Case Index

Title
Date
A. B VISWANATHAN Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LTD.
February 22, 2021
A. DEVADAS Vs. STATE OF KERALA
March 5, 2021
A. SATHEESH Vs. STATE OF KERALA
March 30, 2021
ABDUL ALEEM Vs. STATE OF KERALA AND ORS.
January 29, 2021
ABDUL KHADER M. K. Vs. STATE OF KERALA
May 7, 2021
ABDUL LATHEEF Vs. STATE OF KERALA
April 8, 2021
ABDUL RAHIMAN Vs. STATE OF KERALA
January 7, 2021
ABDUL RAHMAN Vs. STATE OF KERALA
May 7, 2021
ABEESH RAHMAN M. L. Vs. STATE OF KERALA
April 9, 2021
ABU P. ABRAHAM Vs. ANU T. CHERIAN
January 8, 2021
ADARSH P. Vs. STATE OF KERALA
May 7, 2021
AJAS M.M. Vs. STATE OF KERALA
February 19, 2021
AJAY KRISHNAN Vs. UNION OF INDIA
January 4, 2021
AJAY ZACHARIAH AND ORS. Vs. STATE OF KERALA AND ORS.
January 19, 2021
AJEESH Vs. STATE OF KERALA
March 2, 2021
AJI RAJ Vs. THIRUVANANTHAPURAM REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LTD
February 15, 2021
AJIMON Vs. SANTHAMMA P. K.
March 29, 2021
AJITH P. P. Vs. STATE OF KERALA
January 8, 2021
AJITHA K. Vs. THE RETURNING OFFICER
February 12, 2021
AJMAL ALIAS PUTTU AJMAL Vs. STATE OF KERALA
February 5, 2021
AJU ABRAHAM Vs. STATE OF KERALA
January 8, 2021
AKASH Vs. STATE OF KERALA
May 7, 2021
AKHILESH Vs. STATE OF KERALA
March 1, 2021
AL AMEEN Vs. STATE OF KERALA
May 4, 2021
ALAKAN VALYALANGARAM Vs. STATE OF KERALA
February 3, 2021
ALL KERALA PHARMACISTS UNION (AKPU) Vs. NOBY C. P.
February 25, 2021
AMBY Vs. STATE OF KERALA
April 9, 2021
AMEEN @ AJMAL Vs. STATE OF KERALA
March 3, 2021
AMMINI Vs. STATE OF KERALA
March 22, 2021
ANAND MURUGAN Vs. STATE OF KERALA
January 8, 2021
ANANTHALAKSHMI Vs. MUTHOOT FINANCE COMPANY LIMITED
March 10, 2021
ANANTHAN Vs. UNION OF INDIA
January 5, 2021
ANIL KUMAR K Vs. STATE OF KERALA
January 27, 2021
ANILKUMAR Vs. K. RAJENDRAN
February 3, 2021
ANIYERI SATHYAN Vs. STATE POLICE CHIEF
February 9, 2021
ANJANA C. Vs. STATE OF KERALA
January 4, 2021
ANSIL Vs. STATE OF KERALA
May 7, 2021
ANTONY @ AADU ANTONY Vs. STATE OF KERALA
January 13, 2021
ANTONY JOSEPH Vs. STATE OF KERALA
April 8, 2021
ANTONY ROSARIO FERNANDO AND ORS. Vs. STATE OF KERALA
January 18, 2021
ANTONY STEPHEN FERNANDO Vs. STATE OF KERALA
April 8, 2021
ANU KUMAR Vs. STATE OF KERALA AND ORS.
January 13, 2021
ANUPAMA T. V. Vs. STATE OF KERALA
March 30, 2021
ARAFATH Vs. STATE OF KERALA
March 31, 2021
ARMAN MUSTHAFA M. Vs. STATE OF KERALA
May 4, 2021
ARUN Vs. STATE OF KERALA
March 16, 2021
ASARAF ALI SAMSUDHEEN SON OF ABDUL RAZAK SAMSUDHEEN Vs. NARCOTIC CONTROL BUREAU COCHIN
January 7, 2021
ASHIQUE VALIYATHODIKA Vs. STATE OF KERALA
May 7, 2021
ASHRAF P. Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS.
January 14, 2021
ASOKAN G. Vs. VIJITHAKUMARI A. N.
January 8, 2021
ATHUL RAJ Vs. STATE OF KERALA
May 4, 2021
B. MOHAMMED JAMAL Vs. STATE OF KERALA
March 26, 2021
BABU Vs. STATE OF KERALA
February 11, 2021
BABU @ CHAKKAN BABU Vs. STATE OF KERALA
April 9, 2021
BADUSHA Vs. STATE OF KERALA
May 4, 2021
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. PUTHEN MODERN RICE MILL
March 5, 2021
BASIL PAUL Vs. STATE OF KERALA
April 22, 2021
BENNY Vs. MINI
February 5, 2021
BHADRA OIL MILLS Vs. FOOD SAFETY AND STANDARD AUTHORITY OF INDIA
February 25, 2021
BHARATH GURUMUKH JETHANI Vs. STATE OF KERALA
February 8, 2021
BHAVANI Vs. SHAIJU K. V.
