Case Index

Title
Date
63 MOONS TECHNOLOGIES LIMITED (FORMERLY FINANCIAL TECHNOLOGIES (INDIA) LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
September 13, 2021
A. P. BUILD HEIGHTS PVT LTD Vs. RATNAGIRI JILHA RAHIWASHI CO-OP
December 10, 2021
A. V. C. B. TRADITIONAL FISHERMEN ASSOCIATION Vs. STATE OF GOA
March 2, 2021
AAKASH Vs. STATE OF MAHARASHTRA
November 29, 2021
AAMIRAV INGREDIENTS & SPECIALITIES PVT. LTD. Vs. APAR LOGISTICS & SOLUTIONS PVT. LTD.
October 26, 2021
AAMIRAV INGREDIENTS AND SPECIALTIES PVT.LTD Vs. APAR LOGISTICS & SOLUTIONS PVT.LTD.
November 25, 2021
AARESHI MOHAMMED KHAJA PASHA Vs. STATE OF MAHARASHTRA
April 5, 2021
AARISH SHAIKH FAKARUDDIN LOKHANDWALA Vs. STATE OF MAHARASHTRA
December 18, 2021
AARTI HARISH BHANDARI Vs. SHREE L.R TIWARI COLLEGE OF LAW
November 25, 2021
AARYAN Vs. STATE COMMON ENTRANCE TEST CELL, MAHARASHTRA
December 7, 2021
AARYAN Vs. SCHEDULE TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
December 15, 2021
AASIYA MAHAMADYUNNUS GAVANDI Vs. DISTRICT CASTE CERTIFCATION VERIFCATION COMMITTEE
February 4, 2021
AAYAT TASSAWAR SHAIKH Vs. STATE OF MAHARASHTRA
September 14, 2021
ABA Vs. STATE OF MAHARASHTRA
July 16, 2021
ABAD ARIF THAVER Vs. STATE OF MAHARASHTRA
November 9, 2021
ABASAHEB SHAMRAO JADHAV Vs. STATE OF MAHARASHTRA
March 10, 2021
ABC Vs. STATE OF MAHARASHTRA
April 5, 2021
ABC Vs. STATE OF MAHARASHTRA
March 22, 2021
ABC Vs. STATE OF MAHARASHTRA
April 9, 2021
ABC Vs. STATE OF MAHARASHTRA
April 8, 2021
ABDUL AHAD KHAN Vs. STATE OF MAHARASHTRA
March 23, 2021
ABDUL AZIZ SHAIKH HABIB Vs. STATE OF MAHARASHTRA
October 27, 2021
ABDUL HAMID MAPKHAN SHAH Vs. M.S.SHAH DEVELOPERS PVT. LTD.
October 30, 2021
ABDUL MAJID VAKIL AHMAD PATVEKARI Vs. SLUM REHABILITATION AUTHORITY
August 31, 2021
ABDUL MATIN ABDUL BASIT Vs. STATE OF MAHARASHTRA
December 4, 2021
ABDUL RAUF DAWOOD MERCHANT Vs. STATE OF MAHARASHTRA
July 1, 2021
ABDULLA ANIULHAQ ANSARI Vs. STATE OF MAHARASHTRA
December 16, 2021
ABHA Vs. NITIN
December 10, 2021
ABHANGA SAMATA CO-OP. HOUSING SOCIETY LTD. Vs. PARAG S/O. ARUN BINANI / ARKADE DEVELOPERS PVT. LTD.
May 7, 2021
ABHAY RAJARAM AHIRE Vs. STATE OF MAHARASHTRA
September 29, 2021
ABHAY RAMCHANDRA KULKARNI Vs. STATE OF MAHARASHTRA
September 1, 2021
ABHI ENGINEERING CORPORATION PVT LTD Vs. UNION OF INDIA
February 9, 2021
ABHIJEET VELAPURE Vs. UNION OF INDIA
April 20, 2021
ABHIJIT Vs. STATE OF MAHARASTRA
April 22, 2021
ABHIJIT NIWAS SANKPAL Vs. STATE OF MAHARASHTRA
June 21, 2021
ABHIMANYU JAYESH JHAVERI Vs. NIRMALA DHARMADAS JHAVERI
December 17, 2021
ABHINAV MANAV VIKAS SANSTHA Vs. STATE OF MAHARASHTRA
April 30, 2021
ABHISHEK ASHUTOSH SINGH Vs. STATE OF MAHARASHTRA
December 16, 2021
ABHISHEK DINKAR EKAL Vs. STATE OF MAHARASHTRA
March 24, 2021
ABHISHEK GANPAT MUNANKAR Vs. STATE OF MAHARASHTRA
December 1, 2021
ABHISHEK RAJESH GODAMBE Vs. STATE OF MAHARASHTRA
September 2, 2021
ABHISHEK RAMSINGH HANDA Vs. STATE OF MAHARASHTRA
July 2, 2021
ABHISHEK SANJAY SAWAIKAR Vs. ANANT DEVASTHAN, THR. ITS ATTORNEY
December 15, 2021
ABID UMED FANAN Vs. STATE OF MAHARASHTRA
March 9, 2021
ABU DHABI INVESTMENT AUTHORITY Vs. AUTHORITY FOR ADVANCE RULING
October 28, 2021
ABUL HASAN ALI KHURAM ALI HASHMI Vs. STATE OF MAHARASHTRA
October 6, 2021
ACHYUT BHASKAR KALE Vs. STATE OF MAHARASHTRA
September 15, 2021
ACME HOUSING INDIA PVT. LTD. Vs. STATE OF MAHARASHTRA
October 11, 2021
ACTIS CONSUMER GROOMING PRODUCTS LTD. Vs. RAKESH MALHOTRA
October 20, 2021
ADARSH DAHISAR GAURAV CO-OP HOUSING SOCIETY LTD Vs. DESIGNATED OFFICER
May 6, 2021
ADARSH GRUHA NIRMAN SAHAKARI SANSTHA LIMITED Vs. DR. ANIL KESHAV LONDHE
September 28, 2021
ADARSH WATER PARKS & RESORTS PVT.LTD Vs. ABDUL RASHID ABHUL REHMAN YUSUF
April 26, 2021
ADESH VEERKUMAR SHAH Vs. STATE OF MAHARASHTRA
April 9, 2021
ADITI SUDHIR VAISHNAV Vs. UNION OF INDIA
September 30, 2021
ADITYA ASHOK MARNE Vs. STATE OF MAHARASHTRA
November 30, 2021
ADVANCE OLEOCHEM PVT. LTD Vs. MANOJ AGARWAL
December 6, 2021
ADVENT INDIA PE ADVISORS PRIVATE LIMITED Vs. UNION OF INDIA
December 3, 2021
AEGIS LOGISTICS LIMITED Vs. SHREEJI LIQUID STORAGE TERMINAL PRIVATE LIMITED
February 25, 2021
AFIA RASHEED KHAN Vs. DR. MAZHARUDDIN ALI KHAN
December 3, 2021
AFTAB SAEED AHMED SHAIKH Vs. THE STATE OF MAHARASHTRA
May 6, 2021
AGIJ PROMOTION OF NINETEENONEA MEDIA PVT. LTD. Vs. UNION OF INDIA
August 14, 2021
AGNELO FERNANDES Vs. SEA QUEEN BEACH RESORT PVT LTD COLVA SALCETE GOA
June 22, 2021
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA
October 28, 2021
AGRICULTURAL PRODUCE MARKET COMMITTEE, BEED Vs. STATE OF MAHARASHTRA
March 9, 2021
AHMED BASHA SHAIKH Vs. STATE OF MAHARASHTRA
December 10, 2021
AHYA @ ALANKAR NITIN TALEKAR Vs. STATE OF MAHARASHTRA
November 25, 2021
AIR INDIA LTD Vs. DHARMAN K. PATIL
November 23, 2021
AIRES RODRIGUES Vs. AMONCAR CLASSIC CATERERS
February 3, 2021
AJANTA MINERALS Vs. STATE OF MAHARASHTRA
March 25, 2021
AJAY @ AJIT MADHAV LOHAR Vs. STATE OF MAHARASHTRA
February 22, 2021
AJAY BORASTE Vs. STATE OF MAHARASHTRA
January 28, 2021
AJAY DATTARAM SURVE Vs. STATE OF MAHARASHTRA
June 8, 2021
AJAY DAULAT JADHAV Vs. STATE OF MAHARASHTRA
September 14, 2021
AJAY DEEP CONSTRUCTION PVT LTD Vs. MAHARASHTRA STATE POLICE HOUSING & WELFARE CORPORATION LTD
June 29, 2021
AJAY DEEP CONSTRUCTION PVT LTD Vs. MAHARASHTRA STATE POLICE HOUSING & WELFARE CORPORATION LTD
June 28, 2021
AJAY GANGARAM DHANRALE Vs. STATE OF MAHARASHTRA
September 17, 2021
AJAY MURLIDHARJI LADDHA Vs. STATE OF MAHARASHTRA
March 11, 2021
AJAY NAGESH NAGMODE Vs. STATE OF MAHARASHTRA
May 4, 2021
AJAY NATHURAM SHARMA Vs. STATE OF MAHARASHTRA
November 18, 2021
AJAY RAMPAL SARDA Vs. MOHANLAL NATHMAL AGRAWAL
January 28, 2021
AJAY SANTOSH PANDEY Vs. THE STATE OF MAHARASHTRA
February 25, 2021
AJAY VISHNU BHOIR Vs. STATE OF MAHARASHTRA
September 13, 2021
AJAY VISHWANATH KHARADE Vs. STATE OF MAHARASHTRA
August 24, 2021
AJAYSING KRUSHNAPALSING CHAUHAN Vs. STATE OF MAHARASHTRA
July 8, 2021
AJIM S/O SHAIKH RASUL MUJAWAR Vs. ASSOCIATED ROAD CARRIERS LTD.
October 20, 2021
AJIT @ HARSHAD SIDDHARTH SHERE Vs. STATE OF MAHARASHTRA
September 20, 2021
AJIT ANANT DESAI Vs. STATE OF MAHARASHTRA
April 29, 2021
AJIT BHAGWAN PATIL Vs. STATE OF MAHARASHTRA
February 5, 2021
AKASH GYANCHAND BORA Vs. STATE OF MAHARASHTRA
December 10, 2021
AKASH S/O PANDURANG JAHIRE Vs. STATE OF MAHARASHTRA
September 8, 2021
AKBAR JAMIL KHAN Vs. STATE OF MAHAARASHTRA
August 25, 2021
AKBAR KHAN AJMER KHAN Vs. STATE OF MAHARASHTRA
June 10, 2021
AKHIL BHARTIYA MAZDOOR SABHA Vs. VENUS ETHOXYETHERS PVT LTD
March 8, 2021
AKHILESH KUMAR SANKHWAR Vs. TATA INSTITUTE OF SOCIAL SCIENCES
October 1, 2021
AKHLAQUE AHMAD MOHAMMAD MUSTAFA Vs. STATE OF MAHARASHTRA
August 25, 2021
AKHTAR KADAR JAMADAR Vs. STATE OF MAHARASHTRA
October 21, 2021
AKIL AHMED MOHAMMAD AYYUB SABIR Vs. STATE OF MAHARASHTRA
August 13, 2021
AKOLA DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED Vs. SHANTABAI
December 6, 2021
AKSHAY BABANRAO HAJARE Vs. STATE OF MAHARASHTRA
November 25, 2021
AKSHAY D. THAKKAR Vs. KOTAK MAHINDRA BANK LIMITED
March 31, 2021
AKSHIT VIMAL SHARMA Vs. STATE OF MAHARASHTRA
March 18, 2021
AL-QURAISH HUMAN WELFARE ASSOCIATION Vs. THE STATE OF MAHARASHTRA
July 20, 2021
ALEKSANDER KURGANOV Vs. STATE
February 5, 2021
ALEX J. FERNANDES Vs. POLICE INSPECTOR, CALANGUTE POLICE STATION
December 20, 2021
ALISON GOMES Vs. STATE OF GOA
August 9, 2021
ALL INDIA ADIWASI EMPLOYEES FEDERATION Vs. SHAKTIKANTA DAS
July 1, 2021
ALLABAKSH GAFUR SHAIKH Vs. STATE OF MAHARASHTRA
November 16, 2021
ALLWYN LIGUORY FURTADO Vs. STATE OF MAHARASHTRA
March 19, 2021
ALNESH AKIL SOMJI Vs. STATE OF MAHARASHTRA
December 14, 2021
ALOK KNIT EXPORTS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 10, 2021
ALOK KUMAR BIND Vs. STATE OF MAHARASHTRA
October 28, 2021
ALTAF MIRASO SHIAKH Vs. STATE OF MAHARASHTRA
November 18, 2021
ALTAF RAJEKHAN PATHAN Vs. STATE OF MAHARASHTRA
October 13, 2021
AMAN CHHABRA Vs. TRAC ENTERTAINMENT PVT LTD
July 3, 2021
AMAR BABU VITKAR Vs. STATE OF MAHARASHTRA
October 30, 2021
AMAR BHIMSING RAJPUT Vs. STATE OF MAHARASHTRA
December 14, 2021
AMAR SADHURAM MULCHANDANI Vs. STATE OF MAHARASHTRA
June 4, 2021
AMAR SADHURAM MULCHANDANI Vs. STATE OF MAHARASHTRA
December 24, 2021
AMARJEETSINGH MOHINDERSINGH BASI Vs. STATE OF MAHARASHTRA
March 19, 2021
AMARJEETSINGH MOHINDERSINGH BASI Vs. STATE OF MAHARASHTRA
November 16, 2021
AMARNATH Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
August 30, 2021
AMAZON INDIA Vs. STATE OF MAHARASHTRA
October 28, 2021
AMBEY MINING PVT. LTD. Vs. WESTERN COALFIELDS LIMITED
August 2, 2021
AMELINO CLIFTON DE ROSARIO AZAVEDO Vs. NEWTON AZAVEDO
June 15, 2021
AMEY DILIP SARDESSAI Vs. GAYATRI AMEY SARDESSAI
October 25, 2021
AMEY MAHENDRASING THAKUR Vs. STATE OF MAHARASHTRA
October 21, 2021
AMEY SITARAM SHIRODKAR Vs. STATE OF GOA
October 4, 2021
AMIN SHAIKH Vs. NEERAJ GUPTA
February 2, 2021
AMINA BI SHAIKH Vs. CHIEF OFFICER
September 29, 2021
AMINA BI SHAIKH Vs. CHIEF OFFICER, VALPOI MUNICIPAL COUNCUL
November 10, 2021
AMINUDDIN Vs. KALYAN
August 10, 2021
AMIR KHAN Vs. STATE OF MAHARASHTRA
August 10, 2021
AMIR MURAD SAYYED Vs. STATE OF MAHARASHTRA, ANDHERI POLICE STATION
September 22, 2021
AMIR RAGHAV SONAR Vs. STATE OF MAHARASHTRA
September 4, 2021
AMIR SHABBIR SAYYED @ SOBU Vs. DY. COMMISSIONER OF POLICE
February 15, 2021
AMIT ANANT DONDE Vs. STATE OF MAHARASHTRA
November 8, 2021
AMIT ANIL ADHIKARI Vs. STATE OF MAHARASHTRA
October 27, 2021
AMIT KRISHANLAL NAGPAL Vs. STATE OF MAHARASHTRA
September 21, 2021
AMJAD SHAIKH KAMEREDDIN MANSURI Vs. STATE OF MAHARASHTRA
September 14, 2021
AMOGH ENTERPRISES Vs. MAGATHANE KINARA CHS LTD.
March 11, 2021
AMOL Vs. STATE OF MAHARASHTRA
July 3, 2021
AMOL Vs. STATE OF MAHARASHTRA
November 30, 2021
AMOL @ AVIKUMAR DHONDIRAM DHULE Vs. STATE OF MAHARASHTRA
October 4, 2021
AMOL S/O MAROTIRAO TALWADKAR Vs. STATE OF MAHARASHTRA
April 9, 2021
AMOL S/O. AMBADASRAO JAIN Vs. THE STATE OF MAHARASHTRA
September 22, 2021
AMPM DESIGNS Vs. INTELLECTUAL PROPERTY APPELLATE BOARD
October 29, 2021
AMRAPALI Vs. VIDYABHARATI SHAIKSHINIK MANDAL
July 15, 2021
AMRAVATI MUNICIPAL CORPORATION Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
October 21, 2021
AMRISH RAMESHCHANDRA SHAH Vs. UNION OF INDIA
March 8, 2021
AMRUT VIJAY SHINDE Vs. STATE OF MAHARASHTRA
September 29, 2021
ANA FRANCISCA BRAGANZA Vs. JAWAHARLAL EDWIN DO CARMO MONIZ
February 12, 2021
ANAJI RAMCHANDRA AYARE Vs. STATE OF MAHARASHTRA
September 1, 2021
ANAND GAJANAN DESHPANDE Vs. STATE OF MAHARASHTRA
October 30, 2021
ANAND GOPAL GAWAS Vs. GOA URBAN CO-OPERATIVE BANK LTD.
January 14, 2021
ANAND MURLIDHAR SALVI Vs. STATE OF MAHARASHTRA
February 23, 2021
ANAND NAMDEV NAIK Vs. STATE OF GOA
November 26, 2021
ANAND RATHI SHARE & STOCK BROKERS LIMITED Vs. ANISH NAVNITRAI MEHTA HUF
October 14, 2021
ANAND S/O SHESHRAO BHAROSE Vs. RAHUL VEDPRAKASH PATIL
November 18, 2021
ANAND Y. PHADTE Vs. PROVIDENT FUND INSPECTOR
October 21, 2021
ANANDA S/O. VIKRAM BAVISKAR Vs. STATE OF MAHARASHTRA
September 1, 2021
ANANDRA VITHOBA ADSUL Vs. STATE OF MAHARASHTRA
June 8, 2021
ANANDRAO VITHOBA ADSUL Vs. ENFORCEMENT DIRECTORATE
October 14, 2021
ANANDRAO VITHOBA ADSUL Vs. ENFORCEMENT DIRECTORATE
December 3, 2021
ANANT MAHADEV REVONKAR Vs. MOTI RAMCHANDRA BANAULIKAR
June 16, 2021
ANANT RAMCHANDRA KHANDALKAR Vs. STATE OF MAHARASHTRA
December 9, 2021
ANANTA LANDMARK PVT. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE
September 14, 2021
ANANTA MADHUKARRAO BHUIBHAR Vs. STATE OF MAHARASHTRA
November 25, 2021
ANANTRAO NARAYANRAO THOPTE Vs. STATE OF MAHARASHTRA
April 16, 2021
ANAYA YOGESH PATKI Vs. STATE OF MAHARASHTRA
August 10, 2021
ANGAD DNYANOBA SHITALE Vs. STATE OF MAHARASHTRA
May 4, 2021
ANGEL CLICK, THROUGH PROPRIETOR Vs. STATE OF KARNATAKA
May 7, 2021
ANIKET GANESH PANIRE Vs. STATE OF MAHARASHTRA
October 6, 2021
ANIKET SA INVESTMENTS LLC Vs. JANAPRIYA ENGINEERS SYNDICATE PRIVATE LIMITED
January 29, 2021
ANIKET VIJU Vs. STATE OF MAHARASHTRA
December 20, 2021
ANIL Vs. ANITA
August 6, 2021
ANIL Vs. DISTRICT CASE CERTIFICATE VERIFICATION COMMITTE
July 26, 2021
ANIL BABAN RATHOD Vs. STATE OF MAHARASHTRA
March 17, 2021
ANIL BHATIYA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
December 25, 2021
ANIL GOVIND RATHOD Vs. STATE OF MAHARASHTRA
October 30, 2021
ANIL KRISHNARAO APASHINGKAR Vs. STATE OF MAHARASHTRA
June 9, 2021
ANIL KRISHNARAO DESHPANDE Vs. SHWETA VAIBHAV SANT
August 2, 2021
ANIL KUMAR Vs. STATE OF GOA
February 15, 2021
ANIL PANDURANG PARKHE Vs. STATE OF MAHARASHTRA
March 16, 2021
ANIL RAMCHANDRA ORAPE Vs. STATE OF MAHARASHTRA
July 15, 2021
ANIL SAKALNARYAN DUBEY Vs. STATE OF MAHARASHTRA
July 7, 2021
ANIL SAVLARAM PEDNEKAR Vs. KUM. JAYASHREE PANDURANG MHAPANKAR
December 14, 2021
ANIL SHANKAR SHARMA Vs. SHANKAR DAYAL SHARMA
June 10, 2021
ANIL SHETGAONKAR Vs. STATE, THR. THE PUBLIC PROSECUTOR
November 26, 2021
ANIL SUBHASH PARASKAR Vs. STATE OF MAHARASHTRA
August 2, 2021
ANIL TUKARAM MOHITE Vs. COMMISSIONER OF POLICE, PIMPRI CHINCHWAD
September 17, 2021
ANIL V. MADGAVKAR Vs. IFIN COMMODITIES LIMITED
April 7, 2021
ANIL VASANTRAO DESHMUKH Vs. STATE OF MAHARASHTRA
July 22, 2021
ANIL VASANTRAO DESHMUKH Vs. DIRECTORATE OF ENFORCEMENT
October 29, 2021
ANIL VISHNU PATIL Vs. STATE OF MAHARASHTRA
August 17, 2021
ANILKUMAR ALIAS LAPETU RAMSHAKAL SHARMA Vs. STATE OF MAHARASHTRA
October 6, 2021
ANIRUDDH INDRAJITSINH PARMAR Vs. DISTRICT MAGISTRATE
September 17, 2021
ANIRUDDHA ARUN GARJE AND ORS Vs. STATE OF MAHARASHTRA
September 9, 2021
ANIRUDH AJAY KUMAR GARG Vs. STATE OF MAHARASHTRA
September 30, 2021
ANIRUDH AJAYKUMAR GARG Vs. STATE OF MAHARASHTRA
December 15, 2021
ANIS @ AKHILENDRA KUMAR SINGH THAKUR Vs. STATE OF GOA
August 7, 2021
ANITA Vs. APPROPRIATE AUTHORITY UNDER PCPNDT ACT
August 12, 2021
ANITA KARAPURKAR Vs. STATE
February 17, 2021
ANITA KISHANRAO VIDEKAR Vs. UNION OF INDIA
February 24, 2021
ANJALI BUDHALE Vs. PRAJEET BUDHALE
May 17, 2021
ANJALI GURU SANJANA JAAN Vs. STATE OF MAHARASHTRA
January 2, 2021
ANJANABAI GOPAL TATHE Vs. BHARATI SHANKAR URANKAR
September 30, 2021
ANJUMAN TARAKKI-E-TALIM Vs. STATE OF MAHARASHTRA
January 15, 2021
ANKIT UMAKANT SHARMA Vs. STATE OF MAHARASHTRA
September 22, 2021
ANKIT VIJAYKUMAR KHANDELWAL Vs. AARTI RAJKUMAR KHANDELWAL
April 28, 2021
ANKITA ATMARAM DESSAI Vs. STATE OF GOA
January 22, 2021
ANKUSH ACHUTRAO RAUT Vs. STATE OF MAHARASHTRA
July 14, 2021
ANKUSH ARUN SHINDE Vs. ADDITIONAL COMMISSIONER
November 12, 2021
ANKUSH BAGKAR Vs. REGISTRAR OF COOP SOCIETIES, GOVT OF GOA
August 2, 2021
ANKUSH DHARMA CHAVAN Vs. STATE OF MAHARASHTRA
September 20, 2021
ANKUSH KRISHNA CHAVAN Vs. STATE OF MAHARASHTRA
September 22, 2021
ANKUSH RAMU BHOIR Vs. STATE OF MAHARASHTRA
August 3, 2021
ANNAJI ATMARAMJI TAMBOLI Vs. STATE OF MAHARASHTRA
September 3, 2021
ANNASAHEB BABURAO TEKE Vs. STATE OF MAHARASHTRA
June 19, 2021
ANNE MESSIAS GOMES Vs. STATE OF GOA
January 25, 2021
ANNU PYARELAL SINSINWAR Vs. UNION TERRITORY OF DADRA AND NAGAR HAVELI AND DAMAN AND DIU
February 27, 2021
ANSARI RIZWAN AHMED MOHD. UMER Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
May 24, 2021
ANSILEE S/O VAKAYIL VERGHESE Vs. RAVI PRAKASH S/O MOHANRAO JANGADE
September 16, 2021
ANTAR BHARTI ASHRAM Vs. UNION OF INDIA
February 24, 2021
ANTHEA AROMA CHEMICALS PVT. LTD Vs. UNION OF INDIA
November 1, 2021
ANTON PAULO BRITTO Vs. STATE OF GOA
December 2, 2021
ANTONIO ALVARES Vs. CHIEF SECRETARY, GOVT. OF GOA
November 27, 2021
ANTONIO MANUEL FARIA RAMOS Vs. STATE OF GOA
June 29, 2021
ANTONIO MARIO DE CONCEICAO BARBOSA BARRETO Vs. ANITA BARBOSA BARRETOE LIMA FERNANDES
February 17, 2021
ANTONIO OLAVO MENINO VAZ Vs. FRANCISCO VAZ
February 9, 2021
ANTONIO SANTAN CAITAN FERNANDES Vs. KALAVATI RAWAL
December 7, 2021
ANTONIO VITHAL LUIS Vs. ZEFERINO F VAZ
January 29, 2021
ANUJ KUMAR ARUN THAKUR Vs. STATE OF MAHARASHTRA
March 31, 2021
ANUJ MOHAN BADULE Vs. ADMISSION REGULATING AUTHORITY, STATE OF MAHARASHTRA
December 10, 2021
ANUJA GIRISH JOSHI Vs. PRAKASH GANESH JOSHI
September 30, 2021
ANUP S/O KISHOR GANATRA Vs. STATE OF MAHARASHTRA
October 5, 2021
ANUP S/O. NIRANJAN DODIYA Vs. SHAILENDRA
March 8, 2021
ANUSAYABAI Vs. ANDRESH RAKHMA BRAMHANE
December 2, 2021
ANWAR ABDUL AZIZ PATHAN Vs. STATE OF MAHARASHTRA
August 30, 2021
ANWAR SHEIKH S/O LATIF SHEIKH Vs. STATE OF MAHARASHTRA
October 27, 2021
APARNA Vs. STATE OF MAHARASHTRA
April 16, 2021
APOORVA ULHAS HADKAR Vs. STATE OF MAHARASHTRA
February 5, 2021
APPASAHEB NARAYAN CHAUDHARI Vs. STATE OF MAHARASHTRA
September 9, 2021
ARAV INFRATECH Vs. STATE OF GOA
December 2, 2021
ARCHANA Vs. SATYAJIT
August 3, 2021
ARCHANA SHAMKUMAR ADHAV Vs. STATE OF MAHARASHTRA
October 8, 2021
ARCHANA SINGH W/O. VIRENDRA THAKUR Vs. STATE OF MAHARASHTRA
April 5, 2021
ARCHANA WD/O MAHENDRA ARBAT Vs. MAHARASHTRA GRAMIN BANK
September 8, 2021
ARFAT ALLAUDDIN KHAN Vs. STATE OF MAHARASHTRA
April 7, 2021
ARG OUTLIER MEDIA PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
March 24, 2021
ARHANT JANARDAN SUNATKARI Vs. STATE OF MAHARASHTRA
February 4, 2021
ARIF RIYAZ GHODESHWAR Vs. STATE OF MAHARASHTRA
March 19, 2021
ARJUN FAKIRA BARI Vs. DIVISIONAL JOINT REGISTRAR
May 25, 2021
ARJUN KISHANRAO MALGE Vs. STATE OF MAHARASHTRA
April 8, 2021
ARMANDO GONSALVES Vs. STATE OF GOA
May 18, 2021
ARNAV ENTERPRISES Vs. IOSIS SPA & WELLNESS PRIVATE LIMITED
April 20, 2021
ARNAVAZ M. IRANI Vs. STATE OF MAHARASHTRA
November 18, 2021
ARREDA HOMES PVT. LTD Vs. M/S. VEENA DEVELOPERS
July 22, 2021
ARUN Vs. STATE OF MAHARASHTRA
November 5, 2021
ARUN APPASO DANGE Vs. STATE OF MAHARASHTRA
October 4, 2021
ARUN GOKULJI GHOTEKAR Vs. PRABHAKAR VITHOBAJI MESHRAM
September 7, 2021
ARUN KUMAR LANGANATHAN Vs. STATE OF MAHARASHTRA
October 13, 2021
ARUN MHATRE Vs. KALYAN DOMBIVALI MUNICIPAL CORPORATION
March 9, 2021
ARUN PUNJAJI KADU Vs. STATE OF MAHARASHTRA
May 5, 2021
ARUN S/O GULAB GAWLI Vs. DIVISIONAL COMMISSIONER
April 8, 2021
ARUN SHRAWAN PATIL Vs. STATE OF MAHARASHTRA
March 9, 2021
ARUN T. DHUMALE Vs. STATE OF MAHARASHTRA
March 12, 2021
ARUN YASHWANT KULKARNI Vs. STATE OF MAHARASHTRA
February 16, 2021
ARUNA DTS MOORTHY Vs. UCO BANK
July 30, 2021
ARUNA KAMAL SINGH Vs. BANK OF BARODA
December 21, 2021
ARUNSINGH FATEESINGH JADHAV Vs. STATE OF MAHARASHTRA
December 7, 2021
ARVIND @ SONYA GANESH GHUGE Vs. STATE OF MAHARASHTRA
September 22, 2021
ARVIND ARJUN KAMBLE Vs. STATE OF MAHARASHTRA
March 23, 2021
ARVIND RAJARAM NIKHADE Vs. ORIENTAL INSURANCE CO. LTD.
October 28, 2021
ARYAN SHAH RUKH KHAN Vs. UNION OF INDIA
October 28, 2021
ASGAR KADAR SHEIKH Vs. JAIL SUPERINTENDENT, NAGPUR
June 19, 2021
ASHA MADHUKAR KURPE Vs. STATE OF MAHARASHTRA
April 5, 2021
ASHA MADHUKAR POKHARKAR Vs. KHANDU BALU NIKAM
December 3, 2021
ASHA SUNIL ZAWAR, Vs. STATE OF MAHARASHTRA
September 16, 2021
ASHARAJE FATHESINGH RANE Vs. STATE OF GOA
August 27, 2021
ASHFAQ SHAH JURAWAR SHAH Vs. ADDITIONAL CHIEF SECRETARY
October 27, 2021
ASHIK R. SHAH Vs. METAL ROLLING WORKS LTD.
October 11, 2021
ASHISH BALU KAMTHE Vs. STATE OF MAHARASHTRA
December 10, 2021
ASHISH BHARAT JADHAV Vs. DIRECTOR GENERAL OF POLICE (PRISON) MAHARASHTRA STATE
August 17, 2021
ASHISH PATEL Vs. EDUBRIDGE INTERNATIONAL SCHOOL
August 5, 2021
ASHISH S/O SUDHAKAR LOKHANDE Vs. SHRADDHA W/O ASHISH LOKHANDE
March 3, 2021
ASHISH VINOD DALAL Vs. VINOD RAMANLAL DALAL
September 15, 2021
ASHISH VIRENDRA MEHTA Vs. STATE OF MAHARASHTRA
November 26, 2021
ASHOK Vs. STATE OF MAHARASTRA
July 27, 2021
ASHOK ANNA MORE Vs. STATE OF MAHARASHTRA
July 12, 2021
ASHOK DADAJI RECHANKAR Vs. AGRICULTURE PRODUCE MARKET COMMITTEE
February 24, 2021
ASHOK DATTU BHOIR Vs. STATE OF MAHARASHTRA
October 12, 2021
ASHOK DHONDIRAM DHAVALE Vs. STATE OF MAHARASHTRA
April 30, 2021
ASHOK KACHARU MALVE Vs. STATE OF MAHARASHTRA
March 2, 2021
ASHOK KISAN JADHAV Vs. STATE OF MAHARASHTRA
March 8, 2021
ASHOK LAXMAN VALLAKATTI AND ORS. Vs. THE COMMISSIONER, AHMEDNAGAR MUNICIPAL CORPORATION AND ORS.
February 23, 2021
ASHOK RAJARAM RAUL Vs. MANDAR PRAMOD VICHARE
May 17, 2021
ASHOK RAMCHANDRA SHEWALE Vs. STATE OF MAHARASHTRA
March 30, 2021
ASHOK S/O ARUN SHENDGE Vs. STATE OF MAHARASHTRA
February 16, 2021
ASHOK S/O BALIRAM PAWAR Vs. STATE OF MAHARASHTRA
September 16, 2021
ASHOK S/O MANIRAM WADDE Vs. STATE OF MAHARASHTRA
September 9, 2021
ASHOK S/O. UDHAV KOTHAWALE Vs. STATE OF MAHARASHTRA
April 1, 2021
ASHOK SHAMRAO KALE Vs. SUNIL AMRUTRAO KHADSE
July 27, 2021
ASHOK SHANKAR JADHAV Vs. STATE OF MAHARASHTRA
September 8, 2021
ASHOK SHRIPAT CHAVAN Vs. STATE OF MAHARASHTRA
August 17, 2021
ASHOK SIDDHAPPA BURUD Vs. STATE OF MAHARASHTRA
November 26, 2021
ASHOK SITARAMJI THAKARE Vs. KU. MANGALA D/O LAXMANRAO BODHANKAR
August 11, 2021
ASHOK TALWATKAR Vs. STATE OF MAHARASHTRA
September 3, 2021
ASHU KHURANA DUTT Vs. ANEESHA ASHU DUTT
April 1, 2021
ASHUTOSH GOVIND PRABHU DESSAI Vs. STATE OF GOA
January 12, 2021
ASHUTOSH VIJAY DURVE Vs. STATE OF MAHARASHTRA
October 6, 2021
ASHWIN HOLDINGS PVT LTD Vs. ANTHONY FERNANDES, SON OF LATE ALEX FERNANDES
June 16, 2021
ASHWINI S. PATIL Vs. STATE OF MAHARASHTRA
September 1, 2021
ASHWINKUMAR KALYANDAS CHAUHAN Vs. STATE OF MAHARASHTRA
October 14, 2021
ASMITA RAJESH HOBLE Vs. RAJESH RAMNATH HOBLE
July 28, 2021
ASSOCIANA ROSARIO FERNANDES Vs. MORMUGAO PORT ROAD COMPANY LTD
December 22, 2021
ATC TELECOM Vs. GROUP GRAMPANCHAYAT
August 4, 2021
ATC TELECOM INFRASTRUCTURE PVT.LTD. Vs. BOKHARA GRAM PANCHAYAT
December 22, 2021
ATHARV B. SHELKANDE Vs. STATE OF MAHARASHTRA
November 24, 2021
ATISH @ ASHISH S/O ASHOK KHANDARE Vs. STATE OF MAHARASHTRA
December 7, 2021
ATLANTA LIMITED Vs. METSO INDIA PVT LTD
August 4, 2021
ATLANTIC SHIPPING PRIVATE LIMITED Vs. UNION OF INDIA
March 9, 2021
ATMARAM DNYANESHWAR FOKANE Vs. STATE OF MAHARASHTRA
March 10, 2021
ATUL Vs. STATE OF MAHARASHTRA
June 28, 2021
ATUL Vs. STATE OF MAHARASHTRA
July 26, 2021
ATUL AMRUT MOHITE Vs. STATE OF MAHARASHTRA
November 26, 2021
ATUL AMRUT RAYBOLE Vs. SHUBHANGI ATUL RAYBOLE
September 15, 2021
ATUL ASHOK GHULE Vs. COLLECTOR OF PUNE
November 9, 2021
ATUL BABULAL GAJARMAL AND ORS Vs. STATE OF MAHARASHTRA
November 22, 2021
ATUL BHASKAR MORE Vs. STATE OF MAHARASHTRA
January 11, 2021
ATUL RAJESH DIGHE Vs. STATE OF MAHARASHTRA
November 20, 2021
ATUL S/O RAJENDRA BODHARE Vs. STATE OF MAHARASHTRA
December 8, 2021
AUGUST FURTADO Vs. MINGUEL ANTONIO RODRIGUES
September 30, 2021
AUGUSTA VAZ WIFE OF RAJESH NAIK Vs. STATE OF GOA
April 5, 2021
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April 23, 2021
AURANGABAD TEXTILE MILLS Vs. VIJAYALAXMI CO-OPERATIVE HOUSING SOCIETY LTD
September 1, 2021
AVAKASH S/O. SUDHAKARRAO INGOLE Vs. STATE OF MAHARASHTRA
August 26, 2021
AVAKASH S/O. SUDHAKARRAO INGOLE Vs. STATE OF MAHARASHTRA
August 16, 2021
AVANI SUDHIR VAISHNAV Vs. UNION OF INDIA
September 15, 2021
AVDHESH HARICHAND JAISWAL Vs. STATE OF MAHARASHTRA
November 17, 2021
AVDHUT @ RAHUL BALU GIRI Vs. THE STATE OF MAHARASHTRA
June 7, 2021
AVENTISUB LLC Vs. ERIS HEALTHCARE PVT. LTD.
