KAMESHWAR PRASAD JAISWAL Vs. STATE OF BIHAR
|
July 25, 2011 |
108 GOPALJI LSHT DEVTA ALIAS LALLA GOPALJI Vs. STATE OF BIHAR
|
February 23, 2011 |
A B ENTERPRISES & A V T V S MOTOR Vs. UPENDRA KUMAR
|
October 19, 2011 |
A P R CONSTRUCTION LTD THRU Vs. STATE OF BIHAR
|
January 11, 2011 |
A.C.M.O. Vs. STATE OF BIHAR
|
July 11, 2011 |
ABAD MOHAMMAD S/O LATE MAHMOODUR RAHMAN Vs. STATE OF BIHAR
|
May 2, 2011 |
ABDUL HAKIM Vs. STATE OF BIHAR
|
November 29, 2011 |
ABDUL HAQUE Vs. STATE OF BIHAR
|
March 12, 2011 |
ABDUL HAQUE Vs. STATE OF BIHAR
|
March 17, 2011 |
ABDUL KUDUSH KHAN Vs. UNION OF INDIA
|
May 3, 2011 |
ABDUL LATIF Vs. STATE OF BIHAR
|
April 4, 2011 |
ABDUL RAQUIB Vs. STATE OF BIHAR
|
November 15, 2011 |
ABDUL SALAM Vs. STATE OF BIHAR
|
April 18, 2011 |
ABDUL SATTAR Vs. STATE OF BIHAR
|
December 8, 2011 |
ABDUL WAHID Vs. STATE OF BIHAR
|
January 17, 2011 |
ABDUR RAUF Vs. STATE OF BIHAR
|
March 8, 2011 |
ABDUS SALAM Vs. STATE OF BIHAR
|
December 7, 2011 |
ABHIJIT KUMAR Vs. STATE OF BIHAR : DINESH KUMAR
|
September 29, 2011 |
ABHIJIT KUMAR THAKUR Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
September 15, 2011 |
ABHINANDAN SINGH Vs. STATE OF BIHAR
|
April 6, 2011 |
ABHINAV PRASAD ALIAS ABHINA Vs. STATE OF BIHAR
|
April 15, 2011 |
ABHISHEK KUMAR SHARMA Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
|
October 20, 2011 |
ABSD ELECTRICALS Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
|
July 7, 2011 |
ABU BAKAR Vs. STATE OF BIHAR
|
December 12, 2011 |
ABUL HASSAN Vs. STATE OF BIHAR
|
April 25, 2011 |
ABUL LAIS Vs. STATE OF BIHAR
|
January 28, 2011 |
ABUL LAIS Vs. STATE OF BIHAR
|
February 4, 2011 |
ADYA BIND AND ORS Vs. STATE OF BIHAR
|
December 9, 2011 |
AFZAL HUSSAIN AND ORS. Vs. STATE OF BIHAR
|
December 5, 2011 |
AFZAL IMAM AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 8, 2011 |
AJABLAL PASWAN Vs. PRAMOD PASWAN
|
November 29, 2011 |
AJAY KUMAR Vs. STATE ELECTION COMMISSION BIHAR AT PATNA
|
October 18, 2011 |
AJAY KUMAR Vs. STATE OF BIHAR
|
June 28, 2011 |
AJAY KUMAR Vs. STATE OF BIHAR
|
August 5, 2011 |
AJAY KUMAR @ DR. AJAY KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
December 14, 2011 |
AJAY KUMAR KESHARI ALIAS AJAY KESHARI Vs. STATE OF BIHAR
|
February 4, 2011 |
AJAY KUMAR SAINI @ AJOY SAINI Vs. STATE OF BIHAR
|
July 7, 2011 |
AJAY KUMAR SINGH Vs. STATE OF BIHAR
|
March 28, 2011 |
AJAY KUMAR SINHA Vs. STATE OF BIHAR
|
September 30, 2011 |
AJAY KUMAR TIWARI Vs. STATE OF BIHAR
|
April 19, 2011 |
AJAY PANDEY Vs. THE STATE OF BIHAR
|
September 19, 2011 |
AJAY PASWAN Vs. STATE OF BIHAR
|
September 6, 2011 |
AJAY PRASAD Vs. S M BADRUL HASSAN
|
September 6, 2011 |
AJAY PRATAP SINGH Vs. STATE OF BIHAR
|
January 31, 2011 |
AJAY RAM, SON OF LATE RAMCHANDRA RAM AND SHAMA DEVI, WIFE OF LATE RAM CHANDRA RAM Vs. STATE OF BIHAR
|
November 4, 2011 |
AJAY SHANKAR PRASAD Vs. STATE BANK OF INDIA
|
July 7, 2011 |
AJAY SINGH ALIAS AJAY KUMAR Vs. STATE OF BIHAR
|
August 30, 2011 |
AJAY SINHA Vs. STATE OF BIHAR
|
August 12, 2011 |
AJIT KUMAR Vs. STATE OF BIHAR
|
January 28, 2011 |
AJIT KUMAR Vs. STATE OF BIHAR
|
June 21, 2011 |
AJIT SINGH Vs. STATE OF BIHAR
|
April 19, 2011 |
AJOY KUMAR Vs. STATE OF BIHAR
|
June 21, 2011 |
AKABARI DEVI W/O.SHRI BAIDYANATH JHA Vs. STATE OF BIHAR
|
May 2, 2011 |
AKASH MEDICO Vs. UNION OF INDIA
|
May 20, 2011 |
AKHILANAND PANDEY Vs. STATE OF BIHAR
|
May 13, 2011 |
AKHILESH @ TAPESHWAR JADO Vs. STATE OF BIHAR
|
December 19, 2011 |
AKHILESHWAR BHARTI Vs. RAM SAWARI DEVI
|
January 28, 2011 |
AKHILESHWAR PRASAD Vs. STATE OF BIHAR
|
January 4, 2011 |
AKHTAR Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX, PATNA
|
September 9, 2011 |
AKHTAR NUTT AND ORS Vs. STATE OF BIHAR
|
August 23, 2011 |
AKSHAIBAR PARBAT SON OF SHEODENI PARVAT Vs. STATE OF BIHAR
|
April 19, 2011 |
AKSHEY LAL PANDIT Vs. STATE OF BIHAR
|
May 11, 2011 |
ALBERT JOSEPH SAH Vs. STATE OF BIHAR
|
February 4, 2011 |
ALI HASAN MIAN @ ALI HASAN Vs. MOSMAT MARIAN
|
December 12, 2011 |
ALIMUDDIN Vs. THE STATE OF BIHAR AND ORS.
|
October 20, 2011 |
ALL INDIA HEALTH GUIDE UNION Vs. UNION OF INDIA
|
March 23, 2011 |
ALLAUDDIN MIAN ALIAS MD ALLAUDDIN Vs. STATE OF BIHAR
|
September 7, 2011 |
ALOK Vs. BIHAR STATE HUMAN RIGHTS COMMISSION
|
June 8, 2011 |
ALOK KUMAR PANDEY Vs. STATE OF BIHAR
|
December 9, 2011 |
AMAR CHAND SARAOGI Vs. LALMATI DEVI
|
March 10, 2011 |
AMAR KUMAR PRASAD SINHA Vs. STATE OF BIHAR
|
February 19, 2011 |
AMAR NATH Vs. UNION OF INDIA
|
April 20, 2011 |
AMAR NATH VERMA Vs. UNION OF INDIA
|
January 21, 2011 |
AMARENDRA KUMAR Vs. ANJALI DEVI
|
January 5, 2011 |
AMARENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
April 7, 2011 |
AMARENDRA SAH Vs. STATE OF BIHAR
|
December 16, 2011 |
AMARNATH MAHTO Vs. STATE OF BIHAR
|
May 2, 2011 |
AMARNATH PANDEY AND ORS Vs. PATNA MUNICIPAL CORPORATION
|
March 15, 2011 |
AMARNATH SHARMA Vs. STATE OF BIHAR
|
June 21, 2011 |
AMBUJ SHARMAalias AMBUJ KR SHARMA Vs. STATE OF BIHAR
|
January 18, 2011 |
AMIN MANDAL Vs. STATE OF BIHAR
|
April 8, 2011 |
AMIT KUMAR Vs. VICE CHANCELLOR VEER KUNWAR SINGH UNIVERSITY
|
March 10, 2011 |
AMITABH KUMAR Vs. STATE OF BIHAR
|
July 18, 2011 |
AMLA PATHAK Vs. STATE OF BIHAR
|
April 11, 2011 |
AMOD KUMAR Vs. PATNA MUNICIPAL CORPORATION
|
January 11, 2011 |
AMRENDRA KUMAR Vs. BIHAR STATE ELECTRICITY BOARD
|
January 12, 2011 |
AMRENDRA SINGH Vs. STATE OF BIHAR
|
July 4, 2011 |
ANAND KANT TIWARI Vs. STATE OF BIHAR
|
April 19, 2011 |
ANAND KUMAR S/O.LATE BINOD KUMAR Vs. STATE OF BIHAR
|
February 14, 2011 |
ANAND MOHAN GUPTA S/O.SHRI KISHORI LAL Vs. UNION OF INDIA
|
July 18, 2011 |
ANAND SWARUP ALIAS ANAND SWAROOP Vs. STATE OF BIHAR
|
January 19, 2011 |
ANANT LAL YADAV Vs. STATE OF BIHAR
|
August 2, 2011 |
ANCHHU BHAGAT Vs. STATE OF BIHAR
|
July 6, 2011 |
ANIL KUMAR Vs. STATE OF BIHAR
|
January 18, 2011 |
ANIL KUMAR Vs. STATE OF BIHAR
|
July 12, 2011 |
ANIL KUMAR Vs. STATE OF BIHAR THROUGH THE SECRETARY
|
September 30, 2011 |
ANIL KUMAR Vs. STATE OF BIHAR
|
July 15, 2011 |
ANIL KUMAR Vs. STATE OF BIHAR
|
January 27, 2011 |
ANIL KUMAR JHA Vs. STATE OF BIHAR
|
January 21, 2011 |
ANIL KUMAR PANDEY @ ANIL PANDEY Vs. THE STATE OF BIHAR
|
December 14, 2011 |
ANIL KUMAR SINGH Vs. STATE OF BIHAR
|
December 16, 2011 |
ANIL KUMAR SINGH Vs. STATE OF BIHAR
|
April 26, 2011 |
ANIL KUMAR SINGH Vs. STATE OF BIHAR
|
March 18, 2011 |
ANIL KUMAR SINGH Vs. THE UNION OF INDIA
|
July 18, 2011 |
ANIL KUMAR SINGH Vs. STATE OF BIHAR
|
May 20, 2011 |
ANIL KUMAR SINGH Vs. STATE OF BIHAR
|
October 25, 2011 |
ANIL KUMAR SINHA Vs. STATE OF BIHAR
|
August 26, 2011 |
ANIL KUMAR TRIPATHI Vs. STATE OF BIHAR
|
February 4, 2011 |
ANIL MURMU Vs. STATE OF BIHAR
|
March 28, 2011 |
ANIL SINGH Vs. STATE OF BIHAR
|
September 28, 2011 |
ANIMESH SIL Vs. STATE OF BIHAR
|
February 22, 2011 |
ANIMESH SIL Vs. STATE OF BIHAR
|
December 19, 2011 |
ANIRUDH SHARMA Vs. STATE OF BIHAR
|
October 18, 2011 |
ANISH BIR Vs. STATE OF BIHAR
|
December 23, 2011 |
ANITA KUMARI Vs. STATE OF BIHAR
|
February 7, 2011 |
ANITA KUMARI, ANIL KUMAR Vs. STATE OF BIHAR
|
August 16, 2011 |
ANJALI JAIN DAUGHTER OF LATE BIMAL KISHORE JAIN Vs. STATE OF BIHAR
|
May 11, 2011 |
ANJANA KUMARI Vs. STATE OF BIHAR THROUGH THE SECRETARY
|
September 15, 2011 |
ANJANI KUMAR Vs. STATE OF BIHAR
|
December 15, 2011 |
ANJANI KUMAR JHA S/O SRI HARENDRA NARAYAN JHA Vs. UNION OF INDIA
|
November 21, 2011 |
ANJANI KUMAR NATHANI S/O LATE NAND LAL NATHANI Vs. UNION OF INDIA
|
April 29, 2011 |
ANJAY KUMAR RAI ALIAS ROY Vs. STATE OF BIHAR
|
May 13, 2011 |
ANNIE JOSEPH Vs. STATE OF BIHAR
|
November 17, 2011 |
ANUP KUMAR Vs. NARAIN PRASAD
|
September 27, 2011 |
ANUP NARAYAN SINGH Vs. STATE OF BIHAR AND ORS.
|
August 9, 2011 |
ANUPAMA SAHA Vs. THE STATE OF BIHAR THROUGH SECRETARY AND ORS.
|
December 20, 2011 |
ANURAG VERMA Vs. STATE OF BIHAR
|
December 16, 2011 |
ANWAR MALLIK Vs. STATE OF BIHAR
|
August 29, 2011 |
ANWARI KHATOON Vs. STATE OF BIHAR
|
April 22, 2011 |
ANWARUL HAQUE Vs. STATE OF BIHAR
|
March 4, 2011 |
APARNA DEVI Vs. STATE OF BIHAR
|
January 13, 2011 |
ARADHNA KUMARI Vs. STATE OF BIHAR
|
March 8, 2011 |
ARBIND KUMAR Vs. STATE OF BIHAR
|
May 13, 2011 |
ARBIND KUMAR ALIAS ARVINDKR THAKUR Vs. STATE OF BIHAR
|
October 20, 2011 |
ARBIND KUMAR SINGH Vs. STATE OF BIHAR
|
March 18, 2011 |
ARBIND KUMAR SINGH S/O JAI NARAIN SINGH Vs. STATE OF BIHAR
|
April 18, 2011 |
ARCHANA DEVI Vs. CHAIRMAN, B.S. ELECTRICITY BOARD
|
August 5, 2011 |
ARJUN KUMAR Vs. STATE OF BIHAR
|
June 20, 2011 |
ARJUN KUMAR SINGH Vs. STATE OF BIHAR
|
January 17, 2011 |
ARJUN PASWAN Vs. STATE OF BIHAR
|
July 21, 2011 |
ARJUN PRASAD Vs. STATE OF BIHAR
|
January 20, 2011 |
ARJUN RAI Vs. RAJENDRA YADAV
|
May 2, 2011 |
ARJUN RAM Vs. B S CO OPT MKT UNION
|
July 1, 2011 |
ARJUN SINGH Vs. STATE IF BIHAR
|
July 11, 2011 |
ARRAH SASARAM LIGHT RAILWAY COMPANY Vs. STATE OF BIHAR
|
January 4, 2011 |
ARSHAD ALAM Vs. STATE OF BIHAR
|
August 8, 2011 |
ARUN KUMAR Vs. STATE OF BIHAR
|
September 2, 2011 |
ARUN KUMAR Vs. STATE OF BIHAR
|
April 7, 2011 |
ARUN KUMAR Vs. SAROJ DWIVEDI
|
September 7, 2011 |
ARUN KUMAR Vs. STATE OF BIHAR AND ORS
|
December 20, 2011 |
ARUN KUMAR @ ARUN KUMAR CHOUBEY Vs. STATE OF BIHAR
|
January 5, 2011 |
ARUN KUMAR AGRAWAL Vs. COMMISSIONER OF INCOME TAX
|
August 30, 2011 |
ARUN KUMAR ALIAS ARUN KUMAR SINGH Vs. STATE OF BIHAR
|
July 12, 2011 |
ARUN KUMAR CHAUDHARY, SON OF LATE KRISHNA CHANDRA CHAUDHARY AND ORS Vs. STATE OF BIHAR
|
September 8, 2011 |
ARUN KUMAR MANDAL Vs. STATE OF BIHAR
|
April 6, 2011 |
ARUN KUMAR MISHRA Vs. STATE OF BIHAR
|
May 20, 2011 |
ARUN KUMAR MISHRA Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY OF HEALTH GOVERNMENT OF BIHAR
|
December 20, 2011 |
ARUN KUMAR SHARMA Vs. STATE OF BIHAR
|
December 21, 2011 |
ARUN KUMAR SINGH Vs. STATE OF BIHAR
|
January 27, 2011 |
ARUN KUMAR SINHA Vs. STATE OF BIHAR
|
February 4, 2011 |
ARUN KUMAR, S/O BINDESHWARI PRASAD YADAV Vs. STATE OF BIHAR
|
November 4, 2011 |
ARUN KUMARalias ARUN KUMAR SINGH Vs. STATE OF BIHAR
|
March 3, 2011 |
ARUN PANDIT ALIAS ARUN KUMAR PANDIT Vs. STATE OF BIHAR
|
May 16, 2011 |
ARUN PRABHAT SINHA Vs. BIHAR STATE HOUSING BOARD
|
June 24, 2011 |
ARUN PRASAD Vs. STATE OF BIHAR
|
July 8, 2011 |
ARUN RAVIDAS Vs. STATE OF BIHAR
|
April 7, 2011 |
ARVIND KUMAR Vs. STATE
|
February 25, 2011 |
ARVIND KUMAR Vs. STATE OF BIHAR THROUGH THE COLLECTOR
|
October 19, 2011 |
ARVIND KUMAR ALIAS ARVIND PASWAN Vs. STATE OF BIHAR
|
September 8, 2011 |
ARVIND KUMAR, S/O Vs. STATE OF BIHAR AND ORS.
|
July 27, 2011 |
ASGAR Vs. STATE OF BIHAR
|
June 27, 2011 |
ASHA DEVI Vs. STATE OF BIHAR
|
May 3, 2011 |
ASHA LAL Vs. STATE OF BIHAR
|
March 31, 2011 |
ASHARFI RAI Vs. STATE OF BIHAR
|
November 21, 2011 |
ASHARFI SHARMA Vs. STATE OF BIHAR
|
August 25, 2011 |
ASHISH KR JHA Vs. STATE OF BIHAR
|
April 18, 2011 |
ASHISH KUMAR DEYalias ASHISH KUMAR DE Vs. ARUN KUMAR DAS
|
January 4, 2011 |
ASHOK GAUND Vs. STATE OF BIHAR
|
April 7, 2011 |
ASHOK KUMAR Vs. STATE OF BIHAR
|
May 12, 2011 |
ASHOK KUMAR Vs. STATE OF BIHAR
|
February 11, 2011 |
ASHOK KUMAR JHA Vs. STATE OF BIHAR
|
December 15, 2011 |
ASHOK KUMAR MANDAL Vs. STATE OF BIHAR
|
September 29, 2011 |
ASHOK KUMAR MISHRA Vs. THE STATE OF BIHAR AND ORS.
|
November 3, 2011 |
ASHOK KUMAR S/O SRI RAM AWATAR MAHASETH Vs. STATE OF BIHAR
|
April 22, 2011 |
ASHOK KUMAR SAH Vs. STATE OF BIHAR
|
September 6, 2011 |
ASHOK KUMAR SAH Vs. STATE OF BIHAR
|
March 31, 2011 |
ASHOK KUMAR SHUKALA Vs. CHAIRMAN, BIHAR STATE ELECTRICITY BOARD,
|
September 19, 2011 |
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
August 9, 2011 |
ASHOK KUMAR SINGH Vs. UNION OF INDIA
|
January 10, 2011 |
ASHOK KUMAR SINHA Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF LABOUR GOVERNMENT OF INDIA SHRIRAM BHAWAN NEW DELHI
|
May 20, 2011 |
ASHOK KUMAR VATSYAYAN Vs. STATE OF BIHAR
|
July 13, 2011 |
ASHOK MAHTON Vs. STATE OF BIHAR
|
July 12, 2011 |
ASHOK MANDAL Vs. STATE OF BIHAR
|
May 11, 2011 |
ASHOK SALES COMPANY LTD THRU Vs. STATE OF BIHAR
|
March 29, 2011 |
ASHOK SHARMA ALIAS KRISH NANDAN SHARMA, Vs. STATE OF BIHAR
|
May 19, 2011 |
ASHOK TULSIYAN ALIAS ASHOK KUMAR Vs. STATE OF BIHAR
|
February 4, 2011 |
ASHOK YADAV Vs. STATE OF BIHAR
|
July 4, 2011 |
ASHOKA AUTO SERVICE Vs. INDIAN OIL CORPORATION LTD THROUGH ITS CHAIRMAN
|
January 12, 2011 |
ASHUTOSH KUMAR Vs. STATE OF BIHAR
|
August 3, 2011 |
ASHUTOSH KUMAR ROY Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
|
August 18, 2011 |
ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES Vs. K C INDANE SEVA
|
August 26, 2011 |
ASSOCIATION OF COACHING AND SC Vs. STATE OF BIHAR
|
January 28, 2011 |
ASSOCIATION OF INTER EXAMINEE STUDENTS OF SHRI ANUGRAH NARAYAN SINGH COLLEGE Vs. BIHAR SCHOOL EXAMINATION BOARD
|
March 4, 2011 |
ATAULLAH Vs. STATE OF BIHAR AND ORS
|
September 28, 2011 |
ATMA BIN Vs. STATE OF BIHAR
|
April 28, 2011 |
AVINASH CHANDRA SINGH Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY
|
July 14, 2011 |
AWADESH NARAYAN Vs. STATE OF BIHAR
|
March 14, 2011 |
AWADH BIHARI LAL Vs. STATE OF BIHAR
|
June 28, 2011 |
AWADH KISHORE JHA, BHUTHAN JHA, ALIAS BHUTNATH JHA Vs. STATE OF BIHAR
|
August 26, 2011 |
AWADH KISHORE SINGH Vs. RENU SINGH
|
August 17, 2011 |
AWADH KISHORE SINGH Vs. STATE
|
April 26, 2011 |
AWADH PRASAD SINGH Vs. THE STATE OF BIHAR & ORS.
|
July 6, 2011 |
AWADH RAM Vs. STATE OF BIHAR
|
July 14, 2011 |
AWADHESH KUMAR SINGH Vs. STATE OF BIHAR
|
January 17, 2011 |
AWADHESH KUMAR SRIVASTAVA Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD.
|
November 24, 2011 |
AWADHESH RAI, RAJESHWAR RAI Vs. STATE OF BIHAR
|
August 16, 2011 |
AWADHESH SINGH Vs. STATE OF BIHAR
|
December 23, 2011 |
AWADHESH TIWARI Vs. STATE OF BIHAR
|
June 21, 2011 |
AWADHESH UPADHAYAY Vs. STATE OF BIHAR
|
October 21, 2011 |
AWADHESH YADAV S/O SRI.SHANKAR YADAV Vs. STATE OF BIHAR
|
August 9, 2011 |
AWANINDRA NATH TRIVEDI Vs. STATE OF BIHAR
|
June 23, 2011 |
AWAS BOARD PADADHIKARI SAHKARI Vs. BIHAR STATE HOUSING BOARD
|
September 8, 2011 |
AWDHESH KUMAR SINHA Vs. STATE OF BIHAR
|
June 20, 2011 |
AZAD RAKESH KUMAR 'RAMAN' Vs. RITA SINHA @ PUNAM BHARTI
|
January 28, 2011 |
AZAZUL HAQUE Vs. STATE OF BIHAR
|
November 16, 2011 |
AZIM PREMJI ALIAS AZIM H PREMJI Vs. STATE OF BIHAR
|
May 2, 2011 |
AZRA PARWEEN Vs. STATE OF BIHAR
|
April 7, 2011 |
B G S STEELS PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
July 1, 2011 |
B P L LIMITED Vs. STATE OF BIHAR AND ANR
|
November 16, 2011 |
BABABU @ BABALA TANTI AND ORS Vs. STATE OF BIHAR
|
November 25, 2011 |
BABAN RAM Vs. STATE OF BIHAR
|
April 19, 2011 |
BABAN SINGH Vs. STATE OF BIHAR
|
March 31, 2011 |
BABITA KUMARI Vs. STATE OF BIHAR
|
March 31, 2011 |
BABLOO KUMAR Vs. THE STATE OF BIHAR
|
September 9, 2011 |
BABLOO MISTRY ALIAS RAJESH KUMAR Vs. STATE OF BIHAR
|
May 16, 2011 |
BABU RAM TIWARY Vs. STATE OF BIHAR
|
March 3, 2011 |
BACHAN SAH Vs. STATE OF BIHAR
|
December 5, 2011 |
BACHAN TRADERS, PROPRIETORSHIP Vs. STATE OF BIHAR
|
September 6, 2011 |
BADRI NARAYAN GIRI Vs. STATE OF BIHAR
|
January 18, 2011 |
BADRI NARAYAN JHA Vs. STATE OF BIHAR
|
September 2, 2011 |
BADSAH SAH AND ORS. Vs. STATE OF BIHAR
|
November 8, 2011 |
BAGESHWAR SINGH Vs. STATE OF BIHAR
|
April 1, 2011 |
BAHADUR RAY AND ANR. Vs. STATE OF BIHAR
|
December 19, 2011 |
BAIDHYA NATH CHAUDHARY Vs. STATE OF BIHAR
|
January 24, 2011 |
BAIDYA NATH PRASAD SINGH Vs. STATE OF BIHAR
|
November 15, 2011 |
BAIDYANATH PRASAD Vs. UNION OF INDIA
|
January 14, 2011 |
BAIDYANATH PRASAD VERMA Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
December 22, 2011 |
BAIDYANATH SINGH Vs. CHANCELLOR, UNIVERSITIES OF BIHAR
|
March 18, 2011 |
BAIGAN TURIYA Vs. STATE OF BIHAR
|
August 1, 2011 |
BAIJNATH CHAUDHARY Vs. STATE OF BIHAR
|
July 13, 2011 |
BAIJNATH PRASAD AND ORS Vs. STATE OF BIHAR
|
September 8, 2011 |
BAIJU PASWAN S/O BHUIL PASWAN Vs. STATE OF BIHAR
|
April 18, 2011 |
BAIJU RABIDAS @ BAIJNATH RABIDAS Vs. STATE OF BIHAR
|
April 6, 2011 |
BAIJU SAH Vs. STATE OF BIHAR
|
March 31, 2011 |
BAIKUNTHA BIHARI MISHRA Vs. THE CHAMPARAN KSHETRIYA GRAMIN BANK
|
July 6, 2011 |
BAKAR HAJI ALIAS ABU BAKAR Vs. STATE OF BIHAR
|
January 24, 2011 |
BAKER ALI Vs. STATE OF BIHAR
|
July 4, 2011 |
BAL BHADRA SINGH Vs. STATE OF BIHAR
|
February 4, 2011 |
BAL KRISHAN SAHAY Vs. STATE OF BIHAR
|
June 27, 2011 |
BAL KRISHNA SINGH Vs. STATE OF BIHAR
|
September 16, 2011 |
BAL MANOHAR JALAN Vs. CENTRAL BANK OF INDIA
|
November 18, 2011 |
BAL MUKUND ISHWAR Vs. RANJANA DEVI
|
March 30, 2011 |
BALBHADRA SINGH @ BELBHADRA SINGH SON OF LATE RAJDEO SINGH Vs. STATE OF BIHAR
|
December 12, 2011 |
BALDEO PRASAD YADAV Vs. KEDAR NATH YADAV
|
September 5, 2011 |
BALESHWAR CHOUHAN Vs. STATE OF BIHAR
|
September 9, 2011 |
BALESHWAR SINGH Vs. STATE OF BIHAR
|
April 6, 2011 |
BALI RAM PANDEY Vs. BIHAR STATE HOUSING BOARD
|
February 7, 2011 |
BALIRAM MANDAL Vs. STATE OF BIHAR
|
April 8, 2011 |
BALMIKI PRASAD Vs. STATE OF BIHAR
|
April 25, 2011 |
BALMIKI SINGH Vs. STATE OF BIHAR
|
September 26, 2011 |
BAN BIHARI Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF ENVIRONMENT
|
November 15, 2011 |
BANBARI MAHTON Vs. STATE OF BIHAR
|
May 12, 2011 |
BANDAR YADAV ALIAS BANDARWA YADAV ALIAS DHARMENDRA YADAV Vs. STATE OF BIHAR
|
January 18, 2011 |
BANK OF INDIA THROUGH ITS CHAIRMAN Vs. SNEHLATA SARAN
|
December 8, 2011 |
BANKEY LAL Vs. RAMANAND GUPTA
|
March 16, 2011 |
BANSIDHAR CONSTRUCTION PVT.LTD. Vs. STATE OF BIHAR
|
August 25, 2011 |
BANWARI PANDEY Vs. STATE OF BIHAR
|
October 24, 2011 |
BARIN CHANDRA SADHYA @ BIMAL CHANDRA SADHYA Vs. UNION OF INDIA
|
February 9, 2011 |
BARMESHWAR NARAYAN SINGH @ BARMESHWAR SINGH Vs. SHEO SHANKAR SAH
|
September 14, 2011 |
BASANT DAS SON OF LATE SITARAM DAS Vs. STATE OF BIHAR
|
May 19, 2011 |
BASANT RAI Vs. SANMATIA DEVI
|
March 7, 2011 |
BASIUDDIN @ WASIUDDIN, SON OF ALIUDDIN Vs. STATE OF BIHAR
|
August 2, 2011 |
BASUDEO SINGH Vs. STATE OF BIHAR
|
December 12, 2011 |
BASUDEO YADAV Vs. STATE OF BIHAR
|
March 11, 2011 |
BASUNDHARA DEVI ALIAS BASUNDHARE Vs. HARE RAM TIWARI
|
May 3, 2011 |
BECHAN MIAN, S/O VAKIL MIAN Vs. STATE OF BIHAR
|
April 18, 2011 |
BECHAN RAI Vs. STATE OF BIHAR
|
March 29, 2011 |
BEGESHWARI SHARMA S/O.LATE SUBEDAR SHARMA Vs. STATE OF BIHAR
|
April 7, 2011 |
BHAGIRATH PASWAN Vs. STATE OF BIHAR
|
July 22, 2011 |
BHAGWAN KOERI @ BHAGWAN Vs. STATE OF BIHAR
|
October 13, 2011 |
BHAGWAN PRASAD YADAV Vs. STATE OF BIHAR THROUGH HIGHER EDUCATION
|
July 7, 2011 |
BHAGWAN RAI Vs. STATE OF BIHAR
|
July 11, 2011 |
BHAGWAN SINGH Vs. STATE OF BIHAR
|
September 12, 2011 |
BHAGWAN SINGH Vs. STATE OF BIHAR
|
September 29, 2011 |
BHAGWAT PASWAN Vs. STATE OF BIHAR
|
July 20, 2011 |
BHAGWAT RAI, S\O DUKHAN RAI AND ORS Vs. STATE OF BIHAR
|
September 23, 2011 |
BHAGWAT SINGH Vs. STATE OF BIHAR
|
November 3, 2011 |
BHAGWATI BHANDAR Vs. STATE OF BIHAR
|
January 12, 2011 |
BHAGWATI PRASAD KYAL AND ANR Vs. STATE OF BIHAR AND ANR
|
December 14, 2011 |
BHAIRO SINGH Vs. STATE OF BIHAR
|
April 22, 2011 |
BHAJAN CHAUDHARYalias RAMBHAJAN Vs. STATE OF BIHAR
|
April 11, 2011 |
BHAJAN PRASAD Vs. NATIONAL INSTITUTE OF TECHNOLOGY
|
November 22, 2011 |
BHANU MANDAL Vs. STATE OF BIHAR
|
May 9, 2011 |
BHANUMATI DEVI Vs. STATE OF BIHAR
|
June 22, 2011 |
BHARAT DESAI, S/O NATWAR LAL DESAI, MANAGER (OPERATION), CORE HEALTHCARE LTD Vs. STATE OF BIHAR AND SRI PRAVESH KUMAR
|
February 25, 2011 |
BHARAT PRASAD Vs. STATE OF BIHAR
|
April 21, 2011 |
BHARAT SANCHAR NIGAM LTD. Vs. UNION OF INDIA
|
September 21, 2011 |
BHARATH CHAUHAN Vs. STATE OF BIHAR
|
December 9, 2011 |
BHARTU WORAH @ BHARTENDU WORAH Vs. STATE OF BIHAR
|
December 13, 2011 |
BHAWNATH JHA SON OF SHUBH NARAYAN JHA Vs. STATE OF BIHAR
|
October 18, 2011 |
BHIKHAM CHAUHAN Vs. GANGA BISHUN CHAUHAN
|
September 3, 2011 |
BHIKHARI PRASAD Vs. STATE OF BIHAR
|
September 26, 2011 |
BHIM RAM, SON OF LATE MAHABIR RAM Vs. KAUSHLYA DEVI, WIFE OF KRISHNA PRASAD YADAV, KRISHNA PRASAD YADAV, SON OF RAMBARAT YADAV
|
November 24, 2011 |
BHIM RAO AMBEDKAR Vs. HARI NARAYAN THAKUR
|
May 6, 2011 |
BHIM RAO AMBEDKAR COLLEGE Vs. SECRETARY BIHAR SCHOOL EXAMINATION BOARD
|
February 28, 2011 |
BHISM PRASAD YADAV Vs. STATE OF BIHAR
|
January 4, 2011 |
BHOGENDRA NATH JHA Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
March 14, 2011 |
BHOLA IOHAR Vs. STATE OF BIHAR
|
April 29, 2011 |
BHOLA MUSHAR Vs. STATE
|
April 22, 2011 |
BHOLA PRASAD GUPTA Vs. STATE OF BIHAR
|
December 1, 2011 |
BHOLA PRASAD S/O LATE CHANDRIKA PRASAD SINGH Vs. STATE OF BIHAR
|
August 26, 2011 |
BHOLA RAI, SON OF SARYUG RAI Vs. STATE OF BIHAR
|
July 6, 2011 |
BHOLA SAHNI S/O JAGDISH SAHNI Vs. STATE OF BIHAR
|
April 22, 2011 |
BHOLA SHARMA S/O LATE NABAB SINGH Vs. THE STATE OF BIHAR
|
August 29, 2011 |
BHOLA YADAV Vs. STATE OF BIHAR
|
August 9, 2011 |
BHOLA YADAV Vs. STATE OF BIHAR
|
October 21, 2011 |
BHUBNESHWAR SINGH Vs. STATE OF BIHAR
|
November 11, 2011 |
BHUDHAN MANDAL Vs. STATE OF BIHAR
|
July 20, 2011 |
BHUKHALU RAI Vs. PATNA JASUIT SOCIETY
|
September 6, 2011 |
BHUKHI SINGH AND OTHERS Vs. THE STATE OF BIHAR
|
September 8, 2011 |
BHUMESH ALIAS BHUMESHWARI MEHTA Vs. STATE OF BIHAR
|
April 5, 2011 |
BHUMI MANDAL S/O LATE SUNDAR MANDAL AND ORS Vs. STATE OF BIHAR AND ORS
|
November 30, 2011 |
BHUNESHWAR OJHA Vs. STATE OF BIHAR
|
September 28, 2011 |
BHUNESHWAR SINGH Vs. STATE OF BIHAR
|
February 4, 2011 |
BHUP NARAYAN SINGH Vs. STATE OF BIHAR
|
April 21, 2011 |
BHUPAL SINGH Vs. GANESH AHIR
|
March 10, 2011 |
BHUSHAN DEO Vs. STATE OF BIHAR
|
December 14, 2011 |
BHUSHAN KUMAR SINGH Vs. STATE OF BIHAR
|
May 3, 2011 |
BHUSHAN SINGH Vs. STATE OF BIHAR
|
September 9, 2011 |
BIBHA KUMARI Vs. STATE OF BIHAR
|
May 6, 2011 |
BIBHU PRASAD Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
September 8, 2011 |
BIBI FATIMA KHATTON @ FATIMA Vs. SUDIN MIAN
|
December 2, 2011 |
BIBI HASRAT @ HASRAT Vs. STATE OF BIHAR
|
December 19, 2011 |
BIBI JUBEDA KHATOON Vs. STATE OF BIHAR
|
January 5, 2011 |
BIDUPUR PRAKHAND MAHILA MATSYAJIVI SWABLAMBI SAHAKARI SAMITI LTD Vs. STATE OF BIHAR
|
October 17, 2011 |
BIDYA NAND MANDAL Vs. STATE OF BIHAR
|
September 12, 2011 |
BIDYUT KUMAR PAL Vs. STTAE OF BIHAR
|
July 4, 2011 |
BIGAU GOND Vs. STATE OF BIHAR
|
May 4, 2011 |
BIGU MIAN Vs. STATE OF BIHAR
|
July 1, 2011 |
BIHAR AGRICULTURAL PRODUCE Vs. COMMISSIONER OF INCOME TAX
|
September 23, 2011 |
BIHAR AWAITNIK HOME GUARD AASOCIATION Vs. THE STATE OF BIHAR
|
May 13, 2011 |
BIHAR CRICKET ASSOCIATION Vs. BANK OF INDIA
|
September 20, 2011 |
BIHAR JUTE MILLS INDIA PRIVATE LIMITED Vs. STATE OF BIHAR
|
July 7, 2011 |
BIHAR PUBLIC SERVICE COMMISSION THROUGH ITS DEPUTY SECRETARY Vs. KAILASH NATH YADAV
|
December 2, 2011 |
BIHAR STATE CO OPERATIVE AND MARKETING UNION LTD Vs. MAHESH PRASAD SHARMA
|
April 22, 2011 |
BIHAR STATE CO OPERATIVE LAND DEVELOPMENT BANK LIMITED Vs. UNION OF INDIA
|
January 4, 2011 |
BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD. Vs. UNION OF INDIA
|
July 20, 2011 |
BIHAR STATE CREDIT AND INVESTMENT CORPORATION LTD Vs. RAJENDRA SINGH
|
January 12, 2011 |
BIHAR STATE ELECTICITY BOARD Vs. RAM AYODHYA SINGH
|
April 5, 2011 |
BIHAR STATE ELECTRICITY BOARD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 17, 2011 |
BIHAR STATE ELECTRICITY BOARD Vs. ELITE LIGHT ENGINEERING COMPANY
|
June 23, 2011 |
BIHAR STATE ELECTRICITY BOARD Vs. BIHAR STATE ELECTRICITY BOARD
|
July 1, 2011 |
BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 27, 2011 |
BIHAR STATE FINANCIAL CORPORATION Vs. ALAKH SARAN ALIAS ALAKH SARAN SINGH
|
September 30, 2011 |
BIHAR STATE FINANCIAL CORPORATION FRASER ROAD Vs. MADHURI PANDEY
|
November 21, 2011 |
BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD AND ORS Vs. MOHAMMAD NIZAM
|
May 2, 2011 |
BIHAR STATE HOUSING BOARD Vs. GANESH PANDIT
|
May 3, 2011 |
BIHAR STATE HOUSING BOARD Vs. HARENDRA NATH KAPOOR
|
February 18, 2011 |
BIHAR STATE HYDRO ELECTRIC POWER CORPORATION Vs. UNION OF INDIA
|
January 5, 2011 |
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. A SATTAR WAHIDI
|
June 30, 2011 |
BIHAR STATE SUNNI WAKF BOARD Vs. SYED SHAH TAQUIUDDIN AHMAD
|
November 16, 2011 |
BIHAR STATE TEXT BOOK PUBLISHING Vs. COMMISSIONER OF INCOME TAX
|
April 1, 2011 |
BIJAY KUMAR KEDIA Vs. STATE OF BIHAR
|
April 28, 2011 |
BIJAY KUMAR SINGH Vs. STATE OF BIHAR
|
July 29, 2011 |
BIJAY PRASAD, MOHAN LAL SAHU Vs. STATE OF BIHAR
|
August 11, 2011 |
BIJENDRA KUMAR GUPTA Vs. BIRENDRA KUMAR GUPTA
|
April 19, 2011 |
BIJENDRA SINGH Vs. STATE OF BIHAR
|
March 3, 2011 |
BIJENDRA YADAV @ BIJENDRA KUMAR YADAV Vs. STATE OF BIHAR
|
November 15, 2011 |
BIJOY BAHADUR SINGH Vs. STATE OF BIHAR
|
April 19, 2011 |
BIJOY SAH, SON OF PARSURAM SAH, RESIDENT OF VILLAGE-BHASAR, P S &
DISTRICT-SITAMARHI Vs. STATE OF BIHAR
|
December 21, 2011 |
BIKARMA SAH Vs. STATE OF BIHAR
|
April 26, 2011 |
BIKASH KUMAR Vs. STATE OF BIHAR THROUGH D G P BIHAR
|
September 6, 2011 |
BIKRAMA RAI Vs. STATE OF BIHAR
|
July 14, 2011 |
BIMAL KUMAR JHA Vs. STATE OF BIHAR THROUGH
|
July 29, 2011 |
BIMAL KUMAR YADAV @ BIRENDRA PRASAD SON OF KISHORI YADAV Vs. STATE OF BIHAR
|
July 7, 2011 |
BIMAL PRASAD SINGH Vs. STATE OF BIHAR
|
January 28, 2011 |
BIMLA TIWARY Vs. STATE OF BIHAR
|
July 5, 2011 |
BINAY KISHORE PRASAD Vs. UNION OF INDIA
|
December 9, 2011 |
BINAY KUMAR S/O LATE KIRO YADAV R/O NAUGACHHIA, P.S. Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA AND ORS.
