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Case Index
Title
Date
A. CHANDRASHEKAR RAO Vs. STATE OF CHHATTISGARH
April 1, 2021
A. CHIN BABU Vs. STATE OF CHHATTISGARH
March 24, 2021
A. PRITAM Vs. BHARATRAM SAHU
June 29, 2021
A.P. SAWANT Vs. SUNIL KUMAR CHOUDHARY
January 13, 2021
AADIL RASHID KHAN Vs. STATE OF CHHATTISGARH
March 2, 2021
AADIL RASHID KHAN Vs. STATE OF CHHATTISGARH
September 13, 2021
AAGARSAI Vs. STATE OF CHHATTISGARH
October 21, 2021
AALOK TOPPO Vs. STATE OF CHHATTISGARH
September 17, 2021
AAMLA BAI Vs. KIRTAN
June 29, 2021
AANGAN BAI Vs. FAGU LAL
January 14, 2021
ABC Vs. STATE OF CHHATTISGARH
June 25, 2021
ABDUL WAHID Vs. GENERAL MANAGER. ADVANI ORLINCON LTD
February 4, 2021
ABHA AGRAWAL Vs. STATE OF CHHATTISGARH
June 8, 2021
ABHIJIT BOSE Vs. AJAY JAIN
July 20, 2021
ABHISHEK Vs. SEEMA
December 15, 2021
ABHISHEK GUPTA Vs. STATE OF CHHATTISGARH
January 4, 2021
ADIM JATI SEWA SAHKARI SAMITI MARYADIT Vs. STATE OF CHHATTISGARH
August 10, 2021
ADITYA Vs. STATE OF CHHATTISGARH
March 17, 2021
AJAY JAISWAL Vs. STATE OF CHHATTISGARH
February 5, 2021
AJAY KUMAR Vs. STATE OF CHHATTISGARH
August 23, 2021
AJAY KUMAR AGRAWAL Vs. JANAK SINGH
January 27, 2021
AJAY KUMAR JATAV Vs. BORDER SECURITY FORCE
April 13, 2021
AJAY SINGH SARTHI Vs. STATE OF CHHATTISGARH
March 10, 2021
AJAY SUNIL RAO SHENDE Vs. STATE OF CHHATTISGARH
January 8, 2021
AJEET SINGH JAT Vs. STATE OF CHHATTISGARH
July 1, 2021
AJIT KUMAR, Vs. STATE OF CHHATTISGARH
February 15, 2021
AJITA SHUKLA Vs. SANKET SHUKLA (VICKY)
March 15, 2021
AKASH DUBEY Vs. STATE OF CHHATTISGARH
August 25, 2021
AKASH SHARMA Vs. STATE OF CHHATTISGARH
December 7, 2021
AKHILESH MESHRAM Vs. STATE OF CHHATTISGARH
June 11, 2021
ALI AHMAD Vs. STATE OF CHHATTISGARH
February 22, 2021
ALIS KALPANA KUJUR Vs. SAYAD IKABAL AALAM
February 2, 2021
ALKA Vs. MOHD.SHARIK AHMED
November 16, 2021
ALOK LAL Vs. STATE OF CHHATTISGARH
June 22, 2021
AMAN AUTO Vs. STATE OF CHHATTISGARH
June 22, 2021
AMAN KUSHWAHA Vs. STATE BANK OF INDIA
December 6, 2021
AMAN MAHANT Vs. STATE OF CHHATTISGARH
April 6, 2021
AMANDEEP SINGH SARAN Vs. STATE OF CHHATTISGARH
April 7, 2021
AMARNATH SHUKLA Vs. STATE OF CHHATTISGARH
September 6, 2021
AMIT DALAL Vs. STATE OF CHHATTISGARH
December 20, 2021
AMIT JAIN Vs. LATE NEMI CHAND JAIN (DECEASED)
October 5, 2021
AMIT JOSHI Vs. STATE OF CHHATTISGARH
February 5, 2021
AMRIT KUMAR MEDHE Vs. STATTE OF C.G.
December 15, 2021
AMRIT SINGH Vs. KRIPAL SINGH
January 12, 2021
AMRITLAL Vs. CHHATTISGARH STATE RENEWABLE ENERGY DEVELOPMENT AGENCY
November 1, 2021
ANAND PATEL Vs. STATE OF CHHATTISGARH
January 6, 2021
ANAND SINGH Vs. STATE OF CHHATTISGARH
November 8, 2021
ANIL TUTEJA Vs. STATE OF CHHATTISGARH
October 26, 2021
ANITA DEVI Vs. STATE OF CHHATTISGARH
January 25, 2021
ANITA SHARMA Vs. STATE OF CHHATTISGARH
September 30, 2021
ANITA SOLANKI Vs. BHILAI MAHILA SAMAJ
September 21, 2021
ANJANA PAL & ANR Vs. GYANDATT MISHRA @ RAJU MISHRA
November 18, 2021
ANKAN MUNDU Vs. STATE OF CHHATTISGARH
February 11, 2021
ANNA KUMAR MARKAM Vs. STATE OF CHHATTISGARH
February 26, 2021
ANNU PANDEY Vs. STATE OF CHHATTISGARH
October 27, 2021
ANUJ KUMAR MISHRA Vs. STATE OF CHHATTISGARH
November 16, 2021
ANUP KUMAR AGRAWAL Vs. NITIN AHUJA
April 13, 2021
ANUP KUMAR CHATURVEDANI Vs. STATE OF CHHATTISGARH
June 23, 2021
ANURAG SINGH CHAUHAN Vs. STATE OF CHHATTISGARH
December 14, 2021
ARCHANA GAUTAM Vs. HEMANT KUMAR DESHMUKH
September 9, 2021
ARJUN DUBEY Vs. AMARNATH
January 12, 2021
ARJUN SINGH CHAUDHARY Vs. STATE OF CHHATTISGARH
May 12, 2021
ARJUN SINGH PATEL Vs. RAM KUMAR PATEL
November 9, 2021
ARJUN SINGH THAKUR Vs. STATE OF CHHATTISGARH
June 7, 2021
ARUN KUMAR Vs. STATE OF CHHATTISGARH
January 13, 2021
ARUN KUMAR LATH Vs. FOOD CORPORATION OF INDIA
July 24, 2021
ARUN KUMAR SHARMA Vs. SUSHIL KUMAR GAJBHIYE
November 22, 2021
ARUN SHARMA Vs. BRITISH SOLANKI
November 9, 2021
ARVIND PRADHAN Vs. STATE OF CHHATTISGARH
June 7, 2021
ASHA RAM SAHU Vs. STATE OF CHHATTISGARH
September 30, 2021
ASHISH AGNIHOTRI Vs. KAMALPREET SINGH SECRETARY
March 10, 2021
ASHISH BANSAL Vs. STATE OF CHHATTISGARH
January 6, 2021
ASHISH GULATI Vs. ANSHU GULATI
November 11, 2021
ASHISH KUMAR PANDEY Vs. STATE OF CHHATTISGARH
July 14, 2021
ASHOK CHATURVEDI Vs. STATE OF CHHATTISGARH
April 12, 2021
ASHOK KUMAR Vs. GOPI CHANDA BAJAJ
February 11, 2021
ASHOK KUMAR AGRAWAL Vs. UNION OF INDIA
August 31, 2021
ASHOK KUMAR AGRAWAL S/O LATE SHRI TULSIRAM AGRAWAL Vs. AXIS BANK
November 29, 2021
ASHOK KUMAR PANDEY Vs. STATE OF CHHATTISGARH
January 15, 2021
ASHOK SARTHI Vs. STATE OF CHHATTISGARH
July 2, 2021
ASHWANI KUMAR Vs. UNION OF INDIA
June 23, 2021
ASHWANI KUMAR SAHU Vs. RAJKISHOR PANDEY
February 15, 2021
ASHWANI TIWARI Vs. STATE OF CHHATTISGARH
January 4, 2021
ATHARVA AGRO CHEMICAL PVT. LTD. Vs. GOPAL CHAND BARIK
February 4, 2021
ATUL KUMAR CHAUHAN Vs. STATE OF CHHATTISGARH
August 5, 2021
AVINASH BUILDCON INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF CHHATTISGARH
May 7, 2021
AYUSH PODDAR Vs. STATE OF CHHATTISGARH
June 16, 2021
B.K. GUPTA Vs. CHHATTISGARH RAJYA SAHKARI KRISHI AUR GRAMIN VIKAS BANK MARYADIT
November 10, 2021
B.P. TRIPATHI Vs. STATE OF CHHATTISGARH
June 17, 2021
BABLI SAHU Vs. STATE OF CHHATTISGARH
November 8, 2021
BABU LAL AGRAWAL Vs. ENFORCEMENT DIRECTORATE
February 10, 2021
BABU LAL MAR Vs. STATE OF MADHYA PRADESH, NOW CG
October 1, 2021
BABY T. VERGHESE Vs. STATE OF CHHATTISGARH
July 2, 2021
BADRI NARAYAN SAHU Vs. STATE OF CHHATTISGARH
December 9, 2021
BAHARTIN BAI Vs. JAGANNATH
July 20, 2021
BAHORAN Vs. BHEEMSEN
April 1, 2021
BAJRANG YADAV Vs. STATE OF CHHATTISGARH
January 12, 2021
BALBIR SINGH PAIKRA Vs. STATE OF CHHATTISGARH
March 15, 2021
BALDAU PRASAD SAO Vs. STATE OF CHHATTISGARH
October 21, 2021
BALIT RAM Vs. STATE OF CHHATTISGARH
June 8, 2021
BALRAJ NAIDU Vs. STATE OF CHHATTISGARH
August 6, 2021
BALRAM RATHORE Vs. STATE OF CHHATTISGARH
October 1, 2021
BANK OF BARODA Vs. DISTRICT MAGISTRATE CUM COLLECTOR
June 10, 2021
BANTI YADAV Vs. SAMBATI SAHU
January 13, 2021
BASANT KUMAR KATARIYA Vs. AMJAD ALI
November 23, 2021
BASANTI D/O SHIVRATAN Vs. STATE OF CHHATTISGARH
July 19, 2021
BENA BAI Vs. LEELAM CHAND JAIN
February 4, 2021
BHAGIRATHI DEWANGAN Vs. JHADURAM
January 18, 2021
BHAGLU Vs. STATE OF C. G.
August 26, 2021
BHAGWAT JAISWAL Vs. STATE OF CHHATTISGARH
June 11, 2021
BHAGWAT PRASAD SAHU Vs. STATE OF CHHATTISGARH
August 25, 2021
BHAGWAT PRASAD SINHA Vs. STATE OF CHHATTISGARH
August 31, 2021
BHAGWAT SRIDHAR Vs. STATE OF CHHATTISGARH
January 6, 2021
BHAIRA Vs. TARAN
February 9, 2021
BHAIRA Vs. TORAN LAL
October 6, 2021
BHAIYA LAL YADAV Vs. SUB DIVISIONAL OFFICER, PUBLIC WORKS DEPARTMENT (VI./YAN.) KORBA
June 15, 2021
BHAIYARAM SATNAMI Vs. STATE OF CHHATTISGARH
September 6, 2021
BHANU KUMAR Vs. STATE OF CHHATTISGARH THROUGH
August 13, 2021
BHARAT BAJAJ Vs. STATE OF CHHATTISGARH
January 15, 2021
BHARAT BHUSHAN SONWANI Vs. STATE OF C.G.
July 6, 2021
BHARAT CHANDRAWANSHI Vs. STATE OF CHHATTISGARH
December 15, 2021
BHARAT CHAUHAN Vs. STATE OF CHHATTISGARH
September 17, 2021
BHARATLAL SAHU Vs. STATE OF C.G.
June 8, 2021
BHAWESH JAGAT, S/O RAJENDRA JAGAT Vs. STATE OF CHHATTISGARH
May 12, 2021
BHIMENDRA KUMAR VERMA Vs. STATE OF CHHATTISGARH
October 18, 2021
BHISHAM LAL BANCHHOR Vs. STATE OF CHHATTISGARH
June 17, 2021
BHOGI LAL Vs. KIRTICHAND
January 14, 2021
BHOLANATH YADAV Vs. STATE OF CHHATTISGARH
August 9, 2021
BHULLAR CONSTRUCTION Vs. STATE OF CHHATTISGARH
November 18, 2021
BHUNESHWAR PRASAD GHIRI Vs. STATE OF CHHATTISGARH
June 8, 2021
BHUNESHWAR PRASAD YADAV Vs. BADRIDHAR DIWAN
August 2, 2021
BHUPENDRA KISHORE VAISHNAV Vs. STATE OF CHHATTISGARH
October 25, 2021
BHUPENDRA KUMAR DHANKAR Vs. RAMESHWAR DHANKAR
September 21, 2021
BHUPENDRA KUMAR SAHU Vs. STATE OF CHHATTISGARH
August 6, 2021
BHUPENDRA POTAI Vs. STATE OF CHHATTISGARH
July 9, 2021
BHUPESH GOYAL Vs. STATE OF CHHATTISGARH
August 27, 2021
BHUPINDRA SINGH Vs. STATE OF CHHATTISGARH
July 30, 2021
BHUWAN LAL Vs. RAM KUMAR
January 20, 2021
BHUWNESHWAR LAL SAHU Vs. STATE OF CHHATTISGARH
March 17, 2021
BIHARI Vs. KRISHNA PRATAP SINGH
February 9, 2021
BILASPUR SAHKARI GRIH NIRMAN SAMITI MARYADIT Vs. STATE OF CHHATTISGARH
October 21, 2021
BILKISH BEGUM Vs. STATE OF CHHATTISGARH
November 16, 2021
BINCO CONSTRUCTIONS PVT. LTD Vs. R.R.INDUSTRIAL CORPORATION (I) PRIVATE LTD
February 5, 2021
BINU MATHEW Vs. UNION OF INDIA
January 11, 2021
BIRFAL RAM Vs. STATE OF CHHATTISGARH
June 7, 2021
BOARD OF SECONDARY EDUCATION Vs. SUSHIL KUMAR DEWANGAN
July 9, 2021
BRAJBHUSHAN YADAV Vs. STATE OF CHHATTISGARH
November 11, 2021
BRANCH MANAGER, ALLAHABAD BANK Vs. SANGITA MISHRA
December 16, 2021
BRANCH MANAGER, CHOLAMANDLAM Vs. SHAILJA SHARMA
February 5, 2021
BREEJESH KUMAR SINGH WRONGLY MENTIONED AS BRAJESH KUMAR SINGH Vs. STATE OF CHHATTISGARH
November 30, 2021
BRIJENDRA SHARMA Vs. STATE OF CHHATTISGARH
July 6, 2021
BRIJLAL GOND Vs. STATE OF CHHATTISGARH
June 15, 2021
BUDDHU, S/O BODHWA Vs. DAYA BAI
February 23, 2021
BUDHESHWAR SINGH Vs. KRISHNA PRATAP SINGH
January 29, 2021
BUDHRAM Vs. STATE OF CHHATTISGARH
April 8, 2021
CARGIL INDIA PVT LTD Vs. STATE OF C.G.
