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Case Index
Title
Date
A. SUBRAMANIAN AND ANOTHER Vs. R. PANNERSELVAM
February 8, 2021
AAJ LEGAL AND MANAGEMENT CONSULTANCY LLP (FORMERLY AAJ FINANCE AND CREDIT LTD.) Vs. KELTECH INFRASTRUCTURES LTD
January 22, 2021
AJAY KUMAR @ BITTU AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
January 29, 2021
AMITABHA DASGUPTA Vs. UNITED BANK OF INDIA
February 19, 2021
AMRUTA BEN HIMANSHU KUMAR SHAH Vs. HIMANSHU KUMAR PRAVINCHANDRA SHAH
January 29, 2021
ANJALI BRAHMAWAR CHAUHAN Vs. NAVIN CHAUHAN
January 22, 2021
ANKITA MEENA Vs. UNIVERSITY OF DELHI
January 22, 2021
ANMOL KUMAR TIWARI Vs. STATE OF JHARKHAND
February 18, 2021
ANVERSINH @ KIRANSINH FATESINH ZALA Vs. STATE OF GUJARAT
January 12, 2021
ASHARAM TIWARI Vs. STATE OF MADHYA PRADESH
January 12, 2021
ASHOK KUMAR Vs. STATE OF JAMMU AND KASHMIR
January 18, 2021
ASLAM Vs. STATE OF UTTAR PRADESH
February 1, 2021
ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. GILLAPUKRI TEA COMPANY LIMITED
January 28, 2021
ATTORNEY GENERAL FOR INDIA Vs. SATISH
January 27, 2021
BAJRANGA (DEAD) BY LRS Vs. STATE OF MADHYA PRADESH
January 19, 2021
BALWANT SINGH @ BANT SINGH & ANR. Vs. SUDARSHAN KUMAR & ANR
January 27, 2021
BHAVEN CONSTRUCTION Vs. EXE ENGINEER SARDAR SAROVAR NARMADA NIGAM LTD
January 6, 2021
BOLORAM BORDOLOI Vs. LAKHIMI GAOLIA BANK AND OTHERS
February 8, 2021
CHINTELS INDIA LTD Vs. BHAYANA BUILDERS PVT. LTD.
February 11, 2021
CHINTPURNI MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
January 28, 2021
COMMON CAUSE Vs. UNION OF INDIA
January 6, 2021
COMPACK ENTERPRISES INDIA PRIVATE LIMITED Vs. BEANT SINGH
February 17, 2021
CONSERVATOR AND CUSTODIAN OF FOREST AND OTHERS Vs. SOBHA JOHN KOSHY AND ANOTHER
February 10, 2021
DADDYS BUILDERS PVT. LTD Vs. MANISHA BHARGAVA
February 11, 2021
DARSHAN SINGH Vs. STATE OF PUNJAB
January 22, 2021
DEPUTY GENERAL MANAGER (APPELLATE AUTHORITY) Vs. AJAI KUMAR SRIVASTAVA
January 5, 2021
DEVENDRA DWIVEDI Vs. UNION OF INDIA
January 7, 2021
DHARMESH @ DHARMENDRA @ DHAMO JAGDISHBHAI @ JAGABHAI BHAGUBHAI RATADIA AND ANOTHER Vs. STATE OF GUJARAT
January 28, 2021
DILIP SINGH Vs. STATE OF MADHYA PRADESH
January 19, 2021
DIPIKA JAGATRAM SAHANI Vs. UNION OF INDIA
January 13, 2021
EUROBEARINGS INDIA PRIVATE.LIMITED Vs. EUROBEARINGS R.I.
February 1, 2021
FRANKLIN TEMPLETON TRUSTEE SERVICES PRIVATE LIMITED Vs. AMRUTA GARG
February 12, 2021
G.R. ANANDA BABU Vs. STATE OF TAMIL NADU AND ANOTHER
January 28, 2021
GAJANAN BABULAL BANSODE Vs. STATE OF MAHARASHTRA
February 5, 2021
GAURI SHANKAR Vs. STATE OF PUNJAB
February 16, 2021
H.S.GOUTHAM Vs. RAMA MURTHY
February 12, 2021
HARI OM @ HERO Vs. STATE OF U.P.
January 5, 2021
HARSHIT AGARWAL AND OTHERS Vs. UNION OF INDIA AND OTHERS
February 8, 2021
HARYANA SPACE APPLICATION CENTRE Vs. PAN INDIA CONSULTANTS PVT. LTD.
