Case Index

Title
Date
3M INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF CENTRAL TAXES (LEGAL)
March 2, 2021
A V AMARNATHAN ADVOCATE (PARTY IN PERSON) Vs. STATE OF KARNATAKA
September 7, 2021
A. ALAM PASHA Vs. ADDL CHIEF METROPOLITAN MAGISTRATE
February 10, 2021
A. K. SIDDALINGAPPA S/O. ANJANAPPA Vs. SYNDICATE BANK
February 26, 2021
A. L. JAYARAMU Vs. STATE OF KARNATAKA
July 27, 2021
A. MANOJKUMAR Vs. A. JAYASHREE
September 27, 2021
A. P. JAYA PRAKASH Vs. T. R. RAJU
June 28, 2021
A. S. GIRIGOWDAR Vs. GIRIJA K. S.
January 28, 2021
A.ALAM PASHA Vs. MURUGESH R. NIRANI
March 17, 2021
A.K.CHIKKAVEERAPPA Vs. ASSISTANT COMMISSIONER
October 1, 2021
A.N.PARAMESHA Vs. GURUSALA SUDHAKAR
June 24, 2021
A.P. VELAYUDHAN Vs. MARATTUKULAM M.K
April 16, 2021
A.RAHMATHULLA Vs. MUNICIPAL COUNCIL
June 2, 2021
AADAPPA Vs. STATE OF KARNATAKA
July 31, 2021
AADYAARUSH POWER PROJECTS PVT. LTD. Vs. STATE OF KARNATAKA
September 20, 2021
AAYAPPA Vs. R.KULWANT SINGH
July 1, 2021
ABDUL KHADER Vs. SADATH ALI SIDDIQUI & ANOTHER
November 30, 2021
ABDUL KHADER Vs. KARNATAKA STATE BOARD
September 14, 2021
ABDUL RAHIM ABDUL KAREEM Vs. COMMISSIONER OF CUSTOMS
October 29, 2021
ABDUL RAHMAN Vs. G.A. MANSOOR ALAM KHAN
October 7, 2021
ABDUL RAHMANSAB Vs. CHIEF ENGINEER,KNNL
July 22, 2021
ABDUL REHAMAN Vs. STATE OF KARNATAKA
September 27, 2021
ABDUL RIYAZ Vs. STATE OF KARNATAKA
December 14, 2021
ABDUL SALEEM S/O ABDUL MANNAN Vs. MASJID-E-VAKKALGERA
September 13, 2021
ABDUL WAHAB Vs. RAHAMATHUNNISSA
March 19, 2021
ABDUL WAHAB SHARIF Vs. SIDDALINGE GOWDA
June 28, 2021
ABDULKHADAR Vs. STATE OF KARNATAKA
December 9, 2021
ABDULLA KHAN Vs. STATE OF KARNATAKA
November 29, 2021
ABDULRAZAQ Vs. M.N. GADAGKAR
June 11, 2021
ABRAR Vs. STATE OF KARNATAKA
April 15, 2021
ACC LIMITED Vs. STATE OF KARNATAKA
September 20, 2021
ADAPPA BANDU MAGADUM Vs. RAMESH BHIMARAO SINDAGI
February 11, 2021
ADARSH DEVELOPERS Vs. SUMAN RUPANAGUDI
June 30, 2021
ADINARAYANASHETTY Vs. PRINCIPAL SECRETARY
September 30, 2021
ADITYA AGARWAL SON OF BRIGADIER MOHAN KUMAR AGARWAL Vs. STATE OF KARNATAKA
January 15, 2021
ADVOCATES ASSOCIATION BENGALURU (R) Vs. STATE OF KARNATAKA
September 30, 2021
AFRIN D/O. GUDUSAB NAIKWADI Vs. DADAPEER S/O BUDANSAB KHUDAVAND
June 23, 2021
AFSANA Vs. SIDDAVEERAIAH M.
June 22, 2021
AGAS MOHAMMED KHAN Vs. STATE OF KARNATAKA
June 14, 2021
AIR INDIA LIMITED Vs. STATE OF KARNATAKA
February 26, 2021
AIRPORTS AUTHROITY EMPLOYEES UNION Vs. UNION OF INDIA
September 14, 2021
AJAY ALIAS RANGASWAMY Vs. STATE OF KARNATAKA
October 29, 2021
AJAY GUPTA Vs. BANAKAR MANJUNATH
February 26, 2021
AJIT Vs. STATE OF KARNATAKA
September 8, 2021
AJJEGOWDA Vs. LATHA
September 8, 2021
AKASH SETHI Vs. UNION OF INDIA
April 16, 2021
AKHIL HRISHIKESH SHARMA Vs. SURESH S.RACHANNAVAR
September 21, 2021
AKSHAY Vs. STATE OF K.T.J. NAGAR POLICE DAVANAGERE
April 17, 2021
AKSHAY CLUB Vs. STATE OF KARNATAKA
September 23, 2021
ALEKHYA PONNEKANTI Vs. UNION OF INDIA
November 8, 2021
ALEX PINTO Vs. FLORINE MORAS
August 6, 2021
ALIRAZA Vs. STATE OF KARNATAKA
August 10, 2021
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. ANANTHU K.M
June 1, 2021
ALL INDIA UNION BANK OFFICERS FEDERATION Vs. UNION BANK OF INDIA
December 1, 2021
ALLABAKSHI Vs. STATE OF KARNATAKA
March 2, 2021
ALLAPPA S/O.SIDDAPPA HOSUR Vs. SUMITRA, W/O. SIDDAPPA HOSUR
September 23, 2021
ALLAUDIN KASHIM PINJAR Vs. BALRAM GOVIND CHAVAN S/O GOVIND CHAVAN
July 28, 2021
AMANATH CO-OPERATIVE BANK LTD. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (ICDP).
February 23, 2021
AMARANNA Vs. SUNANDA
June 10, 2021
AMAZON SELLER SERVICES PRIVATE LIMITED Vs. COMPETITION COMMISSION OF INIDA
June 11, 2021
AMBADAS S/O. TUKARAM KOLLI Vs. STATE OF KARNATAKA
September 1, 2021
AMBASA PEETAMBARSA Vs. EXECUTIVE ENGINEER
August 30, 2021
AMBRESH, S/O SHANKRAPPA SHANENOUR Vs. STATE OF KARNATAKA
November 19, 2021
AMBUBAI PAVAR Vs. MALLESH
June 23, 2021
AMBUJA Vs. Y. MAHAMMED RAFIQ
June 21, 2021
AMBUJAMMA Vs. LAKSHMIDEVAMMA
November 17, 2021
AMIT HUSENSAB NADAF Vs. STATE OF KARNATAKA
August 2, 2021
AMIT MALLIKARJUN VANNUR Vs. STATE OF KARNATAKA
August 30, 2021
AMITABH SINHA Vs. SUNITA MOTWANI
January 13, 2021
AMITH R. REDDY Vs. ASHA .L
June 25, 2021
AMITH S/O. GOVINDA Vs. STATE OF KARNATAKA
October 21, 2021
AMRUTHESH N. P. Vs. STATE OF KARNATAKA
March 10, 2021
ANAJI Vs. BAPU SAHEB
June 22, 2021
ANAND Vs. STATE OF KARNATAKA
February 16, 2021
ANAND Vs. STAE
December 1, 2021
ANAND Vs. ANIL
March 4, 2021
ANAND KUMAR Vs. STATE OF KARNATAKA
May 12, 2021
ANAND PRABHAKAR MURGOD Vs. STATE OF KARNATAKA
March 9, 2021
ANAND R. Vs. STATE OF KARNATAKA
September 24, 2021
ANAND RAMESH NAIK Vs. STATE OF KARNATAKA
March 8, 2021
ANANDA GOWDA Vs. NAGAMMA
June 7, 2021
ANANTHASWAMY Vs. STATE OF KARNATAKA
March 2, 2021
ANANYA R. SHETTY Vs. DEAN, NATIONAL INSTITUTE OF TECHNOLOGY
October 8, 2021
ANASUYA Vs. KASTUREWWA
March 23, 2021
ANHEUSER BUSCH INBEV INDIA LIMITED Vs. EAST GODAVARI BREWERIES PRIVATE LIMITED
March 31, 2021
ANHEUSER BUSCH INBEV INDIA LIMITED Vs. SCARPE MARKETING PVT. LTD.
December 22, 2021
ANI TECHNOLOGIES PRIVATE LIMITED Vs. STATE OF KARNATAKA
December 20, 2021
ANIL Vs. STATE OF KARNATAKA
October 28, 2021
ANIL ANNASAHEB PATIL Vs. STATE OF KARNATAKA
September 8, 2021
ANIL KUMAR B.H. Vs. LOKAYUKTA POLICE
November 25, 2021
ANIL PURUSHOTHAM GUJJAR @ MEHTS Vs. LAND TRIBUNAL
September 21, 2021
ANIL S/O DHONDIBA PANDRE Vs. STATE OF KARNATAKA
September 23, 2021
ANIRUDH V. KONNUR Vs. STATE OF KARNATAKA
July 29, 2021
ANISH MOHAMMED RAWTHER Vs. DEPUTY DIRECTOR
January 3, 2021
ANITA Vs. MAHESH
June 29, 2021
ANITA H. Vs. V. N. JAYA
June 17, 2021
ANITHA Vs. M. MAHALINGA
November 25, 2021
ANJANADEVI Vs. DUDANI EXPORTERS PVT LTD
July 22, 2021
ANJANAMURTHY Vs. STATE OF KARNATAKA
April 15, 2021
ANKITA Vs. NITIN KUMAR
July 7, 2021
ANNAPPA Vs. STATE OF KARNATAKA
February 4, 2021
ANNAPPA Vs. STATE OF KARNATAKA
February 17, 2021
ANNAPPA APPASAB KICHADE Vs. STATE OF KARNATAKA
November 26, 2021
ANNAPURNAVVA Vs. PARVATEVVA
July 7, 2021
ANNASAHEB Vs. STATE OF KARNATAKA
June 21, 2021
ANSARI MOHAMMED LAIQUDDIN Vs. STATE OF KARNATAKA
March 12, 2021
ANSU Vs. STATE OF KARNATAKA
March 8, 2021
ANUSHA S.R. Vs. STATE OF KARNATAKA
January 4, 2021
ANUSUYA Vs. STATE OF KARNATAKA
April 17, 2021
ANUSUYA Vs. NAGESH K.
March 1, 2021
ANUSUYADEVI Vs. SUNKAPPA
June 17, 2021
ANWAR Vs. STATE OF KARNATAKA
September 29, 2021
ANWAR Vs. STATE OF KARNATAKA
June 17, 2021
APOORVI DIAS Vs. STATE OF KARNATAKA
June 2, 2021
APPAYYA Vs. DEPUTY COMMISSIONER
August 30, 2021
APPLE SPIRE INDIA LLP Vs. CANARA BANK
September 8, 2021
APPU Vs. SANJAY
October 21, 2021
APPU Vs. STATE OF KARNATAKA
April 15, 2021
ARATHI Vs. RELIANCE GENERAL INS. CO. LTD.
June 25, 2021
ARAVINDA M. A. Vs. STATE OF KARNATAKA
March 8, 2021
ARAVINDA THAYYAR GIRLS HIGH SCHOOL Vs. L.VIDYAVATHI
March 1, 2021
ARJAV DEEPAK MEHTA Vs. STATE OF KARNATAKA
March 29, 2021
ARJUN Vs. STATE OF KARNATAKA
November 18, 2021
ARJUN KUNTAGOA L Vs. STATE OF KARNATAKA
June 22, 2021
ARJUN MALLAPPA HADAPAD Vs. ARJUN PARAPPA HADAPAD
September 8, 2021
ARRK TOOLING SERMO INDIA PVT. LTD. Vs. INDIRA N. KATTI
July 15, 2021
ARSHADALI GOVE Vs. STATE OF KARNATAKA
September 30, 2021
ARUN Vs. STATE OF KARNATAKA
July 19, 2021
ARUN KUMAR Vs. STATE OF KARNATAKA
October 25, 2021
ARUN KUMAR Vs. STATE OF KARNATAKA
June 25, 2021
ARUN KUMAR M Vs. RESERVE BANK OF INDIA / KOTAK MAHINDRA BANK
November 16, 2021
ARUN MANORAJ R Vs. STATE OF KARNATAKA
April 20, 2021
ARUN S/O DUNDAPPA GOLABHAVI Vs. DIRECTOR GENERAL, CENTRAL RESERVE POLICE FORCE
September 8, 2021
ARUNMANORAJ R. Vs. STATE OF KARNATAKA
March 26, 2021
ASHISH KRISHNASWAMY Vs. MONEY FOCUS INFRASTRUCTURE PRODUCTS PRIVATE LIMITED
February 11, 2021
ASHOK Vs. STATE OF KARNATAKA
June 28, 2021
ASHOK Vs. STATE OF KARNATAKA
April 20, 2021
ASHOK Vs. THE STATE OF KARNATAKA
February 9, 2021
ASHOK C. R. Vs. STATE OF KARNATAKA
March 17, 2021
ASHOK HANAMANTHAPPA BADAMI Vs. STATE OF KARNATAKA
March 24, 2021
ASHOK KUMAR MISHRA Vs. STATE OF KARNATAKA
October 12, 2021
ASHOK S/O. SHIVARUDRAPPA DALAGAR Vs. PRAKASH S/O. MURIGEPPA SAVANUR
September 22, 2021
ASHOKA @ BHARATH S/O MANI Vs. STATE OF KARNATAKA
October 29, 2021
ASHRAF ALI Vs. STATE
April 16, 2021
ASHRAF ALI I BHADGANVI Vs. STATE OF KARNATAKA
July 30, 2021
ASIATIC CLINICAL RESEARCH PVT. LTD. Vs. UNION OF INDIA AND ORS.
February 24, 2021
ASIF FARUK KADAWALA Vs. STATE
April 20, 2021
ASIF KOYA Vs. DURGA CONSTRUCTION COMPANY
June 22, 2021
ASLAM MOHAMMED Vs. STATE OF KARNATAKA
January 6, 2021
ASSOCIATION OF INDIA SCHOOLS Vs. STATE OF KARNATAKA
September 16, 2021
ASWATHANARAYANA Vs. LOKESH
February 19, 2021
ATAL BIHARI VAJPAYEE Vs. DEEPAK H.R.
November 25, 2021
AVINASH SUBRAMANYAM Vs. M/S. SHIMBU IMPORTS AND EXPORTS(P) LTD.
March 23, 2021
AYISA Vs. MANAGER, NEW INDIA ASSURANCE CO. LTD.
January 12, 2021
AZIM HASHAM PREMJI Vs. INDIA AWAKE FOR TRANSPARENCY MAINTAINED AT REGISTRAR OF COMPANIES
January 18, 2021
B S RAJESHWARI Vs. STATE OF KARNATAKA
February 4, 2021
B. BHOGANANJAPPA S/O. LATE DODDA BHOGAPPA Vs. STATE
February 12, 2021
B. K. ARUNA Vs. PAPIREDDY N.
March 26, 2021
B. K. KALAGHATAGI Vs. SECRETARY, DEPARTMENT OF FINANCE
March 2, 2021
B. L. CHANDRAKALA Vs. K. N. RAVI KUMAR S/O. VEMANNA
February 6, 2021
B. M. DEVAIAH Vs. C. P. MUTHANNA
February 15, 2021
B. M. VENKATA REDDY Vs. SRI RIYAZ AHMED
July 28, 2021
B. MALLESH Vs. STATE OF KARNATAKA
July 23, 2021
B. NAGAPPA Vs. KATTEPPA
March 6, 2021
B. NATARAJCHAR Vs. KANTHARAJU R.
August 3, 2021
B. P. NAGARAJ Vs. B. P. NANJAPPA
March 4, 2021
B. RAMACHARY Vs. GOVERNMENT OF INDIA
March 23, 2021
B. RAMAIAH Vs. B. NAYANAPPA
December 1, 2021
B. RAMANATHA RAI Vs. RAHIM UCHIL
September 7, 2021
B. RANGASWAMY Vs. STATE OF KARNATAKA
June 25, 2021
B. S. NAGARAJAIAH Vs. STATE OF KARNATAKA
June 23, 2021
B. S. RAMASWAMY Vs. STATE OF KARNATAKA
January 13, 2021
B. S. SUBBEGOWDA Vs. P. P. PRAMOD
July 9, 2021
B. S. YEDDYURAPPA Vs. STATE OF KARNATAKA
January 5, 2021
B. SUMITHRA RAO Vs. SNEHA
December 10, 2021
B. V. BYRE GOWDA S/O VENKATE GOWDA Vs. NISAR AHMED S/O NAZEER AHMED
September 20, 2021
B.ANAND Vs. RASHMI R. ANAND
February 6, 2021
B.E.MANU Vs. UNION OF INDIA
January 27, 2021
B.G.CHETHAN Vs. STATE OF KARNATAKA
September 7, 2021
B.H. PRAKASH Vs. STATE
October 23, 2021
B.H.NARAYANASWAMY Vs. KARNATAKA POWER TRANSMISSION
March 9, 2021
B.K. ANANDA Vs. PARVATHAMMA
January 13, 2021
B.K. PADMANABHA REDDY Vs. STATE OF KARNATAKA
April 15, 2021
B.L. RAVINDRANATH Vs. STATE OF KARNATAKA
May 27, 2021
B.LAKSHMANA Vs. T.MAHALINGAIAH
October 29, 2021
B.LAXMIDEVI S. RAO Vs. B.R. PRAKASH
October 7, 2021
B.M. NAGARAJU Vs. K.L SUBRAMANYA
January 7, 2021
B.M.KOTRAMMA Vs. STATE OF KARNATAKA
September 14, 2021
B.N.MANJUNATH Vs. H.N.ABISHEKGOWDA
June 22, 2021
B.N.NAVEEN KUMAR Vs. YELAHANKA MERCHANTS FINANCE COMPANY
February 12, 2021
B.R. MANJUNATH Vs. STATE OF KARNATAKA
August 26, 2021
B.R. PRABHAKARA Vs. STATE OF KARNATAKA
April 19, 2021
B.RANGANATHA Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
July 27, 2021
B.S.MANJUNATHA Vs. BHASKAR SHETTY
April 16, 2021
B.S.PRABHAKAR Vs. D.RANGAPPA ALIAS PUTTANNA
November 12, 2021
B.V. SHIVASWAMY Vs. GOVERNMENT OF KARNATAKA
April 15, 2021
BABA Vs. STATE OF KARNATAKA
March 2, 2021
BABA BALVINDER SINGHJI Vs. NARENDRAPAL KAUR
June 22, 2021
BABULAL Vs. STATE OF KARNATAKA
June 22, 2021
BAGALKOT TOWN DEVELOPMENT AUTHORITY Vs. MALLKIARJUN C. CHARANTIMATH
June 14, 2021
BAITHKOL BANDHARU NIRASHRITHARA Vs. CHIEF EXECUTIVE OFFICER
July 29, 2021
BAJAJ ALLAINZ GENERAL INSURANCE COMPANY LTD Vs. JANARDHAN
June 7, 2021
BAJAJ ALLAINZ GENERAL INSURANCE COMPANY LTD. Vs. JAYALAKSHMAMMA
July 27, 2021
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. VANDANA ANIL RAVAN
June 25, 2021
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SHRIKANT DATTATRAYA PATIL
June 24, 2021
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. KALIDAS
June 28, 2021
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. RAVI NAIK B @ RAVI NAIKA
March 29, 2021
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. RAJU
July 26, 2021
BAJAJ ALLIANZ, GENERAL INSURANCE COMPANY LTD. Vs. HARI
July 26, 2021
BAJJANNA Vs. B.BAIREGOWDA
October 8, 2021
BALABHIM Vs. MAHADEV BAPURAO CHAVARE
July 9, 2021
BALAJI NAIK Vs. STATE
June 23, 2021
BALAKRISHNAN Vs. L. NAGENDRA
June 23, 2021
BALARAJA Vs. STATE BY JAGALUR POLICE STATION
April 16, 2021
BALAWWA BASAPPA HANABAR Vs. KENCHAPPA YALLAPPA BANAPPANAVAR
June 23, 2021
BALKISHAN BOOB S/O. LATE JAIKISHAN BOOB Vs. BANK OF MAHARASHTRA
February 25, 2021
BALU Vs. THE LAND TRIBUNAL
February 23, 2021
BANDENAWAJ S/O. ABDULSAB JAMADAR Vs. STATE OF KARNATAKA
December 23, 2021
BANGALORE CITY CO-OPERATIVE HOUSING SOCIETY LTD. Vs. STATE OF KARNATAKA
March 30, 2021
BANGALORE DEVELOPMENT AUTHORITY Vs. OFFSHORE HOLDINGS PVT LTD
April 7, 2021
BANGALORE DEVELOPMENT AUTHORITY Vs. STATE OF KARNATAKA
March 1, 2021
BANGALORE DEVELOPMENT AUTHORITY Vs. VANAJA MUNIREDDY
June 21, 2021
BANGALORE DEVELOPMENT AUTHORITY Vs. CHAMUNDESHWARI
June 24, 2021
BANGALORE DEVELOPMENT AUTHORITY Vs. L. CHANDRASHEKAR
June 30, 2021
BANGALORE DEVELOPMENT AUTHORITY Vs. DODDALAKKAPPA
February 17, 2021
BANGALORE ELECTRICITY SUPPLY COMPANY LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(2)
January 27, 2021
BANGALORE FRUIT COMMISSION AGENTS ASSOCIATION Vs. SPECIAL AGRICULTURAL MARKETING COMMITTEE FOR FRUITS AND VEGETABLES AGRAHARA
June 22, 2021
BANGALORE METRO RAIL CORPORATION LIMITED (BMRCL) Vs. B. A. INDIRAMMA
April 12, 2021
BANGALORE TURF CLUB LIMITED Vs. STATE OF KARNATAKA REPRESENTED BY THE PRINCIPAL SECRETARY FINANCE DEPARTMENT
June 2, 2021
BANGALORE TURF CLUB LIMITED, BANGALORE Vs. STATE INFORMATION COMMISSIONER
January 13, 2021
BANGALORE WATER SUPPLY AND SEWEAGE BOARD Vs. AMBARISH KUMAR S.
March 30, 2021
BANGALORE WATER SUPPLY AND SEWERAGE BOARD Vs. STATE OF KARNATAKA, DEPARTMENT OF INDUSTRIES AND COMMERCE
June 21, 2021
BANK OF BARODA Vs. DR. BAVAGUTHU RAGHURAM SHETTY
April 17, 2021
BANK OF BARODA Vs. KARNATAKA SOLAR POWER DEVELOPMENT CORPORATION LIMITED
November 23, 2021
BASALINGAPPA Vs. ASSISTANT COMMISSIONER & LAND ACQUISITION OFFICER
June 25, 2021
BASALINGAPPA S/O. MALLIKARJUN Vs. SPECIAL LAND ACQUISITION OFFICER
August 24, 2021
BASAMMA Vs. STATE OF KARNATAKA
December 1, 2021
BASAMMALATE SHANKARAPPA Vs. MOHAMMED GHOUSE PEER
May 31, 2021
BASANAGOUDA Vs. SHASHIKANT
January 13, 2021
BASANAGOUDA @ BASAVARAJ Vs. STATE OF KARNATAKA
November 19, 2021
BASANTH K.B.S/O BALACHANDRAN K.R. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
February 11, 2021
BASAPPA Vs. K. S. R. T. C.
