Case Index

Title
Date
POST MASTER, HEAD POST OFFICE Vs. P.G.EKAMBARA MUDALIAR
November 28, 2011
A.2683-ALAGAPPAN CO-OPERATIVE BUILDING SOCIETY LIMITED Vs. FATHIMA RANI
April 7, 2011
A.A.528, VAZHAITHOTTAM PRIMARY AGRICULTURAL, CO-OPERATIVE BANK LTD Vs. K.MUTHUSAMY
February 15, 2011
A.KAMADHENU Vs. DR.GIRIJA RAJKUMAR, M.B.B.S., DGO R.G
January 28, 2011
A.P.JOS Vs. CUSTOMERS SERVICE MANAGER
January 21, 2011
A.SASI MAHIBALAN Vs. SENIOR DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD
April 21, 2011
A.SENTHILKUMAR CHILD SPECIALIST VADAGARAI PERIYAKULAM Vs. K.KASI
July 26, 2011
A.SURESH ANAND Vs. ICICI BANK LTD
October 31, 2011
A.THIRUMARAN Vs. KVM TRAVELINK
September 10, 2011
A.THIRUSELVI, M.D (O&G) KUGAN HOSPITAL RAMANUJAM NAGAR Vs. B.REVATHY
July 29, 2011
A.VISWANATHAN Vs. J.THIRUMALAI RAJAN
December 30, 2011
ADKA K. SREESH Vs. K.CHITRA
May 11, 2011
ADMINISTRATIVE INCHARGE (DOCTOR) M/S. ANAND, ABDUL & VINODH MEERABAI HOSPITAL COUNSEL FOR HOSUR Vs. N.MANJUNATHAN
August 29, 2011
ADMINISTRATIVE OFFICER APOLLO HOSPITALS ENTERPRISE Vs. A.KESHAVAN EMRABDIRY
August 29, 2011
AGARWAL VASANS EYE HOSPITAL Vs. KASIM
March 11, 2011
AGARWALS EYE HOSPITAL Vs. G.NISHA
December 30, 2011
AGNES, J.A.LABORATORY Vs. DHANALAKSHMI
December 19, 2011
AICAM ENGINEERING LTD Vs. NATIONAL INSURANCE COMPANY LTD
July 22, 2011
AIR DECCAN Vs. P.M. MANOHARAN
October 21, 2011
AIRCEL LIMITED Vs. K.P.BALASUBRAMANIAM
January 28, 2011
AITEL BHARAT MOBINET LTD Vs. K.N.SANKARAN
January 28, 2011
ALL INDIA HUMAN RIGHTS & DISABLED PROTECTION TRUST Vs. MANAGER, SELVA VINAYAGAR GAS AGENCY
December 29, 2011
AMALA Vs. TMT.MARIKKANNU
January 14, 2011
ANAIKULAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. PRINS
November 30, 2011
ANDHRA BANK Vs. S.MANIMEGALAI
March 24, 2011
APPU HOTELS LIMITED Vs. ION EXCHANGE SERVICES LTD
November 14, 2011
ARANGAMURUGAN, GOVERNMENT HOSPITAL MELPURAM Vs. S.SAKTHIVEL
September 14, 2011
ARAVIND OPTICALS Vs. S.SAMPATH
January 18, 2011
ARIHANT COMPUTERS (P) LTD Vs. S.SETHURAMAN
April 29, 2011
ARVIND V.JOSHI Vs. RAM MOHAN & CO. PVT. LTD
June 27, 2011
ASHWIN PAREKH, PROPRIETOR OF SRI SAHAJANAND CARDIO CARE Vs. BRANCH MANAGER
August 16, 2011
ASSHA TRAVELS Vs. J. BALASUBRAMANIAN
May 9, 2011
ASSISTANT ENGINEER Vs. M.M.K.RAJA
July 25, 2011
ASSISTANT ENGINEER, OPERATION AND MAINTENANCE Vs. P.SUBRAMANIAN
May 31, 2011
ASSISTANT ENGINEER, SALEM HOUSING UNIT Vs. V.CHINNAPPAN
January 28, 2011
ASSISTANT ENGINEER, TAMIL NADU ELECTRICITY BOARD Vs. A.GEORGE
April 29, 2011
ASSISTANT ENGINEER, TAMIL NADU ELECTRICITY BOARD Vs. RAJAGOPA
March 31, 2011
ASSISTANT GENERAL MANAGER, CHENNAI Vs. RAJAM
March 29, 2011
ASSISTANT GENERAL MANAGER, TAMIL NADU STATE APEX CO-OP BANK LTD Vs. C.R.SRINIVASAN
March 23, 2011
ASSOCIATED TOURS (MADRAS) PVT. LTD Vs. VAITHIANATHAN
February 28, 2011
AUTHORIZED SIGNATORY, ICICI LOMBARD GENERAL INSURANCE CO.LTD Vs. N.SOMASUNDARAM
September 6, 2011
AUTHORIZED SIGNATORY, VIVEK LTD Vs. K.S.SRIRAM
February 25, 2011
B.JAYA Vs. SUB REGISTRAR, WORAIYUR SUB REGISTRAR OFFICE, TIRUCHIRAPALLI REGISTRATION DISTRICT
February 28, 2011
B.PARTHIBAN Vs. NATIONAL INSURANCE COMPANY LTD
December 30, 2011
B.R.BANSALI Vs. ICICI BANK LTD
October 20, 2011
B.S.ANBAZAHAN Vs. EXECUTIVE ENGINEER, AND ADMINISTRATIVE OFFICER
April 25, 2011
B.VENKATESAN Vs. VODAFONE ESSAR CELLULAR LTD
March 23, 2011
BABY ELECTRONICS Vs. P.SUBRAMANIAM
April 29, 2011
BAGHYAM KITCHENS WARE Vs. G.SOLOMON ANISH PAUL
November 3, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. P.SUBRAMANIAM
February 28, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD Vs. D.DANIEL
February 28, 2011
BAJAJ AUTO FINANCE LTD Vs. V.RAVIKUMAR
April 25, 2011
BAJAJI AUTO FINANCE LTD Vs. V.MANIKANDA KUMAR
June 17, 2011
BANK MANAGER STATE BANK OF INDIA BHARATHIYAR ROAD Vs. P.ANNADURAI
February 25, 2011
BANK OF BARODA Vs. K.T.RAMAKRISHNAN
December 16, 2011
BEACH CHENNAI HOSPITAL Vs. S.P.ALAGAPPAN
June 24, 2011
BHARAT AUTOMOBILES Vs. CHITRADEVI TRANSPORTS
May 5, 2011
BHARTI CELLULAR LIMITED Vs. N SRINIVASAN
April 4, 2011
BHARTI CELLULAR LIMITED, OCEANIC TOWERS Vs. N.SRINIVASAN
April 7, 2011
BRANCH MANAGER Vs. UNITED INDIA INSURANCE CO. LTD
December 30, 2011
BRANCH MANAGER INDIAN OVERSEAS BANK CHENGALPATTU Vs. N.RAVIKUMAR
February 28, 2011
BRANCH MANAGER LIC OF INDIA TIRUCHENGODE Vs. PACHAMUTHU
August 16, 2011
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. R.SAVITHRI
August 18, 2011
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA JEEVAN JYOTHI Vs. S.NAZEEM
February 28, 2011
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. SELVARAJ PROPRIETOR
April 20, 2011
BRANCH MANAGER STATE BANK OF INDIA Vs. P.NITHYASREE
July 8, 2011
BRANCH MANAGER STATE BANK OF INDIA Vs. V.R.DURAISAMY
June 13, 2011
BRANCH MANAGER STATE BANK OF INDIA Vs. R.THIRUVARUTSELVI
August 18, 2011
BRANCH MANAGER THE NEW INDIA ASSURANCE CO. LTD Vs. V.RAJAMANI
August 29, 2011
BRANCH MANAGER UNITED INDIA INSURANCE CO. LTD Vs. R.BHUVANENDRAN
September 27, 2011
BRANCH MANAGER UNITED INDIA INSURANCE CO. LTD Vs. A.RAMASAMY
December 9, 2011
BRANCH MANAGER, AMERICAN EXPRESS BANK LTD Vs. V.R.KRISHNAKUMAR
November 11, 2011
BRANCH MANAGER, CANARA BANK Vs. M.A.RAMACHANDRAN
February 24, 2011
BRANCH MANAGER, CENTRAL BANK OF INDIA Vs. M. RAZIYA BI
May 6, 2011
BRANCH MANAGER, EUREKA FORBES LIMITED Vs. C.GOVINDAN
April 25, 2011
BRANCH MANAGER, HDFC LIMITED Vs. P.SHANMUGANATHAN
December 28, 2011
BRANCH MANAGER, HDFC LIMITED Vs. P.SHANMUGANATHAN
