Home
Case Index
Title
Date
A. KAPANI Vs. STATE OF MANIPUR
November 15, 2021
A. SURJAMUKHI DEVI Vs. STATE OF MANIPUR
April 30, 2021
ABDUL RAHMAN Vs. UNION OF INDIA
November 15, 2021
ACHONG HAOKIP Vs. STATE OF MANIPUR
December 8, 2021
AHEIBAM ROMEL SINGH Vs. STATE OF MANIPUR
December 15, 2021
AHEIBAM ROMEL SINGH Vs. THE STATE OF MANIPUR AND ORS.
January 13, 2021
AKOIJAM CHINGKHEINGANBI DEVI Vs. STATE OF MANIPUR
April 27, 2021
AKOIJAM JHALAJIT SINGH Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
February 24, 2021
AKOIJAM SANATOMBA SINGH Vs. STATE OF MANIPUR
September 28, 2021
ANGOM RITA DEVI Vs. UNION OF INDIA
August 31, 2021
ASSAM SUPPLY AGENCY Vs. UNION OF INDIA
November 15, 2021
ATHOKPAM SHANTI DEVI Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCES, IMPHAL
January 19, 2021
B.L.L. AGENCY Vs. STATE OF MANIPUR
March 18, 2021
C.S. THANGA Vs. STATE OF MANIPUR
June 17, 2021
CHINGAKHAM SHACHI Vs. STATE OF MANIPUR
January 19, 2021
CHINGANGBAM ONGBI IBETOMBI DEVI Vs. YUMNAM ONGBI MAIMU DEVI
February 26, 2021
CHINGTON DEVELOPMENT SOCIETY Vs. UNION OF INDIA
November 8, 2021
CHITRESWORI KHUNDRAKPAM Vs. UNION OF INDIA
December 8, 2021
CONTRACTORS ASSOCIATION, RIMS Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCES
October 21, 2021
D. JAMES LAMKANG Vs. STATE OF MANIPUR
November 22, 2021
DEVENDRA CONSTRUCTION COMPANY Vs. STATE OF MANIPUR
October 29, 2021
H. NILAMANI NGANGKHA LAMPAK SPORTS COMPLEX DEVELOPMENT COMMITTEE Vs. STATE OF MANIPUR
November 30, 2021
HAOBAM NISHIKANTA SINGH Vs. STATE OF MANIPUR
April 9, 2021
HAWAIBAM PRADEEP KUMAR SINGH Vs. AKOIJAM SANATOMBA SINGH
November 9, 2021
HEMAM JAMUNA DEVI Vs. UNION OF INDIA
April 22, 2021
HOINEIHING HAOKIP Vs. DISTRICT MAGISTRATE
November 22, 2021
HOINEILAM KIPGEN Vs. MANIPUR UNIVERSITY, CANCHIPUR
October 26, 2021
HUIDROM BROJEN MANGANG Vs. JAWAHARLAL NEHRU DANCE ACADEMY, IMPHAL
November 9, 2021
IRENGBAM IBOHANBI SINGH Vs. STATE OF MANIPUR
February 22, 2021
IROM ABLU MEITEI Vs. MANIPUR UNIVERSITY
February 26, 2021
IROM IBOYAIMA Vs. STATE OF MANIPUR
July 5, 2021
JAMKHOMANG BAITE Vs. STATE OF MANIPUR
January 28, 2021
JIM GOLDEN THINGUJAM Vs. SUKHAM PREMJIT SINGH
December 7, 2021
JOHNSON AROKIADASS Vs. STATE OF MANIPUR
August 9, 2021
KABRABAM SANJOY SINGH Vs. STATE OF MANIPUR
December 8, 2021
KEISHAM MEGHACHANDRA SINGH Vs. STATE OF MANIPUR
October 28, 2021
KHARAMJAM OJIT SINGH Vs. STATE OF MANIPUR
November 22, 2021
KHEKHOMBA WANGKHEM Vs. UNION OF INDIA
January 11, 2021
KHUMANTHEM DILIP SINGH Vs. STATE OF MANIPUR
October 27, 2021
KHWAIRAKPAM LOKEN SINGH Vs. RAJKUMAR IMO SINGH
January 15, 2021
KHWAIRAKPAM LOKEN SINGH Vs. RAJKUMAR IMO SINGH
September 20, 2021
KHWAIRAKPAM LOKEN SINGH Vs. RAJKUMAR IMO SINGH
December 10, 2021
KM. PUNATA HANGLEM Vs. NATIONAL INSTITUTE OF TECHNOLOGY
February 16, 2021
KONSAM BALA DEVI Vs. STATE OF MANIPUR
January 19, 2021
KONSAM POIREI Vs. STATE OF MANIPUR
June 18, 2021
KONTHOUJAM SOMORJIT SINGH Vs. STATE OF MANIPUR
April 27, 2021
KSHETRIMAYUM BIREN SINGH Vs. HONOURABLE SPEAKER, MANIPUR LEGISLATIVE ASSEMBLY
June 2, 2021
L. IMOCHA SINGH Vs. UNION OF INDIA
October 28, 2021
LAIPHRAKPAM TOMBI SINGH Vs. STATE OF MANIPUR
October 5, 2021
LAIRENLAKPAM POIREITON MEITEI Vs. STATE OF MANIPUR
February 5, 2021
LAISHRAM (ONGBI) HEMABATI Vs. STATE OF MANIPUR AND ORS.
