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Case Index
Title
Date
A. MOHENDRA SINGH Vs. CHIARMAN, BOARD OF TRUSTEE PRBC TRUST
February 3, 2021
A.VIVANA Vs. STATE OF NAGALAND
July 26, 2021
A1 FACILITY AND PROPERTY MANAGERS PVT. LTD. Vs. STATE OF ASSAM
October 8, 2021
AAR PEE INDUSTRIES PVT. LTD. Vs. STATE OF ASSAM
November 2, 2021
ABDUL AZIZ AHMED Vs. STATE OF ASSAM
July 26, 2021
ABDUL BAREK Vs. STATE OF ASSAM
August 16, 2021
ABDUL HOQUE Vs. STATE OF MIZORAM
November 8, 2021
ABDUL JALIL CHOUDHURY Vs. STATE OF ASSAM
October 16, 2021
ABDUL KADER Vs. STATE OF ASSAM
February 2, 2021
ABDUL KADIR Vs. STATE OF ASSAM
September 13, 2021
ABDUL KARIM Vs. STATE OF ASSAM
August 17, 2021
ABDUL KARIM @ GATU Vs. STATE OF ASSAM
April 7, 2021
ABDUL KHALEQUE Vs. STATE OF ASSAM
November 23, 2021
ABDUL MALEK Vs. STATE OF ASSAM
October 27, 2021
ABDUL MANNAN Vs. STATE OF ASSAM
August 16, 2021
ABDUL MANNAN Vs. STATE OF ASSAM
November 9, 2021
ABDUL MAZID Vs. STATE OF ASSAM
October 16, 2021
ABDUL MUHIT BARBHUIYA Vs. DUKAR KHASIA
December 21, 2021
ABDUL NOOR CHOUDHURY Vs. STATE OF ASSAM
November 16, 2021
ABDUL SALAM Vs. UNION OF INDIA
August 23, 2021
ABDUL SALAM S/O- LT SEKENDAR ALI Vs. UNION OF INDIA
February 23, 2021
ABDUS SALEM Vs. STATE OF ASSAM
July 26, 2021
ABDUS SATTAR AHMED Vs. STATE OF ASSAM
March 30, 2021
ABEMO LOTHA Vs. STATE OF NAGALAND
March 8, 2021
ABHIJIT BARUAH Vs. STATE OF ASSAM
March 12, 2021
ABHIMANYU KUMAR Vs. BIDISA SONAR
October 4, 2021
ABINASH KALITA Vs. INDIAN OIL CORPORATION LTD
April 27, 2021
ABU BAKKAR SIDDIQUE Vs. STATE OF ASSAM
March 19, 2021
ABU BAKKER SEDDIQUE Vs. STATE OF ASSAM
August 13, 2021
ABU TAHER PRODHANI Vs. STATE OF ASSAM
September 16, 2021
ABUL KALAM Vs. UNION OF INDIA
September 27, 2021
ABUL KALAM AZAD Vs. STATE OF ASSAM
October 21, 2021
ADALAT PRASAD Vs. STATE OF ASSAM
March 3, 2021
ADAM ALI @ ADIL ALI Vs. UNION OF INDIA
April 9, 2021
ADVOCATES ASSOCATION FOR INDIGENOUS RIGHTS OF ASSAMESE Vs. STATE OF ASSAM
June 3, 2021
AFTAB UDDIN Vs. STATE OF ASSAM
September 4, 2021
AHIDUL ALI SHEIKH Vs. STATE OF ASSAM
March 22, 2021
AHINSHA CHEMICALS LTD Vs. UNION OF INDIA
September 28, 2021
AHINSHA CHEMICALS LTD. Vs. UNION OF INDIA
September 20, 2021
AJANTA RAY Vs. STATE OF ASSAM
November 9, 2021
AJIJUL HOQUE Vs. STATE OF ASSAM
December 23, 2021
AJIRAN NESSA Vs. LEGAL HEIRS OF AYENUDDIN SK
December 20, 2021
AJIT BURAGOHAIN Vs. STATE OF ASSAM
November 9, 2021
AJIT SAIKIA Vs. UNION OF INDIA
September 10, 2021
AJOY DAS Vs. UNION OF INDIA
May 9, 2021
AJOY DAS Vs. UNION OF INDIA
March 9, 2021
AKANTI DAS Vs. STATE OF ASSAM
November 25, 2021
AKATO Y. ZHIMOMI Vs. STATE OF NAGALAND
May 10, 2021
AKHIL GOGOI Vs. NATIONAL INVESTIGATION AGENCY, NIA
January 7, 2021
ALA UDDIN MAZUMDER Vs. STATE OF ASSAM
March 12, 2021
ALAUDDIN MAZUMDAR Vs. SAMSUN NESSA MAZUMDAR
December 15, 2021
ALI AKBAR Vs. STATE OF ASSAM
April 1, 2021
ALI AKBAR SEIKH Vs. UNION OF INDIA
October 8, 2021
ALI HUSSAIN Vs. STATE OF ASSAM
October 27, 2021
ALSUMA BEGUM Vs. RENUJA KHATUN PATOWARY
March 8, 2021
ALTAB HUSSAIN Vs. STATE OF ASSAM
March 23, 2021
ALTAB HUSSAIN Vs. STATE OF ASSAM
October 27, 2021
AMANUL HAQUE Vs. STATE OF ASSAM
October 22, 2021
AMAR MUNDA Vs. STATE OF ASSAM
March 17, 2021
AMAR SHEEL Vs. STATE OF ASSAM
December 21, 2021
AMARJYOTI GOGOI Vs. STATE OF ASSAM
November 30, 2021
AMINUR RAHMAN Vs. STATE OF ASSAM
February 9, 2021
AMINUR RAHMAN @ AMINUL ISLAM @ AMIN Vs. STATE OF ASSAM
June 10, 2021
AMIT PAREEK Vs. STATE OF ASSAM
January 12, 2021
AMIT PHUKAN Vs. STATE OF ASSAM
October 21, 2021
AMRI KARBI DEVELOPMENT SOCIETY Vs. STATE OF ASSAM
February 10, 2021
AMRIT BALLAV GOSWAMI Vs. NATIONAL INVESTIGATION AGENCY
March 10, 2021
ANAN NAYAK Vs. STATE OF ASSAM
February 10, 2021
ANANTA PRASAD Vs. GAUHATI HIGH COURT
September 9, 2021
ANARUL HOQUE Vs. STATE OF ASSAM
January 6, 2021
ANARUL ISLAM Vs. STATE OF ASSAM
April 8, 2021
ANIL KUMAR SAIKIA Vs. STATE OF ASSAM
April 1, 2021
ANIMA BORO Vs. HEMANTA SARGAWARI
January 6, 2021
ANIMA SONOWAL Vs. DINESWARI MECH
September 9, 2021
ANITA DUTTA Vs. BISWAJEET PAUL
November 11, 2021
ANITA RABHA Vs. ASSAM POWER DISTRIBUTION COMPANY LTD
November 23, 2021
ANITA SARKAR Vs. UNION OF INDIA
November 12, 2021
ANKUR DUTTA Vs. STATE OF ASSAM
January 5, 2021
ANNADA FERTILIZER AND AGRO CHEMICALS Vs. UNION OF INDIA
November 10, 2021
ANOWAR HUSSAIN Vs. STATE OF ASSAM
November 10, 2021
ANOWARA BEGUM Vs. STATE OF ASSAM
April 7, 2021
ANOWARA BEGUM Vs. UNION OF INDIA
December 1, 2021
ANU PRAVA BORUAH Vs. STATE OF ASSAM
March 19, 2021
ANUPAM BARUAH S/O. JATIN BARUAH Vs. STATE OF ASSAM
April 9, 2021
ANUPAM KHARGARIA Vs. STATE OF ASSAM
March 31, 2021
ANWAR HUSSAIN BARLASKAR Vs. STATE OF ASSAM
October 27, 2021
APRIYA CHIKRO Vs. STATE OF ARUNACHAL PRADESH
September 2, 2021
ARIF AHMED CHOUDHURY Vs. ASSAM PUBLIC SERVICE COMMISSION
June 18, 2021
ARIF KHAN Vs. UNITED BANK OF INDIA
February 11, 2021
ARJUN AGRAWAL Vs. UNION OF INDIA
December 6, 2021
ARJUN PAYOK Vs. STATE OF ASSAM
February 18, 2021
AROTI TAYENG Vs. STATE OF ARUNACHAL PRADESH
January 28, 2021
ARSHADUL ISLAM Vs. STATE OF ASSAM
August 17, 2021
ARUN CH. BARUAH Vs. STATE OF ASSAM
September 9, 2021
ARUN GOGOI Vs. STATE OF ASSAM
January 22, 2021
ARUNIMA BORA Vs. DIPMONI BORA
November 30, 2021
ARUP RABHA Vs. STATE OF ASSAM
October 27, 2021
ASANGLA T. AIER Vs. THUNGDENO MOZHUI
February 22, 2021
ASHIQUR RAHMAN Vs. UNION OF INDIA
January 8, 2021
ASHMAN INFRA PROJECT PVT. LTD. Vs. BIPRANGSHU TALUKDAR
March 1, 2021
ASHOK GIRI MAHATO Vs. STATE OF ARUNACHAL PRADESH
March 25, 2021
ASHOK KUMAR SARMA Vs. STATE OF ASSAM
October 29, 2021
ASHRABALA BHADRA Vs. UNION OF INDIA
November 24, 2021
ASHYUT KALITA S/O- LT JOY RAM KALITA Vs. STATE OF ASSAM
April 13, 2021
ASIA BUILDERS Vs. UNION OF INDIA
December 16, 2021
ASIF ALI MIR Vs. STATE OF ASSAM
November 22, 2021
ASIF MOHAMMAD SOID Vs. STATE OF ASSAM
March 30, 2021
ASSAM BUILDING AND OTHER CONSTRUCTION WORKERS WELFARE BOARD Vs. UNION OF INDIA
August 20, 2021
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD Vs. NIHAR RANJAN HAZARIKA
February 5, 2021
ASSAM FLYING CLUB Vs. STATE OF ASSAM
March 23, 2021
ASSAM NURSING SERVICES AND INDUSTRIES PVT. Vs. XXXXXXXXXXXX
February 12, 2021
ASSAM POWER DISTRIBUTION COMPANY LTD Vs. EASTERN INDIA POWERTECH LTD
June 14, 2021
ASSAM PUBLIC SERVICE COMMISSION Vs. HRISHIKESH DAS
October 7, 2021
ASSAM SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD. Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
February 25, 2021
ASSAM STATE CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK EMPLOYEES UNION Vs. STATE OF ASSAM
December 22, 2021
ASSOCIATION OF ENGINEERS Vs. ASSAM ELECTRICITY GRID CORPORATION
March 17, 2021
ATAUR RAHMAN CHOUDHURY Vs. RELIANCE GENERAL INSURANCE COMPANY LTD
December 13, 2021
ATOWAR RAHMAN Vs. STATE OF ASSAM
December 7, 2021
ATUL DEV Vs. STATE OF ASSAM
August 16, 2021
AYESHA BEGUM Vs. STATE OF ASSAM
November 12, 2021
AYUB ALI Vs. STATE OF ASSAM
September 17, 2021
AYUB ALI MAZUMDAR Vs. STATE OF ASSAM
