Case Index

Title
Date
24/7 CUSTOMER PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
December 16, 2011
A. SUTHANTHER ASSUMTHA Vs. COMMISSIONER OF SERVICE TAX
February 28, 2011
A.C.C. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE RAIPUR
July 7, 2011
A.K. CONSTRUCTION Vs. COMMISSIONER OF CUSTOMS AND C. EX.
January 25, 2011
A.P. TOURISM DEV. CORPN. LTD. Vs. C.C.E., C.C. & S.T., HYDERABAD
June 15, 2011
A.R. ENGINEERING WORKS Vs. COMMISSIONER OF C. EX., KOLKATA-II
November 14, 2011
A.R. TECH ARTISANS Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
November 16, 2011
A.S. MOLOOBHOY & SONS Vs. COMMR. OF CUS. (CSI AIRPORT), MUMBAI
August 23, 2011
AADISHWAR MOTORS PVT. LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
February 21, 2011
AAREN SYNTEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
September 30, 2011
AARTI INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., SURAT
November 25, 2011
ABACUS BRAIN STUDY (P) LTD. Vs. COMMISSIONER OF C. EX. (A), HYDERABAD
January 24, 2011
ABB LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
November 29, 2011
ABC ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL
December 14, 2011
ABDUL KAREEM POKU Vs. COMMISSIONER OF CUSTOMS, COCHIN
October 18, 2011
ABN AMRO BANK Vs. CCE
July 26, 2011
ACALMAR OILS & FATS LTD. Vs. COMMR. OF CUSTOMS, VISAKHAPATNAM
January 4, 2011
ACCURATE TRANS HEAT PVT. LIMITED Vs. COMMISSIONER OF C. EX., SURAT
March 14, 2011
ACHIEVER INTERNATIONAL Vs. CCE
March 8, 2011
ACUMEN CAPITAL MARKET (I) LTD. Vs. C.C.E., CUS. & S.T., COCHIN
December 29, 2011
ADC INDIA COMMUNICATION LTD. Vs. COMMR. OF C. EX., BANGALORE
May 18, 2011
ADHUNIK MEGHALAYA STEEL PVT. LTD. Vs. COMMISSIONER OF C. EX., SHILLONG
July 29, 2011
ADHUNIK STEELS LTD. Vs. COMMISSIONER OF C. EX. & S. T., JAMSHEDPUR
April 25, 2011
ADITYA CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
August 5, 2011
ADVANCE SURFACTANTS INDIA LTD. Vs. COMMR. OF C. EX., MANGALORE
March 30, 2011
AGRO PACK Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
November 3, 2011
AGSAR PAINTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUDURAI
July 20, 2011
AHMEDABAD KAISER-I-HIND MILLS COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
August 12, 2011
AHMEDABAD PACKAGING INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
March 9, 2011
AHMEDNAGAR FORGINGS LTD. Vs. COMMISSIONER OF C. EX., PUNE-III
February 28, 2011
AIA ENGINEERING LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
August 1, 2011
AIA ENGINEERING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
September 27, 2011
AIA ENGINEERING LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
April 28, 2011
AIR CONTROL & CHEMICAL ENGINEERING CO. LTD. Vs. C.C.E., AHMEDABAD
May 5, 2011
AIR LIQUIDE NORTH INDIA (P) LTD. Vs. COMMR. OF C. EX. , JAIPUR
December 5, 2011
AJAY INDUSTRIAL CORPORATION Vs. COMMISSIONER OF C. EX., GHAZIABAD
November 14, 2011
AKAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
October 19, 2011
AKSHAR FABRICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
December 14, 2011
AL CARGO GLOBAL LOGISTICS LTD. Vs. COMMISSIONER OF CUS., KANDLA
March 3, 2011
AL RIYAZ IMPLEX Vs. COMMISSIONER OF CUSTOMS, COCHIN
January 13, 2011
ALEMBIC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA-II
August 1, 2011
ALFA AUTOMOBILES Vs. COMMISSIONER OF SERVICE TAX
October 21, 2011
ALOK COAL AGENCIES Vs. COMMISSIONER OF C. EX., RAIPUR
April 5, 2011
ALPHINE PHARMACEUTICALS Vs. COMMISSIONER OF C. EX., HYDERABAD
October 12, 2011
ALPINE APPARELS (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
November 15, 2011
ALSTOM PROJECTS INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
March 14, 2011
ALTAIR ENGINEERING INDIA P. LTD. Vs. COMMISSIONER OF S.T., BANGALORE
July 25, 2011
ALUMAYER INDIA PVT. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-IV
March 8, 2011
AMADEUS INDIA PVT. LTD. Vs. COMMISSIONER OF C EX., NEW DELHI
May 9, 2011
AMALGAMATIONS REPCO LTD. Vs. COMMISSIONER OF C. EX.
October 28, 2011
AMANULLA KHANS SONS Vs. COMMISSIONER OF C. EX., BANGALORE
December 14, 2011
AMAR FOOD PRODUCTS Vs. COMMISSIONER OF C. EX., VADODARA
March 30, 2011
AMBIKA PAINTS PLY AND HARDWARE STORE Vs. COMMISSIONER OF C. EX., BHOPAL
September 14, 2011
AMERICAN POWER CONVERSION (I) P. LTD. Vs. COMMR. OF CUS., BANGALORE
July 20, 2011
AMIDHARA TEXTURISING (P) LTD. Vs. COMMR. OF CENTRAL EXCISE, SURAT
November 14, 2011
AMIT KHANNA Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL
September 14, 2011
AMMAN STEEL CORPORATION Vs. COMMISSIONER OF C. EX., TRICHY
February 1, 2011
AMMIREDDY OILS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
December 14, 2011
AMOD STAMPING PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
February 23, 2011
AMOUSI MOTORS Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW
July 4, 2011
AMWAY INDIA ENTERPRISES PVT. LTD. Vs. COMMR. OF C. EX.
December 14, 2011
ANAGHA SURFACE TRANSPORT PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE TIRUPATI AND VICE VERSA
November 25, 2011
ANAGRAM STOCK BROKING LTD. Vs. COMMISSIONER OF S.T., AHMEDABAD
April 5, 2011
ANAR CHEMICALS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
May 20, 2011
ANDHRA FERRO ALLOYS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
January 3, 2011
ANERI CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
June 6, 2011
ANIL KUMAR YADAV Vs. CCE
January 20, 2011
ANIL PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
April 28, 2011
ANIL PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
June 9, 2011
ANIL PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
May 6, 2011
ANISHK ENGINEERING CONSTRUCTIONS Vs. C.C.E., VISAKHAPATNAM
November 2, 2011
ANKITA CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
November 17, 2011
ANNAKUT BISCUIT CO. PVT. LTD. Vs. C.C.E.
April 25, 2011
ANNAMALLAI INFRASTRUCTURES LTD. Vs. C.C.E. & S.T., COIMBATORE
August 19, 2011
ANSAL HOUSING & CONSTRUCTION LTD. Vs. COMMR. OF S.T.
December 21, 2011
ANURAG TRIVEDI Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
October 12, 2011
APAR LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT), MUMBAI
May 12, 2011
APPALO THREADS Vs. CCE
January 25, 2011
AREVA T&D INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE, LTU, CHENNAI
December 9, 2011
ARIHANT GOLD PLAST PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
November 15, 2011
ARIHANT SYNTHETICS Vs. COMMISSIONER OF C. EX., SURAT
June 6, 2011
ARJUN TOURS & TRAVELS PVT. LTD Vs. COMMISSIONER OF S.T., BANGALORE
December 22, 2011
ARO-CHEM SILVASSA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
August 19, 2011
AROGYA TRADING AND FINANCE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
July 18, 2011
ARUN ENGINEERING Vs. COMMISSIONER OF CENTRAL EXCISE
April 5, 2011
ARVIND KUMAR & CO. Vs. COMMISSIONER OF CENTRAL EXCISE
September 26, 2011
ARVIND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
November 21, 2011
ARVIND LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
February 24, 2011
ARVIND LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
February 4, 2011
ARVIND PRODUCTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
July 1, 2011
ASCENT MARKETING AND SERVICES Vs. COMMISSIONER OF C. EX
December 16, 2011
ASEA BROWN BOVERI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, VADODARA-II
February 18, 2011
ASHISH CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
July 26, 2011
ASHOK HOTEL Vs. COMMISSIONER OF CENTRAL EXCISE
June 6, 2011
ASHOK KUMAR JAIN, PROP. Vs. COMMISSIONER OF C, EX., INDORE
October 20, 2011
ASHWIN VANASPATI INDUS. PVT. LTD. Vs. COMMISSIONER OF CUS., KANDLA
April 27, 2011
ASIA IMPEX Vs. CC, AMRISTAR
January 11, 2011
ASIAN GRANITO (I) LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
September 20, 2011
ASRANI TUBES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
December 2, 2011
ASSTT. COMMR. OF CUS. & C. EX., VISAKHAPATNAM Vs. NIKHIL REFINERIES LTD.
April 5, 2011
ASTER PVT. LTD. Vs. COMMR. OF CUS., C. EX. & SERVICE TAX, HYDERABAD
October 20, 2011
ASTRAL PHARMA LTD. Vs. COMMISSIONER OF C. EX., VADODARA
August 24, 2011
ATCO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
September 16, 2011
ATLANTIC SHIPPING PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
November 17, 2011
ATLANTIC SHIPPING PVT. LTD., SIKKA Vs. COMMISSIONER OF CUS., JAMNAGAR
September 30, 2011
ATTEST TESTING SERVICES LTD. Vs. COMMISSIONER OF SERVICE TAX
September 27, 2011
AUORA FOAM PVT. LTD. Vs. COMMISSIONER OF C. EX., CHANDIGARH
April 28, 2011
AURANGABAD AUTO ENGG. PVT. LTD. Vs. COMMR. OF C. EX., AURANGABAD
January 6, 2011
AUTOMOBILE CORPORATION OF GOA LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, GOA
September 8, 2011
AUTOMOTIVE ANCILLARY SERVICES (P) LTD. Vs. CCE
March 15, 2011
AUTOMOTIVE METAL STAMPINGS PVT. LTD. Vs. COMMR. OF C. EX., PUNE-I
April 11, 2011
AVANTIKA CONSTRUCTIONS Vs. COMMR. OF C. EX. & SERVICE TAX, PATNA
March 21, 2011
AVT NATURAL PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., COCHIN
August 1, 2011
AZTECSOFT LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
December 28, 2011
B. MURUGAN Vs. COMMR. OF C. EX., THIRUVANANTHAPURAM
December 20, 2011
B. RAMA RAO & COMPANY Vs. COMMR. OF CUS., C. EX. & S.T., HYDERABAD-IV
March 29, 2011
B.D. SARDANA Vs. COMMISSIONER OF C. EX., DELHI-II
March 28, 2011
B.S. PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
May 6, 2011
B.S.N.L. Vs. COMMISSIONER OF CENTRAL EXCISE
December 7, 2011
B.S.N.L. Vs. CCE, KANPUR
October 7, 2011
BAGAI CONSTRUCTION Vs. COMMISSIONER OF SERVICE TAX, NEW DELHI
March 3, 2011
BAIRATHI DEVELOPERS PVT. LTD Vs. COMMISSIONER OF C. EX, JAIPUR
September 2, 2011
BAJAJ FOODS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
November 24, 2011
BAJAJ HINDUSTAN LTD. Vs. CCE
April 28, 2011
BAJAJ HINDUSTAN LTD. Vs. COMMISSIONER OF C. EX., LUCKNOW
February 28, 2011
BALAJI CONTRACTORS Vs. COMMISSIONER OF CENTRAL EXCISE
December 13, 2011
BALARPUR INDUSTRIES LTD. Vs. CCE (ADJ.)
January 11, 2011
BALKRISHNA INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., AURANGABAD
June 28, 2011
BALLARPUR INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 6, 2011
BALLARPUR INDUSTRIES LTD. Vs. C.C.E., C. & S.T., BHUBANESWAR-I
November 15, 2011
BALSARA HYGIENE PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., VAPI
September 20, 2011
BANARASI PAPERS & SYNTHETICS P. LTD. Vs. C.C. (ADMIN. & AIRPORT), KOLKATA
May 3, 2011
BANAS SANDS TTCP LTD. Vs. COMMISSIONER OF C. EX., (ADJ.), NEW DELHI
February 14, 2011
BANGALORE CLUB Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
September 21, 2011
BANGALORE OXYGEN CO. PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE (APPEALS)
March 18, 2011
BANK OF INDIA Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
November 29, 2011
BANMORE CABLES & CONDUCTOR Vs. COMMISSIONER OF C. EX. , INDORE
September 5, 2011
BAS ENGINEERING (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
March 3, 2011
BASP INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-III
June 7, 2011
BATA INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V
December 9, 2011
BAY FORGE LTD. Vs. COMMISSIONER OF C. EX., PUDUCHERRY
June 17, 2011
BAYER CROP SCIENCE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
November 15, 2011
BEAS SCIENTIFIC DYERS Vs. COMMISSIONER OF CENTRAL EXCISE
January 5, 2011
BEDY ASSOCIATES Vs. COMMISSIONER OF CUSTOMS, COCHIN
May 10, 2011
BELLAD & COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
November 2, 2011
BENGAL EXPORT CORPN. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
September 13, 2011
BHAGWAN ELECTRO PHOTOCOPIERS Vs. COMMISSIONER OF C. EX. DELHI-III
December 14, 2011
BHAGWATI SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
January 24, 2011
BHAGYALAXMI PROCESSORS Vs. COMMISSIONER OF C. EX., RAJKOT
October 5, 2011
BHARAT INDUSTRIAL ENTERPRISES LTD. Vs. COMMR. OF C. EX.
October 31, 2011
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF C. EX.
November 30, 2011
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF C. EX. & S.T., PATNA
September 20, 2011
BHARTI AIRTEL LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
October 7, 2011
BHARTI BHUTADA Vs. COMMISSIONER OF CUSTOMS (CSI AIRPORT)
January 7, 2011
BHARTI HEXACOM INDIA LTD. Vs. COMMISSIONER OF C. EX., JAIPUR
February 14, 2011
BHILAI ENGINEERING CORPN. LTD. Vs. COMMR. OF C. EX. & CUS.
May 24, 2011
BHILWARA ZILA EX-SERVICEMEN WEL. SOC. LTD. Vs. COMMR. OF C. EX.
December 13, 2011
BHILWARA ZILA EX-SERVICEMEN WELFARE SOCIETY LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 7, 2011
BHOLA PLASTIC INDUSTRIES P. LTD. Vs. COMMISSIONER OF C. EX., DELHI-I
March 11, 2011
BHOOTPURVA SAINIK SOCIETY Vs. COMMISSIONER OF C. EX. & S.T., ALLAHABAD
September 8, 2011
BHURJI SUPER-TEK INDUSTRIES LTD. Vs. CCE
May 4, 2011
BIESSE MANUFACTURING CO. LTD. Vs. COMMR. OF C. EX., BANGALORE
June 21, 2011
BILATI (ORISSA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BBSR-II
December 27, 2011
BINANI CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 2, 2011
BIRLA CORPORATION LTD Vs. COMMISSIONER OF C. EX., LUCKNOW
October 13, 2011
BIRLA CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II
July 4, 2011
BIRLA CORPORATION LTD. Vs. COMMISSIONER OF C. EX., LUCKNOW
September 23, 2011
BLOOM DEKOR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
September 27, 2011
BLOSSOM GROCERY AND FOOD INDIA PVT. LTD., Vs. COMMISSIONER OF CUSTOMS (EXPORT), NHAVA SHEVA
September 30, 2011
BLUE STAR LTD. Vs. COMMISSIONER OF CUS., C. EX. & S.T., HYDERABAD
August 12, 2011
BODAL CHEMICALS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
October 7, 2011
BONFIGLIOLI TRANSMISSIONS (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
August 23, 2011
BOPKIN INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
February 28, 2011
BORAX MANUFACTURERS ASSOCIATION OF INDIA Vs. COMMISSIONER OF CUSTOMS (PORT) KOLKATA
September 12, 2011
BORAX MANUFACTURERS ASSOCIATION OF INDIA Vs. C.C. (PORT), KOLKATA
September 23, 2011
BORSAD TOBACCO CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
September 15, 2011
BOSCH REXROTH INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
June 24, 2011
BOSTIK INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-I
September 30, 2011
BRIGHT SECURITY SERVICES & LABOUR CONTR. Vs. C.C.E. & S.T., MANGALORE
September 9, 2011
BRILLIANCE COLLEGE Vs. COMMISSIONER OF CENTRAL EXCISE, TRIVANDRUM
June 7, 2011
BRY ASIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-III
October 13, 2011
BSNL Vs. COMMISSIONER OF C. EX.
February 23, 2011
BSNL Vs. COMMISSIONER OF C. EX., MANGALORE
January 17, 2011
BSNL Vs. COMMR. OF C. EX., THIRUVANANTHAPURAM
March 28, 2011
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
July 19, 2011
BUILDERS NGV CLUB Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
November 2, 2011
BUREAU OF INDIAN STANDARDS Vs. COMMR. OF SERVICE TAX, CHENNAI
June 13, 2011
BURN STANDARD CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
March 24, 2011
BURN STANDARD CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
December 5, 2011
C.C. & C. E., HYDERABAD-II Vs. YOU SEUNG SA INDIA CONSTRUCTIONS PVT. LTD.
January 3, 2011
C.C. AND C. EX. Vs. GRASIM INDUSTRIES LTD.
March 9, 2011
C.C.E. Vs. SIEL CHEMICAL COMPLEX
March 3, 2011
C.C.E. Vs. RATHI BARS LTD.
March 3, 2011
C.C.E., AHMEDABAD Vs. HIMSON TEXTILE ENGINEERING INDS. (P) LTD.
November 28, 2011
C.C.E., BANGALORE Vs. HONEYWELL TECHNOLOGY SOLUTIONS LAB P. LTD.
October 18, 2011
C.C.E., C. & S.T., BBSR-II Vs. MINERALS MANAGEMENT SERVICE (I) PVT. LTD.
April 21, 2011
C.C.E., C. & ST, VISAKHAPATNAM Vs. R.A.K. CERAMICS INDIA PVT. LTD.
June 6, 2011
C.C.E., COIMBATORE Vs. LAKSHMI TECHNOLOGY & ENGINEERING INDUS. LTD.
February 10, 2011
C.C.E., MANGALORE Vs. PARBHUDAS KISHORDAS TOBACCO PRODUCTS P. LTD.
August 16, 2011
C.C.E., MUMBAI Vs. EMERSON PROCESS MANAGEMENT INDIA PVT. LTD.
June 15, 2011
C.C.E., SURAT Vs. SHREE CHALTHAN VIBHAG KHAND UDHYOG SAHAKARI MANDLI LTD.
August 16, 2011
C.C.E., SURAT-I Vs. SHREE KHEDUT SAHAKARI KHAND UDYOG MANDLI LTD.
