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Case Index
Title
Date
CHIEF COMMERCIAL SUPERINTENDENT (REFUND) CENTRAL RAILWAY Vs. R C AIYAR
August 29, 2011
GATI DESK TO DESK CARGO Vs. VARDHMAN STAMPING P LTD
March 18, 2011
GUJARAT STATE CONSUMER PROTECTION CENTRE Vs. BANK OF BARODA AND ANR
October 5, 2011
HASMATIBEN THAKORDAS PAREKH AND ORS Vs. NIRUPAMABEN AND K JIV RAJANI AND ORS
October 17, 2011
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. YOGESHBHAI D NAVDIVALA AND ANR
October 17, 2011
KEVAL KUMAR P SHAH Vs. ORIENTAL INSURANCE COMPANY LIMITED
October 5, 2011
NIRANJANBHAI T PAREKH AND ORS Vs. AJAYBHAI HARSHADBHAI SHAH
October 17, 2011
ORIENTAL INSURANCE COMPANY LIMITED Vs. MANGUBHAI BUDHABHAI TANDEL
March 17, 2011
PASCHIM GUJARAT VIJ COMPANY LIMITED Vs. SARLABEN OMPRAKASH MAHESHWARI
June 1, 2011
SARVODAYA AROGYA NIDHI Vs. SADHU GANPATBHAI VITTHALDAS
August 18, 2011