February 9, 2021
LAISHRAM BIRAMANGOL SINGH Vs. STATE OF MANIPUR
September 6, 2021
LAISHRAM IBEMNAO CHANU Vs. PUKHRAMBAM KUNJALATA DEVI
October 26, 2021
LAISHRAM MANORANJAN SINGH Vs. UNION OF INDIA
November 2, 2021
LALLUKHUM FIMATE Vs. CHALTONLIEN AMO
June 17, 2021
LALROZAMI DUHLIAN Vs. STATE OF MANIPUR
April 22, 2021
LALTHANG LHOUVUM Vs. STATE OF MANIPUR
August 9, 2021
LEISHANGTHEM KHOMEI SINGH Vs. STATE OF MANIPUR
March 12, 2021
LEISHANGTHEM MEMMA DEVI Vs. DIRECTOR, STATE COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING
October 26, 2021
LOIJING LOYA LEISHEMBA LUP Vs. STATE OF MANIPUR
November 9, 2021
LOITONGBAM BIMOLCHANDRA SINGH Vs. RAJIV KUMAR
September 10, 2021
LORHO S. PFOZE Vs. HOULIM SHOKHOPAO MATER
March 25, 2021
LUNGKHOTHANG SINGSON Vs. STATE OF MANIPUR
June 17, 2021
LUNSAT KIPGEN Vs. STATE OF MANIPUR
November 22, 2021
LUNTHANG HAOKIP Vs. STATE OF MANIPUR
March 2, 2021
M. MARINGMEI KHURIPOU Vs. MARINGMEI ACHAM
March 11, 2021
M. PHEIJAO SINGH Vs. STATE OF MANIPUR
November 15, 2021
MAIBAM JOGESH Vs. TERESA
April 29, 2021
MAIBAM SHARAT Vs. OFFICER-IN-CHARGE, IMPHAL POLICE STATION
August 27, 2021
MANIPUR FENCING ASSOCIATION Vs. FENCING ASSOCIATION OF INDIA (FAI)
March 5, 2021
MANIPUR FENCING ASSOCIATION (MFA) Vs. FENCING ASSOCIATION OF INDIA (FAI)
April 6, 2021
MANIPUR UNIVERSITY Vs. SARANGTHEM INDIRA DEVI
November 9, 2021
MAYANGLAMBAM BIR SINGH Vs. STATE OF MANIPUR
March 16, 2021
MAYANGLANGBAM KOIRENG SINGH Vs. STATE OF MANIPUR
March 26, 2021
MD. ABDUL HELIM KHAN Vs. STATE OF MANIPUR
January 13, 2021
MD. ABDUL KALAM Vs. OFFICER-IN-CHARGE, WOMEN POLICE STATION
August 9, 2021
MD. ABDUL MALIQUE Vs. STATE OF MANIPUR
March 9, 2021
MD. ABDUL SATTAR Vs. M.H. KHAN
April 9, 2021
MD. AKBAR KHAN Vs. STATE OF MANIPUR
March 18, 2021
MD. AYAJUDDIN Vs. STATE OF MANIPUR
November 15, 2021
MD. HABIBULLAH Vs. OFFICER-IN-CHARGE, LILONG POLICE STATION
March 18, 2021
MD. NASIB ALI Vs. STATE OF MANIPUR
November 10, 2021
MD. SAHABUDDIN Vs. STATE OF MANIPUR
June 18, 2021
MD. SALAM KHAN & BROTHERS Vs. STATE OF MANIPUR
January 27, 2021
MD. SALIM Vs. STATE OF MANIPUR
March 23, 2021
MD. YAKUB ALI Vs. STATE OF MANIPUR
August 16, 2021
