Case Index

Title
Date
ABDUL GHANI ANSARI Vs. BISWANATH KALO
April 23, 2021
ABEDA BEGUM Vs. STATE OF ODISHA
September 29, 2021
ADITYA KUMAR MALLICK Vs. STATE OF ORISSA
June 22, 2021
AFR ARUN KUMAR BISWAL Vs. STATE OF ODISHA
July 30, 2021
AFR MINATEE PRADHAN Vs. COLLECTOR, BARGARH
March 31, 2021
AJAYA KUMAR JENA Vs. BHIKARI CHANDRA NAIK
December 24, 2021
AJU PENTHEI Vs. STATE OF ORISSA
July 9, 2021
AKASH KUMAR PATHAK Vs. STATE OF ODISHA
June 17, 2021
AMBER Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 5, 2021
AMBIKA PRASAD MOHANTY Vs. STATE OF ODISHA
February 1, 2021
AMRESH CHANDRA BARIK Vs. STATE OF ODISHA
April 5, 2021
ANANDA NATH Vs. STATE OF ODISHA
February 11, 2021
ANANTA JENA Vs. MARKANDA SINGH
November 3, 2021
ANANTADAN SUNA Vs. JOINT COMMISSIONER, SETTLEMENT AND CONSOLIDATION
March 10, 2021
ANGIRA MISHRA Vs. RASMITA HOTA
April 20, 2021
ANISHA JAIN Vs. SANDEEP JAIN
March 10, 2021
ANWAR KHAN Vs. STATE OF ODISHA
July 2, 2021
ARABINDA SAHOO Vs. SOBHAMANI SAHOO
September 16, 2021
ARJUN PANGI Vs. STATE OF ODISHA
October 25, 2021
ARJUNA SABAR Vs. STATE OF ORISSA
March 3, 2021
ASHIRBAD INDUSTRIES Vs. STATE OF ODISHA
February 18, 2021
ASHOK KUAMAR NAYAK Vs. STATE OF ODISHA
February 18, 2021
ASHOK KUMAR DASH Vs. STATE OF ODISHA
July 27, 2021
ASHOK KUMAR PATI Vs. STATE OF ODISHA
February 1, 2021
ASHWINI KUMAR PATRA Vs. REPUBLIC OF INDIA
April 26, 2021
ASSOCIATED CEMENT COMPANIES LIMITED Vs. STATE OF ORISSA
August 18, 2021
ASSOCIATED CEMENT COMPANY LTD Vs. STATE OF ORISSA
November 10, 2021
B. AND B. INDUSTRIES Vs. UNION BANK OF INDIA
December 2, 2021
BABULI ROUT Vs. STATE OF ODISHA
August 4, 2021
BADASHIBA MAJHI Vs. STATE OF ORISSA
August 19, 2021
BAGADIYA BROTHERS PRIVATE LIMITED Vs. UNION OF INDIA
June 4, 2021
BAHADUR SINGH MAJHI Vs. STATE OF ODISHA
March 18, 2021
BAIKUNTHA BIHARI DANSANA Vs. STATE OF ORISSA
June 21, 2021
BAIKUNTHANATH PATTANAIK Vs. STATE OF ODISHA
August 5, 2021
BAIRAGI CHARAN SAHOO Vs. STATE OF ORISSA
February 17, 2021
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. LAXMAN MADHI
February 11, 2021
BAJRANGBALLI WIRE PRODUCTS PVT. LTD Vs. STATE OF ORISSA
April 20, 2021
BALAJI ICE AND COLD STORAGE PVT. LTD Vs. STATE OF ODISHA
March 31, 2021
BALASUBRAMANIAN PRABHAKARAN Vs. STATE OF ODISHA
March 5, 2021
BAMADEV SAHOO Vs. STATE OF ORISSA
June 29, 2021
BANAMALI MISHRA Vs. ODISHA STATE FINANCIAL CORPORATION
September 3, 2021
BANAMALI NAYAK Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF ODISHA
June 24, 2021
BANCHHA NAIK Vs. STATE OF ORISSA
January 8, 2021
BANDHUA GOCHHAYAT Vs. STATE OF ODISHA
December 17, 2021
BANI BHUSAN DASH Vs. STATE OF ODISHA
October 28, 2021
BANSHIDHAR BAUG Vs. ORISSA HIGH COURT
May 10, 2021
BANSIDHARA BEHERA Vs. MAHADEI SAHU
February 18, 2021
BARSU KHILLA Vs. STATE OF ORISSA
January 6, 2021
BASANTA PANDA Vs. STATE OF ODISHA
August 2, 2021
BASANTI SA Vs. MAHANADI COALFIELDS LIMITED
August 10, 2021
BASU MUNDA Vs. STATE OF ORISSA
January 21, 2021
BASUDEV DAS Vs. GANESWAR MALLIK
September 2, 2021
BDN FOOD PRODUCTS Vs. STATE OF ODISHA
July 5, 2021
BERHAMPUR UNIVERSITY Vs. GANESH CHANDRA BEHERA
June 11, 2021
BETA @ BIBEKANANDA Vs. STATE OF ODISHA
August 4, 2021
BHAGABAN SAHOO Vs. KRUSHNA @ KRUSHNA CHANDRA SAHOO
August 18, 2021
BHALU MURMU Vs. STATE OF ODISHA
August 5, 2021
BHARAT SAHU Vs. STATE OF ORISSA
February 9, 2021
BHARAT SAHU Vs. STATE OF ORISSA
January 9, 2021
BHASKAR Vs. STATE OF ODISHA
October 26, 2021
BHASKAR CHANDRA MOHAPATRA Vs. UCO BANK
July 13, 2021
BHASKAR CHANDRA NATH Vs. STATE OF ORISSA
June 11, 2021
BHIKA Vs. STATE OF ODISHA
March 22, 2021
BHIKARI BEHERA Vs. STATE OF ORISSA
September 1, 2021
BHIKARI CHARAN DAS Vs. STATE OF ORISSA
July 23, 2021
BHIMASEN PRADHAN Vs. KAILASH CHANDRA BARIK
December 8, 2021
BHRAMARBARA SAHOO Vs. STATE OF ORISSA
