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Case Index
Title
Date
A.J. MASSEY (DECEASED) THROUGH LEGAL REPRESENTATIVE JEROME XAVIER MASSEY Vs. SUMER SINGH S/O SHRI BHIM SINGH
August 19, 2011
AAD RAM Vs. STATE OF RAJASTHAN
August 3, 2011
AANDHI MARBLES PVT LTD Vs. STATE OF RAJASTHAN
December 23, 2011
AASHIQ MOHAMMAD Vs. TARACHAND SAMRIYA
March 10, 2011
ABADUL SALAM Vs. STATE OF RAJASTHAN AND ORS.
January 7, 2011
ABB LIMITED Vs. STATE OF RAJASTHAN
March 17, 2011
ABDUL HAFIZ Vs. STATE OF RAJASTHAN
March 14, 2011
ABDUL HAMEED Vs. STATE OF RAJASTHAN
January 6, 2011
ABDUL JABBAR Vs. AFROZA
May 4, 2011
ABDUL JABBAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
August 23, 2011
ABDUL KHALIK Vs. STATE OF RAJASTHAN
August 9, 2011
ABDUL LATIF Vs. STATE OF RAJASTHAN
November 28, 2011
ABDUL RASID Vs. SAHNAZ
May 27, 2011
ABDUL REHMAN QURESHI Vs. RAJESH KUMAR BHOJNAGARWALA
January 4, 2011
ABDUL WAHID Vs. STATE OF RAJASTHAN
August 26, 2011
ABHAY SINGH Vs. SUSHILA KANWAR
May 24, 2011
ABHAYESHWAR MAHADEV SHIV MANDIR CHARITABLE TRUST Vs. JAIPUR DEVELOPMENT AUTHORITY
April 1, 2011
ABID Vs. STATE OF RAJASTHAN
February 1, 2011
ABID BEIG Vs. STATE OF RAJASTHAN
November 23, 2011
ACTO Vs. SPACE
August 18, 2011
ACTO Vs. AMIT STONE CRUSHER AND ORS.
March 31, 2011
ACTO Vs. SEM CONSTRUCTION COMPANY
July 14, 2011
ACTO Vs. EICHER LIMITED
March 31, 2011
ACTO, FS Vs. LAXMI GRANITES AND CEMENT PIPES IND. LTD.
July 1, 2011
ADARSH VIDYA MANDIR SOCIETY, UDAIPUR Vs. STATE OF RAJASTHAN & ORS
March 22, 2011
ADDITIONAL COLLECTOR, DISTRICT RURAL DEVELOPMENT AGENCY, BANSWARA Vs. BAPURA & ANR
April 25, 2011
ADESH KHANDELWAL Vs. SAROJ KHANDELWAL
April 27, 2011
ADVANI HOTELS & RESORTS (INDIA) LTD Vs. STATE OF RAJASTHAN
August 11, 2011
AGARWAL PACKERS Vs. COMMERCIAL TAX OFFICER, CIRCLE C, JODHPUR
November 8, 2011
AGROBIOTECH INDUSTRIES LIMITED Vs. STATE OF RAJASTHAN
November 2, 2011
AHAN MOHD. Vs. THE STATE OF RAJASTHAN AND ORS.
April 18, 2011
AHMAD MOINUDDIN AND ANR. Vs. STATE OF RAJASTHAN
December 20, 2011
AHMED ALI Vs. STATE FARM CORPORATION OF INDIA LTD
November 3, 2011
AJAIPAL Vs. STATE OF RAJASTHAN AND ANR.
August 19, 2011
AJAY ARYA AND ORS. Vs. STATE OF RAJASTHAN & ANR.
February 25, 2011
AJAY NAHTA Vs. RAKESH K. JAIN
August 29, 2011
AJAY YADAV Vs. STATE OF RAJASTHAN
March 8, 2011
AJEET PRASAD Vs. STATE OF RAJASTHAN
September 14, 2011
AJIT SINGH ALIAS JEET SINGH Vs. STATE OF RAJASTHAN
August 4, 2011
AJIZ KHAN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
October 10, 2011
AJMER VIDHYUT VITRAN NIGAM LTD. Vs. STATE OF RAJASTHAN & ANR.
May 16, 2011
AJMER VIDYUT VITRAN NIGAM LRD. AND ANR. Vs. OM PRAKASH AND ANR.
February 9, 2011
AKANKSHA PANWAR Vs. STATE OF RAJASTHAN
September 23, 2011
AKHIL RAJASTHAN LAB TECHNICIAN KARAMCHARI SANGH Vs. DIRECTOR, MEDICAL AND HEALTH DEPARTMENT AND ORS.
February 17, 2011
AKRAM Vs. STATE
May 3, 2011
AKTAR (SMT.) AND ORS. Vs. MANJEET SINGH AND ORS.
September 20, 2011
ALAM Vs. STATE OF RAJASTHAN
January 5, 2011
ALHAMDO & ANR Vs. NYAMAT BANO & ORS
August 16, 2011
ALI HASAN KHAN AND ORS. Vs. THE STATE OF RAJASTHAN AND ANR.
September 5, 2011
ALLARAKHA Vs. STATE OF RAJASTHAN
April 1, 2011
ALOK KUMAR MEENA Vs. RAJASTHAN STATE VETERINARY COUNCIL JAIPUR
November 17, 2011
ALTAF HUSSAIN THROUGH LRS Vs. DEEWAN SYED ALE RASOOL ALI KHAN THROUGH LEGAL REPRESENTATIVE
September 24, 2011
AMANDEP SINGH ALIAS AMNA Vs. STATE OF RAJASTHAN
January 7, 2011
AMAR CHAND BORAD Vs. ITO, WARD-I, SRIGANGANAGAR
February 14, 2011
AMAR SINGH Vs. STATE OF RAJASTHAN AND ORS.
January 7, 2011
AMAR SINGH Vs. STATE
September 16, 2011
AMAR SINGH Vs. STATE OF RAJASTHAN AND ORS.
December 20, 2011
AMAR SINGH AND OTHERS Vs. SHRI G.L.BAGADIYA AND OTHERS
April 11, 2011
AMAR SINGH RAWAT Vs. RAJASTHAN RAJYA PATH PARVAHAN NIGAM
June 30, 2011
AMBA LAL Vs. MISHRI LAL & ORS
August 3, 2011
AMBESHWAR GRIH NIRMAN SAHAKARI SAMITI LTD Vs. BABU LAL
December 13, 2011
AMICHAND Vs. STATE OF RAJASTHAN AND ORS.
January 17, 2011
AMINU DEEN Vs. INDIAN COUNCIL OF AGRICULTURE RESEARCH & ORS
March 25, 2011
AMIT KUMAR Vs. THE SECRETARY MEDICAL AND HEALTH DEPARTMENT AND ORS.
September 6, 2011
AMIT KUMAR Vs. RAJASTHAN UNIVERSITY OF HEALTH AND SCIENCE
February 2, 2011
AMIT KUMAR Vs. STATE OF RAJASTHAN
January 12, 2011
AMRA RAM Vs. STATE OF RAJASTHAN
July 20, 2011
AMRIT LAL Vs. STATE OF RAJASTHAN
January 28, 2011
AMRIT LAL MEENA Vs. UNION OF INDIA
July 21, 2011
ANAND MEWARA Vs. MADHU MEWARA
May 27, 2011
ANAND SINGH Vs. STATE OF RAJASTHAN
November 11, 2011
ANANT KUMAR GUPTA Vs. STATE OF RAJASTHAN
January 28, 2011
ANANT SRI SUKHRAMJI TRUST RAMDHAM, BIRAI Vs. SHRI BALAAJI GRAH NIRMAN SAHKARI SAMITI LTD. AND OTHERS
October 12, 2011
ANIL Vs. STATE OF RAJASTHAN
June 20, 2011
ANIL CHOUDHARY Vs. STATE OF RAJASTHAN
July 27, 2011
ANIL KUMAR Vs. STATE OF RAJASTHAN & ANR.
July 13, 2011
ANIL KUMAR Vs. THAKUR JI MANDIR NARSINGH JI MAHRAJ & ORS
November 18, 2011
ANIL KUMAR Vs. JODHPUR VIDHYUT VITARAN NIGAM LTD AND ANR
September 24, 2011
ANIL KUMAR Vs. STATE
April 20, 2011
ANIL KUMAR AGRAWAL Vs. STATE OF RAJASTHAN
February 8, 2011
ANIL MEHRA Vs. STATE OF RAJASTHAN
November 22, 2011
ANIL PATHAK Vs. STATE OF RAJASTHAN
April 19, 2011
ANISH MOHD Vs. STATE OF RAJASTHAN
February 27, 2011
ANITA Vs. STATE OF RAJASTHAN
August 8, 2011
ANITA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
March 18, 2011
ANITA AND ORS. Vs. TARACHAND @ JALAM SINGH
July 5, 2011
ANITA GUPTA Vs. GOPAL GYANDEV
September 15, 2011
ANITA MIDDHA Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL JAIPUR
October 12, 2011
ANJANA CHAUDHARY Vs. STATE OF RAJASTHAN AND ORS.
April 6, 2011
ANJANA KOTHARI Vs. STATE OF RAJASTHAN
May 6, 2011
ANJUM ALI Vs. STATE OF RAJASTHAN
May 27, 2011
ANKIT KUMAR DHAKA Vs. UNIVERSITY OF RAJASTHAN
August 10, 2011
ANKUR MATHUR Vs. STATE
December 21, 2011
ANMOL BUS SERVICE Vs. STATE
February 3, 2011
ANNANT PAL SINGH Vs. ADJ (F T ) NO 5, JAIPUR CITY, JAIPUR AND ORS
November 24, 2011
ANOKHI DEVI Vs. UNION OF INDIA
September 22, 2011
ANSHUL GOYAL Vs. CIVIL JUDGE
December 1, 2011
ANUBHA PRABHUNE Vs. ADDITIONAL DISTRICT JUDGE
September 5, 2011
ANUBHAV PUROHIT Vs. STATE OF RAJASTHAN
March 4, 2011
ANUJ BANSAL Vs. STATE OF RAJASTHAN
September 15, 2011
ANUJ KUMAR AND MANOJ KHANDELWAL Vs. VICE CHANCELLOR, UNIVERSITY OF RAJASTHAN AND ORS.
May 3, 2011
ANUKAMPA COMPUTERS PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
January 13, 2011
ANURAG BHATNAGAR Vs. RAJASTHAN FINANCIAL CORPORATION
July 1, 2011
ANURODH Vs. KEDAR NATH GUPTA & ORS.
December 23, 2011
APEX INSTITUTE OF MANAGEMENT AND SCIENCE Vs. UNIVERSITY OF RAJASTHAN
September 23, 2011
APEX INSTITUTE OF MANAGEMENT AND SCIENCE Vs. UNIVERSITY OF RAJASTHAN
April 20, 2011
ARBIND TRIPATHI Vs. SARFUDDIN
October 13, 2011
ARIF HUSSAIN Vs. AJRA BANO AND ANR.
January 10, 2011
ARIHANT ENGINEERING INDUSTRIES Vs. SARITA SRIVASTAVA
April 26, 2011
ARIHANT TILES & MARBLES PVT LTD Vs. UNION OF INDIA
August 16, 2011
ARJUN Vs. STATE OF RAJASTHAN AND ORS.
April 15, 2011
ARJUN RAM Vs. STATE OF RAJASTHAN & ORS.
May 3, 2011
ARPANA JASSAL Vs. STATE OF RAJASTHAN AND ORS
May 3, 2011
ARUN KUMAR VERMA Vs. STATE OF RAJASTHAN AND ORS.
September 5, 2011
ARUN SINGH MEENA Vs. STATE OF RAJ. AND ORS.
March 18, 2011
ARUNA Vs. STATE OF RAJASTHAN
September 15, 2011
ARUNA VERMA Vs. STATE OF RAJASTHAN
January 19, 2011
ARVIND Vs. STATE OF RAJASTHAN
January 11, 2011
ARVIND KUMAR Vs. UNION OF INDIA
November 22, 2011
ARVIND KUMAR @ TILLU Vs. STATE OF RAJASTHAN AND OTHERS.
February 2, 2011
ARVIND KUMAR SHARMA Vs. STATE OF RAJASTHAN
February 9, 2011
ARVIND KUMAR TYAGI AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
September 6, 2011
ASAL DURG ENTERPRISES Vs. INDIAN OIL CORPORATION LTD
May 19, 2011
ASEEM KUMAR Vs. ITO, WARD 2(2), GANGANAGAR
April 18, 2011
ASHA Vs. KISHORE KUMAR JAIN AND ANR.
May 10, 2011
ASHA RAM Vs. STATE OF RAJASTHAN
August 5, 2011
ASHA RAM AND ANR. Vs. INDER LAL AND ORS.
October 12, 2011
ASHA TANWAR Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES & ANR
September 5, 2011
ASHARAM & ANOTHER Vs. ADDITIONAL CIVIL JUDGE & ANOTHER
September 21, 2011
ASHISH AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
September 5, 2011
ASHOK Vs. STATE OF RAJASTHAN
April 29, 2011
ASHOK Vs. STATE OF RAJASTHAN
December 15, 2011
ASHOK @ BANTI @ BINTU @ KALIA Vs. STATE OF RAJASTHAN
May 12, 2011
ASHOK KUMAR Vs. STATE OF RAJASTHAN & ORS.
July 11, 2011
ASHOK KUMAR Vs. CHHITAR MAL
August 10, 2011
ASHOK KUMAR Vs. GIRRAJ PRASAD & ANOTHER
January 4, 2011
ASHOK KUMAR Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ANR.
August 5, 2011
ASHOK KUMAR Vs. STATE OF RAJASTHAN
July 22, 2011
ASHOK KUMAR Vs. STATE OF RAJASTHAN
October 21, 2011
ASHOK KUMAR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
April 15, 2011
ASHOK KUMAR AGARWAL Vs. PRAMOD KUMAR JAIN
August 5, 2011
ASHOK KUMAR AND ANR. Vs. PRESIDENT , JAN JAGRITI VIKAS MANCH SAMITI , PALI AND ORS.
May 6, 2011
ASHOK KUMAR BADOLA Vs. STATE OF RAJSHTAN
May 30, 2011
ASHOK KUMAR BHOOTNA Vs. STATE OF RAJASTHAN AND ANR.
October 10, 2011
ASHOK KUMAR GUPTA Vs. ADJ, FAST TRACK NO.7, JAIPUR CITY, JAIPUR & ORS.
July 27, 2011
ASHOK KUMAR JAIN Vs. STATE OF RAJASTHAN
January 6, 2011
ASHOK KUMAR JAIN Vs. NATHHI LAL JAIN AND ANR.
May 2, 2011
ASHOK KUMAR SAXENA Vs. STATE OF RAJASTHAN
July 15, 2011
ASHOK KUMAR SOMANI Vs. SUSHILA
September 16, 2011
ASHOK KUMAR VYAS Vs. STATE OF RAJASTHAN
September 13, 2011
ASHOK KUMAR YADAV Vs. STATE OF RAJASTHAN
February 23, 2011
ASHOK SACHDEVA Vs. STATE
November 29, 2011
ASHOK SONI Vs. SARALA SONI AND ANR.
May 24, 2011
ASHOK SWAMI Vs. THE STATE OF RAJASTHAN AND ORS.
November 28, 2011
ASHRAF ALI Vs. STATE OF RAJASTHAN AND ORS.
May 17, 2011
ASHRAF ALI Vs. STATE OF RAJASTHAN
May 3, 2011
ASHWANI GUPTA Vs. STATE OF RAJASTHAN
December 2, 2011
ASLAM @ DEEWAN Vs. STATE OF RAJASTHAN
August 17, 2011
ASSISTANT COMMERCIAL TAX OFFICER Vs. UMESH PAL
August 4, 2011
ASSISTANT COMMERCIAL TAX OFFICER Vs. NARENDRA KUMAR AND COMPANY
December 16, 2011
ASSISTANT COMMERCIAL TAX OFFICER Vs. KAMDHENU SPAT LTD.
July 8, 2011
ASSISTANT COMMERCIAL TAX OFFICER Vs. GAYATRI CABLES
July 19, 2011
ASSISTANT COMMERCIAL TAXES OFFICER Vs. RATHI BARS LIMITED
March 29, 2011
ASSISTANT COMMERCIAL TAXES OFFICER Vs. MUSTAQ
December 14, 2011
ASSISTANT COMMERCIAL TAXES OFFICER Vs. K.S. OILS LTD.
December 7, 2011
ASSISTANT COMMERCIAL TAXES OFFICER Vs. INSECTICIDES (INDIA) LIMITED
December 13, 2011
ASSISTANT COMMERCIAL TAXES OFFICER Vs. DOZCO (INDIA) PVT. LTD.
December 13, 2011
ASSISTANT COMMERCIAL TAXES OFFICER FLYING SQUAD I Vs. NOVA FOAMS (INDIA)
November 17, 2011
ASSISTANT COMMERCIAL TAXES OFFICER, ANTI EVASION, BHILWARA Vs. FASHIONS SUITINGS PVT. LTD., BHILWARA
July 26, 2011
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD Vs. ARYA ALLOYS PVT. LTD.
November 16, 2011
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD, BHIWADI (ALWAR) Vs. RAGHUVEER SINGH AND ANOTHER
July 7, 2011
ASSISTANT COMMISSIONER Vs. N.H. INDUSTRIES
November 15, 2011
ASSISTANT COMMISSIONER, ANTI-EVASION Vs. AGARWAL ALUMINIUM & COMPANY
November 28, 2011
ASSISTANT COMMISSIONER, SPECIAL CIRCLE, COMMERCIAL TAXES Vs. BADAR MAL MADAN LAL
August 25, 2011
ASSISTANT CTO, ANTI EVASION Vs. J.K. INDUSTRIES LTD.
October 11, 2011
ASSISTANT ENG. (RAILWAYS OPERATION), KOTA THERMAL POWER PROJECT RRVUNL KOTA Vs. P.D. SHARMA AND ORS.
September 19, 2011
ATUL SINGH SAVANT Vs. STATE OF RAJASTHAN AND ORS.
August 10, 2011
AVESH AND ORS Vs. STATE OF RAJASTHAN AND ORS
April 26, 2011
AVESH, Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
April 26, 2011
AVINASH @ RAHUL Vs. SUNIL INDORA
May 27, 2011
AVINASH MATHUR Vs. STATE OF RAJASTHAN & ANR
April 25, 2011
AVINASH MATHUR Vs. STATE OF RAJASTHAN
January 4, 2011
AVINASH TANTIA Vs. STATE OF RAJ
November 9, 2011
AVTAR SINGH Vs. SMT. KULVEER KAUR @ SUKHVINDER KAUR AND ANR.
May 10, 2011
AYUB KHAN Vs. STATE OF RAJASTHAN AND ORS.
May 4, 2011
AZAD BODY BUILDERS PVT. LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
August 3, 2011
BABLIRAM MEENA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
September 2, 2011
BABOOLAL ALIAS DAYARAM TELI (SAHU) Vs. SHRIMATI RADHA AND ANR.
May 23, 2011
BABU LAL Vs. STATE OF RAJASTHAN AND ANR.
November 16, 2011
BABU LAL Vs. HANUMAN PRASAD AND ANR
November 15, 2011
BABU LAL Vs. STATE OF RAJASTHAN & ORS.
June 29, 2011
BABU LAL Vs. UNION OF INDIA AND ORS
May 20, 2011
BABU LAL Vs. BHAGWAN SAHAY
January 11, 2011
BABU LAL Vs. RS SHARMA
July 6, 2011
BABU LAL Vs. STATE OF RAJASTHAN
May 2, 2011
BABU LAL Vs. STATE OF RAJASTHAN
March 18, 2011
BABU LAL RAO Vs. STATE OF RAJASTHAN AND ORS.
March 4, 2011
BABU LAL SAINI AND ORS. Vs. KISHAN CHAND AND ORS.
March 18, 2011
BABU SINGH Vs. HINDAUN SAHKARI BHOOMI VIKAS BANK LIMITED AND ORS.
February 23, 2011
BABU SINGH Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
April 13, 2011
BABULAL Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE LAXMANGARH
December 12, 2011
BABULAL Vs. STATE OF RAJASTHAN
January 6, 2011
BABULAL & ORS. Vs. STATE OF RAJASTHAN
April 25, 2011
BABULAL @ PRAMOD PAREEK Vs. ARUNA PAREEK AND ANR.
January 4, 2011
BABULAL YADAV Vs. STATE AND ORS.
February 9, 2011
BACCHU @ BAHADUR Vs. STATE OF RAJASTHAN
June 14, 2011
BADAMI AND MUKESH Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
September 22, 2011
BADAN SINGH Vs. BABU SINGH
August 4, 2011
BADLE & ORS Vs. STATE OF RAJ & ORS
November 14, 2011
BADRI NARAIN & ANR. Vs. KISHAN CHANDRA & ORS.
August 4, 2011
BADRI PRASAD BANJARA Vs. STATE OF RAJASTHAN AND ANOTHER
May 15, 2011
BADRI RAM CHOUDHARY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 25, 2011
BAHADUR SINGH Vs. POORAN SINGH
November 17, 2011
BAI DEVI Vs. STATE OF RAJASTHAN PUBLIC PROSECUTOR
April 15, 2011
BAJA RAM @ BAJRANG LAL & ANR. Vs. STATE OF RAJASTHAN & ANR.
January 11, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MS. JYOTIKA AND OTHERS
April 1, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MS. JYOTIKA AND ORS.
April 11, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SHANKAR LAL AND ORS.
March 10, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD Vs. ANSHUL VERMA
April 19, 2011
BAJRANG SINGH Vs. STATE AND ORS.
September 27, 2011
BAJRANG SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
August 26, 2011
BAL KISHAN SHARMA Vs. RADHEY SHYAM GODHAWAT
December 23, 2011
BALBEER SINGH Vs. STATE OF RAJASTHAN
November 30, 2011
BALRAM Vs. STATE OF RAJASTHAN
January 18, 2011
BALU SINGH Vs. THE STATE OF RAJASTHAN AND ORS.
September 6, 2011
BALVEER Vs. BABLU VIJAY SINGH
January 21, 2011
BALVENDRA KAUR Vs. STATE OF RAJASTHAN AND ORS.
May 25, 2011
BALVINDER SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS
May 18, 2011
BALWANT SINGH Vs. STATE OF RAJASTHAN
February 1, 2011
BALWANT SINGH & ORS. Vs. STATE OF RAJASTHAN
September 19, 2011
BANA LAL GERJAR Vs. STATE OF RAJASTHAN
July 19, 2011
BANARSI Vs. GANPAT RAM & ANR.
August 26, 2011
BANKE BIHARI PROCESS PVT. LTD. Vs. COMMISSIONER OF C. EX., JAIPUR- II
January 5, 2011
BANSHI LAL Vs. STATE OF RAJASTHAN AND ORS.
May 4, 2011
BANSHI LAL Vs. STATE
December 2, 2011
BANSHI LAL BHEEL Vs. BHARAT HOTELS LTD
July 11, 2011
BANSI LAL Vs. EXECUTIVE OFFICER, MUNICIPAL COUNCIL
February 24, 2011
BANSWARA SYNTEX LTD Vs. UOI
January 10, 2011
BANWAR Vs. STATE OF RAJASTHAN
June 21, 2011
BANWARI LAL Vs. STATE OF RAJASTHAN & ANR.
October 12, 2011
BANWARI LAL Vs. STATE OF RAJASTHAN
August 3, 2011
BANWARI LAL Vs. STATE OF RAJASTHAN & ORS
August 8, 2011
BANWARI LAL & ANR Vs. STATE OF RAJASTHAN
March 8, 2011
BANWARILAL MEENA Vs. RAMCHARAN
January 17, 2011
BAPU LAL Vs. STATE OF RAJASTHAN
March 7, 2011
BAPULAL AND ORS. Vs. STATE OF RAJASTHAN
January 5, 2011
BARKAT ALI @ BAKKI Vs. STATE OF RAJASTHAN
September 12, 2011
BARMER CENTRAL COOPERATIVE BANK LTD. Vs. STATE OF RAJASTHAN & ORS.
December 14, 2011
BARSA Vs. STATE OF RAJASTHAN
March 18, 2011
BASANTI Vs. STATE OF RAJASTHAN
July 20, 2011
BASANTI LAL Vs. GOKUL DAS
August 16, 2011
BASHIR KHAN Vs. SALIM KHAN
September 24, 2011
BASRAM @ VISHRAM Vs. STATE OF RAJASTHAN AND ORS.
September 9, 2011
BATA INDIA LTD. Vs. RAJENDRA SINGH
February 28, 2011
BEELA RAM Vs. VISHNU KUMAR KHANDELWAL
January 5, 2011
BETHA RAM Vs. STATE OF RAJASTHAN
July 14, 2011
BHAG CHAND Vs. STATE OF RAJASTHAN AND ANOTHER
August 10, 2011
BHAG CHAND VERMA Vs. R P S C
May 10, 2011
BHAG SINGH Vs. SAVITRI DEVI & ANR
July 25, 2011
BHAGAT ARYA Vs. STATE
January 25, 2011
BHAGCHAND Vs. STATE OF RAJASTHAN
March 4, 2011
BHAGIRATH Vs. STATE OF RAJASTHAN
May 6, 2011
BHAGIRATH Vs. STATE OF RAJASTHAN & ANR.
November 15, 2011
BHAGIRATH AND ORS Vs. STATE OF RAJASTHAN AND ORS
May 17, 2011
BHAGIRATH PRASAD Vs. STATE OF RAJASTHAN
November 22, 2011
BHAGIRATH YADAV Vs. STATE OF RAJASTHAN
July 26, 2011
BHAGWAN RAM Vs. STATE OF RAJASTHAN
November 24, 2011
BHAGWAN SAHAI SHARMA Vs. ACJ (S D) NO 2, JAIPUR CITY, JAIPUR AND ORS
November 3, 2011
BHAGWAN SINGH RATHORE Vs. STATE OF RAJASTHAN
May 25, 2011
BHAGWAN SWAROOP Vs. STATE OF RAJASTHAN & ORS.
November 21, 2011
BHAGWANA RAM Vs. STATE OF RAJASTHAN
October 12, 2011
BHAGWANA RAM AND ORS. Vs. BHERA RAM
August 11, 2011
BHAGWANI Vs. POORAN AND OTHERS
April 19, 2011
BHAGWATI Vs. STATE OF RAJASTHAN
May 25, 2011
BHAGWATI LAL @ BHAGGU AND ANR. Vs. STATE OF RAJASTHAN
June 15, 2011
BHAJAN LAL Vs. STATE OF RAJASTHAN
July 15, 2011
BHANWAR LAL Vs. STATE OF RAJASTHAN
May 2, 2011
BHANWAR LAL Vs. SHANTI DEVI
September 22, 2011
BHANWAR LAL Vs. RAJENDRA PRASAD
March 3, 2011
BHANWAR LAL Vs. JAGDISH & ANOTHER
September 16, 2011
BHANWAR LAL Vs. NUTAN @ CHANDA
August 4, 2011
BHANWAR LAL Vs. STATE OF RAJASTHAN
July 5, 2011
BHANWAR LAL AND ANR. Vs. BOARD OF REVENUE AND ORS.
December 9, 2011
BHANWAR LAL KHATIK Vs. STATE OF RAJASTHAN AND ORS.
January 4, 2011
BHANWAR LAL MALI Vs. MAHARANA PRATAP UNIVERSITY OF AGRICULTURE & TECHNOLOGY, UDAIPUR & ORS.
August 23, 2011
BHANWAR SINGH Vs. STATE OF RAJ. AND ORS.
February 23, 2011
BHANWAR SINGH Vs. STATE OF RAJASTHAN
May 20, 2011
BHANWAR SINGH SHEKHAWAT Vs. STATE OF RAJASTHAN
August 8, 2011
BHANWARA RAM Vs. JUDGE, LABOUR COURT, JODHPUR & ORS
March 18, 2011
BHANWARIA Vs. STATE OF RAJASTHAN
February 22, 2011
BHANWARLAL Vs. STATE OF RAJASTHAN
July 14, 2011
BHARAT KUMAR LODHA Vs. STATE OF RAJASTHAN
February 1, 2011
BHARAT PETROLEUM CORPORATION LTD. Vs. STATE OF RAJASTHAN
April 8, 2011
BHARAT PRAKASH Vs. JAIPUR DEVELOPMENT AUTHORITY
September 5, 2011
BHARAT SINGH Vs. THE STATE OF RAJASTHAN
August 3, 2011
BHARAT SINGH Vs. STATE OF RAJ.
July 13, 2011
BHARTIYA PALI JILA JALDAI MAJDUR SANGH Vs. THE JUDGE, LABOUR COURT, JODHPUR & ORS.
November 25, 2011
BHARTIYA SHIKSHA SAMITI Vs. SH. DEVKI NANDAN JAISWAL
August 2, 2011
BHAVESH GANGWANI Vs. STATE OF RAJASTHAN
March 4, 2011
BHAWANI DAN @ BHAWAN SHANKER Vs. STATE OF RAJASTHAN
November 23, 2011
BHAWANI SHANKAR GAUR Vs. STATE OF RAJASTHAN
January 25, 2011
BHAWANI SHANKAR SHARMA Vs. THE REGIONAL RESEARCH INSTITUTE AND ANR.
August 30, 2011
BHAWANI SINGH Vs. STATE OF RAJASTHAN AND ORS.
March 18, 2011
BHAWANI SINGH BHATI Vs. S.D. TAK AND ORS.
January 5, 2011
BHAWESH PARMAR Vs. MAHENDRA KUMAR LODHA AND ANR.
March 15, 2011
BHEEM RAJ Vs. THE STATE OF RAJASTHAN AND ORS.
May 4, 2011
BHEEM SEN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
May 19, 2011
BHEMA RAM PATEL Vs. STATE OF RAJASTHAN
September 22, 2011
BHERU LAL Vs. UNION OF INDIA
March 16, 2011
BHIKAM SINGH AND ORS. Vs. COMMISSIONER, DEVSTHAN, UDAIPUR AND ORS.
October 10, 2011
BHIKHA RAM Vs. JAGDISH RAM
May 9, 2011
BHIMRAJ; JUGAL KISHORE; GEHRILAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ANR
September 7, 2011
BHINYA RAM & ORS. Vs. STATE OF RAJASTHAN
June 29, 2011
BHIYARAM Vs. STATE OF RAJASTHAN
October 12, 2011
BHOJ RAJ Vs. STATE OF RAJASTHAN
July 1, 2011
BHOLARAM Vs. NARSA RAM
December 9, 2011
BHONROO SINGH Vs. CIVIL JUDGE
December 7, 2011
BHOOP SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
February 11, 2011
BHOOP SINGH Vs. STATE OF RAJASTHAN AND OTHERS
February 9, 2011
BHOORATHNAM AND COMPANY Vs. STATE OF RAJATHAN
October 13, 2011
BHOPALWALA ARYA HIGHER SECONDARY SCHOOL MANAGEMENT COMMITTEE Vs. RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTIONAL TRIBUNAL AND ORS.
December 16, 2011
BHUPENDRA SINGH Vs. STATE OF RAJASTHAN & ORS.