June 17, 2021
BASAPPA Vs. PUSHPA CHANNABASAVESHWRA
September 8, 2021
BASAPPA Vs. TAHSILDAR, GOKAK
September 7, 2021
BASAPPA Vs. BALAPPA
June 28, 2021
BASAPPA Vs. MALLIKARJUNAYYA
June 29, 2021
BASAPPA Vs. SHANTAVVA
January 19, 2021
BASAPPA GADIGAPPA PUJAR Vs. SPECIAL LAND ACQUSITION OFFICER
April 9, 2021
BASAPPA K. M. @ BASAVARAJU Vs. STATE OF KARNATAKA
April 23, 2021
BASAPPA S/O RAMAPPA BENNEHALLI Vs. DEPUTY COMMISSIONER
August 26, 2021
BASAVANNEPPA Vs. PRAKASH RAMANNA KAMPLI
August 2, 2021
BASAVANT Vs. INAMSAB
June 28, 2021
BASAVARAJ Vs. MANAGER, IFFCO TOKIO GENERAL INSURANCE CO,LTD
June 28, 2021
BASAVARAJ Vs. STATE OF KARNATAKA
July 22, 2021
BASAVARAJ Vs. STATE OF KARNATAKA
March 2, 2021
BASAVARAJ Vs. GOVERNMENT OF KARNATAKA
October 23, 2021
BASAVARAJ Vs. STATE OF KARNATAKA
June 24, 2021
BASAVARAJ Vs. DIVISIONAL MANAGER
June 22, 2021
BASAVARAJ P.TATABEERI Vs. STATE OF KARNATAKA
September 7, 2021
BASAVARAJ S/O. CHANNEGOWDA PATIL Vs. LAND TRIBUNAL
August 30, 2021
BASAVARAJ S/O. RAMANNA VADDAR Vs. STATE OF KARNATAKA
September 1, 2021
BASAVARAJ S/O. SIDDALINGAPPA SAYANNAVAR Vs. YALLAWWA W/O. BHIAMAPPA @ BHIMASHEPPA BALIGAR
August 27, 2021
BASAVARAJU Vs. STATE
December 20, 2021
BASAWARAJ Vs. STATE OF KARNATAKA
June 14, 2021
BASAWARAJ Vs. SUJATA
July 9, 2021
BASAYYA Vs. BANDAPPA
October 23, 2021
BASHA Vs. STATE OF KARNATAKA
February 8, 2021
BASRUR RAJEEV SHETTY Vs. INDIAN RED CROSS SOCIETY
June 17, 2021
BASWARAJ Vs. STATE OF KARNATAKA
January 27, 2021
BAVAGUTHU RAGHURAM SHETTY Vs. BUREAU OF IMMIGRATION, MINISTRY OF HOME AFFAIRS
February 12, 2021
BAVAGUTHURAGHURAM SHETTY Vs. BUREAU OF IMMIGRATION MINISTRY OF HOME AFFAIRS
May 12, 2021
BAVURAJ Vs. STATE OF KARNATAKA
February 20, 2021
BEERESH Vs. STATE
April 17, 2021
BEERESH T Vs. STATE OF KARNATAKA
June 8, 2021
BELAKERAPPA B. Vs. MEENAKSHI
March 25, 2021
BENGALURU DEVELOPMENT AUTHORITY Vs. VISHWANATHA REDDY
March 2, 2021
BHAGAMANDALA PLANTATION LIMITED Vs. STATE OF KARNATAKA
February 18, 2021
BHAGAMMA Vs. SANGAYYA
June 17, 2021
BHAGYALAKSHMI Vs. R.V.PRASANNAKUMAR
January 4, 2021
BHAGYAMMA G.N Vs. GOVERNMENT OF KARNATAKA
September 8, 2021
BHARAT Vs. STATE
October 23, 2021
BHARAT EMERY WORKS Vs. COMMISSIONER WORKMENS COMPENSATION
July 13, 2021
BHARATH K. S/O. KANAKA RAJ Vs. STATE OF KARNATAKA
October 29, 2021
BHARATHI AXA GIC LTD Vs. ASHWINI P.S.
March 4, 2021
BHARATI Vs. AKSHATHA KAMATH
July 8, 2021
BHARTI AXA GENERAL INSURANCE COMPANY LIMITED Vs. SPOORTHI K. GOWDA
June 23, 2021
BHASKAR KAMATH Vs. STATE OF KARNATAKA
January 20, 2021
BHASKAR RAO NIMBALKAR Vs. STATE OF KARNATAKA
November 25, 2021
BHASKAR S/O. PARAMESHWAR ACHARI Vs. STATE OF KARNATAKA
September 22, 2021
BHAVYA GAJANAN SIDDI Vs. STATE BY YELLAPUR POLICE STATION
September 28, 2021
BHAWANDAS SHARMA Vs. INDIAN OVERSEAS BANK
September 3, 2021
BHEEMANAGOUDA Vs. STATE OF KARNATAKA
January 8, 2021
BHEEMAPPA Vs. SHANTAGANGADHAR
December 10, 2021
BHEEMAPPA Vs. STATE OF KARNATAKA
September 7, 2021
BHIMARAYA @ DONGLI BHIMA Vs. STATE OF KARNATAKA
September 1, 2021
BHIMASHANKAR Vs. DEVENDRAPPA
September 7, 2021
BHIMASHANKAR S/O ARJUNAPPA HARKERI Vs. SANJAY S/O VITHAL RAO MURUDKAR
September 20, 2021
BHOOSHITH B Vs. STATE OF KARNATAKA
April 7, 2021
BHUSHAN ENTERPRISES Vs. STATE OF KARNATAKA
January 13, 2021
BHUTALI S/O YALLAPPA AND ORS Vs. STATE
September 1, 2021
BHUVANESHWAR Vs. STATE OF KARNATAKA
January 29, 2021
BIMANNA CHIPPARAGI Vs. STATE OF KARNATAKA
July 28, 2021
BINUB Vs. FRANCIS CUTINHO
June 4, 2021
BIOCON LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(2) AND ORS.
January 12, 2021
BOYA MAMATHA Vs. B.RUKMACHARI
July 28, 2021
BOYA RAMANJINI Vs. STATE OF KARNTAKA
September 15, 2021
BRANCH MANAGER Vs. CHANDRASHEKARAPPA SHANKRAPPA HEMBLI
September 15, 2021
BRANCH MANAGER Vs. CHANDRAKANT
July 7, 2021
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. MALLANNA
July 26, 2021
BRANCH MANAGER RELIANCE GENERAL INSURANCE CO LTD Vs. DEVAMMA
June 24, 2021
BRANCH MANAGER UNITED INDIA INSURANCE CO. LTD. Vs. RANGAPPA
July 6, 2021
BRAYAN RICHARD AMANNA Vs. STATE
April 17, 2021
BRIJ MOHAN ARORA Vs. STATE OF KARNATAKA
May 25, 2021
BRIJMOHAN K.S Vs. STATE OF KARNATAKA
April 19, 2021
BYOJYA Vs. STATE OF KARNATAKA
June 14, 2021
C RAMESH Vs. HINDUSTAN AERONAUTICS LIMITED
February 18, 2021
C. BHARATH W/O. T. VENKATASWAMY REDDY Vs. SHALINI R. W/O. BHARATHISH N.
March 10, 2021
C. C. CHALUVARAJU Vs. K. S. HEMALATHA
January 5, 2021
C. DEVARAJU Vs. M. GOPALAPPA
April 21, 2021
C. HANUMANTHAPPA Vs. STATE OF KARNATAKA
July 1, 2021
C. K. KIRAN Vs. STATE OF KARNATAKA
April 15, 2021
C. KEMPAMMA Vs. M.K.AGRO TECH PVT. LTD.
January 5, 2021
C. MANJANNA Vs. SYDANABI
March 23, 2021
C. N. THIPPESWAMY Vs. STATE
June 21, 2021
C. RAMALINGAIAH Vs. STATE OF KARNATAKA
April 9, 2021
C. SHASHIKALA Vs. STATE OF KARNATAKA
December 15, 2021
C. T. MUDDU KUMAR Vs. STATE OF KARNATAKA
January 5, 2021
C. VASUDEVAMURTHY Vs. S. S. AMARNATH
April 16, 2021
C. VINAY KUMAR S/O RAMBABU Vs. COMMISSIONER
August 24, 2021
C.G. KUMAR Vs. STATE OF KARNATAKA
November 19, 2021
C.H.VENKATA NARAYANA REDDY Vs. STATE OF KARNATAKA
March 13, 2021
C.H.VENKATA NARAYANA REDDY Vs. THE STATE OF KARNATAKA
March 12, 2021
C.KRISHNIAH CHETTY & SONS PRIVATE LIMITED Vs. DEEPALI COMPANY PRIVATE LIMITED
May 27, 2021
C.N.KUMAR Vs. THE BRANCH MANAGER
January 11, 2021
C.P.NAGARAJU Vs. P. GOVINDA
June 3, 2021
C.S. KUMARASWAMY Vs. UMASHANKAR
April 15, 2021
C.S.LALITHA Vs. T.V.GOVINDARAJ
September 25, 2021
CANARA BANK Vs. SRI.W.NINGAPPA
January 27, 2021
CANARA BANK, BENGALURU Vs. APPELLATE AUTHORITY
July 8, 2021
CAPACITE INFRAPROJECTS LTD. Vs. SIDDHA SHEKA DEVELOPERS LLP
April 21, 2021
CAPT. CHETHAN Y.K. Vs. UNION OF INDIA
September 22, 2021
CENTRAL BUREAU OF INVESTIGATION Vs. PADMANABHA
May 27, 2021
CENTRAL BUREAU OF INVESTIGATION Vs. SMT. V.M.SARASWATHY
December 20, 2021
CH.GNYANESHWAR S/O SHARVALINGAM Vs. RAMGOPAL S/O KANHAYALAL MALU
December 9, 2021
CHAGAN RAJ GOUTAM KUMAR Vs. K.VEERANNA
March 5, 2021
CHAIRMAN Vs. SHARANAPPA
October 22, 2021
CHAMUNDESWARI BUILD TECH PRIVET LIMITED Vs. GOVERNMENT OF KARNATAKA
August 17, 2021
CHAND PASHA Vs. K. S. KRISHNA REDDY
July 8, 2021
CHANDANAGOUDA Vs. STATE OF KARNATAKA
June 25, 2021
CHANDAPPA GOWDA Vs. CENTRAL BUREAU OF INVESTIGATION
January 27, 2021
CHANDMIYA Vs. STATE OF KARNATAKA
September 14, 2021
CHANDRAHASA BHANDARY Vs. STATE OF KARNATAKA
November 18, 2021
CHANDRAIAH Vs. K.S.R.T.C.
April 6, 2021
CHANDRAKALA Vs. SAHARA TRAVELS
June 28, 2021
CHANDRAKANTH S. PATIL Vs. STATE OF KARNATAKA
January 28, 2021
CHANDRAMMA Vs. DEPUTY COMMISSIONER
October 28, 2021
CHANDRASHEKAR Vs. STATE OF KARNATAKA
February 17, 2021
CHANDRASHEKAR @ CHANDRA @ KATAYI CHANDRA S/O. VENKATESHAPPA Vs. STATE OF KARNATAKA
July 16, 2021
CHANDRASHEKAR M.V. Vs. STATE
May 12, 2021
CHANDRASHEKHAR Vs. ASSESSING OFFICER, JCIT (OSD)
November 11, 2021
CHANDREGOWDA Vs. KAGGEGOWDA
April 9, 2021
CHANDRU Vs. STATE OF KARNATAKA
September 13, 2021
CHANDRUMAL Vs. STATE OF KARNATAKA
November 18, 2021
CHANNABASAMMA W/O SHANKAR TAMBAKE Vs. UNION OF INDIA
August 31, 2021
CHANNAKESHAVA SWAMAIAH Vs. STATE OF KARNATAKA
December 20, 2021
CHARAN G. N. Vs. UMA SHANKAR B. L.
January 6, 2021
CHARAN KUMAR Vs. H.R. SATISH
December 3, 2021
CHEMANSAB S/O KHAJASAB ALMEL Vs. STATE OF KARNATAKA
February 3, 2021
CHEPUDIRA MADAIAH Vs. MALLENGADA CHENGAPPA
November 17, 2021
CHERRY CONSTRUCTIONS Vs. STATE OF KARNATAKA
January 12, 2021
CHIDANAND Vs. STATE OF KARNATAKA
November 18, 2021
CHIEF OFFICER Vs. AMBU
October 22, 2021
CHIEF OFFICER Vs. LAKSHMI AGENCIES
March 22, 2021
CHIKKANARAYANAPPA Vs. STATE OF KARNATAKA
August 13, 2021
CHIKKAYYA S/O. PARASAPPA DEVAKATHE Vs. STATE OF KARNATAKA
November 26, 2021
CHIKKEGOWDA C. Vs. STATE OF KARNATAKA
July 28, 2021
CHINNARAJU Vs. STATE OF KARNATAKA
April 17, 2021
CHIRANJEEVI Vs. STATE OF KARNATAKA
December 20, 2021
CHITHKALA MALLIKARJUN Vs. STATE OF KARNATAKA
March 23, 2021
CHITRAKALA Vs. STATE OF KARNATAKA
July 28, 2021
CHOLAMANDALAM M S GENERAL INSURANCE COMPANY LTD Vs. NOORJAHAN BEGUM
June 29, 2021
CHOWDAIAH Vs. STATE OF KARNATAKA
March 24, 2021
CHUNU HANSADAH Vs. STATE OF KARNATAKA
April 19, 2021
CHURCH OF SOUTH INDIA KARNATAKA Vs. STATE OF KARNATAKA
July 28, 2021
CITY CO-OP CREDIT SOCEITY LTD Vs. RAM GAJANAN KHATAVKAR
March 23, 2021
CLAIM MANAGER, ROYAL SUNDARAM Vs. SUNIL KUMAR M K
June 22, 2021
CODAVA NATIONAL COUNCIL Vs. CHIEF SECRETARY
December 8, 2021
COMMISSIONER Vs. B.K. GANGADHAR
November 24, 2021
COMMISSIONER B.B.M.P. Vs. R.V. VISHWESH
January 18, 2021
COMMISSIONER OF CENTRAL EXCISE, BANGALORE-IV Vs. ITC LIMITED
April 22, 2021
COMMISSIONER OF CUSTOMS Vs. MOTOROLA INDIA LIMITED
January 6, 2021
COMMISSIONER OF CUSTOMS NEW CUSTOMS HOUSE Vs. HINDUSTAN ORGANIC CHEMICALS LIMITED
February 11, 2021
COMMISSIONER OF CUSTOMS, C R BUILDING, BANGALORE Vs. TK PRESTIGE LIMITED, BANGALORE
January 18, 2021
COMMISSIONER OF INCOME TAX Vs. ABDUL WAHAB
January 19, 2021
COMMISSIONER OF INCOME TAX Vs. ALLIANCE INFRASTRUCTURE PROJECTS PVT. LTD.
June 21, 2021
COMMISSIONER OF INCOME TAX Vs. KARNATAKA BANK LTD.
July 27, 2021
COMMISSIONER OF INCOME TAX AND ORS. Vs. FIBRES AND FABRICS INTERNATIONAL PVT. LTD.
January 6, 2021
COMMISSIONER OF INCOME TAX AND ORS. Vs. VIKRAM REDDY
February 24, 2021
COMMISSIONER OF INCOME TAX, BANGALORE Vs. SRINIVASA TRUST, BANGALORE
January 20, 2021
COMMISSIONER OF INCOME-TAX Vs. KARNATAKA POWER TRANSMISSION CORPN LTD.
July 26, 2021
COMMISSIONER OF INCOME-TAX , BANGALORE Vs. ANANTHA REFINERY PVT. LTD.
January 4, 2021
COMMISSIONER OF INCOME-TAX LTU Vs. TEXAS INSTRUMENTS INDIA PVT. LTD.
April 21, 2021
COMPASSION UNLIMITED PLUS ACTION Vs. STATE OF KARNATAKA
February 9, 2021
CONCAN SPECIALISED ENGINEERING SERVICES Vs. MILITARY ENGINEER SERVICES
September 15, 2021
CONFIDENT PROJECTS (INDIA) PVT. LTD. Vs. INCOME TAX DEPARTMENT, BENGALURU
January 28, 2021
CONSERVE READY MISX CONCRETE, BENGALURU Vs. SUBH LAABH MINERALS, HOSPET
December 16, 2021
CRASTA LEBIN OSWALD Vs. STATE OF KARNATAKA
February 22, 2021
D K GIRISH Vs. STATE OF KARNATAKA
November 19, 2021
D MAHESH KUMAR Vs. MANAGING DIRECTOR BANGALORE METRO RAIL CORPORATION LTD
July 9, 2021
D RANJAN Vs. STATE OF KARNATAKA
November 29, 2021
D V PAVAMANA Vs. STATE OF KARNATAKA
June 22, 2021
D. CHENNAKESHVULU Vs. CENTRAL BUREAU OF INVESTIGATION ANTI-CORRUPTION BRANCH
April 5, 2021
D. LALITHAMMA Vs. D. SATHYANARAYANA
July 26, 2021
D. MALLA REDDY Vs. STATE OF KARNATAKA
February 18, 2021
D. R. SRINIVAS Vs. Y. V. REKHA
March 24, 2021
D. RANGANATHA RAO Vs. D. SUJATHA
August 23, 2021
D. S. PRASHANTH Vs. STATE
June 29, 2021
D. S. RAMACHANDRA REDDY Vs. COMMISSIONER OF POLICE BANGALORE CITY
April 21, 2021
D. SURESH KUMAR Vs. KARNATAKA POWER TRANSMISSION CORPORATION
March 16, 2021
D.J. PRASHANTHA Vs. ROOPA
January 11, 2021
D.K. SUJITH Vs. STATE OF KARNATAKA
March 22, 2021
D.M. PRADEEP KUMAR Vs. STATE OF KARNATAKA
November 29, 2021
D.N. CHANDRASHEKAR Vs. A. N. AMBIKA
June 10, 2021
D.R. MANJUNATH Vs. STATE BY HALAGERI POLICE STATION
August 26, 2021
D.R. SRINIVASAPPA Vs. THE DIVISIONAL CONTROLLER K.S.R.T.C
January 6, 2021
D.V. YASHWANTH KUMAR Vs. STATE
April 17, 2021
DAMAYANTHI Vs. STATE OF KARNATAKA
March 23, 2021
DARGA SHAHENSHA IRFANI HAZRAT Vs. CHIEF EXECUTIVE OFFICER
September 16, 2021
DARVESH Vs. STATE OF KARNATAKA
February 9, 2021
DASTAGIR BASHA Vs. STATE OF KARNATAKA
September 27, 2021
DASTGIRSAB BABASAB NADAF Vs. STATE OF KARNATAKA
October 6, 2021
DATTA MURTHY Vs. B.R. PRAKASH
October 7, 2021
DAWOOD Vs. STATE OF KARNATAKA
June 1, 2021
DAYA Vs. STATE OF KARNATAKA
January 16, 2021
DAYA SAGAR Vs. STATE OF KARNATAKA
June 21, 2021
DAYANAND Vs. STATE OF KARNATAKA
August 26, 2021
DEEPAK GILDA Vs. STATE OF KARNATAKA
September 27, 2021
DEEPAK H. R. Vs. ATAL BIHARI VAJPAYEE MEDICAL COLLEGE AND RESEARCH INSTITUTE
July 22, 2021
DEEPIKA D. HEGDE Vs. STATE OF KARNATAKA
August 23, 2021
DEEPTHI BHAVA Vs. STATE OF KARNATAKA
June 11, 2021
DELL INDIA PRIVATE LIMITED, BANGALORE Vs. JOINT COMMISSIONER OF INCOME TAX, BANGALORE
January 27, 2021
DELTA INFRALOGISTICS WORLDWIDE) LTD. Vs. MOHAN K.E.
September 3, 2021
DEVAMMA Vs. GIDDAIAH
July 9, 2021
DEVAMMA Vs. DEPUTY COMMISSIONER
July 9, 2021
DEVAPPA Vs. STATE OF KARNATAKA
July 5, 2021
DEVARAJ Vs. STATE
October 22, 2021
DEVAREDDY S/O G HANUMANTAPPA Vs. KRISHNA NARASINGH RAO KAMITKAR
August 27, 2021
DEVAS EMPLOYEES MAURITIUS Vs. UNION OF INDIA
April 28, 2021
DEVENDRA PAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 8, 2021
DEVINDRAPPA Vs. STATE OF KARNATAKA
February 3, 2021
DHANALAKSHMI Vs. RAMU S/O. MUNIRANGAPPA
August 25, 2021
DHARMARATHNAKARA RAI BAHADDUR Vs. STATE OF KARNATAKA
March 30, 2021
DHARMARATNAKARA Vs. STATE OF KARNATAKA
April 16, 2021
DHARUKARADYA S/O PAWADAYYA HIREMATH Vs. GANPATI S/O RAMESH RAIKAR
September 28, 2021
DHRUVA GRAMANTARA HIGH SCHOOL Vs. STATE OF KARNATAKA
September 23, 2021
DILIP KUMAR K.A Vs. STATE OF KARNATAKA
April 16, 2021
DILSAD SAYED Vs. STATE OF KARNATAKA
May 19, 2021
DINAKAR SHETTY Vs. STATE OF KARNATAKA
April 22, 2021
DINESH Vs. STATE
February 16, 2021
DINESH H. PATEL Vs. STATE OF KARNATAKA
December 7, 2021
DINESH KAMATH K. Vs. STATE OF KARNATAKA
September 8, 2021
DIRECTOR AND DISCIPLINARY AUTHORITY NATIONAL INSTITUTE OF UNANI MEDICINE, Vs. ASHIKA M
February 4, 2021
DIRECTOR GENERAL OF INCOME TAX (INVESTIGATION) Vs. DEPUTY COMMISSIONER OF POLICE
November 25, 2021
DIVAKAR J. Vs. GURUPRASAD DINAKAR
July 8, 2021
DIVISIONAL CONTROLLER Vs. R. VIJAY KUMAR
February 18, 2021
DIVISIONAL CONTROLLER Vs. MAHADEVI
June 7, 2021
DIVISIONAL CONTROLLER Vs. SMT. SHAIK ANJUM
September 23, 2021
DIVISIONAL MANAGER Vs. BASAMMA
September 13, 2021
DIVISIONAL MANAGER Vs. SURESH DYAMANAGOUDA
September 14, 2021
DIVISIONAL MANAGER Vs. KUMARI.GURUBAI
September 15, 2021
DIVISIONAL MANAGER Vs. UMASHANKAR
June 21, 2021
DIVISIONAL MANAGER Vs. OBAIAH
June 25, 2021
DIVISIONAL MANAGER Vs. MOHD. FAYAZUDDIN
August 31, 2021
DIVISIONAL MANAGER Vs. SHIVANAND BABU BADAKUNDRI
September 8, 2021
DIVISIONAL MANAGER Vs. LEELADHAR S/O G.H.NARAYANAPPA
September 8, 2021
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. BASAVARAJ
June 23, 2021
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD, HUBLI Vs. M.A.RAHMAN
June 21, 2021
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAMACHANDRA
July 1, 2021
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO. LTD Vs. VEERABHADRAIAH
May 27, 2021
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. RAJESHRI
September 22, 2021
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. BASAVARAJ
June 23, 2021
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. SHANKER
August 13, 2021
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD Vs. VALI
June 21, 2021
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. MALLAMMA VEERBHADRAYYA MATHAPATTI
July 7, 2021
DIVISIONAL MANAGER,UNITED INDIA INSURANCE CO, LTD Vs. ANIL
July 28, 2021
DIVISIONAL MANAGERUNITED INDIA INSURANCE COMPANY LIMITED Vs. K.N. PRAKASH
June 3, 2021
DODDEGOWDA Vs. DEPUTY COMMISSIONER, SHIMOGA DISTRICT
March 29, 2021
DR. ARABI U. Vs. REGISTRAR, MANGALORE UNIVERSITY
July 20, 2021
DR. JAYASHEELA VENU Vs. A.J.F.DSOUZA
January 15, 2021
DR. KUSHALA B.C. Vs. RANI CHENNAMMA UNIVERSITY
August 27, 2021
DR. MANJUNATHA J Vs. UNION OF INDIA
November 19, 2021
DR. MANJUNATHA J. Vs. UNION OF INDIA
November 10, 2021
DR. P.SREERAMULU REDDY Vs. SRI. M. KRISHNA
April 15, 2021
DR. PRAVEEN R Vs. DR ARPITHA
August 31, 2021
DR. VISHAL KESHAV RAUT Vs. STATE OF KARNATAKA
November 26, 2021
DR.MEDHINI.V.J. Vs. VIJAYANAGAR INSTITUTE OF MEDICAL SCIENCES
March 15, 2021
DR.RAGHAVENDRA H. K. Vs. PROF. VENUGOPAL K. R.