February 4, 2021
AZAD ALI SARKAR Vs. STATE OF ASSAM
March 10, 2021
AZHAR ALI Vs. STATE OF ASSAM
January 27, 2021
AZIM UDDIN PARAMANIK Vs. STATE OF ASSAM
November 25, 2021
BABA SAIKIA Vs. STATE OF ASSAM
March 16, 2021
BABIL HASSA Vs. STATE OF ASSAM
September 14, 2021
BABITA DEKA Vs. STATE OF ASSAM
October 1, 2021
BABITA GUPTA Vs. ASSAM GRAMIN VIKASH BANK
March 9, 2021
BABLU PAUL Vs. UNION OF INDIA
December 14, 2021
BABUL CHANDRA BORO Vs. STATE OF ASSAM
July 29, 2021
BABUL HAZARIKA Vs. STATE OF ASSAM
December 23, 2021
BABUL SARMA Vs. STATE OF ASSAM
April 1, 2021
BABY PANIKA CHOUDHURY Vs. STATE OF ASSAM
December 16, 2021
BAHAR ALI Vs. UNION OF INDIA
October 27, 2021
BAHNISIKHA DUTTA Vs. STATE OF ASSAM
March 19, 2021
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. MIHIR TALUKDAR
December 11, 2021
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. K. LALHLIMPUII
December 2, 2021
BAJESO KRONG Vs. S. MAM PA
February 19, 2021
BALU DHAN Vs. STATE OF ASSAM
February 22, 2021
BANI ROY Vs. STATE OF ASSAM
February 9, 2021
BANIZ UDDIN @ MD BANIZ UDDIN SK Vs. GOLAPI NESSA
April 30, 2021
BARUA AND COMPANY PVT. LTD. Vs. STATE OF ASSAM
November 2, 2021
BHABESH BORDOLAI Vs. STATE OF ASSAM
August 19, 2021
BHAGABAN BARMAN Vs. STATE OF ASSAM
January 28, 2021
BHALUK KONA NALJHAR M.E. SCHOOL Vs. STATE OF ASSAM
December 16, 2021
BHARAT CHANDRA BORDOLOI Vs. STATE OF ASSAM
November 23, 2021
BHARAT SANCHAR NIGAM LTD. BSNL Vs. BIDHYADHAR TANTI
October 28, 2021
BHARAT SARING Vs. STATE OF ARUNACHAL PRADESH
September 22, 2021
BHASKAR BARUAH Vs. UNION OF INDIA
February 18, 2021
BHASKAR BASUMATARY Vs. STATE OF ASSAM
March 12, 2021
BHASKAR JYOTI GOGOI Vs. OIL AND NATURAL GAS COMPANY LTD
September 29, 2021
BHASKAR TALUKDAR Vs. STATE OF ASSAM
October 21, 2021
BHASKARJIT PHUKAN Vs. NATIONAL INVESTIGATION AGENCY
February 5, 2021
BHUPENDRA SINHA Vs. STATE OF ASSAM
September 21, 2021
BHUSHAN GUPTA Vs. STATE OF ASSAM
February 15, 2021
BIDYA HATIBORUAH Vs. STATE OF ASSAM
October 26, 2021
BIDYUT BHARALI Vs. STATE OF ASSAM
October 29, 2021
BIG STAR G SERVICES LLP Vs. STATE OF ARUNACHAL PRADESH
March 25, 2021
BIGRAI MOCHAHARY Vs. STATE OF ASSAM
October 16, 2021
BIJAY SANKAR SEN Vs. STATE OF ASSAM
January 5, 2021
BIJAY SUTRADHAR Vs. STATE OF ASSAM
April 13, 2021
BIJOY BASUMATARY Vs. STATE OF ASSAM
August 11, 2021
BIJOY LAL SUKLABAIDYA Vs. SUSHANTA KAR
November 11, 2021
BIJOY ORANG Vs. STATE OF ASSAM
February 18, 2021
BIJU KR DEB Vs. STATE OF ASSAM
February 23, 2021
BIKASH BAISHYA Vs. STATE OF ASSAM
August 13, 2021
BIKASH ROUTIA Vs. STATE OF ASSAM
September 6, 2021
BIMAL DUTTA Vs. NORTH EAST FRONTIER RAILWAY
March 19, 2021
BIMALA BARMAN Vs. STATE OF ASSAM
March 8, 2021
BINAM MESSAR PUBLIC WORKS DEPARTMENT Vs. STATE OF ANDHRA PRADESH
January 22, 2021
BINAY KUMAR SINGH Vs. UNION OF INDIA
July 26, 2021
BINOD CHANDRA BARMAN Vs. AGRICULTURAL AND PROCESSED FOOD PRODUCTS EXPORTS DEVELOPMENT AUTHORITY
December 14, 2021
BINOD KARMAKAR,SON OF BIKASH KARMAKAR Vs. STATE OF ASSAM
February 3, 2021
BIREN BORAH Vs. STATE OF ASSAM
October 22, 2021
BIREN CH. DEKA Vs. STATE OF ASSAM
March 4, 2021
BISHAL JYOTI KALITA Vs. OIL INDIA LIMITED
May 18, 2021
BISWA KUMAR BARUAH Vs. STATE OF ASSAM
August 10, 2021
BISWAJIT DEBNATH Vs. UNION OF INDIA
March 12, 2021
BISWANATH PRATAP SINGH Vs. STATE OF ASSAM
December 13, 2021
BMG INFORMATICS PVT. LTD. Vs. UNION OF INDIA
September 2, 2021
BOLIN CH. DEORI Vs. STATE OF ASSAM
November 18, 2021
BOLINDRA DEORI Vs. STATE OF ASSAM
December 14, 2021
BONTI SAIKIA Vs. UNION OF INDIA
November 2, 2021
BORMOTY PANGGENG Vs. STATE OF ARUNACHAL PRADESH
January 27, 2021
BRAHMAPUTRA INFRASTRUCTURE LTD. Vs. ASSAM VEGETABLE & OIL PRODUCTS LTD.
September 2, 2021
BRIJESH KUMAR RAI Vs. INDIAN INSTITUTE OF TECHNOLOGY
December 2, 2021
BUBUL DEKA Vs. MONORANJAN DEKA
February 1, 2021
BUDHESWAR SAIKIA SIVASAGAR Vs. STATE OF ASSAM
March 26, 2021
BUILDWORTH PRIVATE LTD. Vs. BHARAT HEAVY ELECTRICAL LTD.
November 25, 2021
BULBUL LAHON Vs. UNION OF INDIA
December 17, 2021
C LALENGZAUVA Vs. STATE OF MIZORAM
February 5, 2021
C. HMINGTHANSANGA Vs. STATE OF MIZORAM R/B THE CHIEF SECRETARY
April 20, 2021
CENTURY PLYBOARDS (I) LTD. Vs. UNION OF INDIA
September 29, 2021
CHAMPA DAIMARI Vs. STATE OF ASSAM
November 10, 2021
CHANDAN BORUAH Vs. STATE OF ASSAM
September 27, 2021
CHANDAN NATH Vs. STATE OF ASSAM
December 16, 2021
CHANDANA SINHA ROY Vs. STATE OF ASSAM
October 7, 2021
CHANDMARI TEA COMPANY PVT. LTD. Vs. STATE OF ASSAM
February 3, 2021
CHANDRADHAR DAS Vs. REGISTRAR, CO-OPERATIVE SOCIETY
November 23, 2021
CHAYANIKA DEKA Vs. STATE OF ASSAM
November 18, 2021
CHIEF SECRETARY Vs. LALSANGLIANA
February 10, 2021
CHITTA RANJAN DAS Vs. PUNJAB NATIONAL BANK
May 19, 2021
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD Vs. KALPANA KUMARI DEKA
December 10, 2021
CHUTU MUNDA Vs. STATE OF ASSAM
February 19, 2021
COMMISSIONER AIZAWL MUNICIPAL CORPORATION Vs. F.SANGKUNGA
February 9, 2021
COMMISSIONER OF CENTRAL GOODS & SERVICE TAX, MILAN NAGAR Vs. PAN PARAG INDIA LIMITED
November 15, 2021
COOLBERG BEVERAGES PVT. LTD. Vs. SHREE RAM ENTERPRISES
December 8, 2021
DARSING HANSE Vs. STATE OF ASSAM
March 26, 2021
DARTHANGVUNGA Vs. STATE OF MIZORAM
February 5, 2021
DASANGLU PUL Vs. ER.LUPALUM KRI
February 16, 2021
DAVID LALLAWMKIMA FANAI Vs. SECRETARY TO THE GOVERNMENT OF MIZORAM
November 30, 2021
DEATH OF ABDUR ROUF HIS LEGAL HEIRS SALEHA KHANAM (WIFE) Vs. DEATH OF NILIMA DAS GUPTAAND HER LEGAL HEIRS PRASANTA DASGUPTA
March 15, 2021
DEBABRATA SAIKIAM Vs. HONBLE SPEAKER, ASSAM LEGISLATIVE ASSEMBLY
February 10, 2021
DEBARSHI KASHYAP S/O- PRADIP TALUKDAR Vs. UNION OF INDIA
June 25, 2021
DEBARU MAJHI Vs. STATE OF ASSAM
March 5, 2021
DEBAZEET DEB RAY Vs. STATE OF ASSAM
July 1, 2021
DEBENDRA NATH DEKA Vs. STATE OF ASSAM
August 2, 2021
DEEPAK BORTHAKUR Vs. DEEPA NEWAR
January 18, 2021
DEPUTY COMMISSIONER Vs. SHABNAM SULTANA
July 20, 2021
DERAJ TALUKDAR Vs. STATE OF ASSAM
August 18, 2021
DHANI RAM NARAH Vs. UNION OF INDIA
October 4, 2021
DHARAM NATH GIRI Vs. UNION OF INDIA
August 13, 2021
DHARANI DHAR DAS Vs. STATE OF ASSAM
February 4, 2021
DHIRAJ AHMED Vs. STATE OF ASSAM
March 17, 2021
DHIRENDRA NATH DAS Vs. STATE OF ASSAM
July 12, 2021
DHIRESH DAS Vs. STATE OF ASSAM
February 18, 2021
DHRUBAJYOTI BHARADWAJ Vs. MEENAKSHI BHARADWAJ
December 14, 2021
DIBRUGARH UNIVERSITY PENSIONERS ASSOCIATION Vs. DIBRUGARH UNIVERSITY
May 19, 2021
DIBYAJYOTI MORAN Vs. MANOJ KR. LADIA
October 28, 2021
DIBYAJYOTI TAMULI Vs. REKHAMONI BURAGOHAIN
January 8, 2021
DIGANTA BARMAN Vs. STATE OF ASSAM
February 18, 2021
DIGANTA SAIKIA Vs. STATE OF ASSAM
January 29, 2021
DILIP BHUYAN Vs. STATE OF ASSAM
February 23, 2021
DILIP KALITA Vs. STATE OF ASSAM
November 2, 2021
DILOWER HUSSAIN Vs. STATE OF ASSAM
April 1, 2021
DILWAR HUSSAIN LASKAR Vs. STATE OF ASSAM
February 12, 2021
DINESH SINGHA Vs. STATE OF ASSAM
October 21, 2021
DIPAK CHANDRA RUHI DAS Vs. PRADIP KUMAR SARKAR
March 3, 2021
DIPAK CHANDRA RUHI DAS Vs. PRADIP KUMAR SARKAR AND 14 ORS.
