Case Index

Title
Date
NATIONAL INSURANCE COMPANY Vs. K. MANICKAVASAGAR
March 23, 2021
TAMIL NADU MERCANTILE BANK LTD, Vs. SUB-REGISTRAR
January 25, 2021
TAMIL NADU STATE TRANSPORT CORPORATION Vs. THIRUGNANASAMBANDAN
March 23, 2021
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. SOLAISAMY
March 23, 2021
UNITED INDIA INSURANCE COMPANY LIMITED Vs. V. ATHIMUTHAN @ ATHIMUTHIAH
March 23, 2021
3I INFOTECH LTD Vs. P. BALASUBRAMANIAN
July 26, 2021
A SEBASTIAN Vs. INSPECTOR OF POLICE
March 4, 2021
A ZAKIR HUSSAIN Vs. D SUDHAKAR
February 1, 2021
A. ABDUL RAHIM Vs. COMMISSIONER URBAN LAND CEILING AND URBAN LAND TAX
August 10, 2021
A. ANTHONY Vs. INSPECTOR OF POLICE, MANGALAMEDU POLICE STATION
October 28, 2021
A. BALASUBRAMANIAM Vs. INSPECTOR OF POLICE
March 29, 2021
A. BALASUBRAMANIAN Vs. DIRECTOR, DIRECTORATE OF MEDICAL AND RURAL HEALTH SERVICE, DMS COMPOUND, THENAMPET, CHENNAI €“ 600 006.
March 10, 2021
A. D. G. P. CIVIL DEFENCE AND HOME GUARDS Vs. N. SUNDARAPANDIYAN
June 18, 2021
A. D. MURUGAN Vs. SP N SATHYAMOORTHY
June 18, 2021
A. D. PADMASINGH ISAAC Vs. SAMY TRADERS
August 4, 2021
A. D. PADMASINGH ISAAC Vs. SUDALI AACHI PROVISIONS
August 3, 2021
A. DEVI, Vs. STATE OF TAMIL NADU
June 16, 2021
A. DIVYANATHAN Vs. STATE
April 30, 2021
A. ELANGOVAN Vs. RAMALAKSHMI
March 15, 2021
A. JAHIR HUSSAI Vs. V. RAMKUMAR
April 21, 2021
A. JALALUDEEN Vs. JUMMA PERIYA PALLIVASAL WAQF
October 29, 2021
A. JAMES @ JEROME Vs. DISTRICT COLLECTOR
April 1, 2021
A. JAYAKANTHAN Vs. J.R.S. CRUSHER
October 20, 2021
A. JAYAKUMAR Vs. STATE OF TAMIL NADU
January 6, 2021
A. JEGATHAMBAL Vs. B. KOTHALAM
January 20, 2021
A. JEYANTHI Vs. GOVERNMENT OF TAMILNADU
August 5, 2021
A. KANTHIAH Vs. SECRETARY TO GOVERNMENT, LABOUR AND EMPLOYMENT DEPARTMENT
January 29, 2021
A. L. ANUSUYA Vs. RATHINAVEL
July 28, 2021
A. LAKSHMANAN Vs. STATE
February 3, 2021
A. LAKSHMI Vs. S. AMBALAVANAN
January 20, 2021
A. M GOPALAN PROPRIETOR, M/S SREE GOKULAM INVESTMENTS Vs. M. SIVARAM
January 19, 2021
A. M. KAJA HUSSAIN Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
March 17, 2021
A. MARIA ANTHONY Vs. S. SARAVANAN
June 1, 2021
A. MARIA JOHN Vs. COLACHEL COOPERATIVE HOUSING SOCIETY LIMITED
June 11, 2021
A. MARY Vs. DISTRICT COLLECTOR, DINDIGUL
October 8, 2021
A. MEERA Vs. STATE OF TAMIL NADU
January 29, 2021
A. MERCY VASAN Vs. STATE OF TAMIL NADU
January 20, 2021
A. MURUGAN Vs. STATE OF TAMIL NADU
August 5, 2021
A. MUTHUMALAI Vs. GOVERNMENT OF TAMIL NADU
January 4, 2021
A. MUTHUSAMY Vs. SRINIVASAN
March 1, 2021
A. P. SUBRAMANI Vs. STATE
July 22, 2021
A. PALANISAMY Vs. AIRPORT AUTHORITY OF INDIA
March 26, 2021
A. RADHIKA Vs. WILSON SUNDARARAJ
February 26, 2021
A. RAJU Vs. STATE
December 22, 2021
A. RAMESH Vs. STATE
March 5, 2021
A. RANI Vs. STATE
January 6, 2021
A. S MARIMUTHU Vs. MINISTRY OF TELECOMMUNICATIONS
June 23, 2021
A. SIRAJUDEEN Vs. STATE OF TAMIL NADU
July 28, 2021
A. SIVAKUMAR Vs. SECRETARY TO GOVERNMENT, FOOD, CO-OP. AND CONSUMER PROTECTION DEPT. AND ORS.
February 19, 2021
A. SUBRAMANI Vs. THIRU A. PANDURANGAM
January 25, 2021
A. SUBRAMANI Vs. EXECUTIVE ENGINEER [ O & M ]
March 29, 2021
A. SUMATHI Vs. UNION OF INDIA
February 23, 2021
A. SUNIL KUMAR Vs. DISTRICT COLLECTOR
April 23, 2021
A. SURESH Vs. MINOR PAVISHNA
March 19, 2021
A. T. SUBBARAYAN Vs. A. SENTHILKUMAR
August 4, 2021
A. TAMILARASAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD
July 27, 2021
A. THANGAMARIYAPPAN Vs. TAMIL NADU SLUM CLEARANCE BOARD
January 6, 2021
A. THIRUMURTHY Vs. PRINCIPAL SECRETARY TO GOVERNMENT
March 15, 2021
A. VAVAMYDEEN Vs. MURUGIAH
July 9, 2021
A. VELANKANNI Vs. DISTRICT EMPLOYMENT OFFICER, THOOTHUKUDI DISTRICT, THOOTHUKUDI
January 4, 2021
A.ANGELIN MONICA Vs. CHIEF GENERAL MANAGER
March 31, 2021
A.BALAMURUGAN Vs. N.SUBASANKARESWARI
September 27, 2021
A.BASKAR Vs. TUTICORIN CORPORATION
April 21, 2021
A.D. PADMASINGH Vs. K. LAKSHMANAN PROPRIETOR
November 16, 2021
A.DANIEL Vs. SUPERINTENDENT OF POLICE
August 26, 2021
A.DHANENDRAN Vs. DISTRICT COLLECTOR
December 29, 2021
A.G.RAVI Vs. JANAKIRAMAN
September 17, 2021
A.JAYARAM REDDY Vs. P.UMAPATHY
November 2, 2021
A.JESURAJ Vs. V.BASKARAN
September 27, 2021
A.JEYAM Vs. S.VISWANATHAN
October 22, 2021
A.K. ABINESH Vs. M. DEEPA
June 7, 2021
A.KALIYAMURTHY Vs. AMSAVALLI
April 20, 2021
A.KALIYAPERUMAL Vs. DISTRICT COLLECTOR
June 29, 2021
A.KIRUBANITHI Vs. THIRUKOVILUR SUB REGISTRAR OFFICE
October 6, 2021
A.M. RAMAKRISHNAN Vs. COMMISSIONER OF SALES TAX, CHENNAI
March 2, 2021
A.N. MOHAMMED ALI AND ORS. Vs. SHEIK ABDUL KHADER AND ORS.
February 22, 2021
A.N.SUBRAMANI Vs. T.N.RAJENDIRAN
November 24, 2021
A.P. NATCHIMUTHU Vs. BANK OF BARODA
December 22, 2021
A.PONNUSAMY Vs. AUTHORISED OFFICER AND OTHERS
October 5, 2021
A.RAJENDRAN Vs. TAMIL NADU STATE TRANSPORT
June 4, 2021
A.S. BILAL Vs. A. RAISA NASRIN
November 30, 2021
A.S.FARHANA Vs. CHIEF REVENUE CONTROLLER AND INSPECTOR GENERAL OF REGISTRATION
April 1, 2021
A.S.SENTHIL KUMAR Vs. COMPETENT AUTHORITY AND DISTRICT REVENUE OFFICER
December 2, 2021
A.SANGAMESHWARAN Vs. STATE
June 24, 2021
A.SARASWATHI Vs. DEPUTY REGISTRAR OF COOP
July 29, 2021
A.SATHIYA BAMA Vs. DISTRICT COLLECTOR
August 23, 2021
A.T. ZEBA PARVEEN Vs. STATE OF TAMIL NADU
October 8, 2021
A.V. VIJAYAKUMAR Vs. DIRECTOR M/S. SHAREKHAN LIMITED
February 2, 2021
AABIS INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, CHENNAI CUSTOMS II COMMISSIONERATE
June 17, 2021
AANCHAL CEMENT LTD. Vs. GIMPLEX PVT. LTD.
November 25, 2021
AAPICO INVESTMENT PTE. LIMITED Vs. MANICKAM MAHALINGAM
June 2, 2021
AARTHI Vs. SUPERINTENDENT OF POLICE
June 30, 2021
AARUR TAMILNADAN Vs. S. SHANKAR AMND
July 8, 2021
AARUR TAMILNADAN Vs. S.SHANKAR
September 28, 2021
ABDUL LATHEEF MARICAR Vs. AISA BEEVI AND ORS.
March 8, 2021
ABDUL RAHIM Vs. SHAHUL HAMEED
February 1, 2021
ABDUL RAHMAN Vs. STATE
September 3, 2021
ABDUL SATHAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME DEPARTMENT AND ORS.
February 5, 2021
ABDUL WAHAB Vs. STATE
October 8, 2021
ABDUL WAHAB Vs. STATE
October 22, 2021
ABDUL WAHAB Vs. STATE
November 19, 2021
ABILASH Vs. DEPUTY SUPERINTENDENT OF POLICE
July 14, 2021
ABIRAMI POLYPACKS Vs. M. DWARAKANATH
March 25, 2021
ABT MARUTI LTD. Vs. G. RATHINASABAPATHY
May 12, 2021
ADDISON & CO LIMITED, CHENNAI Vs. DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI
February 1, 2021
ADDITIONAL DIRECTOR GENERAL OF POLICE-CUM- INSPECTOR GENERAL OF PRISON Vs. S. PAGAMU
July 9, 2021
ADDITIONAL DIRECTOR OF SURVEY & LAND RECORDS Vs. K. SANKARAN
February 1, 2021
ADHI Vs. A. LATHA
March 30, 2021
ADISAYAKANI Vs. CHIEF ENGINEER
March 9, 2021
ADMINISTRATOR TNSTC EMPLOYEES PENSION FUND TRUST Vs. S.MOORTHY
April 30, 2021
AGARWAL COAL CORPORATION PVT. LTD Vs. IND BARATH THERMAL POWER LTD.
August 11, 2021
AGRICULTURAL PRODUCTION COMMISSIONER Vs. A. DHANAPALAN MOSI
April 21, 2021
AHALYA DEVI Vs. JEYARAJ
June 18, 2021
AHAMED AL AMEEN Vs. THE GOVERNMENT OF TAMIL NADU
April 23, 2021
AIRPORTS AUTHORITY OF INDIA Vs. SPECIAL COMMISSIONER & COMMISSIONER, LAND REFORMS
July 27, 2021
AJAY KUMAR BISHNOI Vs. STATE, REP. BY INSPECTOR OF POLICE
March 24, 2021
AJITH Vs. STATE
March 26, 2021
AKG CARS Vs. NISSAN MOTOR INDIA
September 15, 2021
AKILANDESWARI Vs. STATE
January 11, 2021
AKKAMMAL Vs. STATE
February 3, 2021
AKSHAYA SIGNATURE HOMES Vs. STATE OF TAMIL NADU
September 29, 2021
AKTHAR Vs. STATE
August 27, 2021
ALAGAPPA & CO. Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
February 11, 2021
ALAGARSAMY Vs. SUBA KARMEGAM
August 12, 2021
ALAMATHAL Vs. KARPPATHAL
December 16, 2021
ALL INDIA PRIVATE SCHOOLS LEGAL PROTECTION SOCIETY Vs. H. BATCHA
March 18, 2021
AMARAVATHI SPINNING MILL Vs. REGISTRAR DEBTS RECOVERY TRIBUNAL COIMBATORE
July 8, 2021
AMBADI ENTERPRISES LIMITED Vs. DEPARTMENT OF REVENUE, MINISTRY OF FINANCE, NEW DELHI
February 1, 2021
AMERICAN BAPTIST FOREIGN MISSION SOCIETY Vs. PROPERTY ASSOCIATION OF BAPTIST CHURCHES PRIVATE LTD.
March 23, 2021
AMRL HITECH CITY LTD Vs. MANAGING DIRECTOR, TANTRANSCO
July 26, 2021
AMUDHAN Vs. STATE
January 7, 2021
AMUTHA Vs. STATE OF TAMILNADU
March 5, 2021
AMUTHAVALI Vs. ANISH
June 25, 2021
AN.SOMASUNDARM Vs. RANI MEYYAMMAI ACHI OF CHETTINAD TRUST
November 16, 2021
ANAND CITI CENTER HOLDINGS PRIVATE LIMITED Vs. CONSOLIDATED CONSTRUCTION CONSORTIUM LIMITED
September 20, 2021
ANANDA VIKATAN PUBLISHER PVT. LTD. Vs. R. BOOMI
June 3, 2021
ANANDAKRISHNAN Vs. PUSHPALATHA
February 22, 2021
ANANDHAN Vs. RAGUPATHI
March 17, 2021
ANBALAGAN Vs. DEPUTY SUPERINTENDENT OF POLICE, TIRUCHIRAPPALLI
November 15, 2021
ANBARASAN Vs. STATE
June 2, 2021
ANBAZHAGAN Vs. PACHAIYAPPAN
December 15, 2021
ANBU SELVAN Vs. STATE
July 7, 2021
ANBUCHELVI APPULINGAM Vs. DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT
March 3, 2021
ANET JENILIYA Vs. T. P. A. ALPHONSE KAVIN
March 26, 2021
ANGAYARKANNI @ KAYAL Vs. T. E. BALAJI
January 27, 2021
ANGEL BRAKING LIMITED Vs. S.X.J. VASAN
August 27, 2021
ANGUVILAS M.V. MUTHIAH PILLAI Vs. ASSISTANT DIRECTOR, DIRECTORATE GENERAL OF CENTRAL EXCISE INTELLIGENCE, CHENNAI ZONAL UNIT
April 19, 2021
ANIL KUMAR Vs. STATE
October 5, 2021
ANILKUMAR SHARMA Vs. STATE
October 27, 2021
ANIRUTHAN Vs. UNION OF INDIA
July 26, 2021
ANISH Vs. STATE
March 30, 2021
ANITHA Vs. G. SHRINE
June 16, 2021
ANJALA Vs. STATE
July 19, 2021
ANJALA Vs. S. MAHESWARAN
January 7, 2021
ANJAMMAL Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
January 18, 2021
ANJUMAN - E - HIMAYAT - E - ISLAM Vs. ASSISTANT DIRECTOR OF INCOME TAX
April 26, 2021
ANNADURAI Vs. PALANISAMY
July 19, 2021
ANNADURAI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT
January 19, 2021
ANNAI APPLIANCE MANUFACTURING P. LTD Vs. CANARA BANK
July 26, 2021
ANNAKKILI Vs. MURUGAN
April 26, 2021
ANNAM Vs. P.A. LAKSHMI NARAYANAN
March 25, 2021
ANNAMALAI GANESH Vs. INCOME TAX OFFICER
April 28, 2021
ANNAMALAI MUDALIAR Vs. KRISHNA MUDALIAR
August 2, 2021
ANNAPOORANA ENGINEERING Vs. UNIVERSITY GRANTS COMMISSION
September 6, 2021
ANNAPOORANI Vs. LURDHUMARY
October 28, 2021
ANNAPOORANI Vs. S.RITESH
March 16, 2021
ANNAPURANI Vs. MUTHUPILLAI
March 22, 2021
ANSAR (DIED) Vs. SELVAM DHANABAL
March 24, 2021
ANTHONI AMMAL Vs. KITHERI AMMAL
March 8, 2021
ANTONY PACKAIA DASAN (DIED) Vs. REGINA
March 29, 2021
ANURAGHA POULTRIES & BREEDERS PRIVATE LIMITED Vs. PADMAVATHI
November 25, 2021
APOORVA DADHA Vs. TAX RECOVERY OFFICER-I
June 16, 2021
ARAVINDAM Vs. SAMBASIVAM PILLAI
November 29, 2021
ARC INVESTMENTS CASTINGS LLP Vs. INTERPUMP HYDRAULICS INDIA PVT LTD
April 15, 2021
ARCHANA Vs. SECRETARY TO GOVERNMENT
January 25, 2021
ARCHUNAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
October 7, 2021
ARIZNAR ANNA TAXI DRIVERS AND OWNERS ASSOCIATION Vs. COMMISSIONER GOBICHETTIPALAYAM MUNICIPALITY
December 8, 2021
ARJUN Vs. PROJECT EXECUTIVE, VALLIAMMAL SOCIETY AND SRM INSTITUTE, DEPARTMENT OF CONSTRUCTION
January 22, 2021
ARKAY ENERGY (RAMESWARM) LIMITED Vs. TAMIL NADU GENERATION AND DISTRIBUTION COMPANY LIMITED AND ORS.
January 5, 2021
ARMY WELFARE HOUSING ORGANIS Vs. COL.R.GANESAN
November 12, 2021
ARMY WELFARE HOUSING ORGANIZATION (AWHO) Vs. COMMANDER N KOTEESWAR
January 21, 2021
AROCKIA SAMY Vs. AROCKIA CHINNA RANI
March 29, 2021
AROKKIYARAJ Vs. A. AROKKOYARAJ
March 18, 2021
AROME CONSULTING SERVICES (P.) LTD. Vs. AUTHORISED OFFICER
July 20, 2021
AROQUIADASSE Vs. LAKSHMANAN
January 21, 2021
AROULA REYMOND Vs. AROULA JOSEPH
February 8, 2021
ARPANA RAWAT Vs. SANJIV RAI
July 12, 2021
ARS STEELS AND ALLOY INTERNATIONAL P. LIMITED Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
July 20, 2021
ARUL KUMAR MANICKAM Vs. UNION OF INDIA
February 4, 2021
ARUL PRAKASAM Vs. P.PALKANI
November 25, 2021
ARULANANDAM Vs. ANTHONY
June 3, 2021
ARULGNANAM Vs. IBRAM KHAN
April 7, 2021
ARULMIGHU DAKSHINAKOKARNEESWARAR KOIL TEMPLE Vs. KAMALAVADIVELU
March 3, 2021
ARULMIGHU PARASUNATHASWAMY THIRUKOIL Vs. STATE OF TAMIL NADU
December 10, 2021
ARULMIGHU PATTESWARAR DEVASTHANAM Vs. PUSHPAVALLI
July 22, 2021
ARULMIGHU SUNDARA VINAYAGAR TEMPLE Vs. SAMPOORNAMMAL
October 5, 2021
ARULMIGHU VRIDHAGIREESWARAR TIRUKOIL Vs. KAMALDEEN
April 1, 2021
ARULMIGU AADI PUREESWARAR AND AADI KESAVAPERUMAL THIRUKOIL Vs. COMMISSIONER OF LAND REFORMS
December 6, 2021
ARULMIGU SAVUNDIYAMMAN THIRUKOVIL Vs. GOPAL RAJA
December 21, 2021
ARULMIGU SUBRAMANIASWAMY KOIL, KURUMBUR Vs. V. KARUPPIAH
January 8, 2021
ARULMIGU SUBRAMANIYA SWAMY KOVIL VALAGAM VIYABARIGAL SANGAM Vs. COMMISSIONER
June 18, 2021
ARULMIGU THIRUNAGESHWARASWAMY DEVASTHANAM Vs. ANNA KAITHARI NESAVU THOZHILALAR SANGAM
February 3, 2021
ARULMOZHI Vs. STATE
November 24, 2021
ARUMUGA GOUNDER Vs. SHANMUGAM
March 10, 2021
ARUMUGAM Vs. REVENUE DIVISIONAL OFFICER, TRICHY REVENUE DIVISION, TRICHY
January 21, 2021
ARUMUGAM Vs. SECRETARY TO GOVERNMENT
January 18, 2021
ARUMUGAM Vs. UNION OF INDIA
March 26, 2021
ARUMUGASAMY Vs. EXECUTIVE MAGISTRATE CUM REVENUE DIVISIONAL OFFICER, TENKASI DIVISION, TENKASI DISTRICT.
February 17, 2021
ARUN Vs. STATE
October 12, 2021
ARUN Vs. STATE REPRESENTED THROUGH
December 1, 2021
ARUN Vs. STATE
January 25, 2021
ARUN EXCELLO HOMES PRIVATE LIMITED Vs. HOUSING AND URBAN DEVELOPMENT DEPARTMENT
November 8, 2021
ARUNAN Vs. ARULMIGU NAGESWARASWAMY DEVASTHANAM
January 7, 2021
ASHIKA Vs. GOVERNMENT OF TAMIL NADU
March 2, 2021
ASHIQUE EXPORTS (P) LTD. Vs. SAFAANA COSMETICS & PERFUMES
April 1, 2021
ASHOK KUMAR Vs. STATE
March 4, 2021
ASHOK KUMAR Vs. JOINT COMMISSIONER
November 9, 2021
ASHOK KUMAR Vs. STATE
March 18, 2021
ASHOK LEYLAND EMPLOYEES UNION FOUNDRY DIVISION ENNORE Vs. MUTHUKUMARASAMY
May 5, 2021
ASHRAF ALI Vs. STATE
January 7, 2021
ASHWIN KAKUMANU Vs. CANBACK FACTOTHERS LIMITED
November 15, 2021
ASOTHAI Vs. CHINNASAMY UDAYAR
June 30, 2021
ASRUFFUNISA BEGUM Vs. M.S. NASIMUDEEN
February 9, 2021
ASSET RECONSTRUCTION COMPANY (INDIA) LTD Vs. V.CHOLA
October 6, 2021
ASSET RECONSTRUCTION COMPANY INDIA LIMITED Vs. SRI DEVI HOSPITAL
July 8, 2021
ASSISTANT COMMISSIONER URBAN LAND CEILING Vs. K.VANNIMUTHU
September 14, 2021
ASSISTANT DIRECTOR Vs. CANARA BANK
August 16, 2021
ASSISTANT DIRECTOR Vs. P.SUBRAMANIAN
July 2, 2021
ASSISTANT DIRECTOR Vs. JUSTIN DEVADOSS
January 25, 2021
ASSISTANT DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION AND ORS. Vs. P.A. SHETTU
February 16, 2021
ASSOCIATION OF HEATHCARE PROVIDERSINDIA Vs. STATE OF TAMILNADU
March 24, 2021
ASST COMMISSIONER Vs. RAJKUMAR MANRADIYAR
April 7, 2021
ATHIMUTHAN Vs. KANJANA
October 7, 2021
ATTORNEY AGENT, V. PADMANABHAN Vs. OWNERS AND PARTIES INTERESTED
October 28, 2021
ATTUR THULUVA VELLALAR SANGAM CHIT FUNDS (PRIVATE) LIMITED Vs. GOPAL @ A.S. SELLAMUTHU
December 20, 2021
AUGUSTIN Vs. E. V. RAJASEKARAN
December 17, 2021
AUTHORISED OFFICER SUB REGIONAL OFFICE Vs. NAGARATHINAM AND SONS
July 1, 2021
AUTHORIZED OFFICER Vs. CHIEF JUDICIAL MAGISTRATE
July 22, 2021
AVM FILM STUDIOS Vs. INCOME TAX OFFICER
February 4, 2021
AVUL HAMEED YASIN Vs. STATE REP. BY THE INSPECTOR OF POLICE
November 2, 2021
AWARD OFFICER Vs. MUTHURAMAN
July 26, 2021
AXIS BANK LIMITED Vs. N. ABDUL SALAM
March 25, 2021
AYINAN Vs. IRULAN
July 9, 2021
AYYANAAR Vs. INSPECTOR OF POLICE, KEELA THOOVAL POLICE STATION, RAMANATHAPURAM DISTRICT
February 9, 2021
AYYAVOO Vs. KESAVAN
February 10, 2021
B K MURALIKRISHNA Vs. COMMISSIONER OF INCOME TAX 9
January 20, 2021
B. ANNAMALAI Vs. STATE BANK OF INDIA
July 28, 2021
B. BALAMBAL Vs. SECRETARY TO GOVERNMENT
November 25, 2021
B. BALU Vs. STATE
November 16, 2021
B. JAYARANI Vs. AUTHORIZED OFFICER
January 8, 2021
B. K. BABU SAHIB Vs. MOTILAL
January 20, 2021
B. KALAISELVI Vs. DISTRICT COLLECTOR DISTRICT COLLECTOR OFFICE KALLAKURICHI DISTRICT
October 29, 2021
B. KANNAN Vs. JAYAMMAL
March 26, 2021
B. KOWSALAYA Vs. SECRETARY TO GOVERNMENT HOME
July 19, 2021
B. KRISHNAVENI Vs. DISTRICT COLLECTOR
December 14, 2021
B. KUBENDRAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 9, 2021
B. KUMAR Vs. TIRUCHIRAPPALLI CONSUMERS COOPERATIVE WHOLESALE STORES LTD
June 16, 2021
B. NELLAIAPPAN Vs. PRINCIPAL SECRETARY/ SECRETARY TO GOVERNMENT
March 26, 2021
B. RAJENDRAN Vs. D. BAKTHAVACHALU
December 10, 2021
B. RAMESH KUMAR Vs. S. MURUGAN
January 19, 2021
B. RAMU Vs. STATE
June 23, 2021
B. S. SELVAKUMAR Vs. V. SUBRAMANIAN
July 6, 2021
B. SALMA MAHAJABEEN Vs. GOVERNMENT OF TAMIL NADU
March 11, 2021
B. SARAVANAN Vs. SECRETARY
January 11, 2021
B. SUKUMAR Vs. JAYAPRAKASH NARAYANAN
December 10, 2021
B. SUNDARI Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
July 26, 2021
B. YUVASURYA(MINOR) Vs. R. PANNEERSELVAM
March 25, 2021
B.DEVARAJU Vs. GANDHIGRAM DEEMED UNIVERSITY
November 1, 2021
B.GEORGE Vs. CHAIRMAN
November 23, 2021
B.K. BASKAR Vs. STATE LEVEL CO-ORDINATOR (TN & PY) EXECUTIVE DIRECTOR, INDIAN OIL CORPORATION LTD.