|
August 9, 2011 |
BINAY KUMAR SINGH Vs. STATE OF BIHAR
|
January 5, 2011 |
BINAY KUMAR SINGH Vs. STATE OF BIHAR
|
September 16, 2011 |
BINAY KUMAR SINGH Vs. STATE OF BIHAR
|
November 25, 2011 |
BINAY PRAKASH Vs. STATE OF BIHAR
|
September 9, 2011 |
BINDA THAKUR Vs. STATE OF BIHAR
|
November 14, 2011 |
BINDESHWAR CHOUDHARY Vs. STATE OF BIHAR : JHANTU SADA
|
September 29, 2011 |
BINDESHWARI DUSADH AND ANR Vs. STATE OF BIHAR
|
September 21, 2011 |
BINDESHWARI SINGH Vs. STATE OF BIHAR
|
September 26, 2011 |
BINITA DEVI Vs. STATE OF BIHAR
|
April 5, 2011 |
BINOD CHANDRA Vs. STATE OF BIHAR
|
May 16, 2011 |
BINOD KUMAR Vs. STATE OF BIHAR
|
February 18, 2011 |
BINOD KUMAR AND ORS Vs. STATE OF BIHAR AND ORS
|
November 23, 2011 |
BINOD KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
March 29, 2011 |
BINOD KUMAR JHA, S/O KRISHNA NANDAN PANJIKAR Vs. STATE OF BIHAR
|
May 5, 2011 |
BINOD KUMAR PODDAR Vs. STATE OF BIHAR
|
May 10, 2011 |
BINOD KUMAR SINGH Vs. STATE OF BIHAR
|
March 18, 2011 |
BINOD KUMAR SINGH Vs. STATE OF BIHAR
|
January 11, 2011 |
BINOD KUMAR SINHA Vs. THE STATE OF BIHAR
|
September 5, 2011 |
BINOD MAHURI Vs. STATE OF BIHAR
|
April 6, 2011 |
BINOD PRASAD SINGH Vs. STATE OF BIHAR
|
January 24, 2011 |
BINOD PRASAD SINGH Vs. STATE OF BIHAR, GANDHI RAI
|
September 13, 2011 |
BINOD PRASAD SINGH, JHARO SINGH Vs. STATE OF BIHAR, GANDHI RAI, BINDESHWARI RAI
|
August 13, 2011 |
BINOD RAM S/O SHRI SAKALDEEP RAM Vs. STATE OF BIHAR
|
July 7, 2011 |
BINOD SHARMA Vs. STATE OF BIHAR
|
November 3, 2011 |
BINOY SAHalias BINAY KUMAR SAH Vs. STATE OF BIHAR
|
April 26, 2011 |
BIPIN KUMAR Vs. STATE OF BIHAR
|
March 28, 2011 |
BIPIN KUMAR SINGH Vs. STATE OF BIHAR
|
April 29, 2011 |
BIPIN PRASAD Vs. STATE OF BIHAR
|
November 30, 2011 |
BIRAN CHOUDHARYalias BIRENDRA Vs. STATE
|
April 25, 2011 |
BIRBAL CHOUDHARY SON OF LATE RAM JANAM CHOUDHARY Vs. STATE OF BIHAR
|
December 13, 2011 |
BIRCHAND RAI Vs. STATE OF BIHAR
|
April 22, 2011 |
BIRENDRA JHA Vs. UNION OF INDIA
|
March 23, 2011 |
BIRENDRA KUMAR MODI Vs. STATE OF BIHAR
|
January 13, 2011 |
BIRENDRA MISHRA Vs. UNION OF INDIA
|
May 2, 2011 |
BIRENDRA RAY Vs. STATE OF BIHAR THROUGH THE SECRETARY
|
September 6, 2011 |
BIRENDRA SINGH SON OF RAJENDRA PD. SINGH Vs. STATE OF BIHAR
|
July 7, 2011 |
BIRENDRA TIWARI Vs. STATE OF BIHAR
|
August 1, 2011 |
BIRJU CHAUHAN Vs. STATE OF BIHAR
|
November 15, 2011 |
BIRMANI PRASAD & ORS Vs. STATE OF BIHAR
|
August 18, 2011 |
BIRU MAHTO Vs. STATE OF BIHAR
|
September 13, 2011 |
BISHNU MAHTO Vs. STATE OF BIHAR
|
April 8, 2011 |
BISHNU RAM Vs. UCO BANK THROUGH GENERAL MANAGER
|
August 30, 2011 |
BISHNU ROY Vs. STATE OF BIHAR
|
February 25, 2011 |
BISHNU SHANKAR TIWARY S/O.LATE RAM NATH TIWARY Vs. STATE OF BIHAR
|
May 4, 2011 |
BISHUDHARI PD Vs. SHANTI DEVI ALIAS TETRI DEVI
|
November 16, 2011 |
BISHUN CHAUDHARY Vs. STATE OF BIHAR
|
March 31, 2011 |
BISHUN DAYAL SAH Vs. STATE OF BIHAR
|
July 4, 2011 |
BISHUNDEO SAHU Vs. STATE OF BIHAR
|
January 20, 2011 |
BISHUNDEO SINGH Vs. STATE OF BIHAR
|
July 21, 2011 |
BISHUNI MAHTOalias BISHWANATH MAHTO Vs. STATE OF BIHAR
|
March 28, 2011 |
BISHWA MOHAN PRASAD SINGH Vs. SAROJ KUMAR SINGH
|
September 22, 2011 |
BISHWANATH DAS @ HARIA Vs. STATE OF BIHAR
|
July 4, 2011 |
BISHWANATH JHA Vs. STATE OF BIHAR
|
July 21, 2011 |
BISHWANATH PRASAD KESHRIalias Vs. STATE OF BIHAR
|
April 26, 2011 |
BISHWANATH RAI Vs. STATE OF BIHAR
|
July 1, 2011 |
BISHWANATH RAI SON OF JAGDEO RAI Vs. STATE OF BIHAR
|
July 29, 2011 |
BISHWANATH SARAN YADAV Vs. STATE OF BIHAR
|
February 21, 2011 |
BISHWANATH SINGH Vs. STATE OF BIHAR
|
January 25, 2011 |
BISHWANATH SINGH Vs. STATE OF BIHAR
|
July 11, 2011 |
BISHWANATH SINGH Vs. STATE OF BIHAR
|
June 29, 2011 |
BISHWANATH YADAV Vs. STATE OF BIHAR
|
July 15, 2011 |
BISUNI SHARMA Vs. STATE OF BIHAR
|
July 19, 2011 |
BITAN MIAN Vs. STATE OF BIHAR
|
March 31, 2011 |
BITESHWAR KUMAR Vs. STATE OF BIHAR
|
August 19, 2011 |
BOUKU MANDAL Vs. SUGIYA DEVI
|
November 18, 2011 |
BRAHAMDEO YADAV Vs. STATE OF BIHAR
|
October 18, 2011 |
BRAHMADEO RAM Vs. STATE OF BIHAR
|
July 11, 2011 |
BRAHMADEO SINGH Vs. STATE OF BIHAR
|
March 28, 2011 |
BRAHMCHARI UPENDRA MITRA Vs. STATE OF BIHAR
|
March 14, 2011 |
BRAHMDEO PODDAR Vs. UNION OF INDIA THROUGH THE COMMISSIONER
|
August 12, 2011 |
BRAHMDEO PRASAD SINGH Vs. STATE OF BIHAR
|
May 9, 2011 |
BRAHMDEO THAKUR Vs. STATE OF BIHAR
|
September 14, 2011 |
BRAJ KISHORE KUMAR Vs. RESHMA PRAVEEN
|
July 25, 2011 |
BRAJ KISHORE PRASAD SINGH Vs. STATE OF BIHAR
|
March 11, 2011 |
BRAJESH KUMAR SINGH Vs. BIHAR STATE BAR COUNCIL
|
June 29, 2011 |
BRAJESH RAI AND ORS Vs. STATE OF BIHAR
|
December 8, 2011 |
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. BECHU GOSHWAMI ALIAS AJAY GOSWAMI
|
October 21, 2011 |
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. BHAGIA DEVI
|
August 4, 2011 |
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. MOST MANJU DEVI
|
November 29, 2011 |
BRANCH MANAGER NATIONAL INSURENCE COMPANY LTD Vs. RAM KUAMRI DEVI
|
October 15, 2011 |
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. SHOBHA KUMARI
|
October 14, 2011 |
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. ANSUIYA DEVI
|
January 10, 2011 |
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. BIRENDRA KUMAR
|
May 3, 2011 |
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD. Vs. MD.JAHUR
|
November 11, 2011 |
BRIJ BHUSHAN PANDEY Vs. STATE OF BIHAR
|
March 29, 2011 |
BRIJ KISHORE YADAV Vs. STATE OF BIHAR
|
May 12, 2011 |
BRIJ NANDAN PANDEY Vs. STATE OF BIHAR
|
January 11, 2011 |
BRIJ NANDAN RAM Vs. RAKHI KUMARI
|
August 17, 2011 |
BRIJENDRA SINGH Vs. STATE OF BIHAR
|
July 6, 2011 |
BRIJNANDAN MAHASETH Vs. THAKUR RAMCHANDRA
|
July 7, 2011 |
BRIJNANDAN YADAV AND ORS Vs. STATE OF BIHAR
|
August 3, 2011 |
BUDHA VIKAS SAMITY Vs. COMMISSIONER OF INC TAX
|
April 28, 2011 |
BUDHLAL PRASAD S/O LATE RAMSWARUP PASWAN R/O VILL. Vs. STATE OF BIHAR AND ORS.
|
August 29, 2011 |
BULKAN PRASAD SINGH Vs. STATE OF BIHAR
|
February 22, 2011 |
BUTAN SINGH Vs. STATE OF BIHAR
|
March 3, 2011 |
CARGILL INDIA PVT LTD Vs. STATE OF BIHAR
|
March 28, 2011 |
CHAIRMAN AND M D , UCO BANK Vs. SHAMBHU SHARAN SINGH, S/O LATE JAGDISH NARAIN SINGH
|
March 11, 2011 |
CHAIRMAN BANK OF INDIA Vs. STATE OF BIHAR
|
January 24, 2011 |
CHAIRMAN BIHAR STATE HOUSING BOARD Vs. STATE BANK OF INDIA SENIOR SUPERVISING STAFF CO OPERATIVE SOCIETY LTD
|
January 5, 2011 |
CHAIRMAN CUM MANAGING DIRECTOR INDIAN OIL CORPORATION LTD Vs. SUNITA KUMAR
|
February 10, 2011 |
CHAIRMAN ELECTRICITY BOARD Vs. BINAY KUMAR JHA
|
July 13, 2011 |
CHAIRMAN PRESIDENT NATIONAL CO Vs. BIBHUTI BHUSHAN SINHA
|
July 7, 2011 |
CHAIRMAN SHRI K V KRISHNAMURTHY Vs. STATE OF BIHAR
|
January 24, 2011 |
CHAIRMAN-CUM-MANAGING DIRECTOR, ALLAHABAD BANKQ Vs. MANOJ KUMAR S/O RAMESHWAR SINGH
|
September 15, 2011 |
CHALAUNWA URANW Vs. STATE OF BIHAR
|
June 27, 2011 |
CHALO YADAV Vs. STATE OF BIHAR
|
January 24, 2011 |
CHAMPARAN SUGAR COMPANY LTD Vs. STATE OF BIHAR AND ASSISTANT COMMISSIONER
|
July 13, 2011 |
CHAND Vs. STATE OF BIHAR
|
September 26, 2011 |
CHANDAN KUMAR Vs. STATE OF BIHAR
|
November 24, 2011 |
CHANDAN PRASAD SINGH Vs. STATE OF BIHAR
|
August 11, 2011 |
CHANDAN RAJBANSHI (IN 402) NARESH RAJBANSHI Vs. STATE OF BIHAR
|
September 27, 2011 |
CHANDAN SINGH @ CHANDAN PRASAD SINGH SON OF RAM SHARAN SINGH Vs. STATE OF BIHAR
|
July 5, 2011 |
CHANDAN YADAV AND ORS. Vs. STATE OF BIHAR
|
August 16, 2011 |
CHANDAR MANDAL ALIAS CHANDRA DEO MANDAL Vs. STATE OF BIHAR
|
May 12, 2011 |
CHANDESHWAR MAHTO Vs. STATE OF BIHAR
|
April 8, 2011 |
CHANDESHWAR PRASAD SINGH Vs. STATE BANK OF INDIA
|
August 25, 2011 |
CHANDESHWAR RAI Vs. INDIRA DEVI
|
May 4, 2011 |
CHANDESHWAR SINGH Vs. STATE OF BIHAR
|
March 9, 2011 |
CHANDESHWARI SAH Vs. STATE OF BIHAR
|
March 29, 2011 |
CHANDMUNI Vs. BISHWANATH PRASAD
|
April 21, 2011 |
CHANDRA BHUSHAN Vs. STATE OF BIHAR THROUGH SECRETARY
|
September 20, 2011 |
CHANDRA BHUSHAN PRASAD Vs. STATE OF BIHAR
|
February 4, 2011 |
CHANDRA BHUSHAN PRASAD YADAV Vs. STATE OF BIHAR
|
August 25, 2011 |
CHANDRA BHUSHAN SINGH Vs. UNION OF INDIA
|
April 26, 2011 |
CHANDRA DEO PANDEY SON OF LATE RAM PRAVESH PANDEY Vs. STATE OF BIHAR
|
June 30, 2011 |
CHANDRA DEO SINGH AND ORS Vs. STATE OF BIHAR
|
July 5, 2011 |
CHANDRA KANT JHA, S/O LATE DHANANJAY JHA Vs. STATE OF BIHAR
|
April 21, 2011 |
CHANDRA MOHAN PRASAD SINGH Vs. CHAIRMAN SANSKRIT SHIKSHA BOARD
|
May 6, 2011 |
CHANDRA MOHAN SHARMA Vs. BIHAR STATE ELECTRICITY BOARD
|
April 19, 2011 |
CHANDRA SHEKHAR CHOUBEY Vs. STATE OF BIHAR
|
May 11, 2011 |
CHANDRA SHEKHAR MAHTO, SON OF PRABHU MAHTO Vs. STATE OF BIHAR
|
July 12, 2011 |
CHANDRA SHEKHAR MISHRA Vs. STATE OF BIHAR
|
March 31, 2011 |
CHANDRADEO PRASAD Vs. STATE OF BIHAR
|
July 11, 2011 |
CHANDRAMA SAH Vs. STATE OF BIHAR
|
September 29, 2011 |
CHANDRAWATI DEVI Vs. STATE OF BIHAR
|
April 18, 2011 |
CHANDRIKA MAHTOalias CHANDRIKA Vs. STATE OF BIHAR
|
April 8, 2011 |
CHANDRIKA PANDIT Vs. STATE OF BIHAR
|
September 21, 2011 |
CHARANJIVI KUMAR Vs. STATE OF BIHAR
|
December 9, 2011 |
CHARITAR SAO ALIAS RAM CHARITAR SAH Vs. STATE OF BIHAR
|
May 5, 2011 |
CHATISH MANDAL, SON OF LATE SOHAN LAL MANDAL, SANJAY KR MANDAL, SON OF CHATISH MANDAL AND MRITUNJAY KUMAR MANDAL, SON OF CHATISH MANDAL Vs. STATE OF BIHAR
|
July 21, 2011 |
CHCHANGUR BIND Vs. RAM AWTAR BIND
|
July 7, 2011 |
CHHEDI SINGH Vs. STATE OF BIHAR
|
March 3, 2011 |
CHHOTAI SINGH Vs. STATE OF BIHAR
|
September 28, 2011 |
CHHOTAN PRASAD Vs. STATE OF BIHAR
|
January 24, 2011 |
CHHOTE LAL UPADHYAY Vs. BIHAR STATE ELECTRICITY BOARD
|
May 5, 2011 |
CHHOTE NARAIN SINGH, SON OF LATE INDRA PRASAD SINGH, RESIDENT OF VILLAGE- JALALPUR, P S DHANARUA, DISTRICT- PATNA Vs. STATE OF BIHAR
|
December 2, 2011 |
CHHOTUalias MANOHAR KUMARalias MANOHAR Vs. STATE OF BIHAR
|
March 3, 2011 |
CHHUNA RAI Vs. STATE OF BIHAR
|
May 17, 2011 |
CHHUTI RAI @ CHHATHU RAI Vs. STATE OF BIHAR & ANR
|
July 11, 2011 |
CHINTA DEVI ALIAS CHINA DEVI Vs. STATE OF BIHAR
|
May 17, 2011 |
CHINTA KUMARI VERMA Vs. STATE OF BIHAR
|
June 24, 2011 |
CHINTAMANI DEVI WIFE OF LATE AVINASH KUMAR SINGH @ MANTU SINGH AND ORS Vs. RAMESH KUMAR SINGH SON OF LATE SHYAMA SINGH AND ORS
|
February 9, 2011 |
CHINTU THAKUR @ CHANCHAL THAKUR (IN 323) NANHAKI MIAN @ MANKI MIAN @ SAJID (IN 234) DEEPU @ KRISTOFAR @ KRISTOFAR SIMON (IN 298) TINKU RAM @ RAMESH RAM (IN 324) Vs. STATE OF BIHAR
|
September 26, 2011 |
CHIRAG AGENCY, HAVING ITS PLACE OF BUSINESS AT AKHARAGHAT ROAD, POLICE STATION Vs. STATE OF BIHAR THROUGH THE COMMISSIONER
|
April 13, 2011 |
CHIRANJIB KUMAR JHA Vs. STATE OF BIHAR
|
April 1, 2011 |
CHULHAI PRASAD SINGH Vs. STATE OF BIHAR
|
August 2, 2011 |
CHULHAN RAI Vs. STATE OF BIHAR
|
April 29, 2011 |
CHURAMAN YADAV Vs. STATE OF BIHAR
|
May 16, 2011 |
CIVIL WRIT JURISDICTION CASE Vs. MD MAZID @ MD TUFANI, S/O LATE MD JAAN
|
July 20, 2011 |
COMMISSIONER CENTRAL EXCISE GOVT OF INDIA Vs. PRABHAT ZARDA FACTORY INDIA LTD
|
April 19, 2011 |
COMMISSIONER OF CENTRAL EXCISE Vs. M/S H T MEDIA
|
April 29, 2011 |
COMMISSIONER OF CUSTOMS Vs. KISHORI PRASAD SARAF
|
January 19, 2011 |
COMMISSIONER OF CUSTOMS GOVT OF INDIA PATNA Vs. VIJAY KUMAR
|
August 17, 2011 |
COMMISSIONER OF INCOME TAX Vs. RITA KESHRI
|
April 26, 2011 |
COMMISSSIONR OF INCOME TAX 1 Vs. SARAN HOLDINGS PVT LTD
|
April 13, 2011 |
COMMSSIONER OF CUSTOMS Vs. AMAR KISHORE PRASAD
|
May 4, 2011 |
COMPETITIVE EXAMINATION CANDIDATES ASSOCIATION Vs. STATE OF BIHAR
|
August 26, 2011 |
COUNCIL FOR PROTECTION OF PUBLIC RIGHTS AND WELFARE Vs. STATE OF BIHAR
|
July 12, 2011 |
DABLU MISTRY, SON OF JANARDAN SHARMA Vs. STATE OF BIHAR
|
July 4, 2011 |
DABUR INDIA LTD Vs. STATE OF BIHAR
|
May 5, 2011 |
DADAN SINGH Vs. STATE OF BIHAR
|
March 28, 2011 |
DADAN YADAV Vs. STATE OF BIHAR
|
May 17, 2011 |
DAL RAJ BHAR S/O LATE BHORA BHAR Vs. SUCHIT BHAR S/O LATE JADUVANSHI BHAR
|
July 29, 2011 |
DALIP JOLLY Vs. STATE OF BIHAR : OM PRAKASH AGARWAL
|
July 12, 2011 |
DALIT PASWAN Vs. STATE OF BIHAR
|
July 28, 2011 |
DAROGI SINGH & ORS Vs. STATE OF BIHAR
|
July 11, 2011 |
DASARATH YADAV Vs. STATE OF BIHAR
|
July 18, 2011 |
DAYA SAH AND ORS Vs. STATE OF BIHAR
|
November 24, 2011 |
DAYANAND MAHTO, SON OF RAMJI MAHTO Vs. STATE OF BIHAR
|
December 23, 2011 |
DAYANAND PASWAN Vs. STATE OF BIHAR
|
July 4, 2011 |
DEEP NARAIN MISHRA Vs. STATE OF BIHAR
|
May 6, 2011 |
DEEP NARAYAN SAH Vs. STATE OF BIHAR
|
April 22, 2011 |
DEEPAK ENGINEERING WORKS Vs. COMMISSIONER OF INCOME TAX
|
February 19, 2011 |
DEEPAK KUMAR Vs. STATE OF BIHAR
|
March 25, 2011 |
DEEPAK MUKHIA SON OF RAMDEO MUKHIA AND CHANDULA DEVI WIFE OF RAMDEO MUKHIA Vs. STATE OF BIHAR
|
July 4, 2011 |
DEEPAK VEGPRO PRIVATE LTD Vs. STATE OF BIHAR
|
May 20, 2011 |
DEITY BABA BABHUT Vs. STATE OF BIHAR
|
May 2, 2011 |
DEO MANGAL MEMORIAL TRUST Vs. UNION OF INDIA THROUIGH ITS SECRETARY MINISTRY OF HEALTH
|
September 28, 2011 |
DEO NANDAN RAM, BASUDEO RAM Vs. STATE OF BIHAR
|
August 16, 2011 |
DEO NANDAN SINGH Vs. STATE OF BIHAR
|
August 5, 2011 |
DEO NARAIN CHAUDHARY Vs. STATE OF BIHAR
|
August 28, 2011 |
DEO PRASAD RAI Vs. STATE OF BIHAR
|
April 25, 2011 |
DEOKI MANDAL Vs. STATE OF BIHAR
|
December 9, 2011 |
DEOKI PASWAN Vs. STATE OF BIHAR
|
March 29, 2011 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. SULABH INTERNATIONAL SOCIAL SE
|
March 30, 2011 |
DEVENDRA KUMAR JHA S/O UGRA NATH JHA Vs. STATE OF BIHAR
|
April 29, 2011 |
DEVENDRA PRASAD Vs. STATE OF BIHAR
|
March 28, 2011 |
DEVENDRA PRASAD CHAURASIA Vs. STATE OF BIHAR
|
April 8, 2011 |
DEVENDRA PRASAD SAH Vs. LAKSHMI SAO
|
December 21, 2011 |
DEVENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
February 9, 2011 |
DEVENDRA PRASAD SINGH SON OF BRAHMA DEO SINGH Vs. STATE OF BIHAR
|
April 6, 2011 |
DEVENDRA TIWARI Vs. STATE OF BIHAR
|
December 13, 2011 |
DEVNANDAN YADAV Vs. STATE OF BIHAR
|
May 3, 2011 |
DHANANJAY KUMAR Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
September 23, 2011 |
DHANANJAY KUMAR PANDEY Vs. STATE OF BIHAR
|
November 24, 2011 |
DHANANJAY TIWARY Vs. STATE OF BIHAR
|
April 28, 2011 |
DHANESHWAR SINGH Vs. STATE OF BIHAR
|
June 21, 2011 |
DHANJAY KUMAR ALIAS DHANJAY SINGH ALIAS DHANESH SINGH Vs. STATE OF BIHAR
|
September 9, 2011 |
DHANJAY PARWAY @ LALLUA Vs. STATE OF BIHAR
|
September 21, 2011 |
DHANMA DEVI ALIAS DANMA DEVI Vs. STATE OF BIHAR
|
June 23, 2011 |
DHANPAT SHAH Vs. STATE OF BIHAR
|
April 26, 2011 |
DHANWANTI DEVI Vs. STATE ELECTION COMMISSION
|
July 13, 2011 |
DHANWARTI DEVI Vs. STATE OF BIHAR
|
November 4, 2011 |
DHARAM DEO KUMAR Vs. STATE
|
April 27, 2011 |
DHARAM KANT JHA Vs. STATE OF BIHAR
|
January 4, 2011 |
DHARAM NATH PRASAD AND ORS Vs. STATE OF BIHAR AND ORS
|
December 9, 2011 |
DHARAMDEO DAS Vs. BIHAR STATE ELECTRICITY
|
October 20, 2011 |
DHARAMDEO SINGH Vs. STATE OF BIHAR
|
April 5, 2011 |
DHARANI KANT ISSER Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
|
July 29, 2011 |
DHARANIDHAR DUTTA Vs. GIRIJA SHANKAR DUTTA
|
March 1, 2011 |
DHARMA Vs. STATE OF BIHAR
|
June 20, 2011 |
DHARMENDER KUMAR Vs. STATE OF BIHAR
|
December 19, 2011 |
DHARMENDRA BRAHMCHARI Vs. STATE OF BIHAR
|
June 22, 2011 |
DHARMENDRA KUMAR Vs. STATE OF BIHAR
|
July 28, 2011 |
DHARMENDRA PRASAD Vs. STATE OF BIHAR
|
September 9, 2011 |
DHARMVEER PRASAD ALIAS DHARMBIR PRASAD Vs. STATE OF BIHAR
|
May 10, 2011 |
DHIRENDRA PANDIT Vs. STATE OF BIHAR
|
July 1, 2011 |
DHORAI GIRI AND ORS. Vs. STATE OF BIHAR
|
July 19, 2011 |
DHRUB KUMAR ROY Vs. BIHAR STATE CO OPERATIVE LAND DEVELOPMENT BANK LIMITED
|
July 11, 2011 |
DHURUP PATHAK Vs. STATE OF BIHAR
|
April 11, 2011 |
DIBUR MIAN Vs. STATE OF BIHAR
|
April 25, 2011 |
DIGEN RAI Vs. STATE OF BIHAR
|
April 6, 2011 |
DIL RAM Vs. STATE OF BIHAR
|
February 4, 2011 |
DILIP KUMAR Vs. UNION OF INDIA
|
September 9, 2011 |
DILIP KUMAR PASWAN Vs. STATE OF BIHAR
|
April 25, 2011 |
DILIP KUMAR RAI Vs. STATE OF BIHAR
|
September 6, 2011 |
DILIP KUMAR SINGH S/O LATE RAJENDRA SINGH Vs. STATE OF BIHAR
|
September 22, 2011 |
DILIP KUMAR SUMAN Vs. STATE OF BIHAR
|
December 19, 2011 |
DILIP KUNWAR Vs. STATE OF BIHAR
|
July 14, 2011 |
DILIP MANDAL Vs. STATE OF BIHAR
|
October 18, 2011 |
DILIP RAM AND ORS. Vs. STATE OF BIHAR
|
July 21, 2011 |
DILLO Vs. STATE OF BIHAR
|
December 13, 2011 |
DILO RABIDAS, MAHADEO RABIDAS Vs. STATE OF BIHAR
|
August 10, 2011 |
DINA CHAUHAN Vs. STATE OF BIHAR
|
April 21, 2011 |
DINA NATH RAUT Vs. STATE OF BIHAR
|
July 12, 2011 |
DINESH MAHTO Vs. STATE OF BIHAR
|
December 13, 2011 |
DINESH PASWAN S/O LATE BRIJESHWAR PASWAN Vs. STATE OF BIHAR
|
September 16, 2011 |
DINESH PRASAD Vs. STATE OF BIHAR
|
May 19, 2011 |
DINESH PRASAD SINGH Vs. STATE OF BIHAR
|
March 29, 2011 |
DINESH SAH Vs. STATE OF BIHAR
|
May 19, 2011 |
DINESH SHARMA ALIAS DINESH THAKUR Vs. STATE OF BIHAR
|
September 21, 2011 |
DINESH SHARMA DIWAKAR Vs. BIHAR PUBLIC SERVICE COMMISSION
|
July 18, 2011 |
DINESH VADIWALA Vs. STATE OF BIHAR
|
October 20, 2011 |
DINESH VADIWALA ALIAS DINESH BADIWALA Vs. STATE OF BIHAR
|
August 3, 2011 |
DINESHWAR KUMAR Vs. STATE OF BIHAR
|
January 31, 2011 |
DINESHWAR NATH SAHAY Vs. STATE OF BIHAR
|
June 22, 2011 |
DIP NARAIN YADAV Vs. STATE OF BIHAR
|
September 16, 2011 |
DIP NARAIN YADAV, JAG NARAIN YADAV Vs. STATE OF BIHAR
|
August 17, 2011 |
DIPAK KUMAR ALAIS DILIP Vs. STATE OF BIHAR
|
September 30, 2011 |
DIPAN RAI AND ORS Vs. STATE OF BIHAR
|
December 9, 2011 |
DISTRICT MAGISTRATE COLLECTORATE Vs. UNION OF INDIA
|
January 20, 2011 |
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. BIKAU DHOBI
|
April 27, 2011 |
DIWAKAR MITRA Vs. STATE OF BIHAR
|
September 27, 2011 |
DOMAN BHAGAT, S/O KIA BHAGAT AND ORS Vs. STATE OF BIHAR
|
April 19, 2011 |
DUDH NATH SINGH Vs. SHEONATH SINGH
|
November 11, 2011 |
DUKHAN MAHTO Vs. STATE OF BIHAR
|
July 8, 2011 |
DUKHANI DHOBIN Vs. STATE OF BIHAR
|
September 30, 2011 |
DULAL CHANDRA BANARJEE Vs. STATE OF BIHAR
|
May 2, 2011 |
DULAR CHAND SAO Vs. STATE OF BIHAR
|
December 8, 2011 |
DULARCHAND MANJHI Vs. STATE OF BIHAR
|
September 16, 2011 |
DULARCHAND RAM, MEWA RAM, DEOMUNI RAM, BHOLA RAM, BHUBNESHWAR RAM Vs. STATE OF BIHAR
|
August 3, 2011 |
DULARO DEVI Vs. ASTURNA DEVI
|
October 19, 2011 |
DULICHAND BANSAL Vs. STATE OF BIHAR
|
December 19, 2011 |
DURGA NAND JHA Vs. STATE OF BIHAR
|
June 20, 2011 |
DURGA SINGH AND ORS Vs. STATE OF BIHAR
|
August 11, 2011 |
DWARIKA PRASAD BHAGAT Vs. STATE OF BIHAR
|
April 4, 2011 |
DWIJENDRA NARAIN SINGH S/O LATE SURENDRA NARAIN SINGH Vs. STATE OF BIHAR
|
May 9, 2011 |
EKARSI RAM @ SUNIL KUMAR Vs. STATE OF BIHAR
|
July 11, 2011 |
EKTA SAHKARI GRIH NIRMAN SAMITI LTD. Vs. ESTATE OF LATE RAM PARICHAN SINGH
|
December 8, 2011 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. UMA SHANKAR BAJAJ
|
July 11, 2011 |
EXECUTIVE ENGINEER MECHANICAL DIVISION Vs. BISWANATH SINGH
|
August 18, 2011 |
F R VEVAINA Vs. STATE OF BIHAR
|
February 28, 2011 |
FAGU RAUTalias FAGUNA ROUT Vs. LEELA DEVI alias JANKI DEVI
|
April 6, 2011 |
FAGU YADAV S/O LUKHAR YADAV AND ASHOK YADAV Vs. STATE OF BIHAR
|
July 21, 2011 |
FAGUNI RAJWAR, SON OF SUDHAN RAJWAR Vs. STATE OF BIHAR
|
July 26, 2011 |
FAIYAZ AHMAD Vs. STATE OF BIHAR
|
April 13, 2011 |
FAIZ AHMAD Vs. STATE OF BIHAR
|
November 16, 2011 |
FAIZAN AHMAD ALIAS KALU Vs. STATE OF BIHAR
|
September 14, 2011 |
FAKHRUDDIN Vs. STATE OF BIHAR
|
April 13, 2011 |
FAKIRA SAHANI Vs. STATE OF BIHAR
|
October 20, 2011 |
FARHAD KHAN ALIAS FARHAT HUSSAIN KHAN Vs. STATE OF BIHAR
|
May 13, 2011 |
FAUJDAR YADAV Vs. STATE OF BIHAR
|
May 19, 2011 |
FEKAN YADAV Vs. STATE
|
April 28, 2011 |
FEKNI DEVI Vs. STATE OF BIHAR
|
July 22, 2011 |
FIROZ ANSARI Vs. STATE OF BIHAR
|
July 18, 2011 |
FOOD CORPORATION OF INDIA Vs. COMMISSIONER OF COMMERCIAL TAXES
|
February 1, 2011 |
FOOD CORPORATION OF INDIA Vs. NORTH BIHAR TRANS SYNDICATE
|
April 27, 2011 |
FOOD CORPORATION OF INDIA Vs. STATE OF BIHAR
|
February 1, 2011 |
FOUR STAR PICTURE PALACE Vs. STATE OF BIHAR
|
January 18, 2011 |
FUCHO SINGH Vs. STATE OF BIHAR
|
July 18, 2011 |
FUL KUMARI DEVI Vs. STATE OF BIHAR THROUGH HOME SECRETARY GOVERNMENT OF BIHAR
|
November 21, 2011 |
FULAN YADAV Vs. STATE OF BIHAR
|
March 31, 2011 |
G C GARG MANAGING DIRECTOR LIOYDS FINANCE LIMITED Vs. STATE OF BIHAR AND MD MUMTAZ ALAM SON OF MD MASOOD ALAM
|
May 19, 2011 |
G L KEJRIWAL Vs. STATE OF BIHAR
|
December 1, 2011 |
GADAWARI DEVI Vs. STATE OF BIHAR
|
January 5, 2011 |
GAFFAR NADAF SON OF LATE JUMARATI NADAR Vs. STATE OF BIHAR
|
July 27, 2011 |
GAITY ARA ROZY Vs. STATE OF BIHAR
|
July 15, 2011 |
GAJENDRA CHODHRY Vs. STATE OF BIHAR
|
July 12, 2011 |
GAJENDRA NARAYAN MISHRA S/O LATE TEJ NARAYAN MISHRA Vs. STATE OF BIHAR
|
September 9, 2011 |
GAJENDRA PRASAD SINGH ALIAS GAYA RAI Vs. STATE OF BIHAR
|
April 15, 2011 |
GANDRA MUNDA Vs. STATE OF BIHAR
|
May 16, 2011 |
GANESH CHOUDHARY S/O KAILASH CHOUDHARY Vs. STATE OF BIHAR
|
December 16, 2011 |
GANESH MISHRA Vs. STATE OF BIHAR
|
November 9, 2011 |
GANESH NARAYAN JHA Vs. STATE OF BIHAR
|
February 23, 2011 |
GANESH PASWAN Vs. STATE OF BIHAR
|
June 21, 2011 |
GANESH RAI @ GANESH ROY Vs. STATE OF BIHAR
|
July 6, 2011 |
GANESH SAH Vs. STATE OF BIHAR
|
June 27, 2011 |
GANESH SINGH Vs. THE STATE OF BIHAR
|
July 7, 2011 |
GANESH YADAV Vs. PANKAJ KUMAR SINGH
|
January 24, 2011 |
GANGA DARSHAN RAM ALIAS GANGA DARSHAN DUSADH Vs. SUDHAKAR RAI
|
January 24, 2011 |
GANGA KAHARalias GANGA PRASAD Vs. STATE OF BIHAR
|
April 7, 2011 |
GANGA MAHTO Vs. STATE OF BIHAR
|
September 9, 2011 |
GANGOTRI APARTMENT OWNERS ASSOCIATION Vs. STATE OF BIHAR
|
January 17, 2011 |
GANGOTRI SINGH Vs. STATE OF BIHAR
|
July 21, 2011 |
GANPATI SINGH S/O SOTI SINGH Vs. STATE OF BIHAR
|
August 29, 2011 |
GAURI KANT PATHAK Vs. STATE OF BIHAR
|
April 18, 2011 |
GAURI MANDAL Vs. STATE OF BIHAR
|
December 19, 2011 |
GAURI SHANKAR JHA Vs. STATE OF BIHAR
|
December 15, 2011 |
GAURI SHANKER PATHAK Vs. SHANKARANAND UPADHYAY