November 5, 2021
BIBEKANANDA SAMAL Vs. STATE OF ODISHA
February 10, 2021
BIBHUDANANDA PRATAP HATI Vs. SECRETARY, BOARD OF SECONDARY EDUCATION
February 4, 2021
BIJAY HO Vs. STATE OF ORISSA
February 9, 2021
BIJAYA KUMAR BEURA Vs. STATE OF ORISSA
June 21, 2021
BIJAYALAXMI MISHRA Vs. STATE OF ODISHA
June 23, 2021
BIJAYANANDA NAIK Vs. FAKIR MOHAN UNIVERSITY
February 17, 2021
BINAY KUMAR PADHI Vs. STATE BANK OF INDIA, BHUBANESWAR
March 16, 2021
BINOD KHORA Vs. STATE OF ODISHA
September 2, 2021
BIPIN BHOI Vs. STATE OF ODISHA
July 22, 2021
BIRAJ SARDAR Vs. STATE OF ODISHA
November 10, 2021
BIRAT CHANDRA DAGARA Vs. ODISHA MANGANESE & MINERALS LIMITED
March 30, 2021
BIRESH CHANDRA NAIK Vs. STATE OF ODISHA
September 27, 2021
BISHNU BHUKTA Vs. ANANTA DEHURY
November 10, 2021
BISHNU CHARAN MOHANTY Vs. MANJU @ MANJUSA MOHANTY
April 6, 2021
BISHNU CHARAN SAHOO Vs. STATE OF ODISHA
December 7, 2021
BISU Vs. STATE OF ODISHA
March 3, 2021
BISWADEV ROY Vs. PREM KHEMANI
April 23, 2021
BISWANATH BARIK Vs. STATE OF ODISHA
November 10, 2021
BISWANATH SETHI Vs. STATE OF ODISHA AND ORS.
January 28, 2021
BRAHMANANDA Vs. STATE OF ODISHA
January 7, 2021
BRAHMANANDA MOHANTY Vs. STATE OF ORISSA
January 4, 2021
BRAJA KISHORE SAHOO Vs. STATE OF ODISHA
March 19, 2021
BRAJARAJ MOHANTY Vs. STATE OF ORISSA
March 25, 2021
BUDHU @ BUDHESWAR MOHAKUD Vs. STATE OF ODISHA
February 9, 2021
BUNDA MUNDA Vs. STATE OF ORISSA
February 17, 2021
CENTRAL ELECTRICITY SUPPLY UTILITY OF ODISHA Vs. DAMAYANTI SAMAL
March 15, 2021
CENTRAL ELECTRICITY SUPPLY UTILITY OF OIDHSA Vs. PARADEEP PHOSPHATES LTD.
April 6, 2021
CESCO Vs. INDUMANI MOHANTY
April 6, 2021
CHAITANYA NAHAK Vs. STATE OF ODISHA
May 12, 2021
CHANDRA NANDI Vs. STATE
February 3, 2021
CHIEF EXECUTIVE OFFICER Vs. KALIMANI ROUT
March 15, 2021
CHITTA RANJAN SAHU Vs. GOVERNMENT OF ODISHA, DEPARTMENT OF STEEL AND MINES
January 21, 2021
CHITTARANJAN ROUTRAY Vs. STATE OF ORISSA
July 5, 2021
CICL Vs. STATE OF ODISHA
May 17, 2021
COLLECTOR AND DISTRICT MAGISTRATE, DHENKANAL Vs. ARABINDA PANDA
June 21, 2021
COMMISSIONER, GST & CENTRAL EXCISE Vs. SPS STEELS LTD. AND POWER LTD
November 24, 2021
D. MALESWAR PATRA Vs. D. MALESWAR PATRA
August 6, 2021
DAMA PRADHANI Vs. STATE OF ORISSA
April 12, 2021
DAMODAR DAS Vs. UNION OF INDIA
July 6, 2021
DANDAPANI DASH Vs. STATE OF ODISHA
June 25, 2021
DASARATH SHARMA Vs. STATE OF ODISHA
April 6, 2021
DEBASHIS GHOSH Vs. STATE OF ODISHA
February 25, 2021
DEBENDRANATH SAHOO Vs. COLLECTOR, CUTTACK
March 26, 2021
DEBIPRASAD DAS Vs. STATE OF ODISHA
September 2, 2021
DEEPAK KUMAR MOHANTY Vs. TP CENTRAL ODISHA DISTRIBUTION LIMITED
April 6, 2021
DEV DIRDA Vs. STATE OF ORISSA
July 5, 2021
DEVI PRASAD TRIPATHY Vs. PRINCIPAL COMMISSIONER CGST AND CENTRAL EXCISE BHUBANESWAR
March 31, 2021
DHIREN KUMAR BARIK Vs. STATE OF ODISHA
September 1, 2021
DHIRENDRA KUMAR KHANDELWAL Vs. STATE OF ODISHA
July 22, 2021
DHRUBA CHARAN DAS Vs. STATE OF ORISSA
January 4, 2021
DHULESWAR Vs. STATE OF ORISSA
July 9, 2021
DIBYASHA BEHERA Vs. STATE OF ODISHA
February 24, 2021
DILLIP KUMAR NAYAK Vs. STATE OF ODISHA
January 8, 2021
DILLIP PRADHAN Vs. STATE OF ORISSA
March 4, 2021
DILLU Vs. STATE OF ORISSA
June 21, 2021
DINABANDHU EKKA Vs. STATE OF ODISHA
February 8, 2021
DIPAK BHUTIA Vs. STATE OF ODISHA
February 5, 2021
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD Vs. RASHMITA SWAIN
August 3, 2021
DIVISIONAL MANAGER, U.I.I. CO. LTD. Vs. KASTURI MUNI
April 5, 2021
DURYODHAN PAHI Vs. STATE OF ORISSA
January 7, 2021
DURYODHANA KHATUA Vs. STATE OF ORISSA
July 23, 2021
DUSHASHAN BAG Vs. STATE OF ODISHA
January 11, 2021
DWARU PATRA Vs. STATE OF ODISHA
July 23, 2021
E. SANKAR RAO Vs. STATE OF ODISHA (VIGILANCE)
September 1, 2021
EKLAVYA CAREER ACADEMY TRUST Vs. I.T.O., WARD
February 9, 2021