October 8, 2021
B.MOHANACHANDRAN NAIR Vs. ASSISTANT REGIONAL DIRECTOR
July 19, 2021
B.MUTHUKUMAR Vs. TAMIL NADU MERCANTILE BANK LTD
November 23, 2021
B.NITISH HARIHAR Vs. P.SIVANANDAM
July 30, 2021
B.RAMAMOORTHY Vs. THE CHIEF ELECTION COMMISSION OF INDIA
July 14, 2021
B.RAMAN Vs. DISTRICT COLLECTOR MADURAI
May 6, 2021
B.RAMKUMAR ADITYAN Vs. DEPARTMENT OF HIGHER EDUCATION
August 13, 2021
B.S.SARAVANAN Vs. STATE OF TAMILNADU
August 27, 2021
B.SAMBANDAMOORTHI Vs. COMMISSIONER, H.R & C.E DEPARTMENT
November 22, 2021
B.SARAVANAN Vs. SECRETARY, HOUSING AND DEVELOPMENT DEPARTMENT
January 5, 2021
B.SHANTHA Vs. PRIYA DISTRICT COLLECTOR/ARBITRATOR, MADURAI
October 5, 2021
B.VIJAYALAKSHMI Vs. RANE ENGINE VALVES LTD
July 20, 2021
B.YASOTHAI AMMAL Vs. CHELLAVEERAMMAL
July 19, 2021
BABU Vs. STATE
September 29, 2021
BABU DANIEL Vs. MADRAS MEDICAL MISSION
October 1, 2021
BAJAJ ALLIANZ GENERAL INSURANCE Vs. JAYAKODI
September 15, 2021
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. UMACHANDRAN
February 3, 2021
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. TMT. THENMOZHI
March 2, 2021
BAJAJ ALLIANZ INSURANCE COMPANY LIMITED Vs. BALAJI
January 19, 2021
BAJAJ ELECTRICALS LIMITED Vs. SOUTHERN PETROCHEMICALS INDUSTRIES CORPORATION LIMITED
October 8, 2021
BALACHANDRAN Vs. KRISHNAVENIAMMAL
November 11, 2021
BALAGANESAN SPINNERS Vs. JOINT COMMISSIONER OF CUSTOMS, TUTICORIN
February 19, 2021
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February 22, 2021
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April 1, 2021
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October 6, 2021
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March 4, 2021
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June 18, 2021
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October 5, 2021
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March 26, 2021
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November 17, 2021
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January 4, 2021
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November 17, 2021
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July 28, 2021
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March 30, 2021
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September 1, 2021
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January 6, 2021
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January 25, 2021
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March 24, 2021
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March 2, 2021
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July 28, 2021
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February 2, 2021
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January 11, 2021
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June 18, 2021
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February 1, 2021
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July 27, 2021
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August 26, 2021
BEST CAST CONSTRUCTIONS PVT. LTD. Vs. UNION OF INDIA
February 16, 2021
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January 25, 2021
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April 16, 2021
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August 27, 2021
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September 14, 2021
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July 19, 2021
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March 19, 2021
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October 29, 2021
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April 30, 2021
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November 2, 2021
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February 18, 2021
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July 30, 2021
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January 20, 2021
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December 10, 2021
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March 26, 2021
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April 21, 2021
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March 17, 2021
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March 4, 2021
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June 16, 2021
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March 16, 2021
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March 22, 2021
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July 27, 2021
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March 26, 2021
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March 24, 2021
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June 22, 2021
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February 5, 2021
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June 23, 2021
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February 15, 2021
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March 12, 2021
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December 23, 2021
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February 17, 2021
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February 8, 2021
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February 4, 2021
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April 30, 2021
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January 8, 2021
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December 7, 2021
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October 8, 2021
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October 1, 2021
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January 20, 2021
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February 10, 2021
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January 25, 2021
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February 23, 2021
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March 29, 2021
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March 31, 2021
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August 9, 2021
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April 26, 2021
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December 1, 2021
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July 15, 2021
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April 1, 2021
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August 6, 2021
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March 1, 2021
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February 3, 2021
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April 21, 2021
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January 18, 2021
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August 11, 2021
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October 7, 2021
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January 7, 2021
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January 7, 2021
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April 17, 2021
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February 1, 2021
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March 26, 2021
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February 11, 2021
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April 29, 2021
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July 14, 2021
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December 14, 2021
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July 19, 2021
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March 8, 2021
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November 23, 2021
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June 24, 2021
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August 17, 2021
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September 24, 2021
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November 16, 2021
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October 29, 2021
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October 21, 2021
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November 12, 2021
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July 16, 2021
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September 30, 2021
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February 2, 2021
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November 12, 2021
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July 22, 2021
CARESS BEAUTY CARE PRODUCTS PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 5, 2021
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February 22, 2021
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October 20, 2021
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October 20, 2021
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February 11, 2021
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January 19, 2021
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April 8, 2021
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August 11, 2021
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January 22, 2021
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June 28, 2021
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June 22, 2021
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January 21, 2021
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February 18, 2021
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January 5, 2021
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December 8, 2021
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October 8, 2021
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January 5, 2021
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June 2, 2021
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February 8, 2021
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June 2, 2021
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June 23, 2021
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June 18, 2021
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December 23, 2021
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March 30, 2021
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August 5, 2021
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February 11, 2021
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January 18, 2021
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March 9, 2021
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October 28, 2021
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November 1, 2021
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October 22, 2021
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January 29, 2021
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June 1, 2021
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July 12, 2021
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June 1, 2021
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June 18, 2021
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February 22, 2021
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June 8, 2021
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February 12, 2021
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June 30, 2021
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July 30, 2021
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April 16, 2021
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April 26, 2021
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. K. RENGANATHAN
January 25, 2021
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July 22, 2021
CHOTIMA BEEVI Vs. ABDUL MUNAF
December 8, 2021
CHURCH OF SOUTH INDIA TRUST ASSOCIATION, CHENNAI Vs. UNION OF INDIA
February 1, 2021
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October 7, 2021
CIRCUS ENTERTAINMENT PRIVATE LIMITED Vs. KOTAK MAHINDRA BANK LIMITED
December 16, 2021
CLARKE ENERGY INDIA PVT. LTD Vs. SAS EPC SOLUTION PRIVATE LIMITED
December 2, 2021
CLEMENT SELVARAJ Vs. JOHN DE MONTE TRUST
November 17, 2021
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January 5, 2021
COMMISSIONER Vs. G. RAVINDRANATH
August 3, 2021
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January 7, 2021
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January 6, 2021
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April 21, 2021
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March 26, 2021
COMMISSIONER CUM SPECIAL OFFICER, THANJAVUR CORPORATION, THANJAVUR Vs. B. BABU
September 8, 2021
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January 20, 2021
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January 27, 2021
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February 18, 2021
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July 26, 2021
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November 22, 2021
COMMISSIONER OF CUSTOMS (AIR), CHENNAI Vs. PREMIER TOURS & TRAVELS (CHENNAI) PVT. LTD.
February 4, 2021
COMMISSIONER OF INCOME TAX Vs. DEEPAM CONSTRUCTION
January 11, 2021
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July 27, 2021
COMMISSIONER OF INCOME TAX Vs. CHETTINAD MORIMURA SEMICONDUCTOR MATERIAL PVT. LTD.
July 26, 2021
COMMISSIONER OF INCOME TAX Vs. TWEEZERMAN (INDIA) PRIVATE LIMITED
July 16, 2021
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July 9, 2021
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July 8, 2021
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July 8, 2021
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July 8, 2021
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July 8, 2021
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July 9, 2021
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July 6, 2021
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July 6, 2021
COMMISSIONER OF INCOME TAX Vs. MAINETTI INDIA PVT. LTD.
July 6, 2021
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February 3, 2021
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February 3, 2021
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February 3, 2021
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June 23, 2021
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June 15, 2021
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU SMALL INDUSTRIES CORPORATION LIMITED
July 20, 2021
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July 20, 2021
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July 20, 2021
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July 22, 2021
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July 22, 2021
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July 23, 2021
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August 2, 2021
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July 26, 2021
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July 26, 2021
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July 29, 2021
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July 27, 2021
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July 9, 2021
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August 9, 2021
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January 19, 2021
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January 5, 2021
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March 29, 2021
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March 30, 2021
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March 30, 2021
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March 30, 2021
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March 30, 2021
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January 25, 2021
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March 19, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD.
March 19, 2021
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March 8, 2021
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March 8, 2021
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March 8, 2021
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March 9, 2021
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February 25, 2021
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January 18, 2021
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January 18, 2021
COMMISSIONER OF INCOME TAX Vs. M/S. SICAL LOGISTICS LIMITED
April 26, 2021
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April 26, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.REDINGTON (INDIA) LTD.
March 25, 2021
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March 24, 2021
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March 23, 2021
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April 1, 2021
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April 7, 2021
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April 8, 2021
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April 8, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.JAKHAU SALT COMPANY PRIVATE LIMITED
April 7, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.TAMIL NADU NEWSPRINT AND PAPERS LIMITED
March 31, 2021
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March 31, 2021
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March 31, 2021
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March 31, 2021
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March 31, 2021
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March 31, 2021
COMMISSIONER OF INCOME TAX - I, TIRUCHIRAPALLI Vs. K. SAMPATH
January 20, 2021
COMMISSIONER OF INCOME TAX - LTU, CHENNAI Vs. LAKSHMI GENERAL FINANCE LTD.
March 1, 2021
COMMISSIONER OF INCOME TAX CHENNAI Vs. SPENCER AND COMPANY LTD.
February 23, 2021
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January 25, 2021
COMMISSIONER OF INCOME TAX, Vs. DIAMOND SHIPPING AGENCIES PRIVATE LIMITED
March 24, 2021
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March 8, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. INDIAN ADDITIVES LTD.
February 25, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. CAUVERY ENTERPRISES, CHENNAI
February 25, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. R. ASHOKAN
February 25, 2021
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February 23, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. A. B. MAURI INDIA PVT. LTD.
February 25, 2021
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February 25, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. SPENCER AND COMPANY LTD.
February 25, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. VENBRO INVESTMENTS & FINANCIAL SERVICES LIMITED
February 25, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. GOLDMINE INVESTMENTS
January 25, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. BNT CONNECTIONS IMPEX LTD.
February 2, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. P. DAMODARAN
January 19, 2021
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January 19, 2021
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March 25, 2021
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September 29, 2021
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October 29, 2021
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April 26, 2021
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June 9, 2021
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September 15, 2021
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October 5, 2021
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November 19, 2021
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March 17, 2021
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January 11, 2021
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February 26, 2021
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November 29, 2021
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March 23, 2021
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November 18, 2021
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December 13, 2021
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February 1, 2021
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January 11, 2021
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June 9, 2021
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October 1, 2021
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February 10, 2021
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June 24, 2021
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November 1, 2021
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March 11, 2021
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June 22, 2021
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April 1, 2021
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September 13, 2021
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June 15, 2021
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August 11, 2021
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June 18, 2021
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January 5, 2021
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June 18, 2021
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September 7, 2021
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January 20, 2021
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August 17, 2021
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October 28, 2021
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February 15, 2021
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November 26, 2021
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March 26, 2021
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March 26, 2021
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March 10, 2021
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February 1, 2021
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March 17, 2021
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July 28, 2021
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December 23, 2021
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October 8, 2021
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February 15, 2021
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October 5, 2021
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July 8, 2021
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February 10, 2021
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January 25, 2021
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June 28, 2021
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July 13, 2021
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June 14, 2021
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November 17, 2021
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July 26, 2021
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August 3, 2021
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July 26, 2021
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August 11, 2021
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August 11, 2021
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December 16, 2021
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January 25, 2021
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March 8, 2021
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April 17, 2021
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April 20, 2021
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November 17, 2021
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March 5, 2021
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February 2, 2021
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October 27, 2021
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November 1, 2021
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April 30, 2021
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July 29, 2021
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March 31, 2021
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January 11, 2021
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September 21, 2021
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October 20, 2021
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March 5, 2021
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July 14, 2021
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April 23, 2021
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January 19, 2021
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March 16, 2021
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February 23, 2021
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August 12, 2021
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July 28, 2021
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April 7, 2021
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November 23, 2021
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June 18, 2021
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January 20, 2021
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November 2, 2021
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February 22, 2021
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April 9, 2021
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April 15, 2021
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August 25, 2021
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April 30, 2021
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July 7, 2021
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January 20, 2021
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February 4, 2021
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April 23, 2021
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September 22, 2021
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December 9, 2021
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April 28, 2021
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January 6, 2021
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March 30, 2021
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June 15, 2021
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August 3, 2021
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August 9, 2021
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January 7, 2021
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April 29, 2021
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December 10, 2021
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July 20, 2021
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February 9, 2021
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February 1, 2021
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March 5, 2021
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September 23, 2021
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March 31, 2021
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December 2, 2021
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July 23, 2021
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February 8, 2021
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July 5, 2021
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April 29, 2021
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July 30, 2021
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February 15, 2021
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January 29, 2021
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February 22, 2021
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September 16, 2021
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January 29, 2021
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September 17, 2021
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October 1, 2021
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July 29, 2021
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December 22, 2021
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February 23, 2021
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December 15, 2021
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January 6, 2021
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January 6, 2021
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June 4, 2021
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January 11, 2021
IFFCO TOKIO GENERAL INSURANCE CO.LTD Vs. S.SUBRAMANI
August 9, 2021
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March 25, 2021
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April 30, 2021
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June 15, 2021
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July 28, 2021
ILAIYABHARATHI Vs. INSPECTOR OF POLICE
July 26, 2021
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June 3, 2021
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June 2, 2021
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April 30, 2021
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February 2, 2021
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March 30, 2021
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November 10, 2021
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September 3, 2021
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September 17, 2021
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January 29, 2021
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November 24, 2021
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August 31, 2021
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June 16, 2021
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April 19, 2021
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October 21, 2021
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April 1, 2021
INDIRA Vs. STATE OF TAMIL NADU
January 19, 2021
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March 4, 2021
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December 17, 2021
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February 25, 2021
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November 12, 2021
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July 27, 2021
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April 15, 2021
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June 28, 2021
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July 5, 2021
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March 23, 2021
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August 11, 2021
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July 22, 2021
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September 20, 2021
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July 20, 2021
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March 4, 2021
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April 17, 2021
J. ANGEL MARY Vs. THANISLAS
December 8, 2021
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August 3, 2021
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February 22, 2021
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March 15, 2021
J. GUNASUNDARI Vs. DISTRICT COLLECTOR, CHENNAI DISTRICT, SINGARAVELAR MALIGAI, CHENNAI
January 18, 2021
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November 18, 2021
J. KARTHICK Vs. P. KAMAKHYA
June 15, 2021
J. MANIKANDAN Vs. N. BALAKRISHNAN
April 16, 2021
J. N. ASHMINA Vs. STATE OF TAMIL NADU
January 7, 2021
J. R. CLEMENT REGIS Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER, DISTRICT ELEMENTARY EDUCATIONAL OFFICE, TIRUNELVELI, TIRUNELVELI DISTRICT