May 28, 2021
DR.S.SHOBHA Vs. THE COMMISSIONER
September 20, 2021
DR.V.M.KERUDI Vs. ELECTRICITY OMBUDSMAN KERC BANGALORE
February 26, 2021
DUGGAMMA Vs. CHANDRASHEKARA NAIR
June 17, 2021
DUNDAYYA S/O ANNAYYA MATHAPATI Vs. DIRECTOR GENERAL, CENTRAL RESERVE POLICE FORCE
September 8, 2021
DURGARAMJI Vs. NARAYANARAO
June 24, 2021
DURGARAO S/O NAGESHWARA RAO Vs. STATE OF KARNATAKA
August 31, 2021
DYAMANAGOUDA Vs. VEERAPPA S/O: MAHARUDRAPPA SIRASANGI
August 26, 2021
DYANI ANTONY PAUL Vs. UNION OF INDIA
May 4, 2021
E. SWAMY Vs. C. R. USHA
July 27, 2021
E.C. AJJAPPA Vs. E. NAGARAJ
June 4, 2021
ECONOMIC TRANSPORT ORAGANISATION LIMITED Vs. STATE BANK OF INDIA
September 28, 2021
EIT SERVICES INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME-TAX-CIRCLE
March 24, 2021
EJAZ SHARIFF Vs. RUKSANA PARVEEN
April 17, 2021
EKANTAPPA P.J S/O JOGAPPA Vs. STATE
November 12, 2021
ELOGIC TECHNOLOGIES PRIVATE LIMITED Vs. THE AUTHORISED OFFICER, M/S FULLERTON INDIA CREDIT COMPANY LIMITED
April 7, 2021
ENVIRONMENT SUPPORT GROUP Vs. STATE OF KARNATAKA
June 15, 2021
ERAMMA Vs. KARNATAKA STATE ELECTION COMMISSION
March 29, 2021
ERAPPA Vs. STATE OF KARNATAKA
April 16, 2021
ESHWARA REDDY Vs. MANAGING DIRECTOR, KSTRC CENTRAL OFFICES
February 2, 2021
EX SUB MAJ LAKSHMI NARAYANA Vs. CHIEF SECRETARY
September 7, 2021
EXECUTIVE ENGINEER Vs. KARIYAMMA
January 6, 2021
EXECUTIVE ENGINEER (E) Vs. VENKAPPA S/O BALAKRISHNA VAJANTRI
October 21, 2021
EXECUTIVE ENGINEER KPTCL Vs. PARVATI DEVAPPA SANADI
March 24, 2021
EXECUTIVE ENGINEER PWDP AND IWTD Vs. UDAY SHIVAKUMAR RAJANNA
July 27, 2021
EZAZUR REHMAN Vs. SAIRA BANU
October 7, 2021
FAHIM Vs. UNION OF INDIA
June 23, 2021
FAIROJA @ FIROJA Vs. THE STATE OF KARNATAKA
February 12, 2021
FAKKIRAPPA M. MURGOD Vs. STATE OF KARNATAKA
April 12, 2021
FARHAN PASHA S/O SABEER PASHA JUNAIDI Vs. STATE
October 22, 2021
FARKUNDA Vs. ABDUL KHALIQ ANSARI
March 31, 2021
FIRDOSE UNNISA Vs. SHUKOOR AHAMED
April 9, 2021
FIRDOUS PARVEEZ TAJ Vs. MRS.YASMIN TAJ
January 22, 2021
FLIPKART INTERNET PVT. LTD. Vs. COMPETITION COMMISSION OF INDIA
July 23, 2021
FLORIANA ESTATE APARTMENT OWNERS WELFARE ASSOCIATION Vs. THE COMMISSIONER
March 16, 2021
FRANKLYN JAMES Vs. RT.REV.DR.P.K.SAMUEL
October 7, 2021
FUTURE GENERAL INDIA INSURANCE COMPANY LIMITED Vs. JAYALAKSHMAMMA
June 21, 2021
G C D MOTORS Vs. STATE OF KARNATAKA
February 18, 2021
G. ANJANI Vs. SPECIAL LAND ACQUISITION OFFICER
June 18, 2021
G. C. ADINARAYANA REDDY Vs. V. SANTHOSH
February 18, 2021
G. C. RAJU Vs. PRINCIPAL
June 24, 2021
G. K. CHANDRASHEKAR Vs. STATE OF KARNATAKA
July 31, 2021
G. KRISHNEGOWDA Vs. STATE OF KARNATAKA
July 15, 2021
G. L. JAGADISH Vs. VASANTHA KOKILA
February 19, 2021
G. M. KUMARSWAMY Vs. HOSAKERI SIDDAPPA
January 19, 2021
G. NAGASUBARAJU Vs. SPECIAL LAND ACQUISITION OFFICER
April 1, 2021
G. P. INDIRA Vs. SPECIAL LAND ACQUISITION OFFICER, UPPER TUNGA PROJECT SHIMOGA CITY SHIMOGA DISTRICT
January 18, 2021
G. P. SAROJAMMA Vs. STATE OF KARNATAKA
March 8, 2021
G. R. BHARATH SAI KUMAR Vs. STATE OF KARNATAKA
May 24, 2021
G. SRINIVAS Vs. FELIX ANTONY MENEZES
June 22, 2021
G. SRINIVAS MURTHY G. Vs. STATE OF KARNATAKA
April 16, 2021
G.B.PRASHANTH Vs. STATE OF KARNATAKA
April 19, 2021
G.C.V. SHASTRY Vs. GURU FINANCE CORPORATION
January 8, 2021
G.CHANDRASHEKAR Vs. AUTHORIZED OFFICER, STATE BANK OF INDIA
November 15, 2021
G.H.NINGEGOWDA Vs. STATE ELECTION COMMISSION
January 8, 2021
G.K.VENKATA SHIVA REDDY Vs. K.R. RAMESH KUMAR
February 6, 2021
G.T. SHANTHAKUMAR Vs. STATE OF KARNATAKA
April 15, 2021
G.V. SRINIVAS Vs. STATE OF KARNATAKA
April 15, 2021
GACHINAMANI NAGANATHA Vs. STATE OF KARNATAKA
June 7, 2021
GADDEPPA Vs. SANJAYAKUMAR SHAH
July 19, 2021
GADHILINGAPPA @ GADHILINGA Vs. K. GULEPPA S/O K.LINGAPPA
April 20, 2021
GAGAN BADERIA Vs. STATE OF KARNATAKA
February 19, 2021
GAJANAN Vs. SARASWATI
July 31, 2021
GALEPPA S/O HANAMAPPA KATAGI Vs. STATE OF KARNATAKA
September 24, 2021
GANAPATHY GRANITE IMPEX PVT LTD Vs. STATE OF KARNATAKA
May 24, 2021
GANESH @ GANESH REDDY Vs. STATE OF KARNATAKA
September 14, 2021
GANESH BABU P.M. Vs. STATE OF KARNATAKA
November 26, 2021
GANESH DEVADIGA Vs. STATE OF KARNATAKA BY PSI OF BYNDOOR POLICE STATION
October 28, 2021
GANESH SHIPPING AGENCY Vs. ASST. COMMISSIONER OF INCOME TAX CIRCLE-1
February 6, 2021
GANESHA.S. Vs. N.SHANKARNARAYANA
June 4, 2021
GANGADHAR Vs. NEELAKANTHASA
September 13, 2021
GANGADHAR Vs. STATE OF KARNATAKA
July 31, 2021
GANGADHARA Vs. STATE OF KARNATAKA
April 19, 2021
GANGADHARA Vs. STATE OF KARNATAKA
December 1, 2021
GANGADHARAIAH B. V. Vs. DEVARAJU
June 18, 2021
GANGADHARAIAH C.S. Vs. COMMISSIONER BANGLORE DEVELOPMENT
December 22, 2021
GANGADHARAPPA Vs. STATE OF KARNATAKA
October 29, 2021
GANGAIAH Vs. JAYALAKSHMAMMA
December 10, 2021
GANGARAJU M. Vs. STATE OF KARNATAKA
April 17, 2021
GANGAVVA Vs. ITTAPPA
March 17, 2021
GANGULI TOWN SOUHARDA CO-OPERATIVE Vs. CO-OPERATIVE COMMISSIONER OF INCOME TAX
September 8, 2021
GAVEESH Vs. STATE OF KARNATAKA
April 15, 2021
GAVIGANGANATHASWAMY INDUSTRIES Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
March 26, 2021
GAYATRI Vs. VIJAY
December 3, 2021
GEETHA KUMARI B. N. Vs. RELIANACE GENERAL INSURANCE COMPANY LTD.
March 4, 2021
GEETHA MURTHY Vs. SAROJAMMA
December 16, 2021
GENERAL MANAGER Vs. YALLAWWA
September 15, 2021
GENERAL MANAGER Vs. KAREEM SAB S/O PAKKIRASAB DODDAMANI
September 23, 2021
GIREESH ACHAR Vs. GOVERNMENT OF INDIA
March 4, 2021
GIRIDHARASA Vs. JAGADGURU GANGADHAR DHARMA
June 8, 2021
GIRIJAMMA Vs. YASHODAMMA
February 12, 2021
GIRIMALLAPPA @ GIRIMALLA @ GIREPPA Vs. STATE OF KARNATAKA
September 8, 2021
GIRISH Vs. RAMACHANDRA
July 28, 2021
GIRISH Vs. STATE OF KARNATAKA
October 22, 2021
GIRISH Vs. STATE OF KARNATAKA
September 17, 2021
GIRISH KUMAR Vs. KRISHNAPPA P.S.
February 12, 2021
GLOCAL HEALTHCARE SYSTEMS PVT LTD Vs. MAJOR PARESH SINGHAL(RETD)
June 1, 2021
GMM HIGH SCHOOL Vs. STATE OF KARNATAKA
July 16, 2021
GOKUL SINGH Vs. MOHAMMED MANZOOR AHMED
June 25, 2021
GOLDEN SEAM TEXTILES PVT. LTD Vs. KARNATAKA STATE
March 29, 2021
GOOGLE INDIA PRIVATE LTD. Vs. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION
April 17, 2021
GOPAL Vs. STATE OF KARNATAKA
March 3, 2021
GOPAL KRISHNA Vs. STATE OF KARNATAKA
March 9, 2021
GOPALA KRISHNA Vs. STATE OF KARNATAKA
November 15, 2021
GOPALAKRISHNA GOWDA Vs. LAKSHMIDEVAMMA
January 11, 2021
GOPALAN ENTERPRISES (INDIA) P. LTD. Vs. STATE OF KARNATAKA
March 6, 2021
GOPALAPPA Vs. KANDALURU SHANKAR REDDY
July 1, 2021
GOPALKRISHNA WADDAR Vs. STATE OF KARNATAKA
June 25, 2021
GOUDAPPA Vs. HANAMANT
June 17, 2021
GOURI W/O G. RAJA Vs. DEVAN HOUSING FINANCE CORPORATION LTD.
December 10, 2021
GOUTHAMA BUDDHA EDUCATION SOCIETY Vs. STATE OF KARNATAKA
October 21, 2021
GOVINDARAJU Vs. CHANDRAIAH
March 31, 2021
GOVINDARAJU Vs. NARASAMMA
March 10, 2021
GOVINDE GOWDA Vs. SRINIVAS GOWDA
September 8, 2021
GOWRAMMA Vs. MURTZA BAIG
September 15, 2021
GOWRAMMA Vs. MAHANTAYYA
July 9, 2021
GOWRAMMA Vs. STATE OF KARNATAKA
May 5, 2021
GRANITE CORPORATION Vs. S.V.INDUSTRIES
June 11, 2021
GUNDAPPA S/O TIPPANNA KOLLI Vs. HARISH S/O GANGARAM RATHOD
September 23, 2021
GUNDURAO DESAI Vs. STATE OF KARNATAKA
September 7, 2021
GURANNA Vs. STATE
September 15, 2021
GURAPPA Vs. BASAVARAJ
November 8, 2021
GURAPPA S/O. KAREPPA Vs. STATE OF KARNATAKA
September 1, 2021
GURU DATTATREYA PEETA DEVASTHANA Vs. STATE OF KARNATAKA
September 28, 2021
GURUMURTHY Vs. STATE OF KARNATAKA
November 18, 2021
GURUNATH Vs. GANGAPPA
March 2, 2021
GURUPADAPPA S/O MALLAPPA BAGALI Vs. LAND ACQUISITION OFFICER
September 1, 2021
GURUPRASAD D.N., DR. Vs. KARNATAKA PUBLIC SERVICE COMMISSION
June 1, 2021
GURUSWAMY Vs. STATE OF KARNATAKA
November 25, 2021
H. ANJINEYA Vs. STATE OF KARNATAKA
July 31, 2021
H. B. SOMASHEKAR Vs. JEEVITHA
March 24, 2021
H. C. PRABHUSHANKAR Vs. KARNATAKA RURAL INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.
March 26, 2021
H. D. DEVEGOWDA Vs. NANDI INFRASTRUCTURE CORRIDOR ENTERPRISE LIMITED
January 15, 2021
H. J. SACHIN Vs. STATE OF KARNATAKA
April 15, 2021
H. JAYAMMA SINCE DEAD BY LRS. Vs. H. THIPPA REDDY & 117 ORS.
March 5, 2021
H. R. SUBRAMANYA SHASTRY Vs. K. MOHAN KUMAR
January 6, 2021
H. S. NEMERAJ Vs. NATIONAL INSURANCE CO. LTD.
July 29, 2021
H. S. POORNESH Vs. STATE
March 25, 2021
H. SHARATH KUMAR Vs. M. ANUSUYA
April 19, 2021
H. SUNIL KUMAR Vs. STATE OF KARNATAKA
December 20, 2021
H. SUNNY Vs. DINESH T.
April 12, 2021
H.A. VEERACHARI Vs. MANJAPPA
January 22, 2021
H.B. ASHOK Vs. STATE OF KARNATAKA
April 17, 2021
H.B.KIRAN Vs. STATE OF MALLANDURU POLICE
September 15, 2021
H.BASAVARAJ Vs. STATE OF KARNATAKA
November 18, 2021
H.C. PUTTARAJU Vs. HARSHA RANI
October 7, 2021
H.D.MOHAN KUMAR Vs. STATE OF KARNATAKA
July 5, 2021
H.G. GIRIJASHRI Vs. K.N. MANJUNATH
May 28, 2021
H.KRISHNA RAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT
September 16, 2021
H.M. VASUDEV Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
March 23, 2021
H.M.RENUKAIAH Vs. PANCHAKSHARAIAH
February 5, 2021
H.S. KRISHNAIAH Vs. H.L. SOMASHEKHAR
October 7, 2021
H.S. LOKESH Vs. STATE
January 11, 2021
H.Y. MANOJ Vs. STATE OF KARNATAKA
June 1, 2021
HAJI KAREEM, S/O. YOUSUF ALLUR Vs. STATE OF KARNATAKA
September 23, 2021
HAMED ALI Vs. STATE OF KARNATAKA
May 5, 2021
HAMPANNA Vs. STATE OF KARNATAKA
July 22, 2021
HANAMANT Vs. ANIL
June 24, 2021
HANAMANTHAPPA Vs. DEPUTY COMMISSIONER, BELLARY
October 8, 2021
HANAMAPPA Vs. AMALAPPA
June 29, 2021
HANMAGOUDA Vs. STATE OF KARNATAKA
November 26, 2021
HANMANTHAPPA Vs. RACHAPPA
June 29, 2021
HANUMAMMA Vs. B.K.RAMAIAH
July 23, 2021
HANUMANTH RAMANNA BAJANTRI Vs. NORTH WEST KARNATAKA ROAD TRANSPORT CORPOTARION
August 2, 2021
HANUMANTH RANGAPPA HADHIMANI Vs. STATE OF KARNATAKA
June 14, 2021
HANUMANTHA Vs. STATE OF KARNATAKA
June 28, 2021
HANUMANTHA MOGAVEERA Vs. STATE OF KARNATAKA
April 23, 2021
HANUMANTHA RAO Vs. RAM RAO
February 1, 2021
HANUMANTHAPPA Vs. GOVERNMENT OF KARNATAKA
March 3, 2021
HANUMANTHAPPA Vs. STATE
June 23, 2021
HANUMANTHAPPA DODDAMANI Vs. THE STATE OF KARNATAKA
March 9, 2021
HANUMANTHAPPA S.C. Vs. SIDDAPPA
March 4, 2021
HANUMANTHAPPA, S/O. MARIYAPPA Vs. STATE OF KARNATAKA
October 21, 2021
HANUMANTHI Vs. SHAMID SAB
June 24, 2021
HANUMANTRAYA Vs. ALTAF
June 17, 2021
HANUMESH S/O KADAPPA Vs. STATE THROUGH SHO WOMEN POLICE STATION
September 1, 2021
HARIJANA MALLIKARJUNA Vs. KURUBARA MALLIAH
July 26, 2021
HARINI H. Vs. KAVYA H.
June 17, 2021
HARISCHANDRA ALVA Vs. MOHAMMED KHALANDER SHAFFIE
March 30, 2021
HARISH Vs. VIJAYA LAKSHMI
June 17, 2021
HARISHA Vs. STATE OF KARNATAKA
June 22, 2021
HARMAN CONNECTED SERVICES CORPORATION INDIA PVT. LTD. Vs. COMMISSIONER OF INCOME TAX, BANGALORE-I AND ORS.
January 7, 2021
HARSHAVARDHANA H.S. AND ORS. Vs. STATE OF KARNATAKA AND ORS.
January 16, 2021
HASSAN ZILLA AMATEUR KABADDI ASSOCIATION Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES RANGE-II, MALLESHWARAM
September 16, 2021
HAVINAL SARANABASAPPA Vs. A.MAHESH
March 17, 2021
HAZRATALI Vs. STATE OF KARNATAKA
September 27, 2021
HEMANT NIMBALKAR Vs. STATE OF KARNATAKA
March 19, 2021
HEMANTH EDUCATIONAL SOCIETY Vs. H.R.SEETHALAKSHMAMMA
May 19, 2021
HEMANTH KUMAR S. G Vs. STATE OF KARNATAKA
March 25, 2021
HEMARAJA S/O. MALLESHAPPA AND ORS Vs. TUSHAR GIRINATH
August 25, 2021
HEMAVATHI Vs. RAM GEN INSU CO LTD
June 22, 2021
HIGH COURT OF KARNATAKA Vs. STATE OF KARNATAKA
February 16, 2021
HIGH COURT OF KARNATAKA, KALABURAGI BENCH Vs. BHIMSHAPPA S/O CHANDRAMAPPA
September 30, 2021
HIRIYAMMA Vs. SANTHOSH KUMAR
December 1, 2021
HITHAISHI Vs. SRI. K.M. ASIM
June 2, 2021
HMT WATCHES LIMITED Vs. SWISS INDIA WATCH COMPANY
November 18, 2021
HONNAGANGARAJU Vs. STATE OF KARNATAKA
March 29, 2021
HONNAPPA M BARAKER Vs. STATE OF KARNATAKA
November 17, 2021
HONNAVAR TALUK HASIMEENU Vs. M/S. HONNAVAR PORT PVT. LTD.
November 24, 2021
HONNURVALI Vs. STATE OF KARNATAKA
April 19, 2021
HOSPET POWER COMPANY Vs. SHANKAR RAO
July 20, 2021
HOTHUR SHADAB WAHAB Vs. ASHA PARASRAMPURIA
March 15, 2021
HOVAMMA Vs. STATE BY WOMEN POLICE STATION
March 22, 2021
HRUTHIK N. Vs. D. N. RAJAMMA
July 12, 2021
HULUGAPPA Vs. STATE OF KARNATAKA
September 15, 2021
HUNNIME CHITS (P) LTD Vs. PARASHURAM
January 27, 2021
HUSAIN S/O BALASAHEB WADAGAVNKAR Vs. STATE OF KARNATAKA
August 26, 2021
HUSENSAB Vs. STATE OF KARNATAKA
July 30, 2021
HUSNA BANU Vs. STATE OF KARNATAKA
September 24, 2021
HVAC SYSTEM PVT. LTD Vs. ZECO AIR CON LIMITED
December 20, 2021
HYDER ALI KHAN Vs. STATE OF KARNATAKA
April 6, 2021
ICDS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME-TAX
August 3, 2021
ICICI LOMBARD GEN INSURANCE COMPANY CO. LTD. Vs. RAVI
June 22, 2021
ICICI LOMBARD GENERAL Vs. GHOUSE PEER
June 14, 2021
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. PUSHPA
March 23, 2021
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. HONNURSAB
July 7, 2021
ICICI LOMBARD GENERAL INSURANCE CO.LTD. Vs. RAMANAIK S/O REDDY NAIK
September 1, 2021
IFFCO TOKIO GENERAL INSURANCE CO.LTD Vs. SHRISHAILAPPA
September 8, 2021
IFFCO TOKIO GIC. LTD. Vs. H. M. JAYARAMA
August 2, 2021
IFFCO-TOKYO GENERAL INSURANCE Vs. SUJATA
August 27, 2021
IMAMHUSAIN Vs. STATE OF KARNATAKA
December 20, 2021
IMRAN S/O. NABISAB TALIKOTI Vs. STATE OF KARNATAKA
September 28, 2021
IMRAN, S/O. ABDUL LATHIFF Vs. STATE OF KARNATAKA
August 26, 2021
INCOME TAX DEPARTMENT Vs. D. K. SHIVAKUMAR
April 5, 2021
INDIA AWAKE FOR TRANSPARENCY Vs. CHAIRMAN SECURITIES AND EXCHANGE BOARD OF INDIA
March 30, 2021
INDIA AWAKE FOR TRANSPARENCY Vs. DIRECTORATE OF ENFORCEMENT
January 21, 2021
INDIA AWAKE FOR TRANSPARENCY Vs. UNION OF INDIA
February 12, 2021
INDIA AWAKE FOR TRANSPARENCY SHRISHTI CRESCENDO Vs. MR. AZIM HASHAM PREMJI
January 18, 2021
INDIA FACTORING AND FINANCE SOLUTIONS PVT. LTD Vs. CEASARS SPECIALITY FOODS PRIVATE LIMITED
May 27, 2021
INDIAN INSTITUTE OF MANAGEMENT Vs. S. SUNDARAJAN
June 17, 2021
INDO UNIQUE FLAME LTD. Vs. KARNATAKA POWER CORPORATION LTD.