October 12, 2011
BHUPENDRA SINGH Vs. BHARAT SANCHIHAR
August 9, 2011
BHUPENDRA SINGH PURAWAT Vs. UNION OF INDIA & ORS
March 29, 2011
BHUPESH MACHINERY MART Vs. MAHESH CHANDRA
August 2, 2011
BHURA ANGREJ ALIAS SIRAJ KHAN Vs. STATE OF RAJASTHAN
March 1, 2011
BHURA RAM Vs. STATE OF RAJASTHAN & ANR.
October 10, 2011
BHUVNASHWAR SINGH Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AJMER
August 16, 2011
BIJENDAR SINGH AND ORS. Vs. STATE OF RAJASTHAN
January 7, 2011
BIKANER SAHAKARI UPBHOKTA WHOLESALE BHANDAR LTD. KARAMCHARI SANGH AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
February 7, 2011
BIMLA Vs. STATE OF RAJASTHAN
May 24, 2011
BINANI CEMENT LIMITED Vs. STATE OF RAJASTHAN
September 5, 2011
BINANI CEMENT LTD Vs. STATE OF RAJASTHAN AND ORS
October 11, 2011
BIPESH MANDAL Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
December 20, 2011
BIRBAL RAM Vs. LIKHMA RAM
July 29, 2011
BIRBAL RAM SARAN Vs. STATE OF RAJASTHAN AND ORS.
June 29, 2011
BIRBL RAM Vs. STATE OF RAJASTHAN
May 19, 2011
BIRMA Vs. BOARD OF REVENUE, RAJASTHAN AJMER AND ORS.
August 19, 2011
BISAWAN Vs. STATE
August 12, 2011
BITHAL DAS AND ANR. Vs. KANHAYA LAL AND ORS.
February 8, 2011
BODAN RAM ALIAS BODANLAL YADAV Vs. KISHAN LAL
March 10, 2011
BRAJ PAL & ORS. Vs. STATE OF RAJASTHAN & ANR.
August 5, 2011
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. PRADEEP KUMAR PARASHAR & ANR
April 7, 2011
BRIJ KISHORE Vs. UDAIRAM & ORS
August 1, 2011
BRIJ LAL Vs. STATE OF RAJASTHAN
May 4, 2011
BRIJ MOHAN Vs. STATE OF RAJASTHAN
December 20, 2011
BRIJ MOHAN SHARMA Vs. ANIL KUMAR SANT
March 4, 2011
BRIJESH KUMAR SHUKLA Vs. STATE OF RAJASTHAN AND ORS.
May 5, 2011
BRIJESH KUMAR VIJAY Vs. URBAN IMPROVEMENT TRUST, KOTA
February 17, 2011
BRIJLAL Vs. STATE OF RAJASTHAN
June 14, 2011
BUDDHI PRAKASH SAINI AND ANR. Vs. FEDERAL BANK LTD. AND ORS.
January 21, 2011
BUDH RAM Vs. THE STATE OF RAJASTHAN AND ORS.
May 2, 2011
BUDH RAM Vs. SMT. SUDESH BALA
March 29, 2011
BUDHI PRAKASH AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
February 8, 2011
C P JOSHI Vs. KALYAN SINGH CHOUHAN
March 30, 2011
C SANTOSH KUMAR JOHARI Vs. NAVEEN KUMAR JOHARI & ORS
August 1, 2011
C T O SPECIAL CIRCLE PALI Vs. JAGDISH PATEL
September 2, 2011
CANARA BANK Vs. RAM RATAN
October 11, 2011
CENTRAL STATE FARM Vs. KISHORE SINGH AND ANR
January 11, 2011
CENTRAL WOOL DEVELOPMENT BOARD Vs. PARBAT SINGH CHAMPAWAT
March 10, 2011
CHAIN SINGH Vs. MAHENDRA SINGH
August 4, 2011
CHAMPALAL Vs. STATE OF RAJASTHAN
December 13, 2011
CHANDABAI Vs. MARIAM BAI AND OTHERS
November 3, 2011
CHANDAN @ CHANGIL Vs. THE STATE OF RAJASTHAN AND ORS.
August 10, 2011
CHANDNING Vs. STATE OF RAJASTHAN
July 7, 2011
CHANDRA KALA @ DURGA MENARIYA Vs. NARMADA SHANKER
July 15, 2011
CHANDRA KANTA VERMA Vs. K.S.CARS LTD
June 30, 2011
CHANDRA KUMAR MORWANI Vs. STATE OF RAJASTHAN AND ANR.
May 25, 2011
CHANDRA PRAKASH Vs. INDUSTRIAL DISPUTE TRIBUNAL AND ORS.
February 7, 2011
CHANDRA SHEKHAR Vs. STATE OF RAJASTHAN
March 23, 2011
CHANDRA SHEKHAR @ SHEKHAR AND OTHERS Vs. STATE OF RAJASTHAN
August 18, 2011
CHANDRA SHEKHAR LAKHOTIA Vs. STATE OF RAJASTHAN
October 12, 2011
CHANDRA SHUBH YATRA COMPANY PVT LTD Vs. UNION OF INDIA & ORS
March 23, 2011
CHANDRABHAN AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
March 7, 2011
CHANDRABHAN PANDEY Vs. GANGA & ORS
August 5, 2011
CHANDRAEE Vs. STATE OF RAJASTHAN
February 15, 2011
CHANDRAJEET SINGH ALIAS BABLU Vs. STATE OF RAJASTHAN
March 8, 2011
CHANDRESH AGRAWAL Vs. RENT TRIBUNAL, JAIPUR CITY AND BHAVESH MAROO
July 6, 2011
CHANESAR Vs. STATE
March 18, 2011
CHARAN AND ANR Vs. SURENDRA GIRI SHISHYA AND ANR
November 29, 2011
CHATAR SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
July 10, 2011
CHATARA RAM Vs. STATE OF RAJASTHAN & ORS.
May 18, 2011
CHATRA AND ORS. Vs. STATE OF RAJASTHAN
May 30, 2011
CHATURBHUJ AND ORS Vs. NEW INDIA INSURANCE CO LTD AND ORS
November 24, 2011
CHAUTH MAL Vs. UNION OF INDIA
February 18, 2011
CHENA RAM Vs. ORIENTAL INSURANCE COMPANY LIMITED
September 27, 2011
CHENA RAM AND ORS. Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ANR.
August 23, 2011
CHETAN Vs. STATE OF RAJASTHAN
May 4, 2011
CHHATTARGARH KRIYA VIKRAYA SAHKARI SAMITI LTD. CHHATARGARH, BIKANER Vs. KAILASH CHAND SANGAR AND ANR.
October 12, 2011
CHHOTA SINGH & ORS. Vs. STATE OF RAJASTHAN
February 24, 2011
CHHOTU RAM AND ANR. Vs. ASHOK KUMAR AND ORS.
October 14, 2011
CHIEF MANAGER, RSRTC Vs. ZALAM SINGH THROUGH LRS. AND ANR.
July 4, 2011
CHIMANLAL Vs. THE BHARAT PETROLEUM CORPORATION LTD. AND ANR.
June 29, 2011
CHIRANJI LAL Vs. SARDARMAL
December 5, 2011
CHOTHMAL Vs. STATE OF RAJASTHAN AND OTHERS
May 4, 2011
CHOTHMAL Vs. PREM KUMAR
February 28, 2011
CHOUDHARY GOVINDRAM AND SONS Vs. ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD 1, JODHPUR
September 2, 2011
CHUNNA RAM @ CHUNNILAL Vs. STATE OF RAJASTHAN
March 17, 2011
CIT Vs. BALAJI CHARITABLE TRUST
December 16, 2011
CIT, CENTRAL, JAIPUR Vs. BHERU LAL SURANA
March 15, 2011
COMMANDANT, 7TH BATTALION, R A C , BHARATPUR AND ANOTHER Vs. GOVIND SAHAI VYAS AND OTHERS
October 13, 2011
COMMERCIAL TAXES OFFICER Vs. J.L.C. ELECTROMENT (PVT.) LTD.
March 29, 2011
COMMERCIAL TAXES OFFICER Vs. GODREJ G.E.
March 30, 2011
COMMERCIAL TAXES OFFICER Vs. GANESH LAL GOYAL & SONS
November 28, 2011
COMMERCIAL TAXES OFFICER Vs. PRATAP OIL INDUSTRIES
November 25, 2011
COMMERCIAL TAXES OFFICER Vs. PRAKASH SALES CORPORATION
July 19, 2011
COMMERCIAL TAXES OFFICER NIMBAHERA Vs. RAJENDRA KUMAR
July 12, 2011
COMMISSIONER OF CENTRAL EXCISE, JAIPUR-1 Vs. NIRMAL BHANDARI
November 9, 2011
COMMISSIONER OF INCOME TAX Vs. AMRAPALI JEWELS (P) LTD
October 10, 2011
COMMISSIONER OF INCOME TAX Vs. HARI KISHAN VIJAYVERGIA
May 6, 2011
COMMISSIONER OF INCOME TAX Vs. RAJ DHARIWAL
July 25, 2011
COMMISSIONER OF INCOME TAX Vs. RAJENDRA SONI
February 18, 2011
COMMISSIONER OF INCOME TAX (CENTRAL), JAIPUR Vs. AMIT JINDAL
October 10, 2011
COMMISSIONER OF INCOME TAX BIKANER Vs. CHALANA HOSPITAL AND RESEARCH CENTRE
January 14, 2011
COMMISSIONER OF INCOME TAX, JAIPUR-III, JAIPUR Vs. M/S RELAXE RUBBER PRODUCTS NEEM KA THANA, SIKAR
November 11, 2011
COMMISSIONER OF INCOME TAX-I Vs. KANSARA MODLER LTD.
September 20, 2011
COUNTRYWIDE BUILDESTATE (P) LTD Vs. UNION OF INDIA
March 28, 2011
CTO Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
July 1, 2011
CTO (A Vs. DURGESHWARI FOOD LTD., SRIGANGANAGAR
December 8, 2011
CTO CIRCLE B BHILWARA Vs. AMIT CONDUCTORS
October 11, 2011
CTO, ANTI EVASION, JHUNJHUNU Vs. RADHA KISHAN MAL CHAND
October 11, 2011
CTO, CIRCLE-A, SRIGANGANAGAR Vs. PAWAN KUMAR AGARWAL & ANR. & ALONG WITH CONNECTED 9 REVISION PETITIONS (SEE SCHEDULE-A)
October 12, 2011
CURIOUS KIDS NURSERY SCHOOL Vs. DY. DIRECTOR, ESIC
July 13, 2011
D.R. AGARWAL Vs. STATE AND ORS.
May 5, 2011
DAIRY KARAMCHARI UNION, JODHPUR AND ORS Vs. R K TRASHAL & ORS
December 23, 2011
DAKHINESHWAR JAI GANESH MANDIR BHAJAN SIMITI & ANR Vs. ADJ (F T ) JAIPUR CITY, JAIPUR & ORS
November 15, 2011
DALICHAND Vs. BASANT BAI AND OTHERS
November 14, 2011
DALPAT BHAI AND OTHERS Vs. STATE OF RAJASTHAN
January 27, 2011
DALPAT SINGH Vs. BHAMU KUNWAR
May 24, 2011
DALPAT SINGH Vs. STATE OF RAJASTHAN
February 4, 2011
DALPAT SINGH AND ANR. Vs. STATE OF RAJASTHAN
August 16, 2011
DAMODAR DAS & ORS Vs. GOPAL DAS & ORS
August 3, 2011
DANA RAM Vs. STATE OF RAJASTHAN AND ORS.
July 26, 2011
DARAB SINGH AND ORS. Vs. STATE OF RAJASTHAN
July 25, 2011
DARIYAVE SINGH KARNAWAT Vs. CHIEF CIT & ORS
November 14, 2011
DARSHNA DEVI Vs. STATE & ANR
September 21, 2011
DASHRATH KUMAR Vs. STATE OF RAJASTHAN
January 17, 2011
DAULAT BIO FIBER PVT. LTD. Vs. STATE OF RAJASTHAN
February 22, 2011
DAULAT PRAKASH Vs. BOARD OF REVENUE
July 11, 2011
DAULAT RAM @ DAULA GAMETI (MINOR) THRO HIS FATHER NANA Vs. STATE OF RAJASTHAN
May 26, 2011
DAYA SHANKER SHARMA AND ORS Vs. RAJ NON-GOVT EDUATIONAL INSTITUTIONS TRIBUNAL AND ORS
July 25, 2011
DAYAWANTI Vs. STATE OF RAJASTHAN
May 13, 2011
DEEN DAYAL SHARMA Vs. STATE OF RAJASTHAN & ORS.
April 29, 2011
DEEP JYOTI COMPANY Vs. STATE OF RAJASTHAN
January 17, 2011
DEEP SINGH AND ORS. Vs. STATE OF RAJASTHAN
June 14, 2011
DEEPAK ALIAS BANTI Vs. STATE OF RAJASTHAN
February 25, 2011
DEEPAK DIXIT Vs. THE STATE OF RAJASTHAN AND ORS.
January 12, 2011
DEEPAK GAUTAM Vs. RANJEET SINGH AND ORS
November 25, 2011
DEEPAK KHINCHI Vs. THE STATE OF RAJASTHAN
January 24, 2011
DEEPAK MAHESHWARI AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
April 11, 2011
DEEPAK SINGH @ DEEPU Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
July 8, 2011
DELHI GUJARAT BOMBAY GOODS CARRIERS Vs. ACTO, FLYING SQUAD-I
March 30, 2011
DENZIL NAJRATH Vs. BALWANT SINGH & ORS
August 11, 2011
DEVA AND ANR. Vs. NANI
May 13, 2011
DEVA RAM Vs. RAJENDRA KUMAR AND ORS.
June 29, 2011
DEVENDRA KUMAR GARG Vs. STATE OF RAJASTHAN
February 11, 2011
DEVENDRA SINGH Vs. STATE OF RAJASTHAN AND ORS.
April 11, 2011
DEVENDRA SINGH Vs. STATE OF RAJASTHAN & ANR.
November 15, 2011
DEVI BIJANI AND ORS Vs. STATE OF RAJASTHAN & ANR
August 25, 2011
DEVI LAL Vs. STATE OF RAJASTHAN
February 17, 2011
DEVI LAL & ANR. Vs. STATE OF RAJASTHAN
September 13, 2011
DEVI SINGH Vs. STATE OF RAJASTHAN
November 11, 2011
DEVI SINGH BHATI Vs. STATE OF RAJASTHAN
April 10, 2011
DEVI SINGH BHATI Vs. STATE OF RAJASTHAN & ORS.
April 19, 2011
DEVILAL & ANR. Vs. STATE OF RAJASTHAN
November 23, 2011
DEVKI SONI Vs. STATE OF RAJASTHAN
March 15, 2011
DEVRAJ GALAV Vs. STATE OF RAJASTHAN AND ORS.
August 11, 2011
DEVSI RAM Vs. STATE OF RAJASTHAN & ORS.
July 28, 2011
DHAN DEVI MEHATA Vs. RAJASTHAN NON
January 18, 2011
DHAN SINGH Vs. DEEP SINGH
May 26, 2011
DHANNA Vs. STATE OF RAJASTHAN
July 14, 2011
DHANNA AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
April 15, 2011
DHANNA LAL Vs. STATE OF RAJASTHAN
October 10, 2011
DHANNA LAL Vs. ADDITIONAL COLLECTOR (THIRD) AND ORS.
May 3, 2011
DHANRAJ Vs. KAVITA
July 29, 2011
DHAPIYA Vs. STATE OF RAJASTHAN & ANR.
May 17, 2011
DHARAM NARAYAN Vs. DIGVIJAY SINGH
May 25, 2011
DHARAM NARIYAN Vs. STATE OF RAJASTHAN AND ORS
September 27, 2011
DHARAMPAL Vs. STATE OF RAJASTHAN
November 28, 2011
DHARAMVEER AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
May 11, 2011
DHARAMVEER SINGH Vs. STATE OF RAJASTHAN
September 6, 2011
DHARMA ALIAS DHARMI LAL Vs. STATE
August 11, 2011
DHARMENDRA KUMAR Vs. NISHKAM DIWAKAR
August 30, 2011
DHARMI CHAND Vs. STATE OF RAJASTHAN
July 12, 2011
DHEERAJ SINGH Vs. STATE OF RAJASTHAN AND ORS.
January 7, 2011
DHULJI Vs. STATE OF RAJASTHAN
July 26, 2011
DILIP KUMAR Vs. STATE OF RAJASTHAN
May 24, 2011
DILIP KUMAR & ASHOK KUMAR Vs. BANWARI LAL S/O LALLI RAM
July 12, 2011
DINESH Vs. STATE OF RAJSTHAN
July 7, 2011
DINESH Vs. STATE OF RAJSTHAN
July 26, 2011
DINESH @ DINESH KUMAR @ SURESH Vs. STATE OF RAJASTHAN
January 14, 2011
DINESH BOTHRA Vs. STATE OF RAJASTHAN
August 19, 2011
DINESH CHAND Vs. STATE OF RAJASTHAN AND ANR.
July 28, 2011
DINESH CHAND BANSAL Vs. PUNJAB NATIONAL BANK AND ORS.
February 28, 2011
DINESH CHANDRA MAHAJAN Vs. LABH CHAND BOHRA AND ORS.
July 4, 2011
DINESH ENTERPRISES Vs. CTO
January 11, 2011
DINESH JOSHI Vs. GOVIND SINGH DOTASARA
December 21, 2011
DINESH JOSHI Vs. GOVIND SINGH & ORS.
December 1, 2011
DINESH KUMAR Vs. STATE OF RAJASTHAN
June 14, 2011
DINESH KUMAR Vs. RAJKUMARI
May 25, 2011
DINESH KUMAR AGARWAL Vs. RAJASTHAN HOUSING BOARD
August 26, 2011
DINESH KUMAR AND ANR. Vs. STATE OF RAJASTHAN
July 15, 2011
DINESH KUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
February 9, 2011
DINESH KUMAR BANGAD Vs. STATE
November 29, 2011
DINESH KUMAR CHIMPA AND ANOTHER Vs. STATE OF RAJASTHAN
February 23, 2011
DINESH KUMAR SAINI Vs. STATE OF RAJ. AND ORS.
March 18, 2011
DINESH SINGH GURJAR Vs. STATE OF RAJASTHAN
September 6, 2011
DIRECTOR PIRAMAL EDUCATION TRUST Vs. RAJASTHAN NON GOVT EDUCATIONAL INSTITUTIONS TRIBUNAL
April 19, 2011
DISTRICT COLLECTOR(TREASURER), JHALAWAR & ANR Vs. GOPAL DAS KOTHARI
October 10, 2011
DISTRICT EXCISE OFFICER NAGAUR Vs. KISHORE SINGH
January 5, 2011
DISTRICT SOCIAL WELFARE AND PROBATION OFFICER Vs. SHRIMATI DHANPATI DEVI
February 22, 2011
DR. (MISS) URMILA SINGHVI Vs. THE STATE OF RAJASTHAN & ORS.
November 17, 2011
DR. AMIT GUPTA AND ANR. Vs. STATE OF RAJ. AND ORS.
January 19, 2011
DR. BHAGIRATH MAL CHITLANGI Vs. STATE OF RAJASTHAN AND ORS.
April 19, 2011
DR. DHARMESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
February 1, 2011
DR. DINESH KUMAR Vs. STATE AND ORS.
February 25, 2011
DR. DINESH KUMAR YADAV AND ORS. Vs. STATE OF RAJ. AND ORS.
January 25, 2011
DR. HARI SINGH GURJAR Vs. STATE OF RAJASTHAN
March 1, 2011
DR. LAXMAN SINGH AND ORS. Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AND ANR.
January 12, 2011
DR. MANJU BHARGAVA Vs. STATE OF RAJASTHAN
November 4, 2011
DR. N.K. AGARWAL Vs. STATE OF RAJASTHAN
September 6, 2011
DR. PRATEEK DARGAR Vs. STATE OF RAJ. AND ORS.
January 20, 2011
DR. RAIZADA PRAKASH NARAIN SAKSENA Vs. STATE OF RAJASTHAN
November 1, 2011
DR. RASHMI SHARMA AND ORS. Vs. STATE OF RAJ. AND ORS.
March 22, 2011
DR. SAFDAR HUSSAIN Vs. SUNJAY MALHOTRA AND ORS.
May 30, 2011
DR. UMESH KUMAR SHARMA AND ORS. Vs. STATE OF RAJ. AND ORS.
January 19, 2011
DUDHA RAM GURJAR Vs. STATE OF RAJ. AND ANR.
March 18, 2011
DURGA RAM MALI Vs. STATE OF RAJASTHAN
July 18, 2011
DURGA SHANKER Vs. BOARD OF REVENUE, RAJASTHAN, AJMER AND OTHERS
February 14, 2011
DURGADEVI DHARMARTH TRUST Vs. STATE
October 14, 2011
DURGESH KUMARI Vs. NATIONAL INSURANCE CO LTD
April 21, 2011
DURGESH SINGH KHINCHI Vs. STATE OF RAJASTHAN
February 22, 2011
DWARKALAL MATHUR & ORS. Vs. STATE OF RAJASTHAN & ANR.
September 26, 2011
ELENEES HOUSING AND CONSTRUCTION LTD Vs. GOVIND PUJARA
September 22, 2011
EMPLOYEES STATE INSURANCE CORPORATION Vs. ASHOK KUMAR
June 29, 2011
EX SWR HARI SINGH RAWAT Vs. UNION OF INDIA & ORS
March 10, 2011
EXCEL INDUSTRIES LTD. Vs. STATE OF RAJASTHAN
December 15, 2011
EXECUTIVE ENGINEER, P.W.D. AND OTHERS Vs. GOPAL AND ANOTHER
March 29, 2011
EXECUTIVE/ ASSISTANT ENGINEER, IRRIGATION DIVISION / SUB DIVISION, BHINMAL Vs. INDUSTRIAL DISPUTE TRIBUNAL & LABOUR COURT, JODHPUR & ANR
March 25, 2011
FADDYA ALIAS ANIL Vs. STATE OF RAJASTHAN
July 14, 2011
FAKIR MOHAMMAD Vs. STATE OF RAJASTHAN & ORS
March 28, 2011
FAKRUDDIN & ANOTHER Vs. NATIONAL INSURANCE CO. LTD. AND OTHERS
January 28, 2011
FAL SABJI KRETA VEKRETA VYAPAR SANGH Vs. STATE OF RAJASTHAN
December 8, 2011
FARMAN @ GABBER Vs. STATE OF RAJASTHAN AND ORS.
May 31, 2011
FATEH GIRI Vs. STATE OF RAJASTHAN
July 27, 2011
FATEH KARAN MEHRU Vs. STATE AND ORS.
May 3, 2011
FATEH KISHAN KAPIL Vs. JAI NARAIN VYAS UNIVERSITY
April 7, 2011
FATEH SINGH Vs. STATE OF RAJASTHAN
January 19, 2011
FATEH SINGH Vs. STATE OF RAJASTHAN
January 25, 2011
FIRM JAI TEA COMPANY & ANR Vs. FIRM MAHAVEER PRASAD HANUMAN DAS
August 5, 2011
FIRM LAXMI MEDICAL STORE Vs. GOPI NATH PARWAL AND ANR.
August 1, 2011
FIRM MAA KAMAKHAYA INDUSTRIES Vs. STATE OF RAJASTHAN
May 9, 2011
FIRM RAMCHARAN NAND KISHORE Vs. HARI SHANKAR GAUR
May 25, 2011
FIROZ Vs. STATE OF RAJASTHAN
January 27, 2011
FUA RAM AND ANR. Vs. STATE OF RAJASTHAN
June 15, 2011
GAFOOR KHAN Vs. AMIRUDDIN
November 18, 2011
GAINDMAL Vs. STATE OF RAJASTHAN
May 4, 2011
GAJANAND Vs. STATE OF RAJASTHAN
August 23, 2011
GAJANAND Vs. STATE OF RAJASTHAN AND ORS
May 9, 2011
GAJANAND Vs. STATE OF RAJASTHAN
August 24, 2011
GAJANAND AND ORS Vs. STATE OF RAJSTHAN
July 28, 2011
GAJANAND SHARMA Vs. STATE
January 11, 2011
GAJENDRA BABU SHARMA Vs. STATE OF RAJ. AND ORS.
March 22, 2011
GAJENDRA BORANA Vs. REKHA
July 27, 2011
GAJENDRA MEHTA Vs. KISHORE KUMAR & ANR.
November 2, 2011
GAJENDRA SINGH Vs. MINAKSHI YADAV
May 5, 2011
GAJENDRA SINGH PARIHAR Vs. UDAIPUR CENTRAL COOPERATIVE BANK LTD
March 23, 2011
GAJENDRA SINGH RAJPUT Vs. STATE OF RAJASTHAN
March 18, 2011
GAJRALAL Vs. STATE OF RAJASTHAN
March 8, 2011
GALLERY ARTCHILL Vs. STATE OF RAJASTHAN AND ANR.
March 8, 2011
GANDHI RAM & ANR. Vs. STATE OF RAJASTHAN
July 12, 2011
GANESH Vs. STATE
January 3, 2011
GANESH @ KANIYA Vs. STATE OF RAJASTHAN
December 23, 2011
GANESH CHOUDHARY Vs. STATE OF RAJASTHAN
May 30, 2011
GANESH LAL Vs. NARAIN
April 25, 2011
GANESH MOHAN PANCHOLI Vs. STATE
July 26, 2011
GANESH RAM Vs. STATE OF RAJ. AND ORS.
March 18, 2011
GANG SAHAI & ORS Vs. ADDL CIVIL JUDGE & ORS
November 21, 2011
GANGA SHARAN SHARMA Vs. STATE OF RAJASTHAN
January 20, 2011
GANGADHAR Vs. SHRI HANUMANGADI REGISTERED TRUST
March 29, 2011
GANGADHAR SHARMA Vs. STATE OF RAJASTHAN
May 5, 2011
GANGANAGAR KRIYA VIKRAYA SAHKARI SAMITI LTD. Vs. THE JUDGE, INDUSTRIAL TRIBUNAL AND ANR.
December 14, 2011
GANPAT AND ORS. Vs. STATE OF RAJASTHAN
August 8, 2011
GANPAT RAM Vs. STATE OF RAJASTHAN & ORS.
January 13, 2011
GARIMA MANI SHARMA Vs. STATE OF RAJASTHAN
July 12, 2011
GAURAV AGARWAL Vs. STATE AND ANR.
May 25, 2011
GAURAV SHARMA Vs. STATE AND OTHERS
April 15, 2011
GAURAV SINGHAL Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCE AND ANR.
September 5, 2011
GAURI SHANKER Vs. STATE OF RAJASTHAN
October 12, 2011
GAYATRI NAMA AND ORS Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION BUNDI AND ORS
November 1, 2011
GEETA DEVI Vs. STATE OF RAJASTHAN
October 20, 2011
GEETA DEVI Vs. STATE OF RAJASTHAN
May 20, 2011
GEETA DEVI Vs. STATE OF RAJASTHAN
May 23, 2011
GEETA DEVI Vs. JATAN KANWAR LADDHA
September 14, 2011
GEETA DEVI & ORS. Vs. BHANWAR LAL & ORS.
May 25, 2011
GEETANJALI UNIVERSITY TRUST Vs. CHIEF COMMISSION OF INCOME TAX
November 24, 2011
GENERAL MANAGER, RSRTC Vs. BHAGWAN & ANR
February 7, 2011
GENERAL MANAGER, TELECOM DISTRICT, BHARAT SANCHAR NIGAM LTD., BHARATPUR Vs. MUKESH
February 9, 2011
GHAN SHYAM DAS Vs. CHAND BEHARI AND ORS.
March 8, 2011
GHANSHYAM Vs. CHHINGA (SINCE DECEASED) THROUGH HIS LEGAL REPRESENTATIVES
August 3, 2011
GHANSHYAM Vs. WORKMENS COMPENSATION COMMISSIONER
September 19, 2011
GHASI LAL Vs. SMT. BHANWARI DEVI
March 28, 2011
GHEESU AND ORS. Vs. STATE OF RAJASTHAN
November 1, 2011
GHEESU LAL GARG Vs. STATE OF RAJASTHAN AND ORS.
September 14, 2011
GHISA LAL Vs. CIVIL JUDGE
August 29, 2011
GHULAM ABBAS Vs. STATE OF RAJASTHAN
May 31, 2011
GILL SINDHU HARYANA TRANSPORT COMPANY Vs. ACTO, FLYING SQUAD-VI
March 30, 2011
GIRDHAR SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
March 8, 2011
GIRDHARI Vs. STATE OF RAJ
January 4, 2011
GIRDHARI LAL Vs. STATE OF RAJASTHAN AND ANR.
June 15, 2011
GIRDHARI LAL Vs. ANITA ALIAS KAMLI
September 5, 2011
GIRDHARI PUSHKARNA Vs. STATE OF RAJASTHAN
July 12, 2011
GIRDHARI SINGH Vs. STATE OF RAJASTHAN
January 7, 2011
GIRDHARILAL Vs. STATE OF RAJASTHAN
May 19, 2011
GIRIRAJ PRASAD @ GIRIRAJ SHARAN Vs. BABULAL KASERA
July 27, 2011
GIRISH SAINI Vs. STATE OF RAJASTHAN
October 22, 2011
GIRRAJ AND ORS Vs. CIVIL JUDGE(J D) LALSOT, DISTRICT DAUSA, AND ORS
November 8, 2011
GIRRAJ DHOBI @ GIRRAJ PRASAD Vs. THE STATE OF RAJASTHAN
July 28, 2011
GOKUL RAM Vs. STATE OF RAJASTHAN AND OTHERS
February 24, 2011
GOMA @ GOMTI Vs. CHHOTEY LAL
September 8, 2011
GOPAL DAVE Vs. HASH MUKH
November 17, 2011
GOPAL KHATIK Vs. LD ADDITIONAL DISTRICT AND SESSIONS
May 11, 2011
GOPAL LAL Vs. UNION OF INDIAN
September 6, 2011
GOPAL SINGH Vs. HINDUSTAN ZINC LTD
November 2, 2011
GOPI RAM Vs. STATE
August 16, 2011
GOPI RAM Vs. STATE OF RAJASTHAN
January 18, 2011
GOPI RAM AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
January 7, 2011
GOPI SINGH Vs. STATE OF RAJASTHAN
June 14, 2011
GOPI VALLABH VERMA Vs. STATE AND ORS.
May 5, 2011
GORDHAN DAS MUCHCHHAL Vs. SUNIL KUMAR AND ANR.
May 11, 2011
GORDHAN KHINCHI Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
April 26, 2011
GORDHAN MAL SINGHVI Vs. THE STATE OF RAJASTHAN & ORS.
November 17, 2011
GORDHAN RAM Vs. MD, RSRTC, JAIPUR & ORS
January 5, 2011
GOVIND KUMAR Vs. DISTRICT JUDGE
September 22, 2011
GOVIND NARAYAN Vs. SHRI BAHETI DHARMSHALA
August 18, 2011
GOVIND RAM Vs. STATE OF RAJASTHAN AND ORS.
October 11, 2011
GOYAL ELECTRICAL Vs. BAID ROTOMOULDERS PVT LTD
March 22, 2011
GRAM PANCHAYAT MANDHA (MADANI) Vs. STATE OF RAJ. AND ORS.
