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Case Index
Title
Date
A. MURALI KRISHNA Vs. UNION OF INDIA
November 29, 2021
A2Z INFRA ENGINEERING LTD. Vs. MSN ENTERPRISES
January 18, 2021
ABDUL KALAM SK Vs. STATE OF MEGHALAYA
June 28, 2021
ADHUNIK MEGHALAYA STEELS PRIVATE LIMITED Vs. UNION OF INDIA
November 8, 2021
AKASH GUPTA Vs. STATE OF MEGHALAYA
February 23, 2021
AKKI A. SANGMA Vs. STATE OF MEGHALAYA
February 17, 2021
AKOIJAM CHINGKHEINGANBI DEVI Vs. STATE OF MANIPUR
April 27, 2021
AKRAMUZ ZAMAN Vs. STATE OF MEGHALAYA
October 21, 2021
ALPHON KHARDEWSAW Vs. STATE OF MEGHALAYA
May 6, 2021
AMIT KUMAR GUPTA Vs. STATE OF MEGHALAYA
December 8, 2021
ANDREW H. KHONGLAM Vs. STATE OF MEGHALAYA
April 5, 2021
ANGELINA LANGTE Vs. SUSINA RYNDEM
February 4, 2021
ANJU SLONG MYNSO Vs. MEGHALAYA CO-OPERATIVE APEX BANK LTD., REPRESENTED BY ITS CHAIRMAN
July 14, 2021
ANTONISH CH. MARAK Vs. STATE OF MEGHALAYA
December 13, 2021
ARDALIN THABAH Vs. STATE OF MEGHALAYA
March 25, 2021
ARYA SAMA Vs. STATE OF MEGHALAYA
February 8, 2021
ASENG SANGMA Vs. STATE OF MEGHALAYA
March 4, 2021
ASHOK SHARMA Vs. RAMESH KUMAR JHUNJHUNWALA
April 23, 2021
ATC TELECOM INFRASTRUCTURE PVT. LTD. Vs. STATE OF MEGHALAYA
October 21, 2021
AYNAL HAQUE Vs. STATE OF MEGHALAYA
March 26, 2021
AYUB K. NONGKYNRIH Vs. STATE OF MEGHALAYA
March 26, 2021
BAL KRISHNA YADAV Vs. UNION OF INDIA
April 13, 2021
BARSON ROY LYNGDOH Vs. MEGHALAYA TRANSPORT CORPORATION
November 1, 2021
BASANDORLANG THANGKHIEW Vs. STATE OF MEGHALAYA
March 16, 2021
BASANT KUMAR MISHRA Vs. STATE OF MEGHALAYA
December 6, 2021
BASHAN SKHEM KHARSAHNOH Vs. STATE OF MEGHALAYA
December 13, 2021
BENKELBIN NONGRUM Vs. STATE OF MEGHALAYA
September 20, 2021
BIOLIN KURBAH Vs. HINDUSTAN PETROLEUM CORPORATION LTD..
October 1, 2021
BIOLINDA STEN Vs. STATE OF MEGHALAYA
June 14, 2021
BIPRADEEP DEB Vs. STATE OF MEGHALAYA
March 16, 2021
BIRESH BASHAILANG KHARSHIING Vs. STATE OF MEGHALAYA
February 2, 2021
BIRIT NONGRUM Vs. STATE OF MEGHALAYA
March 25, 2021
BISALONE LALOO Vs. STATE OF MEGHALAYA
March 25, 2021
BISWAJIT GHOSH Vs. STATE OF MEGHALAYA
March 23, 2021
BISWANATH NATH Vs. STATE OF MEGHALAYA
May 28, 2021
BUILDER KHARIR Vs. MEGHALAYA TRANSPORT CORPORATION
November 1, 2021
CHALLANG M. MARAK Vs. STATE OF MEGHALAYA
October 28, 2021
CHIEF EXECUTIVE OFFICER, MEGHALAYA BOARD OF WAQF Vs. STATE OF MEGHALAYA
February 18, 2021
CLAMINGSTAR NONGSIEJ Vs. STATE OF MEGHALAYA
March 19, 2021
CLARINDA MOMIN Vs. BRISHMONY G. MOMIN
October 28, 2021
COMMISSIONER OF CENTRAL GOODS & SERVICES TAX, SHILLONG Vs. MANAKSIA LIMITED
September 23, 2021
COMMISSIONER OF CENTRAL GOODS & SERVICES TAX, SHILLONG Vs. ISHAAN TECHNOLOGIES PVT. LTD.
