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Case Index
Title
Date
AB REHMAN MANDOO Vs. STATE
August 5, 2011
AB. RASHID KALOO Vs. STATE
November 24, 2011
AB. RASHID LONE & ORS. Vs. STATE OF J&K THROUGH SHO P/S BANDIPORA
September 13, 2011
ABDUL AHAD GANAI Vs. STATE OF J AND K
June 10, 2011
ABDUL AHAD PARRA Vs. STATE
May 19, 2011
ABDUL AHAD RATHER Vs. STATE OF J&K AND OTHERS
August 25, 2011
ABDUL HAMID HANGA Vs. DISTRICT MAGISTRATE
May 19, 2011
ABDUL HAMID RATHER Vs. STATE OF J AND K
April 8, 2011
ABDUL LATIEF Vs. STATE OF J&K
August 2, 2011
ABDUL MAJEED BABA Vs. M/S M COMPANY
April 20, 2011
ABDUL MAJID MIR Vs. STATE
December 31, 2011
ABDUL MAJID SHEIKH Vs. U O I
October 25, 2011
ABDUL NOORANI Vs. STATE OF J&K
July 20, 2011
ABDUL QAYOOM SHAH Vs. NAZIR AHMAD SHAH
March 25, 2011
ABDUL QAYOOM SHAH Vs. STATE
July 22, 2011
ABDUL RASHID CHOPAN Vs. STATE OF J&K AND OTHERS
April 22, 2011
ABDUL RASHID KHAN Vs. STATE
February 14, 2011
ABDUL RASHID LONE Vs. STATE
April 26, 2011
ABDUL RASHID NAIK Vs. STATE OF J&K
September 26, 2011
ABDUL RASHID SHAH Vs. MOHAMMAD YAQOOB SHAH
October 22, 2011
ABDUL REHMAN BHAT Vs. STATE
October 24, 2011
ABDUL REHMAN DAR Vs. SHOWKAT ALI BHAT
November 9, 2011
ABDUL REHMAN MIR Vs. RIFAT ARA
February 24, 2011
ABDUL REHMAN WANI Vs. STATE OF J AND K
May 19, 2011
ABID RASOOL BHAT Vs. MRS. YASMEEN RASOOL
December 3, 2011
ADIL AHAMAD SHAGOO Vs. MOHAMAD AMIN SHAGOO
May 16, 2011
ADNAN NAYEEM ASMI Vs. STATE
October 24, 2011
AHAD SHEIKH Vs. MURAD AHMAD SHAH & ORS.
August 19, 2011
AJAZ AHMAD BHAT Vs. STATE
November 22, 2011
AJIT SINGH YADEV Vs. UNION OF INDIA
November 1, 2011
AKRAM ASIF Vs. STATE OF J AND K
June 5, 2011
ALAM BHAT Vs. STATE AND ORS.
December 23, 2011
ALAM DIN Vs. STATE
October 31, 2011
ALAM DIN Vs. SHAHNAZ AKHTER
July 30, 2011
ALI MOHAMMAD DAR Vs. STATE OF J&K AND OTHERS
April 22, 2011
ALI MOHD KHATU Vs. STATE OF J&K
October 28, 2011
ALISHA KOUR Vs. STATE OF J&K
February 10, 2011
ALL J&K SRTC Vs. STATE & ORS.
December 17, 2011
ALLAH RAKHA SHAKTI KUMAR Vs. STATE
July 14, 2011
ALTAF HUSSAIN MIR Vs. STATE
December 30, 2011
AMARJEET SINGH Vs. STATE OF J&K
September 26, 2011
AMREEN MAGRAY Vs. STATE
December 30, 2011
ANITA SHARMA Vs. STATE OF J&K
December 22, 2011
ANURADHA GANDRAL Vs. STATE
October 20, 2011
ARA Vs. STATE
August 2, 2011
ARSHAD AHMAD PARRAY Vs. STATE OF J&K
July 30, 2011
ARSHAD AHMAD PARRAY Vs. STATE
February 4, 2011
ARVIND KOHLI Vs. SHAM SINGH
September 8, 2011
ASHAQ HUSSAIN BHAT Vs. STATE
June 10, 2011
ASHIQ HUSSAIN Vs. STATE OF J&K
July 20, 2011
ASHOK KUMAR Vs. STATE
September 22, 2011
ASHOK KUMAR FARGOTRA Vs. STATE OF J AND K
April 28, 2011
ASHOK SINGH Vs. STATE OF J AND K
February 1, 2011
ASHOK SINGH MANHAS Vs. AJAY GANDOTRA
August 30, 2011
ASIF KHAN Vs. SARDAR AMANULLAH KHAN
July 26, 2011
ASMA NABI Vs. STATE & ORS.
June 10, 2011
ASTRA PRODUCTIONS Vs. PRASAR BHARTI BROAD CASTING CORPORATION OF INDIA
March 15, 2011
AVTAR KRISHAN Vs. STATE OF J&K
September 7, 2011
AZAD AHMAD SHAH Vs. STATE OF J&K AND OTHERS
August 11, 2011
AZHAR ALI Vs. STATE OF J&K
December 15, 2011
AZHAR MIRZA Vs. STATE
April 20, 2011
AZIZI Vs. STATE OF J&K
March 25, 2011
B.L. GUPTA AND ANR. Vs. NASEEM
December 15, 2011
BABY SAKINA RASHID Vs. STATE
October 24, 2011
BACHAN KOUR Vs. MEGA LOK ADALAT
November 14, 2011
BADRI NATH Vs. BANTI DEVI
September 14, 2011
BAGHA BEGUM Vs. STATE
March 10, 2011
BAJAJ ALLIANZ Vs. FAREEDA
February 4, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. ANSHUL VERMA
March 25, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SHAMIMA BANOO
December 9, 2011
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. ZARINA
April 27, 2011
BALDEV RAJ Vs. JAI SINGH
July 11, 2011
BALWANT RAJ Vs. STATE OF J&K
December 29, 2011
BANSI LAL Vs. STATE
November 22, 2011
BANSI LAL BHAT & ORS. Vs. STATE & ORS.