November 1, 2021
AVINASH Vs. JOINT CHARITY COMMISSIONER
July 14, 2021
AVINASH @ SURAJ S/O ASHOK SINGH Vs. STATE OF MAHARASHTRA
August 18, 2021
AVINASH DATTA CHAVHAN Vs. STATE OF MAHARASHTRA
February 18, 2021
AVINASH DATTA CHAVHAN Vs. STATE OF MAHARASHTRA
February 24, 2021
AVINASH DNYANESHWAR DHAMALE Vs. STATE OF MAHARASHTRA
September 7, 2021
AVINASH KASHINATH SHINDE Vs. AMBEDKAR SMARAK SAMITI SHIKSHAN
January 13, 2021
AVINASH KRISHNA KAMAT Vs. STATE OF MAHARASHTRA
September 14, 2021
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August 7, 2021
AVISHEK ASIT MITRA Vs. STATE OF MAHARASHTRA
September 20, 2021
AYESHA Vs. STATE OF MAHARASHTRA
March 15, 2021
AYYAZ KHAN ZABAZ KHAN Vs. DIVISIONAL COMMISSIONER, AMRAVATI
March 10, 2021
AZAM ANWAR Vs. HARRIHAR GUNAJI SHETGAONKAR
September 30, 2021
AZIA PIEDADE DSILVA Vs. STATE OF GOA
April 5, 2021
AZIM MOHAMMAD HANIF SHAIKH Vs. STATE OF MAHARASHTRA
September 9, 2021
B.S. ISPAT LIMITED Vs. NEXUS MINMET MERCHANDISING PVT. LTD.
June 18, 2021
BA CONTINUUM INDIA PVT. LTD Vs. UNION OF INDIA
March 8, 2021
BABA @ KAMALAKAR KISAN BODAKE Vs. STATE OF MAHARASHTRA
April 8, 2021
BABA TAJ ROZGAR VA SWAYAM ROZGAR BANDHKAM SEVA SAHAKARI SANSTHAN Vs. STATE OF MAHARASHTRA
September 8, 2021
BABAJI SONU KADAM Vs. THE COLLECTOR
August 25, 2021
BABAN Vs. STATE OF MAHARASHTRA
September 24, 2021
BABAN DATTA GAIKWAD Vs. STATE OF MAHARASHTRA
March 10, 2021
BABAN S/O. RAMCHANDRA GODGE Vs. THE STATE OF MAHARASHTRA
August 4, 2021
BABASAHEB POUL Vs. STATE OF MAHARASHTRA
October 7, 2021
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December 13, 2021
BABASAHEB S/O. BHIMRAO MOGLE Vs. STATE OF MAHARASHTRA
September 24, 2021
BABITA VISHNU NAIK Vs. GOVERNMENT OF GOA
December 16, 2021
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December 2, 2021
BABU VARGHESE Vs. STATE OF MAHARASHTRA
August 7, 2021
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February 18, 2021
BABULAL VERMA Vs. ENFORCEMENT DIRECTORATE, MUMBAI
March 16, 2021
BABURAO P SAWANT Vs. POLICE INSPECTOR, MAPUSA POLICE STATION, MAPUSA
January 19, 2021
BABURAO S/O MANIKRAO GHUGE Vs. STATE OF MAHARASHTRA
December 13, 2021
BAJABAI W/O RAMKRISHANA WARRARKAR (DEAD) Vs. SUNIL DAMODHAR POTDUKHE
September 6, 2021
BAJAJ ALLIANZ GENERAL INS. CO. LTD. Vs. VANDANA
December 23, 2021
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October 14, 2021
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March 9, 2021
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October 14, 2021
BAL ASHA TRUST Vs. ARJUN PENGAT
May 7, 2021
BAL MANDIR SANSTHA (PARANJPE SCHOOL) Vs. DEVIDAS KAWADUJI RAGHUTE
September 30, 2021
BALAJI Vs. STATE OF MAHARASHTRA
February 22, 2021
BALAJI Vs. STATE OF MAHARASHTRA
August 5, 2021
BALAJI @ BALU NIVARTI GAIKWAD Vs. STATE OF MAHARASHTRA
February 12, 2021
BALAJI MANOHAR MUNDE Vs. STATE OF MAHARASHTRA
March 18, 2021
BALAJI SAND SUPPLIERS Vs. STATE OF MAHARASHTRA
September 21, 2021
BALASAHEB Vs. STATE OF MAHARASHTRA
October 5, 2021
BALASAHEB @ BABASAHEB BALIRAM BANGAR Vs. STATE OF MAHARASHTRA
December 14, 2021
BALASAHEB BARKU KOLHE Vs. COMMISSIONER OF POLICE
August 12, 2021
BALASAHEB VASANT KASHID Vs. STATE OF MAHARASHTRA
October 7, 2021
BALASO BABU KHOT Vs. STATE OF MAHARASHTRA
August 11, 2021
BALCHANDRA SHIRSAT Vs. MAYOR, MUNICIPAL CORPORATION OF GREATER MUMBAI
April 5, 2021
BALKRISHNA APPAYYA SHETTY Vs. HEMANT H. THAKKAR
May 6, 2021
BALKRISHNA PADMAKAR JOSHI Vs. SUPERINTENDING ARCHEOLOGIST
July 26, 2021
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February 10, 2021
BALRAM @ BALLU Vs. STATE OF MAHARASHTRA
November 24, 2021
BALRAM SUDAKAJI SAKPAL Vs. UNION OF INDIA
March 9, 2021
BALU KUNDALIK PATIL Vs. STATE OF MAHARASHTRA
September 22, 2021
BALU S/O BAJIRAO SHINDE Vs. STATE OF MAHARASHTRA
August 23, 2021
BALWAN SINGH SHREENANDLAL CHOWDARY Vs. STATE OF MAHARASHTRA
October 11, 2021
BANDU NAGNATH GHONE Vs. SANTOSH SHIVAJIAPPA RESHME
February 10, 2021
BANDU SHAMRAO BHUSARE Vs. STATE OF MAHARASHTRA
March 23, 2021
BANK OF BAHRAIN AND KUWAIT B.S C. Vs. UNION OF INDIA
December 2, 2021
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March 25, 2021
BANK OF INDIA Vs. BANK OF INDIA WORKERS ORGANIZATION
September 1, 2021
BANK OF INDIA, REP. BY ITS POA, SALVADOR JESSIE FIJARDO Vs. GAUTAM R. GAIKWAD
November 25, 2021
BANSILAL S/O SITRAN KANOJE Vs. STATE OF MAHARASHTRA
October 5, 2021
BAPURAO S/O MADHAVRAO PATIL AND ORS Vs. STATE OF MAHARASHTRA
September 24, 2021
BARGAL DILIPKUMAR Vs. STATE OF MAHARASHTRA
February 23, 2021
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December 4, 2021
BENEDITO COSTA Vs. SEBASTIAO FERNANDES
July 20, 2021
BENEDITO DSOUZA Vs. CAETANO ROSARIO ESTIBEIRO
February 17, 2021
BHAGATRAM RAVALMAL BALANI Vs. STATE OF MAHARASHTRA
December 9, 2021
BHAGAUJI Vs. STATE OF MAHARASHTRA
July 3, 2021
BHAGUBAI DEVRAM BHAGAT LRS CHANGDEO Vs. DEVRAM KUNDLIK BHAGAT (DEAD)
November 25, 2021
BHAGWAN Vs. STATE OF MAHARASHTRA
December 29, 2021
BHAGWAN NARAYAN GAIKWAD Vs. STATE OF MAHARASHTRA
June 10, 2021
BHAGWAN S. ADHEKAR Vs. STATE OF MAHARASHTRA
October 30, 2021
BHAGWAN SHANKAR BHALERAO Vs. STATE OF MAHARASHTRA
June 9, 2021
BHAGWAN VITHUJI NANNAWARE Vs. PRAVIN SHINGARE
November 29, 2021
BHAGWANRAO RAMCHANDRARAO PATIL Vs. STATE OF MAHARASHTRA
November 5, 2021
BHAGWAT BUASAHEB PHUNDE Vs. RAMA SRIHARI GHULE
September 3, 2021
BHAGYASHREE PRASHANT WASANKAR Vs. STATE OF MAHARASHTRA
July 15, 2021
BHAJAN Vs. STATE OF MAHARASHTRA
March 11, 2021
BHAJI VA FAL MUTTON Vs. STATE OF MAHARASHTRA
October 6, 2021
BHARAT BHAGWAN PATIL Vs. STATE OF MAHARASHTRA
June 4, 2021
BHARAT CHANDRAKANT AGAVANE Vs. STATE OF MAHARASHTRA
September 4, 2021
BHARAT KISAN MEKALE Vs. COMMISSIONER OF POLICE, SOLAPUR
September 3, 2021
BHARAT NARHARI PATIL Vs. ADINATH SAKHARAM
August 3, 2021
BHARAT NATHALAL KANSARA Vs. PRAFUL NATHALAL KANSARA
April 19, 2021
BHARAT PETROLEUM CORPORATION LTD Vs. JAYSINGH BHAGWANDAS KAPADIA
December 15, 2021
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March 5, 2021
BHARAT TEA SUPPLIERS Vs. GUJRAT TEA TRADERS
October 28, 2021
BHARATBHUSHAN SONAJIRAO Vs. STATE OF MAHARASHTRA
December 23, 2021
BHARATIBEN JAGDISH MEHTA Vs. SHIVKUMAR D. JAISWAL
November 18, 2021
BHARTARI Vs. SUPERINTENTENDENT OF OPLICE, GONDIA
April 22, 2021
BHARTI Vs. STATE OF MAHARASHTRA
November 17, 2021
BHARTI SANTOSH BHOSALE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
October 21, 2021
BHARTI SANTOSH BHOSALE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI THROUGH MUNICIPAL COMMISSIONER
December 8, 2021
BHARUKA TRADING COMPANY Vs. HANUMAN DAL INDUSTRIES
June 21, 2021
BHASKAR Vs. STATE OF MAHARASHTRA
February 5, 2021
BHASKAR SHASHANK SARKAR Vs. STATE OF MAHARASHTRA
December 30, 2021
BHASKAR VAMAN HARVALKAR Vs. STATE OF GOA
January 14, 2021
BHAURAO MARKAD MATSHYA VYAVASAYEEK SAHAKARI SANSTHA Vs. STATE OF MAHARASHTRA
November 26, 2021
BHAUSAHEB Vs. STATE OF MAHARASHTRA
February 9, 2021
BHAUSAHEB Vs. YASHWANT
June 10, 2021
BHAUSAHEB Vs. STATE OF MAHARASHTRA
December 1, 2021
BHAUSAHEB Vs. STATE OF MAHARASHTRA
June 10, 2021
BHAUSAHEB R. SANAP Vs. RATNABAI C. VADEKAR
March 30, 2021
BHAUSAHEB RAOSAHEB MAGAR Vs. STATE OF MAHARASHTRA
October 7, 2021
BHAVANJI LAKHAMASI BHATE Vs. SAHEBRAO LALA DESALE
September 15, 2021
BHAWBHUTI SHIKSHAN SANSTHA Vs. SANDEEP CHANDULAL HANUWATE
September 15, 2021
BHIMASHANKAR RAIGONDA BHUYARE Vs. STATE OF MAHARASHTRA
March 12, 2021
BHIMRAO S/O. BHAGWAN BANSOD Vs. THE STATE OF MAHARASHTRA
February 17, 2021
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March 5, 2021
BHUPENDRA HARGOVANDAS MAJITHIA Vs. STATE OF MAHARASHTRA
February 8, 2021
BHUPENDRA HARILAL MEHTA Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
April 27, 2021
BHUPENDRA PAL SINGH Vs. UNION OF INDIA
December 22, 2021
BHUSHAN S/O. BHIMRAO DESHMUKH Vs. SAU. NILESHA BHUSHAN
August 9, 2021
BICHOLIM URBAN CO-OPERATIVE BANK LTD Vs. GOA STATE CO-OPERATIVE BANK LTD
October 11, 2021
BILAL SHAIKKH ADAM HAZU Vs. STATE OF MAHARASHTRA
March 31, 2021
BINA DEEGAN Vs. SARAS GOPI
February 15, 2021
BINA DEEGAN Vs. SARAS GOPI
February 25, 2021
BINA WADHAWAN Vs. SHREE AHUJA PROPERTIES PVT. LTD
July 13, 2021
BINAL SEVANTILAL KORADIA Vs. STATE OF MAHARASHTRA
March 31, 2021
BLACKBURN METALS Vs. M/S. ZEP ENGINEERING WORKS
October 6, 2021
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. DECCAN CHRONICLE HOLDINGS LTD.
June 16, 2021
BOARD OF TRUSTEES OF THE PORT OF MUMBAI Vs. NKD MARITIME LTD.
February 12, 2021
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September 22, 2021
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February 4, 2021
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November 25, 2021
BOMBAY DYEING & MANUFACTURING COMPANY LIMITED Vs. ASHOK NARANG
August 30, 2021
BOMBAY INTELLIGENCE SECURITY (INDIA) LTD Vs. UNION OF INDIA
July 23, 2021
BRAHMANAND MAMLEKAR Vs. KISHOR SURYAKANT BORKAR
November 16, 2021
BRAJ BHUSHAN PANDE Vs. STATE OF MAHARASHTRA
February 2, 2021
BRIJ BIHARI SINGH Vs. WESTERN COALFIELDS LIMITED
November 22, 2021
BRIJESH KANUBHAI PATEL Vs. STATE OF MAHARASHTRA
September 16, 2021
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October 26, 2021
BULKABAI Vs. GURUKUL GRUHA BHADEKARU MALKI HAKKA SAHAKARI SANSTHA LTD., CHANDRAPUR
December 18, 2021
BURZIN MANEK DAVER Vs. UNION OF INDIA
December 29, 2021
BUTIBORI CEPT PVT LTD Vs. INDO RAMA SYNTHETICS (I) LTD
February 4, 2021
BVG INDIA LTD Vs. STATE OF MAHARASHTRA
March 19, 2021
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November 16, 2021
CAPT. AMOL VASANT KELKAR Vs. UNION OF INDIA
March 8, 2021
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October 6, 2021
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February 23, 2021
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January 22, 2021
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September 23, 2021
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February 1, 2021
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October 12, 2021
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September 3, 2021
CEZARIO F DSOUZA Vs. JONN FERNANDES,
March 11, 2021
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November 24, 2021
CHAITYA SHAH Vs. UNION OF INDIA
November 17, 2021
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April 9, 2021
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February 17, 2021
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April 27, 2021
CHANDRAHAS CHANDRAKANT CHAREKAR-JOSHI Vs. GEETA PANDITRAO ASWAR
April 1, 2021
CHANDRAKALA W/O. RAMLAL JADHAV Vs. STATE OF MAHARASHTRA
April 26, 2021
CHANDRAKANT Vs. ALKA SAHANI
April 27, 2021
CHANDRAKANT BHIKAJI WALAWALKAR Vs. STATE OF MAHARASHTRA
January 29, 2021
CHANDRAKANT NARAYAN PATKAR CHARITABLE TRUST Vs. UNION OF INDIA
June 22, 2021
CHANDRAKANT PRAKASH SHELKE Vs. STATE OF MAHARASHTRA
November 2, 2021
CHANDRAKANT S/O SHANTARAM BHOI Vs. STATE OF MAHARASHTRA
October 27, 2021
CHANDRAKANT S/O. BALIRAM SONAWANE Vs. STATE OF MAHARASHTRA
October 13, 2021
CHANDRAKANT SHRIPATH TAMBOKAR Vs. STATE OF MAHARASHTRA
September 4, 2021
CHANDRAPRAKASH B. LODHA Vs. RUKMINI BABAN KADAM
February 23, 2021
CHANDRASEN S/O CHINDHUJI DONGRE Vs. STATE OF MAHARASHTRA
November 25, 2021
CHANDRASHEKHAR Vs. STATE OF MAHARASHTRA
November 24, 2021
CHANDRASHEKHAR S/O BABARAO MADAVI Vs. STATE OF MAHARASHTRA
August 25, 2021
CHANDRAWATI KORGAOKAR Vs. STATE
January 25, 2021
CHANDRESHWAR BHUTNATH Vs. KRISHNAKANT KESHAV
August 30, 2021
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November 20, 2021
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October 1, 2021
CHAYA TUKARAM BHOI Vs. STATE OF MAHARASHTRA
January 6, 2021
CHETAN Vs. ROHIT
August 23, 2021
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February 16, 2021
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March 15, 2021
CHETAN SUBHASH MASHALKAR Vs. PRESIDENT, ADARSHA SHIKSHAN PRASARAK MANDAL
December 23, 2021
CHETAN SUKHDEO TEKAM Vs. DEPUTY INSPECTOR GENERAL (PRISONS), (EASTERN REGION), NAGPUR
June 10, 2021
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October 21, 2021
CHHAGAN CHANDRAKANT BHUJBAL Vs. INCOME TAX OFFICER WARD
December 8, 2021
CHHAYA Vs. STATE OF MAHARASHTRA
January 4, 2021
CHIDI OSCITA OKONKOWA Vs. STATE OF GOA
January 29, 2021
CHINEDU MONDAY NWAFOR Vs. STATE OF GOA
February 11, 2021
CHIRAG INFRA PROJECTS PVT. LTD. Vs. VIJAY JWALA COOP HSG SOC LTD
March 12, 2021
CHIRAG PRADEEP ZAVERI Vs. STATE OF MAHARASHTRA
October 30, 2021
CHITRA ANANT SALUNKE Vs. STATE OF MAHARASHTRA
October 22, 2021
CHITRA W/O GAJANAN DESHPANDE Vs. STATE OF MAHARASHTRA
October 6, 2021
CHITRAREKHA M. NAIK Vs. STATE OF MAHARASHTRA
October 8, 2021
CHOTELAL RAMBRIJ PASWAN Vs. STATE OF MAHARASHTRA
April 9, 2021
CHOTU MOHAN NAIDU Vs. COMMISSIONER OF POLICE
August 24, 2021
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July 30, 2021
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November 24, 2021
CIPLA LIMITED Vs. COMPETENT AUTHORITY AND DISTRICT DEPUTY REGISTRAR, CO-OPERATIVE SOCIETY
April 22, 2021
CITIZEN EDUCATION SOCIETY, NAGPUR Vs. DHANANJAY AMBADAS DHABE
December 23, 2021
COMDR HEMANT PADBIDRI Vs. STATE OF GOA
February 8, 2021
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January 22, 2021
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September 17, 2021
COMMISSIONER OF CGST & CENTRAL EXCISE Vs. HINDUSTAN PETROLEUM CORPORATION LTD
December 23, 2021
COMMISSIONER OF CGST & CENTRAL EXCISE Vs. SHRIRAM TRANSPORT FINANCE COMPANY LTD
February 12, 2021
COMMISSIONER OF CUSTOMS Vs. SRINIVAS CLEARING & SHIPPING (I) PVT. LTD
August 27, 2021
COMMISSIONER OF CUSTOMS (EXPORT) Vs. RELIANCE INDUSTRIES LIMITED
December 20, 2021
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. ANANDIBAI VENKATESH SAWANT
October 26, 2021
COMMISSIONER OF INCOME TAX Vs. ZUARI MAROC PHOSPHATES LTD.
January 14, 2021
COMMISSIONER OF INCOME TAX Vs. GOA STATE COOPERATIVE BANK LTD.
January 7, 2021
COMMISSIONER OF INCOME TAX Vs. M/S SESA GOA LTD
May 7, 2021
COMMISSIONER OF INCOME TAX, MUMBAI CITY Vs. MAHARASHTRA HYBRID SEEDS CO. LTD
November 22, 2021
CONCEPT GREEN BUILDERS AND DEVELOPERS Vs. NAIK AND SONS
September 30, 2021
CONSTANCIO LUIS CAETANO RUBINA LOBO Vs. LEANDRINA ANTAO
February 11, 2021
CONTINENTAL RADIANCE OFFSHORE PVT. LTD Vs. MV LEWEK ALTAIR (IMO NO. 9413183)
December 14, 2021
COOLDECK INDUSTRIES PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
December 13, 2021
COOPERATIVE RABOBANK U A Vs. COMMISSIONER OF INCOME TAX
August 26, 2021
COOPERATIVE RABOBANK U A Vs. COMMISSIONER OF INCOME TAX (IT)
July 7, 2021
COSMOS CO-OPERATIVE BANK LTD. Vs. M/S. GILTEDEGE MANAGEMENT SERVICES LTD.
April 7, 2021
COTTAGE INDUSTRIES EXPOSITION LTD Vs. DECATHLON SPORTS INIDA PVT. LTD
September 30, 2021
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
May 19, 2021
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
May 17, 2021
COURTS ON ITS OWN MOTION Vs. UNION OF INDIA
September 8, 2021
COURTS ON ITS OWN MOTION Vs. STATE OF MAHARASHTRA
June 14, 2021
COZIHOM CO-OPERATIVE HOUSING SOCIETY LTD Vs. TAJDAR AMROHI
May 19, 2021
CRAFTS DEFLOURESCENT Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
December 29, 2021
CRISTINA MARQUES Vs. LILY DIAS
January 21, 2021
CROSS COUNTRY HOTELS LTD. Vs. BHUPINDER KUMAR MALHOTRA
March 9, 2021
CUPINO LTD Vs. SHREE AHUJA PROPERTIES AND REALTORS PVT. LTD.
December 16, 2021
CUTIS BIOTECH Vs. SERUM INSTITUTE OF INDIA PVT. LTD
April 20, 2021
D.BHAMBRI Vs. EKNATH MARUTIRAO KALMETKAR
October 12, 2021
DADA Vs. BHAGAJI
August 25, 2021
DAMESHWAR TIKARAM BISEN Vs. UNION OF INDIA, MINISTRY OF RAILWAY
October 27, 2021
DAMODAR L. BHAT Vs. RAMNATH DAMODAR SAUNSTHAN
September 30, 2021
DAMODAR MANGUESHKAR Vs. CIDADE DE GOA
February 5, 2021
DAMODHAR ROKDE Vs. DEFENCE ESTATES OFFICER
January 7, 2021
DAMODHAR S/O NILCHAND SHAHANE Vs. JANKIBAI W/O BABAN SONAR (SHAHANE)
September 21, 2021
DARASING Vs. STATE OF MAHARASHTRA
August 3, 2021
DARIUS RUTTON KAVASMANECK Vs. MAHARUKH MURAD OOMRIGAR
October 8, 2021
DARSHAN Vs. STATE OF MAHARASHTRA
February 17, 2021
DARSHAN JITENDRA JHAVERI Vs. COMMISSIONER OF INCOME TAX
September 22, 2021
DARSHAN LALIT GANDHI Vs. STATE OF MAHARASHTRA
November 25, 2021
DARSHAN UTTAM DONDE Vs. STATE OF MAHARASHTRA
October 13, 2021
DARSHANA W/O. ASHOK BORKAR Vs. ALOK NAMDEO BORKAR
April 6, 2021
DASHRATH NARAYAN TANDALE Vs. SHRIDHAR KESHAVACHARYA PATWARDHAN
January 19, 2021
DASHRATH S/O. HIRAMAN JOHARE Vs. STATE OF MAHARASHTRA
September 9, 2021
DASHRATHA MADHUKAR KASBE @DK Vs. THE STATE OF MAHARASHTRA
February 3, 2021
DASTGIR GAFUR SHAHA Vs. STATE OF MAHARASHTRA
April 5, 2021
DATTA Vs. STATE OF MAHARASHTRA
November 16, 2021
DATTAJI SAMBHA KENDRE Vs. STATE OF MAHARASHTRA
March 4, 2021
DATTAPRASAD R. SHIRODKAR Vs. VINOD DWARKANTH KHAPARDE
March 31, 2021
DATTARAM HARI PANDARE Vs. STATE OF MAHARASHTRA
October 29, 2021
DATTARAO Vs. STATE OF MAHARASHTRA
March 23, 2021
DATTATRAY Vs. STATE OF MAHARASHTRA
February 1, 2021
DATTATRAY GENABA LOLE Vs. DIVISIONAL JOINT REGISTRAR
November 26, 2021
DATTATRAY RAMCHANDRA WAIKAR Vs. BALUTAI @ RANJANA SURESH GAVALI
March 11, 2021
DATTATRAYA APPASO PATIL Vs. STATE OF MAHARASHTRA
December 15, 2021
DATTU DEVRAM KOLI Vs. STATE OF MAHARASHTRA
December 9, 2021
DAULAT SAMIRMAL MEHTA Vs. UNION OF INDIA
February 15, 2021
DAVID G SAMUEL Vs. COLLECTOR/DISTRICT MAGISTRATE, PUNE
November 30, 2021
DEELIP BALASAHEB SHINDE Vs. MADAN BHAUSAHEB SHINDE
April 9, 2021
DEELIP SURYABHAN PESTE Vs. STATE OF MAHARASHTRA
October 28, 2021
DEEPABAI Vs. MADAN
January 25, 2021
DEEPAK Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
February 23, 2021
DEEPAK Vs. STATE OF MAHARASHTRA
December 1, 2021
DEEPAK Vs. STATE OF MAHARASHTRA
December 3, 2021
DEEPAK ALIAS DILIP Vs. VIJAY DHANANJAY DESHMUKH
March 11, 2021
DEEPAK DATTARAM KANDALKAR Vs. STATE OF MAHARASHTRA
December 9, 2021
DEEPAK KUMAR RADHESHYAM KHURANA Vs. MUMBAI PORT TRUST
December 21, 2021
DEEPAK MAHADEORAO Vs. VICE-PRESIDENT
December 9, 2021
DEEPAK RAHEJA Vs. GANGA TARO VAZIRANI
October 1, 2021
DEEPAK SHENOY Vs. STATE BANK OF INDIA
December 14, 2021
DEEPAK SHIVRAM PATHARE Vs. STATE OF MAHARASHTRA
December 4, 2021
DEEPAK VASANT GAHANE Vs. DIVISIONAL COMMISSIONER
March 18, 2021
DEEPAK VIRENDRA KOCHHAR Vs. DIRECTORATE OF ENFORCEMENT
March 25, 2021
DEEPAK VITTHAL RAO Vs. STATE OF MAHARASHTRA
November 20, 2021
DEEPALI Vs. STATE OF MAHARASHTRA
October 20, 2021
DEEPALI SHRIMAAN PEDNEKAR Vs. CAPTAIN PEDNEKAR SHRIMAAN DNYANESHWAR
October 12, 2021
DEFTARY DESCON ENGINEERING PVT LTD Vs. SUDARSHAN DRY DOCKS
January 15, 2021
DEJU KHUDDU MULLYYA Vs. PHARIN FARID ALI PATEL
December 21, 2021
DELNA KHAMBATTA Vs. STATE OF MAHARASHTRA
March 24, 2021
DELTACORP PACIFIC HK LTD Vs. OSS PFS BRAVE
November 24, 2021
DEO MAHADEO DEVASTHAN Vs. STATE OF GOA
October 14, 2021
DEOGIRI NAGARI SAHAKARI PATSANSTHA LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
June 19, 2021
DEORAO Vs. PANDURANG
September 15, 2021
DEORAO TANBAJI BOBDE Vs. PRAMOD DEORAO BOBADE
January 4, 2021
DEVANAND BALAJIRAO CHUKEWAD Vs. SUB DIVISIONAL OFFICER
March 17, 2021
DEVANAND S/O RAMESH PATHRABE Vs. DIVISIONAL COMMISSIONER
October 20, 2021
DEVANAND SOMAYYA SHETTY Vs. STATE OF MAHARASHTRA
November 9, 2021
DEVANG DINESH PARMAR Vs. MUMBAI MUNICIPAL CORPORATION
November 12, 2021
DEVANG DINESH PARMAR Vs. MUMBAI MUNICIPAL CORPORATION
November 1, 2021
DEVENDRA Vs. STATE OF MAHARASHTRA
March 23, 2021
DEVENDRA S/O. AJIT GAMBHIR Vs. STATE OF MAHARASHTRA
August 23, 2021
DEVENDRA S/O. AJIT GAMBHIR Vs. STATE OF MAHARASHTRA
December 24, 2021
DEVIDAS Vs. STATE OF MAHARASHTRA
March 3, 2021
DEVIDAS BHIMRAO BORSE Vs. STATE OF MAHARASHTRA
September 7, 2021
DEVIDAS GAONKAR Vs. STATE OF GOA
February 16, 2021
DEVIDAS LAXMAN NAVALE Vs. TAHASILDAR
July 3, 2021
DEVRAIJAN GANPATI DEVENDRAN Vs. UNION OF INDIA
September 3, 2021
DEVRAM SAWLERAM MUNDHE Vs. STATE OF MAHARASHTRA
October 12, 2021
DEVYANI W/O KRISHNA DONGAONKAR Vs. STATE OF MAHARASHTRA
May 7, 2021
DEWAN HOUSING FINANCE CORPORATION LIMITED Vs. UNION OF INDIA
November 16, 2021
DHAKU ALIAS DAKU UDDHAV BADEKAR Vs. STATE OF MAHARASHTRA
March 31, 2021
DHANANJAY BABASO SHINDE Vs. STATE OF MAHARASHTRA
November 17, 2021
DHANANJAY VITTHAL GAWADE Vs. STATE OF MAHARASHTRA
January 7, 2021
DHANASHRI CHAMBAYYA SWAMI Vs. STATE OF MAHARASHTRA
January 28, 2021
DHANESH HAUSLAPRASAD SINGH Vs. SENIOR INSPECTOR OF POLICE
September 4, 2021
DHANGIR PANDURANG GOSAVI Vs. STATE OF MAHARASHTRA
February 10, 2021
DHANRAJ NAMDEORAO MADAVI Vs. CHIEF EXECUTIVE OFFICER
December 4, 2021
DHARAMDAS (DHAMU) ARJANSING MALKANI Vs. STATE OF MAHARASHTRA
July 16, 2021
DHARMARAJ Vs. RUDRABAI
February 25, 2021
DHARMENDRA M. JANI Vs. UNION OF INDIA
June 16, 2021
DHARMENDRA M. JANI Vs. UNION OF INDIA
June 9, 2021
DHARMENDRA RAVIPRATAP SINGH Vs. MUNICIPAL CORPORATION FOR GREATER MUMBAI
September 7, 2021
DHARMESH PRABHUDAS SAGLANI Vs. STATE OF GOA
April 9, 2021
DHARTIBEN KANUBHAI KURKUTIA Vs. UNION OF INDIA
September 8, 2021
DHAVALKUMAR ARUN DOMBE Vs. STATE OF MAHARASHTRA
April 28, 2021
DHIRAJ DHARMACHAND CHHAJED & ANR. Vs. YOGESH MANGALSEN BAHEL & ORS.
