Case Index

Title
Date
A.BALI REDDY Vs. MUNEENDRA FINANCIERS
November 9, 2011
A.CHANDRASEKHAR REDDY Vs. DIVISIONAL MANAGER DIVISIONAL OFFICE LIC OF INDIA, NELLORE
April 20, 2011
A.DEVA RAJ Vs. JANA HARSHA ESTATES N CONSTRUCTIONS LTD., REP. BY ITS MANAGING DIRECTOR
August 11, 2011
A.MEENAIAH, LECTURER Vs. G.ECONARAYANA
August 9, 2011
A.N.L.PARCEL SERVICE, REP. BY ITS MANAGER Vs. TIPPABATTINA RAMAKRISHNA
April 13, 2011
A.P.S.R.T.C .EMPLOYEES THRIFT & CREDIT CO-OPERATIVE SOCIETY Vs. V.RAMA RAO
April 11, 2011
A.REDDY SEKHAR Vs. MANAGER THE ORIENTAL INSURNACE COMPANY LTD
April 20, 2011
A.SALIJA VENUGOPAL, PROPRIETRIX Vs. MURALIDHAR
November 25, 2011
A.SRINIVASA RAO Vs. GENERAL MANAGER, VENKATESWARA HATCHERIES PVT LTD
March 4, 2011
A.SUDHERSHAN Vs. BAJRANG GLASS EMPORIUM, KHALEELWADI, NIZAMABAD
September 21, 2011
A.V.PRASAD Vs. HOME LINE CONSTRUCTION REP. BY ITS MANAGING PARTNER
March 28, 2011
A.VENKATESWARA RAO Vs. NEW INDIA ASSURANCE CO., LTD
January 31, 2011
A.YADAIAH Vs. BRANCH MANAGER ANDHRA BANK
April 8, 2011
AARIF NURSING HOME, REP. BY ITS DOCTORS MEHDI AND ASLAM Vs. BAMMIDI DALAYYA
March 4, 2011
ABDUL LATEEF JABBAR Vs. GLOBAL HOSPITALS
January 31, 2011
ABDUL MAJEED Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD REP. BY ITS MANAGER
April 11, 2011
ADDL ASSISTANT ENGINEER Vs. B.SHAMLAL
June 21, 2011
ADMINISTRATOR, ADITYA HOSPITAL SUPER SPECIALITY SERVICES Vs. S.SWARAJYAM
March 24, 2011
AGARWAL FOUNDRIES REP. BY MR.M.L.AGARWAL Vs. REGIONAL BRANCH MANAGER RELIANCE GENERAL INSURANCE CO., LTD
November 3, 2011
AGARWAL FOUNDRIES, REP. BY MR.M.L.AGARWAL Vs. REGIONAL BRANCH MANAGER RELIANCE GENERAL INSURANCE CO., LTD
December 9, 2011
AHMED MOHAMMED Vs. U.RAMA DEVI
February 3, 2011
AIR TEL BRANCH REP. ITS BRANCH MANAGER BESIDES TOWN HALL RASTRAPATHI ROAD TANUKU Vs. PEETHANI VENAKTA RAO
November 29, 2011
ANDHRA BANK MARKANDEYA COLONY BRANCH GODAVARIKHANI, KARIMNAGAR REP. BY ITS MANAGER Vs. NARELLA SARITHA
February 28, 2011
ANDHRA BANK REP. BY ITS BRANCH MANAGER GANGA TEMPLE STREET Vs. MANNURU DHANUNJAYA REDDY
August 9, 2011
ANDHRA BANK, EAST GANGAVARAM Vs. VADISINA SUBBULU
June 7, 2011
ANDHRA BANK, MAIN ROAD, CHEEPURAPALLI VILLAGE AND MANDAL Vs. YALLA RAMACHANDRA RAO
March 31, 2011
ANDHRA BANK, PONNUR BRANCH, MAIN ROAD NEAR ISLAND CENTRE Vs. NAGISETTY NARASIMHA RAO
September 8, 2011
ANDHRA BANK, SERVICE CENTRE REP. BY ITS BRANCH MANAGER Vs. G.SOWJANYA
September 28, 2011
ANDHRA BANK, SRISAILAM BRANCH, REP BY ITS BRANCH MANAGER Vs. AKHILA BHARATIYA BRAHMANA KARIVENA NITYA
June 6, 2011
ASHOK RESIDENCY FLAT OWNERS WELFARE ASSOCIATION, REP. BY ITS PRESIDENT Vs. SATYA CONSTRUCTIONS, REP. BY ITS PARTNER JAKKULA RAJA VENAKATA MADHAVA RAO SO.VENKATA RAO
July 21, 2011
ASSISTANT DIRECTOR OF HORTICULTURE DISTRICT HORTICULTURE OFFICE NEAR HLC COLONY, ANANTAPUR Vs. M. SUBBARAYUDU
January 31, 2011
ASSOCIATED ROAD CARRIERS LTD Vs. SAINT GUARDIAN HEALTH CARE
July 22, 2011
ASST. DIVISIONAL ENGINEER APEPDCL Vs. BEHERA SRINIVASA RAO
April 13, 2011
ASST.ENGINEER, ELECTRICAL OPERATION, NORTHERN POWER DISTRIBUTION CO. LTD Vs. DESIREDDY LALITHA KUMARI
June 23, 2011
B.JAYAPRADHA Vs. M.SRI RAMULU
May 11, 2011
B.LAXMI DEVI Vs. MANAGING DIRECTOR, MEDWIN HOSPITALS
April 13, 2011
B.LAXMIKANTHA RAO Vs. S.SRINIVAS, S/O.PADMAIAH MANAGING PARTNER
February 28, 2011
B.SARADA Vs. LAKSHMI TOWN SHIP PVT LIMITED, REPRESENT BY ITS MANAGING DIRECTOR
July 22, 2011
B.SIVA SHANKAR REDDI Vs. ASHOK LEYLAND LTD. REP. BY IS CHAIRMAN
September 13, 2011
B.UDAYA KUMAR, ASSOCIATE PROFESSOR OF ORTHOPAEDICS ANDHRA MEDICAL COLLEGE Vs. CHADUVULA NAGARAJU
December 27, 2011
B.V.RAMANA MURTHY Vs. STATE BANK OF INDIA PARSRAMA BHAVAN BRANCH
January 21, 2011
B.VENKATESH Vs. MANAGER IKF FINANCE LTD
August 8, 2011
B.VENKATESHWARLU Vs. BRANCH MANAGER, BRANCH OFFICE, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
September 9, 2011
BADAM CHANDRAIAH Vs. HAPPY HOME CONSTRUCTIONS PVT. LTD., REP. BY ITS BRANCH MANAGER
January 18, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. CHILIPI LAKSHMI KANTHAMMA
March 17, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO., LTD Vs. VAMSI KRISHNA REP. BY DR.SESHAGIRI
August 24, 2011
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. GANGANAPALLI NAGARJUNA
May 25, 2011
BAJAJ ALLIANZ LIC LTD., REP. BY ITS BRANCH MANAGER Vs. PUVVADA RAMACHANDRA RAO, SRI NIVAS KARRA
November 10, 2011
BAJAJ ALLIANZ LIFE INSURANCE COMPANY REP. BY ITS DIVISIONAL MANAGER Vs. CHALUVADI MOUNIKA BEING MINOR REP. BY FATHER
March 28, 2011
BALIREDDY SUDHARKAR Vs. HAPPY HOMES PVT. LTD. REP. BY ITS MANAGING DIRECTOR
February 28, 2011
BALLA INSTITUTE OF TECHNOLOGY & MANAGEMENT Vs. CONSUMER PROTECTION COUNCIL REP. BY ITS ORGANIZING SECRETARY SRI P.LINGESWARA RAO
February 2, 2011
BASAI STEELS PVT. LTD Vs. STATE BANK OF BIKANIR AND JAIPUR REP. BY ITS BRANCH MANAGER
January 19, 2011
BASANGARI VENKATESHWARA RAO Vs. STATE BANK OF INDIA CARDS AND PAYMENT SERVICE PVT. LTD
March 24, 2011
BHARAT SANCHAR NIGAM LTD. REP. BY THE TELECOM DISTRICT MANAGER RAMNAGAR Vs. DUBBAGUNTA SURESH BABU
July 4, 2011
BHARTI CELLULAR LTD.,AIRTEL REP.BY ITS CHAIRMAN Vs. AITHA VENUGOPAL
May 25, 2011
BHAVANI AGENCIES, REPRESENTED BY ITS PARTNERS Vs. GARUDA NAGESWARA RAO
February 23, 2011
BHUSIREDDY RAMAKRISHNA REDDY Vs. BRANCH MANAGER LIC OF BRANCH OFFICE
November 8, 2011
BIJAY AUTO SERVICES REP. BY ITS PROPRIETOR S. RAVI PRAKASH BAID Vs. REGIONAL MANAGER THE NEW INDIA ASSURANCE COMPANY LTD
January 31, 2011
BRANCH MANAGER ANDHRA BANK Vs. MUDIVARTHI RADHA KRISHNA
October 5, 2011
