Case Index

Title
Date
AAROGYAM RESIDENTS WELFARE ASSOCIATION Vs. STATE OF UTTARAKHAND
November 16, 2021
AASIQ HUSSAIN Vs. STATE OF UTTARAKHAND
January 15, 2021
ABDUL MALIK Vs. STATE OF UTTARAKHAND
October 25, 2021
ABHAY KUMAR Vs. STATE OF UTTARAKHAND
May 17, 2021
ABIDA KHAN Vs. PRESCRIBE AUTHORITY
November 10, 2021
ADARSH KUMAR SINGHAL Vs. USHA DEVI
March 19, 2021
ADITYA KUMAR Vs. STATE OF UTTARAKHAND
April 22, 2021
AFTAB ALI Vs. STATE OF UTTARAKHAND
February 3, 2021
AGARWAL BROTHERS Vs. STATE OF UTTARAKHAND
December 22, 2021
AHUJA TRADERS Vs. EDELWEISS ASSET RECONSTRUCTION COMPANY LIMITED
December 16, 2021
AJAY CHAUDHARY Vs. STATE OF UTTARAKHAND
March 2, 2021
AJAY GUPTA Vs. STATE OF UTTARAKHAND
February 3, 2021
AJAY KANDWAL Vs. STATE OF UTTARAKHAND
April 7, 2021
AJAY KUMAR Vs. STATE OF UTTARAKHAND
December 29, 2021
AJAY KUMAR VERMA Vs. STATE OF UTTARAKHAND
May 5, 2021
AJAY SINGH Vs. STATE OF UTTARAKHAND
January 14, 2021
AJAY SINGH RAWAT Vs. R.C. PUROHIT
October 23, 2021
AJAY VIKRAM SINGH Vs. NEERAJ KHAIRWAL
October 22, 2021
AKSHAY KASHYAP Vs. STATE OF UTTARAKHAND
February 15, 2021
AKSHAY UNIYAL Vs. STATE OF UTTARAKHAND
November 12, 2021
ALAKNANDA HYDRO POWER COMPANY LTD Vs. UNION OF INDIA
November 11, 2021
ALMORA URBAN COOPERATIVE BANK Vs. STATE OF UTTARAKHAND
February 26, 2021
AMAN Vs. STATE OF UTTARAKHAND
October 22, 2021
AMAN KUMAR GOEL Vs. STATE OF UTTARAKHAND
November 17, 2021
AMANDEEP SINGH SALUJA Vs. STATE OF UTTARAKHAND
October 20, 2021
AMAR NATH Vs. STATE OF UTTARAKHAND
January 13, 2021
AMAR SINGH SAINI Vs. STATE OF UTTARAKHAND
December 28, 2021
AMARJEET KAUR Vs. STATE OF UTTARAKHAND
March 1, 2021
AMISH KUMAR GUPTA Vs. DEPUTY COMMISSIONER (TAX ASSESSMENT)
December 28, 2021
AMIT GOSWAMI Vs. STATE OF UTTARAKHAND
February 18, 2021
AMIT KUMAR SAINI Vs. STATE OF UTTARAKHAND
January 15, 2021
AMIT SAJWAN Vs. EXCISE COMMISSIONER
November 15, 2021
AMTULS PUBLIC SCHOOL Vs. LEELA AND OTHER
December 22, 2021
AMTULS PUBLIC SCHOOL Vs. GOVINDI
December 23, 2021
AMTULS PUBLIC SCHOOL Vs. KAMLA DEVI
July 30, 2021
AMZAD Vs. STATE OF UTTARAKHAND
January 7, 2021
ANANDI PAL Vs. STATE OF UTTARAKHAND
March 4, 2021
ANIL BANSAL Vs. STATE OF UTTARAKHAND
December 22, 2021
ANIL KUMAR Vs. KOTAK MAHINDRA BANK LTD
December 29, 2021
ANIL KUMAR MALL Vs. AMIT NEGI
December 14, 2021
ANIL RAJ Vs. UNION OF INDIA
December 28, 2021
ANIL SHARMA Vs. STATE OF UTTARAKHAND
January 14, 2021
ANISHA DEVI Vs. STATE OF UTTARAKHAND
November 16, 2021
ANIT RANA Vs. NITESHJHA
December 21, 2021
ANITA DEVI Vs. UTTARAKHAND SC ST COMMISSION DEHRADUN
November 11, 2021
ANITA VERMA Vs. STATE OF UTTARAKHAND
January 13, 2021
ANJU BISHT Vs. SURENDRA SINGH
December 28, 2021
ANKIT KUMAR Vs. STATE OF UTTARAKHAND
November 11, 2021
ANKIT MALHOTRA Vs. RELIANCE HOME FINANCE LTD
December 21, 2021
ANKUR NAGPAL Vs. DIG, KUMAON DIVISION, NAINITAL
December 14, 2021
ANKUR SAGAR Vs. STATE OF UTTARAKHAND
December 15, 2021
ANSHU SHARMA Vs. STATE OF UTTARAKHAND
March 25, 2021
ANUJ KUMAR SAINI Vs. STATE OF UTTARAKHAND AND ORS.
January 6, 2021
ANUP KUMAR AHLUWALIA Vs. DIWAN SINGH NEGI
October 25, 2021
ANURAG SHANKHDHAR Vs. STATE OF UTTARAKHAND
December 31, 2021
ANURAG SHANKHDHAR Vs. STATE OF UTTARAKHAND
December 21, 2021
ANUVRAT VERMA Vs. STATE OF UTTARAKHAND
December 17, 2021
APURVI AGARWAL Vs. SANDEEP
April 8, 2021
ARAGON INFRATECH PVT. LTD. Vs. SHEETAL MUND
March 15, 2021
ARBAAZ Vs. SAJDA PARVEEN
October 22, 2021
ARMINDAR SINGH Vs. STATE OF UTTARAKHAND
February 24, 2021
ARVIND KUMAR Vs. STATE OF UTTARAKHAND
December 13, 2021
ARYAVEER SINGH Vs. BHARAT HEAVY ELECTRICALS LIMITED
December 29, 2021
ASAMBER SINGH Vs. MEERA HANDA
October 25, 2021
ASGAR ALI Vs. STATE OF UTTARAKHAND
January 15, 2021
ASHA DEVI, Vs. STATE OF UTTARAKHAND
January 13, 2021
ASHA MOHAN FEMALE Vs. STATE OF UTTARAKHAND
January 13, 2021
ASHISH Vs. STATE OF UTTARAKHAND
July 6, 2021
ASHOK KUMAR Vs. STATE OF UTTARAKHAND
January 12, 2021
ATOL DAS Vs. RANVEER SINGH
October 21, 2021
ATTAR SINGH Vs. STATE OF UTTARAKHAND
February 24, 2021
AUTOMAT IRREGATION PRIVATE LIMITED Vs. STATE OF UTTARAKHAND
January 6, 2021
AVTAR SINGH Vs. STATE OF UTTARAKHAND
October 21, 2021
AZEEMA BEGUM Vs. AUTHORIZED OFFICER, PUNJAB NATIONAL BANK
December 16, 2021
B.K. BANSAL Vs. UTTARANCHAL ROAD TRANSPORT CORPORATION
December 27, 2021
BABU Vs. STATE OF UTTARAKHAND
May 4, 2021
BAKSHISH SINGH Vs. STATE OF UTTARAKHAND
January 14, 2021
BALAJI CONSTRUCTION COMPANY Vs. SUNIL KUMAR GARG
October 22, 2021
BALAM SINGH Vs. R.K. MAHAJAN
December 10, 2021
BALBEER SINGH POKHARIYA Vs. STATE OF UTTARAKHAND
January 13, 2021
BALBIR SINGH Vs. CHANDRA SHEKHAR BHATT
April 6, 2021
BALBIR SINGH Vs. GURPAL SINGH
November 16, 2021
BALJEET Vs. DY. DIRECTOR OF CONSOLIDATION
November 23, 2021
BALJEET SINGH Vs. STATE OF UTTARAKHAND
June 16, 2021
BALVINDER SINGH Vs. STATE OF UTTARAKHAND
April 5, 2021
BALWINDER SINGH Vs. KISAN PAD SANA