January 16, 2021
INDRAVATHI SRINIVASAN Vs. SUNITHA VENUGOPAL
October 7, 2021
INDRAVVA BASAPPA KAMBLE Vs. SUPERINTENDENT OF POLICE
October 21, 2021
INTHEQAB ALAM Vs. STATE
October 22, 2021
IQBALKHAN PATHAN Vs. ERAMMA
September 8, 2021
IRANNA Vs. STATE OF KARNATAKA
November 18, 2021
IRANNA KATEGERI Vs. STATE OF KARNATAKA
January 27, 2021
IRANNA S/O ASHOK BAJANTRI Vs. STATE OF KARNATAKA
July 16, 2021
IRAYYA S/O ALAMAYYA HOSAMATH AND ORS Vs. STATE OF KARNATAKA
August 30, 2021
ISHWAR Vs. THE STATE OF KARNATAKA
February 2, 2021
ISMAIL KHAN @ ISMAIL JABIULLA Vs. STATE OF KARNATAKA
September 1, 2021
ITC LIMITED Vs. CG FOODS (INDIA) PRIVATE LIMITED
September 28, 2021
ITI EMPLOYEES HOUSING CO-OPERATIVE SOCIETY Vs. THE STATE OF KARNATAKA
March 23, 2021
J K CEMENT (WESTERN) LIMITED Vs. STATE OF KARNATAKA
February 8, 2021
J. N. CHANDRASHEKAR Vs. INCOME TAX OFFICER, MADIKERI
January 16, 2021
J. RAJU Vs. F. MUKTAR
April 1, 2021
J. S. NAYANA Vs. N. E. K. S. R. T. C.
June 22, 2021
J. ULARI RAGHU S/ O. JULARI CHANDRAMULI Vs. STATE
July 30, 2021
J.P. NAGAR Vs. STATE OF KARNATAKA
November 23, 2021
J.S.S., SAKRI LAW COLLEGE Vs. BAR COUNCIL OF INDIA
September 23, 2021
JAGADAYYA Vs. SMT. KAMALLAVVA
August 13, 2021
JAGADEESH Vs. GOPALAKRISHNA BEEDE
January 13, 2021
JAGADEESH RAO H. Vs. R. NAGABHUSHAN RAO
January 28, 2021
JAGADEESH SUVARNA Vs. K.T. RAJASHEKAR
July 6, 2021
JAGADISH Vs. STATE OF KARNATAKA
July 2, 2021
JAGADISH Vs. DIVISIONAL CONTROLLER
June 25, 2021
JAGADISH N. HINDUJA Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 2, 2021
JAGANNATH HEBBALE Vs. STATE OF KARNATAKA
July 27, 2021
JAGDISHCHANDRA SIDDARAMAPPA PATIL Vs. STATE
June 15, 2021
JAHANGIR Vs. FAROOQ AHMED ABDUL RAZAK INAMDAR
July 6, 2021
JAI AMBIKA DALL INDUSTRIES Vs. AUTHORIZED OFFICER STATE BANK OF INDIA
August 11, 2021
JAI BHARATH FAIR PRICE SHOP Vs. PRINCIPAL SECRETARY
September 21, 2021
JAISHIV SAXENA Vs. STATE OF KARNATAKA
April 17, 2021
JAKEER HUSSAIN Vs. STATE OF KARNATAKA
April 15, 2021
JALALUDDIN S/O IMAMSAB BENDEGUMBLI Vs. STATE OF KARNATAKA
November 17, 2021
JALEESA BEGUM Vs. STATE OF KARNATAKA
July 27, 2021
JALEESA BEGUM W/O MOHD MASTAN Vs. STATE OF KARNATAKA
September 28, 2021
JALENDRA KUMAR Vs. UMESH
June 21, 2021
JAMNALAL BAJAJ SEVA TRUST Vs. STATE OF KARNATAKA
June 30, 2021
JANARDHAN ENTERPRISESA REGD PARTNERSHIP FIRM Vs. G. KUMAR
February 8, 2021
JANARDHANA ENTERPRISES Vs. FINE SERVE HOSPITALITY SERVICES (INDIA) PVT LTD.
June 23, 2021
JANDIPEER STONE ENTERPRISES Vs. STATE OF KARNATAKA
May 31, 2021
JANKI CORPORATION LTD Vs. V. GIRIYAPPA
April 19, 2021
JANNATABI Vs. BHARATI
June 18, 2021
JATTI AUTOMOBILES Vs. T.C. SATHISH KUMAR
March 12, 2021
JAYALAKSHMI Vs. JOSEPH.K.J
June 18, 2021
JAYALAKSHMI B. Vs. NEELAKANTAPPA
April 21, 2021
JAYAMMA Vs. RATHNAMMA
November 17, 2021
JAYAMMA Vs. STATE BANK OF INDIA
January 8, 2021
JAYAMMA Vs. STATE OF KARNATAKA
March 15, 2021
JAYAMMA Vs. PUNNETH KUMAR S.
June 23, 2021
JAYAMMA Vs. K.LINGAMMA
September 8, 2021
JAYAMMABRUHATH Vs. BENGALURU MAHANAGARA PALIKE
December 1, 2021
JAYARAJ CHANNAPPA HUBLI Vs. H R LALITHAMMA
March 31, 2021
JAYARAM Vs. STATE OF KARNATAKA
April 16, 2021
JAYARAM K. Vs. INDIAN OIL CORPORATION LTD.
June 30, 2021
JAYARAMU Vs. K.P.LAVA
July 1, 2021
JAYASHREE Vs. KHAJA BEE
October 1, 2021
JAYASHREE Vs. RAJEEV
July 22, 2021
JAYRAJ ACHARYA Vs. STATE OF KARNATAKA
April 23, 2021
JAYWANTHI K. KAPADIA Vs. DHANSUKHLAL VENILAL
February 16, 2021
JEANNE PINTO Vs. DEPUTY CONSERVATOR OF FORESTS KOPPA DIVISION
January 6, 2021
JEOFREY FERNANDES Vs. FELIX MORAS
January 18, 2021
JEWELERS ASSOCIATION Vs. STATE OF KARNATAKA
July 8, 2021
JHOHANS VIUWINGHIFERI KENIGAY Vs. STATE OF KARNATAKA
May 19, 2021
JINDAL ALUMINUM LTD. Vs. GOVERNMENT OF KARNATAKA
July 9, 2021
JINESH Vs. INCOME TAX OFFICER, WARD-4(3)
January 22, 2021
JITENDRA KUMAR H.G. Vs. STATE OF KARNATAKA
March 24, 2021
JMC ATEPL JOINT VENTURE Vs. BANGALORE METRO RAIL CORPORATION LIMITED
February 25, 2021
JNANA SAROVARA Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD
October 29, 2021
JOEL ABRAHAM D.V. Vs. STATE OF KARNATAKA
April 16, 2021
JOHNY Vs. STATE OF KARNATAKA
October 22, 2021
JOWHERUNNISA Vs. STATE OF KARNATAKA
June 1, 2021
JOYCE LYNN PETERS Vs. RESERVE BANK OF INDIA
October 21, 2021
JSW STEEL LIMITED, MUMBAI Vs. MYSORE MINERALS LIMITED, BANGALORE
January 13, 2021
JYOTHI W/O DIVAKAR Vs. STATE OF KARNATAKA
October 22, 2021
K B DHANANJAYA Vs. MT Y S PADMAVATHI
February 5, 2021
K C CHIDANANDA Vs. CHIEF EXECUTIVE OFFICER EXECUTIVE MEMBER AND EXECUTIVE MEMBER, KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
November 17, 2021
K H NANDEESHA Vs. STATE
April 15, 2021
K M MUNIYAPPA Vs. GEORGE PATHAN
April 1, 2021
K MALLIKARJUNA Vs. H. A. SUDHA MALLIKARJUNA
November 16, 2021
K RAFIQ AHMED Vs. RAJESH GOEL, IAS
August 26, 2021
K SUREKHA Vs. A SANTOSH KUMAR
February 11, 2021
K. ABRAHAM Vs. B.V.N. REDDY
August 2, 2021
K. AMARESH Vs. K. VITTOBHA
March 23, 2021
K. DHANANJAY Vs. CABINET SECRETARY
November 26, 2021
K. HALAPPA Vs. STATE
December 20, 2021
K. K. POOVAIAH Vs. STATE OF KARNATAKA
March 12, 2021
K. KUMAR Vs. STATE
March 1, 2021
K. M. VENKATARAMANA Vs. K. SUMITRA
June 24, 2021
K. MOHAMMED HARIS Vs. INCOME TAX DEPARTMENT
September 24, 2021
K. MUNIRAJU Vs. B.S. MANJUNATH
June 8, 2021
K. MUNIRATHNAM Vs. STATE OF KARNATAKA
January 22, 2021
K. NAGARAJ Vs. P.N. LINGESH BABU
January 28, 2021
K. NAGARAJA RAO Vs. RAHUL R.
March 29, 2021
K. NARASIMHAMURTHY Vs. MAHENDRA JAIN
June 1, 2021
K. RAFIQ AHMED Vs. RAJESH GOEL, IAS
August 26, 2021
K. RAMU Vs. MOHAMMED MEHABOOB PASHA
November 23, 2021
K. S. MEENAKSHI Vs. STATE OF KARNATAKA
April 19, 2021
K. SANTHOSHA Vs. STATE OF KARNATAKA
August 19, 2021
K. SANTHOSHA, S/O LATE K KABBALAIAH Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
June 24, 2021
K. SHIVANAGOUDA NAIK Vs. STATE OF KARNATAKA
March 31, 2021
K. SREEDHAR Vs. DEPUTY COMMISSIONER
November 23, 2021
K. SUBBUKKANI Vs. STATE OF KARNATAKA
January 11, 2021
K. SURYA PRAKASH Vs. T. ROHINI W/O. M. GOPAL RAO
March 9, 2021
K. SURYANARAYANA Vs. J. CHALAPATHI
March 25, 2021
K. V. SAVITHRAMMA Vs. M. S. VEENA
June 21, 2021
K. V. SHIVASHANKARAIAH Vs. P. MAHADEVAPRASAD
June 22, 2021
K.A. PAUL Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA VIDHANA SOUDHA
May 25, 2021
K.B. BASAVARAJ Vs. CIRCLE INSPECTOR
August 31, 2021
K.B.NATARAJ Vs. BHADRAMMA
March 26, 2021
K.GANGADHAR Vs. R.SUNIL
September 8, 2021
K.H. MALLIKARJUN Vs. STATE BY HIGH GROUNDS POLICE
April 16, 2021
K.H. UMASHANKAR Vs. R. CHANDRAKALA
April 19, 2021
K.JAYANNA Vs. ANITHA PAREEK
June 21, 2021
K.N. JAYRAM SHETTY Vs. STATE OF KARNATAKA
December 21, 2021
K.N. RANGASWAMY SETT Vs. DIVISIONAL CONTROLLER
June 2, 2021
K.P. ANJANAPPA Vs. STATE OF KARNATAKA
September 27, 2021
K.P. GOPALKRISHNA, CHAIRMAN OF NATIONAL PUBLIC SCHOOL Vs. MUSTAFA
June 14, 2021
K.P.ASOKUMAR Vs. M/S. SHIKSHA ASSOCIATES
October 7, 2021
K.R. NARASIMHA MURTY Vs. THE SECRETARY, MINISTRY OF CO-OPERATIVE SOCIETIES
July 23, 2021
K.R.TEJASH Vs. STATE OF KARNATAKA
October 29, 2021
K.RAMU Vs. KUMBESHWARA CREDIT CO-OP
January 12, 2021
K.S. NAVEENA Vs. STATE OF KARNATAKA
October 22, 2021
K.S. RAMESH M.D. AND CEO, IDEA INFINITY IT SOLUTIONS PVT. LTD. Vs. STATE OF KARNATAKA
June 1, 2021
K.S.ESHWARAPPA Vs. COMMISSIONER CITY CORPORATION
December 20, 2021
K.S.R.T.C. Vs. SARASWATHAMMA AND ORS.
January 8, 2021
K.T. NAVEEN KUMAR Vs. STATE OF KARNATAKA
April 16, 2021
K.U. POVAIAH Vs. K. NAMITHA POVAIAH
March 5, 2021
K.V. KRISHNAIAH SETTY Vs. AUTHORISED OFFICER STANDARD CHARTERED BANK
November 16, 2021
KADIYA LAXMI RAJENDRABHAI Vs. SECRETARY KARNATAKA STATE DIPLOMA IN NURSING EXAMINATION BOARD
February 12, 2021
KAILASH Vs. DIVISIONAL ENGINEER TELECOM BSNL STAFF QUARTERS
June 24, 2021
KAISAR JEHAN Vs. ABDUL WAJID ALI
February 19, 2021
KAISUR RAHIMAN Vs. STATE OF KARNATAKA
September 25, 2021
KALAI SELVI Vs. CHANDRASHEKAR GOWDA
June 28, 2021
KALAKESH KALAKAPPA Vs. STATE OF KARNATAKA
November 18, 2021
KALAPALLY KRISHNA Vs. DEPOT MANAGER APSRTC OFFICE
July 29, 2021
KALAVATHI Vs. SHANTHAVVA
February 17, 2021
KALAVATHI Vs. MADIVALAPPA
July 9, 2021
KALIKA DEVASTHAN VISHWASTH MANDALI Vs. VEERUPAKSHI BALKRISHNAPPA KADLASKAR
March 12, 2021
KALLAPPA APPA SHANDAGE Vs. SANJAY SHANKAR SHANDAGE
June 8, 2021
KALPANA Vs. STATE OF KARNATAKA
June 17, 2021
KALPANA Vs. SBI GENERAL INS. CO. LTD.
July 29, 2021
KALPANA MANJUNATH Vs. STATE OF KARNATAKA
January 5, 2021
KAMALA N. Vs. SATISHA K.
April 7, 2021
KAMALABAI Vs. BHIMARAYA
September 14, 2021
KAMALAMMA Vs. STATE OF KARNATAKA
April 23, 2021
KAMALAVVA Vs. NAGESH
January 8, 2021
KAMBE GOWDA, S/O. KENCHE GOWDA Vs. STATE OF KARNATAKA
July 16, 2021
KANAGA Vs. NIRANJAN BABY G. D.
June 22, 2021
KANAKAPPA KALMANI S/O. HANUMANTHAPPA Vs. STATE OF KARNATAKA
August 27, 2021
KANCHANA L.RAO Vs. DIRECTORATE OF ENFORCEMENT
May 4, 2021
KANNAPPA YALLAPPA NAYAK Vs. STATE OF KARNATAKA
September 21, 2021
KANTHA RAJ Vs. SHAM SHUDIN
December 8, 2021
KANTHAMANI Vs. COMMISSIONER
June 11, 2021
KANYAKAPARAMESWARI CO-OPERATIVE BANK LIMITED Vs. JOINT COMMISSIONER OF INCOME-TAX
July 27, 2021
KARABASAPPA Vs. SANGAMESH
July 27, 2021
KARABASAYYA Vs. STATE OF KARNATAKA
September 27, 2021
KAREPPA S/O RANGAPPA JAKKANNAVAR Vs. STATE OF KARNATAKA
November 17, 2021
KARIBASAVAIAH Vs. STATE OF KARNATAKA
July 28, 2021
KARIYAPPA Vs. HANUMANTHAPPA
June 8, 2021
KARIYAVVA Vs. BASAPPA
March 10, 2021
KARNATAKA AGRICULTURALIMPLEMENTS AND ALLIED INDUSTRIAL CO-OPERATIVE SOCIETY LTD ,DHARWAD Vs. KARNATAKA STATE FINANCIAL CORPORATION
March 8, 2021
KARNATAKA LOKAYUKTA POLICE Vs. STATE
December 13, 2021
KARNATAKA POWER CORPORATION LIMITED Vs. GOPALKRISHNA
August 6, 2021
KARNATAKA PRESSURE VESSELS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-I COMMISSIONERATE
February 11, 2021
KARNATAKA RAJYA MANDAVYA GRUHA Vs. STATE OF KARNATAKA
November 25, 2021
KARNATAKA RAJYA RASHTE BADHI VYAPARIGALA MAHAMANDALA (R) Vs. STATE OF KARNATAKA
December 21, 2021
KARNATAKA RAJYADA YELLA DINAGOOLIE Vs. STATE OF KARNATAKA
May 26, 2021
KARNATAKA ROAD DEVELOPMENT CORPORATION LIMITED Vs. SMT. SUBHADRA W/O LATE MR.IRAPPA BADIGER
September 23, 2021
KARNATAKA STATE ASSOCIATION Vs. UNION OF INDIA MINISTRY OF HEALTH
August 25, 2021
KARNATAKA STATE BUILDING & OTHER Vs. MOHAN KUMAR K. B.
February 11, 2021
KARNATAKA STATE CO-OPERATIVE APEX BANK LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 1, 2021
KARNATAKA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX , BANGALORE
January 5, 2021
KARNATAKA STATE ROAD Vs. GOWRAMMA
June 10, 2021
KARNATAKA STATE ROAD Vs. SAJAUDDIN DELVI
March 5, 2021
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. ZEENATH W/O. LATE BHASHASAAB
March 25, 2021
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. MALLIUKA ARJUNA
June 28, 2021
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SUNIL CHIMAL
February 9, 2021
KARNATAKA VIKAS GRAMEENA BANK DHARWAD-8 Vs. CHANDRASHEKHAR
August 2, 2021
KARTAR RADHE SINGH Vs. HANMANTH BALU PATIL
March 29, 2021
KARTHIK Vs. T. YADVA MURTHY
August 13, 2021
KARTHIK Vs. SAMPIGE SIDDESHWARA
June 18, 2021
KARTHIK @ ULLALU KARTHIK Vs. COMMISSIONER OF POLICE
September 20, 2021
KARTHIK R. Vs. STATE
November 24, 2021
KASHINATH S/O PADADANAGOUDA PATIL Vs. STATE OF KARNATAKA
September 23, 2021
KATTIKARA RAJAPPA Vs. STATE OF NYAMATTI POLICE DAVANGERE
January 13, 2021
KEERTHI KUMAR PATEL Vs. STATE OF KARNATAKA
April 16, 2021
KEERTHI KUMAR PATEL Vs. STATE OF KARNATAKA
April 21, 2021
KEMPEGOWDA Vs. STATE OF KARNATAKA
July 9, 2021
KENCHE GOWDA Vs. STATE OF KARNATAKA
July 31, 2021
KENRISE MEDIA PVT. LTD. Vs. ASHISH K. MISHRA
June 3, 2021
KESARIMAL Vs. ZAKIRAHAMED
February 10, 2021
KESHAVA @ CHONI Vs. STATE OF KARNATAKA
May 6, 2021
KESHAVA @ R.K. S/O. SHIVAJI RATOD Vs. STATE OF KARNATAKA
November 19, 2021
KHAJASAB S/O HUSSAINSAB Vs. STATE OF KARNATAKA
September 7, 2021
KHAMBRUNISSA Vs. PYUARUKHAN
April 17, 2021
KHASIM S/O. B. MOHAMMED Vs. B.SHASHIDHAR
September 8, 2021
KHATUNABI Vs. IMAM HUSEN
March 2, 2021
KHURSHEED Vs. STATE OF KARNATAKA
June 30, 2021
KIRAN Vs. STATE OF KARNATAKA
June 29, 2021
KIRAN @ NARASINGRAYA S/O. BIBBANNA Vs. STATE OF KARNATAKA
September 28, 2021
KIRAN J Vs. STATE OF KARNATAKA
June 10, 2021
KIRAN KUMAR S/O SHANKARAPPA GURIKAR Vs. SUPERINTENDENT OF POLICE
September 22, 2021
KIRAN S/O IRANNA JUGALI Vs. STATE OF KARNATAKA
November 26, 2021
KIRLOSKAR AAF LIMITED Vs. M/S. AMERICAN AIR FILTERS COMPANY INC
August 26, 2021
KIRLOSKAR ELECTRICAL COMPANY LIMITED Vs. VINAYAK A PALANKAR
November 19, 2021
KISHAN HEGDE Vs. STATE OF KARNATAKA
March 2, 2021
KODAGU DISTRICT CO-OPERATIVE CENTRAL BANK LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, VIJAYANAGAR HASSAN
January 19, 2021
KOLPE RAZAK ANSIF Vs. STATE OF KARNATAKA
May 12, 2021
KONDURU SRINIVASALU Vs. STATE OF KARNATAKA
January 21, 2021
KOSHY ABRAHAM Vs. B.K.JAYALAKSHMI
November 29, 2021
KOTAK MAHINDRA BANK LIMITED Vs. ARUN KUMAR M.
November 23, 2021
KOTEPPA Vs. STATE OF KARNATAKA
November 18, 2021
KOTESHAPPA Vs. DEPUTY COMMISSIONER, HAVERI
March 8, 2021
KOTRESHI Vs. STATE
March 2, 2021
KRISHANA Vs. STATE
April 19, 2021
KRISHNA GOPAL KHETAN Vs. M/S.PEARL VALLEY SILKS LTD
March 31, 2021
KRISHNA MURTHY Vs. STATE OF KARNATAKA
June 16, 2021
KRISHNA MURTHY Vs. STATE BY KARNATAKA LOKAYUKTA
December 4, 2021
KRISHNAKANTH K S/O. K. NAGESWAR RAO AND ORS Vs. STATE BY WHITE FIELD POLICE
September 1, 2021
KRISHNAPPA Vs. M/S.REMCO (BHEL) HOUSE BUILDING CO-OPERATIVE SOCIETIES LTD.
