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Case Index
Title
Date
A K CONSTRUCTION Vs. STATE OF JHARKHAND
March 23, 2011
A ONE BATTERIES (P) LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 28, 2011
A P ARYA Vs. STATE OF JHARKHAND
July 11, 2011
A.B. SHAH Vs. THE STATE OF JHARKHAND
February 14, 2011
A.K.S.CONSTRUCTION PVT.LTD.RANCHI Vs. STATE OF JHARKHAND
January 21, 2011
A.S. CONSTRUCTION Vs. THE STATE OF JHARKHAND AND ORS.
March 14, 2011
AAMRAH RIZVI AND ORS. Vs. JHARKHAND ACADEMIC COUNCIL,
March 31, 2011
AARTI RANI @ ARTI RANI AND ORS Vs. STATE OF JHARKHAND
September 12, 2011
Aarti Rani @ Atti Rani Vs. State of Jharkhand
September 12, 2011
ABADIN SK. @ MD. ABADIN AND Vs. THE STATE OF JHARKHAND
March 28, 2011
ABC Construction Vs. State of Jharkhand
May 11, 2011
ABDU RAZAQUE Vs. THE STATE OF JHARKHAND
January 18, 2011
ABDUL @ ABDUL WAHID @ LAKHATUA @ LAKHTUA Vs. STATE OF JHARKHAND
September 12, 2011
ABDUL BARIK @ BARIK MOMIN @ ABDUL BARIK ANSARI Vs. STATE OF JHARKHAND
September 5, 2011
ABDUL MANNAN Vs. SAYEEDA KHATOON
March 17, 2011
Abdul Sallam Vs. State of Jharkhand
July 13, 2011
ABHIMANU PRASAD @ ABHIMANU PRASAD SETH Vs. THE STATE OF JHARKHAND
March 28, 2011
Abhishek Mundu Vs. Employees State Insurance Corporation
June 15, 2011
ABU BAKKAR SEIKH AND ORS. Vs. THE STATE OF JHARKHAND
January 20, 2011
ABUL MIAN Vs. STATE OF JHARKHAND
November 8, 2011
ACCROPOLY METAL INDUSTRIES PRIVATE LIMITED Vs. STATE OF JHARKHAND
July 13, 2011
ACHUTANANDA PRADHAN @ HORI PRADHAN, Vs. THE STATE OF JHARKHAND
March 31, 2011
ADISHAKTI METALICS PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
June 30, 2011
ADITYA KUMAR Vs. JHARKHAND STATE AGRICULTURE MARKETING BOARD
March 22, 2011
ADOR WELDING LIMITED Vs. B. GOPE
May 16, 2011
Advocate Association Vs. State of Jharkhand
October 20, 2011
Advocate Association Vs. State of Jharkhand
September 12, 2011
ADVOCATE ASSOCIATION, THROUGH GENERAL SECRETARY M B LAL Vs. STATE OF JHARKHAND
May 18, 2011
Affan Quadri Vs. State of Jharkhand
August 18, 2011
Affan Quadri Vs. The State of Jharkhand
August 25, 2011
Agatha Hansda Vs. State of Jharkhand
July 8, 2011
Aghori Pandey Vs. State of Jharkhand
July 27, 2011
AHMAD KHAN Vs. THE STATE OF JHARKHAND
January 19, 2011
AHMAD ZAKIR ANWAR KHAN @ AHMAD SAQUI ANWAR KHAN Vs. STATE OF JHARKHAND
January 4, 2011
Ajai Kumar Pathak Vs. Union of India
November 24, 2011
Ajay Amolchand Bafna @ Ajay Bafna Vs. Directorate of Enforcement
October 14, 2011
AJAY GOBIND PRASAD Vs. STATE OF JHARKHAND
June 29, 2011
AJAY KUMAR Vs. STATE OF JHARKHAND THROUGH C B I
January 5, 2011
AJAY KUMAR Vs. STATE OF JHARKHAND
May 26, 2011
AJAY KUMAR NAND ALIAS JAI PRAKASH MANDAL Vs. STATE OF BIHAR (NOW JHARKHAND) AND ORS.
November 19, 2011
AJAY RAM ALIAS AJOY RAM AND ANR Vs. STATE OF JHARKHAND
July 29, 2011
AJAY SHANKAR PRASAD Vs. STATE OF JHARKHAND & ORS
August 8, 2011
Ajay Tirkey Vs. State of Jharkhand
March 31, 2011
Ajay Tirkey Vs. State of Jharkhand
April 25, 2011
Ajit Kant Sahay Vs. State of Jharkhand
October 21, 2011
AJIT KANT SAHAY Vs. THE STATE OF JHARKHAND AND ORS.
June 22, 2011
Ajit Kumar Rai Vs. State of Jharkhand
March 25, 2011
AJIT KUMAR SINGH & ORS Vs. STATE OF JHARKHAND
January 3, 2011
AJIT SHEIKH Vs. STATE OF JHARKHAND AND ORS
September 2, 2011
Ajoy Kumar Mukherjee Vs. State of Jharkhand
August 3, 2011
Ajoy Kumar Mukherjee Vs. The State of Jharkhand
July 13, 2011
Akhawri Shankar Vs. The Union of India
April 28, 2011
AKHILESH RAM @ AKLESH RAM Vs. STATE OF JHARKHAND
August 8, 2011
AKHILESHWAR KUMAR Vs. COAL INDIA LIMITED
November 16, 2011
AKHTAR ANSARI ALIAS KHURSHID ANSARI Vs. STATE OF JHARKHAND
March 22, 2011
AKSHAY KUMAR SINGH Vs. STATE OF JHARKHAND
January 4, 2011
ALAKHDEO PRASAD Vs. STATE OF JHARKHAND
March 15, 2011
ALICE USHA RANI SINGH Vs. STATE OF JHARKHAND
September 19, 2011
ALIMAN BIBI AND ISMAIL ANSARI Vs. THE STATE OF JHARKHAND
April 26, 2011
Alimun Nisha Vs. Md. Shaheed Ahmad
March 29, 2011
ALLAHABAD BANK Vs. LEENA DAYAL & ANR
January 4, 2011
Alok Kumar Vs. State of Jharkhand
August 24, 2011
Alok Kumar Dubey Vs. State of Jharkhand
July 19, 2011
ALOK KUMAR GUPTA Vs. STATE OF JHARKHAND
September 20, 2011
ALOK KUMAR MALLICK Vs. JANARDAN MAHADANI
May 6, 2011
ALOK KUMAR PANDEY Vs. STATE OF JHARKHAND AND ORS.
September 22, 2011
Alpana Choudhary Vs. Alok Kumar Banerjee
April 4, 2011
AMAR AHMAD KHAN Vs. SHAMIM AHMED KHAN
July 7, 2011
AMAR GUPTA Vs. STATE OF JHARKHAND
February 28, 2011
AMARENDRA KUMAR Vs. STATE OF JHARKHAND
February 4, 2011
AMARESH KUMAR Vs. STATE OF JHARKHAND
January 6, 2011
Amarjeet Singh @ Ambe Vs. State of Jharkhand
September 1, 2011
Ambika Singh Vs. State of Jharkhand
August 19, 2011
AMBIKA TRADING COMPANY Vs. THE STATE OF JHARKHAND AND ORS.
September 23, 2011
AMERIKA SINGH Vs. THE STATE OF JHARKHAND
July 6, 2011
AMIN Vs. STATE OF JHARKHAND WITH
January 24, 2011
AMIR HASAN @ MD AMIR HUSSAIN AND ORS Vs. STATE OF JHARKHAND
April 1, 2011
Amiri Lal Ram Vs. The State of Jharkhand
June 6, 2011
AMIT @ SANTOSH KUMAR Vs. STATE OF JHARKHAND
April 29, 2011
AMIT GUPTA @ AMIT KR GUPTA @ CHHOTU GUPTA @ CHHOTU Vs. STATE OF JHARKHAND
January 5, 2011
Amit Kumar Vs. State of Jharkhand
December 23, 2011
AMIT KUMAR GUPTA Vs. STATE OF JHARKHAND
July 11, 2011
Amit Kumar Tiwari @ Amit Tiwari Vs. State of Jharkhand
February 11, 2011
Amit Naresh Beck Vs. Tenughat Vidyut Nigam Ltd.
March 9, 2011
AMIT SANDEEP KHANNA Vs. UNION OF INDIA
May 3, 2011
Amit Singh Vs. State of Jharkhand
October 21, 2011
AMITABH CONSTRUCTION (P) LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
May 10, 2011
AML Steel & Power Ltd. Vs. State of Jharkhand
March 31, 2011
Amlesh Kumar Paswan Vs. State of Jharkhand
March 29, 2011
AMRENDRA KUMAR SINGH @ BITTU SINGH Vs. THE STATE OF JHARKHAND
August 10, 2011
Amreshwar Prasad @ Amreshwar Prasad Vs. State of Jharkhand
November 14, 2011
AMRIK SINGH BAWA Vs. UNION OF INDIA
February 25, 2011
Anadi Prasad Sinha Vs. State of Jharkhand through Principal Secretary, Water Resources Department, Government of Jharkhand, Ranchi
August 18, 2011
Anand Kumar Vs. State of Jharkhand
March 17, 2011
Anand Kumar Vs. State of Jharkhand
October 11, 2011
ANAND KUMAR Vs. STATE OF JHARKHAND AND ORS
September 12, 2011
Anand Kumar Verma Vs. State of Jharkhand
May 2, 2011
Anand Kumar Verma Vs. State of Jharkhand
March 2, 2011
ANAND MOHAN ROY Vs. STATE OF JHARKHAND
February 1, 2011
ANAND ROY AND Vs. THE STATE OF JHARKHAND
March 28, 2011
Anarul Sk Vs. State of Jharkhand
July 5, 2011
ANGAD SINGH Vs. STATE OF JHARKHAND
August 4, 2011
ANGREJ DAS Vs. THE STATE OF JHARKHAND AND ORS.
September 17, 2011
Angrej Das Vs. State of Jharkhiand
September 7, 2011
ANIL CHANDRA BISWAS Vs. STATE OF JHARKHAND
November 11, 2011
Anil Dey Vs. Anand Mahato
April 28, 2011
Anil Kujur Vs. Ciril @ Mandu Kujur
August 10, 2011
ANIL KUMAR Vs. AMIT NARAYAN SHARMA
March 15, 2011
ANIL KUMAR Vs. STATE OF JHARKHAND
July 13, 2011
Anil Kumar Barnawal Vs. Bharat Lal Burnawal
September 5, 2011
ANIL KUMAR DAS Vs. UNION OF INDIA
August 11, 2011
ANIL KUMAR MEHTA Vs. THE STATE OF JHARKHAND AND ORS.
September 22, 2011
ANIL KUMAR MURMU Vs. STATE OF JHARKHAND AND ORS.
April 1, 2011
ANIL KUMAR PANDEY Vs. THE STATE OF JHARKHAND,
February 18, 2011
ANIL KUMAR S/O LATE RUDRA NARAYAN SINGH Vs. THE STATE OF JHARKHAND AND ORS.
May 18, 2011
Anil Kumar Sinha Vs. Union of India
October 18, 2011
ANIL KUMAR SINHA Vs. THE STATE OF JHARKHAND AND ORS.
July 22, 2011
Anisur Rahman Vs. Jogendra Singh
April 4, 2011
Anita Devi Vs. Indian Oil Corporation Ltd.
March 24, 2011
ANITA TIRKEY AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
July 8, 2011
Anjali Kumari Vs. The State of Jharkhand
June 17, 2011
ANJAN KUMAR SINHA @ ANJAN SINHA Vs. STATE OF JHARKHAND : SHANKAR DAS
January 20, 2011
Anjania Consultancy Vs. State of Jharkhand
June 16, 2011
Anjuman Taraqqi-e-Urdu Jharkhand Vs. State of Jharkhand
November 22, 2011
Annapurna Devi @ Annapuma Devi Kedia @ Anarna Devi Vs. State of Jharkhand
December 19, 2011
ANOS EKKA Vs. THE STATE OF JHRKHAND
February 6, 2011
ANOS EKKA Vs. STATE OF JHARKHAND
February 4, 2011
ANOSH EKKA Vs. CENTRAL BUREAU OF INVESTIGATION
December 9, 2011
Anshul Agro Chemicals (in 3829) Vs. State of Jharkhand
September 12, 2011
Ansur Rahman Vs. State of Jharkhand
July 21, 2011
ANU KUMAR @ ANU SINGH Vs. THE STATE OF JHARKHAND
March 30, 2011
ANU SHANKAR PRASAD Vs. PALAMAU KSHETRIYA GRAMIN BANK
January 12, 2011
Anuj Kumar Dubey Vs. State of Jharkhand
March 16, 2011
ANUP DAS Vs. THE STATE OF JHARKHAND
January 13, 2011
ANUPAMA HEMBRAM Vs. THE STATE OF JHARKHAND AND ORS.
July 8, 2011
ANURADHA @ BELAPU ANURADHA Vs. STATE OF JHARKHAND
September 23, 2011
Anwari Begum Vs. State of Bihar (Now Jharkhand)
January 10, 2011
Anzar Khan Vs. State of Jharkhand
December 20, 2011
AP. Arya Vs. State of Jharkhand
May 10, 2011
ARBIND KUMAR Vs. HAROLD ANAND KUMAR MUNDLE
April 20, 2011
Arbind Kumar Singh Vs. State of Jharkhand
November 19, 2011
Archana Kumari Vs. The State of Jharkhand
May 11, 2011
ARJUN MAHTO Vs. STATE OF JHARKHAND
January 3, 2011
Arjun Ram Vs. State of Jharkhand
March 29, 2011
ARJUN RANA AND ORS. Vs. DAULAT KUMHAR AND ORS.
April 25, 2011
Arjun Singh Munda Vs. The State of Jharkhand
June 13, 2011
ARJUN YADAV Vs. STATE OF JHARKHAND
August 10, 2011
Arpita Kumari Vs. State of Jharkhand
July 18, 2011
ARUN KUMAR Vs. STATE OF JHARKHAND
July 15, 2011
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
February 25, 2011
Arun Kumar Singh Vs. State of Jharkhand
December 12, 2011
ARUN KUMAR SINGH @ ARUN SINGH Vs. STATE OF JHARKHAND
September 12, 2011
Arun Kumar Sinha Vs. Jharkhand State Housing Board through Managing Director, Ranchi
July 21, 2011
ARUN KUMAR SRIVASTAVA Vs. THE STATE OF JHARKHAND & ORS.
October 10, 2011
ARUN KUMAR TRIVEDI Vs. JHARKHAND STATE ELECTRICITY BOARD, THROUGH ITS CHARMIAN, RANCHI & OTHERS
June 16, 2011
Arun Singh Modak Vs. Kalu Singh Modak
April 27, 2011
ARUN SOOD Vs. STATE OF JHARKHAND
January 4, 2011
ARUP KUMAR DAS Vs. UNION OF INDIA (UOI) AND ORS.
July 13, 2011
Aruri Agarwal Vs. Union of India
December 21, 2011
ARVIND PRASAD SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
August 12, 2011
ARVIND VYAS Vs. THE STATE OF JHARKHAND THROUGH DIRECTORATE OF ENFORCEMENT
August 19, 2011
ARVIND VYAS Vs. STATE OF JHARKHAND THROUGH DIRECTORATE OF ENFORCEMENT
May 3, 2011
ASGAR ANSARI Vs. STATE OF JHARKHAND
January 5, 2011
ASHIRWAD ENTERPRISES SINGHBHUM WEST Vs. STATE OF JHARKHAND
July 15, 2011
ASHIS KUMAR GOUTAM @ LAL SINGH Vs. STATE OF JHARKHAND
September 9, 2011
ASHISH KUMAR GUPTA ALIAS ASHISH GUPTA Vs. STATE OF JHARKHAND
June 14, 2011
ASHISH KUMAR HALDAR Vs. THE STATE OF BIHAR (NOW JHARKHAND)
March 31, 2011
ASHISH KUMAR KESHRI @ ASHISH KESHRI HIS MOTHER SUNITA DEVI Vs. STATE OF JHARKHAND
February 10, 2011
Ashish Kumar Singh Vs. State of Jharkhand
November 23, 2011
Ashish Kumar Sinha @ Antim Singh @ Ashish Singh Vs. State of Jharkhand
May 4, 2011
Ashish Sharma Vs. State of Jharkhand
July 11, 2011
ASHOK KUMAR Vs. STATE OF JHARKHAND
August 10, 2011
ASHOK KUMAR DEY Vs. STATE OF JHARKHAND
March 8, 2011
ASHOK KUMAR DIXIT Vs. STATE OF JHARKHAND
November 8, 2011
ASHOK KUMAR MISHRA Vs. STATE OF JHARKHAND
September 20, 2011
ASHOK KUMAR SHARMA Vs. STATE OF JHARKHAND & OTHERS
August 19, 2011
Ashok Kumar Sharma Vs. State of Jharkhand
July 21, 2011
Ashok Kumar Singh Vs. State of Jharkhand
June 29, 2011
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND & OTHERS
January 3, 2011
ASHOK KUMAR YADAV Vs. SIDHU KANHU UNIVERSITY
March 15, 2011
ASHOK KUMAR YADAV Vs. THE STATE OF JHARKHAND
June 27, 2011
ASHOK RAM @ ASHOK KUMAR Vs. STATE OF JHARKHAND
August 4, 2011
ASHU YADAV @ ASUTOSH YADAV Vs. STATE OF JHARKHAND
September 2, 2011
ASHUTOSH TIWARI @ BABUA Vs. STATE OF JHARKHAND
May 11, 2011
ASIM MANDAL Vs. STATE OF JHARKHAND
March 22, 2011
ASSOCIATED MINERAL CORPORATION Vs. THE STATE OF JHARKHAND AND ORS.
July 12, 2011
ASTIK LOHRA Vs. STATE OF JHARKHAND
March 16, 2011
AVARENDRA KUMAR ALIAS AMRENDRA Vs. STATE OF JHARKHAND
February 25, 2011
Avinash Jaiswal Vs. State of Jharkhand
February 15, 2011
Awadh Dental College & Hospital, Jamshedpur Vs. Union of India
March 16, 2011
Awadh Kishore Mistry Vs. State of Jharkhard
March 23, 2011
AWADH KISHORE SHARMA Vs. STATE OF JHARKHAND
January 10, 2011
AWADH SAO Vs. UMA DEVI
January 28, 2011
AWADHESH KUMAR SINGH @ SINGHJI AND NAND GOPAL SAHU @ NANDU GOPAL SAHU Vs. STATE OF JHARKHAND
October 13, 2011
AWDHESH KUMAR GOSWAMI @ AWADHESH KUMAR GOSWAMI Vs. STATE OF JHARKHAND
January 3, 2011
AYUB ANSARI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
April 7, 2011
AYUB KHAN Vs. STATE OF JHARKHAND
January 3, 2011
AYUSHMAN PANDEY Vs. STATE OF JHARKHAND
March 28, 2011
AZAD MIAN, Vs. THE STATE OF JHARKHAND
May 9, 2011
AZAM ANSARI Vs. STATE OF JHARKHAND
June 13, 2011
B D BODHANWALA Vs. STATE OF JHARKHAND, FACTORIES INSPECTOR
September 26, 2011
B. SEENAIH, CAPT. RAJBIR SINGH Vs. THE STATE OF JHARKHAND
August 8, 2011
B.I.F.R. Vs. UMI Special Steel Ltd.
November 11, 2011
B.N Hotels (P) Ltd. Vs. Shri Ram Multicom. Pvt. Ltd.
November 25, 2011
BABA BAIDYANATH MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
July 12, 2011
BABAN CHOUBEY Vs. STATE OF JHARKHAND & OTHERS
January 7, 2011
Baban Choubey Vs. State of Jharkhand
July 4, 2011
BABAN SINGH Vs. THE STATE OF JHARKHAND THROUGH CBI
September 23, 2011
BABITA DEVI ALIAS BABALI Vs. STATE OF JHARKHAND
April 25, 2011
BABLOO KUMAR SINGH @ BABLOO SINGH @ BABLU SINGH Vs. STATE OF JHARKHAND
August 12, 2011
BABLU IZHAR Vs. STATE OF JHARKHAND
March 22, 2011
BABLU MARANDI, Vs. THE STATE OF JHARKHAND
February 23, 2011
Babu Ram Mahto Vs. State of Jharkhand
August 1, 2011
BABUDHAN MURMU Vs. STATE OF JHARKHAND
November 22, 2011
BABULAL Vs. STATE OF JHARKHAND
February 17, 2011
BABULAL GANJHU Vs. THE STATE OF JHARKHAND
August 9, 2011
BABURAM MANJHI Vs. CENTRAL COALFIELDS LTD
January 3, 2011
Babusar Besra Vs. State of Jharkhand
December 16, 2011
Bachan Pathak Vs. Chancellor of Ranchi University, Raj Bhawan, Ranchi
June 27, 2011
BACHASPATI MISHRA Vs. STATE OF JHARKHAND
August 12, 2011
BACHPAN BACHAO ANDOLAN Vs. STATE OF JHARKHAND
August 16, 2011
Badal Banerjee Vs. State of Jharkhand
July 11, 2011
BADRI RAM Vs. SUNITA VERMA (KASHYAP) AND ORS.
March 30, 2011
BAGESHWARI PRASAD Vs. THE STATE OF JHARKHAND AND PRADEEP SINGH
October 10, 2011
BAHA MURMU Vs. STATE OF JHARKHAND
September 12, 2011
BAHADUR SINGH SIRKA Vs. STATE OF JHARKHAND
March 18, 2011
BAHAMANI TUTI Vs. THE STATE OF JHARKHAND THROUGH THE DIRECTOR (PRIMARY EDUCATION), HUMAN RESOURCES DEVELOPMENT DEPARTMENT AND ORS.
March 29, 2011
BAIJNATH ORAON Vs. STATE OF JHARKHAND
March 24, 2011
Baijnath Sonar Vs. The State of Jharkhand
September 15, 2011
BAJRANG CHIRANIA Vs. AGRICULTURE PRODUCE MARKET COMMITTEE
March 9, 2011
Bajrang Lal Agarwal Vs. State of Bihar
December 14, 2011
BAJRANGI BHUINYA AND ORS. Vs. THE STATE OF JHARKHAND
November 14, 2011
Bajrani Prasad Agarwal Vs. State of Jharkhand
June 21, 2011
Bal Krishna Sharma Vs. State of Jharkhand
May 2, 2011
Balaji Fuels Private Ltd Vs. Central Coalfields Ltd.
September 21, 2011
BALDEO YADAV Vs. STATE OF JHARKHAND & OTHERS
January 4, 2011
BALENDRA SINGH Vs. STATE OF JHARKHAND
November 11, 2011
Balika Vidya Mandir, Jharia Vs. Jharkhand State Electricity Board
February 2, 2011
Baliram Paswan Vs. The State of Jharkhand
June 17, 2011
Baliram Paswan Vs. State of Jharkhand
June 27, 2011
BALRAM KUMAR RABIDAS @ BALRAM RABIDAS @ BABLU Vs. STATE OF JHARKHAND
January 7, 2011
BALRAM KUMAR SAHU Vs. STATE OF JHARKHAND AND ORS
January 6, 2011
Balram Mahto & Jagarnath Mahato Vs. State of Jharkhand
November 19, 2011
BALRAM TUDU Vs. STATE OF JHARKHAND
May 16, 2011
Balu Mian @ Sheikh Bablu Vs. State of Jharkhand
September 23, 2011
BANDHANA ORAON Vs. STATE OF JHARKHAND
September 19, 2011
BANDHU KHARIA Vs. STATE OF JHARKHAND
September 9, 2011
BANDHU MAHTO Vs. STATE OF JHARKHAND
May 26, 2011
BANDHU MUNDA Vs. STATE OF JHARKHAND
August 8, 2011
BANGO MIAN Vs. THE STATE OF JHARKHAND
April 7, 2011
BANKA RAM Vs. THE STATE OF JHARKHAND & ANOTHER
December 20, 2011
Bansi Mahto Vs. State of Jharkhand
March 23, 2011
Banwari Lal Jalan Vs. Murari Lal Jalan
April 15, 2011
BANWARI LAL JALAN Vs. MURARI LAL JALAN
April 11, 2011
BANWARI LAL JALAN Vs. MURARI LAL JALAN
July 14, 2011
BAR ASSOCIATION, JHARKHAND HIGH COURT Vs. JHARKHAND & OTHERS
January 3, 2011
Barid Baran Banerje Vs. State of Jharkhand
May 13, 2011
Barjo Hembrom Vs. State of Jharkhand
March 30, 2011
BARJU MAHTO, SONALAL MAHTO, SURAJ MAHTO Vs. STATE OF JHARKHAND
September 19, 2011
BARSAN MURMU Vs. THE STATE OF JHARKHAND
April 15, 2011
BASANT KUMAR MAHANTA Vs. STATE OF JHARKHAND
August 4, 2011
BASANT KUMAR YADAV Vs. THE STATE OF JHARKHAND & ANR.
November 14, 2011
BASANT YADAV Vs. THE STATE OF JHARKHAND AND ORS.
May 20, 2011
BASANTESHWARI PRASAD Vs. STATE OF JHARKHAND
January 7, 2011
Basic Fuels Pvt. Ltd. Vs. Bihar State Credit & Investment Corporation Ltd.
May 3, 2011
BASMATI DEVI Vs. STATE OF JHARKHAND & ORS
January 5, 2011
BASUDEO MAHTO Vs. STATE OF JHARKHAND
May 26, 2011
Basudeo Sahu Vs. State of Bihar
April 7, 2011
Basudeo Yadav Vs. Ishwar Yadav
August 4, 2011
BASUDEO YADAV & ORS. Vs. ISHWAR YADAV & ORS.
August 7, 2011
Beco Industries Ltd. Vs. Jharkhand State Electricity Board through
August 30, 2011
Bennadette Aind Vs. State of Jharkhand
October 18, 2011
BHADEY MUNDA AND PREM KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
July 15, 2011
Bhaduri Rajwar Vs. The State of Jharkhand
June 10, 2011
BHAGIRATH MAHATO @ BHAGRATI MAHATO Vs. STATE OF JHARKHAND
May 26, 2011
Bhagwan Prasad Vs. State of Jharkhand
February 15, 2011
BHAGWATI RICE AND FLOUR MILLS BAIJNATHPUR Vs. STATE OF JHARKHAND
February 21, 2011
BHAIRAB JAMUDA Vs. THE STATE OF JHARKHAND AND ORS.
June 20, 2011
BHAJOHARI MAHTO, RAJU MAHTO, HARIPADO MAHTO, MUKES Vs. STATE OF JHARKHAND & ANR
September 2, 2011
BHALOTIA AUTO PRODUCTS Vs. JHARKHAND STATE ELECTRICITY BOARD
September 27, 2011
Bharat Caterers Vs. State of Jharkhand
November 24, 2011
BHARAT COAL PRODUCT Vs. UNION OF INDIA (UOI) AND ORS.
February 23, 2011
Bharat Coking Coal Limited Vs. Bharat Firebricks and Pottery Works (P) Ltd.
March 18, 2011
BHARAT COKING COAL LIMITED THROUGH THE CHAIRMAN-CUM-MANAGING DIRECTOR AND ANR. Vs. SHAKUNTI DEVI
May 5, 2011
BHARAT PETROLEUM CORPORATION LIMITED Vs. JANARDAN PRASAD AGRAWAL AND ORS.
April 28, 2011
BHARAT PETROLEUM CORPORATION LTD. Vs. PETROLEUM CORPORATION AND ORS.
August 24, 2011
Bharat Ram Vs. Sunaina Rai
June 7, 2011
BHARAT SANCHAR NIGAM LIMITED THROUGH THE CHAIRMAN-CUM-MANAGING DIRECTOR, NEW DELHI & ORS. Vs. AJAY KRISHNA
November 9, 2011
Bharat Singh Vs. State of Jharkhand
May 3, 2011
Bharti Sponge Pvt. Ltd. Vs. State of Jharkhand
March 10, 2011
BHASKAR GUPTA Vs. STATE OF JHARKHAND
December 8, 2011
Bhav Ranjan Das Vs. State of Jharkhand
July 26, 2011
BHAWANI FERROUS PVT LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
September 27, 2011
BHAWANI SINGH Vs. THE STATE OF JHARKHAND
August 10, 2011
BHAWESH BUTALA Vs. STATE OF JHARKHAND
February 14, 2011
BHIKHAN MIAN Vs. THE STATE OF JHARKHAND
April 7, 2011
BHIKHAN MODI AND ORS Vs. STATE OF JHARKHAND AND ORS
September 5, 2011
BHIKHAN NAIYAK AND ORS. Vs. STATE OF JHARKHAND AND ORS.
April 21, 2011
BHIM CHANDRA MURMU Vs. THE STATE OF JHARKHAND AND ORS.
March 29, 2011
Bhim Sen Maji Vs. State of Jharkhand
December 14, 2011
Bhim Sen Sahu Vs. State of Jharkhand through its Secretary, Deptt., of Human Resources, Govt. of Jharkhand Ranchi
December 13, 2011
Bhola Kumar Jha Vs. Union of India
July 29, 2011
BHOLA PRASAD SAH Vs. RAJESH RAJPAL
March 30, 2011
BHOLANATH BELDAR Vs. STATE OF JHARKHAND AND ORS
July 22, 2011
BHOLI KUMAR BHOJGARIYA Vs. STATE OF JHARKHAND
March 7, 2011
BHUBNESHWAR JHA Vs. CENTRAL BUREAU OF INVESTIGATION
March 15, 2011
BHUBNESHWAR JHA Vs. CENTRAL BUREAU OF INVESTIGATION
March 19, 2011
BHUBNESHWAR JHA Vs. CENTRAL BUREAU OF INVESTIGATION THROUGH S.P.