December 28, 2021
BANWARI LAL Vs. RAM KISHORE
December 28, 2021
BASANT PRABHAKAR Vs. STATE OF UTTARAKHAND
March 1, 2021
BEENA DEVI Vs. STATE
December 27, 2021
BELWAL SPINING MILLS LTD. Vs. PRESIDING OFFICER, LABOUR COURT HALDWANI
March 4, 2021
BHAG CHAND Vs. STATE OF UTTARAKHAND
February 18, 2021
BHAGWAN DAS ADARSH SANSKRIT MAHAVIDHYALAYA Vs. UTTARAKHAND SANSKRIT UNIVERSITY
December 15, 2021
BHARAT BHUSHAN NAUTIYAL Vs. STATE OF UTTARAKHAND
March 19, 2021
BHARAT CONSTRUCTION (INDIA) PVT. LTD Vs. STATE OF UTTARAKHAND
December 13, 2021
BHARAT ELECTRONICS LIMITED Vs. COLLECTOR PAURI GARHWAL
November 16, 2021
BHARAT SINGH Vs. RAJENDRA MAHAJAN
December 10, 2021
BHARAT SINGH Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
October 23, 2021
BHARTI Vs. STATE OF UTTARAKHAND
July 22, 2021
BHARTI AGRAWAL Vs. VISHAL AGRAWAL
December 27, 2021
BHAWANA CHAUHAN Vs. STATE OF UTTARAKHAND
March 16, 2021
BHUMIPAL SINGH RAWAT Vs. DHEERAJ GARBIYAL
October 20, 2021
BHUVENSHWARI Vs. STATE OF UTTARAKHAND
March 22, 2021
BHUWAN SINGH GUSAIN Vs. STATE OF UTTARAKHAND
April 5, 2021
BIMALANAND BAHUGUNA Vs. A.V. GIRIJA KUMAR
October 21, 2021
BINDRA DEVI Vs. KUMARI MAKNI
January 25, 2021
BINTTU Vs. STATE OF UTTARAKHAND
May 7, 2021
BIRENDRA SINGH CHAUHAN Vs. SOHAN LAL KALA
November 10, 2021
BISHAN DUTT Vs. COMMISSIONER KUMAUN MANDAL
November 16, 2021
BISHAN SINGH MEHRA Vs. STATE OF UTTARAKHAND
July 15, 2021
BISHAN SWAROOP Vs. STATE OF UTTARAKHAND
March 10, 2021
BRIJ MOHAN PANDEY Vs. DISTRICT MAGISTRATE, DISTRICT UDHAM SINGH NAGAR
December 27, 2021
BRIJESH CHANDRA DOBARIYAL Vs. LAXMI DHYANI
November 15, 2021
BRIJESH LAL SAH Vs. STATE OF UTTARAKHAND
December 10, 2021
BRIJMOHAN Vs. STATE OF UTTARAKHAND
June 14, 2021
CANARA BANK (ERSTWHILE SYNDICATE BANK) Vs. BABU RAM KASHYAP
May 19, 2021
CENTRAL BANK OF INDIA Vs. HARESH CHANDRA AGRAWAL
January 25, 2021
CHANDAN BHARDWAJ Vs. STATE OF UTTARAKHAND
December 29, 2021
CHANDAN SINGH Vs. STATE OF UTTARAKHAND
July 7, 2021
CHANDAN SINGH DHOBAL Vs. MADANLAL
December 21, 2021
CHANDER Vs. STATE OF UTTARAKHAND
March 12, 2021
CHANDRA SHEKHAR SHIMAL Vs. STATE OF UTTARAKHAND
December 21, 2021
CHEF HOSPITALITY SERVICES Vs. STATE OF UTTARAKHAND
November 12, 2021
CHOLAMANDALAM M.S. GENERAL INSURANCE COMPANY LIMITED Vs. SUBHASH ARORA
February 24, 2021
COL. JAIPREET SINGH Vs. LT. COL. S. BAJAJ
November 9, 2021
COMMITTEE OF MANAGEMENT DOON VALLEY OFFICERS CO-OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF UTTARAKHAND
May 5, 2021
COMMITTEE OF MANAGEMENT K.L.D.A.V INTER COLLEGE ROORKEE, DISTRICT HARIDWAR Vs. STATE OF UTTARAKHAND
December 27, 2021
CORBETT SILK Vs. T.P. TAMTA
October 22, 2021
D. V. SINGH Vs. G.B. PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
February 26, 2021
DALIP SINGH ADHIKARI Vs. STATE OF UTTARAKHAND
December 1, 2021
DAN SINGH BISHT Vs. BHUPENDER KAUR ALOKHA
October 22, 2021
DANISH INTEZAR Vs. STATE OF UTTARAKHAND
February 12, 2021
DAVID MORRISON Vs. RESPONDENT
May 11, 2021
DAVID MORRISON Vs. STATE OF UTTARAKHAND
January 13, 2021
DAYANAND SHIKSHA SANTHAN U.P. Vs. CHIEF ADMINISTRATOR
March 4, 2021
DAYANAND SIKSHA SANSTHAN Vs. PREM SINGH
January 31, 2021
DEEP NOVELTIES Vs. BALJINDER SINGH
February 22, 2021
DEEPA DEVI BISHT Vs. SACHIN NEGI
October 22, 2021
DEEPA RANI Vs. STATE OF UTTARAKHAND
January 6, 2021
DEEPAK ASWAL Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
December 15, 2021
DEEPAK CHANDRA PARGAIN Vs. STATE OF UTTARAKHAND
December 20, 2021
DEEPAK JAIN Vs. STATE OF UTTARAKHAND
May 4, 2021
DEEPAK KAPOOR Vs. ASHOK D. MEHTA
February 22, 2021
DEEPAK SAGAR Vs. STATE OF UTTARAKHAND
March 23, 2021
DEEPAK SHEEL Vs. STATE OF UTTARAKHAND
October 18, 2021
DEEPAK SINGH Vs. STATE OF UTTARAKHAND
May 24, 2021
DEEPAK THAPA Vs. STATE OF UTTARAKHAND
December 14, 2021
DEEPANKAR SHARMA Vs. DEBTS RECOVERY TRIBUNAL, DEHRADUN
December 15, 2021
DEV HOME FINISHING COMPANY Vs. PUNJAB NATIONAL BANK
April 9, 2021
DEV KUMARI SINGH Vs. STATE OF UTTARAKHAND
November 11, 2021
DEVENDRA SINGH Vs. JAGDAMBA PRASAD
December 16, 2021
DEVENDRA SINGH RAWAT Vs. STATE OF UTTARAKHAND
January 12, 2021
DEVESHWARI GUSAIN Vs. STATE OF UTTARAKHAND
November 16, 2021
DHARMENDRA Vs. B.H.E.L. RANIPUR HARIDWAR
November 16, 2021
DHARMENDRA KUMAR SAHI Vs. BOARD OF MANAGEMENT
April 8, 2021
DHARMENDRA KUMAR SHAHI Vs. BOARD OF MANAGEMENT
April 12, 2021
DHARMENDRA SINGH RATHORE Vs. ANURADHA MOHIT DALMIA
October 23, 2021
DHARMPAL SINGH YADAV Vs. CENTRAL BUREAU OF INVESTIGATION
November 10, 2021
DHARMSHALA SHAMBHUBARA TRUST Vs. VED PRAKASH
March 18, 2021
DHIRENDRA MOHAN SHARMA Vs. MAGAN LAL
January 25, 2021
DIGAMBAR SINGH NEGI Vs. GOVIND SINGH NEGI
March 12, 2021
DIKSHA BAUWAL Vs. STATE OF UTTARAKHAND
December 13, 2021
DILAWAR Vs. STATE OF UTTARAKHAND
June 10, 2021
DILSHAD HUSSAIN Vs. STATE OF UTTARAKHAND
December 28, 2021
DINEH CHANDA GARKOTI Vs. STATE OF UTTARAKHAND
October 23, 2021
