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Case Index
Title
Date
ABDUL BAREK Vs. DEPUTY CHIEF ENGINEER (CONS.)
March 23, 2021
ABDUL KADER Vs. STATE OF TRIPURA
August 11, 2021
ABDUL KHALIL Vs. NARAYAN DEBNATH
February 12, 2021
ABDUL MANNAN Vs. STATE OF TRIPURA
March 17, 2021
ABDUL RAHAMAN Vs. GENERAL MANAGER
February 19, 2021
ABHIJIT DEBBARMA Vs. STATE OF TRIPURA
January 29, 2021
ABHIJIT PAUL Vs. FOOD CORPORATION OF INDIA
January 4, 2021
ABHISHEK DAHIYA Vs. STATE OF TRIPURA
August 10, 2021
ABINASH NANDA Vs. UNION OF INDIA
April 26, 2021
ACHABUN NESSA Vs. ELAICH MIAH
February 5, 2021
AGARTALA MUNICIPAL CORPORATION Vs. SEBAK SHARMA
February 18, 2021
AGARTALA MUNICIPAL CORPORATION Vs. NIRANJAN GHOSH
March 23, 2021
AGARTALA MUNICIPAL CORPORATION Vs. BIVA RANI GHOSH
March 25, 2021
AGARTALA MUNICIPAL CORPORATION Vs. NIRANJAN GHOSH
November 18, 2021
AGARTALA PLASTIC PVT LTD. Vs. STATE OF TRIPURA
September 20, 2021
AGARTALA PLASTICS PRIVATE LIMITED Vs. STATE OF TRIPURA
January 12, 2021
AIBUNNESSA Vs. HASHINA BEGAM
January 28, 2021
AJIT DEBBARMA Vs. STATE OF TRIPURA
April 19, 2021
AJIT MOHAN JAMATIA Vs. STATE OF TRIPURA
February 12, 2021
AJIT RANJAN BISWAS Vs. UNION OF INDIA
July 19, 2021
AMAL DEBNATH Vs. KHAGORIJAN TEA COMPANY LTD.
February 23, 2021
AMARESH DEBNATH Vs. STATE OF TRIPURA
January 25, 2021
AMIT DEBBARMA Vs. STATE OF TRIPURA
February 11, 2021
AMIT KUMAR PAUL Vs. MANAGING DIRECTOR, KOLKATA STATE TRANSPORT CORPORATION
January 29, 2021
AMITAVA CHOWDHURY Vs. TRIPURA UNIVERSITY
September 7, 2021
ANIL KUMAR SINHA Vs. SECRETARY CUM COMMISSIONER, DEPARTMENT OF HIGHER EDUCATION
February 5, 2021
ANIMESH BAIDYA Vs. STATE OF TRIPURA
February 8, 2021
ANITA DAS Vs. AMAR DAS
November 12, 2021
ANJALI CHAKRABORTY Vs. STATE OF TRIPURA
April 8, 2021
ANJALI CHAKRABORTY Vs. STATE OF TRIPURA
September 30, 2021
ANJU SHIL (DEBBARMA) Vs. STATE OF TRIPURA
February 8, 2021
APARNA CHOWDHURY REANG Vs. STATE OF TRIPURA
March 18, 2021
APARNA SARKAR (DAS) (UPA-PRADHAN) Vs. STATE OF TRIPURA
February 1, 2021
APU BAIDYA Vs. STATE OF TRIPURA
July 30, 2021
ARATI DEB Vs. SWAPAN KUMAR GOPE
February 19, 2021
ARCHANA DAS Vs. STATE OF TRIPURA
August 6, 2021
ARINDAM DATTA Vs. MILAN DEB
February 12, 2021
ARUN DAS Vs. APARNA DAS
March 2, 2021
ARUP CHAKRABORTY Vs. TAPAS CHAKRABORTY
January 22, 2021
ASHES DEB Vs. STATE OF TRIPURA
August 27, 2021
ASHIMA TALUKDAR Vs. GANESH SAHA
February 25, 2021
ASHU MALAKAR Vs. SOMNATH BHATTACHARJEE
April 23, 2021
ASIM DAS Vs. STATE OF TRIPURA
March 5, 2021
ATIN SAHA Vs. STATE OF TRIPURA
November 10, 2021
BABITA BHATTACHARJEE Vs. TRIPURA KHADI & VILLAGE INDUSTRIES BOARD
January 5, 2021
BABUL DAS Vs. STATE OF TRIPURA
February 8, 2021
BABUL KUMAR BANIK Vs. STATE OF TRIPURA
February 2, 2021
BABUL MIAH Vs. RAJA RAW GHOSH
January 13, 2021
BADAL CHANDRA SHIL Vs. STATE OF TRIPURA
January 11, 2021
BADAL SABAR Vs. UJJALA DEBNATH
June 28, 2021
BAKUL RANJAN DHAR Vs. STATE OF TRIPURA
September 29, 2021
BALAI SAHA Vs. STATE OF TRIPURA
March 9, 2021
BALARAM CHOWDHURY Vs. STATE OF TRIPURA
April 28, 2021
BANTI DEY Vs. STATE OF TRIPURA
March 31, 2021
BANTI JAMATIA Vs. STATE OF TRIPURA
June 25, 2021
BASUDEB DEBNATH Vs. UNION OF INDIA
March 9, 2021
BHANU DEB (SARKAR) Vs. SUJIT SAHA ALIAS RAJU
February 25, 2021
BHANULAL SAHA Vs. STATE OF TRIPURA
June 25, 2021
BHASKAR DEB Vs. STATE OF TRIPURA
March 1, 2021
BHASKAR SARKAR Vs. STATE OF TRIPURA
July 19, 2021
BIBISAN DEBNATH Vs. STATE OF TRIPURA
February 1, 2021
BIDHU BHUSAN DAS Vs. NARENDRA DAS
April 20, 2021
BIDHU DEBBARMA Vs. STATE OF TRIPURA
February 19, 2021
BIDYUT KUMAR DEB Vs. STATE OF TRIPURA
July 22, 2021
BIJAY KUMAR CHAKRABORTY Vs. STATE OF TRIPURA
February 15, 2021
BIJIT KUMAR BANIK Vs. KALYANI DEB
March 1, 2021
BIJIT KUMAR BANIK Vs. KABERI BANIK (DEBBARMA)
April 1, 2021
BIJOY KRISHNA SAHA Vs. STATE OF TRIPURA
August 12, 2021
BIJOY SANKAR PAUL Vs. SUVADIP BHATTACHARJEE
February 12, 2021
BIKASH BHOWMIK Vs. STATE OF TRIPURA
