Case Index

Title
Date
AIRPORTS AUTHORITY OF INDIA Vs. J.P. AVIATION SERVICES PRIVATE LIMITED
June 23, 2021
AKASH KUMAR ROY @ JOYDEEP Vs. STATE OF WEST BENGAL
March 23, 2021
ALPANA MAJUMDER Vs. STATE OF WEST BENGAL
April 6, 2021
ALW ESTATES PRIVATE LIMITED Vs. RAJLAXMI INVETMENT AND TRADING COMPANY PRIVATE LIMITED
April 7, 2021
AMALGAMATED FUELS LTD. Vs. HELEN ALEXINA RODGERS MARTIN
April 9, 2021
AMAR NATH SAH Vs. UNION OF INDIA
January 11, 2021
AMIT KUMAR GUPTA Vs. DIPAK PRASAD
February 3, 2021
AMRAPALI BOSE Vs. STATE OF WEST BENGAL
January 29, 2021
AMRITA SINGH Vs. STATE OF WEST BENGAL
January 12, 2021
ANGIRA MISHRA Vs. RASMITA HOTA
April 20, 2021
ANIL KUMAR NAHATA Vs. STATE OF WEST BENGAL
February 10, 2021
ANIMESH CHOUDHURY Vs. STATE OF WEST BENGAL
March 25, 2021
ANIRBAN DASGUPTA Vs. STATE OF WEST BENGAL
February 11, 2021
ANJANA GUPTA NEE SENGUPTA Vs. TAPAN CHANDRA GUPTA
April 6, 2021
ANKUR BHATTACHARYA Vs. STATE OF WEST BENGAL
January 13, 2021
ANOOP KUMAR JINDAL Vs. RAKESH KUMAR JINDAL
April 16, 2021
ANTARTICA GRAPHICS LIMITED Vs. STATE OF WEST BENGAL
January 18, 2021
ANUMATI CONSULTANCY AND SERVICES PRIVATE LIMITED Vs. WELLSIDE GLOBAL PRIVATE LIMITED
February 19, 2021
ANUP MAJEE Vs. UNION OF INDIA
February 3, 2021
ANUPAM DAS Vs. ALLAHABAD BANK
February 26, 2021
ANURADHA CHAUDHURI Vs. KOLKATA MUNICIPAL CORPORATION
January 19, 2021
APU KUNDU Vs. STATE OF WEST BENGAL
February 19, 2021
APU KUNDU Vs. STATE OF WEST BENGAL
March 16, 2021
ARCHANA Vs. STATE OF WEST BENGAL
March 18, 2021
ARCHANA SINGH Vs. STATE OF WEST BENGAL
February 2, 2021
ARINDAM GHOSH Vs. UNION OF INDIA
March 31, 2021
ARINDAM ROY Vs. STATE OF WEST BENGAL
January 19, 2021
ARINDAM ROY CHOWDHURY Vs. STATE OF WEST BENGAL
January 14, 2021
ARNAB JYOTI SARKAR Vs. STATE OF W.B.
January 20, 2021
ARONI TUBES PRIVATE LIMITED Vs. WEST BENGAL AGRO INDUSTRIES CORPORATION LIMITED
February 23, 2021
ARPITA GUIN Vs. STATE OF WEST BENGAL
April 7, 2021
ARVIND KUMAR NEWAR Vs. S. S. KOTHARI
April 22, 2021
ASHA SINGH Vs. KAMAL KUMAR RATHI
February 3, 2021
ASHIM @ ASIM KUMAR Vs. NATIONAL INVESTIGATION AGENCY (NIA)
March 15, 2021
ASHMITA BHATTACHARJEE (BIDYA) Vs. SAYANTAN BHATTACHARJEE
February 3, 2021
ASIT BARAN SAHA Vs. STATE OF WEST BENGAL
June 3, 2021
ASOKE SHARMA Vs. STATE OF WEST BENGAL
March 1, 2021
ASSOCIATION OF DIPLOMAT OF NATIONAL BOARD OF DOCTORS Vs. GOVERNMENT OF WEST BENGAL
February 5, 2021
ATAUR RAHAMAN GAZI Vs. STATE OF WEST BENGAL
February 2, 2021
ATMA RAM SARAF Vs. STATE OF WEST BENGAL
January 21, 2021
AYAN MALLICK Vs. STATE BANK OF INDIA
March 4, 2021
AZIZ Vs. STATE OF WEST BENGAL
January 15, 2021
AZIZUL GAZI Vs. CHHAYAMA GAZI
March 8, 2021
BALARAM BANERJEE Vs. M/S. GLADESTONE LYALL AND CO. LTD
April 13, 2021
BALLYFABS INTERNATIONAL LIMITED AND ANOTHER Vs. STATE OF WEST BENGAL
February 19, 2021
BANDANA ROY Vs. STATE OF WEST BENGAL
February 19, 2021
BANSAL ENTERPRISES Vs. BANK OF BARODA
January 14, 2021
BHABANI MAITI Vs. STATE OF WEST BENGAL
April 13, 2021
BHABANI PRASAD DASGUPTA Vs. STATE OF WEST BENGAL
April 20, 2021
BHANJA SARKAR Vs. STATE OF WEST BENGAL
January 20, 2021
BHOLA SARDAR @ MONGOL Vs. STATE OF WEST BENGAL
February 10, 2021
BIJAY KUMAR AGARWAL Vs. UNION OF INDIA
April 6, 2021
BIJAY KUMAR JHUNJHUNWALA Vs. JAYA JHUNJHUNWALA