March 2, 2021
DIPAK NAIK Vs. STATE OF ASSAM
February 15, 2021
DIPAK TANTI Vs. STATE OF ASSAM
March 19, 2021
DIPALI DEVI DEKA Vs. KAMAL CH. BORAH
August 13, 2021
DIPALI SEN Vs. STATE OF ASSAM
March 5, 2021
DIPAMANI KALITA Vs. STATE OF ASSAM
September 6, 2021
DIPEN NAGBONGSHI Vs. STATE OF ASSAM
March 26, 2021
DIPUL ALI AHMED Vs. STATE OF ASSAM
August 9, 2021
DIPUMONI DAS Vs. STATE OF ASSAM
February 4, 2021
DIRECTOR C.B.I Vs. BHAGYA KALITA
September 15, 2021
DIVISIONAL MANAGER Vs. K. THRUNGSO
February 24, 2021
DIVYANA A LAHAN Vs. GAURAV UPADHYAY
January 21, 2021
DLRSO CUM DEPUTY COMMISSIONER, TAWANG GOVERNMENT OF ARUNACHAL PRADESH Vs. JAMBEY TSERING
November 3, 2021
DRB INFRASTRUCTURE PVT LTD Vs. STATE OF ANDHRA PRADESH
January 22, 2021
DULAL BORA Vs. STATE OF ASSAM
February 17, 2021
DURGESWAR DUTTA Vs. STATE OF ASSAM
September 27, 2021
DURI TAIPODIA Vs. STATE OF A. P.
February 4, 2021
DURIK LOLLEN Vs. STATE OF ARUNACHAL PRADESH
November 1, 2021
E C I ENGINEERING AND CONSTRUCTION CO. LIMITED Vs. NORTH EAST FRONTIER RAILWAY
November 9, 2021
E.E.PANGTEANG Vs. CHOTISUH SAZO
February 11, 2021
EKBAL ALI Vs. STATE OF ASSAM
February 12, 2021
EKEN RIBA Vs. STATE OF ARUNACHAL PRADESH
November 30, 2021
EKRAM HUSSAIN Vs. STATE OF ASSAM
October 21, 2021
ENGINEERING PROJECT (INDIA) LTD. Vs. J.A. BROTHERS
August 23, 2021
ER. LUPALUM KRI Vs. DASANGLU PUL
April 8, 2021
ER. R. LALRINKIMA Vs. STATE OF MIZORAM
March 22, 2021
EVELYN BEINGIAZI Vs. MARA AUTONOMOUS DISTRICT COUNCIL
October 28, 2021
EX CT/GD PHUKAN DEORI Vs. AJAY KUMAR BHALLA
December 17, 2021
EXOTICA PROMOTERS LLP Vs. INCOME TAX OFFICER WARD 1 (2) GUWAHATI
December 15, 2021
EZAJUL ALI Vs. STATE OF ASSAM
February 17, 2021
FARHANA KHANAM Vs. PREETOM SAIKIA, IAS
November 8, 2021
FARHANAZ HUSSAIN Vs. JAYTUN NESSA
November 3, 2021
FIRUJ ISLAM HALDAR Vs. STATE OF ASSAM
December 17, 2021
FOOD CORPORATION OF INDIA Vs. N.E. TRADE AND TRANSPORT
May 7, 2021
FORCE NO 041703192 CT/GD HITESH DEKA S/O- BIPIN DEKA Vs. UNION OF INDIA
August 3, 2021
FOTIK ALI Vs. STATE OF ASSAM
March 5, 2021
FR.THOMAS EKKA Vs. STATE OF ASSAM
August 17, 2021
FUTURE GAMING AND HOTEL SERVICES PVT. LTD. Vs. STATE OF ARUNACHAL PRADESH
February 17, 2021
GAJEN CH. SWARGIARY Vs. STATE OF ASSAM
March 3, 2021
GAJEN CH. SWARGIARY Vs. STATE OF ASSAM
September 3, 2021
GANESH BORO Vs. STATE OF ASSAM
October 29, 2021
GANESH CHANDRA PATHAK Vs. STATE OF ASSAM
April 20, 2021
GAUHATI HIGH COURT (PRINCIPAL SEAT), EMPLOYEES ASSOCIATION Vs. STATE OF ASSAM
March 30, 2021
GAURIDUTT SAMPATLAL SOMANI HUF Vs. WOODSWORTH
November 10, 2021
GAURIPUR COOP FISHERY SOCIETY LTD Vs. STATE OF ASSAM
March 10, 2021
GAUTAM CH. BARMAN Vs. STATE OF ASSAM
January 27, 2021
GAUTAM CHAKRABORTY Vs. UNION OF INDIA
October 4, 2021
GAYATRI PROJECTS LTD Vs. NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION
July 14, 2021
GAYATRI PROJECTS LTD. Vs. NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION OF INDIA LIMITED
April 29, 2021
GEETA MIHU Vs. STATE OF A. P.
March 19, 2021
GEMSON MELT PVT. LTD. Vs. UNION OF INDIA
March 26, 2021
GENERAL MANAGER, BHARAT SANCHAR NIGAM LIMITED Vs. ABHISHEK SAHARIA
August 16, 2021
GENYA SORA Vs. STATE OF A. P.
February 23, 2021
GERAMARI GAON PANCHAYAT MEEN SAMABAY SAMITY LTD. Vs. STATE OF ASSAM
February 11, 2021
GHAN SHYAM DAS Vs. STATE OF ASSAM
December 8, 2021
GILBARCO VEEDER ROOT INDIA PVT LTD Vs. UNION OF INDIA
January 27, 2021
GILBARCO VEEDER ROOT INDIA PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
January 27, 2021
GIRIDHAR GOSWAMI Vs. STATE OF ASSAM
January 6, 2021
GOBINDA THAPA Vs. STATE OF ASSAM
October 25, 2021
GOLAP SARMA Vs. UNION OF INDIA
November 30, 2021
GOLAPI DAS Vs. STATE OF ASSAM
August 2, 2021
GONESH BHOMIJ Vs. STATE OF ASSAM
February 3, 2021
GOPAL SARKAR Vs. STATE OF ASSAM
March 25, 2021
GOURI SANKAR BISWAS Vs. STATE OF ASSAM
August 4, 2021
GOUTAM BASAK Vs. STATE OF ASSAM
February 17, 2021
H. ZOSIAMLIANA Vs. STATE OF MIZORAM
February 12, 2021
HABIZUR RAHMAN MOLLAH Vs. STATE OF ASSAM
June 25, 2021
HACHIM ALI Vs. STATE OF ASSAM
October 27, 2021
HAFIKUR ALI Vs. STATE OF ASSAM
May 11, 2021
HAFIZ UDDIN Vs. UNION OF INDIA
November 10, 2021
HAFIZUR RAHMAN Vs. STATE OF ASSAM
April 9, 2021
HAIDAR ALI Vs. UNION OF INDIA
March 30, 2021
HANIF EKKA Vs. STATE OF ASSAM
September 6, 2021
HANUFA NASRIN Vs. STATE OF ASSAM
November 23, 2021
HAREKRISHNA DAS Vs. STATE OF ASSAM
July 12, 2021
HARENDRA CH. LAHKAR Vs. STATE OF ASSAM
October 5, 2021
HARIDAS MAHANTA Vs. STATE OF ASSAM
February 17, 2021
HARMOHAN TALUKDAR Vs. HIMANI DAS
November 17, 2021
HASIBA BEGUM Vs. STATE OF ASSAM
November 30, 2021
HASINA BEGUM Vs. STATE OF ASSAM
March 12, 2021
HEMANTA KR. PATGIRI Vs. STATE OF ASSAM
December 21, 2021
HEMANTA TANTI Vs. STATE OF ASSAM
February 17, 2021
HINDUSTAN PAPER CORPORATION LIMITED OFFICERS AND SUPERVISORS ASSOCIATION Vs. UNION OF INDIA
August 26, 2021
HIRANYA KUMAR BORA Vs. STATE OF ASSAM
September 7, 2021
HITESH BORO Vs. STATE OF ASSAM
January 6, 2021
HITESH DEKA Vs. UNION OF INDIA
August 3, 2021
HITESH TALUKDAR Vs. UNION OF INDIA
February 1, 2021
HLUNKHAWKHAI Vs. STATE OF MIZORAM
February 11, 2021
HOWARD LALHMANGAIHZUALA Vs. STATE OF MIZORAM
March 24, 2021
HUSHELI ACHUMI Vs. STATE OF NAGALAND
March 24, 2021
I S ENTERPRISE Vs. UNION OF INDIA
February 12, 2021
I. PANGERNUNGSANG Vs. M. NABACHANDRA SINGH
March 19, 2021
I. YANGER JAMIR Vs. STATE OF NAGALAND
August 17, 2021
I.LANUCHUBA CHANG Vs. STATE OF NAGALAND
April 8, 2021
ICICI BANK LTD Vs. SASWATI DAS
December 9, 2021
IDDAT AHMED Vs. STATE OF ASSAM
March 22, 2021
IDRISH ALI Vs. STATE OF ASSAM
October 29, 2021
IMAMUL HOQUE Vs. STATE OF ASSAM
March 8, 2021
IMRAN HUSSAIN Vs. MONNAF ALI
November 15, 2021
IN RE.DINTHAR INCIDENT Vs. STATE OF MIZORAM
July 2, 2021
IRFAN ALI Vs. STATE OF ASSAM
March 15, 2021
IRINA KONWAR Vs. STATE OF ASSAM
February 15, 2021
ISHAN CHANDRA BORAH Vs. STATE OF ASSAM
March 4, 2021
ISHRAHIL ALI Vs. STATE OF ASSAM
November 1, 2021
ISIHANGBE Vs. STATE OF NAGALAND
March 26, 2021
JABED ALI Vs. STATE OF ASSAM
March 19, 2021
JAGADISH DAS Vs. JUTIKA DAS
December 8, 2021
JAGADISH KUMAR DEKA Vs. STATE OF ASSAM
September 1, 2021
JAGANATH PRASAD GUPTA Vs. CHANDRIKA PRASAD GUPTA
November 2, 2021
JAGANNATH BARMAN Vs. STATE OF ASSAM
August 31, 2021
JAGAT CHANDRA DAS Vs. ANUPAM KHARGARIA
March 31, 2021
JAHIDUL ISLAM Vs. STATE OF ASSAM
August 24, 2021