|
January 27, 2011 |
GAUTAM NUT Vs. STATE OF BIHAR
|
June 28, 2011 |
GAYA PANDEY Vs. STATE OF BIHAR
|
April 4, 2011 |
GAYA PARISH SOCIETY Vs. DULAR CHAND SAO @ RAM DULAR SAO
|
September 6, 2011 |
GAYA SINGH S/O RAMRAJ SINGH @ RAM RAKCHA SINGH AND ORS Vs. STATE OF BIHAR
|
September 19, 2011 |
GEETA KUMARI RAM DARSHAN SINGH Vs. STATE OF BIHAR THROUGH THE PRINCIPAL
|
December 13, 2011 |
GENDO PANDIT Vs. STATE OF BIHAR
|
April 6, 2011 |
GENERAL MANAGER CUM CHAIRMAN Vs. UMESH CHANDRA
|
February 14, 2011 |
GENERAL MANAGER NATIONAL THERMAL POWER CORPORATION Vs. SACHCHIDA NAND PRASAD
|
July 28, 2011 |
GENERAL MANAGER NTPC KAHALGA Vs. BADRI SINGH
|
April 22, 2011 |
GENERAL MANAGER NTPC KAHALGAO Vs. SHIV PRASAD YADAV
|
April 27, 2011 |
GHANSHYAM KUMAR Vs. STATE OF BIHAR
|
May 3, 2011 |
GHOGHO YADAV @ PANKAJ KUMAR Vs. STATE OF BIHAR
|
September 6, 2011 |
GHUGHALEE RAM @ GHUGHULEE RAM, AGED ABOUT 68 YEARS, SON OF LATE MUNILAL RAM, RESIDENT OF VILLAGE Vs. STATE OF BIHAR, THROUGH THE SECRETARY
|
August 1, 2011 |
GHULAM MUSTAFA Vs. BIBI ZINAT FATMA AND OTHERS
|
May 20, 2011 |
GHULAM MUSTAFA AND ORS Vs. STATE OF BIHAR
|
May 13, 2011 |
GHURAN YADAV AND ORS Vs. STATE OF BIHAR
|
September 16, 2011 |
GIRDHAR OILS AND ORS Vs. STATE OF BIHAR AND ORS
|
March 18, 2011 |
GIRIDHAR KUMAR SHARMA Vs. PATNA MUNICIPAL CORPN
|
April 28, 2011 |
GIRIJA DUSADH S/O BULACHI DUSADH Vs. STATE OF BIHAR
|
April 5, 2011 |
GIRIJA NAND JHA Vs. STATE OF BIHAR
|
September 9, 2011 |
GIRIJA SHANKAR TIWARY Vs. STATE OF BIHAR : MANAGING DIRECTOR : SECRETARY : CHIEF ENGINEER : SUPERINTENDING ENGINEER : EXECUTIVE ENGINEER : ARCHITECT INCHARGE : ESTATE MANAGER : EXECUTIVE ENGINEER
|
June 24, 2011 |
GIRISH JHA Vs. STATE OF BIHAR
|
January 4, 2011 |
GIRISH MAHTO Vs. STATE OF BIHAR
|
April 18, 2011 |
GIRISH PRASAD Vs. UNION OF INDIA
|
May 18, 2011 |
GITA SANYAL ALIAS GEETA SANYAL Vs. UNION OF INDIA
|
September 8, 2011 |
GLAXO SMITHKLINE Vs. STATE OF BIHAR
|
February 22, 2011 |
GOBIND MOHAN MISHRA Vs. STATE OF BIHAR
|
March 31, 2011 |
GODHAN RAM AND ORS Vs. STATE OF BIHAR
|
August 4, 2011 |
GOHAL MANDAL Vs. STATE OF BIHAR
|
April 4, 2011 |
GOKHUL SAH Vs. STATE OF BIHAR
|
April 18, 2011 |
GOKUL YADAV, SON OF ROHAN YADAV, DEONANDAN YADAV AND RAMCHANDRA YADAV, BOTH SONS OF GOKHUL YADAV Vs. STATE OF BIHAR
|
August 26, 2011 |
GONAR SAHNI, SON OF BIJO SAHNI Vs. STATE OF BIHAR
|
November 24, 2011 |
GONNU BHAGAT Vs. STATE OF BIHAR
|
April 5, 2011 |
GOODS OF LATE JUSTICE LALIT MOHAN SHARMA Vs. PARTHA SARTHY
|
July 29, 2011 |
GOODS OF LATE PRAYAG LAL SAO @ PRAYAG SAO Vs. ASHOK KUMAR SHAW AND ORS
|
August 12, 2011 |
GOPAL MAHTO, SON OF RAM SWARUP MAHTO, RESIDENT OF VILLAGE
DAMAILIGHAT, POLICE STATION MIRGANJ (DHAMDAHA), DISTRICT PURNEA Vs. STATE OF BIHAR
|
December 2, 2011 |
GOPAL MANDAL Vs. STATE OF BIHAR
|
April 19, 2011 |
GOPAL NARAIN AGRAWAL Vs. STATE OF BIHAR
|
September 6, 2011 |
GOPAL PASWAN Vs. STATE OF BIHAR
|
May 12, 2011 |
GOPAL PRASAD Vs. VICE CHANCELLOR
|
July 11, 2011 |
GOPAL RAM Vs. STATE OF BIHAR
|
July 22, 2011 |
GOPAL SAH Vs. THE BIHAR WAKF TRIBUNAL, PATNA
|
July 7, 2011 |
GOPALJI SHARMA Vs. STATE OF BIHAR
|
February 25, 2011 |
GOPI NATH KASHYAP Vs. DWARIKA PD KASHYAP
|
March 9, 2011 |
GORAKH MISHRA, KANHAYA MISHRA, MAHANTH MISHRA Vs. STATE OF BIHAR
|
August 18, 2011 |
GORAKH NATH GUPTAalias GORAKH SONAR Vs. STATE OF BIHAR
|
April 1, 2011 |
GOURI SHANKAR GUPTA, S/O LATE SITA RAM SAH AND SITA RAM RAI, S/O LATE MAHESH RAI Vs. STATE OF BIHAR
|
July 11, 2011 |
GOVARDHAN PANDIT Vs. STATE OF BIHAR
|
October 13, 2011 |
GOVIND NATH JHA Vs. BIHAR SANSKRIT SIKSHA BOARD
|
May 20, 2011 |
GOVT BODY LP SHAHI COLLEGE Vs. SEEMA MISHRA
|
June 30, 2011 |
GOWARDHAN PRASAD S/O LATE RAMESHWAR MAHTO Vs. THE STATE OF BIHAR
|
August 17, 2011 |
GUDDU SINGH Vs. STATE OF BIHAR
|
September 14, 2011 |
GUFARAN AHMAD Vs. STATE OF BIHAR
|
March 9, 2011 |
GULAB CHAND DHAREWA Vs. STATE OF BIHAR
|
February 14, 2011 |
GULABO DEVI WIDOW OF LATE SANT PRASAD AND ORS Vs. RAMJHARI DEVI WIDOW OF LATE HIRA SAO AND ORS
|
June 21, 2011 |
GULATI AUTO ENGINEERS Vs. UNION OF INDIA
|
August 26, 2011 |
GULI SINGH Vs. STATE OF BIHAR
|
September 8, 2011 |
GUNJAN SINHA Vs. STATE OF BIHAR
|
January 24, 2011 |
GUPTESHWAR SINGH Vs. STATE OF BIHAR
|
April 7, 2011 |
GYAN KUMAR RAM Vs. STATE OF BIHAR
|
December 13, 2011 |
GYAN RANJAN BASAK Vs. STATE OF BIHAR
|
January 17, 2011 |
GYAN RANJANalias RANJAN KUMAR Vs. STATE OF BIHAR
|
April 29, 2011 |
GYAN SINGH SAINI Vs. STATE OF BIHAR
|
August 5, 2011 |
GYANDEO SHARMA Vs. STATE OF BIHAR
|
February 11, 2011 |
GYANI SAH Vs. STATE OF BIHAR
|
July 11, 2011 |
HAIDAR ALI, NASIR HAIDER, SYED MOHAMMAD Vs. STATE OF BIHAR
|
August 18, 2011 |
HAJI AMIN ANSARI Vs. STATE OF BIHAR
|
March 4, 2011 |
HARBANSH YADAV AND ORS. Vs. STATE OF BIHAR
|
July 18, 2011 |
HARE RAM SINGH Vs. STATE OF BIHAR
|
May 3, 2011 |
HARENDRA BAITHA Vs. STATE OF BIHAR
|
February 25, 2011 |
HARENDRA KISHORE SINGH @ HARENDRA SINGH @ HARENDRA SINGH Vs. STATE OF BIHAR
|
August 23, 2011 |
HARENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
April 29, 2011 |
HARENDRA PRASAD Vs. STATE OF BIHAR
|
December 13, 2011 |
HARENDRA PRATAP SINGH Vs. THE HON'BLE CHIEF JUSTICE
|
May 9, 2011 |
HARENDRA PRATAP SINGH Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
October 14, 2011 |
HARENDRA RAI, S\O SUDAMA RAI Vs. STATE OF BIHAR
|
September 27, 2011 |
HARENDRA TIWARY Vs. STATE OF BIHAR
|
January 10, 2011 |
HARERAM SINGH AND ORS. Vs. STATE OF BIHAR
|
July 21, 2011 |
HARI BANSH LAL Vs. BIHAR STATE ELECTRICITY BOARD
|
February 11, 2011 |
HARI CHARAN MANJHI ALIAS HARICHAN MANJHI Vs. STATE OF BIHAR
|
September 9, 2011 |
HARI CHOUDHARY Vs. STATE OF BIHAR
|
July 29, 2011 |
HARI NANDAN SINGH, SON OF LATE LAXMAN SINGH Vs. STATE OF BIHAR
|
August 3, 2011 |
HARI NARAYAN THAKUR Vs. CHANCELLOR OF UNIVERSITIES OF BIHAR
|
April 22, 2011 |
HARI PUJAN SAHalias RAM PUJAN SAH Vs. STATE OF BIHAR
|
April 7, 2011 |
HARI SHANKAR PRASAD Vs. STATE OF BIHAR
|
August 17, 2011 |
HARI SHANKAR PRASAD SINGH Vs. UNION OF INDIA THROUGH THE CHAIRMAN
|
December 18, 2011 |
HARI SHANKAR SINGH Vs. STATE OF BIHAR
|
August 2, 2011 |
HARI YADAV, SON OF SITA YADAV Vs. STATE OF BIHAR
|
August 3, 2011 |
HARIBOLE YADAV Vs. STATE OF BIHAR
|
January 5, 2011 |
HARICHARAN RAM AND ORS. Vs. STATE OF BIHAR
|
December 16, 2011 |
HARIDWAR PANDEY Vs. STATE OF BIHAR
|
August 26, 2011 |
HARIDWAR PANDEY Vs. STATE OF BIHAR THRU VIGI COMM
|
April 5, 2011 |
HARIDWAR PANDEY Vs. STATE OF BIHAR
|
September 21, 2011 |
HARIDWAR PANDEY ADVOCATE Vs. STATE OF BIHAR
|
April 5, 2011 |
HARIFAN RAI Vs. STATE OF BIHAR
|
January 21, 2011 |
HARIHAR DIKSHIT Vs. STATE OF BIHAR
|
July 1, 2011 |
HARIHAR PRASAD Vs. STATE OF BIHAR
|
June 21, 2011 |
HARIKESH YADAV Vs. STATE OF BIHAR
|
May 19, 2011 |
HARIMOHAN JHA Vs. STATE OF BIHAR
|
March 17, 2011 |
HARINAGAR SUGAR MILL LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
|
May 13, 2011 |
HARISH CHANDRA PATEL Vs. STATE OF BIHAR THROUGH DIRECTOR
|
September 29, 2011 |
HARISH KUMAR ALIAS HARISH PRASAD Vs. STATE OF BIHAR
|
September 16, 2011 |
HARIVANSH RAI S/O KAMLESHWARI RAI Vs. STATE OF BIHAR AND ARUN KUMAR SINHA
|
February 9, 2011 |
HARSH CHOUDHARY Vs. STATE OF BIHAR
|
May 12, 2011 |
HARSH KUMAR Vs. STATE OF BIHAR
|
January 28, 2011 |
HARSH NATH JHA Vs. STATE OF BIHAR
|
June 28, 2011 |
HASIMUDIN Vs. STATE OF BIHAR
|
December 22, 2011 |
HASMAT RAI BURMAN Vs. UNION OF INDIA
|
January 13, 2011 |
HASSAN SHAHEEN Vs. SYED AHMAD FAISAL SHERE
|
May 11, 2011 |
HI TECH AUTO MOBILES Vs. UNION OF BANK OF INDIA
|
March 25, 2011 |
HIGH COURT LEGAL AID COMMITTEE AT PATNA Vs. STATE OF BIHAR
|
July 1, 2011 |
HIMANSHU KUMAR AND ORS Vs. STATE OF BIHAR AND ORS
|
November 25, 2011 |
HIND MOSAIC AND CEMENT WORKS Vs. COMMISSIONER OF INCOME TAX
|
April 28, 2011 |
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. ABHISHEK KUMAR
|
April 6, 2011 |
HIRAMAN KUMHAR, BINOD KUMHAR AND ORS Vs. STATE OF BIHAR
|
September 15, 2011 |
HIRAMAN YADAV Vs. STATE OF BIHAR
|
April 13, 2011 |
HIRDAYA YADAV Vs. RESHMI KUER
|
March 1, 2011 |
HOSILA PANDEY Vs. STATE OF BIHAR
|
April 21, 2011 |
HPCL BIOFUELS LTD Vs. SARASWATI INDUSTRIAL SYNDICATE LIMITED
|
December 14, 2011 |
HRIDAYA CHAUDHARY Vs. STATE OF BIHAR
|
October 21, 2011 |
HRIDYA NAND PANDEY Vs. STATE OF BIHAR
|
September 8, 2011 |
HYAM NANDAN RAI Vs. STATE OF BIHAR
|
July 4, 2011 |
IBRAR AND ORS Vs. FASIUDDIN AND ORS
|
February 4, 2011 |
IDEAL FINANCING CORPORATION LTD Vs. STATE OF BIHAR
|
January 24, 2011 |
IDEAL FINANCING CORPORATION LTD Vs. STATE OF BIHAR
|
January 31, 2011 |
IN THE GOODS OF LATE SYED FAKHRUL ABEDIN Vs. STATE
|
December 23, 2011 |
INDIA FRUIT COMPANY THROUGH ITS PROPRIETOR Vs. STATE OF BIHAR THROUGH THE AGRICULTURE PRODUCTION
|
November 14, 2011 |
INDIAN OIL CORPORATION LIMITED Vs. RAJ KUMAR JHA
|
December 16, 2011 |
INDIRA GANDHI INSTITUTE OF MEDICAL SCIENCES Vs. RATNESH KUMAR CHOUDHARY S/O SHRI SUNDESHWAR PRASAD CHOUDHARY
|
December 1, 2011 |
INDIRA KUMARI Vs. ANURAG KUMAR
|
February 4, 2011 |
INDRA DAMAN SINGHalias INDRA DAMAN Vs. STATE OF BIHAR
|
April 11, 2011 |
INDRA MANDAL PRASAD SINGH Vs. STATE OF BIHAR
|
May 10, 2011 |
INDRADEO CHAUDHARY Vs. STATE OF BIHAR
|
February 11, 2011 |
INDRAJEET KUMAR Vs. STATE OF BIHAR
|
July 7, 2011 |
INDRAJEET UPADHYA, CHIKU UPADHAYA, KRISHNA NANDAN UPADHYA, RAM KRISHNA UPADHYA Vs. STATE OF BIHAR
|
August 10, 2011 |
INDRAJIT BHASKAR S/O LATE BHAVANI RAM Vs. STATE OF BIHAR
|
September 20, 2011 |
INDU DEVI Vs. STATE OF BIHAR
|
February 22, 2011 |
INDU SINGH Vs. AWADH KISHORE SINGH
|
August 17, 2011 |
INSTITUTION OF PUBLIC CHARACTER Vs. STATE OF BIHAR
|
January 5, 2011 |
ISARAFIL Vs. STATE OF BIHAR
|
June 20, 2011 |
ISHRAFIL Vs. STATE OF BIHAR
|
May 20, 2011 |
ISHRAT PARWEEN D/O ALLAUDDINE Vs. STATE OF BIHAR
|
March 14, 2011 |
ISHWAR CHANDRA JHA Vs. STATE OF BIHAR
|
January 11, 2011 |
ISHWARI SAKHARI GRIH NIRMAN SAMITI Vs. REGISTRAR CO OPERATIVE SOCIETIES
|
April 21, 2011 |
ISLAM JILANI AND ORS. Vs. STATE OF BIHAR
|
November 15, 2011 |
ISMAIL Vs. STATE OF BIHAR
|
October 20, 2011 |
ISRAR ALAM Vs. STATE OF BIHAR
|
August 4, 2011 |
J J EXPORTER LIMITED Vs. UNION OF INDIA
|
June 21, 2011 |
J SONS CO LTD MEERUT Vs. UNION OF INDIA
|
July 7, 2011 |
JADU MANJHI Vs. STATE OF BIHAR
|
April 6, 2011 |
JAG NARAIN PASI AND ORS Vs. STATE OF BIHAR
|
August 11, 2011 |
JAG NARAIN SINGH @ JAGDEO SINGH AND ORS Vs. STATE OF BIHAR
|
April 22, 2011 |
JAGANNATH MISHRA AND ANR. Vs. STATE OF BIHAR
|
July 25, 2011 |
JAGANNATH SAH Vs. STATE OF BIHAR
|
April 4, 2011 |
JAGARNATH MAHTO, SON OF LATE SAHDEO MAHTO AND ORS Vs. STATE OF BIHAR
|
November 21, 2011 |
JAGARNATH PASWANalias JAGANNATH Vs. STATE OF BIHAR
|
February 3, 2011 |
JAGARNATH PRASAD Vs. STATE OF BIHAR
|
August 24, 2011 |
JAGARNATH SAH Vs. STATE OF BIHAR
|
July 13, 2011 |
JAGARNATH SINGH AND ANR. Vs. STATE OF BIHAR
|
December 22, 2011 |
JAGAT KISHORE SHARAN Vs. STATE OF BIHAR AND ANR
|
September 23, 2011 |
JAGDAMBA DEVI Vs. UNION OF INDIA
|
January 11, 2011 |
JAGDEO CHAUDHARY Vs. STATE OF BIHAR
|
September 23, 2011 |
JAGDISH BHARTI S/O LATE LAXMI BHARTI Vs. STATE OF BIHAR
|
June 22, 2011 |
JAGDISH PRASAD AND ORS Vs. STATE OF BIHAR
|
August 10, 2011 |
JAGDISH PRASAD CHOUDHARY Vs. MANAGING DIRECTOR BIHAR STATE HOUSING BOARD
|
February 14, 2011 |
JAGDISH PRASAD GUPTA S/O KESHAWAR PRASAD GUPTA Vs. STATE OF BIHAR
|
April 19, 2011 |
JAGDISH PRASAD SINGH Vs. STATE OF BIHAR
|
November 25, 2011 |
JAGDISH PRASAD SINGH, SON OF LATE HIRDAY LAL SINGH @ HIRIT LAL SINGH Vs. STATE OF BIHAR
|
September 5, 2011 |
JAGDISH RAI Vs. STATE OF BIHAR
|
July 13, 2011 |
JAGDISH SAH Vs. STATE OF BIHAR
|
May 17, 2011 |
JAGESHWAR PASWAN Vs. STATE OF BIHAR
|
May 16, 2011 |
JAGESHWAR YADAV Vs. STATE OF BIHAR
|
July 5, 2011 |
JAGRANO KUNWAR Vs. NIRMALA DEVI
|
February 10, 2011 |
JAHIRUDDIN Vs. STATE OF BIHAR
|
March 7, 2011 |
JAI GOBIND UPADHYAY Vs. STATE OF BIHAR
|
March 29, 2011 |
JAI GOVIND SINGH Vs. STATE OF BIHAR
|
July 7, 2011 |
JAI GOVIND SINGH Vs. STATE OF BIHAR
|
March 31, 2011 |
JAI KISHUN RAI Vs. STATE OF BIHAR
|
April 6, 2011 |
JAI KRISHNA PRASAD Vs. BIHAR STATE ROAD TRANSPORT CORPORATION,PATNA
|
December 5, 2011 |
JAI KUMAR MAHTO Vs. STATE OF BIHAR
|
April 7, 2011 |
JAI NANDAN THAKUR, LATE JHINGUR THAKUR Vs. STATE OF BIHAR
|
August 30, 2011 |
JAI NARAYAN BHAGAT S/O LATE PARMESHWAR MAHTO R/O VILL. Vs. STATE OF BIHAR AND ORS.
|
August 4, 2011 |
JAI NATH AHIR Vs. STATE OF BIHAR
|
December 8, 2011 |
JAI PRAKASH BHAGAT, SON OF RAMJEE BHAGAT Vs. STATE OF BIHAR
|
April 19, 2011 |
JAI PRAKASH MANDAL Vs. STATE OF BIHAR
|
February 11, 2011 |
JAI PRAKASH MANDALAND ORS Vs. BUCHO MANDAL; NARESH MANDAL AND ORS
|
November 15, 2011 |
JAI PRAKASH PASWAN Vs. UNION OF INDIA
|
May 2, 2011 |
JAI SHANKAR UPADHYAY Vs. STATE OF BIHAR
|
March 14, 2011 |
JAI SHREE SHARMA Vs. STATE OF BIHAR
|
June 23, 2011 |
JAIDEO MAHTO Vs. STATE OF BIHAR
|
March 9, 2011 |
JAIKEY AHAMADalias JAIKU AHAMAD Vs. STATE OF BIHAR
|
March 4, 2011 |
JAISHREE SAH Vs. STATE OF BIHAR
|
May 11, 2011 |
JALDHAR YADAV, S/O DILO YADAV AND ORS Vs. STATE OF BIHAR
|
April 25, 2011 |
JALESHWAR SINGH S/O SRI ANUP SINGH AND SUNIL SINGH S/O INDRADEO SINGH Vs. STATE OF BIHAR
|
April 28, 2011 |
JALIM PRASAD YADAV Vs. STATE OF BIHAR
|
October 14, 2011 |
JAMADAR ROY Vs. STATE OF BIHAR
|
April 7, 2011 |
JAMALUDDIN ANSARI S/O LATE HAFIJULLAH ANSARI Vs. STATE OF BIHAR
|
July 4, 2011 |
JAMALUDDIN KHAN Vs. STATE OF BIHAR
|
May 16, 2011 |
JAMIL AHMAD ALIAS JAMIL MIAN Vs. STATE OF BIHAR
|
April 6, 2011 |
JAMSHED HUSSAIN Vs. STATE OF BIHAR
|
December 23, 2011 |
JANAK MAHTO Vs. STATE OF BIHAR
|
April 7, 2011 |
JANAK PRASAD Vs. ESTATE OF LATE SHIBU MAHATO
|
April 15, 2011 |
JANARASI DEVI ALIAS BHUILY BHOLI DEVI Vs. STATE OF BIHAR
|
September 12, 2011 |
JANARDAN PRASAD AGRAWAL Vs. STATE OF BIHAR
|
January 12, 2011 |
JANARDAN PRASAD CHAURASIA Vs. STATE OF BIHAR
|
May 17, 2011 |
JANARDAN RAI AND ORS Vs. STATE OF BIHAR
|
July 12, 2011 |
JANARDAN SINGH Vs. STATE OF BIHAR
|
May 3, 2011 |
JANKI MAHTO Vs. ARCHANA KUMARI
|
March 31, 2011 |
JASO DEVI Vs. NIHAL BEG
|
April 25, 2011 |
JASO DEVI Vs. STATE OF BIHAR
|
August 23, 2011 |
JASWANT PASWAN Vs. STATE OF BIHAR
|
August 10, 2011 |
JATAN GOPE Vs. STATE OF BIHAR
|
July 4, 2011 |
JAWAHAR BHAGAT, S/O NATHUNI BHAGAT Vs. STATE OF BIHAR
|
April 19, 2011 |
JAWAHAR LAL Vs. STATE OF BIHAR
|
January 31, 2011 |
JAWAHAR NONIA Vs. STATE OF BIHAR
|
February 15, 2011 |
JAWAHAR SINGH Vs. STATE OF BIHAR
|
April 25, 2011 |
JAWAHAR SINGH AND ORS Vs. SURAJ NARAIN SINGH AND ORS
|
November 23, 2011 |
JAWAHAR YADAV Vs. STATE OF BIHAR
|
June 27, 2011 |
JAYA SINHA Vs. ANIL KUMAR
|
November 9, 2011 |
JAYANT KUMAR LAHIRI Vs. THE STATE OF BIHAR & ORS.
|
December 19, 2011 |
JAYANT KUMAR MISHRA Vs. RANJAN SINGH, GANGA MANDAL AND STATE OF BIHAR
|
July 1, 2011 |
JETHA SOREN Vs. STATE OF BIHAR
|
April 28, 2011 |
JITENDAR TIWARI Vs. STATE OF BIHAR
|
April 18, 2011 |
JITENDRA KUMAR RAJAK Vs. STATE OF BIHAR
|
November 4, 2011 |
JITENDRA SINGH Vs. STATE OF BIHAR
|
August 24, 2011 |
JIUT SAH Vs. STATE OF BIHAR
|
November 25, 2011 |
JUBER ALAM Vs. STATE OF BIHAR
|
August 17, 2011 |
JUDAGI RAM, S/O RUPLAL RAM AND ORS Vs. STATE OF BIHAR
|
May 5, 2011 |
JUGAL RAM Vs. STATE OF BIHAR
|
September 13, 2011 |
JUHI KUMARI Vs. STATE OF BIHAR
|
May 16, 2011 |
JYOTISH PRASAD SINGH Vs. STATE OF BIHAR
|
August 12, 2011 |
K V KRISHNAMURTHY ALIAS K B KRISHNAMURTY Vs. STATE OF BIHAR
|
January 24, 2011 |
KAILA CHAUHAN Vs. STATE OF BIHAR
|
July 22, 2011 |
KAILASH CHAUDHARY Vs. STATE OF BIHAR
|
November 4, 2011 |
KAILASH MANDALalias LULHA Vs. STATE OF BIHAR
|
April 25, 2011 |
KAILASH PRASAD AGRAWAL Vs. RAJENDRA PRASAD AGRAWAL
|
July 28, 2011 |
KAILASH SAHNI, S/O YOGENDRA SAHNI Vs. STATE OF BIHAR
|
December 12, 2011 |
KAILASH SHARMA ALIAS KALSOO SHARMA Vs. STATE OF BIHAR
|
April 25, 2011 |
KAILASH SINGH Vs. STATE OF BIHAR
|
April 7, 2011 |
KAILASH YADAV Vs. STATE OF BIHAR
|
April 18, 2011 |
KAITHAR MEDICAL COLLEGE Vs. STATE OF BIHAR
|
July 8, 2011 |
KAMAL DEV SHARMA Vs. STATE OF BIHAR THROUGH THE DISTRICT MAGISTRATE, CHAPRA
|
July 19, 2011 |
KAMAL MANDAL Vs. STATE OF BIHAR
|
February 3, 2011 |
KAMAL SINGH S/O DEVPAT SINGH Vs. STATE OF BIHAR
|
September 2, 2011 |
KAMAL YADAV Vs. STATE OF BIHAR
|
September 13, 2011 |
KAMALUDDIN ALIAS MD KAMALUDDIN Vs. STATE OF BIHAR
|
May 12, 2011 |
KAMESHWAR JHA Vs. STATE OF BIHAR
|
April 25, 2011 |
KAMESHWAR MISTRY Vs. STATE OF BIHAR
|
June 27, 2011 |
KAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
May 6, 2011 |
KAMESHWAR PRASAD SINGH ALIAS KAMESHWAR PD SINGH Vs. STATE OF BIHAR
|
April 29, 2011 |
KAMESHWAR RAI @ KUMKUM RAI S/O LATE SHEO BALAK RAI Vs. STATE OF BIHAR
|
July 5, 2011 |
KAMESHWAR RAY Vs. STATE OF BIHAR
|
March 30, 2011 |
KAMESHWAR SINGH Vs. STATE OF BIHAR AND ORS
|
December 15, 2011 |
KAMESHWAR SINGH Vs. STATE OF BIHAR AND ORS
|
December 20, 2011 |
KAMINI KUMARI Vs. BIHAR SCHOOL EXAM BOARD (HIGHER SECONDARY)
|
April 26, 2011 |
KAMLA CONSTRUCTION CO Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY
|
August 2, 2011 |
KAMLA KANT PRASAD Vs. STATE OF BIHAR
|
May 16, 2011 |
KAMLESH KUMAR KAMAI Vs. UNION OF INDIA
|
July 15, 2011 |
KAMLESH KUMAR SINGH Vs. STATE OF BIHAR
|
August 2, 2011 |
KAMLESHWAR RAI Vs. STATE OF BIHAR
|
April 6, 2011 |
KAMLI DEVI Vs. STATE OF BIHAR
|
May 3, 2011 |
KAMO SINGH, DILIP SINGH AND ORS Vs. STATE OF BIHAR
|
August 2, 2011 |
KAMO THAKUR SON OF LATE HITU THAKUR Vs. STATE OF BIHAR
|
December 23, 2011 |
KAMRUDDIN MIAN ALIAS KAMRU MIAN Vs. STATE OF BIHAR
|
October 13, 2011 |
KAMRUL NISAN Vs. STATE OF BIHAR
|
September 28, 2011 |
KAMTA MAHTO ALIAS KAMTA SINGH ALIAS KAMTA CHAUDHARY Vs. STATE OF BIHAR
|
July 21, 2011 |
KAMTA MANJHI Vs. STATE OF BIHAR
|
March 28, 2011 |
KAMTA PRASAD SINGH Vs. BIHAR STATE HOUSING BOARD
|
June 24, 2011 |
KAMTA PRASAD SINGH Vs. NALANDA GRAMIN BANK
|
May 17, 2011 |
KANCHAN DEVI Vs. STATE OF BIHAR THROUGH COLLECTOR
|
November 11, 2011 |
KANHAIYA KAHAR Vs. STATE OF BIHAR
|
August 19, 2011 |
KANHAIYA LAL DAREK Vs. STATE OF BIHAR
|
September 29, 2011 |
KANTI DEVI Vs. STATE OF BIHAR
|
August 23, 2011 |
KANTI JHA ALIAS KANTI DEVI Vs. STATE OF BIHAR
|
September 16, 2011 |
KAPIL DAS Vs. STATE OF BIHAR
|
December 23, 2011 |
KAPIL DEO NARAYAN SHARMA Vs. STATE
|
April 27, 2011 |
KAPIL DEO PRASAD SINGH Vs. STATE OF BIHAR
|
July 26, 2011 |
KAPIL GOPE Vs. STATE OF BIHAR
|
July 22, 2011 |
KAPIL MUNI RAI Vs. STATE OF BIHAR
|
October 21, 2011 |
KAPIL MUNI RAI Vs. STATE OF BIHAR THROUGH ITS PRINCIPAL SECRETARY
|
April 7, 2011 |
KAPIL RAM Vs. STATE OF BIHAR
|
November 3, 2011 |
KAPILDEO PRASAD SINHA Vs. STATE OF BIHAR
|
October 13, 2011 |
KAPILDEO SINGH Vs. STATE OF BIHAR
|
July 6, 2011 |
KAPILDEO SINGH S/O MISHRI SINGH Vs. STATE OF BIHAR
|
December 23, 2011 |
KAPILESHWAR YADAV S/O SRI KALRU YADAV Vs. STATE OF BIHAR
|
April 18, 2011 |
KARAMDEO PRASAD CHAURASIA Vs. STATE OF BIHAR
|
August 24, 2011 |
KARU DUSAD Vs. STATE OF BIHAR
|
January 17, 2011 |
KARU MAHOTO Vs. STATE OF BIHAR
|
April 7, 2011 |
KARU SAO Vs. STATE OF BIHAR
|
September 13, 2011 |
KARU, PRAMOD KUMAR, KEDAR SINGH Vs. STATE OF BIHAR
|
August 30, 2011 |
KARYANAND SINGH Vs. STATE OF BIHAR
|
August 30, 2011 |
KASHI NATH PASWAN Vs. STATE OF BIHAR
|
July 12, 2011 |
KASHI NATH PRASAD Vs. STATE OF BIHAR
|
June 28, 2011 |
KASHIM SAH Vs. STATE OF BIHAR
|
June 24, 2011 |
KASHINATH MISHRA AND ORS Vs. PHULBATI DEVI AND ORS
|
September 20, 2011 |
KASHINATH SAH Vs. KAPIL PRASAD
|
March 29, 2011 |
KAUSHAL KISHORE MISHRA S/O LATE JAGDISH MISHRA Vs. STATE OF BIHAR
|
June 30, 2011 |
KAUSHALYA DEVI, W/O RAM JANAM BIND Vs. STATE OF BIHAR
|
July 12, 2011 |
KEDAR JHA Vs. STATE OF BIHAR
|
May 16, 2011 |
KEDAR MANJHI Vs. STATE OF BIHAR
|
March 31, 2011 |
KEDAR NATH SAH S/O SHRI HARI PRASAD SAH Vs. STATE OF BIHAR
|
July 5, 2011 |
KEDAR NATH TIWARI Vs. STATE OF BIHAR
|
January 11, 2011 |
KEDAR SAO SON OF ARJUN SAO AND ORS Vs. STATE OF BIHAR
|
September 5, 2011 |
KEDAR SINGH Vs. STATE OF BIHAR
|
May 3, 2011 |
KEDAR SINGH S/O JATO SINGH AND ORS Vs. STATE OF BIHAR
|
December 15, 2011 |
KESHAV PRASAD SINGH Vs. STATE OF BIHAR
|
April 6, 2011 |
KESHAW PRASAD SINGH AND ORS Vs. STATE OF BIHAR & ORS
|
August 8, 2011 |
KESHO SINGH Vs. STATE OF BIHAR
|
April 22, 2011 |
KESHWAR MAHTO Vs. STATE OF BIHAR
|
April 8, 2011 |
KHALTU MAHTO Vs. BIHAR STATE BOARD
|
January 24, 2011 |
KHAWAJA GHOLAM RASOOL Vs. STATE OF BIHAR THROUGH THE SECRETARY
|
August 25, 2011 |
KHODADIN ANSARI Vs. STATE OF BIHAR
|
September 26, 2011 |
KHOPRI MODI Vs. STATE OF BIHAR
|
May 20, 2011 |
KHUBLAL THAKUR @ KHUBA THAKUR, SON OF NARAYAN THAKUR Vs. STATE OF BIHAR
|
November 3, 2011 |
KHURSHID MAIN Vs. STATE OF BIHAR
|
August 26, 2011 |
KHUSNUDA BEGAM W/O.ALTAB ALAM Vs. STATE OF BIHAR
|
August 2, 2011 |
KINU YADAV Vs. STATE OF BIHAR
|
December 23, 2011 |
KIRAN DEVI Vs. STATE OF BIHAR
|
February 23, 2011 |
KIRAN KUMARI Vs. STATE OF BIHAR
|
September 8, 2011 |
KIRAN KUMARI ALIAS KIRAN DEVI Vs. STATE OF BIHAR
|
March 29, 2011 |
KIRAN KUMARI D/O JAGAR NATH PANDEY Vs. STATE OF BIHAR
|
April 5, 2011 |
KIRAN SAH ALIAS SUKUL DEVI Vs. STATE OF BIHAR
|
January 17, 2011 |
KIRAN TRADERS AND SUPPLIERS Vs. STATE OF BIHAR
|
January 4, 2011 |
KISHAN KOTHARI Vs. STATE OF BIHAR
|
January 31, 2011 |
KISHAN KUMAR AGRAWAL Vs. STATE OF BIHAR
|
July 12, 2011 |
KISHOR PRASAD Vs. STATE OF BIHAR
|
September 26, 2011 |
KISHORE KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
March 17, 2011 |
KISHORI DAS Vs. STATE OF BIHAR
|
February 14, 2011 |
KISHORI PRASAD KESHARI Vs. STATE OF BIHAR
|
April 1, 2011 |
KISHUN SETH ALIAS KRISHNA SETH RAM DAS SETH Vs. RAM ADHAR SETH
|
December 8, 2011 |
KITAR SHARMA Vs. STATE
|
April 22, 2011 |
KOBI RAI, S/O ACHCHO RAI AND ORS Vs. STATE OF BIHAR
|
November 18, 2011 |
KRANTI DEVI Vs. STATE OF BIHAR AND ORS.