EVEREST HOMOEO LABORATORY Vs. STATE OF ORISSA
August 10, 2021
FAGU KISAN Vs. STATE OF ODISHA
October 28, 2021
FERRO ALLOYS CORPORATION LIMITED Vs. STATE OF ODISHA
December 10, 2021
GAGAN BIHARI DAS Vs. STATE OF ODISHA
September 27, 2021
GAJENDRA BALIARSINGH Vs. COLLECTOR, PURI
March 23, 2021
GANDHARBA BEHERA Vs. STATE OF ODISHA
July 22, 2021
GARDI SINGH Vs. STATE OF ORISSA
January 15, 2021
GATIKRUSHNA DASH Vs. STATE OF ODISHA
March 4, 2021
GEET ROSALYN Vs. STATE OF ORISSA
July 9, 2021
GEETANJALI JENA Vs. JUNIOR ENGINEER, ELECTRICAL, NESCO, JAJPUR
March 5, 2021
GENERAL MANAGER Vs. MADHUSUDAN MALLICK
July 7, 2021
GHUKU Vs. STATE OF ODISHA
October 28, 2021
GIRIDHARILAL AGRAWAL Vs. STATE OF ODISHA
January 20, 2021
GITA MISHRA Vs. PREMANANDA MISHRA
March 19, 2021
GOBARDHAN NAIK Vs. STATE OF ORISSA
June 22, 2021
GOBINDA CHANDRA MALLIK Vs. STATE OF ODISHA
March 16, 2021
GOPABANDHU PRESS Vs. DIRECTOR OF ESTATE
March 16, 2021
GOPAL GUPTA Vs. STATE OF ODISHA
June 4, 2021
GOPAL PRASAD SAHA Vs. STATE OF ODISHA
August 11, 2021
GOURAHARI DAS Vs. GAVI DIBYA
May 3, 2021
GOUTAM HAZIRA Vs. STATE OF ODISHA
September 7, 2021
GRASIM INDUSTRIES LIMITED Vs. JAYASHREE CHEMICALS LIMITED
April 23, 2021
GUNDAM MANGA RAJU Vs. TIRTHABASI MOHAPATRA
October 28, 2021
HABIL SINDHU Vs. STATE OF ODISHA
April 13, 2021
HARIHAR PANDA Vs. STATE OF ODISHA
December 22, 2021
HARIHARA JENA Vs. STATE OF ODISHA
November 9, 2021
HEMALATA PANDA @ DIBYA Vs. KUNTALA DEI
April 6, 2021
HEMANTA KUMAR DASH Vs. UNION OF INDIA
June 10, 2021
HIKMAT SAHA Vs. RASO SAHA
April 20, 2021
HRITIKA MITRA Vs. RAVENSHAW UNIVERSITY, CUTTACK
June 25, 2021
HRUDANANDA BISWAL Vs. UNION OF INDIA
May 31, 2021
I. V. T. V. L. T. (J V ) Vs. CHAIRMAN-CUM-MANAGING DIRECTOR,MCL
June 4, 2021
IFFCO-TOKIO GENERAL INSURANCE CO. LTD. Vs. SABITRI MANDAL
March 15, 2021
IN RE: COURT ON ITS OWN MOTION Vs. UNION OF INDIA
April 29, 2021
INDUSTRIAL PROMOTION AND INVESTMENT CORPORATION OF ODISHA LTD Vs. BIMBADHAR PANDA
July 14, 2021
JAGABANDHU JUANGA Vs. STATE OF ODISHA
January 8, 2021
JAGABANDHU SAHOO Vs. STATE OF ODISHA
August 19, 2021
JAGANATH MUNDARI Vs. STATE OF ODISHA
July 15, 2021
JAGDEV MAJHI Vs. STATE OF ODISHA
September 3, 2021
JAMBESWAR NAIK Vs. STATE OF ODISHA
September 30, 2021
JAY RAM PUJAHARI Vs. STATE OF ODISHA
March 18, 2021
JHUNA NAYAK Vs. STATE OF ODISHA
February 18, 2021
JIBA BIKASH PARISAD Vs. STATE OF ODISHA
October 21, 2021
JITENDRA KUMAR BEHERA Vs. STATE OF ODISHA
September 1, 2021
JITU PARIDA Vs. STATE OF ORISSA
June 11, 2021
JOINT DIRECTOR, DIRECTORATE OF ENFORCEMENT, BHUBANESWAR Vs. SAROSH YAZDANI
September 6, 2021
JUGAL KISHORE PARICHHA Vs. STATE OF ODISHA
November 29, 2021
JUGASAI BHATRA Vs. STATE OF ODISHA
August 11, 2021
JYOSHNAMAYEE BAHINIPATI Vs. LINGARAJ BAHINIPATI
March 4, 2021
JYOTI SANKAR PANDA Vs. JYOTIRMAYEE DASH
October 7, 2021
KABERI BEHERA Vs. STATE OF ORISSA
March 9, 2021
KABI PRADHAN Vs. UNION OF INDIA
September 9, 2021
KABITA BARAL Vs. STATE OF ODISHA
November 9, 2021
KAILASH CHANDRA MOHANTY Vs. STATE OF ORISSA
September 15, 2021
KAILASH CHANDRA MOHANTY Vs. UNION OF INDIA
December 15, 2021
KAILASH GIRI Vs. STATE OF ODISHA
June 11, 2021
KAJI BEWA Vs. RABINDRANATH NAYAK
October 27, 2021
KALAHANDI EAST ELECTRICAL DIVISION Vs. SAROJ KUMAR SAHOO
February 11, 2021
KALESWAR MAJHI Vs. STATE OF ORISSA
February 18, 2021
KALYAN RANJAN SAHOO Vs. UNION OF INDIA
April 26, 2021
KALYANI MATERNITY HOSPITAL PVT. LTD Vs. BHUBANESWAR MUNICIPAL CORPORATION
April 22, 2021
KAMALAKANTA ENGINEERING Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD
July 30, 2021
KAMALAKANTA MISHRA Vs. SIMA SATPATHY
June 24, 2021
KANGRESS @ KAILASH LENKA & SARAT LENKA Vs. STATE OF ORISSA
April 7, 2021
KANHAIYA LAL AGRAWAL Vs. STATE OF ODISHA
December 8, 2021
KAPURA MURMU Vs. STATE OF ORISSA