February 12, 2021
DHYANDEV KACHRUJI WANKHEDE Vs. NAWAB MALIK
December 7, 2021
DHYANDEV KACHRUJI WANKHEDE Vs. NAWAB MALIK
November 21, 2021
DIGAMBAR Vs. DATTATRAYA
October 4, 2021
DIGGAJ RAMESH DAPKE Vs. STATE OF MAHARASHTRA
January 25, 2021
DILEEP Vs. DEPUTY COLLECTOR
November 24, 2021
DILIP Vs. STATE OF MAHARASHTRA
May 21, 2021
DILIP MOTIRAM CHAVAN Vs. STATE OF MAHARASHTRA
December 24, 2021
DILIP S/O. GANGADHAR SONAR Vs. STATE OF MAHARASHTRA
October 7, 2021
DILIP SHANKAR DHAMALE Vs. VEENA ANIL KARANDE
March 24, 2021
DILIP SHRIRAM PATIL Vs. DIVISIONAL JOINT REGISTRAR COOPERATIVE SOCIETIES,NASHIK
November 2, 2021
DIMENSION DATA INDIA PRIVATE LTD Vs. COMMISSIONER OF CUSTOMS
January 18, 2021
DINESH Vs. NAMDEO
January 18, 2021
DINESH Vs. STATE OF MAHARASHTRA
March 8, 2021
DINESH @ DADU S/O SHISHUPAL HAJARE Vs. STATE OF MAHARASHTRA
November 22, 2021
DINESH RAGHUNATH NALAWADE Vs. MUMBAI METROPOLITAN REGIONAL DEVELOPMENT AUTHORITY
November 12, 2021
DINKAR APPA DESAI Vs. STATE OF MAHARASHTRA
October 13, 2021
DIONA DSA KORGAONKAR WIFE OF SANJAY KORGAONKAR Vs. MARIA DO CARMO PIRES WIFE OF PAULO ROMULALDO PIRES
June 23, 2021
DIPAK @ BHAUSAHEB S/O BABURAO SINGAR / RAJENDRA @ RAJU NANASAHEB BHAGWAT Vs. STATE OF MAHARASHTRA
February 10, 2021
DIPAK SUDHAKAR PATIL Vs. STATE OF MAHARASHTRA AND OTHERS
March 9, 2021
DIRECTORATE OF ENFORCEMENT Vs. STATE OF MAHARASHTRA
November 7, 2021
DISHA D.NAIK Vs. VISHWAJEET R.TARI
September 30, 2021
DIVISIONAL MANAGER Vs. HEERABAI UTTAM KOTHULE
December 11, 2021
DIVISIONAL MANAGER Vs. SANTOSHKUMAR PARMANAND AKHAR
December 9, 2021
DIVYA Vs. RUSHIKESH
October 20, 2021
DIVYAM HARISHANKAR SAMARIT Vs. JUIELI PRADIP MASRAM
October 27, 2021
DNYANDEO SABAJI Vs. SAMPADA NAGARI SAHAKARI PATSANSTHA
March 1, 2021
DNYANESHWAR @ SOU VISHNU RAUT @ SUTAR Vs. STATE OF MAHARASHTRA
February 17, 2021
DNYANESHWAR GANESHRAO DHAWALE Vs. STATE OF MAHARASHTRA
December 3, 2021
DNYANESHWAR S/O KESHAVRAO GECHODE Vs. STATE OF MAHARASHTRA
September 15, 2021
DNYANESHWAR SURESH BORKAR Vs. STATE OF MAHARASHTRA
September 8, 2021
DNYANSAGAR SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
September 29, 2021
DNYNOBA NARAYAN DHORE Vs. SMT. CHAMPABAI DEOJI
December 8, 2021
DOLI LEDHA RAVIDAS Vs. STATE OF MAHARASHTRA
December 1, 2021
DOLLY Vs. ARVIND
March 2, 2021
DOMINGOS SAVIO MONTEIRO Vs. AGNEL POLYTECHNIC
August 24, 2021
DONAGAON VIVID KARYAKARI SEVA SAHKARI SOCIETY Vs. STATE OF MAHARASHTRA
February 17, 2021
DR. BABASAHEB DEORAO JADHAV Vs. MAHADEO DEORAO JADHAV
December 10, 2021
DR. BAIS SURGICAL & MEDICAL Vs. DHANANJAY S/O DIGAMBER PANDE
September 21, 2021
DR. BHAKTI ARVIND MEHARE Vs. STATE OF MAHARASHTRA
December 14, 2021
DR. BHUSHAN Vs. STATE OF MAHARASHTRA
March 9, 2021
DR. BINOD C. AGRAWAL Vs. STATE OF GOA
September 28, 2021
DR. DEVIKA SUNIL JAMDAR Vs. SERIKA LAL @ SARIKA AGGARWAL
September 16, 2021
DR. FARUKH FAKRUDDIN MOTIWALA Vs. VIMALCHAND GHEVARCHAND JAIN
March 10, 2021
DR. KAVYANSH BHAN Vs. UNION OF INDIA
September 8, 2021
DR. M.M. SANGODKAR Vs. DR. AURELIANO FERNANDES
February 4, 2021
DR. P.V. VARAVARA RAO Vs. NATIONAL INVESTIGATION AGENCY
February 22, 2021
DR. SANGITA W/O. NITIN DHAKNE Vs. STATE OF MAHARASHTRA
September 28, 2021
DR. SOBI GEORGE THOMAS Vs. UNION OF INDIA
September 15, 2021
DR. SUMIT S/O. NARAYANPRASAD FOGLA Vs. SOU. SHRADHA W/O. SUMIT FOGLA
February 22, 2021
DR. THOMAS PAUL DSOUZA Vs. SURAJ GAD & ANR.
June 22, 2021
DR. VENKATRAO Vs. VASANTRAO NAIK
August 2, 2021
DR.AKSHAY ARUN RANADE Vs. DR.MRS.SARIKA AKSHAY RANADE
June 29, 2021
DR.DINESH PANDURANG KUDAV Vs. UNIVERSITY OF MUMBAI
October 22, 2021
DR.HIRALAL GANPATRAO NIMBALKAR Vs. STATE OF MAHARASHTRA
September 6, 2021
DR.MRS.SARIKA AKSHAY RANADE Vs. DR.AKSHAY ARUN RANADE
April 7, 2021
DR.RESHMA SURAJ PAWAR Vs. THE STATE OF MAHARASHTRA
August 23, 2021
DREAMS CONSTRUCTION PRIVATE LIMITED Vs. RAVINDRA MANOHAR KULKARNI
April 29, 2021
DRT ANTHEA AROMA CHEMICALS PVT. LTD Vs. UNION OF INDIA
November 1, 2021
DRUSHTI ENGINEERS AND DEVELOPERS Vs. UNION OF INDIA
January 25, 2021
DUDHRAM Vs. STATE OF MAHARASHTRA
March 1, 2021
DULCY STANTON MARTIN Vs. STATE OF MAHARASHTRA
November 24, 2021
DUNCAN ENGINEERING LTD Vs. AJAY C. SHELKE
June 21, 2021
DURGA GRUHNIRMAN CO-OPERATIVE SOCIETY LTD Vs. STATE OF MAHARASHTRA
July 23, 2021
DURGA NAMDEO DODKE Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
December 8, 2021
DURGALAL RUPLAL JAISWAL Vs. STATE OF MAHARASHTRA
June 10, 2021
DURGESH RAJENDRA PATIL Vs. NEHA RAJPOOT
June 30, 2021
DURGESHWARI RAJESH KALE Vs. STATE OF MAHARASHTRA
April 1, 2021
DWARKADAS Vs. STATE OF MAHARASHTRA
March 12, 2021
DY. CHIEF ENGINEER (CONSTRUCTION) CENTRAL Vs. M/S. B. N. AGRAWAL AND ORS
July 30, 2021
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January 21, 2021
EDELWEISS ASSET RECONSTRUCTION CO. LTD. Vs. TAX RECOVERY OFFICER, INCOME-TAX DEPARTMENT
July 28, 2021
EDELWEISS ASSET RECONSTRUCTION COMPANY LIMITED Vs. INDAGE VINTERS LIMITED & EDELWEISS ASSET RECONSTRUCTION COMPANY LTD
December 3, 2021
EDWIN DIAS E GAMA Vs. ADMINISTRATOR OF COMMUNIDADE
February 5, 2021
EDYMA SIREGAR Vs. V.V.SATARDEKAR
April 30, 2021
EKNATH Vs. STATE OF MAHARASHTRA
December 22, 2021
EKNATH CHAGAN SHINDE Vs. PARVATABAI EKNATH SHINDE
February 10, 2021
EKNATH KUNDLIK AADHAV Vs. STATE OF MAHARASHTRA
November 18, 2021
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July 1, 2021
EKNATH NIVRUTTI HEGADKAR Vs. AAGATRAO DYANU GHODAKE
June 1, 2021
EKNATH PRABHAKAR MORAJKAR Vs. BHANUDAS PRABHAR MORAJKAR
October 27, 2021
ELIA EUFEMIA EREMITA DSILVA Vs. ANIL SADA CHARI
February 11, 2021
ELIZABETH Vs. STATE OF GOA
December 17, 2021
ELIZABETH RANIBHAI PRABHUDAS GAIKWAD Vs. STATE OF MAHARASHTRA
February 15, 2021
ELSA FERNANDES Vs. STATE OF GOA
July 26, 2021
ENG SHELDON S MARTINS Vs. STATE OF GOA
July 19, 2021
ESCOLASTICA BRAGANZA Vs. HELENA BRAGANZA
October 8, 2021
ESMART ENERGY SOLUTIONS LIMITED Vs. SANGLI MIRAJ KUPWAD MUNICIPAL CORPORATION
September 14, 2021
ESSAR HOUSE PRIVATE LIMITED Vs. ARCELLOR MITTAL NIPPON STEEL INDIA LIMITED
February 1, 2021
ESSAR OIL AND GAS EXPLORATION AND PRODUCTION LIMITED Vs. TOSHIBA WATER SOLUTIONS PRIVATE LIMITED
March 2, 2021
ESSEL PROPACK LIMITED Vs. UNION OF INDIA
March 25, 2021
EUREKA FABRICATORS PVT. LTD. Vs. UNION OF INDIA
March 9, 2021
EVERTIME OVERSEAS PRIVATE LIMITED Vs. UNION OF INDIA
October 8, 2021
EXCELLENT BETELNUT PRODUCTS PVT Vs. DIRECTORATE OF REVENUE INTELLIGENCE, NAGPUR REGIONAL UNIT
December 15, 2021
EXECUTIVE ENGINEER Vs. RAJESHWAR MADHAVRAO PATIL
September 8, 2021
EXECUTIVE ENGINEER Vs. CHANDRAKANT JAGPAL THAKARE
March 8, 2021
EXECUTIVE ENGINEER Vs. SUKHDEO NARAYAN TARATE
January 8, 2021
EXECUTIVE ENGINEER Vs. MANIK PANJABRAO KALMEGH
December 2, 2021
EXECUTIVE ENGINEER Vs. ASHOK S/O PANJABRAO PISE
November 25, 2021
EXECUTIVE ENGINEER, BEMBLA PROJECT DIVISION, YAVATMAL Vs. MANIK PANJABRAO KALMEGH
September 7, 2021
EXECUTIVE ENGINEER, NANDUR MADHYAMESHWAR PROJECT, NASHIK Vs. TRAMBAK SAVLIRAM GOWARDHANE
December 7, 2021
EXTRAVAGANT HEIGHTS REALTORS PRIVATE LIMITED Vs. ALLIED CONSTRUCTION COMPANY
February 25, 2021
EZRIEL RAYMOND PENKAR Vs. STATE OF MAHARASHTRA
October 4, 2021
F A CONSTRUCTION Vs. UNION BANK OF INDIA
November 24, 2021
F. A. ENTERPRISE Vs. VIDARBHA IRRIGATION DEVELOPMENT CORPORATION
August 13, 2021
FABIAN HELMCHEN Vs. STATE OF GOA
August 2, 2021
FABIAN HELMCHEN Vs. STATE OF GOA
March 6, 2021
FAIZAL @ GATTYA KARIM SHAIKH Vs. COMMISSIONER OF POLICE, PUNE CITY
October 7, 2021
FAIZI Vs. STATE OF MAHARASHTRA
November 23, 2021
FAKHRULLAKHAN HABIBKHAN Vs. ABDUL WASIK S/O ABDUL LATIF
September 9, 2021
FANNY ELAINE DSILVA Vs. VILLAGE PANCHAYAT OF BETALBATIM
January 27, 2021
FAROOQ KASAM KHAN Vs. STATE OF MAHARASHTRA
September 4, 2021
FARUKH ABDUL RAHEMAN SHAIKH Vs. STATE OF MAHARASHTRA
June 18, 2021
FATHER STAN SWAMY Vs. STATE OF MAHARASHTRA
July 5, 2021
FATHUBAI VITHALBHAI CHAUHAN Vs. DHANUBEN RATHOD
March 24, 2021
FAWWAZ TOURS & TRAVELS Vs. AURANGABAD SMART CITY DEVELOPMENT CORPORATION LTD
February 24, 2021
FAYAZ AHMAD SIRAJ SHAIKH Vs. STATE OF MAHARASHTRA
May 10, 2021
FAZAL MOHAMMED AZIZUL HAQUE CHOUDHARY Vs. STATE OF MAHARASHTRA
September 17, 2021
FILOMINA OMPRAKASH SHARMA Vs. STATE OF MAHARASHTRA
October 7, 2021
FINE EXIME PRIVATE LIMITED Vs. UNION OF INDIA
August 10, 2021
FIROZ HASIMUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
November 20, 2021
FIROZ IBRAHIM RAUTTAR Vs. STATE OF MAHARASHTRA
March 22, 2021
FIROZ KHAN Vs. STATE OF MAHARASHTRA
January 21, 2021
FIROZ MUSLIM JAMBURA Vs. STATE OF MAHARASHTRA
October 5, 2021
FIROZ SALEBHAI Vs. JAM MANUFACTURING MILLS
October 12, 2021
FIRST SOURCE SOLUTIONS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX-12
August 31, 2021
FOGAL BAKARAM SATHAWANE Vs. KISHORKUMAR SITARAM KORE
October 25, 2021
FOLARIN ABDULLASEEZ ANDOYIN Vs. STATE OF MAHARASHTRA
November 29, 2021
FOREST DEPARTMENT Vs. ADMINISTRATOR OF COMMUNIDADES
October 14, 2021
FORK MEDIA PRIVATE LIMITED Vs. UNION OF INDIA
January 28, 2021
FOUNTAIN SQUARE RESIDENTS AND COMMERCIAL WELFARE ASSOCIATION Vs. SHREE SHUBH BUILDERS PVT. LTD.
December 14, 2021
FRANCIS Vs. STATE OF GOA
November 15, 2021
FRANCIS @ KAU PATTRICK MANVELL AND ORS Vs. STATE OF MAHARASHTRA
September 24, 2021
FRANCIS JOHN QUINNY Vs. MUNICIPAL COMMISSIONER, MCGM
January 12, 2021
FRANCISO SAVIO GASPAR NOEL DA LIMA LEITO Vs. ERIC JOSE DE LIMA LEITAO
October 1, 2021
FRANCO INDIAN PHARMACEUTICALS PVT LTD Vs. JUZER MUKHIYA PROPRIETOR OF FRANCO REMEDIES
September 29, 2021
FRANKY MONTEIRO Vs. INACIO FERNANDES
October 1, 2021
FREDY CARDOZO Vs. STATE OF GOA
December 15, 2021
FUTERMAL KAPOORJI BORANA Vs. STATE OF MAHARASHTRA
July 9, 2021
FXP FINCON PVT LTD Vs. PETER FERNANDES
January 27, 2021
G. PREMJEE TRADING PRIVATE LIMITED Vs. ABDUL KADER HAJI NOORMOHAMMED
June 8, 2021
GAJANAN Vs. STATE OF MAHARASHTRA
June 10, 2021
GAJANAN Vs. STATE OF MAHARASHTRA
August 2, 2021
GAJANAN Vs. STATE OF MAHARASHTRA
August 27, 2021
GAJANAN HARIDAS GAVRANE Vs. STATE OF MAHARASHTRA
February 5, 2021
GAJANAN LAXMANRAO MORE Vs. SURAJ MOTILAL JOGI
August 30, 2021
GAJANAN MACHHINDRANATH TAUR Vs. STATE OF MAHARASHTRA
October 28, 2021
GAJANAN ONKARRAO CHAUDHARI Vs. STATE OF MAHARASHTRA
October 21, 2021
GAJANAN S/O ASHOK AGRAWAL Vs. STATE OF MAHARASHTRA
December 7, 2021
GAJANAN S/O WAMANRAO PARDHI Vs. STATE OF MAHARASHTRA
September 3, 2021
GAJANAN SAMBHAJI RAJURE Vs. MADHAVRAO S/O LAXMANRAO LOKHANDE
September 7, 2021
GAJANAN SHRIKRISHNA KALE Vs. STATE OF MAHARASHTRA
September 8, 2021
GANDHI NATHA RANGJI Vs. UNION OF INDIA
February 12, 2021
GANESH Vs. DISTRICT CO-OPERATIVE ELECTION OFFICER
February 18, 2021
GANESH Vs. VASANTRAO NAIK MARATHWADA KRUSHI
October 13, 2021
GANESH Vs. SAU.PRATIBHA GANESH WANKHEDE
November 26, 2021
GANESH Vs. STATE OF MAHARASHTRA
February 10, 2021
GANESH ALIAS GAJARAJ SAINATH PATIL Vs. STATE OF MAHARASHTRA
June 29, 2021
GANESH ARJUN MUNDE Vs. STATE OF MAHARASHTRA
November 2, 2021
GANESH BENZOPLAST LIMITED Vs. MORGAN SECURITIES CREDITS PRIVATE LIMITED
April 26, 2021
GANESH GOODS TRANSPORT COMPANY Vs. STATE OF MAHARASHTRA
March 3, 2021
GANESH GULAB GARAD Vs. STATE OF MAHARASHTRA
December 16, 2021
GANESH PANDURANG GORE Vs. STATE OF MAHARASHTRA
April 3, 2021
GANESH S/O BABURAO KATLE Vs. STATE OF MAHARASHTRA
October 12, 2021
GANESH S/O. BADRI RATHOD & ORS Vs. SAU. NIKITA W/O. GANESH RATHOD & ANR
July 27, 2021
GANESH SHRIKISAN KHANDELWAL Vs. ASHOK
October 11, 2021
GANESH SURESHSINGH PARDESHI Vs. STATE OF MAHARASHTRA
October 26, 2021
GANGA TARO VAZIRANI Vs. DEEPAK RAHEJA
February 16, 2021
GANGADHAR Vs. STATE OF MAHARASHTRA
August 10, 2021
GANGUBAI KASHINATH KAMBLE Vs. STATE OF MAHARASHTRA
December 22, 2021
GANPAT DHARMA MENGAL Vs. TEHSILDAR OFFICE, MURBAD
October 29, 2021
GANPAT GAONKAR Vs. STATE OF GOA
January 8, 2021
GANPAT GHISULAL LOHAR Vs. STATE OF MAHARASHTRA
February 23, 2021
GAURAV ARORA Vs. STATE OF MAHARASHTRA
August 23, 2021
GAURISHANKAR TIKARAM BANSAL Vs. COLLECTOR, AHMEDNAGAR
March 8, 2021
GAUTAM Vs. STATE OF MAHARASHTRA
November 17, 2021
GAUTAM A. MELEKAR Vs. STATE
February 9, 2021
GAUTAM P. NAVLAKHA Vs. NATIONAL INVESTIGATION AGENCY
February 8, 2021
GAZALA BI SADDAM SHAH Vs. THE COLLECTOR, BULDHANA
July 8, 2021
GEETA W/O PRASHANT KHACHNE Vs. ALKA W/O JANAKIRAM SAPKALE
September 8, 2021
GENERAL MANAGER Vs. GAJANAN MAHADEO MANDAOKAR
November 24, 2021
GENERAL SECRETARY Vs. P. SHIVSHANKAR, COMMISSIONER SOLAPUR MUNICIPAL CORPORATION
October 28, 2021
GEOJIT FINANCIAL SERVICES LIMITED Vs. SANDEEP GURAV
February 12, 2021
GERA DEVELOPMENT PVT.LTD Vs. GERAS GREENSVILLE TRINITY TOWERS CO-OP. HSG SOCIETY LTD
March 31, 2021
GERA DEVELOPMENTS PVT. LTD. Vs. STATE OF MAHARASHTRA
November 22, 2021
GERARD DA CUNHA Vs. GOA STATE POLLUTION CONTROL BOARD
January 28, 2021
GHANASHYAM BHAGWAN AAYEER Vs. STATE OF MAHARASHTRA
November 8, 2021
GHASS COMPOUND INDUSTRIAL ASSOCIATION Vs. SLUM REHABILITATION AUTHORITY
December 1, 2021
GIRISH KUMARAN NAYAR Vs. STATE OF MAHARASHTRA
February 17, 2021
GIRISH SANTRAMBHAI AGARWAL Vs. STATE OF GOA
January 27, 2021
GLASSWOOD REALTY PVT. LTD Vs. CHANDRAVILAS KAILASHKUMAR KOTHARI
December 6, 2021
GLOBAL ISPAAT PVT. LTD Vs. STATE OF GOA
November 10, 2021
GMR AIRPORTS LTD. Vs. MIHAN INDIA LTD
August 18, 2021
GOA CARBON LTD Vs. JOINT COMMISSIONER OF INCOME TAX
July 19, 2021
GOA FOUNDATION Vs. TOWN AND COUNTRY PLANNING DEPARTMENT
January 25, 2021
GOA FOUNDATION Vs. STATE OF GOA
September 28, 2021
GOA RIVERS SAND PROTECTORS NETWORK Vs. PARIMAL RAI
November 10, 2021
GODREJ & BOYCE MFG. CO. LTD Vs. UNION OF INDIA
October 29, 2021
GODREJ PROPERTIES LTD Vs. GOLDBRICKS INFRASTRUCTURE PVT. LTD
October 13, 2021
GOLDEN CHARIOT RETREATS & INFRA PVT.LTD Vs. SAHARA HOSPITALITY LIMITED
October 7, 2021
GOLDMINES TELEFILMS PVT. LTD Vs. ACHLA SABHARWAL
April 21, 2021
GOLU MUSTAK KHAN Vs. STATE OF MAHARASHTRA
March 24, 2021
GONDIA DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA
November 17, 2021
GOODMATRIC EXPORT PVT LTD Vs. UNION OF INDIA
January 19, 2021
GOODS AND SERVICES TAX PRACTITIONERS ASSOCIATION Vs. UNION OF INDIA
February 26, 2021
GOPAL A PARSEKAR Vs. STATE OF GOA
January 15, 2021
GOPAL BAJIRAO ANKUSHARAO Vs. STATE OF MAHARASHTRA
February 23, 2021
GOPAL LAXMAN RAJENDRA Vs. MUNICIPAL CORPORATION OF CITY OF NASHIK
October 5, 2021
GOPAL PADAM YADAV Vs. DIVISION COMMISSIONER
November 22, 2021
GOPAL S/O DAYANAND GHATE Vs. STATE OF MAHARASHTRA
October 20, 2021
GOPICHAND KUNDALIK PADALKAR Vs. STATE OF MAHARASHTRA
January 7, 2021
GORAI MACHHI MAR SAHAKARI SANSTHA LIMITED Vs. MUNICIPAL CORPORATION OF GR MUMBAI
January 7, 2021
GOURAV NARENDRA SINGH Vs. STATE OF MAHARASHTRA
March 25, 2021
GOVERNMENT OF GOA Vs. M/S. FURTADO ASSOCIATES
December 8, 2021
GOVIND Vs. MADHAVRAO SHIVAJIRAO
February 26, 2021
GOVIND BALAJI DUMPALWAR Vs. STATE OF MAHARASHTRA
June 8, 2021
GOVIND S/O. GANGADHAR JAGALPURE Vs. LAXMIBAI W/O. BABURAO PAWAR @ UPASE
April 6, 2021
GOVIND VASANT PARAB AND 2 ORS Vs. STATE OF GOA
October 8, 2021
GRAM PANCHAYAT Vs. STATE OF MAHARASHTRA
January 28, 2021
GREATSHIP (INDIA) LTD Vs. STATE OF MAHARASHTRA
April 30, 2021
GREAVES COTTON LIMITED Vs. DHAMMAPAL DADARAO PRADHAN
February 17, 2021
GREGORIO JUDY FERNANDES Vs. GOA COASTAL ZONE MANAGMENT AUTHORITY
March 31, 2021
GRENVILLE DOMNICK JEUS DIAS Vs. MARIA DO CEU NANDITA FERNANDES
January 25, 2021
GULAB S/O RAMCHANDRA DONGARE Vs. STATE OF MAH. THROUGH PSO, PS DEULGAON RAJA, DIST. BULDHANA
August 21, 2021
GULABRAO Vs. STATE OF MAHARASHTRA
February 9, 2021
GULABRAO S/O ANANDA PATIL Vs. STATE OF MAHARASHTRA
December 3, 2021
GULABRAO S/O HIMMATRAO SHINDE AND ORS Vs. BAJAJ AUTO LIMITED COMPANY
September 1, 2021
GULABRAO TULJARAM MANDGE Vs. ADDITIONAL COMMISSIONER
April 6, 2021
GULBANOO AKBAR HABIB VELJEE Vs. GOA XAVIER COMPANY (PVT) LIMITED
January 20, 2021
GULFSHA WASIM SHEIKH Vs. STATE OF MAHARASHTRA
December 7, 2021
GULREZ HASAN NAZIM ALI Vs. STATE OF MAHARASHTRA
August 31, 2021
GUNWANT SUDAMRAO DEOPARE Vs. BRANCH MANAGER, BANK OF MAHARASHTRA
August 24, 2021
GURBACHAN SINGH Vs. SHANKAR K. MATHOD
April 8, 2021
GURJIT SINGH Vs. ANJANA MEHTA
February 4, 2021
GURMEET SINGH HARJINDER SINGH Vs. DAVINDER SINGH
April 6, 2021
GURUDAS PADMNABH SHANBHAG Vs. SOU.GANGUBAI YELLAPPA DONGARE
April 8, 2021
GURUDAS S. SHIRODKAR Vs. CHANDRAKANT SHIRODKAR
March 11, 2021
GURUDEO VIDYA PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
November 17, 2021
GURUKRUPA SAHAKRI DUDH UTPADAK SANSTHA Vs. STATE OF MAHARASHTRA
December 2, 2021
GURUKUL BAHUUDDESHIYA SEVABHAVI Vs. STATE OF MAHARASHTRA
August 31, 2021
H.I.M.S. BOTAWALA CHARITIES Vs. STATE OF MAHARASHTRA
August 31, 2021
HABIB ABBAS FAKIH Vs. STATE OF MAHARASHTRA
January 27, 2021
HAFIZUR RAHMAN SHEIKH Vs. STATE OF MAHARASHTRA
August 30, 2021
HAGWOOD COMMERCIAL DEVELOPERS PVT. LTD Vs. RAHUL MADHUKAR DESHMUKH
September 6, 2021
HAI MUJAHID EKBAL ABDUL SIDDIQUI Vs. STATE OF MAHARASHTRA
October 7, 2021
HAIDRY JAMA MASJID TRUST Vs. STATE OF MAHARASHTRA
September 27, 2021
HALL AND ANDERSON LIMITED Vs. STATE OF MAHARASHTRA
December 30, 2021
HANMANT ANNA MORE Vs. STATE OF MAHARASHTRA
March 16, 2021
HANSRAJ S/O. ISHWAR PAREKAR Vs. THE STATE OF MAHARASHTRA
August 23, 2021
HANUMAN NAGAR ( JOGESHWARI) SRA CHS (PROP ) Vs. M/S. KANCHI BUILDERS & DEVELOPERS
April 29, 2021
HANUMAN PANDURANG PENDARE Vs. DEPUTY INSPECTOR GENERAL OF PRISON
October 28, 2021
HARDIK ASHWIN RAWAL Vs. STATE OF MAHARASHTRA
September 13, 2021
HARESH MOTIRAM ASWANI Vs. TULIJO NARAYANDAS LAKHANI
August 23, 2021
HARESH S. BHANUSHALI Vs. UNION OF INDIA
February 5, 2021
HARESHKUMAR MANABHAI PATEL Vs. STATE OF MAHARASHTRA
November 24, 2021
HARIOM S/O CHAGANLAL JAIPURIYE Vs. MANOJ GANPATLAL CHAMEDIA
September 17, 2021
HARIOM SHETKARI SAMUH KRUSHI SAHITYA Vs. DIVISIONAL JOINT REGISTRAR
February 12, 2021
HARISCHANDRA BHAGWAN BHUJBAL Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
December 24, 2021
HARISCHANDRA PANGLO Vs. SHAMBU DACU
March 12, 2021
HARISCHANDRA REVANU KAMBLE Vs. STATE OF MAHARASHTRA
December 7, 2021
HARISH PUNAMCHAND MASHRUWALA Vs. KISHORE PUNAMCHAND MASHRUWALA
January 6, 2021
HARISH PUNAMCHAND MASHRUWALA AND ORS. Vs. KISHORE PUNAMCHAND MASHRUWALA
January 6, 2021
HARISH S. NAIK Vs. CORPORATION OF CITY OF PANAJI
April 5, 2021
HARISHCHANDRA Vs. STATE OF MAHARASHTRA
March 18, 2021
HARISHCHANDRA DHONDIRAM KALGUDE Vs. SURESH MARUTI MHASKE
August 10, 2021
HARMINDER KAUR VIJAN Vs. THE STATE OF MAHARASHTRA
February 18, 2021
HARPAL SINGH Vs. MINAR TRAVELS INDIA PVT. LTD.