November 1, 2021
CENTRAL MINE PLANNING AND DESIGNING INSTITUTE Vs. KISHORE KUMAR JHA
November 12, 2021
CHAIN KUMAR AGHARIYA Vs. STATE OF CHHATTISGARH
December 1, 2021
CHAIRMAN CHHATTISGARH STATE ELECTRICITY BOARD Vs. STATE OF CHHATTISGARH
November 24, 2021
CHAIRMAN CHHATTISGARH STATE ELECTRICITY BOARD Vs. STATE OF CHHATTISGARH
November 24, 2021
CHAMPA SAHU Vs. STATE OF CHHATTISGARH
November 1, 2021
CHAMRU SAI YADAV Vs. STATE OF CHHATTISGARH
June 22, 2021
CHANDAN GENDLE Vs. STATE OF CHHATTISGARH
May 21, 2021
CHANDANI PATEL Vs. STATE OF CHHATTISGARH
January 14, 2021
CHANDRA PAL SINGH TANWAR Vs. HONBLE GOVERNOR, STATE OF MADHYA PRADESH
July 16, 2021
CHANDRABHUSAN Vs. SAVITA BAI
November 11, 2021
CHANDRABHUSHAN SAHU Vs. STATE OF CHHATTISGARH
May 31, 2021
CHANDRAKALA Vs. RADHESHYAM
October 21, 2021
CHANDRASHEKHAR BHARDWAJ Vs. STATE OF CHHATTISGARH
May 10, 2021
CHANDRASHEKHAR MANJHWAR Vs. STATE OF CHHATTISGARH
June 30, 2021
CHANDRASHEKHAR PRASAD PORTE Vs. STATE OF CHHATTISGARH
September 23, 2021
CHARANJEET SINGH KOHLI S/O SHRI KARTAR SINGH Vs. STATE OF CHHATTISGARH
June 28, 2021
CHETAN TAMRAKAR Vs. STATE OF CHHATTISGARH
February 3, 2021
CHHATTISGARH CEMENT CARRIERS Vs. UNION OF INDIA
June 15, 2021
CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. SHRIKANT THAKUR
February 12, 2021
CHHATTISGARH RAJYA GRAMIN BANK Vs. ASHA RAM SURYAVANSHI
March 17, 2021
CHHATTISGARH RAJYA GRAMIN BANK Vs. ARUN PHANSALKAR
January 28, 2021
CHHATTISGARH RAJYA SAHAKARI VIPDAN SANGH MARYADIT Vs. SHYAM GLOBAL PVT. LTD.
November 16, 2021
CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LIMITED Vs. MAHESHWARI STEELS
April 13, 2021
CHHOTE LAL PATWA S/O DUKALU PATWA Vs. STATE OF CHHATTISGARH
June 14, 2021
CHHOTELAL Vs. STATE OF CHHATTISGARH
January 22, 2021
CHIEF MUNICIPAL OFFICER Vs. SUKH CHAND DHIMAR
March 25, 2021
CHINTAMANI RATDE Vs. STATE OF CHATTISGARH
October 8, 2021
CHIRAG COMBINES Vs. MAHESH CHHABRA
August 18, 2021
CHITRABHAN SINGH Vs. JAGANNATH SINGH
August 17, 2021
CHITURI NARESH Vs. STATE OF CHHATTISGARH
March 10, 2021
CHOLAMANDALAM INVESTMENT & FINANCE COMPANY LTD Vs. BHEEKAM SAHU
October 8, 2021
CHOLAMANDALAM M.S. GENERAL INSURANCE COMPANY LIMITED Vs. TRINATH ALIAS INDER SONA
August 6, 2021
CHOLAMANDLAM MS GENERAL INSURANCE COMPANY LIMITED Vs. ANJU KASERA (MIRJAPURI)
January 4, 2021
CHOUKSEY COLLEGE OF PHARMACY Vs. PHARMACY COUNCIL OF INDIA
December 9, 2021
CHUDAMANI LODHI, S/O LATE DEENDAYAL Vs. STATE OF CHHATTISGARH
October 28, 2021
CLEAN COAL ENTERPRISES PRIVATE LIMITED Vs. SOUTH EASTERN COALFIELDS LIMITED
December 16, 2021
COURT ON ITS OWN MOTION IN RE REFERENCE MADE BY THE DISTRICT JUDGE, RAIGARH Vs. STATE OF CHHATTISGARH
September 27, 2021
D P VIPRA COLLEGE OF EDUCATION Vs. RASEEKA LONKAR
February 11, 2021
D.P.SARAF Vs. UNION OF INDIA
July 26, 2021
D.P.SARAF Vs. COAL INDIA LIMITED
July 26, 2021
D.R. JOGI S/O LATE SHRI KALIRAM JOGI Vs. STATE OF CHHATTISGARH
November 25, 2021
D.V. SATYESWAR Vs. INDIRA GANDHI KRISHI VISHWAVIDYALAYA
August 11, 2021
DALENDRA KANOJE Vs. REENA KANOJE
January 21, 2021
DALLU MARKAM Vs. DEV KUNWAR BAI
September 16, 2021
DALLURAM Vs. RIKHI RAM
February 3, 2021
DAMAYANTI CHANDRAKAR Vs. STATE OF CHHATTISGARH
February 22, 2021
DASHMI BAI BELSARIYA Vs. STATE OF CHHATTISGARH
February 23, 2021
DAULAT RAM Vs. LEELARAM
December 13, 2021
DAWATRAM @ DILIP KUMAR BHARDWAJ Vs. STATE OF CHHATTISGARH
August 24, 2021
DAYA SHANKER Vs. JWALA PRASAD
February 3, 2021
DAYAL ROAD LINES Vs. LAXMIN BAI BHARDWAJ
January 29, 2021
DEENBANDHU NETAM Vs. STATE OF CHHATTISGARH
January 12, 2021
DEENBANDHU RAM RAJWADE Vs. STATE OF CHHATTISGARH
January 13, 2021
DEEPA DAS Vs. SOUTH EASTERN COAL FIELDS LIMITED
December 21, 2021
DEEPA SAHU Vs. STATE OF CHHATTISGARH
February 3, 2021
DEEPAK CHAUHAN Vs. STATE OF C. G.
March 16, 2021
DEEPAK KUMAR DIWAN Vs. STATE OF CHHATTISGARH
March 18, 2021
DEEPAK KUMAR NAYAK Vs. STATE OF CHHATTISGARH
October 22, 2021
DEEPAK KUMAR THAWAIT Vs. RISHI KUMAR THAWAIT
January 4, 2021
DEEPAK NAG Vs. STATE OF CHHATTISGARH
December 1, 2021
DEEPAK TRIPATHI Vs. STATE OF CHHATTISGARH
March 3, 2021
DEEPAN CHAKARWARTI Vs. AJAY SINGH
November 30, 2021
DEEPTI VAISHNAV Vs. RAVISHANKAR VAISHNAV
March 16, 2021
DEV KISHORE DIGARSE Vs. STATE OF CHHATTISGARH
October 5, 2021
DEV KUMAR DHIWAR Vs. STATE OF CHHATTISGARH
January 6, 2021
DEV SINGH PAIKRA Vs. STATE OF CHHATTISGARH
August 2, 2021
DEVANTI Vs. GOUTAM
February 18, 2021
DEVI KUMAR SINGH Vs. STATE OF CHHATTISGARH
July 14, 2021
DEVINDRA KUMAR PATEL Vs. STATE OF CHHATTISGARH
June 16, 2021
DEVIPRASAD Vs. STATE OF CHHATTISGARH
December 24, 2021
DEVKINANDAN SAHU Vs. KUSHILA DEVI
March 2, 2021
DEVNARAYAN Vs. YUHNA RAM
January 29, 2021
DEVNARAYAN SAHU Vs. STATE OF CHHATTISGARH
May 26, 2021
DEVNARAYAN SAHU Vs. STATE OF CHHATTISGARH
November 22, 2021
DHANANJAY SINGH Vs. STATE OF CHHATTISGARH
January 4, 2021
DHANESH KUMAR SHARMA Vs. UNION OF INDIA
December 2, 2021
DHANI RAM SAHU S/O CHINTA RAM SAHU Vs. STATE OF CHHATTISGARH
September 14, 2021
DHANSAI SATNAMI Vs. STATE OF CHHATTISGARH
July 8, 2021
DHANUSHDHARI Vs. STATE OF CHHATTISGARH
August 11, 2021
DHARMVEER SINGH DHRUW Vs. STATE OF CHHATTISGARH
July 12, 2021
DHARNIDHAR Vs. GHASI RAM PATEL
January 21, 2021
DHIRAJ SHARMA Vs. STATE OF CHHATTISGARH
June 11, 2021
DHIRENDRA KUMAR GAUTAM Vs. STATE OF CHHATTISGARH
December 7, 2021
DIGAMBAR @ DHOLIYA BASOHAR Vs. MAHESHWARI
July 1, 2021
DIGDARSHI WOMEN GROUP Vs. STATE OF CHHATTISGARH
January 19, 2021
DILIP CHHABRIA Vs. STATE OF CHHATTISGARH
July 16, 2021
DILIP KUMAR SAI Vs. STATE OF CHHATTISGARH
January 13, 2021
DILIP KUMAR SINGH Vs. STATE OF C. G.
September 17, 2021
DILIP MISHRA Vs. UNION OF INDIA
December 8, 2021
DILIP PANDEY Vs. STATE OF CHHATTISGARH
August 23, 2021
DINESH BANJARA @ DEVRAJ Vs. STATE OF CHHATTISGARH
October 20, 2021
DINESH KUMAR Vs. GOPAL S/O. BHARTHU
July 6, 2021
DINESH KUMAR CHANDRA Vs. STATE OF CHHATTISGARH
June 4, 2021
DINESH KUMAR KACHHWAHA Vs. STATE OF CHHATTISGARH
December 10, 2021
DINESH YADAV Vs. STATE OF CHHATTISGARH
May 17, 2021
DIPTENDRA KUMAR PURIA Vs. UNION OF INDIA
August 31, 2021
DIWAKAR PRASAD GAUTAM Vs. UNION OF INDIA
May 24, 2021
DOLNARAYAN PATEL Vs. STATE OF CHHATTISGARH
January 7, 2021
DOMAR SINGH Vs. STATE OF CHHATTISGARH
September 24, 2021
DR. S.A. ALI Vs. STATE OF CHHATTISGARH
December 14, 2021
DR. SUNIL KUMAR BHANDEKAR Vs. STATE OF CHHATTISGARH
December 14, 2021
DR.ASHISH RASTOGI Vs. GURU GHASIDAS CENTRAL UNIVERSITY
November 24, 2021
DURG D.P.S PALAK ASSOCIATION Vs. STATE OF CHHATTISGARH
March 10, 2021
DURGA @ DURGA KULDEEP Vs. STATE OF CHHATTISGARH
February 10, 2021
DURGA PRASAD SAHU Vs. GURU GHASI DAS UNIVERSITY
February 22, 2021
DURGA SAHU Vs. SURESH KUMAR SAHU
August 23, 2021
DURGA SINGH Vs. VEENA SINGH
October 22, 2021
DURGESH CHANDRAWANSHI Vs. STATE OF CHHATTISGARH
June 8, 2021
DURYODHAN NAG Vs. STATE OF CHHATTISGARH
March 9, 2021
EX S I (GD) YADUVIR SINGH BISHT (Y S BISHT) Vs. NATIONAL INSURANCE COMPANY LIMITED
July 2, 2021
FALENDRA CHOUHAN, Vs. JAWAHAR LAL JAISWAL
December 8, 2021
FERU Vs. FIRAN BAI
February 1, 2021
FHAGUWAN SINGH Vs. UNION OF INDIA
October 7, 2021
G.L.SHARMA Vs. UNION OF INDIA
August 4, 2021
GAJADHAR SINGH Vs. CENTRAL INDUSTRIAL SECURITY FORCE
July 7, 2021
GAJENDRA CHOUDHARY Vs. STATE OF CHHATTISGARH
July 12, 2021
GANESH KUMAR Vs. STATE OF M.P.