January 5, 2021
BIMALA AGARWAL Vs. KOLKATA MUNICIPAL CORPORATION
February 24, 2021
BINEETA PATNAIK PADHI Vs. UNION OF INDIA
June 1, 2021
BISWAJIT GOSWAMI Vs. STATE OF WEST BENGAL
January 27, 2021
BISWAJIT SAMANTA Vs. ARATI SAMANTA
April 7, 2021
BLA PROJECTS PRIVATE LIMITED Vs. WEST BENGAL POWER DEVELOPMENT CORPORATION LIMITED
March 12, 2021
BMW INDUSTRIES LTD Vs. UCO BANK
July 14, 2021
BOWLOPEDIA RESTAURANTS INDIA LIMITED Vs. DEVYANI INTERNATIONAL LIMITED
January 21, 2021
BRAND ALLOYS PRIVATE LIMITED Vs. BURN STANDARD COMPANY LIMITED
March 24, 2021
BULTI CHOUDHURY Vs. PINTU CHOUDHURY
February 12, 2021
CALCUTTA STATE TRANSPORT CORPORATION Vs. BIMAL CHANDRA ROY
March 11, 2021
CAPITAL ELECTRONICS AND APPLIANCES LTD Vs. RESERVE BANK OF INDIA
January 7, 2021
CBI ACB KOLKATA Vs. SHRI FIRHAD HAKIM
May 17, 2021
CBI, ACB, KOLKATA Vs. FIRHAD HAKIM @ BOBBY HAKIM
June 30, 2021
CHABI RANI PAL Vs. STATE OF WEST BENGAL
March 3, 2021
CHARAN NASKAR Vs. STATE OF WEST BENGAL
January 5, 2021
CHIRANJIB BAG Vs. SUCHANDRA BAG
March 10, 2021
CHIRANJIB KAYAL Vs. STATE OF WEST BENGAL
March 26, 2021
CIMA ROADLINERS Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
March 12, 2021
CITY CENTRE PROPERTIES PRIVATE LIMITED Vs. PRASANTA KUMAR MAHAPATRA
April 9, 2021
COAL INDIA LIMITED Vs. HYDERABAD INDUSTRIES LTD.
March 15, 2021
COAL INDIA LIMITED Vs. SUKHBINDER SINGH SAINI
March 11, 2021
COMMERCIAL DIVISION KHAITAN INDIA LIMITED Vs. KHAITAR INDUSTRIES PRIVATE LIMITED
March 5, 2021
COMMERCIAL DIVISION SWASTIK PROJECT PVT. LTD. Vs. CITY ENCLAVE PVT. LTD.
March 1, 2021
CONTAI CO-OPERATIVE BANK LIMITED & ANR. Vs. STATE OF WEST BENGAL
July 16, 2021
COURT IN ITS OWN MOTION: IN RE: OVERCROWDING IN PRISONS Vs. COURT IN ITS OWN MOTION: IN RE: OVERCROWDING IN PRISONS
January 8, 2021
CUPRUM BAGRODIA LIMITED Vs. GAINWELL COMMOSALES PRIVATE LIMITED
February 9, 2021
CYGNET INDUSTRIES LIMITED Vs. STATE OF WEST BENGAL
April 6, 2021
D.C. PAUL GROUP CONSTRUCTION Vs. KIRAN RAY
February 5, 2021
DALGOBINDA DEOGHARIA Vs. STATE OF WEST BENGAL
April 21, 2021
DATAJI RICE MILLS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
February 5, 2021
DEB NARAYAN SAMANTA Vs. STATE OF WEST BENGAL
April 13, 2021
DEBABRATA DEY Vs. STATE OF WEST BENGAL
March 26, 2021
DEBABRATA MALLICK Vs. STATE OF WEST BENGAL
March 4, 2021
DEBASISH BHATTACHARJEE Vs. STATE OF WEST BENGAL
July 9, 2021
DEEPAK POLYMERS PRIVATE LIMITED Vs. ANCHOR INVESTMENTS PRIVATE LIMITED
June 24, 2021
DEIFIC ABODE LLP Vs. UNION OF INDIA
April 16, 2021
DEVSARIA IRON & STEEL Vs. STATE OF WEST BENGAL
April 7, 2021
DHANBAD FUELS LTD. Vs. UNION OF INDIA
February 22, 2021
DIBYA JYOTI PAUL Vs. STATE OF WEST BENGAL
April 9, 2021
DIBYENDU SUNDAR GUHA ROY Vs. SONIA GUHA ROY (NEE GHOSH)
February 24, 2021
DILIP MEDDYA @ MEDYA Vs. STATE OF WEST BENGAL
February 22, 2021
DINESH KUMAR PATEL Vs. STATE OF WEST BENGAL
March 1, 2021
DIRECTOR OF PENSION, PROVIDENT FUND & GROUP INSURANCE Vs. SUBHADRA PRADHAN
March 24, 2021
DR. DILIP KR. GHOSH Vs. FUNIDEA PROJECTS PVT. LTD
March 5, 2021
DREDGING AND DESILTATION COMPANY PVT. LTD. Vs. MACKINTOSH BURN AND NORTHERN CONSORTIUM
April 7, 2021
DURGAPUR FERRO SCRAP NIGAM LIMITED PERMANENT EMPLOYEES UNION Vs. UNION OF INDIA
April 17, 2021