November 21, 2011
C.G.M., BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF C. EX., BHOPAL
April 7, 2011
C.R. SCOOTERS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
August 19, 2011
C.S.T. Vs. SOLUTIONS
April 15, 2011
C.S.T. Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPN. LTD.
September 19, 2011
C.S.T., NEW DELHI Vs. ORIENT CRAFT LIMITED
December 13, 2011
CADBURY INDIA LIMITED Vs. C.C.E., INDORE
October 17, 2011
CADILA PHARMACEUTICALS LTD. Vs. COMMR. OF C. EX., AHMEDABAD-II
September 29, 2011
CADMACH MACHINERY CO. (P) LTD. Vs. COMMR. OF C. EX., AHMEDABAD
August 24, 2011
CANARA BANK Vs. COMMISSIONER OF C. EX., LTU, BANGALORE
June 16, 2011
CANDICO (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RESPONDENT NAGPUR
September 14, 2011
CARBORUNDUM UNIVERSAL LTD. Vs. COMMR. OF SERVICE TAX (LTU), CHENNAI
January 24, 2011
CAREER LAUNCHER INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
July 26, 2011
CARGO MOTORS (GUJ.) PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
November 30, 2011
CASUAL PLUS Vs. COMMISSIONER OF CENTRAL EXCISE, LUDHIANA
July 8, 2011
CATERPILLAR INDIA (P.) LTD Vs. COMMISSIONER OF SERVICE TAX
March 10, 2011
CC (PREVENTIVE) Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPN. LTD.
January 28, 2011
CC, ICD, TKD, NEW DELHI Vs. M/S. INDO SHYAM INDUSTRIES
August 18, 2011
CCE Vs. BHARAT ROLLING MILLS
September 30, 2011
CCE Vs. SRI KRISHNA SMELTERS LTD.
September 9, 2011
CCE Vs. M.M. FORGINGS LTD.
September 9, 2011
CCE Vs. SHRIRAM ALKALI AND CHEMICALS
August 26, 2011
CCE Vs. SUNDARAM INDUSTRIES LTD.
February 24, 2011
CCE Vs. HYBRO CHAINS PVT. LTD.
March 8, 2011
CCE Vs. PARRY CONFECTIONERY LTD.
April 6, 2011
CCE Vs. SICGIL INDIA LTD.
May 10, 2011
CCE Vs. SAINT GOBAIN GLASS (I) LTD.
May 11, 2011
CCE Vs. PAULSONS LTD.
January 25, 2011
CCE Vs. GGN SPINNING MILLS P. LTD.
January 18, 2011
CCE Vs. AMMAA TRADERS
February 18, 2011
CCE Vs. CASTROL (I) LTD.
January 25, 2011
CCE Vs. AYYA COMMUNICATIONS
January 14, 2011
CCE Vs. YAMUNA GAGES AND CHEMICALS
April 28, 2011
CCE Vs. PUNJAB SMALL INDUSTRIAL AND EXPORT CORPORATION LTD.
May 19, 2011
CCE Vs. RADHEYSHYAM NAGUJI
June 9, 2011
CCE Vs. SHREE BHAWANI PAPER MILLS
May 31, 2011
CCE Vs. SUZUKI POWERTRAIN INDIA LTD.
April 27, 2011
CCE Vs. ASSOCIATED PIGMENTS LTD.
January 27, 2011
CCE Vs. WARYAM STEEL (P) LTD.
January 5, 2011
CCE Vs. MAJESTIC AUTO LTD.
May 12, 2011
CCE Vs. GALAXY INDO FAB LTD.
July 25, 2011
CCE Vs. HINDUSTAN COCO COLA BEVERAGES (P) LTD.
January 3, 2011
CCE Vs. TUTICORIN ALKALI CHEMICALS AND
February 8, 2011
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CCE Vs. IOC LTD
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June 24, 2011
CCE SURAT-I Vs. M/S. BHARAT TOURS
November 30, 2011
CCE, CHANDIGARH Vs. M/S. DYNAMIC MOTORS
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CCE, JAIPUR-II Vs. M/S.HINDUSTAN ZINC LTD.
November 2, 2011
CCE, JALANDHAR/LUDHIANA Vs. M/S. CLASSIC COLOUR LAB (P) LTD. AND M/S. FAMOUS PHOTO STORE
September 1, 2011
CCE, KANPUR Vs. M/S KOTHARI PRODUCTS LTD.
November 1, 2011
CCE, LUDHIANA Vs. M/S SURAJ UDYOG
November 1, 2011
CCE, MEERUT-I Vs. M/S MAHARISHI STEELS (P) LTD. SHRI BHIM SINGH, DIRECTOR SMT. KUSUM LATA, DIRECTOR
November 1, 2011
CEOLRIC SERVICES Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
February 14, 2011
CETHAR VESSALS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 8, 2011
CGU LOGISTIC LTD. Vs. COMMISSIONER OF CUSTOMS (I), MUMBAI
June 28, 2011
CHAITANYA EDUCATIONAL COMMITTEE Vs. C.C., C. EX. & S.T.
April 18, 2011
CHAMPS ON WEB PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
November 29, 2011
CHANDAN TOBACCO CO. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
April 7, 2011
CHANDANA PLASTICS Vs. COMMR. OF C. EX., VISAKHAPATNAM
August 11, 2011
CHANNA KRANTI KUMAR Vs. COMMR. OF CUS., C. EX. & S.T., HYDERABAD
November 28, 2011
CHANSAMA TALUKA SARVODAY MAZOOR KAMDAR SAHAKARI MANDLI LTD. Vs. C.C.E., AHMEDABAD
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CHARAK PHARMA PVT. LTD. Vs. COMMISSIONER OF C. EX., VAPI
May 10, 2011
CHAUDHARANA STEELS PVT. LTD Vs. CCE
January 20, 2011
CHEMASIA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, GUNTUR
January 25, 2011
CHETAK MFG. CO. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
August 26, 2011
CHETNA ZARDA COMPANY SHRI DINESH L. DAIYA Vs. COMMISSIONER OF CENTRAL EXCISE
July 1, 2011
CHHATTISGARH STATE INDUSL. DEV. CORPORATION Vs. C.C.E., RAIPUR
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CHINDIT CARRIERS PVT. LTD. Vs. COMMR. OF C. EX. & SERVICE TAX, RANCHI
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August 2, 2011
CHOKKAIYAN KARTHIKEYAN AND COMPANY Vs. CCE
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CHOLAMANDALAM MS RISK SERVICES LTD. Vs. COMMR. OF S.T., CHENNAI
April 1, 2011
CHOUDHURY INDUSTRIES P. LTD. Vs. COMMR. OF SERVICE TAX, KOLKATA
November 4, 2011
CIPLA LTD., Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE
July 7, 2011
CITY UNION BANK Vs. COMMISSIONER OF CENTRAL EXCISE, TRICHY
December 20, 2011
CITY UNION BANK LTD Vs. COMMISSIONER OF C. EX. (SERVICE TAX), TRICHY
October 7, 2011
CLIMAX SYNTHETICS PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
June 21, 2011
CM. GOENKA & CO. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
September 21, 2011
CMC LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
April 19, 2011
COCHIN SHIPYARD LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
January 18, 2011
COIR BOARD Vs. COMMISSIONER OF CENTRAL EXCISE
February 22, 2011
COLGATE PALMOUVE (I) LTD. Vs. COMMISSIONER OF C. EX., MUMBAI-I
February 3, 2011
COLS CALIBRE Vs. COMMISSIONER OF C. EX., COIMBATORE
June 20, 2011
COMMISSIONER OF C EX., GUWAHATI Vs. KOTHARI PRODUCTS LTD.
February 2, 2011
COMMISSIONER OF C. EX. Vs. SADHANA COLOUR FILM PROCESSING LAB.
August 23, 2011
COMMISSIONER OF C. EX. Vs. MENON EXPORTS
August 3, 2011
COMMISSIONER OF C. EX. Vs. SESAME FOODS PVT. LTD.
January 21, 2011
COMMISSIONER OF C. EX. Vs. VIKASH GARG
January 5, 2011
COMMISSIONER OF C. EX. Vs. AMARJIT AGGARWAL AND CO
March 15, 2011
COMMISSIONER OF C. EX. Vs. HOME FASHION INTERNATIONAL
February 7, 2011
COMMISSIONER OF C. EX. Vs. GLOBAL MONEY
January 17, 2011
COMMISSIONER OF C. EX. Vs. ITC LTD.
February 22, 2011
COMMISSIONER OF C. EX. & CUS. Vs. VIJAY BHIMRAO DOLAS
September 22, 2011
COMMISSIONER OF C. EX. & CUS., VISAKHAPATNAM-I Vs. CONCAST FERRO INC.
December 16, 2011
COMMISSIONER OF C. EX. & SERVICE TAX, PATNA Vs. IOC LTD.
December 21, 2011
COMMISSIONER OF C. EX. BANGALORE Vs. GLEASON WORKS (INDIA) LTD.
February 15, 2011
COMMISSIONER OF C. EX., AHMEDABAD Vs. PALCO METALS LTD.
April 28, 2011
COMMISSIONER OF C. EX., AHMEDABAD Vs. PATEL ALLOYS STEEL PVT. LTD.
April 28, 2011
COMMISSIONER OF C. EX., AHMEDABAD Vs. TUDOR INDIA LTD.
July 15, 2011
COMMISSIONER OF C. EX., AHMEDABAD Vs. ASHIMA DYECOT PVT. LTD.
May 6, 2011
COMMISSIONER OF C. EX., AHMEDABAD Vs. BALKRISHNA TEXTILE MILLS
April 6, 2011
COMMISSIONER OF C. EX., AHMEDABAD Vs. JOHNSON PUMPS (INDIA) LTD.
May 18, 2011
COMMISSIONER OF C. EX., AHMEDABAD Vs. VRW REFRACTORIES PVT. LTD.
May 18, 2011
COMMISSIONER OF C. EX., AHMEDABAD-I Vs. ABHISHEK PHARMA ENGINEERS
June 22, 2011
COMMISSIONER OF C. EX., ALLAHABAD Vs. SURYA BHAN TRIPATHI
July 12, 2011
COMMISSIONER OF C. EX., ALLAHABAD Vs. A.P.S.M. STUDY CENTRE
September 5, 2011
COMMISSIONER OF C. EX., ALLAHABAD Vs. AZAM RUBBER PRODUCTS LTD.
March 22, 2011
COMMISSIONER OF C. EX., BANGALORE Vs. KOCHI LOGISTICS SERVICES PVT. LTD.
October 4, 2011
COMMISSIONER OF C. EX., BANGALORE Vs. UTOPIA INDIA PVT. LTD.
November 4, 2011
COMMISSIONER OF C. EX., BELGAUM Vs. KORVI ACTIVE MINERALS
January 6, 2011
COMMISSIONER OF C. EX., BHAVNAGAR Vs. MODEST INFRASTRUCTURE LTD.
January 27, 2011
COMMISSIONER OF C. EX., BHAVNAGAR Vs. LUCKY STEEL INDUSTRIES
September 19, 2011
COMMISSIONER OF C. EX., CHANDIGARH Vs. PUNJAB COMMUNICATION LTD.
June 27, 2011
COMMISSIONER OF C. EX., CHANDIGARH Vs. SALUJA EXIM
February 22, 2011
COMMISSIONER OF C. EX., CHANDIGARH Vs. KRISHNA AUTOMOBILES
April 7, 2011
COMMISSIONER OF C. EX., CHANDIGARH Vs. NEW TECH ELECTRONICS
May 31, 2011
COMMISSIONER OF C. EX., CHENNAI Vs. AREVA T & D INDIA LTD.
March 4, 2011
COMMISSIONER OF C. EX., CHENNAI Vs. CHEMPLAST SANMAR LTD.
February 23, 2011
COMMISSIONER OF C. EX., CUS. & S.T., BBSR-I Vs. KONARK INDUSTRIES
January 11, 2011
COMMISSIONER OF C. EX., CUS. & S.T., BBSR-II Vs. ORES INDIA (P) LTD.
September 22, 2011
COMMISSIONER OF C. EX., DAMAN Vs. GAYATRISHAKTI PAPER & BOARDS LTD.
November 14, 2011
COMMISSIONER OF C. EX., DAMAN Vs. PRATAP BHANUSHALI
November 17, 2011
COMMISSIONER OF C. EX., DAMAN Vs. PRIME HEALTHCARE PRODUCTS.
July 25, 2011
COMMISSIONER OF C. EX., DAMAN Vs. ASIAN PLASTOWARES PVT. LTD.
November 11, 2011
COMMISSIONER OF C. EX., DAMAN Vs. NIRMALA DYECHEM
March 30, 2011
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October 4, 2011
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March 31, 2011
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January 5, 2011
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September 30, 2011
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August 19, 2011
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March 28, 2011
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February 3, 2011
COMMISSIONER OF C. EX., INDORE Vs. MUKESH KUMAR EKLODIA
March 22, 2011
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January 18, 2011
COMMISSIONER OF C. EX., JAIPUR Vs. ABHI NANDAN BANQUETS
August 26, 2011
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September 28, 2011
COMMISSIONER OF C. EX., KANPUR Vs. INSTITUT FRANCAIS DU PETROLE (IFP)
August 24, 2011
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July 21, 2011
COMMISSIONER OF C. EX., KOLHAPUR Vs. INJO TECHNICAL SERVICE
July 26, 2011
COMMISSIONER OF C. EX., KOLKATA-II Vs. RTS POWER CORPORATION LTD.
March 29, 2011
COMMISSIONER OF C. EX., KOLKATA-III Vs. ELECTRO STEEL CASTINGS LTD.
July 27, 2011
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January 5, 2011
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March 3, 2011
COMMISSIONER OF C. EX., LUCKNOW Vs. TECHNICAL ASSOCIATES
June 20, 2011
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February 15, 2011
COMMISSIONER OF C. EX., MADURAI Vs. VIVEKRAM BAJAJ
February 23, 2011
COMMISSIONER OF C. EX., MANGALORE Vs. ABHARAN MOTORS PVT. LTD.
February 11, 2011
COMMISSIONER OF C. EX., MUMBAI Vs. MAHINDRA & MAHINDRA LTD.
March 9, 2011
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May 11, 2011
COMMISSIONER OF C. EX., MYSORE Vs. SUDARSHAN TELECOM
January 6, 2011
COMMISSIONER OF C. EX., MYSORE Vs. CHAMUNDI TEXTILES (SILK MILLS) LTD.
March 4, 2011
COMMISSIONER OF C. EX., NASHIK Vs. AUTOMOTIVE MANUFACTURE PVT. LTD.
June 14, 2011
COMMISSIONER OF C. EX., PATNA Vs. INDIAN OIL CORPORATION LTD.
April 20, 2011
COMMISSIONER OF C. EX., PUNE-I Vs. BOSCH CHASSIS SYSTEMS INDIA LTD.
September 27, 2011
COMMISSIONER OF C. EX., RAIPUR Vs. SHYAM ENTERPRISES
March 23, 2011
COMMISSIONER OF C. EX., RAIPUR Vs. CENTRE POINT COLOUR LAB
October 3, 2011
COMMISSIONER OF C. EX., RAJKOT Vs. ADVANCE DIESELS ENGINES PVT. LTD.
July 1, 2011
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February 1, 2011
COMMISSIONER OF C. EX., RAJKOT Vs. S.J. MEHTA & COMPANY
February 1, 2011
COMMISSIONER OF C. EX., RAJKOT Vs. RELIANCE INDUSTRIES LTD.
June 8, 2011
COMMISSIONER OF C. EX., RAJKOT Vs. MORVI VEGETABLE PRODUCTS LTD.
November 16, 2011
COMMISSIONER OF C. EX., ROHTAK Vs. CEPHAM ORGANICS LTD.
June 2, 2011
COMMISSIONER OF C. EX., SHILLONG Vs. GOENKA WOLLEN MILLS LTD.
March 29, 2011
COMMISSIONER OF C. EX., SURAT Vs. ANGLO FRENCH DRUGS & INDUSTRIES
March 30, 2011
COMMISSIONER OF C. EX., SURAT Vs. NEMLAXMI BOOKS (INDIA) PVT. LTD.
May 3, 2011
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May 23, 2011
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December 20, 2011
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September 30, 2011
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December 2, 2011
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April 8, 2011
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December 15, 2011
COMMISSIONER OF C. EXH., JAIPUR Vs. ASHOKA INDUSTRIES
January 19, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. DINESH DIGITAL COLOR LAB
July 13, 2011
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July 5, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. FORD INDIA LTD.
July 5, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. VIDEOCON INDUSTRIES LTD.
August 18, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. G.V. ASSOCIATES
February 14, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. MUKESH KUMAR EKLODIA
July 19, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. EICHER MOTORS LTD.
July 8, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. BLOW PLAST ERGONOMICS LTD.
August 3, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. M/S. SATYAM DIGITAL PHOTO LAB
September 20, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. GUARDIAN PLASTICOTE LIMITED
August 23, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. ECHJAY FORGINGS PVT. LTD.
September 12, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. TAMBE ENGINEERING AND FABRICATORS
September 23, 2011
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April 15, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN LEVER LTD.
April 5, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. PIONEER JELLICE INDIA PVT. LTD.
March 10, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CEMENTS LTD.
February 4, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. BANCO PRODUCTS (INDIA) LIMITED
July 29, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. SHREE VINAYAK MILLS
July 25, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. SUPREME KRAFT (P.) LTD.
July 28, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. HEMLINES TEXTILE EXPORTS (P.) LTD.
November 18, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. G.K. MOTORS
September 1, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. COOL COLLECTIONS
July 20, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. JYTSNA SINGH
November 16, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. ANKUSHIS ENTERPRISES
June 2, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. A.B.G. SHIPYARD LIMITED
August 11, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. KIRAN SYNTEX
July 1, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. SAGAR SPRINGS PVT. LIMITED
July 29, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. R.K. RAYON DYG. AND PTG. MILLS
July 25, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. HINDALCO INDUSTRIES LIMITED
July 22, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. P.A.P. CHIDAMBARA NADAR
May 3, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. GTC INDUSTRIES LTD.
June 29, 2011
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, VAPI Vs. VEENA INDUSTRIES LTD.
December 15, 2011
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD Vs. M/S. DEEPAK IMPEX PVT. LIMITED
October 14, 2011
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. NEYVELI LIGNITE CORPORATION LTD.
September 7, 2011
COMMISSIONER OF CENTRAL EXCISE SURAT Vs. SURESH SYNTHETICS
August 19, 2011
COMMISSIONER OF CENTRAL EXCISE VAPI Vs. KRISHANA KNITWEAR TECHNOLOGIES LIMITED
July 1, 2011
COMMISSIONER OF CENTRAL EXCISE VAPI Vs. DAMAN POLYTHREAD LIMITED
July 1, 2011
COMMISSIONER OF CENTRAL EXCISE VAPI Vs. M/S. GALADA POWER AND TELECOMMUNICATION LIMITED
August 19, 2011
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. M/S. STERLING EXPORTS CORPORATION,
October 14, 2011
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. MIDCO LTD.