March 14, 2011
BHUBNESHWAR JHA Vs. CENTRAL BUREAU OF INVESTIGATION THROUGH S.P. RANCHI
March 18, 2011
BHUDEO SAH Vs. THE STATE OF JHARKHAND AND ORS.
September 26, 2011
Bhuneshwar Ram Vs. State of Jharkhand
August 25, 2011
Bhuneshwar Yadav Vs. State of Jharkhand
January 10, 2011
BHUPENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
March 15, 2011
BIBHUTI BHUSHAN PRASAD AMAR Vs. STATE OF JHARKHAND
July 22, 2011
BIBHUTI NATH SINGH Vs. THE STATE OF JHARKHAND AND ANR.
February 23, 2011
BIDYA NAND PRASAD @ VIDYA NAND PRASAD Vs. STATE OF JHARKHAND
August 12, 2011
Bihar Caustic & Chemicals Ltd Vs. State of Bihar
June 16, 2011
Bihar State Financial Corporation Vs. State of Jharkhand
June 6, 2011
Bihar Wine and Allied Agencies Vs. Commissioner of Commercial Taxes, Ranchi
June 7, 2011
Bihari Mahto Vs. Murlidhar Mahto @ Nakul Mahto
April 1, 2011
BIHARI ORAON Vs. STATE OF JHARKHAND
March 22, 2011
BIHARIJEE MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
July 11, 2011
Bijay Anand Gupta Vs. The State of Jharkhand
July 11, 2011
Bijay Choubey Vs. State of Jharkhand
June 30, 2011
BIJAY KUMAR DUBEY Vs. KRISHNA KUMAR KHEMKA AND ANR.
April 27, 2011
Bijay Kumar Jain Vs. Prayag Lal Rana
March 28, 2011
BIJAY KUMAR JAYSWAL Vs. THE STATE OF JHARKHAND AND ORS.
August 24, 2011
BIJAY KUMAR MEHTA Vs. STATE OF JHARKHAND
September 12, 2011
BIJAY KUMAR SINGH Vs. STATE OF JHARKHAND
January 7, 2011
BIJAY KUMAR VERMA ALIAS B K VERMA Vs. STATE OF JHARKHAND
June 27, 2011
BIJAY MAHTOAND AND ANR. Vs. STATE OF JHARKHAND
July 19, 2011
Bijay Mandal,Ganesh Mandal Vs. State of Jharkhand
January 25, 2011
Bikash Mishra @ Vikash Mishra Vs. State of Jharkhand
June 17, 2011
BIKRAM KUMAR @ VIKRAM KUMAR @ DIMPAL Vs. ANUPMA KUMARI
February 10, 2011
Bikram Saha Vs. State of Jharkhand
October 19, 2011
BIMALDEEP STEEL PVT LTD Vs. W P UNION OF INDIA
May 18, 2011
BIMALDEEP STEEL PVT LTD Vs. JHARKHAND STATE POLLUTION CONTROL BOARD
March 1, 2011
BIMALDEEP STEEL PVT. LTD. Vs. JHARKHAND STATE POLLUTION CONTROL BOARD AND MEMBER SECRETARY, JHARKHAND STATE POLLUTION CONTROL BOARD
March 6, 2011
BIMALDEEP STEEL PVT. LTD., JAMSHEDPUR Vs. THE UNION OF INDIA & ORS.
July 8, 2011
BIMALI DEVI AND BUDHANI DEVI Vs. THE STATE OF JHARKHAND
July 18, 2011
BIMLA DEVI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
September 22, 2011
Bina Devi Vs. Roshan Kumar surin
August 30, 2011
BINAY KUMAR Vs. STATE OF JHARKHAND
September 12, 2011
Binay Kumar Jain Vs. The State of Jharkhand
June 14, 2011
BINAY KUMAR MISHRA & ORS Vs. STATE OF JHARKHAND & ORS
January 3, 2011
BINAY PRAKASH Vs. STATE OF JHARKHAND THROUGH C.B.I.
August 1, 2011
BINAY TIWARI Vs. THE STATE OF JHARKHAND
March 30, 2011
BINDA DEVI Vs. THE STATE OF JHARKHAND
May 3, 2011
Binod Kumar @ Binod Kumar Bhagat Vs. Suresh Kumar Gadodia
September 12, 2011
BINOD KUMAR GUPTA Vs. THE STATE OF JHARKHAND
April 8, 2011
BINOD KUMAR PANDEY Vs. THE STATE OF JHARKHAND
March 30, 2011
BINOD KUMAR SHARMA Vs. STATE OF JHARKHAND
January 5, 2011
BINOD KUMAR SHARMA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
January 15, 2011
BINOD KUMAR UPADHYAY Vs. THE STATE OF JHARKHAND AND ORS.
March 29, 2011
BINOD MAHATO Vs. DULALI GOWALIN AND ORS.
April 24, 2011
Binod Ram Vs. State of Jharkhand
July 15, 2011
BINOD RAWANI @ BINOD KUMAR RAWANI Vs. STATE OF JHARKHAND
August 10, 2011
BINOD SHARMA @ KARIMJEE Vs. STATE OF JHARKHAND
July 15, 2011
BINOD SINGH Vs. BIHAR STATE CREDIT AND INVESTMENT CORPORATION LIMITED
March 22, 2011
BINOD TIWARY Vs. STATE OF JHARKHAND
May 4, 2011
BINOD YADAV Vs. STATE OF JHARKHAND
August 4, 2011
Binoda Nand Choudhary Vs. State of Jharkhand through the Secretary, Human Resource Development Department, Government of Jharkhand, Ranchi
December 13, 2011
Bipin Bihari Singh Vs. State of Jharkhand
April 4, 2011
BIPIN KUMAR SINGH @ BIPIN KUMAR Vs. STATE OF JHARKHAND
January 5, 2011
Bir Singh Jonko Vs. Uranium Corpn. of India Ltd.
April 5, 2011
Biram Santhal @ Biram Chandra Murmu Vs. State of Jharkhand
May 5, 2011
Birat Chandra Dagara Vs. State of Jharkhand
September 12, 2011
BIRBAL GANJHU Vs. STATE OF JHARKHAND
March 22, 2011
BIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
January 14, 2011
Birendra Kumar Singh Vs. Gurunam Singh
June 28, 2011
BIRENDRA KUMAR SINGH Vs. GURUNAM SINGH
April 4, 2011
BIRENDRA NATH SARKAR AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
December 21, 2011
BIRENDRA PANDIT Vs. STATE OF JHARKHAND
January 7, 2011
BIRENDRA RAJAK AND RAM LAGAN RAJWAR Vs. STATE OF JHARKHAND AND ORS.
July 15, 2011
BIRENDRA YADAV Vs. STATE OF JHARKHAND
September 5, 2011
BIRSA AGRICULTURAL UNIVERSITY KANKE Vs. THE STATE OF JHARKHAND
July 13, 2011
BIRSA MUNDA Vs. STATE OF JHARKHAND AND ORS.
February 15, 2011
Birsay Oraon Vs. The State of Jharkhand
June 6, 2011
BISESHWAR MANDAL ALIAS VISHESHWAR MANDAL Vs. STATE OF JHARKHAND
September 27, 2011
BISHWAMBHAR PATHAK Vs. STATE OF JHARKHAND AND ORS
January 3, 2011
Bishwanath Debey Vs. State of Jharkhand
November 17, 2011
BISHWANATH MAHATO Vs. STATE OF JHARKHAND
February 24, 2011
BISHWARUP NAG Vs. STATE OF JHARKHAND
September 26, 2011
BISOKHA DEVI, DHANDRA HARIJAN, KISHAN HARIJAN Vs. THE STATE OF JHARKHAND
August 10, 2011
BISWAS ENGINEERING, DIMNA BASTI, P O MGM COLLEGE, Vs. STATE OF JHARKHAND CHIEF SECRETARY & ORS
January 3, 2011
BITHLA MIAN, CHHOTKA @ CHHOTKA MIAN, ASAD @ ARSHAD Vs. STATE OF JHARKHAND
September 7, 2011
Bitia Hembram Vs. State of Jharkhand
June 21, 2011
BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. UMI STEEL LIMITED
March 18, 2011
BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. RAJ HANS STEEL LIMITED
April 15, 2011
BOKA BISAI ALIAS BISOEE AND ORS Vs. STATE OF JHARKHAND
September 26, 2011
BOL-BAM KAVARIYA SANGH Vs. BABA BAIDYANATH TEMPLE MANAGEMENT BOARD AND ORS.
July 19, 2011
BRAHAMDEO SHARMA Vs. STATE OF JHARKHAND
November 11, 2011
BRAHMA NAND SINGH Vs. MANI LAL VERMA
March 9, 2011
Brahmi Impex Limited, Kolkata Vs. State of Jharkhand
October 20, 2011
BRAJ BIHARI KUNWAR Vs. STATE OF JHARKHAND
February 14, 2011
BRAJ BIHARI SINGH Vs. STATE OF JHARKHAND AND ORS.
July 27, 2011
Braj Dulal Mandal Vs. State of Jharkhand
June 29, 2011
BRAJ KISHORE PRASAD Vs. UMA DEVI
January 5, 2011
BRAJA MOHAN MAHATO Vs. STATE OF JHARKHAND
March 4, 2011
BRAJESH KUMAR SINGH Vs. STATE OF JHARKHAND
January 3, 2011
BRAJESH KUMAR THAKUR Vs. THE ASSISTANT SECRETARY, RAILWAY RECRUITMENT BOARD AND ANR.
January 27, 2011
BRANCH MANAGER HAZARIBAG BRANCH NATIONAL INSURANCE CO LTD Vs. ANAND PRAKASH HANDA
June 20, 2011
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD. Vs. DOMNIK TOPPO AND ORS.
May 4, 2011
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. ASGARI BEGUM
May 2, 2011
Brij Pal Singh @ B.P. Singh Vs. State of Jharkhand through C.B.I.
August 3, 2011
BUDHANI DEVI Vs. THE STATE OF JHARKHAND AND ORS.
August 19, 2011
BUDHDEO MINERALS Vs. STATE OF JHARKHAND
July 15, 2011
Budhua Machhua Vs. State of Jharkhand
September 15, 2011
BUDHWA ORAON @ LADU, CHENYEO ORAON @ CHUNYU ORAON, Vs. STATE OF JHARKHAND
September 7, 2011
Builders Association of India Vs. state of Jharkhand
January 3, 2011
BULBUL RANI DEY Vs. SUSHILA DEVI
July 5, 2011
BUTRU NAG @ DHANESHAR NAG Vs. STATE OF JHARKHAND
January 5, 2011
C V FRANCIS Vs. UNION OF INDIA
June 13, 2011
C.M. Rajgarhia (Private) Limited, Giridih Vs. Jharkhand State Electricity Board, Ranchi
July 11, 2011
Cardinal Telesphore P. Toppo @ Telesphore P. Cardinal Toppo Vs. The State of Jharkhand
June 16, 2011
Central Coal Fields Ltd., Chatra Vs. State of Jharkhand
March 8, 2011
CENTRAL COALFIELDS LIMITED Vs. MOHAN MAHTO & ORS.
November 16, 2011
CENTRAL COALFIELDS LIMITED AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
September 7, 2011
CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR, GENERAL MANAGER KUJU AREA OF CENTRAL COALFIELDS LIMITED, PROJECT OFFICER SARUBERA COLLIERY OF CENTRAL COALFIELDS LIMITED Vs. SHIBLAL MANJHI
July 28, 2011
Central Coalfields Ltd., Ranchi Vs. State of Jharkhand
June 16, 2011
CHAIKA POLYMERS PRIVATE LIMITED Vs. STATE OF JHARKHAND
March 3, 2011
Chairman Vs. Nageshwar Das
December 8, 2011
CHAITU BOURI, BIREN BOURI, BISHESHWAR BOURI Vs. STATE OF JHARKHAND
September 17, 2011
CHAKLU @ PAKLU MARANDIN AND ORS Vs. STATE OF JHARKHAND
January 5, 2011
Chanchal Kumar Gongopadhyay Vs. State of Jharkhand
May 2, 2011
CHANDAN KHATIK @ CHANDAN KUMAR SONKAR Vs. STATE OF JHARKHAND & ORS.
September 9, 2011
CHANDAN KUMAR Vs. BOKARO STEEL PLANT
March 4, 2011
Chandan Mishra Vs. State of Jharkhand
January 12, 2011
CHANDAN MISHRA Vs. STATE OF JHARKHAND
January 2, 2011
CHANDAN SONAR Vs. THE STATE OF JHARKHAND
May 6, 2011
CHANDESHWAR PRASAD Vs. STATE OF JHARKHAND
July 19, 2011
CHANDESHWAR PRASAD SINGH Vs. JHARKHAND STATE HOUSING BOARD AND MANAGING DIRECTOR, JHARKHAND STATE HOUSING BOARD
November 11, 2011
CHANDRA BHAN SINGH Vs. UDAYBHAN SINGH
February 21, 2011
CHANDRA IRON & STEEL PVT. LTD. Vs. STATE OF JHARKHAND
December 14, 2011
Chandra Kumar Tripathy Vs. Vinoba Bhave University
December 19, 2011
Chandra Nand Jha Vs. State of Jharkhand
June 30, 2011
CHANDRA PRAKASH DIGWAR Vs. STATE OF JHARKHAND
March 16, 2011
CHANDRA SHEKHAR PANDEY Vs. UNION OF INDIA
June 23, 2011
CHANDRADEO YADAV Vs. STATE OF JHARKHAND
March 28, 2011
CHANDRAMANI SAMANTA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
April 11, 2011
Chandrika Devi Vs. State of Jharkhand
April 5, 2011
Chandrika Prasad Vs. Central Coal Fields
September 19, 2011
Chandrika Prasad Vs. Central Coal Fields Ltd.
September 9, 2011
CHANDU @ MEHDI HASSAN Vs. THE STATE OF JHARKHAND
April 5, 2011
CHARA HESSA ETC Vs. STATE OF BIHAR
June 16, 2011
CHARKU KHARIA Vs. STATE OF JHARKHAND
May 26, 2011
Charku Singh Munda Vs. State of Jharkhand
April 11, 2011
Chauthi Turi @ Chauthiya Turi Vs. State of Jharkhand
March 23, 2011
CHHANDA GHOSH Vs. STATE OF JHARKHAND
August 3, 2011
CHHATHU MUNDA @ CHATHU MUNDA AND Vs. THE STATE OF JHARKHAND
April 7, 2011
CHHEDI BILASPURI Vs. THE UNION OF INDIA (UOI) AND ANR.
June 16, 2011
Chhotanagpur Banking Association (in Liquidation) Vs. Official Liquidator
July 8, 2011
CHHOTU ALAM, MD ANWAR ALI @ PIYAKKAR Vs. STATE OF JHARKHAND
September 1, 2011
Chhotu Lal Mahato Vs. The State of Jharkhand
June 15, 2011
CHINTA DEVI Vs. STATE OF JHARKHAND
February 24, 2011
Chinta Devi Vs. State of Jharkhand
March 10, 2011
Chitranjan Jaiswal Vs. Commissioner of Income Tax,Ranchi
June 16, 2011
Chitranjan Sharma Vs. State of Jharkhand
July 11, 2011
Chotu Modi Vs. State of Jharkhand
July 20, 2011
CHOTU SINGH Vs. STATE OF JHARKHAND
January 7, 2011
CHOUDHARY ENGINEERING AND PRODUCER COMPANY AND ANR. Vs. BANK OF INDIA AND ORS.
May 5, 2011
CICILIA BESRA Vs. STATE OF JHARKHAND
March 9, 2011
CISC-SRSC Joint Venture Vs. Central Coalfields Ltd.
May 5, 2011
CITIZENS CAUSE Vs. THE STATE OF JHARKHAND AND ORS.
March 30, 2011
Citizens' Cause Petitioner Vs. State of Jharkhand
September 14, 2011
COAL FIELD LABOUR UNION SUDAMDIH AREA Vs. UNION OF INDIA (UOI) AND ORS.
August 24, 2011
COL RETD DARYA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
February 25, 2011
COMMISSIONER OF C. EX., RANCHI Vs. MODI CONSTRUCTION COMPANY
April 8, 2011
COMMISSIONER OF INCOME TAX Vs. SMT. TABASSUM AFROZ ALAM
July 14, 2011
COMMISSIONER OF INCOME TAX Vs. TANVEER ALAM, PARTNER OF ALAM NURSING HOME
July 14, 2011
COMMISSIONER OF INCOME TAX Vs. SRI GOVIND MAHTO, ADVOCATE
July 14, 2011
COMMISSIONER OF INCOME TAX Vs. MECON LTD.
April 18, 2011
COMMISSIONER OF INCOME TAX Vs. NARENDRA KUMAR BUTALA
April 29, 2011
COMMISSIONER OF INCOME TAX Vs. MANIK SINGH S/O LATE ANIL SINGH
July 14, 2011
COMMISSIONER OF INCOME TAX Vs. SHABBI @ DR SHABBI ALAM, PARTNER OF ALAM NURSING H
July 14, 2011
COMMISSIONER OF INCOME TAX Vs. DIWARI BEN VAGEDIA
May 13, 2011
Commissioner of Income Tax Vs. Ravindra Kumar Jain
April 28, 2011
COMMR (APPEALS) OF C EX & S T , RANCHI Vs. INFORMATION COMMISSIONER
July 11, 2011
Controller of Examination, Jharkhand Combined Entrance Competitive Examination Board, Ranchi Vs. State of Jharkhand
September 9, 2011
COURT ON ITS MOTION Vs. STATE OF JHARKHAND AND ORS.
September 7, 2011
COURT ON ITS OWN MOTION Vs. THE STATE OF JHARKHAND AND ORS.
August 19, 2011
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND AND ORS.
June 21, 2011
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND AND ORS.
April 19, 2011
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND AND ORS.
April 8, 2011
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND AND ORS.
March 25, 2011
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND AND ORS.
March 14, 2011
Court on its own Motion Vs. The State of Jharkhand
June 13, 2011
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
March 7, 2011
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
February 28, 2011
COURT ON ITS OWN MOTION Vs. State of Jharkhand
October 11, 2011
Court on its own Motion Vs. State of Jharkhand
July 12, 2011
Court on its own Motion Vs. State of Jharkhand
August 1, 2011
Court on its own Motion Vs. State of Jharkhand
June 9, 2011
Court on its own motion Vs. State of Jharkhand
March 29, 2011
Court on its own Motion. Vs. .
September 22, 2011
DABBU @ GOPAL MUNDA Vs. STATE OF BIHAR
September 20, 2011
Dablu Mishra @ Ranjit Mishra Vs. State of Jharkhand
July 5, 2011
Dahu Yadav Vs. The State of Jharkhand through Chief Secretary, Home Department, Project Bhawan, Dhurwa, Ranchi
September 22, 2011
Damodar Chandra Jew Digar Vs. State of Jharkhand
March 24, 2011
Damodar Mishra Vs. State of Jharkhand through Vigilance
October 20, 2011
Damodar Prasad Vs. Md.Kashim Ali
November 17, 2011
DANIEL EKKA Vs. THE STATE OF JHARKHAND
June 24, 2011
Daniel Lakra Vs. Central Silk Board, Bangalore
February 24, 2011
DASHANI Vs. STATE OF JHARKHAND
January 3, 2011
DASHRATH SHARMA @ DASHRATH MISTRI Vs. THE STATE OF JHARKHAND AND ANR.
March 28, 2011
Dasrath Prasad Vs. Asmani Kuer
January 12, 2011
DAYANAND BHAGAT & ORS Vs. STATE OF JHARKHAND & ORS
August 4, 2011
DAYANAND KUMAR Vs. THE STATE OF JHARKHAND
April 5, 2011
DAYANAND KUMAR Vs. STATE OF JHARKHAND
March 23, 2011
Dayawant Kumar Jaiswal Vs. State of Jharkhand
May 6, 2011
De Nobili School Mugma at Dhanbad (in 484) Vs. State of Jharkhand
September 21, 2011
Debashish Mohanty Vs. State of Jharkhand
March 31, 2011
DEBASIS PATI Vs. STATE OF JHARKHAND
February 21, 2011
DEBLA HANSDA, KHARA HANSDA Vs. SARDAR MURMU
August 11, 2011
Debu Bengali @ Debu Prasad Banerjee Vs. Md. Zameel
February 18, 2011
DEENA NATH PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
April 18, 2011
DEEP SHANKAR BHAKAT Vs. THE STATE OF JHARKHAND
August 19, 2011
DEEPAK KANSARI, Vs. STATE OF JHARKHAND AND ANR.
March 31, 2011
DEEPAK KR.SAH Vs. STATE OF JHARKHAND
October 17, 2011
DEEPAK KUMAR MEHTO ALIAS MAHTO Vs. STATE OF JHARKHAND
March 14, 2011
DEEPAK KUMAR PARSOORAMKA Vs. STATE OF JHARKHAND
May 26, 2011
DEEPAK KUMAR SINGH Vs. STATE OF JHARKHAND
August 12, 2011
Deepak Kumar Singh Vs. State of Jharkhand
May 9, 2011
Deepak Kumar Thakur Vs. State of Jharkhand
December 21, 2011
DEEPAK ORAON Vs. STATE OF JHARKHAND
October 19, 2011
DEEPAK RAM Vs. CENTRAL COALFIELDS LIMITED
August 16, 2011
Delhi Cloth and General Mills Company Ltd., now known as DCM Limited, New Delhi Vs. Ram Avtar Bhalla
June 24, 2011
DEO CHANDRA THAKUR Vs. STATE OF JHARKHAND
March 1, 2011
DEO CHANDRA THAKUR Vs. STATE OF JHARKHAND AND ORS.
March 2, 2011
DEO LAL PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
July 26, 2011
DEOBRAT MISHRA Vs. THE STATE OF BIHAR NOW JHARKHAND AND ORS.
May 13, 2011
DEOBRAT SAHAY Vs. COAL INDIA LIMITED, KOLKATA
January 18, 2011
DEODATT @ DEODATT SINGH Vs. STATE OF JHARKHAND
June 22, 2011
DEODUTTA GIRI Vs. STATE OF JHARKHAND AND ORS
September 6, 2011
DEOLAL HAZAM Vs. MAHALAKSHMI FIBERS AND INDUSTRIES LTD.
July 6, 2011
Devendra Nath Giri Vs. State of Bihar
December 15, 2011
DEVENDRA RAVIDAS Vs. STATE OF JHARKHAND
September 12, 2011
DEVESH KUMAR Vs. STATE OF JHARKHAND
May 10, 2011
DEVESH KUMAR PANDEY Vs. STATE OF JHARKHAND & ORS.
September 23, 2011
DEVILAL MURMU Vs. STATE OF JHARKHAND
June 8, 2011
DEVKABAI VELJI Vs. THE STATE OF JHARKHAND AND ORS.
June 30, 2011
DEWANTI DEVI ALIAS RAJO DEVI Vs. STATE OF JHARKHAND
March 17, 2011
DHANANJAY KUMAR Vs. STATE OF JHARKHAND & ORS
August 5, 2011
Dhananjay Kumar Dubey Vs. The State of Jharkhand
June 6, 2011
DHANANJAY KUMAR GUPTA Vs. SUNITA DEVI
June 24, 2011
DHANANJAY KUMAR MAHTO @ DHANANJAY MAHTO Vs. THE STATE OF JHARKHAND
April 19, 2011
DHANANJAY PRASAD FAULAD Vs. STATE OF JHARKHAND
August 25, 2011
Dhananjay Sharma Vs. State of Jharkhand
February 11, 2011
DHANESHWAR MAHATO Vs. STATE OF JHARKHAND
January 12, 2011
DHANESHWAR RAWANI Vs. STATE OF JHARKHAND
February 24, 2011
DHANI RAM MARDI AND Vs. THE STATE OF JHARKHAND
May 26, 2011
DHANSAR DEVELOPMENT LTD Vs. STATE OF JHARKHAND & ORS
January 3, 2011
DHARAMBIR KUMAR SHARMA @ DHARMENDRA KUMAR SHARMA Vs. STATE OF JHARKHAND
August 4, 2011
DHARAMVIR BHADORIA Vs. UNION OF INDIA (UOI) THROUGH SP-CBI
May 16, 2011
DHARMADEO PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
October 12, 2011
DHARMENDRA MEHTA & ORS. Vs. THE STATE OF JHARKHAND & ANR.
November 28, 2011
DHARMENDRA PRASAD SAH Vs. LIFE INSURANCE CORPORATION OF INDIA
July 22, 2011
DHENA TUDU @ LAKHESHWAR TUDU @ NEMCHAND TUDU Vs. THE STATE OF JHARKHAND
March 25, 2011
DHIRAJ JALAN Vs. STATE OF JHARKHAND
March 23, 2011
Dhirendra Kumar Shukla Vs. State of Jharkhand
July 15, 2011
Dhirendra Singh Vs. The State of Jharkhand
May 19, 2011
DHRUB PRASAD SINGH Vs. VINOBA BHAVE UNIVERSITY, HAZARIBAG & ORS
August 5, 2011
DHUMA PRADHAN Vs. STATE OF JHARKHAND
August 1, 2011
DIGAMBER SINGH Vs. STATE OF JHARKHAND
March 1, 2011
DIGAMBER SINGH Vs. STATE OF JHARKHAND AND ANR.
March 4, 2011
DILIP DAS Vs. STATE OF JHARKHAND
March 7, 2011
DILIP HEMBROM Vs. STATE OF JHARKHAND
August 8, 2011
DILIP KUMAR Vs. STATE OF JHARKHAND
March 15, 2011
DILIP KUMAR Vs. STATE OF JHARKHAND
February 22, 2011
Dilip Kumar Pal @ Dilip Kumar Paul Vs. State of Jharkhand
March 24, 2011
DILIP KUMAR, Vs. THE STATE OF JHARKHAND,
April 19, 2011
DILIP PRASAD ( MASTER) @ DILIP KUMAR MANJHI AND OR Vs. STATE OF JHARKHAND & ANR
January 3, 2011
DILIP YADAV Vs. THE STATE OF JHARKHAND
February 28, 2011
DINA NATH MONDAL Vs. STATE OF JHARKHAND
March 31, 2011
Dinbandhu Singh Vs. The State of Jharkhand through C.B.I
April 27, 2011
Dindayal Singh Vs. State of Jharkhand
June 8, 2011
Dinendra Prasad Verma Vs. Chairman-cum-Managing Director, M/s Hindustan Steel Works Construction Ltd.
March 14, 2011
DINESH DAS @ DINESH RAVIDAS Vs. STATE OF JHARKHAND
October 10, 2011
DINESH GORAIN @ DINESH CHANDRA GORAIN AND ORS Vs. STATE OF JHARKHAND
January 4, 2011
Dinesh Kumar Vs. State of Jharkhand
June 10, 2011
DINESH KUMAR MISHRA Vs. STATE OF JHARKHAND & ORS
January 3, 2011
Dinesh Kumar Sinha Vs. Jharkhand State Electricity Board
December 21, 2011
DINESH LOHRA Vs. STATE OF JHARKHAND
March 23, 2011
DINESH MISHRA Vs. STATE OF JHARKHAND
March 17, 2011
Dinesh Oraon Vs. The State of Jharkhand
June 7, 2011
DINESH PASWAN Vs. THE STATE OF JHARKHAND
March 29, 2011
Dinesh Prasad Vs. State of Jharkhand
April 25, 2011
Dinesh Prasad Vs. State of Bihar
November 24, 2011
DINESH PRASAD Vs. STATE OF JHARKHAND
December 2, 2011
Dinesh Prasad Daga Vs. State of Jharkhand
March 31, 2011
DINESH PRASAD SINGH @ DINESH KUMAR SINGH Vs. THE STATE OF JHARKHAND
July 19, 2011
DINESHWAR PRASAD SAHU Vs. CENTRAL COALFIELDS LIMITED AND ORS.
July 8, 2011
DIPAK BACHELOR Vs. MARY BACHELOR
January 5, 2011
DIPAK NAG @ DEEPAK KUMAR NAG Vs. THE STATE OF JHARKHAND
April 7, 2011
DIPTI NIKETAN MIDDLE SCHOOL Vs. THE STATE OF JHARKHAND AND ORS.
January 31, 2011
DIRECTOR CENTRAL INSTITUTE OF PSYCHIATRY Vs. KRISHNA VISHWAKARMA
March 16, 2011
Director, Central Institute of Psychiatry, Kanke, Ranchi Vs. The Central Administrative Tribunal, Patna Bench, Patna through its Vice Chairman
June 16, 2011
Divisional Manager, National Insurance Co. Vs. Keshari Devi
July 8, 2011
DIVYA JYOTI MINERALS Vs. STATE OF JHARKHAND
July 13, 2011
Diwan Dawood Ahmad Khan alias Dulare Hasan Vs. State of Jharkhand
March 10, 2011
DIXIT SHARMA @ DIXIT KUMAR SHARMA Vs. STATE OF JHARKHAND
August 3, 2011
DR. AJOY KUMAR MAJHEE Vs. THE STATE OF JHARKHAND
March 30, 2011
DR. ELVINA SHEETAL Vs. THE STATE OF JHARKHAND AND ORS.