December 23, 2011
BARKAT ALI Vs. STATE OF J AND K
April 29, 2011
BASHIR AHMAD DAR Vs. STATE OF J&K
November 5, 2011
BASHIR AHMAD MIR Vs. RUBEENA AKHTER
February 24, 2011
BASHIR AHMAD SHOORU Vs. JAWAHAR LAL KOUL
September 2, 2011
BASHIR AHMAD TEELI Vs. STATE OF J&K
September 29, 2011
BASHIR AHMED MIR Vs. STATE
August 23, 2011
BHARAT SANCHAR NIGAM LIMITED Vs. STATE OF J&K
October 24, 2011
BHATIA BUILDERS AND CONTRACTORS Vs. STATE OF J&K
August 30, 2011
BHAWANI PRASAD Vs. RAJESH KUMAR
August 30, 2011
BHIM SINGH Vs. RETURNING OFFICER
April 24, 2011
BHOLI DEVI Vs. STATE J & K AND OTHERS
October 10, 2011
BILAL AHMAD HAJAM Vs. STATE OF J&K AND OTHERS
August 25, 2011
BILAL AHMAD KALOO Vs. STATE OF J&K
February 28, 2011
BILAL AHMAD MARAZI Vs. STATE OF J&K
August 2, 2011
BILAL AHMAD MIR Vs. STATE OF J&K
August 9, 2011
BILAL AHMAD PARRA Vs. STATE
October 22, 2011
BILAL AHMAD PARRAY Vs. STATE OF J&K
March 3, 2011
BILAL AHMAD SHEIKH Vs. STATE OF J&K
September 15, 2011
BIZAL SINGH Vs. STATE OF J&K
April 27, 2011
BODH RAJ KHAJURIA Vs. UNION OF INDIA & ORS.
November 25, 2011
BUTI RAM Vs. KIRPAL SINGH
June 8, 2011
CAMPHOR AND ALLIED PRODUCTS LTD Vs. DAVINDER SINGH
February 15, 2011
CHAMAN LAL Vs. DEWAN CHAND
March 14, 2011
CHAMAN LAL Vs. SANJAY KUMAR
October 28, 2011
CHAMAN LAL GANJOO Vs. STATE
July 8, 2011
CHATTAR SINGH Vs. MOHAN LAL
July 6, 2011
CHIEF ENGINEER Vs. STATE CONSUMER DISPUTES REDRESSAL COMM.
November 9, 2011
CHOUDHARY BEERU GUJJAR Vs. STATE
February 15, 2011
CHUNI LAL Vs. UNION OF INDIA
February 15, 2011
CONST. MEHRAJ-UD-DIN Vs. STATE
April 22, 2011
CRIME BRANCH KASHMIR Vs. AIJAZ AHMAD BHAT SHAH
June 10, 2011
CUSTODIAN EVACUEES PROPERTY, JAMMU Vs. HARI KRISHAN
February 15, 2011
D M UNITED INDIA INSURANCE CO LTD Vs. AMARJEET SING
April 5, 2011
DALJINDER SINGH Vs. UNION OF INDIA
February 9, 2011
DARBARI LAL Vs. MADAN LAL
March 15, 2011
DARD SHIN SCHEDULE TRIBE WELFARE COMM Vs. STATE OF JAMMU AND KASMIR
July 27, 2011
DARSHAN SINGH Vs. STATE OF J&K
February 22, 2011
DECCAN CHARTERS LTD. Vs. CEO, SMVDSB
April 27, 2011
DEEKSHA TICKOO Vs. NATIONAL INSURANCE CO. LTD.
July 30, 2011
DEEP CHAND DAGUR Vs. UNION OF INDIA
May 12, 2011
DEEPIKA SINGH Vs. K C HOTELS PVT LTD
May 19, 2011
DEV KRISHAN SHARMA Vs. UNION OF INDIA
August 24, 2011
DEVENDER KUMAR AGGARWAL Vs. STATE J&K AND ANR
October 11, 2011
DEVINDER KUMAR Vs. STATE
October 31, 2011
DEWAN JEWAN NATH MADAN Vs. RASUL GADOO
January 1, 2011
DHARAMSALA SUTHRA SHAHIYAN Vs. GOBIND DAS MAHANT & ORS
January 1, 2011
DIG BSF RAJOURI Vs. BANSI LAL
May 19, 2011
DILSHADA PARVEEN Vs. UNIVERSITY OF KASHMIR
March 31, 2011
DIRECTOR AGRICULTURE KASHMIR & ANR Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
May 13, 2011
DIRECTOR AGRICULTURE KASHMIR AND ANOTHER Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
December 25, 2011
DIRECTOR, DEPTT. OF ENVIRONMENT & REMOTE SENSING Vs. SONAULLAH BHAT
September 2, 2011
DIVISIONAL MANAGER Vs. NOOR DIN
August 9, 2011
DURGA DASS Vs. ANJU DEVI
December 15, 2011
EHTISHAM KHAN Vs. STATE OF J&K
March 1, 2011
FAIZAN RAFIQ HAKEEM Vs. STATE OF J&K
July 19, 2011
FAREEDA JAN Vs. STATE OF J&K
September 29, 2011
FARID AHMED NAIK Vs. STATE
May 31, 2011
FARIDA BANOO Vs. STATE OF J&K
September 28, 2011
FAROOQ AHMAD Vs. STATE OF J AND K
May 19, 2011
FAROOQ AHMAD BHAT Vs. STATE
February 4, 2011
FAROOQ AHMAD DAR Vs. STATE OF J&K
February 11, 2011
FAROOQ AHMAD GORSI Vs. STATE AND ANR.
December 3, 2011
FAROOQ AHMAD KHAN Vs. STATE AND ORS.
November 19, 2011
FAROOQ AHMAD LONE Vs. STATE
February 8, 2011
FAROOQ AHMAD RATHER Vs. STATE OF J&K AND OTHERS
August 11, 2011
FAYAZ AHMAD PEER Vs. STATE OF J&K
October 24, 2011
FEROZ AHMAD KHAN Vs. STATE OF J&K AND OTHERS
April 22, 2011
FEROZ AHMAD NAJAR Vs. STATE OF J AND K
February 9, 2011
FEROZ RAM Vs. STATE
June 3, 2011
FEROZE AHMAD WANDROO Vs. STATE OF J&K AND OTHERS
August 24, 2011
FIDA AHMAD DAR Vs. STATE OF J&K AND ORS
May 10, 2011
FIRDOUSA AKHTER Vs. STATE
October 18, 2011
GARA RAM LOACH Vs. STATE
September 20, 2011
GAZANFAR AHMAD HAJAM Vs. STATE OF J&K
September 29, 2011
GH MOHAMMAD GANAI Vs. STATE OF J&K
September 29, 2011
GH NABI BHAT Vs. STATE
March 10, 2011
GH. MOHAMMAD RATHER Vs. STATE OF J&K
June 6, 2011
GH. MOHI-UD-DIN MALIK Vs. STATE
August 29, 2011
GHULAM ABASS Vs. STATE OF J&K
November 1, 2011
GHULAM AHMAD MIR Vs. STATE
May 12, 2011
GHULAM HASSAN BANGI Vs. HAMIDA
June 3, 2011
GHULAM HASSAN BHAT Vs. STATE
April 28, 2011
GHULAM HASSAN KHAN Vs. STATE
September 29, 2011
GHULAM HASSAN KHAN (DR.) Vs. STATE OF J&K AND OTHERS
June 10, 2011
GHULAM HASSAN MUTOO Vs. TEHSILDAR
November 9, 2011
GHULAM HUSSAIN Vs. STATE
April 26, 2011
GHULAM MOHAMMAD BANGI Vs. STATE OF J&K
September 29, 2011
GHULAM MOHAMMAD BHAT Vs. ABDUL RAHIM SHEIKH
December 17, 2011
GHULAM MOHAMMAD GANAI Vs. J&K BANK LTD.
