Case Index

Title
Date
BABITA THAKUR Vs. STATE OF HIMACHAL PRADESH
June 18, 2011
BHAGAT RAM Vs. STATE OF HIMACHAL PRADESH
June 24, 2011
COURT ON ITS OWN MOTION Vs. HARESH SOOD
July 29, 2011
INDERJIT ALIAS JITU Vs. STATE OF HIMACHAL PRADESH
June 23, 2011
KARAMJIT SINGH Vs. STATE OF HIMACHAL PRADESH
June 24, 2011
KISHORE KUMAR Vs. STATE OF HIMACHAL PRADESH
June 28, 2011
PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH
June 28, 2011
PRATAP SINGH CHAUHAN Vs. STATE OF HIMACHAL PRADESH
June 18, 2011
PRITHI CHAND Vs. SHAKTI CHAND
July 29, 2011
RAKESH SHARMA Vs. STATE OF H.P.
June 28, 2011
RUCHI OIL & VANASPATI PVT.LTD. Vs. STATE OF HIMACHAL PRADESH
June 24, 2011
SHRI MUNSHI RAM DECEASED THROUGH HIS L.R.SMT.GEETA DEVI Vs. UNION OF INDIA
July 21, 2011
STATE OF HIMACHAL PRADESH Vs. KAPIL DEV
July 29, 2011
STATE OF HIMACHAL PRADESH Vs. SITA RAM YADAV
June 21, 2011
SURJEET KUMAR Vs. STATE OF HIMACHAL PRADESH
June 20, 2011
TIKAM RAM Vs. SH. PURSHOTAM RAM
June 18, 2011
A N GUPTA Vs. STATE OF HIMACHAL PRADESH
March 11, 2011
A.P. NADDA Vs. H.R.T.C. AND ORS.
April 28, 2011
A.S. Kaprate Vs. Indian Council of Agricultural Research
March 4, 2011
ABHEY SINGH AND ANR Vs. STATE OF H.P. AND ANR.
June 24, 2011
ABHIA @ ABHI RAM AND OTHERS Vs. STATE OF H.P. AND ANOTHER.
July 19, 2011
ABHINAV SONI Vs. STATE OF HIMACHAL PRADESH
August 30, 2011
ABHISHEK SHEEL DUTT Vs. PUNJAB NATIONAL BANK AND ANR
April 11, 2011
ABHISHEK THAKUR Vs. STATE OF H.P. AND ORS.
April 6, 2011
ACER INDIA (P) LIMITED Vs. STATE OF HIMACHAL PRADESH AND ANR.
August 1, 2011
ACHHAR SINGH Vs. SUNIL GUPTA AND ANOTHER
November 30, 2011
ACHHAR SINGH Vs. STATE OF H.P. AND ANOTHER
December 2, 2011
ACHHAR SINGH Vs. STATE OF H P
January 3, 2011
AHAILYA Vs. BOARD OF DIRECTORS H P STATE CIVIL SUPPLIES CORPORATION LIMITED
April 7, 2011
AJAY KAISTHA Vs. STATE OF H.P. AND ORS.
August 1, 2011
AJAY KUMAR Vs. STATE OF H.P. AND ANR.
May 5, 2011
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
September 19, 2011
AJAY KUMAR Vs. CHANCHALA DEVI
March 3, 2011
AJAY KUMAR SOOD Vs. BHANDARI KATHA UDYOG
May 4, 2011
AJAY MAHAJAN Vs. STATE OF H P
January 7, 2011
AJAY SHARMA Vs. D K HASTIR
January 7, 2011
AJAY SHARMA Vs. STATE OF H.P.
February 16, 2011
AJAY SINGH AND ORS. Vs. THE STATE OF H.P. AND ORS.
April 20, 2011
AJAY THAPA Vs. STATE OF H P
October 13, 2011
AJIT KUMAR Vs. STATE OF H.P.
May 3, 2011
AKASH BOOT HOUSE AND ORS. Vs. MAM RAJ RAMESH CHAND AGGARWAL
June 28, 2011
Akash Kumar Chauhan Vs. State of H.P.
November 4, 2011
AKSHAI KUMAR Vs. STATE OF H.P. & ANR.
November 16, 2011
ALARK SINGH Vs. STATE OF H P
May 3, 2011
ALEO MANALI HYDRO POWER PVT.LTD Vs. STATE OF H.P.
September 13, 2011
ALI MOHAMMED Vs. STATE OF H.P. & OTHERS
December 2, 2011
ALICO RUBBER RECLAMATION PVT LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
July 8, 2011
ALKA Vs. MS. SHARDA AND ORS.
April 28, 2011
ALKA KAPOOR Vs. STATE OF H.P.
February 24, 2011
ALKA KUMARI AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
August 5, 2011
ALL HIMACHAL BARRIER COMPUTER OPERATORS UNION THROUGH ITS GENERAL SECRETARY Vs. STATE OF H.P. AND ANR.
August 4, 2011
ALLIAN DUHANGAN HYDRO ELECTRIC PROJECT PRINI Vs. OM DUTT
March 1, 2011
ALLIAN DUHANGAN HYDRO ELECTRIC PROJECT PRINI Vs. YOG RAJ
March 9, 2011
ALLIANCE BIOTECH Vs. STATE BANK OF INDIA
May 12, 2011
AMAN KUMAR DOGRA & OTHERS Vs. STATE OF H.P. & ANOTHER
November 16, 2011
Amar Chand Vs. Himachal Pradesh State Electricity Board Limited
February 22, 2011
Amar Nath Vs. State of H.P.
March 2, 2011
AMAR NATH Vs. STATE OF H.P. AND ORS.
September 1, 2011
AMAR NATH Vs. GURPAL SINGH
May 3, 2011
AMAR NATH Vs. STATE OF HIMACHAL PRADESH
October 15, 2011
AMAR NATH Vs. STATE OF H.P.
March 1, 2011
AMAR NATH Vs. STATE OF H.P. AND ORS.
June 27, 2011
AMAR NATH DHANUSH Vs. THE GENERAL MANAGER AND ANR.
March 28, 2011
AMAR SINGH Vs. STATE OF H.P. AND ORS.
March 28, 2011
AMAR SINGH Vs. H.R.T.C. AND ANR.
August 1, 2011
AMAR SINGH Vs. STATE OF H.P.
February 21, 2011
AMAR SINGH Vs. MAHIMA DEVI
April 20, 2011
AMAR SINGH Vs. PUSHPA KHANNA
March 30, 2011
AMAR SINGH Vs. STATE OF H P
May 17, 2011
AMAR SINGH Vs. STATE OF H P
January 6, 2011
AMAR SINGH Vs. STATE OF H.P. AND ORS.
June 30, 2011
AMAR SINGH Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
September 7, 2011
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
August 4, 2011
AMAR SINGH Vs. MAN SINGH
November 1, 2011
AMAR SINGH Vs. STATE OF H.P. AND ANR.
August 23, 2011
AMAR SINGH Vs. UNION OF INDIA
December 13, 2011
AMAR SINGH AND ORS. Vs. BHIM SINGH
June 29, 2011
Amar Singh Arya Vs. State of Himachal Pradesh
February 24, 2011
AMARJEET Vs. NEELAM AND ORS.
September 20, 2011
AMARJEET Vs. STATE
October 21, 2011
AMIT GUPTA AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 9, 2011
AMIT KUMAR Vs. H.P.HOUSING AND URBAN DEVELOPMENT AUTHORITY
October 19, 2011
AMIT PATIAL Vs. STATE OF H.P.
December 7, 2011
AMIT SHARMA Vs. STATE OF HIMACHAL PRADESH
June 30, 2011
AMREESH KANWAR Vs. DR Y S PARMAR UNIVERSITY OF HORTICULTURE AND FORES
March 3, 2011
AMRIK SINGH Vs. SURINDER JIT KAUR
November 1, 2011
AMRIT LAL THAKUR Vs. STATE OF HIMACHAL PRADESH
September 8, 2011
AMRIT SAINI Vs. STATE OF HP
January 7, 2011
AMRITA, JAI SINGH & ANR , MAN BAHADUR AND ORS , KR Vs. STATE OF H P AND ORS
September 6, 2011
AMRITI DEVI Vs. SHRI JAGAR NATH
December 2, 2011
AMRO DEVI Vs. STATE OF H.P. AND ORS.
March 21, 2011
AMY AGRO PVT. LTD. Vs. STATE BANK OF PATIALA
December 21, 2011
AMY AGRO PVT.LTD Vs. STATE BANK OF PATIALA
September 23, 2011
Anand Singh Verma Vs. State of Himachal Pradesh
August 30, 2011
ANANT RAM Vs. STATE OF HIMACHAL PRADESH AND ORS.
March 9, 2011
ANANT RAM Vs. INDIRA DEVI
March 16, 2011
ANANT RAM SHARMA Vs. STATE OF H.P.
September 7, 2011
ANCHAL CHAUHAN Vs. H.P. UNIVERSITY AND ANR.
July 28, 2011
ANCHAL SHARMA Vs. STATE OF H.P. AND ANR.
July 26, 2011
ANDEEP RANA AND ORS. Vs. H.P. SUBORDINATE SERVICES SELECTION BOARD
September 15, 2011
ANEK RAM Vs. STATE OF H.P.
March 18, 2011
ANGDUI NORBU Vs. STATE OF H P
August 18, 2011
Anil Kumar Vs. Seema Rani
July 13, 2011
ANIL KUMAR Vs. STATE OF H.P.
June 30, 2011
ANIL KUMAR Vs. STATE OF H.P. & OTHERS
November 4, 2011
ANIL KUMAR Vs. SURESH BHICKTA
December 13, 2011
ANIL KUMAR ALAIS LUCKY Vs. STATE OF HIMACHAL PRADESH
April 5, 2011
Anil Kumar Mahajan Vs. Dhempha Ram
September 7, 2011
ANIL PURI Vs. STATE OF H.P.
April 21, 2011
ANIL SANYAL Vs. STATE OF H.P. & ORS.
December 5, 2011
ANIL SANYAL Vs. STATE OF H.P. & ORS.
December 2, 2011
ANIL SHARMA Vs. MEHBOOB HUSSAN
August 23, 2011
ANIL SHARMA Vs. ASHWANI CHANDLA AND ORS.
June 23, 2011
ANIL THAKUR Vs. STATE OF H P & OTHERS
October 18, 2011
ANITA DEVI Vs. STATE OF H.P. AND ORS.
May 4, 2011
ANITA GUPTA Vs. STATE OF H.P. AND ORS.
July 27, 2011
ANITA KATOCH Vs. STATE OF H.P. & OTHERS
November 2, 2011
ANITA RANDHAWA AND ORS. Vs. STATE OF HP AND ORS.
September 16, 2011
ANITA SHARMA Vs. STATE OF H.P.
November 22, 2011
ANITA SHARMA & OTHERS Vs. STATE OF H.P. & ORS.