BRANCH MANAGER ANDHRA BANK ADDANKI, PRAKASHAM DIST Vs. MACHU MARRI MASTANAMMA
July 8, 2011
BRANCH MANAGER HDFC BANK, MOSQUE ROAD TIRUPATHI REP. BY ITS AUTHORISED SIGNATORY Vs. T.V.SIVARAM DASS
March 18, 2011
BRANCH MANAGER L. I. C. OF INDIA CITY BRANCH-VII Vs. N.R.SINIVASAN
July 19, 2011
BRANCH MANAGER NATIONAL INSURNACE COMPANY LTD Vs. SYED NOOR AHMED
July 26, 2011
BRANCH MANAGER UNION BANK OF INDIA MANAKONDUR BRANCH KARIMANGAR DIST Vs. JUSTICE KUMARAYYA COLLEGE OF LAW KARIMNAGAR REP. BY ITS CORRESPONDENT CH. MALLIKARJUN DEV
September 20, 2011
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. N.MALYADRI
September 19, 2011
BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO., LTD Vs. IMMAREDDY PAVAN KUMAR S/O GOPALA REDDY DIVISIONAL MANAGER
November 4, 2011
BRANCH MANAGER, JANACHAITANYA HOUSING P LTD Vs. C.VIJAY KUMAR
July 22, 2011
BRANCH MANAGER, ORIENTAL INSURANCE NEAR HEAD POST OFFICE Vs. KUNAPAREDDY VENKATA SUBBA LAKSHMI
January 12, 2011
BRANCH MANAGER, THE CO-OPERATIVE CENTRAL BANK LIMITED Vs. P.V.JAGADEESH KUMAR
June 23, 2011
BRANCH MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD Vs. B.LAKSHMI KANTHAMMA
April 25, 2011
BRANCH MANAGER, UNITED INDIA INSURANCE CO., LTD Vs. L.SRINIVAS
January 17, 2011
BRANCH MANGER BIRLA SUN LIFE INSURANCE COMPANY LIMITED K.P.TOWERS Vs. ALURI BHASKARA RAO
March 31, 2011
BRANCH POST MASTER, POST OFFICE,PALVONCHA, KHAMMAM DISTRICT Vs. GANNE UMADEVI
August 5, 2011
BRIJ NANDAN YADAV Vs. P.ANITHA
December 21, 2011
BROADWAY FOOD LTD. REP. BY ITS MANAGING DIRECTOR Vs. SAI KRISHNA ENTERPRISES REP. BY ITS MANAGING PARTNER A. LAXMIKANTH
March 10, 2011
BUDDHA VIEW APARTMENTS OWNERS SOCIETY Vs. MANSIONS TODAY
September 8, 2011
C.K.PUTTURAO Vs. VENKTAESWARA TRUST
April 26, 2011
C.NARSIMLU Vs. SAI BABA AGENCIES
August 11, 2011
C.RAMESH Vs. VIJAYALAKSHMI ENTERPRISES REP. BY ITS PROPRIETOR
September 12, 2011
CANARA BANK, SHIVAJINAGAR BRANCH, NIZAMABAD REP.BY ITS BRANCH MANAGER Vs. R.GANGA PRASAD
December 5, 2011
CHABBRA ASSOCIATES, REP. BY ITS MANAGING PARTNER Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD
September 26, 2011
CHAIRMAN, ANDHRA BANK HEAD OFFICE Vs. NAKKALA JAYAMMA
September 15, 2011
CHAIRMAN, ANWAR-UL-ULOOM COLLEGE OF ENGINEERING AND TECHNOLOGY, MAIN BRANCH MALLEPALLY, HYDERABAD Vs. N.KISHORE
March 23, 2011
CHAMARTY VISWANADHAM Vs. ICICI BANK LTD. REP. BY ITS BRANCH MANAGER
February 3, 2011
CHATRATI SIVA BALAYOGI Vs. YADLA SATYAVATHI
July 28, 2011
CHAVVA BALA YENGAMMA Vs. LIFE INSURANCE CORPORATION OF INDIA, REP. BY ITS SENIOR DIVISIONAL MANAGER, KADAPA
November 18, 2011
CHEVUGONI PICHAMMA Vs. ORIENTAL INSURANCE COMPANY LTD.REP. BY ITS DIVISIONAL MANAGER
July 4, 2011
CHIEF GENERAL MANAGER, BHARATH SANCHAR NIGAM LIMITED Vs. C.SUBRAHMANYAM
September 20, 2011
CHIEF MANAGER IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. Y.VENKATESWARA RAO
March 9, 2011
CHIEF MANAGER, STATE BANK OF INDIA, MAIN BRANCH, MACHAVARAM MACHILIPATNAM, KRISHNA DISTRICT Vs. KOTA RATNA KUMARI
December 5, 2011
CHIEF POST MASTER GENERAL, DELHI Vs. KUNCHALA VENKATA KRISHNA RAO
December 5, 2011
CHIRALA CO-OPERATIVE SPINNING MILLS LIMITED Vs. GUMMANAMPATI DHANA LAKSHMI
July 11, 2011
CITI BANK N A AND ANR Vs. RAJBAHADUR RAMESH MUDALIAR AND ANR
May 16, 2011
COL. BRIJ NATH SINGH TYAGI Vs. MANAGER, PUNJAB NATIONAL BANK BRANCH OFFICE
January 17, 2011
COMPAGE COMPUTERS PVT. LTD Vs. STANDARD CHARTERED BANK
October 25, 2011
CONSUMER GUIDANCE SOCIETY Vs. QUESTNET ENTERPRISES INDIA PVT. LTD
March 16, 2011
CONSUMERS GUIDANCE SOCIETY Vs. LAKKAM ESWAR REDDY, PROPRIETOR
July 8, 2011
CORRESPONDENT/SECRETARY/ HEAD MASTER, TRINITY MODEL SECONDARY SCHOOL Vs. KUMAR PADI KISHORE KUMAR
February 28, 2011
COUNTRY CLUB (INDIA) LIMITED REPRESENTED BY ITS AUTHORIZED SIGNATORY Vs. P.SHASIDHAR
March 4, 2011
COUNTRY CLUB (INDIA) LIMITED, REP. BY AMRUTHA ESTATES Vs. P.NAGABABU
March 31, 2011
COUNTRY VACATIONS, A DIVISION OF THE COUNTRY CLUB INDIA LIMITED Vs. IMTIAZUNNISA
March 28, 2011
D.C. FUNDS REP. BY ITS FOREMAN, YERRA VENUGOPALA RAYUDU Vs. VADLAMURI SRINIVASA RAO
November 16, 2011
D.KRISHNA REDDY Vs. FUTURE GENERALI INDIA INSURANCE CO.,LTD REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR
December 28, 2011
D.MADHAVI Vs. A.VENKATESWARA REDDY
June 9, 2011
D.RAMESH, SAROJINI EYE HOSPITAL Vs. MANCHIKANTI SATISH ALIAS SATISH KUMAR
May 25, 2011
D.RAVEENDRA RAO Vs. MANAGER UNITED INDIA INSURANCE COMPANY LTD
April 19, 2011
D.SATYA MURTHY Vs. BRANCH MANAGER L.I.C. OF INDIA LOWER TANK BUND ROAD
September 21, 2011
DAMARASHETTY RADHAMMA Vs. LIC OF INDIA RAMAGUNDAM BRANCH NTPC X ROAD
February 21, 2011
DANDU RAMACHANDRA RAJU Vs. GOODAVALLI VOILET PRAMEELA DEVI
September 30, 2011
DEEPAK SHARMA Vs. RIZWANA FATIMA
May 25, 2011
DHARMAPURI VENKATESWAR RAO Vs. SRINIVASA CONSTRUCTIONS
November 18, 2011
DHARMDAS KANCHAND Vs. TOORKEY ENGINEERING CONTRACTING
June 17, 2011
DHULAM KRUPA LAKSHMANA RAO Vs. MANAGER, STATE BANK OF INDIA, BANDARULANKA, AMALAPURAM MANDAL
July 22, 2011
DIRECTOR OF DISTANCE EDUCATION B.R. AMBEDKAR OPEN UNIVERSITY PROF. G RAMIREDDY MARG Vs. S.SARASWATHI
July 13, 2011
DISTRICT CONSUMER FORUM RANGA REDDY Vs. K RAJA RAJESWARI AND ORS
January 25, 2011
DISTRICT MANAGER, A.P. STATE SEEDS DEVELOPMENT CORPORATION Vs. NEHAUMNTHUN BEE
November 8, 2011
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED DIVISION-VI Vs. BACHINA SREENIVASULU
August 29, 2011
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO. LTD OFFICERS CLUB, KADAPA Vs. G.PURUSHOTHAM
March 4, 2011