|
December 13, 2011 |
KRISHNA BIND, Vs. STATE OF BIHAR
|
August 30, 2011 |
KRISHNA DEO SINGHalias KISHAN DEO Vs. STATE OF BIHAR
|
April 1, 2011 |
KRISHNA DEY Vs. SARITA DOKANIA
|
January 4, 2011 |
KRISHNA KANT KUMAR Vs. STATE OF BIHAR
|
February 19, 2011 |
KRISHNA KANT SHUKLA Vs. STATE OF BIHAR
|
April 22, 2011 |
KRISHNA KANT VERMA Vs. MAHESHWAR PRASAD
|
March 30, 2011 |
KRISHNA KUMAR ALIAS KRISHANA KUMAR, S/O LATE KANHAIYA LAL R/O VILL. Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY GOVT. OF BIHAR, OLD SECRETARIAT, PATNA AND ORS.
|
July 13, 2011 |
KRISHNA KUMAR BHAGAT Vs. STATE OF BIHAR
|
July 11, 2011 |
KRISHNA KUMAR KRANTI Vs. SATYA NARAIN SAH : STATE OF BIHAR
|
August 24, 2011 |
KRISHNA KUMAR MALLICK Vs. STATE OF BIHAR
|
May 10, 2011 |
KRISHNA KUMAR PRASAD Vs. STATE OF BIHAR
|
March 17, 2011 |
KRISHNA KUMAR SHARMA Vs. STATE OF BIHAR
|
January 31, 2011 |
KRISHNA KUMARI Vs. BINOD MISHRA
|
April 7, 2011 |
KRISHNA MOHAN THAKUR Vs. STATE
|
March 4, 2011 |
KRISHNA MURARI Vs. RAJENDRA AGRICULTURE UNIVERSITY
|
April 27, 2011 |
KRISHNA NAND JHA Vs. STATE OF BIHAR
|
January 18, 2011 |
KRISHNA NANDAN CHODHARY Vs. STATE OF BIHAR
|
March 11, 2011 |
KRISHNA NANDAN SAH Vs. UNION OF INDIA
|
December 16, 2011 |
KRISHNA PRASAD Vs. STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE
|
August 12, 2011 |
KRISHNA RAI ALIAS KRISHNADEO RAI Vs. STATE OF BIHAR
|
January 19, 2011 |
KRISHNA RAM Vs. STATE OF BIHAR
|
April 18, 2011 |
KRISHNA SONARalias KRISHNA SAO Vs. STATE
|
April 22, 2011 |
KULDEEP MANDAL Vs. STATE OF BIHAR
|
April 28, 2011 |
KULDIP SINGH S/O TIRTH NAND SINGH Vs. STATE ELECTION COMMISSION
|
January 27, 2011 |
KUMAR CONSTRUCTION Vs. STATE OF BIHAR
|
September 9, 2011 |
KUMAR DEO PUJAN S/O LATE JAGDHAR PRASAD VIYOGI, RESIDENT OF VILLAGE BAJIDPUR, P.S. Vs. STATE OF BIHAR AND ORS.
|
April 4, 2011 |
KUMAR GAURAV @ RINKU GUPTA S/O BHOLA PRASAD GUPTA Vs. STATE OF BIHAR
|
July 12, 2011 |
KUMAR KSHITIZ ABHINAV S/O.UMA SHANKAR SINGH Vs. STATE OF BIHAR
|
August 30, 2011 |
KUMAR SATYA PRAKASH Vs. STATE OF BIHAR
|
September 30, 2011 |
KUMAR STORES Vs. COMMISSIONER OF INCOME TAX
|
May 20, 2011 |
KUMARI JUHI RAI Vs. STATE OF BIHAR
|
September 16, 2011 |
KUMARI RANI Vs. STATE OF BIHAR
|
July 1, 2011 |
KUMARI RASHMI Vs. STATE OF BIHAR
|
March 11, 2011 |
KUMKUM DEVI Vs. STATE OF BIHAR
|
April 8, 2011 |
KUMKUM KUMARI WIFE OF MANOJ Vs. STATE OF BIHAR
|
July 28, 2011 |
KUMUND KUMARI Vs. UNITED OF INDIA
|
May 20, 2011 |
KUNDAN PRASAD SINHA Vs. STATE OF BIHAR THROUGH THE COMMISSIONER DEPARTMENT OF INDUSTRIES
|
September 14, 2011 |
KUSHESHWAR PURBEY Vs. SHRI SHRI 108 RAM JANAKI
|
August 9, 2011 |
KUSHESHWAR RAVIDAS Vs. STATE OF BIHAR
|
January 4, 2011 |
KWALITY STEEL INDUSTRIES PRIVATE LIMITED Vs. STATE OF BIHAR
|
January 27, 2011 |
LACHHMAN DAS NIRMAL KUMAR PVT LTD Vs. CENTRAL BANK OF INDIA
|
April 15, 2011 |
LACHHMI NR CHOUDHARY Vs. SUKHDEO SHARMA
|
February 4, 2011 |
LAKHAN MANDAL, TIRPIT MANDAL Vs. STATE OF BIHAR
|
August 25, 2011 |
LAKHAN SINGH Vs. STATE OF BIHAR
|
April 7, 2011 |
LAKHAN THAKUR Vs. STATE OF BIHAR
|
July 1, 2011 |
LAKHI CHAND SHAHI Vs. STATE OF BIHAR
|
April 19, 2011 |
LAKHI RAM Vs. STATE OF BIHAR
|
April 28, 2011 |
LAKSHIMI NARAYAN SINGH Vs. STATE OF BIHAR
|
January 17, 2011 |
LAKSHMAN PRASAD S/O LATE BADRI PRASAD Vs. DRESS.CO.
|
February 24, 2011 |
LAKSHMI NR ROY Vs. STATE OF BIHAR
|
April 19, 2011 |
LAKSHMI PRASAD GUPTA Vs. STATE OF BIHAR
|
January 20, 2011 |
LAKSHMI ROY Vs. STATE OF BIHAR
|
April 20, 2011 |
LAKSHMI ROY Vs. STATE
|
April 27, 2011 |
LAKSHMI ROY S/O LATE AJODHI ROY, CHAIRMAN BIHAR PUBLIC SERVICE COMMISSION Vs. STATE OF BIHAR; SHASHI KANT RANJAN S/O UMA SHANKAR PRASAD
|
April 20, 2011 |
LAL BABU SHARMA S/O JAYANARAYAN SHARMA Vs. STATE OF BIHAR
|
April 29, 2011 |
LAL BABU SINGH Vs. STATE OF BIHAR
|
January 19, 2011 |
LAL BABY RAI Vs. STATE OF BIHAR
|
July 1, 2011 |
LAL BAHADUR PASI @ LAL BAHADUR Vs. STATE OF BIHAR
|
September 16, 2011 |
LAL BHUKHAN YADAV Vs. STATE OF BIHAR
|
October 14, 2011 |
LAL CHANDRA AGRAWAL Vs. RAJKISHORE
|
November 4, 2011 |
LAL KISHORE YADAV @ BHUAR YADAV AND ORS Vs. STATE OF BIHAR
|
November 14, 2011 |
LALA PASWAN AND ORS Vs. STATE OF BIHAR
|
September 23, 2011 |
LALAN DUSADH ALIAS LALLAN PASWAN Vs. RAM NAGINA DUSADH
|
April 6, 2011 |
LALAN KUMAR CHAUDHARY Vs. BHOJPUR ROHTAS GRAMIN BANK
|
January 13, 2011 |
LALDHAR PANDEY Vs. STATE OF BIHAR
|
June 22, 2011 |
LALIT MODI Vs. STATE OF BIHAR AND ANR
|
November 22, 2011 |
LALITA DEVI Vs. NARMADA DEVI
|
January 4, 2011 |
LALITA DEVI Vs. STATE OF BIHAR
|
February 2, 2011 |
LALITA MAHTO AND ORS. Vs. STATE OF BIHAR
|
July 15, 2011 |
LALITA SINHA Vs. STATE OF BIHAR
|
April 18, 2011 |
LALJEE YADAV Vs. STATE OF BIHAR
|
September 16, 2011 |
LALLAN PRASAD SINGH Vs. STATE OF BIHAR
|
November 8, 2011 |
LALLAN RAI Vs. STATE OF BIHAR
|
May 19, 2011 |
LALLU MIAN AND HAFIZ MIAN Vs. STATE OF BIHAR
|
July 5, 2011 |
LALO RISHIDEO, S/O LATE BUDHU RISHIDEO AND ORS Vs. STATE OF BIHAR
|
July 20, 2011 |
LALU RAI Vs. STATE OF BIHAR
|
April 21, 2011 |
LAXAMI PRASAD Vs. STATE OF BIHAR
|
January 4, 2011 |
LAXHMAN SINGH @ LACHMAN SINGH Vs. STATE OF BIHAR
|
April 20, 2011 |
LAXMAN DAS Vs. STATE OF BIHAR
|
June 30, 2011 |
LAXMAN RAUT Vs. STATE OF BIHAR
|
May 13, 2011 |
LAXMAN SINGH Vs. STATE OF BIHAR
|
May 19, 2011 |
LAXMAN SINGH Vs. STATE OF BIHAR
|
March 29, 2011 |
LAXMI DEVI Vs. STATE OF BIHAR
|
May 19, 2011 |
LAXMI NARAIN THAKUR Vs. SUDAMA DUBEY
|
January 4, 2011 |
LAXMI RAI Vs. SANJAI BHATTACHARYA
|
October 19, 2011 |
LAXMI SINGH Vs. STATE OF BIHAR
|
April 1, 2011 |
LEELA DEVI Vs. STATE OF BIHAR
|
August 11, 2011 |
LEELA DEVI Vs. BIJAY PRASAD
|
March 9, 2011 |
LEELA DEVI Vs. MISHRI ROY
|
October 15, 2011 |
LEELAWATI DEVI Vs. STATE OF BIHAR
|
November 9, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. JAY KUMAR PANDEY
|
June 30, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. MIRA DEVI
|
April 28, 2011 |
LILANAND MANDAL Vs. STATE OF BIHAR
|
April 1, 2011 |
LT COL VIJOY KUMAR PRASAD Vs. UNION OF INDIA
|
April 29, 2011 |
LUDAN PANDEYalias BASANT PANDEYalias Vs. STATE OF BIHAR
|
April 22, 2011 |
LUKHAI KAMAT Vs. STATE OF BIHAR
|
May 5, 2011 |
M D ORIENTAL INSURANCE Vs. STATE OF BIHAR
|
March 10, 2011 |
M/S CHIRAG AGENCY Vs. STATE OF BIHAR
|
April 13, 2011 |
M/S DADIJI STEELS LTD Vs. STATE OF BIHAR
|
January 5, 2011 |
M/S NATIONAL THERMAL POWER COR Vs. SATYA NARAYAN SINGH
|
January 27, 2011 |
M/S SHREE SHANKER ICE Vs. STATE OF BIHAR
|
March 7, 2011 |
M/S. SRI AMBIKA SALES CORPORATION Vs. THE STATE OF BIHAR AND ORS.
|
November 11, 2011 |
MAAN PHARMACEUTICALS LTD Vs. STATE OF BIHAR
|
May 20, 2011 |
MADAN MOHAN DUBEY Vs. STATE OF BIHAR
|
April 7, 2011 |
MADAN MOHAN PRASAD, SON OF LATE PRAKASH LAL BHAGAT Vs. STATE OF BIHAR
|
April 26, 2011 |
MADAN MOHAN ROY Vs. STATE OF BIHAR
|
June 23, 2011 |
MADAN PASWAN Vs. STATE OF BIHAR
|
September 9, 2011 |
MADAN YADAV Vs. STATE OF BIHAR
|
November 14, 2011 |
MADHAV ROY Vs. STATE OF BIHAR
|
January 13, 2011 |
MADHU GUPTA Vs. STATE OF BIHAR
|
November 15, 2011 |
MADHU KHAN Vs. STATE OF BIHAR
|
March 29, 2011 |
MADHU KHAN Vs. STATE OF BIHAR
|
March 30, 2011 |
MADHURI KUMAR SINGH Vs. STATE OF BIHAR
|
September 26, 2011 |
MADHURI KUMARI Vs. STATE OF BIHAR
|
April 4, 2011 |
MADIHUZZAMAN Vs. STATE OF BIHAR
|
November 9, 2011 |
MAHABIR FOOD PRODUCT Vs. STATE OF BIHAR
|
April 6, 2011 |
MAHABIR PRASAD Vs. STATE OF BIHAR AND ANR.
|
December 16, 2011 |
MAHABIR SINGH Vs. STATE OF BIHAR
|
April 1, 2011 |
MAHADEO MAHTO Vs. STATE OF BIHAR
|
April 7, 2011 |
MAHANT HARI GIRI Vs. STATE OF BIHAR
|
September 29, 2011 |
MAHANTH YADAV Vs. STATE OF BIHAR
|
July 15, 2011 |
MAHARANI DURGESHWARI SAHI Vs. STATE OF BIHAR
|
March 9, 2011 |
MAHENDRA BAITHA Vs. STATE OF BIHAR AND ANR.
|
May 19, 2011 |
MAHENDRA BHAGAT Vs. STATE OF BIHAR
|
May 3, 2011 |
MAHENDRA KUMAR RAJAN Vs. STATE OF BIHAR
|
April 28, 2011 |
MAHENDRA MISTRI Vs. STATE OF BIHAR
|
May 17, 2011 |
MAHENDRA MISTRY S/O NIRSHU MISTRI Vs. STATE OF BIHAR
|
April 21, 2011 |
MAHENDRA NATH CHAUDHURI Vs. STATE OF BIHAR
|
February 14, 2011 |
MAHENDRA NATH CHAUDHURI AND ANR. Vs. THE STATE OF BIHAR AND ORS.
|
March 31, 2011 |
MAHENDRA NATH CHOUDHURY Vs. STATE OF BIHAR THROUGH THE COMMISSIONER CUM- SECRETARY
|
October 19, 2011 |
MAHENDRA PANDIT Vs. STATE OF BIHAR
|
June 21, 2011 |
MAHENDRA PRASAD Vs. STATE OF BIHAR
|
October 12, 2011 |
MAHENDRA PRASAD SHARMA Vs. STATE OF BIHAR
|
October 13, 2011 |
MAHENDRA PRASAD SINGH Vs. BIHAR STATE HOUSING BOARD, PATNA
|
March 23, 2011 |
MAHENDRA PRATAP SINGH Vs. UNION OF INDIA
|
March 10, 2011 |
MAHENDRA SAH Vs. STATE OF BIHAR
|
July 25, 2011 |
MAHENDRA SAHANI Vs. STATE OF BIHAR
|
April 4, 2011 |
MAHENDRA SINGH SON OF SRI BAUKU SINGH Vs. STATE OF BIHAR
|
August 24, 2011 |
MAHENDRA THAKUR Vs. STATE OF BIHAR
|
July 18, 2011 |
MAHESH PRASAD SINGH Vs. STATE OF BIHAR
|
March 3, 2011 |
MAHESH SINGH ALIAS MAHESH PRASAD SINGH Vs. STATE OF BIHAR
|
May 5, 2011 |
MAHESHWAR RAIalias SIPAHI RAI Vs. STATE OF BIHAR
|
March 31, 2011 |
MAHESHWAR SINGH AND ORS Vs. STATE OF BIHAR AND ORS
|
June 20, 2011 |
MAHESI SAH Vs. STATE OF BIHAR
|
October 20, 2011 |
MAHOMDDIN MIAN Vs. STATE OF BIHAR
|
December 21, 2011 |
MAIN PASWAN, SON OF LATE NAGINA PASWAN, & ANR. Vs. THE STATE OF BIHAR
|
July 8, 2011 |
MAJIDAN MIAN Vs. STATE OF BIHAR
|
March 31, 2011 |
MAKHAN PANDIT Vs. STATE OF BIHAR
|
August 29, 2011 |
MALA SHARMA Vs. STATE OF BIHAR
|
August 30, 2011 |
MALAY KUMAR LALA Vs. ORIENTAL INSURANCE CO LTD THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
|
August 19, 2011 |
MALTI JHA Vs. STATE OF BIHAR
|
May 4, 2011 |
MAMTA DEVI Vs. STATE OF BIHAR
|
April 13, 2011 |
MAMTA KUMARI Vs. STATE OF BIHAR
|
January 13, 2011 |
MANAGER RAI Vs. STATE OF BIHAR
|
April 11, 2011 |
MANAGER SAH Vs. STATE OF BIHAR
|
March 25, 2011 |
MANAGER SINGH Vs. STATE OF BIHAR
|
April 29, 2011 |
MANAGER YADAV Vs. STATE OF BIHAR
|
March 28, 2011 |
MANAGER YADAV Vs. STATE OF BIHAR
|
April 5, 2011 |
MANAGING DIRECTOR BIHAR STATE CO OPERATIVE LAND DEVELOPMENT BANK LTD Vs. STATE OF BIHAR
|
July 1, 2011 |
MANAGING DIRECTOR, ORIENTAL INSURANCE CO LTD THRU SRI MALAY LALA ASST MANAGER CUM DULY CONSTITUTED ATTORNEY AND ORS Vs. STATE OF BIHAR; JMD FOOT WEAR PVT LTD THROUGH ITS DIRECTOR ROHIT RISHAV
|
March 10, 2011 |
MANATI DEVI WIFE OF VIJAY SHANKAR SINGH Vs. STATE OF BIHAR
|
September 20, 2011 |
MANAZER MIAN Vs. STATE OF BIHAR
|
September 9, 2011 |
MANDHANIYA DEVI Vs. STATE OF BIHAR
|
April 22, 2011 |
MANGAL PRASAD RETIRED STORE ASSISTANT Vs. BIHAR STATE ELECTRICITY BOARD THROUGH SECRETARY
|
November 4, 2011 |
MANGAL SINGH Vs. STATE OF BIHAR
|
April 28, 2011 |
MANISH KUMAR Vs. STATE OF BIHAR
|
September 19, 2011 |
MANISH KUMAR SINGH Vs. STATE OF BIHAR
|
February 4, 2011 |
MANJU CHAUDHARY Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY, LALOO NAGAR, MADHEPURA
|
October 19, 2011 |
MANJU DEVI Vs. MUZAFFARPUR MOTOR TRANSPORT CO-OPERATIVE SOCIETY
|
September 27, 2011 |
MANJU SINGH Vs. STATE OF BIHAR
|
February 9, 2011 |
MANJU SINGH Vs. STATE OF BIHAR
|
August 12, 2011 |
MANNU LAL SHARMA @ BINAY KUMAR SHARMA @ BINAY KHANDELWAL Vs. STATE OF BIHAR
|
December 15, 2011 |
MANOHAR RAM Vs. STATE OF BIHAR
|
April 26, 2011 |
MANOJ AMBASTHA Vs. LAKSHMY RANI KAPOOR
|
July 6, 2011 |
MANOJ KUMAR AGRAWAL Vs. STATE OF BIHAR
|
February 4, 2011 |
MANOJ KUMAR GUPTA Vs. STATE OF BIHAR
|
April 25, 2011 |
MANOJ KUMAR MANDAL S/O LATE DINESH MANDAL Vs. STATE OF BIHAR
|
July 4, 2011 |
MANOJ KUMAR SINGH Vs. STATE OF BIHAR : GOPAL SINGH
|
November 30, 2011 |
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
|
April 21, 2011 |
MANOJ PODDAR @ RAJESH PODDAR Vs. STATE OF BIHAR
|
September 12, 2011 |
MANORANJAN KUMAR MISHRA Vs. STATE OF BIHAR
|
January 28, 2011 |
MANORANJAN PRASAD , MANORANJAN KUMAR GUPTA Vs. STATE OF BIHAR AND ORS
|
August 4, 2011 |
MANORMA DEVI Vs. DEVENDRA KUMAR SINGH
|
February 28, 2011 |
MANRUP SINGH Vs. STATE OF BIHAR
|
June 28, 2011 |
MANSOOR ALAM Vs. STATE OF BIHAR
|
December 21, 2011 |
MANTOO KUMAR SINGH Vs. STATE OF BIHAR
|
July 12, 2011 |
MANTU LAL SAH Vs. STATE OF BIHAR
|
June 27, 2011 |
MANTU SINGH ALIAS MANTU KUMAR SINGH Vs. STATE OF BIHAR
|
December 14, 2011 |
MANZAR IMAMalias MANZAR ALAM Vs. STATE OF BIHAR
|
February 14, 2011 |
MANZAR KHAN @ MD. MANZAR KHAN @ GUDDU Vs. STATE OF BIHAR
|
December 21, 2011 |
MANZER ALAM Vs. STATE OF BIHAR
|
August 26, 2011 |
MARCHCHIYA DEVI Vs. STATE OF BIHAR
|
April 5, 2011 |
MARY MURMU Vs. STATE OF BIHAR
|
August 23, 2011 |
MASOMAT SUMITRA Vs. STATE OF BIHAR
|
September 28, 2011 |
MATEEN Vs. STATE OF BIHAR
|
April 8, 2011 |
MATHURA MAHTO AND ORS Vs. STATE OF BIHAR
|
November 15, 2011 |
MATHURA PRASAD SINGH Vs. STATE OF BIHAR
|
April 22, 2011 |
MATHURA SAO Vs. STATE OF BIHAR
|
September 28, 2011 |
MATTER OF STATE Vs. WASIMUDDIN
|
May 2, 2011 |
MAUJILAL MEHTA & ORS Vs. STATE OF BIHAR
|
August 16, 2011 |
MAZHRAUL ISLAM Vs. STATE OF BIHAR
|
April 18, 2011 |
MD ABDULLA ANSARI Vs. STATE OF BIHAR
|
August 26, 2011 |
MD AHMAD MUMTAZ AHMAD Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD
|
November 14, 2011 |
MD AKHTAR Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX
|
September 9, 2011 |
MD ALAM KALKATIA Vs. STATE OF BIHAR
|
August 12, 2011 |
MD ANISH Vs. STATE OF BIHAR
|
January 31, 2011 |
MD ANISH SON OF LATE MD IDRISH Vs. STATE OF BIHAR
|
January 31, 2011 |
MD ARSHAD HUSAIN Vs. STATE OF BIHAR
|
April 22, 2011 |
MD AYUB ALI Vs. ALAMGIR KHAN
|
October 13, 2011 |
MD BASHIR Vs. STATE OF BIHAR
|
February 4, 2011 |
MD EKWAL AHMAND AND ORS Vs. STATE OF BIHAR
|
November 25, 2011 |
MD HANIF Vs. STATE OF BIHAR
|
September 28, 2011 |
MD IBRAR Vs. FASIUDDIN
|
February 4, 2011 |
MD ISHAQUE KHAN Vs. STATE OF BIHAR
|
December 2, 2011 |
MD IZHAR @ CHATTU Vs. STATE OF BIHAR
|
July 7, 2011 |
MD JABBAR, S/O MD TAHIR, Vs. STATE OF BIHAR
|
April 28, 2011 |
MD KHALIL Vs. STATE OF BIHAR
|
June 23, 2011 |
MD LADDU,LADDU MAMMA, MD SULTAN Vs. STATE OF BIHAR
|
August 17, 2011 |
MD MAHFOOZUR RAHMAN Vs. BAR COUNCIL OF INDIA
|
March 7, 2011 |
MD MANSOOR Vs. STATE OF BIHAR
|
April 15, 2011 |
MD MIRAJ, S/O LATE ISLAM Vs. STATE OF BIHAR
|
November 16, 2011 |
MD MUNNA Vs. STATE OF BIHAR
|
April 15, 2011 |
MD MUSTAFA ALIAS MUSTAFA Vs. STATE OF BIHAR
|
January 31, 2011 |
MD NAJIM, SON OF MD JALIL Vs. STATE OF BIHAR
|
July 28, 2011 |
MD NASIM Vs. STATE OF BIHAR
|
December 5, 2011 |
MD NIZAM Vs. STATE OF BIHAR
|
February 4, 2011 |
MD SAIYAD Vs. STATE OF BIHAR THROUGH COLLECTOR
|
September 20, 2011 |
MD SAIYED Vs. STATE OF BIHAR
|
January 10, 2011 |
MD SAKOORalias BABLOO Vs. STATE OF BIHAR
|
April 7, 2011 |
MD SAMSUL HODA Vs. STATE OF BIHAR
|
October 19, 2011 |
MD SHABBIR AHMAD Vs. BIHAR STATE FINANCIAL CORPORATION
|
February 3, 2011 |
MD SUFED SON OF MD KABIR, MD KABIR SON OF LATE MD NASIRUDDIN AND MD MOHSIN SON OF LATE MD AIYUB Vs. STATE OF BIHAR
|
July 1, 2011 |
MD SULEMANalias SULO Vs. STATE OF BIHAR
|
April 6, 2011 |
MD YUNUS Vs. STATE OF BIHAR
|
September 6, 2011 |
MD. MADIHUZZAMAN SON OF LATE MD.SYEDUZZAMAN Vs. STATE OF BIHAR
|
November 9, 2011 |
MD. MAHFOOZ ALAM, SON OF LATE MD. SERAJUDDIN, RESIDENT OF MOHALLA SALAMAT NAGAR, P.S. KATIHAR, DISTRICT KATIHAR Vs. THE BIHAR STATE SUNNI WAQF BOARD, 34, HARDINGE ROAD, PATNA THROUGH THE SECRETARY
|
April 15, 2011 |
MD. MOID @ ABDUL MOID AND ORS Vs. MAHA SUNDARI DEVI AND ORS.
|
April 4, 2011 |
MD. SARFARAZ ANSARI, S/O Vs. THE STATE OF BIHAR AND ANOTHER
|
April 4, 2011 |
MD. SATTAR, SON OF SHEIKH SARIF MIAN Vs. UNION OF INDIA
|
July 7, 2011 |
MD. SULEMAN MIAN S/O LATE JANGLI MIAN Vs. STATE OF BIHAR
|
May 3, 2011 |
MD.ABDUL BAQUI Vs. STATE OF BIHAR
|
July 28, 2011 |
MD.AKHTAR HUSAIN Vs. STATE OF BIHAR
|
April 27, 2011 |
MD.ARSHAD HUSSAIN Vs. STATE OF BIHAR
|
April 21, 2011 |
MD.HASSAN MAJEED Vs. STATE OF BIHAR
|
July 8, 2011 |
MD.JALALUDDIN KHAN S/O MD.SHAFIQUE KHAN Vs. STATE OF BIHAR
|
November 3, 2011 |
MD.MAQBOOI AKHTAR Vs. UNION OF INDIA
|
January 5, 2011 |
MD.MAZID @ MD.TUFANI S/O LATE MD.JAAN Vs. UNION OF INDIA
|
May 20, 2011 |
MD.NEYAZUL HAQUE Vs. FAHIMA SIDDIQUI
|
August 3, 2011 |
MD.SHAMI UDDIN S/O.SRI HABI UDDIN Vs. STATE OF BIHAR
|
September 27, 2011 |
MD.ZABIHULLAH Vs. STATE OF BIHAR
|
April 15, 2011 |
MEENA DEVI Vs. STATE OF BIHAR
|
July 29, 2011 |
MEENA DEVI Vs. STATE OF BIHAR
|
July 15, 2011 |
MEENA DEVI Vs. STATE BANK OF INDIA
|
August 24, 2011 |
MEENA MISHRA Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVERNMENT OF BIHAR
|
November 18, 2011 |
MEERA DEVI Vs. STATE OF BIHAR
|
December 1, 2011 |
MEERA DEVI AND ANR. Vs. STATE OF BIHAR AND ANR.
|
December 19, 2011 |
MEHENDRA PRASAD SINGH Vs. GENERAL MANAGER, EAST CENTRAL RAILWAY, HAZIPUR
|
January 19, 2011 |
MEHTA VISHWANATH Vs. CHANCHAL DEVI
|
September 14, 2011 |
METHO YADAV Vs. STATE OF BIHAR
|
November 29, 2011 |
MINORITY SECONDARY TEACHERS ASSOCIATION Vs. STATE OF BIHAR
|
May 10, 2011 |
MINTU MAHATON Vs. STATE OF BIHAR
|
June 24, 2011 |
MIRA DEVI Vs. STATE OF BIHAR
|
August 9, 2011 |
MIRA MISHRA Vs. RAMESH KUMAR MISHRA
|
June 30, 2011 |
MIRTUNJAY MANI MISHRA ALIAS MRITUNJAY Vs. STATE OF BIHAR
|
February 24, 2011 |
MISCELLANEOUS APPEAL Vs. MOSOMAT ASHA DEVI
|
September 29, 2011 |
MISHRI YADAV ALIAS MISHRA LAL YADAV Vs. STATE OF BIHAR
|
August 24, 2011 |
MITHALESH KUMAR Vs. STATE OF BIHAR
|
April 28, 2011 |
MITHILA TEACHERS TRAINING COLLEGE BASUARA Vs. UNION OF INDIA THROUGH THE SECRETARY
|
July 28, 2011 |
MITHILESH KUMAR DWIVEDI Vs. STATE OF BIHAR
|
July 13, 2011 |
MITHILESH KUMAR SINGH Vs. RAJYA SAHAKARI BHUMI VIKAS BANK LTD
|
July 4, 2011 |
MITHILESH MISHRA Vs. STATE OF BIHAR THROUGH THE DIRECTOR
|
November 14, 2011 |
MITHILESH PANDEY Vs. STATE OF BIHAR
|
February 4, 2011 |
MITHILESH PANDEY S/O DHARM DEO PANDEY Vs. STATE OF BIHAR AND SUKH DEO LATHORE NATUA
|
April 4, 2011 |
MITHILESH SAHANI Vs. STATE OF BIHAR & ANR.