March 16, 2021
KRISHNAPPA H. Vs. STATE OF KARNATAKA
November 26, 2021
KRISTAPPANAYAK AMARAPPANAYAK DESAI Vs. LAND TRIBUNAL
September 8, 2021
KSRTC Vs. RAJANNACHARI
June 21, 2021
KUM DEEPIKA Vs. STATE OF KARNATAKA
May 24, 2021
KUM. LONCHITHA R.H. Vs. STATE OF KARNATAKA
April 27, 2021
KUMAR Vs. STATE OF KARNATAKA
November 23, 2021
KUMAR Vs. STATE OF KARNATAKA
August 10, 2021
KUMAR D Vs. ANNAPOORNESHWARI G. SHIVANGI
May 25, 2021
KUMAR GAURAV @VINU Vs. STATE OF KARNATAKA
July 2, 2021
KUMAR SHRIDHAR KARABASAPPA UDAPUDI Vs. SPECIAL LAND ACQUISITION OFFICER, DHARWAD
January 27, 2021
KUMAR SUKESH Vs. SHIVANAND
September 23, 2021
KUMARI D. Vs. STATE OF KARNATAKA
November 17, 2021
KUMARI SIDDAWWA Vs. RUDRAPPA
June 23, 2021
KUMARI V. Vs. STATE OF KARNATAKA
November 30, 2021
KUNAL BAHLCHIEF EXECUTIVE OFFICER AND DIRECTOR OF M/S JASPER INFOTECH PRIVATE LIMITED Vs. STATE OF KARNATAKA
January 7, 2021
KUTUBUDDIN Vs. GANGU
June 17, 2021
KUVEMPU UNIVERSITY Vs. GAYATHRI D.V
March 17, 2021
L. BABU Vs. STATE OF KARNATAKA
May 28, 2021
L. ESHWAR Vs. ARIJITH MANDAL
March 25, 2021
L. KARTHIK Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
January 28, 2021
L. PARAMESHWAR Vs. STATE OF KARNATAKA
November 18, 2021
L.DAYANANADA REDDY Vs. STATE OF KARNATAKA
June 30, 2021
L.N. NARASIMHAMURTHY Vs. STATE OF KARNATAKA
February 18, 2021
LAGAMA Vs. STATE OF KARNATAKA
July 30, 2021
LAKKAIAH Vs. STATE OF KARNATAKA
June 25, 2021
LAKSHMAMMA Vs. DY. COMMISSIONER, BENGALURU RURAL DISTRICT
June 22, 2021
LAKSHMAMMA Vs. DEVAMMA
January 12, 2021
LAKSHMAMMA Vs. DEPUTY COMMISSIONER TUMKUR DISTRICT
March 1, 2021
LAKSHMANA NAIKA Vs. STATE OF KARNATAKA
April 16, 2021
LAKSHMI Vs. BASAVARAJU
April 15, 2021
LAKSHMI Vs. SINGHANAL BHEEMAPPA
June 18, 2021
LAKSHMI Vs. N. SUDARSHAN
April 16, 2021
LAKSHMI JAVARAIAH Vs. STATE OF KARNATAKA
May 6, 2021
LAKSHMI NARAYANA L Vs. STATE OF KARNATAKA
June 14, 2021
LAKSHMIDEVAMMA Vs. JAYAMMA
July 29, 2021
LAKSHMIKANTHA Vs. BAJAJ ALIANZ GENERAL INSURANCE CO LTD
July 27, 2021
LAL CONSTRUCTION CO. Vs. STATE OF KARNATAKA
February 18, 2021
LALEETA Vs. BASAVARAJ
October 29, 2021
LALITA W/O BHARAMANNA @ BHARMAPPA KATAGI Vs. JAYPAL SINGH TOMER
September 1, 2021
LALITA W/O RAMU BHOVI Vs. STATE
November 17, 2021
LALITA W/O SUBHASH NAWNEKAR Vs. STATE OF KARNATAKA
December 23, 2021
LALITHA SANCHETI Vs. STATE OF KARNATAKA
January 8, 2021
LALSAB Vs. VIJAYA MAHANTESH CO-OPERATIVE BANK LTD.
February 5, 2021
LALSAB Vs. C.M. KAMA
February 5, 2021
LAND ACQUISITION OFFICER Vs. S. SHOBHA
December 25, 2021
LARSEN AND TOUBRO LIMITED Vs. GEODESIC TECHNIQUES PRIVATE LIMITED
October 21, 2021
LATE G.B. KULKARNI MEMORIAL LEGAL TRUST Vs. PRINCIPAL SECRETARY TO PRIME MINISTER OF INDIA, GOVERNMENT OF INDIA
June 10, 2021
LATHAMMA ALIAS LATHA Vs. MOHAMMED SALEEM S/O. MOHAMMED ABID
March 26, 2021
LAXAMAN Vs. STATE THROUGH HORTI POLICE STATION
August 27, 2021
LAXMAN Vs. STATE OF KARNATAKA
February 26, 2021
LAXMAN Vs. N. W. K. R. T. C.
June 29, 2021
LAXMAN Vs. STATE OF KARNATAKA
September 8, 2021
LAXMAN LAKAPPA NINGANNAVAR Vs. STATE OF KARNATAKA
June 29, 2021
LAXMI Vs. JAYANTI RAVISHANKAR
June 21, 2021
LAXMIBAI Vs. CHOLAPPA S/O SAIBANNA DHANAGAR
September 8, 2021
LEELA Vs. SPECIAL LAND ACQUISITION OFFIER AND ASSISTANT COMMISSIONER
March 26, 2021
LEENA REGO Vs. LAURA
November 12, 2021
LEGAL MANAGER Vs. CHINNADURAI N.
March 16, 2021
LEGAL MANAGER, SHRIRAM GENERAL INS CO LTD Vs. CHIKKABILIGOWDA
June 21, 2021
LEKHA S/O NAGAPPA NAIK Vs. STATE OF KARNATAKA
August 31, 2021
LEO JOHN Vs. EUGENIA PREETHI
January 20, 2021
LI DONG, D/O LI JING HUA Vs. UNION OF INDIA
December 3, 2021
LINGAPPA GOUDORU Vs. STATE OF KARNATAKA
August 19, 2021
LINGAPPA, S/O LATE RANAPPA Vs. MANAGING PARTNER
August 26, 2021
LIQUIDATOR Vs. DIRECTORATE OF ENFORCEMENT
July 26, 2021
LOHITH K.Y Vs. STATE OF KARNATAKA
April 15, 2021
LOKESH Vs. STATE OF KARNATAKA
March 30, 2021
LOKESH D. V. Vs. STATE OF KARNATAKA
October 29, 2021
LOKESHNAIKA Vs. SHIVA KUMAR
July 7, 2021
LOUIS Vs. JOINT DIRECTOR OF LAND RECORDS
March 1, 2021
M. C. KUMAR Vs. STATE OF KARNATAKA
May 24, 2021
M. CHANNABASAPPA Vs. GENERAL MANAGER (ADM AND HRD) KARNATAKA POWER TRANSMISSION COMPANY LIMITED
June 18, 2021
M. CHIDANANDA RAO Vs. STATE OF KARNATAKA
February 26, 2021
M. G. GOPAL PRINCIPAL & DEAN OF KIMS Vs. STATE
January 18, 2021
M. JAGADISH S/O APPANNA Vs. STATE OF KARNATAKA
November 29, 2021
M. K. PRASHANTH BABU Vs. BANGALORE DEVELOPMENT AUTHORITY
June 24, 2021
M. MUNISWAMY Vs. GMS CONSTRUCTION PVT. LTD.
January 5, 2021
M. NAGAPPA Vs. MOHAMAD ASLAM SAVANUR
March 1, 2021
M. NAGARAJU Vs. LOKESH BAGAL
October 26, 2021
M. P. BROTHERS Vs. PANDAVAPURA SAHAKARA SAKKARE KARKHANE LTD.
July 20, 2021
M. RAJENDRA Vs. STATE OF KARNATAKA
September 7, 2021
M. RAMA REDDY Vs. STATE BY CENTRAL BUREAU OF INVESTIGATION
February 10, 2021
M. RAMESH KUMAR Vs. RIYAZ UR REHAMAN
February 3, 2021
M. RAMU Vs. KUMARASWAMY
June 25, 2021
M. RAMU Vs. KARNATAKA REAL ESTATE APPELLATE TRIBUNAL
June 29, 2021
M. RAVIPRAKASH Vs. ANSAR AHAMAD
January 5, 2021
M. S. ANANDA KUMAR Vs. JAYAMMA
June 18, 2021
M. SANJEEVA SHETTY Vs. HILARY MASCARENHAS
January 19, 2021
M. SHANTHA Vs. KANTHARAJ
April 12, 2021
M. SUNITHA (VIDYASRI) Vs. M. SHASHIKALA MUGADURA
July 20, 2021
M. SURESH GOUDA Vs. Y.RAMA BABU
September 29, 2021
M. VEERESH Vs. STATE OF KARNATAKA
July 9, 2021
M. VIJAY NAYAK Vs. SRI SAI BOOK MANUFACTURERS, BENGALURU
February 4, 2021
M.G. RAJU Vs. H.T. RAVINDRA KUMAR
January 4, 2021
M.G. RAJU Vs. STATE OF KARNATAKA
April 15, 2021
M.G. RAVISHANKAR Vs. M.G. JAIRAM
July 9, 2021
M.M. CHANAGOND Vs. STATE THROUGH HESCOM, VIJAYAPUR
December 7, 2021
M.M.BHEMAIAH Vs. M.M.AIYANNA
December 1, 2021
M.M.FABS AND TOOLS Vs. NARASIMHA MURTHY
April 20, 2021
M.M.V. VEERESHA, S/O. SHANKARAIAH Vs. DHAMI BAI W/O.CHENNAYA NAIK
September 23, 2021
M.N. MANJUNATH Vs. STATE OF KARNATAKA
April 16, 2021
M.N. MANOHAR Vs. SRI AUGUSTINE D-LIMA
February 6, 2021
M.N. PUTTARAMU Vs. CHIKKAMMA
October 7, 2021
M.O. RAJANNA Vs. STATE BY C.P.I. CHITRADURGA TOWN CIRCLE
October 1, 2021
M.R.SHIVARUDRAIAH Vs. RUDRAPPA
January 28, 2021
M.R.THIPPAREDDY Vs. UNION OF INDIA
March 9, 2021
M.SHIVAPPA Vs. VARADAMMA
October 18, 2021
M/S CANNA LILLY INFRASTRUCTURE PVT LTD. AND ORS Vs. STATE BANK OF INDIA
September 1, 2021
M/S CREATIVE DECISION SYSTEMS AND SOFTWARE PVT. LTD. Vs. DEBT RECOVERY TRIBUNAL
November 29, 2021
M/S EMBASSY SERVICES PVT. LTD. Vs. M/S MONARCH ERGONOMICS INDIA PVT. LTD.
February 9, 2021
M/S SAI CONSTRUCTIONS Vs. M/S. MODERN INDIA LIMITED ALSO KONWN AS THE MODERN INDIA LIMITED
March 12, 2021
M/S SOUTHERN FERRO Vs. THE STATE OF KARNATAKA
March 15, 2021
M/S SRI KALABYRAVESHWARA STONE CRUSHER AND ORS Vs. STATE OF KARNATAKA
August 25, 2021
M/S TYRE WORKS Vs. MANAGING DIRECTOR
October 1, 2021
M/S. ANIRUDH AGENCY Vs. AUTHORIZED OFFICER, STATE BANK OF INDIA
August 11, 2021
M/S. DTDC EXPRESS LTD. Vs. M/S. DAT ENTERPRISES
February 15, 2021
M/S. EVERSHINE CATERERS Vs. UNION OF INDIA
November 10, 2021
M/S. GM INFINITE DWELLING INDIA PVT LTD Vs. SPECIAL TAHSILDAR
February 4, 2021
M/S. MYSORE MINERALS LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
June 25, 2021
M/S. PAYGATE INDIA PVT. LTD. Vs. STATION OFFICER HSR LAYOUT POLICE STATION
November 10, 2021
M/S. QUESS CORP LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 25, 2021
M/S. VAISHAK INTERNATIONAL LIMITED Vs. D.S.V. DIKSHIT
September 23, 2021
M/S. YOJAKA INDIA PRIVATE LIMITED Vs. STATE OF KARNATAKA
September 17, 2021
M/S.ANNAPURNA EDUCATION TRUST Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
April 12, 2021
M/S.BATA INDIA LIMITED Vs. STATE OF KARNATAKA
February 22, 2021
M/S.DECCAN ALLOYS PRIVATE LIMITED Vs. ADDL COMMISSIONER OF COMMERCIAL TAXES
March 26, 2021
M/S.FOSROC CHEMICALS (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL TAX, BANGALORE
April 1, 2021
M/S.MAVINKERE ESTATE Vs. ARVIND J. KOTECHA
March 26, 2021
M/S.S. S. C. STEELS PRIVATE LIMITED, BALLARI Vs. STATE OF KARNATAKA
February 23, 2021
M/S.TOYOTA KIRLOSKAR MOTOR (P) LTD Vs. INCOME TAX OFFICER, BANGALORE
March 24, 2021
MACHENDRA Vs. MAHINDRA JAIN
September 15, 2021
MACHENDRANATH Vs. SANGEETA BALARAM GAIKWAD
June 28, 2021
MADAMMA Vs. STATE OF KARNATAKA
March 26, 2021
MADHAV Vs. NAGARAJ IRKAL
April 5, 2021
MADHAVARAO S/O DEVENDRAPPA PATIL Vs. STATE OF KARNATAKA
September 7, 2021
MADHU G. Vs. STATE OF KARNATAKA
June 21, 2021
MADHUKAR.G Vs. STATE OF KARNATAKA
May 24, 2021
MADHUKUMAR M. R. Vs. UNION OF INDIA
March 17, 2021
MADHUSUDHAN BHADRI Vs. BRUHATH BANGALORE MAHANAGARA PALIKE
November 12, 2021
MADHUVANA HOUSE BUILDING CO -OP SOCIETY LTD Vs. SPL LAO AND ASSISTANT COMMISSIONER MYSORE SUB DIVISION MYSORE
September 6, 2021
MADHUVANA HOUSE BUILIDNG CO-OPERATIVE SOCIETY Vs. SPL LAO AND ASSISTANTE COMMISSIONER
September 7, 2021
MADIWALAPPA Vs. STATE
June 17, 2021
MAHADEV Vs. STATE OF KARNATAKA
September 14, 2021
MAHADEVAIAH Vs. M. JAGADEESH
December 16, 2021
MAHADEVAMMA Vs. ASSISTANT EXECUTIVE ENGINEER
March 4, 2021
MAHADEVAMMA Vs. B.M. MAHADEVASWAMY
December 20, 2021
MAHADEVAPPA Vs. STATE OF KARNATAKA
September 2, 2021
MAHADEVI Vs. STATE OF KARNATAKA
November 30, 2021
MAHADEVI Vs. SURESH G DHARWAD
July 26, 2021
MAHADEVI W/O. BASAPPA KERUR Vs. ASSISTANT COMMISSIONER
August 26, 2021
MAHALAXMI STONE CRUSHER REP. BY ITS PROPRIETOR, MR. BABUGOWDA S. HAVARGI Vs. GOVERNMENT OF KARNATAKA, REPRESENTED BY SENIOR GEOLOGIST, DEPARTMENT OF MINES AND GEOLOGY
May 5, 2021
MAHALINGAPPA SHETTEPPA PATROT Vs. LAND ACQUISITION OFFICER
July 1, 2021
MAHAMMAD ARIF Vs. STATE OF KARNATAKA
June 23, 2021
MAHANTESH Vs. STATE OF KARNATAKA
October 7, 2021
MAHANTESH Vs. STATE OF KARNATAKA
July 22, 2021
MAHANTESH BURANPUR Vs. BENGALURU MAHANAGARA PALIKE
April 12, 2021
MAHANTESH DUNDAYYA YADAVADMATH Vs. STATE OF KARNATAKA
January 16, 2021
MAHARANI SMT. PRAMODA DEVI WADIYAR W/O LATE SRI. SRIKANTA DATTA RAJA WADIYAR Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
January 7, 2021
MAHEBOOB Vs. STATE
January 28, 2021
MAHEJABEEN Vs. STATE OF KARNATAKA
April 17, 2021
MAHENDRA S/O. GADILINGAPPA Vs. STATE OF KARNATAKA
August 31, 2021
MAHENDRARADHYA Vs. STATE OF KARNATAKA
June 7, 2021
MAHESH Vs. STATE OF KARNATAKA
July 7, 2021
MAHESH Vs. STATE OF KARNATAKA
October 22, 2021
MAHESH S/O SHANKARAPPA KERIMANI Vs. STATE OF KARNATAKA
September 23, 2021
MAHESHA Vs. STATE
July 22, 2021
MAHESHKUMAR Vs. STATE OF KARNATAKA
March 22, 2021
MAILAR S/O SHIVAPPA KULALI Vs. KAREPPA S/O HANAMANTAPPA BASARAGI
September 8, 2021
MAJALIS-E-INTIZAMIYA MASJID Vs. MASJID-E-PEERPASHA QUADRI
January 4, 2021
MALA ALIAS PADMA Vs. SHIVRAJ YAMANAPPA HIREKURUBAR
March 15, 2021
MALAKAPPA SHRISHAIL PATIL Vs. RANGAPPA CHANNAPPA PATIL
March 9, 2021
MALAMMA Vs. HARIJANA GANGAPPA
March 1, 2021
MALAPPA @ MALINGARAYA Vs. STATE OF KARNATAKA
December 10, 2021
MALATESH S/O. SHANKRAPPA MATGODLI AND ORS Vs. STATE OF KARNATAKA
September 1, 2021
MALLA PPA Vs. STATE OF KARNATAKA
June 25, 2021
MALLAIAH Vs. AYYAPPA R.
June 28, 2021
MALLAMMA Vs. STATE OF KARNATAKA
October 22, 2021
MALLAPPA Vs. MANAGING DIRECTOR, NWKRTC
March 6, 2021
MALLAPPA Vs. STATE OF KARNATAKA
June 28, 2021
MALLAPPA Vs. STATE OF KARNATAKA
January 16, 2021
MALLAPPA Vs. ASSISTANT COMMISSIONER-CUM-LAND ACQUISITION OFFICER
July 22, 2021
MALLAPPA S/O. SHIVAJI BADAWANACHE Vs. STATE OF KARNATAKA
September 1, 2021
MALLAYYA SANGAYYA MATAPATI @ PUJARI Vs. STATE OF KARNATAKA
September 29, 2021
MALLIKARJUN Vs. STATE BY PSI
February 17, 2021
MALLIKARJUN Vs. STATE BY INSPECTOR OF POLICE
July 30, 2021
MALLIKARJUN S/O BASETTEPPA TARALAGATTI Vs. MANAGING DIRECTOR AND SELF INSURANCE FUND
September 7, 2021
MALLIKARJUN S/O SHIVASHARANAPPA KHANDEKAR Vs. STATE OF KARNATAKA
November 19, 2021
MALLIKARJUNA S/O PARSHURAM Vs. STATE OF KARNATAKA
September 8, 2021
MALLIKSAB Vs. SHARANAPPAGOUDA
July 27, 2021
MAMATHA N., Vs. ORIENTAL INSURANCE CO. LTD.
May 31, 2021
MANAGER Vs. PARASHARAMULU @ RAMAPPA
August 31, 2021
MANAGER Vs. DADUSABA
June 22, 2021
MANAGER ICICI LOMBARD GIC LTD., Vs. GANGADHAR K M
June 3, 2021
MANAGER THE ORIENTAL INSURANCE CO. LTD Vs. MANJULA BAI
July 9, 2021
MANAGER UNITED INDIA INSURANCE CO LTD Vs. GANESH
July 27, 2021
MANAGER, ORIENTAL INSURANCE CO LTD Vs. L. RADHA
June 28, 2021
MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. PRAKASH S/O MANAPA BADIGER
September 8, 2021
MANAGING DIRECTOR Vs. K.VIJAY
June 25, 2021
MANAGING DIRECTOR Vs. LAKSHMAMMA
February 24, 2021
MANAGING TRUSTEE COMMISSION ON ECUMENICAL MISSION Vs. STATE OF KARNATAKA
August 25, 2021
MANGAL W/O SITARAM CHOUGULE Vs. KHEM RAJ KEER S/O S.H.KESU LALKER
August 31, 2021
MANGALA Vs. A. GANESH
April 8, 2021
MANGALPADY NARESH SHENOY Vs. STATE OF KARNATAKA
September 30, 2021
MANGAMMA Vs. MUNIYAPPA
January 22, 2021
MANIPAL HOSPITAL Vs. BINAYAK BHATTACHARJEE
March 2, 2021
MANIPAL UNIVERSITY Vs. RAMANJINAPPA H
June 21, 2021
MANISH MAHESWARI Vs. STATE OF UTTAR PRADESH
July 23, 2021
MANISHA PRASHANT MEHTA Vs. STATE OF KARNATAKA
March 23, 2021
MANJAMMA Vs. STATE OF KARNATAKA
June 1, 2021
MANJAPPA Vs. ARUNAKUMAR
March 24, 2021
MANJEGOWDA.G.V Vs. B.M.YASHODHA
July 5, 2021
MANJULA Vs. N E K R T C
June 17, 2021
MANJULA Vs. STATE OF KARNATAKA
April 17, 2021
MANJULA W/O. RAMACHANDRA @ CHANDRU Vs. STATE OF KARNATAKA
November 26, 2021
MANJUNATH Vs. CHANDRAKANT S/O. SIDDAPPA GONDALI
September 8, 2021
MANJUNATH Vs. STATE
December 18, 2021
MANJUNATH Vs. S.SHIVAPRAKASH
December 21, 2021
MANJUNATH S/O LAXMAN KOLAKAR Vs. DIVISIONAL CONTROLLER
September 23, 2021
MANJUNATH S/O VITTAL REWADI Vs. STATE OF KARNATAKA
August 30, 2021
MANJUNATH S/O. NAGAPPA YEDALLI Vs. STATE OF KARNATAKA
September 1, 2021
MANJUNATH SIDRAMAPPA KERIMANI Vs. STATE OF KARNATAKA
November 19, 2021
MANJUNATHA Vs. STATE OF KARNATAKA
June 18, 2021
MANJUNATHA D.R. Vs. RAKESH U.R.