June 3, 2011
GHULAM MOHAMMAD RATHER Vs. STATE OF J AND K
March 18, 2011
GHULAM MOHD. BHAT Vs. STATE OF J&K
June 2, 2011
GHULAM MOHI-UD-DIN GANAI Vs. STATE OF J&K AND OTHERS
September 29, 2011
GHULAM MUSTAFA SHEIKH Vs. STATE OF J. AND K. AND ORS.
July 19, 2011
GHULAM NABI MALIK Vs. STATE OF J&K
August 2, 2011
GHULAM NABI MIR Vs. STATE OF J AND K
April 7, 2011
GHULAM NABI SHAH Vs. STATE OF J&K
August 9, 2011
GHULAM QADIR Vs. STATE OF J. AND K.
April 28, 2011
GHULAM QADIR GANIE Vs. STATE OF J AND K
March 28, 2011
GHULAM QADIR WANI Vs. SHAH MALI
May 4, 2011
GHULAM RASOOL Vs. STATE
November 5, 2011
GHULAM RASOOL MALIK Vs. UNION OF INDIA
June 10, 2011
GITANJALI RAJPUT (SMT.) ALIAS HITU Vs. VIKRAM JAMWAL
August 12, 2011
GOPAL SINGH Vs. STATE
April 26, 2011
GOURAB GUPTA Vs. STATE
November 9, 2011
GOURI-D-BAJJU Vs. DEPUTY COMMISSIONER, JAMMU
August 24, 2011
GOURI-D-BAJJU Vs. DY. COMMISSIONER
October 22, 2011
GULSHAN AKHTAR Vs. STATE & ORS.
December 3, 2011
GULSHAN BANDAY Vs. STATE
October 22, 2011
GULSHAN KUMAR SHARMA Vs. UNION OF INDIA
March 11, 2011
GULZAR AHMAD AHANGAR Vs. STATE AND ORS.
December 9, 2011
GURPREET SINGH KOHLI Vs. STATE OF J&K
December 30, 2011
HABIBULLAH KHAN Vs. STATE OF J&K
March 23, 2011
HADAYAT Vs. STATE & ORS.
August 30, 2011
HAJI ANAYATULLAH Vs. STATE
November 9, 2011
HAJI GH. MOHAMMAD DANGROO Vs. WAHEEDA SULTAN & ANR.
December 30, 2011
HAJI MOHAMMAD SHABAN GANAI Vs. NOOR-UD-DIN MATTOO
April 11, 2011
HAMID LONE Vs. STATE OF J AND K
April 11, 2011
HAMIDULLAH BHAT Vs. STATE OF J AND K
February 1, 2011
HARBANS LAL Vs. STATE
April 29, 2011
HARI KRISHAN Vs. VIKAS MALHOTRA
March 3, 2011
HIGH COURT OF J&K Vs. V.K. ATTRI
May 24, 2011
IMTIAZ HUSSAIN Vs. STATE
May 12, 2011
IMTIYAZ AHMAD DAR Vs. RIAZ AHMAD BHAT
November 9, 2011
INDER BHADUR CHETTRI Vs. UNION OF INDIA
August 12, 2011
INDER SINGH SOODAN Vs. STATE OF J&K
February 15, 2011
INZAR AHMAD Vs. STATE OF J&K
February 1, 2011
IRSHAD AHMAD DAR Vs. STATE OF J&K
December 29, 2011
IRSHAD AHMAD MALIK Vs. STATE OF J&K AND OTHERS
August 25, 2011
IRSHAD AHMED Vs. STATE OF J AND K
December 15, 2011
J & K HOUSING BOARD Vs. GODAWARI DEVI
May 11, 2011
J AND K PUBLIC SERVICE COMMISSION Vs. STATE OF J AND K
October 29, 2011
J&K TRIBAL UNITED FORUM Vs. STATE
December 22, 2011
JABAR LONE Vs. J&K SPECIAL TRIBUNAL
September 2, 2011
JAGDISH DUTT SHARMA Vs. PUNJAB NATIONAL BANK & ORS
May 31, 2011
JAGDISH KUMAR Vs. STATE & ORS
November 18, 2011
JAGROOP SINGH Vs. STATE
April 28, 2011
JAHANGEER AHMAD DAR Vs. STATE OF J&K
February 28, 2011
JAHANGIR AHMAD MALLA Vs. STATE OF J&K AND OTHERS
August 24, 2011
JAI GOPAL Vs. STATE
March 25, 2011
JAKAR RAM Vs. STATE
August 10, 2011
JAKFED Vs. U O I
December 17, 2011
JAKFED Vs. UNION OF INDIA
May 20, 2011
JAMEEL AHMAD Vs. STATE OF J&K
October 29, 2011
JAMMU & KASHMIR CEMENTS LTD. Vs. CONTROLLING AUTHORITY
September 2, 2011
JAMMU AND KASHMIR SSRB Vs. NARINDER PAUL CHAUDHARY
July 12, 2011
JAMMU CENTRAL CO-OPERATIVE BANK LTD. Vs. STATE OF J&K
December 26, 2011
JAMMU MUNICIPAL CORPORATION Vs. S DARSHAN SINGH
February 22, 2011
JAN MOHD. WANI Vs. FAROOQ AHMAD WANI
April 1, 2011
JANKI DEVI Vs. UOI
December 22, 2011
JANTA DAL Vs. STATE
November 25, 2011
JAVAID AHMAD ZARGAR Vs. STATE OF J&K
August 9, 2011
JAVAID AHMAD ZARGAR Vs. STATE OF J&K AND OTHERS
August 24, 2011
JAVED AHMAD MALIK Vs. CHAIRMAN, J AND K BOSE
March 8, 2011
JAVID AHMAD KUNDOO Vs. STATE OF J&K
February 28, 2011
JAVIDA AKHTER Vs. STATE
October 24, 2011
JEE ENN ENGINEERS Vs. STATE
August 2, 2011
JMC TH. JOINT COMMISSIONER Vs. ASHOK AGGARWAL
July 6, 2011
JOGINDER SINGH Vs. STATE OF J&K
March 24, 2011
JOHN MOHD. BHAT Vs. SKIMS
April 8, 2011
JYOTI SAKRAL Vs. STATE OF J AND K
May 20, 2011
K.K. GUPTA AND CONSTRUCTION ENGINEERS (JV) AND UNION OF INDIA AND ORS. Vs. UNION OF INDIA AND ORS. AND M/S. K.K. GUPTA & CONSTRUCTIONS ENGINEERS
November 9, 2011
KANCHAN DEVI Vs. SS KAPUR
September 21, 2011
KANTA DEVI Vs. UNION OF INDIA
May 30, 2011
KANTA DEVI Vs. STATE OF J&K
November 4, 2011
KANTA DEVI Vs. KAKI DEVI
November 9, 2011
KANWARJEET SINGH Vs. STATE OF J&K
April 5, 2011
KANYA LAL DASSI Vs. STATE OF J&K
March 15, 2011
KAPIL DEV SINGH Vs. RAJ KUMARI
August 29, 2011
KARNAIL CHAND Vs. UNION OF INDIA
February 11, 2011
KARTAR NATH Vs. STATE OF J&K
May 31, 2011
KASHMIR MOTOR BOAT ASSOCIATION Vs. STATE OF J&K
July 21, 2011
KASTURI LAL Vs. JAGDISH PARIHAR
October 28, 2011
KHALIQ PARRAY Vs. STATE OF J AND K
May 19, 2011
KHAN AZIZ MANTOO Vs. SHIV JI & ORS
January 1, 2011
KHURSHEED AHMED ZAZ Vs. UNION OF INDIA
March 31, 2011
KHURSHID AHMAD FAZILI Vs. STATE
November 17, 2011
KHURSHID AHMAD MIR Vs. STATE OF J&K
December 28, 2011
KOUSHAL KUMAR KHAJURIA Vs. STATE
July 29, 2011
KRISHAN LAL THAKUR Vs. ANIL SINGH WAZIR & ORS.