DINESH DOBRIYAL Vs. STATE OF UTTARAKHAND
February 23, 2021
DINESH KUMAR Vs. STATE OF UTTARAKHAND
April 1, 2021
DISHA HOSPITALITY PVT. LTD Vs. VICE CHAIRMAN, MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY
December 28, 2021
DOLCE FOOD PVT. LTD. Vs. DEBT RECOVERY APPELLATE TRIBUNAL
November 15, 2021
DORI SINGH Vs. BHOORI
March 22, 2021
DURGA DAL MILL, 1 SAI PURAM LINE JEEWAN GARH, VIKASNAGAR, DEHRADUN Vs. STATE OF UTTARAKHAND
December 22, 2021
DURGA SINGH Vs. UTTARAKHAND PAYJAL SANSADHAN VIKAS EVEM NIGAM
December 28, 2021
ELECTRICITY DISTRIBUTION DIVISION Vs. PARASRAM JOSHI
March 5, 2021
FARIYAD Vs. THAKUR MANDIR RAGHUNATH JI
March 16, 2021
FLEETGUARD FILTERS PVT. LTD Vs. STATE OF UTTARAKHAND
March 1, 2021
GAGAN GUNWANT Vs. STATE OF UTTARAKHAND
December 28, 2021
GAJADHAR DHYANI Vs. STATE OF UTTARAKHAND
December 13, 2021
GAJENDRA PRASAD NAUTIYAL Vs. STATE OF UTTARAKHAND
December 9, 2021
GANESH DUTT PALARIA Vs. STATE OF UTTARAKHAND
February 17, 2021
GANESH DUTT REKHARI Vs. STATE OF UTTARAKHAND
March 15, 2021
GARHWAL MANDAL VIKAS NIGAM LTD. Vs. RAGHUNATH DAS
April 12, 2021
GAURAV AGARWAL Vs. HARPREET SINGH
December 28, 2021
GEETIKA Vs. STATE OF UTTARAKHAND
January 7, 2021
GHULAM MUSTAFA Vs. SALEEM
October 26, 2021
GIRIRAJ Vs. STATE OF UTTARAKHAND
May 20, 2021
GIRISH CHANDRA Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 20, 2021
GOBIND BHAWAN KARYALAYA Vs. STATE OF UTTARAKHAND
December 27, 2021
GOKUL SINGH NAGARKOTI Vs. STATE OF UTTARAKHAND
February 2, 2021
GOLDY RAJIV SANTHOJI Vs. STATE OF UTTARAKHAND
May 6, 2021
GOVIND GAURAV PANDEY Vs. STATE OF UTTARAKHAND
November 25, 2021
GOVIND SINGH KALAKOTI Vs. DHEERAJ GARBIYAL
October 20, 2021
GOVIND WADHWA Vs. RAKESH KUMAR
January 27, 2021
GOVINDI ARYA Vs. STATE OF UTTARAKHAND
March 1, 2021
GRAM SABHA/LAND MANAGEMENT COMMITTEE OF GRAM PANCHAYAT JHAJRA Vs. STATE OF UTTARAKHAND
December 29, 2021
GULSHAN JAHAN Vs. PUNJAB AND SINDH BANK, BRANCH JASPUR, DISTRICT UDHAM SINGH NAGAR
November 17, 2021
GULVIR SINGH Vs. STATE OF UTTARAKHAND
December 29, 2021
GUPTA AGRO VENTURE PVT. LTD. Vs. PRATAP SINGH
March 8, 2021
GYANESHWAR PRASAD Vs. MAHANT SANTNAND SINGH
November 25, 2021
HANSRAJ TUTEJA Vs. STATE OF UTTARAKHAD
December 22, 2021
HAR MOHINDER PAL SINGH Vs. RAJENDRA PAL SINGH
January 25, 2021
HARBANS SINGH Vs. UTTARAKHAND GRAMIN BANK
December 17, 2021
HARIDUTT Vs. BHOLADUTT
December 9, 2021
HARISH CHANDRA JOSHI Vs. STATE OF UTTARAKHAND
December 28, 2021
HARISH CHANDRA PANT Vs. VIJAY KUMAR JOGDANDE
November 18, 2021
HARISH CHANDRA SUNAL Vs. STATE OF UTTARAKHAND
December 29, 2021
HARISH LAL Vs. DHEERAJ GARBIYAL
October 23, 2021
HARISH NATH GOSWAMI Vs. STATE OF UTTARAKHAND
December 16, 2021
HARISH SINGH Vs. STATE OF UTTARAKHAND
May 18, 2021
HARISH SINGH BORA Vs. BHUPINDER KAUR AULAKH
December 10, 2021
HARJINDER PAL SINGH Vs. CANTONMENT BOARD
August 6, 2021
HARMOHINDER PAL SINGH Vs. RAJENDER PAL SINGH
March 10, 2021
HCC- DBL- JV Vs. STATE OF UTTARAKHAND
December 16, 2021
HEERA DEVI SUYAL Vs. DISTRICT MAGISTRATE, NAINITAL
April 12, 2021
HEERA SINGH Vs. STATE OF UTTARAKHAND
December 20, 2021
HEERA SINGH SAOUD Vs. STATE OF UTTARAKHAND
July 14, 2021
HEERAMAN MANDAL Vs. STATE OF UTTARAKHAND
May 11, 2021
HEM CHANDRA JOSHI Vs. VIDYA BHUSHAN GUPTA
March 25, 2021
HEMANT DWIVEDI Vs. STATE OF UTTARAKHAND
August 18, 2021
HEMANT SINGH SANGA Vs. DISTRICT MAGISTRATE, NAINITAL
December 17, 2021
HEMLATA TIWARI Vs. DINESH CHANDRA TIWARI
December 27, 2021
HIMANSHU Vs. STATE OF UTTARAKHAND
July 9, 2021
HIREN JOSHI Vs. STATE OF UTTARAKHAND
January 6, 2021
IKLAKH Vs. STATE OF UTTARAKHAND
December 10, 2021
ILAM CHAND Vs. SHIV NARAYAN AGARWAL
April 7, 2021
IMRAN KHAN Vs. PUNJAB AND SIND BANK
December 16, 2021
INDIAN CHURCH TRUSTEES Vs. SEEMA SINGH
December 28, 2021
INDIAN OIL CORPORATION LIMITED Vs. MAMTA GOEL
March 23, 2021
INDU PRABHA Vs. STATE OF UTTARAKHAND
December 17, 2021
INTARK MAZDOOR SANGTHAN SIDCUL, KICHHA, UDHAM SINGH NAGAR Vs. STATE OF UTTARAKHAND
November 16, 2021
IRSHAD ALIAS GUDDU Vs. STATE OF UTTARAKHAND
April 7, 2021
ISLAM Vs. STATE OF UTTARAKHAND
October 22, 2021
JAGAT SINGH Vs. JAIDEV
March 5, 2021
JAGDAMBA OIL CARRIER Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
March 10, 2021
JAGDISH CHANDRA PANT Vs. ANAND BARDHAN
October 23, 2021
JAGDISH PRASAD BHATT Vs. STATE OF UTTARAKHAND
November 18, 2021
JAGDISH SINGH Vs. JOGENDRA SINGH
March 23, 2021
JAGMOHAN SINGH Vs. STATE OF UTTARAKHAND
December 24, 2021
JAGMOHAN SINGH Vs. TEHRI HYDRO POWER CORPORATION
March 15, 2021
JAGRATI FOUNDATION TRUST Vs. UNION OF INDIA
December 13, 2021
JAI BHAWANI STONE CRUSHER Vs. STATE OF UTTARAKHAND
November 17, 2021
JAI DURGA STONE MILLS Vs. STATE OF UTTARAKHAND
November 11, 2021
JAI PRAKASH Vs. CENTRAL PUBLIC WORKS DEPARTMENT,
November 30, 2021
JAI SINGH BISHT Vs. UNION OF INDIA
December 21, 2021
JAITOON AND ORS. Vs. SUCHITA KHURANA AND ORS.
