Case Index

Title
Date
ABDUL HAMID Vs. STATE OF HIMACHAL PRADESH
January 5, 2021
AKHIL KATOCH Vs. STATE OF HIMACHAL PRADESH
March 9, 2021
AKHTAR HUSSAIN Vs. H.P.STATE COMMISSION
January 2, 2021
ALPANA AGGARWAL Vs. STATE OF H. P.
January 2, 2021
AMAN Vs. MANISHA KUMARI
February 11, 2021
AMAN TEJI Vs. STATE OF HIMACHAL PRADESH
March 8, 2021
AMAR NATH Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION
March 22, 2021
AMIT KUMAR Vs. STATE OF H.P.
May 5, 2021
AMIT NAYYER Vs. STATE OF H.P.
February 22, 2021
AMITA DEVI Vs. H. P. STAFF SELECTION COMMISSION
March 10, 2021
ANIL KUMAR JOSHI Vs. UNION OF INDIA
January 2, 2021
ANKIT Vs. STATE OF H.P.
February 4, 2021
ANMOL KAPOOR Vs. H P STAFF SELECTION COMMISSION
January 7, 2021
ARJUN SINGH Vs. STATE OF H. P.
March 6, 2021
ARVIND KUMAR Vs. RAJ KUMAR
February 5, 2021
ASAD Vs. STATE OF HIMACHAL PRADESH
May 4, 2021
ASHA DEVI Vs. NATIONAL INSURANCE COMPANY LIMITED
January 8, 2021
ASHISH KAUSHAL Vs. STATE OF H. P.
February 4, 2021
ASWANI KUMAR Vs. SHALU SHARMA
April 23, 2021
ATUL KUMAR Vs. STATE OF HIMACHAL PRADESH
March 9, 2021
BABU RAM Vs. HIMACHAL PRADESH UNIVERSITY
March 3, 2021
BALWANT Vs. STATE OF H. P.
February 4, 2021
BAR ASSOCIATION, PALAMPUR Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD
January 7, 2021
BHATT EDUCATIONAL SOCIETY Vs. STATE OF H. P.
January 6, 2021
BHIMI RAM Vs. HP STAFF SELECTION COMMISSION
January 4, 2021
BIASAN DEVI Vs. STATE OF H.P.
March 4, 2021
BIMLA DEVI Vs. RAJ KUMAR
March 6, 2021
BINDI DEVI Vs. JAGAT RAM
March 19, 2021
BRIJ LAL THAKUR Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD.
May 4, 2021
BYAS INFRABUILD PVT. LTD. Vs. STATE OF H. P.
March 5, 2021
CHAMAN LAL Vs. STATE OF H P
January 1, 2021
CHHABILE RAM Vs. STATE OF HIMACHAL PRADESH
February 24, 2021
CHIMA SEGUS Vs. STATE OF H.P.
March 1, 2021
CHIMMED ANGMO Vs. STATE OF H. P.
January 8, 2021
DALIP SINGH RATHORE Vs. HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY
January 8, 2021
DAYALU RAM Vs. SUNIL CHAUHAN
March 6, 2021
DEEP KUMAR Vs. STATE OF H. P.
February 26, 2021
DEEP KUMAR Vs. STATE OF H.P.
January 20, 2021
DEEPAK ABROL Vs. STATE OF H. P.
March 6, 2021
DEEPAK KUMAR Vs. HIMACHAL PRADESH STAFF SELECTION COMMISSION & ANOTHER
January 14, 2021
DHARAM PAL SINGH Vs. HIMACHAL PRADESH UNIVERSITY
May 4, 2021
DHARMINDER SINGH Vs. STATE OF H. P.
January 1, 2021
DHEERAJ Vs. STATE OF HIMACHAL PRADESH
May 6, 2021
DIWAKAR DUTT Vs. KAMLESH KUMARI @ ANJU
January 2, 2021
ER RAHUL SHARMA Vs. HPSEBL
January 8, 2021
FUTURE GENERAL INDIA INSURANCE COMPANY LTD. Vs. SAROJ KUMARI
March 16, 2021
GEETA GUPTA Vs. STATE OF HIMACHAL PRADESH
May 6, 2021
GIRDHARI LAL Vs. SUKHDEV
April 30, 2021
GURMEET SINGH Vs. STATE OF H.P.
January 5, 2021
HARI DEV DIWEDI Vs. GAURI
March 10, 2021
HARI SINGH Vs. STATE OF H. P.