December 3, 2021
GANGARAM DHOBI Vs. UNION OF INDIA
November 29, 2021
GANPAT KUMAR BAGHEL Vs. STATE OF CHHATTISGARH
February 12, 2021
GAURAV AGRAWAL Vs. SNEHA AGRAWAL
February 15, 2021
GEETA DEVI Vs. COMMISSIONER MUNICIPAL CORPORATION
July 13, 2021
GEETA THAKUR, W/O- LATE GANESH THAKUR Vs. STATE OF CHHATTISGARH
January 19, 2021
GHASI RAM OTTI @ GHASIYA RAM Vs. STATE OF CHHATTISGARH
October 22, 2021
GIRDHARI LAL CHANDRAKAR Vs. STATE OF CHHATTISGARH
July 28, 2021
GIRISH PANDEY Vs. STATE OF CHHATTISGARH
March 10, 2021
GOHAR SINGH GOND Vs. STATE OF CHHATTISGARH
November 8, 2021
GOKUL KRISHNA CONSTRUCTION PROJECTS LTD Vs. STATE OF CHHATTISGARH
October 25, 2021
GOLAK PATWARI Vs. STATE OF CHHATTISGARH
July 5, 2021
GONDWANA ENGINEERS LIMITED Vs. UNION OF INDIA
February 16, 2021
GOPAL AGRAWAL Vs. STATE OF CHHATTISGARH
September 7, 2021
GOPAL PRASAD KUMBHKAR Vs. RADHA
January 22, 2021
GORELAL THAKUR, S/O. LATE RAMADHIN SINGH THAKUR Vs. STATE OF CHHATTISGARH
February 4, 2021
GOSWAMI TRIVENI GIRI Vs. STATE OF CHHATTISGARH
February 18, 2021
GOURAV KUMAR GUPTA Vs. B. B. APPALRAJU
January 14, 2021
GOURI SINGH Vs. STATE OF CHHATTISGARH
June 28, 2021
GOVERDHAN SINGH Vs. BRIJLAL
June 24, 2021
GOVIND SAW MILL Vs. UNION OF INDIA, MINISTRY OF ENVIRONMENT FOREST AND CLIMATE CHANGE
November 12, 2021
GOVIND SINGH Vs. STATE OF CHHATTISGARH
February 8, 2021
GOVIND SINGH Vs. ASHISH YADAV
January 7, 2021
GUDDU Vs. STATE OF CHHATTISGARH
August 2, 2021
GUNDUL SAHU Vs. STATE OF CHHATTISGARH
July 2, 2021
GUNJA SAHU Vs. STATE OF CHHATTISGARH
August 18, 2021
GURJINDER PAL SINGH (PRESENTLY UNDER SUSPENSION) Vs. STATE OF CHHATTISGARH
November 26, 2021
GURUMUKH SINGH Vs. STATE OF CHHATTISGARH
September 15, 2021
GURUNATH JANGDE S/O SHYAM LAL JANGDE Vs. MANMIT MANIKPURI W/O GURUNATH JANGDE
June 10, 2021
GURUSHARAN SAHU Vs. CHUMMAN LAL SINHA
June 22, 2021
GURUTEG BAHADUR RICE MILL Vs. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL
September 2, 2021
GUTHLU Vs. GHASIS
January 5, 2021
GYAN SINGH Vs. SOUTH EASTERN COALFIELDS LTD
June 22, 2021
GYANENDRA PRATAP SINGH Vs. STATE OF CHHATTISGARH
March 18, 2021
H.L. HIDCO Vs. STATE OF CHHATTISGARH
December 17, 2021
HADMA MANDAVI Vs. STATE OF CHHATTISGARH
January 6, 2021
HAMEED SHAH Vs. STATE OF CHHATTISGARH
January 20, 2021
HAMESH Vs. STATE OF CHHATTISGARH
July 9, 2021
HANSRAJ DEV YADAV Vs. STATE OF CHHATTISGARH
October 22, 2021
HARBHAJAN SINGH Vs. STATE OF CHHATTISGARH
July 13, 2021
HARI PRASAD YADAV Vs. STATE OF CHHATTISGARH
November 11, 2021
HARISINGH KANWAR @ HARI @ BANAU Vs. STATE OF CHHATTISGARH
June 21, 2021
HARSHWARDHAN SINGH BAISH Vs. STATE OF CHHATTISGARH
February 19, 2021
HC/RO MD HUSSAIN Vs. DIRECTOR GENERAL OF POLICE
June 15, 2021
HEMA CHANDRAKAR Vs. STATE OF C.G.
August 27, 2021
HEMA CHANDRAKAR Vs. STATE OF CHHATTISGARH
August 27, 2021
HEMANT KUMAR KURRE Vs. STATE OF CHHATTISGARH
November 17, 2021
HEMANT KUMAR PATEL Vs. STATE OF CHHATTISGARH
July 5, 2021
HEMANT SAKHRE Vs. MANAGING DIRECTOR, JYOTI STRUCTURES LIMITED
August 12, 2021
HEMINBAI Vs. STATE OF MADHYA PRADESH
March 2, 2021
HEMLAL SAHU Vs. UNION OF INDIA
May 19, 2021
HEMLAL SAHU Vs. SONAMATI
July 7, 2021
HEMSAGAR PATEL (MALAKAR) Vs. STATE OF CHHATTISGARH
March 10, 2021
HIMEDIA LABORATORIES PVT. LTD. Vs. STATE OF CHHATTISGARH
February 2, 2021
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. NAVIN KUMAR CHOPDA
June 21, 2021
HIRA LAL NAYAK Vs. STATE OF CHHATTISGARH
January 21, 2021
HITESH AGRAWAL Vs. STATE OF CHHATTISGARH
September 22, 2021
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. SANTULAL
October 20, 2021
INDIRA PATEL Vs. STATE OF CHHATTISGARH
August 25, 2021
INDRA BAGHEL Vs. STATE OF CHHATTISGARH
October 6, 2021
INDRA KUMAR Vs. STATE OF CHHATTISGARH
February 19, 2021
INDRAJEET SINHA Vs. STATE OF CHHATTISGARH
September 23, 2021
IRCON INFRASTRUCTURE & SERVICES LTD. Vs. SOUTH EASTERN COALFIELDS LTD.
December 10, 2021
ISHU MIRI Vs. STATE OF CHHATTISGARH
August 18, 2021
ISHWAR SAHU Vs. BALVINDER SINGH
January 19, 2021
ITARASI OIL AND FLOUR LIMITED Vs. AGRO SERVICES PRIVATE LIMITED
June 8, 2021
J.B.CONSTRUCTION COMPANY Vs. UNION OF INDIA
July 26, 2021
J.S. MINJ, S/O LATE JEEVAN MINJ Vs. STATE OF CHHATTISGARH
December 16, 2021
JAGANNATH PRASAD SHUKLA Vs. MUNSHI GOLAM SHAIFUDDIN
February 1, 2021
JAGAT RAJ PATEL S/O LATE SHRI M.P. PATEL Vs. CHHATTISGARH STATE POWER HOLDING COMPANY LIMITED
November 30, 2021
JAGAT RAM SAHU Vs. STATE OF CHHATTISGARH
June 10, 2021
JAGDAMBA TRIVEDI Vs. NEHA TRIVEDI
January 18, 2021
JAGDISH BANSOD Vs. AMRESH SINGH
January 12, 2021
JAGDISH MANDAL Vs. STATE OF C.G.
September 15, 2021
JAGMOHAN CHAUHAN Vs. STATE OF CHHATTISGARH
September 7, 2021
JAI AMBEY ROADLINES Vs. SOUTH EASTERN COALFIELDS LIMITED
February 16, 2021
JAI ASEEM EKKA Vs. STATE OF CHHATTISGARH
January 22, 2021
JAI DURGA RICE MILL Vs. STATE OF CHHATTISGARH
December 16, 2021
JAI SINGH Vs. STATE OF CHHATTISGARH
December 15, 2021
JAI SINGH VERMA Vs. NEHRU RAM S/O BHAGEETRAM VERMA
January 15, 2021
JAIJAI VERMA Vs. STATE OF CHHATTISGARH
July 20, 2021
JAIN & BROTHERS Vs. STATE OF CHHATTISGARH
August 5, 2021
JAIN SHWETAMBER MURTIPUJAK SANGH DURG Vs. STATE OF CHHATTISGARH
February 17, 2021
JAINI Vs. STATE OF CHHATTISGARH
July 9, 2021
JAIRAM MANDAVI Vs. STATE OF C. G.
September 23, 2021
JAIRAM TELANGA Vs. STATE OF CHHATTISGARH
October 21, 2021
JASHWANT MINJ Vs. STATE OF CHHATTISGARH
July 1, 2021
JAYANT JHA Vs. SOUTH EASTERN COALFIELDS LIMITED
August 24, 2021
JHULI (DIED) THROUGH LRS Vs. PATRU, S/O FAGUA
February 3, 2021
JITENDRA KUMAR SAHU Vs. STATE OF CHHATTISGARH
January 6, 2021
JODHU SAHU Vs. STATE OF CHHATTISGARH
January 15, 2021
JOHANRAM Vs. GAYABAI
July 13, 2021
JOHN MATHAI Vs. NAVEEN SINGH RAJPUT
January 7, 2021
JUBEEN DUBEY Vs. STATE OF CHHATTISGARH
November 25, 2021
JUBER KHAN Vs. STATE OF CHHATTISGARH
January 6, 2021
K K VASHISHTH Vs. STATE OF CHHATTISGARH
March 15, 2021
K. K. VASHISHTH Vs. STATE OF CHHATTISGARH
February 22, 2021
K.M.MISHRA Vs. STATE OF CHHATTISGARH
August 24, 2021
KADATIAAYATU Vs. STATE OF C.G,
July 28, 2021
KAILASH DHAKATE S/O LT SHYAMADAS DHAKATE Vs. STATE OF CHHATTISGARH
February 16, 2021
KAILASH KASHYAP Vs. STATE OF CHHATTISGARH
January 4, 2021
KAILASH KUMAR SINHA Vs. STATE OF C. G.
September 27, 2021
KALIMUDDIN VANAK Vs. JASPAL SINGH CHABRA
February 22, 2021
KALINDI INFRASTRUCTURE PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
September 20, 2021
KAMAL KEDIA Vs. MEGHRAJ
October 22, 2021
KAMAL KUMAR NIRALA Vs. STATE OF CHHATTISGARH
January 6, 2021
KAMAL NARAYAN GUPTA Vs. SHIV NARAYAN GUPTA
March 31, 2021
KAMAL SINGH RAJPUT Vs. STATE OF CHHATTISGARH
November 22, 2021
KAMALA, D/O. DASHRATH LAL SAHU Vs. STATE OF CHHATTISGARH
June 21, 2021
KAMESHWAR PATHAK Vs. MANBODH
March 22, 2021
KAMLESH KUMAR Vs. CHINTARAM
September 3, 2021
KAMTA BAI WIFE OF LATE MAAN SINGH Vs. DEVNARAYAN MAHATO
January 11, 2021
KANHAIYA SATNAMI Vs. STATE OF CHHATTISGARH
July 8, 2021
KANIKA AGRAWAL Vs. STATE OF CHHATTISGARH
November 18, 2021
KANKER ROADWAYS Vs. JAMUNA BAI
May 7, 2021
KANPUR SEVA SAMITI Vs. STATE OF CHHATTISGARH
January 28, 2021
KANTI YADAV Vs. STATE OF C. G.
August 6, 2021
KAPIL BARMAN Vs. STATE OF CHHATTISGARH
October 18, 2021
KAPIL DAS MAHANT Vs. STATE OF CHHATTISGARH
October 18, 2021
KAPIL VASTRAKAR Vs. STATE OF CHHATTISGARH
April 9, 2021
KARAN LAL SONKAR Vs. STATE OF C. G.
September 21, 2021
KARAN NISHAD Vs. STATE OF CHHATTISGARH
August 26, 2021
KARTIK RAM Vs. MAIKOO PRASAD YADAW
January 7, 2021
KARTIKESHWAR DEWAR @ KARTIKEY S/O SHRI KHELURAM DEWAR Vs. STATE OF CHHATTISGARH
July 30, 2021
KAUSHAL CHANDRAKAR Vs. STATE OF CHHATTISGARH
June 28, 2021
KAVITA PANDEY Vs. STATE OF CHHATTISGARH
August 3, 2021
KESHAV KUMAR KATENDRA Vs. REJNALD PETER SON OF LATE JOHN PETER
May 19, 2021
KESHRI NETAM Vs. STATE OF CHHATTISGARH
March 17, 2021
KESRI BAI Vs. SUBHASHINI
February 8, 2021
KHAITU RAM Vs. STATE OF CHHATTISGARH
September 21, 2021
KHAMHAN LAL Vs. LALA RAM
July 26, 2021
KHAMMAN SINGH BHATRE Vs. STATE OF CHHATTISGARH
October 8, 2021
KHIROD SONI Vs. STATE OF CHHATTISGARH
March 25, 2021
KHOL BAHARA Vs. STATE OF CHHATTISGARH
July 20, 2021
KHORBAHARIN BAI KOSHLE Vs. STATE OF CHHATTISGARH
April 13, 2021
KHUMAN SINGH THAKUR Vs. STATE OF CHHATTISGARH
April 1, 2021
KHURSHIDA BANO Vs. MU.IMTIYAZ BEE
January 4, 2021
KHUSHBU SACHDEV Vs. VARUN SACHDEV
April 6, 2021
KIRAN SHRIVASTAVA Vs. STATE OF CHHATTISGARH
December 10, 2021
KISHAN PRASHAD KOMANE S/O SHATRUHAN Vs. STATE OF CHHATTISGARH
August 23, 2021
KRIPASHANKAR JAISWAL Vs. STATE OF CHHATTISGARH
November 24, 2021
KRISHNA BAHADUR GAUTME Vs. STATE OF CHHATTISGARH
February 11, 2021
KRISHNA INFRA DEVELOPERS REGISTERED PARTNERSHIP FIRM Vs. STATE OF CHHATTISGARH
January 13, 2021
KRISHNA SAHU Vs. STATE OF CHHATTISGARH
January 6, 2021
KRISHNA YADAV Vs. STATE OF CHHATTISGARH
February 5, 2021
KRISHNAKANT SHRIVAS Vs. STATE OF CHHATTISGARH
June 7, 2021
KSHIPRA UPADHYAY Vs. STATE OF CHHATTISGARH
May 3, 2021
KUBER GRIH NIRMAN SAHKARI SAMITI MARYADIT Vs. OFFICE OF DEPUTY REGISTRAR
November 26, 2021
KUDIYAM MANGALI Vs. VIRENDRA UPPAL
May 7, 2021
KUNWAR KISHOR PAINKRA Vs. STATE OF CHHATTISGARH
January 14, 2021
KUSH KUMAR LASHKAR Vs. STATE OF CHHATTISGARH
October 28, 2021
LAIKHAN Vs. MEHATTAR
February 24, 2021
LALA Vs. STATE OF CHHATTISGARH
January 4, 2021
LALIT KUMAR SAHU Vs. SAJJAN KUMAR AGRAWAL
March 9, 2021
LALITA BHAGAT Vs. CHANDRAJEET YADAV
January 21, 2021
LAXMAN JAYASAWAL Vs. STATE OF CHHATTISGARH
March 2, 2021
LAXMI BAI Vs. STATE OF CHHATTISGARH
January 8, 2021
LAXMI BAI Vs. BHUSHAN SINGH
May 6, 2021
LAXMI NARAIN SHARMA Vs. STEEL AUTHORITY OF INDIA LTD.