January 25, 2021
JASBEER SINGH Vs. VIDHYA SINGH SOMNAL
October 23, 2021
JASBIR @ CHHOTU Vs. STATE OF UTTARAKHAND
January 5, 2021
JAWAHAR SINGH Vs. DISTRICT MAGISTRATE, DISTRICT UDHAM SINGH NAGAR
October 25, 2021
JAWAHAR SINGH Vs. UNION OF INDIA
January 6, 2021
JEETPAL SINGH Vs. STATE OF UTTARAKHAND
April 9, 2021
JITENDRA KUMAR Vs. STATE OF UTTARAKHAND & ORS
February 19, 2021
JITENDRA LESIYAL Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
December 15, 2021
JOGI SINGH ALIAS JOGA SINGH (MALE) Vs. STATE OF UTTARAKHAND
January 29, 2021
JOKHE BHAGRA Vs. STATE OF UTTARAKHAND
February 2, 2021
JOT SINGH BISHT Vs. STATE OF UTTARAKHAND
December 22, 2021
JOYTI PRASAD Vs. STATE OF UTTARAKHAND
March 16, 2021
JUGPAL Vs. STATE OF UTTARAKHAND
December 28, 2021
KAILASH BHATT Vs. STATE OF UTTARAKHAND
December 21, 2021
KALAWATI Vs. STATE OF UTTARAKHAND
February 3, 2021
KALICHARAN Vs. STATE OF UTTARAKHAND
January 14, 2021
KALLU RAM Vs. STATE OF UTTARAKHAND
June 23, 2021
KAMAL VERMA Vs. STATE OF UTTARAKHAND
January 12, 2021
KAMLA KANT SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, UDHAM SINGH NAGAR
November 24, 2021
KAMLESH KUMAR DIXIT Vs. STATE OF UTTARAKHAND
May 31, 2021
KANHAIYA LAL Vs. NAGAR PALIKA PARISHAD KOTDWAR
January 6, 2021
KANWAR AMNINDER SINGH Vs. HIGH COURT OF UTTARAKHAND AT NAINITAL
February 1, 2021
KAPIL KUMAR Vs. STATE OF UTTARAKHAND
December 13, 2021
KARAM SINGH Vs. STATE OF UTTARAKHAND
May 4, 2021
KARAN YADAV Vs. CENTRAL BUREAU OF INVESTIGATION
November 25, 2021
KASHIPUR BEVERAGES PVT. LTD Vs. STATE OF UTTARAKHAND
December 9, 2021
KASHMIR SINGH Vs. SARVENDERA SINGH
December 15, 2021
KASTURI DHYANI Vs. NUTAN MANCHANDA
November 24, 2021
KESAR SINGH RAWAT Vs. STATE OF UTTARAKHAND
January 6, 2021
KHACHEDU SINGH Vs. BHUPENDER KAUR AULAKH
October 23, 2021
KHAGOTI DEVI Vs. GOVERNMENT OF INDIA
November 16, 2021
KHAIRUN NISHA KHAN Vs. CITY MAGISTRATE/JOINT SECRETARY
March 1, 2021
KHUSHI RAM Vs. STATE OF UTTARAKHAND
January 5, 2021
KHYALI RAM Vs. BEEJU LAL
December 13, 2021
KING RADIANT (INDIA) SUPPLIERS PVT. LTD. Vs. PUNJAB NATIONAL BANK
December 21, 2021
KIRAN Vs. STATE OF UTTARAKHAND
June 7, 2021
KIRTI BHUSHAN Vs. MINAKSHI SUNDARAM
October 21, 2021
KISHAN LAL Vs. STATE
December 27, 2021
KISHORE KUMAR BHUTANI Vs. STATE OF UTTARAKHAND
December 24, 2021
KRISHNA DEV Vs. CENTRAL BUREAU OF INVESTIGATION
December 8, 2021
KRISHNA LAL Vs. NAINITAL BANK LTD.
December 30, 2021
KRISHNA PAL Vs. STATE OF UTTARAKHAND
January 14, 2021
KRISHNA PAL SINGH Vs. STATE OF UTTARAKHAND
May 21, 2021
KRISHNA SHAMSHER JB RANA Vs. STATE OF UTTARAKHAND
January 29, 2021
KULDEEP ARORA Vs. STATE OF UTTARAKHAND
December 21, 2021
KULDEEP NANDRAJYOG Vs. STATE OF UTTARAKHAND
January 4, 2021
KULVINDRA SINGH Vs. STATE OF UTTARAKHAND
November 17, 2021
KUMAUN MANDAL SAMOOH SAHKARITA, INDIRA COLONY, RUDRAPUR Vs. STATE OF UTTARAKHAND
November 17, 2021
KUNTI DEVI Vs. STATE OF UTTARAKHAND
December 29, 2021
LALIT MOHAN CHAMOLA Vs. STATE OF UTTARAKHAND
October 21, 2021
LALIT VERMA Vs. STATE OF UTTARAKHAND
April 1, 2021
LATA BISHT Vs. MOHAN SINGH BISHT
January 8, 2021
LAVKUSH Vs. STATE OF UTTARAKHAND
November 15, 2021
LEELA JOSHI Vs. STATE OF UTTARAKHAND
April 6, 2021
LEELAWATI Vs. BABITA
December 21, 2021
LOKESH Vs. STATE OF UTTARAKHAND
July 15, 2021
LOKESH KUMAR Vs. STATE OF UTTARAKHAND
February 18, 2021
M/S.SHYAM RADIOS, RAILWAY BAZAR HALDWANI Vs. PUNJAB NATIONAL BANK
March 26, 2021
MAA SHEETLA UDYOG PRIVATE LIMITED Vs. STATE OF UTTARAKHAND
December 29, 2021
MAA SHITLA TRADING Vs. STATE OF UTTARAKHAND
November 17, 2021
MAA STORE PRODUCTS Vs. STATE OF UTTARAKHAND
October 25, 2021
MAHENDRA PAKASH GARG Vs. PUNJAB NATIONAL BANK
December 9, 2021
MAHENDRA PAL SINGH Vs. STATE OF UTTARAKHAND
December 27, 2021
MAHESH CHANDRA UPRETI Vs. S.P. KHALI
October 22, 2021
MANDEEP SINGH KHERA Vs. STATE OF UTTARAKHAND
January 8, 2021
MANGAT RAM PAL Vs. STATE OF UTTARAKHAND
January 15, 2021
MANISH KUMAR ARYA Vs. STATE OF UTTARAKHAND
March 25, 2021
MANISH KUMAR ARYA Vs. STATE OF UTTARAKHAND
December 24, 2021
MANISH SEHGAL Vs. EXCISE COMMISSIONER
December 16, 2021
MANISH THAKUR Vs. ANUPAM VIYAS
December 14, 2021
MANISHA Vs. STATE OF UTTARAKHAND
December 13, 2021
MANJU DEVI Vs. GOVERNMENT OF UTTARAKHAND
December 29, 2021
MANOJ Vs. STATE OF UTTARAKHAND
April 9, 2021
MANOJ KUMAR Vs. STATE OF UTTARAKHAND
December 13, 2021
MANOJ SAXENA Vs. BANK OF BARODA
February 12, 2021
MARUTI NANDAN SAH Vs. STATE OF UTTARAKHAND
December 14, 2021
MAYA MISHRA Vs. UNION OF INDIA
March 1, 2021
MEDHANI PRASAD Vs. STATE OF UTTARAKHAND
March 24, 2021
MEENAKSHI AGARWAL Vs. STATE OF UTTARAKHAND
December 28, 2021
MEENAKSHI RAWAT Vs. BHUPINDER KAUR AULAKH
October 25, 2021
MINAKSHI SHARMA Vs. STATE OF UTTARAKHAND
May 13, 2021
MITHILESH Vs. YOGHES GOYAL
December 9, 2021
MOHABBE ALI Vs. STATE OF UTTARAKHAD
December 22, 2021
MOHAMMAD HARUN Vs. NAGAR PALIKA PARISHAD, NAINITAL
December 15, 2021
MOHAMMAD SAYEED Vs. STATE OF UTTARAKHAND
October 23, 2021
MOHAN KUMAR SAXENA Vs. STATE OF UTTARAKHAND
November 12, 2021
MOHAN SINGH Vs. SARFARAZ HUSSAIN
January 13, 2021
MOHAN SINGH MEHRA Vs. STATE OF UTTARAKHAND
January 12, 2021
MOHD PARVEZ Vs. STATE OF UTTARAKHAND
May 21, 2021
MOHD YUSUF Vs. ASHISH AGGARWAL
November 10, 2021
MOHD. AFRIDI Vs. STATE OF UTTARAKHAND
November 30, 2021
MOHD. HANEEF ALIAS Vs. STATE OF UTTARAKHAND
October 25, 2021
MOHD. MUSTQEEM SIDDIQUI ALIAS RAJU Vs. STATE OF UTTARAKHAND &ORS.