March 18, 2011
GRAMIN BANK PENSIONERS SAMITI Vs. UNION OF INDIA
September 15, 2011
GRASIM INDUSTRIES LTD. Vs. CTO
November 3, 2011
GUDDI DEVI Vs. STATE OF RAJASTHAN
March 30, 2011
GULAB CHAND Vs. STATE OF RAJASTHAN
February 3, 2011
GULAB DEVI Vs. ADDITIONAL CIVIL JUDGE & OTHERS
September 16, 2011
GULABRAM Vs. POPAT KUMAR
March 16, 2011
GULAM FAREED AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
February 8, 2011
GULAM NABI Vs. STATE OF RAJASTHAN
November 29, 2011
GULJAR ALI Vs. SAROJ DEVI
May 20, 2011
GULJAR MOHAMMAD Vs. CHANDA BANOO
May 2, 2011
GULSHAN KAPOOR Vs. STATE OF RAJASTHAN
August 25, 2011
GUMAN SINGH Vs. GENERAL MANAGER, JODHPUR SAHKARI UPBHOKTA
November 2, 2011
GUNNA RAM MEENA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
September 5, 2011
GURBACHHAN SINGH Vs. STATE OF RAJASTHAN & ANR
April 20, 2011
GURDEV SINGH Vs. STATE OF RAJASTHAN
March 4, 2011
GURDEV SINGH Vs. STATE OF RAJASTHAN
July 28, 2011
GURMEET SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
May 4, 2011
GURMINDER SINGH Vs. STATE OF RAJASTHAN AND ORS.
March 23, 2011
GURPREET SINGH Vs. STATE OF RAJASTHAN AND ORS.
June 29, 2011
GURU KRIPA Vs. HINDUSTAN PETROLEUM CORPORATION LTD
March 23, 2011
GURUDAYAL SINGH Vs. STATE OF RAJASTHAN
August 4, 2011
GURUPAL Vs. ADDL.DISTRICT JUDGE (FAST TRACK) NO.2, ALWAR AND ORS.
September 20, 2011
GUTI DEVI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
September 1, 2011
GYANESUR @ GYANCHANDRA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
April 15, 2011
GYARSI LAL & ANR Vs. LAL SAHAB & ORS
February 21, 2011
H/CAPT. NET RAM BUGALIA Vs. THE UNION OF INDIA AND ORS.
July 4, 2011
HABIBAN BIBI AND ANR Vs. MUNICIPAL COUNCIL AJMER AND ORS
November 29, 2011
HABIBUR REHMAN AND ORS. Vs. THE STATE OF RAJASTHAN AND ANR.
August 8, 2011
HAFIZ Vs. STATE OF RAJASTHAN
July 25, 2011
HAKIM SINGH Vs. STATE OF RAJASTHAN
July 29, 2011
HANSRAJ SHARMA Vs. STATE
May 18, 2011
HANUMAN Vs. STATE OF RAJASTHAN AND ANR.
July 1, 2011
HANUMAN @ MURLIDHAR Vs. STATE OF RAJASTHAN
July 5, 2011
HANUMAN GEHLOT & ORS. Vs. STATE OF RAJASTHAN & ANR.
September 24, 2011
HANUMAN PRASAD & OTHERS Vs. STATE OF RAJASTHAN
August 5, 2011
HANUMAN SAHAI & ANR Vs. ADJ NO 1, JAIPUR DISTRICT, JAIPUR & ORS
November 24, 2011
HANUMAN SAHAI AND ORS. Vs. THE DISTRICT AND SESSIONS JUDGE AND ORS.
March 22, 2011
HANUMAN SAHAYA Vs. STATE OF RAJASTHAN
July 25, 2011
HAR LAL Vs. STATE OF RAJASTHAN AND ORS.
January 14, 2011
HAR MAHENDRA SINGH CHADDA Vs. THE RAJASTHAN HOUSING BOARD AND ORS.
February 10, 2011
HARBANS SINGH & ANR. Vs. STATE OF RAJASTHAN
September 22, 2011
HARDAYAL Vs. STATE OF RAJASTHAN
September 13, 2011
HARDEEP SINGH Vs. STATE OF RAJASTHAN
September 5, 2011
HARDEI Vs. JAGDISH PRASAD & ORS
February 11, 2011
HARGYAN Vs. STATE OF RAJASTHAN
July 1, 2011
HARI CHARAN AND ORS. Vs. THE STATE OF RAJASTHAN
March 18, 2011
HARI KISHAN MEENA Vs. STATE OF RAJASTHAN
May 3, 2011
HARI KISHAN VERMA @ TILLU SONI Vs. STATE OF RAJASTHAN
May 4, 2011
HARI KISHORE SHARMA Vs. STATE
October 21, 2011
HARI KRISHNA ARYA Vs. STATE AND ORS.
June 17, 2011
HARI NARAIN SHARMA Vs. BHANWAR LAL
September 8, 2011
HARI OM ENTERPRISES Vs. COURT OF ADDL DISTRICT JUDGE
May 4, 2011
HARI PRAKASH SHARMA Vs. UNION OF INDIA
January 7, 2011
HARI RAM & ANR Vs. CIVIL JUDGE & ORS
November 18, 2011
HARI SHANKAR Vs. STATE OF RAJASTHAN
March 11, 2011
HARI SINGH Vs. STATE OF RAJASTHAN
March 17, 2011
HARI SINGH Vs. STATE OF RAJASTHAN
October 20, 2011
HARI SINGH Vs. AYODHYA PRASAD SHARMA
January 4, 2011
HARI SINGH AND ANR Vs. SATYANARAIN AND ORS
May 6, 2011
HARI SINGH AND ANR. Vs. STATE OF RAJASTHAN
March 30, 2011
HARIOM Vs. SUNIL
May 25, 2011
HARISH BAIRANI Vs. MEENA ALIAS RIYA BAIRANI
May 2, 2011
HARISH C LAMORIA Vs. RCSAT
February 11, 2011
HARISH CHANDRA Vs. BOARD OF REVENUE
December 2, 2011
HARISH CHAUHAN @ JUGGAN Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
April 26, 2011
HARISH KUMAR SHARMA Vs. STATE OF RAJASTHAN
November 9, 2011
HARIYANA HANDLOOM HOUSE AND ORS Vs. RAJASTHAN BOARD OF MUSLIM WAKF AND ORS
August 10, 2011
HARKESH MEENA Vs. STATE OF RAJASTHAN
December 22, 2011
HARKH CHAND Vs. STATE OF RAJASTHAN AND ANR.
July 1, 2011
HARLAL & OTHERS Vs. STATE OF RAJASTHAN
November 4, 2011
HARLAL SINGH Vs. STATE AND ORS.
February 21, 2011
HARNATH SINGH BAFNA AND ANOTHER Vs. STATE OF RAJASTHAN
July 25, 2011
HARPAL SINGH @ BANTI Vs. STATE OF RAJASTHAN
September 23, 2011
HARSAHAY BAIRWA Vs. STATE OF RAJASTHAN AND ORS.
August 11, 2011
HARSH KIRAN BUBBER Vs. STATE OF RAJASTHAN
May 30, 2011
HARSHAD SINGH NARUKA AND Vs. STATE OF RAJASTHAN AND ANR.
January 5, 2011
HARYANA RAJYA PATH PARIVAHAN AND ORS Vs. SURAJ BHAN AND ANOTHER
November 24, 2011
HASNA GAURI Vs. STATE OF RAJASTHAN
July 5, 2011
HASTIMAL CHAPLOT Vs. STATE OF RAJASTHAN
August 12, 2011
HATIM ALI Vs. RAMA
April 7, 2011
HAWA SINGH Vs. STATE OF RAJASTHAN
February 3, 2011
HAWA SINGH Vs. STATE OF RAJASTHAN
April 13, 2011
HAZARI SINGH Vs. SERVAR BEG AND ORS
November 22, 2011
HAZI GULAM RASUL AND ANR. Vs. GULAM FARID AND ORS.
February 8, 2011
HDFC BANK LTD Vs. STATE OF RAJASTHAN
March 4, 2011
HDFC BANK LTD. Vs. STATE OF RAJASTHAN
January 19, 2011
HEERA Vs. STATE OF RAJASTHAN AND ORS.
February 28, 2011
HEERA & ORS Vs. BABU LAL
March 9, 2011
HEERA DEVI Vs. KAMLESH KUMAR ROOP NARAYAN BAIRWA
January 18, 2011
HEERA LAL Vs. AYODHYA AND ORS.
August 18, 2011
HEERA LAL KHICHHI Vs. DIRECTOR, LOCAL SELF
March 9, 2011
HEERALAL (DECEASED) THROUGH HIS LEGAL REPRESENTATIVES Vs. SMT. MUNNI DEVI AND ORS.
August 26, 2011
HEMANT KR. SHARMA AND ORS. Vs. STATE AND ORS.
April 15, 2011
HEMANT PUROHIT Vs. INDU BALA AND ANR.
May 23, 2011
HEMANT PUROHIT Vs. INDU BALA & ANR
May 23, 2011
HEMANT SHARMA Vs. STATE OF RAJASTHAN
December 9, 2011
HEMLATA Vs. STATE OF RAJASTHAN
December 14, 2011
HEMRAJ Vs. ADJ, BARAN AND ORS
November 21, 2011
HEMRAJ Vs. RAMDHAN
September 26, 2011
HET RAM Vs. RAM PRATAP
July 1, 2011
HETUDAN AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
November 9, 2011
HIMANSHU ENTERPRISE Vs. STATE AND OTHERS
January 4, 2011
HIMMAT SINGH Vs. STATE OF RAJASTHAN AND ANR.
July 20, 2011
HINDAUN KRIYA VIKRAYA SAHAKARI SAMITI LIMITED Vs. MUNICIPAL BOARD AND ORS.
February 21, 2011
HINDOLI KRAYA VIKRAYA SAHKARI SAMITI AND ANR Vs. STATE OF RAJ.
September 23, 2011
HINDUSTAN PETROLEUM CORPORATIPN LTD Vs. STATE
July 12, 2011
HINDUSTAN PROCESSORS LTD. Vs. UNION OF INDIA
November 16, 2011
HINDUSTAN ZINC LTD. Vs. STATE OF RAJASTHAN
December 19, 2011
HINDUSTAN ZINC LTD. Vs. STATE OF RAJASTHAN & ORS.
November 21, 2011
HITESH KUMAR Vs. STATE OF RAJASTHAN AND ANR.
August 12, 2011
HOLI Vs. STATE OF RAJASTHAN AND ANR.
December 7, 2011
HUA AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
November 2, 2011
HUKMA RAM Vs. STATE OF RAJASTHAN & ANR.
July 18, 2011
HUKUM CHAND JAIN Vs. INCOME TAX OFFICER
March 14, 2011
HULAS CHAND Vs. ADDITIONAL DISTRICT JUDGE NO 1 BIKANER
May 17, 2011
ICICI BANK LTD. Vs. STATE AND ORS.
March 1, 2011
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SITARAM & ORS.
November 16, 2011
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. BISMILLAH
January 10, 2011
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. SUKAN DAS
January 12, 2011
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. LALI BAI & ORS
September 16, 2011
ICICI LOMBARD, GENERAL INSURANCE COMPANY LTD Vs. NARAYAN LAL AND ORS
August 26, 2011
ICICI PRUDENTIAL LIFE INSURANCE CO LTD Vs. STATE OF RAJASTHAN
February 7, 2011
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. SHYAMLAL & ORS
September 16, 2011
IKRAMUDDEEN Vs. STATE OF RAJASTHAN
August 18, 2011
IMAMUDEEN @ IMAM ALI Vs. GOKUL CHAND
August 26, 2011
IMORTAL INFRASTRUCTURE PVT LTD Vs. LOOKWELL LIFE SPACE PVT LTD
December 8, 2011
IMRAN AND SUMERDEEN Vs. STATE OF RAJASTHAN
March 8, 2011
IMRAN KHAN Vs. STATE OF RAJASTHAN
May 5, 2011
IN RE : SPINTEX TUBES AND CONES LTD. (IN LIQUIDATION) Vs. STATE
January 13, 2011
IN RE: OFFICIAL LIQUIDATOR OF BASERA CEMENT LTD. Vs. STATE
February 10, 2011
INDER SINGH JADON Vs. RAJASTHAN HOUSING BOARD
September 22, 2011
INDIAN OIL CORP LTD Vs. STATE OF RAJASTHAN
March 17, 2011
INDIRA DEVI Vs. NARESH
January 7, 2011
INDO BRINE INDUSTRIES LIMITED Vs. NEERAJ AGARWAL
October 12, 2011
INDRA RAJ BARUPAL Vs. THE STATE OF RAJASTHAN & ORS.
August 25, 2011
INDRAJ Vs. STATE OF RAJASTHAN AND ORS.
August 10, 2011
INDRESH TIWARI Vs. STATE OF RAJASTHAN AND ORS.
May 16, 2011
INDURE PVT LTD Vs. STATE OF RAJASTHAN
December 7, 2011
INSAF ALI Vs. SAYARA BANO
May 24, 2011
IQBAL HUSAIN Vs. RENT APPELLATE TRIBUNAL SAWAIMADHOPUR
August 24, 2011
IQBAL KHAN AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
May 17, 2011
IQUBAL SINGH AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
July 26, 2011
IRCON INTERNATIONAL LTD. Vs. STATE OF RAJASTHAN AND OTHERS
November 14, 2011
IRFAN AHMED Vs. STATE
February 23, 2011
ISHWAR DAN & ORS Vs. PRATEEK KAUSHIK & ANR
September 25, 2011
ISHWAR SINGH Vs. STATE
December 19, 2011
ISMILE Vs. STATE
August 24, 2011
ISRAEL Vs. IBRAHIM KHAN AND ORS.
January 3, 2011
ISRAIL Vs. STATE OF RAJASTHAN
March 8, 2011
ITC LTD Vs. STATE OF RAJASTHAN
December 12, 2011
J.R. TANTIA CHARITABLE TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 14, 2011
JABBAR SINGH Vs. STATE OF RAJASTHAN
May 19, 2011
JABBAR SINGH RATHORE Vs. STATE OF RAJASTHAN AND OTHERS
January 17, 2011
JABRA RAM Vs. STATE OF RAJ
January 4, 2011
JAFAR MOHAMMAD Vs. SIRAJUDDIN AND ORS.
March 29, 2011
JAG MOHAN MATHUR AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
May 17, 2011
JAGDISH Vs. STATE OF RAJASTHAN
February 24, 2011
JAGDISH Vs. STATE OF RAJASTHAN
November 22, 2011
JAGDISH Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
April 26, 2011
JAGDISH & ANR Vs. STATE OF RAJASTHAN
February 1, 2011
JAGDISH @ JAGIA Vs. STATE OF RAJASTHAN
September 21, 2011
JAGDISH AND 9 ORS. Vs. DISTRICT JUDGE, TONK
March 23, 2011
JAGDISH CHANDRA AND ANR. Vs. STATE OF RAJASTHAN
June 14, 2011
JAGDISH KUMAR Vs. UNION OF INDIA & ORS.
April 18, 2011
JAGDISH NARAYAN AND ORS. Vs. THE STATE OF RAJASTHAN AND ANR.
May 10, 2011
JAGDISH PRASAD Vs. STATE OF RAJ. AND ORS.
November 16, 2011
JAGDISH PRASAD SHARMA Vs. THE CIVIL JUDGE (JD) AND ORS.
August 4, 2011
JAGDISH SAINI Vs. STATE OF RAJASTHAN AND OTHERS
January 3, 2011
JAGDISH SINGH Vs. ASHOK GEHLOT AND ORS.
March 4, 2011
JAGDISH SINGH & ANR. Vs. ROOPA DEVI & ANR.
October 14, 2011
JAGDMBA Vs. STATE OF RAJASTHAN AND ORS.
January 7, 2011
JAGGA ALIAS JAGVIR Vs. STATE OF RAJASTHAN
August 17, 2011
JAGMOHAN SONI Vs. KAMLESH KUMAR
January 18, 2011
JAGNA BAI Vs. STATE OF RAJASTHAN AND ANOTHER
February 22, 2011
JAGNNATH Vs. DISTRICT JUDGE TONK
May 31, 2011
JAGRAM @ PAPU RAM Vs. STATE OF RAJASTHAN
February 14, 2011
JAGROOP SINGH Vs. JUDGE, LABOUR COURT, SRI GANGANAGAR AND OTHERS
March 4, 2011
JAGTAR SINGH AND OTHERS Vs. ADDITIONAL CIVIL JUDGE AND OTHERS
November 11, 2011
JAHANARA Vs. MOHD. MUSHARAT
September 15, 2011
JAI KISHAN KHANDELWAL Vs. STATE OF RAJASTHAN
January 31, 2011
JAI NARAIN VYAS UNIVERSITY AND ORS Vs. SUNITA CHHANGANI
May 17, 2011
JAI NARAYAN VYAS UNIVERSITY AND ORS Vs. SHWETA JAIN AND ORS
May 12, 2011
JAI PRAKASH Vs. STATE OF RAJASTHAN AND OTHERS
February 22, 2011
JAI PRAKASH @ SUNNY AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
April 23, 2011
JAI PRAKASH CHAUDHARY Vs. STATE AND ORS.
March 22, 2011
JAI RAM Vs. STATE OF RAJASTHAN
January 18, 2011
JAIN CONSTRUCTION COMPANY Vs. UNION OF INDIA
August 4, 2011
JAIN FISCAL SERVICES PVT. LTD. Vs. HEMCHANDRA AGARWAL
September 12, 2011
JAIN GRANI MARMO PVT. LTD. Vs. UNION OF INDIA
August 3, 2011
JAIN TRAVELS Vs. ALWAR ZILA DUGDH UTPADAK SAHAKARI SAMITI LTD.
January 27, 2011
JAIPUR Vs. BITS AND BITES
March 28, 2011
JAIPUR DEVELOPMENT AUTHORITY Vs. LALARAM
August 12, 2011
JAIPUR DEVELOPMENT AUTHORITY Vs. SHRI BAL CHAND AGARWAL
January 24, 2011
JAIPUR DEVELOPMENT AUTHORITY Vs. KAILASH SONI
November 1, 2011
JAIPUR DEVELOPMENT AUTHORITY Vs. SHRI BAL CHAND AGARWAL
February 24, 2011
JAIPUR VIDYUT VITRAN NIGAM LIMITED & ORS Vs. MURARI LAL
January 13, 2011
JAIPUR ZILA DUGDHA UTPADAK SAHAKARI SANGH LTD Vs. PRESIDING OFFICER
December 8, 2011
JAIRAJ Vs. DISTRICT COLLECTOR AND OTHERS
April 28, 2011
JAIRAJ Vs. STATE OF RAJASTHAN
January 17, 2011
JAISHREE TRIVEDI Vs. STATE OF RAJASTHAN
December 5, 2011
JAITA RAM Vs. STATE OF RAJASTHAN
February 7, 2011
JALAUDEEN Vs. TARA DEVI & ANR
August 3, 2011
JAMAT SINGH Vs. COMMISSIONER WORKMANS COMPENSATION
December 7, 2011
JAMEEL AHMED Vs. HIRA LAL LUHAR AND ORS.
May 3, 2011
JAMILA Vs. ADDL DISTRICT JUDGE & ORS
November 22, 2011
JAMNA Vs. GHISILAL & ORS
August 25, 2011
JAMNA DEVI AND OTHERS Vs. NARESH KUMAR AND OTHERS
December 19, 2011
JAMNA LAL GAUTAM Vs. RAJENDRA KUMAR MEHTA & ANR.
July 28, 2011
JAN MOHD. Vs. MOHD. HUSSAIN
July 12, 2011
JANKI LAL Vs. STATE OF RAJASTHAN
May 18, 2011
JANTA ACADEMY SAMITI PUBLIC SCHOOL, DAUSA Vs. CIVIL JUDGE(JD) LALSOT, DISTRICT DAUSA & OTHERS
March 29, 2011
JARINA & ORS Vs. MANRAJSINGH @ GOPAL & ANR
December 8, 2011
JARNAIL KAUR THROUGH HER LRS. CHAND SINGH & ORS. Vs. ASHOK KUMAR @ KAMAL
August 23, 2011
JASA RAM Vs. STATE OF RAJASTHAN
July 29, 2011
JASODA BAI AND ORS. Vs. HARIBHALLABHA AND ORS.
November 28, 2011
JASVINDRA SINGH Vs. STATE OF RAJASTHAN
July 25, 2011
JASWANT RAJ Vs. STATE OF RAJASTHAN AND ORS.
December 7, 2011
JASWANT RAM Vs. STATE OF RAJ & ORS
August 3, 2011
JASWANT SINGH Vs. STATE
April 21, 2011
JAWAHAR LAL Vs. STATE OF RAJASTHAN
December 20, 2011
JAWAT RAJ Vs. STATE OF RAJASTHAN
April 7, 2011
JEET @ JEETRAM Vs. STATE OF RAJASTHAN
July 26, 2011
JEET MAL ALIAS JEET RAM Vs. STATE OF RAJASTHAN
November 29, 2011
JEETENDRA Vs. THE STATE OF RAJASTHAN
September 9, 2011
JEETMAL (SINCE DECEASED) AND ORS Vs. BHUPENDRA KUMAR SON OF AKHERAJ JINDANI JAIN AND ORS
August 4, 2011
JEEV RAJ Vs. STATE OF RAJASTHAN
March 7, 2011
JEEVA RAM Vs. STATE OF RAJASTHAN
January 20, 2011
JEEVAN CHAND Vs. MULIDHAR AND ORS.
July 26, 2011
JEEVAN SINGH Vs. STATE OF RAJASTHAN
October 11, 2011
JEEVAN SINGH Vs. NEMICHAND
January 12, 2011
JETHA RAM Vs. STATE OF RAJASTHAN
November 29, 2011
JETHA RAM Vs. STATE OF RAJASTHAN
September 29, 2011
JETHA RAM Vs. STATE OF RAJASTHAN
July 12, 2011
JETHU SINGH Vs. STATE OF RAJASTHAN AND ORS.
February 14, 2011
JHABARMAL Vs. STATE OF RAJASTHAN
March 10, 2011
JHALA @ JHALA RAM Vs. NARSINGHA RAM & ORS
July 14, 2011
JHAMMAN @ JHAMMAN LAL Vs. RAMAVATAR @ RAMU SAINI
August 2, 2011
JHAWARILAL @ CHHOTA Vs. STATE OF RAJASTHAN AND ANOTHER
January 13, 2011
JIN KUSHAL GURU PRACHEEN DADAWADI BHAKTJAN SAMITI, JODHPUR Vs. CHETANI VYASON KI BAGICHI NEELKANTH MAHADEV TRUST, FATEHSAGAR, JODHPUR
September 26, 2011
JITENDRA Vs. STATE OF RAJASTHAN AND ANR.
October 14, 2011
JITENDRA ALIAS BABLI & ORS. Vs. STATE OF RAJASTHAN
August 25, 2011
JITENDRA ALIAS JEETU Vs. STATE OF RAJASTHAN
May 5, 2011
JITENDRA KUMAR Vs. UNION OF INDIA (UOI) AND ANR.
August 24, 2011
JITENDRA SINGH AND ANR. Vs. MANAGING DIRECTOR AND ANR.
February 23, 2011
JODHPUR DEVELOPMENT AUTHORITY JODHPUR Vs. STATE CONSUMER DISPUTES REDRESSAL FORUM
October 11, 2011
JODHPUR VIDYUT VITRAN NIGAM LTD Vs. JUDGE LABOUR COURT
April 19, 2011
JOMA Vs. STATE OF RAJASTHAN
November 3, 2011
JUDGAL KISHORE Vs. STATE OF RAJASTHAN
July 6, 2011
JUGRAJ SINGH Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
February 23, 2011
JUHURUDEEN Vs. STATE OF RAJASTHAN & ANR
July 25, 2011
JUMMA KHAN Vs. JAGDISH PRASHAD GUPTA
August 10, 2011
JWALA PRASAD MEENA Vs. STATE OF RAJASTHAN AND ORS.
May 5, 2011
JYOTI CEMENTS PVT LTD Vs. P F OMMISSIONER
March 28, 2011
JYOTI GUPTA Vs. STATE OF RAJASTHAN
April 1, 2011
JYOTI KHANDELWAL Vs. JAIPUR DEVELOPMENT AUTHORITY & OTHERS
November 23, 2011
JYOTI PALIWAL (SMT.) Vs. STATE OF RAJASTHAN & ORS.
August 1, 2011
K K BORA Vs. RAJASTHAN AGRICULTURAL UNIVERSITY BIKANER
February 14, 2011
K L JAT Vs. STATE
February 1, 2011
K. SHANKAR IYER AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
July 21, 2011
KADMA Vs. STATE OF RAJASTHAN
March 3, 2011
KAILASH Vs. STATE OF RAJASTHAN
January 4, 2011
KAILASH Vs. STATE
April 22, 2011
KAILASH AND ORS. Vs. THE BOARD OF REVENUE AND ORS.
February 28, 2011
KAILASH ANSARI Vs. ANITA & ORS
May 23, 2011
KAILASH C. SHARMA Vs. STATE AND ORS.
March 28, 2011
KAILASH CHAND Vs. CIVIL JUDGE (SR DIV ) AND ANR
November 4, 2011
KAILASH CHAND JYOTISHI Vs. STATE
March 8, 2011
KAILASH CHAND MISHRA Vs. STATE OF RAJASTHAN
July 4, 2011
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
August 23, 2011
KAILASH DEVI AND ANR Vs. STATE OF RAJASTHAN AND ORS
January 7, 2011
KAILASH KUMAR Vs. THE STATE OF RAJASTHAN AND ORS.
April 19, 2011
KAILASH SHARMA Vs. UNION OF INDIA AND ORS.
December 7, 2011
KAILASH SHARMA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
August 24, 2011
KAILASH TALKIES Vs. STATE & ORS
November 8, 2011
KAJOD SHARMA AND ORS. Vs. JAIPUR DEVELOPMENT AUTHORITY AND ORS.
March 23, 2011
KALICHARAN Vs. JUDGE, LABOUR COURT, SRIGANGANAGAR AND ORS.
May 25, 2011
KALLIRAM Vs. THE ADDITIONAL DISTRICT JUDGE AND ORS.
August 3, 2011
KALOO AND ANR. Vs. STATE OF RAJASTHAN
July 15, 2011
KALPTARU POWER TRANSMISSION LTD Vs. STATE OF RAJASTHAN
September 20, 2011
KALU Vs. STATE OF RAJASTHAN
November 29, 2011
KALU LAL Vs. BIRDILAL GODHAR
September 20, 2011
KALU LAL PATEL Vs. STATE OF RAJASTHAN AND ORS.
February 9, 2011
KALU RAM Vs. STATE OF RAJASTHAN
June 13, 2011
KALU RAM Vs. STATE OF RAJASTHAN
October 11, 2011
KALU RAM Vs. STATE OF RAJASTHAN & ORS
May 23, 2011
KALU RAM & ANR. Vs. STATE OF RAJASTHAN & ANR.
September 21, 2011
KALU RAM CHOUDHARY Vs. STATE OF RAJASTHAN AND OTHERS
January 18, 2011
KALUA SON OF SHRI NATTHI Vs. KINNA SON OF SHRI KALUA @ BIHARI AND ORS
August 4, 2011
KALYAN MAL Vs. NAGAR PALIKA, CHAKSU AND ANR.
August 4, 2011
KALYAN SINGH Vs. UNION OF INDIA
July 5, 2011
KAMAL COMPLEX PVT LTD & ANOTHER Vs. KAMLA & OTHERS
December 7, 2011
KAMAL KISHORE BAHETI HUF AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
September 5, 2011
KAMAL KUMAR Vs. BHERU BUX & ORS.
March 28, 2011
KAMAL KUMAR AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
March 22, 2011
KAMAL PRAKASH VERMA Vs. AUTHORISED OFFICER, STATE BANK OF INDIA AND ANR.
March 28, 2011
KAMAL SINGH Vs. SWAMI KESHVANAND RAJASTHAN AGRICULTURE UNIVERSITY, BIKANER
May 27, 2011
KAMALJEET Vs. STATE OF RAJASTHAN
November 25, 2011
KAMALJEET S AHLUWALIA Vs. UNION OF INDIA
February 2, 2011
KAMALWATI GUPTA Vs. KANWARI LAL JAIN
July 21, 2011
KAMANI EMPLOYEES UNION Vs. REGISTRAR OF TRADE UNION, STATE OF RAJASTHAN & ORS
November 11, 2011
KAMARDEEN Vs. HASHMAT BANO
August 24, 2011
KAMLA Vs. BADRI PRASAD
January 3, 2011
KAMLA Vs. STATE OF RAJASTHAN
April 8, 2011
KAMLA Vs. STATE OF RAJASTHAN
March 22, 2011
KAMLA DEVI Vs. UNION OF INDIA
August 8, 2011
KAMLA DEVI (SMT.) Vs. MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD.
August 4, 2011
KAMLA FLOOR MILLS Vs. CTO
November 22, 2011
KAMLA KUSWAN AND ORS. Vs. THE STATE OF RAJASTHAN AND ANR.
September 2, 2011
KAMLA SHANKAR JOSHI Vs. STATE OF RAJASTHAN
April 29, 2011
KAMLESH ALIAS KAMLA Vs. MUKESH YADAV
November 4, 2011
KAMLESH CHANWALA Vs. KHEMA ALIAS KHEMCHAND
July 5, 2011
KAMLESH KUMAR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
April 4, 2011
KAMLESH KUMAR Vs. RAMPHOOL SAINI AND ORS.
August 10, 2011
KAMLESH MEENA Vs. STATE OF RAJASTHAN
January 31, 2011
KAMLI DEVI & ORS Vs. HARI RAM & ORS
January 5, 2011
KAN SINGH Vs. DISTRICT AYURVED OFFICER
December 8, 2011
KAN SINGH Vs. STATE OF RAJASTHAN
March 14, 2011
KANA RAM Vs. STATE OF RAJASTHAN
September 7, 2011
KANAHYA LAL HARIJAN Vs. SUPERINTENDING ENGINEER (GENERATION) AND ANR.
August 3, 2011
KANCHAN Vs. STATE OF RAJASTHAN
July 14, 2011
KANHAIYA Vs. STATE OF RAJASTHAN
January 11, 2011
KANHAIYA LAL Vs. STATE OF RAJASTHAN
July 4, 2011
KANHAIYA LAL @ KANAHA Vs. STATE OF RAJASTHAN
August 16, 2011
KANHAIYA LAL MEENA Vs. THE MANAGING DIRECTOR, SBBJ AND ORS.