February 23, 2021
HARMANPREET SINGH Vs. STATE OF H P
January 4, 2021
HARPREET SINGH Vs. STATE OF HIMACHAL PRADESH
January 5, 2021
HARVINDER CHAUHAN Vs. STATE OF HIMACHAL PRADESH
January 6, 2021
HIGH COURT OF H.P. Vs. RAJEEV BHARDWAJ
March 3, 2021
HIGH COURT OF HIMACHAL PRADESH Vs. PRATEEK GUPTA
February 25, 2021
JAGDISH RAM Vs. STATE OF H. P.
March 10, 2021
JAWALA PRASAD Vs. STATE OF H.P.
March 2, 2021
KANAV Vs. STATE OF H.P.
February 23, 2021
KANTA Vs. NARCOTICS CONTROL BUREAU
March 5, 2021
KANWAR BHAN Vs. SHRI RAVAN RAM
March 10, 2021
KARAM CHAND Vs. PARAS RAM
January 5, 2021
KRISHAN KUMAR Vs. STATE OF HIMACHAL PRADESH
January 4, 2021
KULDEEP KUMAR ALIAS KAPIL Vs. STATE OF HIMACHAL PRADESH
January 4, 2021
LAXMI SINGH VERMA Vs. HP BOARD OF SCHOOL EDUCATION
January 4, 2021
LEELA DEVI Vs. H. P. STATE ELECTRICITY BOARD LTD.
May 4, 2021
LOVELY NEGI Vs. STATE OF H. P.
March 5, 2021
M/S. RADHA KRISHAN INDUSTRIES Vs. STATE OF H.P.
January 1, 2021
MAHARISHI MARKANDESHWAR UNIVERSITY Vs. STATE OF HIMACHAL PRADESH
January 7, 2021
MAHLE FILTER SYSTEMS INDIA LTD. Vs. HIMACHAL PRADESH URBAN DEVELOPMENT AUTHORITY
February 26, 2021
MANISH Vs. STATE OF H.P.
February 2, 2021
MANISH DHARMAIK Vs. STATE OF HIMACHAL PRADESH
January 6, 2021
MANISHA VEKTA Vs. STATE OF H. P.
January 2, 2021
MANOJ KUMAR Vs. STATE OF H. P.
February 22, 2021
MOHAMMAD FARHAN Vs. STATE OF H. P.
January 6, 2021
MOHAN SINGH Vs. STATE OF HIMACHAL PRADESH
March 19, 2021
MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH
March 2, 2021
NARDA DEVI Vs. STATE OF H. P.
March 6, 2021
NAVEEN KUMARI Vs. STATE OF H. P.
February 22, 2021
NAWAL KISHORE Vs. STATE OF H.P.
January 6, 2021
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JYOTI BALA
March 9, 2021
NIKKU RAM Vs. SECRETARY SOCIAL JUSTICE AND EMPOWERMENT
January 6, 2021
PANKAJ Vs. STATE OF HIMACHAL PRADESH
March 22, 2021
PARAM JEET SINGH Vs. KIRAN BALA
March 15, 2021
PARAMJEET SINGH Vs. STATE OF H. P.
March 9, 2021
PAWAN KUMAR Vs. STATE OF H. P.
March 5, 2021
PAWAN KUMAR Vs. H.R.T.C.
March 5, 2021
PAWAN KUMAR Vs. STATE OF H.P.
February 4, 2021
PINKI DEVI Vs. STATE OF H. P.
March 22, 2021
PRADEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
March 25, 2021
PREM LATA Vs. STATE OF HIMACHAL PRADESH
February 22, 2021
PREM NATH CHAUHAN Vs. HIMACHAL PRADESH STATE FOREST DEVELOPMENT CORPORATION
March 5, 2021
RAJEEV Vs. STATE OF H. P.
February 4, 2021
RAJEEV BHARDWAJ Vs. STATE OF H. P.
March 8, 2021
RAJESH Vs. STATE OF HIMACHAL PRADESH
April 30, 2021
RAJNEESH KUMARI Vs. STATE OF H.P
March 15, 2021
RAJPUR HYDRO POWER PRIVATE LIMITED Vs. GANGDARI HYDRO POWER PRIVATE LTD
January 8, 2021
RAM CHAND Vs. STATE OF H. P.
March 6, 2021
RAM LAL Vs. JETHU RAM
March 31, 2021
RAMESH KUMAR Vs. SHEETAL
January 8, 2021
RANJIT SINGH Vs. STATE OF HIMACHAL PRADESH
May 6, 2021
RATTAN LAL Vs. STATE OF H. P.