EASTERN COALFIELDS LIMITED Vs. LACHMAN BHUIYA
January 13, 2021
EMARS MINING AND CONSTRUCTION PVT LTD Vs. MANJUNATH HEBBAR
January 13, 2021
ERA BANTHIA Vs. SHIVSONS
March 10, 2021
EXIDE INDUSTRIES LIMITED (FORMERLY KNOWN AS CHLORIDE INDIA LIMITED) Vs. URMILA PASARI
July 5, 2021
FAIRDEAL SUPPLIES LIMITED Vs. UNION OF INDIA
April 23, 2021
FIS PAYMENT SOLUTIONS AND SERVICES INDIA PVT. LTD. Vs. ALL BENGAL CONTRACT SECURITY WORKMENS UNION
February 11, 2021
FOREJ LASKAR Vs. STATE OF WEST BENGAL
March 4, 2021
GANAPATI TECHNOLOGY SERVICES P LTD Vs. STATE FISHERIES DEVELOPMENT CORPORATION LTD
February 3, 2021
GANESH DAS Vs. RABIUL SK
April 6, 2021
GANESH GRAINS LIMITED Vs. SHREE GANESH BESAN MILL
March 15, 2021
GANGES MANUFACTURING COMPANY LIMITED Vs. STATE OF WEST BENGAL
January 28, 2021
GANNON DUNKERLEY AND CO. LTD. Vs. SREI EQUIPMENT FINANCE LTD
March 23, 2021
GENEVIEVE REBEIRO Vs. CENTRAL PROVIDENT FUND COMMISSIONER
April 6, 2021
GOPAL SARKAR Vs. STATE OF WEST BENGAL
February 19, 2021
GOUR SARKAR Vs. STATE OF WEST BENGAL
February 10, 2021
GOURI PRASAD GOENKA Vs. STATE BANK OF INDIA
June 21, 2021
GREEN BAND APARTMENTS PRIVATE LIMITED Vs. MINT MATRIX
February 22, 2021
HARADHAN DUTTA Vs. STATE OF WEST BENGAL
April 30, 2021
HARIPADA MALIK Vs. BIRENDRA NATH MALIK
January 8, 2021
HEMANTA KUMAR BANKA Vs. UNION OF INDIA
February 23, 2021
HEMANTA KUMAR DAS Vs. ANJAN KUMAR KAR
March 9, 2021
HINDUSTAN STEELWORKS CONSTRUCTION LIMITED Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
February 4, 2021
HOSSAIN Vs. STATE OF WEST BENGAL
March 5, 2021
IL AND FS FINANCIAL SERVICES Vs. ADITYA KHAITAN
February 26, 2021
IL AND FS INFRASTRUCTURE DEBT FUND Vs. WILLIAMSON MAGOR AND COMPANY LTD.
February 23, 2021
IMPERIAL TUBES PRIVATE LIMITED Vs. RAMESH CO
February 11, 2021
IN RE Vs. ASIF HOSSAIN
April 28, 2021
IN RE Vs. OVERCROWDING IN PRISONS
January 8, 2021
IN RE : SRI KARTICK CHANDRA MULA Vs. STATE
June 9, 2021
IN THE GOODS OF: PARTHO DE Vs. IN THE GOODS OF: PARTHO DE
April 17, 2021
IN THE MATTER OF : RAJU JAISWAL Vs. STATE
April 22, 2021
IN THE MATTER OF : RASID LASKER @ RASID LASKAR @ BACHHU Vs. STATE
April 20, 2021
IN THE MATTER OF: ARIFUL HAQUE MONDAL Vs. IN THE MATTER OF: ARIFUL HAQUE MONDAL
July 6, 2021
IN THE MATTER OF: MONORUDDIN MALLICK @ MONIR SK. Vs. IN THE MATTER OF: MONORUDDIN MALLICK @ MONIR SK.
July 8, 2021
IN THE MATTER OF: SCOTT & SAXBY LTD Vs. IN THE MATTER OF: SCOTT & SAXBY LTD
April 16, 2021
INDIAN CITY PROPERTIES LIMITED Vs. RELIANCE COMMERCIAL FINANCE LTD
February 9, 2021
INDRAJIT SINGH Vs. EASTERN COAL FIELDS LIMITED
March 10, 2021
INDRANIL ROY Vs. STATE OF WEST BENGAL
May 12, 2021
INSTITUTE FOR INDIAN LABOUR Vs. TERAI TEA COMPANY LIMITED
February 15, 2021
ISHWARI PRASAD TANTIA Vs. IDBI BANK LTD
January 29, 2021
JAGADISH CHANDRA MONDAL Vs. STATE OF WEST BENGAL
June 10, 2021
JAGANNATH MAROTHIA Vs. NORMAN WILLIAM WILSON
May 4, 2021
JAGJEET SINGH KOHLI Vs. STATE OF WEST BENGAL
February 9, 2021
JAISHREE STELLS PRIVATE LIMITED AND ORS. Vs. SHIVAM DHATU UDYOG PRIVATE LIMITED
April 23, 2021
JINDAL ITF LIMITED Vs. MARINE INFRATECH (INDIA) PVT LTD
January 29, 2021
JYOTI SANKAR BERA Vs. STATE OF WEST BENGAL
March 2, 2021
K. BALASUBRAMANIAN @ BALASBRAMANIAN KESAVAN Vs. STATE OF WEST BENGAL
March 8, 2021