November 15, 2011
ANITA THAKUR Vs. STATE OF H.P. AND ORS.
June 27, 2011
ANJALI THAKUR Vs. STATE OF HIMACHAL PRADESH
January 6, 2011
ANJANA KUMARI Vs. MANORMA DEVI
March 9, 2011
ANJANA KUMARI Vs. STATE OF H.P. AND ORS.
September 1, 2011
ANJANA KUMARI Vs. STATE OF H.P.
December 15, 2011
ANJU BALA Vs. STATE OF H.P. AND ORS.
July 27, 2011
ANJU BALA Vs. STATE OF H.P. AND ORS.
March 7, 2011
ANJU BALA Vs. STATE OF H.P. AND ORS.
June 23, 2011
ANJU DEVI Vs. STATE OF H.P.
September 1, 2011
ANJU DEVI Vs. CENTRAL INSTITUTE OF BUDDHIST STUDIES
May 5, 2011
ANJU KUMARI Vs. STATE OF H.P. AND ORS.
July 22, 2011
Anjula Vs. Himachal Pradesh State Electricity Board
February 23, 2011
ANKIT KAUSHAL Vs. STATE OF H.P. AND ORS.
August 2, 2011
ANKIT THAKUR Vs. STATE OF H P
September 14, 2011
ANKUSH KUMAR Vs. HP STATE FOREST DEPARTMENT AND ORS.
May 9, 2011
ANOKHI RAM Vs. HARNAM SINGH
August 26, 2011
ANOOP SINGH BALORIA Vs. HPSEB AND ORS.
May 12, 2011
ANU RANA Vs. H P UNIVERSITY AND OTHERS
September 1, 2011
ANUJ Vs. STATE OF HIMACHAL PRADESH AND OTHERS
November 30, 2011
ANUJ KHANNA Vs. AMITA KHANNA
March 10, 2011
ANUP KUMAR Vs. STATE OF HIMACHAL PRADESH
December 8, 2011
ANUP SHARMA AND ANR. Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 2, 2011
ANUPAM THAKUR Vs. STATE OF H P
August 9, 2011
ANUPMA NEGI Vs. STATE OF H.P. AND ANR.
August 1, 2011
ARCHANA KUMARI Vs. STATE OF H.P. AND ORS.
June 23, 2011
ARCHANA SHARMA Vs. STATE OF H.P. & OTHERS
November 28, 2011
ARIEN NEW DELHI PVT. LTD. Vs. NTPC LIMITED
March 18, 2011
ARJUN SINGH Vs. PAWAN KUMAR
September 7, 2011
ARUN Vs. STATE OF H.P.
December 14, 2011
ARUN KUMAR Vs. STATE OF H.P. AND ANR.
April 11, 2011
ARUN KUMAR SOOD Vs. H.P. STATE CIVIL SUPPLY CORPORATION AND ANR.
June 22, 2011
ARUN PRABHA Vs. RAJESH KUMAR
August 11, 2011
ARUNA SOOD Vs. STATE OF H.P. AND ORS.
August 3, 2011
ARVIND KASHYAP Vs. STATE OF H.P. AND OTHERS
November 1, 2011
ARYAN BILLIARD AND POOL PARLOUR AND FAST FOOD CORNER Vs. STATE OF H P
March 14, 2011
ASA RAM AND ORS. Vs. BANSI RAM AND ORS.
June 28, 2011
ASHA Vs. STATE OF H.P.
August 4, 2011
ASHA CHAUHAN Vs. STATE OF H.P. AND ORS.
July 20, 2011
ASHA DEVI Vs. STATE OF H.P.
September 12, 2011
ASHA DEVI Vs. MANJU KHULLAR AND ANR.
August 5, 2011
ASHA DUTT Vs. H.P. SEB LTD.
September 2, 2011
ASHA KUMARI Vs. STATE OF H.P.
March 9, 2011
ASHA SHARMA Vs. STATE OF HIMACHAL PRADESH
July 21, 2011
ASHA SHARMA Vs. STATE OF HIMACHAL PRADESH
December 7, 2011
ASHAT BHUJJI DURGA MATA JI Vs. STATE OF HIMACHAL PRADESH
December 14, 2011
ASHISH KUMAR Vs. STATE OF H.P. AND ORS.
May 7, 2011
ASHISH KUMAR Vs. STATE OF H.P. AND ORS.
April 27, 2011
ASHISH SIGTA Vs. STATE OF H.P.
July 28, 2011
ASHOK BANSAL Vs. ANJU GOEL
July 13, 2011
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
November 18, 2011
ASHOK KUMAR Vs. VIPIN KUMAR
January 3, 2011
ASHOK KUMAR Vs. H.P.STATE ARGICULTURAL MARKETING BOARD
January 7, 2011
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS.
April 21, 2011
ASHOK KUMAR Vs. HARSH VARDHAN SINGH AND ORS.
March 31, 2011
Ashok Kumar Vs. Bhag Singh
March 25, 2011
ASHOK KUMAR Vs. STATE OF H.P.
December 6, 2011
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS
March 4, 2011
ASHOK KUMAR Vs. H P FOREST DEVELOPMENT CORPORATION LIMITED AND ORS
March 5, 2011
ASHOK KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
July 21, 2011
ASHOK KUMAR BARSOLA Vs. H.P. STATE ELECTRICITY BOARD
December 7, 2011
ASHOK KUMAR CHADDHA Vs. STATE OF H.P. & OTHERS
December 2, 2011
ASHOK KUMAR GUPTA Vs. STATE OF H P
January 7, 2011
ASHOK KUMAR GUPTA Vs. STATE OF H P
April 1, 2011
ASHOK MADAN AND ANR. Vs. STATE OF H.P. AND ORS.
September 16, 2011
ASHOK RANA Vs. STATE OF H.P.
April 27, 2011
ASHWANI BISHT Vs. M.D., H.P. STATE FOREST CORPORATION AND ANR.
April 21, 2011
ASHWANI KUMAR Vs. STATE OF HIMACHAL PRADESH
December 6, 2011
ASHWANI KUMAR Vs. STATE OF H.P.
August 4, 2011
ASHWANI KUMAR Vs. STATE OF H P
March 17, 2011
ASHWANI KUMAR Vs. ANIL KUMAR
May 17, 2011
ASHWANI KUMAR Vs. H.P. STATE FOREST CORPORATION LTD. AND ANR.
February 21, 2011
ASHWANI KUMAR Vs. THE STATE OF H.P. & ANOTHER
November 3, 2011
ASHWANI KUMAR Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD AND ORS
March 4, 2011
ASHWANI KUMAR & ORS. Vs. STATE OF H.P. & ORS.
November 21, 2011
ASHWANI KUMAR SOOD Vs. STATE OF H.P. AND ORS.
September 15, 2011
ASHWANI KUMAR, SON OF LATE SHRI MILAP CHAND, RESIDENT OF VILLAGE AND POST OFFICE MAJHERNA, TEHSIL BAIJNATH, DISTRICT KANGRA, H.P. Vs. THE STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
December 9, 2011
ASHWANI KUMARI Vs. STATE OF H.P. & ANR.
November 23, 2011
ASIA RESORTS LTD Vs. COMMISSIONER OF INCOME TAX
September 7, 2011
ASSTT. COLLR., CUS. & C EX. DIVISION Vs. PAMWI TISSUE LTD. BAROTIWALA
September 27, 2011
ATMA RAM Vs. STATE OF HIMACHAL PRADESH
May 3, 2011
ATTAR SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
June 22, 2011
AUTO DONN Vs. JAI DURGA ENTERPRISES AND ORS.
August 1, 2011
AVINASH KUMAR AND ORS. Vs. ARVIND KUMAR
September 8, 2011
B.B.BHARDWAJ Vs. STATE OF H.P.
April 26, 2011
B.D. SHARMA Vs. STATE OF H.P. AND ANOTHER
December 2, 2011
B.P. SHARMA Vs. STATE OF H.P. AND ORS.
May 19, 2011
BAAN SINGH Vs. DEVI RAM
October 19, 2011
BABA BALAK NATH COLLEGE OF EDUCATION AND WELFARE SOCIETY Vs. STATE OF H.P. AND ORS.
September 16, 2011
BABITA KUMARI Vs. STATE OF HIMACHAL PRADESH
January 4, 2011
BABITA RANI Vs. STATE OF HIMACHAL PRADESH AND ANR.
September 15, 2011
BABU RAM Vs. H.R.T.C.
February 24, 2011
BABU RAM S/O LATE SH. LAXMAN DASS, R/O HOUSE NO. 207/13, BALMIKI BASTI, NAHAN, DISTRICT SIRMAUR, H.P. FORMERLY DRIVER, FIRE STATION, NAHAN, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (HOME) TO THE GOVT. OF H.P., SHIMLA-2,
December 22, 2011
BACHHITAR SINGH Vs. KRISHAN KUMAR
April 19, 2011
BACHITER SINGH Vs. STATE OF H.P. AND ORS.
February 24, 2011
BACHITTAR SINGH Vs. STATE OF H.P. AND ANR.
July 22, 2011
BADAMO DEVI Vs. UNION OF INDIA
January 4, 2011
BADAR DEEN Vs. H.R.T.C. & ORS.
November 30, 2011
BADRI RAM Vs. STATE OF H.P. AND ORS.
April 21, 2011
BAHADUR SINGH Vs. STATE OF HIMACHAL PRADESH
October 28, 2011
BAHADUR SINGH Vs. STATE OF H.P. & ORS
November 16, 2011
BAHADUR SINGH NEGI Vs. STATE OF H.P
March 17, 2011
BAKHTAWAR SINGH Vs. JAGDISH
July 26, 2011
BAKSHI RAM Vs. PAWAN KUMAR
April 4, 2011
BAKSHI RAM VIAS Vs. ANIL KUMAR SAKLANI
December 8, 2011
BAL KRISHAN Vs. STATE OF H P
May 11, 2011
BAL KRISHAN Vs. RATTANU
March 14, 2011
BAL KRISHAN SHARMA AND ANR. Vs. STATE OF HIMACHAL PRADESH AND ORS.
July 28, 2011
BAL MUKUND SHARMA AND ANR. Vs. STATE OF H.P. AND ORS.
January 7, 2011
BAL RAJ SAHNI Vs. KRISHAN KUMAR & OTHERS
July 28, 2011
BALA DEVI Vs. BALAK RAM
May 27, 2011
BALA DUTT Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 15, 2011
BALA RAM Vs. STATE OF H.P. AND OTHERS
October 28, 2011
BALA RAM Vs. DASSI
March 8, 2011
BALAK RAM Vs. SARLA DEVI
May 13, 2011
BALAK RAM Vs. DR. Y.S. PARMAR UNIVERSITY OF HORTICULTURE AND ORS.