December 29, 2011
BRANCH MANAGER, INDIAN BANK Vs. P.VIJAYAN
March 21, 2011
BRANCH MANAGER, INDIAN OVERSEAS BANK, KAVERIPOOMPATTINAM, SIRKGALI TALUK, NAGAPATTINAM Vs. KANIMOZHI
December 15, 2011
BRANCH MANAGER, LAKSHMI VILAS BANK LTD Vs. S.PARVATHY
August 26, 2011
BRANCH MANAGER, LIC OF INDIA Vs. M.BHARATHI
March 14, 2011
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD Vs. K.KUPPUSAMY
April 21, 2011
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD Vs. P.ARUMUGHAM
January 19, 2011
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD Vs. P.N.PANNEERSELVAM
February 18, 2011
BRANCH MANAGER, PUNJAB NATIONAL BANK, VIJAYA COMPLEX, BAZAAR, NAGAPATTINAM Vs. SENBAGARAMAN
November 18, 2011
BRANCH MANAGER, SOTC WORLD TOUR OPERATIONS-CHENNAI BRANCH Vs. V.SHANMUGAM
October 24, 2011
BRANCH MANAGER, STANDARD CHARTERED BANK, RAJAJI SALAI,PARRYS CORNER Vs. E.VIJAY ANAND
December 28, 2011
BRANCH MANAGER, STATE BANK OF INDIA Vs. GEETHA
April 28, 2011
BRANCH MANAGER, STATE BANK OF INDIA, ASHOK NAGAR BRANCH Vs. P.VIJAYAKUMAR
September 5, 2011
BRANCH MANAGER, TATA TELESERVICES LTD Vs. K.RAGUPATHY
February 9, 2011
BRANCH MANAGER, THE NEW INDIA ASSURANCE CO. LTD Vs. PAPPAL
February 28, 2011
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. KRYSTAL MOTORS
July 13, 2011
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. R.NATARAJAN
October 18, 2011
C.MURUGESAN Vs. GURUVAYURAPPAN AUTOMOBILES
June 27, 2011
C.S.R. NURSING HOME Vs. NAGARAJAN
December 30, 2011
C.SAROJA Vs. DR.MALARVIZHI, ESI HOSPITAL
April 25, 2011
CARDAMOM PLANTERS ASSOCIATION COLLEGE BODINAYAKKANUR Vs. I.P.JEYAKANNAN
March 28, 2011
CHAIRMAN HDFC BANK LTD Vs. FELIX RYAN
September 15, 2011
CHAIRMAN, GOVERNING COUNSEL, KEMPEGOWDA INSTITUTE OF MEDICAL SCIENCES Vs. S.RAJAMANICKAM
May 23, 2011
CHAIRMAN-CUM-MANAGING DIRECTOR FOOD CORPORATION OF INDIA Vs. R.BHASKARAN
February 28, 2011
CHANDRA BHUSHANA, GUPTA KORADA Vs. AMERICAN EXPRESS
November 29, 2011
CHANDRASEKAR APARTMENTS WELFARE SOCIETY Vs. C.JANAKIRAMAN
July 28, 2011
CHENNAI CORPORATE CLUB PVT. LTD Vs. K.S.ATHAVAN BALAJI
January 31, 2011
CHENNAI FORD Vs. D.VENATESH
July 19, 2011
CHENNAI PACKERS & MOVERS Vs. K.K. RAJAN
January 20, 2011
CHIEF GENERAL MANAGER, BHARAT SANCHAR NUGHAM LIMITED Vs. R.SACHIDANANDAM
December 12, 2011
CHIEF GENERAL MANAGER, SOUTHERN RAILWAYS Vs. D.VARATHARAJ
July 15, 2011
CHIEF GENERAL MANAGER, TELECOMMUNICATION Vs. FR.A.MATHIAS
February 11, 2011
CHIEF MANAGER STATE BANK OF INDIA KARUR BRANCH Vs. A.S.KANDASAMY
January 13, 2011
CHIEF MANAGER, THE SOUTH INDIAN BANK Vs. RAMACHANDRAN PILLAI
May 17, 2011
CHIEF MEDICAL SUPERINTENDENT SOUTHERN RAILWAY Vs. V.V.VENKATARAMANA SARMA
June 17, 2011
CHIEF OPERATING OFFICER, FORMERLY BPL MOBILE CELLULAR LTD Vs. SURESH JAIN
January 28, 2011
CHINNASAMY Vs. K.PRABAKAR
May 19, 2011
CHOLAMANDALAM DBS FINANCE LTD Vs. SUNDARAM
October 12, 2011
CHURCH OF SOUTH INDIA Vs. THANGAMMAL
February 25, 2011
CITICORP MARUTI FINANCE LTD Vs. A.PALANISAMY
March 16, 2011
CITY MOTORS Vs. N.SUBRAMANIAM
January 21, 2011
CO-ORDINATOR, DIRECTORATE OF DISTANCE EDUCATION Vs. TMT.SIVAGAYATHRI
September 15, 2011
CO-ORDINATOR, STAR HEALTH & ALLIED INSURANCE CO. LTD Vs. M.PUSHPARAJ
December 30, 2011
COLLECTION MANAGER FULLERTON INDIA CREDIT INDIA COMPANY LTD Vs. G.GOPINATH
April 29, 2011
COMMISSIONER, REGIONAL PROVIDENT FUND OFFICE Vs. V.ANNAKILI
May 11, 2011
COMPANY SECRETARY, M/S.SATYAM COMPUTER SERVICE LTD Vs. A.ASAITHAMBI
August 29, 2011
CONSUMER PROTECTION COUNCIL Vs. BRANCH MANAGER STATE BANK OF INDIA PALAKKARAI
September 16, 2011
CORRESPONDENT, MAHARAJA PRITVI ENGINEERING COLLEGE Vs. D.NEETHA ISMAYIL
March 29, 2011
CORRESPONDENT, VELLALAR COLLEGE OF ENGINEERING Vs. G.NITHYALAKSHMI
December 2, 2011
COX & KINGS (INDIA) PVT. LTD Vs. COORNARASWAMI RAMAKRISHNAN
January 21, 2011
COX AND KINGS (INDIA) LTD Vs. V.THANGAVELSAMY, RED., COLLEGE PROFESSOR
February 25, 2011
COX AND KINGS INDIA LTD Vs. LAKSHMINARAYANAN
November 25, 2011
D.ANANTHASAYANAM Vs. G.SELVARAJ
May 30, 2011
D.B. SAXENA Vs. ORIENTAL INSURANCE COMPANY LTD
December 30, 2011
D.CUBE CONSTRUCTIONS (P) LTD Vs. V.M.RAVINDRA
November 11, 2011
D.PRABHAKAR Vs. TELCO CONSTRUCTIONS EQUIPMENTS CO. LTD
September 27, 2011
DEAN GOVERNMENT MOHAN KUMARAMANGALAM MEDICAL COLLEGE HOSPITAL SALEM DISTRICT Vs. A.HANEEF
October 21, 2011
DEPUTY GENERAL MANAGER, VIJAYA BANK, REGIONAL MANAGER Vs. N.K.JAYAPAL, JAYA STORES
January 28, 2011
DEPUTY MANAGER, VST AUTO AGENCY LTD Vs. VASUDEVAN
November 30, 2011
DESK TO DESK COURIER AND CARGO LTD Vs. M.KUNJU PROJECT MANAGER
June 17, 2011
DHARASURAM PRIMARY AGRICULTURAL CO-OP BANK LIMITED Vs. G K PADMANABHAN
April 15, 2011
DIESEL POWER SYSTEM Vs. STABLE CLOTHINGS
January 20, 2011
DIGITAL WORLD Vs. TVS IYENGAR & SONS
August 17, 2011
DINDIGUL CENTRAL CO-OPERATIVE BANK LTD Vs. A.N.SAKTHIVEL
August 17, 2011
DIRECTOR, BHAGYALAKSHMI TRAVELS Vs. M.SAHUL
March 23, 2011
DISTRICT COLLECTOR ARIYALUR Vs. K.MALAIRAJA
July 12, 2011
DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. P.VEERASAMY
April 20, 2011
DIVISIONAL MANAGER THE ORIENTAL INSURANCE CO. LTD Vs. P.JEYARAJ
June 20, 2011
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. S.THIRUMAMANI
April 20, 2011
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. DURAISAMY VENKATAPERUMAL
May 31, 2011
DIVISIONAL MANAGER, THE NATIONAL INSURANCE CO. LTD Vs. SESU RAJAMANI @ RAJAMANI
April 29, 2011
DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE CO. LTD Vs. O.A.V.SRIMATHY