February 19, 2021
MOHD. SIRAJ Vs. STATE OF UTTARAKHAND
February 17, 2021
MOHIT ALIAS SONU Vs. STATE OF UTTARAKHAND
March 4, 2021
MOHOD ASLAM @ MACHHIWALA BABA @ JHORWALA Vs. STATE OF UTTARAKHAND
April 5, 2021
MUKESH AGARWAL Vs. PUNJAB NATIONAL BANK
December 17, 2021
MURLIDHAR Vs. COMMISSIONER, SUGARCANE AND SUGAR
April 5, 2021
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. GURMEJ SINGH
April 9, 2021
NADEEM KHAN Vs. SUB REGIONAL TRANSPORT OFFICE HARIDWAR
December 21, 2021
NAGAR PANCHAYAT MAHUADABRA Vs. STATE OF UTTARAKHAND
December 29, 2021
NALIN KUMAR JHA Vs. STATE OF UTTARAKHAND
October 20, 2021
NANAK CHAND Vs. DAYA RAM
January 15, 2021
NAND KISHOR Vs. STATE OF UTTARAKHAND
February 5, 2021
NANDA BALLABH SHARMA Vs. STATE OF UTTARAKHAND
December 14, 2021
NARAYAN DUTT PANDEY Vs. R. MINAKSHI SUNDRAM
October 21, 2021
NARENDRA Vs. STATE OF UTTARAKHAND
August 12, 2021
NARENDRA Vs. STATE OF UTTARAKHAND
January 15, 2021
NARENDRA KUMAR Vs. STATE OF UTTARAKHAND
March 16, 2021
NARENDRA SINGH Vs. STATE OF UTTARAKHAND
December 24, 2021
NARESH CHANDER SATI Vs. TINA SATI
December 9, 2021
NARESH KUMAR Vs. STATE OF UTTARAKHAND
February 17, 2021
NARESH KUMAR Vs. STATE OF UTTARAKHAND
July 15, 2021
NARESH PANDEY Vs. STATE OF UTTARAKHAND
September 24, 2021
NARESH SETHI Vs. RAJKUMARI
February 25, 2021
NATASHA ZUTSI Vs. COLLECTOR/DISTRICT MAGISTRATE
December 3, 2021
NATHMAL AGARWAL Vs. LT. COL. SUDHISH KUMAR SHARMA
March 9, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. DEEPA DEVI
December 13, 2021
NAVEEN CHANDRA PATHAK Vs. R. MINAKSHI SUNDARAM
October 21, 2021
NAVIN CHANDRA MATHPAL Vs. STATE OF UTTARAKHAND
July 22, 2021
NEELAM AGARWAL Vs. ANIL KUMAR AGARWAL
March 9, 2021
NEERAJ BHATT Vs. NARENDRA SINGH BISHT & ANOTHER
April 7, 2021
NEETA Vs. STATE OF UTTARAKHAND
October 26, 2021
NEETU SINGH Vs. STATE OF UTTARAKHAND AND ORS.
January 25, 2021
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JEEWANTI TIWARI
March 25, 2021
NIRANJAN SARDAR Vs. RAVINDRA NATH SARDAR
February 22, 2021
NIRANJAN SINGH Vs. STATE OF UTTARAKHAND
April 6, 2021
NIRMALA DEVI Vs. CHAMPA DEVI
January 6, 2021
NISTHA RAWAT Vs. BALDEV SINGH RAWAT
December 22, 2021
NITESH KUMAR Vs. INDIAN OIL CORPORATION LIMITED
November 18, 2021
NITIN SHARMA ALIAS NITIN KAPIL Vs. STATE OF UTTARAKHAND
November 15, 2021
NITISH SINGH BHATI Vs. CENTRAL BUREAU OF INVESTIGATION
December 15, 2021
NOORI BEGUM ALIAS AKANSHA Vs. SENIOR SUPERINTENDING OF POLICE UDHAM SINGH NAGAR
June 22, 2021
OM PRAKASH Vs. STATE OF UTTARAKHAND
August 3, 2021
OM PRAKASH SHAH Vs. STATE OF UTTARAKHAND
November 30, 2021
OM SEEDS PVT. LTD. Vs. DISTRICT MAGISTRATE/COLLECTOR, DISTRICT UDHAM SINGH NAGAR OTHERS
November 12, 2021
ONYX TECHNO SYSTEM PVT. LIMITED Vs. STATE OF UTTARAKHAND
November 16, 2021
PANIRAM Vs. ADDITIONAL DISTRICT JUDGE
April 1, 2021
PAPPU Vs. STATE OF UTTARAKHAND
January 13, 2021
PAPPU SINGH BISHT Vs. STATE OF UTTARAKHAND
December 29, 2021
PARAMJEET SINGH Vs. STATE OF UTTARAKHAND
December 15, 2021
PARAMJIT SINGH Vs. STATE OF UTTARAKHAND
October 22, 2021
PARUL PRAKASH Vs. ANIL PRAKASH
February 22, 2021
PARWATI DEVI Vs. PRABODH CHAMOLI
November 11, 2021
PAWAN SINGH BISHT ALIAS RANCHO Vs. STATE OF UTTARAKHAND
December 29, 2021
PINTU SHARMA Vs. STATE OF UTTARAKHAND
December 29, 2021
PITAMBER DUTT POHKHARIYA Vs. STATE OF UTTARAKHAND
February 19, 2021
POOJA RANI Vs. ASHOK SHAH
October 23, 2021
PRA COMPUTER FORMS (P) LTD Vs. STATE OF UTTARAKHAND
November 18, 2021
PRADEEP KUMAR Vs. STATE OF UTTARAKHAND
November 12, 2021
PRADEEP KUMAR YADAV Vs. STATE OF UTTARAKHAND
January 14, 2021
PRADEEP NAGALIA Vs. SWAMI DEV SWARUPANAND
October 23, 2021
PRAMOD KUMAR JOSHI Vs. STATE OF UTTARAKHAND
December 27, 2021
PRAMOD KUMAR SACHDEV Vs. SACHIN NEGI
October 22, 2021
PRANEET BHATI Vs. CENTRAL BUREAU OF INVESTIGATION
December 15, 2021
PRATAP BHAN SINGH Vs. BRIJMOHAN SINGH
November 11, 2021
PRATAP DHALI Vs. STATE OF UTTARAKHAND
July 14, 2021
PRATAP RAM Vs. STATE OF UTTARAKHAND
November 16, 2021
PRAVEEN Vs. STATE OF UTTARAKHAND
December 13, 2021
PRAVEEN KUMAR GUPTA Vs. TARUN NAGALIA
October 25, 2021
PRAVEEN SINGH NEGI Vs. CHANCELLOR, KUMAUN UNIVERSITY
December 27, 2021
PREM BALLABH BRIJWASI Vs. KEDAR PALARIYA
March 31, 2021
PREM PAL Vs. STATE OF UTTARAKHAND
July 12, 2021
PREMCHAND AGARWAL Vs. NAGAR NIGAM, HARIDWAR
March 18, 2021
PRIYA SHARMA Vs. GURMEET SINGH
November 15, 2021
PULAK RAJ MULLICK Vs. UNION OF INDIA
December 9, 2021