July 28, 2011
DR. INDRESHWAR TIWARY Vs. THE STATE OF JHARKHAND AND ORS.
January 31, 2011
DR. JAGANNATH TRIPATHY Vs. THE STATE OF JHARKHAND AND ANR.
January 13, 2011
DR. KAMAL SHANKAR SHRIVASTAVA Vs. THE STATE OF JHARKHAND
April 1, 2011
DR. KRISHAN BIHARI LAL Vs. STATE OF JHARKHAND THROUGH CBI
March 18, 2011
DR. KRISHNA KUMAR SINGH Vs. THE STATE OF JHARKHAND & ORS.
October 12, 2011
DR. LAL MANI PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
March 23, 2011
Dr. Maheshwar Tiwary Vs. State of Jharkhand through Principal Secretary, Human Resource Development Department, Ranchi
January 10, 2011
DR. PRAVEENA NAND BAHADUR Vs. THE STATE OF JHARKHAND AND ORS.
September 22, 2011
DR. RAM BACHAN CHOUDHARY Vs. THE STATE OF JHARKHAND AND ORS.
August 8, 2011
DR. RAMESH CHANDRA SAHAY Vs. THE STATE OF JHARKHAND & OTHERS
November 14, 2011
DR. SHEO SHANKAR BIRUWA Vs. THE STATE OF JHARKHAND THROUGH VIGILANCE
January 3, 2011
DR. SIDHESHWAR PD. SINGH Vs. STATE OF JHARKHAND
April 18, 2011
DR. SYED MASOOD IMAM Vs. RANCHI UNIVERSITY, RANCHI THROUGH ITS VICE-CHANCELLOR AND OTHERS
August 7, 2011
DR. SYED MD. BADRUL ISLAM Vs. UNION OF INDIA (UOI) THROUGH CBI
March 18, 2011
Dr.(Mrs.) Pulcheria John Haro ] (in 1000) Dr. (Mrs.) Ratna Banerjee (in 1042) Vs. State of Jharkhand
January 13, 2011
DREAMS CONSULTANT PRIVATE LIMITED Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED (HUDCO) AND ORS.
April 25, 2011
DUBRAJ MAHATO Vs. STATE OF JHARKHAND
January 5, 2011
DUKHAN PASHI Vs. THE STATE OF JHARKHAND
August 10, 2011
Dukhan Paswan Vs. State of Jharkhand
July 12, 2011
Dulal Sanyal Vs. State of Jharkhand
January 27, 2011
DURGA CHARAN NISCHAL Vs. STATE OF JHARKHAND
September 13, 2011
Durga Das kundu Vs. Kalidas Kundu
June 14, 2011
DURGA ORAON Vs. THE STATE OF JHARKHAND & OTHERS
December 19, 2011
DURGA STONE CHIPS Vs. STATE OF JHARKHAND
March 1, 2011
DURGA STONE CHIPS Vs. THE STATE OF JHARKHAND AND ORS.
March 4, 2011
DURGESH MANDAL Vs. THE STATE OF JHARKHAND
July 14, 2011
Duryodhan Gope and Subir Kumar Vs. State of Jharkhand
July 7, 2011
DUSHASAN MAHATO Vs. STATE OF JHARKHAND
February 25, 2011
DWARIKA MAHTO, PRASANNA MAHTO AND MAHITOSH MAHTO Vs. THE STATE OF BIHAR (NOW JHARKHAND) AND KHAGEN MAHTO
September 23, 2011
Dwarika Nath Pandit Vs. State of Jharkhand
September 1, 2011
East India Construction Co., Bokaro Vs. State of Jharkhand
March 22, 2011
EFFECTIVE MARKETING PVT LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
February 28, 2011
ELLEN BREWERIES AND DISTILLERIES PVT LTD Vs. STATE OF BIHAR
February 23, 2011
Elllen Breweries and Distilleries Vs. State of Bihar
June 30, 2011
EMCMPD INSTITUTE LTD., RANCHI Vs. UNION OF INDIA
August 10, 2011
EMPLOYER IN RELATION TO THE MANAGEMENT OF CENTRAL MINE PLANNING AND DESIGN INSTITUTED LTD. Vs. UNION OF INDIA (UOI) AND ANR.
August 18, 2011
EMPLOYERS IN RELATION TO MANAGEMENT OF KUSUNDA Vs. G S RASHTRIYA COLLIERY MAZDOOR SANGH
December 8, 2011
EMPLOYERS IN RELATION TO MANAGEMENT OF SUDAMDIH SHAFT MINES Vs. WORKMEN
December 8, 2011
EMPLOYERS IN RELATION TO THE MANAGEMENT Vs. THEIR WORKMAN BEING REPRESEDENTED
July 26, 2011
Employers in relation to the Management of Amlabad Project of M/s Bharat Coking Coal Limited, Bokaro Vs. Their Workmen Anand Moyee Chatterjee, being represented by its Vice President, Dhanbad
July 20, 2011
Employers in Relation to the Management of Baliahri Colliery Under Putkee Balihari Area of Bharat Coking Coal Vs. Their Workmen being represented by the Branch Sectretary
July 26, 2011
EMPLOYERS IN RELATION TO THE MANAGEMENT OF GHONOOD Vs. MUNESHWAR & ORS
January 3, 2011
Employers In Relation To The Management Of Jealgora Colliery of M/s. Bharat Coking Coal Ltd. Vs. Presiding Officer, Central Government Industrial Tribunal No.2, Dhanbad
December 8, 2011
Employers in relation to the management of Kargali Colliery of Central Coalfields Vs. Their workman being represented by Area Secretary
May 4, 2011
Employers in relation to the Management of Nichitpur Colliery under Sijua Area of B.C.C.L., Dhanbad Vs. Their Workmen being represented by the Vice President, Rashtriya Colliery Mazdoor Sangh, Dhanbad
June 28, 2011
Employers in relation to the Management of Sijua Area of M/s. Bharat Coking Coal Limited, Dhanbad Vs. Their Workman being represented by the Branch Secretary, Rashtriya Colliery Mazdoor Sangh (RCMS), Dhanbad
June 28, 2011
EMPLOYERS/MANAGEMENT OF RAJHARA COLLIERY Vs. UNION OF INDIA
November 24, 2011
Enamul Haque Vs. State of Jharkhand
July 21, 2011
EQBAL KHAN Vs. STATE OF JHARKHAND & ANR
November 19, 2011
EQBAL MIAN Vs. BIBI MAIMUN NISHA AND ANR.
April 21, 2011
ESSAR TRANSPORT Vs. THE STATE OF JHARKHAND AND ORS.
July 13, 2011
Etwa Hapadgara Vs. State of Jharkhand
July 6, 2011
Etwa Oraon Vs. State of Jharkhand
April 25, 2011
ETWARI YADAV @ TIWARI Vs. STATE OF JHARKHAND
October 10, 2011
FAHIM KHAN Vs. THE STATE OF JHARKHAND
March 3, 2011
Faiju Yadav @ Shiv Kumar Yadav Vs. The State of Jharkhand
June 24, 2011
Fanindra Kumar Pandey Vs. State of Jharkhand Through its Secretary, Ministry of Home
November 8, 2011
FARIDUDDIN AKHTAR Vs. STATE OF JHARKHAND C B I
February 9, 2011
FATHER ABRAHAM MINJ AND ANR. Vs. THE STATE OF JHARKHAND AND ORS.
July 20, 2011
Fatik Mahto Vs. Bharat Coking Coal Ltd.
November 24, 2011
Fatima Bibi Vs. State of Jharkhand
April 26, 2011
Firdausi Sway Sahayata Samuh (SHG) Vs. State of Jharkhand
July 13, 2011
FIRNATH BARAIK AND FAGU BARAIK Vs. THE STATE OF JHARKHAND
March 30, 2011
Firoz Ahmad Vs. State (through CBI)
April 19, 2011
Foujdar Mahto Vs. State of Jharkhand through its Chief Secretary
December 12, 2011
G.H. IRON ORE CORPORATION Vs. THE STATE OF JHARKHAND AND ORS.
July 12, 2011
GADADHAR RANO Vs. FERTILIZER CORPORATION OF INDIA LTD
July 18, 2011
GAFFAR KHAN Vs. MAGMA SHRACHI FINANCE LIMITED KOLKATA
September 12, 2011
GAFFUR MIAN Vs. STATE OF JHARKHAND
March 15, 2011
GAFUR MIAN Vs. STATE OF JHARKHAND AND ORS.
July 25, 2011
GAJENDRA YADAV @ GOJENDRA MOHAN YADAV Vs. STATE OF JHARKHAND
September 13, 2011
GALIA PANDIT Vs. STATE OF JHARKHAND
January 4, 2011
GANAPATI METALLIKS Vs. THE UNION OF INDIA (UOI) AND ORS.
July 18, 2011
GANDRU ORAON Vs. STATE OF JHARKHAND
January 4, 2011
GANDUR ORAON Vs. STATE OF JHARKHAND
January 3, 2011
Ganesh Bhumij Vs. State of Jharkhand
June 17, 2011
GANESH JHA Vs. THE STATE OF JHARKHAND AND ORS.
April 11, 2011
GANESH KOIRY Vs. STATE OF JHARKHAND
January 6, 2011
GANESH MINERALS SINGHBHUM Vs. STATE OF JHARKHAND
July 15, 2011
GANESH MUKHI Vs. STATE OF JHARKHAND
February 25, 2011
GANESH PANDIT, Vs. THE STATE OF JHARKHAND
April 8, 2011
GANESH SINGH Vs. STATE OF JHARKHAND
September 23, 2011
GANESHI PASWAN Vs. STATE OF JHARKHAND
June 30, 2011
GANGA DEVI Vs. STATE OF JHARKHAND
May 6, 2011
GANGA RAM MARANDI Vs. THE STATE OF JHARKHAND AND ORS.
August 1, 2011
GANGA THAKUR Vs. LAXMI THAKUR
October 3, 2011
Ganga Thakur Vs. Laxmi Thakur
October 13, 2011
GANGADHAR JHA Vs. STATE OF JHARKHAND
February 1, 2011
GANGADHAR PRAMANIK @ GANGADHAR NAPIT Vs. STATE OF JHARKHAND
August 8, 2011
GARDEN REACH SHIP BUILDERS & ENGINEERS LTD., MERIN DIESEL ENGINE PLANT, RANCHI Vs. UNION OF INDIA & ORS.
June 22, 2011
GAURANGO KUNDU Vs. PURUSHOTTAM DAS JHUNJHUNWALA
February 21, 2011
GAURAV BUDHIA Vs. UNION OF INDIA
December 16, 2011
Gauri Sharma Vs. State of Jharkhand
October 13, 2011
GAUTAM FERRO ALLOYS Vs. DAMODAR VALLEY CORPORATION AND CHIEF ENGINEER (COMMERCIAL), DAMODAR VALLEY CORPORATION
March 1, 2011
GAUTAM FERRO ALLOYS Vs. UNION OF INDIA
August 1, 2011
GAUTAM NAYAK, ASIT NAYAK Vs. STATE OF JHARKHAND AND ORS
May 26, 2011
Gaya Mahto Vs. State of Jharkhand
August 18, 2011
Gazala Parveen Vs. The State of Jharkhard
September 21, 2011
GERA MIAN Vs. STATE OF JHARKHAND
August 3, 2011
GHANSHYAM MAHTO Vs. CENTRAL COAL FIELDS LIMITED
February 28, 2011
Ghanshyam Rai Vs. Jitan Murmu
November 17, 2011
GHASHIYA MUNDA Vs. STATE OF JHARKHAND
August 18, 2011
GHASIA MURMU Vs. CHHOTO AMPA MURMU AND ORS.
April 20, 2011
GHOLTU SINGH Vs. STATE OF JHARKHAND
January 3, 2011
Ghusha Oraon Vs. The State of Jharkhand
August 11, 2011
Giridhar Singh Vs. The State of Jharkhand
April 19, 2011
GIRIJESH KUMAR Vs. STATE OF JHARKHAND
January 13, 2011
GIRISH DEO PANDEY Vs. STATE OF JHARKHAND
February 21, 2011
Girja Devi Vs. Basudev Sao
March 28, 2011
GLOBAL TRADE LINK Vs. UNION OF INDIA
July 20, 2011
GOBIND SAHU Vs. BAIJNATH SAHU
March 1, 2011
GOKHUL KUMHAR Vs. BIMAL MADHAV ROY
March 8, 2011
Golak Bihari Rajwar Vs. Ratan Lal Singh
November 14, 2011
GOLLU JAISWAL Vs. STATE OF JHARKHAND
March 17, 2011
GONCHO KACHHAP Vs. STATE OF JHARKHAND
March 9, 2011
GOPAL @ GOPAH KUMAR THAKUR Vs. BOKARO STEEL PLANT AND ORS.
April 26, 2011
GOPAL BAGARIA Vs. THE STATE OF JHARKHAND AND ORS.
May 6, 2011
Gopal Chandra Ghosh Vs. Rani Ghosh
April 18, 2011
GOPAL DAS Vs. STATE OF JHARKHAND AND OTHERS
August 5, 2011
Gopal Prasad Singh Vs. BCCL, Dhanbad
June 30, 2011
Gopal Raut Vs. The State of Jharkhand
July 28, 2011
Gopi Krishna Deo Vs. State of Jharkhand
July 11, 2011
Gopinath Gagrai Vs. State of Jharkhand
January 10, 2011
GOSAI MANJHI Vs. STATE OF JHARKHAND
July 6, 2011
GOUR CHANDRA GORAI, RAKHAL GORAI, DILIP GORAI, MIT Vs. STATE OF JHARKHAND, DINBANDHU GORAI
September 26, 2011
GOURAV KUMAR SINGH Vs. STATE OF JHARKHAND
March 18, 2011
GOURI SHANKAR RAI Vs. THE STATE OF JHARKHAND AND BISWAJIT RAI
April 19, 2011
GOUTAM THAKUR Vs. STATE OF JHARKHAND
January 3, 2011
Govind @ Govind Turi Vs. The State of Jharkhand
June 14, 2011
Govind Ganjhu Vs. Central Coalfield Ltd.
June 6, 2011
GOVIND PANDEY Vs. STATE OF JHARKHAND
July 29, 2011
GOYAL ENTERPRISES Vs. STATE OF JHARKHAND
December 22, 2011
GOYAL ENTERPRISES Vs. STATE
December 16, 2011
Goyal Trading Company Vs. Reshmi Devi
March 4, 2011
GRAM RAKSHA SAMITTEE,THROUGH ITS ADHYAKSHA KANCHAN MUNDA Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY AND ORS.
July 14, 2011
GUDDU SINGH @ DINESH SINGH Vs. THE STATE OF JHARKHAND
September 22, 2011
GUDDU YADAV Vs. STATE OF JHARKHAND
August 5, 2011
GUL MOHAMMAD AND Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED,
May 3, 2011
GUL MOHAMMAD ANSARI Vs. STATE OF JHARKHAND,
March 30, 2011
GULABI DAS AND JHALKI DEVI Vs. STATE OF JHARKHAND
October 10, 2011
Gulam Nabi Vs. Kalim Ansari
October 19, 2011
GUMADI SOREN Vs. THE STATE OF JHARKHAND AND ORS.
February 1, 2011
Gumdi Banra Vs. State of Jharkhand
July 4, 2011
GUNADHAR MAJHI Vs. STATE OF JHARKHAND
February 25, 2011
GUPTAISHWAR RAM @ GUPTESHWAR RAM Vs. STATE OF JHARKHAND
January 5, 2011
GUPTESHWAR SINGH Vs. BIHAR STATE FOOD
January 6, 2011
GURNEK SINGH Vs. THE STATE OF JHARKHAND & ORS.
December 2, 2011
GURUNANAK PUBLIC SCHOOL Vs. STATE OF JHARKHAND
March 17, 2011
GURUPADA SINGH Vs. STATE OF JHARKHAND
May 26, 2011
GYAN RATAN Vs. STATE OF JHARKHAND
March 7, 2011
H.N.Pareek & Co. Vs. State of Jharkhand
November 24, 2011
HABIBULLAH Vs. STATE OF JHARKHAND
January 6, 2011
HABIBULLAH ANSARI Vs. THE STATE OF JHARKHAN
January 13, 2011
HAKIM MIAN Vs. STATE OF JHARKHAND
March 22, 2011
HALIM ANSARI Vs. STATE OF JHARKHAND
March 17, 2011
HAPPI PASWAN @ DHIREN HAZRA Vs. STATE OF JHARKHAND
January 4, 2011
HAR NARAIN LAKHOTIA Vs. STATE OF JHARKHAND
March 22, 2011
Har Narain Lakhotia Vs. State of Jharkhand
June 14, 2011
Haradhan Rajwar Vs. State of Jharkhand
September 20, 2011
HARBANS KUMAR Vs. STATE OF JHARKHAND
March 17, 2011
HARE KRISHNA JAISWAL @ KISTO BHAGAT Vs. THE STATE OF JHARKHAND AND
February 1, 2011
HARE LAL MAHATO Vs. THE STATE OF JHARKHAND AND ORS.
February 17, 2011
Harendra Kumar Ghosh Vs. State of Jharkhand
February 2, 2011
HARENDRA PRASAD SINHA Vs. STATE OF JHARKHAND AND ORS.
October 12, 2011
Harendra Shukla Vs. State of Jharkhand
February 17, 2011
HARESHWAR PRASAD SINHA Vs. STATE OF JHARKHAND AND ANR.
February 17, 2011
HARI KISHORE SINGH Vs. STATE OF JHARKHAND
September 12, 2011
HARI LAL SAO AND RAJESH PRASAD SAO Vs. STATE OF JHARKHAND AND BHAGWATI DEVI
November 11, 2011
HARI NARAYAN RAI Vs. THE UNION OF INDIA (UOI) THROUGH ENFORCEMENT DIRECTORATE
February 4, 2011
HARI NARAYAN RAI Vs. STATE OF JHARKHAND THROUGH CENTRAL BUREAU OF INVESTIGATION ( CBI) AHD, RANCHI
December 9, 2011
HARI PRASAD AGARWAL Vs. STATE OF JHARKHAND AND OTHERS
June 29, 2011
HARI RAM SARIWALA ALIAS HARI RAM Vs. STATE OF JHARKHAND
December 2, 2011
HARIDWAR RAM Vs. STATE OF JHARKHAND
February 23, 2011
HARIHAR NATH ROY Vs. THE STATE OF JHARKHAND AND ORS.
January 31, 2011
HARIHAR PRASAD SINHA Vs. THE STATE OF JHARKHAND THROUGH C.B.I.
March 28, 2011
HARIHAR YADAV & ORS Vs. STATE OF JHARKHAND & ORS
January 3, 2011
HARILAL RAJAK Vs. THE STATE OF JHARKHAND AND ORS.
August 19, 2011
HARIPADA RAJAK Vs. STATE OF JHARKHAND
April 7, 2011
Harkhen Kumar Singh Vs. State of Jharkhand
September 6, 2011
HARMAN MUNDA Vs. THE STATE OF JHARKHAND AND ORS.
August 1, 2011
Harsh Vardhan Mathur Vs. State of Jharkhand
June 17, 2011
HARSHWARDHAN S SAMI Vs. BIRLA INSTITUTION OF TECHNOLOGY
August 30, 2011
Hart Narayan Rai Vs. Union of India through Directorate Enforcement
December 9, 2011
HARUN TOPNO Vs. ALLAHABAD BANK THROUGH THE CHIEF GENERAL MANAGER, ALLAHABAD BANK, CALCUTTA & ORS
September 22, 2011
HASSAN Vs. ELECTRIC SUPPLY DIVISION
March 22, 2011
HAZARA BIBI Vs. STATE OF JHARKHAND AND ORS.
August 19, 2011
Hazaribagh Central Co- operative Bank Ltd. Vs. Bhola Prasad
June 13, 2011
Hazaribagh College of Dental Science and Hospital, Demotand, Hazaribagh Vs. Union of India
March 16, 2011
HDFC BANK LTD Vs. JITENDRA KUMAR AND ORS
January 5, 2011
Heavy Engineering Corporation Ltd. Vs. ESSEM Transporter and Contractors Private Ltd.
September 15, 2011
Hemant Kumar Indwar Vs. State of Jharkhand
November 8, 2011
Hemant Madhusudan Nerurkar @ H.M. Nururkar Vs. State of Jharkhand
December 12, 2011
Hemendra Pratap Dehati Vs. State of Jharkhand
May 6, 2011
Hemendra Pratap Dehati Vs. State of Jharkhand
May 19, 2011
HEMENDRA PRATAP DEHATI Vs. STATE OF JHARKHAND AND OTHERS
June 5, 2011
HEMENDRA PRATAP DEHATI Vs. THE STATE OF JHARKHAND AND ORS.
June 27, 2011
HEMLAL BAURI Vs. STATE OF JHARKHAND & OTHERS
January 4, 2011
Hemlal Hazam Vs. The State of Jharkhard
July 22, 2011
Hernial Hazam Vs. State of Jharkhand
July 22, 2011
HIGHWAY AND HYDEL PROJECT PVT LTD Vs. STATE OF JHARKHAND
March 9, 2011
HIMANSHU KUMAR Vs. STATE OF JHARKHAND
April 1, 2011
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. ANIRUDH PRASAD
January 4, 2011
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. RAM SINGHASAN SINGH
January 4, 2011
HINDUSTAN STEELWORKS CONSTRUCTION LIMITED, BOKARO Vs. UDAY NARAYAN DUBEY AND ORS.
November 9, 2011
HIRA LAL TANTI Vs. STATE OF JHARKHAND
February 18, 2011
HIRA LAL TIWARY Vs. RANCHI MUNICIPAL CORPORATION & ORS
January 4, 2011
Hira Marandi Vs. State of Jharkhand
December 21, 2011
HIRAK METALIKS PRIVATE LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
July 11, 2011
HIRALAL MAHATO Vs. STATE OF JHARKHAND AND ORS.
October 14, 2011
HIRAMOTI ALDA Vs. THE STATE OF JHARKHAND AND SIDHESHWAR DEOGAM
September 22, 2011
Hriday Narayan Rai Vs. State of Jharkhand
June 17, 2011
IBRAHIM SHEIKH Vs. STATE OF JHARKHAND
May 26, 2011
ICICI Lombard Generallnsur Vs. State of Jharkhand
June 6, 2011
Idul Vs. State of Jharkhand
February 18, 2011
ILLYAS SHAIKH Vs. STATE OF JHARKHAND
January 10, 2011
IMAMUL HAI KHAN LAW COLLEGE Vs. BAR COUNCIL OF INDIA
March 1, 2011
IMPERIAL FASTNERS PRIVATE LTD. Vs. THE STATE OF JHARKHAND AND ORS.
September 22, 2011
IN RE: SONE VANASPATI LTD. Vs. STATE
February 1, 2011
IN RE: SONE VANASPATI LTD. Vs. STATE
April 1, 2011
INDIA AUTOMOTIVES LIMITED Vs. B.S.F.C. AND ORS.
July 22, 2011
INDIAN STEEL AND WIRE PRODUCTS LIMITED Vs. STATE OF JHARKHAND
July 19, 2011
Indradeo Ram Vs. Indian Oil Corporation
July 14, 2011
INDRANIL CHOWDHURY Vs. STATE OF JHARKHAND
March 7, 2011
INDU RAM, DINESH RAM AND ANTU YADAV Vs. STATE OF JHARKHAND
August 24, 2011
INTERCORP BIOTECH LTD. Vs. STATE OF JHARKHAND
November 25, 2011
Irniyus Tigga and five Vs. The State of Jharkhand
September 6, 2011
IRSHAD ANSARI Vs. STATE OF JHARKHAND
January 3, 2011
Ishwari Prasad Yadav Vs. The Union of India
June 7, 2011
ISHWARI RAM AND ORS. Vs. RAJU RAM AND ORS.
April 19, 2011
ISRAIL MIAN Vs. STATE OF JHARKHAND
September 9, 2011
J.A. JUDICIAL OFFICER Vs. REGISTRAR GENERAL, HIGH COURT OF JHARKHAND AND ORS.
February 3, 2011
J.G. ENTERPRISES Vs. PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL AND ANR.
May 2, 2011
J.J. Gandhi Memorial Intermediate (+2) College, Gadhara, Jamshedpur Vs. State of Jharkhand
March 30, 2011
JAGARNATH BHUIAR Vs. STATE OF JHARKHAND
July 12, 2011
JAGARNATH PRASAD SINGH Vs. STATE OF JHARKHAND
January 3, 2011
JAGARNATH SINGH Vs. THE STATE OF JHARKHAND
January 3, 2011
JAGARNNATH LOGISTICS AND MINERALS PVT.LTD Vs. STATE OF JHARKHAND
July 15, 2011
Jagdeep Singh Vs. State of Jharkhand
December 12, 2011
JAGDEO MAHTO Vs. STATE OF JHARKHAND
March 10, 2011
JAGDISH Vs. C B I
February 24, 2011
Jagdish Choubey Vs. State of Jharkhand
December 9, 2011
JAGDISH MANDAL @ JAGESHWAR MANDAL Vs. STATE OF JHARKHAND
February 17, 2011
JAGDISH ORE INDUSTRIES Vs. STATE OF JHARKHAND
July 13, 2011
JAGDISH PRASAD CHAURASHIA Vs. STATE BANK OF INDIA
March 22, 2011
Jagdish Yadav Vs. State of Jharkhand
January 18, 2011
JAGESHWAR GOPE Vs. CENTRAL COALFIELDS LTD. AND ORS.
May 19, 2011
JAGMOHAN SAHU @ SONU Vs. STATE OF JHARKHAND
January 5, 2011
JAGNNATH PRASAD GUPTA Vs. STATE OF JHARKHAND
November 8, 2011
JAHID KHAN @ MD. JAHID KHAN Vs. THE STATE OF JHARKHAND
March 18, 2011
JAI GOVIND TIWARI Vs. BOKARO STEEL PLANT
February 2, 2011
JAI GOVIND TIWARI Vs. BOKARO STEEL PLANT, BOKARO AND OTHERS
February 1, 2011
Jai Kumar Singh Vs. State of Jharkhand
November 28, 2011
JAI MANGAL ORAON Vs. THE STATE OF JHARKHAND
July 8, 2011
Jai Nath Mahato Vs. Central Coalfields Limited
November 17, 2011
Jai Prakash Vs. State of Jharkhand
October 20, 2011
Jai Prakash Narayan Vs. State of Jharkhand
August 23, 2011
Jai Prakash Narayan Vs. State of Jharkhand
June 22, 2011
JAI PRAKASH SHARMA Vs. STATE OF JHARKHAND
January 3, 2011
JAI PRAKASH YADAV Vs. STATE OF JHARKHAND
September 7, 2011
JAI SINGH Vs. THE STATE OF JHARKHAND AND ORS.
June 14, 2011
JAIDEO DHOLI Vs. SHARNI DEVI
September 16, 2011
JAIMATA METALS THROUGH ITS PROPRIETOR SHAMBHU NATH Vs. STATE OF JHARKHAND & ORS
January 3, 2011
JAIMATADI MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
July 11, 2011
JAIN UDYOG LTD Vs. MAHINDRA AND MAHINDRA LTD
January 12, 2011
Jairam Baraik Vs. State of Jharkhand
October 18, 2011
Jairam Singh Vs. State of Jharkhand
July 11, 2011
JAMNI DEVI Vs. CENTARAL COALFIELD LIMITED
March 30, 2011
Jamuni Kumari Vs. Central Coalfields Limited
December 12, 2011
JAN KALYAN MORCHA Vs. STATE OF JHARKHAND
March 9, 2011
Jan Kalyan Morcha, Seraikella Kharsawan Vs. State of Jharkhand
March 29, 2011
JANAK MAHTO Vs. MOSTT.BIGAHI DEVI
August 1, 2011
Janardan Prasad Singh Vs. State of Jharkhand
November 11, 2011
JANARDAN PRASAD SINHA Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI & ORS
August 1, 2011
JANESHWAR PRASAD YADAV Vs. STATE OF JHARKHAND
February 15, 2011
JANMJAY KUMAR Vs. STATE OF JHARKHAND
January 3, 2011
JASHBIR SINGH @ PRIT Vs. STATE OF JHARKHAND AND ORS
January 5, 2011
Jasvindar Kaur Seth Vs. Vinoba Bhave University
June 22, 2011
Jaswant Singh Vs. Dinesh Prasad
August 3, 2011
JASWANT SINGH Vs. DINESH PRASAD & ORS.
August 7, 2011
JAVED AKHTAR Vs. THE STATE OF JHARKHAND ANR.
March 31, 2011
Jay Bee Enterprises, Bariatu, Ranchi Vs. Jharkhand State Electricity Board
March 17, 2011
JAY DURGA MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
June 30, 2011
JAY PRAKASH OHDAR Vs. UNION OF INDIA (UOI) AND ORS.
May 10, 2011
Jee Bee Enterprises Vs. Shiv Basant, Chairman, J.S.E.B
June 13, 2011
Jessop @ Company Ltd Vs. M.A. Sidiqi
August 23, 2011
JHAGRU MUNDA AND ORS Vs. STATE OF JHARKHAND
January 6, 2011
JHARIA WATER BOARD AND JHARIA MINES BOARD OF HEALTH KARAMCHARI SANGH Vs. MINERAL AREA DEVELOPMENT AUTHORITY AND ORS.