April 27, 2011
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. NAVRANG RUBBER PRODUCTS PVT. LTD
February 23, 2011
DR.KRISHNAVENI, M.B.B.S., D.G.O., ASSISTANT SURGEON GOVERNMENT HOSPITAL Vs. VIJAYA
April 21, 2011
DTDC COURIER & CARGO LTD Vs. R.HEMASUJATHA
November 18, 2011
E.I.D PARRY (INDIA) LTD Vs. P.L.KANDASAMY
July 25, 2011
E.KASTURI Vs. S.SATHAVOO
January 19, 2011
ELAVARASAN, SPECIAL OFFICER Vs. K.PANNEER SELVAM
March 18, 2011
ELECTRICAL INSPECTOR, GEIGS OFFICE CAMPUS Vs. M.P.APARTMENT OWNERS ASSOCIATION
May 20, 2011
ENGINEER, TNEB, ELECTRICITY DISTRIBUTION CIRCLE Vs. SEENIAMMAL
March 11, 2011
EUREKA FORBES LTD Vs. B.RAJASEKARAN
June 28, 2011
EXECUTIVE ENGINEER & A.D.O TAMILNADU HOUSING BOARD Vs. M. ARIEF
January 5, 2011
EXECUTIVE ENGINEER & ADMINISTRATIVE OFFICER, MADURAI Vs. P.R.KUMARESAN, ASSISTANT EXECUTIVE ENGINEER
February 9, 2011
EXECUTIVE ENGINEER [O & M], TAMIL NADU ELECTRICITY BOARD Vs. K.DEVARAJ
April 26, 2011
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER MADURAI SPECIAL DIVISION TAMIL NADU HOUSING BOARD ELLIS NAGAR Vs. P.S.VENKATESWARAN
July 26, 2011
EXECUTIVE ENGINEER, O & M TAMIL NADU ELECTRICITY BOARD ARIYALUR Vs. UMAPATHY
July 12, 2011
EXECUTIVE ENGINEER/ADMINISTRATIVE OFFICER, TAMILNADU HOUSING BOARD Vs. A. ABDUL BASHA
April 12, 2011
EXECUTIVE ENGINEERING & A.D.O Vs. N.R.SRINIVAS
January 13, 2011
EXECUTIVE V-GUARD INDUSTRIES LTD Vs. V.GOGINDARAJAN
August 29, 2011
EYE FOUNDATION Vs. K.GOPALAKRISHNAN
October 21, 2011
FAMOUS BLUE METALS Vs. UNITED INDIA INSURANCE CO.LTD
February 18, 2011
FRANCH EXPRESS NET WORK PVT. LTD Vs. K.MUKUNDHAN
July 26, 2011
FRANCH EXPRESS NETWORK PVT. LTD Vs. S.RAJENDRAN MANAGING DIRECTOR
April 12, 2011
FRANK KIRUBA, KIRUBA HOSPITAL Vs. S.RAJA
November 29, 2011
G.AZZI KANNAMMAL SENIOR CIVIL SURGEON HOLY REDEEMER HOSPITAL Vs. M.MEYYAPPAN
October 19, 2011
G.BAMA, PROPRIETRIX Vs. P.METILDA
March 18, 2011
G.K.KALAIRAJAN Vs. NEW INDIA ASSURANCE CO. LTD
June 24, 2011
G.KANDAVEL Vs. BRANCH MANAGER, (TAMILNADU) STATE EXPRESS TRANSPORT CORPORATION T.N. LTD
December 14, 2011
G.MUNIASAMY Vs. V.R.GOVINDASAMY
December 14, 2011
G.RADHAKRISHNAN Vs. SHREE RAJ TRAVELS AND TOURS LTD
May 13, 2011
GANAPATHY, BUILDER & CONTRACTOR Vs. C.A.SAGARRAMJI
January 31, 2011
GANESH SHIVRAM, BHUVANA SHIVRAM Vs. STANDARD CHARTERED BANK
March 17, 2011
GENERAL MANAGER ABT MARUTI Vs. A.EASWARAMURTHY
May 16, 2011
GENERAL MANAGER AIR INDIA BAGGAGE SERVICE Vs. AMALA LOUIS
July 28, 2011
GENERAL MANAGER AIRTEL CUSTOMER SERVICE Vs. K.SIVARAMAN
January 28, 2011
GIRIAS ELECTRONICS, REP.BY ITS MANAGING DIRECTOR Vs. M.MALLAIAH
February 11, 2011
GODREJ & BOYCE MANUFACTURING CO. LTD Vs. P.L.SUBRAMANIAN
May 3, 2011
GOLDEN GAS SERVICE Vs. R. DHARMALINGAM
June 24, 2011
GOLDEN MULTI SERVICE CLUB OF GTFS Vs. SARASWATHI
June 30, 2011
GOODSUN INDUSTRIES SF-206 Vs. KALAISELVAN
June 20, 2011
GOPALASUNDARI Vs. K.DHANASEKAR
June 24, 2011
GOVERNMENT OF TAMIL NADU THROUGH THE DISTRICT COLLECTOR THENI Vs. PECHIAMMAL
March 23, 2011
GOWDHAMA PRABHAKARAN Vs. M/S.ICICI LOMBAR GENERAL INSURANCE
December 15, 2011
HALFA TRADING L.L.C., SULTANATE OF OMAN Vs. SRI SASTHA ENGINEERING
October 18, 2011
HDFC BANK LTD Vs. S.DASARATHARAMAN
March 23, 2011
HDFC BANK LTD Vs. J.RAGHAVAN
March 31, 2011
HDFC STANDARD LIFE INSURANCE Vs. SUJATHA
February 1, 2011
HINDUSTAN COCA COLA BEVERAGES PVT. LTD Vs. S.SUBBIYYAN
May 9, 2011
HINDUSTAN MOTORS LTD Vs. MD.IRSHAD KAMIL
April 29, 2011
HIRUSAH COSMETICS (P) LTD Vs. KERALA ROADWAYS LTD
June 6, 2011
HITECH DIAGNOSTIC CENTRE Vs. P.RADHIKA
October 19, 2011
HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. S.SASIREKHA
June 20, 2011
ICICI BANK LIMITED Vs. B.PONNUVIJAYAN
August 26, 2011
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. ASHOK KUMAR REDDY
October 12, 2011
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. ISABELLA
March 17, 2011
INDIRANI Vs. R.CHINNAPPAN GOVERNMENT MOHAN KUMARAMANGALAM
January 5, 2011
INDUS IND BANK LTD Vs. S.T.PRABHAVATHI
June 28, 2011
INDUSIND BANK LTD Vs. S.SIVA
November 30, 2011
INDUSTRIES AND ENTERPRISES LTD Vs. SANTHI RAMANATHAN
September 14, 2011
INDUSTRIES LTD Vs. T.P. ROY CHOWDHURY COMPANY (P) LTD
April 29, 2011
J.RANGANAYAGI Vs. PROPRIETOR, GOWTHAM THANGA MALIGAI
April 12, 2011
JAMBAKALAKSHMI Vs. TAMILNADU ELECTRICITY BOARD
August 17, 2011
JAYA VAIRAVAN MILLS (P) LTD Vs. ORIENTAL INSURANCE CO. LTD
October 18, 2011
JAYAKUMAR Vs. ASST.ENGINEER, TAMILNADU ELECTRICITY BOARD, PANRUTI
March 17, 2011
JAYASHANTHI Vs. GEETHA HARIPRIYA
December 30, 2011
JUNIOR ENGINEER TAMIL NADU ELECTRICITY BOARD NAGAPATTINAM DISTRICT Vs. SAROJA
March 21, 2011
K.AMUDA Vs. SALEM POLY CLINIC
March 25, 2011
K.BASUDEV Vs. INDIAN OVERSEAS BANK, WHASHERMENPET BRANCH
November 25, 2011
K.CHELLATHANGAM Vs. BRANCH MANAGER, LIC OF INDIA
January 28, 2011
K.DAKSHINAMOORTHY, M.S., COUNSULTANT SURGEON NAGAI HOSPITAL Vs. AMUTHA
February 28, 2011
K.ELUMALAI Vs. FEDERAL BANK LTD
June 24, 2011
K.IBRAHIM Vs. LUFTHANSA GERMAN AIRLINES
January 15, 2011
K.MINAKSHI SUNDARAM Vs. GENERAL MANAGER, BANK OF INDIA
February 10, 2011
K.MOHAIDEEN BASHAW Vs. DODDABETTA PACB
June 20, 2011
K.NARASIMHAN Vs. P.ALAGAR SAMY
April 8, 2011
K.P.NATARAJAN MANAGING DIRECTOR Vs. A.BALASUBRAMANIAN
February 28, 2011
K.PALANI, PROPRIETOR Vs. A.MUNUSAMY
April 27, 2011
K.PANCHALI Vs. K.A.SAMAJAM HOSPITAL
May 13, 2011
K.R.KISHORE Vs. INSTITUTION OF ELECTRONICS AND TELECOMMUNICATION ENGINEERS
December 30, 2011