PUNJAB & SIND BANK Vs. DEPUTY CHIEF LABOUR COMMISSIONER
December 13, 2021
PURAN CHANDRA PANDEY Vs. GOVERNMENT OF UTTARAKHAND
March 18, 2021
PURAN LAL BHANU ALIAS PURAN Vs. RAM SINGH
April 8, 2021
PUSHPA ADWANI Vs. STATE OF UTTARAKHAND
December 27, 2021
PUSHPA BHARTI Vs. DEVRAJ
December 16, 2021
PUSHPA CHAUHAN Vs. COMMANDANT INDIAN ORDINANCE FACTORY
December 14, 2021
PUSHPA TIWARI Vs. BHEL LADIES CLUB
September 21, 2021
R.K. KIRANA STORE Vs. STATE OF UTTARAKHAND
November 15, 2021
R.K. SHARMA Vs. STATE OF UTTARAKHAND
February 15, 2021
R.M. ENTERPRISES Vs. KURMANCHAL NAGAR SAHKARI BANK LTD
December 17, 2021
RADHEY SHYAM SHARMA Vs. R. P. SINGH
April 9, 2021
RAGHUVEER SINGH CHAUHAN Vs. DISTRICT MAGISTRATE, DEHRADUN
October 22, 2021
RAGHUVIR SINGH BIST Vs. JOINT DIRECTOR OF EDUCATION
March 24, 2021
RAHISH Vs. STATE OF UTTARAKHAND
May 17, 2021
RAHUL KHANNA Vs. S.C. MATHUR
October 23, 2021
RAHUL KUMAR Vs. STATE OF UTTARAKHAND
July 7, 2021
RAHUL YADAV Vs. STATE OF UTTARAKHAND
December 13, 2021
RAJ KUMAR AGGARWAL Vs. KOMAL SINGH RAWAT
October 23, 2021
RAJ KUMAR GROVER Vs. SACHIN MEHROTRA
March 3, 2021
RAJ KUMAR SINGH RAWAT Vs. UTTARAKHAND JAL SANSTHAN
November 12, 2021
RAJAT Vs. STATE OF UTTARAKHAND
January 13, 2021
RAJAT KUMAR Vs. STATE OF UTTARAKHAND
May 7, 2021
RAJAT KUMAR (KARANWAL) Vs. UNION OF INDIA
December 22, 2021
RAJENDER KUMAR YADAV Vs. UNION OF INDIA
October 7, 2021
RAJENDRA KUMAR Vs. STATE OF UTTARAKHAND
October 26, 2021
RAJENDRA KUMAR VERMA Vs. STATE OF UTTARAKHAND
February 24, 2021
RAJENDRA MIMANI Vs. POWER TRANSMISSION CORPORATION OF UTTARAKHAND LTD.
December 31, 2021
RAJENDRA PRASAD BAMRARA Vs. STATE OF UTTARAKHAND
July 7, 2021
RAJENDRA PRASAD KHANDURI Vs. SAFIQUE AHMED
March 24, 2021
RAJENDRA SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
March 1, 2021
RAJESH KUMAR Vs. STATE OF UTTARAKHAND
November 15, 2021
RAJESH SAH Vs. STATE OF UTTARAKHAND
April 1, 2021
RAJESH SINGH Vs. STATE OF UTTARAKHAND
December 28, 2021
RAJIV DHAR JUYAL Vs. NIRAJ DHAR JUYAL
November 30, 2021
RAJKUMAR Vs. STATE OF UTTARAKHAND
December 29, 2021
RAKESH Vs. STATE OF UTTARAKHAND
February 22, 2021
RAKESH KANDPAL Vs. NEELAM KANDPAL
April 12, 2021
RAKESH KUMAR Vs. STATE OF UTTARAKHAND
June 21, 2021
RAKESH SINGH Vs. STATE OF UTTARAKHAND
June 11, 2021
RAKESH VERMA Vs. ANIL KALA
April 5, 2021
RAKHI BERA Vs. DISTRICT MAGISTRATE
March 23, 2021
RAM AVTAR SINGH Vs. STATE OF UTTARAKHAND
December 15, 2021
RAM SAGAR Vs. CENTRAL BUREAU OF INVESTIGATION
January 25, 2021
RAM SINGH Vs. STATE OF UTTARAKHAND
April 30, 2021
RAM SINGH BORA Vs. STATE OF UTTARAKHAND
January 5, 2021
RAMAN SHARMA Vs. STATE OF UTTARAKHAND
January 13, 2021
RAMESH CHAND KASHYAP Vs. MINISTRY OF SOCIAL JUSTICE & EMPOWERMENT
January 12, 2021
RAMESH CHANDRA JOSHI Vs. ANAND VARDHAN
October 25, 2021
RAMESH KUMAR TIWARI Vs. STATE OF UTTARAKHAND
December 28, 2021
RAMESH NAGARKOTI Vs. KEDAR DATT PUROHIT
March 3, 2021
RANDHIR SINGH PANWAR Vs. CANTONMENT BOARD, DEHRADUN
January 25, 2021
RAO MASHROOR KHAN Vs. SITA RAM
January 25, 2021
RAVEESH JAIN Vs. STATE OF UTTARAKHAND
February 2, 2021
RAVI BISHT Vs. STATE OF UTTARAKHAND
January 7, 2021
RAVI KUMAR Vs. STATE OF UTTARAKHAND
July 8, 2021
RAVINDRA JUGRAN Vs. UNION OF INDIA
November 16, 2021
RAVINDRA KUMAR SAHNI Vs. STATE OF UTTARAKHAND
November 18, 2021
REHANA Vs. ANAND SHRIVASTAVA
December 10, 2021
REKHA Vs. STATE OF UTTARAKHAND
December 13, 2021
REKHA DEVI Vs. PUNJAB NATIONAL BANK HOUSING FINANCE LTD.
December 13, 2021
REKHA GUPTA Vs. STATE OF UTTARAKHAND
November 12, 2021
REKHA NEGI Vs. DIMPLE NEGI
July 26, 2021
RINKU Vs. STATE OF UTTARAKHAND
October 20, 2021
RITU BELWAL Vs. KUMAUN UNIVERSITY, NAINITAL
November 10, 2021
RIZWANA Vs. STATE OF UTTARAKHAND
December 13, 2021
ROBIN BISWAS Vs. STATE OF UTTARAKHAND
June 8, 2021
ROHIT Vs. STATE OF UTTARAKHAND
May 18, 2021
ROHIT KUMAR Vs. STATE OF UTTARAKHAND
December 21, 2021
ROHITASHAV KUNWAR Vs. STATE OF UTTARAKHAND AND ORS.
January 25, 2021
ROHTASH KUMAR Vs. RAM CHAITNYA
November 11, 2021
ROYAL LAWNS, VILLAGE GANGUWALA, TEHSIL JASPUR Vs. NAINITAL BANK LTD.
November 16, 2021
RUCHIR GUPTA Vs. STATE OF UTTARAKHAND
August 27, 2021
S.K. SINGH Vs. STATE OF UTTARAKHAND
December 29, 2021
SABIR HUSAIN Vs. BANK OF BARODA
December 27, 2021
SACHDANAND DABRAL Vs. UNION OF INDIA
March 5, 2021
SACHIN KALRA Vs. MEENAKSHI
October 25, 2021
SACHIN KUMAR CHAUHAN Vs. STATE OF UTTARAKHAND
February 18, 2021
SADAKAT HUSSAIN Vs. ZILA SAHKARI BANK LTD.