July 14, 2021
KARI BENU GOPAL PATRO Vs. STATE OF ODISHA
July 9, 2021
KASHINATH RATH Vs. STATE OF ORISSA
June 22, 2021
KASTURI MOHANTY Vs. AJAYA KUMAR PANI
July 29, 2021
KATLOON MANAGEMENT & FINANCIAL SERVICES PVT. LTD. Vs. STATE OF ODISHA
February 2, 2021
KAUSHIK PATNAIK Vs. STATE OF ORISSA
March 8, 2021
KHIROD KUMAR SAHU Vs. STATE OF ODISHA
November 2, 2021
KONDAGIRI DANGEYA Vs. STATE OF ORISSA
April 8, 2021
KRUSHNA CH.DEBATA Vs. STATE OF ODISHA
November 10, 2021
KSHIRODA PRASAD NAYAK Vs. UNION OF INDIA
March 19, 2021
KULAMANI MOHAKUD Vs. STATE OF ODISHA
December 9, 2021
KUNTALA SAMANTASINGHAR Vs. STATE OF ODISHA
March 4, 2021
LADU KISHOR PATRO Vs. STATE OF ODISHA
July 13, 2021
LALIT MOHAN PATNAIK Vs. SADASIBA MOHAPATRA
January 7, 2021
LALTOOMONI MOHANTY Vs. SHREE BRAHAMAGADI GOSAIN SARALA DEVI
March 18, 2021
LARSEN AND TURBO LIMITED Vs. STATE OF ORISSA
March 17, 2021
LAXMIDHAR SABAT Vs. TAHASILDAR, KONISI
December 1, 2021
LAXMINARAYAN PANIGRAHI Vs. KISHOREMOHAN MOHAPATRA
February 11, 2021
LAXMIPRIYA TRIPATHY Vs. STATE OF ORISSA
March 16, 2021
LILADITYA DEB Vs. TARA RANJAN PATTANAIK
July 23, 2021
LILU Vs. STATE OF ODISHA
August 12, 2021
LINGARAJ MOHAPATRA Vs. DEITY SRI GRAMADEVATI THAKURANI
October 25, 2021
LINGARAJ TRIPATHY Vs. AGADEHI
September 3, 2021
M/S.UTKAL MOULDERS Vs. STATE OF ORISSA
March 30, 2021
M/S.Y. B. CONSTRUCTIONS PVT. LTD. Vs. UNION OF INDIA
March 24, 2021
MAA BHAIRABI INDUSTRIES LLP Vs. STATE OF ODISHA
July 13, 2021
MAA KANAK DURGA ENTERPRISES Vs. STATE OF ODISHA
February 23, 2021
MAA KUANRI TRANSPORT Vs. STATE OF ORISSA
June 4, 2021
MADAN MOHAN SAHU Vs. ANGUL
March 30, 2021
MADHUSUDAN NAIK Vs. STATE OF ORISSA
July 15, 2021
MAHALI EKKA Vs. STATE OF ORISSA
June 11, 2021
MAMATA PATI Vs. STATE OF ODISHA
June 22, 2021
MANAGER AND CONSTITUTED ATTORNEY Vs. PRAMILA MOHAPATRA
March 18, 2021
MANAGING COMMITTEE Vs. SURANJITA DEVI
February 25, 2021
MANASI BISI Vs. DIST MAGISTRATE, BARGARH
March 10, 2021
MANOHAR SAHOO Vs. B. K. PATTNAIK
July 27, 2021
MANOJ KUMAR BHUYAN Vs. STATE OF ORISSA
July 15, 2021
MANOJ KUMAR GOEL Vs. EAST COAST RAILWAY, GENERAL MANAGER
March 22, 2021
MANOJ KUMAR SAHOO Vs. K.K PAL
June 29, 2021
MANOJ MANJARI MOHAPATRA Vs. KAPILA @ KAPILENDRA MOHAPATRA
April 9, 2021
MANOJ ROUT Vs. STATE OF ODISHA
June 28, 2021
MANORAMA DEVI Vs. STATE OF ODISHA
June 4, 2021
MANORANJAN BISWAL Vs. STATE OF ODISHA
June 25, 2021
MANORANJAN DAS MOHAPATRA Vs. STATE OF ODISHA
January 13, 2021
MAXCARE LABORATORIES LTD. Vs. JOINT COMMISSIONER, CGST
June 24, 2021
MAYANK MISHRA Vs. STATE OF ORISSA
February 26, 2021
MINATEE PRADHAN Vs. COLLECTOR, BARGARH
March 31, 2021
MINJA Vs. STATE OF ODISHA
December 24, 2021
MITRAJEET KESHARI SINGH Vs. STATE OF ODISHA
August 9, 2021
MITU DAS Vs. STATE OF ODISHA
April 26, 2021
MOHAMMAD FARUQUE Vs. STATE OF ODISHA
August 9, 2021
MOHAMMED MUSTAQ ANSARI Vs. STATE OF ODISHA
January 7, 2021
MOHAN SABAR Vs. STATE OF ORISSA
June 11, 2021
MUKESH JAIN Vs. STATE OF ODISHA
April 6, 2021
MUKTI KANTA MISHRA Vs. REPUBLIC OF INDIA
September 24, 2021
MYTHRI INFRASTRUCTURE AND MINING INDIA PVT. LTD. Vs. STATE OF ODISHA
December 10, 2021
NAKHIA Vs. STATE OF ODISHA
December 24, 2021
NALINI ACHARYA Vs. STATE OF ODISHA
December 23, 2021
NANGA MADI Vs. STATE OF ODISHA
January 6, 2021
NARESH DIGAL Vs. STATE OF ODISHA
January 27, 2021
NARI Vs. STATE OF ODISHA
May 17, 2021
NATIONAL ALUMINIUM COMPANY LIMITED Vs. STATE OF ODISHA
April 19, 2021
NATIONAL ALUMINIUM COMPANY LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL
March 8, 2021
NATIONAL ALUMINIUM COMPANY LTD Vs. STATE OF ORISSA
January 5, 2021
NATIONAL ALUMINIUM COMPANY LTD. Vs. RABINDRANATH BRAHMA
February 26, 2021
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. DILLIP KUMAR PATI
August 23, 2021