K.RAJASEKAR Vs. MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD
October 12, 2011
K.RAJASEKARAN Vs. ARUPPUKOTTAI SRI JAYAVILAS
March 31, 2011
K.SARAVANAN THE PROPRIETOR M/S.LOGIC INFOTECH Vs. VINCENT MATHEW
April 26, 2011
K.SIVASANKARAN Vs. METTUR GAS SERVICE
March 9, 2011
K.SIVASHANKARAN Vs. RELIANCE COMMUNICATIONS LTD
September 8, 2011
K.SRINIVASAN Vs. A.VICTOR
December 29, 2011
K.V.SATHASIVAM, PROPRIETOR Vs. M/S.SANDEEP INDUSTRIAL GASES PVT. LTD
June 2, 2011
KARTHIK HOMES Vs. MANVIZHI
August 23, 2011
KINGFISHER AIRLINES LTD Vs. R.SOUNDARAJAN
June 14, 2011
KINGFISHER AIRLINES LTD Vs. M.S.RAVISHANKAR
August 18, 2011
KINGFISHER AIRLINES LTD Vs. MANISH THAKKAR
November 30, 2011
KINGFISHER AIRLINES LTD Vs. P.GOPALAKRISHNAN
May 17, 2011
KOLA SARASWATHY MATERNITY HOSPITAL Vs. ELUMALAI
November 21, 2011
KPN SPEED PARCEL SERVICES (P) LTD Vs. M.L SOUNDARARAJAN
April 7, 2011
KUMBHA ASSOCIATES Vs. R.GURUPRAKASH
April 25, 2011
L & T JOHN DEERE PVT. LTD Vs. V.SHANMUGAM
February 25, 2011
LAKSHMI NARYANA ITI Vs. GOVINDASAMY
January 13, 2011
LIC OF INDIA Vs. VASANTHI
February 25, 2011
LIFE INSURANCE COPORATION OF INDIA Vs. G.SURATHA
May 30, 2011
LIFE INSURANCE CORPORATION HOUSING FINANCE LIMITED Vs. K.VIJAYA PANDIAN
February 25, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. V.RAMACHANDRAN
February 14, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. P.LAKSHMANAN
February 1, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. P.PRABHA
March 7, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. S.SARASWATHI
April 28, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. C. SUSANNAL
May 16, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. SUBBAIAH
April 1, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. G.SURATHA
May 31, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. T.DURAI RAJ
August 11, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. R.THULASIMANI
December 30, 2011
LISTER LABORATORY Vs. P.SRINIVASAN
June 22, 2011
LOGA PRABHU Vs. M/S. ADONIS ELECTRONICS PVT. LTD
September 14, 2011
LUFTHANSA GERMAN AIRLINES, THE MANAGER, CHENNAI Vs. C.TAMILSELVAN
October 27, 2011
M.AMANULLAKHAN Vs. M.S.BALASUBRAMANIA IYER
July 20, 2011
M.ARUNACHALAM Vs. E.LAWRENCE GUNASEKARAN
September 7, 2011
M.EVELIN JANILA Vs. ASSISTANT MANAGER OPERATIONS LIFE INSURANCE CO. LTD
May 20, 2011
M.F.N.DURAI, MANAGING DIRECTOR, M/S.FANCY INTERNATIONAL CARS Vs. G.JOSEPHINE ANTONIAMMAL
April 27, 2011
M.K.THIRUVENGADAM Vs. GENERAL MANAGER, ICICI BANK
November 24, 2011
M.L.PADMANABHAN Vs. HOUSING DEVELOPMENT FINANCE CORPORATION LTD
March 28, 2011
M.LAKSHMI NARAYANAN Vs. R.VENKATESAN
October 20, 2011
M.MARIMUTHU Vs. SPAN CORPORATION
February 25, 2011
M.MATHIAZHAGAN Vs. M.S.MUTHURAMAN
February 25, 2011
M.MUTHURAMALINGAM Vs. BRANCH MANAGER, ICICI BANK LIMITED
January 28, 2011
M.N.HALAN Vs. STATE BANK OF INDIA
October 21, 2011
M.S.SUBRAMANIAM Vs. MANAGING DIRECTOR
August 30, 2011
M.SANGEETHA Vs. NISSION EDUCATIONAL CONSULTANTS PVT. LTD
May 24, 2011
M.SELVARAJ, AREA MARKETING MANAGER Vs. LT. COL.SUBIR DUTTA ROY
April 25, 2011
M.TAMILKODI Vs. MANAGER, CANARA BANK
February 28, 2011
M.V.SELLUMUTHU Vs. T.K.UPPILIAPPAN
August 29, 2011
MADHAVI Vs. V.SIVAKUMAR, MBBS
January 21, 2011
MAERSK INDIA (PVT) LTD Vs. MACRO ENTERPRISES
February 15, 2011
MAHYCO SEEDS LIMITED Vs. MANIVEL
April 21, 2011
MALAR TRAVELS & TOURS PVT. LTD Vs. ANANTH SURESH PRABHU
August 26, 2011
MANAGEMENT, BHARATHI AIRTEL LIMITED, ARAVALI CRESENT Vs. N.RADHAKRISHNAN
August 25, 2011
MANAGEMENT, TAMILNADU STATE TRANSPORT CORPORATION Vs. THIRU.T.S.SYED KHADER
May 9, 2011
MANAGER Vs. G.KAMARASU
December 27, 2011
MANAGER (MARKETING & SERVICES) MADURAI SPECIAL DIVISION THE TAMILNADU HOUSING BOARD ELLIS NAGAR Vs. MAHARAJA
July 13, 2011
MANAGER ASHOK LEYLAND FINANCE LTD Vs. M. SATHYAMOORTHY
June 14, 2011
MANAGER CANARA BANK PALAYAMKOTTAI BRANCH, TIRUNELVELI Vs. V.PARAMASIVAM
August 23, 2011
MANAGER INDIAN OVERSEAS BANK (MELUR) TUTICORIN Vs. V.ANTONY VICTORIA
August 23, 2011
MANAGER M/S. ADONIS ELECTRONICS PVT. LTD Vs. K.BALAJI
March 21, 2011
MANAGER NATIONAL INSURANCE CO. LTD Vs. NAVAPOORNA
July 14, 2011
MANAGER SBI LIFE INSURANCE CO. LTD Vs. DEEPAK ROCHE SAKHRAN
September 15, 2011
MANAGER SHRIRAM CITY UNION FINANCE LTD Vs. P.JAGANNATHAN
December 27, 2011
MANAGER STANDARD CHARTERED BANK BANKING CUSTOMER SERVICE CENTRE Vs. P.VEERABADRAN
June 20, 2011
MANAGER STATE BANK OF INDIA Vs. RATHNASAMY S.F.G
March 7, 2011
MANAGER STATE BANK OF INDIA ELEPHANT GATE BRANCH Vs. PRAKASH CHAND SURANA
July 27, 2011
MANAGER THE LAKSHMI VILAS BANK LTD Vs. VIJAYALAKSHMI & COMPANY A PARTNERSHIP FIRM
June 24, 2011
MANAGER, ASHOK LEYLAND FINANCE LTD Vs. C.RAJA
March 29, 2011
MANAGER, BAJAJ AUTO FINANCE LTD Vs. K.DHANDAPANI
June 27, 2011
MANAGER, CANARA BANK, SALEM Vs. A.PONNUSAMY
March 30, 2011
MANAGER, CHENNAI FORD Vs. T.L.RAMACHANDRAN
October 19, 2011
MANAGER, CITI BANK N.A., CARD MEMBER SERVICES Vs. S.L.CHITALE
February 22, 2011
MANAGER, CUSTOMER CARE KINGFISHER AIRLINES LTD Vs. D.ANAND
July 29, 2011
MANAGER, CUSTOMER SERVICE, CITY BANK N.A Vs. A.P. CHIDAMBARAM
March 21, 2011
MANAGER, ICICI BANK Vs. D. JEGAN
July 29, 2011
MANAGER, ICICI BANK LTD Vs. R.YAMINEE
April 28, 2011
MANAGER, INDIAN BANK, SELVAPURAM Vs. MINOR R.HINDUJHA
May 30, 2011
MANAGER, JAYALAKSHMI AUTO WORKS & AGENCIES (P) LTD Vs. M.PREMALATHA
January 31, 2011
MANAGER, K.P.N. SPEED PARCEL SERVICE Vs. TRIVIKRAM EQUIPMENTS & SERVICES