April 12, 2021
MANJUNATHA MALLINATH HIREMATH Vs. STATE OF KARNATAKA UNIVERSITY
August 26, 2021
MANJUNATHA VIDHYA SAMSTHE Vs. STATE OF KARNATAKA
August 26, 2021
MANNE GURU PRASAD Vs. M/S PAVAMAN ISPAT PRIVATE LIMITED
July 13, 2021
MANOJ KUMAR Vs. KHADER ZILANI
March 26, 2021
MANOJ KUNDAR Vs. STATE OF KARNATAKA
February 19, 2021
MANOJ KUNDAR @ MANJU @ MILITARY MANJU @ CHITHRAPU MANJU Vs. STATE OF KARNATAKA
February 19, 2021
MANSOOR AHMED Vs. RUPAMMA
June 17, 2021
MANTRI DEVELOPERS PRIVATE LIMITED Vs. M/S AAYAS TRADE SERVICES PRIVATE LIMITED
March 31, 2021
MANTRI ESPANA RESIDENTIAL Vs. REGIONAL OFFICER
January 7, 2021
MANU R. Vs. LALITHA
June 8, 2021
MARCEL KUYO Vs. STATE OF KARNATAKA
July 22, 2021
MAREPPA S/O GURUPADAPPA FANDILOLU Vs. PUSHAPANJALI W/O VIVEK @ VIVEKANANDA FANDILOLU
December 10, 2021
MARTIN SUJAY Vs. AMULYABRINDA WIFE OF MARTIN SUJAY
January 27, 2021
MARUTHI Vs. GOVIND
December 17, 2021
MARUTHI Vs. STATE OF KARNATAKA
March 1, 2021
MARUTI HANUMANTHAPPA MADIVALAR Vs. STATE
November 15, 2021
MARUTI S/O. BALAPPA KATABALI Vs. STATE OF KARNATAKA
August 31, 2021
MARUTI SHEKHAPPA KALE Vs. STATE OF KARNATAKA
November 26, 2021
MASTAN Vs. STATE OF KARNATAKA
September 3, 2021
MASTER M.YASHAS (MINOR) Vs. NIL
April 23, 2021
MAYA TRADELINKS LIMITED Vs. KIRTI KUMAR KABRA
August 5, 2021
MD. JEELANI Vs. DEPUTY COMMISSIONER, BIDAR
April 9, 2021
MEDHA Vs. STATE OF KARNATAKA
July 26, 2021
MEENAKSHI Vs. STATE OF KARNATAKA
September 21, 2021
MEETAPPA S/O RAMESH Vs. MAHESH S/O SHIVALINGAPPA REDDYGOUD @ REDDY GONDA
September 28, 2021
MEHABOOB IMAMSAB PACHAPUR Vs. MOHAN VAMANRAO MODAGEKAR
June 21, 2021
MELWIN MATHIAS Vs. ASHOK KUMAR THAKUR
July 28, 2021
METI MOUNESHAPPA S/O. RAMAPPA Vs. DR. E NINGAPPA S/O. SANNA HUCHAPPA
August 31, 2021
METROPOLI OVERSEAS LIMITED Vs. H.S. DEEKSHIT
September 14, 2021
MIRAJUDDIN Vs. STATE OF KARNATAKA
September 13, 2021
MIRZA SALMAN BAIG Vs. STATE OF KARNATAKA
May 25, 2021
MISS APARNA HEGDE Vs. REGISTRAR (EVALUATION) VTU
January 18, 2021
MISS. NIDHI S. SHETTIGAR Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
November 15, 2021
MOHAMMAD ANSAR Vs. STATE OF KARNATAKA
October 21, 2021
MOHAMMAD HARIS ATAUALLA KHAN PATHAN Vs. STATE OF KARNATAKA
April 1, 2021
MOHAMMAD UMAIR SHAFI Vs. THE KARNATAKA STATE LAW UNIVERSITY
January 22, 2021
MOHAMMED ALI Vs. STATE OF KARNATAKA
September 15, 2021
MOHAMMED ARIF JAMEEL Vs. UNION OF INDIA
April 27, 2021
MOHAMMED ASHRAF Vs. STATE OF KARNATAKA
January 29, 2021
MOHAMMED ASIF Vs. STATE OF KARNATAKA
October 29, 2021
MOHAMMED ASLAM KHAN Vs. SARAVANA ESWAR P KUMAR
March 29, 2021
MOHAMMED MOHIDDIN KHAN Vs. KISHORE M. PATEL
February 1, 2021
MOHAMMED MUSHTAQ G. K. Vs. AYESHA BANU
December 21, 2021
MOHAMMED MUZZAMIL Vs. STATE OF KARNATAKA
November 16, 2021
MOHAMMED NAZEER Vs. STATE OF KARNATAKA
September 29, 2021
MOHAMMED RAFEEQ Vs. STATE
April 6, 2021
MOHAMMED RAZIK AHMED Vs. STATE
October 22, 2021
MOHAMMED SAIF S/O YUSUF Vs. STATE OF KARNATAKA
September 1, 2021
MOHAMMED ZAKHRIYA Vs. STATE OF KARNATAKA
April 17, 2021
MOHANA Vs. MEENA
January 18, 2021
MOHANKUMAR Vs. STATE OF KARNATAKA
April 17, 2021
MOHANLAL.V JAIN Vs. PUJARI MALLAMMA
September 14, 2021
MOHD. HUSSAIN Vs. STATE OF KARNATAKA
September 7, 2021
MOHD. MAHEMOOD MASALA Vs. STATE OF KARNATAKA
December 1, 2021
MOHMED ALI TOJARI Vs. STATE OF KARNATAKA
February 6, 2021
MOODALAGIRIYAPPA K. L. Vs. SREE GOKULAM CHIT AND FINANCE CO (P) LTD
May 20, 2021
MOOGAMBIGAI CHARITABLE AND EDUCATIONAL TRUST Vs. UNION OF INDIA
November 30, 2021
MORE RETAIL PRIVATE LIMITED Vs. STATE OF KARNATAKA
July 20, 2021
MOSEEN S/O ANNIS SHAIKH Vs. STATE OF KARNATAKA
December 10, 2021
MOULALI IMAMHUSSAIN BHAGWAN Vs. STATE OF KARNATAKA
September 15, 2021
MRS. DHANALAKSHMI W/O. B.S. VASANTHKUMAR Vs. STATE OF KARNATAKA
June 16, 2021
MRS. FARHANA Vs. STATE OF KARNATAKA
August 10, 2021
MRS. KASTURI NAYAK Vs. KONKAN RAILWAY CORPORATION LIMITED
January 11, 2021
MRS.G.CHITRA POORNIMA Vs. STATE BY INDIRANAGAR POLICE STATION
April 9, 2021
MS. JAYASHREE GURURAJ Vs. CISCO SYSTEMS (INDIA) PRIVATE LIMITED
September 23, 2021
MS. XXXX Vs. STATE OF KARNATAKA
September 28, 2021
MS.SHALLY M.PETER Vs. BANYAN PROJECTS INDIA
September 20, 2021
MUDUKAYYA Vs. HEAD QUARTER ASSISTANT
September 14, 2021
MUHAMMAD AZHAR ALI Vs. ABDUL RAZZAQ BIDRI
August 31, 2021
MUJAHID BASHA Vs. STATE OF KARNATAKA
March 22, 2021
MUNEER SIDDIQUE S/O. LATE MOHAMMAD Vs. STATE OF KARNATAKA
August 26, 2021
MUNEER SIDDIQUE S/O. LATE MOHAMMAD SIDDIQUE Vs. STATE OF KARNATAKA
August 26, 2021
MUNIRAJA G Vs. STATE OF KARNATAKA
April 15, 2021
MUNIRAJU Vs. G. NAGARAJU
August 10, 2021
MUNIRAJU Vs. STATE OF KARNATAKA
May 19, 2021
MUNIRAJU @ MUGI Vs. STATE OF KARNATAKA
November 26, 2021
MUNIRAJU M. Vs. STATE OF KARNATAKA
September 3, 2021
MUNISEETHAMMA Vs. N. SRIDHAR REDDY
August 2, 2021
MUNIVENKATA SWAMY Vs. CHAM LUKKING PVT LTD
July 23, 2021
MUNIYAPPA Vs. STATE OF KARNATAKA, NEW EXTENSION POLICE STATION, TUMKUR
March 31, 2021
MUNIYAPPA Vs. R. RANGE GOWDA
April 9, 2021
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July 5, 2021
MURALI Vs. BRIGHT PETROLEUM CHENNADASI
June 21, 2021
MURTUJA Vs. ZAKEER
September 16, 2021
MUSTAQ AHAMED Vs. STATE OF KARNATAKA
December 15, 2021
MUTTAMMA Vs. DURUGAPPA
September 15, 2021
MUTTANNA A. Vs. THE STATE OF KARNATAKA
February 12, 2021
MUTTAPPA YADAPPAPUJERI Vs. STATE OF KARNATAKA
March 29, 2021
MUZAMMIL PASHA Vs. NATIONAL INVESTIGATING AGENCY
June 10, 2021
N. DINESH KUMAR Vs. SHWETA KHANDELWAL
March 15, 2021
N. E. K. R. T. C. Vs. SULTANA BEGUM
July 27, 2021
N. JAGADEESH Vs. P.A.CHONDAMMA
October 29, 2021
N. K. CONSTRUCTIONS Vs. B. M. VEERESH
February 1, 2021
N. K. PAYANNAVAR Vs. STATE OF KARNATAKA
January 5, 2021
N. KRISHNAPPA Vs. ANTI-CORRUPTION BUREAU BENGALURU RURAL DISTRICT
March 24, 2021
N. LEELA BAI Vs. NARAYANASWAMY.V
February 16, 2021
N. M. MANJUNATH Vs. TAHSILDAR
June 11, 2021
N. MAHESH BABU Vs. STATE OF KARNATAKA
September 8, 2021
N. RAGHAVENDRA RAJU Vs. GOVERNMENT OF KARNATAKA
February 11, 2021
N. S. NAGALAKSHMI Vs. VIDYA VARDHAKA SANGHA
January 20, 2021
N. SAVITHA Vs. SPECIAL LAND ACQUISITION OFFICER
July 16, 2021
N. SRINIVAS Vs. STATE OF KARNATAKA
June 1, 2021
N.BASAVARAJ Vs. STATE OF KARNATAKA
August 24, 2021
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December 17, 2021
N.L. PUNYAMURTHY Vs. MEENAKASHMMA
August 2, 2021
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August 24, 2021
N.R. SANTOSH Vs. STATE OF KARNATAKA
February 1, 2021
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March 4, 2021
N.RAMARAJU Vs. PRINCIPAL SECRETARY,REVENUE DEPARTMENT
August 2, 2021
N.RAVI Vs. COMMISSIONER BBMP
July 12, 2021
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May 27, 2021
NABAGHANA PANY Vs. STATE OF KARNATAKA
September 15, 2021
NADIKERI SRINIVAS AND ORS Vs. STATE OF KARNATAKA
September 1, 2021
NAGAMANI Vs. NARAYANAMMA
January 11, 2021
NAGAMMA Vs. SPECIAL LAND ACQUISITION OFFICER TUNGA & BHADRA PROJECT SHIMOGA
January 20, 2021
NAGAPPA Vs. STATE OF KARNATAKA
November 18, 2021
NAGAPPA Vs. STATE OF KARNATAKA
June 25, 2021
NAGAPPA Vs. DURGAPPA
September 2, 2021
NAGAPPA, S/O YALLAVVA KALLOLLEPPAGOL Vs. STATE OF KARNATAKA
November 17, 2021
NAGARAJ Vs. STATE OF KARNATAKA
September 8, 2021
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April 15, 2021
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February 24, 2021
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August 2, 2021
NAGARAJU Vs. MAHADEVAMMA
June 18, 2021
NAGASHETTY Vs. STATE OF KARNATAKA
December 6, 2021
NAGAVENI Vs. NAGAMMA
July 23, 2021
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September 7, 2021
NAGRAJ Vs. STATE OF KARNATAKA
June 14, 2021
NAGRAJ S/O MALLAPPA Vs. SHANKRAMMA W/O NAGRAJ
September 7, 2021
NAGU Vs. KADAMBA TRANSPORT CORPORATION LIMITED, GOA
July 20, 2021
NAGU @ NAGESH TANAJI MODEKAR Vs. STATE OF KARNATAKA
August 30, 2021
NALINI CHETTUR Vs. H.J. SIWANI
November 9, 2021
NANDA. M Vs. B. S. RAGHAVENDRA
April 16, 2021
NANDAN Vs. STATE OF KARNATAKA
April 15, 2021
NANJAMMA Vs. STATE OF KARNATAKA
April 17, 2021
NANJAMMA Vs. N. NARASIMHAMURTHY
July 16, 2021
NANJAPPA Vs. JAYALAKSHMI SATHYANARAYANA
January 19, 2021
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June 18, 2021
NANJUNDA Vs. STATE OF KARNATAKA
March 31, 2021
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July 27, 2021
NANJUNDAIAH Vs. UNION OF INDIA
July 28, 2021
NARASAPPA S/O TIPPANNA TALWAR Vs. STATE OF KARNATAKA
October 21, 2021
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September 24, 2021
NARASEGOWDA Vs. STATE OF KARNATAKA
June 22, 2021
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June 22, 2021
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January 22, 2021
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September 7, 2021
NARAYAN YADAV Vs. STATE OF KARNATAKA
August 30, 2021
NARAYANA D.B. Vs. KRISHNA PRASAD
March 3, 2021
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June 21, 2021
NARAYANAMMA Vs. STATE OF KARNATAKA
December 18, 2021
NARAYANAPPA Vs. STATE OF KARNATAKA
April 17, 2021
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February 1, 2021
NARCOTICS CONTROL BUREAU Vs. SAYED NASHATH
September 29, 2021
NARESH KUMAR R.P. Vs. STATE OF KARNATAKA
September 30, 2021
NASIR Vs. STATE OF KARNATAKA
October 22, 2021
NASRIN TAJ Vs. STATE OF KARNATAKA
September 8, 2021
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March 23, 2021
NATARAJ DAKSHINAMURTHY Vs. DIRECTORATE OF ENFORCEMENT
September 2, 2021
NATHU Vs. STATE OF KARNATAKA
February 15, 2021
NATIONAL AGRICULTURAL CO-OP MARKETING FEDERATION OF INDIA LTD Vs. DISHA IMPEX (PVT ) LTD
January 6, 2021
NATIONAL HIGHWAYS AUTHORITY OF INDIA PROJECT Vs. ZULKHARNAIN
July 26, 2021
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July 26, 2021
NATIONAL INSURANCE CO LTD Vs. NEELAVVA
July 19, 2021
NATIONAL INSURANCE CO LTD Vs. M.SRINIVAS
June 24, 2021
NATIONAL INSURANCE CO. LTD. Vs. K. LAXMI W/O. LATE LAXMI NARASIMHA
March 6, 2021
NATIONAL INSURANCE CO. LTD. Vs. RAMESH
March 4, 2021
NATIONAL INSURANCE CO. LTD. Vs. MAHADEVI MALLAPPA
June 24, 2021
NATIONAL INSURANCE COMPANY COMPANY LIMITED Vs. PAVITHRA
March 24, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. MUSHEERA KHATOON
June 17, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. VITHAL
June 29, 2021
NATIONAL INSURANCE COMPANY LIMITEDOFFICE Vs. RAGHU
January 19, 2021
NATIONAL INSURANCE COMPANY LTD. Vs. AVVAMMA
June 17, 2021
NATIONAL INSURANCE COMPANY LTD. Vs. HAMSLIN BENJIMIN
June 25, 2021
NATIONAL INSURANCE COMPANY LTD. Vs. RAHUSAHEB NANASAHEB HUDDAR
July 27, 2021
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July 27, 2021
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June 17, 2021
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April 15, 2021
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February 17, 2021
NAYANA N. PAI Vs. SANJEEVA SHETTY
June 24, 2021
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July 8, 2021
NAZIR AHMED KHAN Vs. HASEENA KHATOON
October 8, 2021
NEELAVVA Vs. STATE OF KARNATAKA
July 20, 2021
NEHARUSING Vs. STATE THROUGH MATALA P.S
September 8, 2021
NETHRAVATHI Vs. UNITED INDIA INSURANCE CO. LTD
January 16, 2021
NEW INDIA ASSURANCE CO LTD Vs. RAJU MALLAPPA KAMBLE
June 28, 2021
NEW INDIA ASSURANCE CO LTD BENGALURU Vs. KAMALAMMA
May 28, 2021
NEW INDIA ASSURANCE CO. LTD. Vs. HALAPPA
July 5, 2021
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June 21, 2021
NEW INDIA ASSURANCE CO. LTD. Vs. SANGITHA
June 21, 2021
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June 25, 2021
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June 28, 2021
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June 28, 2021
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February 16, 2021
NEW INDIA ASSURANCE COMPANY LIMITED Vs. D. ERANNA
July 22, 2021
NIJALINGAPPA Vs. STATE OF KARNATAKA
June 24, 2021
NIJAMUDDIN Vs. AKHTARBEGAM
January 22, 2021
NIMMY SHETTY Vs. STATE OF KARNATAKA
June 4, 2021
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December 17, 2021
NINGAPPA Vs. MAHADEVI
September 27, 2021
NINGAPPA B. NAIK Vs. STATE OF KARNATAKA
November 23, 2021
NINGAPPA BIRAPPA MORKAJJERI Vs. STATE OF KARNATAKA
August 27, 2021
NINGAPPA URF LINGAPPA SHRIYAMMANAVAR Vs. DEPUTY COMMISSIONER
February 23, 2021
NIRANJAN N S/O NAGARAJU Vs. STATE OF KARNATAKA
October 29, 2021
NISAR AHMED SHA Vs. LAKSHMAIAH
June 4, 2021
NISCHITH KUMAR AND ORS Vs. STATE BY PUBLIC PROSECUTOR
September 1, 2021
NITESH BERA (HUF) Vs. DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
February 17, 2021
NITESH SHETTY Vs. STATE OF KARNATAKA
August 26, 2021
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January 15, 2021
NOORI Vs. STATE OF KARNATAKA
April 19, 2021
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May 25, 2021
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. PRAMOD S/O. JINNAPPA NINGANNAVAR
September 22, 2021
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June 30, 2021
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May 26, 2021
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March 8, 2021
NWKRTC Vs. SHABANABANU
July 22, 2021
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February 6, 2021
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November 25, 2021
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December 8, 2021
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May 20, 2021
OM SUMAN Vs. STATE OF KARNATAKA
July 29, 2021
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November 18, 2021
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July 6, 2021
OPG POWER GENERATION PVT.LTD. Vs. GULBARGA ELECTRICITY SUPPLY COMPANY LIMITED
February 24, 2021
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June 28, 2021
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July 30, 2021
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June 29, 2021
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June 22, 2021
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June 9, 2021
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October 18, 2021
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March 23, 2021
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January 5, 2021
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July 27, 2021
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June 24, 2021
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September 2, 2021
P VENKATESH RAJU Vs. KOTHAMUNIYAPPA
April 8, 2021
P. GOPAL Vs. STATE OF KARNATAKA
October 5, 2021
P. J. MARGO PVT. LTD. Vs. STATE OF KARNATAKA
February 26, 2021
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July 20, 2021
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July 23, 2021
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April 16, 2021
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July 23, 2021
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March 1, 2021
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May 24, 2021
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June 1, 2021
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December 18, 2021
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March 26, 2021
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May 24, 2021
P.J. JOY Vs. GOVERNMENT OF INDIA, MINISTRY OF FINANCE
December 14, 2021
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December 4, 2021
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June 14, 2021
P.NARESH Vs. MANAGEMENT OF SKF INDIA LTD.
January 4, 2021
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April 15, 2021
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June 11, 2021
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August 30, 2021
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March 22, 2021
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June 4, 2021
PALLAVI Vs. KSRTC
July 20, 2021
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November 29, 2021
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March 5, 2021
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November 11, 2021
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November 15, 2021
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April 17, 2021
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September 8, 2021
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July 19, 2021
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February 26, 2021
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June 14, 2021
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September 24, 2021
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September 23, 2021
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October 27, 2021
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April 7, 2021
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June 17, 2021
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July 26, 2021
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January 11, 2021
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June 10, 2021
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September 15, 2021
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September 25, 2021
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November 16, 2021
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October 1, 2021
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January 11, 2021
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December 6, 2021
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June 28, 2021
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November 9, 2021
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March 1, 2021
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March 1, 2021
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August 26, 2021
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January 15, 2021
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March 24, 2021
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February 4, 2021
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March 26, 2021
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June 18, 2021
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July 27, 2021
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March 26, 2021
PR. COMMISSIONER OF INCOME TAX Vs. KARNATAKA STATE FINANCIAL CORPORATION LTD.
March 26, 2021
PR. COMMISSIONER OF INCOME TAX BANGALORE Vs. NOVELL SOFTWARE DEVELOPMENT (INDIA) PVT. LTD.
January 16, 2021
PR. COMMISSIONER OF INCOME TAX, BANGALORE Vs. EDS ELECTRONICS DATA SYSTEMS INDIA PVT. LTD.
January 15, 2021
PR. COMMISSIONER OF INCOME TAX, BANGALORE Vs. MENZIES AVIATION BOBBA (BLORE) PVT. LTD.
January 25, 2021
PR. COMMISSIONER OF INCOME TAX, BANGALORE-4 AND ORS. Vs. LENOVO INDIA PVT. LTD.
February 6, 2021
PR. COMMISSIONER OF INCOME TAX-5, BANGLORE AND ORS. Vs. PAGE INDUSTRIES LTD.
January 8, 2021
PR. COMMISSIONER OF INCOME, BANGALORE Vs. ONMOBILE GLOBAL LTD
January 18, 2021
PR. COMMISSIONER OF INCOME-TAX Vs. AGNUS HOLDINGS PVT. LTD.
July 7, 2021
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March 1, 2021
PR. COMMISSIONER OF INCOME-TAX Vs. M/S.TALLY INDIA PVT. LTD.
April 6, 2021
PRABHAKAR M. Vs. STATE
January 16, 2021
PRABHAVATHI M.S. Vs. STATE OF KARNATAKA
December 6, 2021
PRABHAVATI GUJAR Vs. STATE OF KARNATAKA
November 10, 2021
PRABHU SHANKAR Vs. STATE OF KARNATAKA
September 8, 2021
PRABHUDEV Vs. KADAMBA CREDIT CO-OPERATIVE LTD
December 1, 2021
PRABHUDEV & COMPANY Vs. VASUDEV
March 30, 2021
PRABHUKANT Vs. AVINASH
October 22, 2021
PRABINA KUMAR PRADHAN Vs. STATE OF KARNATAKA
February 22, 2021
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May 25, 2021
PRADEEPA Vs. H.S. KANTHARAJ
June 1, 2021
PRAJA RESI MANE PLAVAN Vs. STATE OF KARNATAKA
November 18, 2021
PRAKASH Vs. STATE OF KARNATAKA
May 31, 2021
PRAKASH Vs. STATE OF KARNATAKA
September 16, 2021
PRAKASH @ VADDE PRAKASH Vs. STATE OF KARNATAKA
September 24, 2021
PRAKASH K. S. Vs. STATE OF KARNATAKA
September 23, 2021
PRAKASH S/O RAMDAS KAMAT Vs. INDIAN BANK
September 23, 2021
PRAMILA MEHRA Vs. YOGESH KAPOOR
January 4, 2021
PRAMOD CHARAN Vs. STATE
April 15, 2021
PRAMOD KUMAR Vs. N. B SHADAKSHARAIAH
June 24, 2021
PRAMOD.R Vs. STATE OF KARNATAKA
November 25, 2021
PRASAD BAJI Vs. VIJAYAKUMAR GHATAGE
August 10, 2021
PRASANNA S/O ARUN NAIK Vs. RAJAN S/O CHANDI
September 8, 2021
PRASHANT ALIAS GOTTUDADA Vs. STATE OF KARNATAKA
March 2, 2021
PRASHANTH Vs. STATE BY SUBRAMANYANAGAR POLICE
June 14, 2021
PRASHANTH G. Vs. STATE OF KARNATAKA
September 13, 2021
PRASHANTH SHETTY Vs. MANAGING DIRECTOR, DESCOM CORPORATE OFFICE
March 24, 2021
PRATAP MITRA Vs. STATE OF KARNATAKA
October 22, 2021
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March 2, 2021
PRAVEEN Vs. KALAVATI
November 17, 2021
PRAVEEN Vs. STATE OF KARNATAKA
April 1, 2021
PRAVEEN KUMAR Vs. ABDUL ASIF
January 11, 2021
PRAVEEN KUMAR MEGHEKAR Vs. STATE OF KARNATAKA
March 26, 2021
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September 23, 2021
PRAVEEN SUVARNA Vs. STATE OF KARNATAKA COMMISSIONER OF CENTRAL EXCISE AND GST
September 16, 2021
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August 24, 2021
PREMA Vs. K.P.T.C.L .MESCOM
January 25, 2021
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December 29, 2021
PREMAMMA Vs. TATA AIG INSURANCE CO. LTD.