October 7, 2021
LAXMI PRASAD KHANDE Vs. STATE OF CHHATTISGARH
October 6, 2021
LAXMIKANT RATHORE Vs. RAKESH JADWANI
February 23, 2021
LAXMIN BAI Vs. STATE OF CHHATTISGARH
February 4, 2021
LEELA BAI SHARMA Vs. STATE OF C.G.
February 10, 2021
LEELADHAR PATEL Vs. STATE OF C.G.
February 17, 2021
LEELAWATI KURRE Vs. ASHUTOSH DUBEY
January 25, 2021
LEENA Vs. PRADIP KUMAR
November 9, 2021
LIFE INSURANCE CORPORATION OF INDIA Vs. RAJKUMAR
March 23, 2021
LILESHWARI THAKUR Vs. STATE OF CHHATTISGARH
September 24, 2021
LINGE TATI Vs. STATE
November 15, 2021
LOBHAN VERMA Vs. STATE OF CHHATTISGARH
November 11, 2021
LOKESH SAHU Vs. STATE OF CHHATTISGARH
October 18, 2021
LOKNATH Vs. SINDHU
June 28, 2021
LOVEKUSH INSTITUTE OF NURSING, PATHALGAON Vs. STATE OF CHHATTISGARH
January 21, 2021
LOVKUSH JOSHI Vs. STATE OF CHHATTISGARH
September 23, 2021
LUKESHWAR VERMA Vs. STATE OF CHHATTISGARH
July 22, 2021
M. RAM PRASAD RAO Vs. STATE OF CHHATTISGARH
July 12, 2021
M/S JAI ENTERPRISES PARTNERSHIP Vs. CHHATTISGARH STATE POWER TRANSMISSION COMPANY LIMITED
November 18, 2021
M/S R. K. TRANSPORT COMPANY Vs. CHHATTISGARH MINERAL DEVELOPMENT CORPORATION LTD
October 18, 2021
M/S R. K. TRANSPORT COMPANY Vs. CHHATTISGARH MINERAL DEVELOPMENT CORPORATION LTD.
October 20, 2021
M/S. ANANT RICE INDUSTRIES Vs. UNION OF INDIA
September 1, 2021
M/S. SHRIRAM TRANSPORT FINANCE CO. LTD Vs. SAMARU RAM PUDO
January 19, 2021
M/S.KRISHNA BUILDERS AND DEVELOPERS Vs. STATE OF CHHATTISGARH
October 8, 2021
M/S.RAM GOPAL SOMANI Vs. BILASPUR SMART CITY LIMITED
April 8, 2021
MAA BHAGWATI CONSTRUCTION Vs. STATE OF CHHATTISGARH
November 17, 2021
MADAN SAHU, S/O GARIBA SAHU Vs. SMT. GHASAN BAI, W/O MADAL LAL SAHU
October 20, 2021
MADHESHWAR PRASAD Vs. STATE OF CHHATTISGARH
July 23, 2021
MADHU PANDEY Vs. STATE OF CHHATTISGARH
April 8, 2021
MADHURI PATEL Vs. STATE OF CHHATTISGARH
April 5, 2021
MADHURI SHARMA Vs. STATE OF CHHATTISGARH
September 16, 2021
MADHUSUDAN SAHU Vs. RAMADEVI
June 9, 2021
MADHUSUDAN SAHU Vs. SHIVRAM KHUTIA
June 9, 2021
MAHANGURAM Vs. STATE OF CHHATTISGARH
June 8, 2021
MAHATARIN BAI Vs. STATE OF CHATTISGARH
June 22, 2021
MAHAVIR CHAND GOLCHCHHA Vs. RAMLAL MARKAM
July 20, 2021
MAHENDRA BUILDCON Vs. STATE OF CHHATTISGARH
February 26, 2021
MAHENDRA JAIN Vs. STATE OF CHHATTISGARH
November 23, 2021
MAHENDRA KUMAR DHOKE Vs. STATE OF C.G.
August 3, 2021
MAHENDRA SINGH Vs. STATE OF CHHATTISGARH
September 7, 2021
MAHENDRA SINGH CHOUHAN Vs. RAJKISHOR RATHI
October 1, 2021
MAHESH KORRAM Vs. STATE OF CHHATTISGARH
March 5, 2021
MAHESH KUMAR PANDEY Vs. CHAIRMAN, COAL INDIA LIMITED
October 20, 2021
MAHESHWAR KUMAR Vs. STATE OF CHHATTISGARH
October 7, 2021
MAHESHWAR PRASAD SAHU Vs. STATE OF CHHATTISGARH
April 6, 2021
MAHIPAL SINGH Vs. STATE OF CHHATTISGARH
January 11, 2021
MAHTRU Vs. R.P. RATHIA, DEPUTY SECRETARY
October 22, 2021
MALAY JAIN (PETITIONER IN PERSON) Vs. HIGH COURT OF CHHATTISGARH
August 25, 2021
MALIK RAM Vs. BAIDURAM MOURYA
January 6, 2021
MAMTA BHARGE Vs. STATE OF CHHATTISGARH
July 16, 2021
MAMTA DEVI Vs. STATE OF CHHATTISGARH
January 20, 2021
MANAGER, NATIONAL INSURANCE CO. LTD Vs. MOHAMMAD RAFFIQUE KHAN
December 10, 2021
MANAGING DIRECTOR BHILAI STEEL PLANT ISPAT BHAVAN Vs. KAILASH NATH YADAV
January 20, 2021
MANAV PANDEY Vs. STATE OF CHHATTISGARH
December 6, 2021
MANGATU NAG Vs. TABO MOURYA
December 17, 2021
MANHARAN SATNAMI Vs. STATE OF CHHATTISGARH
February 4, 2021
MANHGU KHAIRWAR Vs. STATE OF CHHATTISGARH
December 9, 2021
MANISH KUMAR Vs. STATE OF CHHATTISGARH
April 6, 2021
MANISH KUMAR PANDIT Vs. STATE OF CHHATTISGARH
April 7, 2021
MANISH KUMAR RAI Vs. STATE OF CHHATTISGARH
July 27, 2021
MANISH KUMAR SONI Vs. STATE OF CHHATTISGARH
September 20, 2021
MANISH SHARMA Vs. STATE OF CHHATTISGARH
January 6, 2021
MANISH TAUNK Vs. STATE OF CHHATTISGARH
January 6, 2021
MANISH TIWARI Vs. STATE OF C. G.
November 1, 2021
MANISHA SALOMAN Vs. KALAWATI SALOMAN,
January 21, 2021
MANJAR ANSARI Vs. STATE OF CHHATTISGARH
March 17, 2021
MANMOHAN ALBERT DAS Vs. ALBERT
March 4, 2021
MANOHAR LAL Vs. ANJUMAN ISLAMIA REGISTERED WAKF SANSTHA
March 15, 2021
MANOJ MOTWANI Vs. DARSHAN KAUR AHLUWALIYA
January 12, 2021
MANOJ VAISHNAV Vs. STATE OF CHHATTISGARH
November 1, 2021
MANORANJAN PRASAD PANDEY Vs. JAMUNA BAI
February 23, 2021
MANRAKHAN Vs. GAMBHIRA
March 2, 2021
MANSAI Vs. STATE OF CHHATTISGARH
November 22, 2021
MANTU KUMAR YADAV Vs. STATE OF CHHATTISGARH
December 16, 2021
MANU GOURAHA Vs. CHHATTISGARH HOUSING BOARD
July 9, 2021
MARIYAM BIBI Vs. KUTUBUDDIN
March 22, 2021
MARTHA Vs. HARILA
June 14, 2021
MAYA BANERJEE Vs. UNION OF INDIA
October 28, 2021
MAYA KASHYAP Vs. JAMUNA PRASAD KASHYAP
February 24, 2021
MAYANK SHUKLA Vs. STATE OF CHHATTISGARH
April 13, 2021
MAYASHANKAR YADAV Vs. STATE OF CHHATTISGARH
July 12, 2021
MD. VASIM QURASHI Vs. STATE OF CHHATTISGARH
March 18, 2021
MEENA JOSEPH Vs. STATE OF CHHATTISGARH
February 18, 2021
MEENA SONBER Vs. ROOPLAL CHANDEL
January 25, 2021
MEERA SINGH Vs. KISHORE KUMAR NAMDEV
March 8, 2021
MEGHA SHARMA Vs. STATE OF CHHATTISGARH
February 22, 2021
MEGHNATH SAHU Vs. STATE OF CHHATTISGARH
November 16, 2021
MEGHRAJ SAHU Vs. LATA BAI
May 19, 2021
MEGHRAJ SINGH THAKUR Vs. UNION OF INDIA
September 7, 2021
MISHRI LAL PANDEY Vs. ENFORCEMENT DIRECTORATE
June 7, 2021
MO. SHAHJADA, S/O MO. MAKSUD AALAMN Vs. STATE OF CHHATTISGARH
July 2, 2021
MODERN MEDICAL INSTITUTE SOCIETY LALPUR Vs. STATE OF CHHATTISGARH
January 4, 2021
MOHAMMAD SHAHID Vs. STATE OF CHHATTISGARH
August 16, 2021
MOHAMMED ABDUL RAUF SIDHIQUI Vs. STATE OF CHHATTISGARH
December 15, 2021
MOHAN LAL AGRAWAL Vs. RUDMAL AGRAWAL
August 27, 2021
MOHAN PATEL Vs. STATE OF CHHATTISGARH
March 25, 2021
MOHAN SINGH RAJ Vs. STATE OF CHHATTISGARH
January 20, 2021
MOHD. AKHTAR MANSOORI Vs. STATE OF C.G.
October 25, 2021
MOHD. FAHIM SHEKHANI Vs. AMRIN BANO
June 30, 2021
MOHINDER PAL KASHYAP Vs. STATE OF CHHATTISGARH
January 19, 2021
MONIKA SARTHI Vs. STATE OF CHHATTISGARH
February 3, 2021
MUKESH AHIRWAR Vs. STATE OF CHHATTISGARH
September 15, 2021
MUKESH PATLE Vs. SHAILENDRA VERMA
January 20, 2021
MUKESH SINGH MAAR Vs. STATE
February 23, 2021
MUKKU Vs. STATE OF CHHATTISGARH
June 9, 2021
MUNICIPAL CORPORATION JAGDALPUR Vs. THALESH CHANDRA DUBEY
January 19, 2021
MUNNALAL AGRAWAL Vs. SOBHNA CHOURASIYA
March 17, 2021
MUNNI BAI Vs. MANCHAN
June 28, 2021
MURLIDHAR Vs. RAMLAL
April 12, 2021
N. K. AGRAWAL Vs. SAMMI ABIDI (MANAGING DIRECTOR) C G STATE CO-OPERATIVE MARKETING FEDERATION LTD
January 22, 2021
N.C. DAS Vs. STATE OF CHHATTISGARH
June 14, 2021
NABOR LAKADA Vs. STATE OF CHHATTISGARH
July 7, 2021
NADGU Vs. STATE OF CHHATTISGARH
March 2, 2021
NAGENDRA SHRIWAS Vs. CHHATTISGARH STATE POWER HOLDING COMPANY LIMITED
July 19, 2021
NAGESHWAR SAHU Vs. STATE OF CHHATTISGARH
August 23, 2021
NAGMAT BAI Vs. VISHRAM PRASAD
November 29, 2021
NAGO RAO TEMBURKAR Vs. CENTRAL BANK OF INDIA
August 12, 2021
NAGORAO AUTO ENGINEERING WORKS TELGHANI NAKA RAIPUR Vs. UNION OF INDIA
December 2, 2021
NAIHARSAY Vs. STATE OF CHHATTISGARH
July 16, 2021
NAINIBAI WD/O LATE KANAHAIYA LAL VATTI Vs. VISHNU YADAV
January 11, 2021
NAND KISHORE PANDEY Vs. STATE OF CHHATTISGARH
June 7, 2021
NAND LAL DEWANGAN Vs. SHASHI DEWANGAN
October 20, 2021
NANDKESHWAR Vs. MST.SUNHARO
January 8, 2021
NANIRAM Vs. NIRBATI
March 15, 2021
NANKI RAM KANWAR Vs. STATE OF CHHATTISGARH
April 6, 2021
NANKIBAI Vs. MAHADEO
January 22, 2021
NANMATI BHAGAT Vs. SHYAM LAL AGRAWAL
January 18, 2021
NARAD DAS GENDRE Vs. STATE OF CHHATTISGARH
June 25, 2021
NARAD TAMRAKAR Vs. STATE OF CHHATTISGARH
June 21, 2021
NARAYAN AGRAWAL Vs. KISHORE AGRAWAL
September 15, 2021
NARAYAN CHANDRAKAR, S/O. BADRI CHANDRAKAR Vs. STATE OF CHHATTISGARH
February 4, 2021
NARAYAN SAHU Vs. STATE OF CHHATTISGARH
March 10, 2021
NARAYAN SINGH THAKUR Vs. STATE OF CHHATTISGARH
July 26, 2021
NARENDRA KUMAR BEHRA Vs. STATE OF CHHATTISGARH
January 14, 2021
NARENDRA KUMAR SHARMA Vs. SANDEEP SHRIVASTAVA
December 8, 2021
NARENDRA SINGH Vs. UNION OF INDIA
November 18, 2021
NARENDRA SINGH BHATIA Vs. NILESH PATEL
November 1, 2021
NARESH KUMAR Vs. STATE OF CHHATTISGARH
June 7, 2021
NARESH NAYAK Vs. STATE OF CHHATTISGARH
December 27, 2021
NARMADA PRASAD MISHRA Vs. STATE OF CHHATTISGARH
May 28, 2021
NARSINGH INFRASTRUCTURE Vs. PRINCIPAL COMMISSIONER OF INCOME TAX RAIPUR
September 15, 2021
NASIM AKHTAR KHAN Vs. MUNICIPAL CORPORATION KORBA
November 10, 2021
NASIR AHMAD IRAKI Vs. STATE OF CHHATTISGARH
July 14, 2021
NATHURAM GUPTA Vs. MOHD.HUSSAIN
March 10, 2021
NATIONAL FORUM ON PRISON REFORMS Vs. STATE OF CHHATTISGARH
December 13, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. ANJANI BAI WIDOW OF TIKAM SAHU
January 12, 2021
NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED Vs. PAKHLI
December 15, 2021
NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED Vs. STATE OF CHHATTISGARH
March 25, 2021
NAVDEEP TIWARI Vs. STATE OF CHHATTISGARH
January 20, 2021
NAVEEN AND BROTHERS Vs. STATE OF CHHATTISGARH
January 21, 2021
NAVEEN KESHRI Vs. STATE OF CHHATTISGARH
August 24, 2021
NAVEEN KUMAR Vs. BHILAI STEEL PLANT
March 15, 2021
NAVEEN MINJ Vs. SIMAN SAI PAIKARA
January 27, 2021
NAVIN KUMAR CHOPDA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
March 25, 2021
NEELAM DEWANGAN Vs. STATE OF CHHATTISGARH
June 21, 2021
NEERA BAI SAHU Vs. PAWAN KALWANI
May 7, 2021
NEERA MANHAR Vs. STATE OF CHHATTISGARH
February 11, 2021
NEERA SAHU Vs. STATE OF CHHATTISGARH
December 15, 2021
NEERAJ KUMAR JHA Vs. STATE OF CHHATTISGARH
January 8, 2021
NEERAJ KUMAR UKE Vs. STATE OF CHHATTISGARH
December 10, 2021
NEHA CHATURGOSHTHI Vs. STATE OF CHHATTISGARH
November 1, 2021
NEHA KUMARI Vs. STATE OF CHHATTISGARH
September 29, 2021
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JILA BAI
November 18, 2021
NEW INDIA ASSURANCE COMPANY LTD. Vs. AMBIKA PATEL
April 12, 2021
NIMISH AGRAWAL S/O SHRI SUNIL AGRAWAL Vs. STATE OF CHHATTISGARH
October 25, 2021
NIRANJAN KUMAR SINGH Vs. GOVERNMENT OF INDIA
June 9, 2021
NIRMAL GUPTA Vs. STATE OF CHHATTISGARH
February 18, 2021
NISHANT AGRAWAL Vs. STATE OF CHHATTISGARH
February 16, 2021
NISHANT JAIN Vs. STATE OF C. G.
