Case Index

Title
Date
AAFTAAB SINGH BHAMRAH Vs. STATE
March 24, 2021
ABHIMANYU MOR Vs. UNION OF INDIA
January 6, 2021
ABHISHEK SHARMA Vs. AIRPORTS AUTHORITY OF INDIA
January 12, 2021
AHMED HASSAN MUHAMMED Vs. CUSTOMS
February 11, 2021
AIRGATE HOLDINGS LIMITED Vs. SUMIT MOHAN SINGH GANDHI
February 8, 2021
AIRGATE HOLDINGS LIMITED Vs. SUMIT MOHAN SINGH GANDHI
January 22, 2021
AKHTAR Vs. GOVERNMENT OF NCT, DELHI
February 1, 2021
AKSHAY ALUMINIUM ALLOYS PVT LTD Vs. PRRSAAR COMMODITIES (P) LTD
February 8, 2021
ALTICO CAPITAL INDIA LIMITED Vs. SARE GURUGRAM PRIVATE LIMITED
January 12, 2021
AMAN LEKHI Vs. UNION OF INDIA
February 11, 2021
AMIT KUMAR SHRIVASTAVA Vs. CENTRAL INFORMATION COMMISSION
February 5, 2021
AMRUT IMPEX Vs. M. B. MATHUR
January 11, 2021
ANUJ VOHRA Vs. UNION OF INDIA
January 27, 2021
ANUPAM MULLICK Vs. RAJ MULLICK
January 25, 2021
ARUN KUMAR PARIHAR Vs. STATE (GOVT NCTD)
March 26, 2021
ARVIND ALIAS BODY GUARD Vs. STATE
January 14, 2021
ASHISH Vs. STATE
February 11, 2021
ASHOK BAURY Vs. STATE
March 13, 2021
ASHOK K KESHARI Vs. INDIAN INSTITUTE OF TECHNOLOGY
January 27, 2021
ASHOK KR GUPTA Vs. STATE
January 22, 2021
ASHOK KUMAR Vs. COMMISSIONER, EDMC
January 29, 2021
ASHOK KUMAR AGARWALA Vs. CENTRAL BUREAU OF INVESTIGATION
February 16, 2021
ASHOK SINGHAL Vs. STATE NCT OF DELHI
January 25, 2021
ASHUGHOSH KUMAR NIRMAL Vs. CENTRAL BUREAU OF INVESTIGATION
February 5, 2021
AVDESH KUMAR DUBEY Vs. STATE
February 15, 2021
AVINASH KISHORE SAHAY Vs. UNION OF INDIA
January 11, 2021
BABU RAM Vs. UNION OF INDIA
January 22, 2021
BALJIT SINGH HANDA Vs. PUNJAB & SIND BANK
February 1, 2021
BARI BHATI AND CHHOTI BHATI RESIDENT WELFARE ASSOCIATION Vs. GOVT. OF NCT OF DELHI
March 24, 2021
BEIGH CONSTRUCTION COMPANY PRIVATE LIMITED Vs. VARAHA INFRA LIMITED
January 7, 2021
BERSHADSKA TETYANA Vs. SURENDER SINGH
January 14, 2021
BHIM SINGH Vs. AGM STATE BANK OF INDIA
April 8, 2021
BINIT KUMAR Vs. UNION OF INDIA
January 27, 2021
BLISS ABODE PVT LTD Vs. ZONAL OFFICE DIRECTORATE OF ENFORCEMENT
January 11, 2021
BRAHAM PRAKASH Vs. GOVT. OF NATIONAL TERRITORY OF DELHI
February 17, 2021
BRIGADIER Vs. DAYAVATI
January 11, 2021
BSP - SHC (JV) Vs. DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LIMITED
February 9, 2021
C. S. ELECTRIC LTD Vs. JOP POWER
January 29, 2021
CENTRIENT PHARMACEUTICALS NETHERLANDS B V ANR Vs. DALAS BIOTECH LIMITED
January 27, 2021
CHANDER KANTA Vs. GOVT. OF NCT OF DELHI
March 26, 2021
CHANDER PRAKASH Vs. APPAREL TRAINING AND DESIGN CENTRE
February 10, 2021
CHHOTU KUMAR Vs. STATE (GOVT OF NCT OF DELHI)
January 27, 2021
CHINAZOR FESTUS MBALUGH Vs. NARCOTICS CONTROL BUREAU