June 21, 2011
BALAK RAM Vs. STATE OF HIMACHAL PRADESH
December 6, 2011
BALAK RAM DHIRTA Vs. STATE OF HIMACHAL PRADESH
March 23, 2011
Balak Ram Kaundal Vs. Ghanshyam Mahajan, M/S Hyderabad Industries Ltd.
December 13, 2011
BALAK RAM KOUNDAL Vs. ITALIAN THAI DEVELOPMENT PUBLIC CO.LTD.
February 28, 2011
BALAM RAM Vs. STATE OF H.P.
May 2, 2011
BALBIR KAUR Vs. BIKAL THAKUR
May 12, 2011
BALBIR SINGH Vs. STATE OF H.P. AND ORS.
September 2, 2011
BALBIR SINGH Vs. SEWA RAM
December 6, 2011
BALBIR SINGH Vs. STATE OF H.P.
April 13, 2011
BALBIR SINGH Vs. CHUNI LAL
March 7, 2011
BALBIR SINGH Vs. STATE OF H.P.
April 21, 2011
BALBIR SINGH Vs. STATE OF HIMACHAL PRADESH
March 28, 2011
BALBIR SINGH Vs. STATE OF H.P. AND ANR.
May 7, 2011
BALBIR SINGH Vs. STATE OF H.P.
February 18, 2011
BALBIR SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
May 2, 2011
Balbir Singh Dhawan Vs. Ashok Kumar
February 21, 2011
BALBIR SINGH SADANA Vs. EIH ASSOCIATED HOTELS LTD
August 24, 2011
BALDEV Vs. RAMESH CHAND
September 15, 2011
BALDEV CHAND Vs. H.P. STATE ELECTRICITY BOARD THROUGH ITS SECRETARY
May 5, 2011
BALDEV DASS Vs. STATE OF HIMACHAL PRADESH
December 22, 2011
BALDEV DASS Vs. STATE OF H P AND ORS
March 16, 2011
BALDEV DASS AND ORS. Vs. STATE OF H.P. AND ORS.
June 29, 2011
BALDEV RAM Vs. STATE OF H P
January 5, 2011
BALDEV SINGH Vs. HIMACHAL PRADESH EX SERVICEMEN CORPORATION
January 6, 2011
BALDEV SINGH Vs. STATE OF HIMACHAL PRADESH
September 1, 2011
BALDEV SINGH Vs. H.P.STATE ELECTRICITY BOARD
September 7, 2011
BALDEV SINGH Vs. RAGHBIR SINGH
December 20, 2011
BALDEV SINGH Vs. OM PRAAKASH
December 1, 2011
BALDEV SINGH & OTHERS Vs. STATE OF H.P. & OTHERS
November 1, 2011
BALDEV THAKUR Vs. SANTOSH KUMARI
January 7, 2011
BALI RAM & OTHERS Vs. STATE OF H.P. & OTHERS
November 4, 2011
BALI RAM KAPOOR Vs. TABASUM
December 6, 2011
BALIA Vs. SATYA
March 10, 2011
BALJINDER SINGH Vs. STATE OF HIMACHAL PRADESH
March 14, 2011
BALRAJ AND ANR , NARAD SINGH Vs. STATE OF H P AND ANR
September 6, 2011
BALU Vs. STATE OF H.P. AND ORS.
September 2, 2011
BALU RAM Vs. STATE OF H.P. AND ORS.
June 29, 2011
BALU RAM Vs. STATE OF H.P.
March 1, 2011
BALWANT SINGH Vs. STATE OF H.P. AND ORS.
April 29, 2011
BALWANT SINGH Vs. STATE OF HIMACHAL PRADESH AND ANR.
September 1, 2011
BALWANT SINGH Vs. STATE OF H.P. & OTHERS
December 5, 2011
BALWANT SINGH Vs. STATE OF H.P. AND ORS.
September 20, 2011
BALWINDER SINGH Vs. STATE OF H.P. AND ANR.
September 15, 2011
BALWINDER SINGH Vs. STATE OF H.P. AND OTHERS
December 2, 2011
BAM DEV SHARMA Vs. STATE OF H.P. AND ORS.
July 26, 2011
Banita Devi Vs. State of Himachal Pradesh
March 3, 2011
BANSI LAL Vs. RATTAN CHAND AND ANR.
June 24, 2011
BANSI RAM Vs. H.P.S.E.B.
May 11, 2011
BANSI RAM Vs. UNION OF INDIA
August 16, 2011
BANSI RAM Vs. SHRI PREM SINGH AND OTHERS
July 14, 2011
BANTI DEVI Vs. STATE OF H.P. AND ORS.
July 26, 2011
BANTI GIRI CHELI SHRI LAL GIRI MAHANT VYAS GOOFA, BILASPUR, DISTRICT BILASPUR, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (LAC) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA,
December 7, 2011
BANWARI LAL VERMA Vs. STATE OF HIMACHAL PRADESH
March 17, 2011
BARJINDER SINGH Vs. STATE OF H P AND OTHERS
January 6, 2011
BARKHA RAM JOSHI Vs. STATE OF H.P. AND ANR.
May 11, 2011
BARYAM SINGH Vs. STATE OF H.P. AND ANR.
August 3, 2011
BASANT KUMAR Vs. STATE OF H.P. AND ORS.
June 28, 2011
BASANT LAL Vs. STATE OF H.P.
February 23, 2011
BASANTA RAM S/O. SH. SARAN RAM R/O. VILLAGE BHANGLA, P.O JAROL TEHSIL SUNDER NAGAR, DISTT. MANDI Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY I.P.H, SHIMLA-2,
December 19, 2011
BASANTI DEVI Vs. STATE OF HIMACHAL PRADESH
March 3, 2011
BASU DEV Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ANR.
May 6, 2011
BEAS DEV CHAUHAN Vs. STATE OF HIMACHAL PRADESH AND ORS.
August 4, 2011
BEENA CHAUHAN Vs. STATE OF HIMACHAL PRADESH
May 11, 2011
BEGA NAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
June 21, 2011
BEGI AND ORS. Vs. PREM KUMAR
June 23, 2011
BEGMU DEVI AND ORS. Vs. NARAIN SINGH AND ORS.
February 23, 2011
BELI RAM Vs. STATE OF H.P. AND ORS.
March 16, 2011
BELI RAM Vs. H R T C
September 6, 2011
BELI RAM Vs. STATE OF H.P. AND ORS.
August 12, 2011
BELI RAM KAUNDAL Vs. STATE OF H P
April 5, 2011
BELU RAM Vs. STATE OF H P
January 6, 2011
BENSU DEVI Vs. KISHAN CHAND
July 19, 2011
BESAR Vs. SHER SINGH
January 4, 2011
BHADO DEVI Vs. STATE OF H.P.
January 7, 2011
BHAG CHAND Vs. DOLA RAM
January 4, 2011
BHAG MAL Vs. H.R.T.C.
April 21, 2011
BHAG SINGH Vs. STATE OF H.P. AND ORS.
July 26, 2011
BHAG SINGH Vs. SH SHRIKANT BALDI & ANR
September 14, 2011
BHAGAT RAM Vs. STATE OF H.P. AND ANR.
April 27, 2011
BHAGAT RAM Vs. MADAN LAL
November 29, 2011
BHAGAT RAM Vs. NANAK CHAND
November 8, 2011
BHAGAT RAM Vs. THE H.P. MARKETING BOARD
December 12, 2011
BHAGAT RAM SHARMA Vs. STATE OF H P AND ORS
March 9, 2011
BHAGAT SINGH Vs. SUCHA SINGH
September 1, 2011
BHAGHESHWARI DEVI Vs. STATE OF HIMACHAL PRADESH
April 1, 2011
BHAGI RATH Vs. STATE OF HIMACHAL PRADESH
April 6, 2011
BHAGI RATH Vs. H.R.T.C.
April 18, 2011
BHAGI RATH Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 7, 2011
BHAGWAN DASS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
November 14, 2011
BHAGWAN DASS Vs. STATE OF H.P. AND ORS.
April 21, 2011
BHAGWAN DASS AND ORS. Vs. STATE OF H.P. AND ORS.
May 2, 2011
BHAJAN SINGH Vs. STATE OF H.P. AND ORS.
May 11, 2011
BHANDARU RAM DECEASED THROUGH HIS L R RATTAN LAL Vs. SUKH RAM
August 30, 2011
BHARAT BHUSHAN Vs. HIMACHAL PRADESH UNIVERSITY
April 20, 2011
BHARAT RAJ RAWAT Vs. STATE OF HIMACHAL PRADESH
December 23, 2011
BHARAT SANCHAR NIGAM LIMITED Vs. KRISHAN KUMAR
December 13, 2011
BHARAT SINGH Vs. STATE OF H.P. AND ANR.
September 2, 2011
BHARITYA MAZDOOR SANGH Vs. STATE OF H.P. AND ORS.
May 6, 2011
BHAVNA MUKESH OJHA Vs. BHUP SINGH
December 5, 2011
BHAVNESH KUMARI Vs. STATE OF H P AND ORS
April 18, 2011
BHED RAM Vs. STATE OF H.P.
January 5, 2011
BHESHI LAL AND ORS. Vs. STATE OF H.P. AND ORS.
March 1, 2011
BHIKAM RAM Vs. SATYA DEVI
June 27, 2011
Bhikam Ram Vs. Satya Devi
June 26, 2011
BHIKHAM RAM AND ORS. Vs. STATE OF H.P. AND ORS.
April 26, 2011
BHIM BAHADUR Vs. STATE OF H P
May 10, 2011
BHIM BAHADUR Vs. STATE OF H.P. AND OTHERS
September 15, 2011
BHIM BAHADUR AND ORS. Vs. STATE OF H.P. AND ORS.
July 26, 2011
BHIM DUTT Vs. STATE OF H.P. AND OTHER
May 26, 2011
BHIM SINGH Vs. STATE OF H.P.
April 28, 2011
BHIM SINGH Vs. STATE OF H.P. AND ORS.
June 29, 2011
BHIM SINGH Vs. STATE OF HIMACHAL PRADESH AND ANR.
February 24, 2011
BHIM SINGH Vs. H.P.S.E.B. AND ORS.
March 1, 2011
BHIM SINGH & OTHERS Vs. STATE OF H.P. & OTHERS
November 16, 2011
BHIM SINGH (SINCE DECEASED) THROUGH HIS LRS. Vs. KRISHAN DUTT
July 7, 2011
BHIM SINGH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
August 9, 2011
BHIME RAM Vs. STATE OF H.P. AND ORS.
August 12, 2011
BHIMI RAM Vs. KHEKH RAM
November 23, 2011
BHISHAM SINGH Vs. UNION OF INDIA
March 18, 2011
BHOPINDER SINGH Vs. STATE OF H.P. AND ORS.
July 27, 2011
Bhuneshwari Industrial Training Centre Vs. Ashok Kumar Ganguly
February 24, 2011
BHUP SINGH Vs. STATE OF H.P.
March 1, 2011
BHUPENDER SINGH TEGTA Vs. STATE OF H.P. AND ORS.