January 20, 2021
HIGH COURT OF KERALA Vs. RESHMA A. AND OTHERS ETC
January 11, 2021
HIMACHAL PRADESH BUS STAND MANAGEMENT AND DEVELOPMENT AUTHORITY Vs. THE CENTRAL EMPOWERED COMMITTEE ETC. AND OTHERS
January 12, 2021
HIMACHAL ROAD TRANSPORT CORPORATION Vs. HIMACHAL ROAD TRANSPORT CORPORATION RETIRED EMPLOYEES UNION
February 22, 2021
IN RE: T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
February 15, 2021
INDIAN BANK Vs. MAHAVEER KHARIWAL
January 22, 2021
IREO GRACE REALTECH PVT LTD Vs. ABHISHEK KHANNA
January 11, 2021
JOGINDER Vs. STATE OF HARYANA
February 5, 2021
KALOJI NARAYANA RAO UNIVERSITY OF HEALTH SCIENCES Vs. SRIKEERTI REDDI PINGLE AND OTHERS
February 16, 2021
KAMLESH CHAUDHARY Vs. STATE OF RAJASTHAN
January 5, 2021
KHOKAN @ KHOKHAN VISHWAS Vs. STATE OF CHHATTISGARH
February 11, 2021
KHUSHI RAM Vs. NAWAL SINGH
February 22, 2021
KIRTI Vs. ORIENTAL INSURANCE COMPANY LIMITED
January 5, 2021
KOTAK MAHINDRA BANK PRIVATE LIMITED Vs. AMBUJ A. KASLIWAL AND OTHERS
February 16, 2021
KRITI AGARWAL Vs. VEENA RASTOGI
February 1, 2021
LAKHVIR SINGH ETC. Vs. STATE OF PUNJAB
January 19, 2021
LALITHA R.NATH Vs. KANNUR MEDICAL COLLEGE
February 18, 2021
M/S. DAIICHI SANKYO COMPANY LIMITED Vs. OSCAR INVESTMENTS LIMITED
February 18, 2021
M/S. KALAMANI TEX AND ANOTHER Vs. P. BALASUBRAMANIAN
February 10, 2021
MADAN MOHAN MANOCHA Vs. CENTRAL POLLUTION CONTROL BOARD (CPCB
February 1, 2021
MANISH KUMAR Vs. UNION OF INDIA
January 19, 2021
MAVILAYI SERVICE COOPERATIVE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX, CALICUT
January 12, 2021
MEDICAL COUNCIL OF INDIA Vs. ANCHAL PARIHAR AND OTHERS
February 2, 2021
MIHIR GOPE Vs. STATE OF JHARKHAND
January 8, 2021
MS. X Vs. STATE OF JHARKHAND
January 20, 2021
MURALI Vs. STATE REP. BY THE INSPECTOR OF POLICE
January 5, 2021
N.N.GLOBAL MERCANTILE PRIVATE LIMITED Vs. INDO UNIQUE FLAME LIMITED
January 11, 2021
N.VIJAYAKUMAR Vs. STATE OF TAMIL NADU
February 3, 2021
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PANDARINATHAN GOVINDARAJULU
January 19, 2021
NAWAL KISHORE SHARMA Vs. UNION OF INDIA AND OTHERS
February 10, 2021
NEELAM MANMOHAN ATTAVAR Vs. MANMOHAN ATTAVAR
February 5, 2021
OPTO CIRCUIT INDIA LIMITED Vs. AXIS BANK
February 3, 2021
PADIA TIMBER COMPANY(P) LIMITED Vs. BOARD OF TRUSTEES OF VISAKHAPATNAM PORT TRUST
January 5, 2021
PARDESHIRAM Vs. STATE OF M.P.(NOW CHHATTISGARH)
February 9, 2021
PHOENIX ARC PRIVATE LIMITED Vs. KETULBHAI RAMUBHAI PATEL
February 3, 2021
PHOENIX ARC PRIVATE LIMITED Vs. SPADE FINANCIAL SERVICES LIMITED
February 1, 2021
POORAN CHAND Vs. CHANCELLOR AND OTHERS
January 29, 2021
PRABHAT STEEL TRADERS PVT. LTD Vs. JAYPRAKASH VYAS & ANR
February 3, 2021
PRASHANT DAGAJIRAO PATIL Vs. VAIBHAV @ SONU ARUN PAWAR
January 19, 2021
PRAVAT CHANDRA MOHANTY Vs. STATE OF ODISHA
February 11, 2021
RAJEEV SURI Vs. DELHI DEVELOPMENT AUTHORITY
January 5, 2021
RAJENDRA KHARE Vs. SWAATI NIRKHI AND OTHERS
January 28, 2021
RAJESH KUMAR SINGH Vs. STATE OF UTTAR PRADESH
February 18, 2021
RAJKUMAR BROTHERS AND PRODUCTION PRIVATE LIMITED Vs. HARISH AMILINENI SHAREHOLDER AND ERSTWHILE DIRECTOR OF AMILIONN TECHNOLOGIES PRIVATE LIMITED & ANR.