March 1, 2021
CITY LIFELINE TRAVELS PRIVATE LIMITED Vs. DELHI JAL BOARD
January 27, 2021
CJ DARCL LOGISTICS LIMITED Vs. OIL AND NATURAL GAS CORPORATION LIMITED
January 7, 2021
CMDT LAL SINGH YADAV Vs. UNION OF INDIA
February 15, 2021
CONSORTIUM OF AUTOMETERS ALLIANCE LTD AND CANNY ELEVATORS CO LTD Vs. CHIEF ELECTRICAL ENGINEER/PLANNING, DELHI METRO RAIL CORPORATION
January 8, 2021
CORPORATE INFOTECH PRIVATE LIMITED Vs. SOUTH DELHI MUNICIPAL CORPORATION
January 22, 2021
COURT ON ITS OWN MOTION Vs. DEEPAK KHOSLA
January 18, 2021
CT GD VIRENDER SINGH Vs. UOI AND OTHER
February 2, 2021
DADHEECH INFRASTRUCTURES PRIVATE LIMITED Vs. DTE GEN MD ACCN PROJECT
January 7, 2021
DANISH KHAN Vs. STATE (GOVT OF NCT OF DELHI)
January 5, 2021
DEL SMALL ICE CREAM MANUFACTURERS WELFARES ASSOCIATION (REG ) Vs. UNION OF INDIA
February 9, 2021
DELHI INTERNATIONAL AIRPORT LIMITED Vs. AIRPORT AUTHORITY OF INDIA
January 5, 2021
DELHI SAINIK COOPERATIVE HOUSING BUILDING SOCIETY LTD Vs. UNION OF INDIA
January 11, 2021
DELHI URBAN COOPERATIVE BANK FEDERATION Vs. REGISTRAR, COOPERATIVE SOCIETIES, DELHI
February 2, 2021
DHRUV KRISHAN MAGGU Vs. UNION OF INDIA
January 8, 2021
DISHA A. RAVI Vs. STATE (NCT OF DELHI)
February 19, 2021
DR VIKRAM HINGORANI Vs. UNION OF INDIA
January 27, 2021
DR. KESHAV KUMAR AGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION
February 23, 2021
DR. P.S. MALIK Vs. HIGH COURT OF DELHI
January 29, 2021
EKANT BANSAL Vs. STATE GNCT OF DELHI
January 15, 2021
EX CPL LALIT KUMAR Vs. UNION OF INDIA
January 6, 2021
EX CPL R DUSMANT KESHARI PATRA Vs. UNION OF INDIA
January 22, 2021
EX NAIK GD BHARAT SINGH BIST Vs. UOI AND OTHER
February 8, 2021
FARMAN Vs. STATE
March 26, 2021
FDC LIMITED Vs. FARAWAY FOODS PVT LTD
February 10, 2021
G.D.KATARIA Vs. AVL LEASING & FINANCE LTD.
February 3, 2021
GAURAV JAISWAL Vs. UNION OF INDIA
January 7, 2021
GEETA Vs. UNION OF INDIA
January 11, 2021
GREENPOLIS WELFARE ASSOCIATION Vs. M/S. ORRIS INFRASTRUCTURE PRIVATE LIMITED
January 28, 2021
GURCHARAN SINGH Vs. UNION OF INDIA
January 7, 2021
HAMMAD KHAN (MINOR) Vs. STATE
February 26, 2021
HARIOM RATHOR Vs. STATE GOVERNMENT OF NCT OF DELHI
February 15, 2021
HARJINDER SINGH Vs. UNION OF INDIA
January 6, 2021
HARMEET SINGH Vs. UNION OF INDIA
February 16, 2021
HARPAL SINGH CHAWLA Vs. STATE
January 18, 2021
HARPREET SINGH Vs. VIMAL KUMAR PATHAK
January 11, 2021
HERRY @ IKWUNNAYA KIZITO IFEANYI Vs. STATE
February 8, 2021
HLL LIFECARE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 22, 2021
ICICI BANK LTD Vs. MANISH GOEL
January 5, 2021
IMRAN & ORS Vs. THE STATE & ANR.