November 9, 2011
KULDEEP KUMAR Vs. STATE
February 9, 2011
KULDEEP NARAIN AND ORS. Vs. STATE OF J&K AND ORS.
July 19, 2011
KULDEEP RAJ Vs. STATE OF J AND K
May 9, 2011
KULSOOM BANO Vs. UNION OF INDIA & ORS.
May 12, 2011
KUNJ LAL Vs. STATE OF J&K
December 15, 2011
LACHMAN DASS OM PARKASH Vs. KULDEEP SHARMA
August 29, 2011
LAKE VIEW CO-OPERATIVE BUILDING AND ORS., Vs. STATE AND ORS.
August 29, 2011
LALIT SHARMA Vs. SKUAST
February 11, 2011
LIYAQAT GORSI Vs. STATE AND ORS.
June 5, 2011
M.S. INDUSTRIES Vs. STATE OF J AND K AND ORS.
July 6, 2011
M/S. KRANTI HOTEL PVT. LTD. Vs. BSNL LTD. & ORS.
November 25, 2011
MAJID WANI Vs. STATE OF J AND K
March 11, 2011
MANGAT RAM KOHLI Vs. ARUN ARYA
September 27, 2011
MANJEET KOUR Vs. ASMA NABI & ORS.
August 8, 2011
MANJIT SINGH Vs. UNION OF INDIA
May 11, 2011
MANOHAR LAL Vs. ROMESH CHANDER
December 22, 2011
MANOHAR NATH Vs. STATE
March 10, 2011
MANSOOR MUBARAK & ANR. Vs. STATE & ORS.
December 23, 2011
MANSOOR MUBARAK AND ANR. Vs. STATE AND ORS.
December 30, 2011
MANZOOR AHMAD BHAT Vs. DISTRICT JUDGE, SRINAGAR
August 2, 2011
MANZOOR AHMAD LONE Vs. STATE OF J&K AND OTHERS
August 25, 2011
MANZOOR AHMAD WAGAY Vs. STATE OF J&K
September 29, 2011
MANZOOR AHMED SOFI Vs. STATE OF J&K & ORS
September 15, 2011
MANZOOR QADIR KENG Vs. STATE OF J AND K
February 11, 2011
MAQBOOL HUSSAIN Vs. STATE OF J&K & ORS.
September 26, 2011
MAQSOOD AHMAD MIR Vs. STATE OF J AND K
May 2, 2011
MASARAT ALAM BHAT Vs. STATE & ORS.
December 23, 2011
MASHOOK AHMAD WAR Vs. STATE OF J&K
October 24, 2011
MASOOD AHMAD HAKEEM Vs. STATE OF J&K AND OTHERS
August 25, 2011
MASOOD ALAMGIR SHAH Vs. STATE OF J AND K
March 30, 2011
MEDISPHERE MARKETING LTD Vs. ALL J & K HOSPITAL & INSTITUTIONAL CONTRACTORS
December 17, 2011
MEHAR CHAND Vs. CENTRAL BANK OF INDIA
April 20, 2011
MEHMOODA BEGUM Vs. UNION OF INDIA & ORS.
April 18, 2011
MEHRAJ Vs. STATE AND ORS.
December 30, 2011
MEHRAJ AHMAD BHAT Vs. STATE AND OTHERS
August 11, 2011
MEHRAJ-UD-DIN KALWAL Vs. STATE & ORS.
December 23, 2011
MIR FAIZ HUSSAIN Vs. STATE
October 17, 2011
MIRZA MOHD. IQBAL BEG Vs. U.O.I
October 28, 2011
MOHAMAD LATEEF MATTOO Vs. STATE OF J&K
October 29, 2011
MOHAMAD QASIM DAR Vs. STATE
December 9, 2011
MOHAMAD TARIQ MIR Vs. GHULAM QADIR BHAT
July 6, 2011
MOHAMAD YASIN SABRI Vs. STATE AND ORS.
December 9, 2011
MOHAMMAD ABBAS WANI Vs. STATE & ORS.
December 3, 2011
MOHAMMAD ABDULLAH GUJRI Vs. STATE OF J&K AND OTHERS
August 25, 2011
MOHAMMAD AHSAN ANTOO Vs. STATE
April 18, 2011
MOHAMMAD AHSAN LONE Vs. STATE OF J&K
September 29, 2011
MOHAMMAD AHSAN WANI Vs. STATE
May 19, 2011
MOHAMMAD ASHRAF JAN Vs. STATE OF J&K & ORS
December 9, 2011
MOHAMMAD AYOUB GOJRI Vs. STATE
March 9, 2011
MOHAMMAD FAROOQ DEEDED Vs. STATE OF J&K AND OTHERS
August 25, 2011
MOHAMMAD HIMAYUN GANI Vs. STATE
May 9, 2011
MOHAMMAD HUSSAIN BALTI Vs. STATE OF J AND K
March 10, 2011
MOHAMMAD HUSSAIN PULLO Vs. STATE OF J AND K
March 9, 2011
MOHAMMAD ISMAIL NAJAR Vs. STATE
May 4, 2011
MOHAMMAD LATIEF BHAT ALIAS NAIK Vs. SHAMIMA
May 4, 2011
MOHAMMAD MAQBOOL BHAT Vs. STATE OF J&K
February 11, 2011
MOHAMMAD MAQSOOD RATHER Vs. STATE
April 26, 2011
MOHAMMAD MUZAFFAR MIR Vs. STATE
December 28, 2011
MOHAMMAD SHAFI ZAHID Vs. STATE
December 30, 2011
MOHAMMAD SHEIKH Vs. STATE OF JK & ORS.
