Case Index

Title
Date
A. G. CONSTRUCTION CO Vs. FOOD CORPORATION OF INDIA
February 10, 2021
AARTI SHARMA Vs. STATE OF PUNJAB
January 25, 2021
AJAY Vs. STATE OF HARYANA
January 14, 2021
AKSHAY KUMAR Vs. HARYANA STAFF SELECTION COMMISSION
January 8, 2021
ALPHA CORP DEVELOPMENT PRIVATE LIMITED Vs. MUNICIPAL CORPORATION, KARNAL
January 25, 2021
AMANDEEP SINGH Vs. STATE OF PUNJAB
January 14, 2021
AMRITPAL KAUR Vs. UNION OF INDIA
March 24, 2021
ANIL DASS Vs. STATE OF HARYANA
January 7, 2021
ANITA DEVI Vs. RAJBIR SINGH MALIK
January 8, 2021
ANJU Vs. STATE OF HARYANA
January 6, 2021
ANKUSH Vs. STATE OF HARYANA
January 12, 2021
ARJUN BAKSHI Vs. STATE OF HARYANA
January 25, 2021
ARUN KUMAR Vs. PUSHPA DEVI
January 21, 2021
ARWINDER SINGH Vs. STATE OF PUNJAB
February 18, 2021
AVINASH CHANDER GUPTA Vs. STATE OF HARYANA
February 1, 2021
BALBIR KUMAR Vs. STATE OF PUNJAB
January 15, 2021
BALJEET SINGH Vs. STATE OF PUNJAB
January 22, 2021
BALJEET SINGH Vs. STATE OF PUNJAB
January 27, 2021
BALJINDER KAUR Vs. STATE OF HARYANA
January 25, 2021
BALJINDER SINGH Vs. STATE OF PUNJAB
January 8, 2021
BALWIINDER SINGH Vs. STATE OF PUNJAB
January 12, 2021
BARYAM SINGH Vs. STATE OF PUNJAB
March 23, 2021
BHAGWATI COLLEGE OF PHARMACY Vs. UNION OF INDIA
January 5, 2021
BHAWNA BHATIA Vs. STATE OF PUNJAB
January 18, 2021
BHURA RAM Vs. STATE OF HARYANA
February 17, 2021
CAPT BALBIR SINGH Vs. STATE OF HARYANA
March 22, 2021
CENTRAL BOARD OF SECONDARY EDUCATION Vs. TANYA LUTHRA
February 4, 2021
CHAMKAUR SINGH Vs. STATE OF PUNJAB
January 25, 2021
CHANDANI Vs. STATE OF PUNJAB
January 6, 2021
CREMO NETUREAL MILK LLP Vs. CREMO S. A.
January 5, 2021
DALBIR SINGH Vs. STATE OF PUNJAB
January 14, 2021
DARSHAN SINGH Vs. STATE OF PUNJAB
January 22, 2021
DEVENDER Vs. STATE OF HARYANA
February 2, 2021
DHANPAT SINGH Vs. STATE OF HARYANA
March 23, 2021
DILSHAD Vs. STATE OF HARYANA
January 19, 2021
DIMPAL BHARDWARJA Vs. HARYANA STAFF SELECTION COMMISSION
February 2, 2021
DR POONAM MALIK Vs. CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY, HISAR
January 19, 2021
EX CONSTABLE RAICAL Vs. STATE OF HARYANA
January 19, 2021
FAZRI Vs. STATE OF HARYANA
January 22, 2021
GAJRAJ SINGH Vs. MEGH RAJ
February 11, 2021
GENERAL MANAGER Vs. DELKON TEXTILE PRIVATE LIMITED
March 23, 2021
GENERAL MANAGER, NORTHERN RAILWAYS Vs. J & K PROJECTS CONSTRUCTION CORPORATION LTD
February 5, 2021
GULAB SINGH Vs. STATE OF HARYANA
January 22, 2021
GURLABH SINGH Vs. STATE OF PUNJAB
January 8, 2021
GURMEET SINGH Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED
January 25, 2021
GURMEJ SINGH Vs. STATE OF PUNJAB
January 14, 2021
GURPREET SINGH Vs. STATE OF PUNJAB
January 5, 2021
GURU GRANTH SAHIB JI GURUDWARA PARBANDHAK COMMITTEE Vs. STATE OF PUNJAB
January 18, 2021
GURUDWARA GURU RAVI DASS Vs. ADDITIONAL DEPUTY COMMISSIONER
January 14, 2021
GURVIR KAUR Vs. STATE OF PUNJAB
January 21, 2021
HARDEEP SINGH Vs. STATE OF PUNJAB
January 8, 2021
HARDEEP SINGH Vs. STATE OF PUNJAB
January 6, 2021