January 19, 2021
INDIAN PERFORMING RIGHT SOCIETY LTD. Vs. ENTERTAINMENT NETWORK (INDIA) LTD.
January 4, 2021
INDRAWATI Vs. RANBIR SINGH
January 8, 2021
INDUS TOWER LTD Vs. HARISH YADAV
January 29, 2021
INSITUFORM PIPELINE REHABILITATION PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL
February 15, 2021
JAGAT SINGH KORANGA Vs. UNION OF INDIA
January 15, 2021
JAGJIT SINGH Vs. UNION OF INDIA
February 9, 2021
JAHID Vs. STATE ( GOVT NCT OF DELHI)
February 3, 2021
JAIVEER SINGH Vs. SUNITA CHAUDHARY
April 5, 2021
JASHIMA KHATOON Vs. STATE
February 15, 2021
JASKARAN SINGH REKHI Vs. UNION OF INDIA
January 21, 2021
JITENDER BHATI Vs. NARCOTICS CONTROL BUREAU
March 18, 2021
JITENDER KUMAR Vs. HEMANT KUAMR GUPTA
February 23, 2021
JITENDER KUMAR GOSWAMI Vs. STATE NCT OF DELHI
February 18, 2021
JITENDER YADAV Vs. UNION OF INDIA
January 4, 2021
JOHN HART JR Vs. MUKUL DEORA
January 21, 2021
JUJHAR SINGH Vs. HOTZ INDUSTRIES LTD
January 12, 2021
JUNAID / CHAND MOHD. Vs. STATE
February 19, 2021
KALICHARAN @ KALKA PRASAD Vs. STATE
January 6, 2021
KALPANA SINGH Vs. GOVERNMENT OF NCT OF DELHI
January 11, 2021
KAMALJIT KAUR ALIAS Vs. MANINDER SINGH
February 15, 2021
KAMRAN Vs. STATE ( GNCT OF DELHI)
February 9, 2021
KARTIK SUBRAMANIAM Vs. UNION OF INDIA
January 25, 2021
KHANNA JEWELLERS Vs. KAPIL TANDON
January 11, 2021
KNOWLEDGE PODIUM SYSTEMS PVT. LTD. Vs. S.M.PROFESSIONAL SERVICES PVT. LTD.
January 25, 2021
KRISHNA KANT YADAV Vs. UNION OF INDIA
January 12, 2021
KSK MAHANADI POWER COMPANY LTD Vs. SOUTHERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LIMITED &ORS
February 9, 2021
KUMOD MISHRA Vs. STATE
April 6, 2021
KUSHAL SURAKSHA AND ALLIED SERVICES PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY
January 25, 2021
KUSUM LATA Vs. STATE OF NCT OF DELHI
April 19, 2021
LALIT MOHAN AGGARWAL Vs. ANDHRA BANK
January 28, 2021
LIBERTY GENERAL INSURANCE LTD Vs. VEENA DEVI
February 1, 2021
LUPITA SALUJA Vs. DGGI AND ANR
February 11, 2021
LUXE PASSION PRIVATE LIMITED Vs. FREEDOM ROOST
January 12, 2021
M. K. JAIN Vs. ANGLE INFRASTRUCTURE PVT LTD
January 21, 2021
M. R. GURJAR Vs. UNION OF INDIA
January 15, 2021
MADAN GIRI Vs. STATE (NCT OF DELHI)
February 9, 2021
MADASU SAMPATH KUMAR Vs. UNION OF INDIA
January 15, 2021
MAHENDRA SINGH Vs. ENERGY EFFICIENCY SERVICES LTD
January 8, 2021
MAHESH CHANDRA Vs. UNION OF INDIA
February 10, 2021
MAJ. SURENDRA KUMAR HOODA (RETD.) Vs. KAPIL GUPTA
February 8, 2021
MAJOR SINGH SIDHU Vs. INDIAN BANK
January 18, 2021
MANAGEMENT OF NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. VINITA
January 12, 2021
MANDEEP GANDHI Vs. STATE NCT OF DELHI
March 23, 2021
MANISH KUMAR Vs. UNION OF INDIA
January 15, 2021
MANJU GUPTA Vs. VILAS GUPTA
January 22, 2021
MANOHAR MALIK Vs. CENTRAL BUREAU OF INVESTIGATION
March 26, 2021
MANOJ GUPTA Vs. NARCOTICS CONTROL BUREAU
February 26, 2021