April 9, 2021
BIJIMON AND ORS. Vs. UDAYABHANU AND ORS.
January 29, 2021
BIJU Vs. STATE OF KERALA
March 16, 2021
BIJU Vs. STATE OF KERALA
May 7, 2021
BIJU C. V. Vs. JASHNA K. J.
March 16, 2021
BIJU K. STEPHEN Vs. STATE OF KERALA
April 8, 2021
BIJU KURIAKOSE Vs. STATE OF KERALA
March 30, 2021
BIPIN PAVITHRAN V. Vs. STATE OF KERALA
March 2, 2021
BRD SECURITIES LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
March 8, 2021
C. RAMADASAN Vs. MADHAVAN
January 8, 2021
CARBON AND CHEMICALS (INDIA) LTD. Vs. COMMISSIONER OF INCOMETAX
March 1, 2021
CHANDRAN PILLAI Vs. SREEDEVI, S M VIHAR
April 8, 2021
CHERIYAN J. PUTHIYADAM Vs. STATE OF KERALA
March 4, 2021
CHERKULATH SURESH Vs. EXCISE INSPECTOR / STATE OF KERALA
February 5, 2021
CIVIC RESPONSIBILITIES AND EMPOWERMENT ASSOCIATION Vs. STATE OF KERALA
March 23, 2021
COCHIN PORT TRUST Vs. BANK OF INDIA
April 26, 2021
CORPORATE MANAGER Vs. STATE OF KERALA
March 4, 2021
D.JYOTHISH KUMAR Vs. V.P.SUNIL
April 8, 2021
DANTY JOSEPH Vs. REGIONAL TRANSPORT AUTHORITY CIVIL STATION, ERNAKULAM
January 8, 2021
DEVASHRAYAM CHARITABLE SOCIETY Vs. STATE OF KERALA
March 16, 2021
DEVASSYKUTTY Vs. STATE OF KERALA
January 8, 2021
DEVIKA M. Vs. SHIBIN PRAKASH
March 10, 2021
DEVINE MATHEW Vs. STATE OF KERALA
May 4, 2021
DILEEP KUMAR Vs. M. K. MANJU
January 8, 2021
DINESH Vs. STATE OF KERALA
May 4, 2021
DIRECTOR, STATE INSTITUTE OF MEDICAL EDUCATION AND TECHNOLOGY Vs. SWAPNA C. S.
February 18, 2021
DIVINE GAS ENTERPRISES Vs. GOVERNMENT OF INDIA
January 8, 2021
DIVYA KRISHNAN Vs. KERALA STATE ELECTRICITY BOARD LTD.
January 8, 2021
DR. K.T.JALEEL Vs. SRI. V.K MUHAMMED SHAFI
April 20, 2021
DR. ROY VIJAYAN Vs. CATHOLIC SYRIAN BANK LTD
February 17, 2021
DR.JOY ANTO Vs. C.R.JAISON
March 10, 2021
DR.JYOTHISH K. Vs. STATE OF KERALA
March 10, 2021
DR.SREEKUMARAN NAIR Vs. UNION OF INDIA
February 17, 2021
E.R.PREMARAJAN Vs. NIMITHA PREM
March 25, 2021
EAPEN CHACKO Vs. STATE OF KERALA
April 9, 2021
ELIYAMMA Vs. DEPUTY COLLECTOR AND SPECIAL ACQUISITION OFFICER
January 7, 2021
FAROOQ SON OF IBRAHIMKUTTY, MANNAMKULAMBU VEEDU Vs. STATE OF KERALA
February 15, 2021
FASAL K. S. Vs. STATE OF KERALA
May 4, 2021
FATHIMA MINNATH ABBAS Vs. STATE OF KERALA
January 8, 2021
FATHIMA RAHMA PACHEERI Vs. UNION OF INDIA
May 4, 2021
GANGADEVI Vs. DISTRICT LEVEL AUTHORIZATION COMMITTEE
March 15, 2021
GENERAL MANAGER, THE THALASSERY CO-OPERATIVE RURAL BANK LTD. Vs. C. MUKUNDAN AND ORS.
January 25, 2021
GEORGE Vs. STATE OF KERALA AND ORS.
January 8, 2021
GEORGE KOSHY Vs. SARAH KOSHY
April 9, 2021
GEORGEKUTTY KURIAN Vs. BANK OF INDIA
May 4, 2021
GOKUL KRISHNAN Vs. STATE OF KERALA
May 7, 2021
GOPALAN Vs. VELLANGALLUR GRAMAPANCHAYATH
March 10, 2021
GOURI Vs. STATE OF KERALA
March 15, 2021
GOVERNMENT SERVANTS CO-OPERATIVE SOCIETY LTD. Vs. N. K. KUTTAPPAN
January 8, 2021
HARISANKAR K. Vs. STATE OF KERALA
May 11, 2021
HAROON A. K. Vs. INDIAN OIL CORPORATION LTD
April 26, 2021
HARRIS & COMPANY Vs. COCHIN PORT TRUST
March 17, 2021
HEERA Vs. JOSE RIXON P. B.