December 16, 2021
SADHANA Vs. BHASKAR SEMWAL
December 15, 2021
SADHVI TRIPTA SARASWATI Vs. STATE OF UTTARAKHAND
December 24, 2021
SAGAR DHIMAN Vs. STATE OF UTTARAKHAND
December 10, 2021
SAGEER AHMAD Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR
December 28, 2021
SAHANA PARVEEN Vs. NARENDRA KUMAR SHARMA
November 18, 2021
SAHBAN ALI Vs. STATE OF UTTARAKHAND
December 17, 2021
SAHIL KUMAR DUTTA Vs. SHIV KUMAR
October 23, 2021
SAHOTA SEEDS LTD. VILLAGE NARAYANPUR, KASHIPUR Vs. PUNJAB NATIONAL BANK, MID CORPORATE CENTER
December 21, 2021
SAHRUKH AND USMAN Vs. STATE OF UTTARAKHAND
December 28, 2021
SAI TRADERS Vs. PUNJAB NATIONAL BANK
December 28, 2021
SAJID Vs. STATE OF UTTARAKHAND
May 17, 2021
SAKSHAM ENTERPRISES Vs. DEPUTY COMMISSIONER STATE TAX
October 25, 2021
SALMAN Vs. STATE OF UTTARAKHAND
July 15, 2021
SAMIAH INTERNATIONAL BUILDERS LTD Vs. STATE OF UTTARAKHAND
July 14, 2021
SANDEEP KUMAR Vs. KISHAN RAM TAMTA
October 25, 2021
SANDEEP KUMAR Vs. OMPRAKASH
December 10, 2021
SANDEEP SINGH Vs. R.K. KUNWAR
October 25, 2021
SANDHYA RAJ Vs. STATE OF UTTARAKHAND
January 28, 2021
SANJAY BANAL Vs. STATE OF UTTARAKHAND
January 14, 2021
SANJAY JAIN Vs. ELECTION COMMISSION OF INDIA
December 9, 2021
SANJAY KUMAR Vs. VIKASH KUKRETI
March 23, 2021
SANJAY MEHTA Vs. STATE OF UTTARAKHAND
December 7, 2021
SANJAY SEMWAL Vs. STATE OF UTTARAKHAND
November 11, 2021
SANJAY SINGH SAJWAN Vs. PUNJAB NATIONAL BANK
December 30, 2021
SANJEEV KUMAR AKASH Vs. STATE OF UTTARAKHAND
April 12, 2021
SANJIV CHATURVEDI Vs. UNION OF INDIA
September 27, 2021
SANTOSH KUMAR SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
January 12, 2021
SANTOSH SINGH AIRI Vs. SUNITA AITHANI
June 21, 2021
SANTOSH UPADHYAY Vs. STATE OF UTTARAKHAND
December 8, 2021
SANYOGITA KUMARI Vs. STATE OF UTTARAKHAND
February 25, 2021
SARFARAZ HUSSAIN Vs. CHANDU CHAUHAN
November 11, 2021
SAROJ Vs. STATE OF UTTARAKHAND
March 3, 2021
SATISH KUMAR Vs. STATE OF UTTARAKHAND
March 18, 2021
SATISH KUMAR CHAUHAN Vs. UTTARAKHAND FOREST DEVELOPMENT CORPORATION
November 12, 2021
SATVAT INFOSOL PRIVATE LIMITED Vs. OIL AND NATURAL GAS CORPORATION LTD
June 18, 2021
SATYA PRAKASH THAPLIYAL Vs. SURESH CHANDRA PANT
December 14, 2021
SAVITRI DEVI Vs. MUNICIPAL BOARD
March 18, 2021
SAYENDRA SINGH RAWAT Vs. STATE OF UTTARAKHAND AND ORS.
January 6, 2021
SEETO Vs. JAHOOR AHMAD
November 11, 2021
SHAHEENA Vs. STATE OF UTTARAKHAND
August 4, 2021
SHAHRUKH Vs. STATE OF UTTARAKHAND
June 8, 2021
SHAILENDRA GHAI Vs. STATE OF UTTARAKHAND
April 6, 2021
SHAKIR Vs. BAZPUR COOPERATIVE SUGAR FACTORY LTD
November 15, 2021
SHALINI SHARMA Vs. PREMLATA SHARMA
January 5, 2021
SHAMSHER SINGH SATYAL Vs. STATE OF UTTARAKHAND
October 22, 2021
SHANKAR DATT Vs. STATE GOVERNMENT
November 30, 2021
SHANKAR LAL KHANDELWAL Vs. STATE OF UTTARAKHAND
November 12, 2021
SHARUKH Vs. STATE OF UTTARAKHAND
April 19, 2021
SHASHIBALA BANSAL Vs. STATE OF UTTARAKHAND
December 29, 2021
SHAURYA SHARMA Vs. STATE OF UTTARAKHAND
February 3, 2021
SHAYAM SUNDER SINGH Vs. S. RAMASWAMY
April 9, 2021
SHEETAL SOOD Vs. ARUN GOYAL
December 9, 2021
SHEKHARANAND PANDEY Vs. MANJU PANDEY
April 1, 2021
SHER MOHAMMAD Vs. UNION OF INDIA
December 22, 2021
SHIV KUMAR SHARMA Vs. MINISTRY OF ROAD TRANSPORT AND NATIONAL HIGHWAYS AUTHORITIES
December 22, 2021
SHIV KUMAR SINGH Vs. PRESCRIBED AUTHORITY
March 18, 2021
SHIVA ASSOCIATES Vs. STATE OF UTTARAKHAND
December 27, 2021
SHIVMURTI Vs. STATE OF UTTARAKHAND
June 22, 2021
SHIVMURTI Vs. STATE OF UTTARAKHAND
October 23, 2021
SHYAM SINGH Vs. STATE OF UTTARAKHAND
April 6, 2021
SIANAND Vs. STATE OF UTTARAKHAND
November 25, 2021
SINDER SINGH Vs. STATE OF UTTARAKHAND
December 28, 2021
SMT. INDRA Vs. DHARAM PAL SINGH
May 7, 2021
SOM PRAKASH DABRAL Vs. STATE OF UTTARAKHAND
January 14, 2021
SONAL VERMA Vs. SURENDER MOHAN CHOPRA
March 16, 2021
SONU Vs. STATE OF UTTARAKHAND
July 5, 2021
STATE OF UTTARAKHAND Vs. SUNIL CHAUHAN
January 12, 2021
STATE OF UTTARAKHAND Vs. SUGAN CHAND @SUGNI
February 25, 2021
STATE OF UTTARAKHAND Vs. BAHADUR SINGH RAWAT
October 21, 2021
STATE OF UTTARAKHAND Vs. ROHIT CHAUDHARY
February 22, 2021
STATE OF UTTARAKHAND Vs. ABID ALI
September 22, 2021
STATE OF UTTARAKHAND Vs. MOHAN RAM
March 9, 2021
STATE OF UTTARAKHAND Vs. MADHAV NAYAN
April 12, 2021
STATE OF UTTARAKHAND Vs. PREETI CHAND
April 5, 2021
STATE OF UTTARAKHAND Vs. GOVIND RAM ARYA
April 5, 2021
STATE OF UTTARAKHAND Vs. RAMLAKHAN
April 6, 2021
STATE OF UTTARAKHAND Vs. UDAIRAJ HINDU INTER COLLEGE
April 1, 2021
STATE OF UTTARAKHAND Vs. RAJBIR
January 7, 2021
STATE OF UTTARAKHAND Vs. KAILASH ROSIN FACTORY
March 4, 2021
STATE OF UTTARAKHAND Vs. U. P. RAJKIYA NIRMAN NIGAM LTD.
March 18, 2021
STATE OF UTTARAKHAND Vs. HARDAYAL
December 28, 2021
STATE OF UTTARAKHAND Vs. AKASH TYAGI AND ORS.
February 22, 2021
STATE OF UTTARAKHAND Vs. MOHAN LAL.