May 20, 2011
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. NAVNEET AGARWAL
August 5, 2011
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. UDAY AUXICHEM
October 12, 2011
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. PIERLITA INDIA PVT. LTD.
July 28, 2011
COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD Vs. DARPAN COLOUR LAB
November 29, 2011
COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD Vs. CENTRE FOR EXCELLENCE
August 10, 2011
COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD Vs. KANORIA SUGAR & GENERAL MANUFACTURING CO. LTD
August 3, 2011
COMMISSIONER OF CENTRAL EXCISE, AURANGABAD Vs. SHETKARI SSK LTD.
July 27, 2011
COMMISSIONER OF CENTRAL EXCISE, AURANGABAD Vs. R.L. STEELS (P.) LTD.
July 29, 2011
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. M/S OUTSOURCE PARTNERS INTERNATIONAL PVT. LTD
November 1, 2011
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. BIOCON LTD.
June 20, 2011
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. M/S RSA SECURITY INDIA PVT. LTD.
December 2, 2011
COMMISSIONER OF CENTRAL EXCISE, BELGAUM Vs. HINDUSTAN ENGINEERS
September 16, 2011
COMMISSIONER OF CENTRAL EXCISE, BHAVNAGAR Vs. GUJARAT TRAVELS
February 18, 2011
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. DIXON TECHNOLOGIES (P.) LTD
July 13, 2011
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. NIBBER CASTINGS (P.) LTD
July 12, 2011
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. S.R. ENTERPRISES
May 2, 2011
COMMISSIONER OF CENTRAL EXCISE, CHENNAI Vs. FUTURA POLYESTERS LTD.
July 8, 2011
COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. MOHD. AMIN A.S. LAKHA
July 28, 2011
COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. ANUP INDUSTRIES LTD.
June 24, 2011
COMMISSIONER OF CENTRAL EXCISE, DELHI-I Vs. PEARL DRINKS LTD.
April 21, 2011
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. THEMIS MEDICARE LTD.
March 8, 2011
COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. GIRNAR FIBRES LTD
July 5, 2011
COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. GRASIM INDUSTRIES LTD.
July 21, 2011
COMMISSIONER OF CENTRAL EXCISE, INDORE (M.P.) Vs. MUKESH JAIN
November 16, 2011
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. RANKA ORGANICS (P.) LTD
November 9, 2011
COMMISSIONER OF CENTRAL EXCISE, KANPUR Vs. SHIVANGI STEEL PVT. LTD.
September 15, 2011
COMMISSIONER OF CENTRAL EXCISE, KANPUR Vs. RISANSI INDUSTRIES LTD.
August 11, 2011
COMMISSIONER OF CENTRAL EXCISE, KOLHAPUR Vs. SHAH PRECICAST P. LTD.
April 5, 2011
COMMISSIONER OF CENTRAL EXCISE, KOLHAPUR Vs. MULTIFILMS PLASTICS (P.) LTD.
July 14, 2011
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. DYNAMIC ENGINEERS PVT. LTD.
October 20, 2011
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. SYNOTEX INDUSTRIES
April 28, 2011
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-III Vs. ESSEN SYNTHETICS (P) LTD.
December 22, 2011
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-VII Vs. KRYPTON INDUSTRIES
October 28, 2011
COMMISSIONER OF CENTRAL EXCISE, LUDHIANA Vs. CITY CABLE
February 28, 2011
COMMISSIONER OF CENTRAL EXCISE, LUDHIANA Vs. SUVIDHA FINANCE
July 8, 2011
COMMISSIONER OF CENTRAL EXCISE, MADURAI Vs. SHIVA TEX YARN
August 18, 2011
COMMISSIONER OF CENTRAL EXCISE, MADURAI Vs. RAVIBALA IMPORTS AND EXPORTS
February 3, 2011
COMMISSIONER OF CENTRAL EXCISE, MEERUT Vs. AVADH ALLOYS (P) LTD.
July 20, 2011
COMMISSIONER OF CENTRAL EXCISE, MEERUT-I Vs. BAJAJ HINDUSTAN LTD.
April 8, 2011
COMMISSIONER OF CENTRAL EXCISE, MEERUT-I Vs. UNITECH MACHINES LTD.
August 11, 2011
COMMISSIONER OF CENTRAL EXCISE, MEERUT-II Vs. SAPAN MEHROTRA
November 16, 2011
COMMISSIONER OF CENTRAL EXCISE, MEERUT-II Vs. DSM SUGAR
July 12, 2011
COMMISSIONER OF CENTRAL EXCISE, MUMBAI-V Vs. SANDEEP ENTERPRISES
August 30, 2011
COMMISSIONER OF CENTRAL EXCISE, MYSORE Vs. REID & TAYLOR (INDIA) LTD.
June 20, 2011
COMMISSIONER OF CENTRAL EXCISE, NAGPUR Vs. KEC INTERNATIONAL LTD.
September 16, 2011
COMMISSIONER OF CENTRAL EXCISE, PONDICHERRY Vs. SARBATI STEEL TUBES LTD
July 12, 2011
COMMISSIONER OF CENTRAL EXCISE, RAIGAD Vs. INDO DACIN LEATHER
June 14, 2011
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November 17, 2011
COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. RAJOO ENGINEERS LTD.
May 12, 2011
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June 24, 2011
COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. PSL LTD.
June 27, 2011
COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. ASHISH ANAND & COMPANY
July 29, 2011
COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. JAIDEV ALLOYS PVT. LTD.
June 16, 2011
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. BABA SYNTHETICS
June 22, 2011
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. SURVODAY BLENDING (P) LTD.
August 10, 2011
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. PRAGATI PROCESSORS
July 22, 2011
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. ALLIANCE FIBRES LTD.
July 5, 2011
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. INDRAYANI EXPORTS (P) LTD.
April 27, 2011
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. REMI METALS GUJARAT LTD.
December 15, 2011
COMMISSIONER OF CENTRAL EXCISE, SURAT-I Vs. KRISHNA TERINE PVT. LTD.
December 15, 2011
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. BINAKIA SYNTHETICS LTD.
July 8, 2011
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. CLASSIC INDUSTRIES LTD.
November 29, 2011
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. JANAK RAJ GUPTA & CO.
June 24, 2011
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. LOHIA POLYESTER LTD.
May 18, 2011
COMMISSIONER OF CENTRAL EXCISE, TIRUNELVELI Vs. DCW LTD.
January 7, 2011
COMMISSIONER OF CENTRAL EXCISE, TIRUPATI Vs. INDIA CEMENTS LTD.
October 7, 2011
COMMISSIONER OF CENTRAL EXCISE, TRICHY Vs. VAIGAI INDUSTRIES
December 23, 2011
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. STERLITE INDUSTRIES (I) LTD.
October 5, 2011
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. SAMITA CONDUCTORS LTD.
November 23, 2011
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. DYNAMIC TWISTERS PVT. LTD.
June 24, 2011
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. PARLE INTERNATIONAL PVT. LTD.
November 8, 2011
COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM Vs. M/S. NACL, UNIT - II, GANTI VILLAGE, EAST GODAVARI DIST. (A.P)
November 25, 2011
COMMISSIONER OF CUS. & C. EX., HYDERABAD-IV Vs. GLAND PHARMA LTD.
August 9, 2011
COMMISSIONER OF CUS. & C. EX., TIRUPATHI Vs. LANCO INDUSTRIES LTD.
August 2, 2011
COMMISSIONER OF CUS. (PORT), KOLKATA Vs. SIMPLEX ENGINEERING PVT. LTD.
September 19, 2011
COMMISSIONER OF CUS., KANDLA Vs. INDIAN PETROCHEMICAL CORPN. LTD.
July 15, 2011
COMMISSIONER OF CUSTOMS Vs. DECCAN MINING SYNDICATE P. LTD. AND HUTHUR TRADERS LAD AND SONS
June 20, 2011
COMMISSIONER OF CUSTOMS Vs. NTPC
July 14, 2011
COMMISSIONER OF CUSTOMS Vs. SUVE GRAPHICS
July 26, 2011
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE, NAGPUR Vs. THE AKOLA DISTRICT CENTRAL COOPERATIVE BANK
October 13, 2011
COMMISSIONER OF CUSTOMS (AIRPORT) Vs. L.M. GLASSFIBER (INDIA) P. LTD.
July 5, 2011
COMMISSIONER OF CUSTOMS (EXPORTS) Vs. NISUN ENTERPRISES
May 11, 2011
COMMISSIONER OF CUSTOMS (ICD) Vs. ANKIT ELECTRONICS
December 23, 2011
COMMISSIONER OF CUSTOMS (IMPORT) Vs. CARRARA MARBLES AND GRANITE INDUSTRIES
May 11, 2011
COMMISSIONER OF CUSTOMS (IMPORT) Vs. HINDUSTAN WIRE ROPES
March 18, 2011
COMMISSIONER OF CUSTOMS (IMPORT) Vs. SUMITOMO CHEMICAL INDIA PVT. LTD.
March 21, 2011
COMMISSIONER OF CUSTOMS (IMPORT) Vs. MINI MAX OVERSEAS
March 16, 2011
COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI Vs. ASIAN HOTEL LTD.
September 6, 2011
COMMISSIONER OF CUSTOMS (IMPORTS) (SEAPORT) Vs. HINDUSTAN PETROLEUM CORPORATION LTD. AND INDIAN OIL CORPORATION LTD.
September 7, 2011
COMMISSIONER OF CUSTOMS (PORT), KOLKATA Vs. PRECISION POLYPLAST PVT. LTD.
September 20, 2011
COMMISSIONER OF CUSTOMS TUTICORIN Vs. SRIPATHI PAPERS AND BOARDS PVT. LTD.
March 2, 2011
COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. ESSAR STEEL LTD.
September 20, 2011
COMMISSIONER OF CUSTOMS, AMRITSAR Vs. PATIALA CASTINGS PVT. LTD.
December 26, 2011
COMMISSIONER OF CUSTOMS, BANGALORE Vs. CMC LTD.
September 12, 2011
COMMISSIONER OF CUSTOMS, BANGALORE Vs. INDO NISSIN FOODS LTD.
May 24, 2011
COMMISSIONER OF CUSTOMS, BANGALORE Vs. GOKALDAS IMAGES (P) LTD.
January 6, 2011
COMMISSIONER OF CUSTOMS, COCHIN Vs. TATA TETLEY LTD.
August 1, 2011
COMMISSIONER OF CUSTOMS, HYDERABAD Vs. TALLAJA IMPEX
November 11, 2011
COMMISSIONER OF CUSTOMS, JAMNAGAR Vs. RELIANCE INDUSTRIES LTD.
March 17, 2011
COMMISSIONER OF CUSTOMS, JAMNAGAR Vs. TATA CHEMICALS LTD.
April 29, 2011
COMMISSIONER OF CUSTOMS, KANDLA Vs. ADANI EXPORTS LTD.
November 29, 2011
COMMISSIONER OF CUSTOMS, KANDLA Vs. R.N. FORGING
May 18, 2011
COMMISSIONER OF CUSTOMS, KANPUR Vs. KAMLA KANT & CO.
August 17, 2011
COMMISSIONER OF CUSTOMS, MANGALORE Vs. KUDREMUKH IRON ORE CO.
April 6, 2011
COMMISSIONER OF CUSTOMS, NEW DELHI Vs. KAMAL BAJAJ
August 9, 2011
COMMISSIONER OF CUSTOMS, SURAT Vs. IQBAL JUSUB MEMON
October 5, 2011
COMMISSIONER OF CUSTOMS, VISAKHAPATNAM Vs. SESA GOA LTD.
December 30, 2011
COMMISSIONER OF S.T. Vs. MAHAVIR COCONUT INDUSTRIES
October 4, 2011
COMMISSIONER OF S.T., AHMEDABAD Vs. NOVA PETROCHEMICALS LTD.
December 8, 2011
COMMISSIONER OF S.T., AHMEDABAD Vs. RIDDHI SIDDHI GLUCO BIOLS LTD.
August 26, 2011
COMMISSIONER OF S.T., BANGALORE Vs. FOCUS INFOSYS (INDIA) PVT. LTD
December 23, 2011
COMMISSIONER OF S.T., BANGALORE Vs. NUWARE SYSTEMS (P) LTD.
December 20, 2011
COMMISSIONER OF SERVICE TAX Vs. GEETA INDUSTRIES P. LTD.
January 25, 2011
COMMISSIONER OF SERVICE TAX, AHMEDABAD Vs. USHABEN PUROHIT
November 30, 2011
COMMISSIONER OF SERVICE TAX, AHMEDABAD Vs. BOSCH REXROTH (I) LTD.
April 6, 2011
COMMISSIONER OF SERVICE TAX, BANGALORE Vs. VIJAYA BANK
January 24, 2011
COMMISSIONER OF SERVICE TAX, CHENNAI Vs. LEE & MUIRHEAD (P.) LTD
October 12, 2011
COMMISSIONER OF SERVICE TAX, CHENNAI Vs. E-CARE INDIA PVT. LTD.
January 7, 2011
COMMISSIONER OF SERVICE TAX, DELHI Vs. ABN AMRO BANK
January 28, 2011
COMMISSIONER OF SERVICE TAX, DELHI Vs. SUZUKI MOTOR CORPORATION
September 13, 2011
COMMISSIONER OF SERVICE TAX, DELHI Vs. SAFDARJUNG CLUB
December 13, 2011
COMMISSIONER OF SERVICE TAX, DELHI-I Vs. ITC HOTELS LTD.
September 29, 2011
COMMISSIONER OF SERVICE TAX, KOLKATA Vs. BAHUBALI INTERNATIONAL LTD.
January 18, 2011
COMMR. OF C. EX Vs. MADHYA PRADESH FINANCIAL CORPORATION
September 16, 2011
COMMR. OF C. EX. Vs. WOCO MOTHERSON ELASTOMER LTD.
August 18, 2011
COMMR. OF C. EX. & CUS. CALICUT Vs. KERALA CHEMICALS & PROTEINS LTD.
March 15, 2011
COMMR. OF C. EX. & CUS., GUNTUR Vs. CRANE BETEL NUT POWDER WORKS
February 7, 2011
COMMR. OF C. EX. & CUS., VISAKHAPATNAM Vs. MATRIX LABORATORIES LTD.
December 23, 2011
COMMR. OF C. EX. & S.T. Vs. VOLVO INDIA LTD.
July 21, 2011
COMMR. OF C. EX. & SERVICE TAX, KANPUR Vs. DEVIKA SECURITY SERVICES
April 19, 2011
COMMR. OF C. EX. (S.T.), PONDICHERRY Vs. FAIRLINE WORLDWIDE EXPRESS
June 16, 2011
COMMR. OF C. EX., AHMEDABAD Vs. SAGAR DRUGS & PHARMACEUTICALS
December 15, 2011
COMMR. OF C. EX., ALLAHABAD Vs. MOTILAL NEHRU NATIONAL INST. OF TECHNOLOGY
April 20, 2011
COMMR. OF C. EX., AURANGABAD Vs. SOMAIYA ORGANO CHEMICALS LTD.
June 15, 2011
COMMR. OF C. EX., AURANGABAD Vs. SHANKAR RAJARAM KOLAPKAR
July 19, 2011
COMMR. OF C. EX., BANGALORE Vs. ARICENT COMMUNICATIONS PVT. LTD.
December 2, 2011
COMMR. OF C. EX., CHANDIGARH Vs. ARPIT ADVERTISING
May 2, 2011
COMMR. OF C. EX., CUS. & S.T., COCHIN Vs. PARKSON ESTATES & INDUSTRIES
January 20, 2011
COMMR. OF C. EX., CUS. & S.T., SILIGURI Vs. RIDDHI SIDDHI OIL INDUSTRIES
November 9, 2011
COMMR. OF C. EX., GURGAON Vs. SONASOMIC LEMFORDER COMPONENTS
June 22, 2011
COMMR. OF C. EX., HYDERABAD-III Vs. DEEPTHI FORMULATIONS PVT. LTD.
December 23, 2011
COMMR. OF C. EX., JAIPUR Vs. AJMER AUTOMOBILES (P) LTD.
June 28, 2011
COMMR. OF C. EX., JAIPUR-I Vs. FEDERAL MOGUL SINTERED PRODUCTS LTD
September 26, 2011
COMMR. OF C. EX., KOLKATA-VII Vs. BHARAT PETROLEUM CORPORATION LTD.
October 28, 2011
COMMR. OF C. EX., KOLKATA-VII Vs. G.D. PHARMACEUTICALS PVT. LTD.
November 4, 2011
COMMR. OF C. EX., MANGALORE Vs. KUDREMUKH IRON ORE COMPANY LTD.
December 2, 2011
COMMR. OF C. EX., MEERUT-II Vs. HINDUSTAN COCO COLA BEVERAGES LTD.
May 31, 2011
COMMR. OF C. EX., NAGPUR Vs. UNIVERSAL FERRO & ALLIED CHEMICALS LTD.
August 22, 2011
COMMR. OF C. EX., SURAT Vs. RAJHANS YARN PROCESSORS P. LTD.
November 23, 2011
COMMR. OF C. EX., TIRUNELVELI Vs. GLOBAL SOFTWARE SOLUTIONS (P) LTD.
August 3, 2011
COMMR. OF C. EX., VADODARA Vs. AUTOMOTIVE STAMPING & ASSEMBLIES LTD.
September 30, 2011
COMMR. OF C. EX., VADODARA Vs. TRANSATLANTIC PACKAGING PVT. LTD.
November 16, 2011
COMMR. OF C. EX., VADODARA Vs. SANGHVI SHOE ACCESSORIES PVT. LTD.
November 22, 2011
COMMR. OF C. EX., VISAKHAPATNAM Vs. NATIONAL SHIP DESIGN & RESEARCH CENTRE, VISAKHAPATNAM
July 19, 2011
COMMR. OF C. EX., VISAKHAPATNAM Vs. ANDHRA PRADESH PAPER MILLS LTD.
January 6, 2011
COMMR. OF CENTRAL EXCISE, PUNE-II Vs. CHORDIYA FOOD PRODUCTS LTD.
June 21, 2011
COMMR. OF CENTRAL EXCISE, RAJKOT Vs. KANDLA DOCK LABOUR BOARD
June 21, 2011
COMMR. OF CUS. & C. EX., HYDERABAD Vs. VIGNETTE SOFTWARE INDIA LTD.
October 7, 2011
COMMR. OF CUS. & C. EX., VISAKHAPATNAM-II Vs. A.P.P. MILLS LTD.
September 23, 2011
COMMR. OF CUS. (I), NHAVA SHEVA Vs. VIKAS UTILITIES PVT. LTD.
February 28, 2011
COMMR. OF CUS. (IMPORT) Vs. INDERPAL SINGH GUJRAL
March 4, 2011
COMMR. OF CUS. (PREVENTIVE), KOLKATA Vs. NORTH EAST CLOTHIERS P. LTD.