December 23, 2011
MOHAMMAD SULTAN LONE Vs. STATE OF J&K
November 9, 2011
MOHAMMAD YOUSUF KHAN Vs. STATE
February 14, 2011
MOHAMMAD YOUSUF MIR Vs. STATE
June 8, 2011
MOHAMMD ASHRAF RAINA Vs. STATE OF J&K
February 28, 2011
MOHAMMED AMIN DAR Vs. STATE OF J&K
October 16, 2011
MOHAN SINGH SETHI Vs. UOI
July 27, 2011
MOHD AMIN DAR Vs. STATE OF J&K
March 25, 2011
MOHD DIN Vs. CHIEF ENGINEER PWD
March 15, 2011
MOHD. ALTAF BHAT Vs. STATE
April 12, 2011
MOHD. AYOUB MIR Vs. STATE OF J AND K
March 30, 2011
MOHD. KHALIL AHANGER Vs. STATE
August 29, 2011
MOHD. MAQBOOL PATU Vs. MISRA BEGUM & ORS.
July 30, 2011
MOHD. PAYER Vs. STATE
February 8, 2011
MOHD. RAMZAN BHAT Vs. STATE
September 2, 2011
MOHD. SHARIF SHAH Vs. STATE
July 30, 2011
MOHD. SULTAN PANDITHPORI Vs. ELECTION COMMISSION OF INDIA
July 30, 2011
MOHD. TARIQ AND NEW INDIA ASSURANCE CO. LTD Vs. NEW INDIA ASSURANCE CO. LTD.
December 9, 2011
MOHD. TARIQ RAYAZ Vs. CHAIRMAN, SSB
August 9, 2011
MOHD. YOUNIS & ORS. Vs. J&K SPECIAL TRIBUNAL & ORS.
November 9, 2011
MOHD. YOUSUF Vs. CHAIRMAN STATE BOARD OF SCHOOL EDUCATION
May 6, 2011
MOHD. YOUSUF RATHER Vs. STATE OF J AND K
March 11, 2011
MOHINDER KOUR Vs. STATE
June 3, 2011
MOHINDER SINGH Vs. ASHOK KUMAR
July 28, 2011
MOHNI DEVI Vs. SARABJIT SINGH
December 22, 2011
MOTI LAL WATTAL Vs. J AND K BANK LTD.
June 9, 2011
MST. QASIM JAN Vs. STATE OF J&K AND OTHERS
August 25, 2011
MUBARAK AHMAD BHAT Vs. STATE
May 19, 2011
MUDASIR HAMID Vs. STATE OF J&K
October 28, 2011
MUJEEB UR REHMAN Vs. MEDICAL COUNCIL OF INDIA
September 26, 2011
MUKHTAR AHMAD BHAT Vs. STATE OF J AND K
April 1, 2011
MUKHTAR AHMAD GANIE Vs. STATE OF J&K & ORS
September 8, 2011
MUKHTAR AHMED MALIK Vs. STATE OF J&K AND OTHERS
June 8, 2011
MURTAZA AHMAD BABA Vs. STATE OF J&K AND OTHERS
April 22, 2011
MURTI DEVI Vs. UNION OF INDIA
February 11, 2011
MUSHTAQ AHMAD Vs. STATE
June 3, 2011
MUSHTAQ AHMAD BHAT Vs. PAWAN KUMAR ABROL
January 31, 2011
MUSHTAQ AHMAD DHAR Vs. NAZIR AHMAD DHAR
December 12, 2011
MUSHTAQ AHMAD MALIK Vs. STATE OF J&K
May 11, 2011
MUSHTAQ AHMAD NALABAND Vs. STATE OF J&K AND OTHERS
August 25, 2011
MUSHTAQ AHMAD RATHER Vs. STATE OF J&K AND OTHERS
April 22, 2011
MUSHTAQ HUSSAIN Vs. MOHD. QASIM
May 31, 2011
MUSTAFA ALI MAKROO Vs. STATE OF J&K
February 28, 2011
MUZAFFAR AHMAD KHAN Vs. STATE
March 10, 2011
MUZAFFAR AHMAD MALIK Vs. STATE OF J&K
February 28, 2011
N.I. ASSURANCE CO. LTD. Vs. HAJI MUKHTIAR AHMED
October 27, 2011
NALAM NAGESHWAR & CO. Vs. FUNGICIDES (INDIA) LTD.
December 17, 2011
NARBOO TSERING Vs. PRESIDENT CHEMIST ASSOCIATION
November 5, 2011
NARESH KUMAR Vs. STATE OF J AND K
June 3, 2011
NARINDER KUMAR SHARMA Vs. STATE
October 24, 2011
NARINDER SINGH Vs. STATE OF J&K
February 1, 2011
NASEER AHMAD Vs. STATE & ORS.
April 1, 2011
NASEER AHMAD KHAN Vs. STATE
February 8, 2011
NASIR AHMAD GANAI Vs. STATE OF J&K AND OTHERS
April 22, 2011
NATIONAL INDIA CONSTRUCTION COMPANY Vs. STATE OF J. AND K.
July 6, 2011
NATIONAL INSURANCE CO LTD Vs. GEETA NAGPAL
July 21, 2011
NATIONAL INSURANCE CO LTD Vs. FATIMA
June 10, 2011
NATIONAL INSURANCE CO LTD Vs. AKHTER JAN
November 2, 2011
NATIONAL INSURANCE CO LTD Vs. KULWANT SINGH
September 9, 2011
NATIONAL INSURANCE CO LTD Vs. RAJNI DEVI
June 3, 2011
NATIONAL INSURANCE CO. Vs. SITARA
May 11, 2011
NATIONAL INSURANCE CO. LTD. Vs. KARAM SINGH
September 14, 2011
NATIONAL INSURANCE CO. LTD. Vs. KULWANT SINGH
November 9, 2011
NATIONAL INSURANCE COMPANY Vs. KRISHNA KOUR
July 30, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. PAWAN KUMAR
April 26, 2011
NATIONAL INSURANCE COMPANY LTD. Vs. NEELOFER
April 20, 2011
NATIONAL INSURANCE COMPANY LTD. Vs. GH. RASOOL BABA
February 8, 2011
NATIONAL INSURANCE COMPANY LTD. Vs. HARDEEP SINGH
September 9, 2011
NATIONAL INSURANCE COMPANY LTD. Vs. FAZAL DIN
September 9, 2011
NAVEEN KUMAR Vs. HIGH COURT OF J AND K
February 1, 2011
NAYEEM AHMAD WANI Vs. STATE OF J&K AND OTHERS
August 11, 2011
NAZA BANOO Vs. STATE OF J AND K
February 11, 2011
NAZIA KULSOOM Vs. STATE OF J AND K AND ORS.
July 6, 2011
NAZIR AHMAD GUJRI Vs. STATE OF J AND K
April 22, 2011
NAZIR AHMAD KATHOO Vs. STATE OF J&K
December 9, 2011
NAZIR AHMAD KHAN Vs. STATE OF J AND K
March 31, 2011
NAZIRA BEGUM & ANR. Vs. STATE OF J&K & ORS.