March 28, 2011
KANHAIYA LAL MEENA Vs. SBBJ & ORS
November 9, 2011
KANHAIYA LAL RATHORE Vs. UMA SHANKAR SINGODIA
November 14, 2011
KANHAIYA THROUGH LEGAL REPRESENTATIVES Vs. CIVIL JUDGE JUNIOR DIVISION
November 1, 2011
KANHAIYALAL Vs. STATE OF RAJASTHAN
January 7, 2011
KANHAIYALAL AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
August 18, 2011
KANIZ FATIMA Vs. STATE OF RAJASTHAN
May 13, 2011
KANTA DEVI AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
July 27, 2011
KANTI Vs. ADDITIONAL CIVIL JUDGE
December 5, 2011
KANTI KUMAR BORA Vs. STATE OF RAJASTHAN
February 14, 2011
KANTILAL NAYAK Vs. KALPESH & OTHERS
November 14, 2011
KANWAR PAL SINGH Vs. STATE OF RAJASTHAN AND OTHERS
February 22, 2011
KAPIL DEV AGARWAL Vs. RAJASTHAN HOUSING BOARD AND ANR.
September 6, 2011
KAPOOR CHAND JAIN Vs. STATE OF RAJASTHAN
November 21, 2011
KARAMJEET KAUR ALIAS PAMMI & ORS Vs. LIBRA FINANCE AND CARRIER PVT LIMITED & ANR
January 13, 2011
KARMAVEER SINGH Vs. U O I
August 24, 2011
KARNEL SINGH AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
October 13, 2011
KARNI SINGH Vs. STATE OF RAJASTHAN AND OTHERS
November 21, 2011
KASAM KHAN AND ANR. Vs. STATE OF RAJASTHAN
July 18, 2011
KASHI RAM Vs. STATE OF RAJASTHAN
August 3, 2011
KASO CHEMIE INDIA LTD. Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAXES
March 28, 2011
KAUSHAL KUMAR SHARMA Vs. STATE
January 10, 2011
KAUSHALIYA Vs. STATE OF RAJASTHAN
August 5, 2011
KAUSHLIYA DEVI Vs. ADJ-4, KOTA & ORS.
October 13, 2011
KEC EMPLOYEES ASSOCIATION Vs. ASSISTANT REGISTRAR OF TRADE UNIONS
August 10, 2011
KEDAR Vs. RAMESHWAR SINGH
February 18, 2011
KEDAR BAI Vs. STATE
January 19, 2011
KEDAR DAS JOSHI Vs. UNION OF INDIA (UOI) AND ANR.
February 10, 2011
KESARILAL Vs. HARI SHANKAR
July 12, 2011
KESHAR SINGH Vs. STATE OF RAJASTHAN
August 5, 2011
KESHAR SINGH Vs. STATE OF RAJASTHAN
July 13, 2011
KESHAV @ KESHAV DEV Vs. STATE OF RAJASTHAN
August 17, 2011
KESHIA Vs. STATE OF RAJASTHAN
August 12, 2011
KESHU LAL Vs. SMT. RADHI BAI AND OTHERS
March 4, 2011
KESHU LAL Vs. CHANDRA
January 7, 2011
KEWAL CHAND Vs. STATE OF RAJASTHAN & ANR
January 5, 2011
KHALILURREHMAN Vs. STATE BANK OF BIKANER AND JAIPUR AND ORS.
January 17, 2011
KHAN SINGH Vs. STATE OF RAJASTHAN & ORS
May 18, 2011
KHARTA RAM CHOUDHARY Vs. LRS OF LALI DEVI
August 12, 2011
KHATUN Vs. BARKHAAT KHAN, LEGAL REPRESENTATIVES
September 2, 2011
KHEEMA Vs. LRS OF LATE JAGANNATH SINGH & ORS
May 31, 2011
KHEM SINGH Vs. STATE OF RAJASTHAN AND ORS.
December 7, 2011
KHEMA RAM Vs. STATE OF RAJASTHAN
June 20, 2011
KHEMCHAND Vs. SANTOSH KUMAR AND ANR.
February 7, 2011
KHETA RAM Vs. STATE OF RAJASTHAN
May 18, 2011
KHIMA RAM Vs. STATE & ORS.
November 3, 2011
KHOOB CHAND JASWANI AND ANR. Vs. RAMESHWAR PRASAD CHAUDHARY AND ORS.
January 5, 2011
KHURSID Vs. STATE OF RAJASTHAN
April 27, 2011
KHUSHAL SINGH Vs. STATE OF RAJASTHAN
April 28, 2011
KHUSHI MOHD Vs. ANEESHA
February 15, 2011
KHYALILAL SUWALKA Vs. STATE OF RAJASTHAN
May 16, 2011
KIRAN BALA Vs. STATE OF RAJASTHAN
September 13, 2011
KIRAN BALA Vs. STATE OF RAJ. AND ORS.
March 18, 2011
KIRAN RATHORE AND ANR. Vs. JOINT PROJECT COORDINATOR AND ANR.
December 16, 2011
KIRTI YADAV Vs. STATE OF RAJASTHAN AND OTHERS
February 22, 2011
KISHAN CHAND Vs. SANJAY BIJAWAT AND ANR.
August 4, 2011
KISHAN LAL Vs. ADJ NO 2
December 8, 2011
KISHAN LAL Vs. SOHAN LAL
September 26, 2011
KISHAN LAL Vs. STATE OF RAJASTHAN
September 16, 2011
KISHAN LAL & ORS Vs. ADDL CIVIL JUDGE (J D) ALWAR & ORS
November 9, 2011
KISHAN LAL GABA Vs. STATE OF RAJASTHAN & ANR.
October 13, 2011
KISHAN LAL PANCHOLI Vs. VISHRAMI
January 31, 2011
KISHANLAL Vs. LAXMANDAS
February 1, 2011
KISHNI ALIAS KISHAN SINGH Vs. STATE OF RAJASTHAN
April 25, 2011
KISHORE ABDUL RAHIM Vs. STATE OF RAJASTHAN
December 1, 2011
KISHORE ALIAS RAM KISHORE Vs. STATE OF RAJASTHAN
December 2, 2011
KISHORE NAL KHEMAWAT Vs. STATE OF RAJASTHAN AND ANOTHER
October 12, 2011
KISHORI LAL & ANR. Vs. STATE OF RAJASTHAN THRO PUBLIC PROSECUTOR & ANR.
April 27, 2011
KOTAK MAHINDRA BANK LTD Vs. RAM SHARAN GURJAR
October 18, 2011
KRIPAL SINGH Vs. STATE
March 7, 2011
KRIPAL SINGH, PRAHLAD SINGH, JAWAN SINGH Vs. STATE OF RAJASTHAN THROUGH THE PUBLIC PROSECUTOR
September 7, 2011
KRISHI UPAJ MANDI SAMITI Vs. DAMODAR LAL
February 28, 2011
KRISHI UPAJ MANDI SAMITI Vs. RAJENDRA PRASAD JAIN
May 3, 2011
KRISHI UPAJ MANDI SAMITI JHALRAPATAN Vs. RADHEY SHYAM GUPTA
February 18, 2011
KRISHNA BEHARI SRIVASTAVA Vs. GAJANAND & ORS
December 13, 2011
KRISHNA MEGHWAL AND ANR. Vs. THE STATE OF RAJASTHAN AND ANR.
September 2, 2011
KULDA RAM Vs. STATE OF RAJASTHAN AND ORS.
September 9, 2011
KULDEEP SHUKLA Vs. STATE OF RAJASTHAN
May 30, 2011
KULHARI CONSTRUCTION COMPANY Vs. CHIEF ENGINEER PWD
November 17, 2011
KUMARI ANITA MEGHWAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 5, 2011
KUMARI ASHA Vs. T G SHALIYAN AND ORS
September 20, 2011
KUMUD BHATT Vs. STATE OF RAJASTHAN
January 11, 2011
KUNICA MITTAL Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES AND ORS.
September 6, 2011
KUNTA DEVI Vs. BOARD OF REVENUE & ORS.
September 5, 2011
L.RS. OF LOHARA SINGH Vs. THE STATE OF RAJASTHAN AND ORS.
February 11, 2011
LADU NATH Vs. STATE
January 28, 2011
LADU RAM Vs. STATE OF RAJASTHAN & ORS.
April 8, 2011
LADU RAM Vs. SOHAN LAL @ SUKHDEO SONI
September 5, 2011
LADU RAM Vs. STATE OF RAJASTHAN
June 29, 2011
LADU RAM Vs. STATE OF RAJASTHAN
October 22, 2011
LADU RAM AND OTHERS Vs. AMAR CHAND AND OTHERS
August 18, 2011
LADU SINGH Vs. R S R T C
September 13, 2011
LAKE PALACE HOTELS & MOTELS LTD Vs. COMMISSIONER OF WEALTH TAX
November 8, 2011
LAKKHI LAL BAIRWA Vs. THE STATE OF RAJASTHAN AND ANR.
May 4, 2011
LAL BAHADUR SHASTRI (P.G.) COLLEGE Vs. UMRAO SINGH AND ORS.
February 23, 2011
LAL BAHADUR SHASTRI EDUCATIONAL SOCIETY Vs. RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL
January 6, 2011
LAL CHAND Vs. STATE OF RAJASTHAN
September 22, 2011
LAL CHAND Vs. STATE AND ORS.
May 5, 2011
LAL SINGH ALIAS LEELU Vs. STATE OF RAJASTHAN
February 21, 2011
LAL SINGH AND ORS. Vs. ANAR KHAN
September 16, 2011
LALA @ LAHALAR Vs. STATE OF RAJASTHAN
March 30, 2011
LALA RAM Vs. RAJASTHAN STATE ROADWAYS CORPORATION AND ANR.
February 9, 2011
LALA RAM Vs. VITTHAL PUSTKALYA
May 5, 2011
LALCHAND Vs. STATE OF RAJASTHAN
September 7, 2011
LALIT KUMAR Vs. STATE OF RAJASTHAN AND ORS.
January 14, 2011
LALIT KUMAR Vs. STATE OF RAJASTHAN
January 12, 2011
LALIT KUMAR KHAMESARA Vs. PRAKASH CHANDRA
October 17, 2011
LALU RAM & ORS. Vs. STATE OF RAJASTHAN
May 27, 2011
LATE SMT. KASTURI DEVI & ANOTHER Vs. AGYAPAL SINGH CHABRA AJMER & ANOTHER
July 26, 2011
LATOORLAL MALI Vs. DINESH KUMAR BANSAL & ANOTHER
November 1, 2011
LAXMAN & OTHERS Vs. STATE OF RAJASTHAN
September 12, 2011
LAXMAN AND ANR. Vs. STATE OF RAJASTHAN
September 5, 2011
LAXMAN DASS Vs. STATE OF RAJASTHAN
August 5, 2011
LAXMAN LAL DANGI Vs. STATE OF RAJASTHAN
May 26, 2011
LAXMAN PRASAD MEENA Vs. RAJASTHAN CIVIL SERVICES
August 1, 2011
LAXMAN SINGH Vs. STATE OF RAJASTHAN & ORS
September 20, 2011
LAXMAN SINGH Vs. SURAJ KANWAR AND ANR.
October 12, 2011
LAXMAN SINGH Vs. STATE OF RAJASTHAN
March 7, 2011
LAXMAN SINGH Vs. STATE OF RAJASTHAN
December 15, 2011
LAXMAN SINGH RANA Vs. STATE OF RAJASTHAN
February 24, 2011
LAXMI LAL Vs. SANDEEP KUMAR
August 19, 2011
LAXMI LAL Vs. STATE OF RAJASTHAN
September 21, 2011
LAXMI LAL Vs. FIRM JAI CHAND
August 19, 2011
LAXMI LAL Vs. STATE OF RAJASTHAN
July 21, 2011
LAXMI LAL GANDHI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
July 5, 2011
LAXMI MAL LODHA Vs. SURESH LODHA
January 27, 2011
LAXMI NARAYAN Vs. STATE OF RAJSHTAN
August 4, 2011
LAXMI NARAYAN SAINI Vs. STATE OF RAJASTHAN & ORS.
March 28, 2011
LAXMI NARAYAN SINGHAL Vs. A D J NO 9 JAIPUR CITY
May 11, 2011
LEELA KUMARI & ANR. Vs. STATE OF RAJASTHAN & ANR.
July 5, 2011
LEELA RAM Vs. STATE OF RAJASTHAN
October 14, 2011
LG ELECTRONICS PVT LTD Vs. STATE OF RAJASTHAN
October 19, 2011
LIFE INSURANCE CORPORATION & ANR. Vs. MURLIDHAR GUPTA & ANR.
September 15, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. STATE OF RAJASTHAN
February 21, 2011
LIKHMA RAM Vs. STATE OF RAJASTHAN
June 6, 2011
LIKHMA RAM Vs. BIRBAL RAM
July 29, 2011
LILA Vs. PRAKASH CHAND & ORS
September 2, 2011
LOKESH KUMAR SINGH Vs. PUSHPENDRA KUMAR JAIN & ANR
February 1, 2011
LOKESH KUMAR SINGH Vs. LALIT MOHAN AND ANR.
May 5, 2011
LOKESH KUMAR SINGH Vs. RENT TRIBUNAL JAIPUR
September 1, 2011
LOKESH KUMAR SINGH Vs. RAMESH CHAND JAIN AND ANOTHER
May 5, 2011
LOKESH KUMAR SINGH Vs. PUSHPENDRA KUMAR JAIN
May 5, 2011
LOKESH KUMAR SINGH Vs. OM PRAKESH GUPTA
May 5, 2011
LOKESH SHARMA Vs. STATE OF RAJASTHAN
November 11, 2011
LOONA RAM Vs. STATE OF RAJASTHAN & ORS.
July 6, 2011
LRS OF NATHA RAM AND ANR. Vs. LRS OF MAFAT LAL
August 19, 2011
LRS OF RATAN SINGH Vs. KALU RAM
July 26, 2011
LRS OF RATANLAL Vs. LRS OF BHEEM RAJ
February 28, 2011
LRS OF REDA RAM Vs. STATE OF RAJASTHAN & ORS.
October 17, 2011
LUCID COLLOIDS LTD Vs. STATE OF RAJASTHAN
July 14, 2011
LUNA TRADING Vs. ASSISTANT COMMISSIONER, CIRCLE A, JODHPUR
July 21, 2011
M N MANAPPA Vs. STATE OF RAJASTHAN
January 27, 2011
M V OMNI PROJECTS INDIA LTD Vs. CHIEF S AND T ENGINEER
August 11, 2011
M.F. KHAN Vs. UNION OF INDIA
September 6, 2011
M/S DELHI HARIANA ROAD LINES Vs. STATE & ORS.
November 2, 2011
M/S DHANESHWAR STONE CO. Vs. STATE & ORS.
November 1, 2011
M/S MALOO FINVEST SERVICES PVT. LTD. Vs. GULAB CHAND VERMA AND ORS.
July 25, 2011
M/S MIRACLE FOILS (P) LTD. Vs. CTO, SPECIAL CIRCLE PALI
November 1, 2011
M/S ORIENTAL STRUCTURAL ENGINEERS (P) LTD. Vs. STATE & ORS.
November 9, 2011
M/S R.K. INDUSTRIES Vs. STATE OF RAJASTHAN AND ORS.
December 7, 2011
M/S RAJ TEA TRADERS Vs. CTO (A/E), BIKANER & ANR.
December 8, 2011
M/S RB MUTHA AND CO. Vs. ACTO, ANTI EVASION-II, BIKANER
December 13, 2011
M/S SHYAM TRADING COMPANY Vs. ACTO (BFS), ABU ROAD
December 13, 2011
M/S. ADITYA MINERAL Vs. STATE OF RAJASTHAN AND ORS.
November 11, 2011
M/S. AGRAWAL ALUMINUM Vs. ASSTT. COMMISSIONER A/E CIRCLE-III
October 22, 2011
M/S. C.P.G. EXPORTS AND ORS. Vs. VIJAYA BANK AND ORS.
July 21, 2011
M/S. KAMALJEET SINGH AHLUWALIA Vs. UOI & ORS.
February 18, 2011
M/S. OMWAY BUILD ESTATE (P) LTD. Vs. DIVISIONAL COMNR. JAIPUR AND ORS.
December 20, 2011
M/S. SAMBHER SALTS LTD. Vs. M/S. GAYATRI TRADERS LTD. & ANR.
January 31, 2011
M/S. SHOE WORLD AND ORS. Vs. DISTRICT COLLECTOR, KOTA AND ANR.
August 16, 2011
MADAN GOPAL JOSHI Vs. STATE OF RAJASTHAN AND ORS.
July 28, 2011
MADAN KUMARI Vs. UDAIPUR UNIVERSITY
December 1, 2011
MADAN LAL Vs. STATE OF RAJASTHAN
June 15, 2011
MADAN LAL Vs. STATE OF RAJASTHAN
March 16, 2011
MADAN LAL Vs. STATE OF RAJASTHAN
November 23, 2011
MADAN LAL Vs. STATE OF RAJASTHAN
May 30, 2011
MADAN LAL Vs. STATE OF RAJASTHAN
May 9, 2011
MADAN LAL & ORS Vs. SYOJI RAM & ORS
December 7, 2011
MADAN LAL & ORS. Vs. DISTRICT COLLECTOR, PRATAPGARH & ORS.
August 1, 2011
MADAN LAL ALIAS MADAN SINGH Vs. MANGAL RAMA CHOUDHARY AND OTHERS
January 28, 2011
MADAN MOHAN Vs. LAXMI CHAND
December 5, 2011
MADAN MOHAN GUPTA Vs. VISHNU CHAND GUPTA
August 4, 2011
MADAN SINGH Vs. SURAJ KANWAR
August 11, 2011
MADAN SINGH Vs. CHIEF ENGINEER, GROUND WATER DEPARTMENT AND ORS.
February 9, 2011
MADAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
April 28, 2011
MADANLAL KHATIK Vs. STATE OF RAJASTHAN
April 26, 2011
MADANLAL SUHALKA Vs. RAKESH & ANR.
July 22, 2011
MADEENA Vs. STATE OF RAJASTHAN
November 25, 2011
MADHAV MARBLES & GRANITES Vs. INCOME TAX APPELLATE TRIBUNAL
December 19, 2011
MADHU KASLIWAL Vs. BIRDHI CHAND GUPTA
November 24, 2011
MADHU MORYA Vs. STATE OF RAJASTHAN
July 25, 2011
MADHYABHARAT PHOSPHATE PVT LTD Vs. STATE OF RAJASTHAN
October 12, 2011
MAG SINGH Vs. STATE OF RAJASTHAN
November 1, 2011
MAGAN Vs. STATE OF RAJASTHAN
June 14, 2011
MAGAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
May 9, 2011
MAHADEO MEENA Vs. STATE OF RAJASTHAN & ORS.
July 26, 2011
MAHAMANTRI, LAGHU UDYOG MAZDOOR UNION Vs. MANAGER, D.J. NEELAM MARBLE INDUSTRIES AND ANR.
December 14, 2011
MAHAMOOD Vs. IBRAHIM @ SALEEM AND ANR.
March 29, 2011
MAHANT JANAKI JEEVAN SHARAN Vs. SHANTI DEVI
June 30, 2011
MAHANT RAMCHANDRA DAS Vs. APPELLATE RENT TRIBUNAL, CHITTORGARH AND ANR.
August 18, 2011
MAHARANI GIRLS DEGREE COLLEGE Vs. STATE OF RAJASTHAN AND ANR.
August 8, 2011
MAHAVEER BUDANIA AND ORS. Vs. THE RAJASTHAN STATE CO-OP. SPINNING AND GINNING MILLS FED. LTD. AND ORS.
February 8, 2011
MAHAVEER PRASAD Vs. SMT KISHNI DEVI
September 2, 2011
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
January 4, 2011
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
January 6, 2011
MAHAVEER PRASAD FULFKAR Vs. STATE OF RAJASTHAN
October 21, 2011
MAHAVEER PRASAD JAIN Vs. CIVIL JUDGE & ANOTHER
September 23, 2011
MAHAVEER PRASAD PATNI Vs. P.D. SHARMA AND ANR.
September 7, 2011
MAHAVEER SINGH Vs. STATE OF RAJASTHAN
January 6, 2011
MAHAVEER SINGH Vs. COOPERATIVE MINISTER GOVERNMENT OF RAJASTHAN
September 1, 2011
MAHAVIR Vs. STATE OF RAJASTHAN
January 5, 2011
MAHAVIR Vs. STATE OF RAJASTHAN
December 22, 2011
MAHAVIR PRASAD Vs. CIVIL JUDGE AND ORS.
August 3, 2011
MAHAVIR PRASAD JAIN Vs. RSRTC AND ORS.
May 3, 2011
MAHAVIR PRASAD YADAV Vs. STATE OF RAJASTHAN
January 13, 2011
MAHENDERA KUMAR PAREEK Vs. UNION OF INDIA AND ORS.
January 13, 2011
MAHENDRA Vs. STATE OF RAJASTHAN
June 14, 2011
MAHENDRA KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
August 24, 2011
MAHENDRA KUMAR Vs. BOARD OF REVENUE
August 8, 2011
MAHENDRA KUMAR KAUSHIK Vs. STATE OF RAJ. AND ORS.
December 19, 2011
MAHENDRA KUMAR SHARMA Vs. THE SECRETARYRAJASTHAN PUBLIC SERVICE COMMISSION
September 6, 2011
MAHENDRA SHAH Vs. BALDEV SINGH
July 14, 2011
MAHENDRA SINGH Vs. STATE OF RAJASTHAN THROUGH PP
August 23, 2011
MAHENDRA SINGH Vs. STATE OF RAJASTHAN AND ORS.
December 16, 2011
MAHENDRA SINGH & ORS Vs. STATE OF RAJASTHAN
July 11, 2011
MAHENDRA SINGH CHOUDHARY Vs. STATE OF RAJASTHAN
October 18, 2011
MAHENDRA SINGH; SHIMLA DEVI Vs. STATE OF RAJASTHAN
August 12, 2011
MAHESH CHAND Vs. STATE
May 30, 2011
MAHESH CHAND Vs. SATYA NARAYAN
January 21, 2011
MAHESH CHAND KHANDELWAL Vs. ADDITIONAL DISTRICT JUDGE
December 5, 2011
MAHESH GUPTA Vs. STATE OF RAJASTHAN
December 14, 2011
MAHESH KUMAR Vs. STATE OF RAJASTHAN & ORS
July 21, 2011
MAHESH KUMAR AND ANR Vs. NATIONAL INSURANCE CO LTD AND ORS
November 17, 2011
MAHESH KUMAR SHARMA AND OTHERS Vs. BHERU LAL AND OTHERS
November 30, 2011
MAHESH KUMAR SONI Vs. RAM SWAROOP
July 27, 2011
MAHESH MEENA Vs. STATE OF RAJASTHAN
May 3, 2011
MAHESH VIRANI Vs. STATE OF RAJASTHAN
January 11, 2011
MAHESHWARI AGRO INDUSTRIES Vs. UNION OF INDIA
December 15, 2011
MAHI RAM Vs. RAJANA SARAF
January 5, 2011
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD. Vs. STATE OF RAJASTHAN & ANR.
May 17, 2011
MAHIPAL SINGH BHATI Vs. STATE OF RAJASTHAN
March 10, 2011
MAINA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
May 11, 2011
MAKHAN LAL SAINI Vs. STATE AND ORS.
February 8, 2011
MALA RAM Vs. STATE OF RAJASTHAN AND ORS.
May 9, 2011
MALI RAM Vs. STATE AND ORS.
May 2, 2011
MALI RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
November 4, 2011
MALKEET SINGH Vs. STATE
August 16, 2011
MALLA RAM Vs. STATE OF RAJASTHAN
May 4, 2011
MALLINATH SINGH Vs. BOARD OF REVENUE, AJMER & ORS.
October 21, 2011
MAM RAJ AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
November 2, 2011
MAMCHAND SINGH Vs. STATE OF RAJASTHAN
March 8, 2011
MAMTA ASDEV Vs. STATE OF RAJASTHAN
September 26, 2011
MAMTA GOYAL Vs. RAMGOPAL
February 25, 2011
MAMTA MEENA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
January 5, 2011
MAMTA SINGODIYA AND ANR. Vs. STATE OF RAJ. AND ORS.
March 23, 2011
MAN MOHAN MODI Vs. STATE OF RAJASTHAN
January 6, 2011
MAN MOHAN SINGH @ MOHAN LAL & ORS. Vs. STATE OF RAJASTHAN & ANR.
December 2, 2011
MANAGING COMMITTEE ARYA KANYA MADHYAMIK VIDHYALAYA Vs. KUMARI PRABHA GUPTA
March 22, 2011
MANAGING COMMITTEE DAV Vs. RAJASTHAN NON GOVERNMENT
August 11, 2011
MANAGING COMMITTEE SETH MOTILAL PG COLLEGE Vs. STATE
May 17, 2011
MANAGING COMMITTEE SPR SAHARIYA SR.SECONDARY SCHOOL Vs. RAM GOPAL VERMA
October 22, 2011
MANAGING COMMITTEE, JAWAHAR LAL NEHRU SHIKSHAK PRASHIKSHAN MAHAVIDYALAYA, KOTA Vs. RAJASTHAN NON
January 27, 2011
MANAGING DIRECTOR, PERFECT THREAD MILLS LTD Vs. MADAN GOPAL VYAS AND ANR
May 9, 2011
MANAK CHAND Vs. STATE OF RAJASTHAN
February 17, 2011
MANAK CHAND Vs. STATE OF RAJASTHAN
April 4, 2011
MANAK CHAND JAIN Vs. MOHAN LAL SUKHADIA UNIVERSITY & ORS
August 19, 2011
MANAK LAL SUTHAR Vs. TATE OF RAJASTHAN & ORS
September 16, 2011
MANAK RAM Vs. STATE OF RAJASTHAN
January 17, 2011
MANAKIYA LAL VERMA TEXTILE INSTITUTE AND ANR. Vs. VINOD KUMAR AND ANR.
January 14, 2011
MANARAM Vs. STATE OF RAJASTHAN
July 11, 2011
MANDIR MOORTI SHREE RADHA KRISHNA JI MAHARAJ Vs. STATE OF RAJASTHAN
July 15, 2011
MANDIR SHRI SITARAM JI MAHARAJ Vs. JAGDEESH AND ORS.
August 4, 2011
MANGAL CHAND Vs. STATE OF RAJASTHAN AND ORS.
January 31, 2011
MANGALRAM Vs. SUNIL KUMAR
January 5, 2011
MANGI BAI AND ORS Vs. STATE OF RAJASTHAN AND ORS
September 13, 2011
MANGI LAL Vs. STATE OF RAJASTHAN
June 16, 2011
MANGI LAL AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
February 14, 2011
MANGI LAL AND SURESH Vs. STATE OF RAJASTHAN AND OTHERS
May 4, 2011
MANGILAL & ORS. Vs. STATE OF RAJASTHAN
July 15, 2011
MANGLA RAM Vs. STATE OF RAJASTHAN
June 14, 2011
MANGLA RAM & ANR. Vs. STATE OF RAJASTHAN
February 15, 2011
MANGLI (SMT.) AND OTHERS Vs. SMT. RUKMANI DEVI AND ANOTHER
September 20, 2011
MANGLI DEVI Vs. STATE OF RAJASTHAN
March 7, 2011
MANGU Vs. SMT. PREMI
July 1, 2011
MANGU RAM Vs. STATE OF RAJASTHAN
July 25, 2011
MANI RAM Vs. STATE OF RAJASTHAN
August 23, 2011
MANI RAM @ MUNNA RAM Vs. STATE OF RAJASTHAN
May 13, 2011
MANISH PUROHIT Vs. STATE OF RAJASTHAN AND ORS.
October 14, 2011
MANJU Vs. DHARAMPAL KHINCHAR
December 15, 2011
MANJU BAI Vs. INDIA KARGO GOODS BOOKING AGENCY
January 7, 2011
MANJU BALA Vs. STATE OF RAJ. AND ORS.
March 18, 2011
MANJU CHOUHAN Vs. STATE
February 23, 2011
MANJU KAWADIYA Vs. GHYANSHYAM SAHU
January 19, 2011
MANJULA Vs. SOMNATH NAYYER
October 17, 2011
MANMOHAN SINGH Vs. ANKUR ENTERPRISES
May 17, 2011
MANOHAR DAS Vs. RAJASTHAN STATE COOPERATIVE PRESS LTD
December 1, 2011
MANOHAR SINGH Vs. STATE OF RAJASTHAN
July 12, 2011
MANOHAR SINGH BUDANIYA Vs. THE STATE OF RAJ.
March 22, 2011
MANOHARLAL Vs. STATE OF RAJASTHAN
August 23, 2011
MANOJ Vs. STATE OF RAJASTHAN AND ORS.
September 6, 2011
MANOJ GOYAL AND ANR. Vs. DWARKA PRASAD SETHI AND ANR.
March 22, 2011
MANOJ KUMAR AND ANR. Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
April 6, 2011
MANOJ KUMAR JAIN Vs. THE STATE OF RAJASTHAN
May 20, 2011
MANOJ KUMAR SHARMA Vs. UNION OF INDIA (UOI)AND ORS.
August 8, 2011
MANOJ SHARMA Vs. JODHPUR VIDHYUT VITRAN NITAM LTD
December 20, 2011
MANRAJ MEENA Vs. STATE OF RAJASTHAN AND ORS.
September 5, 2011
MANSAROVAR VYAPAR VIKAS SAMITI Vs. STATE OF RAJASTHAN
January 31, 2011
MANSINGH Vs. STATE OF RAJASTHAN
July 8, 2011
MATADEEN Vs. STATE OF RAJASTHAN
February 15, 2011
MAYA KUMARI Vs. THE CO-ORDINATOR, PRE-TEACHER EDUCATION TEST (P.T.E.T.) AND ANR.
September 5, 2011
MEENA RAWAT (SMT.) Vs. AUTHORIZED OFFICER, CANARA BANK AND ANR.
August 18, 2011
MEENA SAKHARANI Vs. KANHAIYALAL
May 18, 2011
MEENA SHARMA Vs. RAJENDRA KUMAR PORWAL
July 25, 2011
MEENAKSHI SHARMA Vs. STATE
May 19, 2011
MESA RAM Vs. STATE OF RAJASTHAN AND ANR.
March 1, 2011
METHODIST EPISCOPAL CHURCH IN JANUBI ASIA Vs. STATE OF RAJ. AND ORS.
September 23, 2011
MEWA SINGH Vs. STATE OF RAJASTHAN
July 25, 2011
MINAL Vs. SUSHIL KUMAR
August 8, 2011
MINERAL EXPLORATION CORPORATION LTD Vs. PRESIDING OFFICER CENTRAL INDUSTRIAL TRIBUNAL
February 24, 2011
MINICIPAL BOARD SHRI KARANPUR Vs. PYARE LAL
November 16, 2011
MISHRI LAL & ORS. Vs. KUSHALWADI TRUST, SOJAT THROUGH ITS TRUSTEE
September 7, 2011
MISS K BASRALLA Vs. TULSI PRASAD GUPTA (DECEASED) THROUGH HIS LEGAL REPRESENTATIVES
August 4, 2011
MISS. ROSHNI Vs. STATE OF RAJASTHAN AND ORS.
August 9, 2011
MITTHU @ MODIYA Vs. STATE OF RAJASTHAN
September 16, 2011
MOHAMMAD HAMEED Vs. SABNAM SHEKH
October 11, 2011
MOHAMMAD JAVED Vs. STATE OF RAJASTHAN & ORS
January 3, 2011
MOHAMMAD MUSTAQUE Vs. THE CONTROLLER OF EXAMINATION JAI NARAYAN VYAS UNIVERSITY AND ANR.