January 4, 2021
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March 30, 2021
J. SOWKIYADEVI Vs. SUPERINTENDENT OF POLICE
November 22, 2021
J. THIRUNAVUKKARASU Vs. GOVERNMENT OF TAMIL NADU
January 29, 2021
J. VANAJA Vs. S. V. RAVEENDRA SREEDHARAN
March 30, 2021
J. VANITHA JESLIN Vs. D. SAMUEL
February 9, 2021
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November 24, 2021
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July 28, 2021
J.HARIKRISHNAN Vs. K.KAVIPRIYA
December 14, 2021
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December 14, 2021
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July 29, 2021
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December 23, 2021
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March 15, 2021
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September 23, 2021
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January 25, 2021
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January 18, 2021
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September 29, 2021
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July 19, 2021
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June 25, 2021
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December 23, 2021
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January 25, 2021
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July 12, 2021
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February 8, 2021
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August 6, 2021
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February 1, 2021
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March 29, 2021
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April 1, 2021
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August 24, 2021
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March 30, 2021
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November 9, 2021
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October 4, 2021
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November 8, 2021
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March 31, 2021
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February 23, 2021
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May 6, 2021
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April 1, 2021
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October 7, 2021
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March 10, 2021
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July 23, 2021
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August 3, 2021
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May 6, 2021
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January 5, 2021
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February 22, 2021
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September 28, 2021
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February 25, 2021
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March 29, 2021
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November 22, 2021
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July 29, 2021
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February 25, 2021
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April 28, 2021
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December 1, 2021
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December 1, 2021
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November 20, 2021
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November 2, 2021
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August 3, 2021
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January 30, 2021
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December 29, 2021
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January 29, 2021
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June 21, 2021
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June 11, 2021
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June 16, 2021
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July 19, 2021
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October 1, 2021
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January 29, 2021
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June 2, 2021
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December 6, 2021
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October 21, 2021
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February 4, 2021
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August 9, 2021
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June 29, 2021
JOTHILAKSHMI Vs. UNION OF INDIA
February 23, 2021
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March 2, 2021
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August 3, 2021
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March 3, 2021
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February 22, 2021
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January 25, 2021
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September 6, 2021
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August 9, 2021
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August 9, 2021
K. DEVENDIRAN Vs. DISTRICT COLLECTOR
January 25, 2021
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April 20, 2021
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October 26, 2021
K. DOSS Vs. PUSPA RANI
August 17, 2021
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April 26, 2021
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January 5, 2021
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November 12, 2021
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January 5, 2021
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January 18, 2021
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February 1, 2021
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February 15, 2021
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March 10, 2021
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March 29, 2021
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March 26, 2021
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February 15, 2021
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August 9, 2021
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January 20, 2021
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September 29, 2021
K. KANNAKI Vs. A. JALALUDEEN
June 8, 2021
K. KARTHIKEYAN Vs. K. ANANDHI
January 21, 2021
K. KAVITHA Vs. SPECIAL DISTRICT REVENUE OFFICER
March 23, 2021
K. KUMAR Vs. ANURADHA
March 31, 2021
K. LATHA Vs. STATE OF TAMIL NADU
January 19, 2021
K. LURDHSAMY Vs. GOWTHAM
March 29, 2021
K. M. MAMMEN Vs. D. C. PATWARI
February 11, 2021
K. MANICKAVEL Vs. JEMIMA PERSIS
March 9, 2021
K. MANJULA Vs. S. SUGUNA
June 28, 2021
K. MANOHAR Vs. DESIGNATING OFFICER TAMIL NADU FOOD SAFETY AND DRUG ADMINISTRATION DEPARTMENT
December 10, 2021
K. MARIMUTHU Vs. A. JEGANATHAN
August 9, 2021
K. MAYILVEL Vs. SUB REGISTRAR, THIRUPPUVANAM SUB REGISTRAR OFFICE
March 22, 2021
K. MOHAMED AYUB ALI Vs. M. LOGANATHAN
July 5, 2021
K. MOHAN SELVAM Vs. PARANJOTHI SELVANAYAGAM
July 20, 2021
K. MURUGESAN Vs. STATE
June 8, 2021
K. MUTHU Vs. P. THANGAMMAL
June 23, 2021
K. MUTHU SAMY Vs. K. KANTHA SWAMY
March 8, 2021
K. NAGARAJ Vs. R. SARAVANAN
October 8, 2021
K. NAGARAJAN Vs. UNION OF INDIA
July 13, 2021
K. NAGARAJAN Vs. STATE
October 27, 2021
K. NARAYANASWAMY Vs. TAMIL NADU ELECTRICITY BOARD
February 1, 2021
K. NATARAJAN Vs. SPECIAL TAHSILDAR
January 21, 2021
K. NATARAJAN Vs. K. DEVARAJ
April 1, 2021
K. P. MUNISAMY Vs. CHIEF ENGINEER (HIGHWAYS)
July 26, 2021
K. P. SIVASUBRAMANIAM Vs. VICTORIA TECHNICAL INSTITUTE
January 18, 2021
K. P. SUBRAMANIAM Vs. STATE
January 6, 2021
K. PALANIVELU Vs. MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION (MADURAI) LTD
June 30, 2021
K. PANDURANGAN Vs. C. PARIMALA
December 23, 2021
K. PERIYASAMY Vs. DISTRICT COLLECTOR
October 25, 2021
K. PERUMAL SELVI Vs. HOME SECRETARY, HOME DEPARTMENT
March 5, 2021
K. PURUSHOTHAM Vs. ALANKAR FANCY AND GENERAL STORES, CHENNAI
January 18, 2021
K. PUSHPAVANAM Vs. UNION OF INDIA
August 17, 2021
K. R. SELVAKUMAR Vs. STATE OF TAMIL NADU
February 2, 2021
K. R. SUBITHA Vs. PLORY
January 20, 2021
K. RAGHUNATHAN Vs. PRESIDING OFFICER
July 27, 2021
K. RAHUMAN SAIT Vs. COMMISSIONER OF CUSTOMS
January 25, 2021
K. RAJENDRAN Vs. C. K. RAMASAMY
February 1, 2021
K. RAJENDRAN Vs. M. PACKIRISAMY
December 14, 2021
K. RAJU Vs. REVENUE DIVISIONAL OFFICER
December 23, 2021
K. RAJU Vs. KUTHALINGAM
September 30, 2021
K. RAJU Vs. UNION OF INDIA AND ORS.
February 19, 2021
K. RAKKU Vs. UNION OF INDIA
July 22, 2021
K. RAMALINGAM Vs. J. MANJULA
October 8, 2021
K. RAMYA Vs. SECRETARY TO GOVERNMENT,
June 18, 2021
K. S. NALLASAMY Vs. RAMASAMY GOUNDER
July 29, 2021
K. S. RAVICHANDRAN Vs. VENKATESAN
April 19, 2021
K. S. SHIVAKUMARAN Vs. INSPECTOR GENERAL OF REGISTRATION
June 21, 2021
K. SANTHI Vs. N. JAMBUKUMAR
April 28, 2021
K. SARAVANAN Vs. CHIEF CONTROLLING REVENUE AUTHORITY
March 30, 2021
K. SEKAR Vs. S.R.S. TRAVELS
February 2, 2021
K. SELVARAJ Vs. K. TAMILSELVAN
March 5, 2021
K. SHANMUGAIYA Vs. K. AVUDAIYAMMAL
August 3, 2021
K. SHANMUGANATHAN Vs. STATE OF TAMILNADU
April 16, 2021
K. SIVAKUMAR Vs. STATE
October 12, 2021
K. SIVAKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE
January 21, 2021
K. SOURNAM Vs. J. M. RAHAMATULLA
February 24, 2021
K. SRINIVASA Vs. STATE
October 22, 2021
K. SUBBAIAH Vs. DISTRICT COLLECTOR, TUTICORIN DISTRICT, TUTICORIN
December 21, 2021
K. SUBBURAJ Vs. STATE
March 29, 2021
K. SUBRAMANIAM Vs. KRISHNA MILLS PVT. LTD.
June 22, 2021
K. SUBRAMANIAN Vs. STATE
April 29, 2021
K. SUMATHI Vs. J. KANNAPPAN
December 22, 2021
K. SURENDRANATH Vs. SECRETARY TO GOVERNMENT MINISTRY OF PETROLEUM AND NATURAL GAS GOVERNMENT OF INDIA
February 3, 2021
K. SURESH Vs. STATE AND ORS.
February 26, 2021
K. SURESH PRABHU Vs. S. RAMESH
March 10, 2021
K. TAMILSELVI Vs. C. MAHALINGAM
June 15, 2021
K. THANGAVEL Vs. A. MANICKAM
November 24, 2021
K. V. LAKSHMIPATHY Vs. J. SENTHAMIZH SELVI
July 28, 2021
K. VALLAIAMMAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT, CHENNAI
January 18, 2021
K. VARATHARAJ Vs. THULASIMANI
March 18, 2021
K. VASUDEVAN Vs. GOVERNMENT OF TAMIL NADU
September 15, 2021
K. VEERAMANI Vs. DIVISIONAL FIRE AND RESCUE SERVICE OFFICER
July 28, 2021
K. VELUSAMI Vs. ENGINEERING CHIEF (WRD) AND CHIEF ENGINEER (GENERAL)
August 3, 2021
K. VENKATESHWARAN Vs. S. BASKARAN
February 17, 2021
K.A RAVINDRAN Vs. DISTRICT COLLECTOR
January 6, 2021
K.A.RAJA Vs. STATE OF TAMIL NADU
August 19, 2021
K.ARULANANTHAM Vs. STATE, BY CENTRAL BUREAU OF INVESTIGATION, STATE CRIME BRANCH, CHENNAI
August 11, 2021
K.ARUMUGASAMY Vs. ASSISTANT REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
December 6, 2021
K.BABU Vs. COMMISSIONER OF POLICE
November 17, 2021
K.BALAMURUGAN Vs. B.JAYACHANDRAN
July 6, 2021
K.E.GNANAVEL Vs. K.MUKANCHAND BOTHRA
June 30, 2021
K.EZHILARASI Vs. GOVERNMENT OF INDIA
June 17, 2021
K.G.ASHOK Vs. BALAJI
March 31, 2021
K.G.KUPPUSAMY Vs. RAMAKRISHNAN
August 31, 2021
K.GANDHI Vs. COMMISSIONER OF LAND ADMINISTRATION
November 10, 2021
K.GOPALAN Vs. RAMANIYAM REAL ESTATES
September 28, 2021
K.GOPINATHAN Vs. SAVARIMUTHU SEBASTIAN
August 4, 2021
K.J. SUMATHY Vs. DISTRICT REGISTRAR
November 2, 2021
K.JAGANATHAN Vs. STATE OF TAMIL NADU
December 22, 2021
K.JAYA Vs. PADMA
April 30, 2021
K.K.SANTHI Vs. DISTRICT COLLECTOR
September 1, 2021
K.KALAVATHI Vs. UNION OF INDIA
October 6, 2021
K.KANNADASAN Vs. DISTRICT COLLECTOR, SALEM
September 2, 2021
K.KRISHNAMOORTHY Vs. SIVAGAMI
April 15, 2021
K.M. KRISHNAN Vs. R. PATTU
December 16, 2021
K.M.AKBAR ALI Vs. STATE
December 1, 2021
K.MARAN Vs. V.L.SENNIAPPAN
August 9, 2021
K.MARIAPPAN Vs. M.P.KUMARASAMY
December 1, 2021
K.MARIKKALAI Vs. DEPUTY SUPERINTENDENT OF POLICE
November 9, 2021
K.MATHIHARAN Vs. STATE OF TAMIL NADU
September 9, 2021
K.MOHAMED ABDULLAH Vs. STATE OF TAMIL NADU
December 30, 2021
K.MURUGESAN Vs. STATE OF TAMILNADU
May 6, 2021
K.MUTHUKANNAN Vs. DISTRICT COLLECTOR THENI DISTRICT THENI
October 28, 2021
K.PAUNRAJ Vs. STATE
September 24, 2021
K.PRABHAKARAN Vs. A.NATARAJAN
August 10, 2021
K.PUKAZANTHI Vs. DIRECTOR OF SERICULTURE, SERICULTURE DEPARTMENT
December 30, 2021
K.PUNITHAVALLI Vs. KAMALAM
October 6, 2021
K.R.KAMALA Vs. GOVERNMENT OF TAMIL NADU
December 30, 2021
K.RANGAN Vs. N.SHIVARAJ
August 31, 2021
K.RAVICHANDRAN Vs. S.PONNUSAMY
March 22, 2021
K.REVATHY Vs. STATE INFORMATION COMMISSIONER
September 1, 2021
K.S. SANTHOSH KUMAR Vs. INCOME TAX OFFICER, WARD-I(1) AND ORS.
February 15, 2021
K.S.DEVADEVAN Vs. R.SHANTHI
November 11, 2021
K.S.PALANICHAMY Vs. STATE
September 3, 2021
K.SANKAR GANESH Vs. DISTRICT EDUCATIONAL OFFICER
July 7, 2021
K.SARAVANAN Vs. COMMISSIONER OF POLICE
November 23, 2021
K.SARNAMBAL Vs. S.K.SUBRAMANI
July 29, 2021
K.SENTHIL RAJA Vs. TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LIMITED
August 10, 2021
K.SIVA Vs. BAR COUNCIL
September 21, 2021
K.SIVAKUMAR Vs. EZHILARASI
April 27, 2021
K.SUBRAMANIAN Vs. KALAVATHY SELVARAJ
October 20, 2021
K.SUSEELA Vs. PONNUSAMI
October 4, 2021
K.THIRUMALAIVADIVU Vs. S.RAJASEKARAN
December 23, 2021
K.V.SUBRAMANIAM Vs. K.V.PURUSHOTHAMAN
January 7, 2021
K.VENKATESAN Vs. SUPERINTENDENT OF POLICE
November 23, 2021
K.VENUGOPAL Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING
October 29, 2021
KAAMDAA IMPEX Vs. COMMISSIONER OF CUSTOMS
March 16, 2021
KADIRVEL Vs. AMMANIAMMAL
February 1, 2021
KAJA MOHIDEEN Vs. HAMEED FATHIMA
September 24, 2021
KAJAH ENTERPRISES PRIVATE LIMITED Vs. STATE OF TAMILNADU
March 18, 2021
KALAIMANI (DIED) Vs. K.T. SURIYAPRAKASH
December 16, 2021
KALAISLEVAM Vs. SUPERINTENDENT OF POLICE
October 1, 2021
KALAMANI Vs. INSPECTOR OF POLICE
June 14, 2021
KALASEKAR Vs. CHEVALIER T.THOMAS EDUCATIONAL TRUST
December 1, 2021
KALEEL RAHMAN Vs. TAMIL NADU WAKF BOARD
November 19, 2021
KALIAMMAL Vs. SECRETARY TO GOVERNMENT
July 8, 2021
KALIYAMOORTHY Vs. KRISHNAMOORTHY
September 8, 2021
KALIYAPERUMAL Vs. MARIMUTHU
March 29, 2021
KALPANA Vs. UNION OF INDIA
March 23, 2021
KALYANA SUNDARI Vs. ACCOUNTANT GENERAL (A & E)
April 20, 2021
KALYANI Vs. C. PADMANABHAN
July 27, 2021
KAMAKSHI Vs. SUBRAMANIAN
November 29, 2021
KAMALAKANNAN Vs. PAVITHRA (MINOR)
June 18, 2021
KAMALAM THANGATHAI Vs. VELAMMAL
April 15, 2021
KAMARAJAR PORT LIMITED Vs. SPECIAL TAHSILDAR
July 6, 2021
KAMATCHI Vs. ARULMIGU UCHINIMAHALI AMMAN
October 7, 2021
KAMATCHI METALS Vs. A.R.DIE CASTS INDIA PVT. LTD
July 30, 2021
KAMUKAYI Vs. UNION OF INDIA
March 26, 2021
KANAGA Vs. S.POOPANDIAN
July 26, 2021
KANAGARAJ Vs. STATE
July 6, 2021
KANAGARAJ Vs. RAMAMOORTHY
October 7, 2021
KANAGARAJ Vs. STATE
February 16, 2021
KANCHI CHARITY TRUST Vs. VAILANKANNI
October 27, 2021
KANDASAMY GOUNDER, S/O, MANI GOUNDER Vs. MARIYAPRAKASAM
February 26, 2021
KANDAYAMMAI Vs. V.P.SEKAR
July 30, 2021
KANDHAR COTSPIN PVT LTD Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
July 19, 2021
KANNA REDDY Vs. SPECIAL TAHSILDAR
February 2, 2021
KANNAN Vs. SUBRAMANI
August 2, 2021
KANNAN Vs. STATE
March 11, 2021
KANNAN RAMDURAI IYER Vs. COMMISSIONER OF CUSTOMS, CHENNAI II COMMISSIONERATE
March 4, 2021
KARANTHAMALAI Vs. MANAGING DIRECTOR
August 18, 2021
KARIKALAN Vs. RANGAMMAL AND ORS.
February 1, 2021
KARTHEBAN SUBRAMANIYAN Vs. LABOUR ENFORCEMENT OFFICER (CENTRAL)
December 6, 2021
KARTHEESWARAN Vs. DEPUTY SUPERINTENDENT OF POLICE
January 27, 2021
KARTHI @ KARTHIKEYAN Vs. T. RAVI KUMAR
March 24, 2021
KARTHICK Vs. STATE
August 2, 2021
KARTHICK @ KARTHICKRAJA Vs. DEPUTY SUPERINTENDENT OF POLICE
March 25, 2021
KARTHICK THEODRE Vs. ADDL.REGISTRAR GENERAL
August 3, 2021
KARTHIKA MALATHI Vs. STATE OF TAMIL NADU
July 19, 2021
KARTI P. CHIDAMBARAM Vs. PRINCIPAL DIRECTOR OF INCOME TAX
July 5, 2021
KARUNANIDHI Vs. STATE
March 31, 2021
KARUNANITHI Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING, PUDUKOTTAI DISTRICT, PUDUKOTTAI
January 21, 2021
KARUPPA GOUNDER Vs. NANJAMMAL
July 9, 2021
KARUPPAIYAN Vs. PANNAIYA NADAR
March 31, 2021
KARUPPAN Vs. STATE
September 21, 2021
KARUPPASAMY Vs. DEPUTY SUPERINTENDENT OF POLICE
November 9, 2021
KARUPPASAMY Vs. STATE
October 29, 2021
KARUPPASAMY NADAR Vs. STATE
November 2, 2021
KARUPPASAMY SECURITY SERVICES Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
August 16, 2021
KARUPPATHAL Vs. P.PONNUSAMY
February 17, 2021
KARUPPUSAMY Vs. RANGASAMY
December 1, 2021
KARUR SRI RAMAKRISHNA EDUCATIONAL AND CHARITABLE TRUST Vs. DISTRICT REGISTRAR
March 24, 2021
KARUR TOWN-CO OPERATIVE BANK Vs. PRESIDING OFFICER
June 23, 2021
KARUR VYSYA BANK LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
February 15, 2021
KARVY FINANCIAL SERVICES LTD Vs. DISTRICT MAGISTRATE AND DISTRICT COLLERTOR
April 23, 2021
KASAMUTHU Vs. STATE
February 5, 2021
KASTHURIBAI @ KASTHURI Vs. NATARAJAN
January 25, 2021
KATHIRAVAN Vs. INSPECTOR OF POLICE
December 3, 2021
KATHIRAVAN ALIAS RAJA Vs. INSPECTOR OF POLICE N3, MUTHALAIPET POLICE STATION
December 3, 2021
KATHIRESAN Vs. M. MALAIRAJ
December 17, 2021
KATHIRVEL Vs. R RAJEE
January 27, 2021
KAVITHA Vs. KOTHAI
July 23, 2021
KAVITHA Vs. NEW INDIA ASSURANCE CO. LTD.
April 16, 2021
KAVIYARASAN Vs. SUPERINTENDENT OF PRISON, CENTRAL PRISON
January 29, 2021
KEERTHIRAJ Vs. STATE
December 23, 2021
KEMPAMMA Vs. MUNIAPPA
February 3, 2021
KEN VANDER WEELE AND ORS. Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA AND ORS.
March 9, 2021
KEYARAM HOTEL PVT.LTD Vs. MEMBER SECRETARY CHENNAI METROPOLITAN
August 26, 2021
KIRAN KRISHNA AGROTECH LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
March 18, 2021
KOTAK MAHINDRA BANK LIMITED Vs. A. MANOHAR PRASAD
June 14, 2021
KOTAK SECURITIES Vs. K.V.JANARDHANA PAI
September 21, 2021
KOTHANDAPANI Vs. DEVAMIRTHAM
March 11, 2021
KOVILPATTI AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LTD Vs. DEPUTY COMMISSIONER OF LABOUR
March 29, 2021
KRISHNA PILLAI Vs. S. ANBU
April 20, 2021
KRISHNAKUTTI Vs. DISTRICT REVENUE OFFICER, COIMBATORE, COIMBATORE DISTRICT
February 8, 2021
KRISHNAMMAL Vs. DISTRICT COLLECTOR
October 8, 2021
KRISHNAMOORTHY Vs. LAKSHMANAN
March 31, 2021
KRISHNAMURTHY Vs. METROPOLITAN TRANSPORT CORPORATION (CHENNAI DIVISION) LIMITED
June 30, 2021
KRISHNAN Vs. S. K. CHENGAIYAN
August 11, 2021
KRISHNAN Vs. NALLATHI
August 11, 2021
KULASEKAR KUMAR Vs. T.MASTHANAMMA
June 3, 2021
KULASEKARAPATTINAM PANCHAYAT Vs. NARAYANAVADIVU
July 14, 2021
KUMAR Vs. HARISH
July 7, 2021
KUMAR Vs. INSPECTOR OF POLICE
July 30, 2021
KUMAR Vs. STATE
December 23, 2021
KUMAR Vs. STATE
October 8, 2021
KUMAR Vs. GANAPATHY
March 23, 2021
KUMAR GANESAPERUMAL Vs. DIRECTORATE OF ENFORCEMENT, SHASTRI BHAVAN, CHENNAI
January 18, 2021
KUMAR KANDHASAMY Vs. COMMISSIONER OF POLICE
April 1, 2021
KUMARADEVI Vs. SAFIULLAH
July 19, 2021
KUMARASAMY HOSPITAL Vs. STATE COMPETENT AUTHORITY
December 2, 2021
KUMBHAT HOLOGRAPHICS Vs. GOVERNMENT OF TAMIL NADU
April 29, 2021
KUNJAPPAN Vs. B. RADHA
February 3, 2021
KUPPAN GOUNDER P.G.NATARAJA Vs. DIRECTORATE GENERAL OF GST INTELLIGENCE
September 1, 2021
KUPPUSAMY Vs. CHELLATHAL
April 20, 2021
KURALVANI Vs. KATHIRVELAN
March 31, 2021
KURTALA DHAL Vs. P.R.ENGINEERS AND CONTRACTORS
February 25, 2021
KURUVILLA JOSEPH Vs. DEVAGIRI PLANTATION LTD
January 8, 2021
KUTTAIMANI Vs. ASSISTANT COMMISSIONER OF POLICE
January 20, 2021
L K KRISHNAN Vs. DIRECTOR OF FAMILY WELFARE CHENNAI
January 4, 2021
L&T HOUSING FINANCE LTD Vs. P. R. PONRAGU
June 15, 2021
L. DESAMMAL Vs. SECRETARY, STATE HUMAN RIGHTS COMMISSION
June 15, 2021
L. DEVARAJ Vs. VASANTHA
August 11, 2021
L. MURUGASAMY Vs. JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
October 8, 2021
L. N. NITHYANANTHAM Vs. STATE
March 30, 2021
L. RATHANCHAND SARMA Vs. M/S.VINAYAKA EXPORTS & IMPORTS
March 31, 2021
L. RAVI Vs. PARTHASARATHY
March 24, 2021
L. VINOTH Vs. MANAGING DIRECTOR
August 5, 2021
L.RANI Vs. DISTRICT COLLECTOR
December 9, 2021
L.SUKUMAR Vs. D.VENKADA SUBRAMANIYAN
October 29, 2021
LAKSHMANAN Vs. DISTRICT COLLECTOR
October 8, 2021
LAKSHMANAN Vs. STATE
January 18, 2021
LAKSHMI Vs. SECRETARY TO THE GOVERNMENT
February 2, 2021
LAKSHMI Vs. STATE OF TAMILNADU
January 29, 2021
LAKSHMI Vs. K. SARAVANAN
March 24, 2021
LAKSHMI AMMAL Vs. CATHOLIC SYRIAN BANK LTD
April 26, 2021
LAKSHMI PACKAGINGS, THEPPERUMANALLUR Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE I, KUMBAKONAM
January 19, 2021
LAKSHMI RAJA Vs. P.V.RAJA
August 2, 2021
LAKSHMIAMMAL Vs. NAGAVALLI
March 22, 2021
LAKSHMIKANTH KALATHI Vs. COMMISSIONER OF TRANSPORT
July 29, 2021
LANDMARK HOUSING PROJECTS CHENNAI PVT. LTD. Vs. SAVITHRI NAIDU
November 9, 2021
LANDMARK HOUSING PROJECTS PVT. LTD. Vs. SAVITHRI NAIDU AND ORS.
February 17, 2021
LAPIZ DIGITAL SERVICES Vs. REMITMED HEATHCARE SERVICES PVT. LTD.