May 29, 2011
NEELAM RAJ BAIGRA Vs. STATE
February 1, 2011
NEERJA GOSWAMI Vs. HARBANS LAL
February 15, 2011
NEK RAM Vs. BHARAT BHUSHAN
February 22, 2011
NEW INDIA ASSURANCE COMPANY Vs. COMMR. UNDER WORKMENS COMPENSATION ACT
April 26, 2011
NEW INDIA ASSURANCE COMPANY LTD. Vs. GURDEEP SINGH
March 10, 2011
NEW INDIA ASSURANCE COMPANY LTD. Vs. GHULAM HASSAN MIR
April 20, 2011
NIRMAL SINGH BALI Vs. MOHD YOUSIF
July 7, 2011
NISAR AHMAD BHAT Vs. STATE OF J AND K
May 19, 2011
NISAR AHMAD MALIK Vs. STATE OF J AND K
March 9, 2011
NISHA SHARMA Vs. STATE
April 26, 2011
NISHAN SINGH Vs. STATE OF J&K
August 9, 2011
NISSAR AHMAD KHAN Vs. STATE OF J AND K
April 7, 2011
NOORDIN BADANA Vs. STATE OF J&K
September 29, 2011
OM PARKASH Vs. MANOHAR SINGH & ORS.
February 1, 2011
ONKAR SINGH Vs. STATE
March 25, 2011
ONKAR SINGH & ORS. Vs. STATE OF J&K & ORS.
February 10, 2011
ORIENTAL CARPET FACTORY Vs. STATE OF J&K
September 15, 2011
ORIENTAL INSURANCE CO LTD Vs. KAMLESH DEVI
September 9, 2011
ORIENTAL INSURANCE CO LTD Vs. MALTI SINGH
December 8, 2011
ORIENTAL INSURANCE CO LTD Vs. SUNITA DEVI
July 27, 2011
ORIENTAL INSURANCE CO. LTD. Vs. BABLI DEVI
August 9, 2011
ORIENTAL INSURANCE CO. LTD. Vs. SURESHA KUMARI
August 30, 2011
ORIENTAL INSURANCE CO. LTD. Vs. AB. GANI MATOO
March 25, 2011
ORIENTAL INSURANCE COMPANY Vs. KARAMJEET SINGH
September 9, 2011
ORIENTAL INSURANCE COMPANY LIMITED Vs. KULDEEP KUMAR & ORS.
November 25, 2011
ORIENTAL INSURANCE COMPANY LIMITED Vs. PRITHPAL KAUR
August 11, 2011
ORIENTAL INSURANCE COMPANY LIMITED Vs. GHULAM NABI SHAH
March 11, 2011
P.P. MENGI Vs. J AND K STATE PROJECT CONSTRUCTION CORP.
May 12, 2011
PARAMDEEP SINGH Vs. STATE
November 9, 2011
PARKASH CHANDER CHOWDHARY Vs. STATE
August 30, 2011
PARLAD KOHLI Vs. KESHAV VERMA
May 12, 2011
PARTAP SINGH Vs. J&K SPECIAL TRIBUNAL & ORS.
November 5, 2011
PARVAIZ AHMAD DAR & ORS. Vs. STATE & ORS.
April 29, 2011
PARVEEN AKHTER LONE Vs. STATE OF J&K
November 9, 2011
PARVEZ AHMED Vs. STATE
March 25, 2011
PARWEEZA BEGUM Vs. UNION OF INDIA
October 22, 2011
PAWAN KUMAR Vs. STATE
October 20, 2011
PEER GAYAS UD DIN Vs. UNION OF INDIA
August 6, 2011
PREM NATH Vs. STATE OF J AND K
May 20, 2011
PRINCIPAL SAINIK SCHOOL, NAGROTA Vs. JEYARAMAN
February 11, 2011
PROJECT OFFICER/CEO, DESERT DEV. AGENCY, KARGIL Vs. GHULAM AHMAD BAGH
June 2, 2011
QADIR DAR Vs. PUNJAB NATIONAL BANK
November 9, 2011
QAZI YASIR AHMAD Vs. STATE
April 22, 2011
QAZI YASIR AHMAD Vs. STATE & ORS.
July 6, 2011
QURESH AHMAD Vs. STATE OF J&K
July 20, 2011
R.C. GUPTA Vs. UNION OF INDIA
November 24, 2011
RAFIQA Vs. GHULAM MOHAMMAD MATOO
March 11, 2011
RAHUL DOGRA Vs. STATE
February 15, 2011
RAJ DULARI Vs. STATE
May 25, 2011
RAJ KUMAR Vs. STATE OF J&K
March 28, 2011
RAJAT ENTERPRISES Vs. VIDEOCON INDUSTRIES LTD.
May 19, 2011
RAJNI BHAT Vs. HIGH COURT OF J AND K
April 28, 2011
RAM LAL & ORS. Vs. BRAHAM DUTT & ORS.
November 4, 2011
RAM MURTI SHARMA Vs. STATE OF J&K
October 27, 2011
RANJODH SINGH Vs. STATE
December 2, 2011
RAVINDER KOUR Vs. STATE
May 9, 2011
RAVINDER KUMAR Vs. UNION OF INDIA AND OTHERS
April 22, 2011
RAVINDER KUMAR KAPOOR Vs. STATE OF J&K
December 15, 2011
RAVINDER KUMAR KAPOOR & ORS Vs. STATE & ORS
June 3, 2011
RENU BALA Vs. STATE OF J AND K
March 24, 2011
REPUJEET BAKSHI Vs. STATE
February 11, 2011
RESIDENTS OF NAIK MOHALLA Vs. COMMR./SECY. SOCIAL WELFARE
November 9, 2011
REYAZ AHMAD KHAN Vs. STATE OF J&K AND OTHERS
April 22, 2011
REYAZ AHMAD TRUMKROO Vs. STATE OF J&K AND OTHERS
August 24, 2011
REYAZ AHMAD WANI Vs. RUBEENA
March 23, 2011
RISHI KUMAR BARBWA Vs. STATE OF J&K
March 29, 2011
RISHI RAM Vs. STATE
May 6, 2011
ROMESH KUMAR Vs. STATE OF J&K
August 3, 2011
ROSHAN DIN Vs. DISTRICT MAGISTRATE, KATHUA & ORS.
December 1, 2011
ROUF AHMAD ALIAS EELYA Vs. STATE
October 29, 2011
ROUF AHMAD ALIAS EELYA Vs. STATE
October 24, 2011
ROUF AHMAD SOFI Vs. STATE
December 30, 2011
S K SHARMA Vs. UNION OF INDIA
September 28, 2011
S P SINGH Vs. STATE
October 18, 2011
SABOOR AHMAD KHAN Vs. STATE OF J&K AND OTHERS
April 22, 2011
SAFINA JAVEED Vs. STATE
February 1, 2011
SAI ADVERTISERS Vs. JAMMU MUNICIPAL CORPN.