MD. ZAHIR SHAH Vs. STATE OF MANIPUR
March 17, 2021
MEINAM SUJATA DEVI Vs. STATE OF MANIPUR
August 16, 2021
MOCHI JUMMA KHAN Vs. UNION OF INDIA
January 11, 2021
MOHANLAL SHARMA Vs. UNION OF INDIA
August 31, 2021
MOHIT KHANNA Vs. STATE OF MANIPUR
October 29, 2021
MOLINGSON TONGSIN ANAL Vs. UNION OF INDIA
October 27, 2021
MUTUM SHANTI KUMAR SINGH Vs. UNION OF INDIA
September 16, 2021
MUTUM SHANTI KUMAR SINGH Vs. AJAY KUMAR BHALLA
March 12, 2021
N. HERACHANDRA SINGH Vs. STATE OF MANIPUR
May 10, 2021
N. THANGKHANKHUAL Vs. STATE OF MANIPUR
October 28, 2021
NANDITA HAKSAR Vs. STATE OF MANIPUR
May 3, 2021
NATIONAL INVESTIGATION AGENCY, MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA Vs. SALAI GROUP OF COMPANIES AND SMART SOCIETY
February 25, 2021
NEZONE PIPES & STRUCTURES Vs. STATE OF MANIPUR
October 11, 2021
NEZONE PIPES & STRUCTURES Vs. STATE OF MANIPUR
August 16, 2021
NIMAICHAND LUWANG Vs. TH. SHYAMKUMAR
March 1, 2021
NINGTHOUJAM DIJEN SINGH Vs. OFFICER-IN-CHARGE OF WOMEN POLICE STATION
April 9, 2021
NONGTHOMBAM RAMESH SINGH Vs. STATE OF MANIPUR
July 8, 2021
NORTH EASTERN CHILDRENS HOME Vs. STATE BANK OF INDIA
March 17, 2021
P. JOHNSON Vs. STATE OF MANIPUR
August 10, 2021
P. NENGKHANCHIN Vs. STATE OF MANIPUR
November 16, 2021
P. NENGKHANCHIN Vs. STATE OF MANIPUR
September 3, 2021
P. SHYAMSUNDER SINGH Vs. STATE OF MANIPUR
January 22, 2021
P.K. MAIPAK RONGMEI Vs. JONATHAN PAMEI
August 12, 2021
PAONAM NILAMANI SINGH Vs. UNION OF INDIA
March 15, 2021
PIPA YAIMA DANGSHAWA MARING Vs. STATE OF MANIPUR
April 9, 2021
PREMVIR SINGH Vs. UNION OF INDIA
January 11, 2021
R.K. LALIT SINGH Vs. NATIONAL INSTITUTE OF TECHNOLOGY (NIT)
June 7, 2021
RAMYANG KEISHING Vs. STATE OF MANIPUR
December 13, 2021
RATNA MUTUM Vs. COMMISSIONER (ARTS & CULTURE), DIRECTORATE OF ARTS AND CULTURE
March 11, 2021
REBIKA SOIBAM CHANU Vs. STATE OF MANIPUR
February 19, 2021
S.MANGLEMJAO SINGH Vs. UNION OF INDIA
February 12, 2021
S.P. WARSHING Vs. STATE OF MANIPUR
January 21, 2021
SANASAM BIRA SINGH Vs. HONOURABLE SPEAKER, MANIPUR LEGISLATIVE ASSEMBLY
June 2, 2021
SEIKHOTHANG HAOKIP Vs. CHAIRMAN & MANAGING DIRECTOR, POWER GRID CORPORATION OF INDIA LTD.