March 24, 2011
MANAGER, LAKSHMI COMPLEX Vs. Y.VASANTHAN
May 25, 2011
MANAGER, M/S.GODREJ BOYCE MFG. CO. LTD Vs. A.S. KRISHNAN
April 15, 2011
MANAGER, NAVATA ROAD TRANSPORT Vs. M.MADHAN
May 13, 2011
MANAGING DIRECTOR Vs. G.SATHEESH KUMAR
March 28, 2011
MANAGING DIRECTOR KOTAK MAHINDRA BANK LTD Vs. V.BASKARAN
May 30, 2011
MANAGING DIRECTOR M/S. JMS CAR SERVICE CENTRE Vs. K.CURRIMBHOY
June 17, 2011
MANAGING DIRECTOR SHRIRAM CHITS T.N. (P) LTD Vs. E.SRIDEVI
August 8, 2011
MANAGING DIRECTOR, DHARMAPURI DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD Vs. SPECIAL OFFICER/JOINT REGISTRAR DHARMAPURI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED
May 5, 2011
MANAGING DIRECTOR, FRANCH LOCAL EXPRESS Vs. K.MANOHARAN
December 20, 2011
MANAGING DIRECTOR, M/S.MASTER INVESTMENT & MARKETING (P) LTD Vs. K.JANARDHAN
August 25, 2011
MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD Vs. S.JEGANATHAN
January 7, 2011
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. P.SAKTHIVEL
January 28, 2011
MANAGING DIRECTOR, TRAVELON WORLDWIDE PVT. LTD Vs. MARY RAMASAMY
September 14, 2011
MANAGING DIRECTOR/GENERAL MANAGER ,WHIRLPOOL OF INDIA LTD Vs. S.VIJAYAKUMAR
April 8, 2011
MANGAI, MANGAIYARKARASI Vs. CHAIRMAN & MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD
July 11, 2011
MANIVANNAN Vs. GOWRI
December 12, 2011
MANIVANNAN, S/O.MANIVASAGAM Vs. SENIOR MANAGER- CORPORATE LEGAL, HDFC BANK OF INDIA
March 15, 2011
MANOJ R.ANNADURAI MANAGING DIRECTOR C.K. TECHNOLOGIES PVT. LTD Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD
October 11, 2011
MARIKANNAN Vs. MANAGER BPL ENGINEERING LTD
August 11, 2011
MARIYA JEYAKUMAR Vs. BALA GANESH
January 11, 2011
MARKETING MANAGER, M/S.HINDUSTAN UNILEVER LTD Vs. R.VISWANATHAN
May 2, 2011
MARKETING MANAGER, PEPSICO INDIA HOLDINGS PVT. LTD Vs. N.SIVA
May 18, 2011
MDA/HSC/112 RMTC EMPLOYEES HOUSING CO-OPERATIVE WELFARE SOCIETY Vs. P.KARUPPIAH
December 30, 2011
MEDICAL OFFICER, GOVERNMENT HOSPITAL Vs. A. SELVI
April 25, 2011
MUTHU SIVARAMAN Vs. DIVISIONAL MANAGER THE ORIENTAL INSURANCE COMPANY LTD
September 15, 2011
N.ESSAKKI Vs. TMT.R.NAMBINACHIYAR
September 8, 2011
N.K.JAYAPAL Vs. ICI INDIA LTD
September 29, 2011
N.KRISHNA MURTHY Vs. G.RAVICHANDRAN
December 1, 2011
N.M.KALEEL RAHMAN Vs. BRANCH MANAGER INDIAN OVERSEAS
March 29, 2011
N.MAHAVEERCHAND DUGAR Vs. CORONET CONSTRUCTION (INDIA) PVT. LTD
April 27, 2011
N.NATARAJAN Vs. PROPRIETOR, BALAJI GAS AGENCY
April 27, 2011
N.RENGASAMY Vs. P.JYOTHI MURUGADOSS
April 5, 2011
N.S.KAMALA Vs. APARNA CONSTRUCTIONS PVT. LTD
March 25, 2011
N.S.PARAMESWARI Vs. E.R.R.CONSTRUCTIONS (P) LTD
June 24, 2011
N.SUDHA Vs. GENERAL MANAGER, CITY BANK
March 29, 2011
N.VALARMATHI Vs. GREENPLY INDUSTRIES LTD
May 13, 2011
NAMAKKAL PONVIZHA NAGAR RESIDENTS OWNERS WELFARE ASSOCIATION Vs. ASSISTANT ELECTRICAL ENGINEER (O &M) TAMIL NADU ELECTRICITY BOARD RURAL SOUTH
February 2, 2011
NATARAJAN, PUDUPALLI VILLAGE, KEEVALUR TALUK, NAGAPATTINAM DISTRICT Vs. AROCKIARAJ, PROPRIETOR, DOLSON TRAVEL SERVICE PVT. LTD
May 4, 2011
NATIONAL INSURANCE CO. LTD Vs. D.D.THE UTHANGARAI AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LTD
April 25, 2011
NATIONAL INSURANCE CO. LTD Vs. S.M.S. EXPORTS
February 15, 2011
NATIONAL INSURANCE CO. LTD Vs. RAGHAVAN ARANGIL
March 17, 2011
NATIONAL INSURANCE CO. LTD Vs. K.M.BALAMURUGAN
June 13, 2011
NATIONAL INSURANCE CO. LTD Vs. R.ARUMUGAM
June 14, 2011
NATIONAL INSURANCE CO. LTD Vs. SECRETARY CORRESPONDENT SENGUNDR ARTS, SCIENCE COLLEGE NEIKARAPATT
September 27, 2011
NATIONAL INSURANCE COMPANY LTD Vs. G.R.RAJA CUMARAN
August 30, 2011
NAYNA SAKTI BHATTACHARYA Vs. MANAGING DIRECTOR
September 13, 2011
NESTLE INDIA LTD Vs. M.GURUBARAN
December 30, 2011
NEW INDIA ASSURANCE CO. LTD Vs. S.R.MURALIDHARAN
November 29, 2011
NEW INDIA ASSURANCE CO. LTD Vs. RAJANIKANT SHARMA
August 22, 2011
NEW INDIA ASSURANCE CO. LTD Vs. AYALAKSHMI
February 1, 2011
NEW INDIA ASSURANCE CO. LTD Vs. P.J.SELWYN
January 28, 2011
NEW INDIA ASSURANCE CO. LTD Vs. R.RANGANATHAN
March 22, 2011
NEW INDIA ASSURANCE CO. LTD Vs. S.SHANTHILAL BALCHAND
February 28, 2011
NEW INDIA ASSURANCE CO. LTD Vs. SELVARAJAN & BROTHERS
May 2, 2011
NEW INDIA ASSURANCE CO. LTD Vs. S.PALANISAMY
March 29, 2011
NEW INDIA ASSURANCE CO. LTD Vs. B.SHANMUGANATHAN
May 30, 2011
OFFICER IN-CHARGE, M/S. KINGFISHER AIRLINES LTD Vs. RAJAMANICKAM
October 25, 2011
ORIENTAL INSURANCE CO. LTD Vs. R.RAMESH
August 23, 2011
ORIENTAL INSURANCE CO. LTD Vs. C.DHARMALINGAM
February 24, 2011
ORIENTAL INSURANCE CO. LTD Vs. L.PREMA
March 1, 2011
ORIENTAL INSURANCE CO. LTD Vs. S.K.SAMY
March 18, 2011
ORIENTAL INSURANCE CO.LTD Vs. PRINT TRADERS
July 19, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. G.VIVEKANANDAN
September 8, 2011
OWNERS AND RESIDENTS WELFARE ASSOCIATION Vs. AMIRTH & JAY BUILDERS (INDIA) PVT. LTD
March 31, 2011
P.CHANDRALEKA Vs. R.CHANDRA
May 11, 2011
P.DEIVASIGAMANI Vs. K.M.SUBRAMANIAM
November 15, 2011
P.GANESAN Vs. DEWAN HOUSING FINANCE CORPORATION
December 30, 2011
P.GANESH Vs. SENIOR BRANCH MANAGER BANK OF BARODA
March 7, 2011
P.KANDAVEL Vs. DR.POONKODI
January 31, 2011
P.MURUGESAN Vs. TVS MOTOR COMPANY LTD
January 20, 2011
P.MUTHU MOHAMMED Vs. AREA MANAGER, LIC HOUSING FINANCE LTD
May 20, 2011
P.NARAYANAN Vs. N.DEVARAJALU
March 30, 2011
P.P.GEORGE Vs. PERUMAL @ PERUMAL NAICKER
November 28, 2011
P.R.KRISHNAMOORTHY Vs. SBI CARDS AND PAYMENT SERVICES
March 24, 2011
P.RANGANATHAN Vs. C. KALIAPPAN