MANOJ KUMAR SHARMA Vs. UNION OF INDIA
January 11, 2021
MASTER ANSH KAPOOR Vs. K.B KAPUR & OTHERS
February 12, 2021
MEDISPROUTS INDIA PVT LIMITED Vs. SILVER MAPLE HEALTHCARE SERVICES (P) LTD
January 8, 2021
MEHABUB REHMAN @ EMPHA Vs. STATE THROUGH: SPL CELL, DELHI POLICE
March 22, 2021
MEP SANJOSE TALAJA MAHUVA ROAD PVT LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
February 17, 2021
MICROSOFT INDIA (R&D) PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 4, 2021
MOHD DANISH Vs. STATE (NCT OF DELHI)
February 16, 2021
MOHD MUSA Vs. STATE
January 25, 2021
MOHD MUSA Vs. STATE
January 8, 2021
MOHD SHAHID @ MOHD SAHID Vs. STATE OF NCT OF DELHI
January 27, 2021
MOHD TAHIR Vs. STATE
February 1, 2021
MOHD UMAIR @ UMER Vs. STATE ( GOVT NCT OF DELHI)
March 12, 2021
MOHINI ELECTRICALS LTD Vs. DELHI JAL BOARD
January 22, 2021
MOHIT AGGARWAL Vs. NARCOTICS CONTROL BUREAU
March 16, 2021
MOHIT DHAWAN Vs. RAKESH ASTHANA
February 15, 2021
MOHIT SARAF Vs. RAJIV K. LUTHRA
January 18, 2021
MR. HARJYOT SINGH Vs. MRS. MANPREET KAUR
April 12, 2021
MUNNI DEVI Vs. GOVT. OF NCT OF DELHI & ANR
January 15, 2021
MY PREFERRED TRANSFORMATION AND HOSPITALITY PVT LTD Vs. SUMITHRA INN
January 5, 2021
NAJMUS SAKIB Vs. NATIONAL INVESTIGATION AGENCY
January 28, 2021
NARESH DAYAL Vs. THE DELHI GYMKHANA CLUB LTD.
January 22, 2021
NASEEM AHMAD Vs. MINISTRY OF DEFENCE
February 1, 2021
NASTOR FARIRAI ZISO Vs. NCB
April 20, 2021
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. D. D. PARLAWAR
January 25, 2021
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PANIPAT JALANDHAR NH-I TOLLWAY PVT. LTD
April 13, 2021
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. BSCPL GODHRA TOLLWAYS LIMITED
February 17, 2021
NATIONAL INSURANCE COMPANY LTD Vs. AMIR HASSAN
February 10, 2021
NATIONAL INTERNET EXCHANGE OF INDIA Vs. UNION OF INDIA
January 19, 2021
NAVEEN KUMAR/DEEPMALA/DHARMENDAR KUMAR Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 10, 2021
NCUBATE LOGISTIC & WAREHOUSING PVT LTD Vs. UNION OF INDIA
February 8, 2021
NEERAJ SEHRAWAT Vs. GOVT OF NCT OF DELHI
February 10, 2021
NEETA BHARDWAJ Vs. KAMLESH SHARMA
February 5, 2021
NETAJI SUBASH PLACE TRADERS WELFARE ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY
January 25, 2021
NEW INDIA ASSURANCE CO LTD Vs. RUDRAKSH LAMINATES PRIVATE LIMITED
February 15, 2021
NIDHI MALIK Vs. UNION OF INDIA
January 6, 2021
NIKHIL GAURAV Vs. GOVERNMENT OF NCT OF DELHI
February 9, 2021
NIKHIL NANDA Vs. STATE OF NCT OF DELHI
February 24, 2021
NISHCHINT SIROHI Vs. STATE (GOVT OF NCT DELHI)
January 15, 2021
NITIN SHARMA Vs. SUNITA SHARMA
February 18, 2021
NORTH DELHI MUNICIPAL CORPORATION Vs. VIKAS GOEL
January 18, 2021
OM PRAKASH Vs. UNION OF INDIA
February 1, 2021
OPG POWER GENERATION PRIVATE LIMITED Vs. IFCI LIMITED
January 11, 2021
OYO HOTELS AND HOMES PVT. LTD. Vs. RAJAN TEWARI & ANR.