NATIONAL INSURANCE CO. LTD. Vs. REBATI DAS
March 1, 2021
NATIONAL INSURANCE CO. LTD. Vs. LAXMIDHAR MAHANTA
December 3, 2021
NATIONAL INSURANCE COMPANY LTD Vs. GITANJALI MAHANTA
November 5, 2021
NESCO ULTILITY Vs. ODISHA HUMAN RIGHTS COMMISSION
July 5, 2021
NETAJI BHOI Vs. BIJAYA LAXMI BEHERA
September 7, 2021
NEW INDIA ASSURANCE CO.LTD., CUTTACK Vs. PRAMILA MOHAPATRA
March 18, 2021
NEW INDIA ASSURANCE COMPANY LTD Vs. CHHATRAI MAHANTA
November 10, 2021
NEW INDIA ASSURANCE COMPANY LTD. Vs. MADHU PINGUA
February 2, 2021
NILAKANTHA NAGAR Vs. GENERAL MANAGER/MANAGING DIRECTOR, TELCO
March 16, 2021
NIRAKAR SETHI Vs. STATE OF ODISHA
December 15, 2021
NIRAN HO Vs. STATE OF ODISHA
November 2, 2021
NIRANJAN BHUE Vs. STATE OF ODISHA
January 5, 2021
NIRANJAN SAHOO Vs. STATE OF ODISHA
June 11, 2021
NIRMAL CHANDRA PANIGRAHI Vs. STATE OF ODISHA
May 17, 2021
NITU GUPTA Vs. STATE OF ODISHA (VIGILANCE)
October 8, 2021
NITYANANDA NAYAK Vs. BISWANATH KALO (DEAD)
April 23, 2021
NUNU BABU SONI Vs. STATE OF ORISSA
July 7, 2021
ODISHA STATE ROAD TRANSPORT CORPORATION Vs. ARSS BUS TERMINAL PVT. LTD.
July 16, 2021
OMKAR PUROHIT Vs. ROHIT KUMAR TRIPATHY
December 21, 2021
ORIENTAL INSURANCE CO. LTD. Vs. RAJANI DEVI ROUTA
February 11, 2021
ORISSA METALIKS PRIVATE LTD. Vs. STATE OF ODISHA
March 8, 2021
ORISSA MINING CORPORATION LTD Vs. SALES TAX OFFICER
December 15, 2021
ORISSA SECONDARY SCHOOL TEACHERS ASSOCIATION Vs. STATE OF ODISHA
September 13, 2021
ORISSA SMALL INDUSTRIES CORPORATION LTD Vs. COASTAL MECHANICAL & ENGINEERING INDUSTRIES
February 24, 2021
P. GEETANJALI PRUSTY Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 26, 2021
P. KISHORE KUMAR SUBUDHI Vs. SATE OF ODISHA
August 5, 2021
PABITRA SAHU Vs. STATE OF ORISSA
March 31, 2021
PADMANAV PATEL Vs. STATE OF ORISSA
March 8, 2021
PAHALI Vs. STATE OF ODISHA
October 5, 2021
PALLISHREE MOHANTY Vs. STATE OF ODISHA
June 18, 2021
PAMA Vs. STATE OF ODISHA
March 1, 2021
PANDA INFRAPROJECT LIMITED Vs. STATE OF ODISHA
March 23, 2021
PANIA GADA Vs. STATE OF ODISHA
October 28, 2021
PARADIP PORT TRUST Vs. BRAJA @ BRAJA BIHARI SUBUDHI
July 22, 2021
PARAMESWAR BHAISA Vs. STATE OF ODISHA
June 11, 2021
PARAMESWAR SAHU Vs. RUPESWARI SAHU
April 22, 2021
PARESH KUMAR PARICHHA Vs. ANITA KUMARI PARICHHA
April 8, 2021
PATRA TOPPO Vs. STATE OF ORISSA
March 3, 2021
PAWAN KUMAR DHANUKA Vs. STATE OF ODISHA
March 10, 2021
PENGUINE PAPER PLAST (P) LTD Vs. STATE OF ORISSA
April 20, 2021
PITAMBAR JENA Vs. STATE OF ODISHA
October 7, 2021
PITAMBAR SAHOO Vs. STATE OF ODISHA
December 6, 2021
PRABHANJAN MOHAPATRA Vs. STATE OF ODISHA
October 21, 2021
PRADEEP 4T OWNERS ASSOCIATION Vs. SUSANTA KUMAR SAMAL
March 16, 2021
PRADEEP BEHERA Vs. STATE OF ORISSA
June 11, 2021
PRADEEP KUMAR GOCHHAYAT Vs. STATE OF ODISHA
December 16, 2021
PRADEEP KUMAR PANIGRAHI Vs. LOKAYUKTA, ODISHA
February 3, 2021
PRADEEP KUMAR SETHY Vs. ENFORCEMENT DIRECTORATE
December 17, 2021
PRADEEP KUMAR SETHY Vs. STATE OF ODISHA
December 17, 2021
PRADYUMNA KUMAR MISHRA Vs. STATE BANK OF INDIA
June 21, 2021
PRADYUMNA KUMAR MOHAPATRA Vs. STATE OF ORISSA
January 12, 2021
PRAFULLA KUMAR MISHRA Vs. STATE OF ODISHA
June 18, 2021
PRAFULLA MUNDARI Vs. STATE OF ODISHA
November 2, 2021
PRAKASH CHANDRA NAYAK Vs. STATE OF ODISHA
March 5, 2021
PRAMOD KUMAR SWAIN Vs. STATE OF ORISSA
December 20, 2021
PRAMOD PRADHAN Vs. STATE OF ORISSA
July 8, 2021
PRANATI MOHAPATRA Vs. ADDL. DISTRICT MAGISTRATE, KHURDA
March 18, 2021
PRASAN KUMAR PATRA Vs. STATE OF ODISHA
August 23, 2021
PRASANTA KUMAR PATRA Vs. STATE OF ODISHA
May 7, 2021
PRASANTA KUMAR PRADHAN Vs. STATE OF ODISHA
November 17, 2021
PRASHANT KUMAR MOHANTY Vs. STATE OF ODISHA
March 10, 2021
PRATAP GHOSE SECURITY AGENCY Vs. UNION OF INDIA
January 20, 2021
PRAVAT KUMAR TRIPATHY Vs. REPUBLIC OF INDIA (CBI)