June 30, 2011
JHARKHAND INFRA PROJECTS PVT. LTD. Vs. THE UNION OF INDIA (UOI) AND ORS.
July 1, 2011
JHARKHAND MINERALS Vs. THE UNION OF INDIA (UOI) AND ORS.
July 11, 2011
Jharkhand Rajya Project Balika Uchcha Vidyalaya Shikshak/Karmchari Sangh Vs. State of Jharkhand
October 13, 2011
JHARKHAND STATE ELECTRICITY Vs. BHUWANESHWAR MONDAL
January 14, 2011
JHARKHAND STATE ELECTRICITY BOARD Vs. KYS MANUFACTURERS AND EXPORTERS PVT LTD
June 7, 2011
Jharkhand State Electricity Board Vs. Ghasi Ram Sardar
September 7, 2011
Jharkhand State Electricity Board Vs. Laxmi Business and Cement
July 5, 2011
JHARKHAND STATE ELECTRICITY BOARD & OTHERS Vs. M/S SUKH SAGAR METAL PVT. LTD.
November 9, 2011
JHARKHAND STATE ELECTRICITY BOARD, THROUGH ITS CHAIRMAN AND ORS. Vs. SUKH SAGAR METAL PVT. AND ANR.
July 6, 2011
JHARKHAND STATE ELECTRICITY REGULATORY COMMISSION Vs. THE STATE OF JHARKHAND AND ORS.
September 22, 2011
Jharkhand State Housing Board Vs. State of Jharkhand
March 4, 2011
JIT RAM Vs. CENTRAL COALFIELDS LIMITED & OTHERS
December 5, 2011
JITEN KISKU, SHIBDHAN HEMBRAM Vs. STATE OF JHARKHAND
September 13, 2011
JITENDRA KUMAR RAI Vs. STATE OF JHARKHAND
February 4, 2011
JITENDRA SAO AND ORS. Vs. THE STATE OF JHARKHAND
January 6, 2011
JITENDRA VISHWAKARMA Vs. STATE OF JHARKHAND AND ORS.
April 19, 2011
JIWAN ORAON & OTHERS Vs. STATE OF JHARKHAND
January 4, 2011
JMT AUTO LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
April 19, 2011
JODHI MAHTO ALIAS JHODHI MAHTO Vs. STATE OF JHARKHAND
March 22, 2011
JOGENDRA PRASAD SANGA Vs. THE STATE OF JHARKHAND AND ANR.
July 18, 2011
Johan Oraon Vs. The State of Jharkhand
July 13, 2011
JONTY RODES @ JONTY RODES PANDEY @ JONTY RHODES PA Vs. STATE OF JHARKHAND
January 4, 2011
Jugal Kishore Saran Vs. State of Jharkhand
July 8, 2011
JUHI @ MD. SALIM Vs. THE STATE OF JHARKHAND
September 23, 2011
Julie Kumari Mehta Vs. Ranchi University, Ranchi
July 19, 2011
JUNAS AMRIT THEOPHIL TIRKEY Vs. ANANDINI TIGGA
August 12, 2011
JUNGEE YADAV Vs. STATE OF JHARKHAND
January 3, 2011
JUNI MAHTO @ SARJU MAHTO Vs. STATE OF JHARKHAND
June 8, 2011
JYODI KISKU AND PINU PRADHAN KISKU Vs. STATE OF JHARKHAND
November 16, 2011
Jyoti Nayak Vs. Putli Devi @ Karuna Mahto
October 10, 2011
JYOTISH CHANDRA SAHA Vs. STATE OF JHARKHAND
March 25, 2011
KABULAN Vs. JAHURA ORAON
July 14, 2011
Kadmi Mandalain Vs. Nomita Panjarin
July 20, 2011
Kado @ Kade Majhi Vs. The State of Jharkhand
December 5, 2011
KAILASH MANDAL Vs. STATE OF JHARKHAND
March 16, 2011
Kailash Mandal Vs. State of Jharkhand
March 18, 2011
KAILASH SINGH Vs. STATE OF JHARKHAND
March 22, 2011
Kajal Murmu alias Ravan Murmu Vs. State of Jharkhand
April 20, 2011
KALAM Vs. STATE OF JHARKHAND
March 17, 2011
KALESHWAR MUNDA, Vs. STATE OF JHARKHAND AND ORS.
May 9, 2011
Kali Charan Singhania Vs. State of Jharkhand
September 12, 2011
KALICHARAN SOREN Vs. MAHADEB HEMBRAM
February 1, 2011
KALIDAS BHANDARI Vs. THE STATE OF JHARKHAND AND JHUMA BHANDARI
July 19, 2011
Kalind Kumar Vs. Vinoba Bhave University
June 27, 2011
KALIPADO SINGH CHOUDHARY @ KALIPAD SINGH CHOUDHARY Vs. STATE OF JHARKHAND
October 11, 2011
KALJEET ALIAS KALJEET GANJHU Vs. STATE OF JHARKHAND
April 28, 2011
Kalo Sona Dev Vs. State of Jharkhand
September 15, 2011
KALU DEHRI @ KALA DEHRI Vs. STATE OF JHARKHAND
August 11, 2011
KAMAL KISHORE SINGH Vs. STATE OF JHARKHAND AND ORS.
August 16, 2011
Kamal Kisto Pradhan Vs. Netro Pradhan
July 26, 2011
Kamal Nayan Prabhakar Vs. Union of India
September 22, 2011
KAMAL PRASAD Vs. STATE OF JHARKHAND
November 8, 2011
KAMAL PRASAD & ORS. Vs. STATE OF JHARKHAND & ORS.
July 25, 2011
KAMAL SINGH Vs. BALKUNWARTALA SINGH
October 12, 2011
KAMARUDDIN ANSARI Vs. STATE OF JHARKHAND
February 24, 2011
KAMDEO PANDIT Vs. STATE OF JHARKHAND
August 19, 2011
KAMDHENU MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
July 12, 2011
KAMESHWER PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
August 23, 2011
KAMLA DEVI AND Vs. THE STATE OF JHARKHAND
March 31, 2011
Kamla Kanta Mishra Vs. The State of Jharkhand Through Vigilance
July 19, 2011
KAMLESH KUMAR PASWAN @ KAMESH PASWAN Vs. STATE OF JHARKHAND
August 9, 2011
Kamlesh Prasad Sinha Vs. Sanjay Kumar
December 20, 2011
Kamlesh Yadav Vs. State of Jharkhand
July 14, 2011
KAMOD KUMAR MANDAL Vs. THE STATE OF JHARKHAND AND
May 6, 2011
Kamoda Devi Vs. Steel Authority of India
July 20, 2011
Kanchan Mahato Vs. The State of Jharkhand
September 13, 2011
KANHAIYA LAL BANSAL Vs. THE STATE OF JHARKHAND AND INSPECTOR OF FACTORIES
September 22, 2011
KANU KACHHAP Vs. STATE OF JHARKHAND
February 21, 2011
KAPIL DEO DUBEY Vs. UPENDRA KUMAR
April 1, 2011
KARAN KANT DAVE AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
March 28, 2011
KARANPURA MINING CORPORATION Vs. NALANDA CERAMICS & INDUSTRIES LTD
August 5, 2011
KARMI GOPE Vs. STATE OF JHARKHAND
January 3, 2011
KARMU ORAON Vs. STATE OF JHARKHAND
January 6, 2011
KARTIK KUMAR SHRINGARI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
August 10, 2011
Kartik Mahto Vs. State of Jharkhand
February 15, 2011
KARTIK MAHTO AND ORS Vs. STATE OF JHARKHAND & ORS
January 3, 2011
KARTIK MAHTO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
May 19, 2011
KARTIK VISHWAKARMA Vs. STATE OF JHARKHAND
March 31, 2011
KARU SAH Vs. STATE OF JHARKHAND AND ORS
September 6, 2011
Karun Kant Dave Vs. State of Jharkhand
July 4, 2011
Karuna Jha Vs. State of Jharkhand
July 7, 2011
KARUNAWATI DEVI Vs. STATE OF JHARKHAND
February 23, 2011
Kashi Fual Products Vs. Union of India
June 30, 2011
KASHI YADAV Vs. THE STATE OF JHARKHAND
March 30, 2011
KASHMIR VASTRALAYA COLLECTION Vs. JHARKHAND STATE ELECTRICITY BOARD
August 24, 2011
KAUSHAL KANCHAN CONSTRUCTION PVT. LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.
August 19, 2011
KAUSHALYA INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. STATE OF JHARKHAND
March 1, 2011
Kedar Vishwakarma Vs. State of Jharkhand
April 25, 2011
KESHAB RAJAK Vs. THE STATE OF JHARKHAND AND ORS.
August 1, 2011
KESHAR LAL AND Vs. THE STATE OF JHARKHAND
April 5, 2011
KESO MANDAL Vs. STATE OF JHARKHAND & OTHERS
January 3, 2011
Khadahar Mahto Vs. Mukti Ram Agarwal
April 29, 2011
Khadu Mahto Vs. State of Jharkhand
July 6, 2011
KHAIRUL ALAM Vs. STATE OF JHARKHAND & ORS
January 3, 2011
Khedu Mahto Vs. State of Jharkhand
September 23, 2011
Khetra Nath Mandai @ Kshetra Nath Mandai Vs. State of Jharkhand
March 17, 2011
KHUBI RAM RAJEEV KUMAR & CO Vs. GANESH TEXTILES
January 5, 2011
KHUDI RAM MAHTO Vs. THE STATE OF JHARKHAND
September 22, 2011
Khursheed Parvez Siddiqui Vs. State of Jharkhand through CBI
July 20, 2011
KHURSHID ALAM HAIDARI AND ORS Vs. STATE OF JHARKHAND
January 4, 2011
KING MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
June 30, 2011
Kiran Bala Sinha Vs. State of Jharkhand
June 21, 2011
Kiran Devi @ Kiran Singh Vs. State of Jharkhand
September 6, 2011
Kiran Kumari Vs. State of Jharkhand
December 14, 2011
Kiran Majhi Vs. State of Jharkhand
November 14, 2011
KISHOR LAL Vs. PARIMAL NATHWANI
June 27, 2011
KISHOR LAL Vs. PARIMAL NATHWANI
July 27, 2011
Kishor Tiwary Vs. State of Jharkhand
March 9, 2011
KISHORE KUMAR AGRAWALLA Vs. ASHISH AGRAWALLA
March 31, 2011
KISHORE PRASAD & ORS. Vs. UNION OF INDIA & ORS.
November 23, 2011
KISMAT ALI ALIAS MD KISMAT Vs. STATE OF JHARKHAND AND ORS
September 12, 2011
KOHINOOR STEEL (P) LIMITED THROUGH ITS MANAGER CORPORATE AFFAIRS MR. PRABIR GHOSH Vs. THE STATE OF JHARKHAND AND ORS.
March 10, 2011
KOLHA MAHATO Vs. STATE OF JHARKHAND
January 3, 2011
KOLHAN MINES AND MINERALS PVT. LTD. Vs. THE STATE OF JHARKHAND AND ORS.
June 30, 2011
KOLHAN RAKSHA SANGH Vs. THE UNION OF INDIA (UOI) AND ORS.
January 21, 2011
KONDA PRABHAKAR RAO Vs. STATE OF JHARKHAND
July 26, 2011
KRIPAL SHARMA Vs. STATE OF JHARKHAND
February 21, 2011
Krishna Choudhary Vs. State of Jharkhand
September 15, 2011
Krishna Devi Vs. State of Jharkhand
September 6, 2011
Krishna Kanahiya Rajhans Vs. State of Jharkhand
March 29, 2011
Krishna Kherwar Vs. State of Jharkhand
July 6, 2011
KRISHNA KUMAR KEDIA Vs. STATE OF JHARKHAND
February 28, 2011
KRISHNA KUMAR SINGH Vs. STATE OF JHARKHAND
September 14, 2011
KRISHNA MANDAL Vs. STATE OF JHARKHAND
January 4, 2011
Krishna Minerals Vs. State of Jharkhand
March 30, 2011
KRISHNA MUNDA AND Vs. THE STATE OF JHARKHAND
March 30, 2011
Krishna Murari Vs. The State of Jharkhand
August 25, 2011
Krishna Murari Vs. State of Jharkhand
March 31, 2011
KRISHNA PRASAD Vs. STATE OF JHARKHAND
January 21, 2011
KRISHNA PRASAD MODI Vs. STATE OF JHARKHAND
September 21, 2011
KRISHNA PURTY @ KISHUN PURTY Vs. STATE OF JHARKHAND
August 3, 2011
KRISHNA SINGH Vs. THE STATE OF JHARKHAND AND ORS.
April 18, 2011
KRL In fratech (India) Limited Vs. State of Jharkhand
September 21, 2011
KULDIP MAHTO Vs. STATE OF JHARKHAND
September 5, 2011
KUMARI GEETANJALI Vs. THE STATE OF JHARKHAND THROUGH VIGILANCE
January 5, 2011
KUNAL TIWARY Vs. STATE OF JHARKHAND AND ORS
January 5, 2011
KUNDAN KUMAR Vs. THE STATE OF JHARKHAND
March 17, 2011
Kunj Bihari Agarwal @ Kunj Bihari Prasad Vs. State of Bihar (Now Jharkhand)
December 20, 2011
Kunti Birua Vs. State of Jharkhand
July 14, 2011
KUNU NAYAK Vs. STATE OF JHARKHAND
March 25, 2011
KUNWAR PRASAD Vs. STATE OF JHARKHAND C B I
February 25, 2011
LACHO BHUIYA Vs. THE BHARAT COKING COAL LIMITED AND ANR.
April 25, 2011
LAGNU KUMAR Vs. JHARKHAND STATE ELECTRICITY BOARD AND OTHERS
October 10, 2011
LAKA MUNDA Vs. STATE OF JHARKHAND
September 23, 2011
Lakhan Kumar Vs. C.C.L.
July 1, 2011
LAKHAN LAL SHARMA Vs. MAHABIR LODHI
February 21, 2011
LAKHAN PASWAN Vs. THE STATE OF JHARKHAND
March 30, 2011
LAKHAN PRASAD KESHRI Vs. THE STATE OF JHARKHAND & ANR
December 20, 2011
Lakhindra Sabar @ Kekra Vs. State of Jharkhand
August 29, 2011
LAKSHMAN CHANDRA MAZUMDAR Vs. STATE OF JHARKHAND
February 14, 2011
Lakshman Prasad Vs. State of Jharkhand
November 25, 2011
Lakshmi Kant Mandal Vs. State of Jharkhand
December 13, 2011
LAKSHMI NARAIN SHUKLA Vs. STATE OF JHARKHAND & ORS
January 4, 2011
Lal Ranjan Nath Sahdeo Vs. The State of Jharkhand
June 13, 2011
Lal Singh Rajpal Vs. Raj Kapil Singh
April 26, 2011
LALAN CHOUBEY Vs. RASTRIYA COLLIERY MAZDOOR SANGH AND ORS.
July 4, 2011
LALAN SINGH Vs. UNION OF INDIA
May 4, 2011
LALAN SINGH Vs. STATE OF JHARKHAND
March 17, 2011
LALAN SINGH @ LALAN SINGH CHANDRABANSY @ VIKASJEE Vs. STATE OF JHARKHAND
May 20, 2011
Lalchand Yadav @ Dalchandra Yadav Vs. State of Jharkhand
February 15, 2011
Lalia Devi Vs. Nakul Mahto
September 13, 2011
LALIT KUMAR SHARMA Vs. THE STATE OF JHARKHAND
March 30, 2011
LALITA DEVI Vs. STATE OF JHARKHAND AND ORS.
July 14, 2011
LALITA KANDULNA Vs. THE STATE OF JHARKHAND AND ORS.
September 22, 2011
LALITESHWAR KUMAR SINGH Vs. STATE OF JHARKHAND
September 26, 2011
LALJEET RANA & ORS Vs. STATE OF JHARKHAND
January 6, 2011
LALKU MAHTO AND AJIT KUMAR MAHTO Vs. STATE OF JHARKHAND THROUGH VIGILANCE
October 11, 2011
LALLU PARAHAIYA Vs. THE STATE OF JHARKHAND
August 19, 2011
LALMANI DEVI Vs. STATE OF JHARKHAND
January 12, 2011
Lalmani Ekka Vs. State of Jharkhand
July 25, 2011
LALTU SHAH Vs. THE STATE OF JHARKHAND
March 29, 2011
LANCES PHARMACEUTICALS PVT. LTD. Vs. BIHAR STATE FINANCIAL CORPORATION
September 17, 2011
Latika Devi Vs. State of Jharkhand
July 11, 2011
LAXMAN JAMUDA Vs. STATE OF JHARKHAND
August 8, 2011
LAXMAN ORAON Vs. THE STATE OF JHARKHAND
March 31, 2011
Laxman Oraon Vs. The State of Jharkhand
June 13, 2011
LAXMAN SAO @ BINOD KUMAR VERMA Vs. STATE OF JHARKHAND
November 13, 2011
LAXMI MAHTO AND ORS. Vs. STATE OF JHARKHAND
April 27, 2011
Laxmipati Mahato Vs. State of Jharkhand
January 27, 2011
Lemos Cement Limited Vs. Central Coalfields Ltd.
July 11, 2011
Leo Farnandis Vs. State of Jharkhand
September 14, 2011
LIFE INSURANCE CORPORATION OF INDIA THROUGH ITS ADMINISTRATIVE OFFICER (LEGAL AND HOUSING) Vs. RAJENDRA PD. AGARWAL
April 28, 2011
Limbu Hembrom Vs. State of Jharkhand
September 23, 2011
Loboni Khalkho Vs. Sri Shovanan Toppo
May 13, 2011
LOK NATH SINGH AND ANR. Vs. SOHAR SINGH AND ORS.
April 19, 2011
LOKAN GANJHU Vs. STATE OF JHARKHAND
April 7, 2011
Lord Gautam Budha Temple Trust Vs. State of Jharkhand
April 5, 2011
M.K. CHATTERJEE Vs. CENTRAL COALFIELDS LIMITED
May 6, 2011
M/S BIMLA KEROSENE DISTRIBUTOR, THROUGH ITS PARTNER BIMLA KUMARI, PALAMU Vs. INDIAN OIL CORPORATION LTD. THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR, NEW DELHI,
October 12, 2011
M/S MANOHARPUR ORES PVT LTD Vs. STATE OF JHARKHAND
July 19, 2011
M/S R.G.S FASHIONS PRIVATE LIMITED AND ORS Vs. THE STATE OF JHARKHAND AND OTHERS
July 11, 2011
M/S. KARANPURA MINING CORPORATION Vs. M/S. NALANDA CERAMICS & INDUSTRIES LTD.
November 11, 2011
MA DURGA MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
June 30, 2011
Maa Jagdambe Coal Briquette, Palamu Vs. State of Jharkhand
September 6, 2011
MAA LAXMI STEEL Vs. THE STATE OF JHARKHAND AND ORS.
July 19, 2011
MAA SANKATA MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
July 19, 2011
MAA VAISHNAU DEVI MINERAL Vs. UNION OF INDIA (UOI) AND ORS.
June 30, 2011
MADAN GORAIN Vs. THE STATE OF JHARKHAND AND ANR.
April 21, 2011
Madan Lal Vs. State of Jharkhand
April 25, 2011
Madan Lal Bajaj Construction Vs. State of Jharkhand
May 11, 2011
MADAN MODI AND ORS Vs. MASOMAT TARA DEVI AND ORS
September 15, 2011
MADAN YADAV Vs. STATE OF JHARKHAND, THE PRINCIPAL SECRETARY, CHIEF ENGINEER
July 28, 2011
Madhu Sudan Bouri Vs. State of Jharkhand
March 30, 2011
MADHU SUDAN DAS @ MADHU SUDHAN DAS Vs. STATE OF JHARKHAND
September 2, 2011
MADHU SUDAN MAHTO Vs. STATE OF JHARKHAND AND OTHERS
December 19, 2011
MADHU SUDAN MITTAL Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
May 18, 2011
MADHU SUDAN MITTAL Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
March 28, 2011
MADHU SUDAN MITTAL Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
June 20, 2011
Madhu Sudan Mittal Vs. State of Jharkhand
April 25, 2011
Madhu Sudan Mittal Vs. Jharkhand State Electricity Board & Ors
August 1, 2011
Madhu Sudan Mittal Vs. Jharkhand State Electricity Board
September 14, 2011
MADHURI TOPO Vs. THE STATE OF JHARKHAND
April 1, 2011
MADHUSUDAN CHOUBEY Vs. STATE OF JHARKHAND
January 11, 2011
Madhusudan Murmu Vs. Jharkhand State Electricity Board
March 30, 2011
MADHUSUDAN RAM Vs. STATE OF JHARKHAND AND ORS.
December 8, 2011
MADINA KHATOON Vs. STATE OF JHARKHAND & ORS.
October 11, 2011
MAGARAM BAURI Vs. STATE OF JHARKHAND
September 12, 2011
Mahabir Mandal (since deceased) Vs. The State of Jharkhand
October 11, 2011
MAHABIR PRASAD RUNGTA Vs. STATE OF JHARKHAND
May 16, 2011
MAHADEO PRASAD SAHU Vs. STATE OF JHARKHAND AND ORS.
August 24, 2011
MAHADEO SAHIS Vs. THE PROJECT OFFICER, INCLIND MINES AND ORS.
June 17, 2011
Mahagama Anchal Matsyajeevi Sahyog Samiti Vs. State of Jharkhand
July 19, 2011
Mahamaya Devi Vs. Shambhu Yadav
September 27, 2011
MAHATAM SINGH Vs. THE STATE OF JHARKHAND AND ORS.
August 19, 2011
MAHAVIR SAHU Vs. THE STATE OF JHARKHAND
January 13, 2011
MAHENDRA MAJHI AND ORS. Vs. K.D. SHARMA AND ANR.
April 26, 2011
MAHENDRA MANJHI @ MAHENDRA TUDU, JHULAN MAHTO Vs. STATE OF JHARKHAND
September 2, 2011
MAHENDRA NATH DWIVEDI AND ANR. Vs. STATE OF JHARKHAND AND ORS.
November 9, 2011
MAHENDRA NATH DWIVEDI AND ANR. Vs. STATE OF JHARKHAND AND ANR.
April 4, 2011
MAHENDRA NATH SINGH Vs. STATE OF JHARKHAND
February 28, 2011
Mahendra Prasad Sahu @ Mahendra Saw Vs. State of Jharkhand
March 17, 2011
Mahendra Ram Vs. State of Jharkhand
March 10, 2011
Mahendra Singh Vs. State of Jharkhand
September 19, 2011
Mahendra Singh Vs. State of Jharkhand
March 14, 2011
MAHESH KASERA Vs. STATE OF JHARKHAND
August 3, 2011
MAHESH KHIRWAL Vs. STATE OF JHARKHAND AND ORS.
November 11, 2011
Mahesh Prasad Singh Vs. The State of Jharkhand
June 14, 2011
Mahesh Prasad Swamkar Vs. State of Jharkhand
January 18, 2011
Maheshwari Prasad Vs. The State of Jharkhand
June 27, 2011
MAHFUJ ANSARI Vs. STATE OF JHARKHAND
August 12, 2011
Majid Ahmed @ Majeed Ahmad Vs. Bharat Coking Coal Limited
March 14, 2011
Major Varughese MT Vs. Union of India
March 9, 2011
Maklu Kisku Vs. State of Jharkhand
August 1, 2011
Malati Murmu Vs. State of Jharkhand
July 19, 2011
MAN MOHAN ROY Vs. STATE OF JHARKHAND AND ORS.
August 24, 2011
MANAGEMENT OF BOKARO STEEL PLANT A SUBSIDIARY OF STEEL AUTHORITY OF INDIA LTD Vs. STATE OF JHARKHAND
May 13, 2011
Management of P.K. Press Metal Vs. Workman M.L. Pandit
June 28, 2011
MANAS DUTTA Vs. THE JHARKHAND STATE ELECTRICITY BOARD AND OTHERS
October 13, 2011
MANBAHAL RAMAND AND ORS. Vs. STATE OF JHARKHAND
September 22, 2011
MANGAL SABAR Vs. THE STATE OF JHARKHAND
May 6, 2011
MANGAL SINGH BIRUA Vs. STATE OF JHARKHAND
August 18, 2011
MANGAL SINGH TAMSOY @ SANJAY SINGH TAMSOY Vs. STATE OF JHARKHAND
April 13, 2011
Mangleshwar Dubey Vs. State of Jharkhand
September 15, 2011
MANGRA KACHAP @ MANGRA KACHHAP Vs. STATE OF JHARKHAND
October 19, 2011
Mani Lal Mahto @ Muni Lal Mahto Vs. State of Jharkhand
June 22, 2011
MANIK CHANDRA MAHATA Vs. THE STATE OF JHARKHAND AND ORS.
September 22, 2011
MANIK LAL Vs. STATE OF JHARKHAND
September 21, 2011
MANIRUDDIN ANSARI ALIAS MD MANIRUDDIN Vs. STATE OF JHARKHAND
March 7, 2011
MANISH KUMAR Vs. STATE OF JHARKHAND
April 19, 2011
Manish Kumar Vs. State of Jharkhand
April 7, 2011
MANISH KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
December 2, 2011
MANISH KUMAR SAO Vs. THE STATE OF JHARKHAND
March 29, 2011
Manjit Kumar Singh Vs. State of Jharkhand
April 20, 2011
MANJIT NAG. Vs. STATE OF JHARKHAND AND ANR.
July 22, 2011
Manjit Singh @ Badal Singh Vs. State of Jharkhand
September 6, 2011
MANJU DEVI NAND LAL MIRDHA KOKIL MIRDHA @ KAKILA M Vs. STATE OF JHARKHAND
October 19, 2011
MANJU KUMARI SINHA Vs. STATE OF JHARKHAND
March 17, 2011
Manju Singh Vs. State of Jharkhand
January 24, 2011
Manju Singh @ Baby Vs. Shanti Devi
November 14, 2011
Manjula Kachhap Vs. State of Jharkhand
September 15, 2011
MANNU RAJWAR Vs. THE STATE OF JHARKHAND
February 18, 2011
MANOJ KUMAR Vs. THE STATE OF JHARKHAND AND ORS
March 29, 2011
MANOJ KUMAR Vs. STATEÂ OFÂ JHARKHAND
January 5, 2011
MANOJ KUMAR AND ORS Vs. STATE OF JHARKHAND AND ORS
January 5, 2011
Manoj Kumar Jha @ Manoj Jha Shashikar Jha @ Pinki Jha Vs. The State of Jharkhan
June 27, 2011
MANOJ KUMAR PANDEY Vs. STATE OF JHARKHAND THROUGH S.P.
April 1, 2011
MANOJ KUMAR SAHA ALIAS MANOJ KUMAR SAH Vs. STATE OF JHARKHAND
February 25, 2011
MANOJ KUMAR TIWARI AND ORS Vs. STATE OF JHARKHAND
September 2, 2011
MANOJ MAHTO Vs. KALESHWAR MAHATO
July 19, 2011
MANOJ MOHAN SRIVASTAVA Vs. STATE OF JHARKHAND
March 15, 2011
MANOJ MURMU Vs. STATE OF JHARKHAND
May 5, 2011
Manoj Oraon Vs. State of Jharkhand
September 6, 2011
Manoj Pandey Vs. State of Jharkhand
December 5, 2011
Manoj Prasad Vs. State of Jharkhand
December 16, 2011
MANOJ SAO @ MANOJ SAHU AND DEOKI RAM Vs. THE STATE OF JHARKHAND
April 20, 2011
Manoj Saw Vs. State of Jharkhand
April 1, 2011
MANOJ SAW @ MANOJ KUMAR BARNWAL Vs. THE STATE OF JHARKHAND
April 25, 2011
Manoj Singh Vs. State of Jharkhand
October 10, 2011
MANOJ SINGH, ADITYA OJHA, JAI BHAGATIYA Vs. STATE OF JHARKHAND
May 26, 2011
Manoj Sinku Vs. State of Jharkhand
September 22, 2011
MANORANJAN JAISWAL Vs. STATE OF JHARKHAND
March 7, 2011
Manoranjan Mukherjee Vs. State of Jharkhand
November 24, 2011
Manoranjan Prasad Sinha Vs. State of Jharkhand
April 8, 2011
Mansha Karmakar Vs. State of Jharkhand
December 16, 2011
Manshidh Kandulna Vs. State of Jharkhand
July 14, 2011
MANSOOR ALAM Vs. STATE OF JHARKHAND
October 18, 2011
MANTU KUMAR Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
October 12, 2011
MANTU KUMAR AND ANR. Vs. BIHAR STATE ROAD TRANSPORT CORPORATION AND ORS.