September 22, 2021
NITESH CHANDRA SAHU Vs. STATE OF CHHATTISGARH
November 1, 2021
NITESH VERMA Vs. STATE OF CHHATTISGARH
October 28, 2021
NITIN ARYAN Vs. STATE OF CHHATTISGARH
June 7, 2021
NITIN JAIN Vs. VIKRANT KUMAR SHUKLA
October 1, 2021
NITYA NAND SINGH Vs. STATE OF CHHATTISGARH
February 26, 2021
NOHAR PRASAD PANDEY Vs. PARAS PANDEY
October 27, 2021
OMPRAKASH SAHU Vs. STATE OF CHHATTISGARH
August 9, 2021
ONKAR DAS MANIKPURI Vs. YOGITA MANIKPURI
January 18, 2021
ORIENTAL INSURANCE COMPANY LIMITED Vs. BHAGWANTI
November 18, 2021
ORIENTAL INSURANCE COMPANY LTD Vs. KAMTA PRASAD SAHU
May 6, 2021
ORIENTAL INSURANCE COMPANY LTD Vs. MUNNI BAI W/O SUKHRAM NAIK
January 13, 2021
P. REDDEYYA Vs. RAMCHANDRA RATH
March 5, 2021
PANAWATI SHRIVAS Vs. AAM JANTA
August 6, 2021
PANCH RAM DINKAR Vs. STATE OF CHHATTISGARH
October 29, 2021
PANCHU RAM THAKUR Vs. STATE OF CHHATTISGARH
June 21, 2021
PANKAJ KUSHWAHA Vs. STATE OF CHHATTISGARH
March 10, 2021
PANKAJ MIRE Vs. STATE OF CHHATTISGARH
January 13, 2021
PANKAJ RATHORE Vs. M. S TECHNOVATIONS, BHILAI
January 20, 2021
PANNA LAL SAHU Vs. STATE OF CHHATTISGARH
August 13, 2021
PAPPU ALIAS RAMESHWAR DANSENA Vs. STATE OF CHHATTISGARH
January 4, 2021
PARAG GARDIA Vs. STATE OF CHHATTISGARH
February 2, 2021
PARASRAM Vs. STATE OF CHHATTISGARH
December 13, 2021
PARDESHI RAM S/O FERHARAM YADAV Vs. MOHD. MOIN KHAN S/O MOHD. MAKSOOD ALI KHAN
November 11, 2021
PARDESI RAM Vs. STATE OF CHHATTISGARH
November 12, 2021
PARITOSH KUMAR SINGH ALIAS DIWAKAR CHOUDHARY S/O SMT. KAMLA DEVI Vs. STATE OF CHHATTISGARH
October 1, 2021
PARMESHWAR LAL SAHU Vs. STATE OF CHHATTISGARH
July 5, 2021
PARSHURAM KUMAR S/O SHRI RAM KISHON PANDIT Vs. UNION OF INDIA
February 5, 2021
PAUL MEHAR Vs. STATE OF CHHATTISGARH
May 31, 2021
PAVAS SHARMA Vs. STATE OF CHHATTISGARH
January 22, 2021
PAWAN KUMAR AGRAWAL Vs. SHIVAM REAL INFRA DEVELOPERS PVT. LTD
November 9, 2021
PAWAN KUMAR CHOUHAN Vs. NITESH KUMAR AGRAWAL
October 5, 2021
PAWAN KUMAR JHAWAR Vs. UNION OF INDIA
September 2, 2021
PAWAN KUMAR RATHIA Vs. STATE OF C.G.
November 29, 2021
PEER MOHAMMAD Vs. YAKUB MOHAMMAD
July 20, 2021
PETALA @ GAGARU Vs. STATE OF CHHATTISGARH
December 14, 2021
PITAMBAR Vs. STATE OF CHHATTISGARH
October 4, 2021
PIYUSH MISHRA Vs. STATE OF CHHATTISGARH
February 9, 2021
PIYUSH MISHRA Vs. STATE OF CHHATTISGARH
March 10, 2021
POKHAN DEWANGAN Vs. STATE OF CHHATTISGARH
July 13, 2021
POOJA TANDON Vs. STATE OF CHHATTISGARH
April 12, 2021
POORAN LAL JANGHEL Vs. STATE OF CHHATTISGARH
January 25, 2021
POSHAN SHRIWAS Vs. STATE OF CHHATTISGARH
April 1, 2021
PRABHA SAHU Vs. STATE OF CHHATTISGARH
August 19, 2021
PRABHAKAR NATH SAHU Vs. STATE OF CHHATTISGARH
July 23, 2021
PRABHAKAR YADAV Vs. STATE OF CHHATTISGARH
May 10, 2021
PRADEEP KUMAR ARYA Vs. STATE OF CHHATTISGARH
September 7, 2021
PRADEEP KUMAR KAUSHIK Vs. STATE OF CHHATTISGARH
April 8, 2021
PRAHLADSINGH RATHIYA Vs. STATE OF CHHATTISGARH
October 22, 2021
PRAKASH JOTWANI Vs. STATE OF CHHATTISGARH
November 1, 2021
PRAMOD KUMAR Vs. KIRAN W/O RAMDAYAL NISHAD
January 11, 2021
PRASHANT SHARMA Vs. UNION OF INDIA
September 1, 2021
PRATYAKSHA SAHU Vs. STATE OF CHHATTISGARH
December 15, 2021
PRAVEEN KUMAR PANDEY Vs. SUDEEP KUMAR VERMA
January 21, 2021
PRAVEEN KUMAR RAJAK Vs. STATE OF CHHATTISGARH
March 18, 2021
PRAVIN KUMAR JAIN Vs. ANJALI JAIN
February 8, 2021
PRAVIN SINGH Vs. STATE OF CHHATTISGARH
November 15, 2021
PREETI MIRANIYA Vs. SANJAY MIRANIYA
February 9, 2021
PREETPAL BELCHANDAN Vs. STATE OF CHHATTISGARH
October 21, 2021
PREM LAL YADAV Vs. RAJENDRA PRASAD CHANDRAVANSI
March 1, 2021
PREM PRAKASH SHRIVASTAVA Vs. DEVENDRA KUMAR NAYAK
August 3, 2021
PREM SINGH Vs. STATE OF CHHATTISGARH
July 26, 2021
PREMLAL KHANDE Vs. ASHOK LEYLAND FINANCE
July 19, 2021
PREMSHEELA Vs. PRASANNA KUMARI
January 4, 2021
PRENA JAIN Vs. STATE OF CHHATTISGARH
September 6, 2021
PRIMILA BAI SURYAVANSHI Vs. RAMESH KUMAR VIJAY
January 28, 2021
PRITI CHANDRA Vs. ABDUL SULTAN
November 11, 2021
PUNIT RAM PANDEY Vs. STATE OF CHHATTISGARH
January 29, 2021
PUNIYA BAI MARAVI Vs. BHAVANI SINGH
September 20, 2021
PURAN RAM Vs. BIHANI
February 15, 2021
PURAN SINGH Vs. MAHESH KUMAR BAGHEL
January 12, 2021
PURSHOTTAM PATWAR Vs. STATE OF CHHATTISGARH
June 16, 2021
PURUSHOTTAM Vs. STATE OF CHHATTISGARH
December 16, 2021
PURUSHOTTAM SHARMA, S/O. SHRI JAINARAYAN SHARMA Vs. STATE OF CHHATTISGARH
October 21, 2021
PUSHPA SAHU Vs. STATE OF CHHATTISGARH
September 27, 2021
R. S. MISHRA Vs. SHIV KUMAR VAISHNAV
January 28, 2021
R.K. NAGAPURE Vs. CENTRAL BUREAU OF INVESTIGATION
August 24, 2021
R.K.SONI Vs. STATE OF CHHATTISGARH
November 26, 2021
R.N.KAWADKAR Vs. STATE OF CHHATTISGARH
July 29, 2021
RAASBIHARI PANDEY Vs. UNION OF INDIA
September 8, 2021
RABIYA BEGUM Vs. STATE OF CHHATTISGARH
May 24, 2021
RADHA AGRAWAL Vs. RAMESH AGRAWAL
March 9, 2021
RADHAKANT KESHRI Vs. YADORAM SAHU
February 1, 2021
RADHAKANT KESHRI Vs. VIMLA BAI, W/O RAMU SAHU
February 1, 2021
RADHAKANT KESHRI Vs. KU. RADHA
February 1, 2021
RADHESHYAM Vs. PURANJAN NAYAK
January 4, 2021
RADHESHYAM PATHAK Vs. KANHAIYAA GOND
July 13, 2021
RADHEY SHYAM NATHANI Vs. STATE OF CHHATTISGARH
June 11, 2021
RADHEY SHYAM THAKUR Vs. STATE OF CHHATTISGARH
June 24, 2021
RAHUL BANSAL Vs. SHAKUNTALA DEVI
July 14, 2021
RAHUL JAIN Vs. STATE OF CHHATTISGARH
February 3, 2021
RAHUL JANGDE Vs. STATE OF CHHATTISGARH
February 4, 2021
RAHUL KANNOJIYA Vs. STATE OF CHHATTISGARH
May 26, 2021
RAHUL SHARMA Vs. STATE OF CHHATTISGARH
January 8, 2021
RAHUL SINGH Vs. STATE OF CHHATTISGARH
May 17, 2021
RAHUL TIWARI Vs. D. SHRUTI
April 12, 2021
RAHUL TIWARI Vs. VANDANA TIWARI
March 26, 2021
RAIPUR CONSTRUCTION PVT LTD Vs. STATE OF CHHATTISGARH
March 25, 2021
RAIPUR CONSTRUCTION PVT LTD Vs. STATE OF CHHATTISGARH
February 19, 2021
RAJA NETAM Vs. STATE OF CHHATTISGARH
May 10, 2021
RAJAT BHANSAL, COMMISSIONER Vs. ASHUTOSH JHA
December 1, 2021
RAJAT SURANA Vs. STATE OF CHHATTISGARH
February 15, 2021
RAJEEV VERMA Vs. STATE OF CHHATTISGARH
May 21, 2021
RAJENDRA AGRAWAL Vs. STATE OF CHHATTISGARH
April 6, 2021
RAJENDRA KUMAR Vs. STATE OF CHHATTISGARH
March 3, 2021
RAJENDRA KUMAR CHANDRA Vs. STATE OF CHHATTISGARH
November 8, 2021
RAJENDRA KUMAR SHARMA Vs. STATE OF CHHATTISGARH
September 29, 2021
RAJENDRA PRASAD Vs. DWARIKA PRASAD
July 16, 2021
RAJENDRA PRASAD SHUKLA Vs. AMIT KUMAR TIWARI
January 22, 2021
RAJESH AGRAWAL Vs. STATE OF CHHATTISGARH
May 19, 2021
RAJESH AGRAWAL Vs. STATE OF CHHATTISGARH
August 13, 2021
RAJESH DAS Vs. SALIKRAM
January 8, 2021
RAJESH KUMAR Vs. STATE OF CHHATTISGARH
November 1, 2021
RAJESH KUMAR RAJPUT Vs. STATE OF CHHATTISGARH
August 12, 2021
RAJESH KUMAR RATHORE Vs. STATE OF CHHATTISGARH
April 12, 2021
RAJESH KUMAR SINGH Vs. STATE OF CHHATTISGARH
September 29, 2021
RAJESH MISHRA Vs. STATE OF CHHATTISGARH
September 17, 2021
RAJESH PATEL Vs. STATE OF CHHATTISGARH
June 24, 2021
RAJESH RATHORE Vs. STATE OF CHHATTISGARH
January 4, 2021
RAJESH SETH Vs. STATE OF CHHATTISGARH
September 3, 2021
RAJESH SINGH SHRIVASTAVA Vs. STATE OF CHHATTISGARH
August 2, 2021
RAJESH SONI Vs. MUKESH VERMA
June 30, 2021
RAJESHWAR PRASAD KAUSHAL Vs. GAYATRI KAUSHAL
March 31, 2021
RAJESHWAR SHARMA Vs. STATE OF CHHATTISGARH
June 7, 2021
RAJESHWARI THAKUR Vs. STATE OF C. G.