February 18, 2021
BIKASH CH. DATTA Vs. STATE OF TRIPURA
July 14, 2021
BIKASH RANJAN DEB Vs. BIBHUTI BHUSAN DEB
March 15, 2021
BIKASH RANJAN DUTTA Vs. RENUBALA NATH
April 26, 2021
BIKASH RAY Vs. STATE OF TRIPURA
November 10, 2021
BIMAL ACHARJEE Vs. STATE OF TRIPURA
March 8, 2021
BIMAL DAS Vs. STATE OF TRIPURA
April 23, 2021
BIMAL DEY Vs. STATE OF TRIPURA
January 8, 2021
BIMAL NATH Vs. SATE OF TRIPURA
March 18, 2021
BINA PANI CHOUDHURY Vs. GOPAL CHANDRA CHAKRABORTY
November 15, 2021
BIPLAB CHANDRA GHOSH Vs. STATE OF TRIPURA
January 11, 2021
BIPLAB MAJUMDER Vs. STATE OF TRIPURA
May 12, 2021
BISWAJIT DAS Vs. MD. JAMIR AHMED
March 12, 2021
BISWAJIT DEBNATH Vs. STATE OF TRIPURA
April 7, 2021
BISWAJIT GHOSH Vs. STATE OF TRIPURA
April 7, 2021
BISWAJIT SARKAR Vs. STATE OF TRIPURA
September 30, 2021
BORGANG TEA COMPANY PRIVATE LIMITED Vs. STATE OF TRIPURA
February 9, 2021
BRANCH MANAGER, THE UNITED INDIA INSURANCE CO. LTD. Vs. GURIKKA CHAKMA
June 30, 2021
BUDDHAPATI CHAKMA Vs. STATE OF TRIPURA
October 11, 2021
BULTAN DAS Vs. STATE OF TRIPURA
March 1, 2021
CHAIRMAN CUM MANAGING DIRECTOR Vs. MD. KUTUB UDDIN
February 22, 2021
CHAIRMAN, HOLY CROSS SCHOOL Vs. DIGBIJOY DEBNATH
February 26, 2021
CHANDAN SHIL SHARMA Vs. STATE OF TRIPURA
August 23, 2021
CHAYARANI BHOWMIK Vs. STATE OF TRIPURA
April 6, 2021
CHHANA RANI DAS (KAR) Vs. DEBASISH NATH
March 8, 2021
CHIRANJIT DAS Vs. STATE OF TRIPURA
July 2, 2021
COMMUNIST PARTY OF INDIA (MARXIST) Vs. STATE OF TRIPURA
July 8, 2021
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
June 4, 2021
DARCHARAM REANG AND ORS. Vs. STATE OF TRIPURA
February 10, 2021
DARSHAN CHAKMA Vs. STATE OF TRIPURA
July 2, 2021
DARSHAN CHAKMA Vs. STATE OF TRIPURA
July 14, 2021
DEBABRATA PAL Vs. DULAN BHATTACHARYA
April 8, 2021
DEBAPRIYA CHAKMA Vs. LAND ACQUISITION COLLECTOR
January 25, 2021
DEBASHISH DAS Vs. STATE OF TRIPURA
September 17, 2021
DEBASIS BISWAS Vs. STATE OF TRIPURA
February 9, 2021
DEBASISH MAZUMDER Vs. STATE OF TRIPURA
March 22, 2021
DEBJANI BHOWMIK Vs. SAIKAT DASGUPTA
February 8, 2021
DEBJANI DEB SARKAR Vs. STATE OF TRIPURA
November 17, 2021
DEED WRITERS ASSOCIATION, AGARTALA Vs. STATE OF TRIPURA
February 1, 2021
DEPUTY CHIEF ENGINEER (CONSTRUCTION) Vs. RAJU LASKAR
March 1, 2021
DEPUTY CHIEF ENGINEER (CONSTRUCTION) Vs. SHYAM KRISHNA DAS
March 1, 2021
DEPUTY CHIEF ENGINEER (CONSTRUCTION) Vs. MONORANJAN SUTRADHAR
January 8, 2021
DEPUTY CHIEF ENGINEER , N.F. RAILWAY Vs. MD. ECHHAK MIAH
January 21, 2021
DEPUTY COMMANDANT Vs. SUJAY DHAR
April 1, 2021
DHARAMPAL SATYAPAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
May 17, 2021
DHIMAN DAS Vs. STATE OF TRIPURA
February 24, 2021
DHYAN FOUNDATION DEVIPUR BSF (RESCUED) CATTLE FARM Vs. STATE OF TRIPURA
April 9, 2021
DIBAKAR DAS Vs. STATE OF TRIPURA
January 21, 2021
DILIP ACHARJEE Vs. STATE OF TRIPURA
April 28, 2021
DILIP SARKAR Vs. STATE OF TRIPURA
May 25, 2021
DIPAK BHOWMIK Vs. STATE OF TRIPURA
June 30, 2021
DIPAK BISWAS Vs. ADITI KAR (BISWAS)
April 23, 2021
DIPAK DEBNATH Vs. STATE OF TRIPURA
April 8, 2021
DIPANKAR MAJUMDER Vs. STATE OF TRIPURA
April 1, 2021
DIPANKAR MAJUMDER Vs. STATE OF TRIPURA
January 11, 2021
DRONARAM REANG Vs. STATE OF TRIPURA
August 20, 2021
DULAL CHANDRA DEB Vs. GITA DAS
December 3, 2021
DULAL DATTA Vs. STATE OF TRIPURA
February 18, 2021
DULAL DEBNATH Vs. STATE OF TRIPURA
September 30, 2021
DULAL GHOSH Vs. STATE OF TRIPURA
February 26, 2021
DULAL GOSWAMI Vs. STATE OF TRIPURA
April 26, 2021
DULAL NATH BHOWMIK Vs. STATE OF TRIPURA
August 16, 2021
DULAL SARKAR Vs. STATE OF TRIPURA
April 28, 2021
DURGA SANKAR MAJUMDER Vs. NANI GOPAL MALLIK
April 16, 2021
DY. CHIEF ENGINEER Vs. RATNESWAR DAS
January 18, 2021
DY. CHIEF ENGINEER , N.F. RAILWAY Vs. SWAPAN CHANDRA BAISHNAB
March 22, 2021
DY. CHIEF ENGINEER , N.F. RAILWAY Vs. BISWAJIT DEBNATH
March 22, 2021
DY. CHIEF ENGINEER. N.F. RAILWAY Vs. HARADHAN CHANDRA DEY
March 22, 2021
FOOD CORPORATION OF INDIA Vs. NAMITA PAUL
May 24, 2021