September 23, 2021
COMMISSIONER OF CUSTOMS Vs. RAJIB GHOSH
August 26, 2021
COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. MANIK RANJAN PAUL
December 9, 2021
CORNELLIUS PATHAW Vs. STATE OF MEGHALAYA
April 15, 2021
DAHUNSHISHA RYNJAH Vs. MEGHALAYA PUBLIC SERVICE COMMISSION
March 26, 2021
DAHUNSHISHA RYNJAH Vs. MEGHALAYA PUBLIC SERVICE COMMISSION
January 27, 2021
DAPYOOKI DKHAR Vs. STATE OF MEGHALAYA
October 1, 2021
DAYANIDHI VENTURES PVT. LTD Vs. MEGHALAYA STATE POLLUTION CONTROL BOARD
December 16, 2021
DHANESWAR MEDHI Vs. UNION OF INDIA
February 3, 2021
DHARMESWAR SAIKIA Vs. STATE OF MEGHALAYA
November 1, 2021
DIPSIKHA HANDIQUE Vs. UNION OF INDIA
February 22, 2021
DISKOLAN RANI Vs. STATE OF MEGHALAYA
February 8, 2021
DONBOK BUAM Vs. SUPERINTENDENT OF POLICE
November 25, 2021
DROSHING LYNGDOH Vs. SHILLONG CANTONMENT BOARD
December 13, 2021
EFFILINA MARAK Vs. STATE OF MEGHALAYA
April 20, 2021
EPHINA KHONGLAH Vs. STATE OF MEGHALAYA
November 22, 2021
EX HC PRADIP KUMAR HAJONG Vs. UNION OF INDIA
February 25, 2021
GAGAN DEKA Vs. STATE OF MEGHALAYA
May 28, 2021
GANESH PRASAD SAPKOTA Vs. STATE OF MEGHALAYA
November 1, 2021
GAVIN M. MYLLIEM Vs. STATE OF MEGHALAYA
February 4, 2021
GOJOMONI KOCH Vs. HARAI KOCH
February 15, 2021
GONOTH MANDA SANGMA Vs. DEWIN GABIL MOMIN
February 9, 2021
GOTJENG SANGMA Vs. AIJONISH D. SHIRA
April 30, 2021
HAMMED BALOGUN Vs. STATE OF MEGHALAYA
October 7, 2021
HANNA CH. MARAK Vs. STATE OF MEGHALAYA
October 8, 2021
HILARIOUS YMBON Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA (NHAI)
February 23, 2021
HISTOPHARLY KHYLLEM KHARAI Vs. STATE OF MEGHALAYA
December 17, 2021
HRIDAY RYNJAH Vs. SANISHA KHARLUKHI
January 18, 2021
HUNMON RANGAD Vs. STATE OF MEGHALAYA
October 21, 2021
IBAHUNLANG NONGKYNRIH Vs. STATE OF MEGHALAYA
September 21, 2021
ISSAC LALSIEMTHAR Vs. STATE OF MEGHALAYA
April 1, 2021
JADE JEREMIAH LYNGDOH Vs. UNION OF INDIA
February 2, 2021
JAINTIA HILLS LOWER PRIMARY SCHOOL TEACHERS ASSOCIATION Vs. STATE OF MEGHALAYA
February 24, 2021
JASPER LEE PAKYNTEIN Vs. SUMARMAI HYNNIEWTA
March 4, 2021
JAYANTA KUMAR DEB Vs. STATE OF MEGHALAYA
November 1, 2021
JENGME SANGMA Vs. STATE OF MEGHALAYA
June 7, 2021
JESPARLEY DIENGNGAN Vs. STATE OF MEGHALAYA
March 24, 2021
JOHIRUL ISLAM SARKAR Vs. MONJAK ALI
September 2, 2021
JOINT ACTION COMMITTEE ON TWO LANES ROAD NONGSTOIN-MAWTHABAH Vs. UNION OF INDIA
January 28, 2021
JOPSILIN NONGDHAR Vs. TRIS KHARUMNUID
February 15, 2021
JOSEPH K.S. Vs. UNION OF INDIA
May 6, 2021
JUDE RANGKU T. SANGMA Vs. STATE OF MEGHALAYA
April 6, 2021