September 7, 2011
MANTU THAKUR Vs. THE STATE OF JHARKHAND
August 16, 2011
MAP MINES AND MINERALS LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
June 30, 2011
Maqsood @ Md. Maqsood Vs. Md. Salim
June 28, 2011
MARANG DA @ KISHORE HEMBROM @ KALLU Vs. STATE OF JHARKHAND
February 24, 2011
MARIANUSH MINZ Vs. THE STATE OF JHARKHAND
April 5, 2011
MARIMA KHATOON Vs. STATE OF JHARKHAND
March 16, 2011
Marshal Tudu alias Muchru Tudu Vs. State of Jharkhand
July 13, 2011
Mata Construction Vs. State of Jharkhand through Chief Secretary, Government of Jharkhand, Ranchi
January 19, 2011
MATHURA RAM & ORS Vs. STATE OF JHARKHAND
January 6, 2011
MAUCHIYAR KERKETTA Vs. STATE OF JHARKHAND
August 9, 2011
MAYUR ISPAT Vs. UNION OF INDIA
July 15, 2011
McNally Bharat Engineering Company Limited, Dhanbad Vs. Commissioner of Central Excise, Ranchi
February 4, 2011
MD ANISUR RAHMAN AND ORS Vs. STATE OF JHARKHAND
January 7, 2011
MD ASHRAF @ AFSAR Vs. STATE OF JHARKHAND
May 26, 2011
MD FARAZ ANSARI @ FARAZ SHAMS Vs. STATE OF JHARKHAND
September 13, 2011
MD HALIM Vs. STATE OF JHARKHAND
February 23, 2011
MD HASBUDDIN & ORS Vs. STATE OF JHARKHAND
January 6, 2011
MD JAMRUDIN ANSARI Vs. MINERAL AREA DEVELOPMENT AUTHORITY
October 12, 2011
MD LUKMAN KHAN @ MD LUKMAN & OTHERS Vs. STATE OF JHARKHAND
January 5, 2011
MD MOKHTER Vs. BIBI ERFANA
May 13, 2011
MD MUSTAKIM & ORS Vs. STATE OF JHARKHAND
January 10, 2011
MD NEHAL Vs. STATE OF JHARKHAND & OTHERS
January 7, 2011
MD NIZAMUDDIN Vs. BHARAT COKING COAL LIMITED AND ORS
June 9, 2011
MD PARVEZ Vs. STATE OF JHARKHAND
May 26, 2011
MD RUSTAM @ MD RUSTAM SOHRAB AND ORS Vs. STATE OF JHARKHAND
September 7, 2011
MD SALIM ANSARI @ MD SALIM @ BABLU ANSARI Vs. STATE OF JHARKHAND
January 4, 2011
MD SAYEED Vs. STATE OF JHARKHAND
January 5, 2011
MD SIKANDAR ANSARI @ SIKANDAR ANSARI Vs. STATE OF JHARKHAND
September 17, 2011
Md. Abrar Alam Vs. State of Jharkhand
July 1, 2011
MD. ADIL Vs. STATE OF JHARKHAND
February 24, 2011
Md. Afroz Vs. Johra Khatoon
April 19, 2011
Md. Akbar Ali Ansari Vs. State of Jharkhand
September 14, 2011
Md. Alam Khan @ Md. Alam Vs. State of Jharkhand
April 20, 2011
MD. AMIR HASAN @ MD. AMIR HUSSAIN AND Vs. STATE OF JHARKHAND
April 1, 2011
Md. Asin @ Md. Yasin Vs. State of Jharkhand
September 21, 2011
Md. Azim Vs. Nagendra Prasad
March 10, 2011
Md. Eqbal Khan Vs. State of Bihar
July 7, 2011
MD. HAIDER @ ALI HAIDER Vs. THE STATE OF JHARKHAND
January 4, 2011
Md. Hasan Rizvi Vs. Tata Iron and Steel
January 21, 2011
MD. IBRAHIM KHAN @ MD. IBRAHIM Vs. THE STATE OF JHARKHAND
March 29, 2011
MD. IRFAN @ DABLU Vs. THE STATE OF JHARKHAND
September 23, 2011
MD. IRFAN GANI AND ORS. Vs. STATE OF JHARKHAND AND ANR.
August 23, 2011
MD. JAHIR, MD. CHHANGURI AND MD. NASIR Vs. THE STATE OF JHARKHAND
October 14, 2011
Md. Jalal Vs. State of Jharkhand
February 17, 2011
MD. MUSLIM Vs. THE STATE OF JHARKHAND AND ORS.
February 1, 2011
MD. MUZAMMIL SULTAN Vs. STATE OF JHARKHAND AND ORS.
March 29, 2011
MD. NAYEEMUDDIN ANSARI Vs. STATE OF JHARKHAND
October 10, 2011
MD. RASHID @ MD. RASHID ANSARI Vs. THE STATE OF JHARKHAND
March 18, 2011
MD. SAJJAD Vs. THE STATE OF JHARKHAND
June 17, 2011
MD. SARFARAZ AHMAD Vs. THE STATE OF JHARKHAND AND ORS.
July 25, 2011
MD. SARFARAZ AHMAD. Vs. THE STATE OF JHARKHAND AND ORS.
April 27, 2011
Md. Shaheed Ahmad Vs. Alimum Nisha
September 2, 2011
Md. Sohail Khan Vs. State of Jharkhand
March 30, 2011
MD. TABREZ @ MD. ALA Vs. THE STATE OF JHARKHAND
August 19, 2011
Md. Ulfat Hussain Vs. State of Jharkhand
July 7, 2011
Md. zmal Vs. State of Jharkhand
December 5, 2011
MD.NAYEEM AHMAD Vs. STATE OF JHARKHAND
August 9, 2011
MD.SADAULLAH @ SADAB @ NANKA Vs. STATE OF JHARKHAND
September 23, 2011
Meena Kumari Vs. State of Jharkhand through its Chief Secretary
December 13, 2011
Meera Srivastava Vs. Jharkhand State Housing Board
March 28, 2011
MEGHAN SAHU @ MEGHNATH SAHU @ MEGHAN Vs. STATE OF JHARKHAND
September 7, 2011
MEGHLAL MANDAL Vs. STATE OF JHARKHAND
September 1, 2011
Meinhardt Signapore Pvt. Ltd. (India Branch) India Vs. State of Jharkhand through the Secretary, Dept.
July 27, 2011
Meinhardt Singapore Pvt. Ltd. Vs. State of Jharkhand
April 25, 2011
METROGRAPH COMPANY PRIVATE LIMITED Vs. STATE OF JHARKHAND
November 25, 2011
MIDDLE SCHOOL CHITARI Vs. THE STATE OF JHARKHAND AND ORS.
September 22, 2011
MIKAIL TUDU, VAKIL MURMU, MOTILAL SOREN, SUNIL HANSDA, GOPIN SOREN, SHANKAR HANSDA, SANAT SOREN Vs. STATE OF JHARKHAND
November 17, 2011
MINERALS AND MINING TRADERS SINGHBHUM WEST Vs. STATE OF JHARKHAND
July 15, 2011
MINKETAN PRADHAN & ORS Vs. STATE OF JHARKHAND
January 10, 2011
MINNI DEVI Vs. CHAIRMAN, BANK OF BARODA
July 14, 2011
Mira Devi Vs. State of Jharkhand
February 1, 2011
MIRA KUMARI Vs. CENTRAL BANK OF INDIA & ORS.
July 26, 2011
MISHRILAL PRADHAN Vs. STATE OF JHARKHAND
September 13, 2011
MISRILALL JAIN AND SONS Vs. STATE OF JHARKHAND
August 25, 2011
MITHILA SHARAN SINGH Vs. STATE OF JHARKHAND
March 15, 2011
MITHILESH KUMAR Vs. STATE OF JHARKHAND
April 15, 2011
Mithilesh Kumar and Lalan Bihari Sharan Vs. State of Jharkhand
March 29, 2011
MITHILESH TIWARI Vs. STATE OF JHARKHAND & ORS.
September 23, 2011
MITHUN MOHLI @ MITHUN MARANDI Vs. THE STATE OF JHARKHAND
April 20, 2011
Mohammad Shabir Vs. State of Jharkhand
April 27, 2011
Mohammed Shakil Vs. The State of Jharkhand
May 12, 2011
MOHAMMED SHAKIL Vs. THE STATE OF JHARKHAND AND ORS.
April 19, 2011
MOHAN MUNDA Vs. THE STATE OF JHARKHAND
March 31, 2011
MOHAN PRASAD RATHORE Vs. STATE OF JHARKHAND
March 23, 2011
MOHAN SAO Vs. STATE OF JHARKHAND
January 5, 2011
MOHARAM ALI Vs. STATE OF JHARKHAND & ORS
January 3, 2011
MOHD MOUNIDDIN Vs. STATE OF JHARKHAND
February 22, 2011
Mohd. Kamrul Vs. Jharkhand State Forest Development Corporation
March 29, 2011
MOIN ANSARI @ MOHAN ANSARI Vs. STATE OF JHARKHAND
May 26, 2011
MOJEN BIRUA @ BHOGEN BIRUA Vs. THE STATE OF JHARKHAND
March 31, 2011
MONIKA SOREN Vs. THE STATE OF JHARKHAND & OTHERS
November 8, 2011
MONKA @ MENKA KUMARI Vs. PRAMOD KUMAR
August 8, 2011
Mosomat Phulmani Vs. Kodan Choudhary
July 15, 2011
MOST CHARKI DEVI Vs. CENTRAL COALFIELDS LIMITED AND ORS
August 12, 2011
MOUSAMI NAGESH @ MAUSHMI NAGESH Vs. THE STATE OF JHARKHAND THROUGH VIGILANCE
January 6, 2011
MOUSAMI NAGESH MAUSHMI NAGESH Vs. STATE OF JHARKHAND
January 4, 2011
Mrinal Kanti Chakraborty Vs. State of Jharkhand
April 1, 2011
MRINAL KANTI CHATTERJEE Vs. DAMODAR VALLEY CORPORATION
March 16, 2011
Mrityunjay Kishore Mittu Vs. State of Jharkhand
January 31, 2011
MRS. RENUBALA JHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
July 8, 2011
MUKESH KR GUPTA Vs. STATE OF JHARKHAND
February 28, 2011
MUKESH KUMAR GIRI Vs. STATE OF JHARKHAND AND ORS
January 10, 2011
Mukesh Kumar Gupta @ Mukesh Sao @ Gupta Vs. State of Jharkhand
December 19, 2011
Mukesh Kumar Sinha Vs. State of Jharkhand
December 2, 2011
MUKESH PRASAD SINGH Vs. STATE OF JHARKHAND
February 25, 2011
MUKESH PRASAD SINGH Vs. UNION OF INDIA & ORS.
June 8, 2011
Mukesh Ranjan Vs. State of Jharkhand
February 4, 2011
Mukesh Sao @ Mukesh Kumar Sao Vs. State of Jharkhand
March 16, 2011
MUKESH SHAW Vs. INCOME TAX OFFICER
September 23, 2011
MUKESH THAKUR Vs. UNION BANK OF INDIA
February 3, 2011
Mukta Kumar Vs. State of Jharkhand
July 27, 2011
Mukteshwar Rajak and Bhagwatia Devi @ Bhagwati Devi Vs. State of Jharkhand
February 24, 2011
MUNDRIKA DEVI Vs. SOHAN @ SOHAR MAHTO AND ORS.
April 28, 2011
MUNDRIKA SINGH Vs. BIHAR STATE COOPERATIVE LAND DEVELOPMENT BANK & ORS.
October 14, 2011
Muneshwar Vs. Presiding Officer, Central Govt. Industrial Tribunal No. 1, Dhanbad
September 1, 2011
Muneshwar Prasad Singh Vs. Harijindra Singh
March 31, 2011
Munga Lal Gupta Vs. Hussaini Mahto
April 11, 2011
MUNI DEVI Vs. RAJDHANI DEVI
June 24, 2011
MUNI KUMARI @ MUNIYA KUMARI Vs. STATE OF JHARKHAND
February 9, 2011
Munna Bhagat Vs. State of Jharkhand
March 28, 2011
MUNNA MISHRA @ RAVIKANT MISHRA Vs. STATE OF JHARKHAND & OTHERS
January 3, 2011
MUNSHI HEMBRAM Vs. THE MANAGING DIRECTOR (MD)/MANAGEMENTS, JHARKHAND STATE HOUSING BOARD & ORS.
November 9, 2011
MUNSHI MAHTO @ MUNSHI KUMAR MAHTO Vs. THE STATE OF JHARKHAND
September 23, 2011
Munu Mahto Vs. State of Jharkhand
March 31, 2011
Murari Goswami Vs. State of Jharkhand
September 12, 2011
Murli Mohan Mishra Vs. State of Jharkhand
October 17, 2011
Murlidhar Dasandhi Vs. Bharat Coking Coal
April 4, 2011
MURSHID ALAM Vs. STATE OF JHARKHAND
December 20, 2011
MURSHID ANSARI Vs. THE STATE OF JHARKHAND
January 13, 2011
N MOHAN RAO Vs. STATE OF JHARKHAND
March 25, 2011
Nabi Rasool Vs. Shishir Kumar Das
March 24, 2011
Nagarjuna Construction Company Ltd Vs. State of Jharkhand, Water Resource Department, through its Secretary, Ranchi
September 19, 2011
Nagendra Kumar Singh Vs. State of Jharkhand
July 13, 2011
NAGENDRA KUMAR SINHA AND ORA Vs. STATE OF JHARKHAND
January 5, 2011
NAGENDRA RAI Vs. THE STATE OF JHARKHAND
March 25, 2011
Nageshwar Ram Vs. Narayan Mahto
September 13, 2011
NAGESHWAR YADAV Vs. STATE OF JHARKHAND
August 18, 2011
NAIRU HAIBURU Vs. STATE OF JHARKHAND
October 18, 2011
Najib Neyaz Ahmad Vs. State of Jharkhand
June 28, 2011
Najmussabah Vs. State of Jharkhand
June 28, 2011
NAKUL RAI Vs. STATE OF JHARKHAND AND ORS
January 3, 2011
NAKUL RAI Vs. THE STATE OF JHARKHAND,
January 3, 2011
NAMRATA KIRAN RANI Vs. STATE OF JHARKHAND
March 31, 2011
NAND KISHORE FOGLA Vs. STATE OF JHARKHAND THROUGH C B I
September 23, 2011
NAND KISHORE PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND ORS.
July 11, 2011
Nand Kishore Rai Vs. State of Jharkhand
August 4, 2011
Nandu Prasad Vs. Union of India
July 7, 2011
NANDU RAM Vs. THE STATE OF JHARKHAND AND ANR.
April 21, 2011
NANI GOPAL GOSWAMI Vs. DEVENDRA NATH GOSWAMI
February 17, 2011
NANU KUDADA Vs. STATE OF JHARKHAND
March 16, 2011
NARAYAN GOPE @ NARAIN GOPE AND MANATH GOPE @ MANOJ GOPE Vs. THE STATE OF JHARKHAND
April 19, 2011
NARAYAN YADAV Vs. STATE OF JHARKHAND
July 25, 2011
NARAYANI MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
June 30, 2011
NARENDRA KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
April 21, 2011
NARENDRA KUMAR ROY AND Vs. THE STATE OF JHARKHAND AND ORS.
June 17, 2011
Narendra Kumar Singh Vs. State of Jharkhand
June 14, 2011
Narendra Pal Singh Vs. Ravi Prakash Bagroy
May 4, 2011
NARENDRA PRATAP SINGH Vs. THE STATE OF JHARKHAND AND ORS.
August 12, 2011
Naresh Baghout Vs. State of Jharkhand
September 15, 2011
Naresh Das Vs. State of Jharkhand
July 14, 2011
Naresh Kumar Mahto @ Naresh Mahto Vs. State of Jharkhand
March 24, 2011
NARESH KUMAR YADAV Vs. THE STATE OF JHARKHAND AND ORS.
August 19, 2011
Naresh Prasad Vs. Birsa Agriculture University
April 27, 2011
NARESH PRASAD GUPTA, Vs. THE STATE OF JHARKHAND AND ORS.
August 12, 2011
NARESH RAM AND ORS. Vs. GOPAL RAM AND ORS.
May 6, 2011
NARESH SAO AND ORS Vs. STATE OF JHARKHAND
January 6, 2011
NARESH SAW ALIAS NARESH SAH Vs. STATE OF JHARKHAND
April 21, 2011
NASIR NO. 1 Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS SECRETARY AND ORS.
August 23, 2011
NATHAN HANSDA @ NATHEN HEMBROM @ NATHNILAL HEMBOROM @ NATHNIAL HANSDA Vs. STATE OF JHARKHAND
February 23, 2011
Natho Rana & Ors (in 159) Suresh Rana (in 205) Vs. State of Jharkhand
September 22, 2011
Nathu Ram Vs. State of Bihar (Jharkhand)
September 15, 2011
Nathun Sahu Vs. State of Jharkhand
March 7, 2011
NATIONAL INSTITUTE OF FOUNDRY AND FORGE TECHNOLOGY (NIFFT) Vs. MALAY KUMAR BANERJEE AND ORS.
May 9, 2011
National Institute of Technology, Jamshedpur Vs. Pradeep Singh
October 12, 2011
NATIONAL INSURANCE CO. LTD. Vs. BABY DEVI AND ORS.
May 6, 2011
NATIONAL INSURANCE COMPANY LTD. Vs. KULWINDER KAUR AND ORS.
May 3, 2011
National Insurance Company Ltd. Vs. Md.Nizam Ansari
August 25, 2011
Naushad Alam Vs. State of Jharkhand
April 25, 2011
Naveen Kumar Vs. State of Jharkhand
July 14, 2011
NAVIN KISHORE SAHAY Vs. ALLAHABAD BANK
January 31, 2011
NAWAL KISHORE PRASAD Vs. THE JHARKHAND STATE HOUSING BOARD AND ORS.
May 20, 2011
Nawaz Ahmad Vs. Jharkhand State Forest Development Corporation
March 29, 2011
NAYEEMUDDIN @ NAYEEMUDDIN ANSARI AND MOHARRAN ANSARI @ MOHARRAM Vs. THE STATE OF JHARKHAND
March 29, 2011
Neha Murmu @ Leha Murmu Vs. State of Jharkhand
November 22, 2011
NELSON PITTAR Vs. THE STATE OF JHARKHAND,
April 29, 2011
NEPAL MAHATO Vs. STATE OF JHARKHAND
January 4, 2011
NEW BHARAT REFRACTORIES LTD Vs. COAL INDIA LTD & OTHERS
July 29, 2011
New India Assurance Vs. Aloka Bhakat
May 6, 2011
NEYAR ALAM @ NAIYER ALAM AND.SARFRAZ ALAM @ BHOLU @ BHOLA Vs. THE STATE OF JHARKHAND & ORS
October 10, 2011
NIHAR RANJAN BANERJEE Vs. STATE OF JHARKHAND AND ORS.
May 3, 2011
NILAMBER VAID Vs. STATE OF JHARKHAND
January 31, 2011
NIMAI CHANDRA MAHTO Vs. STATE OF JHARKHAND
March 23, 2011
NIMAI MODI Vs. STATE OF JHARKHAND
August 3, 2011
NIMAN BAXLA Vs. STATE OF JHARKHAND
August 30, 2011
NIRAJ KUMAR Vs. STATE OF JHARKHAND
January 6, 2011
NIRAJ KUMAR AND ORS Vs. STATE OF JHARKHAND
September 7, 2011
Niraj Kumar Singh Vs. Union of India
November 23, 2011
NIRAJ MAHESHWARI Vs. UNITED INDIA INSURANCE CO LTD
June 7, 2011
NIRANJAN GORAIN Vs. STATE OF JHARKHAND
August 18, 2011
Niranjan Mahto Vs. State of Jharkhand
March 7, 2011
NIRANJAN MARANDI Vs. STATE OF JHARKHAND
July 19, 2011
Niranjan Prasad Deo Vs. State of Jharkhand
July 11, 2011
NIRANJAN PRASAD DEO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
June 8, 2011
NIRMAL MAHTO Vs. THE STATE OF JHARKHAND
August 5, 2011
Nirmal Oraon Vs. State of Jharkhand through the Secretary, Department of Home
November 19, 2011
NIRMALA BESRA Vs. STATE OF JHARKHAND
September 6, 2011
NIRMALA DEVI Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY
November 14, 2011
Nisar Vs. State of Jharkhand
January 20, 2011
NISARUL HAQ Vs. STATE OF JHARKHAND
January 10, 2011
Nisha Jain Vs. Union of India
June 14, 2011
Nishant Vs. State of Jharkhand
December 16, 2011
NISHAR AHMAD KHAN Vs. KHUBLAL SAO
August 10, 2011
Nishi Kant Vs. State of Jharkhand
July 12, 2011
NITAI CHANDRA DEY Vs. CHAIRMAN, JHARKHAND STATE ELECTRICITY BOARD
November 11, 2011
Niteen Kumar Ray Vs. State of Jharkhand
February 3, 2011
NITESH KUMAR SINGH ALIAS BABAN Vs. STATE OF JHARKHAND
March 3, 2011
NITISH KUMAR Vs. THE STATE OF JHARKHAND
March 28, 2011
NITU GUPTA Vs. STATE OF JHARKHAND
August 11, 2011
Nivha Sinha Vs. Ranjit Prasad
June 9, 2011
NOONMANI SAO Vs. STATE OF JHARKHAND
September 23, 2011
NOOR ISLAM Vs. STATE OF JHARKHAND & ORS
January 4, 2011
Nooruddin Ansari Vs. State of Jharkhand
December 16, 2011
Nunulal Kisku Vs. Hopa Kisku
October 17, 2011
NUNWA MANJHI @ NUNA MANJHI @ NUNA RAM MANJHI Vs. CENTRAL COAL FIELDS LTD
August 10, 2011
OM METALLIC Vs. THE STATE OF JHARKHAND AND ORS.
July 12, 2011
OM PRAKASH DUBEY Vs. THE STATE OF JHARKHAND
March 30, 2011
Om Prakash Lal Vs. Nirmal Kumar Jain
March 28, 2011
OM PRAKASH RAI Vs. STATE OF JHARKHAND
January 3, 2011
OM PRAKASH SINGH Vs. THE STATE OF JHARKHAND THROUGH S.P., C.B.I.
February 15, 2011
Omlata Devi Vs. State of Jharkhand
January 20, 2011
Onath Lohar Vs. State of Jharkhand
May 4, 2011
ORIENTAL INSURANCE CO LTD Vs. THAKUR SURENDRA KUMAR SINGH
March 7, 2011
Oriental Insurance Company Vs. Birendra Kumar
March 25, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. SUNDRI HAMBROM
March 29, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. SUMITRA DEVI
March 29, 2011
Oriental Insurance Company Ltd. Vs. Meera Devi
March 24, 2011
OSHIAR PRASAD Vs. THE EMPLOYERS IN RELATION TO MANATEMENT OF SUDAMDIH COAL WASHERY OF BCCL
June 17, 2011
P K PRESS METAL PVT LTD Vs. STATE OF JHARKHAND AND ORS
January 4, 2011
P S RAJYA Vs. UNION OF INDIA AND ORS
January 3, 2011
P. Jogehwar Rao Vs. State of Jharkhand
December 5, 2011
P.B. Prasad Vs. State of Bihar
June 12, 2011
P.C. MANJHI Vs. MANAGEMENT OF BOKARO STEEL PLANT
May 5, 2011
Padmawati Devi Vs. State of Jharkhand
September 13, 2011
PAIKET KISKU Vs. STATE OF JHARKHAND
January 3, 2011
PAIRU ORAON @ PANDU ORAON@ DAUD ORAON Vs. THE STATE OF JHARKHAND
July 11, 2011
PANCHANAND PANDIT Vs. STATE OF JHARKHAND
August 12, 2011
PANCHU SAO Vs. STATE OF JHARKHAND
September 9, 2011
Pandit Binoda Nand Jha Vs. State of Jharkhand
March 30, 2011
PANKAJ KUMAR MAHTO Vs. THE STATE OF JHARKHAND AND ORS.
May 6, 2011
PANKAJ KUMAR MATHO Vs. STATE OF JHARKHAND AND OTHERS
June 5, 2011
PANKAJ KUMAR SINGH @ PANKAJ KUMAR Vs. STATE OF JHARKHAND
September 17, 2011
PANKAJ SRIVASTAVA Vs. ANJANA SRIVASTAVA
August 19, 2011
PANKAJ THAKUR Vs. STATE OF JHARKHAND
March 24, 2011
PAPPU KUMAR Vs. STATE OF JHARKHAND
March 17, 2011
Pappu Yadav Vs. State of Jharkhand
September 21, 2011
PARAS NATH PANDEY Vs. THE STATE OF JHARKHAND THROUGH SECRETARY, RURAL WORKS DEPARTMENT
April 15, 2011
PARMANAND TIRIYA Vs. STATE OF JHARKHAND
July 1, 2011
Parmeshwar Kumar Hembram Vs. State of Jharkhand
March 10, 2011
Parmeshwar Rana Vs. Dwarika Rana
April 28, 2011
PARMESHWARI MINERALS Vs. STATE OF JHARKHAND
July 13, 2011
PARPATI HANSDA, Vs. THE STATE OF JHARKHAND
February 28, 2011
PARSHU RAM MAHTO, Vs. THE STATE OF JHARKHAND AND ORS.
April 4, 2011
Parvez Akhtar Vs. The State of Jharkhand
September 22, 2011
PATEL MINERALS Vs. UNION OF INDIA (UOI) AND ORS.
July 12, 2011
Pawan Kumar Agarwal @ Pawan Agarwal Vs. State of Jharkhand
September 1, 2011
Pawan Kumar Ghosh S/o Sri Bimal Kumar Ghosh Vs. State of Jharkhand
May 5, 2011
PAWAN KUMAR GHOSH S/O SRI BIMAL KUMAR GHOSH & ANR. Vs. THE STATE OF JHARKHAND & ORS.
May 5, 2011
Pawan Kumar Pandey Vs. State of Jharkhand
June 30, 2011
PAWAN KUMAR SAHA, CHATUR MARANDI Vs. STATE OF JHARKHAND
May 26, 2011
PAWAN KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
March 10, 2011
PAWAN KUMAR SINGH Vs. STATE OF JHARKHAND
March 1, 2011
Pawan Mistri Vs. State of Jharkhand
July 11, 2011
PAWAN SUT MINERALS Vs. STATE OF JHARKHAND
July 13, 2011
Petroleum Corporation, through its partner, Sri Surendra Kumar Nathany, Dhanbad Surendra Kumar Nathany Vs. Union of India
December 8, 2011
PHUL KUMARI Vs. BHARAT COKING COAL LIMITED
July 21, 2011
Phulchand Minz Vs. State of Jharkhand
November 17, 2011
PINKI DEVI Vs. THE STATE OF JHARKHAND AND ORS.
May 12, 2011
PINKU @ SHASHI BHUSHAN SAHU Vs. STATE OF JHARKHAND
January 4, 2011
PINTU @ MUKESH VISHWAKARMA & ORS Vs. STATE OF JHARKHAND
January 7, 2011
PINTU MANDAL @ PINTU KUMAR MANDAL Vs. STATE OF JHARKHAND
March 31, 2011
PINTU PASWAN, Vs. THE STATE OF JHARKHAND
March 28, 2011
PIYASO DEVI Vs. STATE OF JHARKHAND AND IFICO
July 15, 2011
PIYUSH KUMAR JHA Vs. STATE OF JHARKHAND AND ORS
September 5, 2011
PKPRESSÂ METALÂ PVTÂ LTD Vs. STATEÂ OFÂ JHARKHAND
January 4, 2011
Plywood Association Vs. State of Jharkhand
March 10, 2011
PODDAR MINERALS Vs. UNION OF INDIA (UOI) AND ORS.
July 12, 2011
POKHAN YADAV Vs. PARMESHWAR YADAV
October 18, 2011
PONDE HEMBRAM Vs. THE STATE OF JHARKHAND
June 21, 2011
POONAM DEVI Vs. AMIT KUMAR
March 9, 2011
Poonam Singh Vs. State of Jharkhand through Vigilance For the Petitioner
February 15, 2011
PRABHASH SINGH @ NUNU SINGH Vs. THE STATE OF JHARKHAND AND ORS.
June 20, 2011
PRABHAT KUMAR NAYAK Vs. STATE OF JHARKHAND
June 27, 2011
Prabhat Singh @ Prabhat Kiran Singh Vs. State of Jharkhand
July 5, 2011
Prabhu Nandan Prasad Verma Vs. State of Jharkhand
September 15, 2011
PRABHUNATH TIWARI Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY
March 1, 2011
PRADEEP KUMAR Vs. THE CHAIRMAN, INDIAN SCHOOL OF MINES AND ORS.
January 18, 2011
PRADEEP KUMAR AGARWAL Vs. INCOME TAX OFFICER
May 3, 2011
Pradeep Kumar Agarwalla Vs. Ajoy Kumar Roy
April 25, 2011
PRADEEP KUMAR PASARI (A PROPRIETOR FIRM) Vs. THE STATE OF JHARKHAND AND ORS.
July 11, 2011
PRADEEP MANDAL AND BISHWANATH MANDAL @ THANDU AND RAJARAM MANDAL @ KHIRU @ JAIRAM MANDAL Vs. THE STATE OF JHARKHAND
January 3, 2011
PRADIP HAZAM @ PRADIP PRAMANIK Vs. STATE OF JHARKHAND
September 23, 2011
PRADIP KUMAR JHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
January 3, 2011
PRADIP RAM Vs. THE STATE OF JHARKHAND
August 8, 2011
Praduman Kumar Pradhan Vs. State of Jharkhand
November 22, 2011
PRADUMAN KUMAR PRADHAN, PRAMOD PRADHAN, PRAKASH PR Vs. STATE OF JHARKHAND
November 24, 2011
Prafulla Mahto Vs. State of Jharkhand
July 11, 2011
PRAGYA MANINI Vs. STATE OF JHARKHAND
September 27, 2011
PRAHLAD KUMAR PAL Vs. ANJANA PAL AND RAMCHANDRA PAL
June 24, 2011
PRAKASH KUMAR Vs. STATE OF JHARKHAND
September 13, 2011
PRAKASH MUNJAL Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY AND ORS.