FORTUNA AGRO PLANTATION LIMITED Vs. STATE OF TRIPURA
September 13, 2021
FORTUNA AGRO PLANTATIONS LIMITED Vs. UNION OF INDIA, NEW DELHI
January 5, 2021
FULKUMAR SARKAR Vs. STATE OF TRIPURA
March 31, 2021
GAGAN DEBBARMA Vs. STATE OF TRIPURA
October 8, 2021
GANGA DEBNATH Vs. STATE OF TRIPURA
January 21, 2021
GATHAN DATTA Vs. STATE OF TRIPURA
January 7, 2021
GAUTAM ROY Vs. STATE OF TRIPURA
February 4, 2021
GENERAL MANAGER Vs. GOURI DEY (NAG)
January 8, 2021
GENERAL MANAGER Vs. INDRA RANI DEBBARMA
July 23, 2021
GENERAL MANAGER, SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. MANA BIBI
February 19, 2021
GITA SEN CHAUDHURY Vs. L.A. COLLECTOR, OFFICE OF THE DISTRICT MAGISTRATE & COLLECTOR
January 11, 2021
GLENMARK PHARMACEUTICALS LIMITED Vs. STATE OF TRIPURA
September 10, 2021
GOBINDA DEBBARMA Vs. RANJIT MAJUMDER
April 23, 2021
GOPADEVI CHAKMA Vs. LAND ACQUISITION COLLECTOR
January 4, 2021
GOPENDRA SUKLABAIYA Vs. STATE OF TRIPURA
November 15, 2021
GOURANGA DHAR Vs. STATE OF TRIPURA
June 4, 2021
GOURI DEBNATH (BHOWMIK) Vs. STATE OF TRIPURA
April 8, 2021
GOUTAM KUMAR PAUL Vs. STATE OF TRIPURA
January 25, 2021
GURUDAS CHOUDHURY Vs. STATE OF TRIPURA
April 8, 2021
GURUPADA SAHA Vs. SUDHAN SEN
February 4, 2021
HAKAN ZANBURKAN Vs. STATE OF TRIPURA
June 25, 2021
HARIPADA CHAKRABORTY Vs. STATE OF TRIPURA
March 25, 2021
HIGH COURT EMPLOYEES ASSOCIATION Vs. STATE OF TRIPURA
March 9, 2021
HIRAK SARKAR Vs. STATE OF TRIPURA
April 29, 2021
ILA DEB Vs. STATE OF TRIPURA
January 15, 2021
IN-CHARGE, HR-ER Vs. HARADHAN MAJUMDER
February 18, 2021
INDIAN OIL CORPORATION LIMITED Vs. PALLABI MAJUMDER (ROY), ALIAS PALLABI ROY
February 3, 2021
ISWARTI KALAI Vs. DEBSADHAN JAMATIA
February 18, 2021
ITC LIMITED Vs. STATE OF TRIPURA
October 4, 2021
JAGAT GOUR Vs. STATE OF TRIPURA
March 19, 2021
JAKIR HOSSAIN Vs. STATE OF TRIPURA
September 10, 2021
JAYANTA CHAKRABORTY Vs. STATE OF TRIPURA
February 5, 2021
JIBESH RANJAN DATTA Vs. STATE OF TRIPURA
September 7, 2021
JITENDRA CHAUDHURY Vs. STATE OF TRIPURA
December 18, 2021
JOHN ENERGY LIMITED Vs. STATE OF TRIPURA
April 6, 2021
JOSADA MAJUMDER Vs. STATE OF TRIPURA
March 25, 2021
JOYDEEP BHUSAN Vs. STATE OF TRIPURA
August 26, 2021
JYOTISH CHAKMA Vs. LAND ACQUISITION COLLECTOR
January 4, 2021
JYOTSNA TANTI Vs. BHASKAR DATTA
March 4, 2021
KAJAL CH. DEB Vs. STATE OF TRIPURA
March 8, 2021
KAMAL BHOWMIK Vs. SABITA LASKAR
February 2, 2021
KAMALABATI GOUR Vs. STATE OF TRIPURA
March 8, 2021
KAMANASHIS DAS Vs. STATE OF TRIPURA
March 19, 2021
KAMINI DAS Vs. STATE OF TRIPURA
March 1, 2021
KANAI SAHA Vs. STATE OF TRIPURA
February 26, 2021
KANAI SINGHA Vs. STATE OF TRIPURA
February 10, 2021
KANAN BALA SARKAR Vs. SMTI BHOLANA RAY
October 5, 2021
KANU CHANDRA DAS Vs. JOYDEB DEY
May 12, 2021
KASEM MIYA Vs. STATE OF TRIPURA
February 23, 2021
KEBAL KANTI NANDI Vs. MD. SONA MIAN
November 11, 2021
KEDAR SING Vs. STATE OF TRIPURA
February 9, 2021
KHELA BEGAM Vs. STATE OF TRIPURA
July 14, 2021
KHEYERAR KHATUN Vs. STATE OF TRIPURA
May 19, 2021
KHURSHED ALAM Vs. STATE OF TRIPURA
April 9, 2021
KINKAR ROY Vs. STATE OF TRIPURA
March 3, 2021
KISHORE KUMAR BASAK Vs. STATE OF TRIPURA
September 13, 2021
KORAK BARAN CHOWDHURY Vs. STATE OF TRIPURA
December 13, 2021
KRIPA RANI DEBBARMA Vs. SHYMAL TRIPURA
February 10, 2021
KRIPESH SABDAKAR Vs. STATE OF TRIPURA
April 7, 2021
KRISHNA DEBNATH Vs. STATE OF TRIPURA
April 7, 2021
KRISHNA SUDAM ROY Vs. DEBASISH BHOWMIK
June 4, 2021
KSHIROD BARMAN Vs. ASHISH NAG
January 13, 2021
KSHITINDRA CHANDRA BISWAS Vs. STATE OF TRIPURA
August 26, 2021
LALMALSOM KAIPENG Vs. STATE OF TRIPURA
April 1, 2021
LAXMI RANI NATH Vs. STATE OF TRIPURA
February 4, 2021
LAXMINDER CHAKMA Vs. STATE OF TRIPURA
January 29, 2021
LIFE INSURANCE CORPORATION OF INDIA Vs. GANGESH CHAKRABORTY
April 20, 2021
LILA BISWAS Vs. KRISHNA SUKLA DAS
March 18, 2021
LITAN SAHA Vs. STATE OF TRIPURA
August 18, 2021
LOKNATH BHOWMIK Vs. MANI GOPAL ROY BARMAN
August 31, 2021