September 9, 2011
BHUPESH JANARTHA Vs. THE SECRETARY (HEALTH) AND ANR.
April 27, 2011
BHUPESH KUMAR SHARMA AND ANR. Vs. STATE OF H.P. AND ORS.
June 23, 2011
BHUPINDER KUMAR Vs. STATE OF H.P. AND OTHERS
October 21, 2011
BHUPINDER KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
July 27, 2011
BHUPINDER KUMAR SHARMA Vs. Y.S.PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY
March 30, 2011
BHUPINDER MINDEN Vs. STATE OF HIMACHAL PRADESH
September 1, 2011
BHUPINDER PAL DOGRA Vs. STATE OF H.P.
February 24, 2011
BHUPINDER PAL MAHAJAN Vs. STATE OF H P AND OTHERS
September 6, 2011
BHUPINDER SINGH Vs. CHANDER SHEKHAR
March 16, 2011
BHUPINDER SINGH Vs. PRAKASH CHAND
March 31, 2011
BHUPINDER SINGH Vs. H.P.S.E.B. AND ANR.
June 24, 2011
BHUPINDER SINGH Vs. H.R.T.C. AND ORS.
February 21, 2011
BHUPINDER SINGH Vs. STATE OF H.P. & OTHERS
November 22, 2011
BHUPINDER SINGH Vs. THE STATE OF H.P. AND OTHER
May 26, 2011
BHUVNESHWAR DUTT. Vs. STATE OF HIMACHAL PRADESH AND ORS.
June 27, 2011
BHUVNESHWAR KUMAR SHARMA Vs. MANAGING DIRECTOR
September 20, 2011
BHUVNESHWARI INDUSTRIAL TRAINING CENTRE Vs. DIRECTORATE GENERAL OF EMPLOYMENT & TRAINING
October 13, 2011
Biasan Devi Vs. Baldev Singh
November 3, 2011
BICHITTAR SINGH Vs. STATE OF HIMACHAL PRADESH
April 29, 2011
BIDHI CHAND Vs. SUHNU RAM AND ANR.
September 19, 2011
BIDHI CHAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
June 21, 2011
BIDHI CHAND AND ANR. Vs. KANSHI RAM
September 7, 2011
BIHARI LAL Vs. STATE OF H.P. AND ORS.
December 2, 2011
BIHARI LAL AND ORS. Vs. STATE OF H.P. AND ANR.
September 1, 2011
BIKRAMJIT SINGH Vs. STATE OF H P AND ORS
March 8, 2011
BIMLA Vs. RUKMANI DEVI AND ORS.
July 28, 2011
Bimla Devi Vs. State of H.P.
March 5, 2011
BIMLA DEVI Vs. STATE OF H P
April 1, 2011
BIMLA DEVI Vs. STATE OF H P
January 5, 2011
BIMLA DEVI Vs. STATE OF H.P
February 16, 2011
BIMLA DEVI Vs. STATE OF H.P. AND ORS.
September 20, 2011
BIMLA DEVI Vs. THE STATE OF H.P. & OTHERS
November 15, 2011
BIMLA DEVI SHARMA Vs. STATE OF H.P. AND ANR.
September 8, 2011
BIMLA GOEL Vs. SATPAL SHARMA
December 9, 2011
BIMLESH KUMARI AND ORS. Vs. STATE OF H.P. AND ANR.
July 25, 2011
BINDU BALA Vs. STATE OF H.P. AND ORS.
January 5, 2011
BINDU BALA Vs. SRI KANT BALDI AND ORS.
August 12, 2011
BINTA DEVI AND OTHERS Vs. STATE OF H P & ANOTHER
September 6, 2011
BINTA KUMARI Vs. STATE OF H.P. AND ORS.
June 23, 2011
BIOGENETIC DRUGS PVT. LTD. Vs. BENGAL CHEMICALS AND PHARMACEUTICALS LTD.
December 13, 2011
BIR SINGH Vs. STATE OF H.P. AND ORS.
September 7, 2011
BIRBAL DASS Vs. HIMACHAL PRADESH SUBORDINATE SERVICE SELECTION BOARD & OTHERS
May 25, 2011
BIRBAL SINGH BHARMORIA Vs. STATE OF HIMACHAL PRADESH
September 16, 2011
BIRI SINGH Vs. STATE OF H.P. AND ANR.
May 6, 2011
BIRKHA BHADUR Vs. STATE OF H.P.AND ORS.
August 1, 2011
BISAMBHARI DEVI Vs. ROSHAN LAL
August 29, 2011
BISHAN CHAND Vs. STATE OF H.P.
October 11, 2011
BISHAN DASS Vs. UNITED INDIA INSURANCE COMPANY LTD
May 27, 2011
BISHAN DASS Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 1, 2011
Bishan Dass Vs. State of H.P.
March 17, 2011
BISHAN LAL Vs. STATE OF HIMACHAL PRADESH
September 9, 2011
BISHESHWAR SINGH THAKUR, S/O SHRI PREM CHAND, R/O VILLAGE BARYARA, P.O. CHAUNTRA, TEHSIL JOGINDERNAGAR, DISTRICT MANDI, H.P. RETIRED AS CONDUCTOR FROM H.R.T.C. Vs. HIMACHAL ROAD TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR, SHIMLA, H.P.,
December 19, 2011
BODH RAJ Vs. STATE OF H.P AND ORS.
March 30, 2011
BODI DEVI Vs. STATE OF H.P. AND ORS.
June 24, 2011
BOH TOURS AND TRAVELS PVT. LTD. Vs. REGISTRAR OF COMPANIES
February 22, 2011
BRAMHI DEVI Vs. STATE OF HIMACHAL PRADESH AND ORS.
August 4, 2011
Branch Manager, United India Insurance Company Ltd. Vs. Ravinder Singh
November 14, 2011
BRIJ BALA Vs. STATE OF H.P. AND ORS.
July 28, 2011
BRIJ BIHARI LAL Vs. SARVI DEVI AND OTHERS
August 25, 2011
BRIJ KUMAR SHARMA Vs. THE CHAIRMAN, H.P. HOUSING BOARD AND ANR.
September 13, 2011
BRIJ LAL Vs. RAI SAHIB PURAN MALL TRUST DHARAMSHALA
May 5, 2011
BRIJ LAL RATTAN Vs. STATE OF H.P. AND ORS.
September 2, 2011
BRIJ LAL SHARMA Vs. STATE OF HIMACHAL PRADESH
April 1, 2011
BRIJ LAL SHARMA AND ORS. Vs. STATE OF H.P.
April 28, 2011
BRIJ MOHAN Vs. STATE OF H P AND OTHERS
October 11, 2011
BRIJ PAL Vs. THE STATE OF HIMACHAL PRADESH AND OTHERS
November 30, 2011
BUBESH KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.
May 11, 2011
BUDHI RAM Vs. SUNITA DEVI
May 10, 2011
BUDHI RAM JASTA Vs. STATE OF H.P.
January 7, 2011
BUDHI SINGH Vs. STATE OF H.P. AND ORS.
May 5, 2011
C.R. NEGI Vs. STATE OF HIMACHAL PRADESH AND ORS.
June 27, 2011
CAPT. RANDHIR SINGH SALHURIA Vs. STATE OF HIMACHAL PRADESH AND ANR.
September 2, 2011
Chain Singh Vs. State of H.P.
February 22, 2011
CHAIN SINGH Vs. KOOD SINGH
April 20, 2011
CHAIN SINGH Vs. THE STATE OF H.P.
December 14, 2011
CHAMAN LAL Vs. THE STATE OF H.P. AND ORS.
April 21, 2011
CHAMAN LAL Vs. STATE OF H.P. AND ORS.
September 20, 2011
CHAMAN LAL AND OTHERS Vs. SANT RAM AND OTHERS
September 21, 2011
CHAMAN LAL PATHANIA Vs. STATE OF H P AND ORS
March 8, 2011
CHAMAN LAL S/O SH. ALMOO RAM, AGED 26 YEARS, PRESENTLY UNEMPLOYED, R/O V&PO JHARAG CHEBRI, TEH. JUBBAL, DISTT. SHIMLA, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (FOREST) TO THE GOVT. OF H.P., SHIMLA, H.P.,
December 21, 2011
CHAMAN SINGH Vs. STATE OF H.P.
August 11, 2011
CHAMARU RAM Vs. STATE OF H P
January 4, 2011
CHAMARU RAM Vs. NANT RAM AND ORS.
May 9, 2011
CHAMARU RAM Vs. STATE OF HIMACHAL PRADESH
December 23, 2011
CHAMEL SINGH Vs. SANTOSH KOHLI AND ORS.
June 28, 2011
CHAMEL SINGH Vs. STATE OF H.P. AND ORS.
July 27, 2011
CHAMPA DEVI Vs. KULDEEP SINGH AND ORS.
April 26, 2011
CHAMPAT RAI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
July 12, 2011
CHANCHAL DOGRA Vs. INCOME TAX OFFICER
November 30, 2011
CHANCHAL KUMARI Vs. STATEOF H.P. AND ORS.
September 2, 2011
CHAND RAM Vs. H.P. STATE ELECTRICITY BOARD AND ORS.
March 30, 2011
CHANDAN Vs. STATE OF HIMACHAL PRADESH
November 21, 2011
CHANDAN KUMAR Vs. STATE OF H.P. AND ORS.
June 30, 2011
CHANDE RAM ALIAS CHANDER NEGI Vs. STATE OF H.P.
March 8, 2011
CHANDER KANT Vs. STATE OF H.P.
July 28, 2011
CHANDER MOHAN Vs. STATE OF H.P. AND ANR.
May 4, 2011
CHANDER MOHAN Vs. STATE OF H.P. AND OTHERS
May 25, 2011
CHANDER PAL Vs. STATE OF H.P. AND ORS.
June 24, 2011
CHANDER SHEKHAR Vs. H.P. TOURISM DEVELOPMENT CORPN. LTD. & ORS.
December 1, 2011
CHANDER VIJAY AND ORS. Vs. STATE OF H.P. AND ORS.
September 2, 2011
Chandri Devi Vs. State of H.P.
August 26, 2011
CHANDU RAM Vs. NATHU RAM
December 1, 2011
CHANDU RAM Vs. JAGAT RAM
March 30, 2011
CHANDU RAM Vs. H.P.T.D.C.
September 12, 2011
CHARAN DASS Vs. CHHAJJU RAM AND ORS.
July 25, 2011
CHARAN DASS Vs. NEERAJ KUMAR
April 20, 2011
CHARAN DASS Vs. DEVTA THAKUR GOPALJI SARSAI
January 5, 2011
CHARAN DASS Vs. MADAN MOHAN ALIAS MADAN LAL
March 1, 2011
CHARANJI LAL Vs. STATE OF H.P. AND ANOTHER
November 1, 2011
CHATTAR SINGH Vs. STATE OF H.P. AND ANR.