October 25, 2021
RAJINDER SINGH AJMANI Vs. FULKUNWAR WD/O FAGULAL
June 24, 2021
RAJINDER SINGH AJMANI Vs. FULKUNWAR FAGULAL
July 6, 2021
RAJIV KUMAR SAHU Vs. STATE OF CHHATTISGARH
July 26, 2021
RAJKUMAR MANSAR Vs. CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LIMITED
June 18, 2021
RAJKUMAR VERMA Vs. ZONAL MANAGER, DENA BANK
February 16, 2021
RAJMAL, S/O SHEKU Vs. STATE OF CHHATTISGARH
July 15, 2021
RAJNI BAI W/O GHANSYAM GOND Vs. NAROTTAM KUMAR S/O SURESH KUMAR KAUSHIK
January 14, 2021
RAJNISH AWASHTI Vs. STATE OF CHHATTISGARH
February 19, 2021
RAJNISH MISHRA Vs. STATE OF CHHATTISGARH
January 14, 2021
RAKESH Vs. STATE OF CHHATTISGARH
November 11, 2021
RAKESH KUMAR JOSHI Vs. MANOHAR JETHANI
July 30, 2021
RAKESH KUMAR SHARMA Vs. STATE OF CHHATTISGARH
May 7, 2021
RAKESH SHARMA Vs. STATE OF CHHATTISGARH
March 25, 2021
RAKESH YADAV Vs. STATE OF C.G.
March 22, 2021
RAM KUMAR CHOUDHARY Vs. SANJAY BHUSHAN PANDEY
November 9, 2021
RAM KUMAR NAYAK Vs. GAJANAN AGRAWAL
March 17, 2021
RAM KUMAR RATHIYA Vs. STATE OF CHHATTISGARH
August 27, 2021
RAM PRAKASH Vs. STATE OF CHHATTISGARH
December 7, 2021
RAMA Vs. LOKESH KUMAR
March 15, 2021
RAMANAND NISHAD, Vs. STATE OF CHHATTISGARH
May 19, 2021
RAMANI SONI Vs. MALA DUBEY
March 22, 2021
RAMASHANKER SINGH Vs. STATE OF CHHATTISGARH
December 3, 2021
RAMASWAMI NAIDU Vs. STATE OF CHHATTISGARH
September 28, 2021
RAMAVTAR AGRAWAL Vs. STATE OF CHHATTISGARH
September 7, 2021
RAMAYAN YADAV S/O GANGA RAM YADAV Vs. STATE OF CHHATTISGARH
February 26, 2021
RAMBAI Vs. STATE OF CHHATTISGARH
January 28, 2021
RAMBAI BHAVE Vs. SANTOSH KUMAR
February 17, 2021
RAMBAI SARTHI Vs. STATE OF CHHATTISGARH
January 27, 2021
RAMBRAT PATEL Vs. STATE OF CHHATTISGARH
October 20, 2021
RAMCHANDRA KEWAT Vs. STATE OF CHHATTISGARH
May 10, 2021
RAMDHAN SAHU Vs. STATE OF CHHATTISGARH
May 28, 2021
RAMDHANI SHUKLA Vs. SOUTH EASTERN COALFIELDS LIMITED
August 4, 2021
RAMESH KUMAR SHARMA Vs. STATE OF CHHATTISGARH
April 12, 2021
RAMESH KUMAR SINGH Vs. MAGMA FINCORP LTD
January 27, 2021
RAMESH TIWARI Vs. STATE OF CHHATTISGARH
April 8, 2021
RAMESH TIWARI Vs. STATE OF CHHATTISGARH
June 7, 2021
RAMESHLAL Vs. UNION OF INDIA
September 27, 2021
RAMFAL Vs. STATE OF CHHATTISGARH
October 21, 2021
RAMKELI Vs. SOUTH EASTERN COALFIELDS LIMITED
March 25, 2021
RAMKRISHAN Vs. RAMAVTAR
May 26, 2021
RAMKUNWAR NISHAD Vs. MADHUSUDAN MAHOBIYA
January 28, 2021
RAMLAKHAN Vs. STATE OF CHHATTISGARH
March 25, 2021
RAMNARAYAN RAJE Vs. VIKRAM SINGH
June 29, 2021
RAMPHAL Vs. STATE OF CHHATTISGARH
August 25, 2021
RAMPRASAD DHRITLAHRE Vs. STATE OF CHHATTISGARH
April 12, 2021
RAMPRATAP MANHARE S/O SHRI JETHURAM MANHARE Vs. STATE OF CHHATTISGARH
November 8, 2021
RAMRAJA PRINTERS AND PUBLISHERS Vs. CHHATTISGARH TEXTBOOK CORPORATION
May 21, 2021
RAMSHANKAR Vs. STATE OF C.G.
December 4, 2021
RAMSWAROOP GUPTA Vs. STATE OF CHHATTISGARH
March 18, 2021
RAMSWAROOP SAHU Vs. PUSHPA DEVI SINGH
January 15, 2021
RAMU Vs. STATE OF CHHATTISGARH
November 11, 2021
RAMU RAM UIKE Vs. STATE OF CHHATTISGARH
November 18, 2021
RAMVRIKSHA GOND Vs. BABULAL GOND
January 14, 2021
RANJEET DIHUDI Vs. STATE OF CHHATTISGARH
July 14, 2021
RANU Vs. TEJ BAHADUR CHAUHAN
September 23, 2021
RASHMIRAJ JAYSWAL Vs. STATE OF CHHATTISGARH
November 23, 2021
RASHMITA PATEL, Vs. VIVEKANAND PATEL
March 5, 2021
RATAN DAS Vs. STATE OF CHHATTISGARH
July 30, 2021
RATAN YADAV S/O LATE SHRI JHADURAM YADAV Vs. STATE OF CHHATTISGARH
November 15, 2021
RATANLAL NETAM Vs. STATE OF CHHATTISGARH
December 1, 2021
RAVI SHANKAR SHORI Vs. STATE OF CHHATTISGARH
June 29, 2021
RAWATPURA SARKAR UNIVERSITY Vs. STATE OF CHHATTISGARH
February 17, 2021
REAL ESTATE REGULATORY AUTHORITY CHHATTISGARH Vs. REAL ESTATE APPELLATE TRIBUNAL
March 24, 2021
REEJA AJIM Vs. STATE OF CHHATTISGARH
January 22, 2021
REKHA SURYAWANSHI Vs. STATE OF CHHATTISGARH
June 7, 2021
REKHA TEKWANI Vs. CHHATTISGARH PROJECT INDIA PRIVATE LIMITED
April 12, 2021
RESHAMLAL SONI Vs. STATE OF CHHATTISGARH
January 6, 2021
RESHMA PRITI Vs. NAVDEEP SINGH
April 6, 2021
RISHABH JAIN Vs. SUSHILA DEVI
February 24, 2021
RISHIKESH Vs. STATE OF CHHATTISGARH
January 12, 2021
RITESH KUMAR SINGH Vs. STATE OF CHHATTISGARH
June 11, 2021
RITESH SHAH Vs. STATE OF CHHATTISGARH
August 4, 2021
RITIKA SINGH Vs. GURU GHASIDAS UNIVERSITY
November 11, 2021
RIYAZ ALI Vs. STATE OF CHHATTISGARH
February 4, 2021
ROHAN TANNA Vs. UNION OF INDIA
December 21, 2021
ROHIT KUMAR SAHU Vs. STATE OF MADHYA PRADESH
June 9, 2021
ROHIT KUMAR SAHU Vs. STATE OF CHHATTISGARH
November 8, 2021
ROHIT KUMAR YADAV Vs. STATE OF CHHATTISGARH
February 4, 2021
ROMANCH RAM YADAV Vs. STATE OF CHHATTISGARH
July 7, 2021
ROMANCH RAM YADVA Vs. STATE OF CHHATTISGARH
December 10, 2021
ROOPA BARIA Vs. STATE OF CHHATTISGARH
September 28, 2021
ROOPA DEVI KURREY Vs. STATE OF CHHATTISGARH
November 12, 2021
ROOPANSHI JAYANT BHATT Vs. STATE OF CHHATTISGARH
January 28, 2021
ROOPLAL SAHU Vs. STATE OF CHHATTISGARH
August 23, 2021
ROYDEN HAROLD BUTHELLO Vs. STATE OF CHHATTISGARH
September 15, 2021
RUDRA MISHRA Vs. STATE OF CHHATTISGARH
September 15, 2021
RUKHMANI BAI Vs. HORA TRANSPORT CORP PVT LTD
January 15, 2021
RUPESH KUMAR MIRI Vs. STATE OF CHHATTISGARH
July 30, 2021
RUPKUNWAR Vs. PRABHUDAYAL KESHAWARWANI
May 19, 2021
S K S POWER GENERATION Vs. I S C PROJECTS PVT. LTD.
October 5, 2021
S. K. JAIN (SUNIL KUMAR JAIN) Vs. STATE OF CHHATTISGARH
August 18, 2021
S. KHANNA Vs. STATE OF CHHATTISGARH
August 16, 2021
S. MURLI Vs. STATE OF CHHATTISGARH
August 18, 2021
S. P. MISHRA Vs. UNION OF INDIA
February 26, 2021
S. S. SOM Vs. STATE OF CHHATTISGARH
June 17, 2021
S.K. JANGDE Vs. STATE OF CHHATTISGARH
February 9, 2021
S.S.RASKAR Vs. UNION OF INDIA
August 4, 2021
SACHIN SINGH BAGHEL Vs. STATE OF CHHATTISGARH
February 11, 2021
SADDAM HUSSAIN QURESHI Vs. ADARSH GOYAL
August 10, 2021
SADDAM HUSSAIN QURESHI Vs. MASOOM QURESHI
August 10, 2021
SAHIBA SHABANAM Vs. DR. KAMAL PREET SINGH
December 6, 2021
SAHNULAL Vs. JAICHAND
March 23, 2021
SAHU SAW MILL Vs. UNION OF INDIA
December 1, 2021
SAIFAN KHAN Vs. HIGH COURT OF CHHATTISGARH
March 26, 2021
SAIYAD IQBAL AHAMED RIZVI Vs. STATE OF CHHATTISGARH
August 13, 2021
SAJJANLAL CHAKRADHARI Vs. STATE OF CHHATTISGARH
January 6, 2021
SALMAN AHAMED MANSURI Vs. STATE OF CHHATTISGARH
January 6, 2021
SAMAROO LAL S/O CHITTHO LAL Vs. STATE OF CHHATTISGARH
September 8, 2021
SAMBHAV PARAKH Vs. STATE OF CHHATTISGARH
January 29, 2021
SAMBIT PATRA Vs. STATE OF CHHATTISGARH
April 12, 2021
SAMEER Vs. GAURI DASI
November 9, 2021
SAMIULLAH Vs. MOHD. SIDHDIK
April 23, 2021
SAMPAT KURRE Vs. STATE OF CHHATTISGARH
July 13, 2021
SAMRIT Vs. STATE OF CHHATTISGARH
February 1, 2021
SAMUAL JAMES Vs. STATE OF CHHATTISGARH
April 12, 2021
SANDEEP KUMAR MINJ Vs. JYOTI BARWA
January 12, 2021
SANDEEP KUMAR PRASAD Vs. REENA PRASAD
February 11, 2021
SANGEET MADHURI LAKRA Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
September 8, 2021
SANGEETA AGRAWAL Vs. NARAYAN RAI
April 12, 2021
SANJAY Vs. STATE OF CHHATTISGARH
January 11, 2021
SANJAY AGRAWAL Vs. STATE OF CHHATTISGARH
April 5, 2021
SANJAY AGRAWAL Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
September 20, 2021
SANJAY AMBASTHA Vs. STATE OF CHHATTISGARH
July 2, 2021
SANJAY BHIVGADE Vs. STATE OF CHHATTISGARH
November 30, 2021
SANJAY BHUSHAN PANDEY Vs. RAMKUMAR CHAUDHARY
November 9, 2021
SANJAY KUMAR SEN Vs. STATE OF CHHATTISGARH
June 4, 2021
SANJAY ROY Vs. STATE OF CHHATTISGARH
December 17, 2021
SANJAY SAHU Vs. STATE OF CHHATTISGARH
May 24, 2021
SANJAY SINGH Vs. STATE OF CHHATTISGARH
July 7, 2021
SANJU SONI Vs. STATE OF CHHATTISGARH
May 24, 2021
SANT KUMAR THAKUR Vs. P. ANTHONY
January 5, 2021
SANTHRU Vs. DHANRAJIYA
June 28, 2021
SANTOSH KUMAR Vs. STATE OF CHHATTISGARH
January 7, 2021
SANTOSH KUMAR BARGAAH Vs. STATE OF CHHATTISGARH
November 8, 2021
SANTOSH KUMAR BHASKAR S/O SANTU RAM BHASKAR Vs. STATE OF CHHATTISGARH
January 4, 2021
SANTOSH KUMAR PANDEY Vs. UNION OF INDIA
January 20, 2021
SANTOSH KUMAR RAJWADE Vs. CHAIRMAN,CHHATTISGARH STATE POWER COMPANIES
July 19, 2021
SANTOSH KUMAR VISHWAKARMA, Vs. STATE OF CHHATTISGARH
June 7, 2021
SANTOSH NAG Vs. STATE OF CHHATTISGARH
July 14, 2021
SANTOSH PANDEY @ GOLU Vs. YANUL ANSARI
January 13, 2021
SANTOSH SHARMA Vs. STATE OF CHHATTISGARH
April 12, 2021
SANTOSH SINGH Vs. AMITA SINGH
December 13, 2021
SANTRAM @ KONDA SARTHI Vs. STATE OF CHHATTISGARH
December 13, 2021
SANTRAM SINHA Vs. STATE OF CHHATTISGARH
October 5, 2021
SANTURAM CHHEDIYA Vs. STATE OF CHHATTISGARH
July 16, 2021
SANTURAM KOYAM Vs. STATE OF CHHATTISGARH
June 23, 2021
SARDAR SATPAL SINGH Vs. SAROJ SHUKLA
June 30, 2021
SARJU SAHU Vs. STATE OF MADHYA PRADESH
February 22, 2021
SAROJ ACHARYA Vs. STATE OF CHHATTISGARH
March 22, 2021
SAROJ MAHULE Vs. CHITRANJAN SINGH
January 4, 2021
SARPANCH GRAM PANCHAYAT Vs. STATE OF CHHATTISGARH
November 15, 2021
SATI BAI NISHAD Vs. SANTOSH KESARI
October 25, 2021
SATISH KUMAR SAHU Vs. STATE OF CHHATTISGARH
August 16, 2021
SATISH RANGARI Vs. STATE OF C.G.