July 27, 2021
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November 17, 2021
PRESTIGE HABITAT VENTURES Vs. UNION OF INDIA
August 11, 2021
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February 4, 2021
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March 2, 2021
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July 27, 2021
PRIYANKA D/O BASANGOUDA KALBURGI Vs. SHARAVVA W/O SHIVAPPA KALBURGI
September 8, 2021
PROF K. SUDHA RAO Vs. STATE OF KARNATAKA
April 20, 2021
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August 4, 2021
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June 29, 2021
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August 2, 2021
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March 1, 2021
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November 16, 2021
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January 16, 2021
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January 18, 2021
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July 26, 2021
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April 1, 2021
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December 16, 2021
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January 12, 2021
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June 2, 2021
R. ANAND Vs. STATE OF KARNATAKA
June 22, 2021
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July 19, 2021
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February 6, 2021
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January 25, 2021
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July 23, 2021
R. GOPAL KRISHNA @ GOPAL Vs. STATE OF KARNATAKA
September 1, 2021
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January 20, 2021
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June 15, 2021
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June 25, 2021
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August 25, 2021
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February 17, 2021
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October 8, 2021
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June 11, 2021
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June 3, 2021
R. SHIVAKUMARA Vs. STATE OF KARNATAKA
February 3, 2021
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August 31, 2021
R. SUBBARAO MANEY Vs. B. C. MURTHY KUMAR
May 6, 2021
R. VASUDEVAMURTHY Vs. THE STATE OF KARNATAKA
March 31, 2021
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November 17, 2021
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June 30, 2021
R.MOHANDAS Vs. DEVADASAN
June 11, 2021
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January 13, 2021
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September 8, 2021
RADHESHYAM Vs. STATE
October 22, 2021
RADHIKA BHAT Vs. MYSORE URBAN DEVELOPMENT AUTHORITY
December 20, 2021
RADHIKA KRISHNA MURTHY Vs. THE ASSISTANT COMMISSIONER, BANGALORE SOUTH SUB-DIVISION, BANGALORE
August 12, 2021
RAFIQ @ MOHAMMADRAFIQ Vs. STATE
May 5, 2021
RAGHAVA Vs. THE STATE OF KARNATAKA AND ORS.
January 6, 2021
RAGHAVENDRA Vs. STATE OF KARNATAKA
October 22, 2021
RAGHAVENDRA Vs. STATE OF KARNATAKA
March 25, 2021
RAGHAVENDRA H. K. Vs. STATE OF KARNATAKA
January 16, 2021
RAGHAVENDRA S. R. Vs. STATE OF KARNATAKA
October 29, 2021
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September 14, 2021
RAGHU Vs. STATE OF KARNATAKA
May 19, 2021
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April 19, 2021
RAHUL Vs. STATE OF KARNATAKA
June 16, 2021
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August 26, 2021
RAJAKUMAR Vs. STATE
April 15, 2021
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September 8, 2021
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July 8, 2021
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June 22, 2021
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June 18, 2021
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July 27, 2021
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June 24, 2021
RAJESH Vs. KUSUM
June 18, 2021
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June 18, 2021
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July 22, 2021
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June 24, 2021
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August 23, 2021
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June 15, 2021
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March 23, 2021
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September 13, 2021
RAKESH KUMAR Vs. STATE
May 19, 2021
RAKESH R. BANDHAN Vs. STATE OF KARNATAKA
August 31, 2021
RAKESH S/O MALAKAPPA AMBIGERE Vs. STATE OF KARNATAKA
August 26, 2021
RAM MURTHY S/O ANANTACHAR MATHAD Vs. VASUDEV VAIDHYA S/O KRISHNACHAR VAIDHYA
September 1, 2021
RAM SHARN PRAJAPATI Vs. STATE BY BAGALUR P.S
September 3, 2021
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January 11, 2021
RAMABAI Vs. PURU
July 28, 2021
RAMACHANDRA ERRAPPA Vs. SUMANGALA
February 1, 2021
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September 13, 2021
RAMAJAN Vs. BADSHAH NADAF
June 22, 2021
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October 22, 2021
RAMAKRISHNE GOWDA Vs. STATE OF KARNATAKA
July 19, 2021
RAMAMANI Vs. SUDHA
June 15, 2021
RAMAMURTHY Vs. RAMANNA
December 8, 2021
RAMAPPA Vs. STATE OF KARNATAKA
June 22, 2021
RAMAPPA Vs. STATE OF KARNATAKA
February 20, 2021
RAMAPPA MAHADEVAPPA Vs. EXECUTIVE ENGINEER
September 23, 2021
RAMAPRASAD Vs. STATE OF KARNATAKA
January 11, 2021
RAMAR M. Vs. ANURADHA B.
March 24, 2021
RAMESH Vs. STATE THROUGH, SINDAGI POLICE STATION
July 8, 2021
RAMESH Vs. ANNAPPA
September 13, 2021
RAMESH G. PATEL Vs. STATE OF KARNATAKA
June 22, 2021
RAMESH S/O SHARANAPPA Vs. STATE
October 18, 2021
RAMESH S/O SOMU RATHOD Vs. STATE OF KARNATAKA
September 7, 2021
RAMLATH Vs. UNITED INDIA INSURANCE CO. LTD.
June 28, 2021
RANGAMMA Vs. MANAGING DIRECTOR
May 25, 2021
RANGANATH S/O. MARAYYA AND ORS Vs. STATE OF KARNATAKA
August 31, 2021
RANGAPPA @ RANGASWAMI Vs. STATE
September 23, 2021
RANGAPPA S/O DYAMANNA KAMATAR Vs. STATE OF KARNATAKA
September 29, 2021
RANGASWAMY Vs. STATE BY CHANNAGIRI POLICE STATION
April 19, 2021
RANGASWAMY Vs. STATE OF KARNATAKA
April 15, 2021
RANJITH R. S. Vs. STATE
February 8, 2021
RANKA VILLA ASSOCIATION Vs. RAMESH SANTANAM
June 7, 2021
RASHEED @ KUDADI RASHEED Vs. STATE
September 8, 2021
RASHIDA BEGUM Vs. KARNATAKA STATE ELECTION COMMISSION
December 22, 2021
RASHMI K Vs. STATE OF KARNATAKA
June 16, 2021
RASHMI M. S. Vs. STATE OF KARNATAKA
April 17, 2021
RATHNA KUMAR C.G Vs. STATE OF KARNATAKA
June 16, 2021
RATHNAMMA Vs. UNITED INDIA INSURANCE CO. LTD.
June 22, 2021
RATHNAPPA, S/O. LATE MUNISWAMY Vs. STATE OF KARNATAKA
October 21, 2021
RAVATRAYA KAMANALLI Vs. PRINCIPAL SECRETARY
June 30, 2021
RAVI Vs. STATE
June 21, 2021
RAVI @ RAVINDRA Vs. THAMMANNA
March 25, 2021
RAVI KUMAR Vs. K.S. GOPALAKRISHNAN
May 25, 2021
RAVI S/O. GANGAPPA HOSAKOTI AND ORS Vs. STATE OF KARNATAKA
September 1, 2021
RAVI SHIVAPPA PADASALAGI @ SAVADI Vs. IRANNA KADADI S/O. BHIMAPPA
February 18, 2021
RAVICHANDRA @ RAVI, S/O NINGASHETTY Vs. STATE OF KARNATAKA
October 29, 2021
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December 2, 2021
RAVIKUMAR Vs. STATE OF KARANTAKA
July 27, 2021
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February 3, 2021
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June 18, 2021
REGISTRAR (EVALUATION) VISVESVARAYA TECHNOLOGICAL UNIVERSITY Vs. MOHAMMED AZVIN
July 1, 2021
REGISTRAR, THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE Vs. BETHEL MEDICAL INSTITUTE OF NURSING AND PHYSIOTHERAPY
April 21, 2021
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May 31, 2021
REKHA DEVI Vs. MUKESH YADAV
March 3, 2021
RELIANCE GEN. INS. CO. LTD. Vs. JYOTHI
June 17, 2021
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April 7, 2021
RELIANCE GENERAL INSURANCE CO. LTD Vs. BASAVARAJ
September 29, 2021
RELIANCE GENERAL INSURANCE CO. LTD. Vs. P. THIPPESWAMY
June 23, 2021
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. BHIMSI
June 29, 2021
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. JAGADISH V.
June 24, 2021
RENEW POWER PRIVATE LTD. BIKAJI CAME PLACE DELHI Vs. STATE OF KARNATAKA
December 2, 2021
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June 23, 2021
RENUKA Vs. BASAWANNI
September 21, 2021
RENUKA Vs. YAMANAPPA APPANNA TALWAR
September 7, 2021
RENUKA Vs. YALAGURESH SHIVANAPPA CHANDRAGIRI
July 14, 2021
RENUKA SHETTY Vs. STATE OF KARNATAKA
March 26, 2021
RENUKA Y. Vs. STATE OF KARNATAKA
November 12, 2021
RENUKAMMA Vs. NARENDRA S.
July 26, 2021
RESHMA Vs. N.SUBRAYA HUKRAPPA GOWADA
July 30, 2021
REVAMMA Vs. STATE OF KARNATAKA
April 15, 2021
REVANESHA Vs. STATE OF KARNATAKA
July 23, 2021
RIJESH RAVINDRAN Vs. UNION OF INDIA
May 24, 2021
RIJESH RAVINDRAN Vs. UNION OF INDIA, NARCOTIC CONTROL BUREAU, BENGALURU ZONAL UNIT
July 28, 2021
RITU SINGH Vs. KAMALESH KUMAR SINGH
March 24, 2021
RITVIK BALANAGRAJ B. Vs. BAR COUNCIL OF INDIA
February 8, 2021
RIZWAN PASHA Vs. COMMISSIONER OF POLICE
June 15, 2021
ROCKY MUTHAPPA RAI Vs. ANURADHA MUTHAPPA RAI
July 23, 2021
ROHIT S/O NAGAPPA VADDAR Vs. STATE OF KARNATAKA
November 29, 2021
ROOPA Vs. STATE OF KARNATAKA
July 23, 2021
ROOPA Vs. HINDUSTAN PETROLEUM
March 1, 2021
ROSHAN KANCHAN Vs. NAVEEN KUMAR
June 25, 2021
ROY RODRIGUES Vs. THE GOVERNMENT OF KARNATAKA
January 8, 2021
ROYAL SUNDARAM ALLIANCE INSURANC CO. LTD. Vs. PARAWWA
July 1, 2021
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. POORNIMA A.
June 21, 2021
RT.REV PRASANNA KUMAR SAMUEL Vs. FRANKLYN JAMES
October 12, 2021
RUDRA SWAMY Vs. STATE OF KARNATAKA
September 24, 2021
RUDRAPPA Vs. STATE OF KARNATAKA
June 25, 2021
RUDRASWAMY Vs. SUNDARAM INDUSTRIES LIMITED
June 17, 2021
RUDRESH Vs. STATE OF KARNATAKA
December 14, 2021
RUKAMAVVA Vs. DUNDAPPA
June 24, 2021
S VISHWANATH KUMAR Vs. STATE OF KARNATAKA
June 9, 2021
S. B. SAMPAT KUMAR Vs. S. B. PARASMAL
January 21, 2021
S. GAYATHRI Vs. S. N. SINGH
February 25, 2021
S. JAGANNATH Vs. BENGALURU DEVELOPMENT AUTHORITY
June 30, 2021
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July 28, 2021
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November 12, 2021
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January 18, 2021
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April 17, 2021
S. KUMAR Vs. V. DHANALAKSHMI
June 28, 2021
S. KUMAR Vs. DIVISIONAL CONTROLLER
May 31, 2021
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March 24, 2021
S. MANJULA Vs. STATE OF KARNATAKA
June 3, 2021
S. MITHUN Vs. STATE OF KARNATAKA
May 5, 2021
S. NAGARAJA Vs. STATE OF KARNATAKA
June 11, 2021
S. PRASANNA Vs. NANJAMMA
January 27, 2021
S. RAGHUNATHAN Vs. UNION OF INDIA
January 25, 2021
S. RAJENDRAN, M.A., LLB., EX. M.L.A Vs. STATE OF KARNATAKA
November 18, 2021
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January 28, 2021
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September 14, 2021
S. SHILPA Vs. S.MURALIKRISHNA
December 16, 2021
S. SHIVAKUMAR Vs. STATE OF KARNATAKA
May 24, 2021
S.B. SIDDEGOWDA @ RAVI Vs. STATE OF KARNATAKA
October 21, 2021
S.CHETAN Vs. STATE OF KARNATAKA
April 19, 2021
S.E. SRINIVASA Vs. STATE OF KARNATAKA
April 15, 2021
S.K.RAJAN Vs. STATE OF KARNATAKA
October 7, 2021
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September 14, 2021
S.MOHAMMED Vs. SHEKARA POOJARY
February 26, 2021
S.N. RAJU Vs. R. RAJU
December 20, 2021
S.N.BHAGYA REDDY Vs. STATE OF KARNATAKA
October 29, 2021
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February 9, 2021
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April 16, 2021
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December 15, 2021
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January 25, 2021
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September 29, 2021
S.SURESH Vs. UNION OF INDIA
December 2, 2021
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June 1, 2021
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July 12, 2021
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February 19, 2021
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January 21, 2021
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July 23, 2021
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March 30, 2021
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February 17, 2021
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July 19, 2021
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September 27, 2021
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September 30, 2021
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May 31, 2021
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November 18, 2021
SAIDAMA Vs. STATE OF KARNATAKA
September 13, 2021
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September 23, 2021
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July 26, 2021
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April 15, 2021
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February 5, 2021
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May 27, 2021
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August 26, 2021
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August 27, 2021
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August 26, 2021
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April 15, 2021
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September 14, 2021
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February 24, 2021
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June 24, 2021
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December 14, 2021
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September 1, 2021
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March 6, 2021
SANJAY KUMAR Vs. DEPUTY COMMISSIONER
September 16, 2021
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July 27, 2021
SANJEEV KUMAR Vs. STATE
November 19, 2021
SANJEEVA Vs. STATE OF KARNATAKA
November 18, 2021
SANJU Vs. CHIEF EXECUTIVE OFFICER
December 23, 2021
SANNA BHIMSHA Vs. SECRETARY TO GOVERNMENT OF KARNATAKA
September 14, 2021
SANNAMALLAPPA Vs. STATE OF KARNATAKA
August 5, 2021
SANNATHIMMAKKA Vs. H. HANUMANTHAIAH
June 21, 2021
SANTHOSH CHINNAPPA REDDY TULASIRAM Vs. STATE OF KARNATAKA
November 10, 2021
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July 20, 2021
SANTHOSH KUMAR S. Vs. STATE OF KARNATAKA
March 16, 2021
SANTHU Vs. STATE OF KARNATAKA
April 15, 2021
SANTOSH Vs. SHRIDEVI
October 25, 2021
SANTOSH Vs. STATE OF KARNATAKA
July 15, 2021
SANTOSH Vs. STATE OF KARNATAKA
October 23, 2021
SANTOSH Vs. STATE OF KARNATAKA
February 18, 2021
SANTOSH BASAPPA GEJAPATI Vs. STATE OF KARNATAKA
August 30, 2021
SANTOSH S/O LATE PRABHANNA @ PRABHU APPA Vs. STATE OF KARNATAKA
September 23, 2021
SANTOSH S/O. HARI KADAM Vs. STATE OF KARNATAKA
August 3, 2021
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March 12, 2021
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December 8, 2021
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February 17, 2021
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September 28, 2021
SARDAR AHMED.H.A Vs. STATE OF KARNATAKA
July 12, 2021
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January 15, 2021
SAROJAMMA Vs. A.Y. ANILKUMAR
December 15, 2021
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September 22, 2021
SATEPPA BHEERAPPA DANGE Vs. STATE OF KARNATAKA
December 23, 2021
SATHISH G. K. Vs. SATNISLUS PINTO
June 18, 2021
SATHISH KUMAR T.V AND ANOTHER Vs. STATE OF KARNATAKA AND OTHERS
November 29, 2021
SATHYA SAI CENTRAL TRUST Vs. STATE OF KARNATAKA
July 22, 2021
SATISH Vs. STATE OF KARNATAKA
April 15, 2021
SATISH Vs. MALAGOUDA RAMU
March 2, 2021
SATISH SUBHASH OSWAL Vs. STATE OF KARNATAKA
September 14, 2021
SATYA KUMAR TIBAREWALLA Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT & DEVELOPMENT CORPORATION LTD, BENGALURU
July 15, 2021
SATYAKUMAR Vs. SPECIAL LAND ACQUISITION OFFICER
June 28, 2021
SAVITA Vs. RAVINDRA
June 28, 2021
SAVITHRAMMA Vs. STATE OF KARNATAKA
October 23, 2021
SAVITRAMMA W/O NAGAPPA GYANAG Vs. STATE OF KARNATAKA
November 17, 2021
SAYYED MURTUZA Vs. VICE CHANCELLOR VISVESVARAYA TECHNOLOGICAL UNIVERSITY
January 25, 2021
SECRETARY Vs. P.S. VENKATESH
November 25, 2021
SEETHARAMA SHETTY Vs. MONAPPA SHETTY
September 14, 2021
SEGARAN.V Vs. INDU.N
July 27, 2021
SENU S/O DASHARATH KADIMINCHI Vs. STATE OF KARNATAKA
July 8, 2021
SERDIA PHARMACEUTICALS (INDIA) PVT. LTD. Vs. UNION OF INDIA
March 24, 2021
SERVE AND VOLLEY OUTDOOR ADVERTISING PVT LTD Vs. BRUHAT BENGALURU MAHANAGARA PALIKE
January 8, 2021
SHABAJ NASIR Vs. STATE OF KARNATAKA
April 19, 2021
SHABAJ NASIR Vs. STATE OF KARNATAKA
October 21, 2021
SHABEENA BANU Vs. AKTHER KALEEL
January 27, 2021
SHABNA YOUSUF Vs. STATE OF KARNATAKA
May 24, 2021
SHAFIULLA Vs. STATE OF KARNATAKA
April 17, 2021
SHAHIDA Vs. ABUBAKKAR
January 15, 2021
SHAIKH MAHIBOOB Vs. STATE OF KARNATAKA
April 21, 2021
SHAIKH MUHAMMED BILAL Vs. NATIONA INVESTIGATIONAL AGENCY
September 15, 2021
SHAINAZ BEGUM Vs. STATE OF KARNATAKA
September 7, 2021
SHAKEERUDDIN Vs. EKNATH PATIL
September 27, 2021
SHALANBAI Vs. PAIGAMBER MAHIBOOB NADAF
June 18, 2021
SHALINI Vs. ANAND
October 7, 2021
SHALINI B Vs. VENKATARAMANA SWAMY
January 20, 2021
SHAMEER Vs. STATE OF KARNATAKA
October 22, 2021
SHAMIMUNNISA Vs. THE KARNATAKA POWER TRANSMISSION CORPORATION LIMITED AND ORS.
January 11, 2021
SHANAZ BEGUM Vs. THE MUSLIM BOYS ORPHANAGE
October 1, 2021
SHANKAR Vs. GOVINDRAO
June 28, 2021
SHANKARA INFRASTRUCTURE MATERIALS LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
June 28, 2021
SHANKARANAND S/O RUDRAPPA Vs. COMMISSIONER, CITY CORPORATION OF BELAGAVI
August 26, 2021
SHANKARAPPA Vs. STATE BY TOWN POLICE
June 16, 2021
SHANKARAPPA Vs. STATE OF KARNATAKA
March 4, 2021
SHANKARAPPA N. Vs. STATE OF KARNATAKA
July 13, 2021
SHANKARGOUDA S/O VEERANGOUNDA PATIL Vs. GIRIJAVVA W/O. BASANGOUNDA
March 8, 2021
SHANTAVVA Vs. SHIVAPPA @ SHIVAPUTRAPPA
January 29, 2021
SHANTAWA Vs. MALLAVVA
January 27, 2021
SHANTHAMMA Vs. DEVIDARANI
June 17, 2021
SHANTHARAM PRABHU Vs. MR.K. DAYANAND RAI
September 8, 2021
SHANTINATH S/O GUNADHAR MUTTIN Vs. IRANNA S/O MALLAPPA
October 5, 2021
SHARABAYYA Vs. STATE OF KARNATAKA
March 5, 2021
SHARADAMMA Vs. M.S. GOPALA REDDY
December 15, 2021
SHARADHAMMA B.C . Vs. STATE OF KARNATAKA
November 29, 2021
SHARANABASAPPA Vs. SANGAMESH
September 16, 2021
SHARATH KUMAR Vs. STATE OF KARNATAKA
March 2, 2021
SHARATH KUMAR A. R. Vs. STATE OF KARNATAKA
November 26, 2021
SHARAVVA LAMANI Vs. STATE OF KARNATAKA
November 25, 2021
SHASHIKALA Vs. STATE OF KARNATAKA
November 17, 2021
SHASHIKALA Vs. DEEPA H.
