Vs. UT OF J&K
May 11, 2021
REGIONAL DIRECTOR, ESI CORPORATION Vs. KANCHAN SOAP & DETERGENTS
September 23, 2021
REHANA AKHTER MIR Vs. GULZAR AHMAD WANI
April 6, 2021
RELIANCE GENERAL INSURANCE CO. LTD. Vs. RENO SHARMA
September 27, 2021
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. FEROZ AHMAD HAROON
September 16, 2021
RENKA DEVI Vs. STATE
August 13, 2021
RESHIV KALOTRA Vs. UT OF JAMMU AND KASHMIR
March 18, 2021
REYAZ AHMED ZARGAR Vs. STATE OF J & K
February 2, 2021
RICHA BHARTI Vs. CHITOORI SUBRAMANYA RAO PARVATHI BARNAI
October 22, 2021
RITA DEVI Vs. GHAR SINGH
December 6, 2021
RITZY POLYMERS Vs. UOI
December 21, 2021
RIYA DEVI Vs. UNION TERRITORY OF J&K
November 29, 2021
RIYAZ KHALIQ PARRAY Vs. UNION TERRITORY OF JAMMU & KASHMIR
April 27, 2021
ROHIT KUMAR Vs. STATE OF JAMMU & KASHMIR
April 8, 2021
ROHIT SHARMA Vs. UT OF J&K
May 24, 2021
ROHIT SINGH Vs. JAMMU AND KASHMIR BANK
March 15, 2021
ROHIT SINGH Vs. UT OF J & K
May 17, 2021
ROOHI MAJID Vs. UNION TERRITORY OF JK
December 23, 2021
ROOP KOUR Vs. STATE OF J & K
March 5, 2021
ROUF BASHIR ALLIE Vs. UNION TERRITORY OF J&K
December 22, 2021
ROYAL SINGH Vs. UT OF J & K
February 25, 2021
ROZINA KOUSER Vs. UNION TERRITORY OF J & K
September 1, 2021
RUBELA AKHTAR Vs. UNION TERRITORY OF J & K
February 15, 2021
RUCHI JAIN AND ORS. Vs. MUSHTAQ AHMAD KAWA (DEAN COLLEGES DEV.)
March 3, 2021
RUKHSANA JANJUA Vs. UT OF J & K
September 7, 2021
RURAL CONTRACTORS WELFARE ASSOCIATION Vs. UNION TERRITORY OF JAMMU AND KASHMIR
August 17, 2021
RUSTAM Vs. UNION TERRITORY OF JK.
February 3, 2021
S. K. PURI Vs. PARDEEP KUMAR PURI
November 9, 2021
S. KAMMUTH AND ORS. Vs. SANDEEP KUMAR
February 17, 2021
S. KULDIP SINGH Vs. BUILDING OPERATION CONTROLLING AUTHORITY JMC JAMMU
December 7, 2021
S. TARLOCHAN SINGH Vs. RAJA BEGUM
July 27, 2021
SABHA ALI Vs. ZAHOOR HUSSAIN
August 26, 2021
SABREENA RASHID Vs. UNION TERRITORY OF J & K
October 27, 2021
SAEEDA BEGUM Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO
June 22, 2021
SAFINA AKHTAR Vs. STATE OF J & K
November 25, 2021
SAFINA AKHTER Vs. UNION TERRITORY OF J&K
December 15, 2021
SAFINA KOUSER Vs. STATE
August 18, 2021
SAFIYA SIKANDER Vs. STATE OF J & K
September 1, 2021
SAJAD AHMAD BHAT Vs. UNION TERRITORY OF J&K
May 28, 2021
SAJAD AHMAD KHAN Vs. STATE
September 24, 2021
SAJJAD AHMED Vs. UNION TERRITORY OF J&K
February 26, 2021
SALMAN AHMAD DAR Vs. STATE OF JAMMU AND KASHMIR
August 5, 2021
SALMAN CHANDAIL Vs. UNION TERRITORY OF J & K
August 12, 2021
SAMAR PAL Vs. UNION TERRITORY OF J & K
February 3, 2021