|
December 19, 2011 |
MODERN FOOD INDUSTRIES INDIA LIMITED Vs. NANDLAL AND COMPANY
|
January 28, 2011 |
MODI BROTHERS Vs. STATE OF BIHAR
|
September 13, 2011 |
MOHAMMAD ABDUL QUADIR Vs. SHAIRA BANO
|
June 21, 2011 |
MOHAMMAD AIZAZ ANSARI @ MOHAMMAD Vs. STATE OF BIHAR
|
July 11, 2011 |
MOHAMMAD SADIQ Vs. BHAGWAN GOND : ZAINUDDIN MIAN : JAGARNATH PRASAD : SAUDAGAR DUSADH : STATE OF BIHAR
|
September 28, 2011 |
MOHAMMED ALI Vs. STATE OF BIHAR
|
September 23, 2011 |
MOHAN GOSWAMI Vs. UNION OF INDIA
|
September 9, 2011 |
MOHAN JEE YADAV Vs. STATE OF BIHAR
|
September 26, 2011 |
MOHAN PRASAD RASTOGI Vs. STATE OF BIHAR
|
October 17, 2011 |
MOHAN PRASAD SINGH ALIAS DR MOHAN PD SINGH Vs. STATE OF BIHAR
|
January 31, 2011 |
MOHAN SAHNI Vs. STATE OF BIHAR
|
November 18, 2011 |
MOHAN SAO Vs. INDRAWATI LAL
|
September 27, 2011 |
MOHAN SINGH Vs. STATE OF BIHAR
|
March 31, 2011 |
MOHAN YADAV SON OF LATE SUNAR RAUT Vs. STATE OF BIHAR
|
July 7, 2011 |
MOHD KALIMUDDIN Vs. STATE OF BIHAR
|
April 1, 2011 |
MOHD MASOOD AKHTAR AND OTHERS Vs. MOHD SHAMSHAD KHAN AND OTHERS
|
November 22, 2011 |
MOHIUDDIN ANSARI, ROSHAN ANSARI Vs. STATE OF BIHAR, RIYAYAT ANSARI, ALI BAKS ANSARI
|
August 29, 2011 |
MOID ALIAS ABDUL MOID Vs. MAHA SUNDARI DEVI
|
March 4, 2011 |
MOJAHID ALAMalias MOJAHID Vs. STATE OF BIHAR
|
March 29, 2011 |
MOKHTAR AHMAD Vs. AURANGJEB KHAN
|
November 17, 2011 |
MONAKA DEVI W/O SRI GOPAL MISHRA Vs. STATE OF BIHAR
|
September 29, 2011 |
MOSSAMMAT SABULAN Vs. STATE OF BIHAR
|
February 11, 2011 |
MOST.JAGWA DEVI W/O LATE RAMESHWAR RAI Vs. STATE OF BIHAR
|
May 18, 2011 |
MOSTT GEETA DEVI Vs. STATE OF BIHAR
|
April 5, 2011 |
MOSTT PRABHA DEVI AND ORS Vs. STATE OF BIHAR
|
March 31, 2011 |
MOSTT PRABHAWATI DEVI Vs. RAM PRAVESH SINGH
|
May 13, 2011 |
MOSTT. KAMLA DEVI Vs. STATE OF BIHAR
|
July 25, 2011 |
MOTILAL PANDIT Vs. STATE OF BIHAR
|
May 13, 2011 |
MUCHIPARA CONSUMER&APOSS CO-OPERATIVE STORES LIMITED, WEST BENGAL Vs. UNION OF INDIA
|
September 9, 2011 |
MUKESH SHARMA @ BABAN Vs. STATE OF BIHAR
|
September 23, 2011 |
MUKUND SAH Vs. STATE OF BIHAR
|
December 7, 2011 |
MUKUNDEO RAI Vs. STATE OF BIHAR
|
June 22, 2011 |
MUMTAZ AHMAD QAISAR Vs. MOZAHIR IMAM
|
March 11, 2011 |
MUNDRIKA PRASAD Vs. STATE OF BIHAR
|
June 24, 2011 |
MUNDRIKA SINGH Vs. STATE OF BIHAR
|
November 9, 2011 |
MUNDRIKA YADAV Vs. STATE OF BIHAR
|
July 18, 2011 |
MUNESHWAR BIND Vs. STATE OF BIHAR
|
June 24, 2011 |
MUNESHWAR KUMHAR ALIAS MUNESHWAR KUMAR Vs. STATE OF BIHAR
|
May 19, 2011 |
MUNESHWAR SINGH Vs. STATE OF BIHAR
|
April 18, 2011 |
MUNI MAHESH KUMHAR Vs. STATE OF BIHAR
|
March 4, 2011 |
MUNI RAM DASalias BHULI TEWARI Vs. STATE OF BIHAR
|
March 29, 2011 |
MUNIA DEVI Vs. STATE OF BIHAR
|
January 25, 2011 |
MUNNA PRASAD Vs. STATE OF BIHAR
|
July 1, 2011 |
MUNNA RAWAT Vs. STATE OF BIHAR
|
April 4, 2011 |
MUNNA SINGH Vs. STATE OF BIHAR
|
August 19, 2011 |
MUNNA SINGH Vs. STATE OF BIHAR
|
April 1, 2011 |
MUNNI BAITHA Vs. STATE OF BIHAR
|
March 29, 2011 |
MUNNI DEVI Vs. STATE OF BIHAR
|
November 9, 2011 |
MUNNI DEVI Vs. STATE OF BIHAR THROUGH THE HOME SECRETARY
|
December 13, 2011 |
MURALI MANOHAR LALL S/O LATE JAGDAMB LALL Vs. STATE OF BIHAR
|
October 13, 2011 |
MURLI CHAUDHARY Vs. STATE OF BIHAR
|
July 11, 2011 |
MURLIDHAR THAKUR Vs. STATE OF BIHAR
|
November 24, 2011 |
MURSHID Vs. STATE OF BIHAR
|
May 16, 2011 |
MURTAZA KASAI Vs. STATE OF BIHAR
|
January 6, 2011 |
N T P PROJECT OF N T P C THRU Vs. STATE OF BIHAR
|
January 11, 2011 |
N.T.P.C., KAHALGAON Vs. NAKUL DAS S/O.SRI.CHHATHU HARIJAN @ CHHATHU DAS
|
September 12, 2011 |
NAGA GIRI Vs. STATE OF BIHAR
|
April 22, 2011 |
NAGA RAM Vs. STATE OF BIHAR
|
February 23, 2011 |
NAGA RAM Vs. STATE OF BIHAR
|
September 22, 2011 |
NAGDEOG TEWARI Vs. STATE OF BIHAR
|
July 1, 2011 |
NAGENDRA KUMAR OJHA ALIAS MUKHIYA Vs. STATE OF BIHAR
|
August 4, 2011 |
NAGENDRA MAHTO Vs. STATE OF BIHAR
|
December 13, 2011 |
NAGENDRA PRASAD Vs. STATE OF BIHAR
|
April 29, 2011 |
NAGENDRA RAI Vs. STATE OF BIHAR
|
April 4, 2011 |
NAGENDRA SINGH Vs. STATE OF BIHAR
|
May 16, 2011 |
NAGENDRA THAKUR, KAMAL THAKUR Vs. STATE OF BIHAR
|
August 10, 2011 |
NAGESHWAR MUKHIYA, SON OF CHETHARU MUKHIYA, Vs. STATE OF BIHAR
|
May 5, 2011 |
NAGINA BIND Vs. STATE OF BIHAR
|
April 5, 2011 |
NAINTARA SHARMA Vs. STATE OF BIHAR
|
May 20, 2011 |
NAKALDEEP YADAV Vs. STATE OF BIHAR
|
April 1, 2011 |
NAKUL PRASADalias NAKUL PRASAD GUPTA Vs. STATE OF BIHAR
|
March 1, 2011 |
NALIN SINHA REPRESENTED BY GENERAL SECRETARY Vs. STATE OF BIHAR THROUGH THE SECRETARY
|
January 19, 2011 |
NAMINDRA SINGH Vs. STATE OF BIHAR
|
November 18, 2011 |
NAMONATH JHA @ NABO NATH JHA Vs. STATE OF BIHAR
|
June 27, 2011 |
NAND KISHORE PANDEY Vs. STATE OF BIHAR
|
November 16, 2011 |
NAND KISHORE PRASAD Vs. STATE OF BIHAR
|
March 28, 2011 |
NAND KISHORE SAHNI Vs. STATE OF BIHAR
|
October 17, 2011 |
NAND KISHORE SINGH Vs. STATE OF BIHAR
|
March 31, 2011 |
NAND KISHORE SINGH Vs. STATE OF BIHAR
|
December 22, 2011 |
NAND KISHORE SINGHANIA Vs. STATE OF BIHAR
|
January 24, 2011 |
NAND KISHORE THAKUR Vs. STATE OF BIHAR
|
April 25, 2011 |
NAND KISHORE TIWARY Vs. STATE OF BIHAR
|
April 19, 2011 |
NAND KUMAR THAKUR Vs. STATE OF BIHAR
|
August 3, 2011 |
NAND LAL MAHTO Vs. STATE OF BIHAR
|
December 19, 2011 |
NAND LAL MANDAL Vs. TIKAMANJHI BHAGALPUR
|
July 25, 2011 |
NANDJEE RAM Vs. STATE OF BIHAR
|
May 16, 2011 |
NANDU PASWAN AND ORS Vs. STATE OF BIHAR
|
December 9, 2011 |
NANHKA MIAN, MUMTAZ MIAN, PACHUA MIAN Vs. STATE OF BIHAR
|
July 1, 2011 |
NARAIN PRASAD MEHTA @ NARAIN PRASAD MAHTA Vs. MADAN MOHAN THAKUR
|
December 8, 2011 |
NARAIN ROY SON OF CHIMA MAHTO Vs. STATE OF BIHAR; COLLECTOR, LAND REFORM DEPUTY COLLECTOR, CIRCLE OFFICER
|
April 29, 2011 |
NARAYAN LAL VISWAS Vs. STATE OF BIHAR
|
January 25, 2011 |
NARAYAN MISHRA Vs. STATE OF BIHAR
|
December 1, 2011 |
NARAYAN MISHRA Vs. STATE OF BIHAR
|
February 23, 2011 |
NARAYAN MISHRA Vs. STATE OF BIHAR
|
January 28, 2011 |
NARAYAN THAKUR Vs. THE STATE OF BIHAR
|
January 3, 2011 |
NARAYAN YADAV @ RAM NARAYAN PRASAD, SON OF BASUDEO YADAV Vs. STATE OF BIHAR
|
December 23, 2011 |
NARENDRA KUMAR Vs. CHANCELLOR MAGADH UNIVERSI
|
January 28, 2011 |
NARENDRA KUMAR MANDAL Vs. STATE OF BIHAR
|
February 4, 2011 |
NARENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
February 7, 2011 |
NARENDRA KUWAR Vs. STATE OF BIHAR
|
July 18, 2011 |
NARESH KUMAR Vs. STATE OF BIHAR
|
February 11, 2011 |
NARESH KUMAR Vs. STATE OF BIHAR
|
July 19, 2011 |
NARESH MANDALalias NARVA Vs. STATE OF BIHAR
|
April 18, 2011 |
NARESH MEHTA Vs. STATE OF BIHAR
|
April 7, 2011 |
NARESH PRASAD YADAV Vs. STATE OF BIHAR
|
March 23, 2011 |
NARESH RAJBANSHI Vs. STATE OF BIHAR
|
July 14, 2011 |
NARESH RAJVANSHI SON OF DWARIK RAJVANSHI Vs. STATE OF BIHAR
|
May 3, 2011 |
NARMADESHWAR PANDEY Vs. STATE OF BIHAR
|
March 29, 2011 |
NARO MANDAL @ NARENDRA MANDAL @ SATENDRA MANDAL Vs. STATE OF BIHAR
|
September 12, 2011 |
NARSINGH PRASAD YADAV @ NARSINGH Vs. STATE OF BIHAR
|
January 13, 2011 |
NASIM Vs. STATE OF BIHAR
|
June 27, 2011 |
NASIM MIAN Vs. STATE OF BIHAR
|
April 21, 2011 |
NATIONAL INSURANCE COMPANY LTD Vs. JAGDISH PASWAN
|
February 28, 2011 |
NATIONAL INSURANCE COMPANY LTD Vs. MEENA DEVI
|
January 27, 2011 |
NATIONAL INSURANCE COMPANY LTD. Vs. RAM SWAROOP YADAV
|
July 25, 2011 |
NATIONAL THERMAL POWER CORPORA Vs. SHOBHA DEVI
|
January 4, 2011 |
NATIONAL THERMAL POWER CORPORATION Vs. SHOBHA SINGH
|
January 4, 2011 |
NAURATTAM MANI MISHRA Vs. STATE OF BIHAR
|
February 24, 2011 |
NAV NIYUKT PRATHMIK SIKSHAK SA Vs. STATE OF BIHAR
|
April 22, 2011 |
NAVIN KUMAR Vs. UNION OF INDIA
|
August 10, 2011 |
NAVIN KUMAR Vs. STATE OF BIHAR
|
July 4, 2011 |
NAVIN KUMAR Vs. STATE OF BIHAR
|
September 8, 2011 |
NAVIN KUMAR Vs. STATE OF BIHAR
|
August 4, 2011 |
NAVIN KUMAR Vs. STATE OF BIHAR
|
December 8, 2011 |
NAWAL CHOUDHARY Vs. STATE OF BIHAR
|
April 4, 2011 |
NAWAL KISHOR KUMAR Vs. STATE OF BIHAR
|
August 19, 2011 |
NAWAL KISHORE CHOUDHARY Vs. RAJENDRA AGRICULTURAL UNIVERSITY BIHAR
|
September 15, 2011 |
NAWAL KISHORE PRASAD Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
|
May 13, 2011 |
NAWAL KISHORE PRASAD Vs. STATE OF BIHAR
|
July 12, 2011 |
NAWAL KISHORE YADAV Vs. STATE OF BIHAR
|
November 16, 2011 |
NAYIM SAH @ MD NAIM SAH SON OF LATE ISMAIL SAH Vs. STATE OF BIHAR
|
December 14, 2011 |
NAZIM ALIAS M P , Vs. STATE OF BIHAR
|
April 18, 2011 |
NEELAM CHANDRA Vs. STATE OF BIHAR
|
May 5, 2011 |
NEELAM DEVI Vs. DEVENDRA KUMAR MANDAL
|
January 4, 2011 |
NEELAM KUER Vs. STATE OF BIHAR
|
April 8, 2011 |
NEELAM RAJ CONSTRUCTION PVT LTD Vs. STATE OF BIHAR
|
April 6, 2011 |
NEELAM SINGH Vs. STATE OF BIHAR
|
May 5, 2011 |
NEENA VERMA Vs. PATNA UNIVERSITY PATNA THROUGH THE REGISTRAR
|
October 25, 2011 |
NEETU KUMARI W/O RAJESH KUMAR KUSHWAHA @ RAMBABU Vs. STATE OF BIHAR
|
August 12, 2011 |
NEHA FERTILIZER Vs. STATE OF BIHAR THROUGH THE AGRICULTURE PRODUCTION
|
September 30, 2011 |
NEPAL SINGH Vs. STATE OF BIHAR
|
March 23, 2011 |
NEPALI SINGH ALIAS ARVIND SINGH Vs. STATE OF BIHAR
|
July 29, 2011 |
NEW INDIA ASSURANCE COMPANY Vs. MAMTA SINGH
|
February 24, 2011 |
NEW INDIA INSURANCE COMPANY LTD Vs. RANI DEVI
|
February 24, 2011 |
NEW SWADESHI DISTILLERY Vs. STATE OF BIHAR
|
March 18, 2011 |
NIKHIL KUMAR SINGH Vs. STATE OF BIHAR
|
June 23, 2011 |
NILAM KUMARI Vs. STATE OF BIHAR
|
August 26, 2011 |
NILAMBAR MAHTHA Vs. CENTRAL BANK OF INDIA
|
January 28, 2011 |
NILIMA AMBESTHA Vs. STATE OF BIHAR
|
May 16, 2011 |
NIMISH NARAIN SINGH Vs. STATE OF BIHAR
|
June 24, 2011 |
NIRAJ KUMAR ROY & ORS Vs. STATE OF BIHAR & ORS
|
August 9, 2011 |
NIRANJAN KUMAR Vs. STATE OF BIHAR
|
November 23, 2011 |
NIRANJAN PAL Vs. STATE OF BIHAR
|
March 31, 2011 |
NIRMAL KUMAR JAIN Vs. UNION OF INDIA THROUGH THE POST OFFICE
|
August 5, 2011 |
NIRMAL KUMAR SINGH Vs. STATE OF BIHAR
|
March 17, 2011 |
NIRMALA DEVI Vs. PANNA LAL
|
March 26, 2011 |
NIRMALA DEVI Vs. STATE OF BIHAR
|
January 13, 2011 |
NIRSU DAS Vs. STATE OF BIHAR
|
April 26, 2011 |
NIRU PARAG Vs. STATE OF BIHAR
|
March 14, 2011 |
NIRU PARAG Vs. STATE OF BIHAR
|
October 18, 2011 |
NISHIT KUMAR Vs. STATE OF BIHAR
|
September 23, 2011 |
NISHIT KUMAR BOSE Vs. STATE OF BIHAR
|
June 23, 2011 |
NITENDRA PRASAD SINHA Vs. CHAIRMAN CUM MANAGING DIRECTOR BIHAR STATE HOUSING BOARD
|
June 22, 2011 |
NITYA NAND SINGH Vs. ADITYA COOPERATIVE HOUSING SOCIETY LTD
|
June 21, 2011 |
NOKHU KUMAR Vs. STATE OF BIHAR
|
March 29, 2011 |
NOOR JAHAN Vs. UNION OF INDIA
|
May 17, 2011 |
NUTAN DEVI Vs. STATE OF BIHAR
|
October 25, 2011 |
NUTAN MISHRA Vs. GEETA DEVI
|
October 18, 2011 |
NUZHAT IQBAL Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
December 13, 2011 |
OM PRAKASH MANDAL Vs. SHYAM SUNDAR TIBREWAL
|
March 25, 2011 |
OM PRAKASH PANDIT Vs. UMA DEVI
|
April 18, 2011 |
OM PRAKASH PASWAN Vs. STATE OF BIHAR
|
September 27, 2011 |
OM PRAKASH RAJGARIA Vs. STATE OF BIHAR
|
November 14, 2011 |
OM PRAKASH SHARMA Vs. STATE OF BIHAR
|
May 20, 2011 |
OM PRAKASH SHRIVASTAVA Vs. STATE OF BIHAR
|
January 24, 2011 |
OM PRAKASH SINGH Vs. BIMAL PRASAD SINGH
|
April 5, 2011 |
OMPRAKASH GUPTA Vs. UMA DEVI
|
July 19, 2011 |
ONKARESHWAR PRASAD Vs. STATE OF BIHAR
|
January 3, 2011 |
ORIENTAL INSURANCE CO LTD Vs. LALITA JHA
|
August 1, 2011 |
ORIENTAL INSURANCE COMPANY Vs. SHEELA CHOUDHARY
|
February 7, 2011 |
ORIENTAL INSURANCE COMPANY APPELLANTS DIVISION 1, PATNA Vs. PARMESHWARI DEVI
|
October 14, 2011 |
P K SAHAY Vs. UNION OF INDIA
|
April 8, 2011 |
P N RAI ALIAS PRAYAG NATH RAI Vs. STATE OF BIHAR
|
February 9, 2011 |
PADDU SADA @ BATAN SADA@ BHIKHARI SADA Vs. STATE OF BIHAR
|
September 28, 2011 |
PANCHA DEVI Vs. STATE OF BIHAR
|
March 26, 2011 |
PANCHDEO SHARMA @ PANCHDEO LOHAR S/O RAJ MOHAN SHARMA AND ORS Vs. STATE OF BIHAR
|
April 26, 2011 |
PANDIT ELECTRICAL PRIVATE LTD Vs. UNION OF INDIA
|
January 18, 2011 |
PANKAJ KUMAR BASAK Vs. STATE OF BIHAR
|
March 14, 2011 |
PANKAJ KUMAR MUKUL Vs. STATE OF BIHAR
|
October 21, 2011 |
PANKAJ SINGH Vs. STATE OF BIHAR
|
May 9, 2011 |
PANWATI DEVI, WIFE OF LATE BYSANAND SHARMA AND ORS. Vs. STATE OF BIHAR AND ORS.
|
July 21, 2011 |
PAPPU SINGH ALIAS BANNA Vs. STATE OF BIHAR
|
March 3, 2011 |
PARAS AHIR Vs. LALI DEVI
|
November 3, 2011 |
PARAS NATH RAI Vs. STATE OF BIHAR
|
May 2, 2011 |
PARAS RAI Vs. STATE OF BIHAR
|
April 1, 2011 |
PARASURAM SINGH ALIAS PUNAM SINGH Vs. STATE OF BIHAR
|
November 30, 2011 |
PARLE AGRO PVT. LTD., MUMBAI Vs. STATE OF BIHAR
|
January 31, 2011 |
PARMANAND JAYASWAL Vs. STATE OF BIHAR
|
November 11, 2011 |
PARMESHWAR PRASAD AND ORS Vs. STATE OF BIHAR AND ORS
|
December 16, 2011 |
PARMESHWAR SINGH Vs. STATE OF BIHAR
|
January 31, 2011 |
PARO YADAV, SURESH YADAV Vs. STATE OF BIHAR
|
September 7, 2011 |
PARTHO MUKHERJEE Vs. STATE OF BIHAR
|
January 31, 2011 |
PARVESH RAM RAJWAR Vs. STATE OF BIHAR
|
January 17, 2011 |
PARWATI DEVI Vs. STATE OF BIHAR
|
April 20, 2011 |
PASHUPATI NATH RAI Vs. STATE OF BIHAR
|
April 7, 2011 |
PATNA MUNICIPAL CORPORATION THROUGH ITS MUNICIPAL COMMISSIONER Vs. VIMAL KRISHNA
|
December 23, 2011 |
PAULI RAM Vs. STATE OF BIHAR
|
April 18, 2011 |
PAWAN KUMAR Vs. STATE OF BIHAR
|
November 9, 2011 |
PAWAN KUMAR Vs. STATE OF BIHAR
|
October 21, 2011 |
PAWAN KUMAR SAO, SON OF RAM CHANDRA SAO Vs. STATE OF BIHAR
|
July 4, 2011 |
PAWAN KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
March 7, 2011 |
PEARL THEATRES (P) LTD. Vs. STATE OF BIHAR
|
July 6, 2011 |
PERVEZ HUSSAIN Vs. STATE OF BIHAR
|
February 10, 2011 |
PETAR SAHNI, S/O MEHI SAHNI Vs. STATE OF BIHAR
|
April 18, 2011 |
PINKI DEVI W/O BINAY KUMAR Vs. STATE OF BIHAR AND ASHA CHATURVEDI W/O SRI MANILAL CHATURVEDI
|
July 12, 2011 |
PINKI KUMARI @ HIRA DEVI Vs. STATE OF BIHAR
|
August 30, 2011 |
PINKU KUMAR SINGH Vs. STATE OF BIHAR
|
February 19, 2011 |
PIUSH KUMAR TIWARY Vs. STATE OF BIHAR
|
April 25, 2011 |
POONAM KUER Vs. STATE OF BIHAR
|
May 4, 2011 |
POONAM SHARMA Vs. STATE OF BIHAR
|
December 8, 2011 |
POWER GRID CORPN OF INDIA LTD Vs. RAM NARESH SINGH
|
February 9, 2011 |
POWER GRID CORPN. OF INDIA LTD. Vs. RAM NARESH SINGH
|
December 9, 2011 |
PRABHA MANDAL Vs. STATE OF BIHAR : OM PRAKASH MANDAL : NAND KUMAR MANDAL
|
December 9, 2011 |
PRABHA SHUKLA Vs. STATE OF BIHAR
|
September 12, 2011 |
PRABHAKAR SINHA Vs. STATE OF BIHAR
|
February 4, 2011 |
PRABHASH CHANDRA MANDAL Vs. STATE OF BIHAR
|
January 24, 2011 |
PRABHAT SHANKAR PODDAR Vs. STATE OF BIHAR THROUGH THE FINANCE COMMISSIONER
|
July 20, 2011 |
PRABHAWATI Vs. STATE OF BIHAR
|
November 24, 2011 |
PRABHAWATI DEVI Vs. RAM PRAVESH SINGH
|
May 13, 2011 |
PRABHU KUMHAR AND ORS Vs. STATE OF BIHAR
|
May 20, 2011 |
PRABHU NATH DWIVEDI Vs. STATE OF BIHAR
|
April 4, 2011 |
PRABHU SAH Vs. STATE OF BIHAR
|
October 25, 2011 |
PRABHU YADAV Vs. STATE OF BIHAR
|
January 27, 2011 |
PRABHUNATH BIN SON OF RAMBALI BIN Vs. STATE OF BIHAR
|
April 18, 2011 |
PRADIP CHANDRA THAKUR Vs. STATE OF BIHAR
|
December 9, 2011 |
PRADUMAN SAO Vs. STATE OF BIHAR
|
January 13, 2011 |
PRAFULLA CHANDRA CHAUDHARY Vs. STATE OF BIHAR
|
July 15, 2011 |
PRAGASH YADAV SON OF BHATTU YADAV Vs. STATE OF BIHAR
|
July 20, 2011 |
PRAGATISHEEL ADHIVAKTA SAHAYAK KALYAN SANSTHAN, BIHAR Vs. THE STATE OF BIHAR
|
August 25, 2011 |
PRAHLAD DUBEY, SON OF LATE SHYAM CHANDRA DUBEY Vs. STATE OF BIHAR
|
November 14, 2011 |
PRAKASH Vs. STATE OF BIHAR
|
August 26, 2011 |
PRAKASH CHANDRA MISHRA Vs. STATE OF BIHAR
|
January 5, 2011 |
PRAKASH CHANDRA PANDEY Vs. STATE OF BIHAR
|
February 24, 2011 |
PRAKASH JHA Vs. STATE OF BIHAR
|
November 14, 2011 |
PRAKASH KUMAR SINGH S/O LATE PRATAP NARAYAN SINGH Vs. THE STATE OF BIHAR
|
August 11, 2011 |
PRAKASH SINGH Vs. STATE OF BIHAR
|
February 22, 2011 |
PRAKASH TANTI Vs. STATE OF BIHAR
|
October 21, 2011 |
PRAMOD KUMAR RAI, RAM DEO RAI Vs. STATE OF BIHAR
|
August 10, 2011 |
PRAMOD KUMAR SHARMA Vs. UNION OF INDIA
|
August 25, 2011 |
PRAMOD KUMAR SINGH Vs. STATE OF BIHAR
|
December 8, 2011 |
PRAMOD KUMAR SINGH Vs. STATE OF BIHAR
|
May 4, 2011 |
PRAMOD KUMAR, SON OF BISHUNDEO MAHTO Vs. STATE OF BIHAR
|
December 22, 2011 |
PRAMOD NARAYAN JHA S/O LATE SHILA NATH JHA AND Vs. STATE OF BIHAR
|
April 21, 2011 |
PRASAD SINGH Vs. STATE OF BIHAR
|
June 24, 2011 |
PRASADI RISHI Vs. STATE OF BIHAR
|
September 15, 2011 |
PRASANT KUMAR PRASAD Vs. LALBABU PRASAD : STATE OF BIHAR
|
July 22, 2011 |
PRASAR BHARTI BROADCASTING CORPORATION OF INDIA Vs. PRESIDING OFFICER
|
January 11, 2011 |
PRASHANT KATYAYAN Vs. STATE OF BIHAR
|
August 30, 2011 |
PRATIBHA KUMARI Vs. STATE OF BIHAR
|
May 5, 2011 |
PRAVIN KUMAR UPADHYA Vs. STATE OF BIHAR
|
April 13, 2011 |
PRAVIN KUMAR, SON OF RAJESHWAR PRASAD SINGH, RESIDENT OF VILLAGE Vs. STATE OF BIHAR AND ORS.
|
July 26, 2011 |
PRAVIR SUKH LAL DAGLI ALIAS PRAVIN CHANDRA SUTHLAL DAGLI Vs. STATE BANK OF INDIA
|
January 19, 2011 |
PRAYAG DEV SRIVASTAVA Vs. UNION OF INDIA
|
January 31, 2011 |
PRAYAG MAHTO ALIAS YADAV Vs. STATE OF BIHAR
|
September 8, 2011 |
PRAYAG RAI Vs. STATE OF BIHAR
|
April 21, 2011 |
PREM CHANDRA JHA, BAUKA JHA, LATE TEJ NARAYAN JHA Vs. STATE OF BIHAR
|
August 5, 2011 |
PREM LAL SAH Vs. STATE OF BIHAR
|
June 30, 2011 |
PREM LAL SHAH Vs. STATE OF BIHAR
|
November 9, 2011 |
PREM LAL YADAV Vs. SHIV NARAYAN YADAV
|
November 23, 2011 |
PREM LATA KUMARI Vs. STATE OF BIHAR
|
July 26, 2011 |
PREMAN RAI Vs. STATE OF BIHAR
|
June 21, 2011 |
PREMSHILA DEVI Vs. STATE OF BIHAR
|
April 26, 2011 |
PRIMARY-CUM-MIDDLE SANSKRIT SCHOOL, KISHANPUR YUSUF Vs. STATE OF BIHAR
|
May 17, 2011 |
PRITHIVI LAL DEO Vs. STATE OF BIHAR
|
April 19, 2011 |
PRITHVIRAJ SINGH Vs. STATE OF BIHAR
|
January 4, 2011 |
PRIVATE TEACHERS ASSOCIATION K Vs. STATE OF BIHAR
|
January 28, 2011 |
PRIYANKA KUMARI Vs. STATE OF BIHAR
|
March 17, 2011 |
PROFESSOR AKHAURI MADHU RANI SINHA Vs. MATHURA PRASAD
|
November 29, 2011 |
PRUSHOTTAM PHARMACEUTICALS Vs. STATE OF BIHAR
|
November 18, 2011 |
PUKAR SINGH AND ANR. Vs. STATE OF BIHAR
|
December 20, 2011 |
PUNA SAO Vs. STATE OF BIHAR
|
April 1, 2011 |
PUNIT RAI AND ORS Vs. STATE OF BIHAR
|
June 20, 2011 |
PURAN THAKUR Vs. STATE OF BIHAR
|
March 16, 2011 |
PURBI BENGAL SHARNARTHI SAMITI Vs. STATE OF BIHAR
|
January 17, 2011 |
PURNEA DISTICT CENTRAL CO-OPERATIVE BANK LTD., PURNEA Vs. STATE OF BIHAR
|
July 14, 2011 |
PURNENDU OJHA Vs. UNION OF INDIA
|
January 24, 2011 |
PURVOTTER RAILWAY LCCO HANDLING SHARAMIK SAHYOG SAMITI LTD.MUZAFFARPUR Vs. UNION OF INDIA
|
January 19, 2011 |
PUSHPA DAS Vs. STATE OF BIHAR THROUGH THE COMMISSIONER
|
December 2, 2011 |
PUSHPA SINHA Vs. STATE OF BIHAR
|
June 27, 2011 |
QAYUM MIAN Vs. STATE OF BIHAR
|
April 18, 2011 |
R N TIWARY Vs. STATE OF BIHAR
|
May 2, 2011 |
R.SRINLVASHAN Vs. STATE OF BIHAR
|
November 30, 2011 |
RABINDRA NATH MISHRA Vs. STATE OF BIHAR
|
April 4, 2011 |
RABINDRA NATH PANDEY Vs. STATE OF BIHAR
|
November 11, 2011 |
RABINDRA SINGH Vs. STATE OF BIHAR
|
February 24, 2011 |
RADHA KRISHNA JHA @ BACHCHA BABU Vs. DINESH JHA
|
September 7, 2011 |
RADHA RAMAN PRASAD YADAV Vs. STATE OF BIHAR
|
November 30, 2011 |
RADHA SAH Vs. STATE OF BIHAR
|
June 20, 2011 |
RADHE RAMAN KUMAR Vs. UNION OF INDIA
|
May 3, 2011 |
RADHE SHYAM RAI Vs. BIHAR STATE ELECTRICITY BOARD
|
July 21, 2011 |
RADHEY SHYAM PANDEY Vs. STATE OF BIHAR
|
February 19, 2011 |
RAFIQUE ANSARI Vs. STATE OF BIHAR
|
August 23, 2011 |
RAGHU NATH SHARMA, RAM NARESH SHARMA, KANHAIYA SHARMA, BHEKH RAJ SHARMA Vs. STATE OF BIHAR
|
August 17, 2011 |
RAGHUBANSH KUNWAR Vs. STATE OF BIHAR
|
March 1, 2011 |
RAGHUBANSH NARAIN SINGH Vs. STATE OF BIHAR
|
September 16, 2011 |
RAGHUBANSH TIWARY Vs. STATE OF BIHAR
|
April 7, 2011 |
RAGHUBAR CHAUDHARY Vs. STATE OF BIHAR
|
December 20, 2011 |
RAGHUBIR PRASAD Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
December 22, 2011 |
RAGHUNANDAN GOPE Vs. STATE OF BIHAR
|
December 2, 2011 |
RAGHUNANDAN PASWAN, S/O RAMJI PASWAN Vs. STATE OF BIHAR
|
May 3, 2011 |
RAGHUNANDAN PRASAD YADAV Vs. STATE OF BIHAR
|
November 29, 2011 |
RAGHUNANDAN YADAV Vs. STATE OF BIHAR
|
January 4, 2011 |
RAGHUNATH PASWAN Vs. STATE OF BIHAR
|
July 12, 2011 |
RAGHUNATH PODDAR Vs. STATE OF BIHAR
|
November 17, 2011 |
RAGHUNATH SINGH Vs. STATE OF BIHAR
|
September 28, 2011 |
RAGHUNI, RAGHUNATH MANDAL, DHORAI MANDAL, ORS Vs. STATE OF BIHAR
|
August 11, 2011 |
RAGHUWANSH MANI Vs. LAKSHMAN PRASAD
|
December 21, 2011 |
RAHIM BAWA S/O MR. A.K. BAWA Vs. STATE OF BIHAR
|
May 2, 2011 |
RAHIMUDDIN SHAH Vs. STATE OF BIHAR
|
September 14, 2011 |
RAI MURARI Vs. PATNA UNIVERSITY
|
May 13, 2011 |
RAISUDDIN ALIAS GALRA Vs. STATE OF BIHAR
|
September 28, 2011 |
RAITU MOHAMMAD Vs. STATE OF BIHAR
|
July 18, 2011 |
RAJ BALI CHOUDHARY Vs. STATE OF BIHAR
|
April 25, 2011 |
RAJ BALLABH SINGH Vs. STATE OF BIHAR
|
May 13, 2011 |
RAJ KANT JHA S/O LATE PERMESHWAR JHA Vs. STATE OF BIHAR
|
March 18, 2011 |
RAJ KARAN PASWAN Vs. STATE OF BIHAR
|
September 13, 2011 |
RAJ KESHWAR PRASAD Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
July 26, 2011 |
RAJ KISHORE MISHRA Vs. STATE OF BIHAR
|
January 24, 2011 |
RAJ KISHORE PRASAD Vs. STATE OF BIHAR
|
October 21, 2011 |
RAJ KISHORE RAI Vs. STATE OF BIHAR
|
April 28, 2011 |
RAJ KISHORE SINGH Vs. STATE OF BIHAR
|
May 17, 2011 |
RAJ KISHORE SUMAN Vs. STATE OF BIHAR
|
January 28, 2011 |
RAJ KISHORE TIWARY Vs. SATYENDRA TIWARY
|
March 25, 2011 |
RAJ KISHORE TIWARY & ORS. Vs. SATYENDRA TIWARY & ORS.