October 25, 2021
HARQBAHADDUR LOGBAHADDUR BHANDARI @ RAJU Vs. STATE OF MAHARASHTRA
September 6, 2021
HARRESH N. MEHTA Vs. STATE OF MAHARASHTRA
February 22, 2021
HARSH SHAILESH SHAH Vs. STATE OF MAHARASHTRA
August 24, 2021
HARSHADA MOTILAL KAMBLE Vs. STATE OF MAHARASHTRA
February 24, 2021
HARSHADA TEJAS NARUTE Vs. TEJAS MUKUND NARUTE
October 8, 2021
HASINA MOHAMED SHAFIK LALJEE Vs. FATIMA CORREA NEE FATIMA YAKUBALI
June 22, 2021
HASMUKH M. GHELOT Vs. DIVISIONAL COMMISSIONER, KONKAN DIVISION
December 9, 2021
HASMUKH TARACHAND SHETH Vs. STATE OF MAHARASHTRA
February 8, 2021
HAZI MOHAMMED SHARIF SHAIKH ISMAIL Vs. STATE OF MAHARASHTRA
November 17, 2021
HEENA ASSOCIATES Vs. MEENAL T. KAMBLE
August 11, 2021
HEENA BUILDERS Vs. JIGNA MAHESH THAKER
June 24, 2021
HEENA DHIRAJLAL MANEK Vs. MAHENDRA TIKAMDAS SHAH
September 24, 2021
HEENA METALS PVT Vs. BASANT GLOBAL TRADE PVT. LTD
February 5, 2021
HEMAKANT Vs. STATE OF GOA
December 16, 2021
HEMANT AGATRAO JAGTAP Vs. STATE OF MAHARASHTRA
August 27, 2021
HEMANT BABRUVAHAN PARCHAKE Vs. SOCIAL WELFARE OFFICER
June 29, 2021
HEMANT DHIRAJLAL BANKER Vs. STATE OF MAHARASHTRA
December 14, 2021
HERMANO DE SOUZA Vs. AGOSTINHO JUDAS TADEUDE MENEZES
October 21, 2021
HETRAM BANIRAM RAHANGDALE Vs. MAYABAI W/O CHOTIRAM GOPLANI
September 3, 2021
HIGH COURT OF BOMBAY Vs. STATE OF MAHARASHTRA
April 30, 2021
HIGH COURT ON ITS OWN MOTION Vs. STATE OF MAHARASHTRA
June 2, 2021
HIMGIRI BUILDCON AND INDUSTRIES LIMITED Vs. UNION OF INDIA
February 8, 2021
HINA SHAHIN CO-OPERATIVE URBAN BANK LTD Vs. SAYYAD NAVIDUJJAMA SAYYAD FAKRUJJAMA
March 16, 2021
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. KISHOR GOVIND MAGAR
January 18, 2021
HINDUSTAN UNILEVER LTD Vs. HERBAL FRESH NATURALS PVT LTD
November 24, 2021
HINDUSTHAN UDYOG LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
October 8, 2021
HIRABHAI HAJABHAI CHAUHAN Vs. STATE OF MAHARASHTRA
December 14, 2021
HIRALAL AND COMPANY Vs. A.K. DAS
August 7, 2021
HIRU @ HIRAMAN JAGDISH GANGWANI Vs. STATE OF MAHARASHTRA
March 25, 2021
HONMANE TANAJI MAHADEO Vs. STATE OF MAHARASHTRA
November 26, 2021
HOSHANG S/O BOMAN NANABHOY DORDI Vs. STATE OF MAHARASHTRA
October 29, 2021
HOTAPPA TIMMARAJ TIMMARAYAN Vs. KISHOR KISANRAO JEJURKAR
September 20, 2021
HUSSAIN ALI Vs. LICENSING AUTHORITY
March 31, 2021
IBRAHIM AHMED TAJA Vs. STATE OF MAHARASHTRA
August 30, 2021
IDBI BANK LTD. Vs. STATE OF MAHARASHTRA
February 26, 2021
IDBI TRUSTEESHIP SERVICES LIMITED Vs. DISTRICT COLLECTOR, PUNE
June 25, 2021
IDBI TRUSTEESHIP SERVICES LTD. Vs. MID-CITY INFRASTRUCTURE PVT.LTD
November 17, 2021
IDFC FIRST BANK LTD (FORMERLY KNOWN AS IDFC BANK LTD) Vs. BELL FINVEST INDIA LTD
December 14, 2021
IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 11, 2021
IFTEKAR Vs. VAKIL ANSARI
February 26, 2021
IGNATIOUS BRAGANZA Vs. THOMAS AMBROSE BRAGANZA
July 27, 2021
IGNATIUS J.R. FERNANDES Vs. SHIVA PUTI SHIRODKAR
February 1, 2021
IMRAN KHAN KARIM KHAN Vs. STATE OF MAHARASHTRA
December 13, 2021
IMRAN MOHAMMED HANIF KHAN @ IMRAN KALIA Vs. STATE OF MAHARASHTRA
April 22, 2021
IMRAN SHABBIR GAURI Vs. STATE OF MAHARASHTRA
March 31, 2021
IMS BHATIA TRANSPORT CONTRACTOR Vs. UNION OF INDIA
March 19, 2021
IMTIYAZ KHWAJA PATHAN Vs. STATE OF MAHARASHTRA
November 29, 2021
INDIAN HOTEL AND RESTAURANT ASSOCIATION (AHAR) Vs. COLLECTOR OF MUMBAI (CITY)
December 3, 2021
INDIANA HOTEL & RESTAURANT ASSOCIATION Vs. COMMISSIONER OF POLICE
September 16, 2021
INDOSHEEL MOULD LIMITED Vs. UNION OF INDIA
October 29, 2021
INDRAGOL DEBAJI RAMCHAWRE Vs. STATE OF MAHARASHTRA
October 27, 2021
INDRAJIT DILIP PATIL Vs. STATE OF MAHARASHTRA
October 12, 2021
INDUS CO-OPERATIVE HOUSING SOCIETY Vs. THE NAGPUR IMPROVEMENT TRUST
January 7, 2021
INDUSTRIAL FUEL CONSULTANTS Vs. LAXMAN SHARMA
October 12, 2021
IQBAL AHMED KABIR AHMED Vs. STATE OF MAHARASHTRA
August 13, 2021
IQBALMIYA AHMEDMIYA SHAIKH Vs. STATE OF MAHARASHTRA
March 24, 2021
IQBALSINGH Vs. CENTRAL BUREAU OF INVESTIGATION
January 8, 2021
IQBALSINGH S/O MANAKSINGH SONI Vs. CENTRAL BUREAU OF INVESTIGATION
January 8, 2021
IRFAN Vs. STATE OF MAHARASHTRA
February 23, 2021
ISAAC DA COSTA Vs. LOURDES RODRIGUES
September 30, 2021
ISLAM ALI Vs. STATE OF MAHARASHTRA
July 30, 2021
ISPAT INDUSTRIES LTD. (NOW JSW STEEL COATED PRODUCTS LTD.) Vs. MAHARASHTRA AIRPORT DEVELOPMENT COMPANY LIMITED
January 28, 2021
ISTELIN @ STELLA PETER DISILVA Vs. SWAPNIL SANTOSH
December 14, 2021
ISWAR D PARWAR Vs. STATE OF GOA
January 27, 2021
J. KALEEL RAHMAN Vs. STATE OF MAHARASHTRA
August 24, 2021
J.P. MORGAN SERVICES INDIA PVT. LTD Vs. UNION OF INDIA
February 2, 2021
JABBAR ISAK SHAIKH Vs. STATE OF MAHARASHTRA
December 6, 2021
JACK SANTANA Vs. MARIA MARTHA BARRETO
September 29, 2021
JADABIBAI JHUMARLAL JAIN Vs. MADANLAL GULABCHAND JAIN
November 17, 2021
JADAWATIDEVI Vs. JOSEPHINE DSOUZA
December 23, 2021
JAFAR KHIJAR SHEIKH Vs. STATE OF MAHARASHTRA
June 8, 2021
JAGADISH SURESH KEDARE Vs. STATE OF MAHARASHTRA
August 5, 2021
JAGANNATH MORE Vs. RAMESH MAHADU BHAGVAT
April 30, 2021
JAGDISH MURLIDHAR KATE Vs. STATE OF MAHARASHTRA
September 28, 2021
JAGDISH RAGHUNATH MANKAR Vs. STATE OF MAHARASHTRA
February 24, 2021
JAGDISH SAKHARAM PARBALKAR Vs. STATE OF MAHARASHTRA
September 20, 2021
JAGESHWAR WASUDEO KAWLE Vs. STATE OF MAHARASHTRA
January 14, 2021
JAGJEET SINGH GURUSHARAN SINGH Vs. ALKA SAHANI
April 27, 2021
JAGJITSINGH SARDUL SINGH SADDAL Vs. NAGPUR IMPROVEMENT TRUST
September 15, 2021
JAGJITSINGH SARDUL SINGH SADDAL Vs. NAGPUR IMPROVEMENT TRUST
September 15, 2021
JAGRUTI FOUNDATION Vs. STATE OF MAHARASHTRA
March 31, 2021
JAGRUTI FOUNDATION Vs. STATE OF MAHARASHTRA
December 2, 2021
JAI SAI RAM MECH & TECH INDIA P LTD Vs. UNION OF INDIA
February 12, 2021
JAIBUNISSA D/O ABDUL REHMAN Vs. SAJID KHAN S/O. SALIMUIDDIN KHAN
December 8, 2021
JAIDEO Vs. STATE OF MAHARASHTRA
January 25, 2021
JAIPRAKASH HARIHPRASAD MISHRA Vs. STATE OF MAHARASHTRA
December 23, 2021
JAIRAJ NAMDEORAO Vs. STATE OF MAHARASHTRA
September 21, 2021
JAIRAJ NAMDEORAO BHIMTE Vs. STATE OF MAHARASHTRA
February 22, 2021
JALAL SIDDIQUI MULLA Vs. STATE OF MAHARASHTRA
December 16, 2021
JALINDAR TUKARAM KHARAT Vs. STATE OF MAHARASHTRA
October 1, 2021
JAMSHED DASTUR Vs. GULOO PERVIZ DASTUR
November 15, 2021
JANABAI Vs. THE STATE OF MAHARASTRA
March 11, 2021
JANARDAN @ SHANKAR TUKARAM BAING Vs. STATE OF MAHARASHTRA
March 31, 2021
JANARDAN PANDURANGA KAPSE Vs. THE STATE OF MAHARASHTRA
August 26, 2021
JANTA SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
December 2, 2021
JASPAL SINGH BAGGA Vs. KIRAN W/O. JASPAL SINGH BAGGA
February 4, 2021
JATIN PRATAP DESAI Vs. A. C. CHOKSHI SHARE BROKER PRIVATE LIMITED
April 29, 2021
JAVED RIYAJ PATEL Vs. STATE OF MAHARASHTRA
December 14, 2021
JAWANDAS ANANDRAO DANDHARE Vs. STATE OF MAHARASHTRA
August 10, 2021
JAY PANDURANG BORKAR Vs. PRABHAKAR Y CHAWAN
August 5, 2021
JAYANT VASANT KADAM Vs. SHANTARAM LAXMAN SHINDE
February 24, 2021
JAYANT VITTHAL DAWKHARE Vs. STATE OF MAHARASHTRA
October 8, 2021
JAYANTILAL HIMMATLAL OSWAL Vs. STATE OF MAHARASHTRA
April 13, 2021
JAYANTILAL HIMMATLAL OSWAL Vs. STATE OF MAHARASHTRA
April 9, 2021
JAYANTILAL THAKARSI BHANUSHALI Vs. SENIOR INSPECTOR OF POLICE, KHADAKPADA POLICE STATION
September 4, 2021
JAYASHREE SURESH GHARAT Vs. UNION OF INDIA
March 23, 2021
JAYDEEP DILIP TAWARE Vs. STATE OF MAHARASHTRA
October 6, 2021
JAYHIND CO-OP. HOUSING SOCIETY LTD. Vs. RAMESH BHURA PATIL
October 28, 2021
JAYSHREE Vs. STATE OF MAHARASHTRA
January 8, 2021
JAYSHREE N. RAJEBHOSALE Vs. DILDAR MURARRAO NIMBALKAR
July 27, 2021
JAYSHRI Vs. STATE OF MAHARASHTRA
April 6, 2021
JEETENDRA ASHOK BHOSALE Vs. DIVISIONAL COMMISSIONER, COUNCIL HALL, PUNE
June 8, 2021
JEEVAN S/O DEEPAK WAGHMARE Vs. STATE OF MAHARASHTRA
September 3, 2021
JEEVAN S/O. SUKHLAL JADHAV Vs. STATE OF MAHARASHTRA
November 23, 2021
JENIPHA ELMA FRANCIS PINTO Vs. PARIMAL RAI
February 10, 2021
JERRY DSOUZA Vs. JOAQUIM ANTONIO FERNANDES
March 18, 2021
JESUWIN CHERIAN Vs. STATE OF MAHARASHTRA
March 31, 2021
JET PRIVILEGE PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 9, 2021
JGB BUILDERS LLP Vs. BASANTI S. RAMSINGHANI
November 29, 2021
JIGNESH D. PATEL Vs. LICENSING AUTHORITY
November 22, 2021
JIJA EKNATHRAO GHURDE Vs. STATE OF MAHARASHTRA
October 4, 2021
JIJABAI Vs. STATE OF MAHARASHTRA
September 8, 2021
JIMMY MANEK KATRAK Vs. STATE OF MAHARASHTRA
October 30, 2021
JITEN AGRO LAND AND FARM PVT. LTD Vs. MINISTRY OF ENVIRONMENT & FOREST
September 20, 2021
JITENDRA RAJMOHAN MAZI Vs. STATE OF MAHARASHTRA
March 3, 2021
JITESH AMRITLAL VAKHARIA Vs. STATE OF MAHARASHTRA
September 29, 2021
JIV MAITRI TRUST Vs. STATE OF MAHARASHTRA
July 20, 2021
JIVAS GAONKAR Vs. SUSHMITA
September 30, 2021
JMC METALS PVT. LTD. Vs. KUNVARJI COMMODITIES BROKERS PVT. LTD
September 1, 2021
JOAO ROSARIO FERNANDES Vs. STATE OF GOA
October 28, 2021
JOGESHWAR Vs. STATE OF MAHARASHTRA
March 8, 2021
JSK MARKETING LIMITED Vs. UNION OF INDIA
February 16, 2021
JSW STEEL LIMITED Vs. STATE OF MAHARASHTRA
September 9, 2021
JSW STEEL LIMITED Vs. UNION OF INDIA
October 21, 2021
JSW STEEL LTD. Vs. KAMLAKAR V. SALVI
October 4, 2021
JUDITH ALMEIDA Vs. STATE
February 15, 2021
JUGRAJ TEJRAJ AND SONS Vs. EXECUTIVE ENGINEER
October 11, 2021
JUNNED AHMED MUJIB KHAN Vs. STATE OF MAHARASHTRA
June 14, 2021
JWALADUTTA JANKIDAS Vs. JAYANT BHAVANJI SONI
May 3, 2021
JYOTI Vs. STATE OF MAHARASHTRA
March 8, 2021
JYOTI SUBHASH ALORNEKAR Vs. POLICE INSPECTOR, MAPUSA POLICE STATION
January 19, 2021
JYOTI SURJIT KHANNA Vs. STATE OF MAHARASHTRA
April 5, 2021
JYOTI VITHAL KHARVA Vs. STATE OF MAHARASHTRA
December 6, 2021
K.N.RAI Vs. UNION OF INDIA
January 7, 2021
KABIR SINGH CHOWDHRY Vs. SAPNA MOTI BHAVNANI
February 11, 2021
KADAMBA TRANSPORT CORPORATION LTD. Vs. NANDESH R. GAONKAR
September 30, 2021
KAILAS NARAYAN SONAWANE Vs. STATE OF MAHARASHTRA
December 9, 2021
KAILAS SHANKARLAL SONI Vs. STATE OF MAHARASHTRA
December 20, 2021
KAIVAN JITENDRA LALAN Vs. STATE OF MAHARASHTRA
February 26, 2021
KALAVATI ARUN KAPRE Vs. JAFAR BAJID KJAN
March 11, 2021
KALMATI RAMKRUPAL YADAV Vs. CHANDRAPUR CITY MUNICIPAL CORPORATION
June 24, 2021
KALPANA Vs. PRAKASH
March 1, 2021
KALPANA JAGATRAO DAHIWALE Vs. STATE OF MAHARASTRA
August 4, 2021
KALPANA MORPARIA Vs. KALPAVRUKSHA DEVELOPERS
October 27, 2021
KALPANA PRAMOD SHAH Vs. UNION OF INDIA
September 15, 2021
KALPANA RAMKRISHNA GAVANDE Vs. STATE OF MAHARASHTRA
January 6, 2021
KALPATARU LTD Vs. MIDDLE CLASS FRIENDS CO-OP HSG SOCIETY LTD.
December 16, 2021
KALPATARU PROPERTIES (THANE) PVT. LTD. Vs. THANE MUNICIPAL CORPORATION
November 3, 2021
KALPESH DINESH BRAHIKAR Vs. STATE OF MAHARASHTRA
October 14, 2021
KALPESH JAYRAM KOSHTI Vs. CENTRAL BUREAU OF INVESTIGATION
December 6, 2021
KALURAM FOOD PRODUCTS LTD Vs. PUNJAB NATIONAL BANK
November 17, 2021
KALYA @ VIJAY DEVIDAS INGOLE Vs. STATE OF MAHARASHTRA
February 9, 2021
KALYAN JANATA SAHAKARI BANK LTD Vs. KALYAN DOMBIVALI MUNICIPAL CORPORATION
February 16, 2021
KALYAN RATANCHAND SHAH Vs. M/S. SHESHMAL DHIRAJI, A FIRM BY ITS PROP.GHEVARCHAND KAPURCHAND JAIN (DECEASED)
May 11, 2021
KALYAN S/O DEORAO SAWASE Vs. STATE OF MAHARASHTRA
September 21, 2021
KAMAL Vs. STATE OF MAHARASHTRA
December 3, 2021
KAMAL SHYAMSUNDER NARANG Vs. MAHENDRA V. RATHOD
March 24, 2021
KAMALABAI DEELIP DEORE Vs. STATE OF MAHARASHTRA
February 4, 2021
KAMALBAI W/O VENKATRAO NIPANIKAR Vs. STATE OF MAHARASHTRA
October 28, 2021
KAMLABAI Vs. STATE OF MAHARASHTRA
October 1, 2021
KAMLABAI POPAT DOMALE Vs. SHAHABAI BAJIRAO DOMALE
December 2, 2021
KAMLAKAR Vs. STATE OF MAHARASHTRA
August 10, 2021
KAMLESH BHIMRAO KATOLE Vs. STATE OF MAHARASHTRA
July 28, 2021
KAMRUDDIN I. MEHSANIYA Vs. SARAH INTERNATIONAL
January 5, 2021
KAMRUNISHA WD/O MOHD. UMAR Vs. KARORABAI W/O MATAFER GUPTA
September 21, 2021
KANAKA DHIRENDRA THAKKER Vs. SUNEET LALGULAB CHANDAVANI
August 5, 2021
KANGANA RANAUT Vs. STATE OF MAHARASHTRA
December 13, 2021
KANHAIYA MOTI HARDE Vs. STATE OF MAHARASHTRA
January 6, 2021
KANHAIYA NAIK Vs. STATE OF GOA
January 18, 2021
KANHAIYABHAI LALBHAI CONTRACTOR Vs. KALPESH PATEL
October 25, 2021
KANHAIYALAL Vs. KALIM KHAN
December 9, 2021
KANHAYALAL T. PARMAR Vs. STATE OF MAHARASHTRA
March 10, 2021
KANHOBA KRUSHNA DABHADE Vs. STATE OF MAHARASHTRA
July 9, 2021
KARAN PRADEEP NAIR Vs. STATE OF MAHARASHTRA
October 6, 2021
KARAN SAURABH DANI Vs. STATE OF MAHARASHTRA
August 7, 2021
KARBHARI AASHRUBA INGLE Vs. DHANNULAL
February 5, 2021
KARBHARI DAGU JADHAV Vs. M/S. SINDHUDURG ESTATES
October 25, 2021
KARHALE RADHIKA VIJAY Vs. STATE OF MAHARASHTRA
October 11, 2021
KARIM ABDUL SHAIKH Vs. STATE OF MAHARASHTRA
February 8, 2021
KARMAVEER TULSHIRAM AUTADE Vs. STATE ELECTION COMMISSION
January 13, 2021
KARNARAM LUMBAJI CHOUDHARY Vs. UNION OF INDIA
June 19, 2021
KARTIK NARAYAN DHAWLE Vs. VAISHALI KARTIK DHAWLE
February 23, 2021
KASH FOOD PVT.LTD Vs. OMKAR REALTORS & DEVELOPERS PVT. LTD
January 6, 2021
KASHIF KHAN S/O KALIM KHAN Vs. STATE OF MAHARASHTRA
October 27, 2021
KASHINATH JAIRAM SHETYE Vs. STATE OF GOA
October 1, 2021
KASHINATH JAIRAM SHETYE Vs. UNION OF INDIA
August 27, 2021
KASHINATH MANIK PATIL Vs. STATE OF MAHARASHTRA
March 2, 2021
KASHINATH MOTIRAAM CHAVAN Vs. COMMISSIONER OF POLICE, SOLAPUR & ORS
July 28, 2021
KASHINATH NARAYAN GHARAT Vs. STATE OF MAHARASHTRA
December 9, 2021
KASHINATH S/O KUNDLIK DONGARE Vs. AHMEDNAGAR ZILLA MARATHA SEVA
November 30, 2021
KASHINATH TIMA DHAVALIKAR Vs. VILLAGE PANCHAYAT
October 27, 2021
KASTURBA HEALTH SOCIETY Vs. UNION OF INDIA
August 30, 2021
KATARIA INSURANCE BROKERS PRIVATE LIMITED Vs. BHAVESH SURESH KATARIA
May 19, 2021
KAUSALYABAI W/O. RAMANLAL LADDA Vs. SHANKAR S/O. KHANUJI KOTHIMBRE
March 30, 2021
KAUSHALYABAI Vs. SAHEBRAO
November 17, 2021
KAUSHLYA Vs. STATE OF MAHARASHTRA
April 1, 2021
KAUSTUBH Vs. MAHARASHTRA STATE BOARD
March 15, 2021
KAVITA NITYANAND SHETTY Vs. STATE OF MAHARASHTRA THROUGH SECRETARY DEPARTMENT OF WOMEN AND CHILD
October 4, 2021
KAVITA PRAMOD FIRKE Vs. ANITA ARUN DHAKE
January 8, 2021
KAYUM AHMAD Vs. STATE OF MAHARASHTRA
March 3, 2021
KEDA TANAJI AHER Vs. STATE OF MAHARASHTRA
March 19, 2021
KEDAR RAYJIRAO SALUNKE Vs. STATE OF MAHARASHTRA
December 8, 2021
KESARINANDAN SABHAPATI UPADHYAY Vs. THE STATE OF MAHARASHTRA
August 2, 2021
KESHAO Vs. ADDITIONAL COLLECTOR
March 4, 2021
KESHAVRAO GOVINDRAO AVAGAN Vs. STATE OF MAHARASHTRA
October 8, 2021
KESHU SHANKARLAL GIRI Vs. UNION OF INDIA
March 23, 2021
KETAN KANAKIA Vs. STATE OF GOA
November 3, 2021
KETAN SANJAY KOKATE Vs. STATE OF MAHARASHTRA
December 23, 2021
KEYUR MADHUSUDAN SHAH Vs. NIKHIL MADHUSUDAN SHAH
October 21, 2021
KHATESHWAR MAGASVARGIYA BAHUDDESHIYA VYAYSAYIK SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
September 6, 2021
KHURSHID CHANDSAB SHAIKH Vs. BIBI
December 13, 2021
KHURSHID LIYAKAT KHAN Vs. STATE OF MAHARASHTRA
March 19, 2021
KHUSHAL S/O KERBA MANKE Vs. STATE OF MAHARASHTRA
August 20, 2021
KINNARESH TRIMBAK BORKAR Vs. STATE OF GOA
March 4, 2021
KIRAN BHASKAR SURGADE Vs. DIRECTOR, HEALTH DEPARTMENT, GOVERNMENT OF MAHARASHTRA
March 9, 2021
KIRAN GEMS PRIVATE LIMITED Vs. UNION OF INDIA
January 29, 2021
KIRAN KUMARI Vs. UNION OF INDIA
February 3, 2021
KIRAN MADHAV HAZARE Vs. STATE OF MAHARASHTRA
April 7, 2021
KIRAN RAMESH WAGHELA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
February 24, 2021
KIRAN RAOSAHEB PATIL Vs. STATE OF MAHARASHTRA
October 27, 2021
KIRAN WD/O RAVINDRA BHANDE Vs. M/S. ARIHANT TRANSPORT AGENCIES
January 18, 2021
KIRTI SATISH SAKHARE Vs. SATISH VINAYAKRAO SAKHARE
September 30, 2021
KISAN BHIMA DHANDRE Vs. STATE OF MAHARASHTRA
October 26, 2021
KISAN DASHRATH TAMBILE Vs. STATE OF MAHARASHTRA
March 1, 2021
KISAN NARISA LONKAR Vs. LAXMIKANT ARVIND BHORE
September 3, 2021
KISAN SAHEBRAO HIWALE Vs. STATE OF MAHARASHTRA
November 9, 2021
KISAN SONGYA BANGARA Vs. STATE OF MAHARASHTRA
April 20, 2021
KISHOR Vs. SHIVANAND
February 22, 2021
KISHOR Vs. STATE OF MAHARASHTRA
July 15, 2021
KISHOR LAXMAN BONDE Vs. STATE OF MAHARASHTRA
December 7, 2021
KISHOR MAHADEV TARKAR Vs. STATE OF MAHARASHTRA
October 29, 2021
KISHOR S/O. CHINTAMAN TARONE Vs. THE STATE OF MAHARASHTRA
March 1, 2021
KISHORE BALKRISHNA MHATRE Vs. STATE OF MAHARASHTRA
October 26, 2021
KISHORE LAL CHUGH Vs. STATE OF MAHARASHTRA
September 3, 2021
KISHORE POPAT DEVARE Vs. STATE OF MAHARASHTRA
September 14, 2021
KISHORI LAL Vs. STATE
December 17, 2021
KON AUTOMOBILES Vs. INDIAN OIL CORPORATION
February 5, 2021
KONKAN RAILWAY CORPORATION LTD Vs. MAYTAS-RITHWIK (JV)
October 27, 2021
KONKAN RAILWAY CORPORATION LTD. Vs. M/S. MAYTAS-RITHWIK(JV)
October 21, 2021
KONKAN RAILWAY CORPORATION PVT. LTD. Vs. M/S. B. T. PATIL & SONS
December 20, 2021
KOTAK MAHINDRA BANK LTD. Vs. WILLIAMSON MAGOR & CO. LTD.
March 5, 2021
KRIPAL AMRIK SINGH Vs. STATE OF MAHARASHTRA
March 18, 2021
KRISHNA MAHADEV CHAVAN Vs. STATE OF MAHARASHTRA
February 12, 2021
KRISHNAKUMAR Vs. KISHORE
February 8, 2021
KRUSHNA Vs. DIRECTOR OF MEDICAL EDUCATION
January 22, 2021
KRUSHNA SHETAKARI Vs. STATE OF MAHARASHTRA
February 3, 2021
KU. CHAYA D/O KESHAORAO TELANG Vs. FOREST DEVELOPMENT OF MAHARASHTRA
October 14, 2021
KU. KALPANA DADAJI RAHATE Vs. MAGASWARGIYA SHIKSHAN SANSTHA
October 26, 2021
KU. KALYANI D/O SUBHASH GANDLATWAR Vs. STATE OF MAHARASHTRA
February 9, 2021
KU. NANDA Vs. STATE OF MAHARASHTRA
December 20, 2021
KU.ARCHANA TULSHIRAM KUMBHARE Vs. STATE OF MAHARASHTRA
March 1, 2021
KU.SONI Vs. SCHEDULED TRIBES CASTE SCRUTINY COMMITTEE
February 1, 2021
KULDEEP S/O SANJAY DESHMUH Vs. STATE OF MAHARASHTRA
June 18, 2021
KULDEEP SURESH INDALKAR Vs. STATE OF MAHARASHTRA
December 4, 2021
KUM. SHRUTI NIVARUTTI HAINALKAR Vs. STATE OF MAHARASHTRA
December 21, 2021
KUMAR BUILDER Vs. KUMAR CITY RESIDENTS CO-OPERATIVE HOUSING SOCIETY LTD.
January 28, 2021
KUMAR BUILDERS MUMBAI REALTY PRIVATE LIMITED Vs. TRIKAAL THEATRES AND REALTY INDIA PRIVATE LIMITED
August 27, 2021
KUMAR SHAMBHU KUNDER Vs. STATE OF MAHARASHTRA
September 18, 2021
KUMARI ASHA PAREKH Vs. MADHAV MOTORS STORES PVT. LTD.
May 4, 2021
KUMARSING S/O HILALSING PATIL Vs. STATE OF MAHARASHTRA
August 17, 2021
KUSUMA MANGUESH TIRODKAR Vs. DILIP SATARDEKAR
January 25, 2021
KUTTU Vs. STATE OF MAHARASHTRA
January 4, 2021
KUWARBAI LAKHA SARVAIYA Vs. UNION OF INDIA
December 23, 2021
LAKHAN KISAN TUSAMBAD Vs. DISTRICT MAGISTRATE
October 5, 2021
LAKME LEVER PVT LTD Vs. ANNAPURNA ENTERPRISES
January 6, 2021
LALIT RAJENDRA GAJANAN Vs. VIDYAVARDHANI
October 29, 2021
LALIT RAMESH PRABHAWAT Vs. STATE OF MAHARASHTRA
November 18, 2021
LALIT TIMOTHI D’SOUZA Vs. STATE OF MAHARASHTRA
September 13, 2021
LALITA Vs. LAXMANSINGH
March 12, 2021
LANDMARK HOMES AND ESTATES Vs. HERMENEGILDO ANDRADE AND 4 ORS
October 25, 2021
LARA NABHAN Vs. STATE OF GOA
July 20, 2021
LATA SHIVRAM ANKLU Vs. STATE OF MAHARASHTRA
June 19, 2021
LATA SHYAMRAO SANGOLKAR Vs. STATE OF MAHARASHTRA
March 4, 2021
LATE ANTONIO XAVIER RODRIGUES Vs. COMMUNIDADE OF CAVELOSSIM
February 16, 2021
LATE BHAURAO MARKAD MATSHYA Vs. STATE OF MAHARASHTRA
November 26, 2021
LATE BHAUSAHEB HIRAY SS TRUST’S DR. BALIRAM HIRAY COLLEGE OF ARCHITECTURE Vs. UNION OF INDIA
December 10, 2021
LATE BHAUSAHEB HIRAY SS TRUSTS Vs. UNION OF INDIA
December 15, 2021
LATE MADHUKAR YASHWANT HARDE THR. HIS LRS. SUMAN MADHUKAR HARDE Vs. DINKAR YASHWANT HARDE
September 15, 2021
LATE UMESH RAJARAM SAMANT Vs. STATE OF MAHARASHTRA
December 23, 2021
LATIKA NARENDRA PATIL Vs. STATE OF MAHARASHTRA
April 8, 2021
LAWRENCE DIAS Vs. STATE OF GOA
October 13, 2021
LAWRENCE PHILIMONE DANIEL Vs. PRANALI LAWRENCE DANIEL
October 14, 2021
LAXMAN BABULAL RAJPUT Vs. STATE OF MAHARASHTRA
July 3, 2021
LAXMAN GOVIND VARMA Vs. STATE OF MAHARASHTRA
October 26, 2021
LAXMAN RAGHUNATH NAIK Vs. STATE OF MAHARASHTRA
October 28, 2021
LAXMIKANT L. SAJJI Vs. STATE OF GOA
November 10, 2021
LEELA DINESHSINGH CHAUHAN Vs. STATE OF MAHARASHTRA
October 22, 2021
LEENA W/O. PRASHANT BANGDE Vs. PRASHANT S/O. TULSHIRAM BANGDE
February 5, 2021
LIBNUS S/O FRANSIS KUJUR Vs. STATE OF MAHARASHTRA
January 15, 2021
LILADHAR LADAPPA KENDOLE Vs. SOLAPUR JANATA SAHAKARI BANK LTD.
November 9, 2021
LITTLE ANGELS EDUCATION SOCIETY Vs. UNION OF INDIA
March 25, 2021
LIVING HERITAGE FOUNDATION Vs. STATE OF GOA
July 8, 2021
LIYAKAT S/O. KASAM MULLA Vs. MAHARASHTRA STATE BOARD OF WAQF
June 10, 2021
LOK SHIKSHAN SANSTHA Vs. EDUCATION OFFICER
December 11, 2021
LUBINA MOHAMED AGARWAL Vs. UNION OF INDIA
December 13, 2021
LUDOVINA V.C. RODRIGUES Vs. SUNITA RAMKRISHNA HINDLELAR
June 30, 2021
M. K. AROMATICS LTD. Vs. STATE OF GOA
January 12, 2021
M. RAMZAN & CO Vs. UNION OF INDIA
June 22, 2021
M. SRINIVASA REDDY Vs. THE STATE OF MAHARASHTRA
August 13, 2021
M.K. AROMATICS LTD Vs. STATE OF GOA
September 29, 2021
M/S REGENCY HOTELS PVT. LTD Vs. PRIMA CO-OPERATIVE PARK PREMISES CO-OPERATIVE SOCIETY LTD.
December 25, 2021
M/S YOGI PETROLEUM Vs. COMMISSIONER OF VAT
May 21, 2021
M/S. AAI TULJABHAWANI TRANSPORT Vs. UNION OF INDIA
October 4, 2021
M/S. ARCHITECTURE AUTONOMOUS Vs. FLFL TRAVEL RETAIL WEST PVT. LTD
October 26, 2021
M/S. CODE ENGINEERS PRIVATE LIMITED Vs. UNION OF INDIA
January 28, 2021
M/S. GURU NANAK MOTOR HOUSE Vs. UNION OF INDIA
October 8, 2021
M/S. INOX WIND INFRASTRUCTURE SERVICES LIMITED Vs. STATE OF MAHARASHTRA
September 2, 2021
M/S. J.B.D. FINANCE AND INVESTMENT LTD. Vs. STATE OF MAHARASHTRA
November 16, 2021
M/S. KADAMBA TRANSPORT CORPORATION LIMITED Vs. DAMODAR K. SHIRODKAR
November 27, 2021
M/S. MONOPOLY INNOVATIONS PVT. LTD. Vs. UNION OF INDIA
September 24, 2021
M/S. MULRAJ KHATAU & SONS PVT. LTD. Vs. NAGESH SAMAR BAHADUR SINGH
November 11, 2021
M/S. NETC Vs. STATE OF MAHARASHTRA
December 13, 2021
M/S. ORANGE CITY MOBILE COLLECTION Vs. M/S. CITY COLLECTION AND ORS
October 13, 2021
M/S. P. L. ADKE, A SOLE PROPRIETORSHIP Vs. WARDHA MUNICIPAL CORPORATION
March 1, 2021
M/S. PERNOD RICARD INDIA PRIVATE LIMITED Vs. STATE OF GOA
April 5, 2021
M/S. PRIYESH LAND DEVELOPERS Vs. PEN CO-OPERATIVE URBAN BANK LTD.
April 7, 2021
M/S. RAUT ENTERPRISES Vs. BHABHA ATOMIC RESEARCH CENTRE
October 11, 2021
M/S. RUNWAL CONSTRUCTIONS Vs. UNION OF INDIA
April 22, 2021
M/S. RUNWAL CONSTRUCTIONS Vs. UNION OF INDIA
May 6, 2021
M/S. SANSKRITI DEVELOPERS Vs. M/S. MANDAL INFRASTRUCTURE PVT. LTD
November 18, 2021
M/S. SHIVENDRA CONSTRUCTION Vs. STATE OF MAHARASHTRA
December 14, 2021
M/S. SUYASH ASSOCIATES Vs. M/S. VIKRAM PROPERTIES
December 1, 2021
M/S. TIRUMALA POWERTECH Vs. UNION OF INDIA
October 8, 2021
M/S. VAISHNAVI SAI SHRI MAHALAXMI JAGDAMBA SHIKSHAN SANSTHA Vs. PURVA VIDARBHA MAHILA PARISHAD
July 22, 2021
M/S. VIRAJ PROFILES LTD. Vs. STATE OF MAHARASHTRA
March 5, 2021
M/S.CHINUBHAI KALIDASS & BROS & ORS Vs. APURVA ASHWIN SHETH
September 27, 2021
MACHHINDRA @ AVINASH Vs. STATE OF MAHARASHTRA
December 18, 2021
MACHINDRA DNYANOBA JADHAV Vs. STATE OF MAHARASHTRA
January 5, 2021
MACROTECH DEVELOPERS LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX AND OTHERS
March 25, 2021
MACROTECH DEVELOPERS LIMITED Vs. STATE OF MAHARASHTRA
March 1, 2021
MACROTECH DEVELOPERS LTD Vs. STATE OF MAHARASHTRA
February 22, 2021
MACROTECH DEVELOPERS LTD Vs. STATE OF MAHARASHTRA
October 29, 2021
MADAN PRATAPRAO BHOSALE Vs. SPECIAL AUDITOR
September 9, 2021
MADHAV Vs. STATE OF MAHARASTRA
July 9, 2021
MADHAV KRISHNA VASAVE Vs. STATE OF MAHARASHTRA
June 11, 2021
MADHAVRAO Vs. STATE OF MAHARASHTRA
February 16, 2021
MADHUKAR M. RUPJI Vs. SANTOSH MAYEKAR
November 20, 2021
MADHUKAR S/O KOTHIRAM GAME Vs. MANAGING DIRECTOR
October 13, 2021
MADHUKAR SUKDEO SANGALE Vs. UNION OF INDIA
November 24, 2021
MADHURI DATTPRASAD PITRE Vs. GOVIND JANARDAN PITRE
April 6, 2021
MADHURI RAMESH TALEWAR Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
March 5, 2021
MADHURI W/O. CHANDRASHEKAR ATTRADE Vs. STATE OF MAHARASHTRA
November 2, 2021
MADHUSUDAM S. MOHURLE Vs. STATE
October 14, 2021
MAGNUM MANAGEMENT AND SERVICES P. LTD. Vs. UNION OF INDIA
March 1, 2021
MAHADEO KONDIBA SHINDE Vs. NITIN SAKHARAM SHINDE
March 16, 2021
MAHADEO S/O KRISHNA THAVARE Vs. KASUDABAI W/O SIDHESHWAR PADULE
October 13, 2021
MAHADEV RAMBHAU KHODAVE Vs. STATE OF MAHARASHTRA
September 1, 2021
MAHADEV SITARAM SINAI KAKODKAR Vs. CONSERVATOR OF FORESTS
February 18, 2021
MAHADEV TUKARAM TONDE Vs. GOVERNMENT OF INDIA
March 8, 2021
MAHADU KARBHARI PUND Vs. SONYABAI KHANDU MASKE
March 26, 2021
MAHADU KARBHARI PUND(MALI) Vs. SONYABAI KHANDU MASKE
March 16, 2021
MAHALAXMI CONSTRUCTION Vs. ADITYA RAMA KERKAR SON OF RAMA MAHADEV KERKAR
February 16, 2021
MAHALAXMI SHIKSHAN SAMITI Vs. MANIKRAO KISHNARAO DESSAI
April 8, 2021
MAHARASHTRA AMATEUR GYMNASTICS ASSOCIATION Vs. GYMNASTICS FEDERATION OF INDIA
November 11, 2021
MAHARASHTRA EDUCATION SOCIETY Vs. SHIVHAR BHARAT LAHANE
December 8, 2021
MAHARASHTRA EMPLOYEES UNION Vs. UNION OF INDIA
November 23, 2021
MAHARASHTRA GRAMIN BANK Vs. ANWAR S/O. HAJI AJIJ KACHCHI
April 23, 2021
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. GOVARDHANI CONSTRUCTION COMPANY
February 11, 2021
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. GAURISHANKAR
September 7, 2021
MAHARASHTRA MARITIME BOARD Vs. UNION OF INDIA
October 29, 2021
MAHARASHTRA PUBLIC SERVICE COMMISSION Vs. DR. KAILAS RAMRAO SHELKE
October 27, 2021
MAHARASHTRA STATE COTTON MARKETING EMPLOYEES CO-OPERATIVE SPINNING MILL LIMITED Vs. SATISH NARAYANRAO GAWANDE
June 24, 2021
MAHARASHTRA STATE ELECTRICITY BOARD Vs. STATE OF MAHARASHTRA
July 19, 2021
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. RSR MOHOTA SPINNING & WEAVING MILLS LIMITED
June 8, 2021
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. AND ORS. Vs. DEESAN AGRO TECH LTD. AND ORS.
January 22, 2021
MAHARASHTRA STATE MARKET COMMITTEE CO-OPERATIVE FEDERATION LTD., PUNE Vs. UNION OF INDIA
June 8, 2021
MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LIMITED Vs. PLUS BKSP TOLL LTD.