SAMEERA BEGUM Vs. KHALIL MOHAMMAD HAJAM
June 22, 2021
SAMITRA DEVI Vs. KUMAR KOTWAL
November 3, 2021
SANDEEP CHATTOO Vs. UNION TERRITORY OF JK
April 16, 2021
SANDEEP SINGH Vs. UNION TERRITORY OF J & K
August 4, 2021
SANDEEP SINGH Vs. UNION TERRITORY OF J&K
December 10, 2021
SANGEETA GUPTA Vs. RAJEEV GUPTA
August 6, 2021
SANJAY KUMAR SRIVASTAVA Vs. CENTRAL BUREAU OF INVESTIGATION
April 22, 2021
SANJEET SINGH MANHAS Vs. STATE OF J & K
September 15, 2021
SANJEEV KUMAR MANNOTRA Vs. UNION TERRITORY OF J & K
September 24, 2021
SAPNA MATTO Vs. UT OF J & K
October 22, 2021
SAQIB ALI RESHI Vs. UT OF J & K
May 18, 2021
SAQIB ALI SHAH Vs. STATE OF J&K
January 27, 2021
SAROJ Vs. SHO P/S AKHNOOR
July 13, 2021
SATISH KUMAR Vs. RAVINDER SINGH
September 29, 2021
SATYA SELF HELF GROUP, INCHARGE KULDEEP KOUR Vs. UT OF J & K
September 8, 2021
SAVITA BAKSHI GHAI Vs. STATE OF J & K
July 9, 2021
SAYED SHAHID HAMDANI Vs. UNION TERRITORY OF J&K
April 23, 2021
SEEMA DEVI Vs. SARITA CHAUHAN
November 11, 2021
SHABIR AHMAD MIR Vs. UNION TERRITORY OF JK
April 12, 2021
SHABIR AHMAD PARRAY Vs. UT OF J&K
December 31, 2021
SHABIR AHMED Vs. PAWAN KOTWAL
March 2, 2021
SHABNUM HOTEL & RESTAURANT Vs. DEAN STUDENTS WELFARE, SKUAST
December 1, 2021
SHAFKAT HUSSAIN Vs. PUBLIC PROSECUTORS, ADDITIONAL SESSION COURT, DODA
August 4, 2021
SHAH FASIEL Vs. UT OF JAMMU AND KASHMIR
March 17, 2021
SHAHEEN AHMAD PARRAY Vs. UNION TERRITORY OF J & K
July 19, 2021
SHAHEENA GULSHAN Vs. STATE OF J&K
December 21, 2021
SHAHID AHMAD LONE Vs. SONAULLAH SHAH
September 27, 2021
SHAHZAD KHALID Vs. STATE OF J&K
October 4, 2021
SHAHZADA Vs. AAMINA
April 27, 2021
SHAID NADEEM Vs. STATE OF J & K
August 25, 2021
SHAKEEL AHMAD BHAT Vs. UNION TERRITORY OF J&K
June 4, 2021
SHAKEEL AHMED Vs. UNION TERRITORY OF J & K
February 15, 2021
SHAKEEL AHMED DAR Vs. UNION TERRITORY OF JAMMU & KASHMIR
April 22, 2021
SHAKEELA Vs. UNION TERRITORY OF JK
February 23, 2021
SHAKUNTLA DEVI Vs. UNION TERRITORY OF J&K
December 10, 2021
SHALIMAR CONSTRUCTIONS Vs. SKUAT (K) SHALIMAR, SRINAGAR
August 17, 2021
SHAM LAL Vs. UNION TERRITORY OF J & K
September 13, 2021
SHAMIM AKHTER Vs. UT OF J & K
August 21, 2021
SHAMSHADA AKHTER Vs. AIJAZ PARVAIZ SHAH
August 16, 2021
SHAMSHER CHOUDHARY Vs. JAMMU DEVELOPMENT AUTHORITY
August 15, 2021
SHANTA KUMARI Vs. JAMMU DEVELOPMENT AUTHORITY
August 16, 2021
SHARAZ AHMED Vs. UNION TERRITORY OF J & K
October 25, 2021
SHASHI KALA Vs. B.B. VYAS
March 2, 2021
SHAZIA BASHIR Vs. TANVEERA AKHTER
August 11, 2021
SHAZIA RASHID Vs. STATE OF J & K
July 15, 2021