KABRA MARBLE CORPORATION Vs. SUDIPTO MUKERJEE
February 22, 2021
KAJAL SARKAR Vs. HALDIBARI TEA MANUFACTURERS LLP
March 23, 2021
KALPANA DUBEY, SINCE DECEASED, REPRESENTED BY SRI PRADIP DUBEY Vs. SRI RADHYASHYAM GUREY
March 8, 2021
KALYAN KUMAR DUTTA Vs. SANATAN SARKAR
April 20, 2021
KAMALA CHATTERJEE Vs. STATE OF WEST BENGAL
February 9, 2021
KAMALA MAJHI Vs. RABINDRA NATH CHAKRABORTY
February 8, 2021
KAMALA TEA COMPANY LIMITED Vs. STATE OF WEST BENGAL
March 26, 2021
KANCHAN OIL INDUSTRIES LIMITED Vs. RANGANATH SUKLA
July 6, 2021
KAUSIK GHOSH Vs. STATE OF WEST BENGAL
January 8, 2021
KHAITAN INDIA LIMITED Vs. KHAITAR INDUSTRIES PRIVATE LIMITED
March 5, 2021
KHUSBUR RAHAMAN Vs. STATE OF WEST BENGAL
February 22, 2021
KISHOR GHOSH Vs. CHANDERNAGORE MUNICIPAL CORPORATION
February 19, 2021
KOLKATA METRO RAIL CORPORATION LIMITED Vs. ITD-ITD CEM JOINT VENTURE
March 23, 2021
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. SOUTH CITY PROJECTS (KOLKATA) LTD
February 3, 2021
KOLKATA MUNICIPAL CORPORATION Vs. UNION OF INDIA
January 29, 2021
KOLKATA MUNICIPAL CORPORATION Vs. YUSUF KHAN
March 25, 2021
KOLKATA MUNICIPAL CORPORATION Vs. JAIN INFRAPROJECTS LIMITED
February 22, 2021
KRISHANU MONDAL Vs. STATE OF WEST BENGAL
January 29, 2021
KRISHNA VENI Vs. UNION OF INDIA
February 18, 2021
KRISHNENDU GHOSH Vs. STATE OF WEST BENGAL
February 9, 2021
KULESH CHANDRA MONDAL Vs. STATE OF WEST BENGAL
February 26, 2021
LALBABU BEGAM ALIAS LALBANU BEGAM Vs. PADMAMOYEE CHAI
April 8, 2021
LAXMI PAT SURANA Vs. FUTURE ENTERPRISES LIMITED
April 7, 2021
LAXMI POLYFAB PVT. LTD. Vs. EDEN REALTY VENTURES PVT. LTD.
April 7, 2021
LIFE INSURANCE CORPORATION OF INDIA Vs. SUSHILA LODHA
March 17, 2021
LINDSAY INTERNATIONAL PRIVATE LIMITED Vs. IFGL REFRACTORIES LIMITED
June 25, 2021
M. K K PROCESSING UDYOG PRIVATE LIMITED Vs. DYTRON MARKETING SERVICES PRIVATE LIMITED
February 4, 2021
M/S. AVION BUILDERS PVT. LTD Vs. STATE OF WEST BENGAL
March 25, 2021
M/S. KSE ELECTRICALS PRIVATE LIMITED Vs. PROJECT DIRECTOR, BANGLADESH RURAL ELECTRIFICATION BOARD
May 7, 2021
M/S. S. JAY KISHAN (I) LIMITED Vs. SRI SATYANARAYAN RAY
March 9, 2021
M/S.PRECIOUS CARRYING CORPORATION LTD. Vs. STATE OF WEST BENGAL
April 30, 2021
M/S.SONAI FOOD MARKETING PVT. LTD. Vs. STATE OF WEST BENGAL
April 30, 2021
MAA NANDI KESHRI RICE MILL Vs. UNION OF INDIA
May 6, 2021
MADAN KUMAR SAHA Vs. INDIAN OIL CORPORATION LIMITED
April 7, 2021
MADHUSRI KONAR Vs. >NEW CENTRAL BOOK AGENCY PVT. LTD
March 17, 2021
MAGEBA BRIDGE PRODUCTS LTD. Vs. WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORTATION LTD.
April 8, 2021
MAHABALI TECHNO ENGINEERS Vs. EASTERN COALFIELDS LIMITED
January 12, 2021
MAHESH PROPERTIES PVT LTD Vs. PARTHA PRATIM MAJRA
January 27, 2021
MALAY BANERJEE Vs. ANTARA BANERJEE
March 24, 2021
MALAY KUMAR JANA Vs. STATE OF WEST BENGAL
February 10, 2021
MAMATA BANERJEE Vs. SUVENDU ADHIKARI
July 7, 2021
MANASH KUMAR CHOUDHURY Vs. UNIVERSITY OF BURDWAN
May 19, 2021
MANICKAM Vs. RAGINI GANESH
February 25, 2021
MANIK LAL JAISWARA Vs. MONJU DEVI @ MANJU DEVI
April 8, 2021
MANNAN SARDAR Vs. STATE OF WEST BENGAL
February 2, 2021
MANTU LAL SASMAL Vs. STATE OF WEST BENGAL
April 13, 2021
MARMAGOA STEELS LTD Vs. MSTC LTD
March 19, 2021