July 6, 2021
LAVANYA Vs. UNION OF INDIA
January 11, 2021
LAWRANCE Vs. DEPUTY DIRECTOR OF CENTRAL PRISONS PRISON DEPARTMENT
February 12, 2021
LAWRENCE Vs. SUPERINTENDENT OF POLICE
November 11, 2021
LEELA PRASAD Vs. M.GURU MURTHY
June 3, 2021
LEENA MANIMEKALAI Vs. REGIONAL PASSPORT OFFICER
December 3, 2021
LEO PRIMECOMP PRIVATE LIMITED Vs. STATE BANK OF INDIA
August 4, 2021
LIFECELL INTERNATIONAL PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CORPORATE CIRCLE
January 25, 2021
LOUIS GILBERT AROQUIASSAMY Vs. PRINCIPAL / THE MANAGING DIRECTOR, LYCEE FRANCAIS OF PONDICHERRY
September 24, 2021
M K STALIN Vs. SPEAKER, TAMILNADU LEGISLATIVE ASSEMBLY
February 10, 2021
M SAJIT BASHA Vs. B RAJENDRAN
January 25, 2021
M SEKAR Vs. M RAVI
January 25, 2021
M. A. ARIVAZHAGAN Vs. ARK FINANCE
February 23, 2021
M. ABDUL KAREEM Vs. STATE
April 30, 2021
M. ABUBACKER SIDDIQ Vs. STATE OF TAMIL NADU
July 27, 2021
M. ABUBAKER Vs. ABDUL KAREEM
April 21, 2021
M. AMALA RANI Vs. N. CHENTHIL KUMAR
April 17, 2021
M. AMALA XAVIER Vs. A. PERIYANAYAGAM
April 20, 2021
M. AMEERJAN Vs. H. M. IABAL AHMED
February 25, 2021
M. ARUMUGAM Vs. M/S.VENKATACHALAPATHY BANKER
December 13, 2021
M. ARUN KUMAR Vs. DIRECTOR GENERAL OF POLICE
January 19, 2021
M. DURAIKANNAN Vs. GOVERNMENT OF TAMIL NADU
January 19, 2021
M. EZHILMARAN Vs. K. KARUNANIDHI
December 17, 2021
M. GEETHANJALI Vs. DIRECTOR
April 20, 2021
M. HABIBA Vs. SUB REGISTRAR
July 6, 2021
M. HEMA Vs. STATE LEVEL SCRUTINY COMMITTEE
January 25, 2021
M. JAGANATHAN Vs. DISTRICT COLLECTOR
March 30, 2021
M. JEEVITHA Vs. S. VALARMATHI
January 5, 2021
M. JEYASEELAN Vs. DEPUTY SUPERINTENDENT OF POLICE
March 26, 2021
M. JOHN SAMUEL Vs. MARIA ANTONY
November 26, 2021
M. JOTHISHYAMALA Vs. A. MANICKARAJ
February 8, 2021
M. K. STORES Vs. A. SYED SULTHAN
June 22, 2021
M. KARPAGAM Vs. HOME SECRETARY
July 12, 2021
M. KESAVAPANDIAN Vs. RESERVE BANK OF INDIA
January 5, 2021
M. KISHORE Vs. INSPECTOR OF POLICE, KAARAMADAI POLICE STATION
January 6, 2021
M. KRISHNAN Vs. DIRECTOR OF AGRICULTURE, CHENNAI
February 9, 2021
M. KRISHNAN Vs. REGIONAL MANAGER
April 23, 2021
M. LIYAGATH ALI Vs. DISTRICT COLLECTOR, VILLUPURAM
February 17, 2021
M. LOORTHUAMMAL Vs. S. R. JOSEPH MICHAEL FEDRIC
June 18, 2021
M. MAHALINGAM Vs. RURAL DEVELOPMENT AND PANCHAYAT
July 26, 2021
M. MAHALINGAM Vs. STATE OF TAMIL NADU
August 11, 2021
M. MANIMEGALAI Vs. STATE OF TAMILNADU
January 29, 2021
M. MARIYAPPAN Vs. DISTRICT COLLECTOR
January 27, 2021
M. MARUTHA DURAI Vs. T. P. PALANIVELU
July 22, 2021
M. MOHAMMED AZHARUDIN (DECEASED) Vs. M. RAFEE
April 30, 2021
M. MUKESH KUMAR Vs. INCOME TAX OFFICER
January 25, 2021
M. MURALI Vs. STATE
October 25, 2021
M. MUTHUMUNIANDI Vs. CITU LABOUR UNION
January 25, 2021
M. MYTHRAI AND ORS. Vs. T. RAMESH AND ORS.
February 2, 2021
M. N. SARAVANAN Vs. COLLECTOR OFFICE OF CHENNAI COLLECTOR
July 19, 2021
M. NANJAPPAN Vs. M. DINESH
January 7, 2021
M. NEELAKANDAN Vs. UNION OF INDIA
February 22, 2021
M. PALANICHAMY Vs. STATE OF TAMILNADU
June 7, 2021
M. PANNIRSELVAM Vs. STATE
January 18, 2021
M. PARVATHY Vs. T. KOTHANDARAMAN
March 2, 2021
M. PERUMAL NAICKER Vs. GANGAMANI
October 26, 2021
M. PREMKUMAR Vs. JEMIMA SUSAN
February 9, 2021
M. PREMKUMARI Vs. A. KRISHNARAJ
March 9, 2021
M. R. REDDIAR Vs. LOGANATHAN REDDIAR SON OF KANNUSAMY REDDIAR
February 4, 2021
M. RADHIKA Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (VPM-DIVN I) LIMITED
June 30, 2021
M. RAGHURAMAN Vs. R. KALAISELVI
July 1, 2021
M. RAJA Vs. C MALATHI
January 18, 2021
M. RAJADURAI Vs. P. SUNDARAPANDI
November 10, 2021
M. RAJENDRAN Vs. INSPECTOR GENERAL OF REGISTRATION
June 25, 2021
M. RAJESH PANNEER KUMAR Vs. T. PONNARASU
November 9, 2021
M. RAJESHWARI Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
February 4, 2021
M. RAMALINGAM Vs. M. SUBRAMANI UDAYAR
December 23, 2021
M. RAMESH Vs. B. PADMANABAN
January 4, 2021
M. RAMU Vs. PRINCIPAL SECRETARY
July 20, 2021
M. RANGASAMY Vs. M. GIRIJA
June 18, 2021
M. S. ABDUL KADER Vs. M. NAINA MOHAMED @ MOTHI
January 20, 2021
M. S. RAMALINGASAMI Vs. ADDITIONAL INSPECTOR GENERAL OF POLICE
March 25, 2021
M. SABARINATHAN Vs. STATE
November 25, 2021
M. SAMEEHA BARVIN Vs. JOINT SECRETARY MINISTRY OF YOUTH AND SPORTS
December 20, 2021
M. SANTHIYA Vs. SECRETARY TO THE GOVERNMENT
July 20, 2021
M. SARASWATHY Vs. STATE OF TAMIL NADU
July 26, 2021
M. SARAVANAN Vs. INSPECTOR GENERAL OF REGISTRATION
March 10, 2021
M. SATHYA Vs. A. DHARANI
March 9, 2021
M. SEKAR Vs. N. KRISHNAN
January 6, 2021
M. SIVA Vs. M. KAMALBADCHA
June 28, 2021
M. SRIRANJINI Vs. TEACHERS RECRUITMENT BOARD
August 11, 2021
M. SUBRAMANIYAN Vs. VIJAYARANI
March 22, 2021
M. SURESH KHATRI Vs. DIRECTORATE OF ENFORCEMENT, CHENNAI
February 23, 2021
M. TAMILVELAN Vs. INSPECTOR OF POLICE
January 27, 2021
M. UMAPATHI Vs. D. RAJA MOHAMED
July 9, 2021
M. VARATHARAJAN Vs. EXECUTIVE MAGISTRATE CUM THE DEPUTY COMMISSIONER OF POLICE, LAW AND ORDER, THIRUNELVELI CITY, THIRUNELVELI €“ 11
February 15, 2021
M. VELAYUTHAM Vs. STATE OF TAMILNADU
April 1, 2021
M. VENKATESH AND ORS. Vs. NANJAPPA
March 25, 2021
M. VENUGOPAL Vs. STATE OF TAMILNADU
April 9, 2021
M. VIGNESHWARAN Vs. STATE OF TAMIL NADU
February 10, 2021
M.A.C. AYESHA UMMAL Vs. M.L. MOHAMED HASAN
December 16, 2021
M.A.M.R.MUTHIAH Vs. CHETTINAD CHARITABLE TRUST
September 22, 2021
M.AARIS Vs. GOVERNMENT OF TAMIL NADU
October 5, 2021
M.ANITHA Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HOME
June 25, 2021
M.ARULDURAI Vs. GENERAL MANAGER
November 17, 2021
M.BALAKRISHNAN Vs. A.ABDUL MALICK
August 10, 2021
M.C.S.KANDASAMY SERVAI Vs. REVENUE DIVISIONAL OFFICER
October 27, 2021
M.D.PASUPATHY LAKSHMANAN Vs. PADMAVATHY
November 12, 2021
M.G.MOHAMED JAVID Vs. NAYEEM HANNAN
September 29, 2021
M.JANARDHANAM Vs. DEBT RECOVERY APPELLATE TRIBUNAL
June 15, 2021
M.JEYARAJ Vs. STATE
November 17, 2021
M.K. STALIN Vs. THE SPEAKER, TAMILNADU LEGISLATIVE ASSEMBLY
February 10, 2021
M.K.ALAGIRI Vs. MADURAI PARLIAMENTARY CONSTITUENCY
October 8, 2021
M.KAVIN THAMIZH Vs. INSPECTOR OF POLICE, KADALADI POLICE STATION
August 13, 2021
M.KUMAR Vs. V. BALAN
February 17, 2021
M.M. SHANMUGAM Vs. A.K.D. KUMAR AND ORS.
March 3, 2021
M.MANICKANNAN Vs. MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION
August 18, 2021
M.MARIDOSS Vs. STATE
December 14, 2021
M.MARUTHIAH PANDIAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
November 17, 2021
M.MOHAMED JAKARIA Vs. DISTRICT COLLECTOR, MADURAI DISTRICT COLLECTOR OFFICE
November 11, 2021
M.MOOKKANDI Vs. DEPUTY SUPERINTENDENT OF POLICE
December 29, 2021
M.MUTHIAH PANDIAN Vs. GOVERNMENT OF TAMILNADU
October 20, 2021
M.MUTHURAMALINGAM Vs. MANAGING DIRECTOR
December 23, 2021
M.N. BHASKAR Vs. GUDIYATHAM MUNICIPALITY BY ITS COMMISSIONER
April 27, 2021
M.P. PADMAVATHI Vs. S. SUNDARAM
June 23, 2021
M.P.THANIGAIVELAN Vs. THE SECRETARY TO GOVERNMENT
June 30, 2021
M.PARTHASARATHY Vs. C.KARTHIKEYAN
June 4, 2021
M.PONRAJ Vs. ADDITIONAL SUPERINTENDENT OF POLICE
December 23, 2021
M.PRABAKARAN Vs. STATE
August 12, 2021
M.R.MUTHUSAMY Vs. STATE
November 12, 2021
M.RAJA Vs. LAND SURVEYOR
October 8, 2021
M.RAJA Vs. REGISTRAR GENERAL
July 23, 2021
M.RAKKUMUTHU Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT GOVERNMENT OF TAMILNADU
November 15, 2021
M.RAMAKRISHNAN Vs. DISTRICT COLLECTOR
June 28, 2021
M.RAMESH Vs. GOVERNMENT OF TAMIL NADU
September 6, 2021
M.S. M. MOHAMED BASUL ASHUB Vs. V. VEERAPANDI
September 1, 2021
M.S.RAJA Vs. INSPECTOR OF POLICE
December 1, 2021
M.SATHYA Vs. TAMILNADU PUBLIC SERVICE COMMISSION
October 1, 2021
M.SELVA GANESAN Vs. L.SATISHKUMAR
July 9, 2021
M.SUDHIR MONI Vs. STATE
March 2, 2021
M.SUMATHI Vs. SIVAJI
September 22, 2021
M.SUMITHRA Vs. GOVERNMENT OF TAMIL NADU
June 25, 2021
M.THANGAM Vs. GOVERNMENT OF INDIA
August 13, 2021
M.THANGAMANI Vs. V.SELLAMUTHU
December 1, 2021
M.THAVAMANI Vs. CHIEF SECRETARY TO GOVERNMENT OF INDIA
December 1, 2021
M.THIRUNAVUKKARASU Vs. INSPECTOR OF POLICE
July 26, 2021
M.VALASUBRAMANIAN Vs. THE EXECUTIVE OFFICER
July 5, 2021
M.VASANTHA Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY
November 8, 2021
M.VEERARAGHAVAN Vs. HOME SECRETARY GOVERNMENT OF TAMILNADU
October 7, 2021
M.VENKADESH Vs. PRINCIPAL SECRETARY TO GOVERNMENT
December 29, 2021
M.VIJAYAN Vs. COMMISSIONER OF LAND ADMINISTRATION, GOVERNMENT OF TAMIL NADU LAND ADMINISTRATION DEPARTMENT
November 10, 2021
M/S NOBLE BROADCASTING CORPORATION , CHENNAI Vs. M/S. STAR MUSIC RECORDS, CHENNAI
March 2, 2021
M/S SUNAICHANDRAN SPINTEX (P) LTD Vs. AUTHORIZED OFFICER
October 6, 2021
M/S. CORTEX ENTERPRISES Vs. INCOME TAX OFFICER
January 11, 2021
M/S. D. H. L. EXPRESS (INDIA) PRIVATE LIMITED Vs. M/S. MANIKANDAN ENTERPRISES
April 26, 2021
M/S. DALMIA CEMENTS (BHARAT) LTD. Vs. CUSTOMS
January 7, 2021
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January 4, 2021
M/S. FL SMIDTH PVT. LTD. Vs. ASSISTANT COMMISSIONER (CT)(FAC)
January 8, 2021
M/S. I P RINGS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 26, 2021
M/S. INDUS EARLY YEARS LEARNING CENTRE Vs. EXECUTIVE ENGINEER, CORPORATION OF CHENNAI
January 11, 2021
M/S. KIRAN GLOBAL CHEMS LTD. Vs. ASSISTANT COMMISSIONER (ST)(FAC)
April 28, 2021
M/S. RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. THANGAMANI JOHN WESLI (DIED)
March 30, 2021
M/S. SRINIVASA REAL ESTATE Vs. ADDITIONAL COMMISSIONER OF SERVICE TAX
January 27, 2021
M/S. SUNDARAVEL MATCH INDUSTRIES PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 27, 2021
M/S. TAMIL NADU WAREHOUSING CORPORATION LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 26, 2021
M/S. VIGNESHWARA FOUNDRY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 23, 2021
M/S. VISHNU LAKSHMI MILLS PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 26, 2021
M/S. YSI AUTOMOTIVE INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
April 29, 2021
M/S.A. B. KANISHA TIMBERS Vs. COMMISSIONER OF CUSTOMS
April 8, 2021
M/S.ABAN HOTELS & RESORTS PVT. LTD. Vs. INCOME TAX OFFICER
March 30, 2021
M/S.AMBUR SHOES Vs. BANK OF BARODA
January 27, 2021
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March 19, 2021
M/S.CARBORANDUM UNIVERSAL LIMITED Vs. ESI CORPORATION
March 9, 2021
M/S.CETEX PETROCHEMICALS LIMITED Vs. TAMIL NADU TRANSMISSION CORPORATION LIMITED
March 17, 2021
M/S.FOSTER WHEELER Vs. COMMISSIONER OF INCOME TAX
March 31, 2021
M/S.HYUNDAI MOTOR INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 25, 2021
M/S.IFFCO-TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. RUKMANI
March 29, 2021
M/S.INDIA JAPAN LIGHTING Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 25, 2021
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March 10, 2021
M/S.KAKB DEVELOPERS Vs. INCOME TAX OFFICER
March 25, 2021
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March 11, 2021
M/S.LAKSHMI GENERAL FINANCE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 30, 2021
M/S.LEARNING LEADERSHIP FOUNDATION Vs. M/S. S. S. SCHOOL TRANSPORTS PVT. LTD.
April 1, 2021
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April 1, 2021
M/S.MEGA CITY DEVELOPMENT CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX (OSD)
March 25, 2021
M/S.MELIORA ASSET RECONSTRUCTION COMPANY LIMITED Vs. DISTRICT MAGISTRATE
January 6, 2021
M/S.NATIONAL TRUST HOUSING FINANCE LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 25, 2021
M/S.PRABHA ENTERPRISES LTD. Vs. DISTRICT FOREST OFFICER
March 26, 2021
M/S.QUEEN AGENCIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 8, 2021
M/S.R S INFORTAINMENT PVT. LTD. Vs. M/S.THE SAFIRE OFFSET PRINTERS
March 15, 2021
M/S.RAMANATHAPURAM DISTRICT CO-OPERATIVE PRINTING WORKS LIMITED Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
February 23, 2021
M/S.RAS TURBO PVT. LTD. Vs. CHAIRMAN
April 7, 2021
M/S.REDINGTON (INDIA) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 25, 2021
M/S.ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. RAJAMMAL
March 25, 2021
M/S.S. A. S. AND COMPANY Vs. CENTRAL BUREAU OF INVESTIGATION
March 5, 2021
M/S.SHRINANDHIDHALL MILLS INDIA PRIVATE LIMITED Vs. SENIOR INTELLIGENCE OFFICER
April 7, 2021
M/S.SRF LIMITED Vs. CUSTOMS, EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
March 29, 2021
M/S.SUBBURAJ SPINNING MILLS (P) LTD. Vs. PRESIDING OFFICER
March 29, 2021
M/S.SUSI EMU FARMS INDIA PVT. LTD. Vs. STATE OF TAMILNADU
March 8, 2021
M/S.TAMIL NADU INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 30, 2021
M/S.UNITED INDIA INSURANCE COMPANY LIMITED Vs. M. BAKIAVATHI
March 17, 2021
M/S.VARSHINI EQUIPMENTS Vs. INSPECTOR GENERAL OF REGISTRATION
January 25, 2021
M/S.VIJAY DAIRY & FARM PRODUCTS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
March 29, 2021
MACHAKALAI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
July 5, 2021
MACHENDIRAN Vs. STATE
June 7, 2021
MADAN Vs. STATE
August 9, 2021
MADAN KUMAR, Vs. STATE
January 11, 2021
MADESH Vs. STATE
December 6, 2021
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March 30, 2021
MADRAS ENGINEERING INDUSTRIES P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI
February 23, 2021
MADURA COATS EMPLOYEES CO-OPERATIVE STORES LTD. Vs. APPELLATE AUTHORITY UNDER THE TAMIL NADU SHOPS & ESTABLISHMENTS ACT
March 1, 2021
MADURAI KAMARAJ UNIVERSITY Vs. MADURAI KAMARAJ UNIVERSITY
July 23, 2021
MADURANTHAGI NATCHIYAR Vs. SPECIAL COMMISSIONER & COMMISSIONER OF LAND ADMINISTRATION
April 7, 2021
MAGMA HOUSING FINANCE Vs. DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR
July 20, 2021
MAHALAKSHMI Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR
January 19, 2021
MAHALAKSHMI Vs. RKM RAJKUMAR
March 26, 2021
MAHALAKSHMI RATAN Vs. IMTIAZ SAIT
June 21, 2021
MAHESHWARI Vs. STATE OF TAMIL NADU
July 20, 2021
MAHESWARAN Vs. STATE
February 8, 2021
MAHINDRAKUMAR Vs. JEYARATHNA MOTORS PRIVATE LIMITED
July 26, 2021
MALAISAMY Vs. STATE
October 6, 2021
MALAIYAN Vs. DISTRICT COLLECTOR, SALEM
February 3, 2021
MALAR Vs. PASUPATHY
November 9, 2021
MALARKODI Vs. CHIEF INTERNAL AUDIT OFFICER
March 9, 2021
MALATHI Vs. THARMAPITCHAI (DIED)
December 20, 2021
MALESHWARI Vs. UNION OF INDIA
March 26, 2021
MALLIGA Vs. SUPERINTENDENT OF POLICE
November 18, 2021
MALLIGA Vs. SAROJA UDATHA
June 25, 2021
MALLIGA Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT GOVERNMENT OF TAMIL NADU SECRETARIAT
November 23, 2021
MALLIKKINNISHA Vs. JOTHINATHAN
August 5, 2021
MALU SLEEPERS LTD Vs. UNION OF INDIA
October 25, 2021
MANAGEMENT Vs. PRESIDING OFFICER
February 15, 2021
MANAGEMENT Vs. SIVAKUMAR
January 8, 2021
MANAGEMENT Vs. R. VEDHARATHINAM
April 20, 2021
MANAGEMENT Vs. PRESIDING OFFICER
April 21, 2021
MANAGEMENT OF CHEMPLAST SANMAR LTD Vs. CENTRAL GOVERNMENT LABOUR COUR
February 11, 2021
MANAGEMENT OF FUNSKOOL (INDIA) LTD Vs. PRESIDING OFFICER LABOUR COUR
August 23, 2021
MANAGEMENT OF MADRAS GYMKHANA CLUB Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 2, 2021
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD Vs. N.SIVASANGARALINGAM
July 19, 2021
MANAGEMENT TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. K.SHANMUGAM
July 19, 2021
MANAGER NATIONAL INSURANCE CO. LTD. Vs. SRUTHI
March 10, 2021
MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. G.KARTHIKEYAN
June 18, 2021
MANAGER, CHOLAMANDAMALAM M S GENERAL INSURANCE CO LTD Vs. MARIMUTHU
January 8, 2021
MANAGER, RAM GENERAL INSURANCE COMPANY LTD Vs. K. SUBBAIAH
June 18, 2021
MANAGING DIRECTOR Vs. VELUCHAMY
June 17, 2021
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July 20, 2021
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January 27, 2021
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August 2, 2021
MANAGING DIRECTOR Vs. MALLIKA
April 28, 2021
MANAGING DIRECTOR Vs. BOOTHATHAR
August 4, 2021
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September 27, 2021
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January 21, 2021
MANAGING DIRECTOR Vs. P. PONNUPANDI
April 21, 2021
MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SHEKAR
January 20, 2021
MANAGING DIRECTOR, M/S TAMILNADU STATE TRANSPORT CORPORATION Vs. VIJAYALAKSHMI
January 4, 2021
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION LTD Vs. VENKATACHALAM
March 4, 2021
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. SEENIVASAN
February 16, 2021
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. KESAVAN
July 26, 2021
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LIMITED Vs. P. KALIMUTHU
January 11, 2021
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January 11, 2021
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February 23, 2021
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June 23, 2021
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November 23, 2021
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January 4, 2021
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January 6, 2021
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January 13, 2021
MANAKAVILAI PRIMARY AGRICULTURAL Vs. PRESIDING OFFICER
April 3, 2021
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December 1, 2021
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January 27, 2021
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July 1, 2021
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July 19, 2021
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July 29, 2021
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August 3, 2021
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November 25, 2021
MANI Vs. STATE
October 7, 2021
MANI @ MANIKANDAN @ PRAMATHU MANIKANDAN Vs. STATE
April 1, 2021
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June 9, 2021
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January 18, 2021
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July 20, 2021
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March 29, 2021
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November 15, 2021
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January 4, 2021
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October 22, 2021
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March 24, 2021
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August 3, 2021
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December 17, 2021
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April 1, 2021
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March 10, 2021
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January 29, 2021
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September 8, 2021
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July 19, 2021
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July 8, 2021
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August 11, 2021
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March 4, 2021
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April 9, 2021
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April 16, 2021
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February 11, 2021
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December 23, 2021
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July 13, 2021
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August 9, 2021
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November 2, 2021
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March 30, 2021
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March 16, 2021
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April 30, 2021
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March 5, 2021
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January 29, 2021
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January 11, 2021
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February 17, 2021
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November 1, 2021
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December 17, 2021
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December 14, 2021
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July 19, 2021
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November 22, 2021
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October 29, 2021
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November 19, 2021
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June 29, 2021
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January 18, 2021
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October 29, 2021
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June 22, 2021
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September 14, 2021
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August 5, 2021
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January 19, 2021
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March 15, 2021
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September 13, 2021
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March 10, 2021
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January 20, 2021
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August 9, 2021
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July 23, 2021
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December 1, 2021
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March 23, 2021
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July 23, 2021
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October 21, 2021
MISSIRIYA Vs. SAYEEDA BEEVI
April 17, 2021
MOHAMED AZARUDEEN Vs. UNION OF INDIA
February 25, 2021
MOHAMED AZARUDEEN Vs. UNION OF INDIA
February 11, 2021
MOHAMED IBRAHIM Vs. CHAIRMAN & MANAGING DIRECTOR
March 17, 2021
MOHAMED KASIM SHAFEEQ Vs. REGIONAL MANAGER
October 22, 2021
MOHAMED NISHA BANU Vs. MOHAMED RAFI
February 17, 2021
MOHAMED RABI Vs. CHAIRMAN
October 8, 2021
MOHAMMAD YUSUF Vs. DISTRICT COLLECTOR, KANYAKUMARI
February 9, 2021
MOHAMMED GANI Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD.
March 22, 2021
MOHAMMED RAFI Vs. THIRUVENGADAM
February 11, 2021
MOHAMMED RIYAZ Vs. DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT
April 9, 2021
MOHAN Vs. SIVAKUMAR
June 24, 2021
MOHAN Vs. MAHALINGAM
June 15, 2021
MOHAN Vs. SECRETARY TO THE GOVERNMENT
July 20, 2021
MOHAN C. LAZARUS Vs. STATE
February 5, 2021
MOHANA Vs. ASSISTANT DIRECTOR
January 25, 2021
MOHANA BALUSAMY Vs. M. KANDAHMANI
March 17, 2021
MOHANDASS Vs. RAJMOHAN
October 25, 2021
MOHANRAJ Vs. STATE
January 22, 2021
MOHIDEEN BADSHA Vs. EXECUTIVE ENGINEER
January 8, 2021
MOKKAITHAI Vs. STATE
August 9, 2021
MOOGAMBIGAI S. THIRUGNANASAMMANTHAM & 32 ORS. Vs. STATE
February 23, 2021
MOTHER OF MERCY CHURCH Vs. TASILDHAR
October 27, 2021
MOTTAI Vs. SRM DEVELOPMENT LIMITED
March 23, 2021
MRS.S Vs. SUPERINTENDENT OF PRISON
November 16, 2021
MUDALIAR EDUCATIONAL TRUST Vs. N.M. SUNDARAR
July 1, 2021
MUNIAPPA Vs. SPECIAL TAHSILDAR, ADI DRAVIDAR WELFARE, KRISHNAGIRI
October 7, 2021
MUNIAPPA Vs. OBAMMA
October 29, 2021
MUNIYAMMAL Vs. VIVEK
January 5, 2021
MUNNA Vs. STATE OF TAMIL NADU
December 7, 2021
MURALI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
February 26, 2021
MURTHY Vs. P. SELVARAJ
December 22, 2021
MURUGAMMAL Vs. M. MUTHUKUMAR
August 3, 2021
MURUGAN Vs. GREEN HOUSE PROMOTERS PVT LTD
July 28, 2021
MURUGAN Vs. STATE
February 23, 2021
MURUGAN Vs. REVENUE DIVISIONAL OFFICER
May 5, 2021
MURUGANANDHAM Vs. SHAINSHA
July 19, 2021
MURUGESAN Vs. ARASAKUMAR
January 18, 2021
MURUGESAN Vs. STATE
August 31, 2021
MURUGESAN Vs. RAMDAS
July 29, 2021
MURUGESAN Vs. STATE
March 24, 2021
MURUGESAN CHELLAPPA Vs. INCOME TAX OFFICER, CHENNAI
February 23, 2021
MURUGESHWARI @ YOGESWARI Vs. STATE
April 9, 2021
MURUHAVEL FINANCE Vs. MUTHUSAMI
September 9, 2021
MUTHAYAMMAL ENGINEERING COLLEGE Vs. UNIVERSITY GRANTS COMMISSION
June 30, 2021
MUTHIAH POSUMPON AND ORS. Vs. STATE AND ORS.