|
August 25, 2011 |
RAJ KRISHNA MALLIK Vs. STATE OF BIHAR
|
March 31, 2011 |
RAJ KUMAR KAHAR Vs. STATE OF BIHAR
|
March 29, 2011 |
RAJ KUMAR MAHTO Vs. STATE OF BIHAR
|
September 8, 2011 |
RAJ KUMAR MANDAL Vs. STATE OF BIHAR
|
September 20, 2011 |
RAJ KUMAR PASWAN Vs. STATE OF BIHAR
|
October 21, 2011 |
RAJ KUMAR PASWAN SON OF UPACHEYA PASWAN AND; UPADHEYA PASWAN SON OF LATE RAMDHANI PASWAN Vs. STATE OF BIHAR
|
June 21, 2011 |
RAJ KUMAR RAI Vs. STATE OF BIHAR
|
April 19, 2011 |
RAJ KUMAR SAH Vs. STATE OF BIHAR
|
May 2, 2011 |
RAJ KUMAR SANT BALABHACHARY Vs. SAWO DEVI
|
September 19, 2011 |
RAJ KUMAR SINGH Vs. STATE OF BIHAR
|
October 19, 2011 |
RAJ KUMAR SINGH Vs. STATE OF BIHAR
|
October 25, 2011 |
RAJ KUMAR SINGH, S/O BALRAM SINGH Vs. STATE OF BIHAR
|
April 25, 2011 |
RAJ KUMARI DEVI Vs. MURALI SINGH
|
April 28, 2011 |
RAJ LAL SAHU @ RAJ LAL SAH & ORS Vs. STATE OF BIHAR
|
August 5, 2011 |
RAJ NARAYAN THAKUR Vs. STATE OF BIHAR
|
January 3, 2011 |
RAJ PATI DEVI Vs. STATE OF BIHAR
|
April 15, 2011 |
RAJ RATAN SINGH ALIAS RAM JATAN SINGH Vs. REWATI SINGH
|
February 2, 2011 |
RAJ SHEKHAR SINGH Vs. STATE OF BIHAR
|
May 19, 2011 |
RAJA RAM Vs. STATE OF BIHAR
|
March 23, 2011 |
RAJA RAM Vs. STATE OF BIHAR
|
May 17, 2011 |
RAJA RAM SINGH Vs. STATE OF BIHAR
|
December 22, 2011 |
RAJA RAM SINGH SON OF SAJAWAL SINGH Vs. STATE OF BIHAR
|
July 29, 2011 |
RAJANI Vs. STATE OF BIHAR
|
January 13, 2011 |
RAJBALLAM MAHTOalias RAJ BALLABH Vs. STATE OF BIHAR
|
April 4, 2011 |
RAJDEO MAHTO Vs. STATE OF BIHAR
|
November 18, 2011 |
RAJDEO SINGH Vs. STATE OF BIHAR
|
April 29, 2011 |
RAJEEV KUMAR Vs. ASHOK KUMAR SINGH
|
November 17, 2011 |
RAJEEV KUMAR Vs. ABHAY KUMAR
|
June 21, 2011 |
RAJEEV LOCHAN JHA Vs. BIHAR KSHETRIYA GRAMIN BANK
|
November 25, 2011 |
RAJENDRA CHAUHAN Vs. STATE OF BIHAR
|
January 3, 2011 |
RAJENDRA DUBEY Vs. STATE
|
April 29, 2011 |
RAJENDRA LOHAR Vs. STATE OF BIHAR
|
April 7, 2011 |
RAJENDRA MAHTON Vs. STATE OF BIHAR
|
January 7, 2011 |
RAJENDRA PASWAN Vs. STATE OF BIHAR
|
September 6, 2011 |
RAJENDRA PATHAK Vs. STATE OF BIHAR
|
August 30, 2011 |
RAJENDRA PD CHAUDHARY S/O GANAUR CHAUDHARY, MADAN PD CHAUDHARY S/O RAJENDRA PD CHAUDHARY, KAMTA
PD CHAUDHARY S/O RAJENDRA PD CHAUDHARY AND KISHORI DEVI W/O RAJENDRA PD CHAUDHARY Vs. STATE OF BIHAR
|
July 1, 2011 |
RAJENDRA PD SINGH @ MANDAL Vs. STATE OF BIHAR
|
July 11, 2011 |
RAJENDRA PRASAD Vs. STATE OF BIHAR
|
February 11, 2011 |
RAJENDRA PRASAD Vs. STATE OF BIHAR
|
August 10, 2011 |
RAJENDRA PRASAD MAHTO Vs. STATE OF BIHAR
|
November 29, 2011 |
RAJENDRA PRASAD SINGH Vs. STATE OF BIHAR THROUGH VIGILANCE
|
September 29, 2011 |
RAJENDRA PRASAD SINGH S/O LATE DAMODAR PRASAD Vs. STATE OF BIHAR
|
July 5, 2011 |
RAJENDRA RAI Vs. STATE OF BIHAR
|
January 27, 2011 |
RAJENDRA RAM Vs. STATE OF BIHAR
|
April 5, 2011 |
RAJENDRA RAM Vs. STATE OF BIHAR
|
March 31, 2011 |
RAJENDRA SINGH Vs. STATE OF BIHAR
|
August 3, 2011 |
RAJENDRA THAKUR, SON OF RADHE THAKUR AND ORS Vs. STATE OF BIHAR
|
November 18, 2011 |
RAJENDRA YADAV Vs. STATE OF BIHAR
|
September 8, 2011 |
RAJESH @ GUDDU SHRIVASTAVA SON OF MADAN KISHORE PRASAD Vs. STATE OF BIHAR
|
May 5, 2011 |
RAJESH KUMAR RAI @ RAJESH RAI S/O SRI NAGINA RAI Vs. STATE OF BIHAR
|
August 23, 2011 |
RAJESH KUMAR SINGH Vs. STATE OF BIHAR
|
May 5, 2011 |
RAJESH KUMAR TIWARY Vs. STATE OF BIHAR
|
November 14, 2011 |
RAJESH MANJHI AND ORS Vs. STATE OF BIHAR AND ORS
|
November 21, 2011 |
RAJESH PRASAD, RAJU, KAMESHWAR PRASAD Vs. STATE OF BIHAR
|
August 30, 2011 |
RAJESH RAMAN Vs. STATE OF BIHAR
|
September 9, 2011 |
RAJESH ROUSHAN Vs. STATE OF BIHAR
|
August 24, 2011 |
RAJESH THAKUR @ RAJESH KUMAR THAKUR, SON OF KAMLA KANT THAKUR AND BABLU THAKUR ALIAS BABLU KUMAR THAKUR, SON OF LATE GOPALNATH THAKUR BOTH Vs. STATE OF BIHAR
|
November 8, 2011 |
RAJESHWAR PRASAD Vs. STATE OF BIHAR
|
November 8, 2011 |
RAJESHWAR PRASAD SINHA Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
April 22, 2011 |
RAJESHWAR RAI Vs. STATE OF BIHAR
|
April 26, 2011 |
RAJESHWAR SHARMA Vs. STATE OF BIHAR
|
May 9, 2011 |
RAJESHWAR SINGH Vs. STATE OF BIHAR
|
May 13, 2011 |
RAJESHWAR SINGH AND ORS Vs. STATE OF BIHAR
|
August 30, 2011 |
RAJESHWAR VISHWAKARMA Vs. THE STATE OF BIHAR
|
August 26, 2011 |
RAJESHWARI SINGH Vs. STATE OF BIHAR
|
December 19, 2011 |
RAJIB RANJAN SINHA Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
July 4, 2011 |
RAJIV KUMAR AGARWAL Vs. STATE OF BIHAR
|
January 4, 2011 |
RAJIV RANJAN Vs. STATE OF BIHAR
|
March 17, 2011 |
RAJIV RANJAN Vs. STATE OF BIHAR THROUGH THE DIRECTOR
|
April 18, 2011 |
RAJJAN LAL SRI LAL MAN Vs. UNION OF INDIA
|
September 27, 2011 |
RAJKISHORE PRASAD YADAV Vs. STATE OF BIHAR
|
April 27, 2011 |
RAJMATI DEVI @ CHINTA DEVI Vs. UNION OF INDIA
|
September 13, 2011 |
RAJNEESH SUDHAKAR Vs. STATE OF BIHAR
|
April 18, 2011 |
RAJNI BARA W/O BISHWANATH URAON Vs. STATE OF BIHAR
|
November 9, 2011 |
RAJNI KANT ROY Vs. STATE OF BIHAR
|
February 24, 2011 |
RAJNISH KUMAR SINGH Vs. STATE OF BIHAR
|
January 28, 2011 |
RAJU KUMAR SINGH Vs. STATE OF BIHAR
|
March 11, 2011 |
RAJU MANJHI S\O MAN CHAND MANJHI Vs. STATE OF BIHAR
|
September 23, 2011 |
RAJUMA BAUDHA Vs. STATE OF BIHAR
|
July 22, 2011 |
RAKESH CHANDRA MALHOTRA Vs. STATE OF BIHAR
|
January 14, 2011 |
RAKESH KUMAR Vs. STATE OF BIHAR
|
April 21, 2011 |
RAKESH KUMAR S/O SHRI SONU LAL Vs. THE STATE OF BIHAR
|
July 27, 2011 |
RAM ANUGRAH NARAYAN SINGH @ BIRJAN SINGH Vs. STATE OF BIHAR
|
July 13, 2011 |
RAM ASHAN SINGH Vs. STATE OF BIHAR
|
April 25, 2011 |
RAM ASHIS TIWARY Vs. STATE OF BIHAR
|
March 31, 2011 |
RAM ASHRAY RAUT Vs. STATE OF BIHAR
|
January 17, 2011 |
RAM AWADH DIXIT Vs. STATE OF BIHAR
|
June 28, 2011 |
RAM AWADHESH SHARMA Vs. STATE OF BIHAR
|
March 17, 2011 |
RAM AYODHAYA PRASAD Vs. STTAE OF BIHAR THROUGH SECRETARY CUM COMMISSIONER
|
July 14, 2011 |
RAM AYODHYA SINGH Vs. STATE OF BIHAR
|
September 15, 2011 |
RAM BABU Vs. STATE OF BIHAR
|
March 7, 2011 |
RAM BABU RAJAK Vs. STATE OF BIHAR
|
April 13, 2011 |
RAM BACHAN DUBEY Vs. STATE OF BIHAR
|
November 21, 2011 |
RAM BACHAN SINGH Vs. STATE OF BIHAR
|
November 9, 2011 |
RAM BAHADUR MAHTO Vs. STATE OF BIHAR
|
July 4, 2011 |
RAM BALAK MAHTO AND ORS Vs. STATE OF BIHAR AND ORS
|
July 28, 2011 |
RAM BALAK MANJHI Vs. ORIENTAL INSURANCE CO LTD
|
September 9, 2011 |
RAM BALAK RAI Vs. STATE OF BIHAR
|
March 10, 2011 |
RAM BALAK RAUT Vs. STATE OF BIHAR
|
April 28, 2011 |
RAM BALI BHUIYAN Vs. STATE OF BIHAR
|
July 7, 2011 |
RAM BALI SINGH Vs. STATE OF BIHAR
|
July 1, 2011 |
RAM BARAN Vs. STATE OF BIHAR
|
December 7, 2011 |
RAM BILAS MAHTO Vs. STATE OF BIHAR
|
March 15, 2011 |
RAM BILAS RAI Vs. STATE OF BIHAR
|
September 12, 2011 |
RAM BILAS SINGH Vs. STATE OF BIHAR
|
August 10, 2011 |
RAM BILAS SINGH Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
|
April 21, 2011 |
RAM BILAS SINGH ALIAS RAM LAGAN YADAV Vs. STATE OF BIHAR AND JAGESAR DAYAL
|
July 1, 2011 |
RAM BILASH SAH Vs. STATE OF BIHAR AND CHANDESWAR SAHNI
|
November 3, 2011 |
RAM BILASH YADAV Vs. STATE OF BIHAR
|
September 19, 2011 |
RAM BILASH YADAV & ORS. Vs. STATE OF BIHAR
|
October 19, 2011 |
RAM BRIKSH SINGH AND ORS Vs. STATE OF BIHAR
|
September 15, 2011 |
RAM BRIKSHA CHAUHAN S/O CHOTU CHAUHAN, RAM CHANDRA CHAUHAN AND RAMANANDAN CHAUHAN BOTH SONS OF RAM BRIKSHA CHAUHAN Vs. STATE OF BIHAR
|
July 11, 2011 |
RAM CHANDRA PRASAD Vs. JITAN MAHTO
|
January 24, 2011 |
RAM CHANDRA PRASAD Vs. MINA DEVI
|
May 16, 2011 |
RAM CHANDRA PRASAD JAISWAL, Vs. STATE OF BIHAR
|
May 3, 2011 |
RAM CHANDRA RAI Vs. STATE OF BIHAR
|
April 7, 2011 |
RAM CHANDRA YADAV Vs. YAMUNA YADAV
|
June 21, 2011 |
RAM CHANDRA YADAV Vs. STATE OF BIHAR
|
July 14, 2011 |
RAM CHANDRA YADAV, S/O LATE PALTAN YADAV Vs. STATE OF BIHAR
|
July 21, 2011 |
RAM CHARAN MEHTA Vs. STATE OF BIHAR
|
April 7, 2011 |
RAM DAS SINGH Vs. STATE OF BIHAR
|
May 5, 2011 |
RAM DENI DEVI Vs. STATE OF BIHAR
|
January 18, 2011 |
RAM DENI DEVI Vs. STATE OF BIHAR
|
January 20, 2011 |
RAM DENI DEVI W/O LATE SHARMA CHOUDHARY AND ORS Vs. STATE OF BIHAR, CHIEF SECRETARY AND ORS
|
January 20, 2011 |
RAM DEO PRASAD Vs. STATE OF BIHAR
|
January 18, 2011 |
RAM DULARI GUPTA Vs. STATE OF BIHAR
|
April 27, 2011 |
RAM EKBAL SINGH Vs. STATE OF BIHAR
|
September 15, 2011 |
RAM HRIDYA MUKHIYAalias BIKAU MUKHIA Vs. STATE OF BIHAR
|
April 26, 2011 |
RAM JANAM MAHTO AND ORS Vs. STATE OF BIHAR
|
May 16, 2011 |
RAM JANAM PRASAD Vs. STATE OF BIHAR
|
April 26, 2011 |
RAM JANAM SINGH Vs. STATE OF BIHAR
|
September 6, 2011 |
RAM JATAN RAI, S/O MOTI LAL RAI Vs. STATE OF BIHAR
|
April 21, 2011 |
RAM JIWAN CHOUDHARY ALIAS MITO CHOUDHARY Vs. STATE OF BIHAR
|
January 31, 2011 |
RAM KISHUN SAH AND ANR Vs. STATE OF BIHAR AND ANR
|
November 15, 2011 |
RAM KISHUN TURHA Vs. STATE OF BIHAR
|
June 24, 2011 |
RAM KRIPAL SINGH Vs. STATE OF BIHAR
|
April 4, 2011 |
RAM KRISHNA PRASAD Vs. STATE OF BIHAR
|
December 23, 2011 |
RAM KUMAR MUKHIYA Vs. STATE OF BIHAR
|
August 23, 2011 |
RAM KUMAR PANDEY Vs. STATE OF BIHAR
|
September 5, 2011 |
RAM KUMARI DEVI Vs. STATE OF BIHAR
|
September 14, 2011 |
RAM KUSHESHWAR SINGH Vs. STATE OF BIHAR
|
September 5, 2011 |
RAM LAGAN SINGH, S/O ROOP LAL SINGH Vs. STATE OF BIHAR
|
April 18, 2011 |
RAM LAKHAN SAH Vs. STATE OF BIHAR
|
April 7, 2011 |
RAM LAL SINGH Vs. STATE OF BIHAR
|
August 4, 2011 |
RAM LOCHAN SAH Vs. STATE OF BIHAR AND ORS
|
December 15, 2011 |
RAM NANDAN RAI AND ORS Vs. STATE OF BIHAR
|
December 1, 2011 |
RAM NANDAN SHARMA Vs. STATE OF BIHAR
|
July 15, 2011 |
RAM NANDAN SINGH Vs. STATE OF BIHAR
|
April 19, 2011 |
RAM NANDAN SINGH Vs. THE BIHAR STATE ELECTRICITY BOARD
|
August 5, 2011 |
RAM NARAIN CHOUDHARY Vs. STATE OF BIHAR
|
August 17, 2011 |
RAM NARAIN RAI Vs. STATE OF BIHAR
|
April 25, 2011 |
RAM NARAIN SAH Vs. STATE OF BIHAR
|
April 4, 2011 |
RAM NARAYAN MISTRI Vs. STATE OF BIHAR
|
December 8, 2011 |
RAM NARAYAN PANDEY Vs. STATE OF BIHAR
|
August 8, 2011 |
RAM NARESH SHARMA Vs. SRI KESHAW PRASAD SINGH ALIAS LAXMI SINGH
|
September 2, 2011 |
RAM NARESH SINGH AND RAMASHRAYA SINGH BOTH SON OF JAGDISH Vs. STATE OF BIHAR
|
July 8, 2011 |
RAM NARESH SINGH, S/O LATE NAGINA SINGH Vs. UNION OF INDIA
|
February 7, 2011 |
RAM NATH PASWAN SON OF KHUBLAL PASWAN Vs. STATE OF BIHAR
|
July 4, 2011 |
RAM NATH SINGH Vs. STATE OF BIHAR
|
April 1, 2011 |
RAM NATH SINGH, Vs. STATE OF BIHAR
|
April 18, 2011 |
RAM NATH YADAV, SON OF LATE RAM JEEWAN YADAV Vs. STATE OF BIHAR
|
November 4, 2011 |
RAM NIHORA MAHTON Vs. RAMASHARAY MAHTON
|
March 4, 2011 |
RAM PADARATH SINGH Vs. STATE OF BIHAR
|
July 6, 2011 |
RAM PHAL YADAV & ORS Vs. STATE OF BIHAR
|
July 11, 2011 |
RAM PRASAD Vs. STATE OF BIHAR
|
September 9, 2011 |
RAM PRASAD RAI Vs. STATE OF BIHAR
|
November 22, 2011 |
RAM PRASAD RAM S/O DASHRATH RAM; RAJESHWAR RAM; RAM AWADHESH RAM; VIJAY KUMAR RAM Vs. STATE OF BIHAR; SECRETARY, SECONDARY EDUCATION; DEPUTY SECRETARY, HUMAN RESOURCES
DEVELOPMENT DEPARTMENT; DIRECTOR, SECONDARY EDUCATION; DIVISIONAL ESTABLISHMENT COMMITTEE; REGIONAL DEPUTY DIRECTOR OF EDUCATION; DISTRICT EDUCATION OFFICER, ROHTAS AT SASAR
|
July 29, 2011 |
RAM PRASAD SINGH Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
|
August 12, 2011 |
RAM PRAVESH PANDEY Vs. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HOME NEW DELHI
|
December 9, 2011 |
RAM PRAVESH PRASAD Vs. STATE OF BIHAR
|
April 4, 2011 |
RAM PRAVESH RAI ESTATE PVT LTD Vs. STATE OF BIHAR
|
July 28, 2011 |
RAM PRAVESH SINGH Vs. UNION OF INDIA
|
April 20, 2011 |
RAM PRAVESH YADAV Vs. STATE OF BIHAR
|
May 12, 2011 |
RAM PRIT JAMADAR ALIAS RAM Vs. STATE OF BIHAR
|
April 18, 2011 |
RAM PRIT RAI Vs. STATE OF BIHAR
|
May 5, 2011 |
RAM PRIT RAI AND ANR. Vs. STATE OF BIHAR
|
December 23, 2011 |
RAM PRIT RAM S/O SHARAN RAM Vs. STATE OF BIHAR
|
July 1, 2011 |
RAM PUKAR JHA Vs. STATE OF BIHAR
|
April 26, 2011 |
RAM RAHASHYA CHAUDHARY AND ORS. Vs. STATE OF BIHAR
|
December 23, 2011 |
RAM RATAN MAHTO Vs. STATE OF BIHAR
|
August 16, 2011 |
RAM SAGAR MAHTO Vs. STATE OF BIHAR
|
May 2, 2011 |
RAM SAKHI DEVI AND ANR. Vs. STATE OF BIHAR AND ANR.
|
December 20, 2011 |
RAM SARAN SINGH Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY AND ORS.
|
May 3, 2011 |
RAM SEWAK MUKHIYA @ BHUTALI Vs. STATE OF BIHAR
|
August 24, 2011 |
RAM SEWAK YADAV Vs. STATE OF BIHAR
|
April 19, 2011 |
RAM SHRESHTHA BHAGAT Vs. STATE OF BIHAR
|
April 4, 2011 |
RAM SHRESHTHA RAM Vs. BABA SAHEB BHIMRAO AMBEDKAR BIHAR UNIVERSITY
|
May 10, 2011 |
RAM SINGHASHAN BACHHI SANJEEV Vs. STATE OF BIHAR
|
January 31, 2011 |
RAM SUNDARI DEVI Vs. BIHAR STATE ELECTRICITY BOARD PATNA THROUGH ITS CHAIRMAN VIDYUT BHAWAN
|
July 27, 2011 |
RAM SURESH TIWARY Vs. STATE OF BIHAR
|
May 3, 2011 |
RAM VINAY PANDEY Vs. STATE OF BIHAR
|
January 20, 2011 |
RAM VINESH SINGH @ VINESH SINGH, S/O LATE KAMAL SINGH Vs. STATE OF BIHAR
|
July 25, 2011 |
RAMA DEVI Vs. STATE BANK OF INDIA
|
September 12, 2011 |
RAMA NAND MANDAL Vs. STATE OF BIHAR
|
March 29, 2011 |
RAMA SHANKAR RAI, S/O BIBHUTI RAI AND ORS Vs. STATE OF BIHAR
|
April 19, 2011 |
RAMAN KUMAR Vs. ANUP KUMAR SARAN
|
September 27, 2011 |
RAMANAND SINGH, SON OF DUKHI SINGH Vs. ANJAY KUMAR SINGH
|
November 17, 2011 |
RAMANAND THAKUR S/O LATE SUDAMA LAL THAKUR Vs. STATE OF BIHAR
|
September 21, 2011 |
RAMANUGRAH JHA Vs. STATE OF BIHAR
|
October 13, 2011 |
RAMANUJ PANDIT SON OF LATE KANHAIYA PANDIT Vs. STATE OF BIHAR
|
August 12, 2011 |
RAMANUJ PRASAD SINGHalias DARA SINGH Vs. STATE OF BIHAR
|
April 6, 2011 |
RAMANUJ SINGH Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION
|
September 12, 2011 |
RAMASHANKAR PANDEY Vs. STATE OF BIHAR
|
April 6, 2011 |
RAMASHANKAR SINGH Vs. STATE OF BIHAR
|
April 4, 2011 |
RAMASHISH MISHRA Vs. STATE OF BIHAR
|
July 28, 2011 |
RAMASHRAY RAI Vs. STATE OF BIHAR
|
July 4, 2011 |
RAMASHRAY SINGH AND ANR. Vs. STATE OF BIHAR
|
July 27, 2011 |
RAMASISH RAUT SON OF LATE BALDEO RAUT AND SIVAJI RAUT SON OF RAMASISH RAUT Vs. STATE OF BIHAR
|
July 4, 2011 |
RAMAYAN SINGH Vs. STATE OF BIHAR
|
April 21, 2011 |
RAMBABU RAI, DURGADENI RAI Vs. STATE OF BIHAR
|
August 29, 2011 |
RAMCHANDRA SHARMA Vs. STATE OF BIHAR
|
December 15, 2011 |
RAMDEO MAHTON Vs. STATE OF BIHAR
|
March 27, 2011 |
RAMDEO PANDIT Vs. STATE OF BIHAR
|
February 3, 2011 |
RAMDEO YADAV Vs. STATE OF BIHAR
|
January 10, 2011 |
RAMDHARI MAHTO Vs. STATE OF BIHAR
|
July 11, 2011 |
RAMESH CHAUDHARY Vs. VIJAY KRISHNA CHOUDHARY
|
June 20, 2011 |
RAMESH KUMAR Vs. STATE OF BIHAR
|
January 5, 2011 |
RAMESH KUMAR JAGNANI Vs. STATE OF BIHAR
|
January 6, 2011 |
RAMESH MISHRA Vs. STATE OF BIHAR
|
September 15, 2011 |
RAMESH PODDAR Vs. STATE OF BIHAR
|
June 21, 2011 |
RAMESH PRASAD Vs. STATE OF BIHAR
|
August 17, 2011 |
RAMESH PURBEY Vs. STATE OF BIHAR
|
February 10, 2011 |
RAMESH SHANKAR PANDEY Vs. STATE OF BIHAR
|
January 4, 2011 |
RAMESH SINGH Vs. STATE OF BIHAR
|
October 25, 2011 |
RAMESHWAR JHA Vs. STATE OF BIHAR
|
January 20, 2011 |
RAMESHWAR KUMAR SINGH Vs. STATE OF BIHAR
|
March 30, 2011 |
RAMESHWAR NATH PANDEY Vs. STATE OF BIHAR
|
December 15, 2011 |
RAMESHWAR PRASAD Vs. STATE OF BIHAR
|
September 9, 2011 |
RAMESHWAR SADAI Vs. STATE OF BIHAR
|
April 21, 2011 |
RAMESHWAR SAH Vs. STATE OF BIHAR
|
April 8, 2011 |
RAMESHWAR YADAV Vs. STATE OF BIHAR
|
July 7, 2011 |
RAMJANAM MISHRA Vs. PRAMOD KUMAR MISHRA
|
December 1, 2011 |
RAMJEE DAS Vs. RAJENDRA RAI
|
January 5, 2011 |
RAMJEE MEHTA Vs. STATE OF BIHAR
|
May 20, 2011 |
RAMJI MISHRA Vs. STATE OF BIHAR
|
April 15, 2011 |
RAMJI PRASAD SINGH Vs. STATE OF BIHAR
|
May 6, 2011 |
RAMJI RAI Vs. STATE OF BIHAR
|
July 5, 2011 |
RAMJI SAH Vs. STATE OF BIHAR
|
July 4, 2011 |
RAMNATH PRASAD Vs. THE STATE OF BIHAR
|
July 11, 2011 |
RAMRANG DUSADH, SON OF RAM SUBHAG DUSADH AND ORS Vs. STATE OF BIHAR
|
August 17, 2011 |
RAMZAN ANSARI SON OF MD. YAR ANSARI, DELEGATE, BHABHUA COOPERATIVE COLD STORAGE SOCIETY LTD., BHABHUA, DISTRICT Vs. STATE OF BIHAR THROUGH THE SECRETARY TO THE GOVERNMENT OF BIHAR, COOPERATIVE DEPARTMENT, BIHAR, PATNA AND ORS. (IN 7581, 11468, 11807), STATE OF BIHAR (IN 9993, 14376), STATE OF BIHAR THE SECRETARY OF THE GOVERNMENT, DEPARTMENT OF LAW, BIHAR, PATNA (IN 13
|
September 23, 2011 |
RAN VIJAY KUMAR Vs. STATE OF BIHAR
|
January 3, 2011 |
RAN VIJAY SINGH Vs. STATE OF BIHAR
|
April 11, 2011 |
RANA PRATAP SINGH Vs. STATE OF BIHAR
|
January 27, 2011 |
RANA RANJEET SINGH Vs. UNITED INDIA INSURANCE CO LTD
|
May 2, 2011 |
RANBIR SINGH Vs. STATE OF BIHAR
|
August 25, 2011 |
RANG BAHADUR SINGH Vs. STATE OF BIHAR
|
March 31, 2011 |
RANGEELA SAH Vs. STATE OF BIHAR
|
May 2, 2011 |
RANI DEVI Vs. YOGESH KUMAR AZAD
|
May 16, 2011 |
RANI SATI FERTILIZERS PVT.LTD. Vs. STATE OF BIHAR
|
May 20, 2011 |
RANJAN KUMAR SINHA Vs. STATE OF BIHAR
|
September 7, 2011 |
RANJAN VERMA Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVERNMENT OF BIHAR
|
August 3, 2011 |
RANJANA NINA SIMON DAUGHTER OF MAURICE SIMON, ASSISTANT Vs. STATE OF BIHAR
|
July 25, 2011 |
RANJAY KUMAR AMBAST Vs. STATE OF BIHAR
|
February 4, 2011 |
RANJEET KUMAR JHA Vs. STATE OF BIHAR
|
August 19, 2011 |
RANJEET KUMAR JHA Vs. STATE OF BIHAR
|
August 24, 2011 |
RANJEET KUMAR JHA Vs. STATE OF BIHAR
|
November 25, 2011 |
RANJEET KUMAR RAI Vs. STATE OF BIHAR
|
November 15, 2011 |
RANJEET SINGH Vs. STATE OF BIHAR
|
January 27, 2011 |
RANJIT KUMAR SINGH Vs. STATE OF BIHAR : BIHAR STATE HOUSING BOARD
|
June 24, 2011 |
RANJIT RANA Vs. STATE OF BIHAR
|
November 17, 2011 |
RAQUIBUL SON Vs. STATE OF BIHAR
|
May 16, 2011 |
RAS BIHARI RAM Vs. STATE OF BIHAR
|
May 17, 2011 |
RASHMI JYOTI Vs. STATE OF BIHAR
|
August 25, 2011 |
RASHMI SINHA @ DEJY Vs. STATE OF BIHAR
|
November 4, 2011 |
RASID MIA ALIAS ABDUL RASID Vs. STATE OF BIHAR
|
July 22, 2011 |
RASOOL AZAM @ RAISOOL AZAM @ SUKAT Vs. UNION OF INDIA
|
November 28, 2011 |
RASOOL AZAMalias RAISOOL AZAMalias SUKAT Vs. UNION OF INDIA THRU CUSTOM
|
March 4, 2011 |
RATAN KUMAR LAL @ RATAN KUMAR Vs. STATE OF BIHAR
|
August 26, 2011 |
RATNESH MANI TRIPATHI Vs. STATE OF BIHAR
|
January 21, 2011 |
RAVI KUMAR DAS Vs. STATE OF BIHAR
|
April 21, 2011 |
RAVI RANJAN Vs. STATE OF BIHAR THROUGH SECRETARY ENERGY DEPARTMENT
|
April 25, 2011 |
RAVI SHANKAR MISHRA Vs. THE STATE OF BIHAR AND ORS.
|
November 4, 2011 |
RAZIUL HAQUE Vs. STATE OF BIHAR THROUGH THE COMMISSIONER CUM SECRETARY URBAN BIHAR
|
June 24, 2011 |
REENA GUPTAalias AAISHA PRABEEN Vs. STATE OF BIHAR
|
April 19, 2011 |
REGIONAL MANAGER UNITED INDIA Vs. SULGAN DEVI
|
February 4, 2011 |
REGIONAL PROVIDENT FUND COMMISSIONER, BIHAR Vs. SULABH INTERNATIONAL SOCIAL SERVICE ORGANIZATION
|
September 20, 2011 |
REKHA DEVI Vs. STATE OF BIHAR
|
March 29, 2011 |
REKHA SAH Vs. STATE OF BIHAR
|
November 23, 2011 |
REKHA SHARMA Vs. STATE OF BIHAR
|
April 13, 2011 |
RENU KUMARI PANDEY Vs. THE STATE OF BIHAR
|
August 23, 2011 |
RENU SINHA Vs. STATE OF BIHAR
|
September 6, 2011 |
RENUKA RANI Vs. STATE OF BIHAR
|
September 9, 2011 |
RETD SUBEDAR MAJOR ANAND LAL SAHANI Vs. STATE OF BIHAR
|
June 21, 2011 |
REWATI SINGH S/O LATE GIRIWAL SINGH AND ORS Vs. STATE OF BIHAR
|
December 15, 2011 |
RIJHAN SINGH Vs. STATE OF BIHAR
|
July 4, 2011 |
RISHI BUILDERS PVT. INDIA LTD. Vs. STATE OF BIHAR
|
September 9, 2011 |
RISHIDEO SAH, SON OF LATE MANJI LAL SAH Vs. STATE OF BIHAR
|
July 21, 2011 |
RISHIKESH KUMAR Vs. BINAY KUMAR SRIVASTVA
|
November 14, 2011 |
RISHIKESH PANDEY Vs. STATE OF BIHAR
|
November 18, 2011 |
RISHIKESH PATHAK Vs. STATE OF BIHAR
|
August 3, 2011 |
ROHIT KUMAR Vs. UNION OF INDIA
|
June 20, 2011 |
ROMA MITRA Vs. STATE OF BIHAR
|
February 19, 2011 |
ROOP LAL RAI Vs. STATE OF BIHAR
|
July 6, 2011 |
RUPDEV YADAV Vs. STATE OF BIHAR
|
February 11, 2011 |
RUSTAM ALI Vs. STATE OF BIHAR
|
May 5, 2011 |
S K MEHTA Vs. UNION OF INDIA
|
February 28, 2011 |
S K SINGH; MOHAMMAD RABBAN KHAN AND ORS Vs. STATE OF BIHAR AND ORS
|
November 18, 2011 |
S K SOOD CHIEF FACTORY MANAGER, LOCOMOTIVE AND GENERAL ENGINEERING, WORKS SHOP, EASTERN RAILWAY AND ORS Vs. STATE OF BIHAR AND ORS
|
February 28, 2011 |
S S THAKUR Vs. STATE OF BIHAR
|
January 14, 2011 |
S SUNDARAM Vs. STATE OF BIHAR
|
January 24, 2011 |
S.EJAZ HUSSAIN @ S.EZAJ HUSSAIN Vs. INDIAN HOCKEY FEDERATION
|
June 23, 2011 |
S.M. ATIQUE AHSAN , SON OF LATE ABRAR HASSAN, RESIDENT OF SHAH MARKET, KHALIFA BAGH, POLICE STATION KOTWALI, DISTRICT BHAGALPUR, AT PRESENT R/O MOHALLA MILKI MOHALLA, PS ARA TOWN, DISTRICT BHAGALPUR Vs. THE STATE OF BIHAR THROUGH SECRETARY, MINORITY WELFARE, GOVT. OF BIHAR, PATNA
|
December 2, 2011 |
SABHA PATI PRASAD Vs. STATE OF BIHAR
|
July 15, 2011 |
SABHAPATI PANDEY AND Vs. STATE OF BIHAR
|
April 21, 2011 |
SABIH AHMAD FAROOQI, SON OF LATE SASHIUDDIN FAROOQI CHIEF GENERAL MANAGER, PERSONNEL AND H.R.D., STATE BANK OF INDIA Vs. THE STATE OF BIHAR
|
April 25, 2011 |
SACHIDA NAND SAHAY Vs. STATE OF BIHAR
|
November 22, 2011 |
SACHIDANAND PANDEY SON OF LATE DAMODAR PANDEY Vs. STATE OF BIHAR
|
August 9, 2011 |
SACHIDANAND SINGH @ CHUNMUN Vs. STATE OF BIHAR
|
October 20, 2011 |
SACHIV KRISHI UTPADAN SAMITTEE Vs. STATE OF BIHAR
|
September 28, 2011 |
SADANAND MUNI Vs. STATE OF BIHAR
|
August 30, 2011 |
SADARE ALAM Vs. STATE OF BIHAR
|
August 26, 2011 |
SADHAN PAUL ALIAS SADHAN PAL SON OF NAZWASHI PAL Vs. STATE OF BIHAR
|
July 1, 2011 |
SADHNA KUMARI Vs. STATE OF BIHAR
|
June 27, 2011 |
SADHU RAI Vs. STATE OF BIHAR
|
January 18, 2011 |
SAGAR CHAUDHARY Vs. STATE OF BIHAR
|
July 13, 2011 |
SAHEB MIAN Vs. STATE OF BIHAR
|
September 12, 2011 |
SAHID ANSARI Vs. STATE OF BIHAR
|
April 8, 2011 |
SAIYED HUSSAIN ABBAS RIZWI Vs. STATE INFORMATION COMMISSION
|
January 20, 2011 |
SAJDA BANO Vs. STATE OF BIHAR
|
March 31, 2011 |
SAJJAL MISTRY @ SAJJAN MISTRY Vs. STATE OF BIHAR
|
September 2, 2011 |
SAKIL AHMAD S/O AFZALUL Vs. BIHAR STATE ELECTRICITY BOARD
|
July 26, 2011 |
SAMBHU NATH CHOUDHARY Vs. STATE OF BIHAR
|
April 27, 2011 |
SAMIRUDDINalias SOMU Vs. STATE OF BIHAR
|
April 21, 2011 |
SAMPATI DEVI & ORS Vs. SMT. PHULPATI DEVI & ORS
|
September 20, 2011 |
SANAT KUMAR DAS Vs. STATE OF BIHAR
|
March 17, 2011 |
SANICHAR RAM Vs. STATE OF BIHAR
|
July 26, 2011 |
SANJAI PASWAN Vs. STATE OF BIHAR
|
September 27, 2011 |
SANJAY KUMAR Vs. STATE OF BIHAR
|
February 23, 2011 |
SANJAY KUMAR Vs. STATE OF BIHAR
|
May 12, 2011 |
SANJAY KUMAR Vs. STATE OF BIHAR
|
August 17, 2011 |
SANJAY KUMAR @ DHIRENDAR PRASAD, SON OF BAJRANGI MAHTO Vs. STATE OF BIHAR
|
July 7, 2011 |
SANJAY KUMAR AND ORS Vs. STATE OF BIHAR AND ORS
|
April 28, 2011 |
SANJAY KUMAR DAS Vs. STATE OF BIHAR THROUGH THE COMMISSIONER CUM SECRETARY
|
April 22, 2011 |
SANJAY KUMAR GUPTA Vs. STATE OF BIHAR
|
March 17, 2011 |
SANJAY KUMAR GUPTA Vs. SUNITA DEVI
|
August 1, 2011 |
SANJAY KUMAR KEDIA Vs. RAMAVATAR BAGADIA
|
April 26, 2011 |
SANJAY KUMAR MISHRA Vs. STATE OF BIHAR
|
September 22, 2011 |
SANJAY KUMAR S/O SRI SIDHNATH PRASAD Vs. THE STATE OF BIHAR
|
August 2, 2011 |
SANJAY KUMAR SAH Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY
|
January 12, 2011 |
SANJAY KUMAR SAMAIYAR Vs. STATE OF BIHAR
|
January 7, 2011 |
SANJAY KUMAR SINGH Vs. STATE OF BIHAR
|
August 25, 2011 |
SANJAY KUMAR SINGH Vs. STATE OF BIHAR
|
April 1, 2011 |
SANJAY MONDAL @ SANJAY KUMAR MONDAL Vs. STATE OF BIHAR
|
April 29, 2011 |
SANJAY PASWAN Vs. STATE OF BIHAR
|
July 18, 2011 |
SANJAY SAH ALIAS SANJAY SHAW Vs. STATE
|
June 24, 2011 |
SANJAY SHARMA Vs. STATE OF BIHAR
|
April 4, 2011 |
SANJAY SINGH Vs. STATE OF BIHAR
|
May 16, 2011 |
SANJAY SINGH Vs. STATE OF BIHAR
|
August 11, 2011 |
SANJEET KUMAR Vs. STATE OF BIHAR
|
September 8, 2011 |
SANJEEV BARMAN Vs. STATE OF BIHAR
|
March 15, 2011 |
SANJEEV KUMAR S/O.PARAMHANS SHARMA Vs. STATE OF BIHAR
|
July 6, 2011 |
SANJIT RANJAN Vs. THE STATE OF BIHAR & ORS.