SHEETAL RANI Vs. UNION TERRITORY OF J&K
October 1, 2021
SHEETAL SHARMA Vs. TRILOCHAN SHARMA
September 14, 2021
SHEIKH ABBAS Vs. ABDUL RASHID KHUROO
December 21, 2021
SHEIKH IRON STORE Vs. SRINAGAR MUNICIPAL CORPORATION
May 20, 2021
SHEIKH MOHAMMAD ASLAM Vs. UT OF JK
June 14, 2021
SHEIKH NASSER AHMED Vs. STATE OF JAMMU AND KASHMIR
July 28, 2021
SHEIKH REYAZ HAMID Vs. STATE OF J&K
December 23, 2021
SHEIKH WAHEED SHAFI Vs. NARCOTICS CONTROL BUREAU, JAMMU
July 19, 2021
SHER DIN Vs. UT OF J & K
August 27, 2021
SHERAZ AHMAD BHAT Vs. UNION TERRITORY OF J & K
November 1, 2021
SHEVATA CHOUDHARY Vs. NEERAJ CHOUDHARY
February 25, 2021
SHILPA Vs. UNION TERRITORY OF JAMMU & KASHMIR
March 23, 2021
SHIPRA BANSAL Vs. DRUG INSPECTOR, UDHAMPUR
September 3, 2021
SHIV KUMAR PADHA Vs. UNION TERRITORY OF J&K
December 6, 2021
SHOWKAT AHMAD LONE Vs. STATE OF J&K
December 7, 2021
SHOWKAT AHMAD SOFI Vs. STATE OF J&K
July 26, 2021
SHOWKAT AHMAD TANTRAY Vs. STATE OF JAMMU & KASHMIR
August 3, 2021
SHOWKAT HUSSAIN KOUL Vs. STATE OF J&K
August 6, 2021
SHREE MOMAI ROTO CAST LTD. Vs. HARISH KUMAR DOGRA
November 3, 2021
SIMPLE DEVI Vs. NEW INDIA ASSURANCE COMPANY LIMITED
February 25, 2021
SOFIYA SHAFAQAT Vs. CENTRAL UNIVERSITY
October 27, 2021
SOHAN SINGH Vs. UNION TERRITORY OF J&K
June 4, 2021
SOHAN SINGH Vs. UNION TERRITORY OF J&K
December 6, 2021
SOHAN SINGH Vs. UNION TERRITORY OF J&K
June 24, 2021
SONAM DORJEY Vs. UT OF J&K
December 29, 2021
SONAULLAH WANI Vs. UNION TERITORY OF J&K
December 7, 2021
SONIA DEVI Vs. STATE OF J & K
January 29, 2021
SOOD AND SOOD Vs. CHIEF ENGINER, 31 ZONE
February 12, 2021
SOURABH BERI Vs. STATE OF J & K
September 2, 2021
SRINAGAR DEVELOPMENT AUTHORITY EMPLOYEES UNION Vs. STATE OF J & K
July 1, 2021
STATE Vs. DHANI RAM
December 28, 2021
STATE Vs. MAYA DEVI
July 2, 2021
STATE Vs. SHER BAZ
August 5, 2021
STATE Vs. MUKHTIAR AHMAD
August 9, 2021
STATE Vs. SHER BAZ
August 3, 2021
STATE Vs. AHAD DAR
April 2, 2021
STATE Vs. VIJAY JAITLY
February 18, 2021
STATE Vs. MOHD. RAEES
March 31, 2021
STATE Vs. ABDUL GANI BHAT
March 3, 2021
STATE OF J & K Vs. RAVI KUMAR
March 25, 2021
STATE OF J & K Vs. NASEER AHMAD HAKEEM
September 21, 2021
STATE OF J & K Vs. TANVEER AHMAD SALAH
May 19, 2021
STATE OF J & K Vs. KHURSHEED AHMAD MIR
November 11, 2021
STATE OF J & K Vs. MEET MASIH
November 12, 2021
STATE OF J & K Vs. MOHD. SHABIR
November 30, 2021
STATE OF J & K Vs. ISHYA RANI
December 6, 2021
STATE OF J & K Vs. MANZOOR AHMAD DAR
March 17, 2021
STATE OF J&K Vs. KEWAL KRISHAN
November 17, 2021
STATE OF J&K Vs. LALAN YADAV