December 17, 2021
PREMLAL PANDA Vs. PANCHANAN PANDA
October 21, 2021
PRIYABRATA SAHOO Vs. STATE OF ODISHA
January 7, 2021
PRIYANATH DAS Vs. KIRANABALA DAS
November 5, 2021
PROTECTION MANUFACTURERS PVT LTD Vs. STATE OF ORISSA
May 31, 2021
PURNA CHANDRA DASH Vs. STATE OF ODISHA
March 15, 2021
PURNA CHANDRA MOHAPATRA AND ORS. Vs. STATE OF ODISHA AND ORS.
January 27, 2021
PURNA CHANDRA SAHOO Vs. STATE OF ODISHA
January 19, 2021
PURUSHOTTAM BARIHA Vs. STATE OF ORISSA
July 2, 2021
PYARASA NAIK Vs. STATE OF ODISHA
July 29, 2021
RABI MUNDA Vs. STATE OF ODISHA
September 13, 2021
RABI NARAYAN NANDA Vs. STATE OF ORISSA AND ORS.
February 24, 2021
RABINDRA BHARATI BISWABIDYALAYA Vs. JAGANNATH PATRA
March 16, 2021
RAGHUNATH Vs. HEMALATA BARIK
November 9, 2021
RAGHUNATH Vs. STATE OF ORISSA
February 17, 2021
RAGHUNATH PATRA Vs. BABAJI TARAI
March 23, 2021
RAINA @ RANJAN JUANGA Vs. STATE OF ODISHA
September 6, 2021
RAJ KISHORE PANDA Vs. GOVERNMENT OF ODISHA
March 26, 2021
RAJEEV MISHRA Vs. STATE OF ODISHA
June 8, 2021
RAJENDAR KAKODIYA Vs. STATE OF ODISHA
October 18, 2021
RAJENDRA PR NAG Vs. INDUMATI
April 9, 2021
RAJESH K.R. Vs. STATE OF ODISHA
September 9, 2021
RAJIB KUMAR BEHERA Vs. STATE OF ODISHA
January 13, 2021
RAJIB LOCHAN MAHANTA Vs. UTKAL UNIVERSITY
March 31, 2021
RAJIV RANJAN Vs. CENTRAL BUREAU OF INVESTIGATION
September 1, 2021
RAJU Vs. STATE OF ODISHA
November 10, 2021
RAKA Vs. UNION OF INDIA
June 11, 2021
RAKESH KUMAR BARIK Vs. STATE OF ORISSA
July 20, 2021
RAKESH KUMAR SAHOO Vs. STATE OF ODISHA
October 26, 2021
RAMA CHANDRA MOHANTY Vs. STATE OF ORISSA
March 17, 2021
RAMA KRISHNA RATHO Vs. P. UMA MAHESWAR RAO
August 25, 2021
RAMACHANDRA SAHU Vs. STATE OF ORISSA
June 11, 2021
RAMAKRUSHNA PANDA Vs. STATE OF ODISHA
December 2, 2021
RAMESH CHANDRA PATEL Vs. STATE OF ODISHA
November 25, 2021
RAMESH CHANDRA SAHU Vs. STATE OF ODISHA
June 4, 2021
RANGADHAR PRADHAN Vs. STATE OF ODISHA
June 9, 2021
RANI SAMAL Vs. GADADHAR BEHERA
March 19, 2021
RANJAN KUMAR BISOI Vs. STATE OF ORISSA
June 11, 2021
RANJAN KUMAR PATTNAIK Vs. STATE OF ODISHA
October 28, 2021
RANJAN KUMAR SAHOO Vs. STATE OF ODISHA
December 13, 2021
RASHMI REKHA DASH Vs. STATE OF ODISHA
November 23, 2021
RASHMITA PATRA Vs. STATE OF ODISHA
September 24, 2021
RATIKANTA SUTAR Vs. STATE OF ODISHA
August 19, 2021
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. MINAKSHI NAYAK
February 19, 2021
RENGUTU NAG Vs. STATE OF ODISHA
July 7, 2021
RENTA NAG ALIAS SHYAM SUNDAR NAG Vs. STATE OF ORISSA
January 8, 2021
RINKU PRADHAN Vs. STATE OF ODISHA
March 31, 2021
ROHIDAS KISKU Vs. STATE OF ORISSA
March 24, 2021
ROHIT KUMAR EKKA Vs. AMBIKA KISHAN
November 8, 2021
RUDRA PRASAD SARANGI Vs. STATE OF ORISSA
March 3, 2021
S. CHANDAR Vs. STATE OF ORISSA
November 17, 2021
S. DIVYA Vs. P. RAMALINGESWAR RAO
April 5, 2021
SADGURU METALLIKS Vs. TATA POWER WESTERN ODISHA DISTRIBUTION LIMITED
August 27, 2021
SADHU MUDULI Vs. STATE OF ORISSA
March 26, 2021
SAHADEB NAIK Vs. STATE OF ORISSA
December 24, 2021
SAILENDRA KUMAR DWIVEDI Vs. STATE OF ODISHA
June 25, 2021
SAILENDRA PATRA Vs. STATE OF ODISHA
November 10, 2021
SAKTI PRASAD DAS Vs. UNION OF INDIA
November 25, 2021
SAMARENDRA BEURA Vs. PRINCIPAL SECRETARY TO HIS EXCELLENCY THE GOVERNOR OF ODISHA
July 13, 2021
SAMBALPUR UNIVERSITY Vs. SATYANARAYAN PRADHAN
September 22, 2021
SAMIR PARIDA Vs. AO-CUM-OHDC
December 1, 2021
SANATAN DASH Vs. STATE OF ODISHA
October 21, 2021
SANDEEP ACHARYA Vs. STATE OF ODISHA
March 18, 2021
SANJAY PRADHAN Vs. STATE OF ODISHA
July 1, 2021
SANJIT JENA @ SANJI Vs. STATE OF ODISHA
March 31, 2021
SANJIV MITTAL Vs. STATE OF ODISHA
July 2, 2021
SANJUKTA LENKA Vs. STATE OF ODISHA
June 25, 2021
SANTOSH KUMAR AND CO Vs. STATE OF ODISHA
September 22, 2021
SANTOSH KUMAR DAS Vs. BHASKAR CHANDRA BEHERA.