January 8, 2021
IBRAHIMKUTTY Vs. STATE OF KERALA
March 29, 2021
J & P SAND AND AGGREGATES INTERNATIONAL PVT. LTD. Vs. STATE OF KERALA
March 1, 2021
J & S GRANITES COMPANY Vs. DIRECTOR OF MINING AND GEOLOGY
March 10, 2021
JACOB JOHNSON Vs. STATE OF KERALA
May 4, 2021
JASEER M. K. Vs. STATE OF KERALA
April 9, 2021
JAYAKUMARI Vs. SUJATHA SURENDRAN
March 4, 2021
JAYAMMA BALAN Vs. C. S. I. CHURCH
January 8, 2021
JAYAMMA XAVIER Vs. REGISTRAR OF FIRMS VANCHIYOOR, THIRUVANANTHAPURAM
April 8, 2021
JAYAN K. S. Vs. MANJU S.
March 29, 2021
JAYAPRAKASH P. S. Vs. KOZHIKODE CORPORATION
April 9, 2021
JAYAPRAKASHAN P. Vs. STATE OF KERALA
March 23, 2021
JAYASEELAN Vs. STATE OF KERALA
May 4, 2021
JAYASREE JAYAPRAKASH Vs. STATE OF KERALA
March 25, 2021
JAYASREE P. K. Vs. STATE OF KERALA
April 8, 2021
JEMSHEER Vs. STATE OF KERALA
April 8, 2021
JERIN J. ROYEES Vs. SECRETARY, THYCATTUSSERY GRAMA PANCHAYATH, ALAPPUZHA
April 8, 2021
JISHA JOHN Vs. DISTRICT COLLECTOR, PATHANAMTHITTA DISTRICT
January 8, 2021
JOHN BRITTAS Vs. BABU K.
February 23, 2021
JOHN PAUL Vs. STATE OF KERALA
March 9, 2021
JOHNSON PADAMADAN Vs. STATE OF KERALA
March 4, 2021
JOHNSON STEPHEN Vs. MCEES TRADING
March 5, 2021
JOINT REGIONAL TRANSPORT OFFICER/REGISTERING AUTHORITY, KANNUR Vs. ABDUL BASHEER
January 8, 2021
JOLLYAMMA JOSEPH@JOLLY Vs. STATE OF KERALA
March 1, 2021
JOSCO Vs. AUTHORIZED OFFICER, KERALA STATE CO-OPERATIVE BANK LTD.
January 8, 2021
JOSE KUTTY MATHEW Vs. KERALA STATE CO OPERATIVE BANK LTD.
March 15, 2021
JOSEPH Vs. JOHNY
January 8, 2021
JOSEPH Vs. GEORGE
February 24, 2021
JOSEPH KURIAN Vs. DISTRICT COLLECTOR
March 15, 2021
JOSHI JOHN Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
April 26, 2021
K SOMASEKHARAN NAIR Vs. SECRETARY, NEDUMANGAD MUNICIPALITY
January 28, 2021
K. A. ANOOP Vs. UNION OF INDIA
February 23, 2021
K. A. AZEEZ Vs. KERALA STATE ELECTRICITY BOARD
April 9, 2021
K. ANILKUMAR Vs. STATE OF KERALA
March 1, 2021
K. BASHEER Vs. C. K. USMAN KOYA
March 17, 2021
K. G. SURESH Vs. UNION OF INDIA
March 30, 2021
K. ISHWARA NAIK Vs. EXCISE INSPECTOR
March 9, 2021
K. K. SASIKUMAR Vs. STATE OF KERALA
February 17, 2021
K. KRISHNAN Vs. STATE OF KERALA
April 8, 2021
K. M. BASHEERUDHEEN Vs. P. K. KHADEEJA
March 9, 2021
K. M. PHILIP Vs. STATE OF KERALA
January 28, 2021
K. N. NAFEESA Vs. AUTHORIZED OFFICER/MANAGER STANDARD CHARTERED BANK, COCHIN
January 8, 2021
K. N. RAVEENDRANADHAN Vs. KERALA STATE ELECTRICITY BOARD
March 15, 2021
K. S. SURESHKUMAR Vs. AUTHORIZED OFFICER, REPCO HOME FINANCE LIMITED
January 8, 2021
K.DILEEPKUMAR Vs. STATE OF KERALA
March 8, 2021
K.H.MOUAMMED ASHRAFF Vs. STATE OF KERALA
February 9, 2021
KAKKOOR SERVICE CO-OPERATIVE BANK LTD. Vs. JINU AUGUSTINE
February 26, 2021
KASIM V.K. Vs. M.ASHRAF
April 9, 2021
KERALA GOVERNMENT ELECTRICAL CONTRACTORS ASSOCIATION Vs. STATE OF KERALA
February 3, 2021
KIRAN K. U. Vs. STATE OF KERALA
May 7, 2021
KIRAN SREEDHARAN Vs. SUSHYA
March 4, 2021
KMCT DENTAL COLLEGE, MANASSERY, Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
January 14, 2021
KODUR SERVICE CO-OPERATIVE BANK LTD. Vs. ADDL R4 VALANCHERY SERVICE CO-OPERATIVE BANK LTD.