March 3, 2011
PRAKASH NARAYAN AND ORS. Vs. STATE OF JHARKHAND AND OTHERS
October 10, 2011
PRAKASH NONIA Vs. THE STATE OF JHARKHAND
August 10, 2011
PRAKASH PRASAD MEHTA Vs. THE STATE OF JHARKHAND
January 31, 2011
PRAMILA DEVI Vs. STATE OF JHARKHAND & ORS.
July 20, 2011
Pramila Devi Vs. State of Jharkhand through
June 15, 2011
PRAMILA KUMARI Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
August 24, 2011
PRAMOD KUMAR Vs. BHARAT COKING COAL LIMITED
March 1, 2011
PRAMOD KUMAR MISHRA Vs. STATE OF JHARKHAND
March 15, 2011
PRAMOD KUMAR SINGH Vs. STATE OF JHARKHAND
March 9, 2011
PRAMOD RAI Vs. STATE OF JHARKHAND
January 7, 2011
PRAMOD RAM ALIAS PRAMOD CHANDRAVANSHI Vs. STATE OF JHARKHAND
March 17, 2011
PRAMOD RAWANI Vs. STATE OF JHARKHAND
March 22, 2011
Prashant Bothra Vs. State of Jharkhand
February 14, 2011
Pratap Singh @ Ram Pratap Singh Vs. The State of Jharkhand
September 14, 2011
PRATYUSH KRISHNA BANERJEE Vs. STATE OF JHARKHAND
August 10, 2011
PRAVAS KUMAR SINGH Vs. STATE OF JHARKHAND
March 7, 2011
PRAYAG MAHTO Vs. JAGDISH MAHTO
February 21, 2011
PREM CHAND SINGH Vs. STATE OF JHARKHAND
January 6, 2011
PREM KUMAR Vs. STATE OF JHARKHAND
February 24, 2011
PREM NARAYAN SHIVHARE Vs. STATE OF JHARKHAND
September 23, 2011
Prem Shankar Mishra Vs. State of Jharkhand
November 21, 2011
PRIME ASSOCIATE Vs. THE STATE OF JHARKHAND AND ORS.
June 30, 2011
PRINCIPAL DELHI PUBLIC SCHOOL Vs. SYED MOHAMMAD SHARFULLAH
March 3, 2011
PRINCIPAL, DELHI PUBLIC SCHOOL Vs. SYED MOHAMMAD SHARFULLAH AND ORS.
March 11, 2011
PRITAM BAITHA,RAMJEET BAITHA Vs. STATE OF JHARKHAND
January 3, 2011
PRITAM KUMAR GUPTA Vs. STATE OF JHARKHAND
January 3, 2011
PRITI KUMARI Vs. RAVI SHANKAR VERMA
March 18, 2011
PRITI RANJAN MUKHERJEE Vs. NALINI RANJAN MUKHERJEE
May 4, 2011
PRITINDRA NARAYAN ROY, Vs. STATE OF JHARKHAND,
August 10, 2011
PRITUS NAGESIA AND ORS. Vs. STATE OF JHARKHAND
July 4, 2011
PRITY KUMARI CHOUDHARY Vs. THE STATE OF JHARKHAND AND ORS.
July 20, 2011
PRIYANKA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
August 8, 2011
PROF. BINAY KUMAR @ BINAY KUMAR Vs. THE STATE OF JHARKHAND
July 26, 2011
PROFESSIONAL ASSISTANCE FOR DEVELOPMENT ACTION Vs. JHARKHAND STATE INFORMATION COMMISSION
March 1, 2011
PULCHERIA JOHN HORO AND Vs. STATE OF JHARKHAND AND ORS
January 13, 2011
PUNAM DEVI Vs. STATE OF JHARKHAND AND OTHERS
September 17, 2011
PUNITA BARJO Vs. STATE OF JHARKHAND
March 1, 2011
PUNNU SAO Vs. STATE OF JHARKHAND
March 15, 2011
PURNANAND SINGH Vs. STATE OF JHARKHAND
June 29, 2011
PURUSHOTTAM DAS GAJJAR Vs. TATE OF JHARKHAND
October 14, 2011
PUSPA KUMARI Vs. STATE OF JHARKHAND
February 25, 2011
Putul Devi Vs. Bharat Coking Coal Ltd.
June 14, 2011
Putul Devi Vs. Bharat Coking Coal Ltd.
November 29, 2011
Putul Rani Dey Vs. State of Jharkhand
July 25, 2011
PYARA SINGH @ PYARA SINGH VIR Vs. STATE OF JHARKHAND AND ORS
September 13, 2011
QAMRUDDIN Vs. STATE OF JHARKHAND
March 17, 2011
Qurban Quraishi Vs. Satya Pal Verma
January 4, 2011
R K MINING PVT LTD Vs. BHARAT COKING COAL LTD
September 27, 2011
R K P BARANWAL AND ORS Vs. STATE OF JHARKHAND AND ORS
January 5, 2011
R.K. MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
July 11, 2011
R.K. Mining Private Ltd. Vs. Bharat Coking Coal Ltd.
December 7, 2011
R.K.P. BARANWAL AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
January 8, 2011
R.K.P.BARANWAL Vs. STATE OF JHARKHAND
January 18, 2011
R.R.Sinha Vs. State of Jharkhand
December 16, 2011
R.S. Teacher's Training college, Dhanbad Vs. The National Council for Teacher Education, New Delhi
June 9, 2011
RABINDRA MARANDAI Vs. THE STATE OF JHARKHAND & ANOTHER
September 9, 2011
Rabishwar Basak Vs. The State of Jharkhand
December 15, 2011
RADHA GOVIND Vs. VINOBA BHAVE UNIVERSITY AND ANR.
August 12, 2011
RADHA KRISHNA DROLIA Vs. STATE BANK OF INDIA AND ORS.
May 3, 2011
Radha Prem Kishore Vs. State of Jharkhand
July 8, 2011
RADHESHYAM LAYAK Vs. STATE OF JHARKHAND
August 11, 2011
Radhey Shyam Pandey Vs. The State of Jharkhand
June 17, 2011
Radhiya Mosst. Vs. Ramdasi Devi
March 31, 2011
Raghu Nath Pradhan@Raghu Vs. State of Jharkhand
July 4, 2011
Raghunath Balmuchu Vs. State of Jharkhand
July 7, 2011
RAGHUNATH GANJHU Vs. CENTRAL COALFIELDS LIMITED AND ORS.
September 22, 2011
RAGHUNATH SINGH MUNDA AND ORS Vs. BRAJENDRA NATH MAHTO AND ANR
April 19, 2011
RAGINI KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
July 14, 2011
Rahul Gupta Vs. The State of Jharkhand
June 7, 2011
RAHUL YADAV Vs. STATE OF JHARKHAND
October 18, 2011
RAIHANA KHATOON & ANOTHER Vs. STATE OF JHARKHAND AND ORS.
January 5, 2011
RAIL INDIA TECHNICAL AND ECONOMIC SERVICE LTD Vs. VIJETA CONSTRUCTIONS LTD RANCHI
July 27, 2011
RAJ BALLAV SINGH @ RAJ BALLABH SINGH AND KESHO DHOBI Vs. THE STATE OF JHARKHAND THROUGH CBI
September 23, 2011
Raj Chouhan Vs. State of Jharkhand
November 11, 2011
RAJ KAPOOR SINHA Vs. STATE OF JHARKHAND
August 4, 2011
RAJ KISHORE Vs. STATE OF JHARKHAND
January 5, 2011
RAJ KISHORE SINGH Vs. STATE OF JHARKHAND & ORS.
November 11, 2011
RAJ KISHORE SINGH Vs. NANDJEE YADAV
April 19, 2011
RAJ KUMAR @ R K SINGH @ RAJKUMAR SINGH AND ANR Vs. STATE OF JHARKHAND AND ANR
October 19, 2011
RAJ KUMAR AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
July 6, 2011
RAJ KUMAR BISWAS Vs. STATE OF JHARKHAND
January 5, 2011
RAJ KUMAR GUPTA Vs. STATE OF JHARKHAND
January 4, 2011
RAJ KUMAR ORAON Vs. STATE OF JHARKHAND
March 22, 2011
Raj Kumar Oraon Vs. State of Jharkhand
December 7, 2011
RAJ KUMAR RAM Vs. THE STATE OF JHARKHAND
March 29, 2011
RAJ KUMAR SINGH Vs. UNION OF INDIA (UOI) THROUGH MINISTRY OF HOME AFFAIRS,
April 20, 2011
RAJ KUMAR SINGH Vs. UCO BANK,
January 19, 2011
RAJ KUMAR TIWARI Vs. THE STATE OF JHARKHAND
April 20, 2011
RAJ KUMAR VERMA Vs. STATE OF JHARKHAND
January 5, 2011
Raj Lalit Prasad @ Raj Lalit Prasad Vs. Rampati Devi
August 16, 2011
Raj Steels & Ferro Alloys Pvt. Ltd. Vs. Allahabad Bank
March 24, 2011
RAJA RAM SINGH Vs. STATE OF JHARKHAND, THE CHIEF SECRETARY, GOVERNMENT OF JHARKHAND
August 12, 2011
RAJAN KUMAR SRIVASTAVA Vs. SAPAN KUMAR AND ANR.
May 16, 2011
RAJAN MAHTO @ RAJEN MAHTO Vs. THE STATE OF JHARKHAND
October 10, 2011
Rajan Munda Vs. State of Bihar
December 15, 2011
RAJANI DEVI Vs. STATE OF JHARKHAND
September 13, 2011
RAJDEO DUBEY Vs. STATE OF JHARKHAND
February 4, 2011
RAJDEO ORAON Vs. STATE OF JHARKHAND
March 14, 2011
Rajendar Pandey Vs. State of Jharkhand
September 2, 2011
RAJENDRA BHAGAT (ORAON) Vs. THE STATE OF JHARKHAND,
March 29, 2011
Rajendra Mahto @ Kargil Vs. State of Jharkhand
June 28, 2011
Rajendra Mandai Vs. State of Jharkhand
January 18, 2011
RAJENDRA NATH SHARMA Vs. VINOBA BHAVE UNIVERSITY AND ORS.
September 22, 2011
RAJENDRA PANDEY Vs. STATE OF JHARKHAND
September 19, 2011
Rajendra Pandey Vs. The State of Jharkhand
July 7, 2011
Rajendra Paswan @ Rajendra Paswan No.-1 Vs. Bharat Coking Coal Ltd. (BCCL) through its Chairman-cum-Managing Director, Dhanbad
June 15, 2011
Rajendra Pradhan Vs. State of Jharkhand
February 14, 2011
Rajendra Prasad Vs. State of Jharkhand
June 6, 2011
Rajendra Prasad Vs. State of Bihar (now Jharkhand)
October 14, 2011
RAJENDRA PRASAD Vs. STATE OF JHARKHAND AND OTHERS
August 1, 2011
RAJENDRA PRASAD AND ORS Vs. STATE OF JHARKHAND
January 6, 2011
Rajendra Prasad Sahu Vs. Kamla Devi
October 12, 2011
RAJENDRA PRASAD SINGH Vs. BHARAT COKING COAL LIMITED
March 22, 2011
RAJENDRA RAJ Vs. STATE OF JHARKHAND & ANR
January 3, 2011
RAJENDRA RAM Vs. STEEL AUTHORITY OF INDIA LTD
January 3, 2011
Rajendra Ram Vs. State of Jharkhand
March 23, 2011
RAJENDRA SHARMA Vs. STATE OF JHARKHAND C B I
March 26, 2011
Rajendra Sharma Vs. State of Jharkhand
March 18, 2011
Rajendra Singh Vs. State of Jharkhand
September 19, 2011
RAJENDRA SINGH @ RAJENDRA PRASAD SINGH @ SETHJI AN Vs. STATE OF JHARKHAND
October 18, 2011
Rajesh Gohil Vs. State of Jharkhand
August 10, 2011
Rajesh Kumar Vs. State of Jharkhand
December 2, 2011
Rajesh Kumar Vs. State of Jharkhand and Pammi Kumari
February 21, 2011
RAJESH KUMAR Vs. STATE OF JHARKHAND & ORS
September 19, 2011
RAJESH KUMAR Vs. STATE OF JHARKHAND & ANOTHER
January 4, 2011
RAJESH KUMAR Vs. STATE OF JHARKHAND
February 9, 2011
Rajesh Kumar Singh Vs. Secretary, Ministry of Steel
May 6, 2011
Rajesh Kumar Sinha @ Udal Jee @ Shailesh Jee Vs. State of Jharkhand
June 27, 2011
RAJESH PRASAD Vs. STATE OF JHARKHAND, BABITA DEVI
September 5, 2011
RAJESH PRASAD BHAGAT Vs. THE STATE OF JHARKHAND AND OTHERS
December 5, 2011
RAJESH RANJAN Vs. THE STATE OF JHARKHAND
February 21, 2011
RAJESH SINGH Vs. UNION OF INDIA
October 13, 2011
RAJESH VISHWAKARMA Vs. STATE OF JHARKHAND
February 28, 2011
RAJESH YADAV AND ORS Vs. STATE OF JHARKHAND
January 3, 2011
Rajeshwar Prasad Vs. State of Jharkhand
January 11, 2011
Rajib Ranjan Singh Vs. State of Jharkhand
January 5, 2011
RAJINDER LAL TANDON ALIAS RAJENDRA LAL TANDON Vs. UNION OF INDIA
February 25, 2011
RAJIV GUPTA Vs. STATE OF JHARKHAND
September 2, 2011
RAJIV RANJAN SINGH @ LALLAN SINGH Vs. UNION OF INDIA
November 16, 2011
RAJIV RANJAN SINGH @ LALLAN SINGH Vs. UNION OF INDIA & OTHERS
December 7, 2011
RAJIV RANJAN SINGH, LALAN KUMAR SINGH Vs. UNION OF INDIA AND ORS.
October 12, 2011
RAJKAMALSARASWATI VIDYA MANDIR DHANBAD Vs. STATE OF JHARKHAND
September 17, 2011
RAJKUMAR GUPTA Vs. STATE OF JHARKHAND
September 6, 2011
RAJKUMAR YADAV @ MANJIT JEE Vs. THE STATE OF JHARKHAND
October 11, 2011
RAJNATH SINGH Vs. STATE OF JHARKHAND
January 17, 2011
RAJNEESH MISHRA Vs. UNION OF INDIA
February 22, 2011
RAJNEESH MISRA Vs. UNION OF INDIA
March 11, 2011
RAJNEESH MISRA Vs. UNION OF INDIA
March 4, 2011
RAJNEESH MISRA Vs. UNION OF INDIA
October 13, 2011
Rajneesh Misra Vs. Union of India
March 14, 2011
Rajneesh Misra Vs. Union of India
April 4, 2011
Rajneesh Misra Vs. State of Jharkhand
March 29, 2011
Rajneesh Misra Vs. Union of India
April 20, 2011
RAJNEESH MISRA Vs. UNION OF INDIA (UOI) AND ORS.
February 4, 2011
RAJNISH KUMAR GIRI Vs. STATE OF JHARKHAND
January 10, 2011
Raju Lakra Vs. State of Jharkhand
May 4, 2011
RAJU MAHTO AND ORS. Vs. STATE OF JHARKHAND AND ORS.
June 16, 2011
RAKESH KUMAR Vs. STATE OF JHARKHAND
September 23, 2011
Rakesh Kumar @ Rakesh Kumar Singh Vs. State of Jharkhand
April 7, 2011
Rakesh Kumar Jaiswal Vs. The State of Bihar
September 9, 2011
RAKESH KUMAR MARANDI Vs. STATE OF JHARKHAND
August 16, 2011
Rakesh Narayan Singh (in 969) Vs. State of Jharkhand
August 25, 2011
Rakesh Sarkar @ Rakesh Kumar Sarkar Vs. State of Jharkhand
June 30, 2011
Ram Ashish Singh Vs. Ramawati Devi
January 4, 2011
RAM BABU Vs. STATE OF JHARKHAND
March 17, 2011
RAM BAHADUR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
July 22, 2011
RAM BRIKCHH PANDEY Vs. STATE OF JHARKHAND
March 17, 2011
Ram Briksh Ram Vs. Union of India
November 22, 2011
RAM CHANDRA BODRA ALIAS PAGLA Vs. STATE OF JHARKHAND
March 22, 2011
RAM CHANDRA MEHTA AND ARJUN PRASAD MEHTA Vs. THE STATE OF JHARKHAND,
May 2, 2011
RAM CHANDRA PRASAD GUPTA Vs. KAUSHALYA DEVI AND ANR.
April 5, 2011
RAM CHANDRA SAW Vs. THE STATE OF JHARKHAND
August 18, 2011
RAM CHANDRA YADAV Vs. SHAHID ALAM
March 10, 2011
RAM CHOURASIA @ RAM CHOURASIA Vs. STATE OF JHARKHAND
January 3, 2011
Ram Dahin Singh Vs. State of Jharkhand
November 25, 2011
RAM KISHORE NARAYAN AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
August 10, 2011
Ram Krishna Biswas @ Krishna Biswas Vs. State of Jharkhand
March 24, 2011
RAM KRISHNA DUBEY AND CHAMPA DUBEY Vs. THE STATE OF JHARKHAND
August 23, 2011
RAM KRISHNA PRASAD SINGH Vs. ADMINISTRATOR, BIHAR STATE ROAD TRANSPORT CORPORATION AND ANR.
July 12, 2011
Ram Krishna Singh Vs. State of Jharkhand
July 6, 2011
RAM LAKHAN MISHRA Vs. STATE OF JHARKHAND
April 20, 2011
Ram Lakhan Poddar Vs. State of Jharkhand
July 6, 2011
RAM LAKHAN SAO Vs. STATE OF JHARKHAND
January 3, 2011
RAM LAL PANJIYARA Vs. STATE OF JHARKHAND
July 29, 2011
RAM LAL SAO Vs. MOHD. YASIN
February 10, 2011
RAM NANDAN JHA Vs. STATE OF JHARKHAND
February 14, 2011
RAM NARAYAN PATHAK Vs. STATE OF JHARKHAND
December 21, 2011
RAM NARAYAN RAMAN Vs. STATE OF JHARKHAND
May 6, 2011
RAM NARAYAN SINGH Vs. STATE OF JHARKHAND & ORS
January 3, 2011
RAM NARAYAN VISHWAKARMA Vs. STATE OF JHARKHAND
January 7, 2011
RAM NARESH SINGH Vs. STATE OF JHARKHAND AND ANR.
August 12, 2011
Ram Naresh Singh Vs. State of Bihar
November 24, 2011
RAM NARESH SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ANR.
April 4, 2011
RAM NAUMI SINGH Vs. MRITUNJAYA KUMAR SINGH
March 17, 2011
RAM PADARAN THAKUR AND ORS. Vs. STATE OF JHARKHAND AND ORS.
July 12, 2011
RAM PRASAD FARIYAT Vs. THE STATE OF JHARKHAND AND ORS.
January 19, 2011
Ram Pravesh Agarwal Vs. The State of Jharkhand
June 14, 2011
Ram Pravesh Paswan Vs. State of Bihar
November 24, 2011
RAM PRAVESH RAM Vs. THE STATE OF JHARKHAND
May 10, 2011
RAM PRAVESH SAH Vs. STATE OF JHARKHAND
March 28, 2011
RAM PRAVESH SHARMA Vs. BINDU DEVI
September 5, 2011
Ram Prawesh Tiwari Vs. State of Jharkhand
July 14, 2011
RAM RAKSHPAL SINGH Vs. STATE OF JHARKHAND & ORS.
November 14, 2011
RAM SAGAR SINGH Vs. THE STATE OF JHARKHAND
March 28, 2011
Ram Sajjan Sharma Vs. State of Jharkhand
October 12, 2011
RAM SHANKAR SINHA Vs. STATE OF JHARKHAND AND ORS.
March 29, 2011
RAM SINGH Vs. THE STATE OF JHARKHAND
March 28, 2011
Ram Surat Singh Vs. State of Bihar
June 14, 2011
RAM SURESH TUDU Vs. STATE OF JHARKHAND
August 8, 2011
RAM SWARATH PANDEY Vs. BIMAL KUMAR
February 21, 2011
RAMA CHARAN LALL, CHHOTU ORAON AND SITA RAM MISHRA Vs. STATE OF JHARKHAND AND ORS.
October 11, 2011
RAMA KANT SINGH Vs. STATE OF JHARKHAND
March 18, 2011
RAMA SHANKAR DUBEY Vs. STATE OF JHARKHAND
August 12, 2011
RAMA SHANKAR SINGH Vs. STATE OF JHARKHAND
January 6, 2011
Rama Shankar Verma Vs. State of Bihar
December 9, 2011
Ramadhar Dubey Vs. State of Jharkhand
June 27, 2011
RAMAKANT SINGH Vs. STATE OF JHARKHAND
June 17, 2011
RAMANAND RAI Vs. STATE OF JHARKHAND
March 22, 2011
RAMASHISH PRASAD Vs. STATE OF JHARKHAND & ANR
January 3, 2011
RAMASHISH SINHA @ RAMASHISH SINGH Vs. THE STATE OF JHARKHAND
May 20, 2011
Ramayan Pandey Vs. Union of India through C.B.I.
March 3, 2011
RAMBADAN SINGH AND ORS. Vs. N.R. CONSTRUCTION PRIVATE LTD.
April 29, 2011
RAMBHA DEVI Vs. YAMUNA DUBEY @ SUKHARI DUBEY AND ORS.
April 28, 2011
Ramchandra Sao @ Ramchandra Pd. Sahu Vs. State of Jharkhand
September 2, 2011
Ramchandra Singh Vs. State of Jharkhand
January 17, 2011
RAMCHHAPIT SINGH AND ORS. Vs. SHRIKRISHNA SINGH AND ORS.
February 1, 2011
Ramdas Kisku Vs. State of Bihar
December 16, 2011
Ramdeo Prasad Sahu Vs. State of Jharkhand
July 18, 2011
RAMDEO SAW, KISUN SAW AND KHUBLAL SAW Vs. THE STATE OF JHARKHAND
August 19, 2011
RAMDHAN SOREN Vs. STATE OF JHARKHAND
January 3, 2011
Rameej Raja Khan Vs. State of Jharkhand
December 9, 2011
RAMESH AGRAWAL Vs. STATE OF JHARKHAND
November 9, 2011
RAMESH CHANDRA PRASAD Vs. UNION OF INDIA
August 8, 2011
Ramesh Kumar Vs. Union of India
April 1, 2011
Ramesh Kumar Sahi Vs. State of Jharkhand
March 29, 2011
Ramesh Prasad Vs. State of Jharkhand
April 27, 2011
RAMESH PRASAD GUPTA Vs. STATE OF JHARKHAND
September 6, 2011
Ramesh Yadav Vs. State of Jharkhand
November 25, 2011
RAMESHWAR DAS Vs. STATE OF JHARKHAND
February 22, 2011
RAMESHWAR KARMKAR Vs. STATE OF JHARKHAND
September 23, 2011
RAMESHWAR MAHARAJ Vs. STATE OF JHARKHAND
January 3, 2011
Rameshwar Mahto Vs. State of Jharkhand
July 14, 2011
RAMESHWAR PRAJAPATI Vs. STATE OF JHARKHAND
January 4, 2011
RAMESHWAR SHARMA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
July 27, 2011
RAMESHWARAM Vs. THE STATE OF JHARKHAND AND ORS.
January 18, 2011
RAMJAGI SINGH Vs. STATE OF JHARKHAND AND ORS
January 4, 2011
RAMJAGI SINGH RAMJANGI SINGH Vs. STATEÂ OFÂ JHARKHAND
January 4, 2011
RAMJEE POWER CONSTRUCTION LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHIEF ENGINEER (A.P.D.R.R) ENGINEERING BUILDING, DHURWA, RANCHI
July 11, 2011
RAMJI CHAUHAN, Vs. JHARKHAND HIGH COURT, THROUGH REGISTRAR GENERAL
June 16, 2011
Ramji Lal Sarda Vs. Gopal Sharan Nath Sahdeo
July 14, 2011
Ramji Prasad etc. etc. Vs. State of Jharkhand, through CBI Opp. party
December 8, 2011
RAMU YADAV @ RAJU YADAV Vs. THE STATE OF JHARKHAND
July 15, 2011
RAMYAD SINGH Vs. STATE OF JHARKHAND
September 1, 2011
RAN VIJAY PRAKASH SINGH Vs. STATE OF JHARKHAND
November 25, 2011
RAN VIJAY PRASAD YADAV Vs. STATE OF JHARKHAND
February 23, 2011
RANA BOSE @ GHOSH Vs. STATE OF JHARKHAND
August 25, 2011
Rana Umesh Kumar Singh @ Rana Umesh Singh Vs. State of Jharkhand
August 3, 2011
RANCHI MUNICIPAL CORPORATION Vs. BHAGWATI DEVI
April 11, 2011
RANDHIR PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
July 22, 2011
RANGLAL GORAI, RAKESH GORAI @ RAKESH GORAIN Vs. STATE OF JHARKHAND
October 17, 2011
Rangnath Pandey Vs. State of Jharkhand
December 15, 2011
Rani Anugrh Prasad Vs. Union of India
July 27, 2011
RANI SATI MINERALS Vs. STATE OF JHARKHAND
July 13, 2011
RANJAN KUMAR VERMA Vs. STATE OF JHARKHAND
January 6, 2011
RANJEET SOREN Vs. STATE OF JHARKHAND
August 16, 2011
Ranjeeta Srivastava Vs. Bharat Coking Coal Ltd., through its Managing Director, Dhanbad
June 15, 2011
RANJIT JORDAR Vs. STATE OF JHARKHAND
January 3, 2011
RANJIT KUMAR MOHAN @ RANJIT MOHAN Vs. THE STATE OF JHARKHAND
March 30, 2011
RANJIT KUMAR SAHA Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY RANCHI
January 6, 2011
RASHID ALI Vs. STATE OF JHARKHAND
June 27, 2011
RASHID ANSARI Vs. STATE OF JHARKHAND
March 22, 2011
RASHMI KUMARI Vs. TAPAS KUMAR ROY
April 29, 2011
RASHMI SRIVASTAVA Vs. KAMAL KISHORE SRIVASTAVA
August 9, 2011
RASHTRIYA PARIYOJAN NIRMAN NIGAM LTD Vs. STATE OF JHARKHAND
January 4, 2011
Rasmoni Mahto Vs. State of Bihar
July 6, 2011
RATAN KUMAR Vs. STATE OF JHARKHAND & ORS.
March 18, 2011
RATAN KUMAR SAH Vs. THE STATE OF JHARKHAND
February 18, 2011
Rathindra Nath Bhattacharya Vs. State of Jharkhand
November 19, 2011
RATHINDRANATH GHOSH @ RATTIMDRANATH GHOSH HAZRA Vs. THE STATE OF JHARKHAND AND ANR.
April 7, 2011
RATHU LAL BAURI Vs. STATE OF JHARKHAND
September 23, 2011
Ratia @ Etwa Dahanga Vs. State of Jharkhand
April 15, 2011
RATNESHWAR PRASAD MANDAL Vs. PRESIDING OFFICER LABOUR COURT HAZARIBAGH
September 13, 2011
RAVI GUPTA @ RAVI KUMAR Vs. THE STATE OF JHARKHAND
March 30, 2011
Ravi Hi-tech Vs. B.I.F.R.
February 4, 2011
RAVI HI-TECH LIMITED Vs. B.I.F.R. AND ORS.
March 25, 2011
RAVI HI-TECH LIMITED Vs. B.I.F.R. AND ORS.
June 17, 2011
RAVI HI-TECH LIMITED Vs. B.I.F.R. AND ORS.
July 29, 2011
RAVI KARMALI @ RAVI VISHWAKARMA Vs. STATE OF JHARKHAND
January 21, 2011
RAVI RANJAN Vs. STATE OF JHARKHAND AND ORS
January 5, 2011
RAVI ROSHAN SINHA Vs. STATE OF JHARKHAND
March 3, 2011
RAVI SHANKAR THAKUR @ R S SHANKAR Vs. STATE OF JHARKHAND
January 3, 2011
Ravi Shekhar Singh Vs. The State of Jharkhand
June 28, 2011
Ravindra Kumar Vs. State of Jharkhand
December 5, 2011
Ravindra Prasad Vs. State of Jharkhand
July 11, 2011
RAVINDRA SINGH Vs. THE STATE OF JHARKHAND
September 2, 2011
Ravindra Taunk Vs. Vasanti B. Taunk
March 9, 2011
Razia Bibi Vs. Mohammad Nazrul Haque
December 13, 2011
REENA DEVI Vs. R. SAO @ RAJ KR. SAW
August 19, 2011
REKHA DEVI ALIAS REKHA Vs. STATE OF JHARKHAND
March 7, 2011
Renu Devi Vs. State of Jharkhand
July 1, 2011
Renu Jaiswal Vs. State of Jharkhand
January 5, 2011
Renu Kumari Vs. State of Jharkhand
November 16, 2011
RITESH RANJAN & ANOTHER Vs. STATE OF JHARKHAND & ORS
August 1, 2011
RKP BARANWAL Vs. STATE OF JHARKHAND
January 5, 2011
ROBIN BAA Vs. STATE OF JHARKHAND
June 29, 2011
ROHAN MAHTO AND Vs. BHARAT COKING COAL LIMITED AND ORS.