February 22, 2021
MUTHU RAMASUBRAMANIAM Vs. RAMU REDDY
January 19, 2021
MUTHUCHAMY Vs. ASSISTANT COMMISSIONER
April 17, 2021
MUTHUKARUPPAN Vs. STATE
April 20, 2021
MUTHULAKSHMI Vs. ANGARAI VILLAGE PANCHAYAT
September 23, 2021
MUTHULAKSHMI Vs. STATE
October 29, 2021
MUTHULAKSHMI Vs. VIJITHA
June 11, 2021
MUTHULAKSHMI Vs. STATE OF TAMIL NADU
December 16, 2021
MUTHUMARI Vs. STATE OF TAMIL NADU
February 15, 2021
MUTHUMARIYAMMAL GRANITES Vs. SOUTH INDIAN BANK LIMITED
July 22, 2021
MUTHUPANDI Vs. SHEIK BABU
June 21, 2021
MUTHUPANDI Vs. KALIMUTHU
December 2, 2021
MUTHUPANDIAN Vs. GANESAN
June 15, 2021
MUTHUSAMY Vs. LOGANANTHAN
June 20, 2021
MUTHUSAMY Vs. LOGANANTHAN
June 3, 2021
MYLSAMY Vs. BALASUBRAMANIYAM
June 17, 2021
N. A. VELU Vs. P. SUBRAMANI
June 16, 2021
N. BALAKRISHNAN Vs. TMT KANAKA
March 8, 2021
N. BALAKUMAR Vs. COMMISSIONER, MUNICIPAL ADMINISTRATION
March 4, 2021
N. CHITARASU Vs. ELECTION COMMISSION OF INDIA
January 5, 2021
N. DAIVANAYAGI Vs. UNION OF INDIA
February 22, 2021
N. EASWARAN Vs. COMMISSIONER OF INCOME TAX, COIMBATORE
January 20, 2021
N. FARJANA PARVEEN Vs. SECRETARY TO GOVERNMENT
June 18, 2021
N. KANAGENDRAN Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
July 6, 2021
N. KARTHIKEYAN Vs. STATE OF TAMIL NADU
May 21, 2021
N. KARUNAMOORTHY Vs. V. MATHIAZHAGAN
March 4, 2021
N. KESAVA REDDIAR Vs. M. ANANDAKRISHNA REDDIAR
January 27, 2021
N. KISHOREKUMAR Vs. K. S. MUTHUSAMY
March 4, 2021
N. KRISHNAN Vs. V. JAYALAKSHMI
March 26, 2021
N. KUMAR NAICKER Vs. COLLECTOR
July 26, 2021
N. OMANA Vs. STATE OF TAMIL NADU
July 20, 2021
N. P. DHANDAPANI Vs. M. SIVAGNANAM
March 17, 2021
N. P. SARAVANAN Vs. STATE OF TAMIL NADU
June 21, 2021
N. PREMNATH Vs. DIRECTOR GENERAL OF POLICE
February 8, 2021
N. RAJAGOPAL Vs. TVS MOTOR COMPANY LTD
March 30, 2021
N. RAJENDRAN Vs. PRESIDING OFFICER
July 12, 2021
N. RAMANI Vs. PRIYA
April 22, 2021
N. RAMATHAL Vs. AUTHORISED OFFICER
January 21, 2021
N. S. GNANAESWARAN Vs. STATE
March 29, 2021
N. SANKAR Vs. STATE
November 2, 2021
N. SANKARAN Vs. R. SHANMUGA RAJ
April 19, 2021
N. SATHYANARAYANAN, SUB-COLLECTOR, ARIYALUR DISTRICT Vs. KALAISELVI
March 8, 2021
N. SHANMUGAVELU Vs. S. GNANASUDHAKAR
March 2, 2021
N. SUMATHI Vs. CHAIRMAN,TAMIL NADU ELECTRICITY BOARD
March 22, 2021
N. SWAMINATHAN Vs. D. SOMASEKAR REDDY
March 4, 2021
N. T. RAJASEKHAR Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
April 16, 2021
N. UDAY SHANKAR Vs. SPECIAL DEPUTY COLLECTOR
March 8, 2021
N. UMASHANKAR Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
March 10, 2021
N. VADIVELU Vs. GAJENDIRAN
March 23, 2021
N. VANAJA Vs. PURION DISTILLED WATER PVT. LTD.
March 5, 2021
N. VASANTHAKUMARI Vs. BALRAJ
April 1, 2021
N.BALASUBRAMANIAN Vs. N.KAVITHA
February 1, 2021
N.C.MAHENDRA Vs. M.MALARMARAN
March 9, 2021
N.DURAI Vs. JOINT SUB REGISTRAR NO.1
August 24, 2021
N.ESAKKI RAJA Vs. STATE
July 12, 2021
N.GOVINDARAJAN Vs. S.LOGESWARI
March 4, 2021
N.HENRY Vs. REGIONAL TRANSPORT OFFICER
October 7, 2021
N.KRISHNAN Vs. JAISON J.JEROM
November 25, 2021
N.LAKSHMANAN Vs. GOVERNMENT OF TAMIL NADU
October 25, 2021
N.MANIVANNAN Vs. STATE
September 20, 2021
N.MANNAMMAL Vs. R.PARTHASARATHY
November 15, 2021
N.MOHAMMED NABEEL Vs. MEMBER SECRETARY-TNSET 2017
November 11, 2021
N.MURUGESAN Vs. N.PALANISAMY
September 30, 2021
N.NEELA Vs. SECRETARY TO GOVERNMENT
July 20, 2021
N.P. SUDHA Vs. KARUPPUSAMY
February 22, 2021
N.PRABHAKARAN Vs. PRAVEEN BOHRA JAIN
December 1, 2021
N.RAJAGOPAL Vs. DISTRICT COLLECTOR
October 12, 2021
N.RAMAMOORTHY Vs. M.MAHADEVAN (DIED)
September 9, 2021
N.RUKMANI Vs. SUB-DIVISIONAL MAGISTRATE/ REVENUE DIVISIONAL OFFICER
December 20, 2021
N.S.IYAPPAN Vs. DISTRICT COLLECTOR MADURAI DISTRICT
July 19, 2021
N.S.NEDUCHEZHIAN Vs. SARASWATHI
July 15, 2021
N.THAKA KHAN Vs. CHIEF EXECUTIVE OFFICER
November 15, 2021
N.VASUDEVAN Vs. REGISTRAR GENERAL
July 20, 2021
NAAZMEEN RIAZ AHMED Vs. NALINI ZAMAN
March 8, 2021
NACHIARPURAM HINDU THODAKKAPPALLI Vs. DISTRICT COLLECTOR
August 26, 2021
NAG INDIA PRIVATE LIMITED Vs. M.GURUPRASAD
September 13, 2021
NAGALAKSHMI Vs. KRISHNARAJ
July 9, 2021
NAGALAKSHMI W/O.RAJAPERIYASAMY Vs. GOPALAKRISHNAN S/O.KOTHANDARAMAN
December 15, 2021
NAGAMMAL AND ORS. Vs. LAKHSMI AND ORS.
January 19, 2021
NAGANATHASETHUPATHY Vs. STATE
August 9, 2021
NAGARAJ Vs. THE EXECUTIVE MAGISTRATE
July 2, 2021
NAGARAJ Vs. SECRETARY TO GOVERNMENT
July 19, 2021
NAGARAJAN Vs. DISTRICT COLLECTOR
July 19, 2021
NAGARAJAN Vs. MINOR ASHWIN
March 10, 2021
NAGARAJAN Vs. STATE
November 29, 2021
NAGARATHINAIAH Vs. INSPECTOR
December 23, 2021
NAGAVALLI Vs. DISTRICT COLLECTOR
August 11, 2021
NAGENDRAN Vs. STATE
September 8, 2021
NAKKEERAN Vs. STATE
December 7, 2021
NALLAPA GOUNDER Vs. PAZHANIMUTHU
February 10, 2021
NANDHANAM COLLEGE OF ENGINEERING & TECHNOLOGY Vs. REGISTRAR ANNA UNIVERSITY
September 28, 2021
NAPC LIMITED Vs. NATIONAL HIGHWAYS
September 30, 2021
NARASUS SAARATHY ENTERPRISES PRIVATE LIMITED Vs. PATVOLK, DIVISION OF FORBES GOKAK LIMITED 88, WORLD TRADE AVENUE, HARBOUR ESTATE, TUTICORIN - 62800.
June 23, 2021
NARAYANAN AND ORS. Vs. ULAGANATHAN AND ORS.
February 9, 2021
NARAYANEE @ KRITHIKA Vs. S.KARTHIK
March 24, 2021
NARENDRA KUMAR JOHAR Vs. A.SHAHJAHAN
October 29, 2021
NARESH MALHOTRA Vs. STATE OF TAMIL NADU
June 2, 2021
NARMATHA Vs. J. MURALI
January 25, 2021
NATARAJAN Vs. STATE
January 7, 2021
NATARAJAN Vs. MAHALINGAM
December 17, 2021
NATESAN Vs. STATE
November 1, 2021
NATIONAL ENGINEERING MULTI PURPOSE COOPERATIVE HOUSING SOCIETY LTD Vs. GOVERNMENT OF TAMIL NADU
October 29, 2021
NATIONAL FIRE ARMOR Vs. R.SOMARAJAN, PROP.M/S. KARTHIK WOOD INDUSTRIES.
December 16, 2021
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. S. VENU
March 25, 2021
NATIONAL HORTICULTURAL RESEARCH & DEVELOPMENT FOUNDATION Vs. P. MURUGESAN
April 1, 2021
NATIONAL INSURANCE CO LTD Vs. G.UMARANI
September 20, 2021
NATIONAL INSURANCE CO LTD Vs. THIRU V SIVA
January 19, 2021
NATIONAL INSURANCE CO LTD Vs. ANNAKKIZHI
February 1, 2021
NATIONAL INSURANCE CO LTD Vs. K.VEDHARATHINAM
June 14, 2021
NATIONAL INSURANCE CO. LIMITED Vs. SUNDARAM
March 30, 2021
NATIONAL INSURANCE CO. LTD Vs. M.MANI
April 22, 2021
NATIONAL INSURANCE CO. LTD Vs. SHANTHI
January 7, 2021
NATIONAL INSURANCE CO. LTD Vs. J. GNANAVEL
March 25, 2021
NATIONAL INSURANCE CO. LTD. Vs. KARANAMURTHY(DIED) AND OTHERS
January 8, 2021
NATIONAL INSURANCE CO. LTD. Vs. MAHALAKSHMI
March 23, 2021
NATIONAL INSURANCE CO.LTD Vs. GOPI
July 29, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. MINOR VIGNESH
August 12, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. P. R. S. MANOHARAN
July 27, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. K. KANNAN
January 19, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. BASAVANNA
February 23, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. R. VIJAYA
January 27, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. MARUTHAI
January 5, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. VINITHA
November 16, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. RANGAMMAL
March 2, 2021
NATIONAL INSURANCE COMPANY LIMITED, KARTHIKEYAN Vs. MOHANADEVI
December 23, 2021
NATIONAL INSURANCE COMPANY LTD. Vs. MANIMARAN
February 25, 2021
NATIONAL INSURANCE COMPANY LTD. Vs. NAINA MOHAMMED
February 10, 2021
NATIONAL INSURANCE COMPANY LTD. Vs. BANUMATHI
February 15, 2021
NATIONAL INSURANE CO LTD Vs. JAYANTHI
January 5, 2021
NATIONAL TESTING AGENCY Vs. MINOR SP.SHREE HARINI
September 7, 2021
NAVAMANI Vs. SHANMUGAM
August 9, 2021
NEELESWARI Vs. ARULMIGHU VEERANAKALIAMMAN THIRUKOVIL
March 5, 2021
NEHRU Vs. STATE
July 16, 2021
NELSON JAYAKUMAR Vs. DEVASUDAGAR
August 9, 2021
NETHAJI SUBASH CHANDRABOSE Vs. MANAGING DIRECTOR
April 30, 2021
NEW INDIA ASSURANCE Vs. SEKAR
September 2, 2021
NEW INDIA ASSURANCE CO LTD Vs. K.PARVATHI
August 4, 2021
NEW INDIA ASSURANCE CO LTD Vs. R. SETHUMADAVAN
January 5, 2021
NEW INDIA ASSURANCE CO. LTD Vs. CHENNIAPPAN
February 26, 2021
NEW INDIA ASSURANCE CO. LTD Vs. R. RAMANNA
April 29, 2021
NEW INDIA ASSURANCE CO. LTD. Vs. R. RAMESH
February 1, 2021
NEW INDIA ASSURANCE CO. LTD. Vs. CHINNAPILLAI
February 15, 2021
NEW INDIA ASSURANCE CO. LTD. Vs. CHINNASAMY
December 1, 2021
NEW INDIA ASSURANCE CO. LTD. Vs. MAHAMAYEE AMMAL
December 23, 2021
NEW INDIA ASSURANCE CO.LTD Vs. N.UMA
June 18, 2021
NEW INDIA ASSURANCE COMPANY LIMITED Vs. V SELVI
February 23, 2021
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S. SELVI
March 5, 2021
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAFI
April 1, 2021
NEW INDIA ASSURANCE COMPANY LTD Vs. THIRU P. ELANGOVAN
February 8, 2021
NEW INDIA ASSURANCE COMPANY LTD Vs. R.REVATHY
April 22, 2021
NEW INDIA ASSURANCE COMPANY LTD. Vs. SANTHANA KRISHNAN
August 12, 2021
NEW INDIA ASSURANCE COMPANY LTD. Vs. GENERAL MANAGER
August 4, 2021
NEW INDIA ASSURANCE COMPANY LTD. Vs. GIRIJA KUMARI
March 5, 2021
NEW INDIA ASSURANCE COMPANY LTD. Vs. A. HEMAVATHI
March 24, 2021
NEW INDIA ASSURANCES CO LTD Vs. ARUMUGAM
May 12, 2021
NEW INDIA INSURANCE CO.LTD., MUMBAI Vs. KALICHAMY
February 16, 2021
NEXT LINK PRIVATE LIMITED Vs. N.RAMACHANDRAN
October 6, 2021
NEYVELI LIGNITE CORPORATION LTD Vs. ESWARI ENTERPRISES LIMITED
October 5, 2021
NIRMALA MARY AND ORS. Vs. MUTHUSAMY AND ORS.
March 2, 2021
NITHYAKALYANI Vs. DASS PRAKASH
September 22, 2021
NOVEX COMMUNICATIONS PVT LTD Vs. DXC TECHNOLOGY PVT. LTD
December 8, 2021
NRP PROJECTS PRIVATE LIMITED Vs. BHARAT PETROLEUM CORPORATION LIMITED
August 11, 2021
NUOVAFIL INFOTECH PVT LTD Vs. INCOME TAX OFFICER, COMPANY WARD-I, COIMBATORE
January 18, 2021
NURECA LIMITED Vs. THAKER BROTHERS
October 7, 2021
O. RAMACHANDRAN Vs. STATE
January 8, 2021
OFFICIAL ASSIGNEE Vs. S.SHANMUGAM
August 25, 2021
OLYMPIA OPALINE FLAT OWNERS ASSOCIATION Vs. OLYMPIA INFRANET
September 27, 2021
ONGC, CAUVERY ASSET Vs. STEEL AND GRIP
September 27, 2021
OOTACAMUND CLUB Vs. INCOME TAX OFFICER,
March 5, 2021
OPG ENERGY PVT LTD Vs. PRECOT MERIDIAN INDUSTRIES LTD
February 5, 2021
ORIENTAL INSURANCE CO. LTD. Vs. CHELLAMMAL
August 3, 2021
ORIENTAL INSURANCE CO. LTD. Vs. A. P. SAVITHRI
February 26, 2021
ORIENTAL INSURANCE CO. LTD. Vs. ARICHANDRAN
March 29, 2021
ORIENTAL INSURANCE COMPANY LIMITED Vs. THIRU MOSES
March 9, 2021
ORIENTAL INSURANCE COMPANY LIMITED Vs. TMT ANGAMMAL
April 1, 2021
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUBRAMANIAM
March 18, 2021
ORIENTAL INSURANCE COMPANY LIMITED, SIMMAKKAL, MADURAI Vs. P. THIRUPPATHI
January 19, 2021
ORIENTAL INSURANCE COMPANY LTD Vs. SEKAR
February 26, 2021
ORIENTAL INSURANCE COMPANY LTD. Vs. SURYADEV ALLOS & POWER PVT LTD.
August 5, 2021
ORIENTAL INSURANCE COMPANY LTD. Vs. P. RAMALINGAM
March 23, 2021
ORRA TRADERS PVT. LIMITED Vs. LAWRENCE KULANDAI NATHAN
June 17, 2021
ORRA TRADERS PVT. LIMITED Vs. LAWRENCE KULANDAI NATHAN
July 1, 2021
P MURALI Vs. C SARASWATHY
February 10, 2021
P PONMALAR Vs. S. MANO PRABHAKAR
January 5, 2021
P. AMARNATH REDDY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 7, 2021
P. BABU Vs. STATE OF TAMIL NADU
June 25, 2021
P. BALAKRISHNA Vs. M. MANDINI
July 28, 2021
P. BALASUBRAMANIAM Vs. J. MURUGAPAN
January 20, 2021
P. BASKAR Vs. P. MANIVANNAN
November 25, 2021
P. BASUMANI Vs. TAMILNADU MEDICAL COUNCIL
October 26, 2021
P. CHANDRAKUMAR Vs. STATE BY THE INSPECTOR OF POLICE
February 15, 2021
P. CHIDAMBARAM Vs. SECRETARY
October 12, 2021
P. CHINNIAH Vs. STATE OF TAMIL NADU
July 27, 2021
P. CHINNUKALAI Vs. K. SELVENDRAN
August 3, 2021
P. DHANANJAYAN Vs. M. SENTHIL KUMAR
January 6, 2021
P. GANESAN Vs. S. BACKIYALAKSHMI
July 2, 2021
P. HARIBABU Vs. MALAYAMPATTU ERI PASANADARAR SANGAM
April 17, 2021
P. ILANCHEZHIAN Vs. D. MANOHARAN
April 9, 2021
P. JAYAMMAL Vs. K. CHELLAM
October 6, 2021
P. JOHN KENNEDY Vs. ASSISTANT EXECUTIVE ENGINEER
April 7, 2021
P. K. SELVARA Vs. UMADEVI SUNDARAM
March 31, 2021
P. K. VENKATESH Vs. COMPETENT AUTHORITY AND DISTRICT REVENUE OFFICER
March 24, 2021
P. KALAIKATHIRAVAN Vs. BALASUBRAMANIAN
April 1, 2021
P. KAMATCHI Vs. R. PARTHIPAN
February 9, 2021
P. KARTHIKEYAN Vs. TRISHUL SHELTERS PRIVATE LIMITED
November 29, 2021
P. KARTHIKEYAN Vs. SARATHI
March 31, 2021
P. KASI Vs. STATE OF TAMIL NADU
July 8, 2021
P. KRISHNAMOORTHY Vs. INDUSTRIAL CO-OPERATIVE OFFICER (MANAGER)
January 21, 2021
P. L. LAKSHMANAN Vs. P. L. R. M. ARUNACHALAM CHETTIAR
March 15, 2021
P. LAKSHMI Vs. ADAM BASHA
July 1, 2021
P. LASAR Vs. BLOCK DEVELOPMENT OFFICER
November 12, 2021
P. MALLIGA Vs. COMMISSIONER ERODE CITY MUNICIPAL CORPORATION
April 17, 2021
P. MANIKANDAN Vs. STATE OF TAMILNADU
March 30, 2021
P. MARIMUTHU Vs. HOT CHIPS RESTAURANTS (P.) LTD.
February 25, 2021
P. MARIMUTHU Vs. NEW INDIA ASSURANCE COMPANY LTD
January 20, 2021
P. MEENAKSHI Vs. STATE OF TAMILNADU
March 24, 2021
P. MUKESH Vs. P. VIRUMANDI
July 26, 2021
P. MUTHUKRISHNAN Vs. MANAGEMENT, SREE MEENAKSHI MILLS LIMITED, PARAVAI AND ORS.
February 18, 2021
P. MUTHUVEL Vs. GOVERNMENT OF TAMIL NADU
January 6, 2021
P. NAGARAJAN Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 26, 2021
P. NAMACHIVAYAM Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
September 23, 2021
P. NANDHAKUMAR Vs. S. SATHYA
March 23, 2021
P. NANGAMUTHURAJ, PRESIDENT Vs. N. GOPAL
March 31, 2021
P. NAVEEN CHAKRAVARTHY, SUSPENDED BOARD OF DIRECTORS OF M.K.CABLES & CONDUCTORS (P.) LTD Vs. PUNJAB NATIONAL BANK, CHENNAI