April 6, 2021
SHEELAVATHI Vs. M LOKESH
January 8, 2021
SHEENA SHETTY Vs. STATE OF KARNATAKA
December 14, 2021
SHEETAL W/O KISHOR BAADKAR Vs. CENTRAL BANK OF INDIA
September 23, 2021
SHEIK HUSSAIN Vs. STATE
June 30, 2021
SHEK MUNEER AHAMED Vs. STATE OF KARNATAKA
June 22, 2021
SHEKAR B.S. Vs. CHIEF GENERAL MANAGER SYNDICATE BANK
July 29, 2021
SHEKAR S/O. SHESHAPPA Vs. STATE OF KARNATAKA
November 17, 2021
SHEKARSHETTY Vs. KAMALA GANGACHARYA HEMMIGI
March 19, 2021
SHEKHAR S/O BASAPPA BHUJANGE Vs. STATE OF KARNATAKA
September 23, 2021
SHESHAPPA Vs. GANGAMMA
December 17, 2021
SHI JU PASHA @ JUBER PASHA Vs. STATE OF KARNATAKA
November 19, 2021
SHIBASAMBHU ROUT Vs. STATE OF KARNATAKA
April 17, 2021
SHIDDAPPA S/O. MARUTI BABALI Vs. STATE OF KARNATAKA
November 19, 2021
SHILPA Vs. STATE OF KARNATAKA
March 24, 2021
SHIRUBAI Vs. KGID MOTORS
October 21, 2021
SHISHIR D Vs. STATE OF KARNATAKA
October 22, 2021
SHIVA NISHCHIT Vs. STATE OF KARNATAKA
June 3, 2021
SHIVABHADRAMMA Vs. STATE OF KARNATAKA
June 18, 2021
SHIVAKKA RAMAPPA LANKANNAVAR Vs. EXECUTIVE ENGINEER GRBCC
August 26, 2021
SHIVAKUMAR Vs. PARVATI
November 30, 2021
SHIVAKUMAR Vs. STATE OF KARNATAKA
January 16, 2021
SHIVAKUMAR Vs. SPL LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER GADAG
June 15, 2021
SHIVAKUMAR Vs. STATE OF KARNATAKA
May 19, 2021
SHIVAKUMAR H. Vs. STATE OF KARNATAKA
April 15, 2021
SHIVAKUMARA & SHEEKU Vs. STATE OF KARNATAKA
March 31, 2021
SHIVAKUMARA SWAMY Vs. STATE BY TIPTUR RURAL POLICE
June 7, 2021
SHIVALINGAPPA Vs. MD,NEKRTC CENTRAL OFFICE GULABARGA
June 22, 2021
SHIVALINGAPPA Vs. STATE
July 28, 2021
SHIVAMMA Vs. GIRIJA DEVI
January 5, 2021
SHIVANAND S/O GURULINGAPPA @ GURUPADAPPA METRE Vs. STATE OF KARNATAKA
February 25, 2021
SHIVANGOUDA Vs. SAVITA
January 4, 2021
SHIVAPPA Vs. STATE OF KARNATAKA
October 21, 2021
SHIVAPPA S/O YAMANAPPA MADAR @ JANAGAWAD Vs. STATE OF KARNATAKA
November 26, 2021
SHIVAPRASAD NAVADA Vs. LEONARD FERNANDES & OTHERS
November 30, 2021
SHIVARAJA Vs. STATE OF KARNATAKA
April 16, 2021
SHIVASHANKARACHARI Vs. STATE OF KARNATAK
June 4, 2021
SHIVKUMAR Vs. STATE OF KARNATAKA
June 18, 2021
SHOBHA Vs. HUBLI-DHARWAD MUNICIPAL CORPORATION, HUBLI
January 15, 2021
SHOBHA Vs. KRISHNA KUMAR S.HUKKERI
June 22, 2021
SHOBHA N. RATHI Vs. RESERVE BANK OF INDIA
February 22, 2021
SHOBHA W/O CHANDRAPPA LAMANI Vs. STATE OF KARNATAKA
September 28, 2021
SHOBHA W/O LATE SURESH BALIGER Vs. SHIVANAND, S/O GURPADAPPA BANAVANNAVAR
September 23, 2021
SHOWKATHALI Vs. STATE OF KARNATAKA
August 3, 2021
SHREE REALTORS Vs. COMMISSIONER
February 2, 2021
SHREE RENUKA SUGARS LIMITED Vs. STATE OF KARNATAKA
July 20, 2021
SHREE SWAMY SAMARTH EDUCATION SOCIETY Vs. UNION OF INDIA
September 14, 2021
SHREEDHARGOWDA Vs. STATE OF KARNATAKA
November 18, 2021
SHREESHA S. P. Vs. STATE
March 1, 2021
SHREEYANSH RAYAPPA NANDESHWAR Vs. PRAKASH PONDE
January 28, 2021
SHRI. KENCHAPPA Vs. THE STATE OF KARNATAKA
March 16, 2021
SHRIKANT Vs. DAIVADNYA CO-OPERATIVE CREDIT SOCIETY LTD.
January 8, 2021
SHRIMANT Vs. STATE OF KARNATAKA
March 1, 2021
SHRIMANT Vs. STATE OF KARNATAKA
June 25, 2021
SHRINIDHI GOWDA Vs. STATE OF KARNATAKA
November 19, 2021
SHRINIDHI TELEFILMS Vs. COMMISSIONER OF CENTRAL EXCISE
June 17, 2021
SHRINIVAS Vs. STATE OF KARNATAKA
September 6, 2021
SHRINIVAS Vs. STATE OF KARNATAKA
April 15, 2021
SHRINIVAS REDDY Vs. SYNDICATE BANK
October 22, 2021
SHRIRAM TRANSPORT FINANCE CO. LTD Vs. ASLAM USMANSAB LONDEWALE
September 27, 2021
SHRISHAIL Vs. GIRISH
June 25, 2021
SHUBA Vs. NANJAMMA
March 26, 2021
SHYAM SUNDER AGARWAL Vs. STATE BY DAVANAGERE RURAL POLICE
July 9, 2021
SHYLAJA H. V. Vs. K. MOHAN LAL S/O. SHIVARANJI
March 25, 2021
SIDDALINGAYYA Vs. D.S. KALMAT
October 22, 2021
SIDDAMALLA Vs. STATE OF KARNATAKA
April 17, 2021
SIDDAMMA Vs. STATE OF KARNATAKA
September 27, 2021
SIDDAMMA Vs. STATE OF KARNATAKA
December 1, 2021
SIDDANAGOUDA PATIL Vs. STATE OF KARNATAKA
September 27, 2021
SIDDANGOUDA S/O. BHEEMARAYAGOUDA POLICE PATIL Vs. STATE OF KARNATAKA
September 1, 2021
SIDDAPPA Vs. MANAGEMENT OF NWKRTC
March 25, 2021
SIDDAPPA S/ O SIDDABASAPPA BANAKAR Vs. EXECUTIVE ENGINEER, UPPER TUNGA PROJECT
September 8, 2021
SIDDAPPA S/O GURULINGAPPA JAKKAPPANNAVAR Vs. STATE OF KARNATAKA
November 29, 2021
SIDDAPPA S/O RAMAPPA PUJARI Vs. STATE OF KARNATAKA
May 5, 2021
SIDDAPPA S/O SHANKRAPPA DAMBAL Vs. STATE OF KARNATAKA
October 21, 2021
SIDDARAJU Vs. STATE OF KARNATAKA
April 16, 2021
SIDDARAM Vs. RAJASHREE
September 14, 2021
SIDDARAMAIAH Vs. MANJU
November 24, 2021
SIDDHARTH S/O RAMESH MOORMAN Vs. SUPERINTENDENT OF POLICE
October 12, 2021
SIDDUGOUDA Vs. STATE OF KARNATAKA
July 23, 2021
SIDRAMAPPA Vs. SHIVANAND KAMAGOND
June 4, 2021
SIKANDAR BABALAL MAHAT Vs. MAHABUBSAB R. HSAMANI
August 4, 2021
SIRAJ S/O SHASHAVALI Vs. STATE OF KARNATAKA
November 26, 2021
SIRASAWWA W/O. DATTURAO PATTAR Vs. NAGENDRASA S/O. SAKARAMSA NIRANJAN
September 23, 2021
SIRIL Vs. STATE OF KARNATAKA
March 2, 2021
SMARAN N. Vs. STATE OF KARNATAKA
February 17, 2021
SMT. B.Y.VEENA Vs. TAHASILDAR
November 10, 2021
SMT. FATIMA Vs. SMT. HUSAINBI
February 24, 2021
SMT. LEELAVATHI Vs. SMT. C.S.LALITHA
August 25, 2021
SMT. M P PUTTAMMA Vs. V CHITTIBABU
February 5, 2021
SMT. MUDDAMMA Vs. NARENDRA RAO BHONSLE
August 30, 2021
SMT. NEELAWWA Vs. THE STATE OF KARNATAKA
February 26, 2021
SMT. PARVEENTAJ, W/O SYED BAKSHISAHAB Vs. SMT. BIBI HAAJEER, W/O SAYYED YASEEN
March 22, 2021
SMT. REKHA @ SIDDAMMA Vs. STATE OF KARNATAKA
January 29, 2021
SMT. SATYABHAMA Vs. SHRI. HALAPPA
August 26, 2021
SMT. SHUBA Vs. NANJAMMA @ NARASAMMA
March 26, 2021
SMT. SUJATA W/O. LAXMINARAYAN HEGDE Vs. SHRI LAXMINARAYAN S/O. GANAPATI HEGDE
September 1, 2021
SMT. SUMA, W/O SHYAM Vs. STATE OF KARNATAKA
October 26, 2021
SMT. TARANNUM C.INAMDAR Vs. STATE OF KARNATAKA
June 2, 2021
SMT. URMILA W/O CHANDRAKANT KACHVIMATH AND ORS Vs. NARAYAN S/O YAMANAPPA BAJANTI
September 1, 2021
SMT.GOWRAMMA Vs. SMT. NAGAMMA DEAD BY HER LRS
March 12, 2021
SMT.HASEENA W/O.SAIPHAN MAKANDAR Vs. THE DEPUTY COMMISSIONER, VIJAYAPURA DISTRICT, VIJAYAPURA
June 23, 2021
SMT.NIRMALA D/O. HOMBANNA SURPUR Vs. STATE OF KARNATAKA
March 4, 2021
SMT.TEJASHWINI ANKUSH SUTAR Vs. STATE OF KARNATAKA
August 26, 2021
SMT.THARAMANI Vs. D.SAMPATH KUMAR
March 4, 2021
SNA STONE CRUSHER PVT. LTD. Vs. STATE GOVERNMENT OF KARNATAKA DEPARTMENT OF COMMERCE & INDUSTRIES
January 29, 2021
SNEHA HARISHCHANDRASUMITHRA Vs. STATE OF KARNATAKA
December 22, 2021
SOBHA DEVELOPERS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX LTU, BANGALORE
January 4, 2021
SOCIAL DEMOCRATIC PARTY OF INDIA Vs. STATE
January 12, 2021
SOHAIL Vs. STATE
September 14, 2021
SOMANATH S. HIREMATH Vs. STATE BY HANUMASAGARA POLICE STATION
August 30, 2021
SOMASHEKAR Vs. E.S.VIJAYAKUMAR
January 8, 2021
SOMASHEKARA REDDY Vs. NARAYANAMMA
April 15, 2021
SOMASHEKARGOWDA Vs. STATE OF KARNATAKA
July 28, 2021
SOMASHEKHAR Vs. CHANNAPPA
September 24, 2021
SONUBAI Vs. STATE OF KARNATAKA
September 14, 2021
SOUMYA Vs. SAPANA SANJAY PANDIT
June 18, 2021
SOUTH KONKAN EDUCATION SOCIETY Vs. MARUTI S/O APPAYYA KADAM
September 21, 2021
SOUTHERN SALES AND SERVICES, BENGALURU Vs. SAUERMILCH DESIGN AND HANDELS GM-GB
December 2, 2021
SPECIAL LAND ACQUISITION OFFICER Vs. G. A. CHOUDHARY
June 18, 2021
SREE GAJANANA MOTORS TRANSPORT COMPANY LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
January 19, 2021
SREE GOKULAM CHITS AND FINANCE COMPANY PVT. LTD Vs. M.A. ZAULLA KHAN
October 23, 2021
SRI A ALAM PASHA Vs. MURUGESH R NIRANI
January 5, 2021
SRI BASAVA PRAKASH Vs. SMT VIMALA
January 7, 2021
SRI BASAVARAJ SHIVAPPA MUTTAGI Vs. STATE OF KARNATAKA
October 16, 2021
SRI DHARMASTHALA MANJUNATHESHWARA EDUCATION SOCIETY Vs. SURESH KUMAR
November 25, 2021
SRI JOSEPH KANTHARAJ Vs. SMT. JOSEPH SUNDER AUGUSTINE REDDY
May 20, 2021
SRI KANAKARAJU Vs. STATE OF KARNATAKA
September 23, 2021
SRI PRAKASHNATH Vs. STATE OF KARNATAKA
January 21, 2021
SRI SAI KESHAVA ENTERPRISES Vs. STATE OF KARNATAKA
January 7, 2021
SRI SHARAD S/O VASANT BHUSHE Vs. SMT. JANABAI W/O SHARAD BHUSHE
August 31, 2021
SRI SRINIVAS MURTHY Vs. STATE OF KARNATAKA
January 12, 2021
SRI. CHAND MAHBOOB S/O IBRAHIMSAB MUJAWAR Vs. ADMINISTRATOR, KARNATAKA STATE BOARD OF AUQAF
February 26, 2021
SRI. DODDAHANUMAIAH Vs. SRI. KODANDARAMAIAH
February 1, 2021
SRI. KIRAN. R Vs. STATE OF KARNATAKA
March 1, 2021
SRI. MANJUNATH HEBBAR Vs. STATE OF KARNATAKA
December 13, 2021
SRI. P C MOHAN Vs. DEPUTY COMMISSIONER OF POLICE
January 5, 2021
SRI. P. RAMPRASAD Vs. SMT. P. ANITHA
January 27, 2021
SRI. SURESH S Vs. SMT. LAKSHMI
August 23, 2021
SRI.ANJINAPPA Vs. SMT.BABUN BI
August 25, 2021
SRI.PAVANI IMPEX Vs. KARNATAKA SOAPS AND DETERGENTS LIMITED
January 27, 2021
SRIDHAR S.K Vs. STATE
April 15, 2021
SRIKANT ARADYA Vs. UNION OF INDIA
December 20, 2021
SRIKANT BHIMAPPA NANDI Vs. SURESH LAXMAN BELLIKATTI
March 1, 2021
SRIKANTH Vs. SHIVANAGOUDA
September 15, 2021
SRINIVAS MURTHY Vs. STATE OF KARNATAKA
March 31, 2021
SRINIVAS N. Vs. STATE OF KARNATAKA
January 25, 2021
SRINIVAS REDDY Vs. BASAVAREDDY MANJULA
August 18, 2021
SRINIVASA Vs. STATE OF KARNATAKA
June 21, 2021
SRINIVASA REDDY Vs. STATE BY PARASHURAMPURA POLICE
April 5, 2021
SRINIVASA T.S Vs. STATE OF KARNATAKA
April 15, 2021
SRINIVASAMURTHY T.R Vs. BANGALORE DEVELOPMENT AUTHORITY
September 27, 2021
SRIRAM GENERAL INSURANCE COMPANY LTD Vs. KUMAR RAGHAVENDRA
June 17, 2021
SRIRAM JYOTHIKA Vs. KARNATAKA STATE LAW UNIVERSITY
March 24, 2021
SRIRAM RAMACHANDRAN Vs. SANGEETHA
January 22, 2021
SSS PROJECTS LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
February 1, 2021
STATE Vs. TIMMAYYA
October 21, 2021
STATE Vs. MURTHY P
January 16, 2021
STATE BANK OF INDIA Vs. K.S. VISHWANATH
March 16, 2021
STATE BANK OF INDIA Vs. STEEL AUTHORITY OF INDIA LTD.
June 28, 2021
STATE BANKS STAFF UNION Vs. STATE BANK OF INDIA
March 19, 2021
STATE OF KARNATA Vs. KISHORE
December 16, 2021
STATE OF KARNATAKA Vs. JANARDHAN DEVU MARATHI
December 4, 2021
STATE OF KARNATAKA Vs. MALLESHAPPA
April 5, 2021
STATE OF KARNATAKA Vs. SANTOSH S/O GOVIND KERUR
July 15, 2021
STATE OF KARNATAKA Vs. CHANDRASHEKHAR C
December 18, 2021
STATE OF KARNATAKA Vs. K.J. MURUGESH
November 26, 2021
STATE OF KARNATAKA Vs. SIDDARAJU
March 9, 2021
STATE OF KARNATAKA Vs. E.S.VIDYADHARA
February 9, 2021
STATE OF KARNATAKA Vs. SHASHI POOJARY
March 4, 2021
STATE OF KARNATAKA Vs. PARAMESHWAR S BHAT S/O. SUBRAY BHAT
August 30, 2021
STATE OF KARNATAKA Vs. SRIKANT BASAPPA HUGAR
August 31, 2021
STATE OF KARNATAKA Vs. BHARAMAPPA S/O NAGAPPA
August 30, 2021
STATE OF KARNATAKA Vs. A.N. LINGAIAH
June 1, 2021
STATE OF KARNATAKA Vs. DEVARAJ
September 15, 2021
STATE OF KARNATAKA Vs. RAHUL DILIP PAWAR
September 14, 2021
STATE OF KARNATAKA Vs. SOMASHEKHAR
July 28, 2021
STATE OF KARNATAKA Vs. O. L. CHANDREGOWDA
June 22, 2021
STATE OF KARNATAKA Vs. B. L. GEETHA
June 25, 2021
STATE OF KARNATAKA Vs. LOKAPPA
June 29, 2021
STATE OF KARNATAKA Vs. MALLIKARJUN P. E.
February 18, 2021
STATE OF KARNATAKA Vs. VASUDEVA K. S.
February 25, 2021
STATE OF KARNATAKA Vs. N. B. BALIHALLI
July 28, 2021
STATE OF KARNATAKA Vs. C. RAMESH
July 2, 2021
STATE OF KARNATAKA Vs. SHEKHAR
June 11, 2021
STATE OF KARNATAKA Vs. HARIJANARA SIDDARAJU
June 18, 2021
STATE OF KARNATAKA Vs. WORKMEN OF MYSORE LAMP WORKS LTD
February 10, 2021
STATE OF KARNATAKA Vs. KAISAL
January 6, 2021
STATE OF KARNATAKA Vs. ABDUL JALEEL
January 6, 2021
STATE OF KARNATAKA Vs. KALANDAR BASHA
January 6, 2021
STATE OF KARNATAKA Vs. S. NIRUPADI S/O. S.V. RACHAIAH
September 21, 2021
STATE OF KARNATAKA Vs. BASAVARAJ
June 23, 2021
STATE OF KARNATAKA Vs. JAYAMKUMARI W/O SHIVANAND
September 20, 2021
STATE OF KARNATAKA Vs. NARAYANASWAMY S/O. NARASIMHAPPA
September 29, 2021
STATE OF KARNATAKA Vs. SADASHIV NAGAPPA NAIK
June 24, 2021
STATE OF KARNATAKA Vs. SRI SEEBI NARASIMHASWAMY TEMPLE
July 7, 2021
STATE OF KARNATAKA Vs. RAMESH APPANNA MAREPPAGOL
June 22, 2021
STATE OF KARNATAKA Vs. GREENBUDS AGRO FORM LIMITED COMPANY, MYSURU
May 31, 2021
STATE OF KARNATAKA Vs. GHAYUR AHMAD JAMALI
March 22, 2021
STATE OF KARNATAKA Vs. SHAKEEL @ LALSAB
September 7, 2021
STATE OF KARNATAKA Vs. G.A.MANJUNATH
August 26, 2021
STATE OF KARNATAKA Vs. RANAJEET ANAND CHAUHAN
July 23, 2021
STATE OF KARNATAKA Vs. RAKESH
July 22, 2021
STATE OF KARNATAKA Vs. NEELAPPA G. HAVERI
July 27, 2021
STATE OF KARNATAKA Vs. SHIVAKUMAR DUNDAPPA HUMBARWADI
March 1, 2021
STATE OF KARNATAKA Vs. SURYAKANTH
July 27, 2021
STATE OF KARNATAKA Vs. SHARANAPPA
March 25, 2021
STATE OF KARNATAKA, KUMTA POLICE STATION Vs. PRAVEEN
October 1, 2021
STEEL CORPORATION Vs. STATE OF KARNATAKA
January 22, 2021
STERNE INDIA PVT. LTD Vs. UNION OF INDIA
September 8, 2021
STONO CRAFT ABRASIVES Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
March 25, 2021
SUBASHCHANDRA G. N. Vs. RAVI KIRAN K. C.
June 30, 2021
SUBHA Vs. STATE OF KARNATAKA
November 15, 2021
SUBHASH CHANDRA Vs. STATE BY K.R.PETE RURAL POLICE STATION
April 16, 2021
SUBHASH UPENDRARAO KAMATH Vs. MOHAN UPENDRARAO KAMATH
March 31, 2021
SUBHASHINI R.SHETTY Vs. LAND ACQUISITION OFFICER AND ASST COMMISSIONER
June 25, 2021
SUBRAMANI Vs. STATE OF CHANNARAYAPATNA
February 19, 2021
SUBRAMANYA RAO Vs. STATE OF KARNATAKA
January 8, 2021
SUDHA P Vs. STATE OF KARNATAKA
February 17, 2021
SUDHA SIRWAR Vs. STATE OF KARNATAKA
May 26, 2021
SUDHAKAR Vs. CHANNAPPA
June 21, 2021
SUDHAKAR RAJACHAR Vs. M.R. SATHYAMURTHY
October 23, 2021
SUDHAKARA Vs. STATE OF KARNATAKA
June 21, 2021
SUDHARANI D/O SWAROOP Vs. STATE OF KARNATAKA
October 18, 2021
SUDHEER KUMAR Vs. MANOJ KUMAR
March 17, 2021
SUGUNA NAYAK Vs. IRENE NAZARATH
April 17, 2021
SUJATA W/O TUKARAM RELEKAR Vs. CHANDRASHEKAR S/O GURAPPA GANIGER
September 23, 2021
SUJATHA Vs. REVANNA
May 28, 2021
SUKESH N. Vs. STATE OF KARNATAKA
July 19, 2021
SUKHPAL SINGH Vs. SUB-INSPECTOR OF POLICE
February 17, 2021
SULOCHANA Vs. DEVAPPA BADIGEPPA HUDELAKOPPA
April 20, 2021
SUMA G. Vs. MOHAN
June 11, 2021
SUMANGALA TIMMAPPA DESAI Vs. STATE OF KARNATAKA
June 17, 2021
SUMANTH S/O RENUKACHARI Vs. STATE OF KARNATAKA
November 26, 2021
SUMIR J. HINDUJA Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 2, 2021
SUNANDA Vs. STATE OF KARNATAKA
March 24, 2021
SUNANDAMMA Vs. DEPUTY COMMISSIONER
March 5, 2021
SUNANDAMMA Vs. STATE
January 13, 2021
SUNDERAM SHETTY Vs. STATE OF KARNATAKA
August 4, 2021
SUNDRAMMA Vs. ANANDGOUDA
September 15, 2021
SUNIL Vs. STATE
August 3, 2021
SUNIL @ JAGGU Vs. STATE OF KARNATAKA
November 26, 2021
SUNIL GANAPATI Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
August 26, 2021
SUNIL KUMAR Vs. WILFRED FERNANDES
July 27, 2021
SUNIL KUMAR Vs. STATE OF KARNATAKA
April 7, 2021
SUNIL KUMAR Vs. STATE
February 4, 2021
SUNIL KUNDE S/O LATE SIDRAMAPPA KUNDE Vs. STATE OF KARNATAKA
September 23, 2021
SUPRIYA D/O SHANKAR NIPPANI Vs. STATE OF KARNATAKA
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April 17, 2021
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June 30, 2021
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March 31, 2021
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June 22, 2021
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October 21, 2021
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