December 9, 2021
STATE OF J&K Vs. DEWAN CHAND
December 24, 2021
STATE OF J&K Vs. PARBAT SINGH
April 27, 2021
STATE OF J&K Vs. TARSEM RAJ
March 3, 2021
STATE OF J&K Vs. FAIZ ALI
December 2, 2021
STATE OF J&K Vs. PRABHJOT SINGH ALIAS KALA
October 6, 2021
STATE OF J&K Vs. ABDUL KAREEM
September 29, 2021
STATE OF J&K Vs. POONAM JAMWAL
July 13, 2021
STATE OF J&K Vs. KIRTAN SINGH
August 6, 2021
STATE OF J&K Vs. HARSH WARDHAN
March 17, 2021
STATE OF J&K Vs. RIAZ AHMED
March 8, 2021
STATE OF J&K Vs. KULBIR SINGH
March 10, 2021
STATE OF J&K Vs. JAVAID NAJEEB UD DIN
March 16, 2021
STATE OF J&K Vs. BALWANT SINGH
September 29, 2021
STATE OF J&K Vs. JAHANGIR AHMAD DAR
March 17, 2021
STATE OF J&K Vs. MUNEESH SHARMA
February 5, 2021
STATE OF J&K Vs. ABDUL AZIZ
March 3, 2021
STATE OF JAMMU & KASHMIR Vs. PARSHOTAM KUMAR
March 19, 2021
STATE OF JAMMU & KASHMIR Vs. VINNAY CHAWLA
April 6, 2021
STATE OF JAMMU AND KASHMIR Vs. GHULAM NABI
April 1, 2021
STATE OF JAMMU AND KASHMIR Vs. MOHINDER SINGH
March 8, 2021
STATE OF JAMMU AND KASHMIR Vs. VIJAY KUMAR
July 29, 2021
STATE OF JAMMU AND KASHMIR Vs. DEVI SINGH
July 30, 2021
STATE OF JAMMU AND KASHMIR Vs. RAJ KUMAR
July 19, 2021
STATE OF JAMMU AND KASHMIR Vs. KAKA RAM
July 14, 2021
STATE OF JAMMU AND KASHMIR Vs. GH MOHAMMAD SHEIKH
July 28, 2021
STATE OF JAMMU AND KASHMIR Vs. ABDUL REHMAN CHALLOO
August 9, 2021
STATE OF JAMMU AND KASHMIR Vs. ROHIT KUMAR
August 10, 2021
STATE OF JAMMU AND KASHMIR Vs. GURJINDER SINGH
September 16, 2021
STATE OF JAMMU AND KASHMIR Vs. BANARSI LAL
July 15, 2021
STATE OF JAMMU AND KASHMIR Vs. MOHD. SHABIR
March 3, 2021
STATE OF JAMMU AND KASHMIR Vs. GHULAM NABI WANI
December 6, 2021
STATE OF JAMMU AND KASHMIR Vs. ABDUL MAJID
November 17, 2021
STATE OF JAMMU AND KASHMIR Vs. MOHINDER SINGH
April 30, 2021
STATE OF JAMMU AND KASHMIR Vs. AARTI SARANGAL
July 14, 2021
SUBASH CHANDER Vs. STATE OF J&K & OTHRS
June 29, 2021
SUBASH CHANDER Vs. GIAN CHAND
August 23, 2021
SUDERSHAN GUPTA Vs. SHIV KUMAR
November 18, 2021
SUDESH KUMAR Vs. UNION OF INDIA
January 29, 2021
SUDESH KUMAR Vs. UT OF J & K
October 22, 2021
SUDESH KUMARI Vs. UNION OF INDIA
December 6, 2021
SUHAIL AHMAD DAR Vs. UT OF J&K
December 30, 2021
SUMAN BANSAL Vs. UNION TERRITORY OF JAMMU & KASHMIR
April 1, 2021
SUMEET RAMOTRA Vs. UNION TERRITORY OF J&K
June 24, 2021
SUMEET ZUTSHI Vs. UNION TERRITORY OF J&K
December 7, 2021
SUMIT YADAV Vs. VICE CHANCELLOR
May 27, 2021
SUNIL CHOUDHARY Vs. UNION TERRITORY J & K
February 25, 2021
SUNIL KUMAR Vs. BAJAJ ALLIANZ GEN. INS. CO. LTD.