April 19, 2021
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SANGHARSH ST KAMGAR SANGHATANA
November 3, 2021
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SANGHARSH ST KARGAR SANGHATHAN
November 4, 2021
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SANGHARSH ST KAMGAR SANGHATANA
November 8, 2021
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SANGHARSH ST KARGAR SANGHATHAN
November 4, 2021
MAHENDRA @ BALU BHAGWAN MORE Vs. STATE OF MAHARASHTRA
July 7, 2021
MAHENDRA DEVILAL JAIN Vs. NATIONAL (INDIA) CONTRACTORS AND ENGINEERS
April 20, 2021
MAHENDRA S/O. DEORAJI JAUNJAL Vs. VAISHALI
March 2, 2021
MAHENDRA SHIVSHANKAR THAKUR Vs. STATE OF MAHARASHTRA
September 21, 2021
MAHENDRA SINGH Vs. STATE OF MAHARASHTRA
September 8, 2021
MAHESH Vs. STATE OF MAHARASHTRA
February 23, 2021
MAHESH Vs. STATE OF MAHARASHTRA
February 25, 2021
MAHESH Vs. STATE OF MAHARASHTRA
May 7, 2021
MAHESH BABU TOTA Vs. STATE OF MAHARASHTRA
September 14, 2021
MAHESH BHIKAJI BADAVE Vs. STATE OF MAHARASHTRA
May 4, 2021
MAHESH CHIMANLAL SHAH Vs. STATE OF MAHARASHTRA
May 17, 2021
MAHESH POPATLAL VORA & PREM VORA Vs. BHAGWANARAM KHIYA RAM BISHNOI
October 13, 2021
MAHESH POPATLAL VORA & PREMA VORA Vs. BHAGWANARAM KHIYA RAM BISHNOI
October 12, 2021
MAHESH PREMKUMAR SHARMA Vs. STATE OF MAHARASHTRA
March 23, 2021
MAHESH S. RAIKAR Vs. ADMINISTRATOR OF DEVALAYAS AND THE MAMLATDAR OF PONDA
June 15, 2021
MAHESH S/O MADHUKAR THOMBRE Vs. THE CHAIRMAN
September 9, 2021
MAHESH S/O. ARUN DHAWARE Vs. STATE OF MAHARASHTRA
March 9, 2021
MAHESH SHAMRAO PAWAR Vs. STATE OF MAHARASHTRA
March 31, 2021
MAHINDRA AND MAHINDRA LTD Vs. MADHAV RAMKRISHNA LOMTE
November 30, 2021
MAHINDRA AND MAHINDRA LTD. Vs. SATISH S/O TULSHIRAM BURILE
September 20, 2021
MAINABAI GUN WANT SHINDE Vs. STATE OF MAHARASHTRA
February 18, 2021
MAJHAR ABUDL RAJJAK SHAIKH Vs. STATE OF MAHARASHTRA
September 2, 2021
MAJMUDAR & PARTNERS Vs. MICHAEL MARSHALL & ORS
November 1, 2021
MAJOR GENERAL SUDHIR CHINTAMANI MILKANTH JATAR Vs. UNION OF INDIA
September 27, 2021
MAKADYA S/O. VITTHAL PAWARA Vs. STATE OF MAHARASHTRA
February 12, 2021
MAKARAND BALKRUSHNA BORADE Vs. STATE OF MAHARASHTRA
April 9, 2021
MALKAPUR URBAN CO-OPERATIVE BANK Vs. VISHAL BABURAO PHEPHALE
November 2, 2021
MALTI PARMANAND CHATPAR Vs. PURAN JETHANAND JATTANI
January 8, 2021
MAMTA Vs. MAHESH
February 26, 2021
MAMTA VITTHALRAO WASNIK Vs. STATE OF MAHARASHTRA
November 22, 2021
MANAGEMENT OF MANGANESE ORE (INDIA) LTD. AND ORS Vs. SMT. NASEEM AHMAD WD/O. SAYED IRSHAD AHMAD
September 3, 2021
MANALI CHANDRASHEKHAR BARDE Vs. DIRECTOR OF MEDICAL EDUCATION AND RESEARCH
January 4, 2021
MANDAKINI K. KOKANE Vs. STATE OF MAHARASHTRA
June 11, 2021
MANDAR PRAKASH LONKAR Vs. STATE OF MAHARASHTRA
September 2, 2021
MANDEEP SINGH TANDA Vs. STATE OF MAHARASHTRA
February 17, 2021
MANESH Vs. STATE OF MAHARASHTRA
November 27, 2021
MANGAL Vs. ANIL ARJUNRAO NAIKWADI
December 23, 2021
MANGALABAI Vs. DATTATRAYA
October 4, 2021
MANGESH BABAN JADHAV Vs. STATE OF MAHARASHTRA
November 30, 2021
MANGESH DHAKU ALIM Vs. STATE OF MAHARASHTRA
August 23, 2021
MANIK Vs. DISTRICT COLLECTOR, HINGOLI
November 30, 2021
MANISH RAJENDRA BOTHRA Vs. STATE OF MAHARASHTRA
September 2, 2021
MANISH S/O AMRACHAND MEHTA Vs. GENERAL MANAGER, CENTRAL BANK OF INDIA
October 27, 2021
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August 26, 2021
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February 24, 2021
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October 25, 2021
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March 31, 2021
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March 18, 2021
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September 3, 2021
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January 22, 2021
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June 9, 2021
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September 15, 2021
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October 28, 2021
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December 1, 2021
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October 21, 2021
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February 17, 2021
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September 22, 2021
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July 27, 2021
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March 10, 2021
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March 3, 2021
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November 30, 2021
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December 23, 2021
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March 31, 2021
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July 17, 2021
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November 2, 2021
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February 26, 2021
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December 10, 2021
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February 11, 2021
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October 25, 2021
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August 26, 2021
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August 23, 2021
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November 25, 2021
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March 10, 2021
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August 23, 2021
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January 19, 2021
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October 11, 2021
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July 22, 2021
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February 9, 2021
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December 17, 2021
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November 12, 2021
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October 22, 2021
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September 16, 2021
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April 30, 2021
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August 4, 2021
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November 18, 2021
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February 4, 2021
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September 6, 2021
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March 8, 2021
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February 15, 2021
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August 10, 2021
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March 11, 2021
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December 1, 2021
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September 30, 2021
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December 15, 2021
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November 29, 2021
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August 18, 2021
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August 12, 2021
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November 26, 2021
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September 8, 2021
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March 8, 2021
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November 9, 2021
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March 25, 2021
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November 25, 2021
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September 20, 2021
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December 30, 2021
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December 10, 2021
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September 1, 2021
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December 7, 2021
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July 9, 2021
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July 3, 2021
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May 21, 2021
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October 6, 2021
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March 31, 2021
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July 15, 2021
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April 22, 2021
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November 26, 2021
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March 4, 2021
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October 5, 2021
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July 16, 2021
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December 2, 2021
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October 28, 2021
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November 23, 2021
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November 20, 2021
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June 8, 2021
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October 25, 2021
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September 17, 2021
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May 18, 2021
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July 30, 2021
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May 13, 2021
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June 30, 2021
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January 20, 2021
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June 23, 2021
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December 23, 2021
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October 11, 2021
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June 23, 2021
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January 22, 2021
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December 2, 2021
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December 9, 2021
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December 13, 2021
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February 24, 2021
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May 7, 2021
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September 8, 2021
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December 2, 2021
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March 1, 2021
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August 21, 2021
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September 16, 2021
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October 27, 2021
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February 22, 2021
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June 10, 2021
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August 27, 2021
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June 8, 2021
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November 16, 2021
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April 15, 2021
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February 3, 2021
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July 28, 2021
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December 17, 2021
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November 2, 2021
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February 26, 2021
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March 5, 2021
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September 17, 2021
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November 22, 2021
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September 30, 2021
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January 14, 2021
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September 20, 2021
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November 29, 2021
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October 11, 2021
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October 29, 2021
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January 27, 2021
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June 19, 2021
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December 1, 2021
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November 30, 2021
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March 9, 2021
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December 8, 2021
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September 3, 2021
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July 20, 2021
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March 23, 2021
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March 22, 2021
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March 25, 2021
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March 5, 2021
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March 11, 2021
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November 15, 2021
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February 23, 2021
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November 18, 2021
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March 23, 2021
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November 29, 2021
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April 1, 2021
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October 14, 2021
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October 8, 2021
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March 23, 2021
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November 9, 2021
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January 18, 2021
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December 9, 2021
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July 13, 2021
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November 12, 2021
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March 12, 2021
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July 27, 2021
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March 15, 2021
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March 3, 2021
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January 27, 2021
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December 11, 2021
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February 23, 2021
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July 6, 2021
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November 12, 2021
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December 1, 2021
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November 25, 2021
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December 7, 2021
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December 17, 2021
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March 12, 2021
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March 31, 2021
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September 16, 2021
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September 29, 2021
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March 31, 2021
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March 10, 2021
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June 15, 2021
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November 22, 2021
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March 24, 2021
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January 29, 2021
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April 5, 2021
NIKITA JACOB Vs. STATE OF MAHARASHTRA
February 17, 2021
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November 29, 2021
NIL Vs. STATE OF GOA
December 16, 2021
NILESH BALWANTRAO UKUNDE Vs. UNION OF INDIA
June 16, 2021
NILESH BANSILAL GAYWAL @ GHAYWAL Vs. THE STATE OF MAHARASHTRA
September 2, 2021
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March 10, 2021
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October 11, 2021
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November 29, 2021
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January 18, 2021
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October 1, 2021
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February 10, 2021
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October 22, 2021
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March 16, 2021
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October 13, 2021
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October 13, 2021
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October 5, 2021
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May 5, 2021
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December 7, 2021
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September 9, 2021
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December 10, 2021
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October 6, 2021
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June 22, 2021
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April 8, 2021
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August 27, 2021
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September 9, 2021
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September 8, 2021
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March 31, 2021
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August 4, 2021
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February 22, 2021
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February 16, 2021
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May 5, 2021
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May 7, 2021
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February 9, 2021
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October 12, 2021
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March 22, 2021
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November 30, 2021
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October 14, 2021
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April 8, 2021
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March 3, 2021
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February 23, 2021
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June 9, 2021
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P Vs. A
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July 20, 2021
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December 15, 2021
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November 10, 2021
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October 14, 2021
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March 4, 2021
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December 1, 2021
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August 4, 2021
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January 22, 2021
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December 21, 2021
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October 13, 2021
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March 2, 2021
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January 21, 2021
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April 9, 2021
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March 4, 2021
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November 23, 2021
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December 7, 2021
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November 15, 2021
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December 4, 2021
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May 4, 2021
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June 28, 2021
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April 5, 2021
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July 17, 2021
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August 23, 2021
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November 22, 2021
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August 11, 2021
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July 30, 2021
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February 26, 2021
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September 24, 2021
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April 6, 2021
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October 5, 2021
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August 10, 2021
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August 4, 2021
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November 17, 2021
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February 3, 2021
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March 16, 2021
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December 10, 2021
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November 17, 2021
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November 24, 2021
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October 5, 2021
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December 23, 2021
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June 24, 2021
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December 3, 2021
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December 18, 2021
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December 9, 2021
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September 3, 2021
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December 9, 2021
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February 16, 2021
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November 15, 2021
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January 7, 2021
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November 22, 2021
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August 17, 2021
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September 20, 2021
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RADHIKA YOGESH MEHRA Vs. UNION OF INDIA
March 2, 2021
RAGHAVENDRA ANANTRAI MEHTA Vs. STATE OF MAHARASHTRA
May 6, 2021
RAGHAVENDRA SHRIPATRAO JOSHI Vs. STATE OF MAHARASHTRA
February 23, 2021
RAGHUNATH MACHHINDRA MALI Vs. STATE OF MAHARASHTRA
October 13, 2021
RAGHUNATH MADHUKAR MANDREKAR Vs. PRABHAKAR VERNEKAR
January 28, 2021
RAGHUNATH RAMCHANDRA NAIK Vs. STATE OF GOA
December 17, 2021
RAGHUPATI R BHANDARI Vs. COMUNIDADE OF BANDORA
February 8, 2021
RAGHUVIR Vs. STATE
October 13, 2021
RAGINI GOMA BHOIR Vs. STATE OF MAHARASHTRA
March 2, 2021
RAHUL Vs. STATE OF MAHARASHTRA
November 30, 2021
RAHUL JYOTI SAHANI Vs. UNION TERRITORY OF DAMAN & DIU
July 28, 2021
RAHUL LUTHRA Vs. STATE
January 20, 2021
RAHUL MACCHINDRA SHINDE @ BARKUL Vs. STATE OF MAHARASHTRA
August 26, 2021
RAHUL PRAKASH KALE Vs. STATE OF MAHARASHTRA
August 24, 2021
RAHUL PRAKASH NILGAR Vs. STATE OF MAHARASHTRA
November 29, 2021
RAHUL RAJINDRANATH KHANNA Vs. STATE OF MAHARASHTRA
October 20, 2021
RAHUL RAJIVA SRIVASTAVA Vs. STATE OF GOA
October 4, 2021
RAHUL RAJU KULSANGE Vs. ADDITIONAL COLLECTOR, OFFICE AT COLLECTORS OFFICE, CIVIL LINES, NAGPUR
October 14, 2021
RAHUL S/O OMPRAKASH GANDHI Vs. M/S AKOLA JANTA COMMERCIAL CO-OPERATIVE BANK LIMITED
December 1, 2021
RAHUL SAMADHAN PAWAR Vs. STATE OF MAHARASHTRA
September 21, 2021
RAHUL SHIVAJI SHENDGE Vs. STATE OF MAHARASHTRA
December 4, 2021
RAHUL SHIVPRASAD AGRAWAT Vs. STATE OF MAHARASHTRA
January 14, 2021
RAIGAD CO-OPERATIVE HOUSING SOCIETY LTD Vs. SUMAN EKNATH GAIKE
September 29, 2021
RAINBOW PAPERS LIMITED Vs. STATE OF MAHARASHTRA
August 13, 2021
RAIS AHMED SIDDIQUI Vs. STATE OF MAHARASHTRA
October 13, 2021
RAJ GOPALAN RANGANATHAN Vs. STATE OF MAHARASHTRA
November 17, 2021
RAJ KUMAR KANCHHEDICHAL RAIKWAR Vs. STATE OF MAHARASHTRA
March 31, 2021
RAJ MOHAMMAD MUMTAJ CHOUDHARY Vs. STATE OF MAHARASHTRA
August 20, 2021
RAJ MOHAMMED ALI MERCHANT Vs. STATE OF MAHARASHTRA
August 2, 2021
RAJ SANTOSH SHINDE Vs. STATE OF MAHARASHTRA
June 2, 2021
RAJAN MADATHIL Vs. STATE OF GOA
February 3, 2021
RAJASHREE SHIVRAJ PATIL Vs. STATE OF MAHARASHTRA
September 29, 2021
RAJAT KALYAN Vs. STATE OF GOA
September 18, 2021
RAJAWADI ARUNODAYA CO-OP HSG SOC LTD Vs. VALUE PROJECTS PVT LTD
March 15, 2021
RAJENDRA Vs. UNION OF INDIA
January 5, 2021
RAJENDRA Vs. STATE OF MAHARASHTRA
February 3, 2021
RAJENDRA Vs. SOU. LEENA
January 21, 2021
RAJENDRA @ RAJU Vs. STATE OF MAHARASHTRA
March 31, 2021
RAJENDRA ANANDARAO BONDE Vs. STATE OF MAHARASHTRA
April 27, 2021
RAJENDRA JAGDAMBAPRASAD DIMPRI Vs. STATE OF MAHARASHTRA
March 24, 2021
RAJENDRA NIVRUTI GAIKWAD Vs. STATE OF MAHARASHTRA
February 23, 2021
RAJENDRA PRASAD SHIVYADNA TIWARI Vs. STATE OF MAHARASHTRA
October 14, 2021
RAJENDRA RAMCHANDRA MAVALE Vs. DIRECTOR AND ORS
November 22, 2021
RAJENDRA S/O. ADAKUJI CHOUDHARY Vs. STATE OF MAHARASHTRA
December 17, 2021
RAJENDRA SADANAND BURMA Vs. STATE OF MAHARASHTRA
August 23, 2021
RAJENDRA SHAM WAGHELE Vs. STATE OF MAHARASHTRA
October 29, 2021
RAJENDRA SHIVA MALPEKAR Vs. SUJATA SURESH ADPAIKAR
September 30, 2021
RAJENDRA VIRAPPA TELIA Vs. STATE OF MAHARASHTRA
December 10, 2021
RAJESH Vs. YOGITA
March 8, 2021
RAJESH ARJUN HATANKAR @ RAJU PATIL Vs. STATE OF MAHARASHTRA
October 4, 2021
RAJESH BHASKAR SUROSHI Vs. STATE OF MAHARASHTRA
September 15, 2021
RAJESH DNYANDEV CHOPDE Vs. STATE OF MAHARASHTRA
July 20, 2021
RAJESH MADANLAL SHAH Vs. SUNIL NARAYAN WAGH
February 18, 2021
RAJESH MAHADEV KUNTE Vs. RAHUL RAJEEV GANDHI
September 20, 2021
RAJESH MISHRA AND MRS. BEENA R. MISHRA Vs. SHREE AHUJA PROPERTIES PVT. LTD.
September 16, 2021
RAJESH MUKESH HATE Vs. STATE OF MAHARASHTRA
October 11, 2021
RAJESH RAMESHWAR HURKAT Vs. STATE OF MAHARASHTRA
February 9, 2021
RAJESH SADANAND MAURIYA Vs. STATE OF MAHARASHTRA
September 22, 2021
RAJESH SAICHAND SHARMA Vs. SUDERSHAN GANGARAM RAJULA
June 11, 2021
RAJESHWAR MAJOOR KAMGAR SAHAKARI SANSTHA LTD Vs. STATE INFORMATION COMMISSIONER
September 3, 2021
RAJIV Vs. SUPERINTENDENT
February 10, 2021
RAJKISHORSINGH RANVIRSING TOMAR Vs. STATE OF MAHARASHTRA
March 9, 2021
RAJKUMAR Vs. STATE OF MAHARASHTRA
July 12, 2021
RAJKUMAR Vs. STATE OF MAHARASHTRA
February 10, 2021
RAJKUMAR BHUJANGRAO DHAKANE Vs. SANJAY SAXSENA
November 15, 2021
RAJKUMAR CHOTALAL RAJPUT @ CHELA Vs. STATE OF MAHARASHTRA
September 21, 2021
RAJKUMAR MOTILAL SHAHA Vs. PRAKASH NANASAHEB DESHPANDE
May 20, 2021
RAJKUMAR RAMBILAS BHATTAD Vs. STATE OF MAHARASHTRA
May 7, 2021
RAJKUMAR RAMCHANDRA IGAWE Vs. STATE OF MAHARASHTRA
June 9, 2021
RAJKUMAR S/O ASHOK POLE Vs. STATE OF MAHARASHTRA
December 10, 2021
RAJKUMARI W/O SHERBAHADUR GIRI Vs. STATE OF MAHARASHTRA
September 17, 2021
RAJMUDRA REAL ESTATE PVT. LTD Vs. RESIDENTIAL DEPUTY COLLECTOR
October 21, 2021
RAJNEESH NANJOO YADAV Vs. ASR CONSTRUCTION CO.ETC
December 14, 2021
RAJNESH S/O. RAJENDRAPAL NAIDU Vs. NEHA W/O. RAJNESH NAIDU
February 24, 2021
RAJNIKANT S/O. DALURAM BORELE Vs. STATE OF MAHARASHTRA
February 11, 2021
RAJNISHKUMAR Vs. STATE OF MAHARASHTRA
April 27, 2021
RAJSHREE AMARDEEP KAMBLE Vs. STATE OF MAHARASHTRA
September 15, 2021
RAJU Vs. STATE OF MAHARASHTRA
February 26, 2021
RAJU @ HAIDAR @ MOHAMMED SHAHID MOHAMMED IBRAHIM KHAN Vs. STATE OF MAHARASHTRA
March 12, 2021
RAJU @HAIDAR @MOHAMMED SHAHID MOHAMMED IBRAHIM KHAN Vs. STATE OF MAHARASHTRA
February 26, 2021
RAJU BHAVLAL PAWAR Vs. STATE OF MAHARASHTRA
October 26, 2021
RAJU CHANDAN TAYDE Vs. STATE OF MAHARASHTRA
March 11, 2021
RAJU DADU LONDHE Vs. STATE OF MAHARASHTRA
September 6, 2021
RAJU ONKAR SANDANSHIV Vs. STATE OF MAHARASHTRA
August 10, 2021
RAJU S/O GHULARAM DHARANE Vs. STATE OF MAHARASHTRA
November 22, 2021
RAJU S/O KADUBA JADHAV Vs. STATE OF MAHARASHTRA
August 18, 2021
RAJU SAVLARAM BACHKAR Vs. STATE OF MAHARASHTRA
October 29, 2021
RAJU SHANTARAM KAKPHALE Vs. STATE OF MAHARASHTRA
January 27, 2021
RAJVARDHAN TULSHIRAM PATIL Vs. STATE OF MAHARASHTRA
October 14, 2021
RAKESH @ PINTYA RAMESH RANE Vs. STATE OF MAHARASHTRA
October 1, 2021
RAKESH BABU CHALWADI Vs. THE STATE OF MAHARASHTRA
March 22, 2021
RAKESH KUMAR WADHAWAN Vs. STATE OF MAHARASHTRA
October 14, 2021
RAKESH LAXMAN SUTAR Vs. COMMISSIONER, THANE MUNICIPAL CORPORATION
February 24, 2021
RAKESH N. KANKONKAR Vs. KASHI KANKONKAR
October 26, 2021
RAKESH PRAVIN SANGHVI Vs. STATE OF MAHARASHTRA
October 5, 2021
RAKESH SHRESHTA Vs. STATE OF MAHARASHTRA
October 29, 2021
RAKMINI JAGANNATH SATRANJE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
August 26, 2021
RAMAKANT D. CHOKHANI Vs. STATE OF MAHARASHTRA
February 8, 2021
RAMAKANT GAJENDRA SAWANT Vs. STATE OF GOA
August 27, 2021
RAMAKANT GAWAS Vs. STATE
January 15, 2021
RAMAKANT KRISHNA MALIK Vs. STATE OF GOA
January 11, 2021
RAMAKRISHNA ANAND RAIKAR Vs. BISMARK C. DSOUZA
June 16, 2021
RAMAN ROADWAYS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
April 6, 2021
RAMASHANKAR MULCHAND SAROJ Vs. STATE OF MAHARASHTRA
November 12, 2021
RAMBHAU BABAN MARNE Vs. STATE OF MAHARASHTRA
February 12, 2021
RAMCHANDRA DHONDU GHOLE Vs. STATE OF MAHARASHTRA
November 9, 2021
RAMCHANDRA MAHARAJ SEVA BHAVI Vs. STATE OF MAHARASHTRA
November 15, 2021
RAMCHANDRA NARAYAN NAIK Vs. ANTHONY INACIO A DCOSTA
January 27, 2021
RAMCHANDRA TUKARAM DUBALE Vs. STATE OF MAHARASHTRA
September 8, 2021
RAMDAS Vs. KALAWATI
February 23, 2021
RAMDAS BHIVA SALVE Vs. DNYANDEV LAXMAN MORE
October 6, 2021
RAMDAS DHONDU KALATKAR Vs. STATE OF MAHARASHTRA
December 22, 2021
RAMDAS GULAB GANGURDE Vs. STATE OF MAHARASHTRA
July 5, 2021
RAMDAS M. HANDORE Vs. NARAYAN D PAWAR
March 18, 2021
RAMDAS PRABHAT BADAK Vs. STATE OF MAHARASHTRA
November 1, 2021
RAMDAS RAJARAM MOHITE Vs. THE STATE OF MAHARASHTRA
August 23, 2021
RAMDAS S/O SHRIPAT CHAUDHARY Vs. SUNIL RAGHUNATH CHAUDHARY (DECEASED) THR. LRS. SMT. KALPANA SUNIL CHAUDHARY
December 7, 2021
RAMDAYAL Vs. MAHENDRA
June 29, 2021
RAMESH @ CHHOTU RAMCHANDRA PRAJAPATI Vs. STATE OF MAHARASHTRA
October 26, 2021
RAMESH HARISHCHANDRA PATIL Vs. STATE OF MAHARASHTRA
September 3, 2021
RAMESH R. PANDEY Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
May 18, 2021
RAMESH S/O JETHANAND NAWANI Vs. ASHOK S/O JETHANAND NAWANI
August 18, 2021
RAMESH S/O. UPASRAO GODBOLE Vs. STATE OF MAHARASHTRA
February 25, 2021
RAMESH SHANKAR KOLI Vs. STATE OF MAHARASHTRA
February 3, 2021
RAMESH TULSHIRAM MONDE Vs. STATE OF MAHARASHTRA
December 15, 2021
RAMESH VASSUDEV SARMALKAR Vs. SOCIEDADE VERLEKAR
July 28, 2021
RAMESH YESHWANTRAO GHATOL Vs. JEEVAN JYOTI GRAMIN SHIKSHAN
February 12, 2021
RAMESHCHANDRA MANSUKHANI Vs. JAGDISHCHANDRA MANSUKHANI
November 23, 2021
RAMESHWAR Vs. BABARAO
June 15, 2021
RAMESHWAR Vs. STATE OF MAHARASHTRA
November 30, 2021
RAMESHWAR AMBADAS SASARE Vs. STATE OF MAHARASHTRA
October 13, 2021
RAMKISHOR Vs. STATE OF MAHARASHTRA
July 29, 2021
RAMKRISHNA BABUSO JALMI Vs. STATE OF GOA
September 6, 2021
RAMKRISHNA RAUT Vs. DIRECTOR - DEPARTMENT OF URBAN DEVELOPMENT (MUNICIPAL ADMINISTRATION)
March 23, 2021
RAMKRISHNA VYANKATESH KHOT Vs. CIRCLE OFFICER MALWAN
November 24, 2021
RAMKRUSHNA S/O RAMCHANDRA CHAUDHARI Vs. STATE OF MAHARASHTRA
November 22, 2021
RAMMI PARAMJEETSINGH RAJPUT Vs. STATE OF MAHARASHTRA
August 4, 2021
RAMNARAYAN RAJENDRA JAISWAL Vs. STATE OF MAHARASHTRA
December 14, 2021
RAMNATH DAMODHAR SASANE Vs. STATE OF MAHARASHTRA
September 24, 2021
RAMPRASAD S/O. ANNASAHEB KALE Vs. STATE OF MAHARASHTRA
February 17, 2021
RAMRAO Vs. UNION OF INDIA
August 13, 2021
RAMU RANGRUT MADKAM Vs. DEPUTY INSPECTOR GENERAL OF PRISONS
February 15, 2021
RANGANATH GURUDAS NAIK Vs. RAMDAS GURUDAS NAIK SON OF LATE GURUDAS NAIK
June 23, 2021
RANGRAO Vs. STATE OF MAHARASHTRA
August 4, 2021
RANGRAO Vs. MAHARSHI BABASAHEB KEDAR SAHAKARI SUT GIRNI
February 3, 2021
RANJEET SHAHAJI GADE Vs. STATE OF MAHARASHTRA
September 28, 2021
RANJIT Vs. STATE OF MAHARASHTRA
April 19, 2021
RANJIT KUMAR VEERAN Vs. DEPUTY COMMISSIONER OF POLICE ZONE-XII
June 8, 2021
RANJIT SHAHJI GADE Vs. STATE OF MAHARASHTRA
September 7, 2021
RANUKAI CRITICAL CARE CENTER & MULTISPECIALTY HOSPITAL Vs. STATE OF MAHARASHTRA
November 23, 2021
RAO EDUCATIONAL TRUST Vs. STATE OF MAHARASHTRA
January 15, 2021
RASHID AHMED ABDUL BASHAR SHAIKH Vs. STATE OF MAHARASHTRA
October 14, 2021
RASHMI UDAY SHUKLA Vs. STATE OF MAHARASHTRA
December 15, 2021
RASHMI UDAY SHUKLA Vs. STATE OF MAHARASHTRA
August 21, 2021
RASHTRIYA MILL MAZDOOR SANGH Vs. NAGPUR VINKAR SAHAKARI SOOT GIRNI MARYADIT
September 3, 2021
RATAN SOLI LUTH Vs. STATE OF MAHARASHTRA
August 13, 2021
RATNA SINDHU S.R.A. CO-OP Vs. STATE OF MAHARASHTRA
June 22, 2021
RATNADEEP SAWANT @ BUNTY Vs. STATE OF MAHARASHTRA
February 15, 2021
RATNAKANT KRISHNA GAUDE Vs. VPK URBAN COOPERATIVE CREDIT SOCIETY LTD
February 16, 2021
RATNAM SUDESH IYER Vs. JACKIE KAKUBHAI SHROFF
April 20, 2021
RATNAMALA PANDURANG ZATE Vs. PANDURANG UDHAV ZATE
July 3, 2021
RATNAMALA VITTHALRAO BIDGAR ALIAS Vs. STATE OF MAHARASHTRA
September 8, 2021
RAVARI KIRANKUMAR S/O. DELIYA RAHURI Vs. HOME DEPARTMENT
November 18, 2021
RAVI Vs. STATE OF MAHARASHTRA
June 22, 2021
RAVI BALIRAM UIKEY Vs. STATE OF MAHARASHTRA
November 23, 2021
RAVI S/O. FULCHAND CHAVHAN Vs. APURVA W/O. RAVI CHAVHAN
February 5, 2021
RAVIKANT MACHHINDRA VIRKAR Vs. STATE OF MAHARASHTRA
September 17, 2021
RAVINDRA ADHAR SONWANE Vs. STATE OF MAHARASHTRA
August 30, 2021
RAVINDRA S/O BABANRAO GADHAVE Vs. STATE OF MAHARASHTRA
September 20, 2021
RAVINDRA S/O DEORAM SONAWANE Vs. STATE OF MAHARASHTRA
October 6, 2021
RAVINDRA S/O KRUSHNARAO DONGRE Vs. STATE OF MAHARASHTRA
October 28, 2021
RAVINDRA SUDAM ADHIKARI Vs. STATE OF MAHARASHTRA
August 11, 2021
RAVINDRA VASANTRAO YADAV Vs. STATE OF MAHARASHTRA
October 12, 2021
RAVINDRANATH Vs. STATE OF MAHARASHTRA
August 6, 2021
RAYA PARSEKAR Vs. STATE OF GOA
October 28, 2021
RAYMOND LIMITED Vs. DR. VIJAYPAT SINGHANIA
November 4, 2021
RAYMOND UCO DENIM PRIVATE LTD. Vs. PRAFUL WARADE
August 18, 2021
RCCPL PVT LTD, KOLKATA Vs. TAHER ALI
December 18, 2021
RECOVERY OFFICER, JANTA SAHAKARI BANK LTD. Vs. STATE OF MAHARASHTRA
August 2, 2021
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SANJAY MEMORIAL TEACHERS EDUCATION SOCIETY
December 10, 2021
REGISTRAR (JUDICIAL), HIGH COURT OF BOMBAY, BENCH AT AURANGABAD Vs. STATE OF MAHARASHTRA
May 13, 2021
REHAN ALI SAYED Vs. SHAISTA REHAN ALI SAYED
May 20, 2021
REIS DUARTO PEREIRA Vs. NAVITTY JOSEPHINE PEREIRA
November 26, 2021
REKHA Vs. NATIONAL INSURANCE COMPANY LTD.
January 29, 2021
REKHA ASHOK KHANDARE Vs. BAHUUDDESHIYA SHIKSHAN PRASARAK MANDAL
April 9, 2021
REKHA D/O. EKNATH SHINDE Vs. STATE OF MAHARASHTRA
May 7, 2021
REKHA DILIP SAPKALE Vs. UNION OF INDIA
March 23, 2021
REKHA SHAMBHU GAWLI Vs. STATE OF MAHARASHTRA
September 2, 2021
REKHA SHARAD HUBLIKAR Vs. STATE OF MAHARASHTRA
September 17, 2021
RELIANCE GENERAL INSURANCE CO. LTD. Vs. COLONIAL LIFE INSURANCE COMPANY (TRINIDAD) LTD.
January 28, 2021
RELIANCE GENERAL INSURANCE CO. LTD. Vs. MANJU
January 28, 2021
RELIANCE GENERAL INSURANCE CO.LTD Vs. KIRATI JIGAR JHAVERI
February 12, 2021
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. RIZWANA KHATOON MEHOOB KHAN
October 7, 2021
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SHAILESH JAYWANT SALUNKHE
August 25, 2021
RELIANCE INDUSTRIES LIMITED Vs. CHIEF COMMISSIONER OF INCOME-TAX
December 23, 2021
RELIANCE INDUSTRIES LTD Vs. STATE OF MAHARASHTRA
November 1, 2021
RELIANCE INFRASTRUCTURE LTD. Vs. NLC INDIA LTD.
December 28, 2021
REMEDIOS D CUNHA Vs. STATE OF GOA
September 22, 2021
RENUKA Vs. STATE OF MAHARASHTRA
July 22, 2021
RENUKA SANSKRITIK KALA KENDRA Vs. STATE OF MAHARASHTRA
February 9, 2021
RESHMI R. SALGAONKAR Vs. PRAKASH RAMA SALGAONKAR
March 15, 2021
REVANNATH SHETKARI DHANYA ADHIKOSH SEVA Vs. DIVISIONAL JOINT REGISTRAR
February 3, 2021
RHYDBURG PHARMACEUTICALS LTD Vs. UNION OF INDIA
September 7, 2021
RIDDHI LAXMIKANT PARAB Vs. STATE OF MAHARASHTRA
August 30, 2021
RIKA GLOBAL IMPEX LIMITED Vs. UNION OF INDIA
April 8, 2021
RISHABHKUMAR S/O BABULAL JEJANI Vs. SECRETARY TO THE GOVERNMENT OF INDIA
November 26, 2021
RISHI GUPTA Vs. STATE OF GOA
August 2, 2021
RISHI JAGDISH AGARWAL Vs. STATE OF MAHARASHTRA
September 29, 2021
RISHI PRABHA RANJITKUMAR PRASAD Vs. STATE OF MAHARASHTRA
June 10, 2021
RITA W/O SHILPRAJ FULZELE Vs. STATE OF MAHARASHTRA
October 28, 2021
RITESH SURESHCHANDRA PATEL Vs. STATE OF MAHARASHTRA
June 2, 2021
RITIKA PRASHANT JASANI Vs. ANJANA NIRANJAN JASANI
August 13, 2021
RIYAZUNNISA BEGUM MOHD JAFFAR Vs. ABDUL QADAR SK. AMEER
February 9, 2021
RIZWAN AHMED @ KHALI @ AZAD Vs. STATE OF MAHARASHTRA
December 21, 2021
ROCKYSING JALINDERSING KALYANI Vs. STATE OF MAHARASHTRA
July 31, 2021
ROHAN AJIT BHALERAO Vs. STATE OF MAHARASHTRA
September 20, 2021
ROHAN ASHOK KHAUNTE Vs. STATE OF GOA
December 21, 2021
ROHAN J. MURUDKAR Vs. VIGNESHWAR CHSL
October 25, 2021
ROHAN PARSHURAM VAITI Vs. STATE OF MAHARASHTRA
October 25, 2021
ROHAN RAOSAHEB LONDHE Vs. STATE OF MAHARASHTRA
December 18, 2021
ROHAN SUNIL ABBOTT Vs. STATE OF MAHARASHTRA
November 16, 2021
ROHAN SUNIL ABBOTT Vs. STATE OF MAHARASHTRA
November 15, 2021
ROHIDAS SIMEPURUSKAR Vs. MARIO FRANCISCO DE CONCEICAO LOBO
April 1, 2021
ROHINI Vs. STATE OF MAHARASHTRA
February 10, 2021
ROHINI BALASAHEB LAWANDE Vs. ADDITIONAL COMMISSIONER
May 4, 2021
ROHIT S. KAMBLE Vs. DEPUTY COMMISSIONER OF POLICE, ZONE-X
August 4, 2021
ROHIT TANAJI BABAR Vs. STATE OF MAHARASHTRA
September 3, 2021
ROMALDO FERNANDES Vs. STATE OF GOA
March 1, 2021
ROQUE Vs. STATE
November 18, 2021
ROSHAN Vs. STATE OF MAHARASHTRA
February 10, 2021
ROSHAN DAMODAR SHETTY Vs. UNION OF INDIA
October 18, 2021
ROSHAN GOVIND DAYARE Vs. STATE OF MAHARASHTRA
June 14, 2021
ROSHAN P. BASTE Vs. MUNICIPAL CORPORATION OF GR. MUMBAI
September 9, 2021
ROSHNI ASIK KHAN Vs. STATE OF MAHARASHTRA
September 20, 2021
ROSITA ANTONEITA REGINA FERNANDES Vs. JOSE FERNANDES
March 23, 2021
RS HR TEAM SOLUTIONS PRIVATE LIMITED Vs. UNION OF INDIA
February 16, 2021
RUKHMINBAI Vs. STATE OF MAHARASHTRA
August 13, 2021
RUKMINI AMOL KALSAIT Vs. STATE OF MAHARASHTRA
September 17, 2021
RUKMINI PILAJI JADHAV Vs. STATE OF MAHARASHTRA
October 1, 2021
RUKMINI SURYABHAN BELE Vs. THE STATE OF MAHARASHTRA & ORS.