MADAN DEB Vs. STATE OF TRIPURA
February 17, 2021
MADHUCHANDA SAHA Vs. MAMATA SAHA
April 1, 2021
MADHUSUDHAN RAHA Vs. STATE OF TRIPURA
January 20, 2021
MAHA MAYA DEBBARMA Vs. HIMU CHANDRA DEY
February 19, 2021
MALAY PAL Vs. STATE OF TRIPURA
May 5, 2021
MALINA PAUL Vs. SHIBANI PAUL
April 5, 2021
MAMANI SARKAR Vs. PRASENJIT SARKAR
February 24, 2021
MAMPI DAS (SARKAR) Vs. MITHUN SARKAR
March 26, 2021
MANABENDRA DEBNATH Vs. STATE OF TRIPURA
March 16, 2021
MANAGING COMMITTEE OF NEW HINDI SECONDARY SCHOOL Vs. STATE OF TRIPURA
February 8, 2021
MANDHADARI RUPINI Vs. STATE OF TRIPURA
May 7, 2021
MANIK BHAKTI Vs. STATE OF TRIPURA
April 13, 2021
MANIK DAS Vs. BABUL DEBNATH
March 15, 2021
MANIK DASGUPTA Vs. STATE OF TRIPURA
January 19, 2021
MANIK DEBNATH Vs. STATE OF TRIPURA
February 10, 2021
MANIK SHYAM Vs. STATE OF TRIPURA
January 28, 2021
MANIPRIYA DEB BARMA Vs. UNION OF INDIA
September 28, 2021
MANISHA RUDRA PAUL Vs. STATE OF TRIPURA
April 23, 2021
MANNALAL ROY Vs. SRIBASH ROY
April 29, 2021
MANTI NATH (NAHA) Vs. STATE OF TRIPURA
July 9, 2021
MANTOSH DEB Vs. STATE OF TRIPURA
February 2, 2021
MARAN CHANDRA DAS Vs. SUBHAM SARKAR
January 7, 2021
MASTER AHIL CHOUDHURY Vs. STATE OF TRIPURA
March 4, 2021
MATI ULLAH Vs. HABIB ULLAH
May 3, 2021
MAYA RANI PAUL Vs. STATE OF TRIPURA
May 13, 2021
MD. ABDUL SATTAR Vs. MD. MARUF ALI
September 16, 2021
MD. ALID HOSSAIN Vs. PARIMAL CHANDRA DAS
January 28, 2021
MD. ARKUM ALI Vs. STATE OF TRIPURA
July 14, 2021
MD. ARSHAD MIAH Vs. STATE OF TRIPURA
April 26, 2021
MD. FAKRUDDIN Vs. STATE OF TRIPURA
July 14, 2021
MD. JALAL UDDIN Vs. STATE OF TRIPURA
January 11, 2021
MD. SAHA ALAM Vs. MD. GULAM MUSTAFA
August 26, 2021
MD. SAMIM MIAH Vs. STATE OF TRIPURA
February 26, 2021
MINTU REANG Vs. STATE OF TRIPURA
July 12, 2021
MIRA ROY Vs. STATE OF TRIPURA
March 30, 2021
MITHUN SARKAR Vs. STATE OF TRIPURA
March 1, 2021
MITRA SUTRADHAR Vs. GPT HEALTH CARE PRIVATE LIMITED
January 13, 2021
MONGCHAJAI MOG ALIAS MONGCHA MOG Vs. STATE OF TRIPURA
January 27, 2021
MONO MOHAN DEBNATH Vs. LAND ACQUISITION COLLECTOR
March 22, 2021
MONOJIT PAUL Vs. STATE OF TRIPURA AND 44 ORS.
February 5, 2021
MONORANJAN MAJUMDER Vs. STATE OF TRIPURA
January 29, 2021
MOUNA BRATA SARKAR Vs. SUBRATA SARKAR
April 20, 2021
MOUSUMI BHATTACHARJEE Vs. STATE OF TRIPURA
May 6, 2021
MOUSUMI CHOUDHURY Vs. MD. KABIL MIAH
January 6, 2021
MOUTOSHI CHAKRABORTY Vs. MANJU DEB [CHAKRABORTY]
April 23, 2021
MRITUNJOY DAS Vs. STATE OF TRIPURA
March 1, 2021
MUBARAK SARKAR Vs. STATE OF TRIPURA
March 24, 2021
MUKESH MIAH Vs. STATE OF TRIPURA
April 23, 2021
NABENDU BHATTACHERJEE Vs. STATE OF TRIPURA
April 19, 2021
NAMITA PAUL Vs. FOOD CORPORATION OF INDIA
April 27, 2021
NAMITA PAUL Vs. FOOD CORPORATION OF INDIA
February 26, 2021
NANDA LAL DAS Vs. TRIPURA KHADI & VILLAGE INDUSTRIES BOARD
April 9, 2021
NANDAN KUMAR CHOWDHURY Vs. DIPANI GHOSH
February 26, 2021
NANDINI BHATTACHARJEE Vs. STATE OF TRIPURA
April 9, 2021
NANDINI IMPEX PVT. LTD. Vs. STATE OF TRIPURA
August 31, 2021
NANI GOPAL BHAUMIK Vs. STATE OF TRIPURA
March 18, 2021
NARAYAN DEB Vs. GOPIKA DATTA CHOWDHURY
January 22, 2021
NARESH CHANDRA DEB Vs. BIRU CHANDRA SAHA
August 26, 2021
NATARAJ DATTA Vs. STATE OF TRIPURA
August 26, 2021
NATARAJ DATTA Vs. STATE OF TRIPURA
August 6, 2021
NATIONAL INSURANCE COMPANY LTD. Vs. RAJU GOPE
September 15, 2021
NATIONAL INSURANCE COMPANY LTD. Vs. PRATIBHA DAS
April 23, 2021
NATIONAL INSURANCE COMPANY LTD. Vs. BIVASH SAHA ALIAS BIVASH CHANDRA SAHA
February 12, 2021
NATIONAL INSURANCE COMPANY LTD. Vs. RINA DEBNATH
June 30, 2021
NATIONAL INSURANCE COMPANY LTD. Vs. DEBAJYOTI SOM
January 22, 2021
NAYAN DAS Vs. STATE OF TRIPURA
February 12, 2021
NE EQUIPMENT SOLUTIONS PVT. LTD. Vs. STATE OF TRIPURA
August 24, 2021
NEERMAHAL GAS AGENCY Vs. STATE OF TRIPURA
August 26, 2021
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BIBHA SINGA ALIAS SINGH
January 29, 2021
NIKHIL CH. DEBNATH Vs. TRIPURA HANDLOOM AND HANDICRAFTS DEVELOPMENT LTD.