June 14, 2011
P.S.BABU Vs. DHANALAKSHMI
September 5, 2011
P.S.PANNEERSELVAM Vs. TMT.MAHESWARI
September 29, 2011
P.SINGARAVEL Vs. ASSISTANT ENGINEER TAMILNADU ELECTRICITY BOARD
May 18, 2011
P.SIVAKUMAR Vs. BRANCH MANAGER, STATE BANK OF INDIA
February 22, 2011
P.STEPHEN Vs. ABT INDUSTRIES LTD
December 27, 2011
P.T.R.PALANIVELRAJAN Vs. BRITISH AIRWAYS
March 9, 2011
P.V.ANIL KUMAR Vs. NEW INDIA ASSURANCE CO. LTD
April 7, 2011
PARAMASIVAM, CORRESPONDENT Vs. J. NIVEDHA
April 29, 2011
PARVEEN TRAVELS (P) LTD Vs. MOHAMED MEERAN
March 21, 2011
PASILIAN MAHA-MAHESH EXPORTS Vs. CORRESPONDENT ST. XAVIERS CATHOLIC COLLEGE OF ENGINEERING CHUNKANKADAI
May 30, 2011
PEPSICO INDIA HOLDINGS PVT. LTD Vs. R.PRAKASH
February 22, 2011
PERMA COLOURS & CHEMICALS (PVT) LTD Vs. K.VIJAYA KUMAR
September 15, 2011
PIONEER AERO TRAVELS (MADRAS) PRIVATE LTD Vs. A.PANCHAPAKESAN
May 16, 2011
PONDICHERRY AGRO SERVICE AND INDUSTRIES CORPORATION LIMITED Vs. MODERN FOOD INDUSTRIES (INDIA) LTD
January 31, 2011
POPULAR VEHICLES AND SERVICES LTD Vs. NBN SWAMY
February 18, 2011
POST MASTER (HSG 1) DINDIGUL HEAD POST OFFICE Vs. E.RAMANATHAN
July 14, 2011
POST MASTER ANAIPALAYAM POST OFFICE RASIPURAM TALUK Vs. PARVATHI
October 20, 2011
POST MASTER GENERAL Vs. M.SUBRAMANIAN
June 29, 2011
POST MASTER, NAGAKUDAIYAN BRANCH, VEDARANNIYAM DIVISION Vs. N.DHAYANITHI
October 25, 2011
POST MASTER, SALEM HEAD POST OFFICE Vs. G.A.PORKODI
May 9, 2011
POST MASTER, SANKARANKOVIL POST OFFICE, TIRUNELVELI DISTRICT Vs. ARUN KUMAR
December 30, 2011
PRATAP RAMANATHAN Vs. MANAGER INDIAN BANK ASIAD COLONY BRANCH
April 20, 2011
PRESIDENT, ANDANKOIL WEST PANCHAYAT, KARUR TALUK & DISTRICT Vs. V.P.VELUSAMY
September 10, 2011
PRESIDENT, MUTHUKAUNDANPUTHUR PANCHAYAT, SULUR UNION Vs. R.NAVAMANI
September 12, 2011
PRESIDENT, NADAR MAHAJANA BANK SHARES INVESTORS FORUM Vs. C.ANAND
May 13, 2011
PRESIDENT, PERUR CHETTIPALAYAM PANCHAYAT Vs. R.SEETHARAMAN
June 24, 2011
PRINCIPAL, ROOTS MONTESSORI SCHOOL Vs. A.SREELATHA
January 11, 2011
PROFESSIONAL COURIERS Vs. P.SRIDHAR
July 19, 2011
PROFESSIONAL COURIERS Vs. VIMALA, D/O.(LATE) N.MOHAN
July 19, 2011
PROFESSIONAL COURIERS Vs. GANESH EUCALYPTUS OIL DISTILLERY
July 19, 2011
PROFESSIONAL COURIERS Vs. ORIENTAL BANK OF COMMERCE
November 21, 2011
PROFESSIONAL COURIERS Vs. THIRU.R.CHINNADURAI
February 17, 2011
PROPRIETOER, MUBARAK FAMILY RESTAURANT Vs. D.HARIKUMAR
October 20, 2011
PROPRIETOR KRAIN POWER LINE Vs. MANIRAJ
October 20, 2011
PROPRIETOR, RAMKAY AGENCY, AUTHORISED MAIN DEALER Vs. J.LOURDUSAMY
August 22, 2011
PROPRIETOR, SHAKTI AND SHAKTI Vs. S. SREEDHAR
May 6, 2011
PUSHPAM Vs. CHAIRMAN TAMILNADU HOUSING BOARD
November 28, 2011
QUALITAS FAMILY CLINIC & SCREENING CENTRE Vs. VEERAMUTHU RAJENDRAN
May 10, 2011
R. KALYANAKRISHNAN Vs. RAMASAMY
June 3, 2011
R.AMUTHAVALLI Vs. EXECUTIVE ENGINEER & EXECUTIVE OFFICER
June 28, 2011
R.ANNADURAI Vs. S.ARUNACHALAM
March 18, 2011
R.BALACHANDRAN Vs. ICICI BANK, GENERAL MANAGER
September 12, 2011
R.CHANDRAN Vs. RADHA RUKMANI SARASWATHI HOSPITAL
June 30, 2011
R.DEEPAKGARG Vs. NEHRU COLLEGE OF AERONAUTICS & APPLIED SCIENCES
June 14, 2011
R.DEIVANAYAGAM Vs. ANZ GRINDLAYS BANK
August 29, 2011
R.DINESHKUMAR Vs. P.SELVARAJ
March 24, 2011
R.EZHILARASAN Vs. M.SURESH KUMAR
January 31, 2011
R.GOPINATHAN Vs. POST MASTER GENERAL, SOUTHERN REGION BIBIKULAM, MADURAI
March 11, 2011
R.GURUSAMY Vs. MANAGER, ICICI BANK
June 27, 2011
R.JAGANNATHAN Vs. LAKSHMI BUILDERS
February 25, 2011
R.JAYARAMAN Vs. BRANCH MANAGER, HDFC BANK LIMITED
April 6, 2011
R.PARADHAMAN Vs. CANARA BANK
January 7, 2011
R.PERUMAL LABOUR LORRY BODY BUILDERS Vs. N.ELAVASU
June 27, 2011
R.PONKUMAR Vs. PEPSICO INDIA HOLDINGS PVT. LTD
October 18, 2011
R.RAJAGOPALAN Vs. D.JAYAVARTHANAVELU CHAIRMAN MANAGING DIRECTOR LAKSHMI MACHINE WORKS LIMITED
January 19, 2011
R.S.PUGALENDHI Vs. GENERAL MANAGER THE TRICHIRAPALLI CENTRAL CO-OP BANK LTD
August 9, 2011
R.S.VAIDEESWARAN Vs. PROPRIETO HARDWARES
December 30, 2011
R.SHEEBA Vs. SECRETARY, NELVELI PRIMARY AGRICULTURAL CO-OP. BANK LTD
September 14, 2011
R.VISWANATHAN Vs. COMMERCIAL MANAGER BRITISH AIRWAYS
March 17, 2011
RADHIKA RAMESH, VODAFONE ESSAR SOUTH LIMITED Vs. G.RM PALANIAPPAN
March 7, 2011
RAJA PARANTHAMAN Vs. MANAGER, HSBC BANK
May 11, 2011
RAJESH HARDWARES Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO. LTD
January 21, 2011
RAM JAYAM MOTORS Vs. T.SHANMUGAVEL
April 15, 2011
RAMANI REALTORS PVT. LTD Vs. POORNIMA JAYACHANDAR
December 29, 2011
RANI CHANDRA Vs. NEW INDIA ASSURANCE CO.LTD
September 10, 2011
REDINGTON INDIA LTD Vs. P.VIJAYAKUMAR
March 16, 2011
REGIONAL MANAGER Vs. R.NAGARAJ
November 30, 2011
REGIONAL MANAGER, FRANCH EXPRESS NET WORK PVT. LTD Vs. A.RAVEECHANDRAN
May 30, 2011
REGIONAL MANAGER, LEGAL BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD Vs. KRISHNAMOORTHY
April 8, 2011
REGIONAL PROVIDENT COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. J.JAYA
April 6, 2011
REGIONAL PROVIDENT FUND COMMISSIONER, ANNA SALAI Vs. A.K.MADESACHARI
May 26, 2011
REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION SUB REGIONAL OFFICE Vs. MUNIYAMMAL
March 31, 2011
RELIANCE INFOCOM LTD Vs. R.SATHYANARAYANAN
August 26, 2011
RELIANCE WEBSTORE LTD Vs. S.MALAR
March 18, 2011
ROSHINI GEORGE Vs. ROSHINI GEORGE
October 31, 2011
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. K.S.RAMALINGAM
January 31, 2011
S & S QUALICRETE CONSTRUCTIONS (P) LTD Vs. V.V.PRITHIVIPATHY
July 28, 2011