September 2, 2011
MOHAMMAD NAVAJ Vs. STATE OF RAJASTHAN
June 20, 2011
MOHAMMAD RAFIQUE Vs. DHAN KUMAR & ORS
November 24, 2011
MOHAMMAD SABIR Vs. STATE
August 17, 2011
MOHAMMAD SHAREEF Vs. STATE OF RAJASTHAN
May 3, 2011
MOHAMMAD YUSUF Vs. STATE OF RAJASTHAN AND ANOTHER
September 12, 2011
MOHAMMED HUSSAIN Vs. STATE OF RAJASTHAN & ORS.
November 3, 2011
MOHAMMED ISLAM KURESHI Vs. STATE OF RAJASTHAN
August 17, 2011
MOHAMMED JAKIR & ORS. Vs. STATE OF RAJASTHAN & ANR.
October 12, 2011
MOHAMMED MOHSIN KHAN ALIAS BHOORIA Vs. STATE OF RAJASTHAN
December 21, 2011
MOHAMMED NAFEES Vs. STATE OF RAJ. AND ORS.
March 18, 2011
MOHAMMED RAFIQUE Vs. BARKAT
May 24, 2011
MOHAMMED SHAFIK Vs. STATE OF RAJASTHAN
September 22, 2011
MOHAN Vs. STATE OF RAJASTHAN
November 21, 2011
MOHAN KAVIA Vs. ADDITIONAL DISTRICT COLLECTOR
May 5, 2011
MOHAN LAL Vs. SMT RAHISA BEGUM
May 16, 2011
MOHAN LAL Vs. STATE
April 19, 2011
MOHAN LAL Vs. STATE OF RAJASTHAN
January 24, 2011
MOHAN LAL Vs. STATE OF RAJASTHAN
July 13, 2011
MOHAN LAL Vs. STATE OF RAJASTHAN
April 4, 2011
MOHAN LAL Vs. DHANNA LAL
February 21, 2011
MOHAN LAL MEENA Vs. ADJ NO 2, JAIPUR DISTRICT, JAIPUR AND ORS
November 15, 2011
MOHAN RAM AND ORS. Vs. SMT. PANCHI AND ANR.
November 17, 2011
MOHAN SINGH Vs. STATE OF RAJASTHAN & ORS.
July 14, 2011
MOHAN SINGH @ RAJ SINGH Vs. STATE OF RAJASTHAN
November 4, 2011
MOHAN SINGH AND ANR. Vs. STATE OF RAJASTHAN
February 8, 2011
MOHANLAL Vs. STATE OF RAJASTHAN
November 3, 2011
MOHANPURI Vs. MASJID COMMITTEE
July 21, 2011
MOHAR SINGH MEENA Vs. STATE OF RAJ. AND ORS.
March 18, 2011
MOHD ARIF Vs. STATE
January 17, 2011
MOHD ATIK AND ORS Vs. STATE AND ANR
January 20, 2011
MOHD AYUB Vs. STATE OF RAJASTHAN
July 4, 2011
MOHD HUSSANI Vs. STATE OF RAJASTHAN
July 6, 2011
MOHD SALEEM BALIM Vs. STATE OF RAJASTHAN
January 24, 2011
MOHD SHAFI THROUGH LR Vs. STATE
October 14, 2011
MOHD SHER KHAN Vs. STATE OF RAJASTHAN
January 17, 2011
MOHD. RAFIQ Vs. STATE OF RAJASTHAN AND ORS.
June 23, 2011
MOHD. SABIR Vs. STATE OF RAJASTHAN THRO PUBLIC PROSECUTOR
January 10, 2011
MOHD. SAKIR Vs. STATE OF RAJASTHAN AND ORS.
July 18, 2011
MOHD. UMAR AND ORS. Vs. WAQF COMMITTEE AND ORS.
May 25, 2011
MOHINDAR KUMAR Vs. STATE OF RAJASTHAN
August 11, 2011
MOHINI DEVI Vs. MOOL CHAND KHADOLIYA
November 24, 2011
MOHRI DEVI Vs. CHUKI DEVI
November 18, 2011
MOHSIN KHAN Vs. J M GANDHI
April 27, 2011
MONALIKA MATHUR (SMT.) Vs. FAMILY COURT, NO. 1, JAIPUR CITY, JAIPUR AND ANR.
July 6, 2011
MONICA AND SMT. VINAY MALHOTRA Vs. STATE OF RAJASTHAN THROUGH PUBIC PROSECUTOR
September 13, 2011
MONIKA CHARAN Vs. NATIONAL LAW UNIVERSITY, JODHPUR & ANR
February 4, 2011
MONIKA ENTERPRISES Vs. STATE BANK OF BIKANER AND JAIPUR AND ANR.
August 23, 2011
MOOL CHAND MEENA Vs. JAGDISH
October 10, 2011
MOOL SINGH Vs. STATE OF RAJASTHAN
April 25, 2011
MOOL SINGH AND ORS. Vs. STATE OF RAJASTHAN
July 29, 2011
MOTI LAL Vs. REPRESENTATIVES OF PUBLIC IN GENERAL OF NAWA CITY
April 1, 2011
MOTI MALA Vs. THE STATE OF RAJASTHAN & ORS.
November 11, 2011
MOTIRAM ALIAS MOTILAL Vs. STATE OF RAJASTHAN
November 24, 2011
MRITUNJAY SINGH KHANGAROT Vs. STATE OF RAJASTHAN AND ORS.
February 28, 2011
MS. ASHA TANWAR Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES AND ANR.
September 5, 2011
MS. VANDANA SHARMA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY AND ANR.
January 12, 2011
MST SHARDA & ORS Vs. STATE OF RAJASTHAN & ORS
January 31, 2011
MST. BHANWAR BAI AND ANR. Vs. BOARD OF REVENUE AND ORS.
March 28, 2011
MST. HARDEI Vs. JAGDISH PRASAD AND ORS.
February 11, 2011
MUKANDARAM ALIAS MUKNARAM Vs. CHUNKI DEVI
August 8, 2011
MUKESH Vs. STATE OF RAJASTHAN
December 7, 2011
MUKESH Vs. STATE OF RAJASTHAN
January 5, 2011
MUKESH Vs. STATE OF RAJASTHAN
April 6, 2011
MUKESH Vs. STATE OF RAJASTHAN
March 14, 2011
MUKESH Vs. UNION OF INDIA
February 9, 2011
MUKESH GUPTA Vs. STATE OF RAJ.
May 5, 2011
MUKESH KHATANA Vs. STATE OF RAJASTHAN & OTHERS
November 25, 2011
MUKESH KUMAR Vs. STATE OF RAJASTHAN
May 20, 2011
MUKESH KUMAR Vs. STATE OF RAJASTHAN
November 11, 2011
MUKESH KUMAR Vs. BSNL AND ORS.
May 2, 2011
MUKESH KUMAR BHAKAR Vs. UNIVERSITY OF RAJASTHAN
July 26, 2011
MUKESH KUMAR SWAMI Vs. PRAHLAD SHARMA & OTHERS
May 4, 2011
MUKESH KUMAR TANK Vs. RENT TRIBUNAL AND ORS.
July 28, 2011
MUKHTIYAR AHMED Vs. STATE OF RAJASTHAN
July 25, 2011
MUKUN SINGH Vs. STATE OF RAJASTHAN
November 17, 2011
MUKUNDA RAM Vs. STATE OF RAJASTHAN AND ORS.
September 5, 2011
MUKUT BIHARI AND ANOTHER Vs. STATE OF RAJASTHAN
October 12, 2011
MUMTAJ KHAN MUNSI Vs. MOHD ASLAM
August 16, 2011
MUMTAZ BEGAM & ORS. Vs. RAISH KHAN
July 5, 2011
MUNESH Vs. STATE OF RAJASTHAN
April 13, 2011
MUNICIPAL BOARD AND ANR. Vs. HUKAM CHAND AND ORS.
May 23, 2011
MUNICIPAL COUNCIL, UDAIPUR Vs. BASANTI BAI & ORS
August 25, 2011
MUNICIPAL WORKERS UNION Vs. STATE OF RAJ
December 14, 2011
MUNNA KHAN Vs. STATE
October 11, 2011
MUNNA KHAN Vs. BABU LAL AND ORS.
February 10, 2011
MUNSHI LAL VERMA Vs. THE STATE OF RAJASTHAN AND ORS.
January 4, 2011
MURARI LAL Vs. RAJKUMAR MISHRA
September 6, 2011
MURARILAL Vs. MANGALYA & ORS
February 9, 2011
MURLIDHAR VERMA Vs. SWAMI KESHWANAND RAJASTHAN AGRICULTURE UNIVERSITY BIKANER
July 12, 2011
MURLIDHAR VERMA & ORS Vs. SWAMI KESHWANAND RAJASTHAN
May 10, 2011
MURTI MANDIR THAKUR SHREE RADHA KRISHAN JI & ORS Vs. RAMJI LAL & ORS
January 12, 2011
N K BERWA Vs. PRAKASH R BHARDIYA
August 5, 2011
NAB KUMAR SARKAR ALIAS SWAMI ASIMANAND Vs. STATE OF RAJASTHAN
July 26, 2011
NADEEM Vs. SAJIDA
August 10, 2011
NADEEM Vs. SAJIDA
May 10, 2011
NAGAR NIGAM Vs. KASTOORI BAI
August 1, 2011
NAGAR NIGAM, KOTA AND ANR. Vs. CHHAGAN LAL
February 8, 2011
NAGAR PALIKA Vs. NAMAN ADVERTISING AND ANR.
August 3, 2011
NAGAR PALIKA, RAJSAMAND & ANR Vs. SURESH CHANDER & ANR
April 18, 2011
NAGAR PARISHAD ALWAR Vs. LILADHAR YADAV
September 9, 2011
NAGINA BAI Vs. STATE OF RAJASTHAN AND ORS.
September 15, 2011
NAHAR SINGH @ PAPPU AND ORS Vs. STATE OF RAJASTHAN
July 19, 2011
NAKHTARAM & ORS. Vs. STATE OF RAJASTHAN
November 17, 2011
NAKODA ENTERPRISES Vs. ACCT, SPECIAL CIRCLE
December 20, 2011
NAKSHTRA SINGH Vs. STATE OF RAJASTHAN
October 21, 2011
NAKU AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
November 4, 2011
NAMIT SHARMA & ANR Vs. STATE OF RAJASTHAN
February 4, 2011
NANA DEVI AND ORS Vs. GURUMEL SINGH AND ORS
November 2, 2011
NANAG RAM Vs. MUNICIPAL CORPORATION & ANR.
July 29, 2011
NANAG RAM Vs. STATE OF RAJASTHAN AND ORS.
September 9, 2011
NAND KISHORE Vs. STATE OF RAJASTHAN
June 1, 2011
NAND LAL Vs. STATE OF RAJASTHAN
January 11, 2011
NAND LAL Vs. STATE OF RAJASTHAN
February 3, 2011
NAND LAL SINGH Vs. STATE OF RAJASTHAN
February 23, 2011
NAND RAM @ NAND LAL Vs. STATE OF RAJASTHAN
April 26, 2011
NAND SINGH Vs. SMT. SUNDER AND ORS.
March 23, 2011
NANDI Vs. STATE OF RAJASTHAN
October 13, 2011
NANDKISHORE SHARMA Vs. MISHRI LAL AND ORS.
May 23, 2011
NANDLAL AND ANR. Vs. MISHRI LAL AND ORS.
August 23, 2011
NANGU Vs. CHHANGA AND ORS
May 19, 2011
NANU RAM Vs. STATE OF RAJASTHAN
February 18, 2011
NANU RAM SHARMA Vs. ADDITIONAL DISTRICT JUDGE
December 13, 2011
NARAIN DAS Vs. UNION OF INDIA & ORS
April 18, 2011
NARAIN DAS Vs. STATE OF RAJASTHAN
July 19, 2011
NARAYAN RAM Vs. STATE OF RAJASTHAN
February 2, 2011
NARAYAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
May 13, 2011
NARENDRA Vs. STATE OF RAJASTHAN
November 9, 2011
NARENDRA KHANDELWAL Vs. STATE OF RAJASTHAN
December 1, 2011
NARENDRA KUMAR Vs. STATE OF RAJASTHAN
June 20, 2011
NARENDRA KUMAR AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
May 17, 2011
NARENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
May 3, 2011
NARENDRA SHARMA Vs. STATE OF RAJASTHAN
June 29, 2011
NARENDRA SINGH Vs. RSRTC
August 28, 2011
NARENDRA SINGH Vs. STATE OF RAJASTHAN
October 18, 2011
NARENDRA SINGH Vs. STATE OF RAJASTHAN
May 16, 2011
NARESH GOEL & 4 ORS. Vs. STATE OF RAJASTHAN THOUGH C.B.I., JAIPUR
November 9, 2011
NARESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
September 20, 2011
NARESH YADAV Vs. STATE OF RAJASTHAN
July 20, 2011
NAROTTAM Vs. GEETA DEVI
January 18, 2011
NAROTTAM MEENA Vs. STATE OF RAJASTHAN
December 14, 2011
NARPAT DAN Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
May 31, 2011
NARPAT STEELS PVT. LTD. Vs. STATE OF RAJASTHAN AND ORS.
November 9, 2011
NARSA RAM AND ANR. Vs. STATE OF RAJASTHAN
June 14, 2011
NARSI Vs. STATE OF RAJASTHAN
February 8, 2011
NARSINGH Vs. STATE OF RAJASTHAN
October 12, 2011
NASIB KAUR & ORS. Vs. STATE OF RAJASTHAN
January 11, 2011
NATHI LAL Vs. JAGDISH PRASAD
September 15, 2011
NATHIYA Vs. STATE OF RAJASTHAN
March 10, 2011
NATHU RAM Vs. STATE OF RAJASTHAN AND ANR.
November 18, 2011
NATHU RAM AND ORS. Vs. STATE OF RAJASTHAN
June 13, 2011
NATIONAL ADVERTIISING CO Vs. STATE OF RAJASTHAN
March 17, 2011
NATIONAL ADVERTISING COMPANY Vs. STATE OF RAJASTHAN
April 20, 2011
NATIONAL ADVERTISING COMPANY (M/S.) Vs. STATE OF RAJASTHAN AND ORS.
March 7, 2011
NATIONAL INSTITUTE OF AYURVEDA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
December 19, 2011
NATIONAL INSURANCE CO LTD Vs. PRESIDING OFFICER OF THE MOTOR ACCIDENT CLAIMS TRIBUNAL JAIPUR DISTRICT
April 11, 2011
NATIONAL INSURANCE CO LTD Vs. DINDAYAL
March 1, 2011
NATIONAL INSURANCE CO LTD Vs. UDI BAI
July 11, 2011
NATIONAL INSURANCE CO LTD Vs. PRATEEK
July 14, 2011
NATIONAL INSURANCE CO LTD Vs. ANOKHA BAI & ORS
July 6, 2011
NATIONAL INSURANCE CO LTD Vs. VIDHYADEVI & VIDHYAVATI & ORS
February 28, 2011
NATIONAL INSURANCE CO. LTD Vs. SRIRAM
October 17, 2011
NATIONAL INSURANCE CO.LTD Vs. THANA RAM
May 2, 2011
NATIONAL INSURANCE COMPANY Vs. RATAN SINGH AND OTHERS
December 14, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. KASHKANDHA MEENA AND OTHERS
November 17, 2011
NATIONAL INSURANCE COMPANY LTD Vs. HEERA LAL & OTHERS
December 12, 2011
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. PRABHA OJHA AND ORS.
November 16, 2011
NATIONAL TEXTILE CORPORATION DP&R LTD Vs. RENT CONTROL APPELLATE TRIBUNAL
April 13, 2011
NATIONAL THERMAL POWER CORP. LTD. Vs. RAMDEV AND ORS.
September 26, 2011
NATIONAL THERMAL POWER CORP. LTD. Vs. PHOOL SINGH
September 26, 2011
NATTHAN Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
November 9, 2011
NAV BHARTI SHIKSHAN PRASHIKSHAN MAHILA MAHAVIDYALAYA Vs. STATE OF RAJASTHAN
January 25, 2011
NAV RATAN KOTHARI Vs. STATE OF RAJ
October 17, 2011
NAVAL SINGH Vs. STATE OF RAJASTHAN
November 21, 2011
NAVEEN GRAH NIRMAN SAHAKARI SAMITI Vs. COMPETENT AUTHORITY ADDITIONAL COMMISSIONER OF INCOME TAX
March 28, 2011
NAVEEN SHARMA Vs. RAM DAYAL
February 10, 2011
NAVIN GAUR & ANR. Vs. STATE OF RAJASTHAN
July 13, 2011
NAVODAYA VIDHYALAYA Vs. OM PRAKASH
September 16, 2011
NAVRATAN @ NORATMAL & ORS Vs. HANUMAN & ORS
December 7, 2011
NAWAL KISHORE SHARMA Vs. STATE OF RAJASTHAN
October 19, 2011
NAZAM ALI @ CHANKIA & ANR. Vs. STATE OF RAJASTHAN
February 1, 2011
NAZIR MOHAMMAD Vs. STATE OF RAJASTHAN AND ORS.
February 10, 2011
NEELAM SHARMA Vs. STATE OF RAJASTHAN
July 11, 2011
NEETIKA Vs. THE SECTION OFFICER OF EXAM., CBSE & ORS.
July 22, 2011
NEMI CHAND AGRAWAL Vs. STATE OF RAJASTHAN
October 10, 2011
NENA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
September 13, 2011
NENA RAM Vs. STATE OF RAJASTHAN
July 11, 2011
NEW INDIA ASSURANCE CO LTD Vs. TIKAM CHAND AND ORS
March 9, 2011
NEW INDIA ASSURANCE CO LTD Vs. KANTA
February 7, 2011
NEW INDIA ASSURANCE CO LTD Vs. NARENDRA KUMAR
January 20, 2011
NEW INDIA ASSURANCE CO LTD Vs. RAJESH KUMAR SHARMA
January 25, 2011
NEW INDIA ASSURANCE CO LTD Vs. RESHAMI DEVI & ORS
December 8, 2011
NEW INDIA ASSURANCE CO LTD AND ORS Vs. ARVIND AND ORS
September 20, 2011
NEW INDIA ASSURANCE CO. LTD. Vs. MASTER NAUSHAD
January 31, 2011
NEW INDIA ASSURANCE CO. LTD. Vs. AGANINAKSHTRAM HOTEL AND EXPORT LIMITED AND ANR.
April 11, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. VIDU @ VIDHYA & OTHERS
April 1, 2011
NIHAL SINGH Vs. STATE OF RAJASTHAN
January 7, 2011
NIMBARAM Vs. INDUSTRIAL DISPUTES & LABOUR COURT, JODHPUR & ORS.
July 6, 2011
NIMS UNIVERSITY RAJASTHAN JAIPUR Vs. STATE OF RAJASTHAN
May 27, 2011
NIRANJAN LAL Vs. THE CIVIL JUDGE & ORS.
October 21, 2011
NIRBHAY SINGH Vs. STATE OF RAJASTHAN
June 13, 2011
NIRMAL KUMAR JAIN Vs. R S R T C
September 2, 2011
NISAR AHMED Vs. STATE OF RAJASTHAN
February 14, 2011
NISHA SAINI Vs. STATE OF RAJ. AND ANR.
March 18, 2011
NISHAN SINGH Vs. STATE OF RAJASTHAN & ANR.
July 12, 2011
NISHANT Vs. STATE OF RAJASTHAN
January 13, 2011
NISSAR AHMED Vs. RAJASTHAN BOARD OF MUSLIM WAKF
January 6, 2011
NITYESH SONI AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
February 7, 2011
NIYAZ MOHD. Vs. STATE OF RAJASTHAN
July 6, 2011
NIZAMUDDIN Vs. THE JAIPUR MUNICIPAL CORPORATION AND ORS.
September 1, 2011
NOJI DEVI Vs. RAJIV BHARGAVA
November 8, 2011
NORANGLAL Vs. STATE OF RAJASTHAN
June 22, 2011
NURSING & ORS. Vs. STATE OF RAJASTHAN
November 17, 2011
O L OF MS BASERA CEMENT LTD Vs. SANDEEP KARWA AND ALKA KARWA
February 3, 2011
O P SHARMA Vs. ASHOK BOHARA
August 11, 2011
OM PRAKASH Vs. STATE OF RAJASTHAN
December 22, 2011
OM PRAKASH Vs. STATE OF RAJASTHAN
April 29, 2011
OM PRAKASH Vs. SMT. MANJU & ORS.
May 25, 2011
OM PRAKASH Vs. STATE OF RAJASTHAN AND ORS.
September 2, 2011
OM PRAKASH Vs. CHAIN SINGH AND ORS.
August 1, 2011
OM PRAKASH Vs. FIRM ASHOK KUMAR RAJENDRA KUMAR AND ANR
October 20, 2011
OM PRAKASH Vs. KALYAN PRASAD
August 5, 2011
OM PRAKASH GOYATAN Vs. STATE OF RAJASTHAN & ORS
April 26, 2011
OM PRAKASH GULATI AND ORS Vs. DISTRICT COLLECTOR KOTA ANR
August 16, 2011
OM PRAKASH SAINI Vs. KHEM CHAND SHARMA AND ANR.
August 4, 2011
OM PRAKASH SAINI Vs. STATE OF RAJASTHAN
April 26, 2011
OM PRAKASH SHARMA Vs. STATE OF RAJASTHAN
January 4, 2011
OM PRAKASH SHARMA Vs. JAIPUR VIDHYUT VITARAN NIGAM LIMITED AND ANR.
September 6, 2011
OM PRAKASH VADHWANI Vs. DAVENDRA KUMAR
March 9, 2011
OM PRAKASH VESHNAV Vs. VIDHYA VESHNAV
May 26, 2011
OM PRAKASH VIJAY Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF PANCHAYATI RAJ DEPARTMENT, SECRETARIAT, JAIPUR & ORS.
April 21, 2011
OM SINGH @ KULDEEP SINGH Vs. STATE OF RAJASTHAN
March 28, 2011
OMVEER Vs. STATE OF RAJASTHAN
March 29, 2011
ONKAR LAL Vs. ABDUL RASHID & ANR.
November 11, 2011
ONKARI Vs. AKBAR HUSSAIN
February 25, 2011
ONKARMAL Vs. KISHORE KUMAR AND ORS.
March 31, 2011
ORIENTAL INSURANCE CO Vs. RAMKANYA AND ORS
February 11, 2011
ORIENTAL INSURANCE CO LTD Vs. DEVI RAM
December 23, 2011
ORIENTAL INSURANCE CO LTD Vs. PREM NATH MOTORS (RAJ ) PVT LTD
July 28, 2011
ORIENTAL INSURANCE CO LTD Vs. SAROJ & ORS
October 11, 2011
ORIENTAL INSURANCE CO LTD Vs. PURAN
January 13, 2011
ORIENTAL INSURANCE CO LTD Vs. MANOHARI
April 6, 2011
ORIENTAL INSURANCE CO LTD Vs. MOTIYA
October 13, 2011
ORIENTAL INSURANCE CO LTD Vs. ARJUN
August 9, 2011
ORIENTAL INSURANCE CO LTD AND ANR Vs. PAHALWAN SINGH AND ORS
February 22, 2011
ORIENTAL INSURANCE CO. LTD Vs. NIYAMAT
May 26, 2011
ORIENTAL INSURANCE CO. LTD. Vs. TEEKAAM CHAND JAIN
May 4, 2011
ORIENTAL INSURANCE CO.LTD Vs. RATANI BAI
May 9, 2011
ORIENTAL INSURANCE COMPANY Vs. BHAIRU RAM & ORS
March 16, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. MISRI DEVI
January 4, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. CHUKI DEVI
January 4, 2011
ORIENTAL INSURANCE COMPANY LTD. Vs. BHAGUTI
October 13, 2011
P R SWARANKAR Vs. STATE OF RAJASTHAN
July 18, 2011
PALI CENTRAL COOPERATIVE BANK LTD. Vs. STATE OF RAJASTHAN & ORS.
December 14, 2011
PANA Vs. MEGHRAJ
September 27, 2011
PANKAJ KULHARI Vs. STATE OF RAJASTHAN
March 3, 2011
PANKAJ SHARMA Vs. STATE OF RAJASTHAN
January 5, 2011
PANNA LAL Vs. RAMESH MEENA & OTHERS
December 9, 2011
PANNA RAM @ PANIA Vs. STATE OF RAJASTHAN
March 10, 2011
PAPPU LAL Vs. STATE OF RAJASTHAN
June 21, 2011
PARAMJEET SINGH Vs. STATE OF RAJASTHAN
January 3, 2011
PARAS JAIN Vs. PRAMOD SHARMA AND ORS.
September 1, 2011
PARAS KANWAR Vs. STATE OF RAJASTHAN
November 3, 2011
PARAS MAL PATODI Vs. KANTA DEVI
May 11, 2011
PARAS RAM Vs. STATE OF RAJASTHAN
September 15, 2011
PARASMAL & ORS. Vs. STATE OF RAJASTHAN
May 20, 2011
PARASNATH TRADING COMPANY Vs. ASSTT. COMMISSIONER, COMMERCIAL TAXES DEPARTMENT
March 28, 2011
PARK WOO YOUNG Vs. STATE OF RAJASTHAN
March 7, 2011
PARMESHWAR DAYAL BHARGAVA Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
August 1, 2011
PARSA RAM AND ORS. Vs. STATE OF RAJASTHAN
October 18, 2011
PARSA RAM AND ORS. Vs. STATE OF RAJASTHAN
December 9, 2011
PARSHAV NATH JAIN MANDIR TRUST Vs. AVTAR SINGH
October 14, 2011
PARTUNATH AND SMT. SOHANI DEVI Vs. NANURAM AND OTHERS
November 29, 2011
PARVEEN Vs. STATE OF RAJASTHAN & ANR
January 5, 2011
PARWAT SINGH Vs. STATE OF RAJASTHAN
November 22, 2011
PARWATI SONI (SMT.) Vs. VINAY KUMAR SONI
August 1, 2011
PARYAVARAN AVAM MANAV VIKAS SANSTHAN, UDAIPUR Vs. HINDUSTAN AGRO CHEMICALS LIMITED & ORS.
July 13, 2011
PAVNEET KAUR Vs. JASVINDER SINGH
March 4, 2011
PAWAN KUMAR Vs. STATE OF RAJASTHAN
August 10, 2011
PAWAN KUMAR & ANR. Vs. SHIV KUMAR & ORS.
October 17, 2011
PAWAN KUMAR AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
October 21, 2011
PAWAN KUMAR BARDIYA Vs. STATE OF RAJASTHAN
August 8, 2011
PAWAN KUMAR BARDIYA AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
August 18, 2011
PAWAN KUMAR JAIN Vs. STATE OF RAJASTHAN
March 23, 2011
PAWANA KHATRI Vs. DINESH BHARGAVA
May 31, 2011
PHOOL CHAND Vs. INDRA SINGH
January 11, 2011
PHOOL CHAND & ANR Vs. KASHMIRI LAL & ORS
September 2, 2011
PHULA RAM @ PHULIA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
April 18, 2011
PHULA SINGH Vs. STATE OF RAJASTHAN & ANR.
May 18, 2011
PHULWANT Vs. STATE OF RAJASTHAN
September 15, 2011
PHULYA @ PHOOL CHAND MEENA Vs. JAIPUR VIDHYUT VITRAN NIGAM LIMITED, JAIPUR & ANOTHER
February 9, 2011
PIKKI Vs. STATE OF RAJASTHAN
September 14, 2011
PINKI Vs. STATE OF RAJASTHAN
September 12, 2011
PINTU Vs. STATE OF RAJASTHAN
May 25, 2011
PIYUSH CHOPRA Vs. UNION OF INDIA
October 31, 2011
PIYUSH GUPTA Vs. THE ADDITIONAL DISTRICT AND SESSIONS JUDGE NO. 8 AND ANR.
April 23, 2011
PODAR FINANCE (P.) LTD Vs. OFFICIAL LIQUIDATOR
October 10, 2011
POKAR RAM AND ORS. Vs. STATE OF RAJASTHAN
June 21, 2011
POKAR RAM AND OTHERS Vs. STATE OF RAJASTHAN
July 26, 2011
POLYA AND OTHERS Vs. STATE OF RAJASTHAN
August 29, 2011
POOJA DHARIWAL Vs. DRT JAIPUR & ORS.
November 29, 2011
POONAM CHAND PATWARI Vs. STATE OF RAJASTHAN AND ORS.
February 7, 2011
POONAM DAS & ANR Vs. SATYA NARAYAN & ORS
May 31, 2011
POONAM PARAKH Vs. STATE OF RAJASTHAN
July 27, 2011
POORAN MAL RAIGAR Vs. R P S C AJMER
May 25, 2011
POORAN SINGH SEERA ALIAS POORAN MEENA Vs. STATE OF RAJASTHAN
February 17, 2011
POORNIMA KUMARI Vs. STATE OF RAJASTHAN AND ORS.
February 15, 2011
POWER GRID CORPORATION Vs. DULI CHAND MAHAWAR AND ANOTHER
May 13, 2011
PRABHAT Vs. KALU RAM SHARMA
September 27, 2011
PRABHATI DEVI Vs. BALU
May 13, 2011
PRABHATI DEVI & OTHERS Vs. MURLIDHAR & OTHERS
October 22, 2011
PRABHATI LAL Vs. ADDOTIONAL DISTRICT COLLECTOR SIKAR
May 5, 2011
PRABHU DAYAL Vs. URMILA DEVI
December 9, 2011
PRABHU JYOTI Vs. RAJ CIVIL SERVICES APPELLATE TRIBUNAL AND ORS
February 23, 2011
PRABHU NARAIN Vs. RAJASTHAN HOUSING BOARD
September 1, 2011
PRABHU RAM Vs. BHANWAR LAL
June 29, 2011
PRADEEP GOYAL Vs. STATE OF RAJASTHAN AND OTHERS
March 3, 2011
PRADEEP KUMAR DWIVEDI & ANR. Vs. STATE OF RAJASTHAN
July 18, 2011
PRAHLAD Vs. MAHAVEER PRASAD & ORS
March 14, 2011
PRAHLAD Vs. STATE OF RAJ.
August 5, 2011
PRAHLAD DAS Vs. STATE OF RAJASTHAN
May 24, 2011
PRAHLAD KUMAR SWARNKAR Vs. STATE OF RAJASTHAN
November 28, 2011
PRAHLAD SINGH AND ANR. Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE AND ORS.
February 7, 2011
PRAJESH SWAMI Vs. MANAGER, ICICI HOME FINANCE COMPANY LTD. AND ANOTHER
January 25, 2011
PRAKASH AND ANR. Vs. HUND RAJ AND ANR.
January 10, 2011
PRAKASH ASWANI Vs. CHAMPALAL AND ANOTHER
July 7, 2011
PRAKASH CHAND AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
October 22, 2011
PRAKASHO Vs. STATE OF RAJASTHAN
July 29, 2011
PRAMOD KUMAR Vs. RAMCHANDRA
March 16, 2011
PRAMOD KUMAR CHHAPARWAL Vs. STATE OF RAJASTHAN
August 17, 2011
PRAMOD RANJAN Vs. AJMER VIDHYUT VITRAN NIGAM LTD. AND ANR.