January 13, 2021
NILIMANKA DAS Vs. UNION OF INDIA
April 20, 2021
NIRANJAN KANU Vs. MAYNA RANI KANU
February 19, 2021
NIRJAN DEBBARMA Vs. STATE OF TRIPURA
January 19, 2021
NIRMAL PAUL Vs. NAMITA PAUL
March 22, 2021
NITAI BAIDYA Vs. STATE OF TRIPURA
May 31, 2021
NITAI DEB Vs. STATE OF TRIPURA
July 23, 2021
OFFICER COMMANDING BRO Vs. GOPAL CHANDRA DAS
January 22, 2021
OIL & NATURAL GAS CORPORATION LIMITED Vs. SUBIYA KHATUN
February 4, 2021
OIL & NATURAL GAS CORPORATION LIMITED Vs. ALAMGIR HOSSSAIN
February 4, 2021
ONGC TRIPURA POWER COMPANY LTD. Vs. STATE OF TRIPURA
March 31, 2021
ONKAR SADHAN ADHIKARI Vs. TRIPURA UNIVERSITY REPRESENTED BY THE REGISTRAR
April 16, 2021
OPC ASSETS SOLUTIONS PVT. LTD. Vs. STATE OF TRIPURA
August 31, 2021
OPEN NATIONAL SOCIAL SERVICE TRIPURA Vs. RESERVE BANK OF INDIA
March 30, 2021
ORIENTAL INSURANCE CO. LTD. Vs. P.C. BIAKTHANZUALI
June 30, 2021
ORIENTAL INSURANCE CO. LTD. Vs. DIPALI DAS
March 5, 2021
ORIENTAL INSURANCE COMPANY LTD. Vs. SUDHIPA DAS
September 29, 2021
PALLAB KANTI GHOSAL Vs. STATE OF TRIPURA
April 12, 2021
PANCHAMI CHAKRABORTY Vs. AMIT CHAKRABORTY
January 8, 2021
PANKAJ BEHARI SAHA Vs. STATE OF TRIPURA
April 26, 2021
PARENDRA DEBBARMA Vs. STATE OF TRIPURA
October 8, 2021
PARIMAL CHAKRABORTY Vs. STATE OF TRIPURA
January 15, 2021
PARIMAL GHOSH Vs. NANDALAL GHOSH
March 31, 2021
PIJUSH BANIK Vs. UNION OF INDIA
February 8, 2021
PRABASH DAS Vs. DIPAK DAS
June 30, 2021
PRADIP DATTA Vs. STATE OF TRIPURA
July 26, 2021
PRADIP DEBBARMA Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED
January 28, 2021
PRADIP DEBNATH Vs. STATE OF TRIPURA
April 9, 2021
PRADIP KUMAR DEBBARMA Vs. STATE OF TRIPURA
January 29, 2021
PRADIP KUMAR DEY Vs. BISWANATH SEN
January 6, 2021
PRADIP KUMAR DEY Vs. STATE OF TRIPURA
September 30, 2021
PRADIP KUMAR PODDER Vs. STATE OF TRIPURA
January 18, 2021
PRADIP ROY Vs. BIDYUT PAL
February 3, 2021
PRADIP SUKLADAS Vs. STATE OF TRIPURA
March 3, 2021
PRAN BEVARAGE INDIA PVT. LTD. Vs. STATE OF TRIPURA
February 1, 2021
PRAN KRISHNA DAS Vs. STATE OF TRIPURA
November 1, 2021
PRANAB DEBBARMA Vs. STATE OF TRIPURA
May 28, 2021
PRATIMA CHAKRABORTY (SAHA) Vs. STATE OF TRIPURA
January 28, 2021
PRATUL RANJAN SARKAR Vs. STATE OF TRIPURA
September 16, 2021
PRAYAS AUTOMATION PVT. LTD. Vs. STATE OF TRIPURA
March 22, 2021
PRITILATA MAJUMDER Vs. KRISHNAPADA MAJUMDER
April 23, 2021
PRITISH BHATTACHARJEE Vs. STATE OF TRIPURA
August 27, 2021
PURNIMA DEY Vs. STATE OF TRIPURA
March 26, 2021
PUSPITA DEBBARMA Vs. STATE OF TRIPURA
January 25, 2021
RABIA BEGAM Vs. MANSUR ALI
September 29, 2021
RABIJOY CHAKMA Vs. LAND ACQUISITION COLLECTOR
January 4, 2021
RADHAKANTA NATH Vs. JIBAN KUMAR RAKSHIT
January 13, 2021
RAGHUNATH BAISYA Vs. SANDHYA RANI MALLIK
March 4, 2021
RAJ CHANDRA RUDRAPAUL Vs. STATE OF TRIPURA
August 18, 2021
RAJ KUMAR GOALA Vs. STATE OF TRIPURA
February 3, 2021
RAJDEV SINGH YADAV Vs. UNION OF INDIA
September 16, 2021
RAJESH SHIL Vs. STATE OF TRIPURA AND ORS
May 5, 2021
RAJESH URANG Vs. STATE OF TRIPURA
August 5, 2021
RAJESWARI DAYAL Vs. CENTRAL AGRICULTURAL UNIVERSITY
January 4, 2021
RAJIB MALAKAR Vs. STATE OF TRIPURA
October 8, 2021
RAJIB SARKAR Vs. STATE OF TRIPURA
February 19, 2021
RAJIB SHARMA Vs. STATE OF TRIPURA
June 4, 2021
RAJKUMAR TRIPURA Vs. STATE OF TRIPURA
April 9, 2021
RAJU BANIK Vs. STATE OF TRIPURA
January 28, 2021
RAJU DEBNATH ALIAS MITHU Vs. STATE OF TRIPURA
February 18, 2021
RAJU SAHA Vs. BALAI CHANDRA DAS
November 9, 2021
RAKESH DEBNATH Vs. RATAN CHANDRA DAS
November 24, 2021
RAKESH MIAH Vs. BABITA BEGAM
February 24, 2021
RAKHAL MITRA Vs. BABUL DAS
January 19, 2021
RAKHAL SARKAR Vs. STATE OF TRIPURA
February 26, 2021
RAKHI SARKAR Vs. ASHIM SINGH S/O. RAJESWAR SINGH
February 19, 2021
RAMENDRA KISHORE BHATTACHARJEE Vs. MADHURIMA BHATTACHARJEE
February 10, 2021
RANADEB DAS Vs. STATE OF TRIPURA
February 1, 2021
RANADHIR DEBBARMA Vs. STATE OF TRIPURA
August 24, 2021
RANGALAL SUTRADHAR Vs. RINA SUKLA DAS
March 15, 2021
RANJAN CHAKRABORTY Vs. STATE OF TRIPURA
September 9, 2021
RANJAN DEBBARMA Vs. STATE OF TRIPURA
March 17, 2021
RANJIT DEBBARMA Vs. STATE OF TRIPURA
January 25, 2021
RASHIDA TRIPURA Vs. STATE OF TRIPURA
September 1, 2021
RATAN MANI DEBBARMA Vs. STATE OF TRIPURA
October 18, 2021
RATAN SARKAR Vs. STATE OF TRIPURA
April 7, 2021
RATUSH NATH Vs. STATE OF TRIPURA
February 18, 2021
REKESH KURI Vs. STATE OF TRIPURA
February 24, 2021
REKHA DAS Vs. UNION OF INDIA
May 17, 2021
REKHA DAS Vs. UNION OF INDIA
September 7, 2021
REKHA HARIJAN Vs. STATE OF TRIPURA
November 12, 2021
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. RICHI PAL
February 4, 2021
RINA PURKAYASHTA Vs. STATE OF TRIPURA
March 10, 2021
RINKU DEBNATH Vs. SUMANA SAHA
March 31, 2021
ROSE VALLEY HOTEL AND ENTERTAINMENT LTD. Vs. STATE OF TRIPURA
September 9, 2021
RUPAK DEBROY Vs. STATE OF TRIPURA
February 5, 2021
RUPAK MAJUDMER Vs. STATE OF TRIPURA
February 26, 2021
RUSHAN ALI Vs. STATE OF TRIPURA
December 7, 2021
SABITA DEBBARMA Vs. STATE OF TRIPURA
August 12, 2021
SADHAN DATTA Vs. STATE OF TRIPURA
March 31, 2021
SAJAL DEB Vs. STATE OF TRIPURA
February 23, 2021
SAJAN SUKLABAIDYA Vs. STATE OF TRIPURA
April 12, 2021
SAJIB SAHA Vs. STATE OF TRIPURA
January 12, 2021
SALIL JAMATIA Vs. STATE OF TRIPURA
April 23, 2021
SAMARESH PAUL Vs. STATE OF TRIPURA
February 3, 2021
SAMARJIT DAS Vs. STATE OF TRIPURA
May 28, 2021
SAMARJIT SINHA Vs. OIL AND NATURAL GAS CORPORATION LTD.