S.A.SARAVANAN Vs. MANAGEMENT, M/S.NEPC TEXTILES LTD
April 12, 2011
S.AGNES, M.D.,D.G.O.,MNAMS., JOSEPH HOSPITAL Vs. S.KUMARESAN
January 19, 2011
S.AMUTHA Vs. NATIONAL INSURANCE CO. LTD
April 5, 2011
S.ANITHA Vs. D.SULOCHANA, M.B.B.S., D.G.O GYNECOLOGIST SUCHARITHA HOSPITAL
February 18, 2011
S.BABU PROPRIETOR (VAISHNAVI TRAVEL) Vs. NAINAR PILLAI
April 15, 2011
S.ELAVARASI Vs. KING MAKERS ENTERPRISES PVT. LTD
September 30, 2011
S.G.RADHAKRISHNAN Vs. T.T.K.HEALTHCARE SERVICES PVT. LTD
May 16, 2011
S.G.S.ELECTRONICS Vs. P.LENIN
May 13, 2011
S.GANPATHRAJ SURANA Vs. PANDIAN
June 1, 2011
S.GUNASEKARAN Vs. STATE BANK OF INDIA
August 25, 2011
S.INDIRA, PRINCIPAL AND CORRESPONDENT Vs. THIRU.A.R.AZHAGUVEL
April 28, 2011
S.JAGADEESAN, FORMER JUDGE HIGH COURT OF MADRAS Vs. GENERAL MANAGER, SPICEJET LIMITED
December 16, 2011
S.KASINATHAN Vs. BRANCH MANAGER K.K.W. ASSOCIATES COLLECTION AGENCY OF HDFC BANK LTD
June 17, 2011
S.MAHALINGAM Vs. ASSISTANT GENERAL MANAGER STATE BANK OF INDIA
January 21, 2011
S.MANIMEGALAI, K.B.HOSPITAL Vs. BOOPATHY
June 14, 2011
S.MURUGESAN Vs. N.MANOHARAN
July 7, 2011
S.MUTHAIAH, ORTHOPAEDIC SURGEON Vs. K.SELVARAJ
January 31, 2011
S.N.RAMANATHAN Vs. CHAIRMAN APOLLO HOSPITALS
March 10, 2011
S.P.K.REAL ESTATE Vs. PADAM BAHADUR
October 31, 2011
S.P.RAJAN Vs. C.S.I.DIOCESAN COUNSEL
April 8, 2011
S.P.SELVARAJ Vs. DIVISIONAL MANAGER, LTD
June 14, 2011
S.PACHAIMUTHU Vs. P.SUBBULAKSHMI
January 24, 2011
S.PACHAIMUTHU Vs. T.V.RAVINDRAN
January 24, 2011
S.RADHA, B.B.S AMBAL CLINIC THENI Vs. M.PANDIAN
March 30, 2011
S.RAJA SUNDAR Vs. CHIEF MANAGER, SYNDICATE BANK
March 18, 2011
S.RAJAMMAL Vs. MANAGING DIRECTOR, MAHENDRA & MAHENDRA
March 23, 2011
S.RAMU Vs. OIL AND NATURAL GAS CORPORATION LTD
March 21, 2011
S.S.BHASKARAN Vs. BHARTI AIRTEL LTD
April 28, 2011
S.SANKAR Vs. K.SRIDHARAN
January 20, 2011
S.SANKARALINGAM Vs. INDIRA SHANKUGAM
August 18, 2011
S.SATHISHKUMAR Vs. R.NATARAJAN
November 3, 2011
S.SIVAJI Vs. S.VENKAT PRABU
May 13, 2011
S.SRINIVASAN Vs. A.SARAVANAN
November 28, 2011
S.THIRUMURTHI SECRETARY THE PERIYANAICKENPALAYAM HOUSING SOCIETY Vs. JEYANTHI
August 12, 2011
S.UMA MAHESHWARI Vs. SIGMA COMPUTER LINKS
August 29, 2011
S.ZUBAIDA Vs. COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION
May 5, 2011
SADACHIAMMAL Vs. VEDAMALAYAN HOSPITAL
December 14, 2011
SADAGOPARAMANUJAM, THE SENIOR MANAGER Vs. THA.KO.VENKATACHALAM
May 17, 2011
SAHADEVAN Vs. MINOR P.SIVANANDAM
November 25, 2011
SALMA BEGUM Vs. CHIEF MANAGER, STATE BANK OF INDIA
October 20, 2011
SALTOURS INTERNATIONAL LTD Vs. S.RAVEENDRAN
March 28, 2011
SAMSUNISA Vs. THILAGAVATHY, M.B.B.S
January 21, 2011
SARALA SRINIVAS Vs. M/S. HARVEY HOSPITAL LTD
May 31, 2011
SAVERA HOTEL Vs. ADITYA VIKRAM SONEE
November 30, 2011
SBI LIFE INSURANCE CO. LTD Vs. VIJALAKSHMI
June 28, 2011
SECRETARY Vs. SAMUEL NADAR
November 30, 2011
SECRETARY (M.K.TG.CS) LIC OF INDIA Vs. A.K.JAYASEELAN
May 5, 2011
SECRETARY R.K. PET PRIMARY AGRICULTURAL COOPERATIVE BANK Vs. S.CHAKARAPANI
January 21, 2011
SECRETARY SHREE CHANDRAPRABHU JAIN COLLEGE SCP JAIN EDUCATION FOUNDATION Vs. VIKAS KUMAR
July 25, 2011
SECRETARY, ARUMANALLUR PRIMARY AGRICULTURAL COOPERATIVE BANK Vs. S. RAMAIAH VAIDHYAR
February 24, 2011
SECRETARY, IRENIPURAM PRIMARY AGRICULLTURAL CO-OPERATIVE BANK LTD Vs. V.M.VELMANI, A.AMALRAJ
September 14, 2011
SECRETARY, MDA HSG 108, SRIVILLIPUTHUR Vs. P.SUNDARAM
March 4, 2011
SECRETARY, SALEM CO-OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. K. SAMINATHAN
July 25, 2011
SECRETARY, SALEM INDUSTRIAL EMPLOYEES CO-OP. HOUSING CONSTRUCTION SOCIETY Vs. P.ANGAMMAL
August 18, 2011
SECRETARY, VRIDDACHALAM CO-OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. RAMALINGAM
January 19, 2011
SELVAMBAL RAJKUMAR NIHARIKA HOSPITAL PATTAIKOIL Vs. S.SELVAM
December 30, 2011
SELVI S.SARADAMBAL Vs. M.MUNEESWARAN
March 11, 2011
SENBAGARAMAN Vs. THIRU.ANBALAGAN
April 6, 2011
SENIOR DIVISIONAL MANAGER Vs. S.KAMALAM
January 27, 2011
SENIOR DIVISIONAL MANAGER LIC OF INDIA Vs. VELU
May 12, 2011
SENIOR DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. NEELAKANTAN AND SONS PVT. LTD
October 13, 2011
SENIOR DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. P.RAVICHANDRAN
October 25, 2011
SENIOR MANAGER, HDFC BANK LTD Vs. A. AHAMED KABEER
May 27, 2011
SENIOR MANAGER, THE LIFE INSURANCE CORPORATION OF INDIA Vs. A.AMBALARAJ
March 3, 2011
SENIOR POSTMASTER, TIRUCHIRAPPALLI Vs. ALL INDIA HANDLOOM COMMITTEE
April 29, 2011
SENIOR SERVICE ENGINEER M/S. JOHNSON LIFTS LTD Vs. S.GOPALAKRISHNAN
January 13, 2011
SHABBIR M.UNJHAWALA Vs. ANMOL SHRUSTI
September 6, 2011
SHAZIASAMRIN Vs. CO-ORDIANTOR ANAND STUDY CENTRE
July 14, 2011
SHRI RAM CHITS T.N. (P) LTD Vs. S.MUTHUKAMU
July 21, 2011
SIVAKANI SUBASH Vs. S.SIVARAJ
March 23, 2011
SOUTH CHENNAI CO-OPERATIVE HOUSING SOCIETY LTD Vs. N.A.DHASS
May 17, 2011
SPECIAL OFFICER Vs. P.SUBRAMANIAM
March 24, 2011
SPECIAL OFFICER DHARASURAM PRIMARY AGRICULTURAL CO.OPERATIVE BANK LTD Vs. G.K.PADMANABHAN
April 15, 2011
SPECIAL OFFICER TIRUNELVELI SPECIAL-70- SILLANATHAM PRIMARY AGRICULTURAL COOPERATIVE BANK Vs. S. MADASAMY REDDIAR
February 1, 2011
SPECIAL OFFICER, FARMERS SERVICE CO-OPERATIVE SOCIETY Vs. T.PAUL THANGA RAJAMANI
May 10, 2011
SPECIAL OFFICER, MYLADI PRIMARY AGRICULTURAL AGRICULTURAL CO-OP. BANK Vs. CHENTHIL KUMAR
April 8, 2011
SPECIAL OFFICER, PRIMARY AGRICULTURAL CO-OP. & RURAL DEVELOPMENT BANK LTD Vs. A.G.KALIA PERUMAL
March 22, 2011
SPECIAL OFFICER, TIRUVARUR DISTRICT Vs. S.KRISHNASAMY