March 31, 2011
COMMR. OF S.T., BANGALORE Vs. YOKOGAWA IA TECHNOLOGIES INDIA P. LTD.
February 4, 2011
COMMR. OF S.T., BANGALORE Vs. INDIAN INSTITUTE OF MANAGEMENT
March 30, 2011
COMMR. OF SERVICE TAX Vs. INTERTOLL ICS CE CONS O & M P. LTD.
December 23, 2011
COMMR. OF SERVICE TAX, BANGALORE Vs. KBACE TECHNOLOGIES PVT. LTD.
November 30, 2011
COMMR. OF SERVICE TAX, KOLKATA Vs. BAHUBALI INTERNATIONAL LTD.
April 8, 2011
COMMR. OF SERVICE TAX, NEW DELHI Vs. INDEPENDENT NEWS SERVICES P. LTD.
March 22, 2011
COMMR. OF SERVICE TAX, NEW DELHI Vs. KUONI TRAVEL (INDIA) LTD.
January 13, 2011
COMMR.OF CUS. & C. EX, BHOPAL Vs. NAHAR SPINNING MILLS LTD.
June 1, 2011
CORNING SAS INDIA BRANCH OFFICE Vs. COMMISSIONER OF CUS.
January 12, 2011
COROMANDEL FERTILIZERS LTD. Vs. COMMR. OF CUS. & C. EX., VISAKHAPATNAM
February 9, 2011
COROMANDEL FERTILIZERS LTD. Vs. THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
February 3, 2011
COSMOS CASTING INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
January 28, 2011
COX & KINGS (INDIA) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
June 28, 2011
CRAVINA FABRICS PVT. LTD. Vs. COMMISSIONER OF C. EX.
January 28, 2011
CREATIVE MARINE SERVICES Vs. COMMISSIONER OF C. EX., MUMBAI-I
August 3, 2011
CREST CAM CNC SYSTEMS Vs. COMMISSIONER OF C. EX., BANGALORE-II
August 26, 2011
CRP (INDIA) PRIVATE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 11, 2011
CST Vs. STATE BANK OF INDIA
March 11, 2011
CST Vs. AVAIDS TECHNOVATORS PVT. LTD.
September 9, 2011
CST AHMEDABAD Vs. M/S. BONUS PLASTICS PVT. LTD.
November 30, 2011
CST, NEW DELHI Vs. M/S. J.R.C. GRID ENGINEERS PVT. LTD.
October 18, 2011
DAHEJ HARBOUR AND INFRASTRUCTURE LTD. Vs. C.C.E. & C., VADODARA
August 23, 2011
DAMAN GANGA BOARD MILLS PVT. LTD. Vs. COMMR. OF C. EX., DAMAN, VAPI
June 24, 2011
DAURALA SUGAR WORKS Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
December 21, 2011
DAURALA SUGAR WORKS Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
February 4, 2011
DAURALA SUGAR WORKS Vs. C.C.E.
January 19, 2011
DAVANGERE SUGAR COMPANY Vs. COMMISSIONER OF C. EX., BANGALORE-II
February 9, 2011
DCM TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE, GURGAON
July 20, 2011
DEE PEARLS (INDIA) PVT. LTD. Vs. COMMR. OF CUS.
December 26, 2011
DEEP CARE HEALTH PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
December 19, 2011
DESERT INN LIMITED Vs. COMMISSIONER OF C. EX., JAIPUR
March 29, 2011
DEVEKAR ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
December 29, 2011
DEVI PESTICIDES PVT. LTD. Vs. CCE
March 3, 2011
DHARAMPAL SATYAPAL LTD. Vs. COMMISSIONER OF C. EX. & S.T., SHILLONG
June 20, 2011
DHL LEMUIR LOGISTICS PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
March 14, 2011
DHUNSERI TEA ESTATE Vs. COMMISSIONER OF CENTRAL EXCISE, DIBRUGARH
July 27, 2011
DIAGEO INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., THANE-II
September 26, 2011
DIAMOND BEVERAGES PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-VI
March 1, 2011
DIESEL LOCO MODERNIZATION WORKS Vs. CCE
March 25, 2011
DIPTI TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
August 26, 2011
DISA INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
June 24, 2011
DISHMAN PHARMACEUTICALS & CHEMICALS LTD. Vs. C.C.E., AHMEDABAD
March 16, 2011
DIVINE SHIPPING SERVICES Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
October 11, 2011
DIXIT SECURITY & INVESTIGATION P. LTD. Vs. COMMR. OF S.T., AHMEDABAD
February 4, 2011
DIXIT SECURITY AND INVESTIGATION PVT.LTD. Vs. CST
January 28, 2011
DLF GOLF RESORTS Vs. COMMISSIONER OF SERVICE TAX, DELHI
February 7, 2011
DOSHION LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
June 10, 2011
DOSHION LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
July 5, 2011
DOW AGROSCIENCES INDIA PVT. LTD. Vs. COMMISSIONER OF CUS., MUMBAI
May 16, 2011
DOWN TOWN TRAVELS PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
July 22, 2011
DSCL SUGAR Vs. COMMISSIONER OF CENTRAL EXCISE
November 1, 2011
DSP MERRILL LYNCH LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
December 20, 2011
DTDC COURIER & CARGO LTD. Vs. COMMR. OF C. EX. & S.T., BANGALORE
September 14, 2011
DUJODWALA PRODUCTS LTD., PANKAJ DUJODWALA, DINESH KANORIA AND KAMAL KUMAR DUJODWALA Vs. COMMISSIONER OF CENTRAL EXCISE, RAIGAD
December 1, 2011
DURGA TRADING COMPANY Vs. COMMISSIONER OF C. EX. LUCKNOW
August 12, 2011
DYNAMIC PROJECTS Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
June 20, 2011
EAGLE CORPORATION PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUS.
June 6, 2011
EAST INDIA MINERALS LTD. Vs. COMMR. OF C. EX., CUS. & S.T., BHUBANESWAR
December 22, 2011
EASTERN SILK INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
July 1, 2011
ECE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, ROHTAK
July 8, 2011
ECP HOUSING (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 27, 2011
EID PARRY LTD. Vs. CCE, LTU
January 10, 2011
EIH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 28, 2011
ELECTROTHERM (INDIA) LTD. Vs. COMMISSIONER OF C. EX.
October 4, 2011
ELGITREAD (INDIA) LTD. Vs. COMMISSIONER OF C. EX.
August 11, 2011
EMI TRANSMISSION LTD. SHRI S.K. SHETTY Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
August 4, 2011
ENAR CHEMIC PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
August 26, 2011
ENDURANCE TECHNOLOGIES P. LTD. Vs. COMMR. OF C. EX., AURANGABAD
July 13, 2011
ENPEE EARTHMOVERS Vs. COMMISSIONER OF CUS. & C. EX., GOA
December 20, 2011
ENSO SECUTRACK LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
April 19, 2011
ENVIRONMENT PLANNING COLLABORATIVE Vs. COMMR. OF SERVICE TAX, AHMEDABAD
November 28, 2011
ERA INFRA ENGG. LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
April 13, 2011
ESPI INDUSTRIES & CHEMICALS P. LTD. Vs. C.C., C.EX. & S.T., HYDERABAD
April 25, 2011
ESPN SOFTWARE (I) (P) LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
May 4, 2011
ESS ELL CABLES COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
November 24, 2011
ESSAR PROJECTS (INDIA) LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
February 24, 2011
ESSAR STEEL LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
May 2, 2011
ESTER INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-II
November 11, 2011
ETA GENERAL PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
July 29, 2011
EVEREADY INDUSTRIES INDIA LTD. Vs. COMMR. OF C. EX.
September 13, 2011
EVERGREEN ENGINEERING CO. PVT. LTD. Vs. COMMR. OF C. EX, MUMBAI-IV
June 16, 2011
EXCEL SHIPPING SERVICES Vs. CCE
March 3, 2011
EXIDE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-III
November 24, 2011
EXPORT PROMOTION COUNCIL FOR HANDICRAFT Vs. C.C.E., NEW DELHI
December 23, 2011
FAG ENGINEERING (I) LTD. Vs. COMMISSIONER OF C. EX., VADODARA
January 6, 2011
FAIRDEAL ADVERTISING Vs. CST
July 5, 2011
FAIZAN SHOES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
December 16, 2011
FAST TRACK INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
March 1, 2011
FERRO ALLOYS CORPORATION LTD. Vs. C.E., C. & S.T., BHUBANESWAR-I
December 12, 2011
FERROMATIC MILACRON INDIA LTD. Vs. COMMISSIONER OF CUSTOMS (I)
April 19, 2011
FIAMM MINDA AUTOMOTIVE LTD. Vs. CCE
January 7, 2011
FINOLEX CABLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 13, 2011
FLAIR FILTRATION (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 17, 2011
FLEMINGO DUTY FREE SHOP PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, GOA
June 17, 2011
FRANKFIN AVIATION SERVICES P. LTD. Vs. COMMR. OF SERVICE TAX, DELHI
December 14, 2011
FUSION HOSPITALITY PVT. LTD. Vs. COMMISSIONER OF C. EX.
February 14, 2011
G. CHANDRABABU Vs. COMMR. OF C. EX., CUS. & S.T., THIRUVANANTHAPURAM
March 14, 2011
G.L. & V. INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 13, 2011
G.R. CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
November 16, 2011
GAIL (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
November 14, 2011
GAIL INDIA LTD. Vs. COMMISSIONER OF C. EX., SURAT-I
June 17, 2011
GALAXY REALTECH PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
February 9, 2011
GANDHI CAPITAL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
June 14, 2011
GANGADHAR BULK MOVERS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR
November 23, 2011
GANGES MANUFACTURING CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
July 27, 2011
GARDEN SILK MILLS LTD. Vs. CCE
August 23, 2011
GARDEN SILK MILLS LTD. Vs. COMMISSIONER OF C. EX., SURAT
March 25, 2011
GARRISON POLYSACKS PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
August 9, 2011
GARWARE POLYESTER LTD. Vs. COMMISSIONER OF C. EX. , AURANGABAD
June 28, 2011
GARWARE POLYSTER LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD
October 13, 2011
GEETHANJALY MILLS LTD. Vs. CCE
February 18, 2011
GEMINI ENGI-FAB LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
December 27, 2011
GENOM BIOTECH PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 16, 2011
GENUS POWER INFRASTRUCTURE LTD. Vs. COMMISSIONER OF C. EX., JAIPUR-I
May 2, 2011
GEO-TECH CONSTRUCTION CO. P. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
March 8, 2011
GILLETTE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
May 18, 2011
GIMATEX INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX., NAGPUR
July 14, 2011
GIMPEX LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
September 5, 2011
GIVAUDAN (INDIA) PVT. LTD. Vs. JOINT COMMISSIONER, LTU, BANGALORE
March 29, 2011
GLOBAL FOOTWEAR & LEATHERCRAFT INDUS. Vs. C.C.E., KOLKATA-V
August 1, 2011
GLOBAL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, COCHIN
February 1, 2011
GLOBAL PHARMATECH PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 13, 2011
GLOBE IRON FOUNDRY Vs. COMMISSIONER OF C. EX., KOLKATA-II
September 13, 2011
GMK CONCRETE MIXING PVT. LTD. Vs. COMMR. OF SERVICE TAX
January 28, 2011
GMR INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
March 28, 2011
GNFC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
November 8, 2011
GOBIND SUGAR MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW
August 3, 2011
GODAVARI KHORE CANE TRANSPORT CO. (P) LTD. Vs. C.C.E., AURANGABAD
April 28, 2011
GODREJ AGROVET LIMITED Vs. COMMISSIONER OF CUSTOMS
March 23, 2011
GOHIL PACKAGING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
October 14, 2011
GOKUL ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
December 14, 2011
GOLDEN TOBACCO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
April 21, 2011
GOLFLINKS EMBASSY BUSINESS PARK Vs. COMMISSIONER OF S.T., BANGALORE
September 21, 2011
GOOD WIND TRAVELS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
November 30, 2011
GOPAL SINGH CHUNDAWAT Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
July 6, 2011
GRACURE PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX., JAIPUR-I
September 12, 2011
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
November 11, 2011
GREEN CHANNEL TRAVEL SERVICES PVT. LTD. Vs. CST AHMEDABAD
December 9, 2011
GREENSPAN AGRITECH PVT. LTD. Vs. COMMISSIONER OF C. EX.
July 20, 2011
GREY WORLDWIDE (I) PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
August 19, 2011
GROUP PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
March 29, 2011
GTN INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
October 14, 2011
GUDWIN LOGISTICS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
December 15, 2011
GUJARAT BORON DERIVATIVES PVT. LTD. Vs. COMMR. OF CUS., AHMEDABAD
October 10, 2011
GUJARAT BORON DERIVATIVES PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
May 13, 2011
GUJARAT METAL CAST INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
May 9, 2011
GUJARAT STATE PETROLEUM CORPN. LTD. Vs. C.C.E., AHMEDABAD-III
January 25, 2011
GUJARAT TEA PROCESSORS & PACKERS LTD. Vs. C.C.E., AHMEDABAD-II
September 29, 2011
GUJARAT UNIVERSITY Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
March 29, 2011
GULF OIL CORPN. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
December 1, 2011
GURWINDER KAUR Vs. COMMISSIONER OF C. EX., AHMEDABAD
July 22, 2011
H.K. IMPEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE., VAPI
May 3, 2011
H.L. PASSEY ENGINEERING PVT. LTD Vs. COMMISSIONER OF C. EX., BHOPAL
December 7, 2011
H.M. SHANTHAPPA Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
December 20, 2011
H.V. AXLES LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
August 1, 2011
HAJARILAL JANGID Vs. COMMISSIONER OF CUS., C. EX. & S.T., NAGPUR
July 20, 2011
HALCYON LABS. PVT. LTD. Vs. COMMISSIONER OF S.T., AHMEDABAD
November 28, 2011
HANUMAN CHROMOCOATES LTD. Vs. COMMISSIONER OF C. EX.
August 23, 2011
HARDEEP SYNTHETICS MILLS (P) LTD. Vs. COMMR. OF C. EX., SURAT-I
May 6, 2011
HARDIK FOUNDERS AND ENGINEERS (P) LTD. Vs. COMMR. OF C. EX., PUNE-I
October 7, 2011
HARDIK INDL. CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
September 14, 2011
HARI AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE (ST)
November 3, 2011
HARNAM DASS & COMPANY Vs. COMMISSIONER OF C. EX.
December 13, 2011
HARPRET SAMBI Vs. C.C.E.
March 8, 2011
HARSHA ENGINEERS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
December 2, 2011
HARSHADBHAI N. PATEL Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
March 23, 2011
HAWA SINGH DHAYAL Vs. COMMR. OF C. EX. & SERVICE TAX, JAIPUR-I
January 17, 2011
HAWKINS COOKERS LTD. Vs. COMMISSIONER OF C. EX.
February 7, 2011
HAZEL MERCANTILE LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
June 27, 2011
HAZI AP BAVA & CO Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
December 27, 2011
HDFC BANK LTD. Vs. COMMISSIONER OF C. EX.
February 7, 2011
HEERA OVERSEAS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
August 19, 2011
HEIDELBERG PROMINNET FLUID CONTROLS INDIA P. LTD. Vs. C.C.E., BANGALORE
June 16, 2011
HELLY HEALTHCARE PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
June 27, 2011
HENKEL SPIC (I) LTD. Vs. CCE
April 6, 2011
HERO CYCLES LTD. Vs. COMMISSIONER OF C. EX.
January 21, 2011
HERO HONDA MOTORS LTD. Vs. CST
May 12, 2011
HERO HONDA MOTORS LTD. Vs. COMMISSIONER OF C. EX., DELHI-III
July 4, 2011
HEUBACH COLOUR PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT
November 17, 2011
HI TECH ARAI LTD. Vs. COMMISSIONER OF C. EX. & S.T., LTU, CHENNAI
June 16, 2011
HI-CONS BUILDING PRODUCTS Vs. COMMR. OF C. EX., CUS. & S.T., COCHIN
January 17, 2011
HICAL TECHNOLOGIES PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
July 1, 2011
HIGH TECH ENGINEERS Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
June 3, 2011
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
May 11, 2011
HINDUJA FOUNDRIES Vs. COMMISSIONER OF CUS. (IMPORTS), CHENNAI
October 12, 2011
HINDUSTAN AERONAUTICS LTD. Vs. COMMISSIONER OF C. EX., NASHIK
March 21, 2011
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs. COMMR. OF C. EX., KANPUR
June 7, 2011
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
August 30, 2011
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF C. EX.
February 1, 2011
HINDUSTAN OIL EXPLORATION CO. LTD. Vs. COMMR. OF S.T., CHENNAI
September 19, 2011
HINDUSTAN PETROLEUM CORP. LTD. Vs. COMMR. OF SERVICE TAX, MYSORE
March 8, 2011
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX., MUMBAI-II
August 4, 2011
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX., MUMBAI-I
October 10, 2011
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 30, 2011
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II
August 5, 2011
HIPOLIN LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
April 28, 2011
HOT SPORT COLOUR LAB Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
October 14, 2011
HOTLINE CPT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 14, 2011
HOTLINE CPT LTD. Vs. COMMISSIONER OF C. EX., INDORE
August 30, 2011
HOUSING & DEV. CORPORATION LTD. (HUDCO) Vs. C.S.T., AHMEDABAD
November 25, 2011
HOYSALA DEVELOPERS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
February 14, 2011
HSBC INVESTDIRECT (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX
December 13, 2011
HUGHES COMMUNICATIONS INDIA LTD. Vs. COMMISSIONER OF S.T., NEW DELHI
September 9, 2011
HUMBOLDT WEDAG INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORTS)
July 13, 2011
HUTCHISON ESSAR SOUTH LTD. Vs. COMMISSIONER OF C. EX.
December 15, 2011
HWASHIN AUTOMOTIVE INDIA PRIVATE LTD. Vs. COMMISSIONER OF SERVICE TAX
January 24, 2011
HY TUFF STEEL PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
August 1, 2011
HYDERABAD INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
February 14, 2011
HYDRAULICS INDIA SERVICES PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-II
October 21, 2011
HYUNDAI MOTOR INDIA LTD. Vs. COMMISSIONER OF CUSTOMS (SEAPORT-EXPORT)
July 15, 2011
I.O.C.L. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA
September 13, 2011
I.O.C.L. LTD. Vs. COMMISSIONER OF SERVICE TAX, SILLIGURI
September 15, 2011
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. C.C.E., LUCKNOW
December 26, 2011
ICM ENGLISH CENTRE Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
October 11, 2011
IDEA CELLULAR LTD. Vs. COMMISSIONER OF C. EX.