January 27, 2021
SUNIL SURI Vs. UNION TERRITORY OF JK
February 1, 2021
SUNNY CHOUDHARY Vs. UNION TERRITORY OF J & K
February 12, 2021
SUNNY CHOUDHARY Vs. STATE OF J & K
August 23, 2021
SUNNY KUMAR Vs. UT OF J&K
June 3, 2021
SUPINDER KOUR Vs. MDN EDIFY EDUCATION PVT. LTD.
August 20, 2021
SURAJ PARKASH SAGOTRA Vs. STATE OF J & K
August 3, 2021
SURAT SINGH Vs. STATE OF JAMMU & KASHMIR
July 30, 2021
SURESH KUMAR Vs. UT OF J & K
September 2, 2021
SURESH KUMAR Vs. UT OF J & K
July 14, 2021
SURESH SHARMA Vs. UNION TERRITORY OF J&K
June 16, 2021
SURESHTA GUPTA Vs. PRITHVI RAJ GOEL
July 14, 2021
SURINDER KUMAR Vs. STATE OF JAMMU AND KASHMIR
August 13, 2021
SURINDER KUMAR MAHAJAN Vs. UNION OF INDIA
December 17, 2021
SURINDER SINGH Vs. STATE OF JAMMU & KASHMIR
September 2, 2021
SURJEET SINGH Vs. B.R. SHARMA
February 8, 2021
SUSHIL CHANDEL Vs. UNION TERRITORY OF J&K
June 29, 2021
SUSHIL KUMAR Vs. CHERRY GUPTA
December 6, 2021
SUSHIL KUMAR Vs. UNION TERRITORY OF J&K
September 29, 2021
SUSHIL PANDIT Vs. STATE OF J & K
September 22, 2021
SUSHIL SINGH Vs. STATE OF J & K
February 17, 2021
SUVIK HITEK PRIVATE LIMITED Vs. UNION TERRITORY OF JAMMU AND KASHMIR
December 13, 2021
SWARAN LATA Vs. RENU KUMARI
November 24, 2021
SWATI GUPTA Vs. ROMESH CHAND
October 6, 2021
SYED HASSAN SHAH Vs. UT OF J&K
May 21, 2021
SYED MUZAMIL MAKHDOOMI Vs. STATE OF JAMMU & KASHMIR
August 16, 2021
SYED REHAN Vs. CUSTODIAN EVACUEE PROPERTY
December 9, 2021
SYED SAJAD NAZIR Vs. STATE OF J&K
March 26, 2021
SYED SHUJA KAMLI Vs. STATE OF J&K.