April 28, 2021
KRIPESH C.K. Vs. STATE OF KERALA
January 11, 2021
KRISHNAN M. C. Vs. STATE OF KERALA
February 18, 2021
KRISHNANUNNI Vs. R. BALASUBRAMANIAN
March 9, 2021
KRISHNAPRASAD @ PRASAD Vs. STATE OF KERALA
January 15, 2021
KUNHI MUHAMMED ETAYATTIL Vs. ASST REGISTRAR OF COMPANIES
April 7, 2021
KUNHUNNI Vs. STATE OF KERALA
February 3, 2021
KURIAN Vs. JOSEPH
February 23, 2021
KURYACHAN @ KURYAN Vs. STATE OF KERALA
January 6, 2021
LAKSHMIKUTTY Vs. STATE OF KERALA
March 5, 2021
LALITHA Vs. AMBILY R.B.
February 19, 2021
LATHIKA E Vs. PRINCIPAL SECRETARY TO FINANCE
January 5, 2021
LENIN RAVINDRAN Vs. CENTRAL BUREAU OF INVESTIGATION
April 8, 2021
LIONS EYE HOSPITAL Vs. UNION OF INDIA
January 8, 2021
LISIE HOSPITAL Vs. LABOUR COURT
March 9, 2021
M. A. BENNICHAN Vs. DEVASSIA
February 11, 2021
M. K. MAHENDRAJITH Vs. C. M. MADHUSOODHANAN
February 25, 2021
M. K. VALSAMMA Vs. STATE OF KERALA
March 17, 2021
M.BASHEER Vs. STATE OF KERALA
March 26, 2021
M.C.KAMARUDEEN Vs. STATE OF KERALA
February 5, 2021
M/S. P AND C PROJECTS PVT. LTD Vs. STATE OF KERALA
April 26, 2021
M/S.COASTAL TILES AND SANITARIES Vs. KERALA STATE GOODS AND SERVICE TAX DEPARTMENT
March 24, 2021
M/S.SANDROSE GLOBAL MERCHANDISE (P) LTD Vs. DEPUTY/ASSISTANT COMMISSIONER (ASSESSMENT), KOLLAM
April 8, 2021
M/S.SREE GOKULAM CHIT & FINANCE CO. LTD. Vs. PADMAKUMAR S.
April 8, 2021
M/S.SREE SAKTHI PAPER MILLS LTD. Vs. STATE OF KERALA
April 9, 2021
M/S.VANVITA IMAGING SYSTEMS PVT. LTD. Vs. NATIONAL INSURANCE CO. LTD.
March 30, 2021
MADHAV K. MANOJ Vs. STATE OF KERALA
May 4, 2021
MADHAVI Vs. SUBRAMANIAN
April 9, 2021
MALABAR DEVASWOM BOARD Vs. HAREESH V.
February 3, 2021
MALABAR MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs. UNION OF INDIA
March 24, 2021
MANAGER, LIFE VALLEY INTERNATIONAL SCHOOL Vs. STATE OF KERALA
January 22, 2021
MANEESH. E.P Vs. DIRECTORATE OF ENFORCEMENT
January 6, 2021
MANIKANTAN Vs. STATE OF KERALA
January 8, 2021
MANJU JOEMON Vs. STATE OF KERALA
February 9, 2021
MANNARKAD MUNICIPALITY MUNICIPAL OFFICE, PALAKKAD Vs. ABDUL GAFOOR
February 5, 2021
MANOJ Vs. STATE OF KERALA
May 7, 2021
MANOJ A.K Vs. STATE OF KERALA
March 17, 2021
MANU K. GOPALAKRISHNAN Vs. K. SIVASANKARA MENON
February 17, 2021
MARY SELMA Vs. STATE OF KERALA
February 2, 2021
MATHEW JOSEPH Vs. STATE OF KERALA
March 24, 2021
MERLY PAUL Vs. STATE OF KERALA
February 2, 2021
MESSRS. UTTAM HOLDINGS LTD Vs. STATE OF KERALA
February 5, 2021
MOHAMMED AZHARUDEEN Vs. STATE OF KERALA
May 7, 2021
MOHAMMED NOUSHAD Vs. STATE OF KERALA
January 8, 2021
MOHAMMED SAIBAN M. Vs. CENTRAL BOARD OF SECONDARY EDUCATION
January 8, 2021
MOHAMMED SALIM Vs. STATE OF KERALA
May 7, 2021
MOHANAN K. P. Vs. STATE OF KERALA
March 10, 2021
MR.RAMACHANDRA WARRIOR Vs. JAYASREE W/O RAMACHANDRA WARRIOR
March 18, 2021
MUHAMMED ASARUDHEEN Vs. STATE OF KERALA
January 14, 2021
MUHAMMED ASIF K. A. Vs. SREEJITH M.