January 13, 2011
IDEA MOBILE COMMUNICATION LTD. Vs. COMMR. OF C. EX., NEW DELHI/ROHTAK
September 21, 2011
IDEAL ROAD BUILDERS PVT. LTD. Vs. COMMR. OF SERVICE TAX, MUMBAI
September 9, 2011
IDEAL ROAD BUILDERS PVT. LTD. Vs. COMMR. OF SERVICE TAX
December 28, 2011
IDEAL SECURITY Vs. COMMISSIONER OF C. EX., ALLAHABAD
February 3, 2011
IDEAL TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
December 14, 2011
IGUS INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
January 12, 2011
IILM ACADEMY OF HIGHER LEARNING Vs. COMMISSIONER OF C. EX., JAIPUR
December 14, 2011
ILESH EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE, BHAVNAGAR
June 16, 2011
IMAGINATION TECHNOLOGIES INDIA P. LTD. Vs. COMMR. OF C. EX., PUNE-III
April 7, 2011
IMPACT COMMUNICATIONS Vs. COMMISSIONER OF SERVICE TAX, NEW DELHI
December 21, 2011
IMPERIA MOTOR TRANSPORT Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
July 1, 2011
IN RE: CREATIVE ARCHITECTS & INTERIORS Vs. STATE
December 2, 2011
INDFOS INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., NOIDA
May 25, 2011
INDIA POWER SERVICES LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
December 15, 2011
INDIAN INSTITUTE OF FOREST MANAGEMENT Vs. COMMR. OF C. EX., BHOPAL
October 21, 2011
INDIAN OIL CORPORATION Vs. COMMISSIONER OF SERVICE TAX, DELHI
April 11, 2011
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
January 27, 2011
INDIAN OIL CORPORATION LTD. Vs. COMMR. OF CUS. (PORT), KOLKATA
July 26, 2011
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
November 14, 2011
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX., VADODARA
December 22, 2011
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CUS., JAMNAGAR
August 12, 2011
INDIAN OILTANKING LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
May 5, 2011
INDO COLCHEM LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
July 27, 2011
INDO FOREIGN (AGENTS) PVT. LTD. Vs. COMMR. OF CUS. (AP & ADMN.), KOLKATA
September 14, 2011
INDORE SAHAKARI DUGDH SANG MARYADIT Vs. COMMISSIONER OF C. EX.
December 15, 2011
INDOWORTH (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR
June 28, 2011
INDUS MARINE PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
March 3, 2011
INDUSIND BANK LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
April 18, 2011
INDUSIND BANK LTD. Vs. COMMISSIONER OF SERVICE TAX
July 1, 2011
INDUSTRIAL HANDLING Vs. COMMISSIONER OF C. EX., HALDIA
April 25, 2011
INDUSTRIAL SECURITY ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
December 13, 2011
INFINIUM MOTORS PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
July 27, 2011
INFORMATION KERALA MISSION Vs. C.C.E. & C., THIRUVANANTHAPURAM
October 10, 2011
INFOSYS LIMITED Vs. COMMISSIONER OF SERVICE TAX
November 22, 2011
INFOSYS TECHNOLOGIES LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
September 20, 2011
INOX AIR PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR
November 16, 2011
INOX AIR PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., PONDICHERRY
May 6, 2011
INOX INDIA LIMITED Vs. COMMISSIONER OF C. EX., VADODARA
March 18, 2011
INOX INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
October 5, 2011
INSTRUMENTATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 14, 2011
INSTRUMENTATION LTD. Vs. COMMISSIONER OF C. EX., JAIPUR
February 21, 2011
INTAS PHARMACEUTICALS LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
March 4, 2011
INTAS PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
August 10, 2011
INTEGRA MICRO SOFTWARE SERVICES PVT. LTD. Vs. C.S.T., BANGALORE
September 7, 2011
INTERNATIONAL AGRICULTURAL PROCESSING (P) LTD. Vs. COMMR. OF C. EX. (S.T.), MADURAI
October 27, 2011
INTERNATIONAL CLEARING AND SHIPPING AGENCY PVT. LTD Vs. COMMISSIONER OF SERVICE TAX
May 9, 2011
INTERNATIONAL PACKAGING PRODUCT P. LTD. Vs. COMMR. OF C. EX., VAPI
October 20, 2011
INTERNATIONAL TRAVEL HOUSE LTD. Vs. COMMR. OF SERVICE TAX
February 7, 2011
INTIMATE FASHIONS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 13, 2011
INVINCIBLE SECURITY Vs. COMMISSIONER OF C. EX., NOIDA
March 17, 2011
ISHA HOMES (I) PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
October 20, 2011
ISPAT INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIGAD
September 19, 2011
ISWARI SPINNING MILLS Vs. COMMISSIONER OF C. EX. MADURAI
February 4, 2011
ITC LTD Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
September 21, 2011
ITC LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
March 8, 2011
ITC LTD. Vs. CCE
February 24, 2011
ITC LTD. Vs. COMMISSIONER OF CUS., EX. & S.T., GUNTUR
November 22, 2011
ITC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
December 9, 2011
ITC LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
March 29, 2011
ITC LTD. Vs. COMMISSIONER OF C. EX. & S.T., PATNA
November 17, 2011
ITW INDIA LIMITED Vs. COMMISSIONER OF C. EX., VAPI
February 21, 2011
IVRCL INFRASTRUCTURE & PROJECTS LTD. Vs. COMMR. OF C. EX., HYDERABAD
December 20, 2011
IVRCL-NAVAYUGA-SEW (JOINT VENTURE) Vs. COMMR. OF C. EX., HYDERABAD
October 4, 2011
IXIA TECHNOLOGIES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
January 10, 2011
J.K. CEMENT WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
October 19, 2011
J.K. PAPER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
June 14, 2011
J.K. SUGAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-II
February 15, 2011
J.M. BAXI & CO. Vs. COMMISSIONER OF C. EX. & CUS., BBSR-I
December 26, 2011
J.M. INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
June 22, 2011
J.M.C. PROJECTS (INDIA) LTD. Vs. COMMISSIONER OF S.T., AHMEDABAD
October 19, 2011
JAGANNATH PLASTIPACKS (P) LTD. Vs. C.C.E., C. & S.T,, BHUBANESWAR-I
May 18, 2011
JAGATJIT INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
June 2, 2011
JAGDAMBA TIN SUPPLIERS Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
September 7, 2011
JAGETI & CO. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
December 2, 2011
JAI INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS (GENERAL)
April 18, 2011
JAI TIMBER CO. Vs. COMMISSIONER OF C. EX., NAGPUR
March 7, 2011
JAINSONS TEXTILE PROCESSORS Vs. COMMISSIONER OF C. EX., SALEM
May 19, 2011
JANATA SAHAKARI BANK LTD. Vs. COMMISSIONER OF C. EX., PUNE-III
July 25, 2011
JANTA TRAVELS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
October 4, 2011
JAYADASA ENGINEERING AND EXPORTS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
August 26, 2011
JAYASWALS NECO LTD. Vs. CCE RAIPUR
December 5, 2011
JAYESH SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
August 26, 2011
JAYPEE BELA PLANT Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD
September 6, 2011
JBM AUTO SYSTEM PRIVATE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 18, 2011
JEEVANLAL JOITARAM PATEL & CO. Vs. COMMR. OF C. EX., AHMEDABAD
April 5, 2011
JENSON & NICHOLSON (INDIA) LTD. Vs. COMMR. OF C. EX.
December 16, 2011
JINDAL PIPES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 15, 2011
JINDAL TEXOFAB LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
May 20, 2011
JITENDRA WHEELS (N) PVT. LTD. Vs. COMMISSIONER OF C. EX., NASHIK
April 8, 2011
JOHN DEERE EQUIPMENT PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, GOA
October 3, 2011
JSEL SECURITIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
September 2, 2011
JSW STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, THANE-I
April 25, 2011
JUBILANT ENPRO PVT. LTD. Vs. COMMISSIONER OF C. EX., MUMBAI-I
November 15, 2011
JUBILANT ORGANOSYS LTD. Vs. COMMISSIONER OF C. EX., VADODARA
September 30, 2011
JUMBO MINING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
December 16, 2011
JYOTI CERAMIC INDUSTRIES PVT. LTD. Vs. COMMR. OF C. EX. & CUS., NASHIK
June 21, 2011
K.G. DENIM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 2, 2011
K.J.V. ALLOYS CONDUCTORS P. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
June 24, 2011
K.K. ACADEMY PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
July 7, 2011
K.M. SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX., ALLAHABAD
September 30, 2011
K.S.B. (MGF. & MKT.) CORPN. Vs. C.C.E., C. & S.T., THIRUVANANTHAPURAM
March 17, 2011
KAIZEN INDUSTRIES PVT. LTD., FALGUN D. MUNIM Vs. CCE
January 25, 2011
KAMAL AUTO FINANCE LTD. Vs. COMMISSIONER OF SERVICE TAX, JAIPUR
November 28, 2011
KAMALKANT AND CO. Vs. COMMISSIONER OF C. EX.
January 21, 2011
KANORIA SUGAR & GENERAL MFG. CO. LTD. Vs. C.C.E., ALLAHABAD
March 30, 2011
KANSAI NEROLAC PAINTS LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
May 2, 2011
KANSAL HOSIERY EXPORTS Vs. COMMISSIONER OF C. EX.
February 3, 2011
KAPILANSH DHATU UDYOG PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR
September 15, 2011
KARNATAKA STATE ROAD TRANSPORT CORPN. Vs. C.S.T., MANGALORE
December 20, 2011
KARVY CONSULTANTS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
April 25, 2011
KASHISH PRODUCTS IMPEX PVT. LTD Vs. CCE
January 6, 2011
KASTURI & SONS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
September 19, 2011
KATARIA TRANSPORT CORP. LTD. Vs. COMMISSIONER OF S.T., DELHI
June 2, 2011
KAY KAY PRESS METAL CORPORATION Vs. COMMR. OF CEN. EX., VALSAD
May 18, 2011
KDP CASTINGS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
September 30, 2011
KEMPER SYSTEM (INDIA) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
March 31, 2011
KEMROCK INDUSTRIES & EXPORTS LTD. Vs. COMMR. OF C. EX.
February 15, 2011
KENNAMETAL WIDIA INDIA LTD. Vs. C.C.E. (APPEALS-II), BANGALORE
December 8, 2011
KERALA COMMUNICATION NETWORK (P) LTD. Vs. COMMR. OF C. EX., COCHIN
December 19, 2011
KERALA STATE BEVERAGES (MANUFACTURING AND MARKETING) CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
March 17, 2011
KERNEX MICROSYSTEMS (I) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
November 23, 2011
KESHODWALA STEELS Vs. COMMISSIONER OF CUS. (PRE.), AHMEDABAD
October 4, 2011
KGS MANAGEMENT SERVICES Vs. COMMISSIONER OF C. EX.
December 13, 2011
KHYATI TOURS & TRAVELS Vs. COMMISSIONER OF C. EX., AHMEDABAD
June 13, 2011
KICH MANUFACTURERS Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
May 13, 2011
KILBURN CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
March 21, 2011
KINETIC ENGINEERING LTD. Vs. COMMR. OF C. EX., PUNE, NAGPUR, NASHIK
August 25, 2011
KINETIC ENGINEERING LTD. Vs. COMMISSIONER OF C. EX., PUNE-I
August 23, 2011
KING KAVERI TRADING CO. Vs. COMMR. OF CUS. (IMPORT), NHAVA SHEVA
October 20, 2011
KING METAL WORKS Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-IV
September 9, 2011
KIRAN DEVCHAND SHAH Vs. COMMISSIONER OF C. EX., BELGAUM
January 21, 2011
KIRAN SYNTEX LTD., SHRI MAHESH GODIWALA Vs. CCE
May 13, 2011
KIRLOSKAR PNEUMATICS CO. LTD. Vs. COMMISSIONER OF C. EX., PUNE-III
March 14, 2011
KISAN SAHKARI CHINI MILLS LTD. Vs. COMMISSIONER OF C. EX., MEERUT-II
February 14, 2011
KISAN SAHKARI CHINI MILLS LTD. Vs. COMMISSIONER OF CUS.
October 20, 2011
KISHAN M. MEHTA & CO. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
November 29, 2011
KISHAN REFRACTORIES PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
October 25, 2011
KJV ALLOYS CONDUCTORS PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD
April 28, 2011
KMS COACH BUILDERS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
November 23, 2011
KODAK INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 25, 2011
KOMATSU INDIA (P) LTD. Vs. CCE
February 7, 2011
KOPRAN LTD. Vs. COMMISSIONER OF C. EX., RAIGAD
March 1, 2011
KOTHARI SUGARS AND CHEMICALS LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
September 7, 2011
KPH DREAM CRICKET (P) LTD. Vs. COMMISSIONER OF C. EX., CHANDIGARH
December 7, 2011
KRISHNA MARUTI LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 11, 2011
KRISHNA SECURITY & DETECTIVE SERVICES Vs. COMMR. OF S.T., AHMEDABAD
August 10, 2011
KRISON SAI TOOL CRAFTS Vs. COMMISSIONER OF C. EX., HYDERABAD-III
September 13, 2011
KRITI INDUSTRIES (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 23, 2011
KSB PUMPS LTD. Vs. COMMISSIONER OF C. EX., PUNE
March 7, 2011
KULTAR EXPORTS Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
September 14, 2011
KUMAR PRECISION STAMPINGS PVT. LTD. Vs. CCE, ROHTAK
November 2, 2011
KUNAL TRAVELS (CARGO) Vs. COMMISSIONER OF CUSTOMS
March 7, 2011
KUNNATH TEXTILES Vs. COMMISSIONER OF CUS. & C. EX., COCHIN
November 30, 2011
KUNNEL ENGINEERS AND CONTRACTORS PVT. LTD. Vs. C.C.E.
January 18, 2011
LABONI COLLECTIONS Vs. COMMISSIONER OF CENTRAL EXCISE
July 1, 2011
LAFARGE INDIA PVT. LTD Vs. CCE
January 4, 2011
LAHARI RECORDING COMPANY Vs. COMMISSIONER OF C. EX., BANGALORE-III
June 28, 2011
LAKSHMI AUTOMATIC LOOM WORKS LTD Vs. COMMISSIONER OF CENTRAL EXCISE, COIMBATORE
May 27, 2011
LAKSHMINARAYANA MINING CO. Vs. COMMISSIONER OF CUS., MANGALORE
May 10, 2011
LAMIFAB & PAPERS LTD. Vs. COMMR. OF C. EX. & CUS., AURANGABAD
May 25, 2011
LANCO INFRATECH LTD Vs. COMMR. OF CUS., C. EX. & S.T., HYDERABAD
November 1, 2011
LANDMARK EDUCATION INDIA Vs. COMMISSIONER OF C. EX.
September 15, 2011
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 8, 2011
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF SERVICE TAX
January 25, 2011
LATHIA INDUSTRIAL SUPPLIES CO. P. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
October 19, 2011
LBS CENTRE FOR SCIENCE & TECHNOLOGY Vs. C.C.E., THIRUVANANTHAPURAM
October 19, 2011
LCL LOGISTICS (INDIA) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT)
August 1, 2011
LEE PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
September 19, 2011
LEE-ZA INTERNATIONAL Vs. CCE
April 19, 2011
LEPRA SOCIETY Vs. COMMISSIONER OF C. EX. AND CUS.
January 10, 2011
LIBRA STEEL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
June 9, 2011
LION SECURITIES SERVICES Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
February 25, 2011
LOCKSMITHS INDUSTRIES PVT. LTD. Vs. COMMR. OF C. EX., DAMAN
April 5, 2011
LOK PRIYA TRAVELS Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
August 12, 2011
LOTUS LAB PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
November 1, 2011
LOTUS POWER GEARS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
July 25, 2011
LUPIN LTD. Vs. COMMR. OF C. EX. AND SERVICE TAX, LTU
May 5, 2011
LUPIN LTD. Vs. COMMR. OF C. EX. AND SERVICE TAX (LTU), MUMBAI
August 12, 2011
LYPHO-MED REMEDIES PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
November 16, 2011
M. POWER (ARENA MULTIMEDIA) Vs. COMMISSIONER OF C. EX., PUNE-III
October 17, 2011
M.K. EXIM (INDIA) LTD Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
July 14, 2011
M.K. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
July 22, 2011
M.M. CYLINDERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
September 6, 2011
M.P. POLICE HOUSING CORPORATION LTD. Vs. COMMR. OF C. EX.