December 13, 2021
SYED SHUJAT HUSSAIN Vs. STATE OF J & K
September 22, 2021
SYED TAJAMUL ANDRABI Vs. UNION TERRITORY OF J&K
December 28, 2021
T.R.G. INDUSTRIES PVT. LTD. Vs. STATE OF J&K
December 28, 2021
T.S. THAKUR Vs. STATE OF J & K
April 15, 2021
TAHIRA MANZOOR Vs. MANZOOR AHMAD BHAT
April 6, 2021
TAHIRA UL NISA Vs. UT OF J & K
October 22, 2021
TALIB HUSSAIN Vs. UT OF J & K
February 8, 2021
TALVINDER KOUR Vs. STATE
March 29, 2021
TALVIR SINGH Vs. UNION OF INDIA
October 22, 2021
TARANJIT SINGH Vs. STATE OF J & K
March 2, 2021
TARIQ MEHMOOD BHAT Vs. ZUBAIDA AKHTAR
September 2, 2021
TARSEEM LAL SHARMA Vs. MADHAV LAL
April 1, 2021
TASBEENA KOUSER Vs. UNION TERRITORY OF J & K
February 12, 2021
TAWHEED AHMAD LONE Vs. STATE OF J&K
October 11, 2021
TAWKEER AHMAD HAJAM Vs. UNION TERRITORY OF J&K
May 19, 2021
TAWSEEF AHMAD BHAT Vs. STATE OF JAMMU AND KASHMIR
July 9, 2021
TAZEEMA AKHTER Vs. UNION TERRITORY OF J & K
November 26, 2021
TEJINDER SHARMA Vs. KIRPAL SINGH (DRIVER OF TAVERA NO. JK11A-1252)
February 2, 2021
THORU RAM Vs. UT OF JAMMU AND KASHMIR
March 2, 2021
TRIKUTA STONE CRUSHER Vs. UNION TERRITORY J & K
April 19, 2021
TRILOKI NATH THUSOO Vs. ARTI THUSOO
September 2, 2021
TRISON FARMS AND CONSTRUCTION Vs. UT OF J&K
June 22, 2021
UMAR AMIN WANI Vs. UNION TERRITORY OF JK
February 22, 2021
UMAR GUL BHAT Vs. UT OF J&K
December 28, 2021
UMESH SHARMA Vs. REKHA WANGNOO
April 15, 2021
UNICORN DENT MART Vs. STATE OF J & K
June 14, 2021
UNION OF INDIA Vs. ABDUL QAYOOM DAR
July 3, 2021
UNION OF INDIA Vs. BRIGADIER DATAR SINGH
December 28, 2021
UNION OF INDIA Vs. LOK NATH
September 24, 2021
UNION OF INDIA Vs. FAITH BUILDERS
February 18, 2021
UNION OF INDIA Vs. ROSHNI DEVI
April 21, 2021
UNION OF INDIA Vs. JOGA SINGH
September 13, 2021
UNION OF INDIA Vs. VILLAGERS OF HAMRAY
April 23, 2021
UNION OF INDIA Vs. ONKAR NATH BHALLA
September 27, 2021
UNION OF INDIA Vs. MOHAMMAD ASHRAF RATHER
September 15, 2021
UNION OF INDIA Vs. GEE KAY ENGINEERING INDUSTRIES
September 16, 2021
UNION TERRITORY OF J & K Vs. ABDUL RASHID MAKROO
September 21, 2021
UNION TERRITORY OF J&K Vs. SANJEEV KUMAR
February 23, 2021
UNION TERRITORY OF J&K Vs. ASIF AHMAD SHEIKH
August 23, 2021
UNION TERRITORY OF J&K Vs. KAISER AHMED BHAWANI
May 14, 2021
UNION TERRITORY OF J&K Vs. FAROOQ AHMED SHEIKH
September 3, 2021
UNION TERRITORY OF J&K Vs. VINEY VERMA
December 6, 2021
UNION TERRITORY OF J&K Vs. CHUNI LAL
June 22, 2021
UNITED INDIA INSURANCE CO LTD Vs. MUMTAZA SHAH
May 20, 2021
UNITED INDIA INSURANCE CO. LTD. Vs. JAHAN ARA JEELANI
December 1, 2021
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHAMEEMA
June 22, 2021
UNITED INDIA INSURANCE COMPANY LIMITED Vs. FIZULLAH KHAN
June 4, 2021
UNITED INDIA INSURANCE COMPANY LIMITED Vs. TABINDA SIDDIQUI
February 1, 2021