January 4, 2021
RAVINDER KUMAR BARWAL Vs. STATE OF HIMACHAL PRADESH
March 22, 2021
RIKHI RAM AMAR NATH Vs. CHAMBA MAL BHAGRA
April 29, 2021
RISHAV @ SUBHAS Vs. STATE OF H.P.
January 19, 2021
ROHIT KUMAR Vs. STATE OF H.P.
March 19, 2021
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH
February 26, 2021
SAJJAN SINGH Vs. STATE OF HIMACHAL PRADESH
May 24, 2021
SAKSHI CHAUHAN Vs. DR. YASHWANT SINGH PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY
March 6, 2021
SANDEEP KUMAR Vs. NANKO DEVI ALIAS REKHA
March 19, 2021
SANDEEP SHAH Vs. STATE OF H.P.
January 8, 2021
SANJEEV K. Vs. RAJINDER DOGRA
February 1, 2021
SANJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH
February 26, 2021
SANJEEV KUMAR Vs. STATE OF H. P.
February 19, 2021
SANJEEV KUMAR Vs. STATE OF H. P.
March 3, 2021
SARIKA Vs. STATE OF H.P.
April 1, 2021
SAURABH BEHAL Vs. STATE OF HIMACHAL PRADESH
April 29, 2021
SH MILAP CHAND Vs. STATE OF H. P.
March 22, 2021
SHALINI THAKUR Vs. STATE OF H. P.
January 5, 2021
SHIV DAI Vs. RAI SINGH
April 30, 2021
SHIVAM THAKUR Vs. STATE OF HIMACHAL PRADESH
January 8, 2021
SHIVAM THAKUR Vs. STATE OF H. P.
March 25, 2021
SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. VIJAY LAXMI
February 24, 2021
SHYAB ABASSI Vs. STATE OF HIMACHAL PRADESH
January 2, 2021
SHYAMA DEVI Vs. SAT PAL SINGH
March 17, 2021
SOHAN LAL Vs. SH POLA SINGH
March 22, 2021
SOMNATH SAWARAN LAL Vs. SHASHI PAL SOOD
March 1, 2021
STATE OF HIMACHAL PRADESH Vs. HITENDER KUMAR
February 24, 2021
STATE OF HIMACHAL PRADESH Vs. RAM KUMAR
March 4, 2021
STATE OF HIMACHAL PRADESH Vs. NAND LAL (DECEASED)
March 6, 2021
STATE OF HIMACHAL PRADESH Vs. RAM KRISHAN
March 8, 2021
STATE OF HIMACHAL PRADESH Vs. AJAY KUMAR
January 5, 2021
STATE OF HIMACHAL PRADESH Vs. TARIQ MOHAMMAD
March 9, 2021
STATE OF HIMACHAL PRADESH Vs. BALKAR SINGH @ SURAM SINGH
April 30, 2021
SUKHVINDER SINGH Vs. STATE OF H. P.
February 22, 2021
SUNIL Vs. STATE OF HIMACHAL PRADESH
March 17, 2021
SUNIL KUMAR Vs. STATE OF H.P.
January 8, 2021
SUNNY KAPOOR @ HONEY Vs. STATE OF H.P.
January 1, 2021
SURAJMANI Vs. STATE OF H. P.
March 6, 2021
SURESH KUMAR Vs. H. P. UNIVERSITY
January 7, 2021
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH
February 10, 2021
SURJEET SINGH Vs. STATE OF H. P.
March 5, 2021
SUSHIL CHAUHAN Vs. STATE OF HIMACHAL PRADESH
February 26, 2021
SUSHMA DEVI Vs. STATE OF HIMACHAL PRADESH
March 4, 2021
VEER BHADUR Vs. STATE OF HIMACHAL PRADESH
March 24, 2021
VICKY Vs. STATE OF HIMACHAL PRADESH
May 10, 2021
VIKASH SHARMA Vs. SH DULO RAM
March 22, 2021
VIKRAM VERMA Vs. UNION OF INDIA
February 22, 2021
VIKRANT OIL CARRIER Vs. HINDUSTAN PETROLEUM CORPORATION LTD
January 4, 2021
VINOD KUMAR Vs. STATE OF HIMACHAL PRADESH
May 7, 2021
VIPIN KUMAR Vs. STATE OF H. P.
March 5, 2021
VIPIN MOHAN VOHRA Vs. STATE OF H.P.
January 19, 2021
VIRENDER SINGH Vs. STATE OF H. P.
February 4, 2021
VISHAL BUKHTA Vs. STATE OF H. P.
March 10, 2021
YASEEN MOHD Vs. STATE OF HIMACHAL PRADESH
January 7, 2021