December 13, 2011
M.R. INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI
May 9, 2011
M/S AQUAMALL WATER SOLUTIONS LTD. Vs. C.C.E., MEERUT I
August 16, 2011
M/S CHETAK MFG. CO. AND CCE VAPI SHRI T.T. THOMAS Vs. CCE VAPI AND KETAN A. JAIN
August 26, 2011
M/S CITIZEN METALLOYS LTD., SHRI P.S. SHAH Vs. CCE AHMEDABAD
September 26, 2011
M/S FERROMATIC MILACRON INDIA LTD. Vs. CCE AHMEDABAD I
August 18, 2011
M/S GOVINDA PROCESSORS Vs. CCE SURAT
October 14, 2011
M/S HARISH METAL INDUSTRIES, SHRI HARISHBHAI B. LALANI Vs. RESPONDENT:CCE BHAVNAGAR
October 17, 2011
M/S J.S. DESIGNER LTD. Vs. CC(ICD), NEW DELHI
December 8, 2011
M/S RAJRATAN GLOBAL WIRES LTD. Vs. CCE, INDORE
October 12, 2011
M/S RAMBAGH PALACE HOTELS PVT. LTD. Vs. C.C.E., JAIPUR
December 21, 2011
M/S SEAGULL DRUGS (AYURVEDIC) SH. S.C. SEHGAL, M.D. M/S OZONE PHARMACEUTICALS LTD. Vs. CCE, ROHTAK
October 11, 2011
M/S SIDDHARTHA BRONZE PVT. LTD., SHRI K.K. GUPTA Vs. CCE BHAVNAGAR
September 28, 2011
M/S TOTAL OIL INDIA PVT. LTD. Vs. CCE BELAPUR
October 10, 2011
M/S. BANSIWALA IRON AND STEEL ROLLING MILLS Vs. CCE, JAIPUR-II
November 4, 2011
M/S. BIG APPLE MFG. BIG APPLE ARCADE, SECUNDERABAD Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
November 25, 2011
M/S. BRAHAMANAND MINERALS WATER PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 15, 2011
M/S. CITY AUTO CENTRE Vs. CCE, JAIPUR-II
October 7, 2011
M/S. DABUR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE CHANDIGARH
November 25, 2011
M/S. DEEPTI ALLOYS STEEL LIMITED SHRI R.T. AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
October 11, 2011
M/S. EID PARRTY (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
September 6, 2011
M/S. FEDERAL MOGUL GOETZE INDIA LTD., SHRI. M. SUBRAMANI, CHIEF MANAGER AND M/S. FEDERAL MOGUL TPR INDIA LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE BANGALORE
October 3, 2011
M/S. FRESENIUS KABI INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT), NHAVASHEVA
December 12, 2011
M/S. HALYCON LAB PVT. LTD. Vs. CCE AHMEDABAD
November 30, 2011
M/S. HARINAGAR SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI III
November 30, 2011
M/S. HINDALCO INDUSTRIES LTD. Vs. CCE VAPI
December 2, 2011
M/S. INDIAN FARMERS FERTILISER COOPERATIVE LIMITED Vs. COMMISSIONER OF CUSTOMS KANDLA
October 19, 2011
M/S. KEDARESHWAR SAHAKARI SAKHAR KHARKHAN LTD. Vs. COMMISSIONER OF CEN. EXCISE & CUSTOMS, AURANGABAD
November 25, 2011
M/S. KIRAN AUTOMATIVE PVT. LIMITED Vs. COMMISSIONER OF SERVICE TAX AHMEDABAD
October 11, 2011
M/S. MONARCH CATALYST PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, THANE 1
November 25, 2011
M/S. MULTICHEM Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA
October 4, 2011
M/S. OM TELELINK PRIVATE LIMITED Vs. COMMISSIONER OF SERVICE TAX AHMEDABAD
October 7, 2011
M/S. PALM FIBRE (INDIA) LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE COCHIN
December 2, 2011
M/S. PARAMOUNT WIRE & CABLE LTD. Vs. CCE, JAIPUR-1
October 7, 2011
M/S. PERFECT KNITTERS LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE HYDERABAD
October 21, 2011
M/S. PHILIPS CARBON BLACK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 23, 2011
M/S. PRINCEWARE INTERNATIONAL PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE DAMAN, VAPI
August 25, 2011
M/S. R.B. KNIT EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE LUDHIANA
December 23, 2011
M/S. RAGHUNATH INTERNATIONAL LTD., Vs. CCE, KANPUR
August 12, 2011
M/S. SAGAR CONSTRUCTION Vs. CCE NAGPUR
November 28, 2011
M/S. STONEX INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS (IMPORT), NHAVA SHEVA
October 3, 2011
M/S. TRANSFORMERS & RECTIFIERS (I) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
October 14, 2011
M/S. UTKAL ALLOYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX BBSR-II
September 21, 2011
M/S. VIMTA LABS LTD. Vs. THE COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX HYDERABAD
October 21, 2011
MACAWBER BEEKAY PVT. LTD. Vs. COMMISSIONER OF C. EX., LUDHIANA
May 18, 2011
MACLEODS PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX., VAPI
November 22, 2011
MADHAB EDIBLE PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA
April 28, 2011
MADHU SUDAN METALS AND MADHAV STEEL Vs. COMMISSIONER OF CUSTOMS (IMPORT)
March 23, 2011
MADHUSUDAN AUTO LTD. Vs. COMMISSIONER OF C. EX., DELHI-III
April 1, 2011
MADHYA PRADESH ROAD DEV. CORPN. LTD Vs. COMMR. OF C. EX
September 20, 2011
MAERSK INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
February 7, 2011
MAGNUM VISION Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
December 12, 2011
MAHABLA MANNUR Vs. COMMISSIONER OF CENTRAL EXCISE
March 18, 2011
MAHALAXMI WAREHOUSE & ALLIED INDUSTRIES Vs. COMMR. OF C. EX., RAJKOT
December 16, 2011
MAHANADI COALFIELDS LTD. Vs. COMMR. OF C. EX., CUS. & SERVICE TAX, BBSR-I
September 23, 2011
MAHARAJA SAWAI MAN SINGH Vs. COMMISSIONER OF CENTRAL EXCISE
July 11, 2011
MAHARASHTRA MEDICAL FOUNDATION JOSHI HOSPITAL Vs. COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI
October 3, 2011
MAHARASHTRA SEAMLESS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIGAD
July 7, 2011
MAHASEMAM TRUST Vs. COMMISSIONER OF C. EX., MADURAI
June 13, 2011
MAHESHWARI BROTHERS Vs. COMMISSIONER OF CENTRAL EXCISE
December 14, 2011
MAHESHWARY ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
October 21, 2011
MAHI AGRO PRODUCTS PVT. LTD. Vs. COMMR. OF CUS., C. EX. & S.T., GUNTUR
December 21, 2011
MAHINDRA & MAHINDRA LTD. RAMESH U. PRABHU Vs. COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI
October 12, 2011
MAHINDRA HINODAY INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE I
September 19, 2011
MAIZE PRODUCTS Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
January 7, 2011
MAKHARIA SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE, THANE-I
June 8, 2011
MALWA COTTON SPINNING MILLS LTD. Vs. COMMR. OF C. EX., LUDHIANA
June 7, 2011
MANALTHEERAM AYURVEDA HOSPITAL Vs. THE COMMISSIONER OF CENTRAL EXCISE
April 18, 2011
MANASHI CRAFT PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
May 2, 2011
MANAV METAL INDUSTRIES Vs. COMMISSIONER OF C. EX., AHMEDABAD
November 23, 2011
MANDOVI MOTORS PVT. LTD. Vs. COMMR. OF SERVICE TAX, MANGALORE
December 30, 2011
MANGALAM CEMENT LTD. AND NEER SHREE CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
August 16, 2011
MANGALORE GANESH BEEDI WORKS Vs. COMMISSIONER OF C. EX., MYSORE
January 5, 2011
MANGALORE REFINERY & PETROCHEMICALS LTD. Vs. C.C., MANGALORE
January 25, 2011
MANI OMEGA GRANITE PRIVATE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 11, 2011
MANISH AGARWAL Vs. COMMR. OF SERVICE TAX, AHMEDABAD
June 13, 2011
MANISHANAND CREATION Vs. COMMR. OF CUSTOMS (I), NHAVA SHEVA
August 26, 2011
MARATHON TRAEXIM LTD. Vs. COMMISSIONER OF CUS., VISAKHAPATNAM
June 30, 2011
MARGADARSI FINANCIERS Vs. COMMISSIONER OF C. EX., HYDERABAD
October 10, 2011
MARIKAR MOTORS LTD. Vs. COMMR. OF C. EX., THIRUVANANTHAPURAM
April 18, 2011
MARSONS COPPER & STRIPS PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA
November 29, 2011
MARUTHI MOBILES Vs. CCE
March 11, 2011
MARUTI SUZUKI INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX
January 21, 2011
MATRIX LABORATORIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
December 28, 2011
MAVI INDUSTRIES LIMITED, Vs. COMMISSIONER OF CENTRAL EXCISE
March 31, 2011
MAXMECH EQUIPMENT Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
June 14, 2011
MEGHA POLYMERS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
January 3, 2011
MEGHACHEM INDUSTRIES Vs. COMMISSIONER OF C. EX., AHMEDABAD
April 4, 2011
MEGHMANI DYES & INTERMEDIATES LTD. Vs. COMMR. OF C. EX., AHMEDABAD
November 22, 2011
MEGHMANI ORGANICS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
August 5, 2011
MERINO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-II
July 11, 2011
METAL PLAST EXIM (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
December 15, 2011
METAL SEAM CO. PVT. LTD. Vs. COMMISSIONER OF C. EX.
November 18, 2011
METRIPLEX PUMPS (P) LTD. Vs. COMMISSIONER OF C. EX., COIMBATORE
June 6, 2011
MIAMI PHARMA & CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-III
June 30, 2011
MICROSOFT CORPORATION (I) (P) LTD. Vs. COMMISSIONER OF SERVICE TAX, NEW DELHI
November 9, 2011
MICROSYNTH FABRICS (INDIA) LTD. Vs. COMMISSIONER OF C. EX., VAPI
January 24, 2011
MINI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
November 2, 2011
MISHRA DHATU NIGAM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 6, 2011
MISTAIR HEALTH & HYGIENE PVT. LTD. Vs. COMMISSIONER OF C. EX., PUNE-II
July 25, 2011
MITTAL ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
November 17, 2011
MMTC LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
December 22, 2011
MODERN DENIM LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
November 24, 2011
MOMENTUM STRATEGY CONSULTANTS (P.) LTD Vs. COMMISSIONER OF SERVICE TAX
August 17, 2011
MOON NETWORK PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
June 1, 2011
MOVING PICTURE CO. (INDIA) LTD. Vs. COMMISSIONER OF S.T., NEW DELHI
October 14, 2011
MPORTAL (I) WIRELESS SOLUTIONS (P) LTD. Vs. COMMR. OF S. T., BANGALORE
June 23, 2011
MSPL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
July 29, 2011
MTR FOODS LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
January 5, 2011
MUKAND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 12, 2011
MUNDRA PORT & SPECIAL ECONOMIC ZONE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
September 28, 2011
MUSCAT POLYMERS PVT. LTD. Vs. COMMR. OF C. EX., RAJKOT
September 26, 2011
MYSORE MINERALS LTD. Vs. COMMISSIONER OF C. EX., MYSORE
May 3, 2011
NAANDI FOUNDATION Vs. COMMISSIONER OF CENTRAL EXCISE
December 9, 2011
NAHAR FIBRES SPG. MILLS LTD. Vs. COMMISSIONER OF C. EX.
December 21, 2011
NALIN Z. MEHTA Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
September 20, 2011
NANDGANJ SIHORI SUGAR CO. LTD Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW
July 14, 2011
NARAYAN PROCESSORS Vs. COMMISSIONER OF C. EX., SURAT
January 7, 2011
NARESH KUMAR & COMPANY PVT. LTD. Vs. COMMR. OF SERVICE TAX, KOLKATA
April 25, 2011
NARMADA PIPES Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
October 13, 2011
NARMADA VEHICLES PVT. LTD. Vs. CCE
August 25, 2011
NASH INDUSTRIES Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
November 1, 2011
NATCO PHARMA LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-III
May 18, 2011
NATIONAL ACCREDITATION BOARD FOR TESTING & CALIBRATION LABORATORIES Vs. COMMISSIONER OF C. EX.
July 27, 2011
NATIONAL ACCREDITATION BOARD FOR TESTING & CALIBRATION LABORATORIES Vs. C.C.E. (ADJN.), NEW DELHI
July 26, 2011
NATIONAL BUILDING CONSTRUCTION CORPN. LTD. Vs. C.C.E. & S.T., PATNA
May 4, 2011
NATIONAL ENGG. INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., JAIPUR-I
May 13, 2011
NATIONAL ENGINEERING INDS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
February 22, 2011
NATIONAL ENGINEERING INDUSTRIES LIMITED Vs. CCE
May 19, 2011
NATIONAL ENGINEERING INDUSTRIES LTD. Vs. COMMR. OF C. EX.
August 12, 2011
NATIONAL ENGINEERING INDUSTRIES LTD. Vs. COMMR. OF C. EX., JAIPUR
September 5, 2011
NATIONAL GEOPHYSICAL RESEARCH INSTITUTE Vs. C.C.E., HYDERABAD
April 18, 2011
NATIONAL LEATHER CLOTH MFG. CO. Vs. COMMR. OF C. EX., MUMBAI-V
March 8, 2011
NATIONAL ORGANIC CHEMICAL LTD. Vs. COMMISSIONER OF CUS., KANDLA
May 11, 2011
NATIONAL PROJECT CONSTRUCTION CORPN. LTD Vs. C.C.E., RAIPUR
August 5, 2011
NATIONAL REFRIGERATION & AIR CONDITIONING ENGG. Vs. C.C.E., LUDHIANA
February 24, 2011
NATIONAL STEEL AND AGRO INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT PROMOTION)
May 19, 2011
NAVARATNA S.G. HIGHWAY PROP. (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
December 8, 2011
NAVKAR SHARE AND STOCK BROKERS PVT. LTD. Vs. CST
August 23, 2011
NAVRATAN S.G. HIGHWAY PROPERTIES P. LTD. Vs. COMMR. OF S.T., AHMEDABAD
November 28, 2011
NEBULLA COMPUTERS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
September 2, 2011
NEELAM JUTE PVT. LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
November 28, 2011
NEIL ENTERPRISES Vs. COMMISSIONER OF SERVICE TAX
January 4, 2011
NEMLAXMI BOOKS (INDIA) P. LTD. Vs. COMMISSIONER OF C. EX., SURAT
April 11, 2011
NEPTUNE EQUIPMENT PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD-II
June 6, 2011
NEPTUNE INDUSTRIES LTD. Vs. COMMR. OF C. EX., AHMEDABAD
December 16, 2011
NEPTUNE TEXTILE MILLS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
April 8, 2011
NESTLE INDIA LTD. Vs. COMMISSIONER OF C. EX.
January 17, 2011
NEW AMAR GOODS CARRIERS Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
June 1, 2011
NEW MANGALORE PORT TRUST LTD. Vs. COMMR. OF S.T., MANGALORE
September 12, 2011
NHAVA SHEVA INTERNATIONAL CONTAINER TERMINAL P. LTD. Vs. COMMISSIONER OF C. EX., RAIGAD
July 25, 2011
NICCO CORPORATION LTD. Vs. COMMR. OF C. EX., CUS. & S.TAX, BBSR-I
September 14, 2011
NICHOLAS PIRAMAL INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 26, 2011
NIIT SMARTSERVE LTD. Vs. COMMISSIONER OF SERVICE TAX
December 15, 2011
NIRAV TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
October 3, 2011
NIRAYU (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
November 23, 2011
NIRMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
April 7, 2011
NIRMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
March 22, 2011
NIRMALA DYE CHEM Vs. CCE DAMAN
May 16, 2011
NISHANT MOULDINGS (P) LTD. Vs. COMMR. OF C. EX., BANGALORE-II
September 23, 2011
NITESH ESTATES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
September 14, 2011
NOBLE CLEAN FUELS LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
May 3, 2011
NOEL AGRITECH LTD. Vs. COMMISSIONER OF C. EX. & CUS., MANGALORE
May 19, 2011
NORASIA CONTAINER LINES Vs. COMMISSIONER OF C. EX., NEW DELHI
March 21, 2011
NOVA PETROCHEMICALS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
October 14, 2011
NSR MINERALS Vs. THE COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX
March 28, 2011
NUANCE TRANSCRIPTION SERVICES INDIA PVT. LTD Vs. C.S.T., BANGALORE
December 16, 2011
NUGGET TYRES Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
May 30, 2011
NUTRACARE INTERNATIONAL Vs. COMMISSIONER OF C. EX., SURAT
January 24, 2011
NUWARE SYSTEMS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
June 15, 2011
O.P. KHINCHI Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
May 24, 2011
OBEROI FLIGHT SERVICES Vs. COMMISSIONER OF SERVICE TAX, DELHI
June 22, 2011
OIL & NATURAL GAS CORPORATION LTD. Vs. COMMR. OF S.T., MUMBAI
March 31, 2011
OM METALS INFRAPROJECTS LTD. Vs. COMMISSIONER OF C. EX., JAIPUR
May 18, 2011
OMEGA FINANCIAL SERVICES Vs. COMMISSIONER OF C. EX., COCHIN
June 28, 2011
ONGC Vs. COMMISSIONER OF CUSTOMS (ACC AND IMPORT)
May 11, 2011
ORIENT PACKAGING LTD. Vs. COMMISSIONER OF C. EX., MEERUT-I
March 3, 2011
ORIENT PAPER MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL
June 23, 2011
ORIENTAL BANK OF COMMERCE Vs. COMMISSIONER OF C. EX., DELHI-IV
September 19, 2011
ORIENTAL TILES LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
March 23, 2011
P. GAUTAM & CO. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
September 6, 2011
P.L. CHEMICALS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 5, 2011
P.M. ABDUL NAZER Vs. COMMISSIONER OF CUSTOMS, COCHIN
August 11, 2011
PACIFIC EXPORTS Vs. COMMISSIONER OF C. EX., AHMEDABAD
February 4, 2011
PALCO METALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
August 19, 2011
PALMON EXPORTS Vs. COMMISSIONER OF CUSTOMS, KANDLA
June 22, 2011
PAM PHARMA. & ALLIED MACHINERY CO. P. LTD. Vs. C.C.E.
December 20, 2011
PANDURANG SSK LTD. Vs. COMMISSIONER OF C. EX., PUNE-III
February 15, 2011
PANKAJ STEEL CORPORATION Vs. COMMISSIONER OF C. EX.
January 5, 2011
PAPER TRADE & INDUS. PVT. LTD. Vs. COMMR. OF CUS. (PORT), KOLKATA
May 23, 2011
PARADIGM INTERNATIONAL Vs. CCE
March 1, 2011
PARAGON POLYMER PRODUCTS PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD
September 20, 2011
PARAMESWARI TEXTILES Vs. COMMISSIONER OF C. EX.
January 21, 2011
PARAMOUNT COMMUNICATION LTD. Vs. COMMISSIONER OF C. EX., JAIPUR
July 11, 2011
PARAS MOTORS MFG. CO. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
November 17, 2011
PARAS PHARMACEUTICALS LIMITED Vs. COMMISSIONER OF SERVICE TAX
June 21, 2011
PARDES DEHYDRATION COMPANY Vs. CCE
April 8, 2011
PAREKH PLAST (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
June 15, 2011
PARK DIGITAL COLOUR LAB Vs. COMMISSIONER OF CENTRAL EXCISE
July 1, 2011
PARLE INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
November 29, 2011
PARMARTH STEELS AND ALLOYS PVT. LTD. Vs. C.C., (ICD)
January 10, 2011
PARNAMI SALES CORPORATION Vs. COMMR. OF CUS. (PORT), KOLKATA
January 11, 2011
PARNAX LAB PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
November 16, 2011
PARSHWANATH WORLD VISION Vs. COMMISSIONER OF S.T., AHMEDABAD
July 1, 2011
PARVAZ OVERSEAS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
June 9, 2011
PATIL TELESOLUTIONS Vs. COMMISSIONER OF C. EX. , NASHIK
August 17, 2011
PATTABI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE
July 1, 2011
PEARL INSULTATIONS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
February 7, 2011
PEE DEE POLYMERS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
October 19, 2011
PEERLESS CONSULTANCY SERVICES PVT. LTD. Vs. C.C. (PORT), KOLKATA
May 27, 2011
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
March 18, 2011
PERAMBALUR SUGAR MILLS LIMITED COMMISSIONER OF CENTRAL EXCISE Vs. COMMISSIONER OF CENTRAL EXCISE
April 15, 2011
PERCEPT DMARK (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX
November 8, 2011
PERFETTI VAN MELLE INDIA PRIVATE LTD. Vs. COMMISSIONER OF CUSTOMS
July 5, 2011
PES ENGINEERS PVT. LTD. Vs. COMMR. OF CUS., C. EX. & S.T., HYDERABAD
March 17, 2011
PET METAL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
November 8, 2011
PETRONET LNG LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
September 29, 2011
PFIZER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELAPUR
June 27, 2011
PHILIPS CARBON BLACK LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
September 22, 2011
PHILIPS ELECTRONICS (INDIA) LIMITED Vs. COMMR. OF C. EX., VADODARA
March 21, 2011
PHONIEX ENGINEERING Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR
November 14, 2011
PHONIX TRADERS Vs. COMMISSIONER OF CUSTOMS, KANDLA
August 17, 2011
PINNACLE Vs. COMMISSIONER OF C. EX., CHANDIGARH
August 30, 2011
PIONEER EMBROIDERY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
June 8, 2011
PLAYOFF PACKAGING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 12, 2011
POPULAR VEHICLES AND SERVICES LTD. Vs. COMMISSIONER OF SERVICE TAX
September 2, 2011
PORT OFFICER-GUJARAT MARITIME BOARD Vs. COMMISSIONER OF C. EX.