April 9, 2021
MUHAMMED MUSTHAFA T. K. Vs. STATE OF KERALA
May 7, 2021
MUHAMMED NISHAD Vs. STATE OF KERALA
May 7, 2021
MUHAMMED SHAFI.P Vs. NATIONAL INVESTIGATION AGENCY
February 18, 2021
MUSTHAFA Vs. STATE OF KERALA
January 7, 2021
N. JAYAKRISHNAN Vs. G. H. BIJU
January 8, 2021
N. MAHADEVAN Vs. STATE OF KERALA
February 4, 2021
N. P. HAMZA Vs. STATE OF KERALA
February 10, 2021
N.HARIDASAN Vs. STATE OF KERALA
March 22, 2021
NABEEL Vs. STATE OF KERALA
March 15, 2021
NAJEEB Vs. STATE OF KERALA
April 22, 2021
NANDITHA RAJ Vs. STATE OF KERALA
April 16, 2021
NEDUMANGAD HOUSING CO-OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
March 29, 2021
NEERAJ @ AKKU Vs. STATE OF KERALA
May 11, 2021
NEETHU KRISHNA, Vs. PRINCIPAL, GOVERNMENT LAW COLLEGE
January 15, 2021
NEW INDIA ASSURANCE CO. LTD. Vs. DAISY PAUL
March 8, 2021
NISHA Vs. P. RAMASWAMY
March 9, 2021
NISHA M., W/O.SAJIN Vs. STATE BANK OF INDIA
March 25, 2021
NIVED S. Vs. STATE OF KERALA
May 7, 2021
NIYAS Vs. STATE OF KERALA
January 8, 2021
O. M. KAREEM Vs. STATE OF KERALA
February 2, 2021
O. T. ALEXANDER Vs. STATE OF KERALA
May 4, 2021
O.V.APPACHEN, PRESIDENT, THE BOARD OF DIRECTORS OF THE PALLIKKUNNU KSHEEROLPADAKA SAHAKARANA SANGHAM LIMITED Vs. THE DIARY EXTENSION OFFICER, DEPARTMENT OF DIARY
February 8, 2021
OLIYIL SALIM Vs. SAIDU HUSSIAN KUNJU KOYA THANGAL
January 8, 2021
P. A TOMY Vs. KUNJUMAITHEEN,
January 28, 2021
P. A. HARIHARAN Vs. STATE OF KERALA
April 8, 2021
P. ANANTHARAJAN Vs. OFFICIAL LIQUIDATOR, HIGH COURT OF KERALA
March 23, 2021
P. J. JOSEPH Vs. ELECTION COMMISSION OF INDIA
February 22, 2021
P. K. SIVADASAN Vs. JAINY
February 18, 2021
P. S NIMMY Vs. KERALA VETERINARY AND ANIMAL SCIENCE UNIVERSITY
February 19, 2021
P. S. SASIKUMAR Vs. STATE OF KERALA
January 8, 2021
P. SHAFI Vs. STATE OF KERALA
March 12, 2021
P. T MANUEL AND SONS Vs. COMMISSIONER OF INCOME TAX
March 1, 2021
P.J.SABU Vs. PRINCIPAL SECRETARY, DEPARTMENT OF LAW, GOVERNMENT OF KERALA
February 19, 2021
P.M.RAJU Vs. STATE OF KERALA
February 26, 2021
P.RADHAKRISHNAN Vs. STATE OF KERALA
April 16, 2021
PACHAKAT KHADEESHOMMABI Vs. KADEEJOMMABI
February 25, 2021
PADANNA LIME SHELL Vs. DIRECTOR OF FISHERIES, THIRUVANANTHAPURAM
January 8, 2021
PADMAKSHI Vs. SECRETARY, ARATTUPUZHA GRAMA PANCHAYATH
March 22, 2021
PAREETH Vs. STATE OF KERALA
February 15, 2021
PARTHAS TEXTILES Vs. RESERVE BANK OF INDIA
March 10, 2021
PARTHAS TEXTILES Vs. HDB FINANCIAL SERVICES LTD
March 18, 2021
PAULY VADAKKAN Vs. STATE OF KERALA
February 10, 2021
PEOPLES UNION FOR CIVIL LIBERTIES Vs. STATE OF KERALA
January 8, 2021
PLAKKATTU GRANITE INDUSTRIES (P) LTD Vs. STATE OF KERLA
February 22, 2021
PONNU PRABHAGHAR Vs. STATE OF KERALA
April 16, 2021
PRAGNISH BABU Vs. STATE OF KERALA
March 1, 2021
PRAKASH JOSEPH Vs. STATE OF KERALA
February 24, 2021
PRATHAP NAIR Vs. STATE OF KERALA
May 4, 2021
PREETHI PRAMOD Vs. STATE OF KERALA
May 7, 2021
PRESIDENT, PRIYADARSHINI KSHEEROLPADAKA SAHAKARNA SANGHAM Vs. STATE OF KERALA
January 8, 2021
PRINCIPAL CHIEF CONSERVATOR OF FOREST (PLANNING AND DEVELOPMENT) FOREST HEADQUARTERS,VAZHUTHACAUD Vs. SURESH MATHEW
January 19, 2021
PRIYADARSINI S. Vs. STATE OF KERALA
January 8, 2021
PROF M. K. SANOO Vs. STATE OF KERALA
January 5, 2021
R. AJAI CHANDRA Vs. DIRECTOR AGRICULTURAL (E & A) DEPARTMENT, THIRUVANATHAPURAM
March 9, 2021
R. C. GANESAN ANJU NIVAS, MALAYAM Vs. VILAVOORKAL GRAMA PANCHAYATH
January 13, 2021
RAFEEQUE Vs. SHAIK MUHAMMED
March 23, 2021
RAGHUVARAN K. T. Vs. KERALA STATE ELECTRICITY BOARD LTD.