August 1, 2011
PRASHAND SHARMA Vs. R R V P N LTD
January 27, 2011
PRASHANT BHARGAVA Vs. STATE OF RAJASTHAN
May 9, 2011
PRATAP SINGH AND ORS. Vs. SMT. ZIMMI AND ORS.
January 4, 2011
PRATEEK DARGAR Vs. STATE OF RAJ AND ORS
January 20, 2011
PRATHAM PEETHASTH GOSWAMI BITTALNATH Vs. STATE OF RAJASTHAN
February 18, 2011
PRATIMA @ TEENA KUNWAR Vs. STATE OF RAJASTHAN & ANR.
January 17, 2011
PRAVEEN ARICK Vs. SMT. KOMAL PRAVEEN ARICK
May 25, 2011
PRAVEEN BAIRWA Vs. AARTI AND ORS.
September 16, 2011
PRAVEEN CHAND MANDAWARIA Vs. STATE OF RAJASTHAN
August 9, 2011
PREM Vs. HANSRAJ
February 24, 2011
PREM BIHARI MEENA AND ORS. Vs. STATE AND ORS.
May 6, 2011
PREM CHAND Vs. GHISI BAI
March 3, 2011
PREM CHAND JAIN Vs. STATE
March 4, 2011
PREM DEVI (SMT.) & ORS. Vs. GULABCHAND
April 8, 2011
PREM KUMAR Vs. MANPHOOL RAM AND OTHERS
July 20, 2011
PREM KUMARI AND ORS. Vs. THE STATE OF RAJASTHAN AND ANR.
September 2, 2011
PREM PRAKASH SHARMA Vs. RSRTC
November 9, 2011
PREM RATAN Vs. RENT TRIBUNAL
December 14, 2011
PREM RATAN Vs. RENT TRIBUNAL, JAIPUR
February 14, 2011
PREM SINGH CHRAN Vs. STATE OF RAJASTHAN
February 24, 2011
PREM TAKHTANI & ORS Vs. AMAR SINGH & ANR
November 1, 2011
PREMA RAM DUKIYA Vs. STATE OF RAJASTHAN
October 19, 2011
PREMA SINGH @ PREMA RAM & ORS. Vs. STATE OF RAJASTHAN
February 25, 2011
PRESIDENT, BHILWARA-SHAHPURA DEVLI BUS ASSOCIATION Vs. DURGA SINGH SHEKHAWAT & ORS.
December 8, 2011
PRINCE Vs. STATE OF RAJASTHAN
July 29, 2011
PRINCE STONE COMPANY Vs. CTO, ANTI EVASION I COMMERCIAL TAXES
March 30, 2011
PRINCIPAL, JAWAHAR NAVODAYA VIDYALAYA Vs. JAGDISH PRASAD & OTHERS
March 3, 2011
PRINCIPAL, SAINT PATRICKS VIDHYA BHAWAN Vs. RASHIDA GAZDHAR
August 1, 2011
PRINCIPAL, SAIT PATRICKS Vs. L RS OF RASHIDA
August 1, 2011
PRITHVI SINGH BISHNOI Vs. UNION OF INDIA
February 15, 2011
PRIYA VERMA Vs. STATE OF RAJASTHAN
August 3, 2011
PRIYANKA YADAV Vs. THE SECRETARY MEDICAL AND HEALTH DEPARTMENT AND ORS.
September 6, 2011
PRIYESH AGARWAL Vs. STATE OF RAJ
January 27, 2011
PROF ACHALESHWAR BOHRA Vs. STATE OF RAJASTHAN
April 19, 2011
PROF P K BANERJI Vs. STATE OF RAJASTHAN
April 19, 2011
PROF P M SINGHVI Vs. STATE OF RAJASTHAN
April 19, 2011
PUKH RAM ACHARYA Vs. STATE OF RAJASTHAN AND ORS.
April 13, 2011
PUNIT Vs. SUNITA
May 26, 2011
PUNJ LLOYD LIMITED Vs. STATE OF RAJ
July 27, 2011
PURAN @ PUNIRAM Vs. STATE OF RAJASTHAN
March 4, 2011
PURAN MAL Vs. STATE OF RAJASTHAN
July 28, 2011
PURAN SINGH Vs. STATE OF RAJASTHAN
March 16, 2011
PURAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
September 9, 2011
PURUSHOTTAM LAL Vs. PIYUSH KUMAR
March 15, 2011
PUSHPA & OTHERS Vs. CHHOGA RAM & OTHERS
December 7, 2011
PUSHPA AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
October 12, 2011
PUSHPA BEVI Vs. STATE OF RAJASTHAN
November 18, 2011
PUSHPA JAIN Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE NO.1 JAIPUR
January 27, 2011
PUSHPA JAIN Vs. STATE OF RAJASTHAN
July 13, 2011
PUSHPA MANAWAT Vs. STATE OF RAJASTHAN
April 8, 2011
PUSHTIKAR LAGHU VYAPARIK PRATISHTHAN BACHAT EVAM SAKH SAHKARI SAMITI Vs. UNION OF INDIA
December 5, 2011
PYARE LAL Vs. STATE OF RAJASTHAN
August 24, 2011
PYARI DEVI AND OTHERS Vs. DHANNA SINGH AND ANOTHER
December 7, 2011
QUIPPO CONSTRUCTION EQUIPMENT LTD. Vs. STATE OF RAJ. AND ORS.
March 22, 2011
R M SHARMA Vs. STATE OF RAJASTHAN
December 20, 2011
R.B. CONSTRUCTION COMPANY Vs. THE PROJECT DIRECTOR, RAJASTHAN URBAN INFRASTRUCTURE
June 30, 2011
R.B. SHARMA & ORS. Vs. DALCHAND & ORS.
July 18, 2011
R.K. KHANNA AND ORS. Vs. UNION OF INDIA AND ORS.
December 20, 2011
R.K. SHARMA Vs. STATE OF RAJASTHAN AND ANR.
September 19, 2011
R.S. GUPTA Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AND ORS.
January 24, 2011
RACHNA BAJIYA Vs. STATE OF RAJ. AND ORS.
March 18, 2011
RADHA KRISHNA YADAV Vs. RAJASTHAN AGRICULTURAL UNIVERSITY
January 4, 2011
RADHA MOHAN SHARMA Vs. STATE OF RAJASTHAN
April 1, 2011
RADHEY SHYAM Vs. THE ADDITIONAL CIVIL JUDGE AND ORS.
September 24, 2011
RADHEY SHYAM MEENA AND ANR. Vs. STATE AND ORS.
February 23, 2011
RADHEY SHYAM SHARMA Vs. UNION OF INDIA (UOI) AND ORS.
August 24, 2011
RADHEY SHYAM SHARMA Vs. STATE OF RAJASTHAN
October 11, 2011
RADHEYSHYAM AND ANR. Vs. STATE OF RAJASTHAN
March 29, 2011
RAFEEQ & ANR. Vs. STATE OF RAJASTHAN & ANR.
July 15, 2011
RAFFLES UNIVERSITY, NEEMARANA & ANR. Vs. BAR COUNCIL OF INDIA & ANR.
August 18, 2011
RAGHUNATH Vs. BOARD OF REVENUE
October 13, 2011
RAGHUNATH & ORS Vs. VILLAGE GOTAN, KUMHARON KA MOHALLA
May 31, 2011
RAGHUNATH AND ORS. Vs. MARWADI NAIYAN PANCHAYAT SEN TEMPLE
May 4, 2011
RAGHUNATH PRASAD & ORS. Vs. STATE OF RAJASTHAN
February 15, 2011
RAGHUNATH RAM & OTHERS Vs. NANU RAM & OTHERS
December 7, 2011
RAGHUNATH SINGH Vs. STATE OF RAJASTHAN AND ORS.
May 19, 2011
RAGHUVEER CHAND KHANNA Vs. SUDARSHAN KUMAR KHANNA
September 9, 2011
RAGHUVEER SINGH Vs. STATE OF RAJASTHAN AND ANR.
January 13, 2011
RAHIM Vs. STATE OF RAJASTHAN
February 24, 2011
RAHMAT KHAN Vs. HANUMAN DAS & SONS
September 8, 2011
RAHUL Vs. STATE OF RAJASTHAN
June 1, 2011
RAHUL KUMAWAT Vs. UNION OF INDIA THRO CBI
March 18, 2011
RAIF AEHMAD & ORS Vs. STATE OF RAJASTHAN & ORS
September 9, 2011
RAIF AEHMAD AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
September 6, 2011
RAJ AGRI UNIVERSITY Vs. ZABAR SINGH SOLANKI
January 20, 2011
RAJ HIGH COURT JODHPUR Vs. STATE
April 1, 2011
RAJ KUMAR Vs. STATE OF RAJASTHAN
February 17, 2011
RAJ KUMAR Vs. STATE OF RAJASTHAN
August 9, 2011
RAJ KUMAR HARDAYAL SINGH Vs. MURTI MANDIR SHRI BALAJI
December 12, 2011
RAJ KUMAR KHEMANI Vs. NAGAR MAL GOYAL
November 3, 2011
RAJ KUMAR SWAMY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL JODHPUR BENCH JODHPUR & ORS
May 17, 2011
RAJ KUMARI JAIN Vs. STATE OF RAJASTHAN
October 14, 2011
RAJ SINGH @ RAJVINDRA SINGH @ KULVINDRA SINGH Vs. STATE OF RAJASTHAN
October 10, 2011
RAJA SINGH Vs. STATE OF RAJASTHAN
June 13, 2011
RAJARAM Vs. THE STATE OF RAJASTHAN AND ORS.
September 1, 2011
RAJASHTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD JAIPUR Vs. GOPI THROUGH LRS
December 16, 2011
RAJASTHAN AGRICULTURAL UNIVERSITY, BIKANER & ANR Vs. JUDGE, INDUSTRIAL TRIBUNAL, BIKANER & ORS
September 6, 2011
RAJASTHAN AGRICULTURE UNIVERSITY Vs. STATE OF RAJASTHAN
January 20, 2011
RAJASTHAN ENGINEERING WORKS Vs. LRS OF LATE SH RAJMAL
May 26, 2011
RAJASTHAN FINANCIAL CORPORATION Vs. RAJENDRA KUMAR
February 4, 2011
RAJASTHAN FOOTBALL ASSOCIATION Vs. STATE OF RAJASTHAN
March 29, 2011
RAJASTHAN PETROLEUM DEALERS ASSOCIATION THROUGHT ITS SECRETARY JAIPUR Vs. UNION OF INDIA
September 20, 2011
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. POOJA MEENA
December 7, 2011
RAJASTHAN SMALL INDUSTRIES CORP LTD Vs. MAHESHWARI IMPORT & EXPORT (P) LTD
November 3, 2011
RAJASTHAN SMALL INDUSTRIES CORPORATION Vs. M/S. H.M. INDUSTRIES AND OTHERS
September 15, 2011
RAJASTHAN STATE AGRICULTURAL MARKETING BOARD Vs. GULAB CHAND MITTAL
February 2, 2011
RAJASTHAN STATE AGRICULTURE MARKETING BOARD Vs. CONTINENTAL ENTERPRISES
August 9, 2011
RAJASTHAN STATE CONSUMER FEDERATION Vs. ASHOK CHOUDHARY AND OTHERS
October 12, 2011
RAJASTHAN STATE ELECTRICITY BOARD Vs. SUMER CHAND JAIN
June 30, 2011
RAJASTHAN STATE ELECTRICITY BOARD Vs. SHRI MOHANLAL
August 18, 2011
RAJASTHAN STATE ELECTRICITY BOARD Vs. SHRI CHATURBHUJ AND ANR.
May 3, 2011
RAJASTHAN STATE ELECTRICITY BOARD Vs. CHHOTU RAM
November 29, 2011
RAJASTHAN STATE ELECTRICITY BOARD Vs. CPF, COMMISSIONER
March 1, 2011
RAJASTHAN STATE ELECTRICITY BOARD & ANR Vs. LRS OF KISHAN CHAND
September 5, 2011
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INSVESTMENT CORPORATION LTD. Vs. RATAN LAL
April 22, 2011
RAJASTHAN STATE MINES AND MINERALS LTD Vs. LRS OF BALA RAM
July 21, 2011
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. REKHA GURJAR
January 10, 2011
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. NEERAJ
January 7, 2011
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. ASHOK KUMAR
February 11, 2011
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SEETA
March 23, 2011
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. ALEXIX SONIER
February 4, 2011
RAJASTHAN STATE ROAD TRANSPORT CORPORATION LTD Vs. GODO & ORS
December 7, 2011
RAJASTHAN TECHNICAL UNIVERSITY Vs. INCOME TAX OFFICER
September 19, 2011
RAJASTHAN UDHYOG Vs. ASSISTANT DIRECTOR ENFORCEMENT AGR
January 18, 2011
RAJBAHADUR & ORS Vs. STATE OF RAJASTHAN
July 28, 2011
RAJEEV CHOUDHARY Vs. STATE OF RAJASTHAN
July 27, 2011
RAJEEV GUPTA Vs. STATE OF RAJASTHAN
August 25, 2011
RAJEEV KUMAR PALIWAL Vs. NAVODAYA VIDYALAYA SAMITI AND ORS.
December 9, 2011
RAJEEV TIWARI (DR.) Vs. STATE OF RAJASTHAN AND ANR.
August 24, 2011
RAJENDRA KUMAR Vs. PRABHU LAL
February 17, 2011
RAJENDRA KUMAR Vs. PARASRAM
March 28, 2011
RAJENDRA KUMAR MODI Vs. BABULAL
November 22, 2011
RAJENDRA KUMAR SHARMA Vs. RADHEYSHYAM
September 2, 2011
RAJENDRA PAL SINGH Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
April 6, 2011
RAJENDRA PRAKASH Vs. STATE OF RAJASTHAN
February 24, 2011
RAJENDRA PRASAD GARG Vs. ASHOK KUMAR PANSARI
May 10, 2011
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
May 9, 2011
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
February 7, 2011
RAJENDRA SINGH Vs. KULDEEP MOHAN SAHAI AND OTHERS
December 14, 2011
RAJENDRA TRADING CO Vs. CIVIL JUDGE JR DIV AND JUDL MAGISTRATE
May 20, 2011
RAJENG Vs. STATE OF RAJASTHAN AND ORS.
August 5, 2011
RAJESH Vs. STATE OF RAJASTHAN
July 25, 2011
RAJESH GOYAL Vs. UNION OF INDIA
January 27, 2011
RAJESH GOYAL AND ORS. Vs. THE COURT OF DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND ANR.
February 23, 2011
RAJESH JAIN Vs. RAJASTHAN HIGH COURT
January 28, 2011
RAJESH KATHURIA Vs. PRIYA KATHURIA
April 13, 2011
RAJESH KUMAR Vs. LABOUR COURT & ANR
January 4, 2011
RAJESH KUMAR Vs. STATE OF RAJASTHAN
April 25, 2011
RAJESH KUMAR Vs. STATE OF RAJASTHAN
August 18, 2011
RAJESH KUMARI Vs. THE STATE OF RAJASTHAN AND ORS.
February 7, 2011
RAJESH SHARMA Vs. NEHA AND ORS.
August 3, 2011
RAJIV KUMAR PALIWAL Vs. NAVODAYA VIDYALAYA SAMITI
December 19, 2011
RAJKUMAR SAWLANI Vs. STATE OF RAJASTHAN AND ANR.
March 4, 2011
RAJMAL JAIN Vs. SMT. BHANWARI DEVI
December 20, 2011
RAJPAL SINGH @ BHOLU AND ANR. Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
April 6, 2011
RAJSTHAN VIKAS SANSTHAN Vs. UNION OF INDIA
April 21, 2011
RAJU @ RAJENDRA PRASAD Vs. STATE OF RAJASTHAN
January 18, 2011
RAJU DEVI Vs. STATE OF RAJASTHAN
February 25, 2011
RAJU LAL AND ANR Vs. STATE OF RAJASTHAN
April 26, 2011
RAJVEER Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
March 14, 2011
RAKESH Vs. STATE OF RAJASTHAN
July 7, 2011
RAKESH Vs. STATE OF RAJASTHAN
March 16, 2011
RAKESH Vs. RAJNESH ALIAS MANTO
May 10, 2011
RAKESH @ ROKETIYA Vs. STATE OF RAJASTHAN
August 23, 2011
RAKESH KUMAR Vs. GRAM PANCHAYAT BONLI
November 25, 2011
RAKESH SINGH Vs. STATE OF RAJASTHAN
May 11, 2011
RAM AVTAR VIJAY Vs. STATE OF RAJASTHAN
July 7, 2011
RAM BABU SINGH Vs. STATE OF RAJASTHAN
November 9, 2011
RAM BAI Vs. STATE & ORS
August 3, 2011
RAM CHANDRA Vs. STATE OF RAJASTHAN & OTHERS
July 21, 2011
RAM CHANDRA @ CHANDAN SINGH AND OTHERS Vs. STATE OF RAJASTHAN
April 22, 2011
RAM CHARAN GUPTA Vs. STATE THROUGH C B I
November 29, 2011
RAM CHARAN SHARMA Vs. ICICI BANK LIMITED
December 12, 2011
RAM DAYAL Vs. RCSAT AND ORS.
February 21, 2011
RAM DEV SHARMA Vs. STATE
February 15, 2011
RAM GOPAL & ANR. Vs. STATE OF RAJASTHAN
September 19, 2011
RAM GOPAL SHARMA Vs. STATE OF RAJ. AND ORS.
January 3, 2011
RAM KALYAN Vs. STATE OF RAJASTHAN
January 13, 2011
RAM KARAN Vs. STATE OF RAJASTHAN
August 2, 2011
RAM KISHAN Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED AND ORS.
January 11, 2011
RAM KISHAN MEENA Vs. STATE OF RAJASTHAN
April 8, 2011
RAM KISHORE Vs. MOOL CHAND
July 5, 2011
RAM KUMAR Vs. STATE OF RAJASTHAN & ORS
September 26, 2011
RAM KUMAR @ SETHI Vs. STATE OF RAJASTHAN
January 12, 2011
RAM KUMAR AND ORS. Vs. REVAD RAM
August 4, 2011
RAM KUMAR MEENA Vs. STATE
November 25, 2011
RAM LAL Vs. STATE OF RAJASTHAN AND OTHERS
January 27, 2011
RAM LAL Vs. STATE OF RAJASTHAN
May 10, 2011
RAM LAL Vs. STATE OF RAJASTHAN
May 2, 2011
RAM LAL Vs. STATE OF RAJASTHAN
June 13, 2011
RAM LAL Vs. SAVITA & ANR.
May 25, 2011
RAM LAL Vs. STATE OF RAJASTHAN
November 25, 2011
RAM LAL Vs. STATE OF RAJATHAN & ANR.
December 20, 2011
RAM MURTI Vs. STATE OF RAJASTHAN
September 1, 2011
RAM NARAIN Vs. STATE OF RAJASTHAN
January 7, 2011
RAM NARAYAN Vs. UNION OF INDIA
May 4, 2011
RAM NIWAS Vs. SMT. RAMPYARI AND ORS.
July 6, 2011
RAM NIWAS & ANR. Vs. STATE OF RAJASTHAN
October 14, 2011
RAM NIWAS ALIAS MANDIYA Vs. STATE OF RAJASTHAN
March 1, 2011
RAM NIWAS SAINI Vs. RENT TRIBUNAL
February 25, 2011
RAM PAL Vs. STATE OF RAJASTHAN
December 20, 2011
RAM PRAKASH Vs. CHITTAR
May 10, 2011
RAM PRASAD Vs. THE BOARD OF REVENUE FOR RAJASTHAN AND ORS.
August 26, 2011
RAM PRASAD Vs. STATE OF RAJASTHAN
July 19, 2011
RAM PRATAP SINGH AND ANR. Vs. STATE OF RAJASTHAN
May 9, 2011
RAM RATAN AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
January 27, 2011
RAM SHARAN MODI Vs. THE BOARD OF REVENUE FOR RAJASTHAN AND ORS.
August 25, 2011
RAM SINGH Vs. STATE OF RAJASTHAN
March 10, 2011
RAM SINGH Vs. STATE OF RAJASTHAN
April 25, 2011
RAM SINGH Vs. STATE OF RAJASTHAN
April 22, 2011
RAM SINGH MEENA Vs. BANK OF INDIA
October 11, 2011
RAM SWAROOP MEWARA Vs. STATE OF RAJASTHAN AND ANOTHER
February 2, 2011
RAM VILAS Vs. STATE OF RAJASTHAN
January 17, 2011
RAMA Vs. SECRETARY, GRAM PANCHAYAT NEGADIA, DISTRICT NATHDWARA, DISTRICT RAJSAMAND & ORS
September 5, 2011
RAMA DEVI AND ORS Vs. ACJ(JD) NO 1, JAIPUR CITY, JAIPUR AND ANR
November 3, 2011
RAMAVTAR Vs. STATE OF RAJASTHAN AND ORS.
August 4, 2011
RAMAVTAR GUPTA Vs. ABDUL HAMID
July 4, 2011
RAMBABU Vs. STATE OF RAJASTHAN
May 18, 2011
RAMCHANDRA Vs. STATE OF RAJASTHAN
February 2, 2011
RAMDAYAL DASS Vs. STATE OF RAJASTHAN
March 16, 2011
RAMDEV Vs. JEEVAN SINGH
January 5, 2011
RAMDHAN Vs. STATE OF RAJASTHAN
August 29, 2011
RAMENDRA SINGH Vs. STATE AND ORS.
February 11, 2011
RAMESH @ BHUPAT RAM Vs. STATE OF RAJASTHAN AND ORS.
May 25, 2011
RAMESH CHAND Vs. STATE OF RAJASTHAN AND ANR.
July 29, 2011
RAMESH CHAND KUMAWAT Vs. ADDITIONAL DISTRICT JUDGE
December 1, 2011
RAMESH CHAND SHARMA Vs. RCSAT AND ORS.
February 9, 2011
RAMESH IYER Vs. STATE OF RAJASTHAN AND ANR.
December 14, 2011
RAMESH KUMAR Vs. STATE OF RAJASTHAN
May 17, 2011
RAMESH KUMAR BATRA Vs. TIRATH RAM
December 2, 2011
RAMESH KUMAR GOSWAMI Vs. STATE AND ORS.
May 3, 2011
RAMESH KUMAR SHARMA ALIAS RANU Vs. STATE OF RAJASTHAN
May 31, 2011
RAMESH SONI & ANR. Vs. STATE OF RAJASTHAN
December 14, 2011
RAMESHWAR Vs. STATE OF RAJASTHAN
August 3, 2011
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
September 1, 2011
RAMESHWAR LAL Vs. RUPA
November 2, 2011
RAMESHWAR LAL Vs. STATE OF RAJASTHAN AND ANOTHER
August 9, 2011
RAMESHWAR LAL GOVINDRAM Vs. AVR TEXFABS (P.) LTD.
February 24, 2011
RAMESHWAR PRASAD Vs. APPELLATE RENT TRIBUNAL KOTA
September 2, 2011
RAMESHWAR PRASAD Vs. ADDITIONAL DISTRICT AND SESSION JUDGE
December 1, 2011
RAMESHWAR PRASAD AND ANOTHER Vs. HARINARAIN AND OTHERS
August 4, 2011
RAMESHWAR PRASAD SHARMA Vs. LALA RAM AND ORS.
September 5, 2011
RAMGOPAL Vs. RADHEYSHYAM DANS
May 13, 2011
RAMILA Vs. STATE OF RAJASTHAN
June 20, 2011
RAMJI ALIAS RAMJILAL Vs. STATE OF RAJASTHAN
February 22, 2011
RAMJI ALIAS RAMJILAL Vs. STATE OF RAJASTHAN
December 2, 2011
RAMJI LAL Vs. BOARD OF REVENUE AND ORS.
September 23, 2011
RAMJILAL Vs. NATHOLI RAM SAINI AND ANR.
September 22, 2011
RAMJILAL Vs. STATE OF RAJASTHAN
April 22, 2011
RAMJILAL Vs. MOHARPAL
February 21, 2011
RAMKHILADI AND 7 ORS. Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
April 4, 2011
RAMKUMAR Vs. STATE OF RAJASTHAN
May 5, 2011
RAMKUMAR Vs. NARSINGH DAS MODI H.U.F.
March 16, 2011
RAMKUNWAR Vs. STATE OF RAJASTHAN
May 6, 2011
RAMLAKHAN RAMAN Vs. STATE OF RAJASTHAN
March 29, 2011
RAMLAL Vs. STATE OF RAJASTHAN
November 30, 2011
RAMLAL @ HABUDIA Vs. STATE OF RAJASTHAN
November 17, 2011
RAMPAL SHARMA Vs. STATE OF RAJASTHAN & ANR.
January 27, 2011
RAMPARVESH SINGH Vs. STATE OF RAJASTHAN
February 22, 2011
RAMPHOOL Vs. THE MUNICIPAL BOARD & OTHERS
October 31, 2011
RAMSAROOP PANCHAYAT Vs. GRAMVASIYAN AAYANA PANCHAYAT SAMITI ITAWA
May 30, 2011
RAMSHARAN MODI Vs. BOARD OF REVENUE
February 28, 2011
RAMSWAROOP Vs. STATE OF RAJSTHAN
May 25, 2011
RAMSWAROOP SHARMA Vs. STATE OF RAJASTHAN AND ORS.
May 4, 2011
RAMVATI AND ANR ETC Vs. PHOOL CHAND GOYAL AND ORS
February 10, 2011
RAMZANI Vs. STATE OF RAJASTHAN
August 16, 2011
RAN GOPAL Vs. PAWAN KUMAR
March 23, 2011
RANGLAL Vs. HANUMAN AND ANOTHER
November 3, 2011
RANJEET LAL Vs. STATE OF RAJASTHAN & ANR.
May 27, 2011
RANJITMAL CHORADIA Vs. SHIVRAM SINGH
August 8, 2011
RANVEER SINGH Vs. RCSAT AND ORS.
February 11, 2011
RANVEER SINGH Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
May 23, 2011
RANVEER SINGH Vs. STATE OF RAJASTHAN
January 14, 2011
RASHMI SHARMA Vs. MANOJ SHARMA
February 4, 2011
RASHMI SHARMA AND ORS Vs. STATE OF RAJ AND ORS
March 22, 2011
RASID ABDUL SAYYED Vs. STATE OF RAJASTHAN
July 11, 2011
RASTRA SAHAYAK VIDHYALAYA SAMITI Vs. CHIEF COMMISSIONER OF INCOME TAX
December 13, 2011
RATAN KUMAR SHARMA Vs. STATE OF RAJ & ORS
August 11, 2011
RATAN KUMARI Vs. ADDL. DISTRICT & SESSIONS JUDGE (FAST TRACK), NO.7, JAIPUR CITY, JAIPUR & ORS.
December 12, 2011
RATAN LAL GARG Vs. STATE
May 2, 2011
RATAN SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
April 1, 2011
RATAN SINGH KHANDELWAL Vs. STATE OF RAJASTHAN
January 5, 2011
RATANLAL Vs. STATE OF RAJASTHAN AND ORS.
August 29, 2011
RATTI AND OTHERS Vs. STATE OF RAJASTHAN
September 1, 2011
RAVI @ NARESH Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
April 4, 2011
RAVINDRA SINGH Vs. STATE AND ORS.
February 7, 2011
RAVINDRA SINGH Vs. ORIENTAL INSURANCE CO. LIMITED
January 28, 2011
RAVINDRA SINGH ALIAS DHOLIYA Vs. STATE OF RAJASTHAN
September 1, 2011
RAWASSA CONSTRUCTIONS ENGINEERS AND CONTRACTORS Vs. CHIEF ENGINEER IRRIGATION
April 21, 2011
REALIANCE GENERAL INSURANCE CO LTD Vs. BALVEER
November 1, 2011
RECOVERY OFFICER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. OFFICIAL LIQUIDATOR OF BASERA CEMENT LTD. (IN LIQUIDATION)
February 10, 2011
REEMA BAJAJ Vs. SACHIN BAJAJ
July 13, 2011
REENA Vs. RAJENDRA SINGH AND ORS.
August 16, 2011
REETU Vs. MAHENDRA PURI
July 1, 2011
REGIONAL MANAGER R S R T C KOTA Vs. BHAGWAN SINGH
September 24, 2011
REKHA SHARMA Vs. STATE OF RAJASTHAN
April 6, 2011
RENU BALA Vs. R S P C
November 22, 2011
RENU KOTHARI Vs. JOGENDRA SINGH
September 22, 2011
RENUKA BHATI & ORS Vs. BRIJRAJ SINGH & ORS
December 14, 2011
REPRESENTATIVES OF SAMARTH NAGAR RESIDENTIAL COLONY, NR. RHB, PALI Vs. KANTILAL & ORS.
July 25, 2011
RESIDENT ENGINEER, RAJASTHAN HOUSING BOARD, PALI Vs. JUDGE, INDUSTRIAL DISPUTES TRIBUNAL & ANOTHER
January 3, 2011
REWATRAM Vs. STATE OF RAJASTHAN
March 7, 2011
RICHA RATHORE Vs. STATE OF RAJASTHAN
December 5, 2011
RICHHPAL Vs. JISUKHRAM
September 12, 2011
RIDHNARAIN Vs. DISTRICT JUDGE, TONK & ORS.
July 5, 2011
RIICO AND ORS. Vs. SAKIR HUSSAIN
August 19, 2011
RIICO LTD Vs. DEVI LAL
July 20, 2011
RIKHAB CHAND JAIN Vs. UNION OF INDIA
March 14, 2011
RINKU SINGH Vs. STATE OF RAJASTHAN
January 19, 2011
RISING BUIIDESTATE (P) LTD Vs. UNION OF INDIA
March 28, 2011
RITESH TRIPATHI AND ORS. Vs. STATE AND ORS.
April 13, 2011
RITESH TRIPATHI AND ORS. Vs. STATE (EDUCATION) AND ORS.
May 6, 2011
RIYAZ KHAN AND ANR. Vs. STATE OF RAJASTHAN
March 7, 2011
ROHINI DEVI Vs. STATE OF RAJASTHAN AND ANR.
May 3, 2011
ROHIT KUMAR Vs. TARACHAND SAINI
September 23, 2011
ROHITASH KHARERA Vs. DIRECTOR GENERAL OF POLICE AND OTHERS
February 2, 2011
ROMESH POWER PRODUCTS Vs. JAIPUR CONDUCTORS PVT. LTD.
June 15, 2011
ROOP LAL Vs. STATE OF RAJASTHAN AND OTHERS
May 20, 2011
ROOP NARAIN MEENA Vs. RCSAT AND ORS.
February 25, 2011
ROOP SINGH Vs. STATE OF RAJASTHAN
March 10, 2011
ROOPA RAM BHEEL Vs. THE STATE OF RAJASTHAN AND ORS.