July 6, 2021
RULASHA FERNANDES, PRESENTLY IN POLICE CUSTODY Vs. STATE
December 17, 2021
RUNJA BANDU UBALE Vs. RUKHAMINI CHINTAMAN UBALE
November 30, 2021
RUPA WD/O RAJU BAHURIYA Vs. STATE OF MAHARASHTRA
December 7, 2021
RUPAL RAJARAM MOHITE Vs. STATE OF MAHARASHTRA
September 8, 2021
RUPALI UTTAM KHEDEKAR Vs. STATE OF MAHARASHTRA
September 29, 2021
RUPATO M LOPES Vs. STATE OF GOA
January 29, 2021
RUPESH ANIL JAISWAL Vs. STATE OF MAHARASHTRA
December 4, 2021
RUPESH S/O DHANRAJ SAWARKAR Vs. STATE OF MAHARASHTRA
February 17, 2021
RUPESH VIJAY RAUT Vs. STATE OF MAHARASHTRA
September 1, 2021
RUSHIKESH DEEPAK CHAVAN Vs. STATE OF MAHARASHTRA
December 4, 2021
RUSHIKESH KISHORE JADHAV Vs. STATE OF MAHARASHTRA
October 11, 2021
RUSHIKESH SUDHIR DAHIWAL Vs. STATE OF MAHARASHTRA
November 2, 2021
RUSTAM PHIROZE MEHTA Vs. STATE OF MAHARASHTRA
July 15, 2021
RUTURAJ Vs. STATE OF MAHARASHTRA
June 15, 2021
RYAN JOHN MICHAEL THORPE / RAJ KUNDRA Vs. STATE OF MAHARASHTRA
August 7, 2021
S & ANR. Vs. STATE OF MAHARASHTRA
July 9, 2021
S. A. DEVELOPERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX-26(3)
December 1, 2021
S. K. S. POWER GENERATION (CHATTISGARH) LTD. Vs. CANARA BANK
August 11, 2021
S.N.GHARPURE Vs. SAYBU
September 17, 2021
S.S.ENTERPRISES Vs. NIRAJ CEMENT STRUCTURALS
June 15, 2021
SABAREESH PALLIKERE, PROPRIETOR OF M/S. FINBROS MARKETING Vs. JURISDICTIONAL DESIGNATED COMMITTEE
February 11, 2021
SABHAJIT RAMYASH YADAV Vs. STATE OF MAHARASHTRA
December 2, 2021
SABHAJIT RAMYASH YADAV Vs. STATE OF MAHARASHTRA
December 3, 2021
SABHAJIT SITARAM SINGH Vs. STATE OF MAHARASHTRA
December 14, 2021
SABINA YUSUF LAKDAWALA Vs. STATE OF MAHARASHTRA
November 3, 2021
SABIRABANO YUSUF SAYYAD Vs. STATE OF MAHARASHTRA
November 24, 2021
SACHIN Vs. STATE OF MAHARASHTRA
May 7, 2021
SACHIN Vs. STATE OF MAHARASHTRA
August 4, 2021
SACHIN Vs. STATE OF MAHARASHTRA
July 9, 2021
SACHIN Vs. DR. PANJABRAO
December 9, 2021
SACHIN @ TARZAN SUBHASH CHAVAN Vs. STATE OF MAHARASHTRA
October 7, 2021
SACHIN ANANT PATIL Vs. STATE OF MAHARASHTRA
December 3, 2021
SACHIN ANILKUMAR KAMBLE Vs. STATE OF MAHARASHTRA
October 21, 2021
SACHIN BALWANT KASHID Vs. STATE OF MAHARASHTRA
February 24, 2021
SACHIN CHINTAMAN JADHAV Vs. STATE OF MAHARASHTRA
January 12, 2021
SACHIN DADARAO GAWAI Vs. STATE OF MHARASHTRA
July 14, 2021
SACHIN GAJANAN SHETE Vs. STATE OF MAHARASHTRA
August 23, 2021
SACHIN KUMAR Vs. DISCIPLINARY AUTHORITY, SOLAPUR ZONE, ZONAL OFFICE
November 15, 2021
SACHIN LALTAPRASAD SHARMA Vs. STATE OF MAHARASHTRA
November 29, 2021
SACHIN M. BHALERAO Vs. STATE OF MAHARASHTRA
December 1, 2021
SACHIN OMPRAKASH BAJAJ Vs. STATE OF MAHARASHTRA
August 24, 2021
SACHIN PURSHOTTAM BALDWA Vs. STATE OF MAHARASHTRA
November 24, 2021
SACHIN RAMCHANDRA TEKE Vs. STATE OF MAHARASHTRA
April 6, 2021
SACHIN S/O RAMESHWAR TAYADE Vs. STATE OF MAHARASHTRA
December 20, 2021
SACHIN S/O VIJAYKUMAR KHARATE Vs. STATE OF MAHARASHTRA
October 13, 2021
SACHIN SHANKARLAL BHATTAD Vs. STATE OF MAHARASHTRA
December 28, 2021
SACHIN VASANT SHELAR Vs. STATE OF MAHARASHTRA
February 8, 2021
SADANAND KALYA PAGI Vs. STATE OF MAHARASHTRA
February 16, 2021
SADASHIV GANPAT DHEKALE Vs. STATE OF MAHARASHTRA
December 9, 2021
SADASHIV GOPAL JADHAV Vs. STATE OF MAHARASHTRA
December 8, 2021
SADASHIV HOLDINGS PVT. LTD Vs. NIRMAL BANG COMMODITIES PVT. LTD
November 25, 2021
SADASHIV RAMAPPA KOTIYAN Vs. UNION OF INDIA
March 15, 2021
SADASHIV S/O SHRIRAM JADHAV Vs. STATE OF MAHARASHTRA
February 23, 2021
SADASSIVA ANANDU SANGTU DEVIDAS Vs. GOVIND VAIKUNTH DESSAI
October 27, 2021
SADHANA SHIKSHAN MANDAL Vs. STATE OF MAHARASHTRA
September 9, 2021
SADIQ ALLAUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
September 4, 2021
SADIQUABEE MOHD. USMAN SHAIKH Vs. STATE OF MAHARASHTRA
November 16, 2021
SADRUDDIN TEJANI Vs. INCOME TAX OFFICER
April 9, 2021
SAFUAN SAYED Vs. UNION OF INDIA
November 12, 2021
SAGAR Vs. STATE OF MAHARASTRA
March 12, 2021
SAGAR Vs. STATE OF MAHARASHTRA
January 18, 2021
SAGAR BALASAHEB GAIKWAD Vs. STATE OF MAHARASHTRA
March 24, 2021
SAGAR GANPATRAO LOHAR Vs. STATE OF MAHARASHTRA
August 18, 2021
SAGAR KAILASH PRANJALE Vs. STATE OF MAHARASHTRA
November 25, 2021
SAGAR LAXMAN SONAWANE Vs. STATE OF MAHARASHTRA
February 26, 2021
SAGAR NAVNEET SONAVANE Vs. STATE OF MAHARASHTRA
September 17, 2021
SAGAR RAMCHANDRA VATKAR Vs. STATE OF MAHARASHTRA
April 9, 2021
SAGAR RATAN SHINDE Vs. STATE OF MAHARASHTRA
August 24, 2021
SAGAR TANAJI GAWADE Vs. STATE OF MAHARASHTRA
August 24, 2021
SAGARDEEP SIRSAIKAR Vs. STATE OF GOA
December 15, 2021
SAGUN BABULI NAIK Vs. KANTU NILU NAIK, SON OF NILU NAIK
February 25, 2021
SAHAJ IMPEX Vs. BALMER LAWRIE & CO LTD
January 18, 2021
SAHAKARWADI SAHAKAR SRA CHS LTD Vs. TAHSILDAR 2 SPECIAL CLASS SLUM REHABILITATION AUTHORITY
December 18, 2021
SAHAL S/O AMER CHAUS Vs. STATE OF MAHARASHTRA
November 25, 2021
SAHANA KHATOON Vs. NEW INDIA ASSURANCE COMPANY LTD
October 28, 2021
SAHEBA Vs. STATE OF MAHARASHTRA
January 13, 2021
SAHEBRAO Vs. KALPANA
February 18, 2021
SAHEBRAO Vs. STATE OF MAHARASHTRA
December 10, 2021
SAHEBRAO DAGADU THORAT Vs. SANJAY SITARAM THORAT
August 27, 2021
SAHEBRAO KALURAM BHINTADE Vs. STATE OF MAHARASHTRA
September 16, 2021
SAHIL LAKSHMANAN Vs. JAYANAND SALVI
August 25, 2021
SAHIL ZAHID MANSOOR KHAN Vs. STATE OF MAHARASHTRA
September 15, 2021
SAI AGENCIES Vs. STATE OF MAHARASHTRA
September 13, 2021
SAI TOOLS PVT. LTD Vs. HINDUSTAN PETROLEUM CORPORATION LTD
October 13, 2021
SAINATH Vs. STATE OF MAHARASHTRA
January 21, 2021
SAINATH BAPU SALGAR Vs. STATE OF MAHARASHTRA
August 4, 2021
SAIYYED WASE AHMED Vs. SHEGJI BHENGYA PADVI
August 11, 2021
SAJANBAI SUWALAL BAFNA Vs. BANK OF BARODA
November 18, 2021
SAJID S.KHAN Vs. STATE OF MAHARASHTRA
January 5, 2021
SAKARABAI SHIVAJI MALLAV Vs. STATE OF MAHARASHTRA
November 29, 2021
SAKEENA NASIR SHAIKH Vs. EXECUTIVE ENGINEER
August 6, 2021
SAKET KAMLESHKUMAR AGARWAL Vs. THE DIRECTOR
September 17, 2021
SAKHAHARI Vs. PRESIDENT, SWARAJYA SHIKSHAN SANSTHA
January 25, 2021
SAKHARAM MAHADEV JADHAV Vs. STATE OF MAHARASHTRA
August 11, 2021
SAKHARAM RAOJI DHARAP Vs. STATE OF MAHARASHTRA
December 16, 2021
SAKHARAM S/O BABASAHEB GHORPADE Vs. STATE OF MAHARASHTRA
September 21, 2021
SAKHUBAI LAXMAN NASLE Vs. GANGUBAI PRAKASH PILLEY
September 8, 2021
SAKIB KHAN @ MR. SAQUIB KAISAR ATEEQ Vs. STATE OF MAHARASHTRA
December 29, 2021
SALEEM ABDUL REHMAN SHAIKH Vs. STATE OF MAHARASHTRA
November 29, 2021
SALIM BORA RAFIK SHAIKH Vs. STATE OF MAHARASHTRA
August 23, 2021
SALIM NOORHASAN SHAIKH Vs. STATE OF MAHARASHTRA
March 31, 2021
SALVADOR LESLIE DE SOUZA Vs. PASSPORT OFFICER
July 5, 2021
SAMADHAN Vs. STATE OF MAHARASHTRA
January 6, 2021
SAMADKHAN YUSUFKHAN Vs. STATE OF MAHARASHTRA
December 4, 2021
SAMAR STEEL Vs. STATE OF MAHARASHTRA
April 30, 2021
SAMBHAJI MARUTI GUTTE Vs. STATE OF MAHARASHTRA
April 5, 2021
SAMBHAJI VIKRAM GUTAL Vs. SPECIAL LAND ACQUISITION OFFICER PUNE
September 14, 2021
SAMBHAJI VIKRAM GUTAL Vs. SPECIAL LAND ACQUISITION OFFICER PUNE
September 14, 2021
SAMEER Vs. STATE OF MAHARASHTRA
June 25, 2021
SAMEER Vs. RASHMI
November 23, 2021
SAMEER @ CHINTYA VITHOBA KADAM Vs. STATE OF MAHARASHTRA
September 17, 2021
SAMEER @ SONYA JALINDER BODKE Vs. STATE OF MAHARASHTRA
December 14, 2021
SAMEER BHAT Vs. STATE OF GOA
December 7, 2021
SAMEER NARAYANRAO PALTEWAR Vs. STATE OF MAHARASHTRA
August 21, 2021
SAMIR RAMZANALI RAYANI Vs. SHAHZADA ABBAS BHAISAHEB FAKHRUDDIN
February 12, 2021
SAMRAJ CONSTRUCTION Vs. VIJAYALAXMI SURESH
December 17, 2021
SAMRUDDHI UMESH SAMANT Vs. IN THE MATTER BETWEEN
November 16, 2021
SAMTA NAGAR CO-OPERATIVE HOUSING SOCIETIES UNION LIMITED Vs. SD CORPORATION PRIVATE LIMITED
February 5, 2021
SAMTA NAGAR CO-OPERATIVE HOUSING SOCIETIES UNION LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
February 5, 2021
SANATAN SANSTHA Vs. UNION OF INDIA
July 12, 2021
SANATKUMAR K. JAIN Vs. STATE OF MAHARASHTRA
September 16, 2021
SANCHYARESHWAR KRUSHI MAL Vs. STATE OF MAHARASHTRA
January 30, 2021
SANDEEP Vs. STATE OF MAHARASHTRA
March 10, 2021
SANDEEP BALASAHEB BHEGDE Vs. STATE OF MAHARASHTRA
September 4, 2021
SANDEEP BHAGVATRAO BHAKARE Vs. SANTOSH MOHANLALA DAVE
September 30, 2021
SANDEEP DHANAJI KUDAVKAR Vs. STATE OF MAHARASHTRA
August 27, 2021
SANDEEP MADHUKAR RAJGURU Vs. STATE OF MAHARASHTRA
August 30, 2021
SANDEEP RAMAN PAWAR Vs. STATE OF MAHARASHTRA
February 18, 2021
SANDEEP S. METANGE Vs. STATE OF MAHARASHTRA
December 17, 2021
SANDEEP SHEKAR SHETTY Vs. SARIKA SANDEEP SHETTY
October 8, 2021
SANDEEP SUNIL KUMAR LAHORIYA Vs. STATE OF MAHARASHTRA
March 1, 2021
SANDEEP VAMAN RAUT Vs. STATE, BICHOLIM - GOA
February 16, 2021
SANDHYA Vs. STATE OF MAHARASHTRA
March 12, 2021
SANDIP Vs. UNION OF INDIA
September 14, 2021
SANDIP Vs. STATE OF MAHARASHTRA
July 22, 2021
SANDIP BABURAO WAIDANDE Vs. STATE OF MAHARASHTRA
April 9, 2021
SANDIP MRINMOY CHAKRABARTY Vs. RESHITA SANDIP CHAKRABARTY
February 26, 2021
SANDIP S/O MANOHAR GODE Vs. STATE OF MAHARASHTRA
October 29, 2021
SANDIP S/O. BAHIRUNATH THOPTE Vs. THE ADDL. DIRECTOR GENERAL OF POLICE & INSPECTOR GENERAL OF PRISONS, PUNE
August 17, 2021
SANDIP SHIVAJI PISE Vs. STATE OF MAHARASHTRA
September 29, 2021
SANDIP SOPAN YELE Vs. STATE OF MAHARASHTRA
September 30, 2021
SANDU S/O KISAN SHELKE Vs. STATE OF MAHARASHTRA
September 21, 2021
SANGEETA Vs. UNION OF INDIA
December 23, 2021
SANGEETA Vs. STATE OF MAHARASHTRA
March 30, 2021
SANGEETA VIJAY WAKCHAURE Vs. STATE OF MAHARASHTRA
August 26, 2021
SANGETHA SIBY Vs. STATE OF MAHARASHTRA
August 18, 2021
SANGITA Vs. KALIDAS
September 6, 2021
SANGITA Vs. STATE OF MAHARASHTRA
November 29, 2021
SANGITA PANDURANG BANKAR & CO Vs. ADDITIONAL COMMISSIONER PUNE DIVISION, PUNE
November 10, 2021
SANGITA SUDHAKAR TURKE Vs. NATIONAL INSURANCE CO LTD
March 3, 2021
SANGITA W/O NANA WAYASE Vs. JANARDAN S/O RAGHU BONDRE (DIED)
September 21, 2021
SANGITA W/O YESHWANT TANPURE Vs. STATE OF MAHARASHTRA
January 19, 2021
SANGRAMSINH BHAUSAHEB GHULE Vs. STATE OF MAHARASHTRA
February 22, 2021
SANJANA SANJAY KOTAWDEKAR Vs. STATE OF MAHARASHTRA
September 14, 2021
SANJAY Vs. STATE OF MAHARASHTRA
February 17, 2021
SANJAY ANNAJI POHOKAR Vs. SHRIRAMCHANDRA SAMAJ SEVA SAMITI
August 17, 2021
SANJAY BAPURAO KALE Vs. STATE OF MAHARASHTRA
February 15, 2021
SANJAY G. GHARAT Vs. KALYAN DOMBIVALI MUNICIPAL CORPORATION
April 6, 2021
SANJAY GAJANAN BUDHAWALE Vs. STATE OF MAHARASHTRA
December 7, 2021
SANJAY GANGARAM AVATHARE Vs. STATE OF MAHARASHTRA
July 29, 2021
SANJAY GHODAWAT UNIVERSITY, KOLHAPUR Vs. COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE
January 28, 2021
SANJAY HARIRAM AGRAWAL Vs. OMPRAKASH BABURAO KAMDI
July 9, 2021
SANJAY NAMDEV GAIKWAD Vs. STATE OF MAHARASHTRA
February 17, 2021
SANJAY NATHALAL GOHIL Vs. AJAY BHASKAR AHIRE
May 4, 2021
SANJAY PANDIT PATIL Vs. LATABAI WALMIK MARATHE
April 6, 2021
SANJAY PUNAMIYA Vs. STATE OF MAHARASHTRA
November 1, 2021
SANJAY PUNAMIYA Vs. STATE OF MAHARASHTRA
November 22, 2021
SANJAY S/O MARUTI DOULE Vs. STATE OF MAHARASHTRA
September 8, 2021
SANJAY S/O RAMUJI PHATODE Vs. COMMISSIONER OF POLICE, NAGPUR CITY
August 30, 2021
SANJAY S/O SUDHAKAR JADHAV Vs. STATE OF MAHARASHTRA
May 7, 2021
SANJAY S/O. LAXMAN KHOLAPURKAR Vs. STATE OF MAHARASHTRA
September 16, 2021
SANJAY S/O. MAHADEVAPPA NILA Vs. STATE OF MAHARASHTRA
September 8, 2021
SANJAY SADASHIV GIRIGOSAVI Vs. STATE OF MAHARASHTRA
December 16, 2021
SANJAY SANTOSH KUMAR SINHA Vs. STATE OF MAHARASHTRA
November 26, 2021
SANJAY SHANTARAM NAIK Vs. STATE
December 22, 2021
SANJAY SOYA PRIVATE LIMITED Vs. NARAYANI TRADING COMPANY
March 9, 2021
SANJAY UTTAM SURYAVANSHI Vs. STATE OF MAHARASHTRA
May 6, 2021
SANJAY VASANT BHAGAT Vs. SAMPADHA SANJAY BHAGAT
February 16, 2021
SANJAY VISHWAS KENGAR Vs. STATE OF MAHARASHTRA
September 17, 2021
SANJEEV BABARAM VICHARE Vs. HONBLE STATE MINISTER FOR REVENUE
October 22, 2021
SANJIV MADHUSUDAN SHAH Vs. ASSISTANT COMMISSIONER OF CENTRAL AND SERVICE TAX
January 12, 2021
SANJIVANI GANGARAM MUSALE Vs. STATE OF MAHARASHTRA
July 28, 2021
SANJU ALIAS SANJAY SHAMRAO MASKAR Vs. RAJU SHAMRAO MASKAR
March 18, 2021
SANKALP RECREATION PVT. LTD Vs. INDIAN RAILWAYS CATERING AND TOURISM
July 8, 2021
SANKET Vs. STATE OF MAHARASHTRA
November 29, 2021
SANKET S/O RAVINDRA DHONGE Vs. STATE OF MAHARASHTRA
August 2, 2021
SANKET SANJEEV KHANOLKAR Vs. SURABHI SANKET KHANOLKAR
February 15, 2021
SANMITRA SHASKIYA KARMACHARI Vs. VITTHAL
November 24, 2021
SANOTIZE RESEARCH AND DEVELOPMENT CORP. Vs. LUPIN LTD
October 6, 2021
SANQUELIM MUNICIPAL COUNCIL Vs. STATE OF GOA
July 26, 2021
SANT DAMAJI APPA SHETKARI SAMUH Vs. DIVISIONAL JOINT REGISTRAR
February 3, 2021
SANT GAJANAN NAGRI SAHAKARI Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
February 23, 2021
SANT SHRI GAJANAN MAHARAJ SANSTHAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED
January 29, 2021
SANTACRUZ WEST END CO-OPERATIVE HOUSING SOCIETY LTD Vs. K. MORDANI BUILDERS LLP
October 27, 2021
SANTOSH BABU TUBKI Vs. RAGHOBA GANBA SAWANT
August 5, 2021
SANTOSH BHAT Vs. STATE OF GOA
December 1, 2021
SANTOSH BIDWADKAR Vs. UNION OF INDIA
July 13, 2021
SANTOSH GANPAT MANE Vs. STATE OF MAHARASHTRA
November 26, 2021
SANTOSH GORE Vs. STATE
October 28, 2021
SANTOSH HARI GAVAS Vs. STATE OF MAHARASHTRA
October 21, 2021
SANTOSH MAHADEV ATKAR Vs. STATE OF MAHARASHTRA
February 2, 2021
SANTOSH PUNDLIK KAPSE Vs. STATE OF MAHARASHTRA
October 26, 2021
SANTOSH RAJARAM WANKHEDE Vs. STATE OF MAHARASHTRA
December 23, 2021
SANTOSH S/O MADHU BANKAR Vs. STATE OF MAHARASHTRA
October 12, 2021
SANTOSH SAVLO KOTHAWALE Vs. HARISHCHANDRA SAVLO KOTHAWALE
October 20, 2021
SANTOSH SHANKARAPPA UMARANI Vs. STATE OF MAHARASHTRA
October 26, 2021
SANTOSH SHIVAJI NADKARNI Vs. MANAGING DIRECTOR, GOAIDC
January 15, 2021
SANTOSHI D/O KALYANLAL MEHARWAL Vs. KALYANLAL
December 10, 2021
SANTOSHKUMAR SURAJBHAN GOYAL Vs. STATE OF MAHARASHTRA
November 15, 2021
SARASWATI W/O GANPAT LANDGE Vs. STATE OF MAHARASHTRA
January 19, 2021
SARASWATIBAI Vs. PRADEEP
October 27, 2021
SARFARAZ GULAM AKTHAR Vs. STATE OF MAHARASHTRA
March 1, 2021
SARFARAZ MUSHTAQUE KHAN Vs. STATE OF MAHARASHTRA
September 6, 2021
SARFARAZ TAJAMMUL ANSARI Vs. STATE OF MAHARASHTRA
March 24, 2021
SARFRAZ JAFFAR AHSAN Vs. STATE OF MAHARASHTRA
November 16, 2021
SARIKA Vs. RAMKRUSHNA
December 1, 2021
SARIKA AKSHAY RANADE Vs. AKSHAY ARUN RANADE
April 7, 2021
SARIKA NITIN SALUNKHE Vs. STATE OF MAHARASHTRA
December 21, 2021
SARITA BHARAT GOSAWI Vs. BHARAT MANGAL GOSAWI
March 5, 2021
SARJUPRASAD S/O SANGMLAL GUPTA Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
August 26, 2021
SATAPPA S/O SHRIHARI PATIL Vs. STATE OF MAHARASHTRA
October 1, 2021
SATIA INDUSTRIES LTD Vs. STATE OF MAHARASHTRA
June 15, 2021
SATISH BABAN SHINDE Vs. STATE OF MAHARASHTRA
March 17, 2021
SATISH CHANDRAKANT DIXIT Vs. STATE OF MAHARASHTRA
January 19, 2021
SATISH DINKAR WATHORE Vs. STATE
December 9, 2021
SATISH HARI KULKARNI Vs. STATE OF MAHARASHTRA
February 18, 2021
SATISH K. NARANG Vs. JAMNADAS MORARJE SECS.LTD.
May 4, 2021
SATISH KHADIYA Vs. STATE OF GOA
January 25, 2021
SATISH MURLIDHAR MAGAR Vs. STATE OF MAHARASHTRA
October 7, 2021
SATISH PURSHOTTAM Vs. STATE OF MAHARASHTRA
June 9, 2021
SATISH S/O BANDU RAGDE Vs. STATE OF MAHARASHTRA
January 19, 2021
SATPALSINGH JOGENDARSINGH KOTDA Vs. STATE OF MAHARASHTRA
April 1, 2021
SATROOPA SANTARAM NIRMAL Vs. STATE OF MAHARASHTRA
May 13, 2021
SATU VATKO SALERKAR Vs. STATE OF GOA
November 23, 2021
SATYAJEET DILIP GHOLAP Vs. ARUN PUNJAJI KADU
April 29, 2021
SATYAWAN PANDURANG THALE Vs. STATE OF MAHARASHTRA
September 21, 2021
SAU CHANDATAI W/O PRAKASH TAYADE Vs. DISTRICT CO-OPERATIVE
September 16, 2021
SAU SHEELA RAMESHCHANDRA BARGAJE Vs. ADMINISTRATIVE OFFICER
October 29, 2021
SAU. ARUNA Vs. OMPRAKASH
July 27, 2021
SAU. CHHAYA SUNIL MESARE Vs. SUNIL UKARDA MESARE
March 2, 2021
SAU. KANCHAN Vs. STATE OF MAHARASHTRA
August 2, 2021
SAU. MANGALA RAMDAS MEDHANE Vs. STATE OF MAHARASHTRA
October 20, 2021
SAU. MANJULABAI Vs. NANA BHIKA CHAUDHARI
August 10, 2021
SAU. PREMKAUR PREMSING BAWANI Vs. STATE OF MAHARASHTRA
October 29, 2021
SAU. SNEHALATA ASHOK PAWAR Vs. STATE OF MAHARASHTRA
February 8, 2021
SAU. SONALI W/O PRATIK KARMARKAR Vs. PRATIK S/O KAWADU KARMARKAR
November 25, 2021
SAU.ASHA Vs. ASHOK SITARAM NALE
January 19, 2021
SAU.MAYA SANJAY KHANDARE Vs. STATE OF MAHARASHTRA
January 5, 2021
SAU.PREMKAUR PREMSING BAWANI Vs. STATE OF MAHARASHTRA
October 29, 2021
SAU.REKHA Vs. STATE ELECTION COMMISSION
November 29, 2021
SAU.SHEWETA Vs. SHASHANK
January 29, 2021
SAURABH Vs. STATE OF MAHARASHTRA
March 1, 2021
SAURABH DATTATRAYA NIPHADE Vs. STATE OF MAHARASHTRA
December 10, 2021
SAVINA R. CRASTO Vs. UNION OF INDIA
December 13, 2021
SAVITRI PUSHPASHIL PATEL Vs. PRESIDENT, SHRI GANESH SHIKSHAN SANSTHA
October 28, 2021
SAYED NOOR SAYED NASIR Vs. STATE OF MAHARASHTRA
November 24, 2021
SAYYAD CHAND AGASAPURE Vs. STATE OF MAHARASHTRA
February 18, 2021
SAYYAD NAZIM SAYYAD SALAR Vs. DIVISIONAL COMMISSIONER
March 10, 2021
SAYYAD RAHIM SAYYAD MAHEBOOB Vs. STATE OF MAHARASHTRA
June 18, 2021
SAYYADA KHATOON Vs. MOHD. KAMIL ANSARI
March 31, 2021
SAYYED HINABANU SHARFODDIN Vs. STATE OF MAHARASHTRA
April 7, 2021
SBI (MAURITIUS) LIMITED Vs. GTL LIMITED
March 24, 2021
SBI GENERAL INSURANCE COMPANY LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 5, 2021
SBI GLOBAL FACTORS LIMITED Vs. THE STATE OF MAHARASHTRA
March 3, 2021
SCHIFFERAND MENEZES INDIA PVT. LTD. Vs. M.R.CHENDILNATHAN
August 12, 2021
SCHOOL ANJUMAN NOORUL ISLAM, REP. BY ITS SECRETARY, SHAIKH MHAMMED IQBAL Vs. JOAO DE ANDRADE E SOUZA (DEC) REP. BY HIS LRS., DR. LUIS S. A. E. SOUZA (DEC) REP. BY HIS LRS
October 25, 2021
SEASONS AVENUES PROPERTIES Vs. TRIMURTI COOPERATIVE HSG. SOC. LTD.
August 27, 2021
SECRETARY TOURISM Vs. INDIAN HOTELS COMPANY LIMITED
June 30, 2021
SECURITIES AND EXCHANGE BOARD OF INDIA (SEBI) Vs. RAJKUMAR NAGPAL
December 3, 2021
SEEMA Vs. SUPERINTENDENT OF POLICE
April 6, 2021
SEEMA Vs. ARCHANA NERKAR
December 1, 2021
SEEMA AMAR SAWANT Vs. AMAR SAWANT
July 6, 2021
SEKURA ROADS LTD Vs. IL&FS TRANSPORTATION NETWORKS LTD
October 13, 2021
SEVENCOLORS MOTION PICTURES PVT. LTD Vs. AMITOJ MANN AKA RAJNEESH MANN
February 9, 2021
SEWERAGE AND INFRASTRUCTURAL DEVELOPMENT CORPORATION LIMITED Vs. SKIPPERS LIMITED
June 16, 2021
SHABBIR AHMAD S.KHAN Vs. ABDUL HAMEED KHAN MATAWAN
February 8, 2021
SHABHANA PARVEEN INAYATULLAH SHAIKH Vs. STATE OF MAHARASHTRA
August 13, 2021
SHABNAM @ SHABRYA @ SUNIL LAXMAN @ LASNYAPPA PAWAR Vs. STATE OF MAHARASHTRA
September 28, 2021
SHAGUN MAHILA AUDYOGIK SAHAKARI SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
August 27, 2021
SHAH NANJI NAGSI EXPORTS PVT. LTD Vs. JOINT DIRECTORATE GENERAL OF FOREIGN TRADE
May 21, 2021
SHAHABUDDIN S/O LATE TAJUDDIN KHAN Vs. STATE OF MAHARASHTRA
August 11, 2021
SHAHRUKH SALIM TADE Vs. STATE OF MAHARASHTRA
April 9, 2021
SHAIKH ADAM KHAN Vs. SPECIAL LAND ACQUISITION OFFICER, GOA -IDC
February 5, 2021
SHAIKH AFTAB AHMED Vs. BHIMRAO S/O SANDU WAGHMARE
September 22, 2021
SHAIKH AINASHWA MOHD.HABEEBUDDIN Vs. STATE OF MAHARASHTRA
October 8, 2021
SHAIKH ALTAMASH SHAIKH MUKTHTAR Vs. STATE OF MAHARASHTRA
March 12, 2021
SHAIKH AMBIR Vs. ASADULLAKHA
August 5, 2021
SHAIKH IMRAN SHAIKH RASHEED Vs. STATE OF MAHARASHTRA
October 26, 2021
SHAIKH IMTIYAZ Vs. STATE
September 30, 2021
SHAIKH KALU SHAIKH NOORA Vs. DIST. MAGISTRATE, JALGAON
January 4, 2021
SHAIKH MAHEMUD Vs. STATE OF MAHARASHTRA
February 24, 2021
SHAIKH MOHAMMAD TAUFIQUE Vs. CENTRAL BANK OF INDIA
December 24, 2021
SHAIKH MOHD QUDDUS ABDUL QADEER Vs. STATE OF MAHARASHTRA
March 30, 2021
SHAIKH MUHAMMAD MARZOOK MUSTAFA Vs. FAIZA MARZOOK
November 22, 2021
SHAIKH MUSHRAF PASHA Vs. STATE OF MAHARASHTRA
March 3, 2021
SHAIKH RASHID Vs. STATE OF GOA
July 6, 2021
SHAIKH SADDAM Vs. STATE OF MAHARASHTRA
July 9, 2021
SHAIKH SALMAN SHAIKH KHALIL Vs. THE STATE OF MAHARASHTRA
August 3, 2021
SHAIKH VAJIR Vs. STATE OF MAHARASHTRA
June 16, 2021
SHAILESH CHAGANRAO PAWAR Vs. STATE OF MAHARASTRA
July 27, 2021
SHAILESH DEEPAK AMBARE Vs. STATE OF MAHARASHTRA
December 2, 2021
SHAILESH S/O. RAMESH JAISWAL Vs. THE STATE OF MAHARASHTRA
May 6, 2021
SHAKIL MOHAMOD ATTAR Vs. STATE OF MAHARASHTRA
July 29, 2021
SHAKINABAI AJMUDDIN MULANI Vs. STATE OF MAHARASHTRA
November 3, 2021
SHALIGRAM G. MISHRA Vs. OIL AND NATURAL GAS CORPORATION
December 13, 2021
SHALINI LAXMAN CHAVAN Vs. UNION OF INDIA
October 7, 2021
SHALINI WD/O VIJAY KULKARNI Vs. MANAGING DIRECTOR
October 7, 2021
SHALON SIFF MARIO CARVALHO S/O JOAQUIM Vs. LORRAINE W/O SHALON CARVALHO
October 12, 2021
SHAM GAWAS Vs. KADAMBA TRANSPORT CORPORATION LTD
October 20, 2021
SHAMA CHAUHAN Vs. SEBI
November 1, 2021
SHAMABI GULAB PATHAN Vs. STATE OF MAHARASHTRA
April 21, 2021
SHAMBHUNATH SHIVRAM PANDEY Vs. CHIEF EXECUTIVE OFFICER, SRA
August 26, 2021
SHAMRAO Vs. STATE OF MAHARASHTRA
July 19, 2021
SHAMRAO TAYAPPA DHAVARE Vs. EDUCATION OFFICER
September 29, 2021
SHAMSUNDAR Vs. THE REGISTRAR
November 18, 2021
SHAMSUNDER V KAMAT Vs. STATE OF GOA
March 9, 2021
SHAMSUNDER V. KAMAT Vs. STATE OF GOA
August 18, 2021
SHANI MANDIR SHIKHWADA Vs. ANUPAM
May 6, 2021
SHANKAR Vs. STATE OF MAHARASHTRA
February 5, 2021
SHANKAR CHANDRAKANT MALUSARE Vs. STATE OF MAHARASHTRA
September 3, 2021
SHANKAR GOVINDA SONWANE Vs. PECIAL LAND ACQUISITION OFFICER
January 21, 2021
SHANKAR MAHATMA NARUTE Vs. STATE OF MAHARASHTRA
February 22, 2021
SHANKAR NAMDEO GAIKWAD Vs. STATE OF MAHARASHTRA
September 6, 2021
SHANKAR PATILBA SATPUTE Vs. STATE OF MAHARASHTRA
December 16, 2021
SHANKAR SADASHIV PEDNEKAR Vs. STATE OF MAHARASHTRA
August 4, 2021
SHANKAR SAYAJI HANDORE Vs. STATE OF MAHARASHTRA
October 26, 2021
SHANKARABAI Vs. STATE OF MAHARASHTRA
November 17, 2021
SHANTABAI BABU SAGAT Vs. STATE OF MAHARASHTRA
February 23, 2021
SHANTADURGA INDUSTRIES Vs. SANDIP KAPDI
February 9, 2021
SHANTANU DHANANJAY PASHANKAR Vs. POOJA SHANTANU PASHANKAR @ POOJA THADANI
May 12, 2021
SHANTANU SHIVLAL MULUK Vs. STATE OF MAHARASHTRA
February 16, 2021
SHANTARAM Vs. STATE OF MAHARASHTRA
July 16, 2021
SHANTARAM NAVSO PETKAR Vs. STATE OF GOA
January 18, 2021
SHANTILAL CHHOGALALJI DOSHI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
February 18, 2021
SHANTIVAN CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. MAHESH G. SUGNANI
July 20, 2021
SHAPOORJI PALLONJI INVESTMENT ADVISORS PVT. LTD. Vs. OMKAR REALTORS AND DEVELOPERS PVT. LTD.