March 29, 2021
RAHIM KUTTY Vs. NEW INDIA ASSURANCE CO.LTD
March 8, 2021
RAHUL Vs. STATE OF KERALA
May 4, 2021
RAHUL SREEKUMAR Vs. STATE OF KERALA
January 8, 2021
RAJAGOPALAN NAIR Vs. O.P.KAMALAKSHI
March 22, 2021
RAJAN Vs. STATE OF KERALA
March 10, 2021
RAJANKUNJU Vs. STATE OF KERALA
January 8, 2021
RAJEENA Vs. ASHRAF
April 13, 2021
RAJEEVAN R. Vs. M. V. SURESH ASSOCIATE PROFESSOR (ECONOMICS)
January 13, 2021
RAJENDRA PRASAD Vs. NADARAJAN
January 8, 2021
RAJENDRAN PILLAI Vs. SREEKUMAR J
March 10, 2021
RAJESH V. R. Vs. UNION OF INDIA
March 31, 2021
RAJI MANI Vs. SHAJU LONAPPAN
March 31, 2021
RAJKUMAR Vs. STATE OF KERALA
January 8, 2021
RAJKUMAR SASIDHARAN Vs. SUPERINTENDENT OF POLICE
January 21, 2021
RAJU CHUKKANANI Vs. STATE OF KERALA
May 4, 2021
RAMAKRISHNA B.K. Vs. NARAYANA BHAT.P.
March 9, 2021
RAMAKRISHNAN Vs. ADDITIONAL LEGAL ADVISOR
January 22, 2021
RAMAPRASAD K.P. Vs. STATE BANK OF INDIA
February 25, 2021
RAMESH K. S. SHANKUNNI Vs. STATE OF KERALA
February 5, 2021
RANI GOPI Vs. STATE OF KERALA
March 10, 2021
RASSALI Vs. DISTRICT COLLECTOR, CIVIL STATION, KOTTAYAM
January 4, 2021
RATHEESH @ KANNAN Vs. STATE OF KERALA
May 4, 2021
RATHEESH P. T. Vs. STATE OF KERALA
February 8, 2021
REENA SHAMSUDEEN Vs. STATE OF KERALA
May 7, 2021
REJEESH Vs. REMYA REJEESH
January 8, 2021
REJI Vs. NARAYANANUNNI NAIR
January 8, 2021
RENIL Vs. STATE OF KERALA
May 4, 2021
RIYAS Vs. STATE OF KERALA
March 25, 2021
RIYAS NOORANMOOCHI Vs. STATE OF KERALA
May 4, 2021
S. NUOOMAN,S/O SHAMSUDHEEN RAWTHER Vs. G. K. MOHANAN PILLAI
January 4, 2021
S. PRADEEP KUMAR Vs. STATE OF KERALA
January 21, 2021
SABIN C. BABY Vs. STATE
April 9, 2021
SAJI.K.G Vs. STATE OF KERALA
January 12, 2021
SAJITH VIJAYARAGHAVAN Vs. STATE OF KERALA
February 3, 2021
SAJU Vs. STATE OF KERALA
March 24, 2021
SALESH Vs. STATE OF KERALA
January 15, 2021
SALIM Vs. STATE OF KERALA
April 8, 2021
SANTHOSH Vs. STATE OF KERALA
April 23, 2021
SANTHOSH Vs. STATE OF KERALA
March 10, 2021
SANTHOSH EAPPEN Vs. UNION OF INDIA
January 12, 2021
SANTHOSH PAUL ANTHRAPER Vs. KERALA STATE ELECTRICITY BOARD
March 30, 2021
SARUN C. Vs. STATE OF KERALA
May 4, 2021
SASI, S/O. KOCHUNANU Vs. STATE OF KERALA
February 4, 2021
SASIKUMAR K. Vs. P. K. SURENDRAN
March 10, 2021
SATHYAN Vs. GOLDEN KURIES
January 8, 2021
SAVITHA DUTT Vs. STATE OF KERALA
March 5, 2021
SEAHORSE SHIP AGENCIES PVT. LTD. Vs. UNION OF INDIA AND ORS.