February 28, 2011
SAJAD BHAT BHAT Vs. STATE OF J&K
August 2, 2011
SAKEENA AKTHER Vs. STATE AND ORS.
December 3, 2011
SALEEMA Vs. STATE OF J AND K
May 19, 2011
SAMEER AHMAD WANI Vs. STATE OF J&K ORS.
December 3, 2011
SAMIULLAH DAR Vs. STATE OF J&K
July 25, 2011
SANDHYA DEVI Vs. STATE
September 9, 2011
SANJAY KUMAR RATHORE Vs. STATE AND ORS.
July 14, 2011
SANSAR CHAND Vs. STATE & ORS
June 10, 2011
SANT SINGH Vs. STATE
May 26, 2011
SARABJIT SINGH Vs. STATE OF J & K
November 17, 2011
SARAFRAZ AHMED Vs. STATE OF J&K & ANR.
May 12, 2011
SAT BHAMA THAKUR Vs. STATE OF J&K
March 14, 2011
SATISH KUMAR Vs. STATE
August 10, 2011
SATYA PARKASH RAI & ANR. Vs. UNION OF INDIA
September 26, 2011
SAVITRI DEVI Vs. GODAVARI DEVI
February 22, 2011
SAYEDA BEGUM Vs. QAYOOM BHAT
December 30, 2011
SHABIR AHMAD BHAT Vs. STATE
March 23, 2011
SHABIR AHMAD DAR Vs. STATE & ORS
November 5, 2011
SHABIR AHMAD GANAI Vs. STATE OF J&K AND OTHERS
August 11, 2011
SHABIR AHMAD MIR Vs. UNION OF INDIA
October 24, 2011
SHABIR AHMAD WANI Vs. STATE & ORS
October 24, 2011
SHABIR AHMAD WANI Vs. STATE OF J&K AND OTHERS
April 22, 2011
SHABIR AHMED Vs. STATE OF J AND K
April 7, 2011
SHABNAM KOUSER Vs. STATE OF J & K
November 9, 2011
SHABNUM NAZ Vs. STATE
March 15, 2011
SHAGUFTA PARVEEN Vs. STATE
March 16, 2011
SHAHNAZ BEGUM Vs. STATE & ORS
May 31, 2011
SHAKUNTLA DEVI Vs. STATE OF J&K AND ORS
August 24, 2011
SHAM LAL Vs. UNION OF INDIA
August 10, 2011
SHAM SINGH Vs. STATE OF J&K
August 24, 2011
SHAMEEM AHMAD SOFI Vs. STATE AND ANR.
December 3, 2011
SHAMEEMA BEGUM Vs. ZOONA
December 12, 2011
SHAMIMA Vs. ZAINA
June 3, 2011
SHEIKH ALTAF REHMAN Vs. STATE OF J&K AND OTHERS
August 25, 2011
SHIRAZ AHMAD LONE Vs. STATE
October 24, 2011
SHIV KUMAR Vs. STATE
June 10, 2011
SHIV LAL Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LTD
April 27, 2011
SHIV PAL SINGH Vs. STATE OF J&K
January 31, 2011
SHORA AND CO. Vs. MANAGING DIRECTOR J&K HANDICARFTS
December 9, 2011
SHOWKAT AHMAD MALIK Vs. STATE OF J&K
February 28, 2011
SHOWKAT DAR Vs. NEW INDIA ASSURANCE CO LTD
March 10, 2011
SHREE BALAJI ALLOYS Vs. COMMISSIONER OF INCOME TAX
January 31, 2011
SIEMENS LTD. Vs. STATE
September 2, 2011
SIEMENS LTD. Vs. STATE OF J AND K
August 11, 2011
SIKANDER LAL Vs. STATE
October 31, 2011
SOBHA RAM Vs. UNITED INDIA INSURANCE CO. LTD.
November 4, 2011
SOM NATH Vs. UNION OF INDIA
June 10, 2011
SOMA DEVI Vs. UNION OF INDIA AND ORS
August 24, 2011
SONA WANI Vs. FINANCIAL COMMR.
September 2, 2011
SONAULLAH RATHER Vs. JK SPL TRIBUNAL
October 10, 2011
SRIKANT JADHAV Vs. PUNJAB TRACTORS LTD
February 14, 2011
STATE Vs. P P POULOSE
May 19, 2011
STATE Vs. ANURADHA
February 11, 2011
STATE Vs. GHULAM MOHMAD WANI
November 28, 2011
STATE Vs. ABDUL MAJEED BHAT
August 28, 2011
STATE Vs. SHAMAS DIN
May 11, 2011
STATE Vs. KHURSHID ALAM
December 22, 2011
STATE & ORS. Vs. MOHD. MAQBOOL DAR & ORS.
July 7, 2011
STATE OF J &K Vs. CHUNI LAL
May 31, 2011
STATE OF J &K Vs. FAROOQ AHMED SHEIKH
May 12, 2011
STATE OF J AND K Vs. LAKHWINDER KUMAR
October 21, 2011
STATE OF J AND K Vs. B.L. KOUL
March 9, 2011
STATE OF J AND K Vs. ESTATES DEPARTMENT CASUAL LABOURERS
June 6, 2011
STATE OF J AND K Vs. JAMAT ALI
April 26, 2011
STATE OF J AND K Vs. SEEMA JAMWAL
May 20, 2011
STATE OF J AND K Vs. M/S THAKUR MOTORS
December 8, 2011
STATE OF J AND K AND ORS. Vs. SHAEED IQBAL AND ORS.
August 8, 2011
STATE OF J&K Vs. CHAIRMAN/M.D. NATIONAL INSURANCE CO & ORS.
September 29, 2011
STATE OF J&K Vs. GHULAM QADIR SOFI
July 29, 2011
STATE OF J&K Vs. MUSHTAQ AHMAD GANAI
September 22, 2011
STATE OF J&K Vs. ABDUL MAJID DAR
October 20, 2011
STATE OF J&K Vs. ASHIQ HUSSAIN FACTOO
September 8, 2011
STATE OF J&K Vs. GURMIT SINGH
September 16, 2011
STATE OF J&K Vs. PAWAN KUMAR
May 30, 2011
STATE OF J&K Vs. ZARDA BEGUM
February 22, 2011
STATE OF J&K Vs. MUKHTAR AHMAD NATHKHAN
February 4, 2011
STATE OF J. & K. Vs. MOHAMMAD SIDIQ FAFOO.
January 31, 2011
STATE OF J. AND K. AND ANR. Vs. TEJ KRISHAN KACHROO AND ANR.