October 18, 2011
ROOPSI Vs. STATE OF RAJASTHAN
June 13, 2011
ROSE ZINC LTD. Vs. STATE OF RAJASTHAN AND OTHERS
December 19, 2011
RSEB Vs. PUSHPA DEVI
March 31, 2011
RSWM LIMITED Vs. STATE OF RAJASTHAN AND OTHERS
November 24, 2011
RTS POWER CORPORATION LTD Vs. STATE OF RAJASTHAN
April 13, 2011
RUCHI SINGHAL Vs. CHANDRIKA PRASAD
May 9, 2011
RUDRESH SOLANKI AND ORS. Vs. UNIVERSITY OF RAJASTHAN AND ORS.
August 29, 2011
RUKMA DEVI Vs. STATE OF RAJASTHAN
January 19, 2011
RUKMANI Vs. BHOLA
December 20, 2011
RUKMUDDIN Vs. STATE OF RAJASTHAN
September 16, 2011
S K ACHARYA Vs. STATE OF RAJASTHAN
September 20, 2011
S M SINGH Vs. STATE OF RAJASTHAN
August 26, 2011
S N DERASHRI Vs. STATE OF RAJASTHAN
January 6, 2011
SACHDEVA METAL WORKS Vs. STATE OF RAJASTHAN
November 17, 2011
SADIQ MOHAMMED Vs. STATE OF RAJASTHAN
June 14, 2011
SAGAR RAM @ SAGAR MAL Vs. BOARD OF REVENUE AND ORS
May 12, 2011
SAHAB RAM Vs. STATE
April 20, 2011
SAHAB RAM AND ANR. Vs. STATE OF RAJASTHAN
November 1, 2011
SAHAB SINGH Vs. STATE OF RAJASTHAN
September 13, 2011
SAHANOOR ALI Vs. C N B KOTA
September 9, 2011
SAHAS KARAN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
April 13, 2011
SAHIB RAM GIRI Vs. I T O WARD NO-3, SRIGANGANAGAR
May 13, 2011
SAHIL AND ORS. Vs. BOARD OF REVENUE AND ORS.
January 24, 2011
SAHUKAR Vs. STATE OF RAJASTHAN
May 4, 2011
SAHUKAR Vs. STATE OF RAJASTHAN AND ANR.
April 21, 2011
SAIYED SADAKAT ALI Vs. SAFIA BANO
July 13, 2011
SAJAG UPBHOKTA SHAKTI SANGTHAN SAMITI Vs. LIFE INSURANCE CORPORATION OF INDIA
March 28, 2011
SAJJAN KANWAR Vs. NATHU LAL & ORS
September 2, 2011
SAJJAN KUMAR Vs. STATE OF RAJASTHAN AND OTHERS
January 20, 2011
SAJJAN KUMAR AGRAWAL Vs. RENT CONTROL APPELLATE TRIBUNAL
May 5, 2011
SAJJAN SINGH NATHAWAT Vs. STATE AND ORS.
May 3, 2011
SAKHI MOHAMMED Vs. EXECUTIVE ENGINEER, WATER RESOURCE AND ANR.
May 6, 2011
SAKUNTLA BOHRA Vs. RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD. AND ORS.
March 22, 2011
SALGIA MEDICAL STORE AND ANR. Vs. STATE OF RAJASTHAN
July 28, 2011
SALIM MOHAMMED AND ANR. Vs. STATE OF RAJASTHAN
June 15, 2011
SALMAN KHAN Vs. STATE OF RAJASTHAN
November 4, 2011
SAMANDAR SINGH Vs. STATE OF RAJASTHAN
September 5, 2011
SAMARATH SINGH SANSI Vs. STATE OF RAJASTHAN & ORS
September 14, 2011
SAMAY SINGH GURJAR Vs. STATE OF RAJASTHAN AND ORS.
September 9, 2011
SAMBHAR SALTS LTD Vs. STATE OF RAJASTHAN & ANOTHER
November 9, 2011
SAMBHU LAL Vs. ADDITIONAL DISTRICT COLLECTOR, BHILWARA AND OTHERS
April 1, 2011
SAMDA DEVI Vs. STATE OF RAJASTHAN & ORS.
November 3, 2011
SAMPAT LAL MEENA Vs. THE STATE OF RAJASTHAN AND ORS.
August 26, 2011
SAMRU Vs. STATE OF RAJASTHAN
March 8, 2011
SAMSU Vs. STATE OF RAJASTHAN
March 10, 2011
SANDEEP PAREEK AND ORS. Vs. THE STATE OF RAJASTHAN AND ANR.
September 2, 2011
SANGEETA PARIHAR Vs. SURAJ PARIHAR
April 8, 2011
SANGITA BAKLIWAL Vs. STATE OF RAJASTHAN
March 7, 2011
SANJAY KUMAR Vs. STATE OF RAJASTHAN & ANOTHER
November 8, 2011
SANJAY NARAYAN Vs. JIWAN RAM
February 9, 2011
SANJEEV SHWANI AND ORS Vs. BIRLA CEMENT/CHITTOR CEMENT WORKS
September 13, 2011
SANJEEV SINGH Vs. THE STATE OF RAJASTHAN & ORS.
November 11, 2011
SANJU SINGH Vs. STATE OF RAJASTHAN AND ORS.
August 10, 2011
SANSKRITI GROUP OF INSTITUTIONS (RUN BY SANSKRIT SOCIETY FOR EDUCATION, RESEARCH & DEVELOPMENT) Vs. INDIA INTERNATIONAL TECHNICAL INSTITUTE
May 3, 2011
SANT LAL Vs. STATE OF RAJASTHAN
September 14, 2011
SANT LAL Vs. STATE OF RAJASTHAN
June 15, 2011
SANTARA Vs. UMMED SINGH
January 11, 2011
SANTARA DEVI Vs. JUDGE LABOUR COURT AND INDUSTRIAL TRIBUNAL AJMER
November 30, 2011
SANTOSH KUMARI Vs. STATE OF RAJASTHAN
January 12, 2011
SANTOSH KUMARI Vs. STATE AND OTHERS
April 7, 2011
SANTRA DEVI AND ORS. Vs. GORDHAN YADAV AND ORS.
January 3, 2011
SANVAR MAL KANTVA Vs. STATE OF RAJASTHAN
April 15, 2011
SANWAR MAL SHARMA Vs. SETH JUGALDAS GANDERIWALA CHARITABLE AND ANR.
August 2, 2011
SAPAT KHAN Vs. CIVIL JUDGE
February 8, 2011
SARDAR KHAN KHOKHAR Vs. SHRI DEVJI PATEL
October 12, 2011
SARITA & ANR. Vs. MANOJ JANGID & ORS.
July 8, 2011
SARITA KUMARI Vs. BOARD OF SECONDARY EDUCATION
June 29, 2011
SARJEET SINGH Vs. STATE OF RAJASTHAN
January 12, 2011
SARJEET SINGH Vs. JEETO BAI
May 19, 2011
SAROJ AND ORS Vs. SUNDER SINGH AND ORS
December 14, 2011
SARVODAYA STEEL PRODUCTS Vs. POONAM CHAND PAGARIYA
February 1, 2011
SARVODAYA SUITINGS LTD Vs. STATE BANK OF INDIA
March 7, 2011
SARWAN KUMAR Vs. STATE OF RAJASTHAN
January 14, 2011
SARWAN KUMAR OJHA Vs. STATE OF RAJASTHAN AND ANR.
October 11, 2011
SAT BAI Vs. NAGAR PALIKA MANDAL, JAISALMER & ANR
September 1, 2011
SATISH CHAND SHARMA Vs. ASHOK KUMAR BOHRA
December 5, 2011
SATISH CHANDRA SHARMA Vs. SWAMI KESHVANAND RAJASTHAN AGRICULTURE UNIVERSITY
March 1, 2011
SATISH CHANDRA SHARMA AND ORS Vs. SWAMI KESHVANAND RAJASTHAN AGRICULTURE UNIVERSITY AND OTHERS
February 15, 2011
SATPAL Vs. STATE OF RAJASTHAN & ANR.
July 6, 2011
SATPAL SINGH Vs. UNION OF INDIA
January 25, 2011
SATTU ALIAS SATYANARAYAN Vs. STATE OF RAJASTHAN
March 4, 2011
SATVEER Vs. NARENDRA PRASAD
March 29, 2011
SATYA NARAIN Vs. BALDEV KRISHAN
March 11, 2011
SATYA NARAIN Vs. JATAN MAL LODHA
May 11, 2011
SATYA NARAIN Vs. MAHESH CHAND
January 21, 2011
SATYA NARAYAN Vs. BABU LAL
October 17, 2011
SATYA NARAYAN Vs. STATE OF RAJASTHAN AND OTHERS
February 17, 2011
SATYA NARAYAN @ KALU Vs. STATE OF RAJASTHAN & ANR.
April 25, 2011
SATYA NARAYAN @ POONAMCHAND Vs. STATE OF RAJASTHAN
October 11, 2011
SATYA NARAYAN SHARMA AND ORS. Vs. STATE OF RAJ. AND ANR.
March 18, 2011
SATYA PRAKASH Vs. STATE OF RAJASTHAN
February 10, 2011
SATYAVEER SINGH Vs. STATE AND ORS.
February 9, 2011
SAVITRI Vs. MACT CUM DISTRICT
November 29, 2011
SAVITRI DEVI Vs. THE STATE OF RAJASTHAN AND ORS.
August 3, 2011
SAVITRI DEVI Vs. STATE OF RAJASTHAN & ORS.
September 5, 2011
SAWATA RAM & ORS. Vs. STATE OF RAJASTHAN & ORS.
November 1, 2011
SAYAR AND ANR. Vs. STATE OF RAJASTHAN
September 8, 2011
SAYED NAJMUL HASAN AND OTHERS Vs. SARDAR KHAN AND OTHERS.
February 14, 2011
SECRETARY MADAR TERESA EDUCATION TRUST Vs. JAKORI DEVI
January 11, 2011
SECRETARY, BAL VIKAS MANDAL, JAISALMER Vs. OM PRAKASH BHATIA & ORS
May 23, 2011
SEDU RAM Vs. MALI RAM
January 10, 2011
SEEMA RANI Vs. STATE OF RAJ. AND ORS.
March 18, 2011
SEEMANTINI PALAWANT Vs. RAJASTHAN PUBLIC SERVICE COMMISSION & ORS
September 20, 2011
SEWAK SINGH Vs. GURMEET SINGH
August 24, 2011
SEWARAM SWAMI Vs. STATE OF RAJASTHAN AND ORS.
April 23, 2011
SGT. S.S. RATHORE Vs. UNION OF INDIA AND OTHERS
March 4, 2011
SHABBIR ALI Vs. STATE OF RAJASTHAN
January 17, 2011
SHAHANWAJ KHAN Vs. STATE OF RAJASTHAN
November 17, 2011
SHAHID Vs. JUDGE INDUSTRIAL TRIBUNAL CUM LABOUR COURT
January 6, 2011
SHAHID Vs. STATE OF RAJASTHAN
March 30, 2011
SHAHJAD HUSSAIN AND ORS Vs. STATE OF RAJASTHAN
August 26, 2011
SHAID ALI AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
December 19, 2011
SHAILA KHAN Vs. STATE OF RAJASTHAN
August 24, 2011
SHAITAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
November 2, 2011
SHAITAN SINGH AND ORS Vs. BHANWAR SINGH AND ORS
November 24, 2011
SHAKIR Vs. STATE OF RAJASTHAN
January 6, 2011
SHAKIR ALIAS BILLU Vs. STATE OF RAJASTHAN
November 3, 2011
SHAKOOR Vs. STATE
September 22, 2011
SHAKUNTALA Vs. STATE OF RAJASTHAN AND ANR.
August 26, 2011
SHAKUNTLA SHARMA Vs. STATE OF RAJASTHAN AND ORS.
February 14, 2011
SHAKURAN BEGUM Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED & ANOTHER
November 8, 2011
SHALINI RAJAWAT Vs. STATE OF RAJASTHAN
November 4, 2011
SHAMBHU DAYAL Vs. STATE OF RAJASTHAN
May 20, 2011
SHAMBHU DAYAL SONI AND ORS. Vs. APPELLATE RENT TRIBUNAL, SIKAR AND ORS.
August 8, 2011
SHAMBHU DUTT GUPTA & ORS. Vs. STATE OF RAJASTHAN & ORS.
July 21, 2011
SHAMBHU LAL LAHOTI Vs. STATE BANK OF INDIA AND ANR.
January 21, 2011
SHANKAR LAL Vs. STATE OF RAJASTHAN AND OTHERS
May 16, 2011
SHANKAR LAL Vs. STATE OF RAJASTHAN
June 23, 2011
SHANKAR LAL Vs. KHYALI RAM AND ORS.
December 7, 2011
SHANKAR LAL Vs. RAM GOPAL AND ORS.
August 1, 2011
SHANKAR LAL Vs. SUB DIVISIONAL MAGISTRATE, LALSOT AND ORS.
August 10, 2011
SHANKAR LAL AND ORS. Vs. ZILA WAKF COMMITTEE AND ORS.
September 1, 2011
SHANKAR LAL OJHA & ORS Vs. DEVI LAL PUJARI
April 1, 2011
SHANKAR LAL PATEL Vs. STATE OF RAJASTHAN AND ANR.
May 3, 2011
SHANKAR LAL SACHDEO & ANR Vs. RAM KISHORE BAIRWA & ORS
February 24, 2011
SHANKAR RAM NAYAK Vs. STATE OF RAJASTHAN
June 21, 2011
SHANKARIA Vs. STATE OF RAJASTHAN
August 5, 2011
SHANKER SINGH AND ANR Vs. KISHNA RAM AND ORS
August 10, 2011
SHANKERLAL GEHLOT Vs. STATE OF RAJASTHAN
September 21, 2011
SHANTA MEENA Vs. KULSHREE
January 20, 2011
SHANTI Vs. RAKHLAL
November 21, 2011
SHANTI Vs. BRIJMOHAN
May 12, 2011
SHANTI Vs. STATE OF RAJASTHAN & ANR.
May 16, 2011
SHANTI DEVI Vs. NAGAR NIGAM KOTA
May 20, 2011
SHANTI DEVI & ANR. Vs. STATE OF RAJASTHAN
August 29, 2011
SHANTI DEVI @ KAMLI @ SITA Vs. STATE OF RAJASTHAN & ORS.
July 15, 2011
SHANTI DEVI AND ANR Vs. NARSINGH RAM AND ORS
December 1, 2011
SHANTI DEVI SANKHLA Vs. JAIPUR THAR GRAMIN BANK AND ORS.
March 22, 2011
SHANTI DEVI SHARMA Vs. NAGAR NIGAM
February 11, 2011
SHANTI LAL Vs. BOARD OF REVENUE
January 11, 2011
SHARAD KUMAR Vs. STATE OF RAJASTHAN
July 26, 2011
SHARBATI Vs. STATE OF RAJASTHAN
August 17, 2011
SHARDA DEVI Vs. STATE OF RAJASTHAN & ORS
September 24, 2011
SHARDUL SINGH Vs. STATE OF RAJASTHAN
August 26, 2011
SHARIF KHAN Vs. STATE OF RAJASTHAN
February 18, 2011
SHARMILA KUMARI Vs. BOARD OF SECONDARY EDUCATION
December 7, 2011
SHARVAN KUMAR Vs. STATE OF RAJASTHAN
October 13, 2011
SHARWAN KUMAR Vs. STATE OF RAJASTHAN
February 4, 2011
SHARWAN RAM @ SHARWAN KUMAR Vs. STATE OF RAJASTHAN & ORS
May 19, 2011
SHAUKAT ALI Vs. ABDUL GAFOOR
August 18, 2011
SHE SELECTION Vs. ASSISTANT COMMERCIAL TAXES OFFICER (ANTI-EVASION) III
July 1, 2011
SHEIKH BADSHAH Vs. STATE OF RAJASTHAN
February 17, 2011
SHEIKH SAHABUDDIN AND ORS. Vs. RAJASTHAN BOARD OF MUSLIM WAQF AND ORS.
May 20, 2011
SHEKHAR SHARMA Vs. STATE OF RAJASTHAN & ANR.
July 6, 2011
SHEKHIYA @ SHEKH MOHD Vs. STATE OF RAJASTHAN
March 29, 2011
SHEO NARAIN Vs. REVANT MAL
October 12, 2011
SHEO NARAYAN Vs. STATE OF RAJASTHAN
May 26, 2011
SHEO PRAKASH & ANR. Vs. PAWAN KUMAR & ORS.
August 10, 2011
SHEOJI GOCHAR Vs. STATE OF RAJASTHAN
March 7, 2011
SHEOKAR ALI AND ANR Vs. STATE OF RAJASTHAN
January 21, 2011
SHEOKAT ALI Vs. STATE OF RAJASTHAN
January 21, 2011
SHER SINGH Vs. STATE OF RAJASTHAN
January 21, 2011
SHER SINGH Vs. ASHOK KUMAR
August 19, 2011
SHER SINGH Vs. STATE OF RAJASTHAN AND ORS.
April 11, 2011
SHIBA PRASAD MISHRA Vs. STATE OF RAJASTHAN
March 3, 2011
SHIMBHU DAYAL AND ORS. Vs. STATE OF RAJASTHAN
August 3, 2011
SHIMLA DEVI Vs. STATE OF RAJASTHAN
January 11, 2011
SHIMLA PAREEK Vs. STATE AND ORS.
February 11, 2011
SHISHRAM BHAGAT Vs. STATE OF RAJASTHAN & OTHERS
August 9, 2011
SHIV CHARAN Vs. STATE OF RAJASTHAN
August 29, 2011
SHIV CHARAN LAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
September 5, 2011
SHIV CHARAN LAL BAIRWA Vs. STATE
February 11, 2011
SHIV NARAYAN SINGH Vs. STATE OF RAJASTHAN
July 28, 2011
SHIV SHANKAR Vs. DISTRICT JUDGE, JHUNJHUNU & ANR
November 14, 2011
SHIV SINGH Vs. STATE OF RAJASTHAN
March 4, 2011
SHIV SINGH & ANR Vs. SURESH & ORS
August 1, 2011
SHIV VILAS RESORTS PVT LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
January 27, 2011
SHIVKARAN Vs. THE JUDGE, INDUSTRIAL DISPUTE TRIBUNAL AND ORS.
April 27, 2011
SHIVNARAIN @ SHIVDA Vs. STATE OF RAJASTHAN & ANR
January 11, 2011
SHIVPAL @ GOPAL Vs. STATE OF RAJASTHAN
September 9, 2011
SHIVPAL SINGH RATHORE & ORS Vs. STATE OF RAJASTHAN & ORS
January 4, 2011
SHIVRAJ SINGH Vs. BALVINDER KAUR
January 21, 2011
SHOBHA SARIA ENGINEERING COLLEGE Vs. COMMERCIAL TAXES OFFICER
December 23, 2011
SHOORVEER BOHRA Vs. SHRI U.K. MISHRA
January 5, 2011
SHRAWAN LAL JAT Vs. STATE OF RAJASTHAN AND ANR.
March 16, 2011
SHRAWAN SINGH Vs. STATE OF RAJASTHAN
January 12, 2011
SHREE CEMENT LTD. Vs. STATE OF RAJASTHAN
October 11, 2011
SHREE PARSHWANATH DIGAMBER JAIN MANDIR (TERAHPANTHI) TRUST Vs. MUKESH KUMAR & ANR.
July 21, 2011
SHREE RATHI STEELS (DAKSHIN) LIMITED Vs. THE RAJASTHAN TAX BOARD AND ORS.
August 26, 2011
SHRI DAN Vs. STATE OF RAJASTHAN
March 1, 2011
SHRI PREMJI Vs. STATE OF RAJASTHAN
November 9, 2011
SHRIMAN Vs. CIVIL JUDGE
December 2, 2011
SHRIMATI DHAPIYA Vs. STATE OF RAJASTHAN AND ANR
May 17, 2011
SHRIPAL JAIN Vs. STATE OF RAJASTHAN
May 31, 2011
SHRIRAM Vs. SARVAN AND ORS
November 16, 2011
SHURTAN SINGH Vs. VIKRAM SINGH & ANR.
July 29, 2011
SHWARN SINGH Vs. BOARD OF REVENUE, AJMER & ORS
May 23, 2011
SHYAM KUMAR VAISHNAV Vs. STATE
February 3, 2011
SHYAM LAL TIWARI AND ANR. Vs. SHEMRAJ AND ORS.
July 28, 2011
SHYAM RAM @ SHYAM LAL Vs. STATE OF RAJASTHAN
June 15, 2011
SHYAM SUNDER Vs. MUKESH KUMAR & OTHERS
September 16, 2011
SHYAM SUNDER Vs. STATE OF RAJASTHAN AND ORS.
May 16, 2011
SHYAM SUNDER AND ANR. Vs. BHARAT KUMAR AND ANR.
May 9, 2011
SHYAM SUNDER JHANWAR Vs. SANTOSH BINYALA & ANOTHER
May 24, 2011
SHYAM SUNDER SHARMA Vs. STATE OF RAJASTHAN
November 22, 2011
SHYAMDAS AND MOHANLAL Vs. NIRMAL DAS SON OF VIRBHAN
July 27, 2011
SHYOJI @ SHIV PRAKASH Vs. HANUMAN AND ORS.
August 26, 2011
SHYORAM SINGH Vs. STATE & ANOTHER
February 1, 2011
SIKANDAR Vs. STATE OF RAJASTHAN
May 3, 2011
SIKANDAR Vs. STATE OF RAJASTHAN
December 14, 2011
SIKANDAR Vs. STATE OF RAJASTHAN
January 3, 2011
SILVER CITY LANDMARK PVT LTD Vs. BD AND P HOTELS INDIA PVT LTD
March 17, 2011
SIRADIN AND OTHERS Vs. STATE OF RAJASTHAN
February 17, 2011
SIRAJ MOHD. Vs. STATE AND ORS.
February 9, 2011
SIRAJUDIN Vs. THE STATE OF RAJASTHAN AND ORS.
March 18, 2011
SITA Vs. BHAG CHAND
May 10, 2011
SITA DEVI Vs. STATE OF RAJASTHAN & ORS.
July 7, 2011
SITA RAM Vs. THE STATE OF RAJASTHAN
March 29, 2011
SITA RAM BABERWAL Vs. STATE OF RAJASTHAN
November 21, 2011
SIYA RAM SHARMA Vs. UNION OF INDIA
March 22, 2011
SMT KRISHNA DEVI Vs. ADJ (F.T.) NO.5, JAIPUR METROPOLITAN AND ORS.
November 23, 2011
SMT SANTOSH KANWAR Vs. RAWAT SINGH
May 11, 2011
SMT VIMLA DEVI Vs. MANOHAR SINGH AND ORS
December 2, 2011
SMT. ANITA MATHUR Vs. STATE BANK OF BIKANER AND ORS.
January 18, 2011
SMT. ASHA RANI Vs. FIRM TOTA SINGH BABU SINGH AND ANR.
October 12, 2011
SMT. ASHA SHARMA Vs. INDAR SINGH SOLANKI
March 23, 2011
SMT. BAGTI AND ANR. Vs. STATE OF RAJASTHAN
June 14, 2011
SMT. BAI DEVI Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
April 15, 2011
SMT. CHANDRAKANTA NUWAL Vs. STATE OF RAJ. AND ORS.
March 23, 2011
SMT. DARSHANI DEVI AND ORS. Vs. COMPETENT AUTHORITY/SUB DIVISIONAL MAGISTRATE BEHROR AND ORS.
March 10, 2011
SMT. DHOLA DEVI AND OTHERS Vs. SMT. ARCHANA DEVI
December 16, 2011
SMT. GANI Vs. SMT. BHURI AND ORS.
March 9, 2011
SMT. GULCANDI Vs. DAULAT RAM SINCE DECEASED THROUGH LEGAL HEIRS
February 3, 2011
SMT. JAMNA Vs. THE STATE OF RAJASTHAN AND ORS.
March 17, 2011
SMT. JATAN DEVI Vs. STATE OF RAJASTHAN AND ORS.
May 5, 2011
SMT. KAJODI Vs. RISHI RAJ
April 23, 2011
SMT. KARAMJEET KAUR ALIAS PAMMI AND ORS. Vs. LIBRA FINANCE AND CARRIER PVT. LIMITED AND ANR.
January 13, 2011
SMT. KASTURI DEVI AND ORS. Vs. SHRI SARDAR SINGH AND ORS.
November 8, 2011
SMT. KESAR DEVI Vs. STATE OF RAJASTHAN
June 13, 2011
SMT. KUSUM PAMECHA Vs. ORIENTAL BANK OF COMMERCE & ORS.
November 8, 2011
SMT. LILA JAIN Vs. RAJASTHAN CIVIL SERVICES AND ORS.
January 12, 2011
SMT. MAPHU KANWAR AND ORS. Vs. NANDLAL @ NANDRAM AND ORS.
April 6, 2011
SMT. NEELAM RANI & ORS. Vs. RAMESH KUMAR & ORS.
November 1, 2011
SMT. PRABHU JYOTI Vs. RAJ. CIVIL SERVICES APPELLATE TRIBUNAL AND ORS.
February 23, 2011
SMT. RAJ DULARI Vs. RAM NIWAS S/O. SHRI HARI NARAIN AND RAGHUVEER CHATURVEDI AND J.D.A.
July 21, 2011
SMT. RUKMANI DEVI AND ANR. Vs. GOVERNMENT OF RAJASTHAN AND ORS.
January 12, 2011
SMT. SHAKUNTLA Vs. RAM SWAROOP & ORS.
November 29, 2011
SMT. SHANTI DEVI & ORS. Vs. SATISH CHAND & ANR.
November 18, 2011
SMT. SOBHA Vs. ARVIND
September 1, 2011
SMT. SUGANI AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
August 9, 2011
SMT. SUNITA BHATIA Vs. RADHEY SHYAM AND ANR.
August 10, 2011
SMT. SURAJ JAIN AND ORS. Vs. SURENDRA KUMAR AND ORS.
September 7, 2011
SMT. SUSHILA ALIAS SHUSHI & ORS. Vs. PRAKASH JAT & ORS.
November 1, 2011
SMT. UCHHAV KANWAR Vs. STATE OF RAJASTHAN AND ORS.
September 6, 2011
SMT. UMA DEVI AND ORS. Vs. RAM PURSHOTTAM SHARMA
August 11, 2011
SMT. VIDHYA ALIAS JAYA Vs. PRAKASH ALIAS KALU SHIVNANI
June 29, 2011
SOBAT ALI Vs. STATE OF RAJASTHAN AND ANR.
April 27, 2011
SOBHA LAL Vs. STATE OF RAJASTHAN & ORS
April 20, 2011
SOBHAGMAL AND ANR Vs. GORDHAN DAS AND ORS
November 14, 2011
SOHAN LAL Vs. IRSHAD ALAM
April 26, 2011
SOHAN LAL Vs. PARSA
September 14, 2011
SOHAN LAL & ANR. Vs. STATE OF RAJASTHAN
November 4, 2011
SOHAN LAL AND ANR. Vs. STATE OF RAJASTHAN & ANR.
September 20, 2011
SOHAN LAL BHAT Vs. STATE OF RAJ. AND ANR.
August 24, 2011
SOHAN LAL CHATURVEDI AND ORS. Vs. STATE OF RAJ. AND ORS.
April 13, 2011
SOHAN RAJ Vs. MEWARA CHATRIYA
August 4, 2011
SOHAN SINGH Vs. MAHESH CHAND AND ORS.
August 1, 2011
SOMA Vs. STATE OF RAJASTHAN
May 9, 2011
SOMNATH & ORS. Vs. SHARWAN SINGH
July 20, 2011
SONAM GARG NAD RADHA GOYAL Vs. ALL INDIA COUNCIL FOR TECNICAL EDUCATION THROUGH ITS ADVISOR
May 11, 2011
SONIA CHUG Vs. SURENDER SINGH CHUG
March 16, 2011
SONU Vs. STATE OF RAJASTHAN
May 11, 2011
SONU @ ASIF Vs. STATE OF RAJASTHAN AND ORS.
May 31, 2011
SOVANI & ORS Vs. CHAIN RAM & ORS
April 26, 2011
SPICE TOPAZ COMPANY PVT LTD Vs. OM PRAKASH
August 18, 2011
SR. DIV. MANAGER, LIC OF INDIA AND ANOTHER Vs. SHREE LAL MEENA
August 16, 2011
SRICHAND Vs. STATE OF RAJASTHAN AND ANR.
January 13, 2011
STATE Vs. SURAJ MAL JAT
February 14, 2011
STATE Vs. SHANKER SINGH
February 22, 2011
STATE Vs. KIRAN
July 7, 2011
STATE Vs. SMT. BARJI DEVI AND ORS.
February 23, 2011
STATE BANK OF INDIA Vs. STATE OF RAJASTHAN AND ORS.
March 28, 2011
STATE BANK OF INDORE Vs. PRASHANT JHUNJHUNWALA
February 10, 2011
STATE OF RAJ Vs. HARNAM SINGH
July 12, 2011
STATE OF RAJ. & ORS. Vs. JUDGE, LABOUR COURT, JODHPUR & ANR.
December 8, 2011
STATE OF RAJASTHAN Vs. HANSRAJ @ HANSIA
May 4, 2011
STATE OF RAJASTHAN Vs. DEPUTY COMMISSIONER OF INCOME TAX (CIB)
July 13, 2011
STATE OF RAJASTHAN Vs. RAMJAN
July 8, 2011
STATE OF RAJASTHAN Vs. RAJENDRA @ RAJU
July 18, 2011
STATE OF RAJASTHAN Vs. SMT. BEENA SAINI
September 19, 2011
STATE OF RAJASTHAN Vs. DHANNU SINGH
February 18, 2011
STATE OF RAJASTHAN Vs. SAROOPBHAI RANA & ANR.
May 16, 2011
STATE OF RAJASTHAN Vs. VIJAYENDRA SINGH
July 26, 2011
STATE OF RAJASTHAN Vs. MANOJ KUMAR
July 21, 2011
STATE OF RAJASTHAN Vs. CHHOTE AND ORS
July 21, 2011
STATE OF RAJASTHAN Vs. RADHEY SHYAM SINGHAL
July 26, 2011
STATE OF RAJASTHAN Vs. DURGA BUNKAR VASTRA UTPADAK SAHAKARI SAMITI LTD , JAIPUR & ORS
July 26, 2011
STATE OF RAJASTHAN Vs. SUNIL RAI
July 26, 2011
STATE OF RAJASTHAN Vs. BHUPENDRA KUMAR & ORS
August 8, 2011
STATE OF RAJASTHAN Vs. KUSUMLATA & ANR
August 12, 2011
STATE OF RAJASTHAN Vs. SHIV LAL AND ORS.
July 15, 2011
STATE OF RAJASTHAN Vs. MANGI LAL & ORS.
September 22, 2011
STATE OF RAJASTHAN Vs. VIRENDRA SINGH RANAWAT & ORS.
September 23, 2011
STATE OF RAJASTHAN Vs. NIMBA RAM & ANR.