JUNE BORDOLOI Vs. STATE OF MEGHALAYA
February 11, 2021
KAM SUAL MANG Vs. STATE OF MEGHALAYA
April 29, 2021
KAUSTAV PAUL Vs. UNION OF INDIA
June 30, 2021
KAUSTAV PAUL Vs. UNION OF INDIA
September 30, 2021
KERLANG TARIANG Vs. LING TARIANG
February 3, 2021
KITBOK RYMBAI Vs. STATE OF MEGHALAYA
December 1, 2021
KITLEM MYLLIEM Vs. PERSARA MANERS
September 1, 2021
KRISHNA AVTAR SINGH Vs. STATE OF MEGHALAYA
April 5, 2021
KRISHNA BOROOAH Vs. STATE OF MEGHALAYA
October 28, 2021
KRISTINA SANGMA Vs. HOBILLA SANGMA
February 1, 2021
LEELA CHOUDHURY Vs. BINA SAIKIA
March 12, 2021
LOTHINA D SANGMA Vs. STATE OF MEGHALAYA
March 12, 2021
LUCAS MORROW MOHAN Vs. STATE OF MEGHALAYA
February 1, 2021
LUCAS MORROW MOHAN Vs. STATE OF MEGHALAYA
September 17, 2021
MAHENDER SINGH Vs. UNION OF INDIA
April 20, 2021
MAITHAN ALLOYS LTD. Vs. STATE OF MEGHALAYA
March 16, 2021
MANOJ BAISHYA Vs. STATE OF MEGHALAYA
March 24, 2021
MARK AUGUST D. SHIRA Vs. STATE OF MEGHALAYA
February 11, 2021
MASOOD KHAN Vs. MILLIE HAZARIKA
March 4, 2021
MEGHALAYA CEMENTS LTD. Vs. UNION OF INDIA
February 2, 2021
MEGHALAYA COMMERCIAL TRUCK OWNERS & OPERATORS ASSOCIATION Vs. STATE OF MEGHALAYA
March 4, 2021
MEGHALAYA ENERGY CORPORATION LIMITED, LUMJINGSHAI, SHILLONG Vs. TOKIWAIO BLAH
February 19, 2021
MEGHALAYA PUBLIC SERVICE COMMISSION Vs. MILLON CH. MOMIN
January 28, 2021
MEM JULET PASSAH Vs. STATE OF MEGHALAYA
March 2, 2021
MERCYLINA SHYRMANG Vs. STATE OF MEGHALAYA
October 27, 2021
MILLON CH. MOMIN Vs. STATE OF MEGHALAYA
April 6, 2021
MONJAK ALI Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
March 22, 2021
MONORANJAN KOCH Vs. STATE OF MEGHALAYA
November 1, 2021
MSN ENTERPRISE Vs. A2Z INFRA ENGINEERING LTD.
February 12, 2021
MSN ENTERPRISES Vs. A2Z INFRA ENGINEERING LTD.
January 18, 2021
NAIL NOLIANSON KHONGWIR Vs. STATE OF MEGHALAYA
November 25, 2021
NATIONAL THERMAL POWER CORPORATION LIMITED (NTPC) Vs. MEGHALAYA POWER DISTRIBUTION CORPORATION LTD.
July 6, 2021
NEW INDIA ASSURANCE CO. LTD. Vs. KHEIN KHARSATI
November 10, 2021
NIKERSON NONGBAK Vs. STATE OF MEGHALAYA
December 13, 2021
NIKIRU WAR Vs. STATE OF MEGHALAYA
March 19, 2021
NILESH K. JAYBHAYE Vs. UNION OF INDIA
November 24, 2021
NINOBELLY B. SANGMA Vs. STATE OF MEGHALAYA
November 24, 2021
NOORJAHAN MARWEIN Vs. STATE OF MEGHALAYA
August 6, 2021
NORTH EASTERN HILL UNIVERSITY Vs. TAPAN KUMAR CHAKRABARTY
September 24, 2021
NORTH EASTERN HILL UNIVERSITY TEACHERS ASSOCIATION & ORS Vs. UNION OF INDIA
February 9, 2021
OAKLAND BIVAR ROAD, CIVIC WELFARE COMMITTEE Vs. STATE OF MEGHALAYA
October 7, 2021
PAILOT NONGPHUD Vs. K.H.A.D.C.