June 8, 2011
STATE TH. EDUCATION DEPTT Vs. MOHD. IQBAL NAIK
March 24, 2011
STATE THROUGH CBI Vs. AJAY MAHAJAN
September 9, 2011
SUBY JAN Vs. STATE
October 22, 2011
SUDARSHAN KUMAR MISHRA AND SURESH SETHI Vs. STATE
September 22, 2011
SUDERSHAN KUMARI Vs. PRESIDING OFFICER, MACT AND ANR.
August 11, 2011
SUHAIL AHMAD BHAT Vs. STATE OF J&K
October 21, 2011
SUHAIL AHMAD DAR Vs. STATE OF J&K
September 29, 2011
SUHAIL AHMAD RESHI Vs. JOHN MOHAMMAD BHAT & ORS.
June 6, 2011
SUMANT SINGH JAMWAL Vs. STATE OF J. AND K.
July 28, 2011
SUMIT SINGH Vs. STATE OF J AND K
June 8, 2011
SUNIL KUMAR SHARMA Vs. STATE
April 28, 2011
SURAYA AKHTER Vs. STATE AND ORS.
December 23, 2011
SURESH KUMAR Vs. STATE OF J&K
July 28, 2011
SURINDER KUMAR Vs. STATE OF J. AND K.
July 28, 2011
SURINDER KUMAR SHARMA Vs. VINOD KUMAR SHARMA
November 9, 2011
SURYA PHARMACEUTICALS LTD Vs. GTB PROJECT FABRICATORS PVT LTD
March 31, 2011
SUSHANT BAKSHI Vs. MANJU GHOSH
March 30, 2011
SUSHIL KUMAR PANDEY Vs. UNION OF INDIA
June 3, 2011
SUSHMA GUPTA Vs. STATE OF J AND K
May 20, 2011
SYED ALI SHAH GEELANI Vs. STATE
June 10, 2011
SYED ASIA ANDRABI Vs. STATE
May 19, 2011
SYED ASIYA ANDRABI Vs. STATE
August 25, 2011
SYED BILAL AHMED RAZVI Vs. UNION OF INDIA
November 24, 2011
SYED IMITIAZ RIZVI Vs. STATE
July 28, 2011
SYED SEHRISH ASGAR Vs. J & K PUBLIC SERVICE COMMISSION
September 27, 2011
SYED ZAFFAR IQBAL Vs. SKUAST
March 3, 2011
T.S.S.A ASSOCIATES Vs. U.O.I
November 9, 2011
TAHIRA AKHTER Vs. STATE
March 28, 2011
TAHIRA AKHTER Vs. STATE & ORS.
March 1, 2011
TAHIRA BANO Vs. STATE
September 2, 2011
TAHZEEMA BANOO Vs. STATE
August 8, 2011
TARIQ AHMAD GANAI Vs. STATE OF J&K AND OTHERS
August 11, 2011
TARIQ AHMED WANI Vs. STATE
February 28, 2011
TAWSEEF AHMAD WANI Vs. STATE OF J&K AND OTHERS
August 25, 2011
TEJ SWAROOP ABROL Vs. VISHWA NATH KUNDAL
September 9, 2011
TRAMBOO CEMENT INDUSTRIES Vs. CONCILIATION OFFICER
August 25, 2011
TRUMBOO TRADING CO Vs. UOI
September 19, 2011
TULSI DASS Vs. STATE OF J. AND K. AND ORS.
July 28, 2011
UDHAM SINGH Vs. STATE
April 28, 2011
UMAR AZIZ SHAH Vs. COMMISSIONER SMC SRINAGAR
February 23, 2011
UNION OF INDIA Vs. SIKANDER SINGH
February 11, 2011
UNION OF INDIA Vs. YAKUB
April 8, 2011
UNION OF INDIA Vs. TARLOK CHAND
November 4, 2011
UNION OF INDIA Vs. YATISH CHANDRA MISHRA
April 29, 2011
UNION OF INDIA Vs. JEET SINGH
March 29, 2011
UNION OF INDIA Vs. MOHAMMAD ASHRAF KHAN
September 23, 2011
UNION OF INDIA & ORS Vs. SHAKUNTLA SINGH
November 22, 2011
UNION OF INDIA AND ORS Vs. KASTURI LAL
March 23, 2011
UNITED COAL WORKERS UNION ,BAKARO Vs. UNION OD INDIA
July 21, 2011
UNITED INDIA INSURANCE CO LTD Vs. NASEEMA BEGUM
September 9, 2011
UNITED INDIA INSURANCE CO LTD Vs. KARAM CHAND
September 27, 2011
UNITED INDIA INSURANCE CO LTD Vs. MOHAMMAD LATIF MANGRAL
February 9, 2011
UNITED INDIA INSURANCE CO LTD Vs. RAM DEVI
December 22, 2011
UNITED INDIA INSURANCE CO. Vs. AMINA BEGUM
December 15, 2011
UNITED INDIA INSURANCE CO. LTD. Vs. ALI MOHD. SHAH
March 25, 2011
UNIVERSITY OF JAMMU Vs. GURCHARAN SINGH
February 10, 2011
UOI Vs. AMAR SINGH
February 9, 2011
V. SREENIVASHULU Vs. SHER-E-KASHMIR UNIVERSITY OF AGRICULTURE SCIENCES AND TECHNOLOGY
May 12, 2011
VAISHNO DEVI AND ORS. Vs. FINANCIAL COMMISSIONER AND ORS.
May 30, 2011
VED MAHAJAN Vs. JANKI NATH BUDKI
September 26, 2011
VICKY KUMAR Vs. STATE OF J AND K
May 30, 2011
VIKRAMJEET SINGH Vs. STATE OF J AND K
February 28, 2011
VINOD KUMAR CHIRVI Vs. STATE
April 12, 2011
VINOD KUMAR SHARMA Vs. KAMAL SINGH
September 9, 2011
VISHAVJEET VERMA Vs. UNIVERSITY OF JAMMU
August 20, 2011
WALI MOHAMMAD MIR Vs. STATE
November 18, 2011
YASMEEN RAJA Vs. STATE OF J AND K
February 28, 2011
ZAFFAR ULLAH RATHER Vs. STATE OF J. AND K.
July 19, 2011
ZAIF BEGUM Vs. STATE OF J AND K AND ORS.
July 6, 2011
ZAKIR HUSSAIN Vs. STATE OF J AND K AND ORS.
August 29, 2011
ZAKIR HUSSAIN Vs. STATE J & K
October 28, 2011
ZAKIR MAQBOOL KHAN Vs. STATE OF J AND K
April 20, 2011
ZAMEER AHMAD THAKUR Vs. STATE AND ORS.
December 12, 2011
ZAMEER AHMAD WAGAY Vs. STATE
October 21, 2011
ZAMINDARAN OF VILLAGE CHAK BALOTRIAN Vs. STATE OF J&K
May 31, 2011
ZEAL CONSTRUCTION Vs. UNION OF INDIA
August 3, 2011
ZEBA Vs. STATE
May 19, 2011
ZUBEDA AKHTER Vs. STATE
July 30, 2011