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. BOLLA GANGA MAHALAKSHMI
January 24, 2011
DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA DIVISIONAL OFFICE Vs. ANUKARI ASHOK
November 9, 2011
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. M.RAMA DEVI
May 25, 2011
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED, SANTHAPETA, ONGOLE Vs. KURRAM RAJESWARA RAO
March 29, 2011
DTDC COURIER AND CARGO LTD. REP. BY REGIONAL MANAGER Vs. OXY MEDICAL SERVICES REP. BY ITS MANAGER
July 26, 2011
DUBAGUNTA SRINIVAS RAO Vs. DHANDAPANI FINANCE LIMITED REP.BY ITS BRANCH MANAGER
December 5, 2011
E.N.RAMMOHAN RAO Vs. HYDERABAD NURSING HOME
October 10, 2011
E.NARAYANA GOUD Vs. BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED
December 8, 2011
E.SANTHOSH RAO Vs. INDIAN INSTITUTE OF HOTEL MANAGEMENT AND F.T.REP BY ITS PRINCIPAL, T.CHANDRAMOHAN
November 23, 2011
EASTERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LIMITED Vs. KOTYADA TALUPULAMMA
December 20, 2011
EMANI SHARADA DEVI Vs. G.V.R. MURTHY, PROPRIETOR
July 22, 2011
ENNAR MARKETING REP. BY ITS PROPRIETOR RAJESH AGARWAL Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. REP. BY ITS MANAGING DIRECTOR
July 18, 2011
EXCEL ENGINEERING CORPORATION, REP. BY ITS MANAGING DIRECTOR Vs. BOTSA SURESH KUMAR
July 28, 2011
G.GANESH KUMAR Vs. HERO VARDHAMAN ASHISH ORCHIDE
September 6, 2011
G.JANARDHAN RAO Vs. PROPRIETOR, OVERSEAS GALLERY
April 25, 2011
G.JAYA PRAKASH Vs. HAMEED KHAN
December 21, 2011
G.KOULAIAH Vs. J.SRINIVAS
November 30, 2011
G.MADHUKAR REDDY Vs. CANARA BANK
November 24, 2011
G.MANIKYAMMA Vs. CHIEF EXECUTIVE OFFICER THE CHITTOOR COOPERATIVE TOWN BANK LTD., CHURCH STREET, CHITTOOR
September 9, 2011
G.MARIYAMMA Vs. P.RAJASEKHAR, MD GENERAL ASST. PROFESSOR OF MEDICINE GOVT. GENERAL HOSPITAL KURNOOL
July 18, 2011
G.NEELAMMA Vs. GOPAL REDDY
July 21, 2011
G.P.RAMESH Vs. STEEL CITY SECURITIES LIMITED
May 25, 2011
G.SANTHAMMA Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED
March 22, 2011
G.SREENIVASULU REDDY Vs. MANAGER ING VYSYA BANK LTD
July 20, 2011
G.V.S. THIRUPATHI REDDY DOCTOR IN TIRUMALA SUPER SPECIALITIES HOSPITAL Vs. VEMULA SATYAVATHI
June 11, 2011
GAMPA BHASKAR Vs. GUDISE RAVINDER
November 11, 2011
GANESH GAYATRI GRANITES, REPRESENTED BY K. RAVI KUMAR Vs. L AND T KOMATSU LIMITED
May 25, 2011
GATI LTD Vs. DIGIPRO PROJECTIONS P LTD
March 31, 2011
GAUTHAM GANERIWAL Vs. MANAGER ICICI LOMBARD GENERAL INSURANCE CO.LTD
November 3, 2011
GE COUNTRY WIDE CONSUMER FINANCIAL SERVICES LIMITED, VIJAYAWADA BRANCH Vs. PALAKURTHY VIJAYASHREE
April 11, 2011
GENERAL MANAGER (BSNL) , TELECOM DISTRICT PRAKASAM DISTRICT Vs. CHIVUKULA VENKATA LAXMI SUBRAHMANYAM
March 29, 2011
GENERAL MANAGER BAJAJ ALLIANZ GENERAL INSURANCE CO., LTD Vs. V.KISHORE
December 12, 2011
GENERAL MANAGER SHRIRAM LIFE INSURANCE COMPANY Vs. BOMMIDI SUBRAHMANYAM
December 28, 2011
GENERAL MANAGER SOUTH CENTRAL RAILWAY RAIL NILAYAM SECUNDERABAD Vs. P. SRINIVASULU REDDY
April 19, 2011
GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. T.PURUSHOTTAM
March 1, 2011
GENERAL MANAGER TELECOM DISTRICT Vs. KUNKUMALLA KRISHNA
September 8, 2011
GITAM INSTITUTE OF INTERNATIONAL BUSINESS Vs. SURYADEVERA VENKATA SUBBA RAO
August 3, 2011
GOGINENI SUBRAHMANYA VENKATA APPA RAO Vs. S. SREE RAMU
December 1, 2011
GREEN GOLD SEEDS, REP. BY ITS MANAGING DIRECTOR KONA SURYA PRAKASH Vs. CHILUKURI SUBBA REDDY
January 24, 2011
HOUSING DEVELOPMENT FINANCE CORPORATION (HDFC. REP. BY ITS DEPUTY GENERAL MANAGER Vs. T. PADMA RAO
January 27, 2011
HYDERABAD COLLEGE OF AVIATION TECHNOLOGY Vs. BOJJA PARDHA SARADHI
February 28, 2011
ICICI BANK LIMITED REP. BY ITS MANAGER Vs. CONSUMER GUIDANCE SOCIETY REP. BY ITS MANAGING TRUSTEE
November 15, 2011
ICICI BANK LTD., REP. BY ITS MANAGER Vs. B.VIJAYA LAKSHMI
March 31, 2011
ICICI LOMBARD GENERAL INSURANCE CO.LTD., REP. BY ITS BRANCH MANAGER Vs. A.AMARNADH
November 17, 2011
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED, REP. BY THE BRANCH MANAGER Vs. NARNE SESHAIAH
June 28, 2011
INDIA INFOLINE SECURITIES PRIVATE LIMITED REP. BY ITS MANAGER Vs. CONSUMER GUIDANCE SOCIETY REP. BY SRI POTHURU RAMA KRISHNA ANJANI KUMAR
February 3, 2011
ISMAIL KHADARI Vs. CHIEF MEDICAL SUPERINTENDENT RAILWAY HOSPITAL SOUTH CENTRAL RAILWAY VIJAYWADA
July 18, 2011
J.GOPALA KRISHNA RAO Vs. M. SUDHAKAR, CHAIRMAN & MANAGING DIRECTOR JANACHAITANYA HOUSING PVT. LTD
September 13, 2011
J.MANORAMA RETIRED LECTURER Vs. BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
August 30, 2011
J.NATHAN Vs. MANAGING DIRECTOR, MAHENDRA & MAHENDRA LIMITED
September 27, 2011
JANA CHAITANYA HOUSING LTD. REP. BY ITS MANAGER Vs. SANJAY DIWAKAR SARWADE
September 8, 2011
JANA HARSHA ESTATES CONSTRUCTION PVT.LTD., REP BY ITS CHAIRMAN AND MANAGING DIRECTOR Vs. C.RUTHI SRI
August 29, 2011
JANACHAITANYA HOUSING PVT. LTD, REP. BY ITS BRANCH MANAGER Vs. PASAGADA SESHA SAI SRIDHAR
July 22, 2011
JANACHAITANYA HOUSING PVT. LTD, REP. BY ITS BRANCH MANAGER Vs. B.KURMA RAO
July 21, 2011
JAYALAKSHMI AUTOMOTIVE PVT. LTD., REP. BY ITS SERVICE ENGINEER Vs. M.P.R. VITTAL
May 25, 2011
JUNIOR TELECOM OFFICER GROUPS BSNL DHARMAVARAM Vs. MARTHA SATYANARAYANA
April 7, 2011
K SARASWATHI Vs. MADHUPALA ESTATES PVT LTD
February 23, 2011
K. ANJI REDDY S/O K.LACHI REDDY Vs. BARMAVATH ANASUJA
July 28, 2011
K. RAJA RAO Vs. NAINA CHITS PRIVATE LIMITED REP. BY ITS PROPRIETRIX SMT E.SRIDEVI
August 5, 2011
K. SIVARAMAKRISHNAIAH, M.S. OPTH Vs. DASARI VENKATA JAYA HARI RAO
February 9, 2011
K.BALAJI, K.RANGAIAH Vs. BRANCH MANAGER BLAZE FLASH COURIERS LTD.