April 27, 2011
CHATTER SINGH Vs. STATE OF H.P.
October 13, 2011
CHAUDHARY SARWAN KUMAR HIMACHAL PRADESH KRISHI VISHVAVISYALAYA PALAMPUR Vs. NAG
April 26, 2011
Chet Ram Vs. State of H.P.
March 16, 2011
CHET RAM Vs. JAI DEI & OTHERS
October 13, 2011
CHET RAM AND ANOTHER Vs. STATE OF H P AND OTHERS
September 12, 2011
CHHAILA DEVI AND ANR. Vs. STATE OF H.P. AND ORS.
April 20, 2011
CHHAJJU RAM Vs. STATE OF H.P. AND ORS.
July 28, 2011
CHHAJJU RAM AND ORS. Vs. RACHHPAL SINGH
July 27, 2011
CHHATU RAM Vs. SALIG RAM AND ORS.
May 12, 2011
CHHAYA NAND SHARMA AND ORS. Vs. STATE OF H.P. AND ORS.
May 11, 2011
CHHERING DORGE AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ANR.
September 7, 2011
CHHOTU RAM Vs. STATE OF H P
January 4, 2011
CHOTTU RAM Vs. STATE OF H P
June 29, 2011
CHUHRU RAM AND ORS. Vs. STATE OF H.P. AND ORS.
June 30, 2011
CHUNI LAL Vs. STATE OF H.P.
March 30, 2011
CHUNI LAL Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ANR.
May 12, 2011
CHUNI LAL Vs. STATE OF H.P.
February 24, 2011
CHUNI LAL Vs. STATE OF HIMACHAL PRADESH
June 16, 2011
CHUNI LAL Vs. STATE OF H P
September 22, 2011
CHUNI LAL Vs. STATE OF H P AND ORS
April 11, 2011
CHURAMANI & OTHERS Vs. STATE OF H.P. & OTHERS
November 17, 2011
COMMISSIONER CENTRAL EXCISE Vs. ADHUNIK PACKAGERS (P) LTD.
July 29, 2011
COMMISSIONER CENTRAL EXCISE Vs. INDIAN MAGNETICS LTD.
November 28, 2011
COMMISSIONER CENTRAL EXCISE, CHANDIGARH Vs. A C C LTD
September 5, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. AURO SPINNING MILLS
July 29, 2011
COMMISSIONER OF INCOME TAX Vs. H P STATE FOREST CORPORATION LTD
January 7, 2011
COMMISSIONER OF INCOME TAX Vs. H.P. HOUSING BOARD
November 28, 2011
COMMISSIONER OF INCOME TAX Vs. ALBORZ INDUSTRIES
January 7, 2011
COMMISSIONER OF INCOME TAX Vs. MAHARANI PACKAGING (P) LTD
March 4, 2011
COMMISSIONER OF INCOME TAX Vs. H.P. MARKETING BOARD
June 24, 2011
COMMISSIONER OF INCOME TAX Vs. KRITI RESORTS (P) LTD
July 8, 2011
COMMISSIONER OF INCOME TAX SHIMLA Vs. STEINLE MACHINE FABRIC INDIA
May 6, 2011
COMMISSIONER OF INCOME TAX, SHIMLA Vs. M/S BILASPUR DISTRICT TRUCK OPERATORS TRANSPORT CO-OP. SOCIETY LTD., VPO BARMANA THROUGH ITS SECRETARY
December 15, 2011
COMMISSIONER OF INCOME TAX, SHIMLA Vs. KESHWA DEVI, D/O LATE SH. TARA CHAND, V AND PO JHAKRI, TEHSIL RAMPUR BUSHAHR, DISTT. SHIMLA AND ORS.
December 8, 2011
COMMISSIONER OF WEALTH TAX Vs. H P SMALL INDUSTRIES AND EXPORT CORP
January 6, 2011
COURT ON ITS OWN MOTION Vs. STATE OF H.P. AND ORS.
August 1, 2011
COURT ON ITS OWN MOTION Vs. STATE OF H.P. AND ORS.
September 1, 2011
COURT ON ITS OWN MOTION Vs. HARESH SOOD
June 29, 2011
Court on its own motion Vs. Shivender Batish
August 16, 2011
COURT ON ITS OWN MOTION Vs. O.C. SHARMA
November 21, 2011
COURT ON ITS OWN MOTION Vs. PRINCIPAL SECRETARY (EDUCATION) AND ORS.
August 1, 2011
COURT ON ITS OWN MOTION Vs. STATE OF H.P. AND ORS.
September 16, 2011
COURT ON ITS OWN MOTION Vs. STATE OF H P & ORS
September 5, 2011
COURT ON ITS OWN MOTION Vs. TILAK RAJ AND ANOTHER
September 28, 2011
COURT ON ITS OWN MOTION Vs. N.S. CHAUDHARY
June 3, 2011
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH AND OTHERS
June 14, 2011
D S GURANG Vs. STATE OF H P & ANOTHER
October 18, 2011
D.K. CHANDEL & ORS. Vs. T.N. NEGI & ORS.
May 31, 2011
Dadh Cooperative Agriculture Services Society Vs. Kishore Chand
August 18, 2011
DAGU RAM Vs. STATE OF H.P. AND OTHERS
November 30, 2011
DAL BAHADUR AND ANR. Vs. STATE OF H.P. AND ORS.
April 26, 2011
DALEEP KUMAR Vs. KANCHA
August 12, 2011
DALEEP SINGH Vs. STATE OF H P
January 14, 2011
DALEL SINGH Vs. DHARAM SINGH
May 4, 2011
DALER SINGH Vs. STATE OF H.P.
September 19, 2011
DALIP SINGH Vs. STATE OF H.P. AND ORS.
April 21, 2011
DALIP SINGH Vs. TULSAN DEVI
May 9, 2011
DALJEET BHAIK Vs. STATE OF H.P. AND ORS.
June 23, 2011
DALJEET SINGH Vs. STATE OF H P AND ORS
April 6, 2011
DAMYANTI DEVI Vs. STATE OF H.P. AND ANR.
May 2, 2011
DANDU LAL Vs. STATE OF H.P. AND ANR.
April 11, 2011
DANDU RAM Vs. STATE OF H.P. AND ORS.
September 1, 2011
DARSHAN KUMAR WAHI Vs. SMT. SNEH KUTHIALA
June 3, 2011
DARSHAN LAL ARORA Vs. STATE OF HIMACHAL PRADESH
June 27, 2011
DARSHAN SINGH Vs. STATE OF H.P.
February 28, 2011
DARSHAN SINGH Vs. STATE OF HIMACHAL PRADESH
October 17, 2011
DARSHNA DEVI Vs. STATE OF H P
April 7, 2011
DARSHOK SINGH Vs. STATE OF H P
January 5, 2011
DAULAT RAM Vs. DEVI RAM
May 10, 2011
DAULAT RAM Vs. STATE OF H.P AND ORS.
March 30, 2011
DAULAT RAM Vs. STATE OF H.P. AND ANR.
August 4, 2011
DAULATU DEVI & ANR. Vs. STATE OF H.P.& OTHERS
November 15, 2011
DAVINDER KUMAR Vs. STATE OF H.P.
September 19, 2011
DAVINDER KUMAR DHAR Vs. STATE OF H.P.
March 3, 2011
DAYA NAND SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 8, 2011
DAYA RAM Vs. H.P.MILKFED
April 19, 2011
DAYA RAM KAUNDAL Vs. STATE OF HIMACHAL PRADESH
March 17, 2011
Daya Singh Vs. State of H.P.
January 6, 2011
DAYAKANT Vs. JARAM CHAND
June 29, 2011
DAYAL AND ANOTHER Vs. DEEWAN AND OTHERS
July 28, 2011
DAYAL DEVI BATRA Vs. URMILA MATHUR
April 18, 2011
DEBU Vs. STATE OF H.P. AND ORS.
February 24, 2011
DEEP KUMARI Vs. STATE OF H.P. AND ORS.
April 29, 2011
DEEP RAM Vs. H.R.T.C.
July 21, 2011
DEEP RAM CHAUHAN AND ORS. Vs. M.P. SOOD
September 7, 2011
DEEPA KANSAL Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
October 24, 2011
DEEPAK BEHAL Vs. STATE OF H.P. AND OTHERS
November 4, 2011
DEEPAK BHUSHAN Vs. STATE OF H P AND ORS
February 22, 2011
DEEPAK GUPTA Vs. SHIVANI GUPTA
November 14, 2011
DEEPAK JOSHI Vs. STATE OF H.P.
March 9, 2011
DEEPAK KUMAR Vs. STATE OF H.P. AND ORS.
May 7, 2011
DEEPAK KUMAR Vs. STATE OF H P
March 16, 2011
DEEPAK SHARMA Vs. STATE OF H.P. AND ORS.
March 30, 2011
DEEPAK SHARMA Vs. STATE OF H.P.
February 25, 2011
DEEPRAJ AND ANR. Vs. NATIONAL INSTITUTE OF TECHNOLOGY
September 8, 2011
DES RAJ Vs. STATE OF HIMACHAL PRADESH
September 20, 2011
DES RAJ AND ANOTHER Vs. H.P. HOUSING AND URBAN DEVELOPMENT AUTHORITY
October 19, 2011
DESH BANDHU Vs. STATE OF HIMACHAL PRADESH AND ORS.
July 28, 2011
DESH RAJ Vs. STATE OF H.P.
December 5, 2011
DESH RAJ Vs. H.P.EX-SERVICEMAN CORPORATION
March 9, 2011
DESH RAJ Vs. H.P.STATE ELECTRICITY BOARD
February 21, 2011
DESH RAJ Vs. STATE OF HIMACHAL PRADESH
December 13, 2011
DEV BAHADUR Vs. STATE OF H P AND ORS
April 18, 2011
DEV PRAKASH Vs. STATE OF H.P. & OTHERS
November 16, 2011
DEV RAJ Vs. SURINDER SINGH
February 28, 2011
DEV RAJ Vs. PIAR SINGH
September 12, 2011
DEV RAJ Vs. STATE OF H.P.
November 14, 2011
DEV RAJ Vs. STATE OF H.P. AND ANR.
September 1, 2011
DEV SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
April 21, 2011
DEVA KUMARI Vs. STATE OF HIMACHAL PRADESH
January 5, 2011
DEVEN MAHAJAN Vs. H.P.UNIVERSITY
March 3, 2011
DEVENDER DUTT AND ANR. Vs. RAJESH KUMAR
September 7, 2011
DEVENDER KUMAR Vs. CSK H.P. KRISHI VISHVAVIDYALAYA
July 21, 2011
DEVENDER KUMAR Vs. SUNDER RAM
March 28, 2011
DEVENDER KUMAR Vs. H P UNIVERSITY
January 5, 2011
DEVENDER PAL SINGH Vs. STATE OF H.P.