February 24, 2021
STATE OF UTTARAKHAND Vs. RAM KUMAR GUPTA
December 29, 2021
STATE OF UTTARAKHAND Vs. SURESH CHANDRA KAVIDAYAL
December 24, 2021
STATE OF UTTARAKHAND Vs. NARESH KUMAR
December 20, 2021
STATE OF UTTARAKHAND Vs. VINOD KUMAR AND
December 20, 2021
STATE OF UTTARAKHAND Vs. BIRENDRA SINGH RAWAT
December 20, 2021
STATE OF UTTARAKHAND Vs. SHRISH KUMAR
December 13, 2021
STATE OF UTTARAKHAND Vs. ABDUL RAZZAQ
December 13, 2021
SUBHAN Vs. STATE OF UTTARAKHAND
October 23, 2021
SUBHASH CHANDRA Vs. STATE OF UTTARAKHAND
January 4, 2021
SUBHASH CHANDRA SAXENA Vs. STATE OF UTTARAKHAND
February 5, 2021
SUBHASH NEGI Vs. RAJESHWARI DEVI
March 10, 2021
SUBODH KUMAR Vs. NAGAR NIGAM ROORKEE
December 13, 2021
SUBODH KUMAR SHARMA Vs. STATE OF UTTARAKHAND
November 23, 2021
SUDERSHAN FERROLLOYS AND BARS LTD. Vs. INDIAN BANK STRESSED ASSETS MANAGEMENT
December 30, 2021
SUKESH JAIN Vs. STATE OF UTTARAKHAND
February 1, 2021
SUKHBIRI Vs. MAHESH LATA
March 9, 2021
SUKHPAL Vs. STATE OF UTTARAKHAND
June 22, 2021
SULEMAN Vs. STATE OF UTTARAKHAND
November 17, 2021
SULTAN Vs. STATE OF UTTARAKHAND
July 12, 2021
SUMAN KISHOR TAMTA Vs. STATE OF UTTARAKHAND
May 4, 2021
SUMIT RANA Vs. STATE OF UTTARAKHAND
March 8, 2021
SUMITRA DEVI Vs. DINESH
September 2, 2021
SUMITRA DEVI Vs. SWARN SINGH
December 28, 2021
SUNDARI GANGOLA Vs. MAHINDRA SINGH CHAUHAN
March 5, 2021
SUNDER LAL Vs. STATE OF UTTARAKHAND
July 5, 2021
SUNIL CHANDRA JOSHI Vs. STATE OF UTTARAKHAND
November 12, 2021
SUNIL PATEL Vs. STATE OF UTTARAKHAND
November 15, 2021
SUNIL SINGH NEGI Vs. STATE OF UTTARAKHAND
April 6, 2021
SUNITI SINGH Vs. MANAGING DIRECTOR
March 12, 2021
SUNRISE TECHNOBUILD LLP. Vs. VINOD KUMAR SUMAN
February 23, 2021
SURELA DEVI Vs. STATE OF UTTARAKHAND
April 7, 2021
SURENDRA KUMAR SHARMA Vs. STATE OF UTTARAKHAND
June 15, 2021
SURESH CHAND MATHUR Vs. ASSISTANT COLLECTOR 1ST CLASS/S. D. M. SADAR, DEHRADUN
November 22, 2021
SURESH KANDPAL Vs. STATE OF UTTARAKHAND
December 28, 2021
SURINDER KAUR Vs. STATE OF UTTARAKHAND
January 25, 2021
SUSHIL YADAV Vs. STATE OF UTTARAKHAND
December 28, 2021
SUSHILA Vs. GAGAN KUMAR
December 10, 2021
SWALEHA HUSSAIN Vs. STATE OF UTTARAKHAND
November 17, 2021
SWAMI RUPENDRA PRAKASH DISCIPLE SWAMI HANSPRAKASH Vs. VIJAY KUMAR MALIK
January 25, 2021
SYED MASHKOOR AHMED ZAIDI Vs. BHUPINDER KAUR AULAKH
December 21, 2021
TABUSSUM JAHAN Vs. ABDUL HAFIZ
December 15, 2021
TARSEM SINGH Vs. BALWANT SINGH SAHI
December 9, 2021
TASKEEN AHMED Vs. AHMAD IQBAL
December 13, 2021
TIBBU LAL Vs. STATE OF UTTARAKHAND
May 27, 2021
TOSHI RANI Vs. SUJATA SINGH
December 29, 2021
TRIBHUWAN KAUSHIK Vs. VIJAY KUMAR
March 10, 2021
TRILOK CHAND SHARMA Vs. STATE OF U.P.
March 1, 2021
TRILOK SINGH Vs. UTTARAKHAND GRAMIN BANK & OTS.
February 23, 2021
TRILOK SINGH Vs. SHEETAL MUND
March 15, 2021
TRILOK SINGH Vs. STATE OF UTTARAKHAND
August 9, 2021
TURANI DEVI Vs. UTTARAKHAND PAYJAL SANSADHAN VIKAS EVEM NIGAM
December 28, 2021
U. P. STATE ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER
April 5, 2021
UDAIRAJ SINGH Vs. RAVI MEHTA
October 20, 2021
UMASHANKAR Vs. STATE OF UTTARAKHAND
June 10, 2021
UNION OF INDIA Vs. KEEMAT LAL BASU DEV
March 17, 2021
UNITED INDIA INSURANCE CO. LTD. Vs. ROSHANI DEVI PUNDIR
October 27, 2021
UNITED INDIA INSURANCE COMPANY LTD Vs. DIGAMBAR SINGH
December 13, 2021
URBA DUTT BHATT Vs. STATE OF UTTARAKHAND
June 29, 2021
URS SCOTT WILSON INDIA PRIVATE LIMITED Vs. PUBLIC WORKS DEPARTMENT
February 24, 2021
USMAN Vs. STATE OF UTTARAKHAND
January 25, 2021
UTTAM SUGAR MILLS LTD. Vs. MANOJ KUMAR
March 15, 2021
UTTARAKHAND POWER CORPORATION LIMITED Vs. MANJEET KAUR
June 14, 2021
UTTARAKHAND POWER CORPORATION LTD. Vs. ASHOK KUMAR GUPTA
November 15, 2021
UTTARAKHAND STATE WAREHOUSING CORPORATION Vs. KOHLI ENTERPRISES
November 22, 2021
UTTARAKHAND WAQF BOARD Vs. MAUSIN
May 7, 2021
VAIBHAV JOSHI Vs. STATE OF UTTARAKHAND
November 12, 2021
VED PRAKASH Vs. STATE OF UTTARAKHAND
June 7, 2021
VEENA DEVI Vs. CANARA BANK
December 30, 2021
VIJAY KUMAR Vs. TEHRI SARIYA COMPANY LTD.
October 25, 2021
VIJAY KUMAR GUPTA Vs. COMMISSIONER OF INCOME TAX
April 12, 2021
VIJAY KUMAR SAXENA Vs. STATE OF UTTARAKHAND
December 17, 2021
VIJAY SAINI Vs. ALAKNANDA ASHOK
December 10, 2021
VIJAY SINGH Vs. DHARAM PAL
January 15, 2021
VIJAY SINGH PAL Vs. STATE OF UTTARAKHAND
October 20, 2021
VIJENDRA SINGH MEHTA Vs. STATE OF UTTARAKHAND
November 10, 2021
VIKAS TIWARI Vs. STATE OF UTTARAKHAND
November 10, 2021
VINAY JAYSWAL Vs. STATE OF UTTARAKHAND
November 17, 2021
VINESH KUMAR SAINI Vs. DISTRICT MAGISTRATE, HARIDWAR
December 14, 2021
VINOD CHANDRA Vs. STATE OF UTTARAKHAND
December 27, 2021
VINOD KUMAR KULIYAL Vs. STATE OF UTTARAKHAND
August 13, 2021
VIRENDRA KUMAR SHARMA Vs. DISTRICT MAGISTRATE NAINITAL
November 9, 2021
VIRENDRA SINGH RAWAT Vs. CANTONMENT BOARD
August 6, 2021
VISHNU PRASAD Vs. BHAWANA SINGH
December 21, 2021
VIVEK PATHAK Vs. VIVEK PATHAK
October 27, 2021
VIVEK YADAV Vs. STATE OF UTTARAKHAND
November 9, 2021
VLCC PERSONAL CARE LTD Vs. STATE OF UTTARAKHAND
January 12, 2021
WEEKLY SUNDAY MARKET WELFARE SOCIETY Vs. STATE OF UTTARAKHAND
December 15, 2021
YADAV CHANDRA MUNGALI Vs. RAMESH CHANDRA TIWARI
March 9, 2021
YOGAMBER SINGH NEGI Vs. STATE OF UTTARAKHAND
December 30, 2021
YOGESH CHANDRA TIWARI Vs. STATE OF UTTARAKHAND
December 28, 2021
YOGESH SAINI Vs. STATE OF UTTARAKHAND
December 29, 2021
YOGESH SHARMA Vs. MUNICIPAL CORPORATION, HALDWANI
November 18, 2021
YOGESH SINGH Vs. SANGEETA CHAUHAN
November 9, 2021