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ABDUL MAJEED WANI
February 19, 2021
UNIVERSITY OF JAMMU TH. ITS REGISTRAR Vs. ZAMINDARAB SUNGLI
March 2, 2021
UT OF J&K Vs. RAVINDER SINGH
February 24, 2021
UT OF J&K Vs. JOGINDER SHARMA
July 16, 2021
VAISHNU DEVI Vs. UNION OF INDIA
September 20, 2021
VALLEY SECURITY AGENCY Vs. UNION TERRITORY OF JAMMU AND KASHMIR
August 20, 2021
VANDANA KUMARI Vs. UT OF J & K
January 28, 2021
VARUN CHANDAN Vs. UT OF J AND K
December 31, 2021
VIJAY KUMAR Vs. OM PARKASH
September 29, 2021
VIJAY KUMAR Vs. STATE OF JAMMU & KASHMIR
August 2, 2021
VIJAY KUMARI Vs. UNION TERRITORY OF J & K
April 7, 2021
VIJAY KUMARI Vs. ASHWANI KUMAR
February 3, 2021
VIKAS JANDIAL Vs. UNION TERRITORY OF J&K
May 28, 2021
VIKAS SHARMA Vs. UNION TERRITORY OF J&K
April 27, 2021
VIKAS SHARMA Vs. UT OF JAMMU AND KASHMIR
May 17, 2021
VINOD CHOUHAN Vs. UNION TERRITORY OF J & K
February 18, 2021
VIPAN AGGARWAL Vs. RAMAN GANDOTRA
July 30, 2021
VIRENDER PANDOH Vs. STATE OF J&K
September 8, 2021
VISHAL KANODIA Vs. SURINDER PAL SINGH
July 28, 2021
VISHAL PANDIT Vs. UT OF J&K
December 29, 2021
VISHAL SHARMA Vs. UNION TERRITORY OF JAMMU AND KASHMIR
June 2, 2021
VISHALI BHAGAT Vs. UT OF J&K
December 22, 2021
WAHEED AHMAD GOJRI Vs. UNION TERRITORY OF J & K
July 13, 2021
WAHEEDA YASEEN KHAN Vs. STATE OF J & K
September 23, 2021
WALI MOHAMMAD MAGREY Vs. ALI MOHAMMAD GUJREE
December 20, 2021
WAQER AHMED Vs. UT OF J & K
January 14, 2021
WASEEM AHMAD TRAG Vs. UT OF J&K
December 7, 2021
WASEEM AHMAD WAR Vs. SHOWKAT HUSSAIN NAJAR
September 15, 2021
WASEEM MANZOOR GAZI Vs. UT. OF J & K
August 13, 2021
WASEEM SAJAD Vs. IQBAL KHANDEY
March 22, 2021
WAZIR ALI Vs. UT OF J & K
January 22, 2021
XCELLANCE MEDICAL TECHNOLOGIES PRIVATE LIMITED Vs. HLL INFRA TECH SERVICES LTD
October 5, 2021
YASIR AMIN KHAN Vs. ABDUL RASHID GANIE
November 22, 2021
YASIR MUKHTAR ALIE Vs. STATE OF J & K
February 25, 2021
ZAFFAR IQBAL Vs. UNION TERRITORY OF J AND K
April 23, 2021
ZAHID SHARIEF Vs. ASIA NAAZ
August 12, 2021
ZAHOOR AHMAD BHAT Vs. GOVERNMENT OF JK
April 29, 2021
ZAHOOR AND COMPANY Vs. UT OF JAMMU AND KASHMIR
January 15, 2021
ZAKIR HUSSAIN Vs. UT OF LADAKH AND ORS.
February 11, 2021
ZAKIR HUSSAIN Vs. UNION TERRITORY OF J&K
May 17, 2021
ZAKIR MOHAMMAD YOUSUF WADOO Vs. SAHIL JEWELLERS
December 31, 2021
ZAPP HOTELS AND RESORTS PVT. LTD. Vs. DEVI AASHIRWAD RESORTS PVT. LTD.
August 13, 2021
ZARA BANO Vs. UNION TERRITORY OF J & K
October 21, 2021
ZAREENA BANO Vs. UT OF JAMMU AND KASHMIR
March 5, 2021
ZIA UD DIN CHANGAL Vs. KASHMIR MERCANTILE COOPERATIVE BANK
December 21, 2021
ZUBAIR AHMAD BHAT Vs. UT OF J & K
September 2, 2021
ZUBAIR AHMAD LAWAY Vs. STATE OF JK &ANR
April 2, 2021
ZULAYA KHAN Vs. STATE OF J&K.
December 13, 2021
ZULFIKAR HUSSAIN DAR Vs. AIJAZ AHMAD DAR
May 17, 2021