JAHIDUL ISLAM Vs. ABU SHAMA
November 25, 2021
JAHIR ALI Vs. UNION OF INDIA
March 3, 2021
JAHIRUL ISLAM Vs. STATE OF ASSAM
August 6, 2021
JAMINI RABHA Vs. STATE OF ASSAM
December 9, 2021
JAMINI TALUKDAR Vs. STATE BANK OF INDIA
April 20, 2021
JANAJATI BELT AND BLOCK BHUMMI SURAKSHA SAMITI Vs. STATE OF ASSAM
February 3, 2021
JANMONI DAS Vs. STATE OF ASSAM
March 3, 2021
JARJINA YESMIN ANSARI Vs. STATE OF ASSAM
August 6, 2021
JELAL UDDIN BEPARI Vs. STATE OF ASSAM
March 25, 2021
JITUMONI SARMAH Vs. STATE OF ASSAM
January 18, 2021
JOHN RONGHANG Vs. ASSAM POWER DISTRIBUTION COMPANY LTD
July 19, 2021
JONIUR RAHMAN Vs. STATE OF ASSAM
April 19, 2021
JOONMANI PAGAG GAM Vs. STATE OF ASSAM
September 1, 2021
JORAM ANU Vs. STATE OF ARUNACHAL PRADESH
November 1, 2021
JOYASHRI DEY Vs. UNION OF INDIA
April 5, 2021
JOYNAL ABEDIN Vs. STATE OF ASSAM
March 22, 2021
JOYNAL HOQUE Vs. STATE OF ASSAM
February 1, 2021
JULFIKAR ALI Vs. STATE OF ASSAM
September 16, 2021
JUMKO LIKAM Vs. STATE OF ARUNACHAL PRADESH
September 17, 2021
JUNAB ALI Vs. UNION OF INDIA
November 10, 2021
JUNAKI SHYAM BORO Vs. STATE OF ASSAM
May 20, 2021
JYOSHNA BARMAN Vs. STATE OF ASSAM
January 25, 2021
JYOTIRMOY DAS Vs. STATE OF ASSAM
March 10, 2021
JYOTIRMOY DAS Vs. STATE OF ASSAM
May 10, 2021
JYOTSNA KAKATI Vs. NORTHEAST FRONTIER RAILWAY
December 22, 2021
K. KHEKIHO SHOHE Vs. STATE OF NAGALAND
July 19, 2021
K.C. ANGAMI AND SONS CONSORTIUM Vs. STATE OF NAGALAND
March 5, 2021
KABAK NIKKI Vs. STATE OF ARUNACHAL PRADESH
December 22, 2021
KABIL AHMED BARBHUIYA Vs. STATE OF ASSAM
October 21, 2021
KAGO BATH Vs. STATE OF ARUNACHAL PRADESH
November 16, 2021
KAJIMUDDIN Vs. STATE OF ASSAM
January 6, 2021
KAKUMONI BHUYAN Vs. MANAGEMENT OF APOLLO HOSPITALS GUWAHATI
February 1, 2021
KALONG NADI ANCHALIK MEEN SAMABAI SAMITY LTD Vs. STATE OF ASSAM
March 25, 2021
KAMAKHYA COAL PVT LIMITED Vs. PARAG GOGOI
June 23, 2021
KAMAKHYA MISHRA Vs. RAM AVATAR BHAR
November 17, 2021
KAMESWAR MAJHI DIBRUGARH Vs. STATE OF ASSAM
February 3, 2021
KAMLESH BIST Vs. STATE OF ASSAM
January 4, 2021
KANIKA PATHAK Vs. STATE OF ASSAM
February 26, 2021
KARGE KAMKI Vs. UNION OF INDIA
August 3, 2021
KARIKHO KRI, SON OF LATE SOTRI KRI Vs. NUNEY TAYANG, SON OF LATE POSU TAYANG
May 3, 2021
KARUNA CHANDRA ROY Vs. UNION OF INDIA
November 18, 2021
KASHEM ALI Vs. STATE OF ASSAM
March 30, 2021
KASTURI HAZARIKA RAJKHOWA Vs. STATE OF ASSAM
October 12, 2021
KAUSTAV SAIKIA Vs. STATE OF ASSAM
February 18, 2021
KAVILOLI CHISHI Vs. STATE OF NAGALAND
July 12, 2021
KBM ENTERPRISE Vs. NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
July 2, 2021
KESHAB CHETRY Vs. UNION OF INDIA
March 18, 2021
KEVIZONUO KUOLIE Vs. NAGALAND UNIVERSITY
April 7, 2021
KHAGEN KALITA Vs. STATE OF ASSAM
December 16, 2021
KHAGEN KOIRY Vs. NOMITA DAM
November 1, 2021
KHAIRUL ISLAM Vs. STATE OF ASSAM
November 8, 2021
KHAJAL UDDIN Vs. STATE OF ASSAM
March 23, 2021
KHALENDRA DIBRAGEDE Vs. NORTH CACHAR HILLS AUTONOMOUS COUNCIL
January 27, 2021
KHALID AHMED SIDDIQUE Vs. STATE OF ASSAM
October 27, 2021
KHANDAN KUMAR DAS Vs. STATE OF ASSAM
August 17, 2021
KHANIN DAS Vs. STATE OF ASSAM
March 25, 2021
KHARGESWAR RAJBONGSHI Vs. STATE OF ASSAM
March 16, 2021
KHESHELI Vs. STATE OF NAGALAND
July 5, 2021
KHILLI CHIROJU Vs. STATE OF ARUNACHAL PRADESH
October 5, 2021
KHRIEZENUO ANGAMI Vs. T. JAMEDI LONGKUMER
April 19, 2021
KILANGSANGLA HOKIYONG WARD Vs. STATE OF NAGALAND
March 23, 2021
KIME BOBBY Vs. GAUHATI HIGH COURT
March 23, 2021
KIRAN SONOWAL Vs. STATE OF ASSAM
April 5, 2021
KIRI DINI BOGUM GENERAL SECRETARY Vs. NATIONAL HYDRO POWER CORPORATION LTD
April 7, 2021
KISHORE KUMAR DEKA Vs. STATE OF ASSAM
March 4, 2021
KIZUKALA JAMIR Vs. STATE OF NAGALAND
January 3, 2021
KOBBAD ALI Vs. STATE OF ASSAM
September 17, 2021
KOMMIK KADU Vs. STATE OF A. P.
March 5, 2021
KONBHAITY DAS Vs. STATE OF ASSAM
December 2, 2021
KOPIL UDDIN Vs. STATE OF ASSAM
April 19, 2021
KOSSAM KONYAK Vs. STATE OF NAGALAND
July 19, 2021
KRIPA BARLA Vs. UNITED INDIA INSURANCE COMPANY LTD
December 10, 2021
KRISHNA CHETRY Vs. STATE OF ASSAM
March 4, 2021
KRISHNA KUMAR AGARWAL Vs. KAMAL TIBREWALA
December 22, 2021
KRISHNA RAJGAUR Vs. STATE OF ASSAM
April 28, 2021
KRISNA KALINDI Vs. STATE OF ASSAM
March 22, 2021
KUGHATO YEPTHO Vs. STATE OF NAGALAND
July 22, 2021
KULADHAR TALUKDAR Vs. STATE OF ASSAM
May 18, 2021
KURBAN ALI Vs. STATE OF ASSAM
January 7, 2021
KUSATA PHESE Vs. STATE OF NAGALAND
June 29, 2021
KUSHAL DAS Vs. STATE OF ASSAM
January 28, 2021
KUSUMPUR PAKARIA MATCHYAJIBI S.S. LTD. Vs. STATE OF ASSAM
September 9, 2021
L. C. BEICHO Vs. UNION OF INDIA
March 23, 2021
L.H.LALZARZOLIANA Vs. STATE OF MIZORAM
August 4, 2021
LAITHANZAUVA Vs. STATE OF MIZORAM
October 27, 2021
LAKHAN DAS Vs. STATE OF ASSAM
December 9, 2021
LAKHYA JYOTI BORA Vs. STATE OF ASSAM
March 22, 2021
LAKHYA JYOTI BORDOLOI Vs. STATE OF ASSAM
October 27, 2021
LAKU CHANDA Vs. CENTRAL BUREAU OF INVESTIGATION (ACB), GUWAHATI
December 6, 2021
LALBABU SAH Vs. PRADIP BHATTACHARJEE
November 29, 2021
LALBIAKLIANA Vs. STATE OF MIZORAM
September 14, 2021
LALFAKAWMA FANAI Vs. LALREMPUII FANAI
June 23, 2021
LALFAKAWMA FANAI Vs. LALREMPUII FANAI
September 17, 2021
LALHMINGSANGA Vs. STATE OF MIZORAM
November 12, 2021
LALIT SINHA Vs. SANDHYA SINHA
December 13, 2021
LALON PROSAD DAS Vs. STATE OF ASSAM
September 6, 2021
LALSANGVUNGA Vs. STATE OF MIZORAM
August 5, 2021
LALSANGZUALA Vs. STATE OF MIZORAM
November 26, 2021
LALTHANCHAMI Vs. LALTHAFAMKIMA
November 11, 2021
LALTLANTHANGI RALTE Vs. STATE OF MIZORAM
January 15, 2021
LALTLINLIANA Vs. STATE OF MIZORAM
February 11, 2021
LALZAWNGLIANI Vs. F. LALHUTHANGI
November 12, 2021
LAMBUDHAR PEGU Vs. UNION OF INDIA
March 25, 2021
LATIKA GOALA Vs. STATE LEVEL COMMITTEE (SLC)
January 28, 2021
LAWYERS ASSOCIATION Vs. STATE OF ASSAM
May 6, 2021
LAWYERS ASSOCIATION Vs. STATE OF ASSAM
May 19, 2021
LEGAL HEIRS OF ABUL HUSSAIN Vs. ABDUL JALIL MUNCHI
December 22, 2021
LEGAL HEIRS OF ARUNA SARMA Vs. HDFC BANK
September 14, 2021
LEGAL HEIRS OF HARI KANTA BHUYAN Vs. PROMOD KUMAR SHARMA
November 18, 2021
LEGAL HEIRS OF JADAB CHANDRA PAUL Vs. KESHAB CHANDRA PAUL
February 9, 2021
LEKHESWAR DAS Vs. STATE OF ASSAM
December 17, 2021
LIFE INSURANCE CORPORATION OF INDIA Vs. P. NYANBEMO JAMI
August 4, 2021
LILA SAIKIA Vs. STATE OF ASSAM
April 20, 2021
LITUMONI NATH Vs. STATE OF ASSAM
August 3, 2021
LOKMAN ALI Vs. STATE OF ASSAM