November 21, 2011
POWER PLASTECH PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
June 10, 2011
PRABHUDAS KISHORDAS Vs. COMMISSIONER OF S.T., AHMEDABAD
September 6, 2011
PRAGNA DYECHEM PVT. LTD. Vs. COMMR. OF C. EX. & CUS. (APPEALS), SURAT-II
October 14, 2011
PRAKASH SANCHETI Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
February 17, 2011
PRANAR OILS AND CHEMICALS INDIA (P) LTD. Vs. C.C.E. AND S.T.
September 2, 2011
PRASAD CORPORATION LTD. Vs. COMMISSIONER OF SERVICE TAX
September 19, 2011
PRECISION WIRES INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
July 28, 2011
PREM CABLES (P) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
September 2, 2011
PREMIER POLYTRONICS PVT. LTD Vs. COMMISSIONER OF CUSTOMS
January 18, 2011
PRICE WATERHOUSE Vs. COMMISSIONER OF C. EX., HYDERABAD
February 21, 2011
PRINT-N-PACK PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
June 9, 2011
PRINTO INDIA GRAPHICS (P) LIMITED Vs. CCE
April 28, 2011
PRITHVI HOTELS (GUJARAT) PVT. LTD. Vs. COMMR. OF S.T., AHMEDABAD
December 2, 2011
PRIYA BLUE INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CUS., JAMNAGAR
March 25, 2011
PRIYA HOME STUDY PVT. LTD. Vs. CCE
April 19, 2011
PROMPT SERVICES Vs. COMMISSIONER OF C. EX., BOLPUR
May 19, 2011
PRONTOS STEERINGS LTD. Vs. COMMISSIONER OF C. EX., CHANDIGARH-I
August 2, 2011
PSA POLYMERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 12, 2011
PUNJAB ENGINEERING COLLEGE Vs. COMMR. OF C. EX.
February 2, 2011
PUNJAB STATE CONTAINER & WAREHOUSING CORPN. LTD. Vs. C.C. (EXPORT), NHAVA SHEVA
September 19, 2011
PURE TRADING ASIA LTD. Vs. COMMISSIONER OF CUSTOMS
August 26, 2011
PUSHPAL EXPORTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
June 6, 2011
QUALITY CONSTRUCTIONS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
May 20, 2011
R.A. MAZUMDER Vs. COMMISSIONER OF C. EX., SHILLONG
February 28, 2011
R.C. ENGG. WORKS PVT. LTD. Vs. COMMISSIONER OF C. EX., GHAZIABAD
May 4, 2011
R.D. ENTERPRISES AND Vs. COMMISSIONER OF CENTRAL EXCISE
May 9, 2011
R.G. COLONIZERS PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 23, 2011
R.G. PIGMENTS (P) LTD. Vs. COMMISSIONER OF C. EX.
June 13, 2011
R.L. FINE CHEM Vs. COMMISSIONER OF C. EX., BANGALORE
January 7, 2011
R.M. DHARIWAL Vs. COMMISSIONER OF C. EX., PUNE-III
February 7, 2011
R.R. ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
April 20, 2011
R.S. GUPTA AND COMPANY Vs. CCE
August 24, 2011
R.S. INDUSTRIES (ROLLING MILLS) LTD. Vs. COMMISSIONER OF C. EX.
February 18, 2011
R.S. TEXTILE, Vs. CCE
May 16, 2011
RACHANA SEEDS INDUSTRIES Vs. CC KANDLA
January 24, 2011
RACHANA SEEDS INDUSTRIES Vs. COMMISSIONER OF C. EX., BHAVNAGAR
April 5, 2011
RAHIM TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE NAGPUR
December 13, 2011
RAHUL TRADE LINKS Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
July 15, 2011
RAIN COMMODITIES LTD. Vs. COMMISSIONER OF C. EX., TIRUPATHI
January 4, 2011
RAINBOW PLASTIC INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
April 27, 2011
RAJ TRANS STAMPINGS (P) LTD. Vs. CCE
April 19, 2011
RAJALAKSHMI PAPER MILLS PVT. LTD. Vs. CCE
March 11, 2011
RAJAN PRINTS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
September 16, 2011
RAJASTHAN HYBRIDS Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
February 7, 2011
RAJASTHAN SPINNING & WEAVING MILLS LTD. Vs. COMMR. OF C. EX., DELHI-I
June 29, 2011
RAJASTHAN SYNTEX LTD. Vs. COMMISSIONER OF C. EX., JAIPUR-II
September 23, 2011
RAJENDRA THAKUR Vs. COMMISSIONER OF CUS. AND C. EX., INDORE
September 2, 2011
RAJPUTANA EX-SERVICEMEN CO-OPERATIVE SOCIETY Vs. COMMISSIONER OF CENTRAL EXCISE
November 29, 2011
RAJSHREE SUGARS & CHEMICALS LTD. Vs. COMMR. OF C. EX.
May 13, 2011
RAKESH PORWAL AND ASSOCIATES Vs. CCE
August 9, 2011
RAM LALLO CIVIL CONSTRUCTION Vs. CCE
March 25, 2011
RAM SWAROOP Vs. COMMISSIONER OF CENTRAL EXCISE
October 3, 2011
RAMACHANDRA REXINS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
September 6, 2011
RAMANIYAM REAL ESTATES (P) LTD. Vs. COMMR. OF SERVICE TAX, CHENNAI
May 26, 2011
RAMANIYAM REAL ESTATES PVT. LTD. Vs. COMMR. OF SERVICE TAX, CHENNAI
December 8, 2011
RAMDEV FOOD PRODUCTS PVT. LTD. Vs. CCE, AHMEDABAD
March 22, 2011
RAMESHCHANDRA C. PATEL Vs. COMMR. OF SERVICE TAX, AHMEDABAD
November 25, 2011
RANBAXY LABORATORIES LTD. Vs. COMMR. OF C. EX., CHANDIGARH
March 24, 2011
RATHOUR ENGG. WORKS Vs. COMMISSIONER OF C. EX., CHANDIGARH
December 7, 2011
RATMANI METALS AND TUBES LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
October 4, 2011
RATNAMANI METALS & TUBES LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
October 3, 2011
RAVI TOURS & TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE, NOIDA
July 11, 2011
RAYMON PATEL GELATINE PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
August 1, 2011
RAYMOND APPAREL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 26, 2011
RAYMOND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-III
June 23, 2011
RAYMOND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-III
April 21, 2011
RDB INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-II
April 5, 2011
RECKON DIAGNOSTICS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
October 3, 2011
REEMA GASES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 26, 2011
REEYO MOTEL THE VILLAGE RESORTS PVT. LTD. Vs. COMMR. OF C. EX., RAJKOT
July 8, 2011
REFRON VALVES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
August 24, 2011
REGAALIS Vs. COMMISSIONER OF C. EX., CUS. & S.T., MYSORE
December 16, 2011
RELIABLE SURFACE CARE Vs. COMMISSIONER OF CENTRAL EXCISE
July 5, 2011
RELIANCE CLINICAL RESEARCH SERVICES PVT. LTD Vs. C.S.T, MUMBAI-II
October 10, 2011
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISEQ
May 4, 2011
RELIANCE MICHIGAN (JV) Vs. COMMISSIONER OF C. EX., THANE-II
April 8, 2011
REMSONS INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., MUMBAI-V
May 27, 2011
RICO AUTO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
June 6, 2011
RIDDHI SIDDHI GLUCO BIOLD LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
April 13, 2011
RIDDHI SIDDHI GLUCO BIOLS LTD. Vs. COMMR. OF C. EX., BELGAUM
April 5, 2011
RIGA SUGAR COMPANY Vs. COMMISSIONER OF C. EX., PATNA
January 12, 2011
RING FORGINGS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
June 10, 2011
RING FORGINGS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
August 26, 2011
RKBK LTD Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD
December 20, 2011
ROHIT SURFACTANT PVT. LTD Vs. COMMISSIONER OF C. EX., JAIPUR-I
December 15, 2011
ROLASTAR PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
February 21, 2011
ROLASTAR PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
September 29, 2011
ROLEX PROCESSORS PVT. LTD. Vs. CCE
July 15, 2011
ROLEX RINGS PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
February 11, 2011
ROLLWELL FORGE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
October 25, 2011
ROOTS MULTICLEAN LTD. Vs. CCE
March 2, 2011
ROOTS MULTICLEAN LTD. Vs. CCE
January 11, 2011
ROSE BED ROLLS Vs. COMMISSIONER OF C. EX., COCHIN
May 2, 2011
ROSVAR STEELS PVT. LTD. Vs. COMMR. OF CUS., C. EX & S.T., COIMBATORE
June 24, 2011
ROYAL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, COCHIN
June 29, 2011
ROYAL WESTERN INDIA TURF CLUB LTD. Vs. COMMR. OF SERVICE TAX, MUMBAI
October 20, 2011
RRB ENERGY LTD. Vs. COMMISSIONER OF SERVICE TAX
October 13, 2011
RUBITA GIDWANI Vs. COMMISSIONER OF SERVICE TAX
January 4, 2011
RUCHI SOYA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
May 13, 2011
RUCHI SOYA INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., INDORE
December 13, 2011
RUNGTA PROJECTS LTD. Vs. COMMISSIONER OF C. EX., ALLAHABAD
February 28, 2011
S. NARENDRAKUMAR AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
March 17, 2011
S. SUBRAHMANYAN & CO. Vs. COMMISSIONER OF C. EX., VADODARA
March 14, 2011
S.K. JALENDRA & ASSOCIATES Vs. COMMISSIONER OF C. EX., JAIPUR-I
July 13, 2011
S.N. COMPUTER SERVICES Vs. COMMISSIONER OF C. EX.
December 21, 2011
SABIC INNOVATIVE PLASTICS INDIA P. LTD. Vs. COMMR. OF CUS., AHMEDABAD
May 20, 2011
SAF YEAST CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., LUCKNOW
April 15, 2011
SAFETY RETREADING COMPANY (P) LTD Vs. COMMISSIONER OF C. EX., SALEM
October 14, 2011
SAHNI VIDEO MOVIES Vs. COMMISSIONER OF C. EX., CHANDIGARH-II
March 14, 2011
SAI SHIPPING SERVICES Vs. COMMISSIONER OF C. EX.
January 18, 2011
SAKTHI SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 13, 2011
SALASAR COPPER Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
July 20, 2011
SAM TURBO INDUSTRIES LTD. Vs. CCE
April 20, 2011
SAMADHAN SYSTEMS PVT. LTD. Vs. COMMISSIONER OF C. EX.
December 21, 2011
SAMAL BUILDERS P. LTD. Vs. COMMR. OF C. EX., CUS. & S.T., BHUBANESHWAR-I
April 25, 2011
SAMANIA IMPEX PVT. LTD. Vs. CCE
April 27, 2011
SAMAY ELECTRONICS PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
May 6, 2011
SAMRAJ ENGINEERING CONTROLS PRIVATE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 18, 2011
SAMRIA PROCESSING CO. Vs. C.C.E.
April 20, 2011
SAMTEL ELECTRONS DEVICES Vs. COMMISSIONER OF C. EX., CHANDIGARH
September 28, 2011
SANDIS INTERNATIONAL TOURS AND TRAVELS Vs. COMMR. OF C. EX.
February 4, 2011
SANGAM (INDIA) LTD Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II
July 4, 2011
SANGAM SPINNERS Vs. CCE
May 19, 2011
SANGHI INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
May 19, 2011
SANJOGITA CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE
September 23, 2011
SANKEI GIKEN INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., DELHI
September 30, 2011
SANWARIA AGRO OILS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL
May 20, 2011
SAP INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
April 25, 2011
SAP LABS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
January 5, 2011
SARAOGI UDYOG PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
May 2, 2011
SARASWATI ENGINEERING Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE & SERVICE TAX, NAGPUR
July 20, 2011
SARAVANA ALLOYS STEELS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-II
February 25, 2011
SATGURU POLYFAB PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
February 17, 2011
SATYA PRAKASH BUILDERS (P) LTD. Vs. COMMISSIONER OF C. EX.
December 9, 2011
SATYAM AUTO COMPONENTS LTD Vs. COMMISSIONER OF C. EX., DELHI
October 20, 2011
SAURABH ORGANICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, THANE
June 30, 2011
SAURASHTRA CHEMICALS LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
May 4, 2011
SAVEMAX SOLAR SYSTEMS PVT. LTD. Vs. COMMISSIONER OF C. EX., PUNE-III
December 21, 2011
SAVLA CHEMICALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
August 23, 2011
SCHNEIDER ELECTRIC INDIA PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
September 9, 2011
SCI INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
September 19, 2011
SEA BULK OFFSHORE LLC Vs. COMMISSIONER OF CUSTOMS (I), MUMBAI
June 14, 2011
SEKSARIA BISWAN SUGAR FACTORY LTD. Vs. COMMR. OF C. EX.
November 30, 2011
SEMCO ELECTRIC PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE PUNE I
October 7, 2011
SEMCO ELECTRIC PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I
June 1, 2011
SENDOZ IMPEX LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
April 25, 2011
SGS INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
February 10, 2011
SHAH INVESTORS HOME LTD. Vs. COMMISSIONER OF C. EX.
March 22, 2011
SHAKTHI CABLES PVT. LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-I
June 17, 2011
SHAMLI STEELS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-I
July 21, 2011
SHANTI PROCESSORS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
August 18, 2011
SHARAVATHY CONDUCTORS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
June 20, 2011
SHARAVATHY CONDUCTORS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-I
August 19, 2011
SHASHI KANT MISHRA Vs. COMMISSIONER OF C. EX., ALLAHABAD
September 9, 2011
SHASUN CHEMICALS AND DRUGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 11, 2011
SHILPKAR INTERIORS DESIGNERS CONSULTANT PVT. LTD. Vs. COMMISSIONER (ADJUDICATION), SERVICE TAX
March 25, 2011
SHINE STAR OXIDES & PAINTS PVT. LTD. Vs. COMMR. OF C. EX. & CUS., COCHIN-II
August 10, 2011
SHIV NARAYAN BANSAL Vs. COMMISSIONER OF C. EX.
December 23, 2011
SHIV NIWAS PALACE Vs. CCE
August 26, 2011
SHIV SHAKTI TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
December 16, 2011
SHIVAM INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, COCHIN
June 27, 2011
SHIVAM INTERNATIONAL, Vs. COMMISSIONER OF CUSTOMS
June 3, 2011
SHREE BALAJI GARMENTS LTD. Vs. COMMISSIONER OF C. EX., JAIPUR-I
February 22, 2011
SHREE ELECTROMELTS LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
May 23, 2011
SHREE GANESH AUTOMOBILES Vs. COMMISSIONER OF C. EX., RAJKOT
October 10, 2011
SHREE NARAYAN DYEING AND PRINTING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
May 9, 2011
SHREE NARAYAN DYG. & PTG. MILLS Vs. COMMR. OF CENTRAL EXCISE, SURAT
March 24, 2011
SHREE NATHJEE INDUSTRIES Vs. COMMISSIONER OF C. EX., SURAT-I
February 4, 2011
SHREE PRECOATED STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 25, 2011
SHREE RAJASTHAN SYNTEX LTD. Vs. CCE
April 28, 2011
SHREE RAJASTHAN SYNTEX LTD. Vs. COMMISSIONER OF C. EX., JAIPUR
February 7, 2011
SHREE RAJASTHAN SYNTEX LTD. Vs. COMMISSIONER OF C. EX., JAIPUR
August 11, 2011
SHREE RAMA MULTI-TECH LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
November 18, 2011
SHREE SAMYAK STONEX Vs. COMMISSIONER OF C. EX., JAIPUR
June 13, 2011
SHREENATH MOTORS PVT. LTD. Vs. CCE
September 6, 2011
SHRI AGGARWAL CHEMICALS Vs. CC
April 20, 2011
SHRI GANESH SHIPPING AGENCY Vs. COMMISSIONER OF CUS., BANGALORE
April 20, 2011
SHRI HIRALAL RAM NAGINA YADAV Vs. COMMISSIONER OF CENTRAL EXCISE
July 19, 2011
SHRI JAYARAM MUTHUKALI, Vs. COMMISSIONER OF CUSTOMS
June 22, 2011
SHRI LABDHI PRINTS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
August 26, 2011
SHRI NAKODA TRAVELLING AGENCIES Vs. COMMR. OF C. EX.
December 16, 2011
SHRI TEJAS ARVINDBHAI DESAI Vs. COMMISSIONER OF CENTRAL EXCISE
May 12, 2011
SHRI VIJAY KUMAR & CO. Vs. COMMISSIONER OF C. EX., CHANDIGARH-II
October 7, 2011
SIDDHARTH OVERSEAS Vs. COMMISSIONER OF CUSTOMS (IMPORT)
September 29, 2011
SIERRA TRADING (P) LTD. AND G.A. JOLLI Vs. COMMISSIONER OF CUSTOMS
March 9, 2011
SIFY TECHNOLOGIES LTD. Vs. LTU, CHENNAI
June 27, 2011
SIGMA ALDRICH CHEMICALS PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
November 28, 2011
SILK CITY PETROFILS CO. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
March 25, 2011
SIMBHAOLI SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX., MEERUT-II
February 21, 2011
SINGARENI COLLIERIES CO. LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
April 25, 2011
SIRPUR PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
October 19, 2011
SITALAKSHMI MILLS LTD. Vs. CCE
January 20, 2011
SKYRON OVERSEAS INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., SURAT
November 16, 2011
SMALL INDUSTRIES & DEVELOPMENT BANK OF INDIA Vs. C.C.E., CHANDIGARH
January 20, 2011
SMART CHIP LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 2, 2011
SOANS CONSTRUCTION COMPANY Vs. COMMR. OF C. EX., MANGALORE
May 9, 2011
SOBHA DEVELOPERS LTD. Vs. COMMISSIONER OF C. EX., LTU, BANGALORE
June 28, 2011
SONAM CLOCK PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
November 21, 2011
SONAM REGENCY INN PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
September 29, 2011
SPACE DECORATORS Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-III
November 22, 2011
SPACE EXIM PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
May 20, 2011
SPECIAL FX Vs. COMMISSIONER OF SERVICE TAX
February 4, 2011
SPEL SEMICONDUCTORS LTD. Vs. COMMISSIONER OF C. EX., CHENNAI
September 28, 2011
SREE KADERI AMBAL STEELS LTD. Vs. COMMISSIONER OF CUSTOMS
March 8, 2011
SREE LOTUS EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE, TRICHY
June 24, 2011
SREE RAYALASEEMA ALKALIES & ALLIED CHEM. LTD. Vs. C.C. & C.E., TIRUPATI
March 17, 2011
SREE SARADAMBAL AUTOMOBILES LTD. Vs. COMMR. OF C. EX.