January 13, 2011
Rohit Kejriwal Vs. State of Jharkhand
March 31, 2011
Rohit Kumar Singh Vs. State of Jharkhand
December 16, 2011
Rohit Raj Vs. The State of Jharkhand
June 7, 2011
ROSHAN KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
July 14, 2011
Rudra Pratap Vs. The State of Jharkhand
July 6, 2011
Rudra Steel Vs. Jharkhand State Electricity Board
July 14, 2011
RUHUL ANSARI @ RAHUL ANSARI Vs. STATE OF JHARKHAND
January 7, 2011
Ruksa Sway Sahayata Samuh (SHG) Vs. State of Jharkhand
July 13, 2011
RUKSANA BIBI Vs. STATE OF JHARKHAND
October 18, 2011
Ruksana Khatoon Vs. The State of Jharkhand
June 6, 2011
RUNA DEVI AND ORS. Vs. SHAMBHU YADAV AND ORS.
April 13, 2011
RUP CHATTERJEE, JAGBANDHU CHANDRA Vs. STATE OF JHARKHAND
October 11, 2011
Rup Lal Das Vs. Giridih Kshetriya Gramin Bank
December 13, 2011
Rupa Shahdeo Vs. Madhusaudan Agarwal
April 11, 2011
Rupam Akhouri Vs. The State of Jharkhand
July 25, 2011
Rupam Rimpi Verma Vs. Pranay Verma
April 28, 2011
RUPCHAND DAS AND Vs. THE STATE OF JHARKHAND
May 25, 2011
RUPEN RAJWAR @ RUPAN RAJWAR Vs. STATE OF JHARKHAND
September 13, 2011
RUPESH KUMAR SINHA Vs. DASRATH MAHATO
March 24, 2011
Rusu Oraon Vs. H.E.C.
July 12, 2011
S. BURMAN @ SATIDAS BURMAN Vs. STATE OF JHARKHAND AND SHRI BASUDEO MISHRA
February 9, 2011
S. Seshadri Vs. State of Jharkhand
November 29, 2011
S.D.M. Karan Vs. Telco Company Limited
March 29, 2011
S.K.M.UNIVERSITY, THROUGH ITS REGISTRAR AND VICE CHANCELLOR Vs. STATE OF JHARKHAND
July 14, 2011
S.P. MINERALS Vs. UNION OF INDIA (UOI) AND ORS.
June 30, 2011
SABIR ANSARI Vs. BISHNU MANDAL,
May 6, 2011
Sabitri Devi Vs. Parmeshwar Sahu
June 17, 2011
Sachida Nand Singh Vs. State of Jharkhand
November 28, 2011
SACHIDANAND PRASAD Vs. STATE OF JHARKHAND
January 6, 2011
SADAM KHAN @ SADAM AKBAL KHAN @ SADDAM KHAN Vs. STATE OF JHARKHAND
January 4, 2011
SADESH SAHU Vs. THE STATE OF JHARKHAND
March 30, 2011
Sadhan Pal Vs. State of Jharkhand
April 5, 2011
Sadho Charan Sahu Vs. State of Jharkhand
July 13, 2011
SADNA MUNDA AND ORS Vs. STATE OF JHARKHAND
January 6, 2011
SADO SAMAD AND ORS. Vs. STATE OF JHARKHAND AND NAMSI KUI
October 11, 2011
SAHADAT MIAN @ SAHADAT ANSARI Vs. STATE OF JHARKHAND
January 7, 2011
SAHADEB HANSDAH AND ORS. Vs. THE STATE OF JHARKHAND AND ALAMONI HANSDAH
April 29, 2011
Sahay Lakra Vs. State of Jharkhand
June 9, 2011
SAHIYA JAGIYA DEVI @ JAGIYA DEVI Vs. THE STATE OF JHARKHAND
March 29, 2011
SAHUD ANSARI @ SAUD ANSARI Vs. THE STATE OF JHARKHAND
August 19, 2011
SAIBUN KHATOON, BEGUM KHATOON, MD ANWAR Vs. STATE OF JHARKHAND
September 2, 2011
Sajal Chakraborty Vs. State of Jharkhand through CBI
November 11, 2011
SAJAN KHANDAYAT @ SAJAN KUMAR KHANDAYAT @ RAJU KHA Vs. STATE OF JHARKHAND
January 3, 2011
SAJJAD ALI Vs. TASIRUDDIN SHEIKH
November 9, 2011
Sakhawa Oraon @ Sakhwa Oraon Vs. State of Jharkhand
March 24, 2011
SAKHI DEVI Vs. STATE OF JHARKHAND
March 7, 2011
SALASAR MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
July 12, 2011
SALEKHA KHATOON AND DILSHER KHAN Vs. MD. REYAZ KHAN
April 18, 2011
Sambhu Prasad Jamadar Vs. State of Jharkhand
August 2, 2011
Samir Kumar Dutta Vs. Union of India
December 8, 2011
SAMIR KUMAR GHOSH Vs. NALANDA CERAMIC AND INDUSTRIES LIMITED
March 8, 2011
SAMIR KUMAR GHOSH Vs. NALANDA CERAMIC AND INDUSTRIES LTD
February 28, 2011
SAMIT KUMAR SINGH @ SUMIT KUMAR SINGH Vs. THE STATE OF JHARKHAND
March 29, 2011
SAMRAT BISWAS Vs. ISHITA BISWAS
February 25, 2011
Samu Oraon Vs. State of Jharkhand
July 25, 2011
SANATAN HEMBRAM Vs. STATE OF JHARKHAND AND ANR.
March 30, 2011
SANATAN RANA Vs. STATE OF JHARKHAND
March 9, 2011
SANATAN RANA AND MAHARANI RANA Vs. THE STATE OF JHARKHAND
March 20, 2011
SANDEEP KUMAR TIRKEY Vs. THE JHARKHAND STATE ELECTRICITY BOARD AND ORS.
August 5, 2011
Sanderson Industries Ltd. Vs. Adityapur Industrial Area Development Authority
March 28, 2011
SANDIP EKKA Vs. SELESTA KERKETA
June 27, 2011
SANDIP SAW, PARMESHWAR SINGH Vs. STATE OF JHARKHAND
September 13, 2011
SANGITA SINHA Vs. STATE OF JHARKHAND
January 3, 2011
SANJAY BANERJEE ALIAS SANJEET NEYOGI Vs. STATE OF JHARKHAND
March 22, 2011
SANJAY GOPE @ SANJAY TIGER Vs. THE STATE OF JHARKHAND
August 19, 2011
SANJAY KERKETTA Vs. THE STATE OF JHARKHAND
March 3, 2011
SANJAY KUMAR @ MAKHIJA Vs. THE UNION OF INDIA (UOI) AND ORS.
August 2, 2011
SANJAY KUMAR DHADA Vs. STATE OF JHARKHAND
January 20, 2011
SANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
March 4, 2011
SANJAY KUMAR SINGH Vs. JANESHWAR SINGH
October 10, 2011
SANJAY KUMAR SINGH Vs. SHYAMA PAD PANDEY @ SHYAM KUMAR PANDE,
May 4, 2011
Sanjay Kumar Upadhyay Vs. State of Jharkhand
December 14, 2011
SANJAY PASWAN Vs. STATE OF JHARKHAND
March 23, 2011
SANJAY PRASAD SAO ALIAS SANJAY PRASAD SAW Vs. STATE OF JHARKHAND
March 17, 2011
SANJAY RAMPAL Vs. CENTRAL BUREAU OF INVESTIGATION
August 18, 2011
Sanjay Yadav Vs. The State of Jharkhand
July 5, 2011
Sanjeet Kumar @ Sanjeev Kumar Vs. State of Jharkhand
March 16, 2011
SANJEEV KUMAR JHA AND ORS. Vs. SWAMI RAM KRISHNA PARAMHANS TEACHERS TRAINING (B. ED) COLLEGE AND ORS.
April 15, 2011
Sanjeev Kumar Raha Vs. Coal India Limited
April 11, 2011
SANJEEV KUMAR SINGH @ SANJEEV KUMAR Vs. THE STATE OF JHARKHAND
June 6, 2011
SANJIT MAHTO @ BIPIN AND ARIF SAH @ MUNNA Vs. THE STATE OF JHARKHAND
August 10, 2011
SANJU SINGH @ SANJEEV KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ELAHI ANSARI
March 31, 2011
Sant Kumar Gupta @ Munna Vs. State of Jharkhand through C.B.I.
July 8, 2011
SANT KUMAR SINGH Vs. THE CHAIRMAN - CUM - M.D. DARBHANGA HOUSE, CCL, RANCHI AND ORS.
June 21, 2011
Santosh Kumar Vs. State of Jharkhand
April 7, 2011
SANTOSH KUMAR Vs. THE STATE OF JHARKHAND
August 11, 2011
SANTOSH KUMAR CHOUDHARY Vs. THE STATE OF JHARKHAND THROUGH VIGILANCE
January 5, 2011
SANTOSH KUMAR JAIN Vs. THE STATE OF JHARKHAND
March 29, 2011
Santosh Kumar Kuswaha @ Santosh Kr. Kushwaha Vs. The State (Through CBI)
April 19, 2011
SANTOSH KUMAR MAHTO Vs. STATE OF JHARKHAND
July 26, 2011
SANTOSH KUMAR PASWAN Vs. STATE OF JHARKHAND
August 5, 2011
SANTOSH KUMAR SAW Vs. STATE OF JHARKHAND
November 21, 2011
SANTOSH KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
April 21, 2011
SANTOSH KUMAR YADAV Vs. STATE OF JHARKHAND, DIVISIONAL FOREST-CUM-AUTHORISED OFFICER AND DEPUTY COMMISSIONER
August 10, 2011
SANTOSH ORAON ALIAS RATIA ORAON Vs. STATE OF JHARKHAND
March 24, 2011
SANTOSH SWARANKAR Vs. STATE OF JHARKHAND
February 15, 2011
Saraswati Mishra Vs. State of Jharkhand
November 17, 2011
SARB NARAYAN SINGH Vs. MANAGING DIRECTOR BOKARO STEEL PLANT
March 22, 2011
SARDA DEVI Vs. STATE OF JHARKHAND
June 30, 2011
SARFARAJ HAIDRI Vs. STATE OF JHARKHAND
September 5, 2011
SARITA DEVI Vs. STATE OF JHARKHAND
March 15, 2011
SARITA DEVI @ SARITA MAHTO Vs. THE STATE OF JHARKHAND AND ORS.
March 31, 2011
SARITA KUMARI Vs. RANCHI UNIVERSITY AND ORS.
January 13, 2011
SARITA KUMARI Vs. STATE OF JHARKHAND
March 22, 2011
SARITA PATRALEKH Vs. STATE OF JHARKHAND AND ORS.
June 17, 2011
Sarju Prasad Bhagat Vs. Lal Babu Prasad Bhagat
March 10, 2011
SARJU PRASAD MEHTA Vs. STATE OF JHARKHAND
August 1, 2011
Saroj Devi Vs. State of Jharkhand
March 4, 2011
SAROJ KUMAR Vs. STATE OF JHARKHAND
May 6, 2011
SAROJ KUMAR NAG Vs. STATE OF JHARKHAND & ANR
September 23, 2011
SAROJ KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
July 6, 2011
SARULA MUNDA Vs. STATE OF BIHAR
May 10, 2011
Saryug Singh Vs. State of Jharkhand
July 11, 2011
Sashi Nath Singh Vs. Managing Director, Jharkhand State Housing Board
March 25, 2011
Sat yam Terro-Tech (P) Ltd,Shivam Iron and Steel Company Ltd. Vs. State of Jharkhand
January 19, 2011
Satlal Mahto Vs. Rudlal Mahto
March 28, 2011
Satya Narain Sinha Vs. State of Jharkhand
February 17, 2011
Satya Narayan Prasad Singh Vs. Jharkhand State Electricity Board through its Chairman, Ranchi
October 17, 2011
SATYADEO MANDAL, KAMLI DEVI AND ORS Vs. STATE OF JHARKHAND
October 10, 2011
SATYAM ASSOCIATES Vs. CANARA BANK
March 29, 2011
Satyam Associates Vs. Canara Bank
August 23, 2011
Satyandra Rajak Vs. State of Jharkhand
March 29, 2011
Satyendra Kumar Vs. State of Bihar
July 7, 2011
Saumya Mining Ltd. Vs. State of Jharkhand
November 24, 2011
Savitri Devi Vs. State of Jharkhand through its Director, Social Welfare Govt. of Jharkhand
December 13, 2011
SAWNA LAKRA Vs. STATE OF JHARKHAND
November 9, 2011
SAWNA ORAON Vs. THE STATE OF JHARKHAND AND ORS.
April 25, 2011
SEEMA GHOSH Vs. ASHIM GHOSH
December 22, 2011
Senior Divisional Commercial Manager, South Eastern Railway through Kali Shankar Mukherjee, Senior Divisional Commercial Manager, Adra Division of South Eastern Railway, District Purulia Vs. Bihar Sponge Iron Limited, Chandil, P.O., P.S.-Chandil, District Singhbhum-East.
May 3, 2011
SEPHALI MAHTO Vs. THE STATE OF JHARKHAND & OTHERS
December 7, 2011
SEPOY RAMESH PRASAD Vs. UNION OF INDIA (UOI) AND ORS.
April 4, 2011
SETH KUMAR Vs. STATE OF JHARKHAND AND ORS.
May 11, 2011
Seth Kumar Vs. State of Jharkhand
May 13, 2011
Setu Vs. State of Jharkhand
September 6, 2011
Setu Printers, Morabadi, Ranchi Vs. State of Jharkhand
February 1, 2011
Sewanti Devi Vs. State of Jharkhand
June 16, 2011
Shadab Khan @ Bittu Khan Vs. Md. Minhaj Alam
September 21, 2011
Shadeo Marandi Vs. State of Jharkhand
March 8, 2011
SHAHANSA ALIAS SK MD SHAHANSA Vs. STATE OF JHARKHAND
February 25, 2011
SHAHID ALI Vs. STATE OF JHARKHAND
July 4, 2011
SHAHZAD ALAM @ SHAHZAD MIAN @ MD. SHAHZAD ALAM Vs. STATE OF JHARKHAND
May 19, 2011
Shailendra Kumar Jha Vs. The Regional Director, D.A.V. Public-School, Bariatu, Ranchi
July 26, 2011
Shailendra Singh Munda Vs. State of Jharkhand
September 20, 2011
SHAILESH CHOUDHARY Vs. STATE OF JHARKHAND AND ANR.
August 19, 2011
SHAILESH YADAV Vs. THE STATE OF JHARKHAND
March 29, 2011
Shajda Bano Vs. State of Jharkhand
July 15, 2011
SHAKEEL @ KALLU @ MD. KALLU Vs. STATE OF JHARKHAND
July 11, 2011
Shakil Ahmed Vs. State of Jharkhand
February 2, 2011
Shakil Quraishi @ M. Shakil. Vs. State of Jharkhand
February 9, 2011
SHALIGRAM DUBEY @SHALIK DUBEY Vs. THE STATE OF JHARKHAND
August 30, 2011
SHAMBHU KUMAR SAHU Vs. STATE OF JHARKHAND
September 1, 2011
SHAMBHU NATH Vs. THE STATE OF JHARKHAND
June 16, 2011
SHAMBHU NATH NANDA Vs. STATE OF JHARKHAND AND ORS.
June 24, 2011
SHAMBHU RAM Vs. STATE OF JHARKHAND
February 24, 2011
Shambhu Thakur Vs. State of Jharkhand
April 5, 2011
Shamim Ahmad Vs. State of Jharkhand
November 16, 2011
Shamim Ahmed Vs. State of Jharkhand
March 15, 2011
SHAMSHAD KHAN @ MD. SHAMSAD KHAN Vs. THE STATE OF JHARKHAND
March 29, 2011
Shamsuddin Ansari Vs. Bharat Coking Coal Limited through its ChairmanÂcumÂManaging Director, Dhanbad
October 20, 2011
SHANI KUMAR GUPTA @ VIKAS KUMAR @ VIKASH KUMAR Vs. STATE OF JHARKHAND
May 26, 2011
Shankar Choudhary Vs. State of Jharkhand
December 5, 2011
Shankar Das, Angrej Das Vs. State of Jharkhand
November 11, 2011
SHANKAR KUMAR HUI Vs. CHAIRMAN CUM MANAGING DIRECTOR
January 6, 2011
SHANKAR YADAV Vs. STATE OF JHARKHAND THROUGH SECRETARY CUM COMMISSIONER DEPARTMENT OF MINES AND GEOLOGY GOVT OF JHARKH
July 18, 2011
SHANKESHWAR MAHTO Vs. RAMESH MAHTO
March 4, 2011
SHANTI DEVI Vs. STATE OF JHARKHAND THROUGH VIGILANCE
January 5, 2011
SHARAD KUMAR Vs. DIN BANDHU AND ANR.
April 28, 2011
SHARDA DEVI Vs. COMMISSIONER
August 5, 2011
SHARDA FERRO WORKS PRIVATE LTD Vs. STATE OF JHARKHAND
July 20, 2011
SHARIF AHMAD @ SHARIF Vs. STATE OF JHARKHAND AND ORS.
August 19, 2011
SHASHI KANT OJHA Vs. UNION OF INDIA (UOI) AND ORS.
August 19, 2011
SHASHI KUMAR @ SHASHI KUMAR BELDAR Vs. COKING COAL LTD & ORS
January 3, 2011
Shashi Rekha Minz Vs. State of Jharkhand
January 10, 2011
SHASHI SHEKHAR PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
August 12, 2011
SHASHIDHAR PRASAD Vs. STATE OF JHARKHAND,
March 15, 2011
SHEIKH ALAM @ SK. ALAM, Vs. THE STATE OF JHARKHAND
April 4, 2011
SHEIKH JIAUR @ SHEIKH JIAUR Vs. THE STATE OF JHARKHAND
September 23, 2011
Sheikh Mehmood Alam Vs. State of Bihar
December 22, 2011
Sheikh Nezam Pahalwan @ Nezamuddin @ Sheikh Nezam Md. Ashraf @ Md. Ashraf Quraishi Vs. State of Jharkhand
September 9, 2011
SHEO NANDAN PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
August 23, 2011
SHEO SHANKAR PRASAD Vs. JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION
August 12, 2011
SHEOLAL HARIZAN Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR AND ANR.
September 5, 2011
SHIBU CHOUDHARY AND ORS Vs. STATE OF JHARKHAND & ANR
January 3, 2011
SHIBU RAM @ SIBU RAM @ SHIBA RAM Vs. STATE OF JHARKHAND
January 3, 2011
SHIBU SAHU Vs. LACHAN DEVI
April 26, 2011
SHIKHARESH BANERJEE Vs. STATE OF JHARKHAND AND ORS.
January 14, 2011
Shim Chandra Murmu Vs. State of Jharkhand
March 29, 2011
Shiv Charan Mahto alias Jalkhu Mahto Vs. State of Jharkhand
December 22, 2011
Shiv Dayal Prasad Vs. Akhilesh Prasad
June 13, 2011
Shiv Kumar Mishra Vs. Union of India
December 13, 2011
SHIV MANDIR NAGA BABA KHATAL SANGHARSH SAMITI Vs. STATE OF JHARKHAND
July 26, 2011
SHIV NARAYAN MANDAL Vs. STATE OF JHARKHAND
August 8, 2011
SHIV NARAYAN SAH Vs. STATE OF JHARKHAND THROUGH VIGILANCE
September 22, 2011
SHIV SHAKTI MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
July 13, 2011
SHIV SHANKAR AGARWAL Vs. SMT. LILA DEVI AND ORS.
June 16, 2011
SHIV SHANKAR MACHHUA Vs. STATE OF JHARKHAND
September 1, 2011
SHIV SHANKAR ORAON Vs. STATE OF JHARKHAND
January 3, 2011
SHIV SHANKAR YADAV Vs. STATE OF JHARKHAND THROUGH CBI
May 20, 2011
SHIV SHIVA CONSTRUCTION Vs. THE STATE OF JHARKHAND,
April 11, 2011
SHIVA SHANKAR VERMA Vs. STATE OF JHARKHAND
March 11, 2011
Shivam Iron & Steel Co. Ltd. Vs. Union of India, through its Secretary, Ministry of Coal 2.Coal India Limited, through its Chairman 3.Mahanadi Coalfields Limited
August 1, 2011
Shivdutt Sharma Vs. State of Jharkhand
September 2, 2011
SHIVENDER Vs. THE STATE OF JHARKHAND THROUGH VIGILANCE
January 5, 2011
SHIVENDRA PRASAD ROY Vs. STATE OF JHARKHAND AND ORS.
June 15, 2011
SHIVJI RAOJI BHAI PATEL @ S.R.PATEL Vs. STATE OF JHARKHAND
October 12, 2011
Shivkumar Vs. State of Jharkhand
July 6, 2011
Shivnandan Patar Vs. Circle Officer, Simdega lit
November 21, 2011
SHIWAJEE SINGH Vs. STATE OF JHARKHAND
October 17, 2011
SHOBHA DEVI Vs. STATE OF JHARKHAND
June 13, 2011
Shobha Rani Mahato Vs. State of Jharkhand
November 17, 2011
Shoe Kumar Sinha Vs. State of Jharkhand (Khas Mahal), through the Deputy Commissioner, Hazaribagh
October 12, 2011
Shovit Vs. State of Jharkhand
July 13, 2011
SHREE BALAJEE METALS Vs. UNION OF INDIA
July 20, 2011
SHREE BALAJEE STEEL WORKS Vs. UNION OF INDIA (UOI) AND ORS.
July 11, 2011
SHREE BALAJI MINING PRIVATE LIMITED Vs. THE UNION OF INDIA (UOI) AND ORS.
April 21, 2011
SHREE GANESH MINERAL INDUSTRIES Vs. UNION OF INDIA (UOI) AND ORS.
June 30, 2011
SHREE OM METAL LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
September 20, 2011
SHREE SANKHU BABU MINERALS Vs. STATE OF JHARKHAND
July 15, 2011
SHREE SHYAM MINERALS Vs. THE STATE OF JHARKHAND AND ORS
July 12, 2011
Shri Amulya Kumar Singh Vs. State of Jharkhand
November 25, 2011
SHRI GANESH MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
July 1, 2011
SHRI KANT ROY Vs. THE STATE OF JHARKHAND AND ORS.
June 24, 2011
SHRI RAM SINGH Vs. B.C.C.L. AND ORS.
July 5, 2011
Shridhar Mishra Vs. State of Jharkhand
July 11, 2011
SHRIRAM POWER AND STEEL PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
June 30, 2011
Shyam Das Singh Vs. State of Jharkhand
July 21, 2011
SHYAM LAL MAHTO Vs. STATE OF JHARKHAND
January 4, 2011
SHYAM SUNDER AGARWAL Vs. GODAWARI MANSATA
April 20, 2011
SHYAM SUNDER MISHRA Vs. STEEL AUTHORITY OF INDIA LIMITED
February 28, 2011
SHYAM YADAV Vs. THE STATE OF JHARKHAND
March 29, 2011
SHYAMAL KUMAR MAJUMDAR AND ORS Vs. STATE OF JHARKHAND
January 3, 2011
Shyamal Prasad Singh Vs. State of Jharkhand
February 3, 2011
SHYAMANANDA SAHANA Vs. SMT. MAJU DEVI AND ORS.
April 15, 2011
SIDDHARTHA GHOSH Vs. STATE OF JHARKHAND
September 23, 2011
Sidheshwar Prasad Vs. State of Jharkhand
April 1, 2011
Sidheshwar Prasad Vidyarathi Vs. Central Coalfields Ltd.
January 10, 2011
Sidheshwar Singh Vs. State of Jharkhand
July 11, 2011
Sikandar Yadav Vs. State of Jharkhand
February 11, 2011
Simon Barla Vs. State of Jharkhand
December 20, 2011
SIMRAN ENTERPRISE Vs. THE STATE OF JHARKHAND AND ORS.
January 10, 2011
SINCLAIR STEELS (A PROPRIETORSHIP CONCERN OF SNOWTEMP COMMERCIAL (P) LIMITED). Vs. THE STATE OF JHARKHAND AND ORS.
July 12, 2011
SINGH BUILDERS SYNDICATE Vs. CENTRAL COALFIELDS LTD. AND ORS.
May 6, 2011
SIRIL BHENGRA Vs. STATE OF JHARKHAND
January 6, 2011
SITA DEVI Vs. STATE OF JHARKHAND
January 3, 2011
SITA DEVI, Vs. STATE OF JHARKHAND AND MOST. SUNITA
May 13, 2011
SITA RAM BHAGAT Vs. STATE OF JHARKHAND
March 22, 2011
Sita Ram Gosain Vs. State of Jharkhand
December 15, 2011
SITA RAM SAO Vs. M/S. CCL, RANCHI & ORS.
June 20, 2011
SITAL PRASAD MANDAL AND ANR. Vs. STATE OF JHARKHAND AND ORS.
July 12, 2011
Sitan Kumar Vs. The State of Jharkhand
June 9, 2011
SITARAM MAHTO Vs. SRI ANAND MOHAN SINGH, ADMINISTRATOR, DHANBAD MUNICIPAL CORPORATION AND ANR.
April 21, 2011
SITARAM SINGH Vs. STATE OF JHARKHAND
September 2, 2011
Sitare Ahmad Vs. Zeenatun Nisa
February 3, 2011
Siva Devi W/o late Ritlal Ram, Hazaribagh Vs. Union of India
May 6, 2011
SK. ANSAR Vs. STATE OF JHARKHAND
April 1, 2011
SMT. GITA DEVI Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS AND ORS.
August 25, 2011
SMT. KIRAN JHA, Vs. THE STATE OF JHARKHAND
June 7, 2011
SMT. MILI RANA Vs. THE STATE OF JHARKHAND
July 15, 2011
SMT. NEETA TANEJA Vs. UNION OF INDIA (UOI) AND INCOME TAX TRIBUNAL
June 14, 2011
SMT. NINI GAUDA Vs. STATE OF JHARKHAND AND ORS.
July 25, 2011
SMT. PANPATI DEVI AND ORS. Vs. RAMESHWAR GOPE AND ORS.
April 11, 2011
SMT. PARWATI DEVI Vs. THE STATE OF JHARKHAND THROUGH THE DIRECTOR GENERAL OF POLICE JHARKHAND RANCHI AND ORS.
April 4, 2011
SMT. PRABHA DEBI MISHRA Vs. STATE OF JHARKHAND & ORS.
July 18, 2011
SMT. REKHA DEVI AND ANR. Vs. THE STATE OF JHARKHAND AND ORS.
July 19, 2011
SMT. SHAKUNTALA DEBI AND ORS. Vs. DR. RAM SWARATH PNADEY AND ORS.
April 25, 2011
SMT. SUSHMA SINHA Vs. THE STATE OF JHARKHAND & ORS.
October 10, 2011
SNEHASIS MANNA Vs. STATE OF JHARKHAND AND ANR.
April 26, 2011
Sobha Nath Jha Vs. State of Jharkhand
June 30, 2011
SOGEN MURMU Vs. STATE OF JHARKHAND
October 10, 2011
SOHAN GOND Vs. THE STATE OF JHARKHAND AND ORS.
May 3, 2011
SOHAN LAL KHEMKA AND ORS Vs. STATE OF JHARKHAND
January 5, 2011
SOHAN RAM Vs. STATE OF JHARKHAND THROUGH VIGILANCE
January 8, 2011
SOHAN RAM Vs. STATE OF JHARKHAND
January 4, 2011
Sohwa Devi Vs. State of Jharkhand
July 8, 2011
Som Chand Manjhi Vs. State of Jharkhand
July 18, 2011
Somar Mahto Vs. Central Coalfield
June 21, 2011
SOMARU Vs. CENTRAL COALFIELDS LIMITED
August 16, 2011
Somri Kamin Vs. State of Jharkhand
December 21, 2011
Son a Mahto Vs. State of Jharkhand
February 1, 2011
Sona Ram Karmali Vs. The State of Jharkhand
June 16, 2011
SONARAM BODRA Vs. STATE OF JHARKHAND
August 11, 2011
SONARAM MAHATO Vs. THE STATE OF JHARKHAND AND ORS.
March 29, 2011
SONIA DEVI & ORS Vs. STATE OF JHARKHAND
January 6, 2011
SONU MAJHI Vs. STATE OF JHARKHAND
January 4, 2011
SPECIAL WIRE AND INDUSTRIES Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND ORS.
April 27, 2011
SREE BALAJI CONSTRUCTION Vs. UNION OF INDIA
May 6, 2011
SRI ANADI NATH ROY Vs. THE STATE OF JHARKHAND, THROUGH ADDITIONAL COLLECTOR AND ORS.
