Case Index

Title
Date
AD SUBBA Vs. GAGAN RAI
January 19, 2011
ARUN SUBBA @ ARUN RAI AND ORS Vs. STATE OF SIKKIM
November 28, 2011
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. GOPAL TAMANG
August 17, 2011
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD. Vs. BUDDHA RAM SUBBA
August 17, 2011
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. BIKRAM CHETTRI
August 12, 2011
BRANCH MANAGER NEW INDIA ASSURANCE CO. LTD Vs. SUBHAS CHANDRA PAUL
November 18, 2011
BRANCH MANAGER NEW INDIA ASSURNCE COMPANY LTD Vs. JASU SUBBA
March 3, 2011
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. MEENA BANIA
August 17, 2011
CHANDRA BAHADUR BASNETT Vs. STATE OF SIKKIM
December 16, 2011
DALBIR SINGH Vs. STATE OF SIKKIM
August 29, 2011
DURGA MAYA PRADHAN Vs. GHAMBIR SINGH MANGAR
February 21, 2011
ENVIAION PVT LTD Vs. UNION OF INDIA
January 24, 2011
GOPAL CHETTRI Vs. STATE OF SIKKIM
November 30, 2011
GURUWATI SINGH Vs. STATE BANK OF SIKKIM
September 1, 2011
HARKA SINGH LAMA Vs. STATE OF SIKKIM
August 9, 2011
JABIULLA ANSARI @JANMAARA @BIKUWA Vs. STATE OF SIKKIM
November 28, 2011
LAXUMAN MAHALY Vs. STATE OF SIKKIM
November 29, 2011
M. B. THATAL Vs. STATE OF SIKKIM
September 13, 2011
M/S SIKKIM CONDUCTORS Vs. STATE OF SIKKIM
August 29, 2011
MAMTA MAHANTO,W/O LATE NETAI MAHANTO AND ORS Vs. STATE OF SIKKIM AND ORS
November 25, 2011
MONA HANG SUBBA Vs. STATE OF SIKKIM
September 1, 2011
NAMTEY LEPCHA Vs. CHANDRA KUMAR SHARMA
August 12, 2011
NAR BAHADUR BHANDARI Vs. STATE OF SIKKIM
August 9, 2011
NETRA PRASAD CHETTRI Vs. STATE OF SIKKIM
December 5, 2011
NUK TSHERING BHUTIA Vs. A. K. SINGH
December 2, 2011
PHINTSO RINZING LEPCHA Vs. STATE OF SIKKIM
September 5, 2011
PRAKASH KUMAR CHETTRI Vs. STATE OF SIKKIM
December 1, 2011
RAMESHWAR PRASAD Vs. CHIEF SECRETARY, GOVERNMENT OF SIKKIM
June 30, 2011
SHRI GHANASHYAM CHETTRI Vs. STATE OF SIKKIM
September 13, 2011
SHRI PADAM LALL GURUNG Vs. STATE OF SIKKIM
June 21, 2011
SIKKIM MANIPAL UNIVERSITY Vs. UNION OF INDIA
September 26, 2011
SON BAHADUR SUBBA,S/O HAJURMAN SUBBA Vs. STATE OF SIKKIM AND ORS
November 25, 2011
STATE OF SIKKIM Vs. SHOVA RAI @ WANGDI
December 15, 2011
SUNIL PRASAD Vs. STATE OF SIKKIM
June 2, 2011
TEESTA RANGIT PVT LTD Vs. UNION OF INDIA
January 24, 2011
TIKENDRA SHARMA Vs. STATE OF SIKKIM
March 18, 2011
VIDYA SUBBA Vs. STATE OF SIKKIM AND OTHERS
July 11, 2011