March 7, 2011
SREELEATHERS Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V
July 28, 2011
SRI BHAGAVATHY TRADERS Vs. COMMISSIONER OF C. EX., COCHIN
January 18, 2011
SRI KANAKA DURGA CASTINGS (P) LTD. AND SHRI K. RAMESH Vs. THE COMMISSIONER OF CENTRAL EXCISE, SERVICE TAX AND CUSTOMS
March 8, 2011
SRI RANGAVILAS GINNING, S. & W. MILLS Vs. COMMR. OF C. EX., COIMBATORE
January 16, 2011
SRILAK SHIPPING SERVICES Vs. COMMISSIONER OF CUSTOMS
July 26, 2011
STALLION RUBBERS LTD. Vs. COMMISSIONER OF C. EX., JAIPUR-I
March 3, 2011
STANADYNE AMALGAMATIONS PVT. LTD. Vs. COMMISSIONER OF C. EX.
February 2, 2011
STATE Vs. NIRMAL BAID
June 7, 2011
STATE BANK OF BIKANER & JAIPUR Vs. COMMISSIONER OF C. EX., JAIPUR-I
June 27, 2011
STATE BANK OF INDIA Vs. COMMISSIONER OF C. EX., COIMBATORE
June 20, 2011
STATE BANK OF INDIA Vs. COMMISSIONER OF CENTRAL EXCISE, SALEM
September 29, 2011
STATE BANK OF INDORE Vs. COMMISSIONER OF C. EX., INDORE
April 26, 2011
STEEL INDUSTRIALS KERALA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 17, 2011
STERLING ABRASIVES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
August 24, 2011
STERLITE INDUSTRIES (I) LTD. Vs. CCE
June 2, 2011
STERLITE OPTICAL TECHNOLOGIES LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
March 30, 2011
STI INDUSTRIES Vs. CCE
June 7, 2011
STONE & WEBSTER INTERNATIONAL INC. Vs. COMMR. OF C. EX., VADODARA
February 4, 2011
STOVEC INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
March 7, 2011
SUBHASH KHANDELWAL & SONS Vs. COMMISSIONER OF C. EX., JAIPUR-I
September 8, 2011
SUBHASH KHANDELWAL CONSTRUCTION (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
May 16, 2011
SUBIN TELECOM Vs. COMMR. OF C. EX., RAJKOT
October 5, 2011
SUDHA ENGINEERING COMPANY Vs. COMMISSIONER OF C. EX., TRICHY
February 9, 2011
SUGUNA POULTRY FARM LTD. Vs. CC
March 3, 2011
SUJAKO INTERIORS PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE, AHMEDABAD
February 28, 2011
SUJANA METAL PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
September 5, 2011
SUMANGAL GLASS INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
March 1, 2011
SUN YARN PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
April 6, 2011
SUNBELL ALLOYS CO. OF INDIA LTD. Vs. COMMR. OF C. EX.
September 15, 2011
SUNDARAM CLAYTON LTD Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
November 4, 2011
SUNDARAM CLAYTON LTD. Vs. COMMISSIONER OF C. EX., CHENNAI
May 27, 2011
SUNDARAM FASTENERS LTD. Vs. CCE
April 11, 2011
SUNRISE INDUSTRIAL CORPORATION Vs. COMMR. OF CUS., AMRITSAR
May 23, 2011
SUNSHINE OVERSEAS Vs. COMMISSIONER OF CUS. & C. EX., RAJKOT
March 17, 2011
SUNTEC BUSINESS SOLUTIONS P. LTD. Vs. C.C.E., C. & S.T., THIRUVANANTHAPURAM-I
August 1, 2011
SUNVIK STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
August 5, 2011
SUPER SPINNING MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 5, 2011
SUPER STAR SECURITY SERVICES Vs. COMMISSIONER OF C.EX.
December 13, 2011
SUPERPACKS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
November 3, 2011
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
June 22, 2011
SURANI CERAMICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
August 2, 2011
SURAT DISTRICT CRICKET ASSOCIATION Vs. COMMR. OF C. EX., SURAT
March 14, 2011
SURAT TENNIS CLUB Vs. COMMISSIONER OF C. EX., SURAT
March 14, 2011
SURENDRA CONSTRUCTION COMPANY Vs. COMMR. OF C. EX.
December 5, 2011
SURESH ENTERPRISES Vs. CCE
September 6, 2011
SURESH KUMAR & COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
December 14, 2011
SURESH SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
June 14, 2011
SURINDRA ENGINEERING CO. LTD. Vs. COMMISSIONER OF C. EX., MUMBAI
September 9, 2011
SURYA OFFSET Vs. COMMISSIONER OF C. EX., AHMEDABAD
February 4, 2011
SURYODAY BLENDING PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
October 25, 2011
SUSHEEL YARN PVT. LTD. Vs. COMMISSIONER OF C. EX., JAIPUR-II
February 18, 2011
SUZUKI MOTORCYCLE (I) PVT. LTD. Vs. COMMR. OF C. EX.
February 25, 2011
SWAMI SAMARTH CATERING SERVICE Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS AURANGABAD
October 13, 2011
SWARAJ ENGINES LTD Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
July 14, 2011
SWARNA TOLLWAY (PVT.) LTD. Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR
May 12, 2011
SWAYAMKRUSHI ELECTRICAL & TECH. WORKERS MACS LTD Vs. C.C., C.E. & S.T., HYDERABAD-III
June 17, 2011
SWISS GLASSCOAT EQUIPMENTS LTD. Vs. COMMR. OF C. EX., AHMEDABAD
July 29, 2011
SYAL & ASSOCIATES Vs. COMMISSIONER OF C. EX.
December 15, 2011
SYNCHRON RESEARCH SERVICES P. LTD. Vs. COMMR. OF S.T., AHMEDABAD
August 11, 2011
SYNDICATE BOTTLES Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
November 25, 2011
TAANYA TOURS, TRAVELS & FREIGHT FORWARDERS P. LTD. Vs. COMMR. OF C. EX., CHENNAI
March 7, 2011
TAMIL NADU TOURISM DEV. CORPN. LTD. Vs. COMMR. OF S.T., CHENNAI
September 7, 2011
TANSI ENGINEERING WORKS Vs. CCE
June 20, 2011
TARA LPG BOTTLING PVT. LTD. Vs. COMMISSIONER OF C. EX., PONDICHERRY
November 25, 2011
TATA METALIKS LTD. Vs. COMMISSIONER OF C. EX., HALDIA
March 28, 2011
TATA METALIKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA
September 14, 2011
TATA MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR
September 16, 2011
TATA MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR
December 21, 2011
TATA MOTORS LTD. Vs. CCE
May 5, 2011
TATA MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I
March 17, 2011
TATA STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II
September 27, 2011
TECH MAHINDRA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
November 22, 2011
TECHNOVA ENGINEERING INDUSTRIES Vs. COMMR. OF S.T., CHENNAI
January 31, 2011
TECUMSEH PRODUCTS INDIA P. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD
March 24, 2011
TEJAS S. DESAI Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
June 14, 2011
TEXPORT INDUSTRIES P. LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI-IV
August 4, 2011
THAKER ENGG. COMPANY PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
July 27, 2011
THANJAI STUDY CENTRE Vs. COMMISSIONER OF CENTRAL EXCISE
April 18, 2011
THE AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. COMMISSIONER OF C. EX., VADODARA
August 8, 2011
THE COMMISSIONER OF CENTRAL EXCISE BANGALORE-III COMMISSIONERATE BANGALORE Vs. M/S. BALAJI POWER GEARS
October 21, 2011
THE COMMISSIONER OF CENTRAL EXCISE BELGAUM Vs. M/S. INDIA SUGAR & REFINERIES LTD.
October 28, 2011
THE COMMISSIONER OF SERVICE TAX BANGALORE Vs. M/S. GOKULDAS IMAGES PVT. LTD.
November 25, 2011
THE G.M. GUN CARRIAGE FACTORY, JABALPUR Vs. CCE, BHOPAL
February 24, 2011
THE MADRAS PRINTERS AND LITHOGRAPHERS ASSOCIATION Vs. COMMISSIONER OF SERVICE TAX
June 20, 2011
THIRD MEMBER ON REFERENCE : DR. P. BABU, MEMBER (T) FINAL ORDER : MS. ARCHANA WADHWA, MEMBER (J) AND SHRI B.S.V. ?MURTHY, MEMBER (T) SHREEJI ALUMINUM PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
November 28, 2011
THIRD MEMBER ON REFERENCE : SHRI B.S.V. MURTHY, MEMBER (T) PORT OFFICER, GUJARAT MARITIME BOARD Vs. COMMR. OF C. EX., BHAVNAGAR
July 4, 2011
THIRD MEMBER ON REFERENCE : SHRI M.V. RAVINDRAN, MEMBER (J) RAJABALI ISMAIL RAJBARA Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
January 7, 2011
THIRD MEMBER ON REFERENCE : SHRI M.V. RAVINDRAN, MEMBER (J) MAJORITY ORDER : MS. ARCHANA WADHWA, MEMBER (J) AND SHRI B.S.V. MURTHY, MEMBER (T) Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
September 7, 2011
THOMAS COOK (INDIA) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
September 19, 2011
TIKAM P. BHOJWANI Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
March 11, 2011
TILAKNAGAR INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
February 3, 2011
TIMELINE SHIP MANAGEMENT PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
March 21, 2011
TINNA OIL AND CHEMICALS LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
May 26, 2011
TIRUPATI PRINTS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
March 3, 2011
TITAN INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
May 18, 2011
TODARMAL & SONS Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
September 26, 2011
TOPLAND EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
November 29, 2011
TOYOTA KIRLOSKAR MOTORS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
November 22, 2011
TRACTORS & FARM EQUIPMENT LTD. Vs. COMMR. OF C. EX. (A), BANGALORE-I
January 4, 2011
TRACTORS AND FARM EQUIPMENTS LTD. Vs. COMMR. OF C. EX., BANGALORE
March 8, 2011
TRADE VISION INDIA (P) LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
June 15, 2011
TRADEX POLYMERS PVT. LTD. Vs. COMMISSIONER OF S.T., AHMEDABAD
December 21, 2011
TRADEX POLYMERS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
April 1, 2011
TRAVEL CORPORATION INDIA LTD. Vs. COMMISSIONER OF C. EX., COCHIN
September 22, 2011
TREADSDIRECT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
December 23, 2011
TRF LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
September 21, 2011
TRICHY INST. OF MANAGEMENT STUDIES (P) LTD. Vs. C.C.E., TRICHY
February 7, 2011
TRICHY INSTITUTE OF MANAGEMENT STUDIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 7, 2011
TRIDENT MODULAR TECHNOLOGIES PVT. LTD. Vs. COMMR. OF C. EX.
January 19, 2011
TRIVENI ENGG. AND INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 18, 2011
TUFROPES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
December 1, 2011
TUFROPES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
December 16, 2011
TURKISH AIRLINES Vs. COMMISSIONER OF SERVICE TAX
November 16, 2011
TVS AUTOLEC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 19, 2011
TYCO VALVES & CONTROLS INDIA P. LTD. Vs. COMMR. OF C. EX., VADODARA
November 24, 2011
U.G. SUGAR & INDUS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-II
June 15, 2011
U.P. ASBESTOS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 11, 2011
U.P. ASBESTOS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW
June 8, 2011
U.P. STATE SUGAR CORPN. LTD Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-I
November 9, 2011
U.P. STATE SUGAR CORPORATION LTD. Vs. COMMR. OF C. EX., MEERUT-II
July 7, 2011
U.P. STATE SUGAR CORPORATION LTD. Vs. COMMISSIONER OF C. EX. , MEERUT-I
May 2, 2011
UIC UDYOG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-III
October 21, 2011
UL INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
May 9, 2011
ULTRA TECH CEMENT LTD. Vs. COMMISSIONER OF C. EX.
October 21, 2011
ULTRATECH CEMENT LTD. Vs. COMMISSIONER OF C. EX.
September 28, 2011
UMA POLYMERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 25, 2011
UNIMARK REMEDIES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
February 21, 2011
UNITECH INTERNATIONAL LTD. Vs. COMMISSIONER OF C. EX., VAPI
December 15, 2011
UNITECH PAPER & BOARD INDUS. (P) LTD. Vs. COMMR. OF C. EX., HALDIA
January 14, 2011
UNITED BUSINESS Vs. COMMISSIONER OF SERVICE TAX, LUDHIANA
February 14, 2011
UNITED METAL INDUSTRIES Vs. COMMISSIONER OF C. EX., CHENNAI
June 6, 2011
UNITED SPIRITS LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
May 2, 2011
UNITED TELECOM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
June 21, 2011
UPPER DOAB SUGAR MILLS Vs. COMMISSIONER OF C. EX., MEERUT-I
February 9, 2011
UTI TECHNOLOGY SERVICES LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
November 21, 2011
UTILITY POWERTECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 21, 2011
UTOPIA INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
February 25, 2011
UTTAM TOYOTA Vs. COMMISSIONER OF C. EX.
January 21, 2011
V. GOVINDA RAJU & ASSOCIATES Vs. COMMR. OF C. EX., VISAKHAPATNAM
April 28, 2011
VAISHALI METALS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 26, 2011
VALSON POLYESTER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
April 13, 2011
VAMAN PHARMA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
May 19, 2011
VANICK OILS AND FATS PVT. LTD. Vs. COMMISSIONER OF CUS., NEW DELHI
August 24, 2011
VARDHMAN SPINNING GENERAL MILLS Vs. COMMR. OF C. EX., CHANDIGARH
February 28, 2011
VARDHMAN YARNS AND THREADS LIMITED Vs. COMMISSIONER OF CUSTOMS (EXPORT)
July 19, 2011
VASHUSHILPI PROJECTS AND CONSULTANTS (P) LTD. Vs. C.C.E.
December 7, 2011
VASU CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
June 17, 2011
VASU PHARMACEUTICALS PVT. LTD. Vs. CCE
February 2, 2011
VAZ ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
May 3, 2011
VAZIR POLYMERS LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
April 18, 2011
VEM TECHNOLOGIES PVT. LTD. Vs. COMMR. OF CUS., C. EX. & S.T., HYDERABAD-IV
July 28, 2011
VENKATESH KARRIERS LIMITED Vs. COMMISSIONER OF CUSTOMS JAMNAGAR
June 24, 2011
VENKATESHWARA DISTRIBUTORS (P) LTD. Vs. COMMR. OF C. EX.
December 23, 2011
VENUS COLOUR LAB Vs. COMMISSIONER OF CENTRAL EXCISE
December 20, 2011
VERTEX TRADING AND SERVICES PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
October 11, 2011
VICHARA TECHNOLOGY INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
August 4, 2011
VIDEOCON INDUSTRIES LTD. Vs. COMMR. OF C. EX.
December 16, 2011
VIGHNAHAR SSK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE
October 11, 2011
VIHAR SHIPPING AGENCY P. LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
June 17, 2011
VIJAI ELECTRICALS LTD. Vs. COMMR. OF CUS. C. EX. AND S.T.
February 14, 2011
VIJAY PRAHLADKA Vs. COMMISSIONER OF CUSTOMS (PREV.), W.B.
January 12, 2011
VIJAYANAGAR FOOD PRODUCTS (P) LTD. Vs. COMMR. OF C. EX., MANGALORE
December 2, 2011
VIJAYESWARI TEXTILES LTD. Vs. CCE
May 11, 2011
VIKAS BHUSHAN Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
May 13, 2011
VIKAS COACHING CENTRE Vs. COMMISSIONER OF CUS., C. EX. & S.T., GUNTUR
February 24, 2011
VIKAS METALLIKS & ENERGY LTD Vs. COMMISSIONER OF C. EX., RAIPUR
November 24, 2011
VIKAS WOOD WORKS Vs. COMMISSIONER OF CUSTOMS, JAIPUR-I
June 22, 2011
VIKRAM CEMENTS Vs. COMMISSIONER OF CENTRAL EXCISE
July 25, 2011
VINITHA NAMBIAR Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
April 1, 2011
VINOD KUMAR GOYAL Vs. COMMISSIONER OF C. EX., JAIPUR-I
March 21, 2011
VINOD TOMAR Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
June 13, 2011
VIR TEJA ROADLINES Vs. COMMISSIONER OF C. EX., AHMEDABAD
August 8, 2011
VIRCHOW LABORATORIES LTD. Vs. COMMR. OF C. EX. & CUS., HYDERABAD
August 17, 2011
VISHWA TRADERS PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
November 1, 2011
VODAFONE ESSAR DIGILINK LTD. Vs. COMMR. OF C. EX., JAIPUR-I
June 28, 2011
VODAFONE ESSAR DIGILINK LTD. Vs. COMMISSIONER OF C. EX.
July 7, 2011
VOLTAMP TRANSFORMERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 29, 2011
VOLVO INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX. (LTU), BANGALORE
September 7, 2011
VPR MINING INFRASTRUCTURE PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD
March 29, 2011
VSL STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
September 6, 2011
VST INDUSTRIES LTD. Vs. COMMISSIONER OF CUS., C. EX. & S.T., HYDERABAD
August 19, 2011
VST INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
October 19, 2011
VST INDUSTRIES LTD. Vs. C.C., C.E. & S.T. (APPEAL-II), HYDERABAD
August 30, 2011
VXL INSTRUMENTS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
November 25, 2011
WADPACK PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
September 23, 2011
WARTSILA INDIA LIMITED Vs. COMMISSIONER OF C. EX.
January 31, 2011
WEBEL-SI-ENERGY LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
April 1, 2011
WEIZMANN FOREX LTD Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
November 1, 2011
WELL KNOWN POLYESTERS LTD. Vs. COMMISSIONER OF C. EX., VAPI
January 6, 2011
WELSPUN INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
December 15, 2011
WESTERN AGENCIES PVT. LTD Vs. COMMISSIONER OF C. EX
March 29, 2011
WINDSOR MACHINES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
July 25, 2011
WNS GLOBAL SERVICES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
March 11, 2011
WOODWARD GOVERNORS INDIA LTD Vs. COMMISSIONER OF C. EX., DELHI
September 30, 2011
WOOLWAYS (INDIA) LTD. Vs. CCE
March 15, 2011
XAL ENGINEERING (I) PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE, MUMBAI-V
September 27, 2011
XL LABORATORIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
September 15, 2011
Y.N. WAREHOUSING COMPANY Vs. COMMISSIONER OF C. EX, NAGPUR
September 26, 2011
YASH MACHINE TOOLS Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
August 30, 2011
ZAKI ISHRATI Vs. COMMISSIONER OF C. EX., KANPUR
June 15, 2011
ZEN TOBACCO PVT. LTD. AND SHRI RASHMIN MAJITHIA Vs. CCE
June 7, 2011
ZENITH (BANGALORE) ROLLERS P. LTD. Vs. COMMR. OF SERVICE TAX, CHENNAI
July 25, 2011
ZENITH COMPUTERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, THANE-I
July 25, 2011
ZULLU SECURITY (INDIA) PVT. LTD. Vs. COMMR. OF C. EX. & S.T., LUCKNOW
May 9, 2011