February 5, 2021
LUTHFA BEGUM LASKAR Vs. STATE OF ASSAM
January 22, 2021
M. P JALAN Vs. INDIAN OIL CORPN LTD
February 1, 2021
M.K.JOKAI AGRI PLANTATIONS (P) LTD Vs. UNION OF INDIA
January 29, 2021
M.RASHID CHOUDHURY Vs. STATE OF NAGALAND
July 26, 2021
M/S. GEMSON MELT PVT. LTD. Vs. UNION OF INDIA
March 26, 2021
M/S. GOPIRAM CHETRAM Vs. ASSAM STATE AGRICULTURAL MARKETING BORAD
March 30, 2021
M/S. ISHWAR FOOD PRODUCTS PRIVATE LIMITED Vs. STATE OF ASSAM
March 30, 2021
M/S. O. D. ENTERPRISES Vs. UNION OF INDIA
April 9, 2021
MADAN CHANDRA NEOG Vs. STATE OF ASSAM
February 25, 2021
MADHAB SARMAH Vs. STATE OF ASSAM
November 22, 2021
MAFIDA BEGUM Vs. STATE OF ASSAM
October 6, 2021
MAHAR UDDIN ALI Vs. UNION OF INDIA
March 23, 2021
MAHODAR KALITA Vs. STATE OF ASSAM
March 4, 2021
MAINAO GAYARI Vs. STATE OF ASSAM
August 13, 2021
MAINUL HAQUE AHMED Vs. STATE OF ASSAM
August 25, 2021
MAJID ALI Vs. STATE OF ASSAM
August 4, 2021
MAJNU SEKH Vs. STATE OF ASSAM
March 17, 2021
MALEGARH GOBINDAPUR FISHERY CO-OPERATIVE SOCIETY LTD. Vs. STATE OF ASSAM
November 2, 2021
MALSAWMA Vs. STATE OF MIZORAM
January 27, 2021
MAMONI KAKOTY Vs. STATE OF ASSAM
September 28, 2021
MANAGEMENT OF GODREJ CONSUMER PRODUCTS Vs. STATE OF ASSAM
February 4, 2021
MANASH KUMAR NATH Vs. SABITA KALITA
October 29, 2021
MANGALU NATH Vs. UNION OF INDIA
November 8, 2021
MANGRA MAJHI Vs. STATE OF ASSAM
February 26, 2021
MANIR UDDIN Vs. STATE OF ASSAM
August 25, 2021
MANIRUL ISLAM @ MANIRUL ZAMAN Vs. STATE OF ASSAM
April 9, 2021
MANITA BORAH Vs. STATE OF ASSAM
February 3, 2021
MANJIT GURUNG Vs. STATE OF ASSAM
April 19, 2021
MANJOY DEKA Vs. STATE OF ASSAM
January 4, 2021
MANJULA CHOUDHURY Vs. SITALA CHOUDHURY
March 8, 2021
MANNA DEY Vs. STATE OF ASSAM
February 17, 2021
MANOJ KUMAR GUPTA Vs. STATE OF ASSAM
January 6, 2021
MANOJ KUMAR KALITA Vs. STATE OF ASSAM
May 25, 2021
MANOJ KUMAR SARMA Vs. STATE OF ASSAM
December 16, 2021
MANOMANTI CHOUHAN Vs. ORIENTAL INSURANCE COMPANY LTD
November 12, 2021
MARNYA ETE Vs. STATE OF ARUNACHAL PRADESH
November 17, 2021
MASTER DENNIS J. ZODINMAWIA Vs. J. LALHLUPUII
September 30, 2021
MATIAR RAHMAN Vs. STATE OF ASSAM
February 4, 2021
MATIOR RAHMAN Vs. STATE OF ASSAM
March 5, 2021
MD ABDUL SAHID LASKAR Vs. STATE OF ASSAM
April 20, 2021
MD FAZAR ALI Vs. STATE OF ASSAM
April 23, 2021
MD FULCHAN ALI SK Vs. STATE OF ASSAM
March 12, 2021
MD INTAZUL Vs. STATE OF ASSAM
March 24, 2021
MD JAKIR HUSSAIN Vs. STATE OF ASSAM
April 20, 2021
MD NASIRUDDIN LASKAR Vs. STATE OF ASSAM
April 9, 2021
MD USTAR ALI BHUYAN Vs. STATE OF ASSAM
April 20, 2021
MD,S ORGANIC Vs. STATE OF ASSAM
January 12, 2021
MD. ABDUL AZIT Vs. STATE OF ASSAM
February 26, 2021
MD. ABDUL MANNAN Vs. STATE OF ASSAM
December 23, 2021
MD. ABDUL MATIN Vs. STATE OF ASSAM
March 15, 2021
MD. ABDUL MATLEB Vs. MUSTT. ABIDA ASGARI
March 22, 2021
MD. ABDUL QUDDUS Vs. STATE OF ASSAM
December 10, 2021
MD. ABDUL SALAM Vs. STATE OF ASSAM
February 12, 2021
MD. ABED ALI Vs. STATE OF ASSAM
September 29, 2021
MD. ALI HUSSAIN Vs. STSTE OF ASSAM
August 20, 2021
MD. ARFAN ALI Vs. STATE OF ASSAM
January 27, 2021
MD. ASADUR RAHMAN Vs. STATE OF ASSAM
February 12, 2021
MD. HAJRAT ALI Vs. STATE OF ASSAM
February 9, 2021
MD. HORJUL HOQUE Vs. STATE OF ASSAM
October 16, 2021
MD. JOYNAL ABDIN Vs. STATE OF ASSAM
February 26, 2021
MD. KADIR ALI Vs. STATE OF ASSAM
March 30, 2021
MD. KALA RAJA LASKAR Vs. MD. ABDUL WAHID BARBHUIYA
June 14, 2021
MD. KISMAT ALI Vs. STATE OF ASSAM
November 9, 2021
MD. KITAB ALI Vs. UNION OF INDIA
November 3, 2021
MD. KITAB ALI FARAZI Vs. STATE OF ASSAM
March 19, 2021
MD. MERAJUL HAQUE Vs. STATE OF ASSAM
January 25, 2021
MD. MIZANUR RAHMAN Vs. STATE OF ASSAM
August 4, 2021
MD. MUHIBUR Vs. STATE OF ASSAM
March 4, 2021
MD. NARUL HOQUE LASKAR Vs. STATE OF ASSAM
March 9, 2021
MD. NURUDDIN AHMED Vs. STATE OF ASSAM
October 16, 2021
MD. PARVEZ MUSHTAQUE AHMED Vs. STATE OF ASSAM
September 24, 2021
MD. RABIKUL UDDIN Vs. STATE OF ASSAM
August 20, 2021
MD. RIYAZUDDIN Vs. STATE OF ASSAM
February 12, 2021
MD. SABIR AHMED Vs. STATE OF ASSAM
October 28, 2021
MD. SADIQUE AHMED Vs. STATE OF ASSAM
October 8, 2021
MD. SAHABUDDIN ALI Vs. STATE OF ASSAM
March 22, 2021
MD. SAHID KHAN Vs. STATE OF ASSAM
December 1, 2021
MD. SAHIDUL ISLAM Vs. STATE OF ASSAM
November 23, 2021
MD. SIFATULLAH AHMED Vs. STATE OF ASSAM
February 12, 2021
MD. SIRAJUL ISLAM Vs. STATE OF ASSAM
December 16, 2021
MD. SUJAB ALI Vs. UNION OF INDIA
August 20, 2021
MD. SURUJ ALI Vs. STATE OF ASSAM
January 6, 2021
MD. TOYJAL HOQUE Vs. MD. NAJAT ALI
November 23, 2021
MD. USMAN ALI Vs. STATE OF ASSAM
March 19, 2021
MD. ZAKARIA MAZUMDER Vs. STATE OF ASSAM
August 19, 2021
MEGHU SABAR Vs. STATE OF ASSAM
March 15, 2021
MEHER BANU BEGUM Vs. STATE OF ASSAM
November 17, 2021
MELONY ZOREMSANGI Vs. STATE OF MIZORAM
November 24, 2021
MERCY C. LALHMINGMAWII Vs. STATE OF MIZORAM
December 17, 2021
MEROLYN ENGINEERING WORKS PVT. LTD Vs. STATE OF ASSAM
November 1, 2021
MIHIR SANGMA Vs. UNION OF INDIA
February 23, 2021
MILLENNIUM CENTRE SHOP OWNERS ASSOCIATION Vs. MILLENNIUM CENTRE AUTHORITY
November 2, 2021
MINATI HAZARIKA Vs. BIDYADHAR HAZARIKA
November 2, 2021
MINTU KUMAR KALITA Vs. STATE OF ASSAM
December 10, 2021
MIRA RANI SARKAR, DAUGHTER OF ANUKUL CH BISWAS Vs. UNION OF INDIA
February 5, 2021
MIRPE TATO Vs. STATE OF ARUNACHAL PRADESH
February 10, 2021
MISBAH UDDIN LASKAR Vs. STATE OF ASSAM
March 15, 2021
MISS DIVYANA A. LAHAN Vs. GAURAV UPADHYAY
January 21, 2021
MISTU DAS Vs. STATE OF ASSAM
October 21, 2021
MITALI KONWAR Vs. STATE OF ASSAM
March 17, 2021
MITALI KONWAR Vs. STATE OF ASSAM
January 6, 2021
MITHILESH GUPTA Vs. SANGITA GUPTA
April 5, 2021
MOFIDUL HAQUE (MD) Vs. STATE OF ASSAM
September 7, 2021
MOFUR UDDIN Vs. STATE OF ASSAM
August 9, 2021
MOGAL HOSSAIN FAKIR Vs. STATE OF ASSAM
April 5, 2021
MOHAN CHAUHAN Vs. UNION OF INDIA
December 10, 2021
MOHD. SHAZID Vs. STATE OF ASSAM
December 17, 2021
MOHESH DEKA Vs. UNION OF INDIA
March 30, 2021
MOHIT ALI ANAD Vs. STATE OF ASSAM
February 24, 2021
MOHITOSH CHAKRABORTY Vs. STATE OF ASSAM
August 4, 2021
MOHURUDDIN ALI Vs. STATE OF ASSAM
February 5, 2021
MOINA AHMED Vs. STATE OF ASSAM
March 19, 2021
MOINUL HOQUE Vs. MOINUL HOQUE
March 16, 2021
MOKTADUR RAHMAN Vs. UNION OF INDIA
February 5, 2021
MOMI BORA Vs. STATE OF ASSAM
August 13, 2021
MONALISHA DEKA SAIKIA Vs. ORIENTAL INSURANCE COMPANY LTD.