March 31, 2021
SAMIR CHAKMA Vs. STATE OF TRIPURA
March 1, 2021
SAMIR CHANDRA PAL Vs. STATE OF TRIPURA
February 24, 2021
SAMIR DEBBARMA ON BEHALF OF ACCUSED SRI DHANIRAM DEBBARMA Vs. STATE OF TRIPURA
May 5, 2021
SANGITA BANIK Vs. STATE OF TRIPURA
March 1, 2021
SANGITA SAHA Vs. PARUL BALA KARMAKAR
June 30, 2021
SANGITA SHARMA (DHYANI) Vs. J.K. CONSTRUCTION
June 30, 2021
SANJAY DAS Vs. STATE OF TRIPURA
November 26, 2021
SANJAY DAS Vs. STATE OF TRIPURA
March 4, 2021
SANJIB KUMAR ROY Vs. STATE OF TRIPURA
January 11, 2021
SANJIT PODDAR Vs. JAYANTI DEY [DHUPI]
May 31, 2021
SANJOY SARKAR Vs. STATE OF TRIPURA
April 1, 2021
SANJOY TRIPURA Vs. STATE OF TRIPURA
July 28, 2021
SANKAR ACHARJEE Vs. RAKHI ACHARJEE
February 3, 2021
SANKAR CHANDRA NATTA Vs. STATE OF TRIPURA
April 8, 2021
SANKAR DAS Vs. ALAK DEY
June 30, 2021
SANKAR DEBNATH Vs. STATE OF TRIPURA
February 17, 2021
SANKAR LASKAR Vs. UNION OF INDIA
February 15, 2021
SANKHA SUBHRA ROY CHOUDHURY Vs. SARMISTHA BANIK
September 22, 2021
SANTANU BHATTACHARJEE Vs. STATE OF TRIPURA
February 26, 2021
SANTOSH CHANDRA CHAUDHURI Vs. STATE OF TRIPURA
February 4, 2021
SANTOSH DEBNATH Vs. TRIPURA TRIBAL AREA AUTONOMOUS DISTRICT COUNCIL (T.T.A.A.D.C)
February 5, 2021
SANTOSH DEBNATH Vs. STATE OF TRIPURA
April 27, 2021
SARAJIT DEBBARMA Vs. STATE OF TRIPURA
April 8, 2021
SARMILA GHOSH Vs. STATE OF TRIPURA
April 8, 2021
SARMISTHA DEWAN GHOSH Vs. MILANMOY DEWAN
February 17, 2021
SATYA RANJAN SAHA Vs. BIPLAB DEBNATH
October 4, 2021
SATYAJIT GANGULY Vs. STATE OF TRIPURA
March 12, 2021
SEFALI DEY Vs. AMIT DEY
February 11, 2021
SEKHAR BANIK Vs. KESHAB BANIK
May 31, 2021
SENTU DEY Vs. STATE OF TRIPURA
May 28, 2021
SEULI DEY Vs. STATE OF TRIPURA
March 18, 2021
SEW PRASAD BISWAS Vs. STATE OF TRIPURA
February 3, 2021
SHAMPA DATTA Vs. SOUGAT DAS
December 16, 2021
SHEKHAR DEY Vs. PARITOSH PAUL
June 30, 2021
SHEROWALI HIMGHAR & SERVICES PVT. LTD. Vs. TRIPURA STATE ELECTRICITY CORPORATION LIMITED
January 19, 2021
SHETOI SEMA Vs. STATE OF TRIPURA
May 19, 2021
SHIBU DEBNATH Vs. AGARTALA MUNICIPAL CORPORATION
February 1, 2021
SHILA RANI DAS (ROY) Vs. MANINDRA CHANDRA DAS
January 29, 2021
SHILPI SUTRADHAR Vs. STATE OF TRIPURA
February 3, 2021
SHIPRA BISWAS MAJUMDER Vs. SANKAR BAISHNAB
March 18, 2021
SHIPRA DAS Vs. STATE OF TRIPURA
January 18, 2021
SHIPRA DEBBARMA Vs. STATE OF TRIPURA
April 6, 2021
SHIR SURESH CHANDRA CHAKMA Vs. LAND ACQUISITION COLLECTOR
January 4, 2021
SHIVSANKAR NAMASUDRA Vs. STATE OF TRIPURA
March 9, 2021
SHRI DHARANI SARKAR Vs. STATE OF TRIPURA
March 31, 2021
SHRI MANISH YADAV Vs. AMARESH DEBNATH
September 21, 2021
SHYAMA KUMAR TRIPURA Vs. STATE OF TRIPURA
November 26, 2021
SHYAMA PRASAD GOALA ALIAS SHYAMA PRASAD GOPE Vs. ASHOK KUMAR GOALA
January 11, 2021
SHYAMAL CHAKRABORTY Vs. UNION OF INDIA
September 2, 2021
SITANGSHU CHAKRABORTY Vs. STATE OF TRIPURA
January 21, 2021
SNIGDHA BHATTACHARYA Vs. UNION OF INDIA
March 9, 2021
SOMA DEBBARMA Vs. STATE OF TRIPURA
March 23, 2021
SONABASI TRIPURA Vs. STATE OF TRIPURA
January 27, 2021
SOUMAN KUMAR BHATTACHARJEE Vs. STATE OF TRIPURA
March 15, 2021
SOUMEN SARKAR Vs. STATE OF TRIPURA
March 12, 2021
SRI GOPIKRISHNA INFRASTRUCTURE PVT. LTD. Vs. STATE OF TRIPURA
January 7, 2021
SRISTI Vs. STATE OF TRIPURA
May 31, 2021
STATE BANK OF INDIA Vs. GOURISANKAR CHAKRABORTY
April 13, 2021
STATE BANK OF INDIA Vs. MOUSUMI DHAR
September 29, 2021
STATE OF TRIPURA Vs. SHUBHRA SANKAR LASKAR
November 11, 2021
STATE OF TRIPURA Vs. BISWA KANYA DEBBARMA
August 10, 2021
STATE OF TRIPURA Vs. PRATIK SAHA
August 11, 2021
STATE OF TRIPURA Vs. PRADIP KUMAR DEBBARMA
August 17, 2021
STATE OF TRIPURA Vs. MALABIKA GHOSH
September 14, 2021
STATE OF TRIPURA Vs. DULAL CHANDRA SHARMA
January 21, 2021
STATE OF TRIPURA Vs. RAKESH DEBBARMA