February 9, 2021
OZONE SPA PVT LTD Vs. JYOTSNA SANJAY AGGARWAL
January 8, 2021
P. B. SINGH Vs. UNION OF INDIA
January 25, 2021
P. C. L. SUNCON Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
January 12, 2021
P. V. VIJAYARAGHAVAN Vs. NITYAM SOFTWARE SOLUTION PVT LTD
February 16, 2021
P.C. MISHRA Vs. CENTRAL BUREAU OF INVESTIGATION
January 21, 2021
P.K. THIRWANI Vs. CENTRAL BUREAU OF INVESTIGATION
February 3, 2021
PARAMJIT SINGH Vs. STATE NCT OF DELHI
January 7, 2021
PARAS Vs. STATE GOVT OF NCT OF DELHI
January 22, 2021
PARAS MANI THAPLIYAL Vs. GOVT OF N C T DELHI
February 3, 2021
PARMOD KUMAR Vs. STATE
February 9, 2021
PARTAP KUMARE KOCHHAR Vs. NORTH DELHI MUNICIPAL CORPORATION
February 2, 2021
PCI LIMITED Vs. PILLER GERMANY GMBH AND CO KG
January 15, 2021
PINKI KAUSHAL Vs. STATE
March 24, 2021
PIRTHIPAL SINGH BHANDARI Vs. COMMISSIONER SOUTH DELHI MUNICIPAL CORPORATION
February 9, 2021
PIYUSH KANTI ROY Vs. S. N. BHARGHAVA
January 15, 2021
POONAM BHARGAVA Vs. APPAREL TRAINING AND DESIGN CENTRE
February 10, 2021
PRAHALD SINGH Vs. STATE
March 8, 2021
PRAHLAD SINGH Vs. SEEMA @ VIDHYA
March 19, 2021
PREM SUKH BOTHRA (HUF) Vs. OFFICE OF THE COMPETENT AUTHORITY
January 8, 2021
PREM THAKRAN Vs. GOVERNMENT OF NCT OF DELHI
February 8, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX -12 Vs. KRISHNA DEVI
January 15, 2021
PUNEET CHOHAN AND Vs. STATE OF NCT OF DELHI
January 12, 2021
PUSHPA JHANJI Vs. PAWAN CHOPRA
January 5, 2021
RAFIQ Vs. STATE GOVT OF NCT OF DELHI
February 17, 2021
RAIN CII CARBON VIZAG LTD Vs. UNION OF INDIA
January 15, 2021
RAJ KUMAR Vs. UNION OF INDIA
February 2, 2021
RAJ PAL Vs. UNION OF INDIA
January 18, 2021
RAJ TILAK Vs. STATE
January 5, 2021
RAJAN BHANDARI Vs. SHRINIWAS VERMA
January 5, 2021
RAJESH TYAGI Vs. JAIBIR SINGH
January 8, 2021
RAJINDER PARSHAD SHARMA Vs. STATE
February 1, 2021
RAJIV K LUTHRA Vs. MOHIT SARAF
January 22, 2021
RAKESH KUMAR GUPTA (ERSTWHILE CPIO) UNION BANK OF INDIA Vs. CENTRAL INFORMATION COMMISSION
January 22, 2021
RAM KRISHAN PARMHANS SHIKSHA PARISHAD Vs. UNION OF INDIA
January 21, 2021
RAMAKANT DIXIT Vs. SECURITY PRINTING AND MINTING CORPORATION OF INDIA LIMITED AND ORS
April 6, 2021
RAMBIR SINGH MALIK Vs. GREENFIELDS PUBLIC SCHOOL
March 25, 2021
RAMESH SHARMA Vs. STATE NCT OF DELHI
January 18, 2021