MBL INFRASTRUCTURES LIMITED Vs. WEST BENGAL HIGHWAY DEVELOPMENT CORPORATION LIMITED
June 28, 2021
MD ADEEL UZ ZAMAN Vs. STATE OF WEST BENGAL
February 11, 2021
MD JAMAL Vs. STATE OF WEST BENGAL
January 25, 2021
MD MOFAZZULAR RAHMAN Vs. MD SARFARAZ ALAM
April 7, 2021
MD SABBU ALIAS MD. SHABBU Vs. STATE OF WEST BENGAL
January 25, 2021
MD. GULAM MOHIUDDIN Vs. STATE OF WEST BENGAL
April 16, 2021
MD. KALIM Vs. STATE OF WEST BENGAL
March 12, 2021
MD. SAMIUL ISLAM SAON Vs. STATE OF WEST BENGAL
February 9, 2021
MEHANNARA BEWA @ MEHENNAGAR BIBI Vs. STATE OF WEST BENGAL
March 10, 2021
MEHUL KOTECHA & ANR. Vs. STATE OF WEST BENGAL
February 15, 2021
MILON MONDAL Vs. STATE OF WEST BENGAL
February 2, 2021
MINA BEGUM Vs. KOLKATA PORT TRUST
January 7, 2021
MITESH MEHTA Vs. SAREGAMA INDIA LIMITED
March 2, 2021
MITTAL PORTFOLIOS PVT LTD Vs. SUBIR KUMAR DAS
January 18, 2021
MOHAN MOTOR BUSINESS PRIVATE LIMITED Vs. ICICI BANK LIMITED
April 27, 2021
MOHUA BHATACHARJEE Vs. GOUTAM BHOWMIK
January 6, 2021
MONIKA GHOSH Vs. STATE OF WEST BENGAL
January 15, 2021
MOSTAFA AHAMED Vs. STATE OF WEST BENGAL
June 9, 2021
MOUMITA CHAKRABORTY Vs. STATE OF WEST BENGAL
February 18, 2021
MOUSAMI SARKAR Vs. SUBHENDU SARKAR
March 19, 2021
MOUSUMI BISWAS Vs. STATE OF WEST BENGAL
March 16, 2021
MRINAL KANTI BISWAS Vs. STATE OF WEST BENGAL
June 25, 2021
MRITUNJAY SINGH Vs. UNION OF INDIA
April 20, 2021
MUKUL RAY Vs. SAMAR BIJOY ROY
February 18, 2021
MUNNI DEVI Vs. STATE OF WEST BENGAL
January 27, 2021
MURARI SARKAR Vs. UNION OF INDIA
April 16, 2021
NAND LAL SHAW Vs. UNION OF INDIA
March 9, 2021
NARAYAN CHANDRA SAHA Vs. STATE OF WEST BENGAL
June 4, 2021
NARESH KUMAR PODDAR Vs. UNION OF INDIA
January 5, 2021
NEHA SONTHALIA Vs. STATE OF WEST BENGAL
April 8, 2021
NEMAI CHANDRA KUNDU Vs. STATE OF WEST BENGAL
February 24, 2021
NETAI GHOSH Vs. STATE OF WEST BENGAL
June 21, 2021
NEWAZ SHARIF Vs. STATE OF WEST BENGAL
February 19, 2021
NIHAR BISWAS Vs. STATE OF WEST BENGAL
January 8, 2021
NILLESH PARREKH Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE, KOLKATA
June 10, 2021
NIMAI CHAND PARIHARI Vs. STATE OF WEST BENGAL
January 4, 2021
NIRAD CHAKRABORTY Vs. MANABENDRA MUKHERJEE
February 2, 2021
NITAI CHARAN RANA Vs. SMT. SANTABALA RANA
July 7, 2021
NITYANANDA BERA Vs. STATE OF WEST BENGAL
April 9, 2021
NORTH WESTERN CACHAR TEA COMPANY LIMITED Vs. RESERVE BANK OF INDIA
January 28, 2021
OCTAVIUS TEA AND INDUSTRIES LIMITED Vs. KANOI TEA PRIVATE LIMITED
June 14, 2021
PABITRA KUMAR MAITY Vs. SHYAMALI MANNA
April 8, 2021
PAHARPUR COOLING TOWERS LTD Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE CALCUTTA
February 8, 2021
PAM DEVELOPMENTS PVT LTD Vs. STATE OF WEST BENGAL
June 3, 2021
PANCHAYAT PRADHAN Vs. MOHIT LAL GHOSH
March 3, 2021
PAPIYA DAS Vs. THE HIGH COURT AT CALCUTTA AND ORS.
June 21, 2021
PARTHA SAKHA MAITY Vs. BIJALI MAITY
March 26, 2021
PEARSON DRUMS & BARRELS PVT. LTD. Vs. GENERAL MANAGER, CONSUMER EDUCATION & PROTECTION CELL OF RESERVE BANK OF INDIA
March 10, 2021
PRABHA SURANA Vs. JAIDEEP HALWASIYA
June 22, 2021
PRABIR KUMAR DHALI Vs. KOLKATA PORT TRUST
April 7, 2021
PRADIP BAGLA Vs. DUAKEM PHARMA PRIVATE LIMITED
February 4, 2021
PRADIP KUMAR DUTTA Vs. DURGAPUR PROJECTS LIMITED
April 16, 2021
PRADIP SARKAR Vs. NEW INDIA INSURANCE CO. LTD.