May 10, 2021
STATE OF TRIPURA Vs. RANJIT DEBNATH
April 8, 2021
STATE OF TRIPURA Vs. SUKLA NAMA
March 16, 2021
STATE OF TRIPURA Vs. RANA PRATAP NATH BHOWMIK
March 16, 2021
STATE OF TRIPURA Vs. SUBRATA SINGHA
March 30, 2021
STATE OF TRIPURA Vs. MITAN DAS
November 10, 2021
STATE OF TRIPURA Vs. SUKANTA GUPTA
May 19, 2021
STATE OF TRIPURA Vs. SUTAPA MAJUMDER
January 4, 2021
STATE OF TRIPURA Vs. ANIL SUTRADHAR
March 4, 2021
STATE OF TRIPURA Vs. PRALOY GOSWAMI SON OF BALAI GOSWAMI
March 16, 2021
STATE OF TRIPURA Vs. N.G. BHATTACHARJEE CONSTRUCTION COMPANY
January 25, 2021
STATE OF TRIPURA Vs. NIPENDRA REANG
January 29, 2021
STATE OF TRIPURA Vs. TARUN KUMAR BHATTA
January 5, 2021
STATE OF TRIPURA Vs. PRABIR KUMAR MALLIK
January 12, 2021
STATE OF TRIPURA Vs. BIPUL RANJAN DE
January 12, 2021
STATE OF TRIPURA Vs. ASHOK DATTA
January 8, 2021
STATE OF TRIPURA Vs. SASWATI ACHARYYA
January 19, 2021
STATE OF TRIPURA Vs. SUKANTA BHUIYA
January 18, 2021
STATE OF TRIPURA Vs. MAUSUMI KHAN
January 18, 2021
STATE OF TRIPURA Vs. LIPIKA PAUL
February 26, 2021
STATE OF TRIPURA Vs. SWASTI RANJAN DEB
March 2, 2021
STATE OF TRIPURA Vs. AJAY MALLIK
February 17, 2021
STATE OF TRIPURA Vs. INDIAN OIL CORPORATION LTD.
February 23, 2021
STORES & SPARES CORPORATION Vs. STATE OF TRIPURA
March 1, 2021
SUBAL BHOWMIK Vs. STATE OF TRIPURA
December 21, 2021
SUBAL KUMAR DEY Vs. GORA CHAKRABORTY
April 8, 2021
SUBASH CH. NAMA DAS Vs. STATE OF TRIPURA
March 10, 2021
SUBHAS CHANDRA BARMAN Vs. STATE OF TRIPURA
September 24, 2021
SUBHASH CHOUDHURY Vs. CHANCHAL CHOUDHURY
April 12, 2021
SUBHASH DAS Vs. STATE OF TRIPURA
February 17, 2021
SUBHASH DEB Vs. RITA ROY
February 4, 2021
SUBHASH DEBBARMA Vs. STATE OF TRIPURA
June 30, 2021
SUBHASIS CHAKRABORTY Vs. STATE OF TRIPURA
April 27, 2021
SUBHASISH BHUSAN Vs. DEBANJANA CHAKRABORTY
June 23, 2021
SUBHRADEEP MAZUMDER Vs. LIFE INSURANCE CORPORATION OF INDIA
September 6, 2021
SUBRATA BIKASH DATTA Vs. JIBAN KUMAR RAKSHIT
September 2, 2021
SUBRATA DEBNATH Vs. TRIPURA UNIVERSITY (A CENTRAL UNIVERSITY)
March 30, 2021
SUBRATA DEBNATH Vs. STATE OF TRIPURA
March 19, 2021
SUBRATA KAR Vs. STATE OF TRIPURA
February 23, 2021
SUBRATA SARKAR Vs. PRASENJIT MAJUMDER
August 6, 2021
SUDARSHAN SHARMA Vs. RAJA PAUL
April 12, 2021
SUDHENDU BHUSAN DEB Vs. STATE OF TRIPURA
February 9, 2021
SUDIP DEBBARMA Vs. STATE OF TRIPURA
April 27, 2021
SUDIP KUMAR DEBNATH. Vs. STATE OF TRIPURA
March 15, 2021
SUDIP PAUL Vs. RATAN PATOWARI
January 22, 2021
SUJAN DAS Vs. STATE OF TRIPURA
October 8, 2021
SUJIT KANDA Vs. STATE OF TRIPURA
March 3, 2021
SUJIT NATH Vs. STATE OF TRIPURA
December 7, 2021
SUJIT SAHA Vs. STATE OF TRIPURA
February 11, 2021
SUJOY CHOWDHURY Vs. DEPUTY COMMANDANT, CRPF, SALBAGAN, AGARTALA
March 12, 2021
SUJOY CHOWDHURY Vs. CHIEF EXECUTIVE OFFICE, AGARTALA MUNICIPAL CORPORATION
January 12, 2021
SUKANTA PAUL Vs. STATE OF TRIPURA
November 10, 2021
SUKESH DEBBARMA Vs. STATE OF TRIPURA
January 19, 2021
SUKHAMOY PAUL Vs. STATE OF TRIPURA
May 17, 2021
SUKHEN CH. DAS Vs. STATE OF TRIPURA
January 21, 2021
SUKHENDRA DEB Vs. STATE OF TRIPURA
January 8, 2021
SUKUMAR SAHA Vs. DIRECTOR, HIGHER EDUCATION, GOVERNMENT OF TRIPURA
March 1, 2021
SUMAN DEBNATH Vs. STATE OF TRIPURA
February 10, 2021
SUMAN RUDRA PAUL Vs. STATE OF TRIPURA
July 7, 2021
SUMAN SAHA Vs. STATE OF TRIPURA
March 18, 2021
SUMANTA CHAKRABARTI Vs. UNION OF INDIA
May 31, 2021
SUMANTA NANDI Vs. APURBA CHAKRABORTY, JUNIOR ENGINEER
August 31, 2021
SUMIT CHOWDHURY Vs. STATE OF TRIPURA
April 6, 2021
SUMITA SINHA Vs. STATE OF TRIPURA
March 10, 2021
SUN DIRECT TV. PVT. LTD. Vs. STATE OF TRIPURA
January 5, 2021
SUNDAR ALI Vs. STATE OF TRIPURA
April 7, 2021
SUPARNA BEGAM Vs. ANUWAR HUSSAIN
January 22, 2021
SUPARNA PAUL Vs. STATE OF TRIPURA