March 18, 2021
SANTOSH KUMAR PANDU Vs. COLLECTOR-CUM-DCP-MGNREGS, RAYAGADA
February 25, 2021
SANTOSH KUMAR SAHU Vs. STATE OF ODISHA
August 23, 2021
SANTOSHI INFOTECH COMPUTER CENTRE Vs. STATE OF ODISHA
January 22, 2021
SARASWATI PUHAN Vs. DHENKANAL
March 9, 2021
SAROJ KUMAR PRUSTY Vs. STATE OF ODISHA
November 15, 2021
SAROJ KUMAR SETHI Vs. STATE OF ORISSA
March 31, 2021
SAROJA KUMAR MAHONTY Vs. FAMILY COURT, CUTTACK
June 29, 2021
SASHIBHUSSAN PRADHAN Vs. STATE OF ORISSA
August 4, 2021
SATRUGHANA GIRI Vs. HARAMANI GIRI
April 6, 2021
SATYA NARAYAN DORA Vs. STATE BANK OF INDIA
December 8, 2021
SATYABHAMA SAHOO Vs. COMMISSIONER, CONSOLIDATION
April 26, 2021
SATYANARAYAN MAHANA Vs. STATE OF ORISSA
March 23, 2021
SATYANARAYANA RANA Vs. STATE OF ODISHA
January 25, 2021
SBI CARDS AND PAYMENTS SERVICES PVT. LTD Vs. AJOY KISHORE MOHANTY
January 24, 2021
SCHOOL MANAGING COMMITTEE OF AMARAMUNDA GOVT PRIMARY SCHOOL Vs. STATE OF ODISHA
May 4, 2021
SHANTILATA BEHERA Vs. STATE OF ODISHA
August 17, 2021
SHIKHA BHOWMICK Vs. STATE OF ODISHA
June 17, 2021
SHIVA CEMENT LTD Vs. STATE OF ORISSA
April 19, 2021
SHREE DURGA RICE MILL Vs. STATE OF ORISSA
April 19, 2021
SHREE JAGANNATH TRADERS Vs. COMMISSIONER OF STATE TAX ODISHA
June 7, 2021
SIBA BISOI Vs. STATE OF ODISHA
November 18, 2021
SIBA NARAYAN NAIK Vs. UNION OF INDIA
February 9, 2021
SIBARAM SWAIN Vs. STATE OF ORISSA
March 15, 2021
SIPUN KUMAR KABI Vs. STATE OF ODISHA
February 15, 2021
SK MOHAMMED IDRIS Vs. LIFE INSURANCE CORPORATION OF INDIA
January 4, 2021
SK. HUGULA Vs. STATE OF ODISHA
July 7, 2021
SNEHALATA MALLICK Vs. STATE OF ODISHA
February 12, 2021
SOHAN RAY @ RAI Vs. STATE OF ORISSA
April 29, 2021
SOUMYA RANJAN ACHARYA Vs. SECRETARY
March 4, 2021
SOVALATA BEHERA Vs. GANGADHAR MOHARANA
November 5, 2021
SREE METALIKS LTD. Vs. AGARWAL FUEL CORPORATION (P.) LTD.