December 6, 2021
SATISH SHARMA Vs. STATE OF CHHATTISGARH
October 8, 2021
SATYABHAMA DAVE Vs. RATTURAM
April 13, 2021
SATYANARAYAN Vs. STATE OF M.P. (NOW CHHATTISGARH)
October 7, 2021
SATYANARAYAN, Vs. BABULAL AGRAWAL
July 7, 2021
SAVITA GAJBHIYE Vs. STATE OF CHHATTISGARH
July 15, 2021
SAVITRI DWIVEDI Vs. STATE OF CHHATTISGARH
September 7, 2021
SAVITRI JAISWAL Vs. SAROJ JAISWAL
February 16, 2021
SAVITRI TRIPATHI Vs. STATE OF C. G.
October 25, 2021
SBJ PROJECTS (P.) LTD. Vs. SOUTH EASTERN COALFIELDS LIMITED
February 12, 2021
SECRETARY BOARD OF SECONDARY EDUCATION Vs. CONTROLLING AUTHORITY, PAYMENT OF GRATUITY
February 17, 2021
SEEMA AGRAWAL Vs. STATE OF CHHATTISGARH
November 15, 2021
SELBESTER KUJUR Vs. STATE OF CHHATTISGARH
September 7, 2021
SET RAM PAIKRA Vs. STATE OF CHHATTISGARH
January 14, 2021
SEW INFRASTRUCTURE LIMITED Vs. STATE OF CHHATTISGARH
April 12, 2021
SEWAK RAM PURENA Vs. STATE OF C. G.
October 4, 2021
SHAHID ALI Vs. STATE OF CHHATTISGARH
January 12, 2021
SHAILENDRA KUMAR RANGARI Vs. VANDANA RANGARI
March 15, 2021
SHAILESH KUMAR Vs. STATE OF CHHATTISGARH
July 23, 2021
SHANKAR PRASAD Vs. RADHESHYAM
July 13, 2021
SHANKER LAL Vs. USHA SHRIVASTAVA
February 24, 2021
SHANTI BAI Vs. HORILAL
July 8, 2021
SHANTI KUMAR MISHRA Vs. STATE OF CHHATTISGARH
January 15, 2021
SHARAD GOUTAM Vs. STATE OF CHHATTISGARH
December 17, 2021
SHARDA BAI Vs. ADDITIONAL COMMISSIONER BILASPUR
March 16, 2021
SHARDA OFFSET PRINTERS PVT. LTD. Vs. CHHATTISGARH TEXTBOOK CORPORATION
September 8, 2021
SHASHIKANT PRASAD GUPTA Vs. NATIONAL MINERALS DEVELOPMENT CORPORATION LIMITED
August 10, 2021
SHATRUGHAN SINGH SAHU Vs. STATE OF CHHATTISGARH
September 7, 2021
SHATRUHAN SINGH Vs. STATE OF CHHATTISGARH
July 9, 2021
SHEELA BOGI Vs. STATE OF CHHATTISGARH
February 17, 2021
SHEIKH SALIM RAZA Vs. STATE OF CHHATTISGARH
August 19, 2021
SHEKSHPEAR Vs. STATE OF CHHATTISGARH
November 16, 2021
SHERSINGH Vs. SEWARAM SAHU
June 22, 2021
SHESHURAJ MARIAN Vs. STATE OF CHHATTISGARH
June 10, 2021
SHIFA JACOB Vs. STATE OF CHHATTISGARH
November 26, 2021
SHILENDRA PRASAD DUBEY Vs. PRIYA DUBEY ALIAS SNEHA
February 23, 2021
SHILPA Vs. MITHLESH
August 3, 2021
SHITAL SAHU Vs. STATE OF CHHATTISGARH
August 18, 2021
SHIV KISHORE ACHARYA Vs. STATE OF CHHATTISGARH
May 3, 2021
SHIV KUMAR CHAURASIA Vs. STATE OF CHHATTISGARH
June 11, 2021
SHIV KUMAR PACHORI Vs. CHHATTISGARH RAJYA VAN VIKAS NIGAM LTD
November 30, 2021
SHIV PRADHAN Vs. STATE OF CHHATTISGARH
May 21, 2021
SHIV PRASHAD SHRIVASTAVA Vs. VIJAY LAXMI SHRIVASTAVA,
March 15, 2021
SHIV SHANKAR Vs. SHIV KUMAR
October 22, 2021
SHIV SHANKAR AGRAWAL Vs. KHAMHAN RAM KASHYAP
June 30, 2021
SHIVAM VISHWAKARMA Vs. STATE OF CHHATTISGARH
December 17, 2021
SHIVKUMAR VERMA Vs. STATE OF CHHATTISGARH
December 9, 2021
SHIVNARAYAN GUPTA Vs. VYASNARAYAN GUPTA
March 31, 2021
SHIVPRASAD KULDEEP Vs. STATE OF CHHATTISGARH
June 9, 2021
SHIVPRASAD TIWARI Vs. BANSHILAL SABLOK
June 16, 2021
SHOBHNATH SAHU Vs. STATE OF CHHATTISGARH
June 30, 2021
SHRADHA MALLEWAR Vs. STATE OF CHHATTISGARH
January 21, 2021
SHRAMIK THAWALE Vs. ANIL KUMAR SAO
November 16, 2021
SHREE JAGANNATH RICE MILL PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
September 15, 2021
SHREE STEELS Vs. SHREE STEELS
November 24, 2021
SHREEJIKRUPA PROJECT LIMITED Vs. NMDC LIMTED (A GOVERNMENT OF INDIA ENTERPRISE)
October 27, 2021
SHRIPAL MESHRAM Vs. URMILA MESHRAM
September 3, 2021
SHRIRAM Vs. SURGUJA KSHETRIYA GRAMIN BANK
August 13, 2021
SHUBHAM KUMAR SURYAVANSHI S/O MUNNALAL SURYAVANSHI Vs. MUNNALAL SURYAVANSHI S/O PEELAN SAI SURYAVANSHI / UNITED INDIA INSURANCE CO. LTD
October 20, 2021
SHYAM KUMAR SINGH Vs. UNION OF INDIA
August 2, 2021
SHYAM LAL DEWANGAN Vs. STATE OF CHHATTISGARH
August 4, 2021
SHYAM MANI SHARMA Vs. STATE OF M.P.
November 17, 2021
SHYAM SUNDAR SINGH Vs. SULOCHANA DEVI
November 23, 2021
SHYAMAL KUMAR BISWAS Vs. STATE OF CHHATTISGARH
September 22, 2021
SHYAMKALI Vs. GAJADHAR JAISWAL
January 18, 2021
SHYAMLAL FEKAR Vs. STATE OF CHHATTISGARH
February 25, 2021
SHYAMLAL YADAV Vs. STATE OF CHHATTISGARH
May 26, 2021
SIDDHANATH MISHRA Vs. STATE OF CHHATTISGARH
July 15, 2021
SIDDHANT SHARMA Vs. STATE OF CHHATTISGARH
January 20, 2021
SINGHANIA SORTEX PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
September 15, 2021
SIR CORPORATION Vs. UNION OF INDIA
November 9, 2021
SITARAM Vs. STATE OF CHHATTISGARH
January 15, 2021
SIYARAAM SAHU Vs. STATE OF CHHATTISGARH
June 7, 2021
SMT. BINDESHWARI W/O MANOJ KHATRI Vs. SAPAN VERMA @ CHHOTU S/O B.N. VERMA
April 13, 2021
SMT. ISHWARI SURENDRA KASHYAP W/O YASHWANT KASHYAP Vs. STATE OF CHHATTISGARH
September 28, 2021
SMT. MEENA BAI Vs. SMT. KALYANI BAI
July 22, 2021
SMT. PADMINI SAHU Vs. DHANSAI SAHU
August 26, 2021
SMT. SANDHYA SEN Vs. SANJAY SEN
April 6, 2021
SMT. TERAS DONGARE Vs. AVINASH DONGARE
February 10, 2021
SNEHIL DIWAN Vs. SUDESH CHANDRA
June 8, 2021
SOHAN DUBRAJ Vs. MOHAR SAIDUBRAJ
October 26, 2021
SONAL JAIN Vs. STATE OF CHHATTISGARH
April 1, 2021
SONARU NURETY Vs. STATE OF CHHATTISGARH
May 10, 2021
SONDEV, S/O BUTTU Vs. SONAM SINGH, S/O BUDHRAM
January 6, 2021
SONU Vs. STATE OF CHHATTISGARH
January 6, 2021
SOUKHIRAM PATEL Vs. STATE OF CHHATTISGARH
July 14, 2021
SOUTH EASTERN CENTRAL RAILWAY Vs. P GOPAL NAIDU KRISHNA
February 18, 2021
SOUTH EASTERN COALFIELDS LIMITED Vs. M/S SADBHAV ENGINEERING LTD
October 22, 2021
SOUTH EASTERN COALFIELDS LIMITED SEEPAT ROAD Vs. BALAJI METALS & MINERALS PVT. LTD.
November 17, 2021
SRMT WASTE MANAGEMENT (P) LTD Vs. MUNICIPAL CORPORATION, BHILAI
January 29, 2021
STATE OF C. G. Vs. MAHESH RAM THAWAIT
September 20, 2021
STATE OF CHHATTISGARH Vs. BABULAL, S/O BALAM GOND
October 7, 2021
STATE OF CHHATTISGARH Vs. RAJNESH SINGH
December 20, 2021
STATE OF CHHATTISGARH Vs. SANTOSH TIWARI
October 4, 2021
STATE OF CHHATTISGARH Vs. HARI SINGH CHANDRA
October 20, 2021
STATE OF CHHATTISGARH Vs. PVR LTD A COMPANY
February 12, 2021
STATE OF CHHATTISGARH Vs. KUSHKUMAR SINGH
January 6, 2021
STATE OF CHHATTISGARH Vs. RAM SWARUP RAJWADE
June 7, 2021
STATE OF CHHATTISGARH Vs. BHAIYA LAL YADAV
June 16, 2021
STATE OF CHHATTISGARH Vs. MILAN SINGH
June 15, 2021
STATE OF CHHATTISGARH Vs. TOMAN MAHILANGE
December 3, 2021
STATE OF CHHATTISGARH Vs. GANESH
June 7, 2021
STATE OF CHHATTISGARH Vs. DEVENDRA KUMAR VERMA
June 7, 2021
STATE OF CHHATTISGARH Vs. HEMLAL
June 9, 2021
STATE OF CHHATTISGARH Vs. CHOWARAM
December 14, 2021
STATE OF M.P. Vs. CHHOTE @ SHARDAMANI
March 24, 2021
STATE OF MADHYA PRADESH Vs. RAJENDRA SINGH YADAV
January 22, 2021
STATE OF MADHYA PRADESH Vs. HEMKARAN RAJ,
January 25, 2021
SUB AREA MANAGER SOUTH EASTERN COALFIELDS LTD Vs. ANAM
July 20, 2021
SUBODH BAGRECHA Vs. STATE OF CHHATTISGARH
September 6, 2021
SUDARSHAN DHAR DIWAN Vs. STATE OF CHHATTISGARH
September 24, 2021
SUDESH KUMAR RAI Vs. STATE OF CHHATTISGARH
June 16, 2021
SUDHIR KUMAR TIWARI Vs. STATE OF CHHATTISGARH
August 16, 2021
SUDHIR NISHAD Vs. STATE OF CHHATTISGARH
March 10, 2021
SUJEET JAISWAL Vs. UNION OF INDIA
January 21, 2021
SUJIT KANWAR S/O PALTU SINGH KANWAR Vs. STATE OF CHHATTISGARH
July 19, 2021
SUJYOTI INDIA (P) LTD Vs. SOUTH EASTERN COALFIELDS LTD.