April 26, 2021
SUPERINTENDENT OF POLICE, GOMATI DISTRICT Vs. SOMA SAHA (MISS)
January 28, 2021
SUPRIYA BHATTACHARJEE AND ORS. Vs. DEBABRATA CHAKRABORTY
January 20, 2021
SURAJIT CHAKRABORTY Vs. STATE OF TRIPURA
February 5, 2021
SURAJIT SAHA Vs. T.S.E.C.L
January 7, 2021
SURENDRA TANTI Vs. HARENDRA KR. MALAKAR
March 18, 2021
SURESH CHANDRA DAS Vs. STATE OF TRIPURA
March 25, 2021
SURUCHI BHATTACHARJEE Vs. TRIPTI PAUL
November 24, 2021
SUSANTA KUMAR DEBNATH Vs. SAMBHU DATTA
January 6, 2021
SWADESH CHANDRA PAUL Vs. UNION OF INDIA
February 1, 2021
SWADESH CHOWDHURY Vs. STATE OF TRIPURA
April 23, 2021
SWAPAN BANIK Vs. STATE OF TRIPURA
April 12, 2021
SWAPAN DAS Vs. STATE OF TRIPURA
August 20, 2021
SWAPAN KR. PAUL Vs. ANAL ROY CHOWDHURY
June 30, 2021
SWAPNA DEBNATH Vs. SANJIT CHAKRABORTY
February 23, 2021
SWAPNA SINHA Vs. BIMAL SINHA
February 5, 2021
SWARUP SAHA Vs. STATE OF TRIPURA
July 5, 2021
SWINTON JAMATIA Vs. STATE OF TRIPURA
September 16, 2021
TAMAL DEBBARMA Vs. STATE OF TRIPURA
April 12, 2021
TANMOY DEB Vs. STATE OF TRIPURA
April 26, 2021
TANUSREE SHIL Vs. BAPAN DEBNATH
January 6, 2021
TAPAN DAS Vs. STATE OF TRIPURA
November 24, 2021
TAPAN MAJUMDER Vs. NEPAL BHAWAL
June 22, 2021
TAPASH SARKAR Vs. STATE OF TRIPURA
July 9, 2021
TARENDRA REANG Vs. STATE OF TRIPURA
January 6, 2021
TARUBALA DEBBARMA Vs. STATE OF TRIPURA
April 12, 2021
TARUN KUMAR SINHA Vs. STATE OF TRIPURA
January 27, 2021
TATHAGATA CHANDA Vs. TRIPURA GRAMIN BANK
February 11, 2021
TEESTA PETROTECH PRIVATE LIMITED Vs. UNION OF INDIA
January 20, 2021
TEJARAM KHARESHYA Vs. STATE OF TRIPURA
September 16, 2021
TIMIRENDU BHAUMIK Vs. STATE OF TRIPURA
December 15, 2021
TIRTHAMOYEE ALUMINIUM PRODUCTS Vs. STATE OF TRIPURA
March 9, 2021
TRIPURA ANGANWADI KARMI O SAHAYIKA OIKYA SAMITI Vs. STATE OF TRIPURA
January 19, 2021
TRIPURA ELECTRICALS Vs. STATE OF TRIPURA
April 19, 2021
TRIPURA GRAMIN BANK Vs. ABHISHEK MAJUMDER
February 11, 2021
TRIPURA HILL DEVELOPMENT CO. LTD. Vs. STATE OF TRIPURA
March 2, 2021
TRIPURA ISPAT (A UNIT OF LOHIA GROUP) Vs. UNION OF INDIA
January 12, 2021
TRIPURA JUTE MILLS OFFICERS ASSOCIATION Vs. STATE OF TRIPURA
April 9, 2021
TRIPURA STATE COUNCIL FOR SCIENCE AND TECHNOLOGY Vs. DEEPAYAN GHOSH
September 13, 2021
TRIPURA STATE ELECTRICITY CORPORATION LIMITED Vs. JAGANNATH HRISHI DAS
February 4, 2021
TRIPURA STATE ELECTRICITY CORPORATION LTD Vs. RAJESH SANTAL
November 24, 2021
TRIPURA STATE ELECTRICITY CORPORATION LTD. Vs. BISWALAXMI DEBBARMA
February 26, 2021
TRIPURA STATE ELECTRICITY CORPORATION LTD. (TSECL) Vs. SWAPNA DEBNATH
January 22, 2021
TRIPURA UNIVERSITY Vs. PRAKASH CHANDRA BISWAS
January 5, 2021
TULSI MALAKAR Vs. STATE OF TRIPURA
March 23, 2021
TULSI RANI DAS Vs. STATE OF TRIPURA
September 30, 2021
TUTAN BHOWMIK Vs. STATE OF TRIPURA
March 15, 2021
TUTAN SAHA Vs. UNION OF INDIA
September 20, 2021
UMA MAJUMDER Vs. SUBRATA DAS
August 11, 2021
UNION BANK OF INDIA Vs. ABDUL HAQUE
January 21, 2021
UNION OF INDIA Vs. DHARAMPAL SATYAPAL LTD.
March 22, 2021
UNION OF INDIA Vs. UPTAKHALI SCIENCE CLUB
November 12, 2021
UNION OF INDIA Vs. DEEPAK SHARMA
January 11, 2021
UNITED INDIA INSURANCE CO. LTD. Vs. BISWAJIT DEBNATH
June 30, 2021
UNITED INDIA INSURANCE COMPANY LTD. Vs. BABUL SINHA
January 22, 2021
UNITED INDIA INSURANCE COMPANY LTD. Vs. ABUL KASHEM
August 6, 2021
UPENDRA KUMAR DAS Vs. ARCHANA NATH
April 23, 2021
UTTAM BISWAS Vs. STATE OF TRIPURA
July 23, 2021
UTTAM DAS BAISHANAB Vs. STATE OF TRIPURA
February 2, 2021
UTTAM DAS BAISHNAB Vs. STATE OF TRIPURA
January 29, 2021
UTTAM KUMAR DEY Vs. STATE OF TRIPURA
January 15, 2021
VASWATI SHARMA Vs. STATE OF TRIPURA
May 13, 2021
VINAY KUMAR RAI Vs. UNION OF INDIA
September 17, 2021
VINAY KUMAR RAI Vs. UNION OF INDIA
January 28, 2021