July 7, 2021
SRIDEV KUMAR MUDULI Vs. SATYABRAT NAYAK
March 19, 2021
SRIDHAR SWAIN Vs. STATE OF ODISHA
January 4, 2021
SRIKANT DAS Vs. STATE OF ODISHA
September 1, 2021
SRIKAR PATRA Vs. GOPINATH DEV
March 30, 2021
SRINIBASHA BISWAL Vs. STATE OF ODISHA
March 23, 2021
SRUTAKIRTI DAS Vs. SUPERINTENDENT OF POLICE
October 29, 2021
STATE OF ODISHA Vs. SANJULATA SETHY
July 15, 2021
STATE OF ODISHA Vs. MANOJ KUMAR SHARMA
September 1, 2021
STATE OF ODISHA Vs. BICHITRANANDA MOHAPATRA
February 25, 2021
STATE OF ODISHA Vs. SUNIL NAYAK
October 7, 2021
STATE OF ODISHA Vs. NALINIKANTA BEHERA
November 26, 2021
STATE OF ODISHA Vs. PRATAP CHANDRA SUAR
August 16, 2021
STATE OF ODISHA Vs. PURNA CHANDRA CHAND
May 31, 2021
STATE OF ODISHA Vs. ASHOKARANI MISHRA
June 24, 2021
STATE OF ORISSA Vs. PRADEEP KANHAR
September 30, 2021
STATE OF ORISSA Vs. RAMESH CHANDRA SWAIN
April 8, 2021
SUBAS CHANDRA PARIJA Vs. ODISHA UNIVERSITY OF AGRICULTURE & TECHNOLOGY
April 27, 2021
SUBASH CHANDRA KAR Vs. STATE OF ODISHA
November 23, 2021
SUBASH CHANDRA SWAIN Vs. STATE OF ORISSA
July 23, 2021
SUBENTI Vs. STATE OF ODISHA
November 2, 2021
SUBHASHREE MISHRA Vs. REGISTRAR GENERAL OF INDIA
June 11, 2021
SUBHASRITA NAYAK Vs. SUBASH CHANDRA NAYAK
October 7, 2021
SUCHARITA MOHANTY Vs. STATE OF ODISHA
December 21, 2021
SUDARSAN @ AIBAN NAIK Vs. STATE OF ORISSA
March 25, 2021
SUDHIR NAYAK Vs. LILI KUMARI NAYAK
March 10, 2021
SUDURU Vs. STATE OF ORISSA
October 21, 2021
SUJATA DAS Vs. STATE OF ORISSA
March 10, 2021
SUJATA MOHANTY Vs. BERHAMPUR UNIVERSITY
July 14, 2021
SUJATA SAHU Vs. STATE OF ORISSA
March 4, 2021
SUJATA SENAPATI Vs. NRUSINGHA CHARAN SAHOO
September 17, 2021
SUKADEV SAHOO Vs. STATE OF ODISHA
June 18, 2021
SUKANTA SETHI Vs. STATE OF ODISHA
October 7, 2021
SULOCHANA MODI Vs. PAWAN KUMAR MODI
June 30, 2021
SULOCHANA SETHY Vs. COLLECTOR, PURI
November 8, 2021
SUMAN CHATTOPADHYAY Vs. REPUBLIC OF INDIA
June 17, 2021
SUN PHARMACEUTICAL INDUSTRIES LTD Vs. STATE OF ODISHA
June 11, 2021
SUNIL BARIK Vs. STATE OF ODISHA
June 22, 2021
SUNIL KUMAR Vs. STATE OF ODISHA
September 21, 2021
SURAJ MANDAL Vs. STATE OF ORISSA
December 23, 2021
SUREN LAHURA Vs. STATE OF ODISHA
September 17, 2021
SURENDRA NATH MISHRA Vs. STATE OF ODISHA
December 3, 2021
SURESH AGARWAL Vs. ORES ENTERPRISES PRIVATE LIMITED
April 15, 2021
SURESH BARIK Vs. ELIVA SAHOO
December 9, 2021
SURESH MUNDA Vs. STATE OF ODISHA
August 5, 2021
SURYA NARAYAN MISHRA Vs. STATE OF ODISHA
April 20, 2021
SURYANARAYAN MISHRA Vs. STATE OF ODISHA
February 8, 2021
SUSIL KUMAR PATTNAIK Vs. STATE OF ODISHA (VIGILANCE)
January 25, 2021
SWARNALATA MOHANTY Vs. STATE OF ODISHA
February 24, 2021
T. PRAKASH RAO Vs. SAILABALA PANDA
November 2, 2021
TANGUDU JANARADHAN RAO Vs. MADHURITHA RATH
July 13, 2021
TAPAN GARNAIK Vs. STATE OF ORISSA
April 29, 2021
TAPAN JAL Vs. STATE OF ODISHA
January 27, 2021
TAPAS BISWAL Vs. STATE OF ODISHA
June 23, 2021
TEJU SINGH Vs. STATE OF ORISSA
March 25, 2021
THABIR SAGAR Vs. STATE OF ODISHA
June 18, 2021
THE BRANCH MANAGER, M/S. UNITED INDIA INSURANCE COMPANY LTD. Vs. NILA PRADHAN
January 7, 2021
THOMAS KERKETTA Vs. STATE OF ORISSA AND ORS.
January 28, 2021
TRINATH HARIJAN Vs. STATE OF ODISHA
March 22, 2021
TRINATH JENA Vs. STATE OF ORISSA
June 21, 2021
TRINATH NAIK Vs. STATE OF ORISSA
February 19, 2021
U.I.I. CO. LTD. Vs. KASTURI MUNI
April 5, 2021
UANSU MAJHI Vs. STATE OF ORISSA
June 30, 2021
UDAYA KUMAR JENA Vs. DIRECTOR OF SECONDARY EDUCATION, ODISHA
January 20, 2021
UMESH BAGH Vs. STATE OF ODISHA
July 29, 2021
UNIEXCEL GROUP HOLDING CO.LTD Vs. NATIONAL ALUMINIUM CO. LTD
March 5, 2021
UNION OF INDIA Vs. MEGHANAND NAYAK
January 18, 2021
UNITED CONSTRUCTION Vs. CHIEF GENERAL MANAGER
October 1, 2021
UNITED INDIA INSURANCE CO. LTD. Vs. RAGHUNATH BEHERA
February 12, 2021
UNITED INDIA INSURANCE COMPANY LTD. Vs. JASOBANTI BAG
February 2, 2021
URBAN CO-OPERATIVE BANK LTD Vs. DEBTS RECOVERY TRIBUNAL
May 12, 2021
URBAN CO-OPERATIVE BANK LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
June 21, 2021
UTKALIKA NAYAK Vs. DISTRICT JUDGE, KHURDA
November 15, 2021
VICE CHANCELLOR, RABINDRA BHARATI BISWABIDYALAYA Vs. JAGANNATH PATRA
March 16, 2021
VIJAY KRISHNA POULTRY PVT. LTD. Vs. STATE OF ORISSA
June 18, 2021
VIRESH HEMANI Vs. INCOME TAX OFFICER
April 23, 2021
WESTERN ELECTRICITY SUPPLY COMPANY Vs. MOHAN PADHAN
September 16, 2021