October 10, 2011
K.JAMUNA RANI Vs. BRANCH MANAGER, UTI BANK
December 27, 2011
K.NARASIMHA RAJU Vs. NATIONAL INSURANCE COMPANY LIMITED, REP. BY ITS BRANCH MANAGER
July 21, 2011
K.RAMALINGA REDDY Vs. ASST. DIVISIONAL ENGINEER APSPDCL
February 3, 2011
K.SANJEEV KUMAR Vs. SATHISHWAR REDDY
December 20, 2011
K.SATYANARAYANA Vs. KANCHIRAJU RAJA RAM
July 20, 2011
K.SURENDER REDDY Vs. GEMINI NURSING HOME REP. BY ITS AUTHORISED REPRESENTATIVE NEAR RAJESH THEATRE
August 30, 2011
K.V.RATNAM Vs. ASST. GENERAL MANAGER SBI, ECIL BRANCH
September 9, 2011
K.VASANT KUMAR Vs. WHIRLPOOL INDIA LIMITED, WHIRLPOOL HOUSE
December 28, 2011
K.VIJAY KUMAR Vs. TELEGRAPH TRAFFIC EMPLOYEES CO-OPERATIVE CREDIT SOCIETY, REP. BY THE PERSON-IN-CHARGE COMMITTEE
August 29, 2011
K.VIJAYA LAKSHMI NURSING HOME Vs. GUMMADI SRIDHAR
September 20, 2011
K.VISHWANATH Vs. JYOTHI HOSPITALS
February 10, 2011
KANCHERLA CHENGALRAYA NAIDU Vs. RELIANCE GENERAL INSURANCE CO. LTD., REP. BY ITS BRANCH MANGER
July 13, 2011
KANPURI PARVATHI Vs. ABHIRAM CONSTRUCTIONS AND INDUSTRIES, REP. BY ITS SOLE PROPRIETOR SRI PADAVALA TIRUMALA RAO
October 28, 2011
KANUKUNTALA SUJATHA Vs. ING VYSYA BANK MAIN ROAD VILLAGE CHELVAI GOVINDARAOPET MANDAL WARANGAL DISTRICT
November 14, 2011
KAPIL CHIT FUNDS PVT. LTD. REP. BY ITS AGM Y. RAJENDRA KUMAR Vs. K.LAXMI
February 1, 2011
KAPIL CHIT FUNDS PVT.LTD., REP. BY CHIEF MANAGER Vs. G.SURYANARAYANA
October 12, 2011
KARRI PRAKASH Vs. T.N.RAJYALAKSHMI
April 7, 2011
KATTUMURI MOHANA Vs. R.K.TOWNSHIP PROMOTERS PVT.LTD., REP.BY ITS CHAIRMAN AND MANAGING DIRECTOR
October 31, 2011
KAVERI INDANE SERVICES LPG GAS DEALER Vs. K.RAJARAM
March 7, 2011
KAVERI INDANE SERVICES LPG GAS DEALER Vs. M.VENKATESH
March 7, 2011
KEKI PHEROZE Vs. DECCAN AVIATION LTD. REP. BY ITS MANAGER NOW REP. BY KING FISHER AIRLINES HOUSE
March 10, 2011
KHIWASARA FINANCE AND LEASING LTD Vs. P.KRISHNA
July 20, 2011
KINGFISHER AIRLINES LTD. REP. BY ITS AUTHORISED REPRESENTATIVE KINGFISHER HOUSE Vs. KESAVULU REDDY
April 7, 2011
KITTI FINANCIERS PVT. LTD., JEEVAN LAL COMPLEX, HANAMKONDA CHOWRASTA Vs. P.SUNITHA DEVI
December 21, 2011
KODURU SUBBA REDDY Vs. MAMIDI JANARDHAN REDDY
November 11, 2011
KONAKANCHI MADHU Vs. CHAIRMAN, SHRIRAM GROUP COMPANIES
June 10, 2011
KONETI MANJU Vs. RASHTRIYA ISPAT NIGAM LTD. REP. BY ITS D.C.M.
September 7, 2011
KONKA MUNI BABU Vs. MANAGER, CHOLAMANDALAM MS GENERAL INSURANCE CO.LTD
December 28, 2011
KOPPISETTY MANGAYYAMMA Vs. LIC OF INDIA, YELLAMANCHILI REPRESENTED BY ITS BRANCH MANAGER
July 22, 2011
KOTA VENKATA SARMA Vs. P.VASU DEV
July 20, 2011
KOTHA VENKATA RAMANAMMA Vs. GRUHA LAXMI REAL ESTATES AND FINANCIERS, REP.BY ITS MANAGING PARTNER
December 5, 2011
KRISHNA TEJA DENTAL COLLEGE REP. BY ITS MANAGING DIRECTOR/MANAGING TRUSTEE PADMAVATHI NAGAR, TIRUPATI Vs. PRIYANKA YADAV
October 24, 2011
KRISHNA TEXTILES, REP. BY ITS PROPRIETOR KUSUMANCHI SYAMPRASADA RAO Vs. VARSHA CHITS AND FINANCE REP BY ITS MANAGING PARTNER W.V.RAMAMOHAN RAO
December 5, 2011
KUCHAKULA SURENDAR REDDY Vs. SIKHAHARA CONSTRUCTIONS
March 9, 2011
KUMARAN PANGAJAM Vs. BRANCH MANAGER LIC OF INDIA
December 13, 2011
KURSHEED BEGUM Vs. KIRAN KRISHNA REAL ESTATE CONSTRUCTIONS P. LTD. REP. BY ITS MANAGING DIRECTOR
April 13, 2011
KURSHEED JAHAN BEGUM Vs. STATE BANK OF INDIA, EDI BAZARA BRANCH
November 23, 2011
KUSALAVA FINANCE LTD., REP. BY ITS MANAGER SRI K. KOTESWARA RAO Vs. P.PURANDARA BABU
January 24, 2011
KUTTAN PILLAI BHASKARAN Vs. STATE BANK OF INDIA REP. BY ITS CHIEF MANAGER PBB, KUKATPALLY
March 28, 2011
L.I.C. OF INDIA REP. BY ITS BRANCH MANAGER BRANCH ADILABAD Vs. KODAPA ROOPA BAI
July 18, 2011
L.SRINIVASULU Vs. S.NARASIMHA RAO
February 28, 2011
L.SUBRAHMANYAM SRINIVASA SAI BABU Vs. HEMA HYUNDAI REP. BY ITS MANAGING DIRECTOR
October 10, 2011
LAKSHMI GANAPATHI SACHIDANANDA MODERN RICE MILLS Vs. SUPERINTENDING ENGINEER
July 4, 2011
LAKSHMIPURAM PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LTD Vs. GOLLA SIVARAMA KRISHNA
February 10, 2011
LIC OF INDIA, REP. BY ITS DIVISIONAL MANAGER Vs. DUMMU SAMBASIVARAO
March 29, 2011
LIFE INSURANCE CORPORATION OF INDIA REP. BY ITS MANAGER Vs. NADAKUDUTI SHANTI KUMAR
December 30, 2011
M.HARI KUMARI Vs. SENIOR DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.,LTD
December 8, 2011
M.NAGARAJU Vs. KOTHA VENAKTESWARA RAO R.K. DISTRIBUTORS AND AIRTEL AUTHORIZED DISTRIBUTOR MAIN BAZAR
July 6, 2011
M.NARAYANA Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD
March 22, 2011
M.PARVATHI Vs. G.RAVI SHANKAR
August 11, 2011
M.R.RAJESH Vs. DULIPALLA SAMBASIVA RAO
February 18, 2011
M.RAM BABU REDDY Vs. MANAGING DIRECTOR, M/S MAGMA SHARACHI LEASING LTD
February 24, 2011
M.S.K.MOTORS, R.M.K.PLAZA Vs. B.RAM CHANDER
May 25, 2011
M.SATYA SUDHEER Vs. AKRUTI CONSTRUCTIONS REP. BY ITS MANAGING PARTNER
February 25, 2011
M.SATYANARAYANA Vs. FARM VISION AGRITECH REP. BY ITS MANAGING PARTNER OBILESHU
March 4, 2011
M.SEETA RAMANJANEYULU Vs. SOUTHERN TRAVELS PVT. LTD., REP. BY ITS BRANCH MANAGER
January 12, 2011
M.VARALAKSHMI Vs. SUPERINTENDENT OF ENGINEER APEPDCL, DASANNAPET VIZIANAGARAM
October 31, 2011
M.VISHNUVARDHAN REDDY Vs. BATHULA BURAMMA
October 10, 2011
MADDI LAXMI Vs. L.I.C. OF INDIA REP. BY ITS BRANCH MANAGER POCHAMMA MAIDAN WARANGAL
July 11, 2011
MADHAVI MAHENDRAKAR Vs. YASHODA HOSPITALS SOMAJIGUDA, HYDERABAD REP. BY ITS MANAGING DIRECTOR
July 7, 2011
MADHULA KASI RAO Vs. M.MAHESWARA RAO
October 12, 2011
MAHANTHI LAKSHMANA RAO Vs. STATE BANK OF INDIA REP. BY BRANCH MANAGER NEAR KAMBAL TANK, RAJAHMUNDRY
December 12, 2011
MAHAVIR ASSOCIATES Vs. MAHAVIR LOK CHAMBER OWNERS WELFARE ASSOCIATION
August 3, 2011
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD Vs. AVUTHU VIJAYA LAKHSMI