July 14, 2011
SRI BALAJEE MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
July 19, 2011
SRI BRAHM PRAKASH ARYA @ BRAHM PRAKASH Vs. DILIP KUMAR S. THACKER
March 4, 2011
SRI HANUMAN METALLIKS Vs. THE STATE OF JHARKHAND AND OTHERS
June 30, 2011
SRI KRISHNA MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
July 19, 2011
SRI KRISHNA MINERALS AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
March 30, 2011
SRI MAHABIR MINERALS PVT. LTD. Vs. THE STATE OF JHARKHAND AND ORS.
June 30, 2011
SRI SAI CENTRE Vs. THE STATE OF JHARKHAND AND ORS.
February 15, 2011
SRI SAI CENTRE Vs. STATE OF JHARKHAND
March 1, 2011
Sri Singh Store Vs. State of Jharkhand
March 17, 2011
SRIKANT SINGH Vs. THE STATE OF JHARKHAND AND ORS.
July 8, 2011
Sripati Narayan Dubey Vs. State of Jharkhand
March 18, 2011
ST. MARYS MIDDLE SCHOOL Vs. THE STATE OF JHARKHAND AND ORS.
January 31, 2011
STATE OF BIHAR (NOW JHARKHAND), THROUGH THE DEPUTY COMMISSIONER, HAZARIBAGH AND OTHERS Vs. BASUDEO LAL GUPTA
August 3, 2011
State of Bihar through the Secretary, Industries Department, Government of Bihar, Patna Vs. Union of India through Commissioner, Kendriya Vidyalaya Sangathan, New Delhi
February 24, 2011
State of Jharkhand Vs. Green Bala Buria, Hazaribagh
July 25, 2011
STATE OF JHARKHAND Vs. SANJAY PASWAN @ FIRANGI PASWAN
August 17, 2011
State of Jharkhand Vs. District Consumer Forum, Palamau
November 17, 2011
State of Jharkhand Vs. Ravi Kumar Kujur
November 8, 2011
STATE OF JHARKHAND Vs. MADAN MOHAN SINGH
February 25, 2011
STATE OF JHARKHAND Vs. SWAPAN KUMAR JHA
July 29, 2011
State of Jharkhand Vs. Krishna Singh
March 28, 2011
STATE OF JHARKHAND Vs. CHANDRA SHEKHAR CHOUBEY
October 11, 2011
STATE OF JHARKHAND Vs. VISHWANATH SAH
October 10, 2011
State of Jharkhand Vs. State of Jharkhand
December 15, 2011
State of Jharkhand Vs. H.P.Biswas & Co.
November 11, 2011
STATE OF JHARKHAND Vs. DASRATH MONDAL AND ANR.
February 2, 2011
State of Jharkhand Vs. Harihar Yadav
June 16, 2011
STATE OF JHARKHAND & OTHERS Vs. M/S ITKI SAW MILL & ANOTHER
January 3, 2011
State of Jharkhand (in 1) Sanjay Paswan @ Firangi Paswan Vs. State of Jharkhand
August 17, 2011
STATE OF JHARKHAND AND ANR. Vs. HARIHAR YADAV AND ORS.
May 4, 2011
STATE OF JHARKHAND AND ORS Vs. ARTI THAKUR AND ORS.
June 28, 2011
State of Jharkhand through Excise Commissioner, Government of Jharkhand, Ranchi. Vs. Member, Board of Revenue, Jharkhand, Ranchi
July 27, 2011
STEEL CITY FOOD PRODUCTS PRIVATE LTD. Vs. THE AGRICULTURE PRODUCE MARKET COMMITTEE AND
April 27, 2011
Subani Surin @ Subani Kerketta Vs. State of Jharkhand
July 15, 2011
SUBER ALAM HAWARI Vs. MD. ASLAM
September 22, 2011
Subhadra Devi Vs. Bimla Devi Sarawgi
November 24, 2011
SUBHAM KUMAR CHOUDHARY Vs. THE STATE OF JHARKHAND
March 30, 2011
SUBHASH AGARWAL @ SUBHASH KUMAR AGARWAL Vs. STATE OF JHARKHAND
May 13, 2011
SUBHASH CHANDRA SINGH Vs. STATE OF JHARKHAND
March 22, 2011
Subhash Khanna Vs. Gauri Devi Rathod
January 28, 2011
SUBHASH KHANNA Vs. GAURI DEVI RATHOD
January 21, 2011
SUBHASH KUMAR SINHA Vs. STATE OF JHARKHAND
October 12, 2011
SUBHASH PATHAK Vs. STATE OF JHARKHAND
June 13, 2011
Subir Ghosh Vs. Superintendent of Police, Central Bureau of Investigation
February 10, 2011
SUBIR GHOSH, Vs. THE SUPERINTENDENT OF POLICE, CENTRAL BUREAU OF INVESTIGATION, ANTI CORRUPTION BRANCH
February 24, 2011
SUBODH KUMAR ROY Vs. STATE OF JHARKHAND THROUGH ITS PRINCIPAL SECRETARY, DEPARTMENT OF TRANSPORT,
August 23, 2011
SUBODH KUMAR SINGH Vs. THE STATE OF JHARKHAND
October 10, 2011
SUBODH MEHRA Vs. STATE OF JHARKHAND
September 7, 2011
SUBRATO GHOSH Vs. STATE OF JHARKHAND
March 26, 2011
SUBRATO GHOSH Vs. STATE OF JHARKHAND
April 26, 2011
SUBRATO KUMAR MANDAL Vs. STATE OF JHARKHAND
March 7, 2011
SUCHITA KRIPLANI Vs. THE STATE OF JHARKHAND THROUGH ITS SECRETARY AND ORS.
August 24, 2011
SUDAMA DEVI Vs. UNION OF INDIA AND OTHERS
October 14, 2011
SUDAMA PASWAN Vs. STATE OF JHARKHAND
September 9, 2011
SUDAMA SAO Vs. STATE OF JHARKHAND
January 10, 2011
Sudan Munda Vs. Fagua Munda
September 14, 2011
Sudarshan Nayak Vs. State of Bihar
September 19, 2011
Sudarshan Ojha Vs. State of Jharkhand
February 17, 2011
Sudarshan Prasad Vs. The State of Jharkhand
June 7, 2011
Sudhanshu Chattopadhyay Vs. State of Jharkhand
July 14, 2011
SUDHANSHU TRIVEDI @ SUDHANSHU KUMAR TRIVEDI Vs. THE STATE OF JHARKHAND
March 31, 2011
Sudhir Chandra Mahto Vs. BCCL
June 24, 2011
Sudhir Kumar Paswan Vs. Jharkhand Public Service Commission through its Chairman
December 12, 2011
Sudhir Lakra Vs. State of Jharkhand through Central Bureau of Investigation
April 25, 2011
SUDHIR SAHI @ SUDHIR SAHY Vs. THE STATE OF JHARKHAND
April 15, 2011
Sugia Mahtain Vs. State of Jharkhand
January 27, 2011
SUHARI DEVI ALIAS SOHRI DEVI Vs. CENTRAL COALFIELDS LIMITED
July 20, 2011
SUJARUDDIN SK ALIAS SUJAUDDIN SK Vs. STATE OF JHARKHAND
February 21, 2011
SUJATA DEVI AND ORS Vs. STATE OF JHARKHAND
January 3, 2011
SUJIT KUMAR ROY AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
November 23, 2011
SUJIT SINGH Vs. STATE OF JHARKHAND
September 23, 2011
Sukh Sagar Prasad Vs. State of Jharkhand
December 8, 2011
Sukhan Uraon Vs. State of Jharkhand
April 19, 2011
SULENDRA GANJHU Vs. STATE OF JHARKHAND
January 3, 2011
Sum ant Kumar Sen Vs. State of Jharkhand
May 16, 2011
Suman Industrial Corporation Vs. State of Bihar (Now Jharkhand)
September 1, 2011
SUMAN JHA Vs. STATE OF JHARKHAND
May 26, 2011
SUMANT SEN Vs. STATE OF JHARKHAND; TUTUL KUMARI @ TUTUL KUMARI SEN
May 16, 2011
SUMIA DEVI @ SUMA DEVI @ SUMITRA DEVI AND Vs. THE STATE OF JHARKHAND
September 2, 2011
SUMIT CHOUDHARY Vs. STATE OF JHARKHAND
January 4, 2011
SUNAINA DEVI Vs. CENTRAL COALFIELDS LTD
August 16, 2011
Suni Ram Hembram Vs. State of Jharkhand
July 19, 2011
SUNIL BAID Vs. STATE OF JHARKHAND
March 10, 2011
SUNIL CHANDRA SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA
May 9, 2011
Sunil Kr. Pandey @ Gudul Pandey Vs. State of Jharkhand
September 9, 2011
Sunil Kumar Chaurasia Vs. State of Jharkhand, through the Chief Secretary, Government of Jharkhand, Ranchi
December 8, 2011
SUNIL KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
February 4, 2011
Sunil Kumar Das Vs. Anil Kumar Das
November 21, 2011
SUNIL KUMAR KEJRIWAL Vs. STATE OF JHARKHAND
November 16, 2011
SUNIL KUMAR SATAPATHY AND ORS Vs. STATE OF JHARKHAND AND ORS
November 18, 2011
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
October 11, 2011
SUNIL RAJWAR Vs. STATE OF JHARKHAND
February 2, 2011
Sunil Soren Vs. Dilip Hembram
October 17, 2011
SUNITA DEVI Vs. CENTRAL COALFIELDS LIMITED
October 17, 2011
SUNITA LAKRA Vs. THE STATE OF JHARKHAND
April 1, 2011
SUNITA ROUTRAY Vs. NIRMALENDU CHATTERJEE AND ANR.
March 30, 2011
SUNNY MAHTO @ SUNNY MAHATO Vs. STATE OF JHARKHAND
October 18, 2011
Superintendent of Police Vs. Balmiki Singh
July 7, 2011
Superwati Champia Vs. State of Jharkhand
March 29, 2011
Sur Singh Hasda Vs. State of Jharkhand
July 14, 2011
SURAJ MISHRA @ SURAJ KUMAR MISHRA Vs. STATE OF JHARKHAND
August 10, 2011
Surajdeo Singh Vs. State of Jharkhand
September 13, 2011
Surender Mahtha Vs. State of Jharkhand
September 14, 2011
SURENDRA DUSADH ALIAS SURENDRA PASWAN Vs. STATE OF JHARKHAND
March 17, 2011
SURENDRA KUMAR PANDIT @ SURENDRA PANDIT Vs. THE STATE OF JHARKHAND AND ANR.
January 27, 2011
SURENDRA KUMAR VERMA Vs. STATE OF JHARKHAND
August 3, 2011
SURENDRA NATH MISHRA AND ANR. Vs. STATE OF JHARKHAND AND ORS.
July 12, 2011
SURENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
March 15, 2011
SURENDRA RAI, AREA SECRETARY, RASHTRIYA COLLIERY M Vs. EMPLOYERS IN RELATION TO MANAGEMENT OF SUDAMDIH CO
November 24, 2011
SURENDRA SAHU Vs. STATE OF JHARKHAND
September 2, 2011
SURENDRA SAO Vs. THE STATE OF JHARKHAND
March 28, 2011
Surendra Sharma Vs. State of Jharkhand
July 7, 2011
SURESH BARA Vs. STATE OF JHARKHAND
March 22, 2011
SURESH DUBEY Vs. STATE OF JHARKHAND
September 12, 2011
Suresh Kumar Mahto Vs. State of Jharkhand
July 11, 2011
SURESH MAHLI Vs. THE STATE OF JHARKHAND AND ORS.
June 15, 2011
SURESH PRASAD Vs. SUDESHWAR PRASAD PANDIT
November 16, 2011
SURESH PRASAD YADAV Vs. THE STATE OF JHARKHAND AND ORS.
July 27, 2011
Suresh Rabidas Vs. State of Jharkhand
July 28, 2011
Suresh Ram Vs. State of Jharkhand
March 15, 2011
SURESH SINGH Vs. STATE OF JHARKHAND AND OTHERS
January 3, 2011
SUSANNA KISPOTTA Vs. THE STATE OF JHARKHAND & ORS.
November 28, 2011
Suseran Soy Vs. The State of Jharkhand
September 22, 2011
Susharma Singh Munda Vs. State of Jharkhand
December 2, 2011
Sushil Gope Vs. State of Jharkhand
September 15, 2011
Sushil Hembram Vs. Satya Marandi
February 22, 2011
Sushil Ignatius Minz Vs. State of Jharkhand
June 6, 2011
SUSHIL INDWAR AND ORS Vs. STATE OF JHARKHAND
January 5, 2011
SUSHIL JOSHI Vs. STATE OF JHARKHAND AND ANOTHER
January 7, 2011
SUSHIL KUMAR SINGH Vs. STATE OF JHARKHAND
January 6, 2011
SUSHIL MAHTO Vs. STATE OF JHARKHAND
September 27, 2011
SUSHILA SPONGE PVT LTD Vs. STATE OF JHARKHAND
March 23, 2011
SUSHILA SPONGE PVT. LTD. CORE MINERALS AND ORS. Vs. STATE OF JHARKHAND AND ORS.
April 20, 2011
SUSHMA TIWARY AND ORS Vs. STATE OF JHARKHAND
January 3, 2011
Sushmita Kumari Vs. State of Jharkhand
December 2, 2011
SUSMA DEVI AND ORS Vs. STATE OF JHARKHAND
January 3, 2011
Swapan Chakraborty Vs. State of Jharkhand
March 29, 2011
Swarn Singh Vs. Central Bureau of Investigation through Deputy Superintendent of Police
April 28, 2011
SWARN SINGH Vs. CENTRAL BUREAU OF INVESTIGATION THROUGH DY. SUPERINTENDENT OF POLICE. C.B.I
December 5, 2011
SWARNALATA MERY TOPPO Vs. THE STATE OF JHARKHAND & ORS.
October 12, 2011
SWARUP MANDAL Vs. STATE OF JHARKHAND
October 13, 2011
SYED ISTEYAQUE ALI Vs. STATE OF JHARKHAND
December 2, 2011
Syed Masood Imam Vs. Ranchi Universiy, Ranchi
August 4, 2011
TAIRINI DEVI Vs. THE STATE OF JHARKHAND
November 9, 2011
TAJJUDDIN ANSARI @ TAJUDDIN ANSARI @ TAJUDDIN Vs. STATE OF JHARKHAND & ANOTHER
January 7, 2011
TAPAN KUMAR KAPUR Vs. THE STATE OF JHARKHAND AND ORS.
May 6, 2011
TAPESHWAR CHOUDHARY Vs. STATE OF JHARKHAND
February 25, 2011
TARA NAND KHAN Vs. JHARKHAND STATE HOUSING BOARD THROUGH ITS MANAGING DIRECTOR, RANCHI & ORS.
November 10, 2011
TASLIM KHAN Vs. STATE OF JHARKHAND
February 22, 2011
TATA CUMMINS LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EAST SINGHBHUM & ORS.
October 11, 2011
Tata Cummins Ltd. Jamshedpur Vs. State of Jharkhand
June 21, 2011
TATA ENGINEERING & LOCOMOTIVE COMPANY LTD. (NOW, TATA MOTORS LTD.) Vs. THE STATE OF JHARKHAND AND ANOTHER
October 12, 2011
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF JHARKHAND AND ORS.
June 22, 2011
TATA IRON AND STEEL COMPANY LTD Vs. SOUTH EASTERN ROAD WAYS JAMSHEDPUR
August 18, 2011
Tata Motors Ltd. Vs. State of Jharkhand
November 24, 2011
TAUFIQUE ISLAM @ TAUFIQUE ISLAM TAEED Vs. STATE OF JHARKHAND
January 3, 2011
TEJ NARAYAN YADAV Vs. SAROJ DEVI
June 24, 2011
Teja Mahto Vs. Jalesh Mahto
June 14, 2011
TELCO CONSTRUCTION EQUIPMENT COMPANY LIMITED Vs. STATE OF JHARKHAND
August 1, 2011
Telco Transport Companies Association Vs. Union of India
September 15, 2011
Tent Ray @ Tetu Ray Vs. State of Jharkhand
August 8, 2011
Thakur Mahto Vs. The State of Jharkhand
September 12, 2011
THAKUR MANMOHAN SINGH MUNDA Vs. SHANKAR PRASAD GUPTA
March 8, 2011
Thakur Tiu Vs. State of Jharkhand
September 13, 2011
THE CHIEF COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX AND ORS. Vs. RANCHI CLUB LIMITED
April 21, 2011
THE COMMISSIONER OF INCOME TAX Vs. THE RESEARCH INSTITUTE OF CIVIL HEALTH AND INTEGRATION (RINCHI), THROUGH ITS CHAIRMAN
May 6, 2011
THE COMMISSIONER OF INCOME TAX Vs. SHIVAM COMPLEX
August 19, 2011
THE NATIONAL INSURANCE COMPANY LTD. Vs. SONA RAM MURMU AND ANR.
June 20, 2011
THE ORIENTAL INSURANCE COMPANY Vs. DAYAMAYEE GHOSH & ORS.
November 11, 2011
The State of Bihar, through the Deputy Commissioner, Giridih Vs. Mostt. Gaura
September 1, 2011
THE STATE OF JHARKHAND Vs. ALBER ORAON
November 22, 2011
THE STATE OF JHARKHAND AND ORS. Vs. CHANDRA SHEKHAR CHOUBEY
July 18, 2011
THE STATE OF JHARKHAND THROUGH THE SECRETARY, DEPARTMENT OF ANIMAL HUSBANDRY AND FISHERIES, GOVT. OF JHARKHAND Vs. MANORANJAN TIWARI, S/O SHIV NARAYAN TIWARI
May 10, 2011
THE UNITED INDIA INSURANCE COMPANY LTD. Vs. LILA KUNWAR,
May 2, 2011
TILAK RAI @ TILAK ROY Vs. STATE OF JHARKHAND
May 18, 2011
TINKU MAHTO Vs. THE STATE OF JHARKHAND
August 12, 2011
TINPLATE UNION MAHILA INTER MAHAVIDYALAYA Vs. THE STATE OF JHARKHAND,
January 17, 2011
Tipu Yadav Vs. State of Jharkhand
October 19, 2011
TIRUPATI MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
July 19, 2011
TRF LTD Vs. COMMISSIONER OF INCOME TAX
April 29, 2011
Trilochan Mahto Be Vs. State of Jharkhand Be
December 7, 2011
TRILOKI YADAV @ SUMANT KUMAR YADAV Vs. STATE OF JHARKHAND
September 9, 2011
TRIVENI MINERALS Vs. STATE OF JHARKHAND
July 13, 2011
Tularam Nayak Vs. State of Jharkhand
December 13, 2011
TULSI MAHATO Vs. THE STATE OF JHARKHAND
February 18, 2011
TULSI PRASAD MAHTO ALIAS TULSI MAHATO Vs. STATE OF JHARKHAND
March 22, 2011
Tunua Devi Etc. Vs. State of Jharkhand
June 23, 2011
UDAY DUBEY Vs. THE STATE OF JHARKHAND
January 13, 2011
UDAY LAL SAHU Vs. KAILASH CHAND JAIN
January 20, 2011
UDAY SAO @ UDAL SAO AND RAM KHELAWAN SAO Vs. THE STATE OF JHARKHAND
April 7, 2011
UDAY SHANKAR GUPTA AND ORS. Vs. SHRI MADAN SAO AND ORS.
March 31, 2011
UDAY SHANKAR PATHAK Vs. STATE OF JHARKHAND & ANOTHER
January 7, 2011
UGANI DEVI Vs. THE CENTRAL COALFIELDSLTD. AND ORS.
July 29, 2011
UGRAH NARAYAN PANDEY Vs. STATE OF JHARKHAND AND ORS.
October 12, 2011
UMA AGRAWAL ALIAS UMA AGARWAL Vs. STATE OF JHARKHAND
February 23, 2011
Uma Kumari Vs. State of Jharkhand
January 20, 2011
Uma Mahto @ Uma Shankar Mahto Vs. State of Jharkhand
March 30, 2011
Uma Shankar Singh Vs. State of Jharkhand
May 6, 2011
UMA SHANKAR SINGH @ SHANKAR SINGH Vs. THE STATE OF JHARKHAND
March 8, 2011
UMA SHANKER AGARWAL Vs. STATE OF JHARKHAND & ORS
September 2, 2011
Umesh Kumar Sharma Vs. The State of Jharkhand through its Principal Sectary, Human Resources Development Department, Govt. of Jharkhand
September 15, 2011
UMESH KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ANR.
January 17, 2011
Umesh Mistry Vs. State of Jharkhand
March 15, 2011
UMESH PRASAD Vs. STATE OF JHARKHAND
May 26, 2011
Union Bank of India Vs. State of Jharkhand
July 8, 2011
Union Club, Dhanbad Vs. State of Jharkhand
April 20, 2011
Union of India Vs. Juber Mahto
November 9, 2011
Union of India Vs. Bijay Kumar,Kundan Kumar Singh,Md. A. Salim
February 18, 2011
Union of India (UOI) Vs. Basanti Devi and Bijay Rabidas
April 13, 2011
UNION OF INDIA (UOI) REPRESENTED BY GENERAL MANAGER Vs. OM NARAYAN SINGH @ TUN TUN SINGH AND ESTATE OFFICER, SOUTH EASTERN RAILWAYS
June 17, 2011
UNION OF INDIA AND ORS Vs. PRADIP SAHA AND ORS
January 4, 2011
UNION OF INDIA THROUGH WELFARE AND CESS COMMISSION Vs. JHARKHAND STATE ELECTRICITY BOARD
January 5, 2011
UNITED COAL WORKERS UNION AND PRAVEEN CHANDRA Vs. UNION OF INDIA
July 21, 2011
UNITED INDIA INSURANCE CO LTD AND ORS Vs. SANJAY KUNWAR AND ORS
January 3, 2011
United India Insurance Co. Ltd. Vs. B.D. Budhanwala
September 16, 2011
UPEN MAHTO @ UPENDRA MAHATO Vs. STATE OF JHARKHAND
January 5, 2011
UPENDRA NARAYAN SINGH Vs. STATE BANK OF INDIA
February 25, 2011
UPENDRA PRASAD SINGH Vs. STATE OF JHARKHAND & OTHERS
January 4, 2011
UPENDRA YADAV Vs. STATE OF JHARKHAND
January 5, 2011
URANIUM CORPORATION OF INDIA LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 12, 2011
URMILA DEVI Vs. THE STATE OF JHARKHAND,
May 20, 2011
Usha Alloys Mazdoor Sangh Vs. State of Jharkhand
July 27, 2011
USHA ALOOYS MAZDOOR SANGH Vs. STATE OF JHARKHAND
August 27, 2011
USHA DEVI Vs. STATE OF JHARKHAND AND ANR.
May 4, 2011
USHA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
June 24, 2011
USHA DEVI AND ORS. Vs. NEMANI MANDAL AND ORS.
September 23, 2011
USHA MARTIN INDUSTRIES LTD Vs. PRESIDING OFFICER LABOUR COURT RANCHI
August 12, 2011
UTKAL AUTOMOBILES LTD. Vs. UNION OF INDIA (UOI) AND ORS.
July 13, 2011
UTTAM GON Vs. STATE OF JHARKHAND
January 3, 2011
UTTAM KUMAR BOURI Vs. THE HIGH COURT OF JHARKHAND AT RANCHI THROUGH THE REGISTRAR GENERAL AND ORS.
May 5, 2011
Vakil Sao Vs. Jamuna Naik
August 23, 2011
Veena Tripathi Vs. State of Jharkhand
September 12, 2011
Vexcel Computers Vs. Jharkhand State Electricity Board
February 17, 2011
Vibhor Singhania Vs. State of Jharkhand
June 28, 2011
VIDYA PLYWOOD HOUSE PVT. LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
April 28, 2011
VIJAY KUMAR Vs. STATE OF JHARKHAND
March 28, 2011
VIJAY KUMAR Vs. THE UNION OF INDIA (UOI) AND ORS.
August 19, 2011
Vijay Kumar Vs. State of Jharkhand
September 12, 2011
VIJAY KUMAR Vs. STATE OF JHARKHAND
March 15, 2011
Vijay Kumar Sahu Vs. State of Jharkhand
April 27, 2011
Vijay Kumar Singh Vs. State of Jharkhand
July 11, 2011
VIJAY KUMAR SINGH Vs. STATE OF JHARKHAND
February 22, 2011
VIJAY KUMAR SINGH, Vs. THE STATE OF JHARKHAND AND SUDHIR KUMAR BHADANI
April 8, 2011
VIJAY KUMAR YADAV @ VIJAY KUMAR @ VIJAY YADAV Vs. THE STATE OF JHARKHAND
April 5, 2011
Vijay Lal Vs. C.C.L.
January 21, 2011
VIJAY PRASAD SINGH Vs. UNION OF INDIA
February 25, 2011
Vijay Pratap Singh Vs. State of Jharkhand
April 7, 2011
VIJAY RAWANI Vs. STATE OF JHARKHAND
September 21, 2011
Vijay Singh Vs. State of Jharkhand through the Secretary, Urban Development Department, Govt. of Jharkhand, Ranchi
February 15, 2011
Vijay Singh (in 1053) Vs. The State of Jharkhand (in all)
August 4, 2011
VIJAY YADAV Vs. STATE OF JHARKHAND
January 6, 2011
VIJAY YADAV Vs. THE STATE OF JHARKHAND
March 31, 2011
Vijeta Projects & Infra-Petitioner structures Limited (previously known as M/s Vijeta Construction Limited) Vs. State of Jharkhand
January 11, 2011
Vijeta Projects and Infrastructures Vs. State of Jharkhand
February 15, 2011
Vijoy Kishore Sahay Vs. State of Jharkhand
February 24, 2011
VIKAS STONE WORKS Vs. STATE OF JHARKHAND
December 7, 2011
VIKASH KUMAR Vs. STATE OF JHARKHAND & ORS.
December 5, 2011
Vikash Kumar Mahato Vs. State of Jharkhand
March 9, 2011
VIKASH KUMAR MAHATO Vs. STATE OF JHARKHAND AND ORS.
March 31, 2011
VIKASH KUMAR SINHA Vs. STATE OF JHARKHAND
March 11, 2011
VIKASH SINGH Vs. STATE OF JHARKHAND
May 26, 2011
Vikram Singh Gaur Vs. Union of India
June 30, 2011
VIKROMATIC STEEL PRIVATE LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
September 27, 2011
VINAY KUMAR SINGH Vs. STATE OF JHARKHAND
August 16, 2011
VINAY SINGH Vs. STATE OF JHARKHAND
August 11, 2011
Vinayak @ Binayak Sinha Vs. State of Jharkhand
June 27, 2011
VINEETA DEVI Vs. BABLU THAKUR
April 25, 2011
VINOD HEMBRUM Vs. STATE OF JHARKHAND
January 5, 2011
VIPUL DIBYA AND Vs. RAJESH SHARMA
April 29, 2011
Virenchi Mahatha Vs. State of Jharkhand
January 5, 2011
Vishnu Dayal Ram Vs. Union of India
May 2, 2011
Vishnu Dayal Ram Vs. Union of India
April 15, 2011
Vishnu Ram Bhagat Vs. State of Jharkhand
March 24, 2011
VISHWAJEET MISHRA Vs. STATE OF JHARKHAND
March 17, 2011
VISHWANATH KONGARI Vs. STATE OF JHARKHAND
June 15, 2011
Wahid Ansari @ Md. Wahid Ansari Vs. State of Jharkhand
July 19, 2011
WAKIL MAHTO. Vs. THE CENTRAL COALFIELDS LTD. AND ORS.
April 26, 2011
Wali Ahmad Khan Vs. Mahmuda Bibi
August 3, 2011
WIRELESS T.T. INFO SERVICES LTD. Vs. THE STATE OF JHARKHAND THROUGH THE PRINCIPAL SECRETARY, URBAN DEVELOPMENT DEPARTMENT AND ORS.
January 18, 2011
WORKMAN SRI P C MANJHI Vs. MANAGEMENT OF BOKARO STEEL PLANT
May 5, 2011
WORKMEN HYDERABAD ASBESTORS CEMENT PRODUCTS LTD Vs. MANAGAMENT OF HYDERABAD INDUSTRIES LTD
February 2, 2011
WORKMEN REPRESENTED BY SURENRA RAI Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF SUDAMDIH
November 24, 2011
YAHU RAM @ YADUNATH PRATAP DEO AND ORS. Vs. DR. MOTICHAND BISHWANATH AGRAWAL AND ORS.
April 20, 2011
YAMUNA GANJHU Vs. STATE OF JHARKHAND
May 26, 2011
YASH CONTRACTORS PVT.LIMITED Vs. UNION OF INDIA
July 13, 2011
YOGENDRA NATH CHOUDHARY Vs. STATE OF JHARKHAND AND ORS.
July 6, 2011
Yogendra Pandit Vs. State of Jharkhand
April 1, 2011
Yogendra Tiwary Vs. The State of Jharkhand
June 14, 2011
YOGESHWAR PATHAK Vs. THE UNION OF INDIA (UOI) THROUGH C.B.I.
February 22, 2011
Yuva Shakti Manch, Bokaro Vs. State of Jharkhand
May 9, 2011
ZAFAR ALI @ JAFAR ALI Vs. STATE OF JHARKHAND AND ANOTHER
November 29, 2011
ZAHIDA KHATOON AND ORS. Vs. MD. RAFIQUE AND ORS.
September 22, 2011
ZAKIR @ DABBU KHAN @ ZAKIR KHAN Vs. STATE OF JHARKHAND
March 28, 2011