February 1, 2021
P. PACKIANATHAM Vs. SUPERINTENDENT OF POLICE
August 3, 2021
P. PALANISAMY Vs. N. VISWANATHAN
January 18, 2021
P. PALANISWAMY Vs. COMMANDANT
July 5, 2021
P. PANDIAN Vs. VENKATACHALAPATHY
January 6, 2021
P. PANNEERSELVAM Vs. M. GOVINDASAMY
April 1, 2021
P. PATHMANATHAN AND ORS. Vs. V. MONICA AND ORS.
January 18, 2021
P. PITCHIYAPPAN Vs. KARPAGAM
February 9, 2021
P. PONNAMBALAM Vs. R. RAMANI
July 8, 2021
P. PONNUSAMY Vs. THANGAMUTHU
December 22, 2021
P. POONKOTHAI Vs. S. SEETHARAMAN
March 10, 2021
P. PUNITHAN Vs. MARIYA JESUDASAN
July 9, 2021
P. R. RAVIKUMAR Vs. KANDAN METALS
July 13, 2021
P. R. S. ANDAL Vs. STATE BY INSPECTOR OF POLICE
August 11, 2021
P. RAJAMANI Vs. UNION OF INDIA
February 24, 2021
P. RAJASEELAN Vs. CANARA BANK
July 26, 2021
P. RAJENDRAN Vs. U. R. AYYAVVU NAICKER
July 28, 2021
P. RAJKUMAR Vs. YOGA
January 21, 2021
P. RAMAMOORTHY Vs. S. MEYAKKELRAJ
October 6, 2021
P. RAMESH Vs. RAVI
January 27, 2021
P. RAMESH Vs. TAHSILDAR
January 4, 2021
P. RAVISHANKAR Vs. STATE OF TAMIL NADU
October 29, 2021
P. SANGEETHA Vs. GOVERNMENT OF TAMIL NADU
July 6, 2021
P. SARAVANAN Vs. ORIENTAL STRUCTURAL ENGINEERING PVT LTD , THENKUNNAM
January 19, 2021
P. SATHEESH Vs. M. MUNIRAJ
July 23, 2021
P. SIVAKUMAR Vs. S. BEULA
February 25, 2021
P. SIVAKUMAR Vs. REGIONAL TRANSPORT OFFICER, ENFORCEMENT WING
June 2, 2021
P. SIVAKUMAR Vs. S. UMA MUTHUMARI
September 7, 2021
P. SRINIVASA REDDY Vs. STATE REP BY
January 6, 2021
P. SUBRAMANI Vs. P. RAJAGOPAL
March 31, 2021
P. SUBRAMANIAM Vs. M. GOPALA GOUNDER
December 16, 2021
P. SUBRAMANIAM Vs. A. PALANISAMY
March 2, 2021
P. SUMATHI Vs. MINISTRY OF HUMAN RESOURCE DEVELOPMENT
February 12, 2021
P. SUNDARAMURTHY Vs. INSPECTOR OF POLICE
March 26, 2021
P. SURESH Vs. SUPER FOODIS (P.) LTD.
August 11, 2021
P. SURESHKUMAR Vs. P. PARAMESHWARI
November 17, 2021
P. TAMILSELVI Vs. DISTRICT COLLECTOR
October 4, 2021
P. THANGARAJ Vs. R. VELLIYANGIRI
February 26, 2021
P. THANGAVELU Vs. P. VEERAPPAN
January 20, 2021
P. ULAGANATHAN Vs. REGIONAL TRANSPORT OFFICER, THE REGIONAL TRANSPORT OFFICE (MADURAI-SOUTH), MADURAI
February 2, 2021
P. V. CHANDRA Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
April 26, 2021
P. VALLIAMMAL Vs. UNION OF INDIA
February 22, 2021
P. VASANTHI Vs. K. N. LAKSHMANAN
March 5, 2021
P. VASUKI Vs. SUPERINTENDENT OF POLICE
January 18, 2021
P. VEERA BHAARATHI Vs. STATE OF TAMIL NADU
November 30, 2021
P. VENKADESAN Vs. STATE
July 26, 2021
P.ALWIN ROBERTY KENNEDY PROPERIETOR OF ABISHEK EXPORTS Vs. EXECUTIVE ENGINEER
May 5, 2021
P.ANNADURAI Vs. PACHAMUTHU EDUCATIONAL TRUST
September 28, 2021
P.ARTHANARI Vs. CHIEF REVENUE OFFICER
August 26, 2021
P.ARUMUGAM Vs. INSPECTOR GENERAL AND COMMISSIONER OF POLICE
October 29, 2021
P.B. NANJAIAH LINGAMMAL PUBLIC CHARITABLE TRUS Vs. P.P. SIVASWAMY
November 30, 2021
P.BALAKRISHNAN Vs. STATE OF TAMIL NADU
December 13, 2021
P.BALAKRISHNAN Vs. DISTRICT REVENUE OFFICER
July 19, 2021
P.CHANDRASEKAR Vs. S. MARICHAMY
December 13, 2021
P.CHIDAMBARAM Vs. CHELLIAH
January 25, 2021
P.D. SIVAJI Vs. P.D. BALAJI
November 29, 2021
P.DEEPA Vs. B.KARTHICK
November 17, 2021
P.DHANALAKSHMI Vs. STATE OF TAMIL NADU
August 31, 2021
P.GANESAN Vs. M.REVATHY PREMA RUBARANI
September 27, 2021
P.GOPAL Vs. DISTRICT COLLECTOR
July 29, 2021
P.HARI PRASAD Vs. G.DURAISAMY
October 25, 2021
P.HEMAMALINI Vs. K.PALANI MALAI
August 3, 2021
P.K.ABDUL KHADAR Vs. P.A.JANNATH GANNI
October 29, 2021
P.K.S. MOHAMMED SHERIFF Vs. S. MITTALAL
November 24, 2021
P.KALIAPPAN Vs. TAHSILDAR
September 16, 2021
P.KANNAMMAL Vs. STATE OF TAMIL NADU
August 16, 2021
P.KASIRAJAN Vs. CHENNAI OTTERI VATTARA NADAR
September 28, 2021
P.KOTHANDAPANI Vs. THE CHAIRMAN
June 21, 2021
P.KRISHNAN Vs. BAR COUNCIL OF TAMIL NADU AND PUDUCHERRY
August 19, 2021
P.KRISHNAN Vs. M.RAMACHANDRAN
September 13, 2021
P.LAKSHMANAN Vs. COMMISSIONER
July 19, 2021
P.MAHALINGAM CIVIL ENGINEERING CONTRACTOR Vs. SUPERINTENDING ENGINEER PUBLIC WORKS DEPARTMENT BUILDING
September 29, 2021
P.MAHESHWARI Vs. SUPERINTENDENT OF POLICE, PUDUKOTTAI
November 10, 2021
P.MAHESWARI Vs. R.MANIKANDAN
March 22, 2021
P.MARIAPPAN Vs. P.MOHANKUMAR
March 15, 2021
P.MARIAPPAN Vs. SUB REGISTRAR, NO.1, JOINT SUB REGISTRAR, PALAYAMKOTTAI
March 30, 2021
P.MARUTHAIRAJ Vs. GOVERNMENT OF TAMIL NADU
June 18, 2021
P.MOORTHI Vs. SUPERINTENDENT OF POLICE
September 30, 2021
P.PANDI Vs. KAVITHA
May 6, 2021
P.R. RAVICHANDRAN Vs. G.R.ANANDHAKRISHNAN
March 11, 2021
P.RAGHU GANESH Vs. ADDITIONAL SUPERINTENDENT OF POLICE
September 3, 2021
P.RAJAMANI Vs. DIRECTOR GENERAL OF SHIPPING
November 11, 2021
P.RAJENDRAN Vs. MANAGEMENT OF TAMIL NADU STATE
August 13, 2021
P.RAJENDRAN Vs. GENERAL MANAGER
February 11, 2021
P.RAJU Vs. MUTHULAKSHMI
October 22, 2021
P.RAMACHANDRAN Vs. M.AMUTHA
June 15, 2021
P.RANGANTHAN Vs. THE TAHSILDAR
October 4, 2021
P.S. MURTHI Vs. P.S. VIJAY
June 4, 2021
P.S. SHANMUGA SUNDARAM Vs. DIRECTOR TREASURIES AND ACCOUNTS DEPARTMENT
October 29, 2021
P.S.MOHAN Vs. VECTONE INDIA
September 13, 2021
P.SAMUEL SUNDAR KUMAR Vs. REORGANISED CHURCH OF JESUS CHRIST
April 27, 2021
P.SANTHI Vs. B.MALA
December 3, 2021
P.SARAVANAN Vs. UNION OF INDIA
August 17, 2021
P.SARAVANAN Vs. M. SIVASUBRAMANIAN
March 4, 2021
P.SAROJA Vs. STATE OF TAMILNADU
February 12, 2021
P.SEETHA Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
August 10, 2021
P.SUNDARRAJ Vs. VELU
March 25, 2021
P.V.DURAISAMY Vs. PROJECT HOLDER/ADMINISTRATOR
August 17, 2021
P.V.MOHAN Vs. COVAI PROPERTY CENTRE (INDIA) PRIVATE LIMITED
July 9, 2021
P.VIJAYAKUMAR Vs. A.ANTONY JOSEPH
July 5, 2021
P.VIJAYAN Vs. DIRECTORATE OF ENFORCEMENT
October 1, 2021
P.VITHYAVATHI Vs. K.ASHOK
December 10, 2021
PACE BUILDERS MADRAS LTD Vs. STATE
March 10, 2021
PACE DIGITEK INFRA PVT LTD Vs. TAMIL NADU FIBERNET CORPORATION LTD
March 2, 2021
PACHIAPPAN Vs. SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT
July 20, 2021
PACHIAPPAN Vs. SUBRAMANIYAN
March 15, 2021
PADMAVATHY Vs. KARTHIKEYAN
January 20, 2021
PALAMANGALAM VENUGOPAL Vs. K. MOHAN
January 18, 2021
PALANI AGRICULTURAL PRODUCTS COOPERATIVE MARKETING SOCIETY LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR
August 13, 2021
PALANI MURUGAN Vs. RENGARAJAN
December 23, 2021
PALANIAPPAN PANDIAN Vs. UNION OF INDIA
August 6, 2021
PALANIKUMAR Vs. MANIKANDAN
February 26, 2021
PALANIRAJ Vs. USHA
September 15, 2021
PALANISAMY Vs. CHINNTHAYEE
July 6, 2021
PALANISAMY Vs. VIJAYAKUMAR
January 8, 2021
PALANISAMY Vs. STATE
September 28, 2021
PALANIVEL Vs. KARUPPANNAN
March 29, 2021
PALANIVEL Vs. KEERTHI
January 29, 2021
PALANIVEL Vs. THE REGISTRAR
July 16, 2021
PALANIYAPPAN Vs. K. KUMAR @ RAMESHKUMAR
March 26, 2021
PALAVESAM Vs. TAMILSELVAN
February 3, 2021
PALLIYADI HANDLOOM WEAVERS CO-OPERATIVE PRODUCTION AND SALE SOCIETY LIMITED Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
February 12, 2021
PALMYRAH WORKERS DEVELOPMENT SOCIETY Vs. A. THIRUGANASAMBANTHAN
October 7, 2021
PANAPPAKKAM TOWN PANCHAYAT Vs. MANOHARAN
March 26, 2021
PANDIAN Vs. S. K. KAVITHA
July 26, 2021
PANIMAYAM Vs. STATE
April 22, 2021
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July 5, 2021
PANNERSELVAM Vs. I TWO DISTRIBUTION
June 1, 2021
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July 9, 2021
PAPPA Vs. STATE
March 2, 2021
PAPPAMMAL Vs. ARIYAMALA
February 25, 2021
PARAMASIVAM Vs. SUB DIVISIONAL
July 19, 2021
PARAMOUNT VIJETHA HOLDINGS Vs. CUSTOMS, EXCISE & SERVICE TAX SETTLEMENT COMMISSION
March 4, 2021
PARANTHAMAN Vs. T. S. SELVAKUMAR
February 9, 2021
PARASURAMAN Vs. THANGARAJ
August 6, 2021
PARIMALA Vs. SULOCHANA
March 11, 2021
PARIMALA Vs. JAYA
April 1, 2021
PARIMALA DEVI Vs. STATE OF TAMIL NADU
August 19, 2021
PARIMALA DEVI Vs. P.PANEER SELVAN
March 25, 2021
PARKLANDS APARTMENTS ASSOCIATION Vs. HEADMASTER
January 22, 2021
PARTHIBAN Vs. DEPUTY SUPERINTENDENT OF POLICE
December 29, 2021
PARVATHATHAMMAL Vs. MUTHULAKSHMI
March 31, 2021
PARVATHI Vs. KUMAR
March 4, 2021
PARVATHY Vs. KUMARAVEL
January 18, 2021
PASUPATHI Vs. DEPUTY SUPERINTENDENT OF POLICE
December 1, 2021
PATHANJALI AYURVED LIMITED Vs. DIVYA YOG MANDIR TRUST
February 2, 2021
PATHANJALI AYURVED LIMITED AND ORS. Vs. ARUDRA ENGINEERS PRIVATE LIMITED
February 2, 2021
PATRICK BANCE Vs. TAKE SOLUTIONS LIMITED
November 29, 2021
PATTAMMAL Vs. S. ARUMUGASAMY
March 9, 2021
PAULRAJ Vs. DEPUTY SUPERINTENDENT OF POLICE, THIRUMANGASLAM SUB-DIVISION
January 20, 2021
PAULRAJ JAYALAKSHMI Vs. NIRMALA ARUNAGIRI
February 11, 2021
PAVADAISAMY Vs. KRISHNAMURTHY
June 17, 2021
PAVAI VARAM EDUCATIONAL TRUST Vs. PRINCIPAL SECRETARY
August 13, 2021
PAVITHRA RAMPRASATH Vs. STATE
July 22, 2021
PAVITHRA SUGICHANDRAN Vs. STATE
July 22, 2021
PAZHANIAMMAL Vs. STATE
September 1, 2021
PENTA MEDIA GRAPHICS LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX
February 26, 2021
PERIASAMI Vs. KRISHNAN
April 8, 2021
PERIYANAYAGI SEED PROCESSING UNIT Vs. AUTHORISED OFFICER - BRANCH MANAGER
August 2, 2021
PERIYANNA GOUNDER Vs. KUMARASAMY
November 24, 2021
PERIYASAMY Vs. STATE
December 10, 2021
PERIYASAMY Vs. SOLIAMMAL
July 6, 2021
PERUMAL Vs. TAMIZHCHELVAN
March 1, 2021
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February 3, 2021
PERUMAL Vs. SELVI
April 7, 2021
PERUR BRANCH POST & TELEGRAPH OFFICE Vs. IYYAMMAL
March 22, 2021
PINNACLE IMPEX Vs. S. SENTHILRAJAN
January 6, 2021
PITCHAMMAL Vs. STATE OF TAMILNADU
March 15, 2021
PIYARI & CO. Vs. HINDUSTHAN PETROLEUM CORPORATION LTD
June 18, 2021
PL SENTHILATHAN Vs. VELMURUGAN
May 12, 2021
PONDICHERRY NON-BANKING INVESTORS,PROTECTION ASSOCIATION FOR PNL NIDHI LIMITED Vs. UNION OF INDIA
June 22, 2021
PONGIANNAN Vs. THAVASIAMMAL
December 14, 2021
PONNAIAH Vs. VELLAITHAI
January 18, 2021
PONNAMMAL Vs. RAMACHANDRAN
September 27, 2021
PONNANGAN Vs. II CLASS EXECUTIVE MAGISTRATE CUM TAHSILDHAR, DINDIGUL WEST
November 12, 2021
PONNI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
January 29, 2021
PONNUSAMY Vs. UNION OF INDIA
April 19, 2021
POOMPUHAR SHIPPING CORPORATION LTD Vs. INSPECTOR OF FACTORIES
March 16, 2021
POONGODI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
January 25, 2021
POONGOTHAI Vs. STATE OF TAMIL NADU
July 20, 2021
POST MASTER, KOVILPATTI Vs. PANDI PRIYANGA
January 25, 2021
POTHYS PRIVATE LIMITED Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
October 8, 2021
POUNAMBAL Vs. KANNAMMAL
October 29, 2021
POUSIYA BANU Vs. SECRETARY TO GOVERNMENT
February 16, 2021
POWER GRID CORPORATION OF INDIA LIMITED Vs. N.BASKAR
August 18, 2021
PRABAKARAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
February 12, 2021
PRABAS V.CARE HEALTH CLINIC PVT LTD Vs. I-CARE AESTHETIC CLINIC
July 29, 2021
PRABHAKARAN Vs. R. SUBRAMANIYAN
January 19, 2021
PRAKASH Vs. STATE
February 3, 2021
PRAVEENKUMAR Vs. INSPECTOR OF POLICE, SOLAVANDAN POLICE STATION
July 26, 2021
PRAVIN KUMAR Vs. STATE OF TAMIL NADU
July 27, 2021
PRAVIN RAMACHANDRAN Vs. VISWARAJ SANKAR
October 20, 2021
PREETHA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
July 7, 2021
PREETHAM Vs. DEPUTY SUPERINTENDENT OF POLICE LAND GRABBING SPECIAL WING
August 31, 2021
PREMA Vs. STATE
December 21, 2021
PREMA Vs. STATE
July 2, 2021
PREMA PARANTHAMAN Vs. KOTAK MAHINDRA BANK
September 28, 2021
PRESIDENT Vs. DEVARAJ
March 17, 2021
PRESIDENT Vs. SELVAM
July 20, 2021
PRESIDENT Vs. N.KARTHIKEYAN
December 13, 2021
PRIMROSE SCHOOL Vs. K. VEERAPPAN
February 2, 2021
PRIMUS ANALYTICS LIMITED Vs. ABL BIO TECHNOLOGIES LIMITED
October 22, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. R. S. ENTERPRISES
July 28, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ENVESTOR VENTURES LTD
January 18, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. EIH ASSOCIATED HOTELS LTD.
July 22, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. FLOWSERVE SANMAR LTD.
July 22, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. INFAC INDIA PRIVATE LIMITED
June 23, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. NORTHERN ARC CAPITAL LTD
June 23, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M. R NARAYANAN
June 22, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. MARG LIMITED
July 6, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. HINDUJA FOUNDRIES LTD.
July 6, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S.MADRAS SECURITY PRINTERS PVT LIMITED
January 25, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S.RPD EARTH MOVERS PVT. LTD.
January 25, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M. KIRAN KUMAR
January 5, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. RAKHEE JAIN
January 5, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. KAL COMM PRIVATE LTD.
April 26, 2021
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February 17, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX 4 Vs. MOHAMAD IDRIS BROS (P) LTD
January 20, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL I Vs. SRM SYSTEMS AND SOFTWARE P. LTD.
February 17, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-1, CHENNAI Vs. EAST COAST CONSTRUCTIONS & INDUSTRIES LTD , CHENNAI
January 19, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX, CHENNAI Vs. INAUTIX TECHNOLOGIES INDIA PVT. LTD.
February 25, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE-2(1) Vs. EWS FINANCE AND INVESTMENTS PVT. LTD.
February 15, 2021
PRINCIPAL SECRETARY TO GOVERNMENT Vs. M. RAVINDRAN MARIAPPAN
June 17, 2021
PRINCIPAL SECRETARY TO GOVERNMENT, PUBLIC DEPARTMENT Vs. M. KARIKALAN
January 27, 2021
PRITHIVIRAJ JAGANNATHAN Vs. FEDERATION OF MOTOR SPORTS CLUBS OF INDIA
June 21, 2021
PRP GRANITE EXPORTS Vs. DIRECTORATE OF ENFORCEMENT, CHENNAI
February 9, 2021
PUGALENDI Vs. STATE
October 7, 2021
PUNITHA AAROKIYA ANNAI PERALAYAM, NAGAPATTINAM Vs. G. KUMAR
January 29, 2021
PUNJAB NATIONAL BANK Vs. DINESH KUMAR SARAWAGI
October 20, 2021
PURUSOTH Vs. STATE OF TAMIL NADU
February 11, 2021
PUSHKALA KUMARI Vs. GOVERNMENT OF TAMIL NADU
March 25, 2021
PUSHPA Vs. M. ANDI GOUNDER
February 23, 2021
PUSHPA C. KATARIA Vs. INCOME TAX OFFICER
February 17, 2021
PUSHPA KALADEVI Vs. MOOKAN
October 4, 2021
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February 11, 2021
PUTHU PERUNGALATHUR GRAMA Vs. SIKAMANI
June 16, 2021
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February 4, 2021
R ABDUL JABBER Vs. D JAYAGANTHAN
January 29, 2021
R ELANGOVAN Vs. STATE OF TAMIL NADU
January 7, 2021
R GOPINATH Vs. DIRECTOR OF TOWN PANCHAYAT
January 19, 2021
R KAMALANATHAN, PERSONAL ASSISTANT DISTRICT SUPPLY OFFICE, DHARMAPURI NOW WORKING AS DEPUTY COLLECTOR CMWSSB, CHENNAI Vs. A. RAMESH
January 8, 2021
R KANNAN EDITOR Vs. CITY PUBLIC PROSECUTOR
January 7, 2021
R RAJA Vs. T GOVINDAN
March 2, 2021
R RAMESH Vs. R. RAGUPATHY
January 19, 2021
R THANGAM Vs. S. RAMALINGAM
January 19, 2021
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June 23, 2021
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July 19, 2021
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January 20, 2021
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April 1, 2021
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January 4, 2021
R. ASHOK KUMAR Vs. P. RAVIKUMAR
January 11, 2021
R. BALAJI Vs. TAMIL NADU UNIFORMED SERVICE RECRUITMENT BOARD
June 29, 2021
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March 15, 2021
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March 22, 2021
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February 3, 2021
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January 6, 2021
R. ESAKKIYAMMAL Vs. STATE OF TAMIL NADU
March 8, 2021
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November 17, 2021
R. GIRIJA Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER, THANJAVUR DISTRICT, THANJAVUR
March 9, 2021
R. GNANA PRAKASAM Vs. SECRETARY TO GOVERNMENT
March 9, 2021
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June 3, 2021
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December 6, 2021
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December 14, 2021
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January 29, 2021
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February 10, 2021
R. JAYAKUMAR Vs. CHITHIRALA FINANCE CORPORATION
August 9, 2021
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November 19, 2021
R. K. M. POWERGEN PRIVATE LTD. Vs. JAI BALAJI INDUSTRIES LIMITED
December 23, 2021
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March 19, 2021
R. KANNAN Vs. STATE OF TAMIL NADU
June 28, 2021
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July 27, 2021
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March 4, 2021
R. KOTHANDAN Vs. STATE OF TAMILNADU
January 22, 2021
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December 9, 2021
R. LAKSHMI Vs. GOVERNMENT OF TAMIL NADU DEPARTMENT OF ENVIRONMENT AND FOREST
January 18, 2021
R. LOGANATHAN Vs. R. GOPALAKRISHNAN
March 26, 2021
R. M. BALASUBRAMANIAN Vs. THE JOINT COMMISSIONER
April 26, 2021
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January 18, 2021
R. MAHESWARAN Vs. PRINCIPAL SECRETARY
August 9, 2021
R. MANI AMBALAM Vs. DISTRICT REVENUE OFFICER
March 24, 2021
R. MARIMUTHU AND ORS. Vs. STATE
February 23, 2021
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March 12, 2021
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July 22, 2021
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February 1, 2021
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March 8, 2021
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July 16, 2021
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April 21, 2021
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December 23, 2021
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February 1, 2021
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July 28, 2021
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June 18, 2021
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January 29, 2021
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February 8, 2021
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August 9, 2021
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December 15, 2021
R. RAJESWARI Vs. PAPPAMMAL
February 3, 2021
R. RAMAN Vs. S. A. THANGAMANI
July 5, 2021
R. RAMANI Vs. STATE
September 8, 2021
R. RAMASAMY Vs. CHIEF CONTROLLING REVENUE AUTHORITY
March 30, 2021
R. RAMESH Vs. GOVERNMENT OF TAMILNADU
July 8, 2021
R. RATHINA Vs. STATE OF TAMILNADU
January 5, 2021
R. RATHINA KUMAR Vs. SECRETARY TO GOVERNMENT PERSONNEL AND ADMINSTRATIVE REFORMS DEPT FORT ST GEORGE
April 9, 2021
R. RAVICHANDRAN Vs. SEKAR @ OM SAKTHI SEKAR
March 23, 2021
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March 29, 2021
R. S. MANI Vs. JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
November 9, 2021
R. SADASIVAM Vs. ELECTION COMMISSION OF INDIA
January 25, 2021
R. SADASIVAM Vs. MOHANASUNDAR
April 30, 2021
R. SANKARAN Vs. STATE OF TAMIL NADU
March 1, 2021
R. SANKARASUBBU Vs. COMMISSIONER OF POLICE
February 4, 2021
R. SAROJINI Vs. DHARMARAJAN
February 1, 2021
R. SELVAM Vs. R. MANI
July 22, 2021
R. SELVAM Vs. SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT
March 24, 2021
R. SHANMUGAM Vs. DISTRICT COLLECTOR, VELLORE DISTRICT AND ORS.
February 15, 2021
R. SHANMUGAM Vs. A. ANNADURAI THE DISTRICT COLLECTOR
April 16, 2021
R. SHANTHI Vs. DISTRICT COLLECTOR
March 15, 2021
R. SIVALINGAM Vs. CHAIRMAN
June 18, 2021
R. SIVANESAN Vs. SUPERINTENDENT OF POLICE
February 3, 2021
R. SIVASHANMUGAM Vs. TAMILNADU MARKETING CORPORATION LIMITED, CHENNAI
February 22, 2021
R. SUBRAMANI Vs. NARAYANI AMMAL
July 22, 2021
R. SUKUMAR Vs. MANAGING DIRECTOR
July 20, 2021
R. SUMATHI Vs. BALAJI YARNS
September 30, 2021
R. SUMITHRA Vs. INSPECTOR OF POLICE
September 13, 2021
R. SURESH Vs. STATE
October 28, 2021
R. SURESH Vs. THAJNISHA BEGAM
July 1, 2021
R. SURESH Vs. DISTRICT COLLECTOR
July 8, 2021
R. SURESH Vs. K. SARAVANAN
February 25, 2021
R. SURESH KUMAR Vs. DISTRICT COLLECTOR, KARUR
March 22, 2021
R. THANGAMANI Vs. SALEM CO-OPERATIVE SUGAR MILLS LTD.
March 24, 2021
R. THANGARAJ Vs. STATE
June 22, 2021
R. ULAGANATHAN Vs. STATE OF TAMIL NADU
July 14, 2021
R. VELLADURAI Vs. C. TAMIL SELVI
April 21, 2021
R. VENKATARAMAIAH Vs. SOUTHERN RAILWAY
June 2, 2021
R. VIJAYA RANI Vs. DEPUTY SUPERINTENDENT OF POLICE
March 9, 2021
R. VINOTH Vs. INDIAN OVERSEAS BANK
June 15, 2021
R. YOOGAMOORTHY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 31, 2021
R.ASHOK KUMAR Vs. GOVERNMENT OF TAMIL NADU
October 22, 2021
R.AYYAR Vs. NATIONAL HUMAN RIGHTS COMMISSION
February 18, 2021
R.BALASUBRAMANIAN Vs. DISTRICT COLLECTOR
August 26, 2021
R.BHAGYARAJ Vs. STATE
August 13, 2021
R.BHARANIDARAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION
September 9, 2021
R.GANASUNDARI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT GOVERNMENT OF TAMILNADU
November 15, 2021
R.GOMATHI Vs. DIRECTOR GENERAL OF POLICE
November 19, 2021
R.GOPINATH Vs. S.NITHYA DEVI
November 19, 2021
R.ISPAHANI Vs. FIRUZEH
September 29, 2021
R.JEGATHEESWARAN Vs. ASSISTANT DIRECTOR OF LOCAL FUND AUDIT
July 29, 2021
R.KALAISELVI Vs. JOSEPH BABY
November 2, 2021
R.KALIAPPAN Vs. STATE
December 1, 2021
R.KRISHNAMOORTHY Vs. STATE OF TAMIL NADU
October 8, 2021
R.KRISHNAMURTHY Vs. CITY PUBLIC PROSECUTOR CITY CIVIL BUILDINGS
July 12, 2021
R.KUMARASAMY Vs. REGIONAL DEPUTY DIRECTOR
July 1, 2021
R.LAKSHMANAN Vs. INDIAN AIRLINES LTD.