October 25, 2021
SHARAD DAJISAHEB JAWALKAR Vs. MEERABAI PRABHAKAR JOSHI
February 3, 2021
SHARAD DATTA YADAV Vs. MUNICIPAL COMMISSIONER MUNICIPAL CORPORATION OF GREATER MUMBAI
February 8, 2021
SHARAD RAMCHANDRA RAHATE Vs. STATE OF MAHARASHTRA
March 8, 2021
SHARAFAT ALI BARKAT ALI Vs. STATE OF MAHARASHTRA
October 20, 2021
SHARAFAT ALI LIYAKAT ALI SHAIKH Vs. STATE OF MAHARASHTRA
August 25, 2021
SHARDEDEVI Vs. JAYSHREE
April 5, 2021
SHARJA PRABHUDAS CHAVAN Vs. PYARELAL ISAK MANER
March 30, 2021
SHARMILEE KAPUR Vs. KIRAN BHAREKAR
March 9, 2021
SHASHANK MAHAJAN S/O KISHORE MAHAJAN Vs. STATE OF MAHARASHTRA
July 1, 2021
SHASHIKANT PANDURANG KAMBLE Vs. STATE OF MAHARASHTRA
October 22, 2021
SHEELA RAM VIDHANI Vs. S. K. TRADING COMPANY
June 19, 2021
SHEETAL Vs. GUNWANT
June 15, 2021
SHEETAL PANKAJ PATIL Vs. PANKAJ HIMMATRAO PATIL
March 17, 2021
SHEFALI AKSHAY DEWANI Vs. AKSHAY DEWANI
March 10, 2021
SHEFALI SANJIV PATEL Vs. JYOTIBEN MANUBHAI PATEL
October 14, 2021
SHEIKH RASHID SHEIKH KARIM Vs. DIVISIONAL COMMISSIONER, AMRAVATI
November 29, 2021
SHEIKH YETAL Vs. STATE OF MAHARASHTRA
December 21, 2021
SHEKHAR GAONKAR Vs. STATE OF GOA
November 3, 2021
SHEKHAR SUKHTANKER Vs. VILLAGE PANCHAYAT
February 16, 2021
SHELKYA JHURKYA PAWAR Vs. STATE OF MAHARASHTRA
October 26, 2021
SHERKHA RAHIMKHAN PATHAN Vs. STATE OF MAHARASHTRA
March 15, 2021
SHERKHAN NAZIR MOHD KHAN Vs. ASSISTANT ENGINEER
December 14, 2021
SHESHRAO @ SHEKHAR Vs. STATE OF MAHARASHTRA
February 5, 2021
SHESHRAO VASANT GAKHARE Vs. STATE OF MAHARASHTRA
October 14, 2021
SHEWETA SHASHANK JOSHI Vs. SHASHANK SURESH JOSHI
January 29, 2021
SHIKHARCHAND S/O NEMICHAND AJMERA Vs. SHIVAJI S/O ANANTRAO SHEJUL
November 25, 2021
SHILPA SHETTY KUNDRA Vs. CLAPPING HANDS PVT.LTD.
July 30, 2021
SHINDE DEVELOPERS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
September 7, 2021
SHIRLEY Vs. STATE OF MAHARASHTRA
June 8, 2021
SHITAL @ CHIVALI KUBER @ KUBRYA KALE Vs. STATE OF MAHARASHTRA
November 18, 2021
SHITAL KUMAR PATIL Vs. STATE OF MAHARASHTRA
July 16, 2021
SHIVA PETRO-SYNTH SPECIALITIES LTD Vs. GOA STATE POLLUTION CONTROL BOARD
July 5, 2021
SHIVAJI DATTATRAYA Vs. STATE OF MAHARASHTRA
December 21, 2021
SHIVAJI DINKAR BORADE Vs. STATE OF MAHARASHTRA
August 30, 2021
SHIVAJI KEDARJI GHORPADE Vs. STATE OF MAHARASHTRA
December 16, 2021
SHIVAJI KERBA SIRSAT Vs. STATE OF MAHARASHTRA
August 6, 2021
SHIVAJI LAXMAN BHUJBAL Vs. SHRIKANT MAHADEO
April 5, 2021
SHIVAJI LAXMAN WADKAR Vs. ELECTION RETURNING OFFICER GRAMPANCHAYAT VELU
January 4, 2021
SHIVAJI MARUTI KARANDE Vs. STATE OF MAHARASHTRA
February 16, 2021
SHIVAJI PANDURANG CHUMBHALE Vs. ADMINISTRATOR, CIDCO
September 28, 2021
SHIVAJI S/O. MOHANRAO PATIL Vs. THE STATE OF MAHARASHTRA
February 4, 2021
SHIVAM KAMAT Vs. KODEWPRK UNITED LLP
June 30, 2021
SHIVANAND KALYANAPPA SOLSHE Vs. PRASHANT SHIVAJI SURVASE
June 8, 2021
SHIVANI BALASARA Vs. STATE OF MAHARASHTRA
November 10, 2021
SHIVANI BALSARA Vs. STATE OF MAHARASHTRA
November 11, 2021
SHIVANI BALSARA Vs. STATE OF MAHARASTRA
November 5, 2021
SHIVANJALI AQUA Vs. UNION OF INDIA
October 6, 2021
SHIVKUMAR NIRANJANLAL DALMIA Vs. SURENDRAKUMAR NIRANJANLAL DALMIA
November 24, 2021
SHIVPALSINGH Vs. GANESH
July 8, 2021
SHIVPUJAN HARISHANKAR YADAV Vs. STATE OF MAHARASHTRA
January 6, 2021
SHIVRAJ PANDURANG SHINDE Vs. STATE OF MAHARASHTRA
December 15, 2021
SHIVRAJ S/O. VISHWANATH DAHIPHALE Vs. STATE OF MAHARASHTRA
September 21, 2021
SHIVRAJ VISHWANATH DAHIPHALE Vs. STATE OF MAHARASHTRA
September 13, 2021
SHIVRAM S/O SOMA KHODAKE Vs. STATE OF MAHARASHTRA
February 12, 2021
SHIVSHANKAR SHRIKRUSHNA DHOLE Vs. STATE OF MAHARASHTRA
August 10, 2021
SHL (INDIA) PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 28, 2021
SHOBHA VIKAS BHOI Vs. STATE OF MAHARASHTRA
September 7, 2021
SHOBHA VIKAS BHOIR Vs. STATE OF MAHARASHTRA
September 9, 2021
SHOBHA WD/O HOMESH Vs. NEW INDIA INSURANCE CO. LTD.
January 22, 2021
SHOBHIT VIJENDRA ATTRAY Vs. NISHA MADANLAL SHARMA
October 14, 2021
SHOEB Vs. STATE OF MAHARASHTRA
September 6, 2021
SHOEB ARIF MEMON Vs. STATE OF MAHARASHTRA
February 26, 2021
SHOLAY MEDIA ENTERTAINMENT PVT.LTD. Vs. NARENDRA HIRAWAT AND CO.
August 26, 2021
SHONIKA @ SONIKA RAMESH SALUNKHE Vs. THE STATE OF MAHARASHTRA
July 15, 2021
SHREYA RAMANUAM Vs. UNION OF INDIA
October 12, 2021
SHRI ANAND MURLIDHAR SALVI Vs. STATE OF MAHARASHTRA
February 23, 2021
SHRI ARSHAD SAHIL KHAN Vs. DEPUTY COMMISSIONER OF POLICE, MR. ASHOK DUDHE AND ORS
September 17, 2021
SHRI JAMAL S/O ANWAR SIDDIQUI Vs. STATE OF MAHARASHTRA
February 5, 2021
SHRI PRADEEP S/O. PRAKASHCHAND RANKA Vs. STATE OF MAHARASHTRA
July 26, 2021
SHRI PRAVIN Vs. ALKA
March 9, 2021
SHRI RAMA SHANU Vs. MENINO SALVADOR
November 16, 2021
SHRI RAVI BALIRAM UIKEY Vs. STATE OF MAHARASHTRA
November 23, 2021
SHRI SHARAD ASHOK THANGE Vs. STATE OF MAHARASHTRA
July 7, 2021
SHRI SHRIPAD BHASKAR BHAGWAT Vs. SMT. MANGAL MADHUKAR JOGALEKAR
April 8, 2021
SHRI SHRIRAM Vs. SHRI BHAURAO
October 29, 2021
SHRI YUVRAJ SHINDE Vs. STATE OF GOA
November 16, 2021
SHRI. BAJRANG SALES Vs. NAGPUR IMPROVEMENT TRUST
December 17, 2021
SHRI. RAMESHREDDY Vs. STATE OF MAHARASHTRA
September 1, 2021
SHRI. SANJEEV @ SANJAY @ TATYASAHEB NAGNATH UPADE Vs. COMMISSIONER OF POLICE, SOLAPUR
September 30, 2021
SHRI. SHANKAR Vs. SAU. RINA
February 10, 2021
SHRIKANT Vs. DEVANAND
July 30, 2021
SHRIKANT ANKUSH SAWANT Vs. STATE OF MAHARASHTRA
January 11, 2021
SHRIKANT VISHNU MURHE Vs. STATE OF MAHARASHTRA
November 16, 2021
SHRIKANTHA GOPAL MANDYAM Vs. STATE OF MAHARASHTRA
July 26, 2021
SHRIKAR BHUJANGA SHETTY Vs. STATE OF MAHARASHTRA
September 2, 2021
SHRIKRISHNA BHIKAJI BONDGE Vs. STATE OF MAHARASHTRA
January 19, 2021
SHRIMANT S/O. GANGADHAR BHOSALE Vs. STATE OF MAHARASHTRA
September 8, 2021
SHRINIVAS Vs. STATE OF MAHARASHTRA
July 17, 2021
SHRIPAD Vs. STATE OF MAHARASHTRA
January 6, 2021
SHRIPAD BHASKAR BHAGWAT Vs. MANGAL MADHUKAR JOGALEKAR
April 8, 2021
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. MANOHARRAO DEVIDASPANT BHARTI
February 17, 2021
SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. JAYASHREE @ JAYABAI BALAJI MIRKUTE
October 12, 2021
SHRIRAM S/O NATHU JADHAV Vs. STATE OF MAHARASHTRA
February 24, 2021
SHRIRAM SAHAKARI DUDH UTPADAK SANSTHA Vs. STATE OF MAHARASHTRA
July 16, 2021
SHRIRAM SUHAS SAMUDRA Vs. STATE OF MAHARASHTRA
September 8, 2021
SHRIRANG RAMJI KESARKAR Vs. STATE OF MAHARASHTRA
December 1, 2021
SHRISHRI INFRASTRUCTURE PVT. LTD Vs. STATE OF MAHARASHTRA
September 20, 2021
SHUBHAM @ BHAIYYALAL S/O. SIDDI SONI Vs. STATE OF MAHARASHTRA
July 17, 2021
SHUBHAM ANIL GHADGE Vs. COMMISSINER OF POLICE
September 22, 2021
SHUBHAM RAJENDRA HINGADE Vs. STATE OF MAHARASHTRA
June 22, 2021
SHUBHAM S/O. SHIRISH SURYAWANSHI Vs. STATE OF MAHARASHTRA
January 8, 2021
SHUBHAM SATYANIWAS ARJUNWAR Vs. STATE OF MAHARASHTRA
August 10, 2021
SHWETA SHETTY Vs. RENUKA SHETTY
November 13, 2021
SHWETA SHETTY Vs. STATE OF MAHARASHTRA
November 25, 2021
SHYAM GAWAS Vs. STATE OF GOA
June 24, 2021
SHYAM GHISALAL PADIYAR Vs. STATE OF MAHARASHTRA
September 28, 2021
SHYAMSUNDER CHANDRABHAN Vs. SATISH RAMAJI ASHTANKAR
January 20, 2021
SIDDHARTH S/O SUKHDEV RANGARI Vs. STATE OF MAHARASHTRA
October 28, 2021
SIDDHARTH SANJIV GOEL Vs. STATE OF MAHARASHTRA
September 7, 2021
SIDDHI SUHAS SHEWALE Vs. STATE OF MAHARASHTRA
December 4, 2021
SIDDHIVINAYAK REALTIES PVT. LTD Vs. V.HOTELS LIMITED
April 30, 2021
SIDHARAM MALLAPPA PATIL Vs. STATE OF MAHARASHTRA
September 20, 2021
SIDRA MEHBOOB SHAIKH Vs. STATE OF MAHARASHTRA
August 3, 2021
SIM PROPERTIES Vs. STATE OF MAHARASHTRA
January 20, 2021
SIMINTA SHRIPATI MAHAMUNI Vs. STATE OF MAHARASHTRA
January 4, 2021
SINHGAD TECHNICAL EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
September 8, 2021
SIRAJ @ KARIMUDDIN SAYYED Vs. STATE OF MAHARASHTRA
October 8, 2021
SITABAI Vs. STATE OF MAHARASHTRA
November 29, 2021
SITARAM GOVIND KAMBLE Vs. STATE OF MAHARASHTRA
September 2, 2021
SITARAM LAXMAN DHOOM Vs. STATE OF MAHARASHTRA
December 23, 2021
SITARAM S/O KALIDAS KALE Vs. STATE OF MAHARASHTRA
September 22, 2021
SITARAM SOMA DHANU Vs. STATE OF MAHARASHTRA
September 4, 2021
SIVASANKARAN K.NAMBIAR Vs. UNION OF INDIA
September 2, 2021
SKODA AUTO VOLKSWAGEN INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 4, 2021
SKODA AUTO VOLKSWAGEN INDIA PVT. LTD. Vs. COMMISSIONER (APPEALS)
March 12, 2021
SKS POWER GENERATION Vs. CANARA BANK
August 27, 2021
SKS POWER GENERATION (CHATTISGARH) LTD Vs. INDIAN BANK
October 11, 2021
SMITA MAHENDRA HALARNKAR Vs. MAHENDRA TUKARAM HALARNKAR
August 2, 2021
SMT. AKSHITA W/O. ROHAN PATOLE Vs. STATE OF MAHARASHTRA
May 6, 2021
SMT. BHARTIDEVI WD/O VISHWANATH MANE AND ORS Vs. STATE OF MAHARASHTRA
September 17, 2021
SMT. CHAYABAI WD/O. KASHINATH BHAMBIRE Vs. SMT. SUBHADRABAI RAMCHANDRA BHAMBIRE (DIED) THR. LRS KAMAL SHANTRAM NIGHUT
October 26, 2021
SMT. DHANASHRI CHAMBAYYA SWAMI Vs. STATE OF MAHARASHTRA
January 28, 2021
SMT. KALPANA WD/O PANDURANG BATTINWAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
October 14, 2021
SMT. KAMALBAI W/O. GANGADHAR (PATIL) BIRADAR Vs. STATE OF MAHARASHTRA
October 28, 2021
SMT. KESARBAI RANJIT BHAT Vs. STATE OF MAHARASHTRA
September 21, 2021
SMT. LAXMI Vs. SHRI SANTOSH
February 23, 2021
SMT. NILOFAR AJIJ TAMBOLI Vs. SMT. MAHANANDA RAMLING PARANDKAR
December 1, 2021
SMT. RITA MILAN KAMDAR Vs. COLLECTOR, PALGHAR
December 2, 2021
SMT. SHANTA W/O RAMCHANDRA SARAF Vs. SHYAMRAO S/O TUKARAMPANT SARAF (DIED)
September 16, 2021
SMT. SUNDARABAI BALKRUSHNA THORAT DECEASED BY HER LEGAL HEIRS Vs. SHRI. BABAJI KIONDIBA MAPARI
December 1, 2021
SMT. VINITA Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
December 8, 2021
SMT.DRAUPADI BABAN DEVADKAR Vs. COMPETENT AUTHORITY LAND ACQUISITION AND SUB-DIVISIONAL OFFICER
October 14, 2021
SNEHA MILIND KALE Vs. MILIND SHRIKRISHNA KALE
November 26, 2021
SNEHA NIRAV MARJADI Vs. STATE OF MAHARASHTRA
June 11, 2021
SNEHAL BHUSHAN DESHMUKH Vs. MAHARASHTRA STATE BOARD OF SECONDARY & HIGHER SECONDARY EDUCATION
October 6, 2021
SOCIEDADE ZARAPKAR & PARKAR LIMITADA Vs. SALGAOCAR ENGINEERS PVT LTD
February 10, 2021
SOCIETY FOR IMPROVEMENT Vs. TREE AUTHORITY
June 30, 2021
SOMNATH HANUMANT JAGTAP Vs. RAMCHANDRA SHRIRANG JAGTAP
March 11, 2021
SOMNATH S/O MANSARAM BOBADE Vs. STATE OF MAHARASHTRA
October 6, 2021
SONAL HARIRAM CHOURASIA Vs. STATE OF MAHARASHTRA
September 7, 2021
SONAL SAMIR SHAH Vs. RAVINDRA JAYANTILAL SHAH
October 6, 2021
SONALI PRATIK KARMARKAR Vs. PRATIK KAWADU KARMARKAR
November 25, 2021
SONU SITARAM VERENKAR Vs. NISHITH M PRABHU VERLEKAR
February 16, 2021
SONY PICTURES NETWORKS INDIA PVT. LTD. Vs. FERANI DEVELOPERS (A DIVISION OF FERANI HOTELS PRIVATE LIMITED)
August 25, 2021
SONYA Vs. STATE OF MAHARASHTRA
November 26, 2021
SOPAN KISHANRAO NARWADE Vs. STATE OF MAHARASHTRA
January 12, 2021
SOU. ALKABAI W/O BABURAO MAHAJAN Vs. SUBHASH S/O NAMDEO PATIL
October 20, 2021
SOU. ANITA RAMDAS MAGAR Vs. SOU. BHAGYALAXMI PRAKASH MAHANTA
May 24, 2021
SOU. JYOTI Vs. SUMANT
October 29, 2021
SOUMYA SHISHIR SHETTY Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
September 22, 2021
SOURABH SAHEBRAO RATHOD Vs. STATE OF MAHARASHTRA
December 23, 2021
SOURAV CHANDIDAS GANGULY Vs. PERCEPT TALENT MANAGEMENT LTD
October 13, 2021
SOW.SUREKHA HANUMANT BANKAR Vs. STATE OF MAHARASHTRA
January 20, 2021
SOW.TEJASHRI ASHOK AWACHAR Vs. ASHOK
February 15, 2021
SREEJIT VISWANATHAN PILLAI Vs. STATE OF MAHARASHTRA
September 1, 2021
SRIKRISHNA JAIRAM SHETYE Vs. DEELIP RAGHAVENDRA SHETYE
September 3, 2021
SRINIVAS KRISHNAN & ORS Vs. STATE OF MAHARASHTRA
September 9, 2021
SRINIVAS REDDY AWALA S/O SHANKAR REDDY AWALA Vs. STATE OF MAHARASHTRA
September 17, 2021
SRUSHTI D/O GANESH DIKONDWAR Vs. JOINT COMMISSIONER & VICE-CHAIRMAN, SCHEDULE TRIBE SCRUTINY COMMITTEE
March 30, 2021
ST. CATHERINES HOME Vs. AKSHAY NARAYAN PRABHU VERLEKAR
October 14, 2021
STATE Vs. ALEX PIEDADE SALES
May 6, 2021
STATE Vs. RAJENDRA KUMAR KAHAR
October 6, 2021
STATE BANK OF INDIA Vs. STATE OF MAHARASHTRA
August 4, 2021
STATE OF GOA Vs. KAI TECH CONSTRUCTIONS PVT. LTD
December 2, 2021
STATE OF GOA Vs. COMMUNIDADE OF BHATI
October 4, 2021
STATE OF GOA Vs. GOVIND GAUDE
August 12, 2021
STATE OF GOA Vs. RELIANCE INFRASTRUCTURE LTD
March 8, 2021
STATE OF GOA Vs. PRAVINKUMAR GOSALIA
October 26, 2021
STATE OF MAHARASHTRA Vs. RAMESHWAR
January 5, 2021
STATE OF MAHARASHTRA Vs. NANDKUMAR TOLAJI KAMBLE AND OTHERS
January 15, 2021
STATE OF MAHARASHTRA Vs. EKNATH RAJARAM PAWAR
January 22, 2021
STATE OF MAHARASHTRA Vs. GUDDU @ KANSHA WAHAB SHAIKH
January 25, 2021
STATE OF MAHARASHTRA Vs. BALU BHAGU VASHIVLE
January 7, 2021
STATE OF MAHARASHTRA Vs. ANURADHA SUBHASH DHUMAL
September 1, 2021
STATE OF MAHARASHTRA Vs. M/S. JAYKUMAR FULCHAND AJMERA
August 21, 2021
STATE OF MAHARASHTRA Vs. CENTRAL BUREAU OF INVESTIGATION
December 15, 2021
STATE OF MAHARASHTRA Vs. DIGAMBAR S/O BABURAO DASRE
December 13, 2021
STATE OF MAHARASHTRA Vs. SRIRANG DAGADUJI BALE
June 30, 2021
STATE OF MAHARASHTRA Vs. CENTRAL BUREAU OF INVESTIGATION
July 22, 2021
STATE OF MAHARASHTRA Vs. ARUN MAHADEO HADKE
June 11, 2021
STATE OF MAHARASHTRA Vs. BHAGWAN PANDURANG PATIL
June 18, 2021
STATE OF MAHARASHTRA Vs. VIMALBAI NAMDEO KAND
January 28, 2021
STATE OF MAHARASHTRA Vs. PANDURANG MALHARI KAGALE
December 17, 2021
STATE OF MAHARASHTRA Vs. DAYAL KINNU MANDAL
March 22, 2021
STATE OF MAHARASHTRA Vs. UTTAM AKARAM MADANE
March 12, 2021
STATE OF MAHARASHTRA Vs. SURESH DADA AHER
April 9, 2021
STATE OF MAHARASHTRA Vs. GURUDAS
March 5, 2021
STATE OF MAHARASHTRA Vs. VIJAY DATTATRAYA KOLHE
March 11, 2021
STATE OF MAHARASHTRA Vs. SANJAY
March 11, 2021
STATE OF MAHARASHTRA Vs. MAHESH AVINASH JOSHI
March 12, 2021
STATE OF MAHARASHTRA Vs. RAMESH KHANDU SALVE
March 5, 2021
STATE OF MAHARASHTRA Vs. RITA ANKUSH INDREKAR
March 5, 2021
STATE OF MAHARASHTRA Vs. MAHADU DAGDU SHINDE
March 1, 2021
STATE OF MAHARASHTRA Vs. KISHOR PRAMOD MOHOLKAR
March 5, 2021
STATE OF MAHARASHTRA Vs. VISHNU DAGADU GAIKWAD
January 5, 2021
STATE OF MAHARASHTRA Vs. MANOJKUMAR ANIRUDDIN SHAHA
March 3, 2021
STATE OF MAHARASHTRA Vs. MANGALA SHANKAR CHINCHAWADE
February 12, 2021
STATE OF MAHARASHTRA Vs. SITABAI RAMBHAU NIGADE
February 26, 2021
STATE OF MAHARASHTRA Vs. JAIDEEP NAMDEO GORAD
February 23, 2021
STATE OF MAHARASHTRA Vs. BALU VALU CHAUDHARI
January 5, 2021
STATE OF MAHARASHTRA Vs. MAJID
January 30, 2021
STATE OF MAHARASHTRA Vs. VISHNU
February 11, 2021
STATE OF MAHARASHTRA Vs. STATE OF MAHARASHTA
March 5, 2021
STATE OF MAHARASHTRA Vs. KHARE & TARKUNDE INFRASTRUCTURE PVT. LTD.
February 18, 2021
STATE OF MAHARASHTRA Vs. SACHIN APPASAHEB GAIKWAD
January 6, 2021
STATE OF MAHARASHTRA Vs. DR.ASHOK RAMCHANDRA ANAND
January 29, 2021
STATE OF MAHARASHTRA Vs. JAHANGIR BABU FAKIR
October 12, 2021
STATE OF MAHARASHTRA Vs. RAVINDRA ANANDA MHATRE
January 22, 2021
STATE OF MAHARASHTRA Vs. HAJIMALANG LALASAHEB MULLA
January 19, 2021
STATE OF MAHARASHTRA Vs. FATIMA MAHAMAD SHAIKH
January 19, 2021
STATE OF MAHARASHTRA Vs. TARAMATI TUKARAM MHADGUT
January 15, 2021
STATE OF MAHARASHTRA Vs. SURESH BALIRAM RANE
January 11, 2021
STATE OF MAHARASHTRA Vs. BHAGWAN SUKHADEO BHANDALKAR
January 15, 2021
STATE OF MAHARASHTRA Vs. WASUDEO MADHUKARRAO PANDE
July 23, 2021
STATE OF MAHARASHTRA Vs. SHREE GANAPATI DEV ANI PUJECHI NEMNUK TRUST
March 31, 2021
STATE OF MAHARASHTRA Vs. MANAJ TOLLWAY PVT. LTD
March 5, 2021
STATE OF MAHARASHTRA Vs. VINOD MANIKRAO THORAT
February 22, 2021
STATE OF MAHARASHTRA Vs. RAMESH SHIVDAS KATKAR
June 21, 2021
STATE OF MAHARASHTRA Vs. ARUN BHIMRAOJI SHELKE
November 17, 2021
STATE OF MAHARASHTRA Vs. SURESH HUNDRAJ RUPIJA
December 23, 2021
STATE OF MAHARASHTRA Vs. RAJENDRA SADASHIV WADKAR
December 23, 2021
STATE OF MAHARASHTRA Vs. DIPAK KISAN BHONGALE
December 23, 2021
STATE OF MAHARASHTRA Vs. XYZ
December 23, 2021
STATE OF MAHARASHTRA Vs. BHASKAR TUKARAM KAMBLE
March 4, 2021
STATE OF MAHARASHTRA Vs. RAJENDRA SADASHIV AVATI
February 12, 2021
STATE OF MAHARASHTRA Vs. MUNNA IBRAHIM SHAIKH
November 25, 2021
STATE OF MAHARASHTRA Vs. SURYAKANT TUKARAM SHINDE
January 5, 2021
STATE OF MAHARASHTRA Vs. SAGAR VISHWANATH BORKAR
September 7, 2021
STATE OF MAHARASHTRA Vs. REKHA VIJAY DUBEY
September 24, 2021
STATE OF MAHARASHTRA Vs. M/S. JAYKUMAR FULCHAND AJMERA
August 23, 2021
STATE OF MAHARASHTRA Vs. OMPRAKASH BABURAO KAMDI
July 9, 2021
STATE OF MAHARASHTRA Vs. JAYSING VITTHAL SHETKE
February 9, 2021
STATE OF MAHARASHTRA Vs. PRAKASH RAJARAM HOLKAR
October 21, 2021
STATE OF MAHARASHTRA Vs. EKNATH BAPUSAHEB RAIJADHAV
October 29, 2021
STATE OF MAHARASHTRA Vs. SHYAM VITTHAL
September 6, 2021
STATE OF MAHARASHTRA Vs. CHANDABAI TUKARAM CHAVAN
April 23, 2021
STATE OF MAHARASHTRA Vs. ASHOK BALASAHEB NIMBALKAR
February 12, 2021
STATE OF MAHARASHTRA Vs. AJIT SHRIRANG GADHAVE
June 18, 2021
STATE OF MAHARASHTRA Vs. VILAS NARAYAN JAGTAP
November 16, 2021
STATE OF MAHARASHTRA Vs. SANJAY PADMAKAR BHANUSHALI
November 26, 2021
STATE OF MAHARASHTRA Vs. ASHOKSINGH AMARSINGH RAJPUT
November 29, 2021
STATE OF MAHARASHTRA Vs. BALU SAHEBRAO MANE
January 28, 2021
STATE OF MAHARASHTRA Vs. RAMKIRAT MUNILAL GOUD
November 25, 2021
STATE OF MAHARASHTRA Vs. VIJAY MOHAN JADHAV @ NANU
November 25, 2021
STATE OF MAHARASHTRA Vs. DATTATRAY KASHINATH JANGAM
March 2, 2021
STATE OF MAHARASHTRA Vs. MOHAN VITTHAL CHAVAN
April 30, 2021
STATE OF MAHARASHTRA Vs. RAMESH SHIVAJI HARALE
April 23, 2021
STATE OF MAHARASHTRA Vs. BAPUSO SATYAPPA KAMBLE
December 2, 2021
STATE OF MAHARASHTRA AND ORS. Vs. RAMESH
February 2, 2021
STATE OF MAHARASTRA Vs. VIVEK PRAKASH INGLE
February 16, 2021
STATE/UNION TERRITORIES OF DAMAN AND DIU & DNH Vs. RAMJI LIMBA
August 9, 2021
STRIDE MULTITRADE PVT. LTD Vs. ASSTT. COMMISSIONER OF INCOME TAX
September 21, 2021
SUBHAM KAR CHAUDHURI Vs. STATE OF GOA
March 3, 2021
SUBHANGI AJIT PATIL Vs. STATE OF MAHARASHTRA
December 13, 2021
SUBHASH Vs. SUJIT THOMAS KEERANCHIRA
October 29, 2021
SUBHASH GAJANAN KOLI Vs. STATE OF MAHARASHTRA
August 31, 2021
SUBHASH MANDREKAR Vs. STATE OF GOA
December 23, 2021
SUBHASH MHAMAL MANDREKAR Vs. STATE
February 15, 2021
SUBHASH MOHAN PAWAR Vs. STATE OF MAHARASHTRA
February 15, 2021
SUBHASH S/O DAULATRAO MASKE Vs. CHIEF ENGINEER (MIHAN), MAHARASHTRA AIRPORT DEVELOPMENT COMPANY LTD
February 11, 2021
SUBHASH SAVLARAM GUNJAL Vs. STATE OF MAHARASHTRA
August 24, 2021
SUBHASH SHAMRAO KATTE Vs. STATE OF MAHARASHTRA
August 27, 2021
SUBHASH WAMANRAO PATIL Vs. STATE OF MAHARASHTRA
November 24, 2021
SUBLIME WAREHOUSING PVT. LTD. Vs. STATE OF MAHARASHTRA
June 8, 2021
SUDAM Vs. STATE OF MAHARASHTRA
April 28, 2021
SUDARSHAN YELLAIAH PATHIPAKA Vs. STATE OF MAHARASHTRA
September 28, 2021
SUDHA BHARADWAJ Vs. NATIONAL INVESTIGATION AGENCY
December 1, 2021
SUDHAKAR S/O BHAGWANRAO NAGARGOJE Vs. DISTRICT COLLECTOR
October 22, 2021
SUDHAKAR S/O GANPATRAO SHINDE Vs. M/S. BHIKAMCHAND JAIN AND COMPANY
December 20, 2021
SUDHAKAR S/O MAHADEORAO TIKEKAR Vs. RAMKRUSHNA VIVEKANAND SAMITI
July 6, 2021
SUDHEER RIKHARI Vs. STATE OF GOA
April 9, 2021
SUDHIR Vs. STATE OF MAHARASHTRA
September 14, 2021
SUDHIR JANARDHAN DESAI Vs. ROYAL INKS PVT. LTD.
April 15, 2021
SUDHIR VASU SHETTY Vs. CITY SURVEY OFFICER
December 21, 2021
SUHAIL MOHD. KASAM SHAIKH Vs. STATE OF MAHARASHTRA
August 3, 2021
SUHAS SHRIRAM BAVIKAR Vs. MAZHARULLA KHAN
August 10, 2021
SUJATA D/O NAMDEO MASRAM Vs. STATE OF MAHARASHTRA
October 6, 2021
SUJAY D. GOKARNKAR Vs. STATE OF GOA
November 3, 2021
SUJEET RAVINDRAPRASAD GUPTA Vs. STATE OF MAHARASHTRA
September 24, 2021
SUKAT MOHADAN CHOUHAN Vs. STATE OF MAHARASHTRA
November 29, 2021
SUKHADEV Vs. MANDA
February 18, 2021
SUKHARAM Vs. KISANRAO
June 8, 2021
SULBHA DEVENDRA KOKATE Vs. SUREKHA KOKATE
March 30, 2021
SULOCHANABAI Vs. NAMDEO
June 10, 2021
SULTAN YAKUB QURESHI Vs. COMMISSIONER OF POLICE
March 19, 2021
SUMED S/O DEVIDAS THAMKE Vs. NIL
June 30, 2021
SUMIT Vs. DEPUTY INSPECTOR GENERAL OF PRISON (EAST REGION)
November 18, 2021
SUNAINA HOLEY Vs. STATE OF MAHARASTRA
May 5, 2021
SUNANDA SITARAM SHIVGAN Vs. ASSISTANT MUNICIPAL COMMISSIONER, BMC
August 30, 2021
SUNDERLAL TUHIRAM PARASHAR Vs. NATIONAL INVESTIGATION AGENCY
September 29, 2021
SUNESH SUDHAKAR RELE Vs. SEEMA SUNESH RELE
April 7, 2021
SUNIL Vs. STATE OF MAHARASHTRA
March 22, 2021
SUNIL Vs. STATE OF MAHARASHTRA
November 18, 2021
SUNIL Vs. STATE OF MAHARASHTRA
November 26, 2021
SUNIL DATTU GAIKWAD Vs. STATE OF MAHARASHTRA
March 9, 2021
SUNIL DEVAKINANDAN ZAWAR Vs. STATE OF MAHARASHTRA
November 6, 2021
SUNIL DEVAKINANDAN ZAWAR Vs. STATE OF MAHARASHTRA
December 7, 2021
SUNIL GUNDU DESAI Vs. STATE OF MAHARASHTA
July 30, 2021
SUNIL HIRASINGH RATHOD Vs. STATE OF MAHARASHTRA
August 25, 2021
SUNIL JAGANNATH TIBE Vs. THE STATE OF MAHARASHTRA
May 5, 2021
SUNIL KUNKOLKAR Vs. COMMISSIONER, CORPORATION OF CITY OF PANJIM
December 10, 2021
SUNIL NIMBA MEMANE Vs. STATE OF MAHARASHTRA
November 25, 2021
SUNIL PRAKASH PAWAR Vs. STATE OF MAHARASHTRA
June 14, 2021
SUNIL PRALHAD KHOMANE Vs. BAJAJ AUTO LTD.