March 30, 2021
MONI MEDHI Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD
March 15, 2021
MONIRUL AHMED Vs. STATE OF ASSAM
March 12, 2021
MONJIT TALUKDAR Vs. RITA TALUKDAR
December 10, 2021
MONTU BHUMIJ Vs. STATE OF ASSAM
November 30, 2021
MONYA RIBA Vs. STATE OF ARUNACHAL PRADESH
December 8, 2021
MOUSAM SAIKIA Vs. STATE OF ASSAM
August 13, 2021
MOZID ALI Vs. STATE OF ASSAM
August 24, 2021
MRIGANKA SHARMA Vs. OIL AND NATURAL GAS CORPORATION
March 2, 2021
MRINAL CHANDRA DAS Vs. STATE BANK OF INDIA
July 20, 2021
MUGHALI Vs. STATE OF NAGALAND
July 9, 2021
MUHIBUR RAHMAN Vs. JUNU BEGUM CHOUDHURY
November 18, 2021
MUKESH SINGH Vs. UNION OF INDIA
December 20, 2021
MUKTI RANI PAUL Vs. UNION OF INDIA
July 20, 2021
MUKUL CH. DAS Vs. STATE OF ASSAM
March 23, 2021
MUKUL KALITA Vs. STATE OF ASSAM
October 7, 2021
MUKUT CHANDRA DAS Vs. STATE OF ASSAM
March 30, 2021
MULLUCK CHAN BABU Vs. STATE OF ASSAM
December 20, 2021
MUSADDIQUE HUSSAIN Vs. STATE OF ASSAM
November 10, 2021
MUSLIMA BEGUM LASKAR Vs. STATE OF ASSAM
January 7, 2021
MUZAMMIL HOQUE Vs. STATE OF ASSAM
November 23, 2021
MUZAMMIL HOQUE Vs. STATE OF ASSAM
March 2, 2021
N. VANLALNGHAKA Vs. STATE OF MIZORAM
September 8, 2021
NABA KUMAR SARANIA Vs. DAORAO DEKHREB NARZARY
August 26, 2021
NABAB ALI SK Vs. STATE OF ASSAM
November 18, 2021
NABAJYOTI RANGAI Vs. STATE OF ASSAM
August 12, 2021
NABENDRA NATH Vs. STATE OF ASSAM
March 26, 2021
NAGAR ALI Vs. UNION OF INDIA
March 12, 2021
NAGEN DEKA Vs. STATE OF ASSAM
March 18, 2021
NAGENDRA NATH DUTTA Vs. STATE OF ASSAM
March 8, 2021
NAJIM UDDIN AHMED Vs. STATE OF ASSAM
March 25, 2021
NAMRI NCHANG Vs. NAMDUADI RANGKAU ZELIANG
February 19, 2021
NANCY GANGTE Vs. OM PRAKASH GUPTA
July 30, 2021
NANDAN DAS Vs. STATE OF ASSAM
March 17, 2021
NARAH MESSO Vs. STATE OF A. P.
February 11, 2021
NARESWAR BHARALI Vs. STATE OF ASSAM
February 26, 2021
NARUJ KR DOLEY Vs. STATE OF A. P.
February 17, 2021
NATIONAL HYDRO ELECTRIC POWER CORPORATION LTD Vs. NATIONAL COMMISSION FOR SCHEDULED TRIBES
February 3, 2021
NATIONAL INSURANCE CO. LTD Vs. LALVULMAWII
December 9, 2021
NATIONAL INSURANCE CO. LTD Vs. NIRADA DEVI
November 9, 2021
NATIONAL INSURANCE CO. LTD. Vs. SIKA TOKBIPI
September 3, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. MANOJ NATH
April 9, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. LALNGAICHAMI
July 20, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. DIP RANJAN TALUKDAR
December 22, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. BINA RANI NATH
December 11, 2021
NATIONAL INSURANCE COMPANY LTD Vs. REKHA BARMAN
March 15, 2021
NATIONAL INSURANCE COMPANY LTD Vs. POLIA PATOR
December 10, 2021
NATIONAL INSURANCE COMPANY LTD. Vs. KRISHNAMONI BORA GAYAN
March 15, 2021
NATIONAL INSURANCE COMPANY LTD. Vs. SILA MALLIK
December 11, 2021
NATIONAL INVESTIGATION AGENCY Vs. AKHIL GOGOI
April 9, 2021
NAVNATH TUKARAM DHAIGUDE Vs. UNION OF INDIA
October 8, 2021
NAYAN MANI DAS Vs. STATE OF ASSAM
January 22, 2021
NAYANMONI DAS Vs. STATE OF ASSAM
November 3, 2021
NAZRUL ISLAM Vs. STATE OF ASSAM
March 26, 2021
NEELAM POPE Vs. STATE OF ARUNACHAL PRADESH
January 8, 2021
NEW INDIA ASSURANCE CO LTD Vs. C. KHUANGHLIRI
May 18, 2021
NEW INDIA ASSURANCE CO. LTD Vs. BHUBAN MAHAJAN
December 10, 2021
NEW INDIA ASSURANCE CO. LTD, Vs. SURJIT MOHAN
November 26, 2021
NEW INDIA ASSURANCE CO. LTD. Vs. DILLI RAM SHARMA
November 16, 2021
NEW INDIA ASSURANCE CO. LTD. Vs. LALREMMAWII
October 22, 2021
NEW INDIA ASSURANE CO. LTD. Vs. CHAMPA LAHKAR
January 27, 2021
NEW TECH STEEL AND ALLOYS PVT. LTD. Vs. STATE OF ASSAM
February 26, 2021
NGASI MENA Vs. STATE OF ASSAM
November 9, 2021
NHIDCL Vs. KAKIHO ACHUMI
November 17, 2021
NIHAR PRASAD SHARMA Vs. STATE OF ASSAM
October 26, 2021
NIHOKHU VILLAGE COUNCIL Vs. STATE OF NAGALAND
March 26, 2021
NIKUMONI SAIKIA Vs. STATE OF ASSAM
January 28, 2021
NILOTPAL NATH Vs. STATE OF ASSAM
September 1, 2021
NILOY BHUSAN SINGHA Vs. STATE OF ASSAM
January 18, 2021
NIPEN BORO Vs. STATE OF ASSAM
August 31, 2021
NIPU KALITA Vs. STATE OF ASSAM
April 22, 2021
NIRANJAN BARUAH Vs. STATE OF ASSAM
February 4, 2021
NIRUL DAS BARMAN Vs. STATE OF ASSAM
January 22, 2021
NITIN GOBA Vs. STATE OF ARUNACHAL PRADESH
February 2, 2021
NITUL DUARAH Vs. STATE OF ASSAM
September 14, 2021
NITUL KALITA Vs. HIREN GOGOI
April 1, 2021
NITYANANDA PHUKAN Vs. STATE OF ASSAM
October 16, 2021
NO 11 PART-V KALONG NADI ANCHALIK MEEN SAMABAI SAMITY LTD Vs. STATE OF ASSAM
January 20, 2021
NORTH EASTERN DEVELOPMENT FINANCE CORP. LTD. (NEDFI) Vs. ISHWAR FOOD PRODUCTS PVT. LTD.
January 27, 2021
NOZRUL ISLAM AHMED Vs. STATE OF ASSAM
May 12, 2021
NRIPENDRA DAS Vs. BINAY KR KALITA
February 1, 2021
NUR ALI Vs. STATE OF ASSAM
November 22, 2021
NUR HUSSAIN Vs. STATE OF ASSAM
February 8, 2021
NUR HUSSAIN Vs. STATE OF ASSAM
August 23, 2021
NUR MAHAMMAD ALI Vs. STATE OF ASSAM
September 1, 2021
NUR MOHAMMAD Vs. UNION OF INDIA
March 19, 2021
NURUDDIN Vs. UNION OF INDIA
October 5, 2021
NURUL HASAN IFTIKHAR AHMED Vs. OIL INDIA LIMITED
February 18, 2021
NYAKI BAGRA Vs. OFFICER COMMANDANT
November 3, 2021
OBI DAI Vs. STATE OF ARUNACHAL PRADESH
October 26, 2021
OIL AND NATURAL GAS CORPORATION LIMITED Vs. PRABAL SHARMA
June 29, 2021
OMAR ALI MANDAL Vs. STATE OF ASSAM
March 15, 2021
ON DEATH OF RABINDRA NATH PATANGIA, HIS LEGAL HEIR BINA PATANGIA Vs. STATE OF ASSAM
February 24, 2021
ONISH MOY CHAKMA Vs. STATE OF MIZORAM
March 26, 2021
ORIENTAL INSURANCE CO LTD Vs. LALAWMPUII
February 2, 2021
ORIENTAL INSURANCE CO. LTD. Vs. MANJU SONOWAL
March 2, 2021
ORIENTAL INSURANCE CO. LTD. Vs. MD. MANIK ALI
November 9, 2021
ORIENTAL INSURANCE COMPANY LIMITED Vs. NITANJALI DEVI SAIKIA
March 18, 2021
ORIENTAL INSURANCE COMPANY LIMITED Vs. TLANGNGAIHZUALI
May 3, 2021
OSON RUKBO Vs. OKONG TABING
February 19, 2021
PADMESWAR KONCH, F/O LATE MANUJ KONCH Vs. ASSAM POWER DISTRIBUTION COMPANY LTD
February 3, 2021
PALASHI NATH MAZUMDER Vs. STATE OF ASSAM
July 27, 2021
PANGSHA YINGLE Vs. STATE OF NAGALAND
June 16, 2021
PANKAJ DAS Vs. STATE OF ASSAM
November 29, 2021
PAONAM DIANA DEVI Vs. UNION OF INDIA
September 14, 2021
PAPARI BARMAN Vs. STATE OF ASSAM
November 22, 2021
PAPUM PARE MULTI PURPOSE CO-OPERATIVE SOCIETY LTD Vs. STATE OF ARUNACHAL PRADESH
November 10, 2021
PAREN DAS Vs. STATE OF ASSAM
April 5, 2021
PARESH DEKA Vs. STATE OF ASSAM
March 16, 2021
PARESH LAHKAR Vs. STATE OF ASSAM
August 18, 2021
PARINITA BORA Vs. STATE OF ASSAM
September 10, 2021
PARITOSH CHANDRA GHOSH Vs. STATE OF ASSAM
September 22, 2021
PARITOSH DAS Vs. STATE OF ASSAM
February 1, 2021
PARTHA PRATIM MAHANTA Vs. STATE OF ASSAM
July 16, 2021
PAWAN AGARWAL Vs. STATE OF ARUNACHAL PRADESH
November 26, 2021
PHALIT PAIK Vs. STATE OF ASSAM
September 6, 2021
PHUKAN CH DEKA Vs. STATE OF ASSAM
March 19, 2021
PHURPA TSERING Vs. UNION OF INDIA
August 13, 2021
PINKU MIRDHA Vs. STATE OF ASSAM
January 28, 2021