November 30, 2011
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD., REP. BY ITS BRANCH MANAGER Vs. M.GNANESHWAR REDDY
March 31, 2011
MAHYCO VEGETABLE SEEDS LTD., PRODUCER AND MARKETER OF MAHYCO HYBRID SEEDS Vs. SETTYPALLI CHAKARADHAR RAO
January 12, 2011
MAJJI PADMA Vs. NEW INDIA ASSURANCE COMPANY LTD
April 18, 2011
MAJJI PADMA Vs. NEW INDIA ASSURANCE COMPANY LTD
April 19, 2011
MAJOR T.K.M.RAO Vs. P.R.S.S. SHARMA
September 7, 2011
MANAGER BAJAJ AUTO FINANCE LTD Vs. E.ERFAN ALI
October 24, 2011
MANAGER BAJAJ AUTO FINANCE LTD Vs. A.MADHUSUDHAN RAO
January 12, 2011
MANAGER ICICI BANK LTD. M.G.ROAD, VIJAYAWADA Vs. RAVI JEWELLERY COMPANY REP. BY ITS PROPRIETOR GANGADHAR TILAK
March 16, 2011
MANAGER, AIRTEL SHOW ROOM Vs. KAVALAPARA SANKARANARAYANA CHANDRAN
January 12, 2011
MANAGER, CITIBANK N.A., INSURANCE OPERATIONS Vs. RAJBAHADUR RAMESH MUDALIAR
March 16, 2011
MANAGER, KAPIL CHIT FUNDS PVT. LTD Vs. BYPUREDDY SIVA PRIYA
January 24, 2011
MANAGER, LIC OF INDIA ATMAKUR Vs. CHEEKURI PADMA
December 5, 2011
MANAGING DIRECTOR MADHUPALA ESTATES PVT. LTD Vs. D.VIJAYA SARADHI
September 21, 2011
MANAGING DIRECTOR, CHALIMEDA ANANDA RAO, INSTITUTE OF MEDICAL SCIENCES Vs. P.KRISHNA
August 5, 2011
MANAGING DIRECTOR/GENERAL MANAGER, SIBAR INSTITUTE OF DENTAL SCIENCES, TAKKELLAPADU, GUNTUR DISTRICT Vs. ANGADALA ALEKHYA
November 24, 2011
MAYTAS PROPERTIES LTD., HAVING REP. BY ITS NOMINEE M.TEJA PRATAP RAJU Vs. RINKY AGRAWAL
April 26, 2011
MEENA Vs. SHYLAJA OCC: DOCTOR
March 23, 2011
MITTAPALLI AMARALINGA RAMAKRISHNAIAH Vs. S.B.I. LIFE INSURANCE COMPANY LTD
March 16, 2011
MITTAPALLY GOVARDHAN Vs. MANCHALA RAJESWARI
April 29, 2011
MOHAMED OSMAN SHERIFF Vs. NATIONAL INSURANCE COMPANY, REPRESENTED BY ITS DIVISIONAL MANAGER
July 21, 2011
MOHD RAZIUDDIN Vs. KUSUMAHARA ENTERPRISES
April 15, 2011
MOHD. ASHFAQ Vs. KAABA HOSPITAL
August 11, 2011
MOOCHERLA SUBBA RAO Vs. DIVISIONAL ENGINEER OPERATION, APSPDCL
March 21, 2011
MOODUKULAM DEVIBAI Vs. SBI LIFE INSURANCE COMPANY LTD
December 28, 2011
MUJEEMUNNISA BEGUM Vs. SANJEEV SINGH YADAV
January 25, 2011
MUNNANGI BHASKARA RAO Vs. STATE BANK OF INDIA, REP. BY ITS BRANCH MANAGER
August 10, 2011
MUNNANGI BHASKARA RAO Vs. STATE BANK OF INDIA
July 10, 2011
MUPPASANI SIVA PARVATHI Vs. EXECUTIVE DIRECTOR, CENTRAL WOOL DEVELOPMENT BOARD GOVERNMENT OF INDIA
December 1, 2011
MURUGAN COLD STORAGE PVT. LTD Vs. DDF DAVOOD FRUIT MERCHANT REP. BY S.DAVOOD, S/O.MASTAN
July 4, 2011
MUTYAL SHAKUNTALA Vs. KUPPA SUSEELA
September 12, 2011
MYLABATHULA MARY EMASTEEN Vs. BRANCH MANAGER LIC OF INDIA CANAL ROAD
September 29, 2011
N.PRAKASH RAO Vs. SUPERINTENDING ENGINEER APSEB
March 28, 2011
N.RANGANAYAKULU Vs. MANAGER BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD
April 18, 2011
N.SIVA RAMA KRISHNA PRASAD Vs. UNITED INDIA INSURANCE COMPANY LTD. REP. BY ITS BRANCH MANAGER
February 21, 2011
N.SURENDER RAO Vs. T.SHARDHA
September 29, 2011
N.V.G.KRISHNA KUMAR Vs. ASCENT INFRATECH PROPERTIES INDIA P.LTD
September 2, 2011
NALLELLA MALLESHAM Vs. ADUVALA LAXMI BAI
February 23, 2011
NALLURI DIAGNOSTICS, NALLURI NURSING HOME Vs. MADDULURI KRISHNA ALIAS KRISHNA RAO
August 26, 2011
NARAYANA EDUCATIONAL SOCIETY Vs. ING VYSYA BANK LTD
September 16, 2011
NARNE CONSTRUCTIONS PRIVATE LIMITED Vs. SRIKANTH VEDANTAM
November 18, 2011
NARNE CONSTRUCTIONS PRIVATE LIMITED Vs. M A AKBER KHAN
December 8, 2011
NARNE ESTATES P LTD., REP. BY ITS MANAGING DIRECTOR Vs. WING COMMANDER P.JOSHI
December 12, 2011
NARNE ESTATES PVT. LTD Vs. D.ARUN KUMAR
July 13, 2011
NARNE ESTTES P LTD., REP. BY ITS CHAIRMAN & MANAGING DIRECTOR Vs. R.P.BAJAJ
March 7, 2011
NATIONAL INSURANCE CO LTD AND ANR Vs. SAMBHAVI ENGINEERS
July 5, 2011
NATIONAL INSURANCE CO., LTD., REP. BY ITS BRANCH MANAGER Vs. G.NARAYANA REDDY
November 8, 2011
NATIONAL INSURANCE CO., LTD., REP. REGIONAL MANAGER Vs. MIDWEST GRANITE PVT. LTD., REP. G.MOHAN
October 28, 2011
NATIONAL INSURANCE COMPANY LTD. REP. BY ITS DIVISIONAL MANAGER DIVISIONAL OFFICE- II Vs. STAR TYRE WORKS REP. BY ITS PROPRIETOR
April 25, 2011
NATIONAL SEEDS CORPORATION LTD., NANDYAL, KURNOOL DISTRICT REP. BY ITS AREA MANAGER Vs. S. LAXMI NARAYANA
February 4, 2011
NAVYA CHAITANYA HOUSING P LTD., REP. BY ITS MANAGING DIRECTOR Vs. PONGURI PITCHAIAH
November 29, 2011
NAVYA CHAITANYA HOUSING REP. BY ITS MANAGING PARTNER G.GIRIDHAR Vs. CHANDRA SEKHAR LUNANI
March 9, 2011
NELATURI MURALIDHARAN Vs. BRANCH MANAGER, INDIA INFOLINE SECURITIES LTD
March 17, 2011
NEW INDIA ASSURANCE CO. LTD Vs. SAHITI TRADING CORPORATION, NALGONDA, REP. BY ITS WORKING PARTNER
January 27, 2011
NEW INDIA ASSURANCE CO., LTD., REP. BY ITS BR.MANAGER Vs. VEMULA SANDHYA RANI
November 15, 2011
NEW INDIA ASSURANCE CO., LTD., REP. BY ITS DIVISIONAL MANAGER HDCT COMPLEX, KURNOOL Vs. Y.SUBBA REDDY
December 13, 2011
NEW INDIA ASSURANCE CO., LTD., REP. BY ITS MANAGER, D.O. Vs. SYED NOOR AHMED
August 24, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAMPETA RAVI
February 10, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PRAMOD KUMAR CHATURVEDI
August 29, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GANTA LAXMI
March 28, 2011
NEW INDIA ASSURANCE COMPANY LTD, BRANCH OFFICE, SANGHAMITRA BANK COMPLEX NALGONDA TOWN AND DIST Vs. NUKALA SUDHAKAR REDDY
July 6, 2011
NEW INDIA ASSURANCE COMPANY LTD. REP. BY ITS BRANCH MANAGER LALAPET Vs. KURNALA RENUKA DEVI
April 11, 2011
NEW INDIA ASSURANCE COMPANY LTD., REP. BY ITS BRANCH MANAGER Vs. K.YADAIAH
November 15, 2011
NEW INDIA ASSURANCE COMPANY LTD., REP. BY ITS BRANCH MANAGER NELLORE BRANCH, SUBEDARPET Vs. SAI IMPORTED FURNITURES, REP. BY SOLE PROPRIETOR G.SUDHAKAR REDDY
December 20, 2011