June 28, 2021
PRAFULLA KANJILAL Vs. STATE OF WEST BENGAL
March 16, 2021
PRAFULLYA MONDAL Vs. KOLA BALA MONDAL
March 24, 2021
PRAJJAL KUMAR BHATTACHARYA Vs. STATE OF WEST BENGAL
January 5, 2021
PRANAB KUMAR ADHIKARY Vs. STATE OF WEST BENGAL
June 17, 2021
PRANAB KUMAR LAYEK Vs. EASTERN COALFIELDS LIMITED
February 12, 2021
PRASENJIT GHOSH Vs. STATE OF WEST BENGAL
January 20, 2021
PREMIER DIGITAL SOLUTIONS PVT. LTD. Vs. UNION OF INDIA
March 17, 2021
PREMLATA CHORORIA Vs. UMA SHANKAR LADIA
March 10, 2021
PUNJAB NATIONAL BANK Vs. APEEJAY HOUSE PRIVATE LIMITED
April 6, 2021
QUIPPO INFRASTRUCTURE LTD Vs. AZZ INFRASERVICES LTD
January 21, 2021
QUIPPO INFRASTRUCTURE LTD Vs. A2Z INFRASERVICES LTD
June 3, 2021
RABINDRA KUMAR BHARTI Vs. EASTERN COALFIELDS LIMITED
March 4, 2021
RADHA MAJUMDER Vs. ARUN KUMAR MAJUMDER
March 23, 2021
RADHESHYAM BHARTIA Vs. MANJU BHARTIA
February 22, 2021
RAGAIBUL HAQUE Vs. STATE OF WEST BENGAL
June 29, 2021
RAGHAVACHARI SRINIVISAN Vs. STATE OF WEST BENGAL
January 28, 2021
RAHAT ALI KHAN Vs. STATE OF WEST BENGAL
February 26, 2021
RAHUL SIL Vs. STATE OF WEST BENGAL
February 2, 2021
RAJAT GHOSH Vs. RATNA GHOSH
March 10, 2021
RAJKUMAR MONDAL @ RAJA Vs. STATE OF WEST BENGAL
July 14, 2021
RAJPATH CONTRACTORS & ENGINEERS LTD Vs. STATE OF WEST BENGAL
January 28, 2021
RAKESH KUMAR JINDAL Vs. ASHOK KUMAR JINDAL
March 5, 2021
RAKESH S. KATHOTIA Vs. STATE OF WEST BENGAL
January 5, 2021
RAMESH CHANDRA AGARWAL Vs. STATE OF WEST BENGAL
April 9, 2021
RANGALAL MAVAI Vs. STATE OF WEST BENGAL
April 8, 2021
RATNA SAHA Vs. STATE OF WEST BENGAL
January 14, 2021
RAYEES ALAM Vs. GANGES GARDEN REALTORS PVT. LTD
March 9, 2021
RDS PROJECT LIMITED Vs. UNION OF INDIA
February 8, 2021
REGENT HIRISE PRIVATE LIMITED Vs. SANCHITA CHATTERJEE
April 8, 2021
REKHA BHAKAT Vs. STATE OF WEST BENGAL
June 16, 2021
RELIANCE COMMERCIAL FINANCE LIMITED Vs. AXIS BANK LIMITED
March 18, 2021
RIMA ROY KARMAKAR Vs. STATE OF WEST BENGAL
March 17, 2021
S. ARUN RAJ Vs. ANDAMAN AND NICOBAR ADMINISTRATION
February 24, 2021
SABANA BIBI Vs. STATE OF WEST BENGAL
July 23, 2021
SAHAKAR GLOBAL LIMITED Vs. STATE OF WEST BENGAL
June 11, 2021
SAJAL BISWAS Vs. STATE OF WEST BENGAL
March 4, 2021
SAMIM RAHAMAN Vs. NASIMA KHATUN
March 26, 2021
SAMIR KUMAR ADHIKARI Vs. SUBHOJIT GHOSH
January 5, 2021
SAMIT KUMAR RAY Vs. FILTER & PROTECT
January 29, 2021
SAMJAD SEKH Vs. STATE OF WEST BENGAL
July 1, 2021
SAMSUDDIN LASKAR Vs. JAHANGIR LASKAR
March 22, 2021
SANJAY BISWAS Vs. COMMISSIONER OF EXCISE
June 30, 2021
SANJIDA YASMIN Vs. NORTH BENGAL MEDICAL COLLEGE AND HOSPITAL
February 9, 2021
SANJOY SINGH TAMTA Vs. STATE OF WEST BENGAL
June 3, 2021
SANTI BYPARI Vs. STATE OF WEST BENGAL
April 8, 2021
SANTILA @ SANTHILA ORAON Vs. STATE OF WEST BENGAL
February 10, 2021
SANTOSH KAR Vs. MAHIMA RANJAN KAR
February 4, 2021
SANTOSH KUMAR SINGH Vs. UNION OF INDIA
March 9, 2021
SANTOSH ROY Vs. ADMINISTRATOR GENERAL OF WEST BENGAL
January 14, 2021
SARASWATI OJHA Vs. SRI BIRENDRA PRASAD SINGH
February 25, 2021
SATISH CHANDRA PANDIT @ SISIR PANDIT Vs. STATE OF WEST BENGAL
June 14, 2021
SATYA PRAKASH Vs. HINDUSTAN PETROLEUM CORP LTD
April 6, 2021
SATYABRATA PRADHAN Vs. STATE OF WEST BENGAL
January 19, 2021
SATYENDRA NATH RAY Vs. VCK SHARE & STOCK BROKING SERVICES LIMITED
July 19, 2021
SATYENDRA SINGH Vs. STATE OF WEST BENGAL
January 28, 2021
SAYAN SARKER Vs. AUSTIN DISTRIBUTION PRIVATE LIMITED
January 21, 2021
SECRETARY, CONSUMER COOPERATIVE STORES LIMITED Vs. PREM SINGH & ORS