January 22, 2021
RAKESH MISHRA Vs. STATE OF WEST BENGAL
January 18, 2021
RAKESH RANJAN SHRIVASTAVA Vs. STATE OF JHARKHAND
February 1, 2021
RAMA NARANG Vs. RAMESH NARANG
January 19, 2021
RAMESH KYMAL Vs. SIEMENS GAMESA RENEWABLE POWER PRIVATE LIMITED
February 9, 2021
RAMGOPAL GAUTAM Vs. STATE OF RAJASTHAN
February 1, 2021
RAVINDER NATH AGARWAL Vs. YOGENDER NATH AGARWAL
February 12, 2021
REKHA SENGAR Vs. STATE OF MADHYA PRADESH
January 21, 2021
S.SUNDARA KUMAR Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE, VIGILANCE AND ANTI-CORRUPTION, THOOTHUKUDI DISTRICT, TAMIL NADU
January 13, 2021
SANAM GUPTA Vs. STATE OF RAJASTHAN
February 1, 2021
SATPAL AND OTHERS Vs. STATE OF HARYANA
January 29, 2021
SHIVALINGA @ SHIVALINGAYYA Vs. STATE OF KARNATAKA
February 15, 2021
SJVNL Vs. CCC HIM JV
February 12, 2021
SK.SAKKAR @ MANNAN Vs. STATE OF WEST BENGAL
February 3, 2021
SONU SOOD & ANR. Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI & ANR.
February 5, 2021
SREI EQUIPMENT FINANCE LIMITED Vs. RAMJAN ALI
January 5, 2021
STATE (NCT) OF DELHI Vs. RAJEEV SHARMA
January 29, 2021
STATE OF GUJARAT Vs. BHALCHANDRA LAXMISHANKAR DAVE
February 2, 2021
STATE OF KERALA Vs. LEESAMMA JOSEPH
January 7, 2021
STATE OF UTTAR PRADESH Vs. SABHA NARAIN
January 22, 2021
STATE OF UTTARAKHAND Vs. SURESHWATI
January 20, 2021
SUNITA AGRAWAL Vs. BHANWARLAL
February 1, 2021
SURESH KUMAR SHARMA Vs. STATE OF RAJASTHAN AND ANOTHER
January 29, 2021
SWATI ULHAS KERKAR AND OTHERS Vs. SANJAY WALAVALKAR AND OTHERS
February 10, 2021
SWETABH SUMAN Vs. CENTRAL BUREAU OF INVESTIGATION
January 25, 2021
TAMIL NADU HOUSING BOARD Vs. ABDUL SALAM SARKAR
January 13, 2021
TATA MOTORS LIMITED Vs. ANTONIO PAULO VAZ
February 18, 2021
THE CHAIRPERSON GOVERNING BODY DAULAT RAM COLLEGE Vs. DR.ASHA
January 5, 2021
THE INTERNATIONAL ASSOCIATION FOR PROTECTION OF INTELLECTUAL PROPERTY (INDIA GROUP) Vs. UNION OF INDIA
February 12, 2021
U.A. BASHEER THROUGH G.P.A. HOLDER Vs. STATE OF KARNATAKA AND ANOTHER
February 17, 2021
UNION OF INDIA Vs. A. ALAGAM PERUMAL KONE
February 22, 2021
UNION OF INDIA Vs. R.JAYASANKARAN
February 1, 2021
UNION OF INDIA Vs. RADHEY SHYAM
January 28, 2021
UNION OF INDIA Vs. K.A.NAJEEB
February 1, 2021
UNION OF INDIA Vs. VIJAYKUMAR V.IYER
February 1, 2021
UNITECH LIMITED Vs. TELANGANA STATE INDUSTRIAL INFRASTRUCTURE CORPORATION
February 17, 2021
VELLANKI FRAME WORKS Vs. COMMERCIAL TAX OFFICER, VISAKHAPATNAM
January 13, 2021
VENIGALLA KOTESWARAMMA Vs. MALAMPATI SURYAMBA
January 19, 2021
VIKAS CHAWLA Vs. STATE OF UTTAR PRADESH
February 1, 2021
VIKASH KUMAR Vs. UNION PUBLIC SERVICE COMMISSION
February 11, 2021
VISHWAS BHANDARI Vs. STATE OF PUNJAB
February 3, 2021