HARMEET SINGH Vs. STATE OF PUNJAB
February 17, 2021
HARVINDER SINGH Vs. HARVINDER KAUR
February 2, 2021
HARYANA PRIVATE COLLEGES Vs. STATE OF HARYANA
February 2, 2021
HIMANSHU INFRAPROJECTS PVT LTD Vs. COMMISSIONER, CENTRAL GOODS & SERVICES TAX, GST COMMISSIONERATE
January 18, 2021
INDERJEET SINGH Vs. STATE OF PUNJAB
January 21, 2021
INDERJEET SINGH Vs. RAM KANWAR CHHIKARA
January 19, 2021
INNOVATIVE FACILITY SOLUTIONS PRIVATE LIMITED Vs. AEC DIGITIAL STUDIO PRIVATE LIMITED
January 19, 2021
IRSHAD Vs. STATE OF HARYANA
January 12, 2021
JAGAT SINGH Vs. STATE OF HARYANA
January 11, 2021
JAGSIR SINGH Vs. STATE OF PUNJAB
February 17, 2021
JAI SINGH Vs. STATE OF HARYANA
January 22, 2021
JASBIR KAUR Vs. STATE OF HARYANA
January 8, 2021
JASWINDER SINGH Vs. STATE OF PUNJAB
March 23, 2021
JATINDER SINGH Vs. STATE OF PUNJAB
March 22, 2021
JITENDER Vs. STATE OF HARYANA
February 22, 2021
K. C. STONE CRUSHING CO Vs. STATE OF HARYANA
February 4, 2021
KAMLESH KUMARI Vs. STATE OF PUNJAB
February 2, 2021
KAMLESH RANI Vs. DEPUTY COMMISSIONER, BATHINDA
January 15, 2021
KARAMJEET KAUR Vs. ARSHDEEP SINGH
January 15, 2021
KARAN SINGH Vs. STATE OF PUNJAB
March 24, 2021
KAUSHAL KUMAR MISHRA Vs. ADDITIONAL DIRECTOR GENERAL
February 12, 2021
KIRAN PARKASH Vs. STATE OF PUNJAB
January 29, 2021
KULDIP CONSTRUCTION COMPANY Vs. UNION OF INDIA
March 23, 2021
KULWINDER SINGH Vs. UNION OF INDIA
January 25, 2021
LOUA GILBERT Vs. U. T., CHANDIGARH
January 5, 2021
LOVEJEET SINGH Vs. STATE OF PUNJAB
January 6, 2021
LOYALTY SOLUTIONS AND RESEARCH PRIVATE LIMITED Vs. UNION OF INDIA
February 18, 2021
M. P. SHARMA Vs. STATE OF HARYANA
February 4, 2021
MAANU Vs. STATE OF HARYANA
February 1, 2021
MAFI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
January 25, 2021
MALKIT SINGH Vs. KOMAL SHARMA
March 24, 2021
MANDEEP KAUR Vs. STATE OF PUNJAB
February 4, 2021
MANISH Vs. STATE OF HARYANA
March 22, 2021
MANJIT SINGH Vs. STATE OF PUNJAB
January 5, 2021
MANMOHAN KUMAR Vs. GRAM PANCHAYAT JHINJRI
January 21, 2021
MANPREET SINGH Vs. STATE OF PUNJAB
January 6, 2021
MEHTAB Vs. THANDU RAM
March 24, 2021
MOHAMMAD IQBAL Vs. STATE OF PUNJAB
January 12, 2021
MOHINDER SINGH Vs. STATE OF PUNJAB
January 6, 2021
MONIKA Vs. STATE OF HARYANA
January 7, 2021
MUKESH KUMAR Vs. STATE OF HARYANA
January 14, 2021
NAVEEN KUMAR Vs. STATE OF HARYANA
January 8, 2021
NIRMALA DEVI Vs. STATE OF HARYANA
January 5, 2021
NIRMALA DEVI Vs. STATE OF PUNJAB
March 23, 2021
NITIN SHARMA Vs. STATE OF HARYANA
January 25, 2021
NITIN VAIDYA Vs. STATE OF PUNJAB
January 18, 2021
OM PARKASH Vs. AMIT MISHRA
January 6, 2021
PAMMI Vs. STATE OF PUNJAB
January 6, 2021
PARAMJEET KAUR Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED
February 1, 2021
PARAMJIT KAUR Vs. GURDEV SINGH
January 18, 2021
PARAMJIT KAUR Vs. UNION OF INDIA
January 6, 2021
PARVESH Vs. STATE OF HARYANA
January 5, 2021
PARWINDER SINGH Vs. STATE OF HARYANA
January 27, 2021
PAWAN Vs. STATE OF HARYANA
March 23, 2021
PUSHPINDER SINGH Vs. STATE OF PUNJAB