January 19, 2021
SECRETARY TO THE GOVERNMENT, TRANSPORT (C) DEPARTMENT Vs. K. P. SADANANDAN
February 1, 2021
SHAHUL HAMEED @ SHAVUPPA Vs. STATE OF KERALA
January 14, 2021
SHAIJUMON N. I. Vs. STATE OF KERALA
May 4, 2021
SHAILAJA P. Vs. VIGILANCE AND ANTI CORRUPTION BUREAU
February 15, 2021
SHAJIMON H. Vs. STATE OF KERALA
May 7, 2021
SHAMSUDHEEN @ BAPPUTTY Vs. STATE OF KERALA
March 31, 2021
SHANAVAS Vs. STATE OF KERALA
March 3, 2021
SHANIMOL USMAN Vs. ELECTION COMMISSION OF INDIA
April 3, 2021
SHANMUGHA GOUNDER Vs. DISTRICT COLLECTOR
May 4, 2021
SHIJU JOY.A. Vs. NISHA
March 23, 2021
SHINY SAJI Vs. INDIAN BANK
February 1, 2021
SHYBI.C.J Vs. STATE OF KERALA
March 30, 2021
SINDHU P. SREEDHAR Vs. STATE OF KERALA
January 8, 2021
SIVADASAN PILLAI, S/O.GOPALAKRISHNA PILLAI Vs. STATE OF KERALA
February 4, 2021
SMT. M.K. VALSAMMA Vs. STATE OF KERALA
March 17, 2021
SOMAN Vs. STATE OF KERALA
March 22, 2021
SOMAN M. Vs. STATE OF KERALA
May 4, 2021
SOURAV Vs. STATE OF KERALA
January 11, 2021
SPECIAL TAHSILDAR, LAND ACQUISITION Vs. CHANDRAMATHY
February 18, 2021
SREEHARI Vs. STATE OF KERALA
February 12, 2021
SREEKALA ANIL Vs. SECRETARY, MINISTRY OF FINANCE AND ORS.
January 8, 2021
SREENA Vs. STATE OF KERALA
May 4, 2021
SREERAJ Vs. STATE OF KERALA
March 8, 2021
SREEVALSAN K. Vs. STATE OF KERALA
March 19, 2021
STATE Vs. VIJAYAN V.P.
February 18, 2021
STATE OF KERALA Vs. M.PRASANNA KUMARI
January 5, 2021
STATE OF KERALA Vs. MADHU @ KUTTI MADHU
January 6, 2021
STATE OF KERALA Vs. K.AJITH
March 12, 2021
STATE OF KERALA Vs. S.SURENDRAN
March 23, 2021
STATE OF KERALA Vs. ASHA V., LOWER GRADE HINDI TEACHER
January 13, 2021
STATE OF KERALA Vs. JALAL P.
January 5, 2021
STATE OF KERALA Vs. FELICIA MARIA JOSEPH
March 10, 2021
STATE OF KERALA Vs. AJITHA S
February 16, 2021
STATE OF KERALA Vs. K. A. ABDUL RAHIMAN
February 18, 2021
STATE OF KERALA Vs. R. RAJESH
February 3, 2021
STATE OF KERALA Vs. PRADEEP P.
February 2, 2021
STATE OF KERALA Vs. P. S. GEETHA KUMARI
February 17, 2021
STATE OF KERALA Vs. KUNHINARAYANAN NAIR A.
February 18, 2021
STATE OF KERALA Vs. SAM LESLY
February 23, 2021
STATE OF KERALA Vs. SHAREEF V.
February 23, 2021
STATE OF KERALA Vs. PRASANTH M. KAIMAL
February 23, 2021
STATE OF KERALA Vs. JOSE A.