October 29, 2021
R.MAHALAKSHMI Vs. B.SUKUMAR
August 17, 2021
R.MATHIAZHAGAN Vs. P.J. ETHIRAJ
November 9, 2021
R.MEENA Vs. COMMISSIONER OF LAND ADMINISTRATION, GOVERNMENT OF TAMIL NADU LAND ADMINISTRATION DEPARTMENT
November 10, 2021
R.MOHAMED KASSALI Vs. DISTRICT COLLECTOR
August 19, 2021
R.MUNIAPPAN Vs. P.K.KALIYAPPAN
September 20, 2021
R.MUNIYANDI Vs. S.GNANARAJ
October 29, 2021
R.NAGALAKSHMI Vs. E.KANNIAMMAL
July 16, 2021
R.NARAYANAN Vs. GOVERNMENT OF TAMIL NADU
February 1, 2021
R.NIRMALA Vs. CHENNAI PORT TRUST
August 16, 2021
R.P. NANDHINI Vs. R. RANGANATHAN
January 7, 2021
R.P.SARATHY Vs. NARASUS COFFEE COMPANY
April 27, 2021
R.PARAMESHWARI Vs. DISTRICT COLLECTOR
March 4, 2021
R.PONKARTHIK KUMAR Vs. STATE
October 5, 2021
R.RADHAKRISHNAN Vs. BARATHAN
December 3, 2021
R.RADHAKRISHNAN Vs. JOINT COMMISSIONER
November 25, 2021
R.RAJESWARI Vs. CHETTINAD MORIMURA SEMICONDUCTOR MATERIAL PVT. LTD
June 29, 2021
R.RAMANARAYANAN Vs. CHIDAMBARAM MUNICIPALITY
July 20, 2021
R.RAMARAJ Vs. STATE OF TAMIL NADU
April 29, 2021
R.RAMESH Vs. SUB-REGISTRAR
January 7, 2021
R.RAVI Vs. CHIEF ENGINEER/PERSONNEL
December 29, 2021
R.RAVINDRA KUMAR Vs. S.B.S.KUMAR
November 25, 2021
R.S. BHARATHI Vs. STATE AND ORS.
February 22, 2021
R.S.GOPALAKRISHAN Vs. SHARMILA
April 30, 2021
R.SADHASIVAN Vs. STATE
September 14, 2021
R.SANTHAKUMARI Vs. P.N.RAJENDRAN
March 26, 2021
R.SARAVANAN Vs. INSPECTOR OF POLICE
October 20, 2021
R.SELVAM Vs. THANGAPOORANI
September 27, 2021
R.SHANTHI Vs. SOMANNA
March 3, 2021
R.SIVAKUMAR Vs. CHIEF JUDICIAL MAGISTRATE
October 1, 2021
R.SIVASUBRAMANIYAN Vs. R.PERIASAMY
October 22, 2021
R.SUBRAMANI Vs. STATE
March 15, 2021
R.SUNDARAVALLI Vs. R.RAMASAMY
April 8, 2021
R.SUNDHARARAJAN Vs. S.VEMBI
November 12, 2021
R.SURESH Vs. RAJESWARI
June 7, 2021
R.SWAMINATHAN Vs. DISTRICT COLLECTOR
July 22, 2021
R.THIRUMAVALAVAN Vs. P.SIVAJI
April 27, 2021
R.THULASIRAMAN Vs. SECRETARY TO GOVERNMENT
June 22, 2021
R.USHA Vs. S.UMAPATHY
November 24, 2021
R.V.DHANDAPANI Vs. R.VENUGOPAL
October 8, 2021
R.V.SHANMUGANANDAM Vs. REGISTRAR,CO-OPERATIVE SOCIETIES
July 7, 2021
R.VANITHA Vs. D.JANARTHANAN
June 23, 2021
R.VASANTHI Vs. T.MADHAN PRAKASH
July 19, 2021
R.VELLAICHAMY Vs. VAIRAVAN
September 14, 2021
R.VELUSWAMY Vs. STATE
September 20, 2021
R.VIGNESH Vs. JAISON DISTRICT COLLECTOR
November 25, 2021
RADHAKRISHNAN GURUSAMY Vs. M. R. VINIT SRIVASTAVA
April 28, 2021
RADHAMANI Vs. S. GANESHAMOORTHI
January 11, 2021
RADHIKA Vs. DIRECTOR
November 10, 2021
RAGHUVARAN Vs. STATE
December 23, 2021
RAGURAJAN Vs. DEPUTY SUPERINTENDENT OF POLICE
March 29, 2021
RAHAMATHUNNISA Vs. ABDUL SARAQ (DIED)
August 17, 2021
RAHAMATHUNNISA Vs. MANAGING DIRECTOR PUDUCHERRY ROAD TRANSPORT CORPORATION, PUDUCHERRY
January 4, 2021
RAHUL RAVINDRAN Vs. UNION OF INDIA
April 23, 2021
RAJ NARAYANAN Vs. STATE
May 5, 2021
RAJ YAMAHA Vs. RAJKUMAR
March 25, 2021
RAJA Vs. STATE
July 26, 2021
RAJA Vs. NALLAMUTHU (DIED)
March 31, 2021
RAJAGOPAL Vs. TAHSILDAR
August 16, 2021
RAJAGOPAL Vs. D. SARAVANAN
January 5, 2021
RAJAGOPAL Vs. THE DISTRICT COLLECTOR, TIRUVANNAMALAI DISTRICT AND ORS.
February 23, 2021
RAJAGOPAL Vs. SUPERINTENDENT OF POLICE
July 2, 2021
RAJALAKSHMI Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
March 8, 2021
RAJALAKSHMI Vs. MARUTHAMUTHU
July 1, 2021
RAJALAKSHMI Vs. STATE OF TAMIL NADU
October 8, 2021
RAJALAXMI MCKENNA Vs. SANKARAN RAGHUNATHAN
July 1, 2021
RAJAM HOTELS P. LTD. Vs. STATE OF TAMIL NADU
October 7, 2021
RAJAMOHAN Vs. INSPECTOR OF POLICE
February 10, 2021
RAJAPOOMANI Vs. BALAKALAIVANI
February 11, 2021
RAJARAJESHWARI DANESH Vs. DISTRICT COLLECTOR
October 8, 2021
RAJARAMAN Vs. COMMISSIONER
March 9, 2021
RAJENDER SINGH Vs. JITHENDRA KUMAR ROOPCHAND & SONS
June 18, 2021
RAJENDRAN Vs. STATE
February 11, 2021
RAJENDRAN Vs. SELLAMUTHU
October 8, 2021
RAJENDRAN Vs. JAMAL MOHAMMED FIZAL
November 12, 2021
RAJESH Vs. STATE OF TAMIL NADU
June 23, 2021
RAJESWARI Vs. MURUGESAN
February 18, 2021
RAJESWARI Vs. A. BALAKRISHNAN
January 19, 2021
RAJESWARI Vs. K.JAYARAJ
June 21, 2021
RAJITH EXPORTS Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 9, 2021
RAJIV MANGAL Vs. RITU MANGAL
February 23, 2021
RAMA AMIRTHAM Vs. DISTRICT COLLECTOR
November 18, 2021
RAMACHANDIRAN Vs. SANJIVI
July 9, 2021
RAMACHANDIRAN Vs. SECRETARY TO THE GOVERNMENT
July 20, 2021
RAMACHANDRAN Vs. SAMPATH
January 7, 2021
RAMACHANDRAN Vs. SANTHA
November 17, 2021
RAMACHANDRAN Vs. FAMITHA
April 28, 2021
RAMACHANDRAN Vs. SANGAPPAT THEVAR
November 18, 2021
RAMACHANDRAN Vs. PALANIAMMAL
March 22, 2021
RAMAJEYAKUMAR Vs. STATE REPRESENTED BY ITS, INSPECTOR OF POLICE
November 18, 2021
RAMAKRISHNAN Vs. EXECUTIVE OFFICER
August 3, 2021
RAMAKRISHNAN ARVIND Vs. M/S. SHRISTI COTSPINN PRIVATE LIMITED
September 17, 2021
RAMAKRISHNAN ARVIND DIRECTOR Vs. M.S. SELVARAJ
September 17, 2021
RAMAKRISHNAN MAHALINGAM Vs. STATE TAX OFFICER (CIRCLE)
April 30, 2021
RAMALAKSHMI Vs. UNION OF INDIA
March 22, 2021
RAMALAKSHMMA Vs. G. DURAISAMY
February 22, 2021
RAMALINGA CHOODAMBIKAI MILLS LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
July 9, 2021
RAMALINGAM Vs. CHINNAKUNJU
August 13, 2021
RAMASAMY Vs. SELLAPERUMAL
June 24, 2021
RAMASAMY Vs. PUSHPALATHA
January 29, 2021
RAMASAMY Vs. RAJAGOPAL
March 29, 2021
RAMASAMY Vs. FATHIMA BIVI
April 1, 2021
RAMASAMY GOUNDER Vs. MUTHUKUMAR
April 1, 2021
RAMESH Vs. STATE
June 14, 2021
RAMESH Vs. DEPUTY SUPERINTENDENT OF POLICE
November 22, 2021
RAMESH Vs. STATE
March 17, 2021
RAMESHKUMAR Vs. SUPERINTENDENT OF POLICE
August 4, 2021
RAMIZA BEVI Vs. MOHAMED GOUSH
February 8, 2021
RAMKUMAR Vs. CHELLADURAI
August 13, 2021
RAMPRASATH Vs. PRINCIPAL SECRETARY TO GOVERNMENT
January 21, 2021
RAMU Vs. INSPECTOR OF POLICE
September 13, 2021
RANGARAJAN NARASIMHAN Vs. PRINCIPAL SECRETARY, TOURISM
September 3, 2021
RANGASAMY Vs. KAMALANATHAN
March 5, 2021
RANGASAMY AND ORS. Vs. PALANIGOUNDER
February 18, 2021
RANI Vs. V. SIVARAJ
June 10, 2021
RANI Vs. CHAIRPERSON
May 5, 2021
RANJIT BUILDCON LIMITED, AHMEDABAD Vs. RAIL VIKAS NIGAM LIMITED, CHENNAI
January 6, 2021
RANJITH SOUNDARAJAN Vs. STATE
March 15, 2021
RASAIYA Vs. TISAYANVILAI TOWN PANCHAYAT
January 27, 2021
RASANIAMMAL Vs. DISTRICT COLLECTOR
March 25, 2021
RASHMI PITHAVADIAN Vs. EDITH PITHAVADIAN
October 7, 2021
RATHINAMEENAKSHI Vs. SOMARAJ
February 22, 2021
RATHNAVEL Vs. THAMILARASI
June 16, 2021
RATNA BAI Vs. V. MUNIRAJ
January 20, 2021
RAVANAN Vs. STATE
January 18, 2021
RAVI Vs. STATE
January 27, 2021
RAVI Vs. INSPECTOR OF POLICE
August 27, 2021
RAVI Vs. STATE
September 28, 2021
RAVI FISH NETS Vs. E.S.I CORPORATION
June 9, 2021
RAVI KUMAR Vs. V. BALAKRISHNAN
February 22, 2021
RAVI PARTHASARATHY Vs. STATE
August 31, 2021
RAVI RAMAN Vs. ARUL VISWANATHAN
March 23, 2021
RAVI SAM Vs. GOVERNMENT OF TAMILNADU
October 28, 2021
RAVICHANDRAN Vs. REGIONAL TRANSPORT OFFICER
June 16, 2021
RAVICHANDRAN Vs. VGN HOMES PVT. LTD
February 19, 2021
RAVICHANDRAN Vs. SUPERINTENDENT OF POLICE
November 24, 2021
RAVICHANDRAN Vs. S.CHANDRA
June 14, 2021
RAVINDHIRANADHAN Vs. S.CHOKKALINGAM CHETTIYAR
November 30, 2021
RAYAR NATARAJAN (DIED) Vs. SHANMUGA SUNDARAM
April 30, 2021
RDC CONCRETE (INDIA) PRIVATE LIMITED Vs. HDFC BANK LIMITED
June 4, 2021
RECKITT BENCKISER (INDIA) PRIVATE LIMITED Vs. ITC LIMITED
December 15, 2021
RED GIANT MOVIES Vs. COMMISSIONER
July 5, 2021
REED RELAYS & ELECTRONICS Vs. WORLD GATE EXPRESS LINES
August 10, 2021
REGAL PALM GARDEN APARTMENT Vs. CEE DEE YES HOUSING INFRASTRUCTURE
September 6, 2021
REGIONAL DIRECTOR Vs. T. MURUGADOSS
March 19, 2021
REGIONAL DIRECTOR Vs. TALEMA ELECTRONIC INDIA PRIVATE LIMITED
March 30, 2021
REGIONAL DIRECTOR Vs. A.LATCHUMANAN
March 31, 2021
REGIONAL DIRECTOR Vs. M/S.SIVANESAN & CO
March 29, 2021
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. PREMIER HOME APPLIANCES
January 21, 2021
REGIONAL MANAGER, RELIANCE GENERAL INSURANCE CO LTD Vs. PARIMALA
June 2, 2021
REGIONAL PROVIDENT FUND COMMISSIONER Vs. NACHAMMAI COTTON MILLS LTD
June 2, 2021
REGISTRAR OF COOPERATIVE SOCIETIES Vs. K. MARIAPPAN
August 2, 2021
REGISTRAR, PONDICHERRY INSTITUTE OF MEDICAL SCIENCES Vs. N. NAGA HARIHARA SUDAN
April 28, 2021
REJULA J. Vs. UNION OF INDIA
March 22, 2021
RELIANCE GENERAL INS. CO. LTD Vs. A. SENTHILKUMAR
March 26, 2021
RELIANCE GENERAL INSURANCE CO. LIMITED. Vs. P. POONGAVANAM
December 17, 2021
RELIANCE GENERAL INSURANCE CO. LTD Vs. BHAVANI
June 16, 2021
RELIANCE GENERAL INSURANCE CO. LTD. Vs. P. KARTHIKEYAN
January 27, 2021
RELIANCE GENERAL INSURANCE CO. LTD. Vs. SASIKALA
April 1, 2021
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. R.SATHISH KUMAR
March 3, 2021
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. NAGARATHINAM
June 16, 2021
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. J.SAROJA
September 30, 2021
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. MUNIAMMAL
November 16, 2021
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. R. SATHISH KUMAR
June 3, 2021
RENGANATHAN Vs. STATE
July 22, 2021
REV C. SIMON Vs. DISTRICT COLLECTOR,KANYAKUMARI DISTRICT
April 19, 2021
REVATHI Vs. DURAISAMY
November 16, 2021
REVATHI @ LOGANAYAGI Vs. SURESH
March 23, 2021
REVENUE DIVISIONAL OFFICER Vs. S. MEENAKSHI
January 27, 2021
RGE CONSTRUCTIONS AND DEVELOPMENT PVT. LTD Vs. P.BABU HARINDRANATH
August 31, 2021
RISING TIDE Vs. WATERBASE LIMITED R SURESH KUMAR
February 15, 2021
RITHESH BAWRI Vs. DALMIA BHARATH (LTD)
April 20, 2021
RMC TRAVELLERS INN PVT. LIMITED, CHENNAI Vs. MOHAMMED SALEEM
January 18, 2021
RMH DIESELS PRIVATE LTD Vs. KIROLSKAR OIL ENGINES LIMITED
January 20, 2021
ROBINSON, SECRETARY, MATHA EDUCATIONAL SOCIETY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 9, 2021
ROHINI BALASUBRAMANAM Vs. R. GURURAJAN
February 24, 2021
ROHINI HOUSING DEVELOPERS PVT.LTD Vs. INSPECTOR GENERAL OF REGISTRATION
April 23, 2021
ROHIT NATH Vs. KEB HANA BANK LTD
July 28, 2021
ROMALT TERRIC PINTO FERNANDO Vs. STATE
December 16, 2021
ROSELIN YESUVADIYAL Vs. VASUDEVAN
September 16, 2021
ROSHAN KURUVILLA THOMAS Vs. UNION OF INDIA
January 22, 2021
ROYAL BANK OF SCOLTAND NV Vs. R. SUBRAMANIAN
April 1, 2021
ROYAL SUNDARAM ALLIANCE INS. CO. LTD Vs. P.KRISHNAN
April 16, 2021
ROYAL SUNDARAM ALLIANCE INS. CO. LTD. Vs. SANGEETHA
April 21, 2021
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. TMT.G.POORNAKALA
June 8, 2021
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. SELVAM
June 15, 2021
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD. Vs. MUTHUKANNU
January 25, 2021
ROYAL SUNDARAM ALLIANZ INSURANCE CO. LTD. Vs. MINOR SANMATHI
February 24, 2021
RT. REV. TIMOTHY RAVINDER DEV PRADEEP Vs. REV. CHARLES SAMRAJ. N
December 23, 2021
RT.REV.TIMOTHY RAVINDER DEV PRADEEP Vs. REV.CHARLES SAMRAJ. N PRESBYTER & CHAIRMAN
December 16, 2021
RUKKUMANI Vs. ALBONSA
March 23, 2021
RUKMANI Vs. STATE OF TAMIL NADU
June 28, 2021
S .SARASWATHI AMMA Vs. KOVIL RAJ
August 12, 2021
S 1911 AN PUDUR PACCS Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, SALEM