January 19, 2021
SERAJUL SK. Vs. STATE OF WEST BENGAL
April 22, 2021
SHAILENDRA KUMAR Vs. UNION OF INDIA
January 29, 2021
SHAMBHU NATH & BROTHERS Vs. PARAS NATH SHARRAF
March 15, 2021
SHANTA PRAMANIK Vs. BANGIYA GRAMIN VIKASH BANK
April 16, 2021
SHEETAL AMIT PATIL Vs. STATE OF WEST BENGAL
June 11, 2021
SHELTER PROJECTS LTD Vs. KOLKATA MUNICIPAL CORPORATION
March 25, 2021
SHEORAPHULI KANCHA SABZEE BABSAYEE SAMITY Vs. STATE OF WEST BENGAL
February 19, 2021
SHIBA PRASAD BANERJEE Vs. STATE OF WEST BENGAL
April 7, 2021
SHIBA PROSAD BANERJEE Vs. STATE OF WEST BENGAL
January 22, 2021
SHIKHA BINANI Vs. STATE OF WEST BENGAL
January 7, 2021
SHREYA BERIA Vs. VEDANT BHAGAT
January 20, 2021
SHRISTI-SPML JV Vs. KOLKATA MUNICIPAL CORPORATION
January 12, 2021
SHYAMAL KUMAR DATTA Vs. BIPIN CHANDRA DAS
February 25, 2021
SHYAMAL SUNDAR KUNDU @ SHYAMAL KUNDU Vs. STATE OF WEST BENGAL
June 17, 2021
SIRAJ HAQUE Vs. STATE OF WEST BENGAL
March 1, 2021
SIRPUR PAPER MILLS LIMITED Vs. I.K. MERCHANTS PVT. LTD. (FORMERLY KNOWN AS I.K. MERCHANTS)
May 7, 2021
SISIR KUMAR BISWAS Vs. STATE OF WEST BENGAL
April 27, 2021
SK. ABDUL ODUD ALI Vs. EMANULLA KHAN
July 16, 2021
SKG PULP & PAPER MILLS PVT. LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER (COMPLIANCE)
February 23, 2021
SOHAN MINERALS AND MINING COMPANY PRIVATE LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
March 25, 2021
SOHINI DAS BANERJEE Vs. AKASH DAS
January 20, 2021
SOLVEX PROPERTIES & SERVICES PVT LTD Vs. MARCO POLO RESTAURANTS PVT LTD
January 8, 2021
SOMA GHOSH Vs. JAGANNATH DEY
June 4, 2021
SOMNATH DUTTA Vs. HOWRAH MUNICIPAL CORPORATION
March 19, 2021
SONAI FOOD MARKETING PVT. LTD. Vs. STATE OF WEST BENGAL
March 17, 2021
SONALI HATUA GIRI Vs. UNION OF INDIA
April 7, 2021
SOUMEN Vs. STATE OF WEST BENGAL
March 5, 2021
SOUMENDRA KRISTO DUTT Vs. KOLKATA MUNICIPAL CORPORATION
February 24, 2021
SOUMIK ROY Vs. STATE OF WEST BENGAL
March 5, 2021
SOUMITA CONSTRUCTION PRIVATE LIMITED Vs. FAIRLAND DEVELOPMENT INDIA LIMITED
June 23, 2021
SOUTH CITY PROJECTS (KOLKATA) LTD. Vs. IDEAL REAL ESTATES PVT. LTD.
April 7, 2021
SOVA SOLAR LIMITED Vs. STATE OF WEST BENGAL
February 23, 2021
SREJANY SAMADDAR Vs. KUNTAL SAMADDAR
February 4, 2021
SRI BAPPA CHAKRABORTY Vs. REGISTRAR GENERAL
March 8, 2021
SRI NIRANJAN GHOSH, SINCE DECEASED REPRESENTED BY ILA GHOSH Vs. SRI N. P. K. BOSE
March 15, 2021
SRI PIJUSH KANTI ROY CHOWDHURY Vs. STATE OF WEST BENGAL
April 20, 2021
SRI PRABIR PROSAD ROY Vs. STATE OF WEST BENGAL
February 3, 2021
SRI RAGHUNATH SIKDER Vs. SRI TAPAS SAHA
February 2, 2021
SRI SWARAJ KUMAR DUTTA Vs. STATE OF WEST BENGAL
January 22, 2021
SRIKUMAR CHATTOPADHYAY Vs. STATE OF WEST BENGAL
March 12, 2021
SRILA DUTTA Vs. KANTA DEVI BHUTORIA
March 16, 2021
SRISHAILA CONSTRUCTIONS PVT LTD Vs. UNION OF INDIA
February 2, 2021
STATE OF RAJASTHAN Vs. I. K. MERCHANTS LIMITED
April 28, 2021
STATE OF WEST BENGAL Vs. SUJIT PAL
June 3, 2021
SUBHADIP PAL Vs. STATE OF W.B
February 3, 2021
SUBHAJIT SOM Vs. STATE OF WEST BENGAL
March 2, 2021
SUBHAM MAHANTA Vs. STATE OF WEST BENGAL
March 11, 2021
SUBHAS SAHA Vs. UNION OF INDIA
March 12, 2021
SUBHASH DEB BARMAN Vs. SIKHA GHOSH
February 10, 2021
SUBHASIS BANDYOPADHYAY Vs. CENTRAL BANK OF INDIA
April 27, 2021
SUBHASIS NEGEL Vs. STATE OF WEST BENGAL
January 19, 2021
SUBHRAJIT GUHA Vs. STATE OF WEST BENGAL
February 3, 2021
SUBIMAL CHAKRAVARTI Vs. STATE OF WEST BENGAL
January 12, 2021
SUDARSHAN KOLYA Vs. STATE OF WEST BENGAL
March 11, 2021
SUDHANSHU SAHA Vs. RAMKRISHNA PODDAR