March 28, 2011
SPECIAL OFFICER, TRICHY DISTRICT CENTRAL CO-OP. BANK LTD Vs. V.RANGARAJ
March 1, 2011
SPECIAL OFFICER/CO-OP. SUB-REGISTRAR,ERODE MUNICIPAL EMPLOYEES CO-OP. THRIFT & CREDIT SOCIETY LTD Vs. K.EASWARAN
April 27, 2011
SREE DEVI ENTERPRISES Vs. S.SRINIVASAN
April 20, 2011
SREE GOKULAM CHIT AND FINANCE, COMPANY PRIVATE LTD Vs. P.RAMAMURTHY
April 29, 2011
SREE GOKULAM CHITS & FINANCE COMPANY (P) LTD Vs. C.BALAKRISHNAN
October 10, 2011
SREI INFRASTRUCTURE FINANCE LTD Vs. S.NATARAJAN
April 1, 2011
SRI KRISHNA ELECTRICALS Vs. C.NATARAJAN
August 11, 2011
SRI RAGAVENDRA TRADERS Vs. COIMBATORE CONSUMER CO-OP. WHOLESALE STORES
March 18, 2011
SRI SARBATI STEEL TUBES LTD Vs. ORIENTAL INSURANCE CO. LTD
August 29, 2011
SRI SOMA SUNDARI TRANSPORT Vs. J.SMUERMUL JAIN
June 21, 2011
SRILANKAN AIRLINES LEVEL-22-01, EAST TOWER WORLD TRADE CENTRE Vs. P.AMULRAJ
June 28, 2011
SRIRAM CITY UNION FINANCE LTD Vs. E. SANDY ALEX
May 23, 2011
SRIVILLIPUTTHUR CO-OPERATIVE HOUSING SOCIETY LTD Vs. M.SARAVANA SELVAN
March 28, 2011
STANDARD CHARTERED BANK LTD Vs. B.ANANTHANARAYANAN
December 30, 2011
STATE BANK OF BIKANER AND JAIPUR MAIN BRANCH BIG BAZAR STREET COIMBATORE Vs. NEMICHAND BAGRECHA
October 20, 2011
STATE BANK OF INDIA Vs. DEEPAM SIZING MILLS
March 22, 2011
STATE BANK OF INDIA Vs. J.PARTHIBAN
March 4, 2011
STATE BANK OF INDIA ERODE Vs. P.S.DURAISAMY
September 29, 2011
SUB POST MASTER, OLD BUS STAND POST OFFICE Vs. R.JEYAPAL
December 30, 2011
SUB POSTMASTER Vs. SPECIAL OFFICER
April 29, 2011
SUJATHA SELVAKUMAR Vs. K.LATHA
November 29, 2011
SUMATHI Vs. S.KASTHURI
April 8, 2011
SUNDARAM MEDICAL FOUNDATION DR. RANGARAJAN MEMORIAL HOSPITAL Vs. V.THANIKAIVELAN
May 31, 2011
SUPERINTENDING ENGINEER (ELECTRICITY) TAMILNADU ELECTRICITY BOARD THENI Vs. TMT.R.AUDAIYAMMAL
March 17, 2011
SYMBIOSIS CENTRE FOR MANAGER AND HUMAN RESOURCES DEVELOPMENT Vs. MEENAKSHI NAGARAJAN
February 10, 2011
T.C.NAGESHWAR Vs. K.S.S.INDUSTRIES
March 21, 2011
T.MATHIAZHAGAN Vs. EXECUTIVE ENGINEER & ADMINISTRATIVE OFFICER
March 9, 2011
T.SOWMI NARAHYAN Vs. BRANCH MANAGER, VIJAYA BANK
August 26, 2011
TALUK SUPPLY OFFICER TALUK SUPPLY OFFICE Vs. S.ARJUNAN
September 29, 2011
TAMIL NADU CEMENTS CORPORATION Vs. N S A SIKKANDR BATCHA
July 30, 2011
TAMIL NADU ELECTRICITY BOARD Vs. V.VIJAYALAKSHMI
March 30, 2011
TAMILNADU HOUSING BOARD Vs. M.PRAKASAM
January 24, 2011
TAMILNADU INDUSTRIAL CO-OP. BANK LTD Vs. D.SARAVANAN
February 28, 2011
TANISHQ SHOW ROOM, TITAN INDUSTRIES LIMITED Vs. S.KANAGASABAI
March 11, 2011
TATA COMMUNICATIONS INTERNET SERVICES LTD Vs. R.THANUMALAYAN
October 31, 2011
TATA ENGINEERING HEAD OFFICE, CUSTOMER SUPPORT PASSENGER CAR Vs. T.KARUNAKARAN
March 15, 2011
THAIYALNAYAGI Vs. BRANCH MANAGER, SRI RAM CHITS TAMIL NADU PVT. LTD
June 1, 2011
THASHILDAR SRIVILLIPUTHUR TALUK OFFICE SRIVILIPUTHUR Vs. G.LINGAM
July 14, 2011
THEE THERMAL TECHNOLOGIES COMPANY Vs. K.SEENUVASAN
June 24, 2011
THENMOZHI HEAD MASTER ASST. ELEMENTARY EDUCATION OFFICER ERUMAPATTI Vs. V.ARTHANARI
July 18, 2011
THURAIYUR MUNICIPALITY Vs. COMMISSIONER THURAIYUR MUNICIPALITY MAIN BUILDING TRICHIRAPALLI DISTRICT
October 21, 2011
TMT.B.SUNDARI Vs. MANAGER, SRI RAM CHITS & FINANCE CORPORATION
June 27, 2011
TMT.J.MENAKA Vs. PSG HOSPITAL
June 17, 2011
TSK.RAMANI Vs. C.CHRISTOPHER MARIADASS
October 19, 2011
TUTICORIN MUNICIPALITY CORPORATION Vs. MAHENDIRAN
May 24, 2011
TVS FINANCE & SERVICES LTD Vs. R. VENKATESAN
January 5, 2011
U.A.E. EXCHANGE & FINANCIAL SERVICES LTD Vs. V.MOHANAKRISHNAN
February 2, 2011
UJVAL DEEP GADERAO SAHEB Vs. ICICI LAMBARD GIC LTD
December 8, 2011
UNION BANK OF INDIA Vs. UNITED STEEL DISTRIBUTORS
September 12, 2011
UNIT TRUST OF INDIA Vs. V.JANARDHANAN
June 2, 2011
UNITED INDIA INSURANCE CO. LTD Vs. P.LOGANATHAN
June 27, 2011
UNITED INDIA INSURANCE CO. LTD Vs. VYSYA BANK LTD
April 11, 2011
UNITED INDIA INSURANCE CO. LTD Vs. D.N.RUMESH BABU
March 30, 2011
UNITED INDIAN INSURANCE CO. LTD Vs. CHAIRMAN, TAMILNADU HOUSING BOARD
March 25, 2011
USHA MAHESWARI Vs. FIRM FOUNDATIONS & HOUSING PVT. LTD
January 28, 2011
V. RANI Vs. P.SARALA
May 4, 2011
V.BASKARAN Vs. BRANCH MANAGER, UTI BANK
January 7, 2011
V.KRISHNAMOORTHY Vs. NATIONAL MOTHER AGENCIES, INDANE
December 19, 2011
V.MANIVANNA NAICKER Vs. CHAIRMAN, UNITED COMMERCIAL
August 30, 2011
V.MARINE ENGINEERING CONTRACTOR, V. MARINE SHIPYARD Vs. NATIONAL INSURANCE CO. LTD
November 23, 2011
V.PALANIAPPAN Vs. KUMAR SRINIVAS
May 31, 2011
V.RAJARAM Vs. C.THIAGARAJAN
May 10, 2011
V.S.K.MURTHY Vs. P.SRINIVASAN
May 13, 2011
V.SOUNDARARAJAN Vs. SISTER LEEMA, ADMINISTRATOR
October 13, 2011
V.V.VASAN Vs. MANAGER STATE BANK OF INDIA
May 16, 2011
VASUDHARINI ENTERPRISES CIVIL ENGINEERING, CONTRACTORS & EARTH MOVES AND QUARRY OPERATORS PARTNERSHIP FIRM Vs. TELCO CONSTRUCTION EQUIPMENT COMPANY LTD
July 19, 2011
VIJAYA Vs. KUMARAN HOSPITALS PVT. LTD
July 18, 2011
VIJAYA Vs. DISTRICT COLLECTOR COLLECTORATE THENI
August 17, 2011
VIJAYA BANK SHEVAPET BRANCH, SALEM Vs. SUN SHINE METAL CORPORATION
May 27, 2011
VIJAYAKUMAR FORGINGS Vs. N.SUBRAMANIAN
May 5, 2011
WHIRLPOOL OF INDIA LIMITED Vs. MICHEAL GABRIEL, P.GABRIEL
April 7, 2011
WILLIYAMS DSPENSING CHEMISTS & DRUGGISTS Vs. A.VELAYUTHAM
February 28, 2011
WORKS MANAGER, NATIONAL PLYWOOD INDUSTRIES LTD Vs. M.MOHAMMED RIAZ
May 19, 2011
ZONAL MANAGER LIC OF INDIA SOUTHERN ZONAL OFFICER ANNA SALAI Vs. S.KOKILA
August 10, 2011
ZONAL OFFICER, L.I.C OF INDIA ANNA SALAI Vs. A.MANICKAM
May 9, 2011