March 17, 2021
SERYYO HUNGYO Vs. MURPHY THUMRAH
March 22, 2021
SIMPLEX PROJECTS LTD. Vs. STATE OF MANIPUR
September 23, 2021
SINAM SHAMBHU Vs. SPECIAL SECRETARY (HOME), GOVERNMENT OF MANIPUR
August 9, 2021
SONAR CHAND SINGH NGANGOM Vs. NGANGOM MIR
October 26, 2021
STATE MANIPUR Vs. THONGAM SHYAMO SINGH
September 16, 2021
STATE OF MANIPUR Vs. CANNING KEISHING
August 9, 2021
STATE OF MANIPUR Vs. MANOHARMAYUM IBOTOMBI SHARMA
March 26, 2021
STATE OF MANIPUR Vs. P. SHYAMSUNDER SINGH
March 12, 2021
STATE OF MANIPUR Vs. SORAISAM GOBIN SINGH
February 24, 2021
STATE OF MANIPUR Vs. THOUNAOJAM BRINDA
April 15, 2021
STATE OF MANIPUR Vs. SIMPLEX PROJECT LTD.
January 13, 2021
STATE OF MANIPUR Vs. LH WOLRING
March 25, 2021
STATE OF MANIPUR Vs. LAISHRAM SURJIT SINGH
March 26, 2021
T. THANGZALAM HAOKIP Vs. SPEAKER, MANIPUR LEGISLATIVE ASSEMBLY
July 13, 2021
TA AMARJEET TRANSPORT AGENCY Vs. INDIAN OIL CORPORATION LTD
December 17, 2021
TH. SABANAM DEVI Vs. STATE OF MANIPUR
June 21, 2021
TH. TONGNEILAL VAIPHEI Vs. STATE OF MANIPUR
October 28, 2021
THAMANGJAM HENA Vs. BOARD OF SECONDARY EDUCATION
December 7, 2021
THANGCHUNGHNUNG Vs. STATE OF MANIPUR
February 10, 2021
THANGMEISO HORAM Vs. STATE OF MANIPUR
June 17, 2021
THOKCHOM CHHATRAJIT SINGH Vs. LOUREMBAM IBOYAIMA SINGH
September 9, 2021
THOKCHOM DHARMA SINGH Vs. STATE OF MANIPUR
September 28, 2021
THOKCHOM NIDHUBON SINGH Vs. STATE OF MANIPUR
May 10, 2021
THOKCHOM THAI SINGH Vs. OFFICER-IN-CHARGE, WOMEN POLICE STATION
April 15, 2021
THONGAM SANATOMBA SINGH Vs. STATE OF MANIPUR
May 10, 2021
TITUS KAMEI Vs. UNION OF INDIA
March 12, 2021
UNEMPLOYED YOUTH WELFARE ORGANIZATION Vs. STATE OF MANIPUR
February 12, 2021
VIRENDRA RAJKUMAR Vs. STATE OF MANIPUR
December 8, 2021
W. JICO SINGH Vs. STATE OF MANIPUR
November 10, 2021
W. RANCHONG Vs. STATE OF MANIPUR
March 25, 2021
WANGKHEM SUNANDA SINGH Vs. UNION OF INDIA
September 22, 2021
WARIBAM NINGOL DHANESHWORI DEVI Vs. ATHOKPAM
February 25, 2021
Y. THAIBA Vs. STATE OF MANIPUR
November 24, 2021
YAIKHOM JOYKUMAR SINGH Vs. STATE OF MANIPUR
January 14, 2021
YENGKHOM SURCHANDRA SINGH Vs. HONOURABLE SPEAKER, MANIPUR LEGISLATIVE ASSEMBLY
June 2, 2021
YOGITA JAIN Vs. MAHENDRA KUMAR JAIN
April 2, 2021
YOGITA JAIN Vs. MAHENDRA KUMAR JAIN
April 20, 2021
YUMKHAM ERABOT SINGH Vs. OKRAM HENRY SINGH
April 15, 2021
YUMNAM BHOCHAO SINGH Vs. STATE OF MANIPUR
January 19, 2021