April 6, 2011
DEVENDER SINGH Vs. STATE OF HIMACHAL PRADESH
March 9, 2011
DEVI CHAND Vs. STATE OF HIMACHAL PRADESH
December 9, 2011
DEVI DAYAL Vs. STATE OF HIMACHAL PRADESH
August 8, 2011
DEVI RAM Vs. RAVINDER KUMAR
May 10, 2011
DEVI RAM BHAGTA Vs. STATE OF H.P. AND ORS.
August 2, 2011
DEVI SARAN Vs. KESHAV RAM & OTHERS
July 18, 2011
DEVI SINGH Vs. STATE OF HIMACHAL PRADESH
May 19, 2011
DEVI SINGH Vs. STATE OF H.P.
August 5, 2011
DEVI SINGH Vs. STATE OF HIMACHAL PRADESH
March 31, 2011
DEVI SINGH, MANJEET SINGH, KRISHAN LAL AND ORS Vs. H P S E B AND ANOTHER
September 1, 2011
DEVINDER CHAUHAN Vs. STATE OF H.P.
December 5, 2011
DEVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
February 21, 2011
DEVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
May 23, 2011
DEVINDER KUMAR & ANOTHER Vs. STATE OF H.P. & OTHERS
December 5, 2011
DEVINDER KUMAR SHARMA Vs. VIKAS SOOD
November 23, 2011
DEVINDER KUMAR SHARMA Vs. H P STATE CIVIL SUPPLIES COR
September 8, 2011
DEVINDER SINGH Vs. SMT. VIDYA DEVI
March 9, 2011
DEVINDER SINGH Vs. STATE OF H.P.
September 7, 2011
DEVKI NANDAN Vs. STATE OF H.P. AND OTHERS
November 30, 2011
DEVYANI FOOD INDUSTRIES PRIVATE LTD. Vs. STATE OF H.P. AND ORS.
July 21, 2011
DEVYANI FOOD INDUSTRY PVT.LTD Vs. STATE OF HIMACHAL PRADESH AND FOOD INSPECTOR
December 9, 2011
DEWANA Vs. GIAN CHAND MALHOTRA
October 18, 2011
DHALE RAM Vs. STATE OF HIMACHAL PRADESH
April 13, 2011
DHAN DEV SHARMA Vs. STATE OF H.P.
April 29, 2011
DHANBIR SINGH, S/O SH. JATI RAM, R/O VILLAGE BHARLI, P.O. SHIVA, TEHSIL PAONTA SAHIB, DISTT. SIRMOUR, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA,
December 22, 2011
DHANI RAM Vs. HPSEB
May 3, 2011
DHANI RAM Vs. AMBUJA CEMENT LTD
October 11, 2011
DHANI RAM Vs. STATE OF H.P. AND ORS.
May 12, 2011
DHANI RAM Vs. HIMACHAL TOURISM DEVELOPMENT CORPORATION
June 24, 2011
DHANI RAM & ANOTHER Vs. SIDHARTH ACHARYA
November 18, 2011
DHANI RAM AND ORS Vs. H P S E B AND ORS
September 6, 2011
DHANMAYA Vs. STATE OF H.P. AND ORS.
July 26, 2011
DHANNA Vs. STATE OF H.P.
February 23, 2011
Dhanu Ram Vs. State of H.P.
February 4, 2011
DHANU RAM Vs. THE STATE OF H.P. AND ORS.
February 24, 2011
Dharam Chand Vs. State of H.P.
February 21, 2011
DHARAM CHAND Vs. STATE OF H.P. AND ANR.
May 12, 2011
DHARAM CHAND Vs. STATE OF HIMACHAL PRADESH
July 21, 2011
DHARAM DEV Vs. STATE OF HIMACHAL PRADESH AND ANR.
September 8, 2011
DHARAM KIRTI Vs. STATE OF H.P. AND ORS.
June 23, 2011
DHARAM PAL Vs. HARI CHAND KALIA
March 16, 2011
DHARAM PAL Vs. PREM LATA AND ORS.
June 29, 2011
DHARAM PAL AND ORS. Vs. STATE OF H.P. AND ANR.
May 11, 2011
DHARAM PAL PUN Vs. GURCHARAN SINGH PUNIAH
January 6, 2011
DHARAM PAL SINGH Vs. MAJOR GANDHRAB SINGH RANA
July 27, 2011
DHARAM SINGH Vs. STATE OF H P
January 5, 2011
DHARAM SINGH Vs. STATE OF H.P. AND ORS.
September 2, 2011
Dharam Singh Vs. State of H.P.
January 6, 2011
DHARAM SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 15, 2011
DHARAM SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
July 20, 2011
DHARAMPAL Vs. NODHAR RAM
June 15, 2011
DHARMA PAL Vs. STATE OF H.P. AND ORS.
August 2, 2011
DHARMENDER AND ANR. Vs. STATE OF HIMACHAL PRADESH
September 1, 2011
DHARMENDER SINGH Vs. STATE OF H.P.
October 12, 2011
DHEERAJ JAURA, SUKRANT JAURA, DEEPAK JAURA Vs. STATE OF HIMACHAL PRADESH
September 13, 2011
DHEERAJ RAM Vs. RAMESHWARI CHAUHAN AND ORS.
March 28, 2011
DHIAN SINGH Vs. STATE OF H P
January 5, 2011
DHIAN SINGH Vs. STATE OF H.P. AND OTHERS
November 1, 2011
DIGVIJAY SINGH Vs. STATE OF H P
April 4, 2011
Digvijay Singh Guleria Vs. The State of Himachal Pradesh
July 5, 2011
DILE RAM Vs. STATE OF HP AND ORS.
August 1, 2011
DILE RAM Vs. PURVA
November 23, 2011
DILJAN SINGH Vs. STATE OF HIMACHAL PRADESH
April 21, 2011
DILVER SINGH Vs. HPSEB LTD. AND OTHERS
November 8, 2011
DINA NATH DHAWAN Vs. STATE OF H P
June 2, 2011
DINA NATH SHARMA Vs. SUNDER LAL AND ORS.
March 10, 2011
DINESH BAJAJ Vs. STATE OF H P
August 23, 2011
DINESH CHAND Vs. STATE OF H P
September 12, 2011
DINESH CHANDER Vs. STATE OF H.P. AND ORS.
March 4, 2011
DINESH CHANDER SHARMA Vs. S S CHAMBYAL
May 10, 2011
DINESH KUMAR Vs. STATE OF H.P. AND ANR.
March 28, 2011
DINESH KUMAR Vs. STATE OF H P
July 11, 2011
DINESH KUMAR Vs. PANKAJ KUMAR
November 22, 2011
DINESH KUMAR Vs. STATE OF H.P.
October 10, 2011
DINESH KUMAR Vs. STATE OF H.P. AND OTHERS
December 2, 2011
DINESH KUMAR Vs. STATE OF H P AND ANR
April 19, 2011
DINESH KUMAR Vs. RAMESH PANDEY
December 13, 2011
DINESH KUMAR BAJAJ Vs. HIMACHAL PRADESH UNIVERSITY AND ANR.
August 3, 2011
DINESH RAJ AND ANOTHER Vs. RAJ KUMARI
November 3, 2011
DISTRICT COLLECTOR KANGRA Vs. DHARAM SINGH
May 5, 2011
DIWAKAR KAMAL Vs. STATE OF H P
April 6, 2011
Diwan Sirkeck Vs. State of Himachal Pradesh
March 3, 2011
DODU RAM & OTHERS Vs. RAMESHWARI DEVI & OTHERS
July 6, 2011
DOLA SINGH Vs. STATE OF H P
September 22, 2011
DOLI RAJ Vs. NANAK CHAND
September 1, 2011
DOOM RAM Vs. MOHAN LAL
July 27, 2011
DR. ABDUL REHMAN Vs. STATE BANK OF INDIA & ORS.
October 24, 2011
DR. ANIL CHAUHAN Vs. STATE OF H.P. & OTHERS
November 3, 2011
DR. B.M. GUPTA Vs. STATE OF H.P.
August 2, 2011
DR. BALDEV SINGH Vs. STATE OF H.P. THROUGH SECRETARY AYURVEDA
July 25, 2011
DR. GANGA RAWAT SHARMA Vs. THE STATE OF H.P. AND ORS.
April 6, 2011
DR. GOPAL SINGH VERMA Vs. STATE OF H.P. AND OTHERS
June 20, 2011
DR. J.C. KATOCH AND ORS. Vs. SHRIKANT BALDI AND ORS.
April 28, 2011
DR. LEELA AGGARWAL Vs. STATE OF H.P.
May 7, 2011
DR. MANOHAR LAL AND ORS. Vs. STATE OF H.P. & ORS.
November 18, 2011
DR. NEELAM KUMAR Vs. STATE OF H.P. AND ANR.
March 4, 2011
DR. POONAM KAUSHAL Vs. STATE OF HIMACHAL PRADESH AND ORS.
February 23, 2011
DR. PRATAP SINGH Vs. H.P. UNIVERSITY AND OTHERS
May 25, 2011
DR. RAJESH SHARMA Vs. STATE OF HIMACHAL PRADESH AND ANR.
August 4, 2011
DR. RAKESH MOHAN Vs. STATE OF HIMACHAL PRADESH AND ORS.
March 3, 2011
DR. SANDEEP CHAUHAN AND ANR. Vs. STATE OF H.P. AND ORS.
June 29, 2011
DR. SANJAY KUMAR GUPTA Vs. STATE OF H.P. AND ORS.
July 27, 2011
DR. UMESH DHIMAN Vs. STATE OF H.P. AND ANR.
June 23, 2011
DR. USHA CHAUHAN Vs. H.P. UNIVERSITY AND ANR.
June 30, 2011
DR. Y.S. PARMAR UNIVERSITY Vs. CHET RAM
July 29, 2011
DROPATI DEVI Vs. STATE OF H.P. AND ORS.
July 25, 2011
DROPTA JARAIT Vs. STATE OF H.P. AND OTHERS
December 1, 2011
DROPTI AND OTHERS Vs. LAIQ RAM AND OTHERS
November 11, 2011
DROPTI DEVI Vs. STATE OF H.P. AND ORS.
February 22, 2011
DULA RAM Vs. DASSI DEVI AND ORS.
September 8, 2011
DULE RAM Vs. STATE OF HIMACHAL PRADESH AND OTHERS
September 21, 2011
DUMNU RAM Vs. STATE OF H.P. AND ORS.
July 27, 2011
DUNI CHAND Vs. STATE OF HIMACHAL PRADESH
July 21, 2011
DUNI CHAND Vs. STATE OF H.P. AND ORS.
June 23, 2011
DUNI CHAND Vs. STATE OF H.P. AND OTHERS
November 4, 2011
DUNI CHAND AND ANR. Vs. SITA RAM AND ORS.