NGGOS COOPERATIVE HOUSE BUILDING SOCIETY, REP. BY ITS SECRETARY Vs. MVSV PRASAD
October 31, 2011
NUZIVEEDU SEEDS PVT. LTD., REP. BY ITS MANAGING DIRECTOR Vs. T.BALARAMUDU
March 31, 2011
ORIENTAL INSURANCE CO LTD Vs. A V SUBBA RAO AND ORS
January 28, 2011
ORIENTAL INSURANCE CO. LTD., REP. BY ITS DIVISIONAL MANAGER J.P.N.ROAD WARANGAL Vs. C.SHARATH BABU, M.S., SHARATH LASER EYE HOSPITALS
December 13, 2011
ORIENTAL INSURANCE COMPANY LIMITED, REP. BY ITS DIVISIONAL MANAGER Vs. MIRZA MAHED ALI BAIG
March 31, 2011
ORIENTAL INSURANCE COMPANY LIMITED, REPRESENTED BY ITS BRANCH MANAGER Vs. K.SANKAR BABU
November 28, 2011
ORIENTAL INSURANCE COMPANY LTD., REP. BY ITS DIVISIONAL MANAGER Vs. VORUGU VENUGOPAL REDDY
February 21, 2011
P.ARUNA KUMARI DIED REP. BY D. SESHAIAH Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA
September 9, 2011
P.KANAKABHUSHANAM Vs. S.VIJAYA LAKSHMI
January 21, 2011
P.LALITHAMMA Vs. B. RAMACHANDRAIAH
August 2, 2011
P.MASTHAN PRASAD RAO Vs. BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE
October 19, 2011
P.SEETHARAMAIAH Vs. ANUMALASETTY
February 10, 2011
P.SIVA REDDY Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
September 27, 2011
P.SRINIVAS Vs. DEEWAN HOUSING FINANCE CORPORATION REP.BY ITS MANAGER
July 11, 2011
P.SURESH Vs. T.SERVE COMPANY, REP. BY ITS PROPRIETOR SESHU
November 22, 2011
P.VENKATESWARA RAO Vs. A.P. HOUSING BOARD GRUHAKALPA M.J. ROAD NAMPALLY, HYDERABAD
March 9, 2011
PABBA VEERABHADRAIAH Vs. A.SHANKARAIAH
June 24, 2011
PADALA BRAHMANANDAM Vs. MANAGER, ANDHRA PRAGATHI GRAMEENA BANK
March 1, 2011
PALLAPU VENKATESHWARLU Vs. LIC OF INDIA, REP. BY ITS BRANCH MANAGER, BRANCH OFFICE, MAHABUBABAD
November 15, 2011
PALLAVI HOSPITAL REP. BY DR.P.DASRATHAM Vs. MEDISHETTI SUNANDA
May 11, 2011
PALLAVI MATERNITY AND NURSING HOME, REP. BY DR.C.PADMINI REDDY Vs. GUNDI MANASA
December 19, 2011
PANNALA VIJAYALAXMI Vs. BRANCH MANAGER, ANDHRA BANK, NAKREKAL MAIN BRANCH NAKREKAL TOWN, NALGONDA DIST
December 5, 2011
PANTHAM TAMMI RAJU Vs. EXECUTIVE ENGINEER A.P.HOUSING BOARD
July 1, 2011
PARAS NATH PRASAD Vs. G. BRAMARAMBA
November 8, 2011
PARDHA SARADHI REAL ESTATES REP. BY ITS MANAGING PARTNER P. VENKATESHWARLU Vs. ANNAPALLI KAVYA TEJA
July 11, 2011
PARIMI BHAVANI Vs. HERITAGE HOMES
July 21, 2011
PARJIJATHA MULTISPECIALITY HOSPITAL DOCTORS COLONY, MIRYALAGUDA POST Vs. B. RADHIKA
January 20, 2011
PEDDI NARAYANA SWAMI Vs. MANAGING DIRECTOR KAMINENI HOSPITALS L.B.NAGA
March 8, 2011
PODILA RAJA LINGESWAR RAO Vs. REGIONAL MANAGER REGIONAL OFFICE
August 29, 2011
PONNAPALLI RAMA KRISHNA Vs. SUPERINTENDING ENGINEER OPERATIONS APEPDCL
March 16, 2011
POST MASTER AFZALGUNJ POST OFFICE HYDERABAD Vs. V.K.SANGHI
July 29, 2011
POSTAL SUPERINTENDENT HEAD POST OFFICE PREMISES KURNOOL Vs. T.MUKUNDA RAO
October 5, 2011
POSTAL SUPERINTENDENT O/O POSTAL DEPARTMENT KURNOOL DIVISION Vs. K. RAMAIAH
November 14, 2011
POTTURI TULASIDAS Vs. B ANEEL KUMAR
June 9, 2011
PRASAD HOMES PVT.LTD Vs. DEVIDAS CHANDAK
May 25, 2011
PRINCESS DURRU SHEHVAR CHILDREN AND GEN.HOSPITAL Vs. NAYEEMUDDIN
February 28, 2011
PRINCIPAL KIDDIE KOOP HIGH SCHOOL MANDI BAZAR, WARANGAL Vs. JANNU VIVEK
February 3, 2011
PRINCIPAL SECRETARY DEPT. OF ENVIRONMENT FORESTS Vs. CONSUMER GUIDANCE SOCIETY REP. ALLA KOTESHWARA RAO
April 6, 2011
PULLA PREMANANDAM Vs. BRANCH MANAGER, BAJAJ FINANCE CO. LTD
June 9, 2011
PUVVADA VENKATA SIVA SANKAR Vs. SENIOR DIVISIONAL MANAGER THE NEW INDIA ASSURANCE CO., LTD.
November 8, 2011
R.VARALAXMI Vs. GOLDEN MULTI SERVICES CLUB LTD
December 12, 2011
R.VENKATESWARLU Vs. RELIANCE GENERAL INSURANCE COMPANY LTD
January 19, 2011
RABINDRA NATH SAHU Vs. LAKSHMI TOWNSHIP PVT LTD., REP. BY ITS MANAGING PARTNER
October 31, 2011
RACHARLA SHYAMALA Vs. L.I.C. OF INDIA REP. BY ITS BRANCH MANAGER
April 29, 2011
RAGHAVA AUTO FINANCER, REP. BY ITS MANAGER Vs. M.A. SELVA KUMAR
June 27, 2011
RAJALAKSHMI JEWELLERS Vs. NEW INDIA ASSURANCE CO. LTD., REP. BY ITS REGIONAL MANAGER
March 22, 2011
RAMA FERTILIZERS AND DEPOT REP. BY ITS PROPRIETOR Vs. VAINALA MOGILI
July 13, 2011
RAMAKRISHNA R PILE Vs. ICICI BANK CREDIT CARD DIVISION
January 5, 2011
RAMAKRISHNA.R.PILE Vs. ICICI BANK CREDIT CARD DIVISION
January 5, 2011
RAMINI SADGUNA Vs. R.VENKATA REDDY
April 15, 2011
RAPETI ARUNA Vs. ROYAL SUNDARAM ALLIANCE COMPANY LIMITED, REP. BY ITS BRANCH MANAGER
July 20, 2011
RATHNA Vs. LAXMI BUILDERS AND ENGINEERS FIRM
February 21, 2011
RATNA RAJA NURSERY CHINEE, LIME SEEDLINGS AND BUDDED PLANT SUPPLIERS Vs. K.NARAYANA GOUD
July 5, 2011
RAVI SHANKER Vs. MANAGER ANDHRA BANK, R.P. ROAD OPP. MAHABOOB COLLEGE SECUNDERABAD
September 7, 2011
REDDY MANOHAR Vs. ADITYA INSTITUTE OF TECHNOLOGY AND MANAGEMENT PG CENTER
February 23, 2011
REDNAM SATYANARAYANA MURTHY Vs. PORWAL TEXTILES REP. BY ITS PROPRIETOR INDRAMAL JAIN
July 28, 2011
REGIONAL HOUSING ENGINEER, A.P.HOUSING BOARD, WARANGAL Vs. P.SATYANARAYANA RAO
December 20, 2011
RELIANCE INDUSTRIES LTD Vs. MALLA JAYASHREE
June 24, 2011
RESIDENTS WELFARE ASSOCIATION Vs. VICE CHAIRMAN AND HOUSING COMMISSIONER, A.P.HOUSING BOARD
May 25, 2011
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD REP. BY ITS BRANCH MANAGER Vs. KONDURU LAKSHMI
July 28, 2011
S VENKATA SUBBAIAH Vs. UNITED INDIA INSURANCE COMPANY LTD
April 27, 2011
S.K.NAIMA Vs. BRANCH MANAGER, LIC OF INDIA, MARKAPUR PRAKASHAM DISTRICT
February 25, 2011
S.K.PARENTERALS P LTD., A COMPANY INCORPORATED UNDER COMPANIES ACT Vs. B.PAPA RAO
May 25, 2011
S.KAMESHWARA RAO Vs. SOUTH CENTRAL RAILWAY REP. BY ITS GENERAL MANAGER RAILNILAYAM, SECUNDERABAD
April 25, 2011
S.KRISHNA Vs. COMMISSIONER, MUNICIPAL CORPORATION
August 11, 2011
S.LAXMINARAYANA Vs. TAHSILDHAR, PRODDATUR MANDAL KADAPA DIST.