POWER GRID ASSOCIATES Vs. ASSAM STATE ELECTRICITY BOARD
December 22, 2021
PRABHU DAYAL AGARWAL KOHINAWAL Vs. HIRANYA KHOUND
March 8, 2021
PRABIN BORGOHAIN Vs. STATE OF ASSAM
April 5, 2021
PRADIP BASKEY Vs. STATE OF ASSAM
October 29, 2021
PRADIP BORBORA Vs. STATE OF ASSAM
January 6, 2021
PRADIP KR DAS Vs. KARBI ANGLONG AUTONOMOUS COUNCIL
April 8, 2021
PRADIP KUMAR TIBREWALA Vs. KARUNA SAIKIA
November 10, 2021
PRADIP TIMUNG Vs. STATE OF ASSAM
October 29, 2021
PRAFULLA RAMCHIARY Vs. STATE OF ASSAM
February 12, 2021
PRAKASH BHAGAWATI Vs. LEGAL HEIRS OF PHANIDHAR BORA
November 24, 2021
PRAMOD CHANDRA SAIKIA Vs. ASSAM POWER DISTRIBUTION COMPANY LTD
May 20, 2021
PRAMOD KONWAR Vs. STATE OF ARUNACHAL PRADESH
August 19, 2021
PRANAB BARMAN Vs. STATE OF ASSAM
March 3, 2021
PRANAB BARUAH Vs. N.F. RAILWAY
August 17, 2021
PRANAB JYOTI SAIKIA Vs. STATE OF ASSAM
December 16, 2021
PRANAB KR. BARUAH Vs. STATE OF ASSAM
August 31, 2021
PRANAB MAHANTA Vs. STATE OF ASSAM
February 15, 2021
PRANABJYOTI BARMAN Vs. UNION OF INDIA
February 22, 2021
PRANATI ROY Vs. STATE OF ASSAM
February 11, 2021
PRANITA SARMA Vs. STATE OF ASSAM
February 25, 2021
PRANJALI CHOUDHURY Vs. STATE OF ASSAM
February 23, 2021
PRASANTA GOGOI Vs. STATE OF ASSAM
April 5, 2021
PRASANTA KUMAR DUTTA Vs. STATE OF ASSAM
June 24, 2021
PRASENJIT SARKAR Vs. STATE OF ASSAM
February 8, 2021
PRATAP CHANDRA NAYAK Vs. UNION OF INDIA
December 10, 2021
PRATUL KUMAR GHOSH Vs. ASHISH AGARWAL
July 28, 2021
PRAVEEN AGARWAL Vs. RAUSHAN JABIN ANSARI
February 19, 2021
PREM RAJ GOALA Vs. STATE OF ASSAM
September 28, 2021
PRIYANKA GOGOI Vs. UNION OF INDIA
September 6, 2021
PRIYASHI AASHI DEVELOPERS PVT. LTD. Vs. MITRAJYOTI DEKA
November 12, 2021
PRODIP KUMAR HALOI Vs. UNION OF INDIA
February 12, 2021
PROFESSIONAL SALES REPRESENTATIVES UNION Vs. BIBUPADA GUPTA
December 8, 2021
PROMOD MALIA Vs. UNION OF INDIA
February 24, 2021
PROSENJIT DUTTA Vs. STATE OF MIZORAM
May 25, 2021
PROTIM PATNI DEY Vs. OIL INDIA LTD
April 23, 2021
PUJA CARRIERS Vs. INDIAN OIL CORPORATION LTD
December 20, 2021
PUJA SHARMA Vs. STATE OF ASSAM
October 29, 2021
PULEN DEY Vs. STATE OF ASSAM
February 2, 2021
PULOK DEB Vs. STATE OF ARUNACHAL PRADESH
September 20, 2021
PUNYA PROBHA DEURI Vs. STATE OF ASSAM
September 9, 2021
PURNA NAHAR DEKA Vs. STATE OF ASSAM
September 10, 2021
PURVANCHAL COMMUNICATION PVT. LTD Vs. FOOD CORPORATION OF INDIA
January 4, 2021
PUSPA RANI DHAR Vs. UNION OF INDIA
November 10, 2021
R C THUAMA Vs. STATE OF MIZORAM
March 9, 2021
R VANLALPARI Vs. LALRINSANGA
March 12, 2021
R. VANLALMALSAWMA Vs. STATE OF MIZORAM
February 4, 2021
RABIKUL UDDIN Vs. STATE OF ASSAM
April 5, 2021
RADHA RANI DAS Vs. BHOLANATH MAZUMDAR
October 28, 2021
RADHARAMAN BHOWMIK Vs. STATE OF ASSAM
February 9, 2021
RAHMOT ALI AHMED Vs. STATE OF ASSAM
January 6, 2021
RAIZUDDIN AHMED Vs. STATE OF ASSAM
March 15, 2021
RAJ GANGA RABHA Vs. STATE OF ASSAM
March 23, 2021
RAJDEEP DAS Vs. UNION OF INDIA
August 4, 2021
RAJENDRA DAS Vs. UNION OF INDIA
November 24, 2021
RAJIB BORDOLOI S/O- LATE MAHENDRA BORDOLOI Vs. STATE OF ASSAM
February 1, 2021
RAJIB PEGU Vs. STATE OF ASSAM
December 16, 2021
RAJIV KUMAR Vs. UNION OF INDIA
March 9, 2021
RAJKUMAR GOSWAMI Vs. STATE OF ASSAM
October 29, 2021
RAJKUMAR KACHARI Vs. STATE OF ASSAM
June 9, 2021
RAJU CHAKRABORTY Vs. STATE OF ASSAM
February 22, 2021
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March 31, 2021
RAJU KOHAR Vs. STATE OF ASSAM
August 17, 2021
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October 16, 2021
RAKESH MEDHI Vs. STATE OF ASSAM
November 17, 2021
RAKHAL DAS Vs. STATE OF ASSAM
December 16, 2021
RAKTIM SAIKIA Vs. STATE OF ASSAM
December 10, 2021
RALKHUMA CHHANGTE Vs. STATE OF MIZORAM
February 23, 2021
RAM ASRA KHURAL Vs. UNION OF INDIA
July 19, 2021
RAM SEVAK KURMI Vs. STATE OF ASSAM
February 8, 2021
RAMA KANTA PAUL Vs. STATE OF ASSAM
November 23, 2021
RAMAPADA SARMA Vs. STATE OF ASSAM
April 20, 2021
RAMAWATI DEVI SINGH Vs. BISHWAJIT CHOUDHURY
June 14, 2021
RAMBABU MAHATO Vs. STATE OF ASSAM
January 29, 2021
RAMEN KR. SARMA Vs. STATE OF ASSAM
November 17, 2021
RAMESHWAR SAHU Vs. SNEHALATA CHAMELI
November 26, 2021
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November 12, 2021
RAMNGAIHAWMI Vs. MAHESH KUMAR DEWAN
October 27, 2021
RAMU TANTI Vs. STATE OF ASSAM
September 27, 2021
RAMVANNEIA Vs. STATE OF MIZORAM
November 9, 2021
RANA HUSSAIN Vs. STATE OF ASSAM
October 27, 2021
RANADHIR NATH Vs. ON DEATH OF SONAMONI NATH, HER LEGAL HEIR SHEPHALI RANI DEVI
March 1, 2021
RANJAN GOGOI Vs. STATE OF ASSAM
March 19, 2021
RANJAN KUMAR CHAKRAVARTY Vs. STATE OF ASSAM
March 1, 2021
RANJANA BEZBARUAH AND ORS. Vs. BANTI BHARALI
January 29, 2021
RANJIT DAS Vs. STATE OF ASSAM
January 5, 2021
RANJIT GOGOI Vs. STATE OF ASSAM
November 18, 2021
RANJIT KUMAR ROY Vs. STATE OF ASSAM
January 12, 2021
RANTU KUMAR GOHAIN Vs. ASSAM ELECTRONICS DEVELOPMENT CORPORATION LTD.
October 29, 2021
RASHMI DEKA BAISHYA Vs. TRIBODH KUMAR DAS
December 8, 2021
RATAN NAYAK Vs. STATE OF ASSAM
December 3, 2021
RATUL BORUAH Vs. STATE OF ASSAM
October 28, 2021
RATUL DEKA Vs. STATE OF ASSAM
June 18, 2021
RAVINDRA SINGH Vs. STATE OF ASSAM
December 16, 2021
REENA DAS Vs. UNION OF INDIA AND ORS.
January 29, 2021
REHENA BEGUM Vs. STATE OF ASSAM
September 20, 2021
REJINA BEGUM Vs. UNION OF INDIA
November 11, 2021
REKHAMONI DEKA DAS Vs. STATE OF ASSAM
September 6, 2021
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March 22, 2021
RINA BARMAN KALITA Vs. STATE OF ASSAM
September 4, 2021
RINA RANI DAS,D/O SUBHASH CHANDRA DAS Vs. UNION OF INDIA
March 10, 2021
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March 12, 2021
RITA KONWAR BANGTHAI Vs. RANJU BORDOLOI
December 11, 2021
RITU BORAH Vs. ASSAM ELECTRICITY GRID CORPORATION LTD
February 19, 2021
ROBIJUL ALAM LASKAR Vs. STATE OF ASSAM
February 11, 2021
ROBIN KARMAKAR Vs. STATE OF ASSAM
September 9, 2021
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September 2, 2021
ROFIKUL ISLAM Vs. UNION OF INDIA
March 23, 2021
ROFIQUL ISLAM Vs. STATE OF ASSAM
February 15, 2021
ROFIQUL ISLAM Vs. STATE OF ASSAM
December 14, 2021
ROHIT HAZARIKA Vs. REKHA DUTTA
November 10, 2021
RSVCPL AKG JV C/O- ASHIM KUMAR GHOSH Vs. UNION OF INDIA
February 5, 2021
RUBI BORAH Vs. LIFE INSURANCE CORP OF INDIA
March 15, 2021
RUBUL PATHAK Vs. BABUL KAIBARTA
December 10, 2021
RUMI GOGOI Vs. STATE OF ASSAM
October 8, 2021
RUPA KHAN Vs. STATE OF ASSAM
March 5, 2021
RUPAM DAS Vs. STATE OF ASSAM
February 9, 2021
RUPWATI BORO Vs. STATE OF ASSAM
January 28, 2021
RUTH JOAN SINGHA Vs. STATE OF ASSAM
March 3, 2021
S. B. INDUSTRIES Vs. EASTERN INFRATECH
October 21, 2021
SABBIR KHAN Vs. STATE OF ASSAM
March 9, 2021
SABITA KALITA Vs. ASSAM POWER DISTRIBUTION COMPANY LTD
February 22, 2021
SADDAM HUSSAIN Vs. STATE OF ASSAM
March 5, 2021
SAFIQUR RAHMAN Vs. STATE OF ASSAM
November 25, 2021
SAFIR ALI (MD.) Vs. RAHIM ALI (MD.)