February 25, 2021
SUDIP MITRA Vs. GAYESHPUR MUNICIPALITY
March 19, 2021
SUDIP SHARMA Vs. GORKHALAND TERRITORIAL ADMINISTRATION
February 9, 2021
SUDIPTA SARKAR Vs. STATE OF WEST BENGAL
February 5, 2021
SUJIT MOULIK Vs. STATE OF WEST BENGAL
February 8, 2021
SUJOY KUMAR PAL Vs. STATE OF WEST BENGAL
February 3, 2021
SUJYOTI KUMAR CHATTOPADHYAY Vs. STATE OF WEST BENGAL
March 4, 2021
SUKDEV SAHA Vs. TUSHER KANTI SENGUPTA
June 3, 2021
SUMAN MONDAL Vs. PRIYANKA MONDAL
January 20, 2021
SUMANTA SUSANTA OVERSEAS PVT. LTD Vs. KOLKATA MUNICIPAL CORPORATION
March 18, 2021
SUMITRA DEVI SHAH Vs. TATA STEEL BSL LTD
January 22, 2021
SUMITRA SARKAR Vs. STATE OF WEST BENGAL
February 25, 2021
SUNDARANANDA BARMAN Vs. STATE OF WEST BENGAL
April 22, 2021
SUNIL BISWAS Vs. STATE OF WEST BENGAL
January 27, 2021
SUNRIT DEB Vs. SUDIP DEB
February 11, 2021
SUPER SMELTERS LIMITED Vs. VISA RESOURCES PTE LIMITED
January 5, 2021
SUPRIYA KUMAR GOOPTU Vs. ALOKA GOOPTU
March 4, 2021
SUSMITA GAYEN Vs. STATE OF WEST BENGAL
February 11, 2021
SUSMITA SAHA DUTTA Vs. UNION OF INDIA
June 18, 2021
SUVENDU ADHIKARI Vs. STATE OF WEST BENGAL
July 2, 2021
SWADHA BUILDERS PVT LTD Vs. NABARUN BHATTACHARJEE
January 13, 2021
SWAPAN KUMAR SAHA Vs. BANGIYA GRAMIN VIKASH BANK
March 25, 2021
SWAPAN ROYCHOWDHURY Vs. STATE OF WEST BENGAL
April 20, 2021
SWARUP GUHU ROY Vs. STATE OF WEST BENGAL
March 11, 2021
SWASTIK PROJECT PVT. LTD. Vs. CITY ENCLAVE PVT. LTD.
March 1, 2021
SYED SAMSAD AHMED ALIAS S. SHAMSAAD AHMED Vs. IISCO STEEL PLANT (SAIL)
March 10, 2021
TANIA HALDER Vs. STATE OF WEST BENGAL
February 23, 2021
TANTIA CONSTRUCTIONS LIMITED Vs. UNION OF INDIA
January 11, 2021
TANUSHRI MITRA Vs. STATE OF WEST BENGAL
April 7, 2021
TANUSREE MONDAL Vs. INDIAN OIL CORPORATION LIMITED
April 21, 2021
TAPAN KUMAR DAS Vs. STATE OF WEST BENGAL
March 11, 2021
TAPAN KUMAR MUKHERJEE Vs. KOLKATA MUNICIPAL CORPORATION
March 19, 2021
TAPAN ROY Vs. STATE OF WEST BENGAL
January 20, 2021
TARAK SAHA Vs. HARIPADA SAHA
March 22, 2021
TARAKESWAR PRASAD Vs. UNION OF INDIA
January 14, 2021
TARUNJYOTI TEWARI Vs. UNION OF INDIA
July 9, 2021
TATA CAPITAL FINANCIAL SERVICES LIMITED Vs. ROKIBUL SHAKE
February 19, 2021
THE KOLKATA MUNICIPAL CORPORATION Vs. JAIN INFRAPROJECTS LIMITED
February 22, 2021
THE ZONAL MANAGER, WBSEDCL Vs. SRI SUBODH KUMAR SAMANTA
May 19, 2021
TILAK RATAN REALTORS PVT. LTD. Vs. KOLKATA MUNICIPAL CORPORATION
April 21, 2021
TRIMULA SPONGE IRON PRIVATE LIMITED Vs. UNION OF INDIA
April 6, 2021
TRIRANI INDUSTRIES PRIVATE LIMITED Vs. WEST BENGAL FINANCIAL CORPORATION
January 28, 2021
UDAY NARAYAN GHOSH Vs. STATE BANK OF INDIA
February 19, 2021
UDDIPTO ROY Vs. STATE OF WEST BENGAL
January 7, 2021
UJJAL KUMAR SHIL Vs. STATE OF WEST BENGAL
January 22, 2021
UNION OF INDIA Vs. APURBA LAL BISWAS
March 5, 2021
UNION OF INDIA Vs. UCO BANK
January 5, 2021
UNION OF INDIA Vs. MD GARIB NAWAZ & ORS
March 22, 2021
UNION OF INDIA Vs. RAJABALI PRASAD
March 26, 2021
UNION OF INDIA Vs. UMESH PRASAD SINGH
April 13, 2021
UNITED ORDER AND SUPPLY CO-OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL
January 5, 2021
UNIVERSAL CONSORTIUM OF ENGINEERS PVT. LTD. Vs. KANAK MITRA
April 7, 2021
USHA MARTIN TELEMATICS LTD Vs. REGISTRAR OF COMPANIES, WEST BENGAL
January 27, 2021
VIJAY SPORTS CLUB Vs. VIJAY SPORTS CLUB
February 12, 2021
VISHAL METAL AND MINING LTD Vs. RAKESH PIROGIWAL
July 1, 2021
WEBFIL LTD Vs. DIPESH KUMAR BAGCHI
June 30, 2021
YASMIN KHALIQUE Vs. MUKHTAR ALAM
March 25, 2021