February 1, 2021
SUNIL RAGHUNATH MHASE Vs. STATE OF MAHARASHTRA
February 16, 2021
SUNIL RATNAKAR GUTTE Vs. STATE OF MAHARASHTRA
January 11, 2021
SUNIL SHETTY Vs. STATE OF MAHARASHTRA
January 18, 2021
SUNIL VITTHAL GOSAVI Vs. STATE OF MAHARASHTRA
August 27, 2021
SUNITA Vs. STATE OF MAHARASHTRA
July 20, 2021
SUNITA Vs. STATE OF MAHARASHTRA
August 9, 2021
SUNITA CHANDRASHEKHAR KAPRE Vs. AMITABH GUPTA
August 30, 2021
SUNITA W/O SURESH PANTAWANE Vs. SURESH S/O KESHAVRAO PANTAWANE
October 14, 2021
SUNITA WD/O RAMESHRAO GARAJKAR Vs. SHRAVAN S/O SARANG GARAJKAR
October 1, 2021
SUNITI ANAND PRABHU, MAJOR AND OTHER Vs. PRANITA F. TILVE
October 8, 2021
SUNLIGHT HOUSING DEVELOPMENT PVT. LTD Vs. DIRECTORATE OF ENFORCEMENT
August 23, 2021
SUNNY @ HARISH BHAGWAN GHULE Vs. STATE OF MAHARASHTRA
December 15, 2021
SUNNY CHAUHAN Vs. STATE OF GOA
January 20, 2021
SUNNY MANSUR SHAIKH Vs. DIVISIONAL COMMISSIONER/ APPELLATE AUTHORITY
August 18, 2021
SUPERMAX PERSONAL CARE PVT. LTD. Vs. UNION OF INDIA
April 8, 2021
SUPERPACK Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
November 25, 2021
SUPREME INDUSTRIES LIMITED Vs. CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS
March 8, 2021
SUPRIYA RAJESH NAIR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
July 30, 2021
SUPRIYA RAJU Vs. STATE OF MAHARASHTRA
March 18, 2021
SUPROZA PEIXOTO Vs. JOSE ANTONIO LUIS SON OF JOSE MOROPIO SILVESTER LUIS
March 11, 2021
SURAJ Vs. STATE OF MAHARASHTRA
January 15, 2021
SURAJ S/O HARIBHAU BARAI Vs. STATE OF MAHARASHTRA
November 17, 2021
SUREKHA Vs. PARJI JAGANNATH DAGADKHAIR
July 26, 2021
SUREKHA D/O NANASAHEB PANDE Vs. STATE OF MAHARASHTRA
August 30, 2021
SUREKHA MAHESH CHAVAN Vs. DISTRICT CASTE SCRUTINY COMMITTEE
March 10, 2021
SURENDRA B. JIWRAJKA Vs. OMKARA ASSETS RECONSTRUCTION PRIVATE LIMITED
September 30, 2021
SURENDRA P.GADLING Vs. STATE OF MAHARASHTRA
August 11, 2021
SURESH Vs. STATE OF MAHARASHTRA
November 23, 2021
SURESH Vs. STATE
July 22, 2021
SURESH ALIAS SURYAKANT BALKRISHNA JAGADALE Vs. STATE OF MAHARASHTRA
March 9, 2021
SURESH BABU GIRI Vs. STATE OF MAHARASHTRA
July 28, 2021
SURESH DAMODAR KAGNE Vs. STATE OF MAHARASHTRA
January 19, 2021
SURESH DEVIDAS NAROTE Vs. STATE OF MAHARASHTRA
September 17, 2021
SURESH DHONDIRAM SUTAR Vs. SANDIP JAYWANT DAVAR
February 11, 2021
SURESH GUPTA Vs. STATE OF MAHARASHTRA
June 9, 2021
SURESH MOHANLAL JAIN Vs. STATE OF MAHARASHTRA
December 21, 2021
SURESH RAMCHANDRA DHANU Vs. STATE OF MAHARASHTRA
October 20, 2021
SURESH RAMRAO NIKAM Vs. STATE OF MAHARASHTRA
November 20, 2021
SURESH S/O JAGAN PATIL Vs. STATE OF MAHARASHTRA
June 25, 2021
SURESH S/O POCHANNA KUROLLU Vs. STATE OF MAHARASHTRA
September 3, 2021
SURESH SHALIK MHATRE Vs. STATE OF MAHARASHTRA
November 20, 2021
SURUNA BOTHRA ASSOCIATES & OTHERS Vs. RAKESH MOTILAL SHARMA & OTHERS
January 25, 2021
SURYA PRAKASAM Vs. STATE OF MAHARASHTRA
January 28, 2021
SURYAKANT PUNDALIK KAMAT Vs. DEVIDAS PUNDALIK KAMAT
December 7, 2021
SUSHAMA ARUN PATIL Vs. STATE OF MAHARASHTRA
April 8, 2021
SUSHANT Vs. DIRECTOR OF TECHNICAL EDUCATION, MAHARASHTRA STATE AND ORS.
January 19, 2021
SUSHEELA U. KARN Vs. FAMILIA BARBOZA
July 27, 2021
SUSHILA BALASAHEB Vs. GARE JAGANNATH KISAN PATIL
December 7, 2021
SUSHILKUMAR Vs. UMESHKUMAR
June 11, 2021
SUSHMA SHIVKUMAR DAGA Vs. MADHURKUMAR RAMKRISHNAJI BAJAJ
December 10, 2021
SUVIDHA ASHOK AMBUKAR Vs. STATE OF MAHARASHTRA
September 8, 2021
SUYOG GAJANAN AUNDHKAR Vs. STATE OF MAHARASHTRA
July 27, 2021
SVKMS MITHIBAI COLLEGE OF ARTS Vs. UNIVERSITY OF MUMBAI
July 3, 2021
SWADHINCHANDRA HARIRAMJI ZADE Vs. STATE OF MAHARASHTRA
March 2, 2021
SWAJAY Vs. NEW INDIA ASSURANCE CO. LTD.
November 27, 2021
SWAMI SAMARTH ENGINEERS LTD Vs. STATE OF MAHARASHTRA
March 15, 2021
SWANI SANARTH SAMADHI MATH UTSAV MANDAL Vs. SHRIPAD PUJARI
March 24, 2021
SWAPNA PATKER Vs. STATE OF MAHARASHTRA
August 25, 2021
SWAPNIL SAKHARAM PARAB Vs. STATE OF GOA
September 2, 2021
SWAPNIL SUBHASHRAO S/O SALUNKHE Vs. COMMISSIONER OF POLICE
September 16, 2021
SWATI SHIVAJI LAWHARE Vs. STATE OF MAHARASHTRA
May 7, 2021
SWATI W/O DEEPAK JOGDAND Vs. DEEPAK S/O BHASKARRAO JOGDAND
September 15, 2021
SWAYAMBHU TRANSPORT Vs. CHANDRAPUR CITY MUNICIPAL CORPORATION
October 12, 2021
SYED ABDUL RAHIM Vs. QUMAR BEGUM
June 29, 2021
SYED ARBAZ SYED AKHTAR Vs. STATE OF MAHARASHTRA
October 1, 2021
SYED SAIFULLAH (SAIF) Vs. MAHARASHTRA STATE BOARD OF WAQF
November 25, 2021
SYED VILAYAT HUSSAIN QUADARI Vs. STATE OF MAHARASHTRA
October 13, 2021
SYSKA LED LIGHTS PVT. LTD. Vs. UNION OF INDIA
March 25, 2021
TAGUS ENGINEERING PRIVATE LIMITED Vs. RESERVE BANK OF INDIA
February 21, 2021
TAHER FAKHRUDDIN SAHEB Vs. MUFADDAL BURHANUDDIN SAIFUDDIN
July 27, 2021
TALEB @ CHOTA RAFIQ BEG Vs. STATE OF MAHARASHTRA
March 24, 2021
TANAJI Vs. ANGAD
May 7, 2021
TANAJI JAGANNATH SHINDE Vs. STATE OF MAHARASHTRA
November 17, 2021
TANAJI RAMCHANDRA BANSODE-PATIL Vs. STATE OF MAHARASHTRA
September 30, 2021
TANHAJI RAGHUNATH BARDE Vs. STATE OF MAHARASHTRA
October 21, 2021
TANIA AVIJIT CHOWDHURY Vs. STATE OF MAHARASHTRA
September 24, 2021
TANIBAI W/O RAMRAO GAIKWAD Vs. VITTHALRAO NARAYANRAO GAIKWAD (DIED)
September 16, 2021
TANUSHRI D/O KISHOR NEMADE Vs. VICE-CHAIRMAN / MEMBER SECRETARY
November 25, 2021
TANZEEM SHAKIL AHMED SIDDIQUI Vs. SHAILESH NEMICHAND KASLIWAL
March 23, 2021
TARABAI BALKRISHNA PATIL Vs. STATE OF MAHARASHTRA
March 4, 2021
TARACHAND Vs. ABASAHEB
July 23, 2021
TARRIQUE ALI HAIDER ALI SHAIKH Vs. BUILD SQUARE
October 25, 2021
TARUN Vs. SCHEDULED TRIBES CERTIFICATE SCRUTINY COMMITTEE, AMRAVATI DIVISION, AMRAVATI
December 10, 2021
TATA CAPITAL FINANCIAL SERVICES LIMITED Vs. MITASHI EDUTAINMENT PRIVATE LIMITED
September 8, 2021
TATVA CORPORATE SOLUTIONS PVT.LTD Vs. JIDNYASA CO-OPERATIVE HOUSING SOCIETY LTD
October 13, 2021
TAYA MACHHINDRA LOKHANDE Vs. STATE OF MAHARASHTRA
September 28, 2021
TAYA MACHHINDRA LOKHANDE Vs. STATE OF MAHARASHTRA
April 22, 2021
TAYA TAMA VARGANTI Vs. STATE OF MAHARASHTRA
December 2, 2021
TAYYABALI YUSUFALI SHAIKH Vs. STATE OF MAHARASHTRA
August 18, 2021
TEJAS PRAVIN DUGAD Vs. UNION OF INDIA
January 15, 2021
TEKEPAR PROJECT AFFECTED PUNARVASAN SANGHARSH SAMITI Vs. STATE OF MAHARASHTRA
November 25, 2021
TELEFILMS PVT LTD Vs. ACHLA SABHARWAL
April 21, 2021
THALRAJ @ ANAND S/O JAISINGH KHINCHI Vs. SAU. JYOTI W/O THALRAJ @ ANAND KHINCHI
February 10, 2021
THE EXECUTIVE ENGINEER, YAVATMAL Vs. MANIK PANJABRAO KALMEGH
September 7, 2021
THE MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. AND ORS. Vs. B.G. SHIRKE CONSTRUCTION TECHNOLOGY PVT. LTD.
February 23, 2021
THE REVD. SHAILESH DEENNIS LALL Vs. RT. REV. PRAKASH DINKAR PATOLE
November 12, 2021
THE STATE OF MAHARASHTRA Vs. VITTHAL BABURAO KOLPE
May 3, 2021
THE STATE OF MAHARASHTRA Vs. DATTATRAY BAJRANG CHOUGHULE
May 7, 2021
THE STATE OF MAHARASHTRA Vs. APPAJI JAKKANA PATIL
May 7, 2021
THIRUMALAI PRABHU R. Vs. STATE OF MAHARASHTRA
June 18, 2021
TIKAMDAS Vs. STATE OF MAHARASHTRA
March 8, 2021
TILOTTAMA Vs. MUNICIPAL COMMISSIONER, NAGPUR
March 23, 2021
TIRUPATI CONSTRUCTION Vs. STATE OF MAHARASHTRA
February 5, 2021
TIRUPATI SHOPPING CENTRE PREMISES Vs. SHABAYESHA CONSTRUCTION COMPANY PRIVATE LIMITED
April 22, 2021
TITAN CO. LTD. Vs. KARVY COMTRADE LTD.
March 19, 2021
TOLARAM Vs. STATE OF MAHARASHTRA
February 10, 2021
TOYAJ @ ROHIT RAMPYARE SINGH Vs. STATE OF MAHARASHTRA
August 27, 2021
TRIMBAKDAS S/O SHANKARLAL ZANWAR Vs. HIMAYAT S/O NOOR ISLAM PATEL
September 7, 2021
TRUE AXIZ RESORT PVT. LTD., THR. ITS DIRECTOR Vs. STATE OF GOA
November 27, 2021
TRUPTI SHRIKANT SONEKAR Vs. STATE OF MAHARASHTRA
July 23, 2021
TRUPTI SUHAS BANE Vs. STATE OF MAHARASHTRA
May 5, 2021
TUKARAM BHARAT PARAB Vs. STATE
February 8, 2021
TUKARAM BHARAT PARAB Vs. STATE
February 15, 2021
TUKARAM GANU KOLI Vs. STATE OF MAHARASHTRA
March 18, 2021
TUKARAM S/O BHUJANGA WAGHMARE Vs. STATE OF MAHARASHTRA
August 18, 2021
TUKARAM SAKHARAM Vs. POPAT RAMKRISHNA DHAMALE
December 7, 2021
TULIKA DEVIDAYAL Vs. PRADIPKUMAR LAXMANBHAI PATEL
August 11, 2021
TULSHIRAM @ TULSIDAS S/O HARIBHAU Vs. THE STATE OF MAHARASHTRA
July 27, 2021
TULSHIRAM S/O BALAJI PUPALWAD Vs. STATE OF MAHARASHTRA
July 7, 2021
TULSHIRAM S/O. SAHEBRAO MASKE Vs. STATE OF MAHARASHTRA
October 27, 2021
TULSI JELLY SWEETS Vs. THE STATE OF MAHARASHTRA AND ORS.
March 11, 2021
TULSI NARLA Vs. STATE OF MAHARASHTRA
November 4, 2021
TULSIDAS BHIKU NAIK Vs. DUMEN SILVEIRA
December 23, 2021
TUSHAR DALAI Vs. STATE OF GOA
January 25, 2021
TUSHAR S/O. BHAGWAN BADGUJAR Vs. STATE OF MAHARASHTRA
March 30, 2021
TUSHAR SARMALKAR Vs. STATE OF GOA
December 16, 2021
TUSHAR SARVA SADHARAN BAHU-UDDESHIYA SAHAKARI SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
November 17, 2021
UDAY ANAND CHARI Vs. STATE OF GAO
June 28, 2021
UDAYAN Vs. STATE OF MAHARASHTRA
December 2, 2021
UDDHAV BALU @ BALASAHEB KHEDKAR Vs. STATE OF MAHARASHTRA
November 2, 2021
UGOCHUKWU SOLOMON UBABUKO Vs. UOI
October 21, 2021
UJWALA Vs. RAMESH
January 14, 2021
ULTRA DEEP SUBSEA PTE LTD. Vs. HINDUSTAN OIL EXPLORATION COMPANY LTD.
December 13, 2021
UMADEVI RAJKUMAR JEURE Vs. DISTRICT COLLECTOR, SOLAPUR
June 24, 2021
UMAKANT @ UMESH S/O LAXMAN RANDIVE Vs. RAMKRISHNA S/O BALAJI RANDIVE
August 30, 2021
UMAKANT GHARU Vs. JANASEVA URBAN CO-OPERATIVE, CREDIT SOCIETY LTD
November 30, 2021
UMAKANT GHARU Vs. JANASEVA URBAN CO-OPERATIVE CREDIT SOCIETY LTD
November 29, 2021
UMAKANT RAMA ADCONCAR Vs. ARUN UMAKANT ADKONKAR
January 21, 2021
UMED LENDYA PAWAR @ KAMESH SHETYA PAWAR Vs. STATE OF MAHARASHTRA
September 8, 2021
UMESH Vs. STATE OF MAHARASHTRA
March 25, 2021
UMESH DEVAJI BURANDE Vs. STATE OF MAHARASHTRA
November 15, 2021
UMESH EKNATH AGALAWE Vs. BHARAT HEAVY ELECTRICALS LIMITED
February 4, 2021
UMESH PARMANAND CHALWADI Vs. STATE OF MAHARASHTRA
March 16, 2021
UNION OF INDIA Vs. SURINDER KUMAR VIRDI
March 8, 2021
UNION OF INDIA Vs. YOGESH NARAYANRAO DESHMUKH
September 8, 2021
UNION OF INDIA Vs. LALITA V. MERTIA WORKING AS EXAMINER IN TRADEMARKS REGISTRY
October 8, 2021
UNION OF INDIA Vs. EXCELLENCY SERVICES
November 10, 2021
UNION OF INDIA Vs. D.E.GODGHATE
February 2, 2021
UNION OF INDIA Vs. GENERAL SECRETARY
September 28, 2021
UNION TERRITORY OF DIU Vs. AMARSINH BHOGA SOLANKI PARTNER
January 4, 2021
UNITED INDIA INSURANCE CO LTD Vs. HEMANT DABOLKAR
January 27, 2021
UNITED INDIA INSURANCE CO. LTD Vs. CHANDAR SENYA TAK
October 12, 2021
UNITED INDIA INSURANCE CO. LTD. Vs. LAXMAN HIRMAN SHEWALE
October 4, 2021
UNITED INDIA INSURANCE CO. LTD. Vs. VAJARABAI NARAYAN SADARAM
December 4, 2021
UNITED INDIA INSURANCE COMPANY LTD Vs. CHAMPABAI
December 7, 2021
UPL LIMITED Vs. STANDARD CHARTERED BANK
June 8, 2021
URMILA ASHOK KAMBLE Vs. STATE OF MAHARASHTRA
October 27, 2021
URMILA PREMNARAYAN MISHRA Vs. BRIHANMUMBAI MUNICIPAL CORPORATION
December 23, 2021
URVASHI CHUDAWALA Vs. STATE OF MAHARASHTRA
October 30, 2021
USHA BHAGINATH BHAGA Vs. STATE OF MAHARASHTRA
February 10, 2021
USHA PANDURANG DHABEKAR Vs. PRAKASH GRUHA NIRMAN SAHAKARI
February 24, 2021
USHABAI MANOHAR KOCHE Vs. STATE OF MAHARASHTRA
September 9, 2021
UTKARSH PATIL Vs. STATE OF MAHARASHTRA
February 17, 2021
UTTAM DATTU MALI Vs. JAGANNATH BANDU MALI
September 8, 2021
UTTAM DNYANOBA SASWADE Vs. NAVNATH GANPAT SASWADE
November 8, 2021
UTTAM S/O GANPAT AJGEKAR Vs. STATE OF MAHARASHTRA
February 5, 2021
UTTAMRAO RAMBHAJI SHELKE Vs. STATE OF MAHARASHTRA
September 21, 2021
V.V.MOHAN Vs. STATE OF GOA
October 29, 2021
VAIBHAV S/O. RAMESHWAR RAMEKAR Vs. STATE OF MAHARASHTRA
May 6, 2021
VAIBHAV WASUDEV BHALAVI Vs. STATE OF MAHARASHTRA
October 20, 2021
VAIJAYANTABAI NAMDEO PATIL Vs. NEW INDIA INSURANCE COMPANY LTD
February 4, 2021
VAISHALI DILIP THAKUR Vs. STATE OF MAHARASHTRA
February 25, 2021
VAISHALI SHRIKANT ARANE Vs. SHRIKANT PANDIR ARANE
December 7, 2021
VAISHNAVI VIJAY BHOPALE Vs. NATIONAL TESTING AGENCY
October 20, 2021
VAJIYANTABAI NAMDEO PATIL Vs. NEW INDIA INSURANCE COMPANY LTD
March 4, 2021
VALENTINE MARITIME LTD Vs. KREUZ SUBSEA PTE LIMITED
January 22, 2021
VALENTINO CARDOZO Vs. MALLIKARJUN DEVASTHAN
February 4, 2021
VALLURUPALLI RAJA SEKHAR REDDY Vs. STATE OF MAHARASHTRA
September 30, 2021
VALMIK S/O PANDHARINATH WAKCHARUE Vs. STATE OF MAHARASHTRA
October 29, 2021
VAMNESHWAR SAUNSTHAN Vs. GAJANAN BABUSO SATTARKER
June 22, 2021
VANASHAKTI Vs. UNION OF INDIA
October 8, 2021
VANDANA Vs. DISTRICT MALARIA OFFICER
September 14, 2021
VANDANA RAJESH MATE Vs. RAJESH
February 18, 2021
VANDANA SURESH PATIL Vs. STATE OF MAHARASHTRA
November 18, 2021
VANISHA VINCENT RODRIGUES Vs. JYOTI VINCENT RODRIGUES
April 20, 2021
VANITA TUYENKAR ALIAS SUMITRA TUYENKAR Vs. STATE OF GOA
November 23, 2021
VANSHIKA D/O RAJESH HARINKHEDE Vs. STATE OF MAHARASHTRA
April 6, 2021
VARAMA SIR INDIA LOGISTICS AND INFRASTRUCTURE PVT. LTD Vs. GOA INDUSTRIAL DEVELOPMENT CORPORATION
October 8, 2021
VARCA SPORTS CLUB Vs. AIRES DCOSTA @ AYRES GENESIO JOSE ESTEVAM DA COSTA
June 22, 2021
VARUN KUDCHADKAR Vs. VISHWAS GOPINATH NAIK
February 16, 2021
VASANT Vs. RAMDHAN
December 7, 2021
VASANT CHANDAR WAGHAMARE Vs. STATE OF MAHARASHTRA
September 22, 2021
VASANT CHINTAMAN KSHIRSAGAR Vs. ARUNA VASANT KSHIRSAGAR
March 31, 2021
VASANT JAGJIVANDAS KOTAK AND ORS Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
September 6, 2021
VASANT LAXMAN BURAN Vs. STATE OF MAHARASHTRA
February 24, 2021
VASANT S/O MAROTI JADHAV DECEASED THROUGH LRS KAVITA VASANT JADHAV Vs. PRAKASH S/O RAMRAO BODKHE
August 27, 2021
VASANT VISHRAM MAGARE Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE, AURANGABAD
August 5, 2021
VASANTA BAJODE Vs. STATE OF MAHARASHTRA
December 9, 2021
VASSUDEV MADKAIKAR Vs. STATE OF GOA
March 5, 2021
VEENA BISWANATH MITRA Vs. KAMLA ASHOK AHER
March 3, 2021
VEERVIKASH ESTATES PVT. LTD Vs. FIMA PROPERTIES PVT. LTD
November 26, 2021
VENKADASAMY SUBBURAJ Vs. STATE OF MAHARASHTRA
January 27, 2021
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November 29, 2021
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November 24, 2021
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November 8, 2021
VENKATRAO Vs. VASANTRAO NAIK MARATHWADA AGRICULTURAL UNIVERSITY
August 2, 2021
VIBHOR VYANKAT IYER Vs. STATE OF MAHARASHTA
September 1, 2021
VICTOR TOLENTINO DIAS Vs. STATE OF GOA
February 9, 2021
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. COLLECTOR, BULDHANA, DISTRICT BULDHANA
January 6, 2021
VIDARBHA YOUTH WELFARE SOCIETY Vs. STATE OF MAHARASHTRA
November 15, 2021
VIDHARBHA MERCHANTS AND TRADING LLP Vs. STATE OF MAHARASHTRA
November 29, 2021
VIDHAYAK SAMITI PIMPALNERS LATE N.S.PATIL SECONDARY AND HIGHER SECONDARY SCHOOL Vs. STATE OF MAHARASHTRA
September 22, 2021
VIDYADHAR MOKAL Vs. STATE OF MAHARASHTRA
April 1, 2021
VIJAY Vs. STATE OF MAHARASHTRA
January 4, 2021
VIJAY JAYWANT DONGARE Vs. STATE OF MAHARASHTRA
March 11, 2021
VIJAY KASHINATH GORADKAR Vs. STATE OF MAHARASHTRA
July 16, 2021
VIJAY KERKATTA Vs. STATE OF GOA
March 8, 2021
VIJAY KUMAR SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
March 22, 2021
VIJAY MAEDHUKAR RAUT Vs. DIRECTOR OF MUNICIPAL, ADMINISTRATION
October 21, 2021
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April 7, 2021
VIJAY PANDURANG SAWANT Vs. SAVITRIBAI PHULE
December 14, 2021
VIJAY PURUSHOTTAM PATHAK Vs. STATE OF MAHARASHTRA
October 27, 2021
VIJAY RAJENDRA PATIL Vs. COMMISSIONER OF POLICE, NASHIK
June 19, 2021
VIJAY S/O LAXMAN TORADKAR Vs. STATE OF MAHARASHTRA
December 13, 2021
VIJAY S/O. JANARDAN KHEDKAR Vs. THE STATE OF MAHARASHTRA
August 13, 2021
VIJAYALAXMI DINESHCHANDRA @ BALASAHEB ARAGADE Vs. STATE OF MAHARASHTRA
October 20, 2021
VIJAYAMATHENGEE IYER Vs. UNION OF INDIA
October 6, 2021
VIJAYANAND KANKONKAR Vs. STATE OF GOA
July 12, 2021
VIJAYASHREE Vs. NISHANT ARVIND KALE
January 8, 2021
VIJAYKUMAR BHIMA DIGHE Vs. UNION OF INDIA
September 14, 2021
VIJAYKUMAR RAGHUNATH GOSAVI Vs. STATE OF MAHARASHTRA
July 28, 2021
VIJAYSING AJABSING PATIL Vs. RESEARCH OFFICER/ MEMBER SECRETARY
April 8, 2021
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February 9, 2021
VIJAYSINGH SURENDRA SINGH GAHILOT Vs. STATE OF MAHARASHTRA
March 10, 2021
VIJEYENDRA Vs. POLICE INSPECTOR, OFFICER
November 22, 2021
VIKAS Vs. STATE OF MAHARASHTRA
February 8, 2021
VIKAS BHAURAO ROKADE Vs. STATE OF MAHARASHTRA
November 25, 2021
VIKAS PARISHAD MANDREM Vs. STATE OF GOA
February 16, 2021
VIKAS SHAMSUNDAR CHOUBE Vs. STATE OF MAHARASHTRA
March 3, 2021
VIKAS SHANTARAM SHETE Vs. STATE OF MAHARASHTRA
November 16, 2021
VIKAS YASHWANT MADAVI Vs. STATE OF MAHARASHTRA
February 9, 2021
VIKRAM S/O. LAXMANRAO RACHURE Vs. STATE OF MAHARASHTRA
April 8, 2021
VIKRAM VINAY BHAVE Vs. STATE OF MAHARASHTRA
May 6, 2021
VIKRANT HALKANDAR Vs. PRINCIPAL, PRAVIN GANDHI COLLEGE OF LAW MITHIBAI COLLEGE CAMPUS
January 6, 2021
VIKRANT HARISH VARANDANI Vs. STATE OF MAHARASHTRA
April 29, 2021
VIKRANT S/O VILASRAO PATIL Vs. UTTAM S/O NIVRATI LANGADE
December 4, 2021
VILAS Vs. STATE OF MAHARASHTRA
December 16, 2021
VILAS ANAND KALE Vs. JOINT CHARITY COMMISSIONER
September 9, 2021
VILAS BAJIRAO JADHAV Vs. STATE OF MAHARASHTRA
February 22, 2021
VILAS DAGDU SHINDE Vs. STATE OF MAHARASHTRA
April 23, 2021
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February 23, 2021
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April 6, 2021
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August 17, 2021
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November 29, 2021
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August 21, 2021
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February 4, 2021
VILAS VITTHAL SAKHARE Vs. STATE OF MAHARASHTRA
January 13, 2021
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July 5, 2021
VIMAL @ PARVATI BHAGWAN SAWANT Vs. STATE OF MAHARASHTRA
August 26, 2021
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June 16, 2021
VIMLA GOVIND CHOROTIYA Vs. STATE OF MAHARASHTRA
September 17, 2021
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May 3, 2021
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September 1, 2021
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September 15, 2021
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September 16, 2021
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December 1, 2021
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December 10, 2021
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October 14, 2021
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August 26, 2021
VINAYAK ARTS AND ORS Vs. BANK OF MAHARASHTRA
September 16, 2021
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July 22, 2021
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August 23, 2021
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December 9, 2021
VINOD S/O. RAJU TEJWAL Vs. STATE OF MAHARASHTRA
October 28, 2021
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June 25, 2021
VIPIN KHADIYA Vs. STATE OF GOA
January 25, 2021
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November 12, 2021
VIPUL KANTILAL CHHEDA Vs. ANAND RATHI GLOBAL FINANCE LTD.
December 7, 2021
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November 22, 2021
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November 23, 2021
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February 18, 2021
VISHAL @ KOTYA SANJAY SHINDE Vs. STATE OF MAHARASHTRA
September 3, 2021
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December 4, 2021
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September 20, 2021
VISHAL SAHDURAM RIDHLAN Vs. STATE OF MAHARASHTRA
July 26, 2021
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February 25, 2021
VISHNU Vs. UNION OF INDIA
July 6, 2021
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December 10, 2021
VISHNU SIDRAM GAIDHANKAR Vs. STATE OF MAHARASHTRA
November 18, 2021
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June 17, 2021
VISHWA CHANDUBHAI PATEL Vs. UNION OF INDIA
January 15, 2021
VISHWANATH Vs. KALUBAI
December 2, 2021
VISHWANATH BABURAO KADAM Vs. STATE OF MAHARASHTRA
November 18, 2021
VISHWANATH S/O WASUDEO BANDEBUCHE Vs. STATE OF MAHARASHTRA
December 4, 2021
VISHWANATH SURESH KHADSE Vs. STATE OF MAHARASHTRA
March 17, 2021
VISHWAS SANTOSH MALVANKAR Vs. MADGAUM URBAN CO-OP BANK LIMITED
February 17, 2021
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November 25, 2021
VITHOBA Vs. STATE OF MAHARASHTRA
October 8, 2021
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February 8, 2021
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December 7, 2021
VIVEK BABU PATIL Vs. STATE OF MAHARASHTRA
September 6, 2021
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August 23, 2021
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November 24, 2021
VIVEK L. KHOBREKAR Vs. RAGHUPATI R. BHANDARI
October 13, 2021
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September 2, 2021
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March 17, 2021
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August 31, 2021
WAHIDUZZAMAN MOHAMMAD YASEEN Vs. STATE OF MAHARASHTRA
June 30, 2021
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February 11, 2021
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September 8, 2021
WASUDEO Vs. STATE OF MAHARASHTRA
February 23, 2021
WATER RESOURCES DEVELOPMENT Vs. COMMISSIONER OF CENTRAL EXCISE
December 1, 2021
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March 19, 2021
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September 7, 2021
WILLIAM GONSALVES Vs. STATE OF GOA
February 1, 2021
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July 9, 2021
WILLIAM RAJKUMAR CHAUDHARY Vs. STATE OF MAHARASHTRA
October 4, 2021
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June 2, 2021
WRITER BUSINESS SERVICES PVT. LTD. Vs. STATE OF MAHARASHTRA
July 2, 2021
X Vs. STATE OF MAHARASHTRA
May 11, 2021
X A MINOR CHILD THROUGH HE GUARDIAN SITABAI MARUTI MUTHE MOTHER Vs. UNION OF INDIA
September 3, 2021
X.Y.Z Vs. DEAN OF B. J. GOVERNMENT MEDICAL COLLEGE AND SASSOON HOSPITAL
September 13, 2021
XEC METALS Vs. COMMISSIONER OF COMMERCIAL TAXES VIKRIKAR BHAVAN
November 27, 2021
XXXXX Vs. STATE OF MAHARASHTRA
December 31, 2021
XYZ Vs. STATE OF MAHARASHTRA
September 13, 2021
XYZ Vs. STATE OF MAHARASHTRA
October 6, 2021
XYZ Vs. STATE OF MAHARASHTRA
January 25, 2021
XYZ C/O. NAZIYA ZAHIRUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
April 7, 2021
YASH @ GOTYA PANDURANG MANE Vs. STATE OF MAHARASHTRA
April 5, 2021
YASH MANOJ LODHA Vs. STATE OF MAHARASHTRA
November 12, 2021
YASH S/O ANIL TEKAM Vs. STATE OF MAHARASHTRA
November 17, 2021
YASHWANT BALASAHEB GAVADE Vs. STATE OF MAHARASHTRA
September 17, 2021
YASHWANTRAO CHAVAN SECONDARY Vs. DEPUTY DIRECTOR OF EDUCATION
October 26, 2021
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June 23, 2021
YASHWINDER SINGH GHURA Vs. STATE OF MAHARASHTRA
February 25, 2021
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December 15, 2021
YESHWANT HARISHCHANDRA WALVI R/NEVALE Vs. STATE OF MAHARASHTRA
October 28, 2021
YOGESH ARUN WAKURE Vs. STATE OF MAHARASHTRA
March 10, 2021
YOGESH BABURAO SHINDE Vs. BABURAO MAHADU SHINDE
August 31, 2021
YOGESH BHAGWAN SAUNKHE Vs. STATE OF MAHARASHTRA
July 20, 2021
YOGESH JAGDISH KANODIA Vs. STATE OF MAHARASHTRA
February 8, 2021
YOGESH PANDURANG KUPEKAR Vs. STATE OF MAHARASHTRA
December 4, 2021
YOGESH PRABHAKAR CHAUDHARI Vs. STATE OF MAHARASHTRA
October 14, 2021
YOGESH PRABHUDAS RAJPUT Vs. STATE OF MAHARASHTRA
September 1, 2021
YOGESHWAR S/O SHRIKISAN TAKTODE Vs. STATE
December 9, 2021
YOGITA Vs. STATE OF MAHARASHTRA
August 11, 2021
YOUSUF BADSHAH SHAIKH Vs. STATE OF MAHARASHTRA
November 22, 2021
YUVRAJ ANANDA KAMBLE Vs. STATE OF MAHARASHTRA
October 1, 2021
YUVRAJ S/O PARBATA PAWAR Vs. STATE OF MAHARASHTRA
October 28, 2021
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February 9, 2021
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January 12, 2021
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October 26, 2021
ZEESHAN ABDUL MALIK KHOT Vs. STATE OF MAHARASHTRA
September 17, 2021
ZEESHAN MEHDI Vs. UNION OF INDIA
February 11, 2021
ZUBERAHMED MAQBOOL ANSARI Vs. M/S. DEVKARAN & CO.
March 24, 2021
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March 12, 2021