March 18, 2011
DUNI CHAND, BHARAT RAJ, DESH BANDU SHARMA, UMESH K Vs. STATE OF H P & OTHERS
September 7, 2011
DURGA CHARAN SINGH Vs. KAMAL THAKUR
April 28, 2011
DURGA DASS Vs. PARAS RAM
August 3, 2011
DURGA DASS Vs. STATE OF H.P. AND ORS.
June 2, 2011
DURGA DASS DEVKI NANDAN Vs. INCOME TAX OFFICER
March 11, 2011
DURGI DEVI Vs. STATE OF H.P. AND ORS.
July 27, 2011
DURGI DEVI Vs. STATE OF H P AND OTHERS
October 18, 2011
DWARKA DASS Vs. STATE OF H.P AND ORS.
April 20, 2011
DWARKU DEVI Vs. UNION OF INDIA
March 22, 2011
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. H P STATE FOREST CORPORATION
April 7, 2011
ERA CONSTRUCTION (INDIA) LIMITED AND ORS. Vs. JOHRI LAL BANSI DHAR
June 23, 2011
EXCISE AND TAXATION COMMISSIONER Vs. SUPERIOR CARBONATE AND CHEMICALS
September 8, 2011
Executive Engineer Vs. Manohar Lal
March 3, 2011
Executive Engineer Vs. Deepak Kumar
March 3, 2011
EXECUTIVE ENGINEER TLSC Vs. JAGDISH KUMAR AND ORS.
June 30, 2011
Executive Engineer, HPPWD Vs. Chhaju Ram
March 9, 2011
EXECUTIVE ENGINEER, MECHENICAL DIVISION Vs. BHAGAT RAM
December 13, 2011
EXECUTIVE ENGINEER, TLSC (BCB) SLAPPER, MANDI, H.P. Vs. NIKA SON OF SH. CHICHHU, RESIDENTS OF VILLAGE MANGROT, PARGANA AND TEHSIL SADAR, DISTRICT BILASPUR, H.P. AND ORS.
December 8, 2011
FAQUIR CHAND Vs. RATTAN CHAND
October 13, 2011
FAQUIR CHAND Vs. STATE OF H.P.
October 15, 2011
FARM FRESH FOODS PVT.LTD Vs. STATE OF H.P.
July 28, 2011
FATCH CHAND RANA Vs. STATE OF H.P.
February 24, 2011
FAYAZ AHMAD Vs. STATE OF HIMACHAL PRADESH
May 16, 2011
FEDERAL MOGUL BEARING INDIA LTD Vs. STATE OF H P
September 22, 2011
FEDERAL MOGUL BEARING INDIA LTD. Vs. STATE OF H.P. AND OTHERS
October 27, 2011
Femo Deen Vs. State of H.P.
March 31, 2011
FILTHA RAM Vs. STATE OF H.P. AND ORS.
May 5, 2011
G.D.KHANNA Vs. H.P.STATE COOPERATIVE BANK LTD
November 2, 2011
G.S. PUNIAH Vs. STATE OF H.P.
June 24, 2011
GAGAN SINGH Vs. STATE OF H.P. & ANR.
November 16, 2011
GAJENDER DUTT Vs. STATE OF H.P.
July 11, 2011
GANDHI RAM Vs. STATE OF H.P. AND ORS.
February 28, 2011
GANESH DUTT & ORS Vs. STATE OF H P & ORS
September 12, 2011
GANGA DEVI Vs. ASHOK KUMAR
May 4, 2011
GANGA DEVI Vs. STATE OF H P AND ORS
April 18, 2011
Ganga Ram Vs. Principal Secretary
February 23, 2011
GANGA RAM Vs. STATE OF H.P. AND ORS.
July 25, 2011
GANGA SINGH Vs. STATE OF H P
April 6, 2011
GANGA VARTI Vs. STATE OF H.P.
November 22, 2011
GANGBIR SINGH Vs. STATE OF H P
September 6, 2011
GANGI DEVI Vs. STATE OF H.P. & OTHERS
November 17, 2011
GARBU RAM Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD AND ORS.
March 11, 2011
GARJA RAM Vs. KAMLA DEVI
August 3, 2011
GARJA RAM Vs. STATE OF H.P. AND ORS.
September 12, 2011
GAURI DUTT Vs. DR. Y.S. PARMAR UNIVERSITY OF HORTICULTURE
November 2, 2011
GAUTAM CHAND Vs. STATE OF HIMACHAL PRADESH
August 3, 2011
GAUTAM SINGH CHETHA Vs. STATE OF HIMACHAL PRADESH
August 9, 2011
GAYATRI DEVI Vs. STATE OF H.P.
April 26, 2011
GAYATRI DEVI Vs. STATE OF H P
May 6, 2011
GAYATRI DEVI Vs. STATE OF H.P. AND ORS.
June 22, 2011
GEETA DEVI Vs. LEKH RAM
May 4, 2011
GEETA DEVI Vs. STATE OF H.P. AND ORS.
July 20, 2011
GEETA SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 15, 2011
GEETO Vs. STATE OF HIMACHAL PRADESH
September 21, 2011
GHAMANDA SINGH & ORS. Vs. HPSEB LTD. & ANR.
November 4, 2011
GHANSHYAM SHARMA AND ORS. Vs. STATE OF H.P. AND ANR.
April 29, 2011
GHANSHYAM VERMA Vs. STATE OF H P ANDOOTHERS
September 13, 2011
GIAN BAHADUR Vs. STATE OF H P
April 8, 2011
GIAN CHAND Vs. STATE OF HP
May 10, 2011
GIAN CHAND Vs. DIVISIONAL COMMISSIONER
March 14, 2011
GIAN CHAND Vs. STATE OF H.P. AND ANR.
July 20, 2011
GIAN CHAND Vs. STATE OF H.P. AND ORS.
July 25, 2011
GIAN CHAND Vs. STATE OF H P & ORS
September 8, 2011
GIAN CHAND & OTHERS Vs. STATE OF H.P. & OTHERS
November 30, 2011
GIAN CHAND AND ANOTHER Vs. CHARANJIT SINGH
July 29, 2011
GIAN CHAND AND ORS. Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
August 3, 2011
GIAN LAL Vs. BALKRISHAN RAWAT
August 8, 2011
GIAN SINGH Vs. STATE OF H.P.
August 5, 2011
GIAN SINGH @ HISHE RAM Vs. ARJUN SINGH
May 11, 2011
GIAN SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
September 2, 2011
GIAN SINGH AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ANR.
August 11, 2011
GIAN SINGH AND OTHERS Vs. STATE OF H P AND OTHERS
September 8, 2011
GILAM DEI Vs. STATE OF H.P. AND ORS.
August 11, 2011
GIRDHARI LAL Vs. STATE OF HP & OTHERS
November 1, 2011
GITA RAM Vs. STATE OF HIMACHAL PRADESH
November 21, 2011
GITA RAM Vs. STATE OF HIMACHAL PRADESH AND ORS.
February 23, 2011
GITA RAM AND ORS. Vs. STATE OF H.P. AND ORS.
June 27, 2011
GOPAL DASS Vs. STATE OF HIMACHAL PRADESH AND ORS.
July 20, 2011
GOPAL GARG Vs. STATE OF H.P.
December 7, 2011
GOPAL KRISHAN Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
December 2, 2011
GOPAL SHARMA Vs. STATE OF H P
May 18, 2011
GOPAL SINGH Vs. HPSEB
April 8, 2011
GOPAL SINGH Vs. STATE OF H.P. AND ORS.
May 20, 2011
GOPAL SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
April 19, 2011
GOPAL SINGH NEGI Vs. STATE OF H.P.
March 16, 2011
GOPAL SINGH VERMA AND ORS Vs. STATE OF H P AND ORS
September 8, 2011
GOPAL THAPA Vs. STATE OF HIMACHAL PRADESH AND ANR.
March 18, 2011
GOPI CHAND AND ORS Vs. STATE OF H P AND ANR
September 13, 2011
GOPI CHAND NEGI Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
November 16, 2011
GOPI RAM Vs. STATE OF H.P. AND ORS.
May 10, 2011
GORAKH SINGH Vs. HPSFC
January 6, 2011
GORKHI RAM & ANR. Vs. STATE OF H.P. AND ANR.
November 29, 2011
GORSI CONSTRUCTION PRIVATE LIMITED Vs. UNION OF INDIA
July 4, 2011
GOVERDHAN SINGH Vs. STATE OF H.P. AND ORS.
May 11, 2011
GOVIND RAM Vs. MOHAN LAL
May 6, 2011
GOVIND RAM Vs. STATE OF H.P. AND ORS.
June 23, 2011
GOVIND RAM VERMA Vs. STATE OF HIMACHAL PRADESH
May 11, 2011
Govind Singh Vs. Khada Nand
December 8, 2011
Gram Sudhar Sabha Vs. State of H.P.
January 4, 2011
GUDDI DEVI ALIAS DAMODRI Vs. STATE OF HIMACHAL PRADESH AND ORS.
February 23, 2011
GUDDU Vs. KAMLI DEVI
August 8, 2011
GUJJAR SINGH Vs. STATE OF H P AND ORS
April 19, 2011
GULAB DASS Vs. KALU RAM
April 29, 2011
GULAB SINGH Vs. STATE OF HIMACHAL PRADESH
August 12, 2011
GULAB SINGH SHARMA Vs. STATE OF H.P. AND OTHERS
December 14, 2011
GULJEET SINGH Vs. STATE OF HIMACHAL PRADESH
May 2, 2011
GULZAR BIBI Vs. STATE OF HIMACHAL PRADESH
January 6, 2011
Gulzar Singh Bajwa Vs. Managind Director AFCONS INFRASTRUCTURE LIMITED
March 5, 2011
GULZARI LAL Vs. LALI DEVI
October 17, 2011
GUMAN SINGH Vs. STATE OF H.P. AND ORS.
June 27, 2011
GUR DEVI AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ANR.
April 29, 2011
GURBAKSH PREET SINGH Vs. STATE OF H.P. AND ANR.
July 26, 2011
GURCHARAN KAUR AND OTHERS Vs. ANIL KUMAR
June 17, 2011
GURCHARAN SINGH Vs. THE SENIOR EXECUTIVE ENGINEER, HPSEB
May 3, 2011
GURCHARAN SINGH Vs. UNITED INDIA INSURANCE COMPANY
September 29, 2011
GURDAS RAM Vs. STATE OF H.P. AND ANR.
June 29, 2011
GURDAS RAM Vs. STATE OF H.P. & ANOTHER
November 4, 2011
GURDAS RAM ADOPTED SON OF JALLAHA Vs. PRABHU SON OF NAUDA
August 16, 2011
GURDAYAL Vs. H.P.S.E.B. AND ORS.
April 11, 2011
GURDEEP KAUR Vs. STATE OF H.P.
November 4, 2011
GURDEEP KAUR Vs. STATE OF H.P.
September 2, 2011
GURDEV SINGH Vs. KHUSWANT MALLICK
December 5, 2011
GURDEV SINGH Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
December 14, 2011
GURDEV SINGH MEHTA Vs. H.P. AND ANR.