December 16, 2021
SAH ALOM Vs. STATE OF ASSAM
October 8, 2021
SAHAB UDDIN LASKAR Vs. STATE OF ASSAM
December 15, 2021
SAHAD HUSSAIN MAZUMDER Vs. COTTON UNIVERSITY
February 17, 2021
SAHID KHAN @ SAHID HUSSAIN Vs. STATE OF ASSAM
June 9, 2021
SAHIDUL KAZI Vs. STATE OF ASSAM
January 11, 2021
SAHIL HUSSAIN Vs. STATE OF ASSAM
March 25, 2021
SAHINUR MONDAL Vs. STATE OF ASSAM
December 15, 2021
SAIBAR RAHMAN Vs. STATE OF ASSAM
November 23, 2021
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August 24, 2021
SAIDUR RAHMAN Vs. STATE OF ASSAM
October 26, 2021
SAIFUL ISLAM Vs. STATE OF ASSAM
March 24, 2021
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February 4, 2021
SAJEDA KHATUN Vs. UNION OF INDIA AND 5 ORS.
March 31, 2021
SAMA DODUM Vs. CHIEF ESTATE OFFICER
March 5, 2021
SAMARESH CHANDRA BHATTACHARJEE Vs. STATE OF ASSAM
November 30, 2021
SAMIDUR RAHMAN Vs. STATE OF ASSAM
May 12, 2021
SAMIN AHMED LASKAR Vs. STATE OF ASSAM
November 10, 2021
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March 4, 2021
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July 14, 2021
SAMSUL HOQUE Vs. UNION OF INDIA
May 10, 2021
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March 8, 2021
SANJAY GOGOI Vs. STATE OF ASSAM
November 30, 2021
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February 15, 2021
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December 23, 2021
SANJIB DAS Vs. ASSAM POWER DISTRIBUTION COMPANY LTD.
February 23, 2021
SANJIB KUMAR NATH Vs. STATE OF ASSAM
December 14, 2021
SANJOY KERKETA Vs. STATE OF ASSAM
April 5, 2021
SANKU NATH Vs. STATE OF ASSAM
January 18, 2021
SANOWAR HUSSAIN Vs. STATE OF ASSAM
November 3, 2021
SANOWAR HUSSAIN Vs. STATE OF ASSAM
February 12, 2021
SAPTANI DOLEY Vs. STATE OF ASSAM
March 31, 2021
SARASWATI SHIKSHA NIKETAN Vs. ACHYUT CHANDRA MAHANTA
March 15, 2021
SARBESWAR DAS Vs. STATE OF ASSAM
March 19, 2021
SAROJ SARMA Vs. STATE OF ASSAM
June 25, 2021
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July 30, 2021
SATTAR ALI Vs. STATE OF ASSAM
February 26, 2021
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September 9, 2021
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December 16, 2021
SAYYED ALAM Vs. STATE OF ASSAM
November 16, 2021
SEEMA RANI DAS Vs. STATE OF ASSAM
July 26, 2021
SEKHAR BRAHMA Vs. BODOLAND UNIVERSITY
February 8, 2021
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February 17, 2021
SFWALA RANJIT SINGH Vs. UNION OF INDIA
February 10, 2021
SH.DAVID LALLIANTHANGA Vs. STATE OF MIZORAM
July 23, 2021
SH.ROHMINGTHANGA Vs. STATE OF MIZORAM
July 23, 2021
SHAHEB KHAN Vs. STATE OF ASSAM
August 17, 2021
SHAHIDUR ISLAM Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
October 27, 2021
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November 3, 2021
SHANKAR TALUKDAR Vs. RINKU TALUKDAR
August 17, 2021
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March 16, 2021
SHARBESH KHAN Vs. STATE OF ASSAM
November 15, 2021
SHARMILA VIJAY SHETTY Vs. B. AND A. LIMITED
July 26, 2021
SHIKA RUDRA PAUL Vs. STATE OF ASSAM
September 22, 2021
SHIV ALLOYS STEEL Vs. ASSAM POWER DISTRIBUTION COMPANY LTD
August 12, 2021
SHRILALROPUIA Vs. SECRETARY TO GOVERNMENT OF MIZORAM HEALTH AND FAMILY WELFARE DEPARTMENT
February 8, 2021
SHYAM RAJAK Vs. STATE OF ASSAM
April 20, 2021
SIDDEK AHMED Vs. STATE OF ASSAM
February 15, 2021
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April 5, 2021
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August 18, 2021
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February 17, 2021
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November 18, 2021
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March 25, 2021
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February 24, 2021
SOBHA RAI Vs. STATE OF ASSAM
November 2, 2021
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March 25, 2021
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May 12, 2021
SONA KHA Vs. UNION OF INDIA
March 24, 2021
SONA MIYA Vs. STATE OF ASSAM
August 24, 2021
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February 10, 2021
SONARA DEIGO Vs. STATE OF ARUNACHAL PRADESH
September 2, 2021
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December 9, 2021
SRIBASH CH SAHA Vs. STATE OF ASSAM
March 19, 2021
STATE OF ARUNACHAL PRADESH Vs. BIRI TAHA
February 12, 2021
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June 22, 2021
STATE OF ASSAM Vs. MANITA DEVI
December 1, 2021
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October 8, 2021
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October 21, 2021
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August 25, 2021
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July 30, 2021
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March 26, 2021
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December 7, 2021
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September 9, 2021
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September 22, 2021
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March 3, 2021
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March 12, 2021
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June 28, 2021
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January 29, 2021
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January 27, 2021
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May 25, 2021
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July 27, 2021
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December 10, 2021
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August 6, 2021
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November 1, 2021
SUBIR DUTTA Vs. STATE OF ASSAM & 14 ORS.
January 28, 2021
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December 9, 2021
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January 8, 2021
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March 5, 2021
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September 1, 2021
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March 12, 2021
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March 24, 2021
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January 11, 2021
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March 26, 2021
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November 30, 2021
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August 13, 2021
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February 18, 2021
SUKUMAR MURA Vs. STATE OF ASSAM
October 29, 2021
SUKUR ALI Vs. STATE OF ASSAM
May 12, 2021
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February 26, 2021
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March 5, 2021
SUMITA KUMARI SHARMA Vs. UNION OF INDIA
December 2, 2021
SUMON BHUMIZ Vs. STATE OF ASSAM
March 30, 2021
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January 27, 2021
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December 3, 2021
SUPRATIP BANERJEE Vs. STATE OF ASSAM
March 18, 2021
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November 17, 2021
SUSHIL CHANDRA SEAL Vs. UNION OF INDIA
February 5, 2021
SUSHIL MANDAL Vs. UNION OF INDIA
October 27, 2021
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December 22, 2021
SWADESH RANJAN PAUL AND JAHAR PAUL Vs. STATE OF ASSAM
March 25, 2021
SWAPNAMITA PHUKAN Vs. SRIMANTA SANKARDEVA UNIVERSITY OF HEALTH SCIENCES
March 12, 2021
T. THIANLALA Vs. STATE OF MIZORAM
April 27, 2021
T.BANGERLOBA Vs. J.WALTER LONGCHAR
April 9, 2021
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February 11, 2021
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September 21, 2021
TAFE MOTORS AND TRACTORS LTD Vs. STATE OF ASSAM
June 1, 2021
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December 9, 2021
TAME ATUNG Vs. STATE OF ARUNACHAL PRADESH
November 10, 2021
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February 19, 2021
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November 17, 2021
TANKESWAR GAYARI Vs. STATE OF ASSAM
January 28, 2021
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April 9, 2021
TAPAN DAS Vs. MAYASHEEL RETAIL INDIA LIMITED
October 28, 2021
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August 16, 2021
TATA MOTORS LTD. Vs. STATE OF ASSAM
January 5, 2021
TECHI MENIA Vs. TABA TEM@ KABE
February 19, 2021
THANESWAR SARKAR Vs. STATE OF ASSAM
March 19, 2021
THOUNAOJAM PUNIMA SINGH Vs. UNION OF INDIA
January 20, 2021
THRITINGLA Vs. STATE OF NAGALAND
June 21, 2021
THUNGCHIBEMO NGULLIE Vs. JOINT SECRETARY DEPTT OF REVENUE KAAC
October 11, 2021
THUNGSUMO HUMTSOE Vs. NAGALAND UNIVERSITY
July 5, 2021
TIKA DEVI Vs. UNION OF INDIA
October 26, 2021
TILOK BORDOLOI Vs. STATE OF ASSAM
February 18, 2021
TINGKUABE NARIAME Vs. STATE OF ASSAM
March 26, 2021
TINKU BORAH Vs. STATE OF ASSAM
January 27, 2021
TOSHI LONGKUMER Vs. UNION OF INDIA
April 9, 2021
TRANS VIRTUAL PVT. LTD Vs. STATE OF ASSAM
November 1, 2021
TRIGYN TECHNOLOGIED LTD. Vs. STATE OF ASSAM
September 2, 2021
TRISHNA NGATE Vs. STATE OF ASSAM
November 10, 2021
TRUE WELLNESS VENTURE PVT. LTD. Vs. STATE OF ASSAM
February 18, 2021
TTC INFRA INDIA Vs. K.C.ANGAMI AND SONS CONSORTIUM
June 23, 2021
TULSI CHAPAGAIN Vs. STATE OF ASSAM
February 5, 2021
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March 26, 2021
TUTUMANI DAS Vs. STATE OF ASSAM
April 8, 2021
UDITANSHU PARASHAR Vs. STATE OF ASSAM
October 16, 2021
UJJWAL KANTI PANDIT Vs. UNION OF INDIA
September 1, 2021
UJUR ALI Vs. STATE OF ASSAM
January 29, 2021
UMED ALI Vs. STATE OF ASSAM
November 10, 2021
UMED ALI Vs. STATE OF ASSAM
December 13, 2021
UMESH CHANDRA NATH Vs. STATE OF ASSAM
November 3, 2021
UNION OF INDIA Vs. INDIAN OIL CORPORATION LIMITED
November 22, 2021
UNION OF INDIA Vs. INDIAN OIL CORPORATION LIMITED
November 29, 2021
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March 16, 2021
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March 12, 2021
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February 11, 2021
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August 4, 2021
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