March 17, 2021
SUBASH Vs. STATE OF KERALA
January 8, 2021
SUDHEESH Vs. STATE OF KERALA
May 7, 2021
SUDHI Vs. STATE OF KERALA
March 10, 2021
SUHAIB V. Vs. SABIRA IBRAHIM
February 17, 2021
SUJITH KUMAR Vs. STATE OF KERALA
February 1, 2021
SUNIL KUMAR Vs. STATE OF KERALA
February 23, 2021
SUNILKUMAR C. V. Vs. STATE OF KERALA
May 7, 2021
SURENDRAN Vs. STATE OF KERALA
January 8, 2021
SURENDRAN M. @ KALYANI SURENDRAN Vs. STATE
March 10, 2021
SURENDRAN, S/O KOCHUKUNJU Vs. STATE OF KERALA
February 5, 2021
SURESH @ KARATTE SURESH Vs. STATE OF KERALA
March 19, 2021
SURESH KUMAR T. K. Vs. STATE OF KERALA
April 9, 2021
SURESH S.MENON Vs. STATE OF KERALA
March 22, 2021
SURESHKUMAR R. Vs. DISTRICT LABOUR OFFICER
February 19, 2021
SUSY Vs. SUMA LALU
March 9, 2021
SYAMLAL Vs. PHILIP THOMAS
March 10, 2021
T. I. MADHUSOODANAN Vs. UNION OF INDIA
January 5, 2021
T. K. GOPINATH Vs. V. P. VASANTHA
March 9, 2021
T. K. SUNDARAN Vs. MOHAMMED BASHEER
April 9, 2021
T. V. JOSEPH Vs. MERCY GEORGE
April 8, 2021
T.RIYAS Vs. STATE OF KERALA
March 25, 2021
THANKAMANIYAMMA Vs. MINIKUMARY
January 8, 2021
THARA K. SIMON Vs. MAHATMA GANDHI UNIVERSITY, KOTTAYAM
April 8, 2021
THE HANDMAIDS OF SACRED HEART OF JESUS SOCIETY Vs. EMPLOYEES PROVIDENT FUNDS ORGANISATION
March 23, 2021
THE SECRETARY, KERALA LEGISLATIVE ASSEMBLY Vs. ELECTION COMMISSION OF INDIA
April 12, 2021
THOMAS PHILIP Vs. FOREST RANGE OFFICER
March 15, 2021
TOMY SEBASTIAN Vs. MINI HARIKUMAR
March 31, 2021
TRAVANCORE COCHIN COUNCIL OF MODERN MEDICINE Vs. LEEBA MARY EAPEN
March 16, 2021
U. RAMACHANDRAN, LOWER PRIMARY SCHOOL ASSISTANT, KOZHIKODE Vs. STATE OF KERALA
February 22, 2021
U.P.PADMARAJ Vs. MURALEEDHARAN
February 26, 2021
UNAISA Vs. DISTRICT COLLECTOR ERNAKULAM DISTRICT
January 7, 2021
UNION OF INDIA Vs. THWAHA FASAL
January 4, 2021
UNION OF INDIA Vs. DEEPU C. J.
February 16, 2021
UNIVERSITY OF KERALA Vs. AMBEESHMON S.
February 22, 2021
UNNIKRISHNAN B. Vs. STATE OF KERALA
March 8, 2021
V BABU RAJ Vs. STATE OF KERALA
January 8, 2021
V C BALACHANDRAN Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD
January 8, 2021
V K EBRAHIM KUNJU Vs. STATE OF KERALA
January 8, 2021
V. K. VARGHESE Vs. ANNAMA THOMAS
January 8, 2021
V. M. MATHEW Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
January 25, 2021
V. RAMACHANDRA KURUP Vs. STATE OF KERALA
March 8, 2021
V. SYNA RANI Vs. STATE OF KERALA
February 12, 2021
V.JAYANANDNAKUMAR Vs. STATE OF KERALA
February 8, 2021
VARGHESE Vs. STATE OF KERALA
February 1, 2021
VASUNDHARA MENON Vs. UNION OF INDIA
February 16, 2021
VELAYUDHAN Vs. SANTHOSH
March 4, 2021
VENUGOPAL Vs. STATE OF KERALA
February 10, 2021
VENUGOPALAN P. V. Vs. UNION OF INDIA
April 9, 2021
VIGILANCE AND ANTI-CORRUPTION BUREAU Vs. K. SASIKALA
March 2, 2021
VIJAYAN Vs. STATE OF KERALA
January 8, 2021
VIJAYAN PILLAI Vs. STATE OF KERALA
March 2, 2021
VIJAYARAJAN Vs. STATE OF KERALA
May 7, 2021
VINEESH M. V. Vs. STATE OF KERALA
February 25, 2021
VINOD SUBHASH Vs. MAHATMA GANDHI UNIVERSITY
January 5, 2021
VIPIN L. S. Vs. STATE OF KERALA
May 7, 2021
VISHNU SALIM Vs. STATE OF KERALA
May 4, 2021
VISHNU SURESH Vs. STATE OF KERALA
January 8, 2021
WAHEEDA ASHRAF Vs. UNION OF INDIA
April 8, 2021
WALTER DSOUZA Vs. SUDHAKARAN
February 18, 2021
WING COMMANDER, A. MAHESH Vs. UNION OF INDIA
January 8, 2021
X Vs. Y
April 9, 2021
X Vs. STATE OF KERALA
May 7, 2021
XXX Vs. UNION OF INDIA
April 19, 2021
XXX Vs. UNION OF INDIA
January 4, 2021
XXX Vs. STATE OF KERALA
March 4, 2021
XXXXXXXXXX Vs. XXXXXXXXXX
April 9, 2021
Y.P. BAIJU Vs. UNION OF INDIA
January 25, 2021
ZOOM CAR INDIA PVT. LTD. Vs. STATE OF KERALA
April 13, 2021