|
July 26, 2011 |
SANJIT SAO @ SANJIT KUMAR SAO Vs. STATE OF BIHAR
|
July 8, 2011 |
SANJIV KUMAR CHANDHARIYAVI Vs. STATE OF BIHAR
|
January 17, 2011 |
SANJIV YADAV Vs. STATE OF BIHAR
|
June 20, 2011 |
SANJOY KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
February 22, 2011 |
SANJU KUMARI @ SANJU DEVI Vs. STATE OF BIHAR
|
March 25, 2011 |
SANT CHOUDHARY Vs. STATE OF BIHAR
|
January 5, 2011 |
SANT LAL MANDAL S/O LATE JAGDEO MANDAL, PRAYAG MANDAL S/O LATE MAHADEO MANDAL, DEEP NARAYAN MANDAL S/O LATE JAGDEO MANDAL AND JAI KANT MANDAL S/O SITA RAM MANDAL Vs. STATE OF BIHAR
|
April 29, 2011 |
SANTOSH KR RANKA Vs. FOOD CORPORATION OF INDIA
|
January 5, 2011 |
SANTOSH KUMAR Vs. STATE OF BIHAR
|
April 15, 2011 |
SANTOSH KUMAR BASIN Vs. MD.MUKHTAR AHMAD
|
June 22, 2011 |
SANTOSH KUMAR PATHAK Vs. STATE OF BIHAR
|
August 26, 2011 |
SANTOSH KUMAR SINGH Vs. BIHAR STATE ELECTRICITY
|
October 13, 2011 |
SANTOSH KUMAR SINGH, SON OF AWADHESH PRASAD SINGH Vs. STATE OF BIHAR
|
August 2, 2011 |
SANTOSH LALL Vs. STATE OF BIHAR
|
March 28, 2011 |
SANTU PANDIT S/O RAM PERVESH PANDIT AND FULJHARI DEVI @ PHULJHARIA DEVI W/O RAM PERVESH PANDIT Vs. STATE OF BIHAR
|
July 6, 2011 |
SANTU PRASAD Vs. STATE OF BIHAR
|
April 25, 2011 |
SARASWATI INDUSTRIAL SYNDICATE LTD Vs. HPCL BIOFUELS LTD
|
July 7, 2011 |
SARFARAZ ANSARI Vs. STATE OF BIHAR
|
April 4, 2011 |
SARFUDDIN Vs. STATE OF BIHAR
|
October 18, 2011 |
SARIF MIAN Vs. STATE OF BIHAR
|
August 10, 2011 |
SARITA JHUNJHUNWALA Vs. ANJAN TRIVEDI
|
July 29, 2011 |
SARJUG YADAV Vs. STATE OF BIHAR
|
July 11, 2011 |
SAROJ DEVI, WIFE OF SABARMAL AGRAWAL Vs. STATE OF BIHAR
|
November 22, 2011 |
SARSWATI DEVI Vs. STATE OF BIHAR
|
February 4, 2011 |
SARWAN PASWAN, SON OF SRI JAGDEO PASWAN AND BAHADUR PASWAN, SON OF HURO PASWAN Vs. STATE OF BIHAR
|
July 1, 2011 |
SARWAR KHAN WARSI Vs. STATE OF BIHAR
|
January 17, 2011 |
SARYU PRASAD SINGH Vs. STATE OF BIHAR : ABDUL AZIZ MANSOORI : ANWARUL : ANSARUL
|
September 28, 2011 |
SARYU ROY Vs. UNION OF INDIA THROUGH THE SECRETARY
|
September 21, 2011 |
SARYU SINGH Vs. STATE OF BIHAR
|
December 15, 2011 |
SARYUG PRASAD TANTI Vs. STATE OF BIHAR
|
August 2, 2011 |
SARYUG PRASAD YADAV Vs. STATE OF BIHAR
|
October 15, 2011 |
SASHI MANDAL ALIAS SHASHI KUMAR Vs. STATE OF BIHAR
|
April 4, 2011 |
SATEYENDRA KUMAR ALIAS RAJEEV RANJAN Vs. SHAKUNTALA KUMARI VERMA
|
November 30, 2011 |
SATISH KUMAR Vs. STATE OF BIHAR
|
May 20, 2011 |
SATISH KUMAR MISHRA Vs. STATE OF BIHAR
|
January 24, 2011 |
SATRUGHAN SAHA Vs. STATE OF BIHAR
|
January 13, 2011 |
SATTAR MEMORIAL COLLEGE OF EDUCATION Vs. STATE OF BIHAR
|
February 28, 2011 |
SATTO YADAV S/O LATE MAHABIR YADAV AND HARI NANDAN YADAV S/O SATTO YADAV Vs. STATE OF BIHAR
|
April 22, 2011 |
SATYA DEO PRASAD Vs. STATE OF BIHAR
|
June 27, 2011 |
SATYA NARAIN Vs. UNION OF INDIA
|
April 15, 2011 |
SATYA NARAIN CHOUDHARY Vs. STATE OF BIHAR THROUGH THE SECRETARY
|
November 29, 2011 |
SATYA NARAIN SINGH Vs. STATE OF BIHAR
|
April 1, 2011 |
SATYA NARAIN SINGH Vs. STATE OF BIHAR
|
March 17, 2011 |
SATYA NARAYAN BURNWAL Vs. BADRI MODI alias BARNWAL
|
April 21, 2011 |
SATYA NARAYAN DUBEY ALIAS KRISHNA MURARI DUBEY Vs. STATE OF BIHAR
|
July 15, 2011 |
SATYA NARAYAN PRASAD SINHA Vs. STATE OF BIHAR
|
August 30, 2011 |
SATYA NARAYAN SAH Vs. STATE OF BIHAR
|
November 14, 2011 |
SATYA NARAYAN YADAV ALIAS SATTO YADAV Vs. STATE OF BIHAR
|
June 20, 2011 |
SATYADEO JHA Vs. STATE OF BIHAR
|
April 26, 2011 |
SATYADEO MISTRY Vs. STATE OF BIHAR
|
April 4, 2011 |
SATYAWATI DEVI Vs. BIHAR STATE AGRICULTURE MARKETING BOARD
|
February 2, 2011 |
SATYENDRA KUMAR SANDILYA ALIAS SATYENDRA SINGH Vs. STATE OF BIHAR
|
January 7, 2011 |
SATYENDRA KUMAR SINGH Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
November 3, 2011 |
SATYENDRA KUMAR THAKUR Vs. STATE OF BIHAR
|
May 3, 2011 |
SATYENDRA PRASAD Vs. STATE OF BIHAR
|
December 1, 2011 |
SAVITRI DEVI, GULAB SINGH Vs. STATE OF BIHAR
|
August 29, 2011 |
SAVITRI DEVI; CHANDRA MAULI DEO AND ORS Vs. STATE OF BIHAR
|
August 12, 2011 |
SAVITRI SHARMA Vs. STATE OF BIHAR THROUGH THE SECRETARY
|
December 12, 2011 |
SAYED NAQUI IMAM Vs. STATE OF BIHAR
|
May 5, 2011 |
SCI INDIA LTD Vs. STATE OF BIHAR
|
January 21, 2011 |
SEEMA DEVI Vs. STATE OF BIHAR
|
May 12, 2011 |
SEEMA DEVI Vs. MAHESH KUMAR
|
April 22, 2011 |
SEEMA KUMARI Vs. STATE OF BIHAR
|
October 21, 2011 |
SEIKH AHMAD Vs. STATE OF BIHAR
|
August 25, 2011 |
SEIKH SALIM Vs. STATE OF BIHAR
|
April 27, 2011 |
SENIOR DIVISIONAL ENGINEER Vs. STATE OF BIHAR AND ORS
|
November 18, 2011 |
SENIOR DIVISIONAL ENGINEER AND ORS Vs. STATE OF BIHAR AND ORS
|
November 22, 2011 |
SENIOR DIVISIONAL ENGINEER(CO-ORD ), EASTERN RAILWAY, MUGALSARAI Vs. STATE OF BIHAR
|
November 21, 2011 |
SETH MAHTON Vs. STATE OF BIHAR
|
April 1, 2011 |
SHAFIQUE AHMAD Vs. STATE BANK OF INDIA
|
November 14, 2011 |
SHAGUFTA FATIMA W/O MOHAMMAD EHSAN ULLAH Vs. UNION OF INDIA
|
July 25, 2011 |
SHAHABUDDIN AHMADalias MD AZAD Vs. STATE OF BIHAR
|
March 28, 2011 |
SHAHID ANSARI Vs. STATE OF BIHAR
|
August 23, 2011 |
SHAHJAHAN BEGUM Vs. STATE OF BIHAR
|
December 16, 2011 |
SHAHNAZ AKHTAR ALIAS SK SABBU Vs. SAFIULLAH KHAN
|
September 28, 2011 |
SHAIL SINGH Vs. STATE OF BIHAR
|
September 28, 2011 |
SHAIL VERMA Vs. STATE OF BIHAR
|
January 5, 2011 |
SHAILENDRA KUMAR Vs. CHANCELLOR UNIVERSITIES BIHAR
|
October 17, 2011 |
SHAILENDRA KUMAR YADAV @ SAHU YADAV AND KANIK YADAV BOTH SON OF LATE DHUKHA YADAV Vs. STATE OF BIHAR
|
July 7, 2011 |
SHAILENDRA KUMARalias SHAILENDRA Vs. STATE OF BIHAR
|
April 18, 2011 |
SHAILENDRA PRASAD SRIVASTAVA Vs. BAIDYA NATH PRASAD VERMA
|
January 5, 2011 |
SHAILENDRA SINGHalias SHAILENDRA Vs. DILIP KUMAR SINGH
|
March 29, 2011 |
SHAILESH KUMAR Vs. STATE OF BIHAR
|
September 23, 2011 |
SHAILESH KUMAR @ SHELEASH KUMAR Vs. CHANDRA BHUSHAN THAKUR
|
August 30, 2011 |
SHAILESH KUMAR OJHA Vs. STATE OF BIHAR
|
April 21, 2011 |
SHAKUNTALA SHARMA Vs. UNION OF INDIA
|
May 10, 2011 |
SHAMBHU MISHRA AND ORS Vs. STATE OF BIHAR AND PREMLATA DEI @ PINKI DEVI WIFE OF BRAJ
|
July 22, 2011 |
SHAMBHU NATH MISHRA Vs. STATE OF BIHAR AND KEDAR PD THAKUR
|
July 1, 2011 |
SHAMBHU PRASAD ALIAS SHAMBHU KUMAR Vs. STATE OF BIHAR
|
September 16, 2011 |
SHAMBHU SAHNI, S/O CHHATU SAHNI Vs. STATE OF BIHAR
|
July 11, 2011 |
SHAMBHU SHARAN PD. SINGH Vs. THE STATE OF BIHAR
|
July 28, 2011 |
SHAMBHU SHARAN SRIVASTAVA, SON OF LATE KEDAR NATH SRIVASTAVA Vs. STATE OF BIHAR AND DHARAMSHILA DEVI, WIFE OF LATE RAMESH PRASAD SINGH
|
May 10, 2011 |
SHAMBHU SHARAN TIWARY Vs. RE-ESTATE OF LATE RADHA
|
September 22, 2011 |
SHAMBHU SINGH ALIAS SHAMBHUNATH SINGH Vs. STATE OF BIHAR
|
September 15, 2011 |
SHAMBHU TIWARI Vs. STATE OF BIHAR
|
February 24, 2011 |
SHAMSHER ALAM Vs. STATE OF BIHAR
|
June 23, 2011 |
SHAMSHUDDIN Vs. STATE OF BIHAR
|
April 11, 2011 |
SHANKAR JHA Vs. STATE OF BIHAR
|
December 12, 2011 |
SHANKAR MODI Vs. STATE OF BIHAR
|
April 18, 2011 |
SHANKAR PASIalias SHANKAR CHOUDHARY Vs. STATE OF BIHAR
|
March 28, 2011 |
SHANKAR PRASAD AGRAWAL Vs. STATE OF BIHAR
|
March 29, 2011 |
SHANKAR PRASAD S/O GANOURI PRASAD Vs. STATE OF BIHAR
|
September 15, 2011 |
SHANKAR SAH Vs. VIKASH KUMAR
|
November 30, 2011 |
SHANKAR SAHNI Vs. STATE OF BIHAR
|
April 7, 2011 |
SHANKER PRASAD S/O SRI VINDHYACHALRAM Vs. STATE OF BIHAR
|
June 21, 2011 |
SHANKER SAHU Vs. STATE OF BIHAR
|
April 8, 2011 |
SHANTI DEVI Vs. STATE OF BIHAR
|
April 6, 2011 |
SHANTI DEVI Vs. STATE OF BIHAR
|
April 25, 2011 |
SHANTI DEVI Vs. BIHAR STATE ELECTICITY BOARD
|
May 4, 2011 |
SHANTI DEVI Vs. STATE OF BIHAR
|
February 11, 2011 |
SHARAT KUMAR SINHA S/O LATE RAM BAHADUR PRASAD Vs. STATE OF BIHAR
|
September 29, 2011 |
SHARDA DEVI Vs. STATE OF BIHAR
|
November 21, 2011 |
SHARDA NAND SINHA Vs. STATE OF BIHAR AND ORS
|
December 23, 2011 |
SHASHI KANT TIWARI Vs. STATE OF BIHAR
|
March 18, 2011 |
SHASHI RANJAN VERMA Vs. STATE OF BIHAR
|
April 4, 2011 |
SHASHI SHEKHAR AMBASTA Vs. STATE OF BIHAR
|
June 23, 2011 |
SHASHI SHEKHAR PRASAD SINGH Vs. STATE OF BIHAR
|
April 7, 2011 |
SHEELA RANI SINHA Vs. HON&APOSBLE CHANCELLOR OF UNIVERSITIES
|
February 7, 2011 |
SHEFALI MUKHERJEE Vs. SIDHESHWAR CHATTERJEE
|
March 1, 2011 |
SHEIKH IDRIS Vs. STATE OF BIHAR
|
July 13, 2011 |
SHEIKH MOJIBUL Vs. STATE OF BIHAR
|
August 26, 2011 |
SHEIKH SALIM Vs. STATE OF BIHAR
|
December 8, 2011 |
SHEKHAR CHANDRA VERMA Vs. STATE INFORMATION COMMISSIONER BIHAR
|
December 9, 2011 |
SHEKHAR PRASAD, BASUDEO PRASAD SINGH Vs. STATE OF BIHAR
|
August 26, 2011 |
SHEO BHAJAN PRASAD DIWAKAR S/O LATE RAM BISHUN PRASAD Vs. STATE OF BIHAR
|
April 21, 2011 |
SHEO CHANDAR SINGH AND ORS. Vs. STATE OF BIHAR
|
July 26, 2011 |
SHEO CHANDRA MALLAH @ SHEO CHARAN MALLAH, S/O PULKIT MALLAH AND PULKIT MALLAH, S/O GARBHU MALLAH Vs. STATE OF BIHAR
|
May 5, 2011 |
SHEO CHARAN BHAGAT & ORS Vs. STATE OF BIHAR
|
July 11, 2011 |
SHEO CHARAN PASWAN Vs. STATE OF BIHAR & ORS
|
August 8, 2011 |
SHEO DUSADH Vs. STATE OF BIHAR
|
February 28, 2011 |
SHEO JEE BHAR Vs. STATE OF BIHAR
|
March 30, 2011 |
SHEO JEE RAI Vs. STATE OF BIHAR
|
June 27, 2011 |
SHEO KUMAR PANDEY AND ANR. Vs. STATE OF BIHAR
|
July 18, 2011 |
SHEO KUMAR PRASAD SINGH Vs. UPENDRA SHARMA
|
May 3, 2011 |
SHEO KUMAR SAHNI Vs. STATE OF BIHAR
|
April 29, 2011 |
SHEO LAKHAN RAM Vs. STATE OF BIHAR
|
April 19, 2011 |
SHEO NANDAN SINGH Vs. STATE OF BIHAR AND ORS.
|
September 7, 2011 |
SHEO NATH SINGH Vs. STATE OF BIHAR
|
October 15, 2011 |
SHEO PRASAD BHAGAT Vs. STATE OF BIHAR
|
April 4, 2011 |
SHEO PRASAD SINGHalias SHEO PRATAP Vs. STATE OF BIHAR
|
April 8, 2011 |
SHEO PUJAN RAI ALIAS SHEO PUJAN BHAR ALIAS SIPAHI BHAR Vs. STATE OF BIHAR
|
January 24, 2011 |
SHEO PUJAN SINGH AND ORS Vs. STATE OF BIHAR
|
August 2, 2011 |
SHEO PUJAN YADAV S\O CHANEARI YADAV AND ORS Vs. STATE OF BIHAR
|
September 20, 2011 |
SHEO SHANKAR DAS Vs. STATE OF BIHAR
|
October 13, 2011 |
SHEO SHANKAR SAH Vs. STATE OF BIHAR
|
July 15, 2011 |
SHEO SHANKAR SINGH Vs. STATE OF BIHAR
|
April 29, 2011 |
SHEOJEE TANTI (SHARMA) Vs. STATE OF BIHAR
|
September 16, 2011 |
SHEOJI PRASAD @ SHEOJI BHAGAT SON OF RAMPRIT BHAGAT AND; MD TAHIR MUSLIM SON OF MOH LATIFUL Vs. STATE OF BIHAR
|
May 19, 2011 |
SHEOJI PRASAD SON OF SURAJ SAH Vs. STATE OF BIHAR
|
April 29, 2011 |
SHEOJI SINGH Vs. STATE OF BIHAR
|
April 8, 2011 |
SHEOPARI DEVI @ SUNRI KUAR @ MALKINIA @ SONPARI DEVI Vs. STATE OF BIHAR
|
July 20, 2011 |
SHESH NATH PATHAK Vs. ELECTION COMMISSION OF INDIA
|
August 19, 2011 |
SHESH NATH SINGH AND ORS Vs. STATE OF BIHAR
|
August 1, 2011 |
SHIV BACHAN BHAGAT Vs. STATE OF BIHAR
|
April 19, 2011 |
SHIV CHARAN RAVIDAS Vs. STATE OF BIHAR
|
May 19, 2011 |
SHIV CHARAN SAO S/O NATHO SAO Vs. STATE OF BIHAR
|
May 3, 2011 |
SHIV NARAIN BANSHAL AND ORS Vs. STATE OF BIHAR
|
November 24, 2011 |
SHIV NARAYAN SAH S/O ANUPLAL SAH AND ORS Vs. STATE OF BIHAR
|
December 15, 2011 |
SHIV PRAKASH SHAH Vs. INDU SHAH
|
April 29, 2011 |
SHIV SHANKAR PRASAD GUPTA Vs. STATE OF BIHAR
|
September 9, 2011 |
SHIV SHANKAR RAI Vs. STATE OF BIHAR
|
March 14, 2011 |
SHIV SHANKAR SINGH, UMA SHANKAR SINGH, GAURI SHANKAR SINGH, SUKHO SINGH, SULOCHNA DEVI Vs. STATE OF BIHAR
|
August 18, 2011 |
SHIVA AGRO INDUSTRIES PVT LTD Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
September 19, 2011 |
SHIVA KUMAR RAM @ SHEO KUMAR HARIZAN, S/O PARSU HARIZAN AND ORS Vs. STATE OF BIHAR
|
April 18, 2011 |
SHIVA MANGAL PRASAD S/O LATE MAHADEO PRASAD Vs. STATE OF BIHAR
|
December 14, 2011 |
SHIVA RATAN RUNGTA Vs. STATE OF BIHAR
|
June 24, 2011 |
SHIVA SHANKAR THAKUR Vs. STATE OF BIHAR
|
July 22, 2011 |
SHIVA SHANKAR VERMA Vs. STATE OF BIHAR
|
August 19, 2011 |
SHIVA SHANKAR VERMA Vs. STATE OF BIHAR
|
February 23, 2011 |
SHIVA SHANKAR VERMA Vs. USHA VERMA
|
August 19, 2011 |
SHIVAM HOUSING PVT LTD Vs. THAKUR MITHILESH KUMAR SINGH
|
February 25, 2011 |
SHIVGOBIND SAH Vs. STATE OF BIHAR
|
June 24, 2011 |
SHIVJEE SINGH Vs. STATE OF BIHAR
|
April 19, 2011 |
SHIVNATH PRASAD Vs. STATE OF BIHAR
|
March 26, 2011 |
SHIVNATH SINGH, SON OF LATE NAND LAL MAHTO AND SUMEGHA RANI @ SAROJ DEVI, WIFE OF SHIV NATH SINGH Vs. STATE OF BIHAR AND NIVEDITA NEELAM @ PINKI DEVI, DAUGHTER OF DEV KUMA MEHTA
|
April 25, 2011 |
SHIVPUJAN DUBEY Vs. STATE OF BIHAR
|
September 14, 2011 |
SHIVSHANKAR MANDAL Vs. STATE OF BIHAR
|
August 29, 2011 |
SHOBHA JHA AND ORS Vs. STATE OF BIHAR AND ANR
|
December 1, 2011 |
SHOBHA KUMARI Vs. STATE OF BIHAR
|
September 27, 2011 |
SHRAWAN KUMAR Vs. CENTRAL BANK OF INDIA
|
March 15, 2011 |
SHREE NARAYAN PANDIT S/O LATE HAZARI LAL Vs. STATE OF BIHAR
|
November 8, 2011 |
SHREEKANT CHAUDHARY Vs. RAMAKANT SHARMA
|
February 4, 2011 |
SHREENIWAS PODDAR Vs. THE STATE OF BIHAR THROUGH SECRETARY AND ORS.
|
December 20, 2011 |
SHRI KRISHNA NARAYAN SINGH ALIAS KISHUN SINGH Vs. STATE OF BIHAR
|
May 19, 2011 |
SHRI PRAJAPATI JHA Vs. STATE OF BIHAR
|
March 18, 2011 |
SHRIKANT MISHRA S/O GAYANATH MISHRA AND ORS Vs. STATE OF BIHAR AND SUJEET KUMAR MISHRA S/O LATE LAXMI KANT MISHRA
|
February 7, 2011 |
SHRIKANT PASWAN @ SRIKANT DUSADH Vs. STATE OF BIHAR
|
December 23, 2011 |
SHRIMANTI DEVI Vs. STATE OF BIHAR
|
April 5, 2011 |
SHYAM BIHARI GIRI Vs. STATE OF BIHAR
|
January 10, 2011 |
SHYAM BIHARI SINGH SON OF RAM EKBAL SINGH Vs. STATE OF BIHAR AND RAM DHARI SINGH SON OF LATE INDRADEO SINGH
|
November 18, 2011 |
SHYAM CHANDRA SHARMA Vs. BIHAR STATE ELECTRICITY BOARD
|
January 4, 2011 |
SHYAM CHANDRA VERMA @ SHAYAM CHAND PRASAD @ SHYAM CHANDRA PRASAD Vs. SABITRI KUMARI @ SHAVITRI DEVI
|
September 16, 2011 |
SHYAM JHA ALIAS SHYAM KANT JHA Vs. STATE OF BIHAR
|
September 2, 2011 |
SHYAM NANDAN RAI Vs. STATE OF BIHAR
|
July 5, 2011 |
SHYAM NARAYAN SINGH, LATE NATUN SINGH Vs. STATE OF BIHAR AND ORS
|
August 1, 2011 |
SHYAM NARAYAN SINGH, SON OF LAXMI SINGH Vs. STATE OF BIHAR
|
September 13, 2011 |
SHYAM PRASAD BHATTACHARYA Vs. SHUSHMITA BHATTACHARYA ALIAS KUMARI PRIYA
|
December 13, 2011 |
SHYAM RUDRA JHA Vs. STATE OF BIHAR
|
February 3, 2011 |
SHYAM SUNDAR SINGH, S/O LATE JAI NARAYAN SINGH Vs. STATE OF BIHAR
|
April 19, 2011 |
SHYAM SUNDER PRASAD AGRAWAL Vs. RABINDRA NARAYAN AGRAWAL
|
August 2, 2011 |
SHYAM SUNDER SINGH Vs. STATE OF BIHAR
|
March 4, 2011 |
SHYAM YADAV Vs. STATE OF BIHAR
|
April 5, 2011 |
SHYMA NAND MISHRA S/O LATE NARESH MISHRA Vs. THE STATE OF BIHAR
|
September 8, 2011 |
SIDDIQUE Vs. STATE OF BIHAR
|
November 25, 2011 |
SIDHESHWAR PRASAD ALIAS SIDHESHWAR MAHTO Vs. STATE OF BIHAR
|
May 12, 2011 |
SILA DEVI Vs. CHAIRMAN, ELECTRICITY BOARD
|
November 14, 2011 |
SIPAL CHOUDHARY Vs. STATE OF BIHAR
|
September 15, 2011 |
SITA RAM SAH Vs. STATE OF BIHAR
|
May 5, 2011 |
SITA RAM SAO Vs. SHANTI DEVI
|
September 27, 2011 |
SITARAM CHOUDHARY Vs. THE BIHAR INTERMEDIATE EDUCATION COUNCIL
|
February 10, 2011 |
SITARAM GOND Vs. STATE OF BIHAR
|
January 13, 2011 |
SITARAM KEDIA Vs. STATE OF BIHAR
|
April 27, 2011 |
SIYA LAL YADAV Vs. STATE OF BIHAR
|
March 30, 2011 |
SIYA RAM DAS, SON OF LATE SHIV NANDA DAS, Vs. STATE OF BIHAR
|
August 23, 2011 |
SIYA RAM OJHA 'AZAD' Vs. STATE BANK OF INDIA
|
March 8, 2011 |
SIYA RAM SINGH S\O JAIKISUN SINGH AND ORS Vs. STATE OF BIHAR AND ORS
|
September 28, 2011 |
SIYARAM THAKUR Vs. STATE OF BIHAR
|
August 10, 2011 |
SK ABDUL MANAN @ SK MARIAN Vs. SK MD ILIAYAS
|
June 28, 2011 |
SK MOHASEEN, SK HAMEED, SK MAHAMOOD, HAZI MUSLEEM AND ALAUDDIN, KHURSID ALI Vs. STATE OF BIHAR
|
August 30, 2011 |
SK. HAFIZ Vs. STATE OF BIHAR
|
July 18, 2011 |
SMIRTI SINGH ALIAS SMRITI SINGH Vs. ANUPAM RANJAN
|
April 22, 2011 |
SMT. PRITI DEVI WIFE OF PRASIDHA KUMAR SINGH, DAUGHTER OF LATE RAGHO SINGH, RESIDENT OF MADARPURA, P.S. Vs. PRASIDHA KUMAR SINGH S/O LATE SITA RAM SINGH RESIDENT OF DR. NARAYAN PRASAD LANE, NEAR SULABH SAUCHALAYA, TRIPOLIYA, P.S.