October 12, 2011
STATE OF RAJASTHAN Vs. VIJENDRA SINGH
August 8, 2011
STATE OF RAJASTHAN Vs. ROHITASH SON OF KALURAM
August 9, 2011
STATE OF RAJASTHAN Vs. SHANKAR SINGH
February 22, 2011
STATE OF RAJASTHAN Vs. JHAMOLI
February 2, 2011
STATE OF RAJASTHAN Vs. JUDGE I T AND LABOUR COURT UDAIPUR
February 15, 2011
STATE OF RAJASTHAN Vs. RAJPAL SINGH CHAUHAN
February 22, 2011
STATE OF RAJASTHAN Vs. ACHALA RAM
February 23, 2011
STATE OF RAJASTHAN Vs. NARESH KUMAR
February 23, 2011
STATE OF RAJASTHAN Vs. AAKHAN
January 6, 2011
STATE OF RAJASTHAN Vs. NARENDRA KUMAR GUPTA
September 12, 2011
STATE OF RAJASTHAN Vs. LACHCHA RAM
July 19, 2011
STATE OF RAJASTHAN Vs. RAJ PAL SINGH CHAUHAN
October 21, 2011
STATE OF RAJASTHAN Vs. PREM SINGH
July 11, 2011
STATE OF RAJASTHAN Vs. MAHENDRA SINGH SODHA
July 7, 2011
STATE OF RAJASTHAN Vs. BHEEM SINGH
June 30, 2011
STATE OF RAJASTHAN Vs. HIGH COURT OF RAJASTHAN
May 31, 2011
STATE OF RAJASTHAN Vs. AVNISH KUMAR GAUR
May 24, 2011
STATE OF RAJASTHAN Vs. MUBIN
May 18, 2011
STATE OF RAJASTHAN Vs. CHIRANJILAL
May 2, 2011
STATE OF RAJASTHAN Vs. MOHKAM SINGH
April 29, 2011
STATE OF RAJASTHAN Vs. BHANWAR LAL
February 28, 2011
STATE OF RAJASTHAN Vs. HASAN ALI
November 11, 2011
STATE OF RAJASTHAN Vs. RATI RAM
December 8, 2011
STATE OF RAJASTHAN Vs. MUKESH AND ORS.
May 31, 2011
STATE OF RAJASTHAN Vs. HET RAM
May 31, 2011
STATE OF RAJASTHAN Vs. SANJAY AND ORS.
April 27, 2011
STATE OF RAJASTHAN Vs. MANOJ YADAV
July 18, 2011
STATE OF RAJASTHAN Vs. PADAM CHAND JAIN
December 7, 2011
STATE OF RAJASTHAN Vs. BHANWAR LAL VERMA
September 6, 2011
STATE OF RAJASTHAN Vs. AMBA LAL
January 17, 2011
STATE OF RAJASTHAN Vs. BOARD OF REVENUE & ORS.
October 31, 2011
STATE OF RAJASTHAN Vs. DAL CHAND & ORS.
November 8, 2011
STATE OF RAJASTHAN Vs. BABULAL AND ANR.
November 9, 2011
STATE OF RAJASTHAN Vs. TANSUKH LAL
November 3, 2011
STATE OF RAJASTHAN Vs. TRILOK SINGH
December 22, 2011
STATE OF RAJASTHAN & ANOTHER Vs. DEO KARAN SINGH REWAR
November 22, 2011
STATE OF RAJASTHAN & ANR Vs. PRITHVI SINGH & ORS
April 22, 2011
STATE OF RAJASTHAN & ANR Vs. ASHOK KUMAR JAIN & ORS
April 19, 2011
STATE OF RAJASTHAN & ANR Vs. CHHAGNI RAM GEHLOT
March 16, 2011
STATE OF RAJASTHAN & ANR Vs. GOPAL RAM GUMANI RAM PARTNERSHIP FIRM
March 16, 2011
STATE OF RAJASTHAN & ANR Vs. SHANTI PRASAD
May 20, 2011
STATE OF RAJASTHAN & ANR. Vs. LABOUR COURT, AJMER & ANR.
September 29, 2011
STATE OF RAJASTHAN & ORS Vs. ORIENT CEMENT & ORS
April 21, 2011
STATE OF RAJASTHAN & ORS Vs. MAHESH KUMAR SHARMA
January 14, 2011
STATE OF RAJASTHAN & ORS Vs. DURGA SHANKAR LOHAR
January 14, 2011
STATE OF RAJASTHAN & ORS Vs. CHANDRA PRAKASH CHOUDHARY
March 3, 2011
STATE OF RAJASTHAN & ORS Vs. MADAN GOPAL PALIWAL
January 25, 2011
STATE OF RAJASTHAN & ORS Vs. LAXMI NARAYAN MEENA
October 10, 2011
STATE OF RAJASTHAN & ORS. Vs. CHANDRA PRAKASH GEHLOT
January 18, 2011
STATE OF RAJASTHAN AND ANOTHER Vs. LABOUR COURT, AJMER AND ANOTHER
November 29, 2011
STATE OF RAJASTHAN AND ANOTHER Vs. GULABCHAND RAM PEYARI VALOD TRUST
November 1, 2011
STATE OF RAJASTHAN AND ANOTHER Vs. RAJEEV YADAV
November 22, 2011
STATE OF RAJASTHAN AND ANR. Vs. LALU RAM AND ANR.
February 9, 2011
STATE OF RAJASTHAN AND ANR. Vs. RAM KUMAR AND ANR.
February 11, 2011
STATE OF RAJASTHAN AND ORS Vs. GULAB CHAND JAIN SON OF LATE SHRI MOTI LAL JAIN
July 25, 2011
STATE OF RAJASTHAN AND ORS. Vs. BAJRANG SINGH
August 3, 2011
STATE OF RAJASTHAN AND ORS. Vs. DHANRAJ SHARMA AND ANR.
February 7, 2011
STATE OF RAJASTHAN AND OTHERS Vs. KRISHNA KUMAR AND ANOTHER
January 25, 2011
STATE OF RAJASTHAN AND OTHERS Vs. RAM SWAROOP
January 5, 2011
SUALAL Vs. PADAM SINGH AND
November 22, 2011
SUBEDAR RAM SINGH AND ORS. Vs. RAJASTHAN STATE INDUSTRIAL INVESTMENT CORPORATION AND ANR.
August 26, 2011
SUBEG SINGH & ORS Vs. STATE OF RAJASTHAN & ANR
May 24, 2011
SUBHASH CHAND Vs. BOARD OF REVENUE
March 4, 2011
SUBHASH CHAND Vs. STATE OF RAJASTHAN
March 8, 2011
SUBHASH CHANDRA Vs. STATE OF RAJASTHAN
February 1, 2011
SUBHASH CHANDRA Vs. STATE OF RAJASTHAN
September 8, 2011
SUDHANSHU LEHRI Vs. STATE OF RAJASTHAN
September 20, 2011
SUDHANSHU ROY BHATT Vs. MAHARANA PRATAP UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
July 5, 2011
SUDHEER KUMAR AND ANOTHER Vs. MAHENDRA KUMAR AGARWAL
December 16, 2011
SUDHINDRA MOHAN GAUTAM Vs. STATE OF RAJASTHAN AND ORS.
March 18, 2011
SUGAN CHAND Vs. STATE OF RAJASTHAN
August 11, 2011
SUHAIL PANJETAN Vs. STATE OF RAJASTHAN
January 28, 2011
SUJA RAM Vs. STATE OF RAJASTHAN
June 14, 2011
SUJAN SINGH Vs. STATE OF RAJASTHAN
March 15, 2011
SUKESH KUMAR JAIN Vs. ADJ, KEKRI, AJMER & ANR
November 1, 2011
SUKHDEV SINGH Vs. STATE OF RAJASTHAN
October 12, 2011
SUKHDEV SINGH @ SUKHA Vs. STATE OF RAJASTHAN & ORS.
May 26, 2011
SUKHRAJ SINGH Vs. STATE OF RAJASTHAN AND ORS.
May 30, 2011
SUKHVINDER KAUR (SMT.) Vs. STATE OF RAJASTHAN & ORS.
July 28, 2011
SUKRIT VERMA Vs. STATE OF RAJASTHAN
May 5, 2011
SULTAN Vs. STATE OF RAJSTHAN
July 28, 2011
SULTAN SINGH Vs. STATE OF RAJASTHAN
March 7, 2011
SUMAN SHARMA Vs. STATE AND ORS.
February 14, 2011
SUMER KANWAR Vs. STATE OF RAJASTHAN
August 12, 2011
SUMER MAL @ SUNIL @ SUMARIYA Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
April 4, 2011
SUMER SINGH Vs. STATE OF RAJASTHAN
August 11, 2011
SUMITRA Vs. STATES OF RAJASTHAN AND OTHERS
May 23, 2011
SUMITRA SHARMA Vs. RAJENDRA @ HEMRAJ
December 9, 2011
SUNDER NATH Vs. STATE OF RAJASTHAN & ORS
May 25, 2011
SUNIL AGARWAL Vs. ADDITIONAL DISTRICT JUDGE
December 5, 2011
SUNIL GANGWAL Vs. STATE OF RAJASTHAN
March 7, 2011
SUNIL GOYAL Vs. ADDITIONAL DISTRICT JUDGE COURT NO 8 JAIPUR CITY JAIPUR
March 23, 2011
SUNIL GOYAL & ANR. Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 8, JAIPUR & ORS.
March 22, 2011
SUNIL JAIN Vs. STATE OF RAJASTHAN
March 14, 2011
SUNIL KANODIYA Vs. RAJKUMAR
April 19, 2011
SUNIL KUMAR AND ORS Vs. STATE
September 9, 2011
SUNITA Vs. STATE OF RAJASTHAN
February 2, 2011
SUNITA @ DURGESH Vs. YOGENDRA KUMAR
November 15, 2011
SUNITA AJMERA Vs. AUTHORISED OFFICER CANARA BANK
August 12, 2011
SUNITA KHANDELWAL Vs. STATE OF RAJASTHAN
December 16, 2011
SUNITA SHARMA AND ANOTHER Vs. ASHARFI DEVI THROUGH LRS AND ANOTHER
May 13, 2011
SUO MOTO Vs. STATE OF RAJ. AND ORS.
December 12, 2011
SUO MOTO Vs. MR. PREM SINGH MEHRA
May 30, 2011
SUPERINTENDENT UMMED HOSPITAL JODHPUR Vs. JUDGE, INDUSTRIAL DISPUTES TRIBUNAL
January 31, 2011
SUPERINTENDING ENGINEER UDAIPUR CIRCLE RSEB Vs. LABOUR COURT AND ANR
May 20, 2011
SURENDER JINDAL Vs. HATHWAY SYSTEMS INDIA PVT LTD
August 12, 2011
SURENDRA KATARIA Vs. SHASHI INDULIYA
January 12, 2011
SURENDRA KOTHARI Vs. UNION OF INDIA
November 14, 2011
SURENDRA KUMAR Vs. VIKASH SHARMA
November 16, 2011
SURENDRA KUMAR Vs. JUDGE, LABOUR COURT, BIKANER AND OTHERS
March 7, 2011
SURENDRA KUMAR GOLCHA Vs. STATE OF RAJ
December 19, 2011
SURENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
November 14, 2011
SURENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
July 20, 2011
SURENDRA MARBLE Vs. UNION OF INDIA (UOI) AND ORS.
May 19, 2011
SURENDRA SINGH Vs. STATE OF RAJASTHAN
June 20, 2011
SURENDRA SINGH Vs. STATE
September 7, 2011
SURENDRA SINGH Vs. STATE OF RAJASTHAN
March 9, 2011
SURENDRA SINGH Vs. BUDH RAM & OTHERS
December 7, 2011
SURESH Vs. STATE OF RAJASTHAN
July 16, 2011
SURESH Vs. STATE OF RAJASTHAN
December 14, 2011
SURESH Vs. STATE OF RAJASTHAN
September 16, 2011
SURESH Vs. STATE OF RAJASTHAN AND ANR.
March 16, 2011
SURESH CHAND Vs. STATE OF RAJASTHAN
September 14, 2011
SURESH CHAND Vs. MURTI SHRI MOHAN JI MAHARAJ
December 5, 2011
SURESH CHAND Vs. STATE OF RAJASTHAN
May 4, 2011
SURESH CHANDER Vs. NAGAR PALIKA RAJSAMAND
March 8, 2011
SURESH GUPTA & ANOTHER Vs. STATE OF RAJASTHAN
July 20, 2011
SURESH KUMAR Vs. STATE
September 8, 2011
SURESH KUMAR Vs. REKHA
September 13, 2011
SURESH KUMAR Vs. STATE OF RAJASTHAN
May 13, 2011
SURESH KUMAR Vs. STATE OF RAJASTHAN
May 31, 2011
SURESH KUMAR AND ANR. Vs. STATE OF RAJASTHAN
August 29, 2011
SURESH KUMAR BIJARNIA Vs. STATE PUBLIC INFORMATION OFFICER/COMMISSIONER & ANR.
October 19, 2011
SURESH KUMAR MEENA Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
August 8, 2011
SURESH SINGH Vs. STATE OF RAJASTHAN
March 7, 2011
SURJA DEVI Vs. STATE OF RAJASTHAN
February 24, 2011
SURJAN SINGH Vs. ALI HUSAIN & OTHERS
September 9, 2011
SURTA RAM Vs. STATE OF RAJASTHAN AND ORS
May 16, 2011
SURYABHAN SINGH SOLANKI Vs. STATE OF RAJASTHAN
October 19, 2011
SUSHIL CHOUDHARY Vs. STATE OF RAJASTHAN & ANR.
August 24, 2011
SUSHIL KUMAR Vs. SAJJAN RAJ & ANR
August 5, 2011
SUSHIL KUMAR Vs. LRS OF LATE RANJANA BEN
April 26, 2011
SUSHIL KUMAR Vs. MINTO KUMARI
September 15, 2011
SUSHIL KUMAR JAIN Vs. STATE OF RAJASTHAN
November 30, 2011
SUSHIL SOMPURA AND ORS. Vs. STATE (EDUCATION) AND ORS.
May 20, 2011
SUSHILA DEVI RAMPURIYA Vs. STATE OF RAJASTHAN
January 4, 2011
SUSHILA KANWAR CHAUHAN Vs. UNION OF INDIA
December 5, 2011
SUSHRI AND ORS. Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AND ORS.
January 21, 2011
SUWARAT GUPTA Vs. STATE OF RAJASTHAN
January 20, 2011
SWAMI KESHWANAND RAJASTHAN AGRICULTURE UNIVERSITY, BIKANER Vs. SHIV LAL PANCHARIYA & ORS
May 23, 2011
SWARAN CONSTRUCTION Vs. UNION OF INDIA
September 22, 2011
SWAROOP SINGH Vs. STATE OF RAJASTHAN
February 18, 2011
SWAROOP SINGH Vs. THE ADDITIONAL DISTRICT JUDGE AND ORS.
July 28, 2011
SWAROOP SINGH CHAUHAN Vs. STATE
February 18, 2011
SWASTIK GASES PVT LTD Vs. INDIAN OIL CORPORATION LTD
October 13, 2011
TANUJ VAISHNAV AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
May 17, 2011
TANWANDI SECTOR-B Vs. DWARKA DAS AND ORS
November 15, 2011
TARA CHAND Vs. STATE OF RAJASTHAN AND ORS
May 10, 2011
TARA CHAND Vs. STATE AND ANR.
July 6, 2011
TARA CHAND GARG Vs. STATE OF RAJASTHAN
February 3, 2011
TARA CHAND JAIN Vs. PRAHLAD SINGH AND ANOTHER
May 6, 2011
TARUN KIRANA STORE (M/S.) Vs. DEVENDRA SHARMA
August 8, 2011
TARUN RAI KAGA Vs. STATE OF RAJASTHAN AND ANR.
May 17, 2011
TATA COMMUNICATIONS LTD Vs. CHANNEL-99 MEDIA NETWORKS (P.) LTD
August 18, 2011
TEEJA DEVI & ORS Vs. DHARAMPAL & ORS
March 15, 2011
TEHAL SINGH Vs. STATE OF RAJASTHAN
August 26, 2011
TEJ SINGH AND ANR. Vs. MADAN LAL
July 29, 2011
TEJRATAN BHATI AND ORS. Vs. STATE OF RAJ. AND ORS.
April 4, 2011
THAKUR DAS Vs. NATTHUMAL
March 31, 2011
THE COMMISSIONER, MUNICIPAL COUNCIL, BHILWARA Vs. GOPAL LAL & ANR.
November 2, 2011
THE NATIONAL INSURANCE CO. LTD Vs. BABU LAL AND 3 OTHERS
April 21, 2011
THE NEW INDIA ASSURANCE CO. LTD. Vs. BHAJAN LAL AND ORS.
December 7, 2011
THE ORIENTAL INSURANCE CO. LTD. Vs. PREM NATH MOTORS (RAJ.) PVT. LTD.
July 28, 2011
THE RAJASTHAN SMALL INDUSTRIES CORP. LTD., UDYOG BHAWAN, TILAK MARG, JAIPUR Vs. M/S MAHESHWARI IMPORT & EXPORT (P) LTD. COMOPANY, KHAITAN BHAWAN, M.I. ROAD, JAIPUR
November 3, 2011
THE STATE OF RAJASTHAN Vs. MANOJ YADAV
July 12, 2011
THE STATE OF RAJASTHAN AND ORS. Vs. BALU RAM
May 12, 2011
THE STATE OF RAJASTHAN THROUGH CHIEF SECRETARY, SECRETARIAT, JAIPUR Vs. GULAB CHAND JAIN SON OF LATE SHRI MOTI LAL JAIN
July 25, 2011
THE UNITED INDIA INSURANCE COMPANY LTD. Vs. LEKH RAM AND ORS.
March 7, 2011
THE UNITED INDIA INSURANCE COMPANY LTD., CHITTORGARH Vs. RAMESHWAR LAL @ RAMESHCHANDAR AND ORS.
March 14, 2011
TIKAM Vs. JAGDISH
December 9, 2011
TIKAM GARG AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
September 1, 2011
TILAK RAJ SHARMA Vs. THE ACTING PRESIDENT & ORS.
August 10, 2011
TINDARAM @ MAHENDRA Vs. STATE OF RAJASTHAN
July 26, 2011
TIRATH SINGH Vs. RAJESH MOTORS & ANOTHER
July 15, 2011
TOLA RAM Vs. ADDL DISTRICT JUDGE
November 28, 2011
TRIBHUVAN VALLABH JOSHI Vs. STATE OF RAJASTHAN
September 6, 2011
TULCHA RAM AND ORS. Vs. KANA RAM AND ORS.
August 19, 2011
UDAI PAL Vs. STATE OF RAJASTHAN
May 10, 2011
UDAI PAL SINGH & ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
February 1, 2011
UDAI SINGH Vs. STATE OF RAJASTHAN AND ANR.
December 15, 2011
UDAI SINGH NARUKA Vs. STATE AND ORS.
February 7, 2011
UDAIPUR PETRO SYNTHETICS Vs. THE STATE OF RAJASTHAN AND ORS.
October 13, 2011
UDAIPUR SAHKARI UPBHOKTA THOK BHANDAR LTD Vs. GANPAT SINGH & ORS
August 5, 2011
UDAMI RAM Vs. GEETA
August 3, 2011
UGAM SINGH Vs. THE STATE OF RAJASTHAN AND ORS.
February 14, 2011
UIT BIKANER Vs. SHRI GOPAL SINGHANIA
January 6, 2011
UJJAWAL BUILDCON PVT. LTD. Vs. RAJ KUMAR
December 8, 2011
UMANG BOARDS PVT LTD Vs. STATE
July 7, 2011
UMESH AGARWAL Vs. RENT TRIBUNAL JAIPUR CITY AND BHAVESH MAROO
July 6, 2011
UMMED SINGH Vs. UNION OF INDIA (UOI) AND ORS.
August 30, 2011
UMRAO, MANOHARI AND MAHESH @ KALLA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
April 26, 2011
UMRAV Vs. STATE OF RAJASTHAN
March 9, 2011
UNION OF INDIA Vs. CHIEF JUDICAL MAGISTRATE RAILWAYS
September 26, 2011
UNION OF INDIA Vs. SATYANARAINJI TEMPLE RELIGIOUS TRUST, SADULPUR
August 24, 2011
UNION OF INDIA Vs. DULICHAND
December 2, 2011
UNION OF INDIA Vs. SMT. NANDU & ORS.
September 5, 2011
UNION OF INDIA & ANR. Vs. LATE MANGI LAL SANCHAWAT
November 21, 2011
UNION OF INDIA & ORS Vs. GAFFAR & ORS
January 4, 2011
UNION OF INDIA & ORS. Vs. U.R. MEENA
December 1, 2011
UNION OF INDIA (UOI) AND ORS. Vs. BRAHMDEV KUMAR SINGH AND ANR.
September 21, 2011
UNION OF INDIA AND ANR Vs. RAJASTHAN VIKAS SANSTHAN
May 5, 2011
UNION OF INDIA AND OTHERS Vs. RAMESH SINGH BARHATH
February 14, 2011
UNITED INDIA INSUARANCE CO LTD Vs. VIJAY KUMAR
May 4, 2011
UNITED INDIA INSURANCE CO LTD Vs. JANKI DEVI
July 29, 2011
UNITED INDIA INSURANCE CO LTD Vs. PRIYANK
April 20, 2011
UNITED INDIA INSURANCE CO LTD Vs. MADAN LAL & OTHERS
December 7, 2011
UNITED INDIA INSURANCE CO LTD AND ORS Vs. SANTOSH KHATIK AND ORS
December 13, 2011
UNITED INDIA INSURANCE CO.LTD Vs. MAHENDRA SINGH JADAWAT
May 2, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. BABU LAL
January 7, 2011
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. LEELAWATI AND OTHERS
September 19, 2011
UNIVERSITY OF RAJASTHAN Vs. PREM LATA AGARWAL
September 15, 2011
UNIVERSITY OF RAJASTHAN & ANR Vs. SANGEETA SHARMA
November 8, 2011
URBAN IMPROVEMENT TRUST KOTA Vs. PRADEEP KUMAR ARORA
September 13, 2011
URMILA GUPTA Vs. RAJ. PUBLIC SERVICE COMMISSION AND ORS.
March 18, 2011
URMILA SINGH Vs. STATE OF RAJASTHAN
September 6, 2011
URMILA VIJAY (SMT.) Vs. STATE OF RAJASTHAN
May 31, 2011
UTTAM CHAND Vs. STATE OF RAJASTHAN
June 14, 2011
V. SUMERMAL CHOPRA Vs. STATE OF RAJASTHAN
December 24, 2011
V.K. MATHUR Vs. DINESH KUMAR GUPTA AND ANR.
July 25, 2011
V.P. RAO AND ANR. Vs. THE STATE OF RAJASTHAN
July 5, 2011
VA FRIENDSHIP SOLAR PARK PVT LTD Vs. STATE OF RAJASTHAN
July 15, 2011
VACHANGAR AND ANR Vs. STATE OF RAJASTHAN
August 19, 2011
VADUNDHARA MARBLE INDUSTRIES Vs. NARENDRA BAIRVA AND ANR.
May 6, 2011
VAGTA RAM Vs. STATE OF RAJASTHAN
November 9, 2011
VAIKUNTHA PANDURANG PRABHU Vs. STATE OF RAJASTHAN
August 9, 2011
VAISHALI K. SHAH Vs. STATE OF RAJASTHAN
August 1, 2011
VALA RAM Vs. STATE OF RAJASTHAN AND ANR.
August 12, 2011
VALENTINO INTERNATIONAL (P.) LTD. Vs. DUGAR SECURITIES LTD., NEW DELHI
May 5, 2011
VAMAN NARAYAN GHIYA Vs. STATE OF RAJASTHAN
December 2, 2011
VANDANA DEVI VYAS AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
February 14, 2011
VARDHA RAM Vs. ASSISTANT COMMISSIONER
January 10, 2011
VARINDER SINGH Vs. STATE OF RAJASTHAN
February 9, 2011
VASUDEV Vs. COURT OF DISTRICT JUDGE AJMER
May 11, 2011
VASUDEV NAGAR Vs. STATE OF RAJASTHAN AND ORS.
August 9, 2011
VED PRAKASH Vs. STATE OF RAJASTHAN
July 11, 2011
VEDPRAKASH PALADIYA Vs. STATE OF RAJASTHAN
January 21, 2011
VENNI GOPAL Vs. STATE OF RAJASTHAN AND ANR.
October 12, 2011
VIBHA BALUNI Vs. STATE
January 19, 2011
VIDHYA DEVI Vs. RAM NIWAS (SINCE DECEASED) THROUGH LRS AND ORS.
November 11, 2011
VIDHYA DEVI CHAUHAN Vs. BARODA RAJASTHAN GRAMIN BANK
February 1, 2011
VIDHYADHAR SHARMA Vs. STATE
February 23, 2011
VIJAY GAVRI AND ANR. Vs. STATE OF RAJASTHAN
November 14, 2011
VIJAY KUMAR Vs. CHAIRMAN CUM MANAGING DIRECTOR RAJASTHAN INDUSTRIAL INVESTMENT CORPORATION
May 2, 2011
VIJAY KUMAR & ORS. Vs. THE STATE OF RAJASTHAN & ANR.
August 25, 2011
VIJAY KUMAR AND ORS. Vs. STATE OF RAJASTHAN
August 3, 2011
VIJAY KUMAR DUGGAR Vs. STATE OF RAJASTHAN AND ORS.
March 17, 2011
VIJAY KUMAR MEENA Vs. UNION OF INDIA
March 17, 2011
VIJAY KUMAR SHARMA Vs. M.D., RSRTC & ORS.
August 16, 2011
VIJAY KUMAR THADANII AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
August 2, 2011
VIJAY MEHTA Vs. STATE OF RAJASTHAN
October 10, 2011
VIJAY SINGH Vs. STATE OF RAJASTHAN
August 25, 2011
VIJAY SINGH Vs. ABDUL HAMEED
May 6, 2011
VIJAY SINGH Vs. R.S.R.T.C.
March 17, 2011
VIJAY SINGH Vs. MOHAMMED ASLAM & ORS.
April 19, 2011
VIJAY VYAS Vs. ABHISHEK GOYAL
October 18, 2011
VIJAYPAL SINGH Vs. STATE OF RAJASTHAN
July 21, 2011
VIJENDER KR GOYAL Vs. STATE
February 25, 2011
VIJENDRA SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LTD
September 27, 2011
VIJENDRA SINGH AND ANR. Vs. STATE OF RAJASTHAN
June 20, 2011
VIKAS KUMAR @ VICKY Vs. STATE OF RAJASTHAN
January 17, 2011
VIKAS SHARDA Vs. JAGDISH PRASAD KHATIK
July 14, 2011
VIKAS SHARMA AND ANR. Vs. STATE OF RAJASTHAN
June 21, 2011
VIKAS SONI Vs. STATE OF RAJASTHAN
January 20, 2011
VIKRAM SAINI Vs. STATE OF RAJASTHAN
February 18, 2011
VIKRAM SINGH Vs. STATE OF RAJASTHAN
July 29, 2011
VIKRAM SINGH GURJAR Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
September 7, 2011
VIKRAM SINGH RANAWAT Vs. STATE OF RAJ. AND ORS.
March 23, 2011
VILAS RAM Vs. STATE OF RAJASTHAN
August 4, 2011
VILLAGERS OF VILLAGE SURATA FALA SAJA Vs. STATE OF RAJASTHAN
January 10, 2011
VIMLA Vs. HEM RAJ
July 5, 2011
VIMLA (SMT.) Vs. STATE OF RAJASTHAN & ANR.
August 30, 2011
VIMLA DEVI Vs. STATE OF RAJASTHAN AND ORS.
September 5, 2011
VINAY KUMAR JAIN Vs. STATE OF RAJASTHAN
December 16, 2011
VINOD DUBEY Vs. STATE OF RAJASTHAN
July 1, 2011
VINOD KUMAR Vs. STATE OF RAJASTHAN & ORS.
November 25, 2011
VINOD KUMAR Vs. STATE OF RAJASTHAN & ORS
April 22, 2011
VINOD KUMAR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECTOR
March 29, 2011
VINOD KUMAR AND ORS. Vs. STATE (EDUCATION) & ORS.
November 9, 2011
VINOD KUMAR GOYAL Vs. GULAB DEVI
January 13, 2011
VINOD SINGH Vs. STATE OF RAJASTHAN
March 15, 2011
VINOD ZUTSHI Vs. STATE OF RAJASTHAN
November 16, 2011
VIPUL GEMS PVT. LTD. AND ORS. Vs. THE BANK OF BARODA AND ORS.
February 24, 2011
VIRENDRA MODI Vs. STATE OF RAJASTHAN
March 18, 2011
VIRENDRA SINGH Vs. STATE OF RAJASTHAN
August 18, 2011
VIRENDRA SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
March 4, 2011
VIRENDRA SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND ANR.
May 4, 2011
VIRENDRA SINGH YADAV Vs. LABOUR COURT NO.2. JAIPUR
November 28, 2011
VISHAMBHAR DAYAL SHARMA AND ORS. Vs. THE STATE OF RAJASTHAN & OTHERS
August 23, 2011
VISHNU DUTT AND ORS. Vs. STATE OF RAJASTHAN
March 23, 2011
VISHNU KUMAR AGRAWAL AND ANR. Vs. STATE OF RAJASTHAN
March 8, 2011
VISHNU KUMAR SHARMA Vs. THE STATE OF RAJASTHAN AND ORS.
February 14, 2011
VISHNU KUMAR SINGHAL Vs. STATE OF RAJASTHAN
July 25, 2011
VISHNU NARAYAN SHARMA Vs. MAHARANA PRATAP AGRICULTURE AND TECHNOLOGY UNIVERSITY, UDAIPUR, REGISTRAR & OTHERS
January 10, 2011
VISHNU PRAKASH Vs. STATE OF RAJASTHAN
May 30, 2011
VISHNU PRAKASH Vs. STATE OF RAJASTHAN
November 4, 2011
VISHNU RATHORE Vs. STATE OF RAJ
November 9, 2011
VISHRAM RAM Vs. STATE OF RAJASTHAN
February 11, 2011
VISHVAVIBHUT VIDEH Vs. SUBHASH CHAND PALIWAL
February 15, 2011
VISHWAKARMA STONE CRUSHER KESARPURA Vs. AJMER VIDHYUT VITRAN NIGAM LTD. AND ORS.
October 17, 2011
VODAPHONE ESSAR DIGI LINK LTD Vs. STATE OF RAJASTHAN
March 22, 2011
YAKUB & ANR Vs. MANGI LAL & ORS
August 16, 2011
YASHWANT GOYAL AND ANR. Vs. JAGDISH PRASAD GARG AND ANR.
September 1, 2011
YASHWANT SINGH Vs. STATE OF RAJASTHAN AND OTHERS
February 2, 2011
YASIR CHISTI & ANR. Vs. STATE OF RAJASTHAN
December 20, 2011
YOGESH Vs. HARI PRASAD AND ORS
February 11, 2011
YOGESH AND ORS. Vs. ADDITIONAL DISTRICT COLLECTOR
May 3, 2011
YOGITA D/O ANIL KUMAR Vs. ANIL KUMAR AND ANOTHER
December 1, 2011
YUSUF ALI Vs. STATE OF RAJASTHAN
May 31, 2011
YUSUF KHAN Vs. STATE OF RAJASTHAN
June 30, 2011
ZAHID Vs. SALMA
May 2, 2011
ZAHUR BEG Vs. ABIDA BEGUM AND ANR.
December 13, 2011