RAVI NEGI Vs. BALVANTRAY MEHTA VIDYA BHAWAN ANGURIDEVI SHERSINGH MEMORIAL ACADEM
January 5, 2021
RAVI RAKESH Vs. STATE (GOVT OF NCT OF DELHI)
January 19, 2021
RCI INDUSTRIES AND TECHNOLOGIES LTD Vs. COMMISSIONER DGST DELHI
January 7, 2021
REKHA Vs. STATE (N C T) OF DELHI
January 25, 2021
RELIANCE COMMUNICATIONS INFRASTRUCTURE LIMITED Vs. BHARAT SANCHAR NIGAM LIMITED
February 9, 2021
RISHABH JAIN Vs. NITAKSHI JAIN
January 22, 2021
RITU GARG Vs. UNION OF INDIA
January 29, 2021
RIZWAN Vs. STATE
March 26, 2021
ROBIN SHARMA Vs. APPAREL TRAINING AND DESIGN CENTRE
February 10, 2021
ROHIT KUMAR Vs. LT GOVERNOR OF DELHI
February 2, 2021
ROLAND CORPORATION Vs. MR. SANDEEP JAIN
January 6, 2021
RWA WEST JYOTI NAGAR Vs. COMMISSIONER EDMC
January 22, 2021
S AND S TECHNOCRATS PRIVATE LIMITED Vs. CLASSIC INFRASOLUTIONS PRIVATE LIMITED
January 18, 2021
S. L. MEENA Vs. DELHI JAL BOARD
February 1, 2021
S. P. RANA Vs. CHAIRMAN, CENTRAL BOARD OF SECONDARY EDUCATION
January 7, 2021
S. P. SINGH Vs. PIYUSH AGARWAL
January 14, 2021
SABHYA DUTTA Vs. STATE
January 22, 2021
SAHIL DAHIYA Vs. STATE NCT OF DELHI
January 7, 2021
SAI CHANDRASEKHAR Vs. DIRECTORATE OF ENFORCEMENT
March 5, 2021
SALIM KHAN SINCE DECEASED Vs. RUKMANI DEVI
January 15, 2021
SANDEEP ALIAS BHOPALI Vs. STATE
January 6, 2021
SANJAY Vs. STATE GOVT. OF NCT DELHI
February 12, 2021
SAPAN KUMAR RAM Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
February 15, 2021
SAPNA Vs. STATE (NCT OF DELHI)
March 12, 2021
SATULA DEVI Vs. GOVT OF NCT OF DELHI
January 22, 2021
SAVITA GUPTA Vs. INDIA POST PAYMENTS BANK LIMITED
January 6, 2021
SCORE INFORMATION TECHNOLOGIES LIMITED Vs. GR INFRA PROJECTS LIMITED
January 28, 2021
SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION Vs. POWER MECH PROJECTS LTD
January 11, 2021
SH. N.K. MADHOK Vs. UNION OF INDIA
January 19, 2021
SHAHNAZ BEGUM Vs. STATE
January 28, 2021
SHAHRUKH PATHAN @ KHAN Vs. STATE OF NCT OF DELHI
April 15, 2021
SHAPOORJI PALLONJI & CO PVT LTD Vs. INDURE PRIVATE LIMITED
February 8, 2021
SHEETAL Vs. STATE GOVT. OF NCT OF DELHI
March 3, 2021
SHELLY KAUR Vs. STATE (NCT OF DELHI)
January 5, 2021
SHINY VERMA BAKSHI Vs. DR. GURNEET SINGH BAKSHI
January 27, 2021
SHIVASHISH SHUBHAM Vs. UNION OF INDIA
January 6, 2021
SHRI AISHWARYA BINDAL Vs. STATE, GOVT. OF N.C.T. OF DELHI
February 11, 2021
SHRIVATS RATHI & ANR. Vs. ANIL RATHI & ORS.