|
August 17, 2011 |
SOMESHWAR MISHRA Vs. STATE OF BIHAR
|
September 29, 2011 |
SONA DEVI Vs. STATE BANK OF INDIA
|
March 8, 2011 |
SONALAL SAHNI ALIAS SONA SAHNI Vs. STATE OF BIHAR
|
January 12, 2011 |
SONAMATI DEVI ALIAS KAMLA DEVI Vs. STATE OF BIHAR
|
June 30, 2011 |
SONE VANASPATI LTD Vs. UNION OF INDIA
|
July 7, 2011 |
SONELAL RAI SON OF LATE MALHU RAI Vs. THE STATE OF BIHAR
|
June 28, 2011 |
SONU Vs. STATE OF BIHAR
|
September 14, 2011 |
SOURAV SIKDAR Vs. STATE OF BIHAR
|
February 9, 2011 |
SPEAKER, BIHAR LEGISLATIVE ASSEMBLY, PATNA, SECRETARY, BIHAR LEGISLATIVE ASSEMBLY, PATNA AND UNDER SECRETARY, BIHAR LEGISLATIVE ASSEMBLY, PATNA Vs. SANJAY KUMAR SINGH, SANJAY KUMAR SINGH, SON OF RAJENDRA SINGH
|
September 15, 2011 |
SRI BHAGWAN ROY Vs. STATE OF BIHAR
|
April 28, 2011 |
SRI BHARAT DESAI Vs. STATE OF BIHAR
|
February 25, 2011 |
SRI JAGDISH NARAIN SAPRU Vs. UNION OF INDIA
|
February 28, 2011 |
SRI JAGDISH NARAIN SAPRU Vs. STATE OF BIHAR
|
February 28, 2011 |
SRIDHAR PRASAD Vs. STATE OF BIHAR
|
April 20, 2011 |
SRIMATI SUSHILA GUPTA Vs. RABINDRA KUMAR GUPTA
|
August 18, 2011 |
ST KAREN S HIGH SCHOOL Vs. STATE OF BIHAR
|
November 28, 2011 |
STATE BANK OF INDIA Vs. COMMISSIONER OF INCOME TAX
|
April 7, 2011 |
STATE BANK OF INDIA Vs. TAPNARAIN SINGH
|
October 19, 2011 |
STATE BANK OF INDIA Vs. M/S SINGHANIA ROLLER FLOUR MIL
|
April 20, 2011 |
STATE BANK OF INDIA Vs. RAVINDRA KUMAR VERMA
|
September 29, 2011 |
STATE BANK OF INDIA INDUSTRIAL FINANCE Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED
|
July 26, 2011 |
STATE BANK OF INDIA THROUGH ITS CHAIRMAN Vs. OM PRAKASH SINHA
|
July 20, 2011 |
STATE OF BIHAR Vs. RATAN KUMAR SINGH
|
July 13, 2011 |
STATE OF BIHAR Vs. GANESH PRASAD GUPTA
|
April 26, 2011 |
STATE OF BIHAR Vs. ANJANI KUMAR
|
October 19, 2011 |
STATE OF BIHAR Vs. ANJANI KUMAR JHA
|
July 8, 2011 |
STATE OF BIHAR Vs. PRADIP KUMAR JPSHI
|
December 8, 2011 |
STATE OF BIHAR Vs. RAM BUJHAN YADAV
|
July 12, 2011 |
STATE OF BIHAR Vs. RAMJI PRASAD
|
July 18, 2011 |
STATE OF BIHAR Vs. RAM KUMAR PRASAD
|
November 25, 2011 |
STATE OF BIHAR Vs. RAVINDRA PD YADAV
|
April 21, 2011 |
STATE OF BIHAR Vs. MAHARANI DURGESHWARI SAHI
|
March 9, 2011 |
STATE OF BIHAR Vs. GAYA DAYAL SAH
|
March 7, 2011 |
STATE OF BIHAR Vs. RAMESHWAR PRASAD
|
January 13, 2011 |
STATE OF BIHAR Vs. RAM BALAK CHAMAR
|
March 7, 2011 |
STATE OF BIHAR Vs. PARO DEVI
|
January 13, 2011 |
STATE OF BIHAR Vs. JITENDRA PRASAD SINGH
|
March 10, 2011 |
STATE OF BIHAR Vs. MOHAN SAO
|
January 13, 2011 |
STATE OF BIHAR Vs. BABU LAL SAO
|
March 16, 2011 |
STATE OF BIHAR Vs. SUKAR SINGH
|
March 16, 2011 |
STATE OF BIHAR Vs. DAYANAND SAO
|
March 16, 2011 |
STATE OF BIHAR Vs. PRABHUNATH SINGH
|
December 2, 2011 |
STATE OF BIHAR Vs. VIJAY KUMAR
|
November 30, 2011 |
STATE OF BIHAR Vs. BALDEO SINGH
|
October 25, 2011 |
STATE OF BIHAR Vs. RANJIT SAO
|
October 19, 2011 |
STATE OF BIHAR Vs. ANIL KUMAR VERMA
|
June 29, 2011 |
STATE OF BIHAR Vs. CHANDRADEO PRASAD
|
June 29, 2011 |
STATE OF BIHAR Vs. PINKU KUMAR SINGH
|
July 13, 2011 |
STATE OF BIHAR Vs. VISHWANATH PANDEY
|
August 19, 2011 |
STATE OF BIHAR Vs. RAGHUBIR PRASAD GUPTA, S/O JANKI DAO
|
April 26, 2011 |
STATE OF BIHAR Vs. DIWAKAR JHA
|
June 20, 2011 |
STATE OF BIHAR Vs. KALP NATH PANDEY, RAGHVENDRA PANDEY
|
August 2, 2011 |
STATE OF BIHAR Vs. RAJO MEHTA S/O BHAGWAT MAHTO
|
July 11, 2011 |
STATE OF BIHAR Vs. MANOJ KUMAR
|
July 5, 2011 |
STATE OF BIHAR Vs. BINDU KUMARI
|
May 2, 2011 |
STATE OF BIHAR Vs. SURAJ SINGH
|
March 29, 2011 |
STATE OF BIHAR Vs. NAGENDRA PRASAD ARYA
|
March 26, 2011 |
STATE OF BIHAR Vs. MOTI LAL AGRAWAL
|
March 29, 2011 |
STATE OF BIHAR Vs. BINAY KUMAR SINGH
|
March 29, 2011 |
STATE OF BIHAR Vs. SHAMBHU MANDAL
|
March 31, 2011 |
STATE OF BIHAR Vs. CHHOTE LAL RAI RAI
|
May 5, 2011 |
STATE OF BIHAR Vs. MADHURIMA SINGH
|
May 18, 2011 |
STATE OF BIHAR Vs. MUNESHWAR LAL
|
June 20, 2011 |
STATE OF BIHAR Vs. SATYENDRA KUMAR
|
May 13, 2011 |
STATE OF BIHAR Vs. SHAH WALIULLAH TARIQUE
|
March 1, 2011 |
STATE OF BIHAR Vs. SURESH PRASAD
|
February 22, 2011 |
STATE OF BIHAR Vs. AHSANUL HODA
|
February 10, 2011 |
STATE OF BIHAR Vs. BIMALA DEVI
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January 13, 2011 |
STATE OF BIHAR Vs. BINOD SHANKAR SINGH
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January 17, 2011 |
STATE OF BIHAR Vs. ANIL SINGH
|
January 12, 2011 |
STATE OF BIHAR Vs. PREM KUMAR SINGH
|
January 10, 2011 |
STATE OF BIHAR Vs. VIJAY YADAV ALIAS VIJAY KUMAR YADA
|
January 24, 2011 |
STATE OF BIHAR Vs. UNION OF INDIA
|
January 18, 2011 |
STATE OF BIHAR Vs. GANESH PRASAD
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January 18, 2011 |
STATE OF BIHAR Vs. GAJADHAR SINGH AMIN
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January 20, 2011 |
STATE OF BIHAR Vs. BIBI JAMILA KHATOON
|
January 21, 2011 |
STATE OF BIHAR Vs. RAM SARANAGAT THAKUR
|
November 3, 2011 |
STATE OF BIHAR Vs. NAGENDER KUMAR SINGH, SON OF BHAIRAV SINGH
|
November 3, 2011 |
STATE OF BIHAR Vs. DHARAM DEO SINGH
|
November 22, 2011 |
STATE OF BIHAR Vs. RAM LAKHAN SINGH
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December 21, 2011 |
STATE OF BIHAR Vs. BAIDYANATH JHA
|
December 9, 2011 |
STATE OF BIHAR Vs. DHAN KUMAR TIWARY
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November 25, 2011 |
STATE OF BIHAR Vs. LAKSHMINIA DEVI
|
April 13, 2011 |
STATE OF BIHAR Vs. KRISHNA PRASAD SRIVASTAVA S/O RAJ NARAYAN PRASAD SRIVASTAVA
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July 11, 2011 |
STATE OF BIHAR Vs. BACHCHI DEVI W/O LAKHAN RAM
|
July 5, 2011 |
STATE OF BIHAR Vs. HEM CHANDRA JHA S/O LATE CHANDRIKA PRASAD JHA
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June 28, 2011 |
STATE OF BIHAR Vs. RAVINDRA KUMAR SINHA
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January 18, 2011 |
STATE OF BIHAR Vs. KUMAR KSITIZ ABHINAV
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August 26, 2011 |
STATE OF BIHAR AND ORS Vs. WASIQUR RAHMAN AND ORS
|
November 24, 2011 |
STATE OF BIHAR THROUGH Vs. SUDHIR KUMAR THAKUR
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July 27, 2011 |
STATE OF BIHAR THROUGH COLLECTOR Vs. BHATNI DEVI WIDOW OF LATE RAM KISHUN RAJAK
|
August 1, 2011 |
STATE OF BIHAR THROUGH COMMISSIONER CUM SECRETARY Vs. RAMJI PRASAD
|
July 19, 2011 |
STATE OF BIHAR THROUGH THE SECRETARY Vs. ALKEM LABORATORIES LIMITED
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July 12, 2011 |
STATE THRU COLLECTOR PATNA Vs. RAMESH CHANDRA SINGH
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April 21, 2011 |
STATE THRU COLLECTOR PATNA Vs. MAHENDRA PRASAD
|
April 21, 2011 |
SUBBA RAUT Vs. STATE OF BIHAR
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May 3, 2011 |
SUBHADRA DEVI Vs. STATE OF BIHAR
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May 2, 2011 |
SUBHAMATI DEVI Vs. AWADHESH KUMAR SINGH
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September 14, 2011 |
SUBHAS PRASAD SINGH Vs. JOGENDRA KUMAR
|
July 26, 2011 |
SUBHAS PRASAD SINHA Vs. STATE OF BIHAR
|
September 8, 2011 |
SUBHASH CHANDRA AGRAWAL Vs. CANARA BANK
|
August 1, 2011 |
SUBHASH CHANDRA MISHRA Vs. STATE OF BIHAR
|
January 24, 2011 |
SUBHASH KUMAR BHAGAT AND ORS Vs. STATE OF BIHAR
|
December 20, 2011 |
SUBHASH PASWAN Vs. STATE OF BIHAR
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April 21, 2011 |
SUBHASH PODDAR Vs. STATE OF BIHAR
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April 18, 2011 |
SUBHASH PRASAD Vs. STATE OF BIHAR
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June 27, 2011 |
SUBHASH SINGH S/O SRI SHEO PUJAN SINGH Vs. STATE OF BIHAR
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September 20, 2011 |
SUBHASH THAWANI Vs. SRI RAI ATUL KRISHNA
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June 29, 2011 |
SUBHASH YADAV AND ORS Vs. STATE OF BIHAR
|
August 12, 2011 |
SUBIR KUMAR SENGUPTA, SON OF ANAND MAYI SENGUPTA Vs. STATE OF BIHAR
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April 18, 2011 |
SUBODH KUMAR SINGH Vs. BIHAR STATE FINANCIAL CORPORATION
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May 9, 2011 |
SUBODH KUMAR THAKUR Vs. STATE OF BIHAR
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May 12, 2011 |
SUBODH KUMAR THAKUR Vs. STATE OF BIHAR
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March 17, 2011 |
SUDAMA CHERO SON OF LATE NANHU CHERO Vs. STATE OF BIHAR
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June 22, 2011 |
SUDAMA MISHRA Vs. STATE OF BIHAR
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July 18, 2011 |
SUDEB KUMAR MOOKHERJEE Vs. STATE OF BIHAR
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September 29, 2011 |
SUDERSHAN TIWARY, SATENDRA TIWARY, RAM SURESH TIWARY AND UMA SHANKAR TIWARY Vs. STATE OF BIHAR
|
July 5, 2011 |
SUDHA DEVI Vs. SIV PRASAD BISHWASH alias SIV PRAS
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April 28, 2011 |
SUDHA DEVI Vs. CHINTAMANI
|
April 28, 2011 |
SUDHA RATNA SINGH Vs. UNION OF INDIA
|
February 9, 2011 |
SUDHANSHU KUMAR SINHA Vs. STATE OF BIHAR
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July 29, 2011 |
SUDHIR KUMAR Vs. STATE OF BIHAR THROUGH SECRETARY
|
November 15, 2011 |
SUDHIR KUMAR SINGH Vs. STATE OF BIHAR
|
February 23, 2011 |
SUDHIST NARAIN JHA @ SUDHIST JHA, SON OF LATE CHIRANJIVI JHA AND ORS Vs. STATE OF BIHAR
|
December 9, 2011 |
SUJAY KUMAR Vs. STATE OF BIHAR
|
July 13, 2011 |
SUJEET KUMAR Vs. STATE OF BIHAR
|
December 8, 2011 |
SUJEET KUMAR @ SUJEET KUMAR THAKUR @ SUJIT THAKUR Vs. STATE OF BIHAR
|
September 14, 2011 |
SUKDEO GIRI SON OF LATE CHAMARI GIRI Vs. STATE OF BIHAR
|
August 16, 2011 |
SUKDEOJI Vs. PURUSHOTTAM SHARMA
|
December 9, 2011 |
SUKHDEO PASWAN Vs. STATE OF BIHAR THROUGH COLLECTOR
|
October 13, 2011 |
SUKHDEO PD MANDAL Vs. STATE OF BIHAR
|
December 20, 2011 |
SUKHDEO SAH, S/O LATE KUTTO SAH Vs. STATE OF BIHAR
|
July 15, 2011 |
SUKULDEO PANJIYAR Vs. STATE OF BIHAR
|
July 19, 2011 |
SULTAN Vs. STATE OF BIHAR
|
May 12, 2011 |
SULTAN DHUNIA Vs. STATE OF BIHAR
|
April 25, 2011 |
SUMAN PANDEY Vs. STATE OF BIHAR
|
July 13, 2011 |
SUMESH KUMAR @ SUMESH PRASAD Vs. SMT. SUSHILA DEVI AND ORS.
|
August 30, 2011 |
SUMITRA DEVI Vs. STATE OF BIHAR THROUGH THE CHAIRMAN
|
May 16, 2011 |
SUNAINA DEVI WIFE OF NEMU MALLIK Vs. STATE OF BIHAR
|
June 30, 2011 |
SUNDAR KAPRI AND ORS. Vs. STATE OF BIHAR
|
July 15, 2011 |
SUNDARI DEVI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
June 29, 2011 |
SUNDARI DEVI Vs. DEO NARAYAN PRASAD
|
January 14, 2011 |
SUNDER RAUT Vs. STATE OF BIHAR
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December 16, 2011 |
SUNDESHWAR RAI Vs. STATE OF BIHAR
|
April 28, 2011 |
SUNIL KUMAR Vs. UNION OF INDIA THROUGH THE DEFENCE SECRETARY
|
May 9, 2011 |
SUNIL KUMAR Vs. STATE OF BIHAR
|
April 29, 2011 |
SUNIL KUMAR Vs. STATE OF BIHAR
|
February 7, 2011 |
SUNIL KUMAR @ SUNIL KUMAR SINGH Vs. STATE OF BIHAR
|
July 26, 2011 |
SUNIL KUMAR ALIAS SUNIL KUMAR KANDHWAY Vs. STATE OF BIHAR
|
April 15, 2011 |
SUNIL KUMAR GARODIA ALIAS SUNIL GARODIA Vs. STATE OF BIHAR
|
January 5, 2011 |
SUNIL KUMAR GARODIAalias SUNIL GA Vs. STATE OF BIHAR
|
January 4, 2011 |
SUNIL KUMAR GUPTA, SON OF LATE GOPAL PRASAD GUPTA Vs. STATE OF BIHAR
|
November 18, 2011 |
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
|
January 28, 2011 |
SUNIL PASWAN Vs. STATE OF BIHAR
|
March 9, 2011 |
SUNIL PRAKASH TIWARY Vs. STATE OF BIHAR
|
December 22, 2011 |
SUNIL SADA Vs. STATE OF BIHAR
|
October 17, 2011 |
SUNIL YADAV Vs. STATE OF BIHAR
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November 16, 2011 |
SUNILCHAND SUCHANTI Vs. BIHAR STATE HOUSING BOARD
|
June 22, 2011 |
SUNITA GUJADHUR Vs. CHAIRMAN OF BIHAR STATE HOUSING BOARD, PATNA
|
June 27, 2011 |
SUNITA KUMAR GHOSH Vs. STATE OF BIHAR
|
April 21, 2011 |
SUNITA KUMARI Vs. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE
|
December 1, 2011 |
SURAIYA KHATOON Vs. STATE OF BIHAR
|
August 11, 2011 |
SURAJ BANS SINGH Vs. STATE OF BIHAR
|
May 2, 2011 |
SURAJ KUMAR Vs. STATE OF BIHAR
|
March 31, 2011 |
SURAJ NAYAK Vs. STATE OF BIHAR
|
April 25, 2011 |
SURAJ NIRMAN PVT LTD Vs. STATE OF BIHAR
|
May 20, 2011 |
SURAJ RAI Vs. STATE OF BIHAR
|
May 12, 2011 |
SURAJ RAM Vs. STATE OF BIHAR
|
July 11, 2011 |
SURAJ SAH, MOHAN SAH ,BIJALI SAH Vs. STATE OF BIHAR
|
August 11, 2011 |
SURENDRA CHAUDHARYalias SOOR PASI Vs. STATE OF BIHAR
|
April 8, 2011 |
SURENDRA CHAUHAN Vs. STATE OF BIHAR
|
November 14, 2011 |
SURENDRA KUMAR Vs. STATE OF BIHAR
|
May 18, 2011 |
SURENDRA KUMAR Vs. STATE OF BIHAR
|
February 23, 2011 |
SURENDRA KUMAR Vs. FOOD CORPORATION OF INDIA THROUGH THE MANAGER DIRECTOR
|
July 5, 2011 |
SURENDRA KUMAR ALIAS RAM BABU RAI Vs. STATE OF BIHAR
|
March 14, 2011 |
SURENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
April 6, 2011 |
SURENDRA NARAYAN SINGH Vs. STATE OF BIHAR
|
January 7, 2011 |
SURENDRA PANDEY Vs. CHIEF ELECTORAL OFFICER
|
February 10, 2011 |
SURENDRA PASWAN @ SURENDRA KUMAR PASWAN, SANJAY KUMAR MANDAL, RAMU RAI, S\O KISHAN RAI Vs. STATE OF BIHAR
|
September 19, 2011 |
SURENDRA PRASAD Vs. STATE OF BIHAR
|
January 13, 2011 |
SURENDRA PRASAD Vs. STATE OF BIHAR
|
May 16, 2011 |
SURENDRA PRASAD MAHTO Vs. ANANDI DEVI
|
June 28, 2011 |
SURENDRA RABIDAS Vs. STATE OF BIHAR
|
February 25, 2011 |
SURENDRA SAHNI Vs. STATE OF BIHAR
|
April 5, 2011 |
SURENDRA SHARMA Vs. STATE OF BIHAR
|
December 21, 2011 |
SURENDRA SINGH AND SURAJ MAL YADAV Vs. STATE OF BIHAR
|
July 20, 2011 |
SURESH BHUIYAN Vs. STATE OF BIHAR
|
April 8, 2011 |
SURESH KUMAR JALAN Vs. STATE OF BIHAR
|
August 11, 2011 |
SURESH KUMAR LAL Vs. LALTI DEVI
|
January 28, 2011 |
SURESH KUMAR MISHRA Vs. STATE OF BIHAR
|
April 22, 2011 |
SURESH KUMAR SHARMA Vs. STATE OF BIHAR
|
September 28, 2011 |
SURESH MISHRA Vs. UNION OF INDIA
|
May 2, 2011 |
SURESH PANDEY Vs. STATE OF BIHAR
|
May 4, 2011 |
SURESH PRASAD Vs. SARYUG PRASAD
|
May 12, 2011 |
SURESH PRASAD Vs. STATE OF BIHAR
|
February 23, 2011 |
SURESH PRASAD MOCHI ALIAS SURESH PRASAD Vs. STATE OF BIHAR
|
April 6, 2011 |
SURESH PRASAD SINGH Vs. STATE OF BIHAR
|
December 15, 2011 |
SURESH SINGH Vs. STATE OF BIHAR
|
May 5, 2011 |
SURESH SINGH Vs. STATE OF BIHAR
|
July 22, 2011 |
SURESH SINGH Vs. BHAGWATI DEVI
|
April 25, 2011 |
SURESH SINGH AND ORS Vs. STATE OF BIHAR
|
July 12, 2011 |
SURESH SINGH SON OF KHAPO SINGH AND SURESH PASWAN SON OF LATE RAMESHWAR PASWAN @ TETAR PASWAN Vs. STATE OF BIHAR
|
August 1, 2011 |
SURESH YADAV Vs. STATE OF BIHAR
|
July 1, 2011 |
SURESH YADAV Vs. STATE OF BIHAR
|
September 30, 2011 |
SURESHWAR RAUT SON OF LAXMI DUTT RAUT Vs. STATE OF BIHAR
|
July 7, 2011 |
SURTI DEVI Vs. MANOJ KUMAR SINGH
|
September 12, 2011 |
SURYA KANT JHA Vs. THE STATE OF BIHAR
|
September 7, 2011 |
SURYA NARAYAN PRASAD Vs. STATE OF BIHAR
|
May 12, 2011 |
SUSHIL CHAND SRIVASTAVA Vs. STATE OF BIHAR
|
August 9, 2011 |
SUSHIL KUMAR HANDAalias SUSHIL HANDA Vs. STATE OF BIHAR
|
February 25, 2011 |
SUSHIL KUMAR SINGH Vs. STATE OF BIHAR
|
December 12, 2011 |
SUSHIL NATH MISHRA Vs. STATE OF BIHAR
|
January 31, 2011 |
SUSHIL PANDEY Vs. STATE OF BIHAR
|
July 1, 2011 |
SUSHIL SINGH Vs. STATE OF BIHAR
|
March 29, 2011 |
SUSHIL TANTI AND GOPAL TANTI Vs. STATE OF BIHAR
|
September 16, 2011 |
SUSHIL THAKUR Vs. T M BHAGALPUR UNIVERSITY, BHAGALPUR
|
April 6, 2011 |
SUSHILA DEVI Vs. POWER GRID CORPORATION OF
|
February 9, 2011 |
SUSHILA DEVI Vs. STATE OF BIHAR AND ANR.
|
January 19, 2011 |
SWAMI NATH TIWARY Vs. STATE OF BIHAR
|
May 12, 2011 |
SWAPAN MUKHERJEE Vs. VIGILENCE
|
January 5, 2011 |
SWETA DEVI Vs. STATE OF BIHAR
|
January 28, 2011 |
SYED PRAWEZ @ PRAVEZ ALAM Vs. STATE OF BIHAR
|
July 5, 2011 |
SYED REYAZUDDIN Vs. STATE OF BIHAR; MERAJ ALAM AND ORS
|
December 19, 2011 |
SYED SABIR HUSSAIN Vs. STATE OF BIHAR
|
March 7, 2011 |
T N CHOUBEY ALIAS TRILOKI NATH CHOUBEY Vs. STATE OF BIHAR
|
February 4, 2011 |
TANKI DEVI Vs. UNION OF INDIA
|
January 6, 2011 |
TAR BABU YADAV S/O.SHIV SHANKAR YADAV Vs. STATE OF BIHAR
|
August 8, 2011 |
TARACHAND YADAV S/O SHRI RAM LAKHAN YADAV Vs. STATE OF BIHAR
|
April 29, 2011 |
TARAMUNI DEVI Vs. STATE OF BIHAR
|
June 24, 2011 |
TARIK GOND, RAJ KUMAR GOND, RAM MURAT GOND, RAGHUBIR GOND, DHORHA GOND, SHRI GOND Vs. STATE OF BIHAR
|
August 26, 2011 |
TASLIM MIAN Vs. STATE OF BIHAR
|
April 21, 2011 |
TASNEEM AHMAD Vs. STATE OF BIHAR
|
April 4, 2011 |
TEEPAN PRASAD SINGH Vs. STATE OF BIHAR
|
May 12, 2011 |
TENI YADAV Vs. STATE OF BIHAR
|
April 28, 2011 |
THAKUR PRASAD SON OF LATE SUKHDEO GARAI AND NARESH PRASAD SON OF GURU SAHAI GARAI Vs. STATE OF BIHAR
|
May 19, 2011 |
THAKUR RAMA SHANKAR SINGH Vs. STATE OF BIHAR
|
May 12, 2011 |
THE BIHAR STATE ELECTRICITY BOARD THROUGH ITS SECRETARY HAVING ITS OFFICE AT VIDYUT BHAWAN, BAILEY ROAD, PATNA Vs. ASHWINI KUMAR GUPTA, JUNIOR ELECTRICAL ENGINEER, SON OF SRI RAM HARI SAHU, PRESENTLY RESIDENT OF QUARTER NO. D1/4, MUZAFFARPUR, THERMAL POWER STATION, KANTI, DISTRICT MUZAFFARPUR
|
April 18, 2011 |
THE GENERAL MANAGER, CENTRAL RAILWAY Vs. SHYAM BIHARI PASWAN SON OF SRI HIRAWAN PASWAN
|
September 6, 2011 |
THE STATE OF BIHAR & ORS. Vs. BINAY KUMAR SINGH, SON OF SHRI AWADH BIHARI SINGH, RESIDENT OF VILLAGE KURPAT, POST OFFICE PARGHARI, POLICE STATION SABAUR, DISTRICT BHAGALPUR & ORS.
|
March 29, 2011 |
THE STATE OF BIHAR AND ORS. Vs. SOMARU PASWAN
|
February 14, 2011 |
THE STATE OF BIHAR AND OTHERS Vs. VINAY KUMAR SINGH AND OTHERS
|
April 28, 2011 |
TILAK MAHTO Vs. STATE OF BIHAR
|
April 25, 2011 |
TILESHARA DEVI Vs. STATE OF BIHAR
|
May 20, 2011 |
TILKA MANJHI BHAGALPUR UNIVERSITY Vs. KAMAL NATH MISHRA
|
June 28, 2011 |
TIRATH NATH VERMA Vs. STATE OF BIHAR
|
April 7, 2011 |
TRIBHUWAN ROY Vs. STATE OF BIHAR
|
January 28, 2011 |
TRISOLE INDIA PHARMACEUTICALS Vs. UNITED COMMERCIAL BANK
|
March 14, 2011 |
TRIVENI CHOUDHARY Vs. STATE OF BIHAR
|
April 28, 2011 |
TRIVENI PANDEY, JAGDEO PANDEY, BACHA PANDEY, SADA NAND PANDEY Vs. STATE OF BIHAR
|
August 29, 2011 |
TRIYOGI NARAYAN PATHAK Vs. STATE OF BIHAR
|
November 4, 2011 |
TULLU MIAN Vs. STATE OF BIHAR
|
July 15, 2011 |
TUNA MINA @ FUL MOHAMMAD MIAN Vs. STATE OF BIHAR
|
July 18, 2011 |
TUNTUN @ TULSI Vs. STATE OF BIHAR
|
September 21, 2011 |
U.P. STATE BRIDGE CORPORATION LTD Vs. UNION OF INDIA AND OTHERS
|
August 3, 2011 |
UCO BANK Vs. TRIVENI RAI
|
March 11, 2011 |
UCO BANK Vs. SHAMBHU SHARAN SINGH
|
March 11, 2011 |
UDAI SHANKAR OJHA @ UDAI BABBU Vs. STATE OF BIHAR
|
October 25, 2011 |
UDAY NARAYAN GUPTA Vs. BIJAY KUMAR KESHRI
|
September 27, 2011 |
UDAY SHANKAR UPADHYAY Vs. UNION OF INDIA
|
March 26, 2011 |
UDAY SINGH Vs. STATE OF BIHAR
|
July 13, 2011 |
UDDIN MIANalias MUDDIN MIAN Vs. STATE OF BIHAR
|
March 25, 2011 |
UGAM SAH, SON OF BHOLA SAH Vs. STATE OF BIHAR
|
July 26, 2011 |
UGRANARAIN RAI Vs. STATE OF BIHAR
|
August 24, 2011 |
UGRESH THAKUR AND ORS Vs. STATE OF BIHAR
|
December 1, 2011 |
UMA KANT PRASAD Vs. STATE OF BIHAR
|
June 30, 2011 |
UMA NATH TIWARY Vs. STATE OF BIHAR
|
April 18, 2011 |
UMA PASWAN S/O LATE SHYAM PASWAN AND ADHIK LALL PASWAN S/O LATE FUNSE DAS Vs. STATE OF BIHAR
|
April 25, 2011 |
UMA RAI, S/O YOGENDRA RAI Vs. STATE OF BIHAR
|
July 5, 2011 |
UMA SHANKAR JHA Vs. STATE OF BIHAR
|
September 8, 2011 |
UMA SHANKAR PRASAD Vs. STATE OF BIHAR
|
July 13, 2011 |
UMA SHANKAR PRASAD Vs. STATE OF BIHAR
|
March 11, 2011 |
UMA SHANKAR RAI AND ORS. Vs. STATE OF BIHAR
|
December 13, 2011 |
UMA SHANKAR S/O.LATE YOGI LAL Vs. STATE OF BIHAR
|
July 25, 2011 |
UMA SHANKAR SINGH AND ORS Vs. STATE OF BIHAR AND ORS
|
September 21, 2011 |
UMESH CHANDRA JHA Vs. STATE OF BIHAR
|
November 17, 2011 |
UMESH CHANDRA PRASAD Vs. STATE OF BIHAR
|
July 21, 2011 |
UMESH CHANDRA SHIVA Vs. STATE OF BIHAR
|
March 14, 2011 |
UMESH CHANDRA SINGH Vs. RAMESH CHANDRA SINGH
|
March 1, 2011 |
UMESH CHANDRA VERMA Vs. BIHAR STATE HOUSING BOARD THROUGH ITS MANAGING DIRECTOR
|
November 11, 2011 |
UMESH KUMAR SINHA Vs. STATE
|
February 24, 2011 |
UMESH LAL Vs. STATE OF BIHAR
|
May 6, 2011 |
UMESH PANDIT Vs. STATE OF BIHAR
|
May 3, 2011 |
UMESH RAUT Vs. STATE OF BIHAR
|
April 26, 2011 |
UMESH SAH Vs. STATE OF BIHAR
|
September 16, 2011 |
UMESH SAH AND ANR Vs. STATE OF BIHAR
|
October 13, 2011 |
UNION OF INDIA Vs. RAJESH KUMAR
|
September 29, 2011 |
UNION OF INDIA Vs. SUNI LAL BESARA
|
April 20, 2011 |
UNION OF INDIA Vs. KRISHNA BALLABH
|
December 9, 2011 |
UNION OF INDIA THROUGH GENERAL MANAGER, EAST CENTRAL RAILWAY, HAJIPUR AND ANR. Vs. SUBODH SINGH SON OF RAM PRIT SINGH, RESIDENT OF SHAHPUR, P.S.
|
July 28, 2011 |
UNION OF INDIA THROUGH THE MILITARY Vs. COLONEL SARAT CHANDRA MISHRA
|
May 9, 2011 |
UNITED INDIA INSURANCE CO LTD Vs. SHOBHA DEVI
|
September 16, 2011 |
UNITED INDIA INSURANCE CO LTD Vs. SHANTI PRASAD
|
January 10, 2011 |
UPENDRA MANDAL Vs. STATE OF BIHAR
|
April 6, 2011 |
UPENDRA MUKHIYA Vs. STATE OF BIHAR
|
June 20, 2011 |
UPENDRA NARAYAN CHAUDHARY Vs. STATE OF BIHAR
|
November 22, 2011 |
UPENDRA NARAYAN SINGH Vs. STATE OF BIHAR
|
January 3, 2011 |
UPENDRA PANDEY Vs. STATE OF BIHAR
|
October 17, 2011 |
UPENDRA PANDEY Vs. STATE OF BIHAR
|
April 28, 2011 |
UPENDRA PRASAD SINGH SON OF SRI INDRASAN SINGH Vs. STATE OF BIHAR
|
September 19, 2011 |
UPENDRA SINGH AND ANR. Vs. STATE OF BIHAR
|
July 15, 2011 |
URMILA DEVI Vs. MADHULIKA DEVI
|
May 16, 2011 |
USHA AGRO INDUSTRIES PVT LTD Vs. STATE OF BIHAR
|
August 30, 2011 |
USHA DEVI Vs. STATE OF BIHAR
|
January 17, 2011 |
USHA DEVI Vs. STATE OF BIHAR
|
April 20, 2011 |
USHA JAISHWAL Vs. STATE OF BIHAR
|
July 29, 2011 |
USHA KIRAN DAUGHTER OF SRI HIRA LAL TANTI Vs. STATE OF BIHAR
|
July 5, 2011 |
USHA RANI RAJGARHIA CALCUTTA Vs. UNION OF INDIA
|
November 23, 2011 |
USHA SINHA Vs. CHANCELLOR, PATNA UNIVERSIT, PATNA, RAJ BHAWAN, PATNA
|
February 22, 2011 |
USMAN MIAN Vs. STATE OF BIHAR
|
July 28, 2011 |
UTTAM KUMAR Vs. STATE OF BIHAR
|
November 24, 2011 |
UTTAR BIHAR GRAMIN BANK Vs. CHANDRA MOHAN MISHRA
|
May 3, 2011 |
UTTAR PRADESH STATE BRIDGE CORPORATION LTD. Vs. UNION OF INDIA
|
August 3, 2011 |
V K CHANDRASAKRAN Vs. MANGLESH KUMAR SINHA
|
October 17, 2011 |
VACHANENDRA KUMAR DEEPAM Vs. BIHAR STAFF SELECTION COMMISSION THROUGH ITS CHAIRMAN
|
October 13, 2011 |
VAISHATI ZILA AMIN SURVEYOR UNION AND ORS Vs. STATE OF BIHAR
|
September 8, 2011 |
VASHISHTH NARAIN Vs. STATE OF BIHAR
|
April 29, 2011 |
VED PRAKASH SINGH Vs. STATE OF BIHAR
|
September 14, 2011 |
VEER KUNWAR SINGH UNIVER SITY, ARA Vs. ANUBHAV CHAMARIA
|
January 11, 2011 |
VIDIYANAND CHOURASIA Vs. STATE OF BIHAR
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April 8, 2011 |
VIDYA SAGAR PRASAD SON OF VISHWANATH PRASAD Vs. STATE OF BIHAR
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December 8, 2011 |
VIDYA SHANKAR PRASAD Vs. STATE OF BIHAR
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January 28, 2011 |
VIDYUT KUMAR VERMA Vs. MANJU KUMARI
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February 24, 2011 |
VIDYUT PRABHA SINGH Vs. STATE OF BIHAR
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July 13, 2011 |
VIJAY ASSOCIATES AT BASAHI Vs. STATE OF BIHAR
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April 22, 2011 |
VIJAY BAHADUR SINHA Vs. BANK OF INDIA THROUGH ITS CHAIRMAN
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September 15, 2011 |
VIJAY BHANU GUPTA Vs. STATE OF BIHAR AND ORS
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September 2, 2011 |
VIJAY CHANDRA THAKUR Vs. STATE OF BIHAR
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February 11, 2011 |
VIJAY DUSADH Vs. STATE OF BIHAR
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April 4, 2011 |
VIJAY KUMAR Vs. STATE OF BIHAR
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April 8, 2011 |
VIJAY KUMAR Vs. STATE OF BIHAR
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October 15, 2011 |
VIJAY KUMAR JHA Vs. STATE OF BIHAR AND ORS
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December 9, 2011 |
VIJAY KUMAR MAHTO Vs. BHARAT PETROLEUM CORPORATION LTD.
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August 25, 2011 |
VIJAY KUMAR SHRIVASTAVA Vs. STATE OF BIHAR
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September 8, 2011 |
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
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May 12, 2011 |
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
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April 4, 2011 |
VIJAY KUMAR VERMA Vs. STATE OF BIHAR
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July 18, 2011 |
VIJAY KUMAR YADAV Vs. STATE OF BIHAR
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January 24, 2011 |
VIJAY KUMAR YADAV Vs. STATE OF BIHAR
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July 8, 2011 |
VIJAY KUMAR, S/O LATE LAKSHMI NARAINUN ROY AND ORS Vs. STATE OF BIHAR
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April 19, 2011 |
VIJAY PRASAD Vs. STATE OF BIHAR
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July 25, 2011 |
VIJAY RAJWAR S/O RAMESHWAR RAJWAR Vs. STATE OF BIHAR
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July 19, 2011 |
VIJAY SINGH Vs. STATE OF BIHAR
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August 26, 2011 |
VIJAY SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY POWER
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December 2, 2011 |
VIJAY SINGH Vs. STATE OF BIHAR
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January 17, 2011 |
VIJAY SINGH S/O JAND BAHADUR SINGH Vs. STATE OF BIHAR
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September 5, 2011 |
VIJAY SINGH, S/O SINGH AND RABINDRA SINGH Vs. STATE OF BIHAR
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July 21, 2011 |
VIJOY KUMAR SHARMA Vs. STATE OF BIHAR
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June 28, 2011 |
VIKAS KUMAR SINGH Vs. STATE OF BIHAR
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February 21, 2011 |
VIKASH KUMAR Vs. STATE OF BIHAR
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March 31, 2011 |
VIKASH TIWARI Vs. STATE OF BIHAR
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July 11, 2011 |
VIKRAM PASWAN Vs. STATE OF BIHAR
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October 15, 2011 |
VINAY KUMAR SINHA Vs. STATE OF BIHAR
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July 22, 2011 |
VINAY SHANKAR TIWARI Vs. STATE OF BIHAR
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May 11, 2011 |
VINAY SHARMA Vs. STATE OF BIHAR
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July 12, 2011 |
VINAY SHARMA Vs. STATE OF BIHAR
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August 11, 2011 |
VINEETA SHARMA Vs. STATE OF BIHAR
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September 20, 2011 |
VINOD PRASAD Vs. STATE OF BIHAR
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April 26, 2011 |
VIRENDRA KUMAR KESHARI Vs. STATE OF BIHAR
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July 14, 2011 |
VIRENDRA PRASAD SINGH GAUTAM Vs. BIHAR RAJYA SAHKARI BHUMI VIKAS BANK SIMIT, BUDH MARG, PATNA
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September 23, 2011 |
VISHNU YADAV Vs. STATE OF BIHAR
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April 26, 2011 |
VISHVENDRA KUMAR SINHA Vs. NARENDRA NARAIN RAI
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February 25, 2011 |
VISHWA MOHAN KUMAR CHOUDHARY Vs. YATINDRA NARAYAN CHOUDHARY
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February 25, 2011 |
VISHWAMBHAR MALAKAR Vs. STATE OF BIHAR
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May 17, 2011 |
VISHWANATH PRASAD CHAURASIA Vs. NAND KISHORE DAS GAUD
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August 16, 2011 |
VISHWANATH ROY Vs. STATE OF BIHAR
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December 23, 2011 |
VODAFONE ESSAR SPACETEL LIMITED Vs. STATE OF BIHAR
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January 5, 2011 |
VYAS NARAIN SINGH Vs. STATE OF BIHAR
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November 4, 2011 |
VYASMUNI TRIPATHY Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
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August 12, 2011 |
WAJUDDIN Vs. STATE OF BIHAR
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March 29, 2011 |
WAKIF MIAN @ MAKAIYA MIAN Vs. STATE OF BIHAR
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September 23, 2011 |
WAKIL PRASAD YADAV Vs. STATE OF BIHAR
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February 23, 2011 |
WAKIL RAI ALIAS BIGAN RAI Vs. STATE OF BIHAR
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March 29, 2011 |
WAKIL SINGH ALIAS PRASURAM SINGH Vs. STATE OF BIHAR
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May 20, 2011 |
YADUNANDAN UPADHYAYA Vs. STATE OF BIHAR
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October 25, 2011 |
YAMUNA NAYAK ALIAS JAMUNA NAYAK Vs. STATE OF BIHAR
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November 4, 2011 |
YAMUNA SINGH Vs. STATE OF BIHAR
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September 28, 2011 |
YASHWANT KUMAR Vs. STATE OF BIHAR
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April 8, 2011 |
YEZDI KHAN @ YEZDI S/O AJAM ALI KHAN Vs. STATE OF BIHAR
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December 21, 2011 |
YOGENDRA KUMAR JAISWAL Vs. STATE OF BIHAR
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February 23, 2011 |
YOGENDRA KUMAR SINGH Vs. STATE OF BIHAR
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October 17, 2011 |
YOGENDRA PRASAD Vs. STATE OF BIHAR
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May 5, 2011 |
YOGENDRA PRASAD S/O LATE MOGAL SAH Vs. STATE OF BIHAR
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December 19, 2011 |
YOGENDRA PRASAD SINGH Vs. STATE OF BIHAR
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January 24, 2011 |
YOGENDRA PRASAD YADAV Vs. STATE OF BIHAR
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April 1, 2011 |
YOGENDRA RAM Vs. STATE OF BIHAR
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November 16, 2011 |
YOGENDRA SAHU Vs. STATE OF BIHAR
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June 20, 2011 |
YOGESH KUMAR S/O SHRI URNESH PRASAD Vs. UNION OF INDIA
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August 11, 2011 |
ZAFAR ALI Vs. STATE OF BIHAR
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May 16, 2011 |
ZAHIR Vs. STATE OF BIHAR
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July 6, 2011 |
ZEYAUDDIN Vs. STATE OF BIHAR
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February 11, 2011 |