February 1, 2021
S CHINNASAMY Vs. S. KALPANA
January 5, 2021
S DIRAVIAM DINESH Vs. JEYA SAGAYA SATHISH HOLY QUEEN MATRICULATION SCHOOL
January 7, 2021
S GANTHIMATHI Vs. M. MALAIYANDI
January 19, 2021
S KALA Vs. L SARAVANAN
February 9, 2021
S MALLIGA Vs. R SRIVIDHYA
February 16, 2021
S NARAYANAN Vs. SARADHA KRISHNAN
January 19, 2021
S P MOUROUGANANDAME Vs. B. VASSOUGUY
January 19, 2021
S RAJASEKAR Vs. A/M MARUDEESWARAR TEMPLE REPTD BY ITS EXECUTIVE OFFICE
January 22, 2021
S SUNDHARAMURTHY Vs. KANDHASAMI
February 24, 2021
S. A. ELANGO VETHANTHAM Vs. VISALATCHI
January 20, 2021
S. ABIS CHANDRAN Vs. STATE REPRESENTED
February 10, 2021
S. AJAYRAJ Vs. E. DIVYA
March 18, 2021
S. AJESH RAGAV Vs. C. MANOHARAN
January 18, 2021
S. AMUTHA Vs. GOVERNMENT OF TAMIL NADU
November 18, 2021
S. ARULKUMAR Vs. N. UMAMAHESWARI
January 11, 2021
S. AUSTIN Vs. STATE OF TAMILNADU
January 5, 2021
S. BALACHANDAR Vs. N. PALANISAMY
January 6, 2021
S. BALAKRISHNAN Vs. S.KANNAN
April 21, 2021
S. BASKARAN Vs. SENIOR COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE UNIT
March 4, 2021
S. CATHERINE Vs. CHIEF CONTROLLER OF REVENUE AUTHORITY
March 22, 2021
S. CHANDRAMOHAN Vs. T.R. MANICKEM
May 5, 2021
S. CHELLAPANDI Vs. ASSISTANT DIRECTOR OF PANCHAYAT
January 27, 2021
S. DEVARAJ Vs. C. SARAVANAN
January 7, 2021
S. EASTER HAIL WITZ Vs. ASHA RAJAN
March 26, 2021
S. ESAKKIMUTHU Vs. AGRICULTURAL PRODUCTION COMMISSIONER & PRINCIPAL SECRETARY
July 22, 2021
S. GANESAN Vs. RAMKUMAR
February 2, 2021
S. GANESAN Vs. TAMIL NADU HOUSING BOARD
November 30, 2021
S. GOPALAKRISHNAN Vs. CHIEF SECRETARY TO GOVERNMENT
July 20, 2021
S. GOWRI Vs. ASST COMMISSIONER OF INCOME TAX
June 15, 2021
S. GOWSICK AND ORS. Vs. K.P. VENKATACHALAM AND ORS.
February 17, 2021
S. GUNASEKARAN Vs. S AND S FOUNDATIONS PRIVATE LIMITED
December 17, 2021
S. HEERACHAND JAIN Vs. T. NAMASIVAYAM
July 30, 2021
S. IMMANUEL DEVAKADATCHAM Vs. M. M. RAJENDRAN
February 3, 2021
S. J. SURYAH Vs. INCOME TAX OFFICER
January 25, 2021
S. JAGADEESAN Vs. MANGAIYARKARASI
July 28, 2021
S. JAI SINGH Vs. STATE
March 4, 2021
S. JAYAKUMAR Vs. STATE
July 7, 2021
S. JAYASEELAN Vs. STATE
July 12, 2021
S. JEEVANANDAM Vs. K. P. V. SRINIVASA MUDALIAR
August 9, 2021
S. K MEENAKSHI SUNDARAM Vs. M. N PADMANABHAN
January 20, 2021
S. K. A. NOORJAHAN BEEVI Vs. M. MOHAMMED JAMIL
June 28, 2021
S. K. NAZEER BASHA Vs. ANJUMAN E HIMAYATH E ISLAM
March 17, 2021
S. KALYANI Vs. REVENUE DIVISIONAL OFFICER, SRIVAIGUNDAM TALUK
February 1, 2021
S. KANAGA Vs. DISTRICT REVENUE OFFICER
July 14, 2021
S. KARMEGAM Vs. TMT. PARVATHI
February 3, 2021
S. KARTHIK Vs. BAGYALAKSHMI
July 26, 2021
S. KAVITHAA Vs. ASST COMMISSIONER OF INCOME TAX, CHENNAI
February 24, 2021
S. KIRANKUMAR Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT
July 19, 2021
S. KRISHNAN Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT
June 2, 2021
S. KRISHNAN Vs. LAKSHMI
January 18, 2021
S. LALITHA Vs. DISTRICT COLLECTOR, CHENGALPET DISTRICT
March 18, 2021
S. M IRUDAYAM Vs. GNANIAH
February 12, 2021
S. M. MANI Vs. KALAIVANI
February 11, 2021
S. MANIKANDAN Vs. TAMIL NADU ELECTRICITY BOARD
February 12, 2021
S. MASANAN Vs. PARIMALA DEVI
March 8, 2021
S. MATHANAKUMARAN Vs. LEKSHMIKALA
March 23, 2021
S. MATHIVATHANAN Vs. STATE
July 6, 2021
S. MOHAMED AMEEN Vs. SUPERINTENDENT OF POLICE
February 18, 2021
S. MUKANCHAND BOTHRA Vs. INSPECTOR GENERAL OF REGISTRATION
April 16, 2021
S. MUNAVARSULTHANA Vs. MALIKA R. GANI
June 18, 2021
S. MURUGA GANESAN Vs. UNION OF INDIA
February 11, 2021
S. MURUGESAN Vs. STATE
February 1, 2021
S. MUTHIAYYAN Vs. SUNDARA RAJESWARI
February 2, 2021
S. MUTHULAKSHMI Vs. STATE OF TAMIL NADU
January 29, 2021
S. N GOWRI Vs. INCOME TAX OFFICER
February 24, 2021
S. NALLATHAMBI Vs. DEPUTY SUPERINTENDENT OF POLICE, THIRUPPUR
November 8, 2021
S. NATARAJAN Vs. R. PANDIAN
January 19, 2021
S. NATARAJAN Vs. DURAI
January 19, 2021
S. P. COAL RESOURCE PVT LIMITED Vs. IND BARATH THERMAL POWER LTD.
July 26, 2021
S. P. MAHADEVAN Vs. SECRETARY TO THE GOVERNMENT
March 31, 2021
S. P. SEKAR Vs. SUBRAMANIAM (DECEASED)
June 18, 2021
S. P. SPINNING MILLS PVT. LTD. Vs. ASST COMMISSIONER OF INCOME TAX,
January 19, 2021
S. PADMA Vs. STATE OF TAMIL NADU
June 17, 2021
S. PALANIKUMAR Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HOME (POLICE-II) DEPARTMENT
April 15, 2021
S. PALANISAMY GOUNDER Vs. A. KAPPANA GOUNDER
January 27, 2021
S. PALANIYAPPAN Vs. AGRICULTURAL PRODUCTION COMMISSIONER
September 16, 2021
S. PANDIYAKUMARI Vs. LAKSHMI VILAS BANK
October 7, 2021
S. PAUL RAJ Vs. EXECUTIVE OFFICER, THALAKKUDI PANCHAYAT, KANYAKUMARI DISTRICT.
February 12, 2021
S. PAUL RAJ Vs. TAHSILDAR METTUR TALUK
November 17, 2021
S. PONNAMBALAM Vs. SANKARALINGAM (DIED)
March 31, 2021
S. PRADEEPKUMAR Vs. S. SATHIYA
February 24, 2021
S. PRAKASH Vs. DISTRICT REGISTRAR
December 17, 2021
S. R. KUMAR Vs. DIRECTORATE OF ENFORCEMENT
January 25, 2021
S. RAJAMONY Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI
February 25, 2021
S. RAMASUBRAMANIAN Vs. STATE OF TAMIL NADU
March 1, 2021
S. RAMU Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
September 27, 2021
S. RAVIKUMAR Vs. PRINCIPAL SECRETARY AND COMMISSIONER OF REVENUE ADMINISTRATION
August 3, 2021
S. RUKKUMANI Vs. PRESIDENT,THARAMANGALAM PANCHAYAT BOARD
June 15, 2021
S. SABITHA Vs. BANNARIAMMAN EDUCATIONAL TRUST, TRUST
July 20, 2021
S. SABITHA BANU Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
March 26, 2021
S. SAGUNTHALA Vs. R. GANGADHARAN
January 20, 2021
S. SALMAN Vs. MUKANCHAND BOTHRA
August 9, 2021
S. SAMAYAMUTHU Vs. STATE OF TAMILNADU
March 24, 2021
S. SAMSUDHEEN Vs. SUB REGISTRAR, MELAPALAYAM TIRUNELVELI DISTRICT
March 22, 2021
S. SARALADEVI SURANA Vs. G. S. SUNDARARAJ
July 1, 2021
S. SASIKUMAR Vs. GOVERNMENT OF TAMIL NADU
January 19, 2021
S. SEENIVASA GUPTA Vs. S. VENKATARAMAN
February 12, 2021
S. SELVARAJ Vs. SHOBA METALLIC YARN INDUSTRIES
March 9, 2021
S. SELVI Vs. R. SUBRAMANI
February 5, 2021
S. SELVI Vs. UNION OF INDIA
February 23, 2021
S. SIVAGURUNATHAN Vs. R. MENNAN
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February 16, 2021
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December 1, 2021
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February 8, 2021
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June 22, 2021
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January 18, 2021
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January 18, 2021
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June 7, 2021
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December 20, 2021
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April 26, 2021
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March 31, 2021
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March 30, 2021
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August 13, 2021
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March 2, 2021
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February 24, 2021
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November 22, 2021
S. VANITHA Vs. INSPECTOR OF POLICE
December 16, 2021
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March 9, 2021
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March 26, 2021
S.AFSAL BAIG Vs. SECRETARY TO GOVERNMENT
March 9, 2021
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October 22, 2021
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March 8, 2021
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November 10, 2021
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September 21, 2021
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June 22, 2021
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April 30, 2021
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June 23, 2021
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August 23, 2021
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November 12, 2021
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October 4, 2021
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November 12, 2021
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August 31, 2021
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October 29, 2021
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November 2, 2021
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November 15, 2021
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July 19, 2021
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September 22, 2021
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February 9, 2021
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May 5, 2021
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August 16, 2021
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September 30, 2021
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November 29, 2021
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May 5, 2021
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September 27, 2021
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November 8, 2021
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December 3, 2021
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March 3, 2021
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August 23, 2021
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April 7, 2021
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October 22, 2021
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January 19, 2021
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March 3, 2021
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January 11, 2021
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September 28, 2021
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December 1, 2021
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November 16, 2021
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April 23, 2021
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July 19, 2021
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December 22, 2021
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December 20, 2021
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October 29, 2021
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August 11, 2021
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May 19, 2021
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May 5, 2021
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July 27, 2021
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August 5, 2021
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August 19, 2021
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January 8, 2021
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April 20, 2021
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March 5, 2021
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June 21, 2021
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January 25, 2021
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February 25, 2021
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July 26, 2021
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October 8, 2021
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July 5, 2021
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March 23, 2021
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June 17, 2021
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August 18, 2021
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January 21, 2021
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July 27, 2021
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July 30, 2021
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July 19, 2021
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February 23, 2021
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October 5, 2021
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February 22, 2021
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February 22, 2021
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March 24, 2021
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January 29, 2021
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July 27, 2021
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September 6, 2021
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July 19, 2021
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February 2, 2021
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January 7, 2021
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March 18, 2021
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February 16, 2021
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July 27, 2021
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October 25, 2021
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February 11, 2021
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November 18, 2021
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July 15, 2021
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September 20, 2021
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January 20, 2021
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June 1, 2021
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October 26, 2021
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March 8, 2021
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January 20, 2021
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July 14, 2021
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April 16, 2021
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March 30, 2021
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June 21, 2021
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March 17, 2021
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November 19, 2021
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January 25, 2021
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April 15, 2021
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March 9, 2021
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March 16, 2021
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January 20, 2021
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September 28, 2021
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June 17, 2021
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July 26, 2021
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July 20, 2021
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August 3, 2021
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August 10, 2021
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January 19, 2021
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April 19, 2021
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June 1, 2021
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July 16, 2021
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January 5, 2021
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July 20, 2021
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July 20, 2021
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January 18, 2021
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July 12, 2021
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October 29, 2021
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March 9, 2021
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August 12, 2021
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July 27, 2021
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June 4, 2021
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June 18, 2021
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March 30, 2021
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December 1, 2021
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October 22, 2021
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August 17, 2021
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July 22, 2021
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April 1, 2021
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October 7, 2021
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March 26, 2021
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November 26, 2021
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April 21, 2021
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June 15, 2021
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March 5, 2021
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November 9, 2021
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August 10, 2021
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October 27, 2021
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December 1, 2021
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June 21, 2021
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July 29, 2021
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February 24, 2021
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April 1, 2021
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July 9, 2021
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April 9, 2021
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January 6, 2021
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July 12, 2021
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August 27, 2021
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November 16, 2021
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August 10, 2021
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May 5, 2021
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December 23, 2021
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January 7, 2021
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January 11, 2021
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January 11, 2021
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May 7, 2021
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February 24, 2021
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March 4, 2021
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February 11, 2021
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November 24, 2021
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March 22, 2021
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July 19, 2021
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July 20, 2021
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October 21, 2021
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December 16, 2021
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February 19, 2021
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April 16, 2021
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September 17, 2021
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February 9, 2021
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June 1, 2021
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February 11, 2021
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April 1, 2021
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March 1, 2021
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February 16, 2021
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January 6, 2021
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January 8, 2021
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April 30, 2021
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February 22, 2021
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June 15, 2021
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March 9, 2021
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February 8, 2021
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July 16, 2021
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November 16, 2021
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March 5, 2021
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June 1, 2021
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August 10, 2021
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March 24, 2021
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June 17, 2021
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April 19, 2021
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June 15, 2021
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June 15, 2021
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June 21, 2021
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July 8, 2021
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December 1, 2021
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July 26, 2021
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April 1, 2021
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February 1, 2021
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February 10, 2021
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January 20, 2021
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July 26, 2021
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August 3, 2021
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January 6, 2021
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December 15, 2021
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June 28, 2021
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February 26, 2021
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January 8, 2021
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January 7, 2021
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March 9, 2021
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March 30, 2021
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April 16, 2021
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January 22, 2021
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January 22, 2021
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March 26, 2021
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April 20, 2021
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February 23, 2021
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April 28, 2021
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July 26, 2021
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November 18, 2021
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January 19, 2021
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June 17, 2021
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January 20, 2021
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October 8, 2021
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August 19, 2021
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February 25, 2021
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March 22, 2021
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July 30, 2021
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September 3, 2021
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July 9, 2021
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December 6, 2021
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February 24, 2021
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October 8, 2021
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February 26, 2021
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August 25, 2021
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March 30, 2021
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December 21, 2021
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January 19, 2021
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April 1, 2021
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November 16, 2021
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October 1, 2021
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September 17, 2021
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November 23, 2021
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October 28, 2021
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March 30, 2021
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March 4, 2021
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January 8, 2021
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October 21, 2021
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August 9, 2021
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August 31, 2021
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October 26, 2021
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September 3, 2021
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May 27, 2021
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July 9, 2021
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November 9, 2021
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March 26, 2021
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March 30, 2021
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December 31, 2021
SWATHY TEX Vs. REGIONAL DIRECTOR
March 9, 2021
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October 4, 2021
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August 11, 2021
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March 17, 2021
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February 24, 2021
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April 28, 2021
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April 28, 2021
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February 26, 2021
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March 5, 2021
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June 28, 2021
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February 15, 2021
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February 22, 2021
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June 25, 2021
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March 23, 2021
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July 12, 2021
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April 26, 2021
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June 8, 2021
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February 2, 2021
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January 19, 2021
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January 6, 2021
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October 20, 2021
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January 21, 2021
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April 30, 2021
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February 23, 2021
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January 21, 2021
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July 20, 2021
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March 31, 2021
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October 27, 2021
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August 9, 2021
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July 12, 2021
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June 17, 2021
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September 16, 2021
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January 4, 2021
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June 15, 2021
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January 5, 2021
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February 23, 2021
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January 5, 2021
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August 3, 2021
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March 23, 2021
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January 20, 2021
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March 26, 2021
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November 23, 2021
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March 31, 2021
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July 22, 2021
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July 6, 2021
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March 19, 2021
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January 18, 2021
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April 8, 2021
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November 23, 2021
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April 1, 2021
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June 10, 2021
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February 1, 2021
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October 6, 2021
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April 29, 2021
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March 29, 2021
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November 22, 2021
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April 30, 2021
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June 9, 2021
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August 24, 2021
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August 10, 2021
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September 7, 2021
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July 22, 2021
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October 28, 2021
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November 15, 2021
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August 31, 2021
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August 2, 2021
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December 17, 2021
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November 26, 2021
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March 19, 2021
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March 31, 2021
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January 6, 2021
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July 26, 2021
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December 23, 2021
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February 10, 2021
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April 27, 2021
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January 22, 2021
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March 11, 2021
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December 22, 2021
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February 15, 2021
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July 16, 2021
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August 3, 2021
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October 7, 2021
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April 16, 2021
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June 25, 2021
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August 23, 2021
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July 28, 2021
TAMIL NADU PUBLIC SERVICE COMMISSION Vs. J. KARTHIK
June 14, 2021
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August 2, 2021
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August 4, 2021
TAMIL NADU STATE TRANSPORT CORPORATION Vs. MARIMUTHU AND ORS.
February 4, 2021
TAMIL NADU STATE TRANSPORT CORPORATION Vs. V. SIVANANTHAN
March 8, 2021
TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER
March 8, 2021
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April 7, 2021
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March 24, 2021
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February 23, 2021
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February 23, 2021
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June 15, 2021
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June 18, 2021
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February 11, 2021
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March 25, 2021
TAMIL NADU STATE TRANSPORT CORPORATION, KARAIKUDI Vs. V. ARUMUGAM
January 6, 2021
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April 1, 2021
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April 28, 2021
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August 12, 2021
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November 24, 2021
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January 29, 2021
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April 15, 2021
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January 18, 2021
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October 25, 2021
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February 18, 2021
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January 5, 2021
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January 19, 2021
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January 4, 2021
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September 29, 2021
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July 19, 2021
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April 20, 2021
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February 17, 2021
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June 22, 2021
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June 25, 2021
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December 14, 2021
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April 1, 2021
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February 2, 2021
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June 25, 2021
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February 5, 2021
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March 11, 2021
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February 23, 2021
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February 26, 2021
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August 13, 2021
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June 23, 2021
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June 16, 2021
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September 21, 2021
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May 5, 2021
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July 19, 2021
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April 8, 2021
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February 3, 2021
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March 19, 2021
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April 1, 2021
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November 1, 2021
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June 21, 2021
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April 27, 2021
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April 21, 2021
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July 8, 2021
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June 14, 2021
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June 8, 2021
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January 8, 2021
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March 22, 2021
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July 6, 2021
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November 22, 2021
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September 14, 2021
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March 25, 2021
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March 15, 2021
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March 26, 2021
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March 29, 2021
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August 23, 2021
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April 15, 2021
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July 6, 2021
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September 9, 2021
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January 29, 2021
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April 30, 2021
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April 19, 2021
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February 17, 2021
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December 22, 2021
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November 17, 2021
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January 29, 2021
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June 23, 2021
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July 26, 2021
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February 25, 2021
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March 29, 2021
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January 7, 2021
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January 22, 2021
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April 1, 2021
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November 10, 2021
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March 25, 2021
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July 22, 2021
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January 19, 2021
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March 10, 2021
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March 18, 2021
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July 26, 2021
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March 25, 2021
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February 2, 2021
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June 7, 2021
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February 16, 2021
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December 23, 2021
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January 7, 2021
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February 24, 2021
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March 18, 2021
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March 24, 2021
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February 17, 2021
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March 12, 2021
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February 3, 2021
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February 5, 2021
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March 25, 2021
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March 25, 2021
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September 14, 2021
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July 12, 2021
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January 21, 2021
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January 7, 2021
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April 20, 2021
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July 23, 2021
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February 22, 2021
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March 9, 2021
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July 28, 2021
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June 2, 2021
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June 21, 2021
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January 21, 2021
UNITED INDIA INSURANCE COMPANY LIMITED Vs. A MADHU
February 24, 2021
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January 27, 2021
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February 25, 2021
UNITED INDIA INSURANCE COMPANY LIMITED Vs. N. SANGEETHA
March 18, 2021
UNITED INDIA INSURANCE COMPANY LIMITED (HUB) Vs. P. VELAYUTHAM
June 16, 2021
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June 21, 2021
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April 30, 2021
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March 25, 2021
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April 27, 2021
UNITED INDIAN INSURANCE CO LTD Vs. MANTHIYAN
June 17, 2021
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December 23, 2021
UTHARA Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU (HOME) PROHIBITION AND EXCISE DEPARTMENT
June 3, 2021
V K UZAIR AHMED Vs. N FATHIMA CHANDINI
January 19, 2021
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January 8, 2021
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March 8, 2021
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December 2, 2021
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March 29, 2021
V. B. R. MENON Vs. SECRETARY TO GOVERNMENT OF PUDUCHERRY (HEALTH), HEALTH AND FAMILY WELFARE SERVICES DEPARTMENT
January 11, 2021
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January 19, 2021
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June 15, 2021
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February 3, 2021
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June 24, 2021
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April 1, 2021
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January 5, 2021
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February 3, 2021
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March 1, 2021
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July 29, 2021
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March 29, 2021
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April 1, 2021
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December 10, 2021
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April 1, 2021
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March 15, 2021
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July 22, 2021
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June 17, 2021
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June 9, 2021
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July 27, 2021
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November 26, 2021
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June 22, 2021
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March 29, 2021
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January 25, 2021
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October 20, 2021
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February 3, 2021
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July 5, 2021
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June 8, 2021
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August 25, 2021
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July 30, 2021
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April 19, 2021
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April 26, 2021
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March 31, 2021
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December 16, 2021
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October 8, 2021
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December 21, 2021
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February 11, 2021
V. SUMATHI Vs. SECRETARY, GOVERNMENT SCHOOL EDUCATION
February 5, 2021
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March 22, 2021
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April 1, 2021
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July 30, 2021
V. VINAYA BHARATHI Vs. GOVERNMENT OF TAMIL NADU
February 5, 2021
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October 8, 2021
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September 17, 2021
V.DAVID Vs. DISTRICT COLLECTOR
July 19, 2021
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August 13, 2021
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June 25, 2021
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July 15, 2021
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November 1, 2021
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November 10, 2021
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February 23, 2021
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July 19, 2021
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August 11, 2021
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July 14, 2021
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December 20, 2021
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December 30, 2021
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March 30, 2021
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August 4, 2021
V.RAMESH Vs. DR. AMBEDKAR LAW UNIVERSITY
August 19, 2021
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October 4, 2021
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July 23, 2021
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January 11, 2021
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July 23, 2021
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December 1, 2021
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June 28, 2021
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April 30, 2021
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July 27, 2021
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July 19, 2021
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November 24, 2021
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November 1, 2021
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December 16, 2021
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June 16, 2021
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August 11, 2021
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June 22, 2021
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August 10, 2021
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December 2, 2021
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VAIKO Vs. STATE
July 7, 2021
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January 19, 2021
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January 19, 2021
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June 8, 2021
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June 4, 2021
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January 20, 2021
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April 22, 2021
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January 27, 2021
VANI VILAS FINANCE LIMITED Vs. RESERVE BANK OF INDIA
March 2, 2021
VARALAKSHMI EXPORTS Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
February 11, 2021
VARALAKSHMI STARCH INDUSTRIES (P.) LTD. Vs. MAN ROLLO POWER GENERATION INDIA PRIVATE LIMITED
August 6, 2021
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October 20, 2021
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July 12, 2021
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VE.ANNAMALAI Vs. SECRETARY
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VEERARAGHAVAN Vs. DEPUTY COMMISSIONER OF POLICE
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July 15, 2021
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September 6, 2021
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July 20, 2021
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March 10, 2021
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November 22, 2021
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September 15, 2021
VENGADASALAM Vs. MOHAN
February 23, 2021
VENGATESAN Vs. EXECUTIVE MAGISTRATE
July 9, 2021
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April 8, 2021
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November 26, 2021
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December 1, 2021
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July 9, 2021
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October 22, 2021
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January 19, 2021
VENKATESH Vs. STATE
December 21, 2021
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January 7, 2021
VENUGOOAL Vs. STATE
January 5, 2021
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August 3, 2021
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October 8, 2021
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July 10, 2021
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January 22, 2021
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August 2, 2021
VIGNESH Vs. STATE
April 1, 2021
VIGNESH PARAMAGURU Vs. ARULMIGU PARIPOORANA VINAYAGAR KOVIL
March 31, 2021
VIJAY Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
February 26, 2021
VIJAY NAHAR Vs. ANIL NAHAR
March 26, 2021
VIJAY TV PRIVATE LIMITED Vs. K.R. KUKESH PRESIDENT
December 1, 2021
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March 5, 2021
VIJAYAKUMAR Vs. STATE
July 29, 2021
VIJAYALAKSHMI AND ORS. Vs. STATE AND ORS.
January 27, 2021
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August 5, 2021
VIJAYALAKSHMIPALANISAMY CHARITABLE TRUST Vs. SUB-REGIONAL DIRECTOR
March 9, 2021
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June 10, 2021
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October 4, 2021
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February 4, 2021
VIJESH Vs. ARYA
January 25, 2021
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March 19, 2021
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September 14, 2021
VIKRAM Vs. STATE
January 22, 2021
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June 9, 2021
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November 23, 2021
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March 26, 2021
VIRGO PROPERTIES PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 7, 2021
VIRTUSA CONSULTING SERVICES PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 4, 2021
VIRUTHAGIRI DIGITAL NETWORK Vs. SECRETARY
July 30, 2021
VIRUTHAMBAL Vs. SAMIKANNU (DIED)
April 1, 2021
VISAGA PRABHU Vs. D. MALATHI
January 18, 2021
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February 4, 2021
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January 29, 2021
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June 16, 2021
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June 21, 2021
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December 6, 2021
VIVEK AND CO. Vs. N. RAVI AND ORS.
February 12, 2021
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August 25, 2021
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March 1, 2021
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February 23, 2021
WATER BASE LIMITED Vs. KAP (INDIA) PROJECT AND CONSTRUCTION PRIVATE LIMITED
October 4, 2021
WORKMEN OF WIPRO INFRASTRUCTURE ENGINEERING Vs. STATE OF TAMIL NADU
July 20, 2021
XXX Vs. SUPERINTENDENT OF POLICE
November 25, 2021
Y. OZEER KHAN Vs. DISTRICT COLLECTOR
August 4, 2021
Y. S. MASI Vs. TAMIL NADU HOUSING BOARD
March 10, 2021
Y. SATHISH Vs. K. G. JOTHISANKAR
February 1, 2021
Y. SUVISESHAMUTHU Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF LAND ADMINISTRATION
February 12, 2021
Y.J.SHABBIR Vs. THIRUVOTEESWARAR FREE HIGH SCHOOL TRUST
March 12, 2021
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January 27, 2021
YASER ARAFATH Vs. STATE
March 17, 2021
YASMEEN HYDER ALI Vs. DISTRICT REVENUE OFFICER (STAMPS)
March 12, 2021
YAZHINI REALTORS PRIVATE LIMITED Vs. ASSISTANT DIRECTOR
February 1, 2021
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August 13, 2021
YESUPATHAM SILVER RAMESH Vs. DEPUTY SUPERINTENDENT OF POLICE, DISTRICT CRIME BRANCH, VELLORE
June 16, 2021
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March 18, 2021
YOUNG MENS CHRISTIAN ASSOCIATION Vs. DISTRICT COLLECTOR OF NILGIRIS AT UTHAGAMANDALAM
January 19, 2021
ZAMEEL AHMED Vs. JAYASHREE NARAYANAN
July 5, 2021
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June 1, 2021