April 28, 2011
S.MALLIKARJUNAIAH Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD
January 17, 2011
S.VIJAY KUMAR Vs. RELIANCE COMMUNICATION REP. BY MR.ANIL AMBANI DIRUBAI AMBANI KNOWLEDGE CITY THANE
November 11, 2011
SAI GOKUL CONSTRUCTIONS, REP. BY ITS MANAGING PARTNER Vs. N.VENKATESWARA RAO N.SAILAJA
March 25, 2011
SAI LAXMI CONSTRUCTIONS REP. BY ITS MANAGING PARTNER MR.V.SURESH Vs. SAI ENCLAVE FLAT OWNERS WELFARE ASSOCIATION REP. BY ITS PRESIDENT
February 11, 2011
SAI RAM BUILDERS REP. BY ITS MANAGING PARTNER SRI PASALA GANGADHARA RAO Vs. CHINTAKAYALA CHINA POTHURAJU
March 29, 2011
SAI THERTHA BUILDERS, REP. BY ITS PROPRITRIX Vs. MANDA RAMAKRISHNA REDDY
November 15, 2011
SAJJA HARINATH Vs. MANAGER ANDHRA PRAGATHI GRAMEENA BANK MAIN ROAD
September 28, 2011
SAN ENTERPRISES, REPTD. BY ITS PARTNER ALLEGED PARTNER DR.K.MADHUSUDHAN RAO Vs. PITCHIKA JAYALAKSHMI
July 29, 2011
SANGITA TRAVELS Vs. HASMUKH C. JAIN
July 5, 2011
SAS MOTORS LIMITED Vs. ADEPU RAJENDER
December 9, 2011
SATHYA DIAGNOSTIC CENTRE REP. BY ITS MANAGING DIRECTOR Vs. C.PRAMEELA
July 7, 2011
SATHYAM ASSOCIATES, REP. BY ITS MANAGING PARTNER P.RAMA KRISHNA REDDY Vs. SUPERINTENDING ENGINEER, APSPDCL, VIDYUTHBHAVAN, DARGAMITTA, NELLORE
August 10, 2011
SATYAVARAPU PARAMESWARA RAO Vs. DIVISIONAL MANAGER DIVISIONAL OFFICE, SHRIRAM LIFE INSURANCE CO.LTD
December 14, 2011
SBI LIFE INSURANCE COMPANY LIMITED Vs. BADAGALA KONDAMMA
December 9, 2011
SECRETARY AND CORRESPONDENT, BOMMA INSTITUTE OF TECHNOLOGY AND SCIENCES, BEHIND EENADU OFFICE, ALLIPURAM, KHAMMAM Vs. SILUSANI TEJASRI
July 13, 2011
SECRETARY, THE KALIKIRI CO-OP. RURAL BANK LTD Vs. M.REDDAPPA
September 20, 2011
SECUNDERABAD CO-OPERATIVE URBAN BANK LTD. REP. BY ITS SENIOR MANAGER Vs. JAMEEL AHAMED
July 4, 2011
SENIOR BRANCH MANAGER ANDHRA BANK, RAJAMPET KADAPA DISTRICT Vs. DOMMARAJU NARASARJU
March 31, 2011
SENIOR BRANCH MANAGER THE ORIENTAL INSURANCE COMPANY LIMITED Vs. CHIKKUDU PREMLATHA
June 28, 2011
SENIOR DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. K.KANKALATHA
January 27, 2011
SENIOR DIVISIONAL MANAGER, LIC OF INDIA Vs. M.ABDUL GAFOOR
June 27, 2011
SENIOR DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. G.SANTHAMMA
June 30, 2011
SERVICE MANAGER JYOTHI MOTORS, AUTHORISED DEALER PIAGGIO VEHICLES PVT. LTD Vs. B.SOMAIAH
January 17, 2011
SHAJI M.K. Vs. TELECOM REGULATORY AUTHORITY OF INDIA TRAI), REP. BY ITS SECRETARY
October 12, 2011
SHRI RAM LIFE INSURANCE COMPANY LTD., REP. BY ITS ASST GENERAL MANAGER Vs. RAYAVARAPU SESHAGIRI RAO
December 14, 2011
SHRIRAM CHITS P LTD., REP. BY ITS BRANCH MANAGER Vs. RACHAMALLI SURESH
September 9, 2011
SHRIRAM CITY UNION FINANCE LTD. REP. BY ITS ZONAL MANAGER Vs. KONDAPALLI RAMU
March 29, 2011
SHRIRAM INVESTMENTS LTD. ADMINISTRATIVE OFFICE Vs. B.NAGARAJU
April 28, 2011
SHRIRAM LIFE INSURANCE COMPANY LTD., REP. BY ASST.GENERAL MANAGER Vs. Y.RAVINDRA BABU
November 30, 2011
SIDDA PULLAIAH Vs. YASHODA SUPER SPECIALTY HOSPITAL
July 26, 2011
SIDDARDHA SEEDS Vs. KOMMINENI NARASIMHA RAO
January 17, 2011
SINGARENI COLLIERIES COMPANY LTD., PERSONAL DEPARTMENT Vs. SHOWRAY BANDA LADYS TAILOR
August 1, 2011
SIRI TECHNOLOGIES, REP. BY RAMESH Vs. B.PALLAVI
December 14, 2011
SOUTH CENTRAL RAILWAY Vs. SUCHI SINGH
August 24, 2011
SRAVANTHI NIVAS WELFARE ASSOCIATION Vs. V. SREEDHAR REDDY
March 24, 2011
SRI GANESH ENTERPRISES, PROP: SRI PURIPANDA VISWESWARA RAO Vs. NARAYANA COLD STORAGE, REP. BY ITS MANAGER
July 21, 2011
SRINIVAS CHOWDHARY Vs. PRABHAKAR YELMELI
August 11, 2011
SRINIVASA AUTOMOBIL PVT. LTD Vs. NEW INDIA ASSURANCE COMPANY LTD
February 3, 2011
SSS PROMOTERS, DEVELOPERS, CONSTRUCTIONS, MARKETEERS. REP. BY ITS MANAGING PARTNER Vs. KANCHI SWARNA LATHA
December 20, 2011
STATE BANK OF HYDERABAD, SANGAREDDY BRANCH Vs. J.NARENDER REDDY
March 25, 2011
STATE BANK OF INDIA REP. BY ITS BRANCH MANAGER Vs. T.NAGARAJA
February 2, 2011
SUDHAKARAN NAIR Vs. G.PUNNA RAO
October 24, 2011
SUMA REDDY Vs. CARPENTERS CLASSICS INDIA (P) LTD., REP. BY ITS MANAGING DIRECTOR
July 28, 2011
SUNDARAM FINANCE LTD., REP. BY ITS ASSISTANT MANAGER-LEGAL A.SRIKRISHNA Vs. AMARESWARA RAO
November 29, 2011
SUPERINTENDENT ENGINEER OPERATION, APEPDCL ELURU W.G.DIST Vs. KATTURI JAYARAJU
December 1, 2011
SUPERINTENDENT ENGINEER, ASSESSMENT CIRCLE , APEPDCL,VISAKHAPATNAM Vs. PULAGAM SURYAKUMARI
November 16, 2011
SUPERINTENDING ENGINEER NORTHERN POWER DISTRIBUTION COMPANY LTD KARIMNGAR Vs. THAPPATLA BHARATHI
February 21, 2011
SUPERINTENDING ENGINEER OPERATION PEPDCL, ELURU Vs. PATTAPU VENKATA KRISHNA RAO ALIAS P. KRISHNA
April 15, 2011
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March 17, 2011
SURAKSHA ENTERPRISES Vs. PASHAM BHASKAR REDDY
September 14, 2011
SUREY KITCHEYYA & COMPANY BY ITS PROPRIETOR Vs. IDBI BANK LIMITED REP. BY ITS MANAGER
March 17, 2011
SWAROOPA RANI ALIAS SUSAN CHARLES Vs. R.R.K.CONSTRUCTIONS A PARTNERSHIP FIRM REPRESENTED BY ITS MANAGING PARTNER
December 19, 2011
SYED AHMED MOHIUDDIN Vs. STATE BANK OF HYDERABAD, NRI BRANCH, KHAN LATEEF KHAN ESTATE
October 14, 2011
SYNDICATE BANK, REP. BY ITS SR.BRANCH MANAGER, BRINDAVAN GARDENS, GUNTUR Vs. MINNEKANTI UMA DEVI
March 25, 2011
SYNERGIES DOORAY AUTOMOTIVE LTD., REP. BY ITS MANAGING DIRECTOR Vs. GARIKINA VENKATA RAMANA MURTHY
January 5, 2011
T.HYMAVATHI Vs. I.F.C.I. LTD., REP. BY ITS CHAIRMAN AND M.D.