January 5, 2021
RAHUL Vs. STATE OF HARYANA
February 4, 2021
RAJANDEEP SINGH Vs. STATE OF PUNJAB
January 28, 2021
RAJENDER KUMAR Vs. STATE OF HARYANA
January 21, 2021
RAJESH KUMAR Vs. STATE OF HARYANA
February 10, 2021
RAJINDER PAL Vs. STATE OF PUNJAB
February 17, 2021
RAJIV KUMAR Vs. PANJAB UNIVERSITY, CHANDIGARH
January 27, 2021
RAKESH Vs. STATE OF HARYANA
January 13, 2021
RAKESH ARORA Vs. STATE OF PUNJAB
January 28, 2021
RAKESH KUMAR SINGLA Vs. UNION OF INDIA
January 14, 2021
RAMAN KUMAR SHARMA Vs. STATE OF PUNJAB
January 18, 2021
RANBIR SINGH Vs. STATE OF PUNJAB
January 11, 2021
RASHMA KUTHIALA Vs. STATE OF PUNJAB
February 1, 2021
RAVI BAJAJ Vs. STATE OF PUNJAB
January 12, 2021
RAVI PRAKASH GUPTA Vs. UNION OF INDIA
February 5, 2021
RAVINA WIRE PRODUCTS Vs. STATE BANK OF INDIA
January 7, 2021
RITU VERMA Vs. STATE OF HARYANA
January 5, 2021
ROHTASH Vs. STATE OF HARYANA
January 11, 2021
RULDU SINGH Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 19, 2021
SAAHIL Vs. STATE OF PUNJAB
January 14, 2021
SABIR HUSSAIN Vs. DIRECTOR GENERAL HIGHER EDUCATION, PANCHKULA
January 12, 2021
SAHEJDEEP SINGH JAGGI Vs. U T CHANDIGARH
January 7, 2021
SARABJIT SINGH Vs. UNION OF INDIA
January 15, 2021
SARBJEET SINGH Vs. UNION OF INDIA
February 10, 2021
SATBIR SINGH Vs. STATE OF HARYANA
February 2, 2021
SATNAM SINGH Vs. STATE OF PUNJAB
January 11, 2021
SBIPL PROJECTS LIMITED Vs. STATE OF HARYANA
February 1, 2021
SEEMA Vs. STATE OF HARYANA
February 4, 2021
SEEMA GUPTA Vs. STATE OF HARYANA
March 23, 2021
SHAMSHER SINGH Vs. STATE OF PUNJAB
January 22, 2021
SHIVAM SINGH ALIAS GOLU Vs. STATE OF PUNJAB
March 23, 2021
SHIVDEV SINGH Vs. STATE OF PUNJAB
February 22, 2021
SHOBHA RANI Vs. UNION OF INDIA
February 4, 2021
SIMARJIT KAUR Vs. STATE OF PUNJAB
February 17, 2021
SUDESH KUMAR Vs. STATE OF HARYANA
March 23, 2021
SUKHMANDER SINGH Vs. STATE OF PUNJAB
February 11, 2021
SUMER SINGH Vs. INDIAN RED CROSS SOCIETY
January 6, 2021
SUNIL Vs. STATE OF HARYANA
March 23, 2021
SUNITA RANI Vs. STATE OF PUNJAB
February 22, 2021
SUNNY Vs. STATE OF HARYANA
January 14, 2021
SURINDER KUMAR CONTRACTOR Vs. STATE OF PUNJAB
February 2, 2021
THOMAS BHATTI Vs. UNION OF INDIA
February 12, 2021
TINKU Vs. SAURABH
January 19, 2021
TOHSIF Vs. STATE OF HARYANA
February 1, 2021
UNITED INDIA INSURANCE CO LTD Vs. JATINDER KAPOOR
January 15, 2021
VED PARKASH JAKHAR Vs. STATE OF PUNJAB
February 17, 2021
VEER SINGH LOPOKE EX MLA Vs. SUKHBINDER SINGH SARKARIA MLA
January 13, 2021
VENUS REAL CON LLP Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED
February 19, 2021
VIKAS BANSAL Vs. STATE OF PUNJAB
February 22, 2021
VIKRAM BHATIA Vs. ANDHRA BANK
February 2, 2021
VIKRANT Vs. STATE OF HARYANA
January 8, 2021
VINOD KAPOOR Vs. MANJU RANI
January 18, 2021
VINOD KUMAR Vs. STATE OF HARYANA
January 6, 2021
VISHVAS Vs. STATE OF PUNJAB
February 8, 2021
WONDER LAMINATES PRIVATE LIMITED Vs. RAIL COACH FACTORY
February 15, 2021
YOGESH Vs. STATE OF HARYANA
February 2, 2021