November 16, 2021
PANKAJ KUMAR BHARDWAJ Vs. STATE OF MEGHALAYA
November 17, 2021
PARLANG PHAWA Vs. ARWIS LYNGDOH
April 22, 2021
PATRICIA SYMPLI Vs. STATE OF MEGHALAYA
March 2, 2021
PHIDINGSTAR KHONGSIT Vs. STATE OF MEGHALAYA
February 9, 2021
PHOS MUSKOR Vs. STATE OF MEGHALAYA
May 28, 2021
PIONEER CARBIDE PVT. LTD Vs. UNION OF INDIA
December 6, 2021
PRASANNA KUMAR AGARWAL Vs. STATE BANK OF INDIA
September 3, 2021
PROF. LALIT KUMAR JHA Vs. NORTH EASTERN HILL UNIVERSITY
March 26, 2021
PROF. MAN MOHAN SINGH Vs. UNION OF INDIA
February 11, 2021
RAFIAT ZAMAN Vs. STATE OF MEGHALAYA
November 18, 2021
RAM KUMAR SHARMA Vs. SHILLONG MUNICIPAL BOARD
November 18, 2021
RAM NARESH RAI Vs. STATE OF MEGHALAYA
February 12, 2021
RANJIT CH. MOMIN Vs. STATE OF MEGHALAYA
March 11, 2021
RANJIT SINGH Vs. MEGHALAYA TRANSPORT CORPORATION
November 1, 2021
REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA
August 24, 2021
REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA
July 22, 2021
REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA
February 23, 2021
REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA
June 23, 2021
ROHIT KUMAR MITTAL Vs. DIRECTOR GENERAL, BORDER SECURITY FORCE
October 6, 2021
RONILLA CH. MARAK Vs. AFTAR ALI
August 27, 2021
ROSHAN THAKURI Vs. UNION OF INDIA
September 24, 2021
RUPA PAUL Vs. SATYAJIT PAUL
April 15, 2021
RUTHANI CH. MARAK Vs. STATE OF MEGHALAYA
September 29, 2021
SALINA RAHMAN Vs. STATE OF MEGHALAYA
February 12, 2021
SAMBAR KHARTHANGMAW Vs. STATE OF MEGHALAYA
March 3, 2021
SANTIRA CH MARAK (NOKMA) Vs. G.H.A.D.C.
March 12, 2021
SAROJ GANERIWAL Vs. STATE OF MEGHALAYA
September 24, 2021
SASIKUMAR R. Vs. STATE OF MEGHALAYA
February 18, 2021
SATYA NARAYAN ROY Vs. STATE OF MEGHALAYA
April 6, 2021
SEKENDAR ALI Vs. STATE OF MEGHALAYA
October 25, 2021
SHAHAZAMAN MIAH Vs. STATE OF MEGHALAYA
March 15, 2021
SHAIBORLANG NONGBRI Vs. STATE OF MEGHALAYA
December 15, 2021
SHAILENDRA KUMAR Vs. UNION OF INDIA
September 27, 2021
SRILEKHA DAS PURKAYASTHA Vs. DIRECTOR GENERAL, ASSAM RIFLES
November 25, 2021
STATE OF MEGHALAYA Vs. HEIBORMI DKHAR
December 10, 2021
STATE OF MEGHALAYA Vs. SANJAY DAS
February 25, 2021
STATE OF MEGHALAYA Vs. CENTRE DOLLOI
February 15, 2021
STATE OF MEGHALAYA Vs. JOHONE CH. MARAK
April 1, 2021
STATE OF MEGHALAYA Vs. CMJ FOUNDATION
May 6, 2021
SUSHAN DAS Vs. STATE OF MEGHALAYA
October 25, 2021
SYIEM OF BHOWAL MAWPEN Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
November 18, 2021
SYNJOIT MAIRANG Vs. STATE OF MEGHALAYA
December 8, 2021
TARA SOHKHLET Vs. NIKEL KHONGMAWLOH
December 6, 2021
TBN. PHRANGSNGI MYNSONG Vs. TBN. G. THWINGLAND LYNGDOH
September 13, 2021
THOMY R. MARAK Vs. STATE OF MEGHALAYA
March 18, 2021
THYWILL BAREH Vs. MEGHALAYA TRANSPORT CORPORATION
November 1, 2021
TILOK DASGUPTA Vs. STATE OF MEGHALAYA
February 23, 2021
TILOK DASGUPTA Vs. STATE OF MEGHALAYA
March 2, 2021
TIRET MAWLONG Vs. STATE OF MEGHALAYA
March 1, 2021
TOBIAS R. MARAK Vs. STATE OF MEGHALAYA
October 26, 2021
UMADUTT INDUSTRIES LTD. Vs. STATE OF MEGHALAYA
February 12, 2021
UNION OF INDIA Vs. KUMAR KESHAB KALITA
October 1, 2021
UNION OF INDIA Vs. MIN BAHADUR RAWAL CHHETRI
February 4, 2021
UNION OF INDIA Vs. CHANDRIKA THAKUR
April 1, 2021
VICKY SUN Vs. STATE OF MEGHALAYA
April 9, 2021
VIVEK AGARWAL Vs. SECRETARY, EXECUTIVE COMMITTEE, GARO HILLS AUTONOMOUS DISTRICT COUNCIL
February 15, 2021
W. MARBOH Vs. NORTH EASTERN HILL UNIVERSITY (NEHU)
February 25, 2021
WENINGSON SANGMA Vs. SECRETARY, GARO HILLS AUTONOMOUS DISTRICT COUNCIL
September 16, 2021
ZANERA R. MARAK Vs. STATE OF MEGHALAYA
November 22, 2021