September 26, 2011
T.KAMESWARA RAO Vs. JAGANNATH BUILDERS REP. BY ITS MANAGING PARTNER K. JAGANNATHA RAO
January 24, 2011
T.MANOJ KUMAR Vs. FLYTECH AVIATION ACADEMY
September 8, 2011
T.TEJESWARARAO Vs. GRUHA JYOTHI BUILDINGS AND ESTATES PVT. LTD., REPREENTED BY ITS CHAIRMAN Y.RAMABRAHMAM AND MANAGING DIRECTOR
December 13, 2011
TALLURI JAGANNADHARAO Vs. PEDDAPURAM MUNICIPALITY REPRESENTED BY ITS COMMISSIONER
October 27, 2011
TELAPOLU VENKATA LATHA KUMARI Vs. A. P.TRANSCO REP. BY ITS DIVISIONAL ENGINEER
September 6, 2011
THALTHAM VENKATA RAGHAVA RAO Vs. SWARNA SOUDHA APARTMENTS FLAT OWNER
May 25, 2011
THELLA PAVANI Vs. UNITED INDIA INSURANCE COMPANY LTD., REP. BY ITS BRANCH MANAGER
March 30, 2011
U.M.BHANDARI Vs. COUNTRY CLUB I PVT. LTD
March 21, 2011
U.RAJU KUMAR Vs. JANA HARSHA ESTATES N CONSTRUCTION PVT. LTD REP. BY ITS MANAGING DIRECTOR
February 4, 2011
UNITED INDIA INSURANCE CO., LTD., REP. BY ITS BRANCH MANAGER Vs. A. RAGHURAMI REDDY
November 8, 2011
UNITED INDIA INSURANCE CO.LTD., REP. BY ITS DIVISIONAL MANAGER Vs. M.RAJAIH
December 12, 2011
UNITED INDIA INSURANCE CO.LTD., REP. BY ITS SR. DIVISIONAL MANAGER Vs. G.RAJYALAKSHMI
March 16, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ESS ESS CONSTRUCTIONS
March 7, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NADUKUDA CHINNU BAI
July 27, 2011
UNITED INDIA INSURANCE COMPANY LTD. REP. BY ITS BRANCH MANAGER KOTHAGUDEM KHAMMAM DIST Vs. SAYYED KIFAYATH
September 12, 2011
UNITED INDIA INSURANCE COMPANY LTD. REP. BY ITS DIVISIONAL MANAGER G.T. ROAD, PANDARIPURAM DURGA COMPLEX Vs. VANKAYALAPATI LAKSHMAIAH
January 20, 2011
UNITED INDIA INSURNACE COMPANY LTD Vs. GURUNADHA SWAMY RICE INDUSTRIES, LINGAGIRI ROAD HUZURNAGAR
April 18, 2011
USHASRI CHIT FUNDS P LTD Vs. KARNATI SHAMA SWARUPA
July 28, 2011
UTI TECHNOLOGY SERVICES LTD., REP. BY ITS MANAGING DIRECTOR Vs. LOCHERLA RAMANAJI
November 17, 2011
UTI TECHNOLOGY SERVICES LTD.,REP. BY SRI C.KASI MANAGER Vs. KUM CHANDRIKA NAGHATA
January 12, 2011
V.CHANDRA MOHAN Vs. VICE CHAIRMAN AND HOUSING COMMISSIONER, A.P.HOUSING BOARD, HYDERABAD
March 25, 2011
V.DHARMASURI Vs. VISWABHARATHI MUTUALLY AIDED CO-OP. CREDIT SOCIETY LIMITED
May 25, 2011
V.GOPALA KRISHNA MURTHY GKM VALLURI TRAINEE OFFICER Vs. NARNE ESTATES PVT. LTD
March 7, 2011
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November 30, 2011
V.NARASIMHA RAO Vs. K.RAJA RAJESWARI PROPRIETOR OF VIGNESH NURSING HOME
January 25, 2011
V.RAVINDER REDDY, MBBS Vs. GUNDA UPENDRAMMA
March 18, 2011
V.SHOBHA RANI Vs. ASST. ENGINEER OPERATION, APSPDCL KONGAREDDIPALLE
April 20, 2011
V.SRIDHAR GOUD Vs. MAGMA SHRACHI FINANCE CORP. LTD., REP.BY ITS BRANCH MANAGER
November 22, 2011
VAKAT LAV KUMAR PROPRIETOR, SANTHI GENERAL STORES RAJAJI STREET, NELLORE Vs. BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD
September 28, 2011
VANAPALLI LOVARAJU Vs. SUPERINTENDENT SAROJINI DEVI EYE HOSPITAL HUMAYUNNAGAR
August 5, 2011
VANGURI VENKATA LAKSHMI PRASANNA Vs. BHAVANAM ESTATES PVT. LTD REP. BY ITS MANAGING DIRECTOR
August 3, 2011
VANUKONDA MADHU KUMAR Vs. TIRUMALA CHITS (REGD.), REP.BY ITS FOREMEN CH.SATHYANARAYANA RAO
July 13, 2011
VASANTHAM MARINE FISHERIES Vs. ORIENTAL INSURANCE COMPANY LIMITED
January 25, 2011
VENNAPUREDDY SHYAMALA Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA
January 24, 2011
VIJAYALAKSHMI ENTERPRISES Vs. SUPERITENDING ENGINEER A.P.S.P.D.L., ONGOLE
August 5, 2011
VINAYAKA MODERN RICE MILL REP. BY ITS PROPRIETOR, SANAPALA KRISHNA MURTHY Vs. EASTERN POWER DISTRIBUTION COMPANY OF A.P. LTD
February 9, 2011
VINJAMURI PRABHAKARAM Vs. EXECUTIVE DIRECTOR CUSTOMER RELATIONSHIP MANAGEMENT CENTRAL OFFICE
August 4, 2011
VIRAL CONSTRUCTIONS, A PROPRIETORY CONCERN REP. BY ITS PROPRIETOR MULAGADDA SAMBA MURTHY Vs. MAROJU VENKATA RAO
March 17, 2011
VISHNU CHITS PVT. LTD., REP. BY ITS BRANCH MANAGER/FOREMAN Vs. N.GANGADHAR
January 17, 2011
VISU INTERNATIONAL LIMITED, REP. BY ITS CHAIRMAN Vs. DASARI APPALA RAJU
June 30, 2011
VITTHALA USHA RANI Vs. VISHAL PROJECTS LTD
January 17, 2011
VIZIA CO-OPERATIVE SOCIETY LTD., REP. BY ITS CHAIRMAN CUM PRESIDENT Vs. N.TEEJESWARA RAO
July 26, 2011
VYSHNAVI CONSTRUCTIONS AND DEVELOPERS REP. BY ITS MANAGING PARTNERS SRI C.G.SAJJAN Vs. MAHENDER REDDY
September 27, 2011
Y.ASHOK Vs. KUN AUTOMOBILES PVT. LTD. REP. BY ITS MANAGER
April 11, 2011
Y.LAKSHMAN RAO Vs. USHA MULLAPUDI CARDIAC CENTER REP. BY ITS DR.RATNAM V MULLAPUDI CONSULTANT CARDIOLOGIST
February 21, 2011
Y.SAVITHA DEVI Vs. P.SHAILAJA W/O P.JESURATNAM
September 13, 2011
YADAGIR SHANGANTI Vs. RADIANT INFOSYSTEMS PVT. LTD.REP. BY ITS DIRECTOR
September 29, 2011
YANAMALA PURUSHOTHAM Vs. MANAGING PARTNER SAI CHAITANYA REAL ESTATES
March 30, 2011
YASHODA SUPER SPECIALITY HOSPITAL BEHIND HARI HARA KALA BHAVAN Vs. CHEETI HANUMANTHA RAO
January 17, 2011
YELAMANCHILI SARAT BABU Vs. K. VISHNU PRASAD
May 25, 2011
ZOHRA HUSSAIN CHOGANI Vs. SUCHIR INDIA DEVELOPERS P.LTD.
September 19, 2011