September 9, 2021
SUKHDAI Vs. HARIPRASAD VISHWAKARMA
February 16, 2021
SUKHDEV Vs. KALARAM
July 28, 2021
SUKHDEV KAUSHAL Vs. STATE OF CHHATTISGARH
January 6, 2021
SUKHDEV PRASAD Vs. SOUTH EASTERN COAL FIELDS LIMITED
September 30, 2021
SUKHLAL Vs. STATE OF CHHATTISGARH
January 7, 2021
SUKUL RAM SAHU Vs. KU.KALYANI SAHU
December 17, 2021
SUKUMAR DAFADAR Vs. STATE OF CHHATTISGARH
July 16, 2021
SULEKHA SONKAR Vs. STATE OF CHHATTISGARH
December 6, 2021
SULTANA WAHIDA Vs. STATE OF CHHATTISGARH
January 20, 2021
SUMAN PRADHAN Vs. STATE OF CHHATTISGARH
October 13, 2021
SUMITRA TANDAN Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
August 13, 2021
SUNAFULO YADAV Vs. STATE OF CHHATTISGARH
January 14, 2021
SUNARAM YADAV Vs. AABID RAZA
January 7, 2021
SUNDARA MULTISPECIALTY HOSPITAL Vs. STATE OF CHHATTISGARH
May 28, 2021
SUNDARA MULTISPECIALTY HOSPITAL Vs. STATE OF CHHATTISGARH
July 23, 2021
SUNDARIYA BAI D/O. LAL SINGH GOND Vs. PITAMBER
February 22, 2021
SUNIL Vs. STATE OF CHHATTISGARH
February 12, 2021
SUNIL TANDI Vs. STATE OF C. G.
September 17, 2021
SUNIL TAWARI Vs. JANAK RAM KURRE
July 16, 2021
SUNNAR LAL MARKAM Vs. STATE OF CHHATTISGARH
February 11, 2021
SUNNY SECURITY SERVICES Vs. STATE OF CHHATTISGARH
February 18, 2021
SUO MOTO WP (PIL) Vs. STATE OF CHHATTISGARH
November 15, 2021
SUO MOTO WP(PIL) Vs. STATE OF CHHATTISGARH
April 26, 2021
SUO MOTO WP(PIL) Vs. STATE OF CHHATTISGARH
April 22, 2021
SUPERINTENDING ENGINEER, P.W.D. KANKER CIRCLE Vs. PATIL CONSTRUCTION AND INFRASTRUCTURE LTD.
September 30, 2021
SUPERIOR SOCIETY OF YESHU SAMAJ CATHOLIC MISSION JASHPUR Vs. ISHA BELA LAKDA
February 4, 2021
SURAJ GUPTA Vs. STATE OF CHHATTISGARH
February 26, 2021
SURAJBAI Vs. CHHEDILAL SHUKLA
February 3, 2021
SUREKHA SAHU Vs. SHIV KUMAR SAHU
July 28, 2021
SURENDRA KUMAR YADAV Vs. STATE OF CHHATTISGARH
December 17, 2021
SURENDRA SINGH AMODIYA Vs. MISHRI LAL KASHYAP
July 12, 2021
SURENDRAPAL SINGH Vs. STATE OF CHHATTISGARH
February 8, 2021
SURESH GOEL Vs. GENERAL PUBLIC
January 27, 2021
SURESH KOTHARI S/O SHRI ASKARAN KOTHARI Vs. STEEL AUTHORITY OF INDIA LIMITED
December 15, 2021
SURESH KUMAR Vs. STATE OF CHHATTISGARH
December 13, 2021
SURESH KUMAR KURRE Vs. STATE OF CHHATTISGARH
June 7, 2021
SURESH NIHAL Vs. STATE OF CHHATTISGARH
November 25, 2021
SURESH SINGH Vs. KAUSHALYA DEVI
June 14, 2021
SURESH TIWARI Vs. SADHNA TIWARI
September 9, 2021
SURINDER KUMAR RANA SECURITY AGENCY Vs. UNION OF INDIA
July 23, 2021
SURINDER SINGH CHAWLA Vs. KAMAL KUMAR TAMBOLI
July 30, 2021
SURJEET KUMAR JAIN Vs. STATE OF CHHATTISGARH
August 6, 2021
SURJEET SEN Vs. VIDYANATH SINGH PRINCIPAL/ SECRETARY OF GOVERNING BODY
January 12, 2021
SURJEET SINGH SALUJA Vs. GULAM RASOOL
March 24, 2021
SURYA PRAKASH SHARMA Vs. JAMIRA KHATUN
January 15, 2021
SUSHILA RAJWADE Vs. STATE OF CHHATTISGARH
December 16, 2021
SUSHILA TIWARI Vs. CHANDRA PRAKASH SHARMA
August 31, 2021
SUTAPA MUKHARJEE Vs. STATE OF CHHATTISGARH
March 18, 2021
SUVARNA PRAKASH JAISWAL Vs. STATE OF CHHATTISGARH
November 16, 2021
SWADHIN NAG CHOWDHURY Vs. STATE OF CHHATTISGARH
February 17, 2021
SWAPNIL NAHAR Vs. MUNICIPAL CORPORATION BILASPUR
January 25, 2021
SYED IQBAL AHMED RIZVI Vs. CHHATTISGARH STATE WAQF BOARD
September 24, 2021
T. R. KUNJAM Vs. STATE OF CHHATTISGARH
January 11, 2021
T.N. DUBEY Vs. STATE OF CHHATTISGARH
March 22, 2021
TARANDEEP KAUR Vs. STATE OF CHHATTISGARH
October 18, 2021
TARIKA TARANGNI Vs. CHAKRADHAR SINGH SIDAR
November 24, 2021
TEERATH SINGH Vs. SAMMAR
January 20, 2021
THAANU YADAV Vs. STATE OF CHHATTISGARH
June 24, 2021
THAKUR RAM DHRUV Vs. STATE OF CHHATTISGARH
August 27, 2021
THAN SINGH Vs. CHANDRASHEKHAR
February 15, 2021
THAN SINGH S/O NANDLAL Vs. THAN SINGH S/O NANDLAL
February 15, 2021
THEODOR EKKA Vs. STATE OF CHHATTISGARH
February 18, 2021
TIHARU Vs. UDAIRAM
July 7, 2021
TIKAM CHAND THAKUR Vs. STATE OF CHHATTISGARH
July 26, 2021
TIKARAM Vs. KEHER SINGH
January 20, 2021
TIKARAM Vs. STATE OF CHHATTISGARH
October 4, 2021
TIKARAM VERMA Vs. STATE OF CHHATTISGARH
March 3, 2021
TILAK RAM VERMA Vs. STATE OF C.G
September 24, 2021
TILLU @ SHIV Vs. STATE OF C.G.
March 23, 2021
TIRITHRAM Vs. STATE OF CHHATTISGARH
September 21, 2021
TOMAN LAL SAHU Vs. STATE OF CHHATTISGARH
March 26, 2021
TOP SINGH Vs. STATE OF CHHATTISGARH
April 8, 2021
TOPAN DAS BHAGYADEV Vs. STATE OF CHHATTISGARH
February 4, 2021
TORAN SAHU Vs. SUNITA SAHU
November 8, 2021
TRILOCHAN, AGRICULTURIST, CASTE KANWAR Vs. THAKUR RAM, CASTE KEWAT
July 2, 2021
TRIYUGI NARAYAN DUBEY Vs. STATE OF CHHATTISGARH
March 22, 2021
TULSI, S/O LATE SOMRA Vs. PARMANAND, S/O SUKRU
February 17, 2021
TULSIRAM THAKUR Vs. DURGESH KUMAR SAHU
January 27, 2021
U.S.DAHARWAL Vs. STATE OF CHHATTISGARH
August 10, 2021
U.S.DAHARWAL Vs. STATE OF CHHATTISGARH
August 11, 2021
UJAY KUMAR Vs. STATE OF CHHATTISGARH
July 5, 2021
UMASHANKAR SHUKLA Vs. STATE OF CHHATTISGARH
December 20, 2021
UMED DAS Vs. SANTOSH KUMAR
November 16, 2021
UMENDRA SAHU Vs. STATE OF CHHATTISGARH
February 4, 2021
UMESH KERKETTA Vs. STATE OF CHHATTISGARH
July 6, 2021
UMESH SHARMA Vs. STATE OF CHHATTISGARH
January 4, 2021
UNION BANK OF INDIA Vs. VINAY KUMAR JAIN
March 25, 2021
UNION OF INDIA Vs. PRAMOD KUMAR AGRAWAL,
March 18, 2021
UNION OF INDIA Vs. VIRENDRA SINGH
February 22, 2021
UNION OF INDIA Vs. INUGANTI VENKATA NARASIMHA MURTHY
December 13, 2021
UNION OF INDIA Vs. PURAN CHANDRA MANDI RED. LAB ASSISTANT
December 10, 2021
UNITED INDIA INSURANCE CO. LTD Vs. PRAKASH SAHU
November 9, 2021
UNITED INDIAN INSURANCE COMPANY LIMITED Vs. UDAY SHANKAR
January 6, 2021
UPDATER SERVICES PRIVATE LIMITED Vs. LEGAL REPRESENTATIVE OF DECEASED (HUMAYU KABIR) REHANA BEEBI,
May 19, 2021
URMILA DEVI Vs. STATE OF CHHATTISGARH
April 12, 2021
URTIHIN Vs. STATE OF CHHATTISGARH
July 20, 2021
VANDANA GUPTA Vs. STATE OF C.G.
September 16, 2021
VEENA SINGH Vs. UNION OF INDIA
January 11, 2021
VIDHNIBAI Vs. STATE OF CHHATTISGARH
October 26, 2021
VIDYA ANANT Vs. ASSISTANT GENERAL MANAGER
March 9, 2021
VIDYUT KARMACHARI THRIFT AND SAKH SAHAKARI SANSTHA MARYADIT, BILASPUR Vs. STATE OF CHHATTISGARH
October 28, 2021
VIJAY BAID Vs. ASSISTANT DIRECTOR, DIRECTORATE OF REVENUE INTELLIGENCE
July 7, 2021
VIJAY BIJOY MAJUMDAR Vs. STATE OF CHHATTISGARH
July 14, 2021
VIJAY GUPTA Vs. STATE OF CHHATTISGARH
February 11, 2021
VIJAY JAMNIK Vs. STATE OF CHHATTISGARH
February 11, 2021
VIJAY KANDRA Vs. STATE OF CHHATTISGARH
June 11, 2021
VIJAY KASAR Vs. SUSHMA ALIAS VINITA
October 8, 2021
VIJAY KUMAR Vs. STATE OF CHHATTISGARH
June 8, 2021
VIJAY KUMAR OJHA Vs. SUSHILA YADAV
March 23, 2021
VIJAY LAXMI Vs. BEDURAM
August 2, 2021
VIKAS AGRAWAL Vs. N. MANJULA AIYYAR
November 1, 2021
VIKAS KUJUR Vs. STATE OF CHHATTISGARH
October 5, 2021
VIKASH GUPTA S/O UMASHANKER GUPTA Vs. YASHODABAI D/O RAJUMAL (SINCE DEAD)
September 24, 2021
VIKASH KUMAR SAHU Vs. STATE OF CHHATTISGARH
February 17, 2021
VIKRAM BANJARE Vs. STATE OF CHHATTISGARH
December 14, 2021
VIKRAM GOSWAMI Vs. STATE OF CHHATTISGARH
January 13, 2021
VINAY AGRAWAL Vs. KAMLA BAI PATEL
November 11, 2021
VINAY DUBEY Vs. STATE OF CHHATTISGARH
July 9, 2021
VINAY KUMAR Vs. GANPATI
June 28, 2021
VINEET SINGH CONSTRUCTION COMPANY PVT. LTD. Vs. STATE OF CHHATTISGARH
February 26, 2021
VINESH KURREY Vs. STATE OF CHHATTISGARH
June 7, 2021
VINIT MINJ Vs. NEETA PRAJAPATI
February 2, 2021
VINITA CHANDRA Vs. SWARAJ CHANDRA
May 19, 2021
VINITA SHARMA Vs. RAVI ROSHAN @ BABLU DEWANGAN
February 2, 2021
VINOD KUMAR DAHARIYA Vs. STATE OF CHHATTISGARH
January 5, 2021
VINOD KUMAR YADAV Vs. STATE OF CHHATTISGARH
July 8, 2021
VINOD SINGH THAKUR Vs. STATE OF CHHATTISGARH
December 13, 2021
VIPIN GARG Vs. STATE OF CHHATTISGARH
January 20, 2021
VIPIN RAJPAL Vs. STATE OF CHHATTISGARH
February 17, 2021
VIRENDRA KUMAR SHUKLA Vs. RAJENDRA PRASAD SHUKLA
January 19, 2021
VIRENDRA KUMAR SHUKLA Vs. NAGAR PALIKA NIGAM RAIPUR DISTRICT
January 4, 2021
VISAL DAS @ CHHOTU BOD Vs. STATE OF CHHATTISGARH
December 15, 2021
VISHAL IDNANI Vs. STATE OF CHHATTISGARH
September 20, 2021
VISHAL NAIDU Vs. STATE OF CHHATTISGARH
April 12, 2021
VISHNU CHANDRAKAR Vs. STATE OF C.G.
February 26, 2021
VISHNUDAS MAHANT Vs. STATE OF CHHATTISGARH
June 16, 2021
VISHWADINI PANDEY Vs. STATE OF CHHATTISGARH
August 18, 2021
VISHWANATH Vs. SHIVNATH
February 15, 2021
VIVEK SINGH Vs. YOGENDRA SINGH THAKUR
July 27, 2021
VNC-SVC-JV (JOINT VENTURE FIRM) Vs. SOUTH EASTERN COALFIELD LIMITED
January 22, 2021
VRIHATTAKAR SAHKARI SAMITI MARYADIT Vs. STATE OF CHHATTISGARH
September 22, 2021
WASIUDDIN SIDDIQUI Vs. STATE OF CHHATTISGARH
September 14, 2021
Y. M. MEHER RAJ Vs. STATE OF CHHATTISGARH
June 9, 2021
YADORAM BANOTE Vs. STATE OF M P
May 28, 2021
YAGYAVALKYA Vs. STATE OF CHHATTISGARH
February 25, 2021
YASMIN FATIMA SHAFIKUR RAHMAN Vs. STATE OF CHHATTISGARH
July 14, 2021
YOGESH BAJPAI Vs. STATE OF CHHATTISGARH
July 9, 2021
YURAJ PATEL Vs. STATE OF CHHATTISGARH
July 1, 2021