January 4, 2021
SHYAM S. BAGESHRA Vs. STATE NCT OF DELHI
April 6, 2021
SI GD ANIL KUMAR Vs. UOI AND OTHER
January 25, 2021
SIEMENS HEALTHCARE PRIVATE LIMITED Vs. DIRECTORATE GENERAL OF HEALTH SERVICES, CENTRAL PROCUREMENT AGENCY
January 19, 2021
SIMRANPAL SINGH SURI Vs. STATE
February 1, 2021
SK SHARMA Vs. UNION OF INDIA
January 8, 2021
STATE ( NCT OF DELHI) Vs. JIWAN KANT JAIN
February 26, 2021
STATE GOVT OF NCT OF DELHI Vs. NIZAMUDDIN
January 28, 2021
STORAY SAYEDI Vs. GOVT OF NCT OF DELHI
February 1, 2021
SUBHASH Vs. STATE
January 18, 2021
SUBHASH AGGARWAL Vs. MAHENDER PAL CHABRA
February 15, 2021
SUBHASH DHINGRA Vs. STATE (GOVT OF N C T OF DELHI)
January 14, 2021
SUMMY BHASIN Vs. STATE OF NCT OF DELHI
March 10, 2021
SUNIL AGGARWAL Vs. STATE OF NCT OF DELHI
January 25, 2021
SUNIL RAIKWAR Vs. STATE
January 29, 2021
SUNIL TYAGI Vs. GOVT OF NCT OF DELHI
January 7, 2021
SUNNY Vs. STATE GOVT NCT OF DELHI
January 22, 2021
SURENDRA SINGH Vs. SECRETARY (MHA)
February 2, 2021
SURESH KUMAR Vs. STATE (NCT OF DELHI)
January 19, 2021
SURESH KUMAR Vs. STATE(NCT OF DELHI)
February 2, 2021
SURJEET MUNDA Vs. STATE
March 2, 2021
TAHILIANI DESIGN PRIVATE LIMITED Vs. JOINT CIT, CENTRAL WING, CENTRAL RANGE-8, DELHI
January 19, 2021
TARON MOHAN Vs. STATE
January 25, 2021
TELECOMMUNICATION CONSULTANTS INDIA LTD Vs. MBL INFRASTRUCTURE LTD
February 10, 2021
THE INDIAN PERFORMING RIGHT SOCIETY LTD Vs. ENTERTAINMENT NETWORK (INDIA) LTD.
January 4, 2021
TULSIDAS T SURYAWANSHI Vs. BHARAT PETROLEUM CORP LTD
February 5, 2021
TV TODAY NETWORK LIMITED Vs. UNION OF INDIA
February 15, 2021
UDAY SINGH Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCE
January 27, 2021
UMESH CHANDRA SINGH Vs. UNION OF INDIA
January 4, 2021
UNION BANK OF INDIA E ANDHRA BANK Vs. UNION OF INDIA
February 8, 2021
UNION OF INDIA Vs. S. P. SINGH
January 6, 2021
UNION OF INDIA Vs. GULSHAN RAJ
January 6, 2021
UNION OF INDIA Vs. ATLANTA LTD
January 21, 2021
UNION PUBLIC SERVICE COMMISSION Vs. GRISHMA GOYAL
February 16, 2021
V. R. INDUSTRIES PVT LTD Vs. MOHAN MEAKIN LTD
January 29, 2021
VALECHA ENGINEERING LIMITED Vs. DELHI METRO RAIL CORPORATION LIMITED
January 15, 2021
VED BHUSHAN BHATIA Vs. STATE
January 19, 2021
VED PRAKASH Vs. APPAREL TRAINING AND DESIGN CENTRE
February 10, 2021
VIJAY Vs. STATE
January 7, 2021
VIKAS YADAV Vs. UNION OF INDIA
January 11, 2021
VIMLESH KUMAR DANGI Vs. UNION OF INDIA
January 27, 2021
VINAY Vs. STATE
January 5, 2021
VINAYAK COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
February 2, 2021
VINOD Vs. STATE
February 9, 2021
VINOD KUMAR KAD Vs. GIRISH KUMAR KAD
February 9, 2021
VINOD KUMAR SORAN Vs. DELHI PUBLIC SCHOOL
January 21, 2021
VISHAL TANDON Vs. STATE
February 2, 2021
VIVEK KUMAR Vs. STATE OF NCT/ DELHI
January 7, 2021
VOITH HYDRO LTDA Vs. NTPC LIMITED
March 19, 2021
VSK TECHNOLOGIES PRIVATE LIMITED Vs. DELHI JAL BOARD
January 27, 2021
WORLD VIEW ADOPTION ASSOCIATION Vs. UNION OF INDIA
January 22, 2021
YAMIN Vs. THE STATE ( GOVT OF NCT OF DELHI)
January 11, 2021
ZOOM COMMUNICATIONS PVT LIMITED Vs. BRIJ MOHAN PUNJ
February 8, 2021