April 18, 2011
GURDIP SINGH Vs. STATE OF H.P. AND ORS.
September 16, 2011
GURMAIL SINGH Vs. STATE OF HP AND ORS.
March 16, 2011
GURMEET KAUR Vs. R.S.PURAN MAL TRUST SHIMLA
August 8, 2011
GURMEET SINGH Vs. STATE OF HIMACHAL PRADESH
February 21, 2011
GURMEL SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
June 30, 2011
GURNAM SINGH Vs. ACHHAR SINGH
October 11, 2011
Gurpal Singh Vs. Chaman Lal
August 12, 2011
GURPAL SINGH Vs. STATE OF H P AND ORS
April 11, 2011
GURU PARSHAD Vs. STATE OF H.P. AND ORS.
August 4, 2011
GURU RAVI DASS TRUST AND ANR. Vs. STATE OF H.P. AND ORS.
September 12, 2011
GYAN CHAND Vs. STATE OF H.P. AND ORS
September 2, 2011
H P CRAFT ITI DIPLOMA HOLDER AND C T I DEGREE HOLD Vs. STATE OF H P AND ANR
July 25, 2011
H P HOUSING & URBAN DEVELOPMENT Vs. R P S KOTWAL
September 14, 2011
H P HOUSING BOARD Vs. JOGINDER PAL SINGH
May 10, 2011
H P HOUSING BOARD AND URBAN DEVELOPMENT AUTHORITY Vs. B D PATHAK
May 9, 2011
H P STATE COOPERATIVE BANK LIMITED Vs. G D KHANNA AND SONS
May 19, 2011
H R KASHYAP Vs. STATE OF H P AND OTHERS
October 18, 2011
H.P. STATE COOPERATIVE BANK LTD. Vs. RAM GOPAL SHARMA AND ANR.
September 16, 2011
H.P. STATE ELECTRICITY BOARD Vs. GURDAS RAM
April 28, 2011
H.P. STATE ELECTRICITY BOARD Vs. SUDESH KUMARI SHARMA AND ORS.
September 2, 2011
H.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. SATISH KUMAR
September 7, 2011
H.P. University Vs. State of H.P.
September 29, 2011
H.P.FINANCIAL CORPORATION Vs. BINDU TYRE RETREADING AND VULCANAZING WORKS
July 25, 2011
H.P.STATE ELECTRICITY BOARD Vs. PAWAN KUMAR
March 29, 2011
H.P.STATE FOREST DEVELOPMENT CORPORATION Vs. ASHOK KUMAR
October 12, 2011
H.R. CHAUHAN Vs. STATE OF H.P. AND ORS.
April 28, 2011
H.R. KALIA Vs. CHAUDHARY SARWAN KUMAR KRISHI VISHVA VIDYALAYA AND ORS.
June 27, 2011
H.R.T.C AND ANR. Vs. SURESHNA DEVI
August 4, 2011
H.R.T.C. Vs. Leela Devi
March 10, 2011
HAKIM CHAND Vs. CHAUDHARY SARWAN KUMAR KRISHI VISHVAVIDYALAY AND ANR.
September 1, 2011
HALKU RAM Vs. STATE OF H.P. AND ORS.
May 6, 2011
HAMEERA DEVI Vs. STATE OF HIMACHAL PRADESH
April 20, 2011
HANS RAJ Vs. STATE OF H.P. AND ORS.
June 28, 2011
HANS RAJ Vs. H.R.T.C. AND ORS.
June 30, 2011
HANS RAJ Vs. OM DUTT AND ORS.
July 21, 2011
Hans Raj Vs. Ran Singh
August 12, 2011
HANS RAJ Vs. STATE OF H.P.
November 3, 2011
HANS RAJ Vs. DIVISIONAL MANAGER
November 8, 2011
HANS RAJ Vs. HRTC
July 27, 2011
HANS RAJ Vs. STATE OF H P AND ORS
April 11, 2011
HAR DEVI Vs. STATE OF H.P. AND ORS.
June 24, 2011
HARBANS LAL Vs. STATE OF H.P. AND ORS.
April 6, 2011
HARBANS SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
May 5, 2011
HARBEER KATOCH Vs. STATE OF HIMACHAL PRADESH
April 8, 2011
HARBHAJAN SINGH Vs. STATE OF H.P. AND ORS.
August 2, 2011
HARDEI Vs. AMIN CHAND
June 23, 2011
HARDEV Vs. STATE OF HIMACHAL PRADESH
April 13, 2011
HARI BAHADUR AND ANR. Vs. STATE OF H.P. AND ORS.
June 28, 2011
HARI CHAND Vs. BABU RAM
August 29, 2011
HARI CHAND AKROT Vs. STATE OF H.P.
May 11, 2011
HARI DASS BHARMANIA AND ANR. Vs. STATE OF H.P. AND ANR.
May 12, 2011
HARI DUTT SHARMA Vs. STATE OF H.P. AND ORS.
July 27, 2011
HARI DUTT SHARMA Vs. STATE OF HIMACHAL PRADESH
March 9, 2011
HARI KRISHAN Vs. STATE OF H P
January 7, 2011
HARI MOHAN Vs. AJAY TYAGI & ANR.
November 15, 2011
HARI OM YOG RAJ Vs. STATE OF H.P. AND OTHERS
August 24, 2011
Hari Pal Thakur Vs. State of H.P
April 19, 2011
HARI RAM Vs. STATE OF H P
January 4, 2011
HARI RAM Vs. STATE OF H.P.
November 24, 2011
HARI RAM Vs. NARPAT RAM
December 9, 2011
HARI RAM AND OTHERS Vs. LEELA DEVI AND OTHERS
May 26, 2011
HARI SINGH Vs. STATE OF H P
April 7, 2011
HARI SINGH Vs. STATE OF HIMACHAL PRADESH
December 22, 2011
HARI SINGH Vs. SURJAN RAM & ANR.
December 1, 2011
HARINDER SINGH Vs. STATE OF H.P. AND ORS.
August 4, 2011
HARISH KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS.
July 28, 2011
HARISH THAKUR Vs. UNION OF INDIA
January 7, 2011
HARJEET SINGH Vs. STATE OF H.P.
October 24, 2011
HARJEET SINGH SODHI Vs. STATE OF HIMACHAL PRADESH
November 22, 2011
Harmehtab Singh Rarewala Vs. Jagteshwarpreet Singh Rarewala
September 9, 2011
HARMESH CHAND Vs. MADAN LAL
August 18, 2011
HARNAM SINGH Vs. H.R.T.C. AND ANR.
June 29, 2011
HARNEK SINGH Vs. STATE OF H.P.
March 18, 2011
HARVINDER Vs. STATE OF H.P. AND ORS.
March 10, 2011
HARVINDER KUMAR Vs. PUNAM
August 12, 2011
HEERA LAL Vs. STATE OF H.P. AND ORS
June 28, 2011
HEM CHAND Vs. STATE OF H.P. AND ANR.
May 3, 2011
HEM CHAND Vs. VICE CHANCELLOR CSK HPKVV
September 14, 2011
HEM LATA ATTRI Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
November 17, 2011
HEM PARKASH Vs. STATE OF H.P. AND ORS.
September 2, 2011
HEM RAJ Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 1, 2011
HEM RAJ Vs. STATE OF HIMACHAL PRADESH AND ORS.
August 3, 2011
HEM RAJ Vs. STATE OF H.P. AND ORS.
May 12, 2011
Hem Raj Vs. State of Himachal Pradesh
March 22, 2011
HEM RAJ Vs. HRTC & ORS.
October 24, 2011
HEM RAJ & OTHERS Vs. JAAN MOHD. & OTHERS
October 31, 2011
HEM RAJ NEGI & ANOTHER Vs. STATE OF H P
October 21, 2011
HEM RAJ. Vs. STATE OF H.P.
October 10, 2011
Hem Raj. Vs. State of H.P
November 22, 2011
HEM SINGH Vs. BHAGAT RAM
May 12, 2011
HEM SINGH Vs. KANTA DEVI
April 1, 2011
HEMANT KUMAR Vs. STATE OF H.P. AND ORS.
August 12, 2011
HET RAM Vs. STATE OF H P
January 4, 2011
HET RAM Vs. STATE OF H.P. AND ORS.
July 29, 2011
HET RAM Vs. STATE OF H.P.
August 11, 2011
HETU Vs. MEGH SINGH AND ANR.
June 27, 2011
HIMACHAL JOINT VENTURE Vs. BUDHI SINGH SHARKI AND ORS.
June 20, 2011
HIMACHAL PRADESH AGRICULTURE UNIVERSITY PENSIONERS SOCIETY Vs. CHANDHARY SARWAN KUMAR HIMACHAL PRADESH KRISHI VISHVAVIDYALAYA AND ANOTHER
September 15, 2011
HIMACHAL PRADESH AYURVEDIC MIDWIFE MAHASANGH Vs. STATE OF H.P. AND ORS.
April 27, 2011
HIMACHAL PRADESH LOK NIRMAN VIBHAG MAJDOOR EKTA UNION Vs. STATE OF H.P.
July 25, 2011
HIMACHAL PRADESH PRIVATE SCHOOLS TEACHERS ASSOCIATION Vs. STATE OF H.P.
August 8, 2011
HIMACHAL PRADESH PROMOTEE SCHOOL LECTURERS ASSN. Vs. STATE OF HIMACHAL PRADESH
April 29, 2011
HIMACHAL PRADESH STATE ELECTRICITY BOARD AND ANR. Vs. BHAGA RAM AND ORS.
April 21, 2011
HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. PAMWI TISSUES LIMITED
September 1, 2011
HIMACHAL ROAD TRANS CORPN Vs. RAMESHWARI SOOD
May 23, 2011
HIMACHAL ROAD TRANSPORT CORPORATION Vs. RAGHUBIR SINGH
July 14, 2011
HIMALYAN EDUCATION AND SOCIAL WELFARE SOCIETY Vs. DR. SANDHAYA GUPTA AND ORS.
August 4, 2011
HIMANSHU SHARMA Vs. KISHORI LAL AND ORS.
April 4, 2011
HIMANSHU SHARMA Vs. H.P.STATE ELECTRONICS DEVELOPMENT CORPORATION LTD
March 10, 2011
HIMAT RAM AND ORS. Vs. HPSEB LTD. AND ORS.
August 31, 2011
HIRA LAL Vs. MAYA RAM
June 2, 2011
HIRA LAL Vs. STATE OF H.P. AND ORS.
May 4, 2011
HIRA LAL Vs. STATE OF HP & OTHERS
November 18, 2011
HIRA LAL SHARMA Vs. STATE OF HP AND ORS
April 18, 2011
HIRA MANI Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD
January 7, 2011
Hira Mani Vs. State of H.P.
July 27, 2011
HIRA SINGH Vs. STATE OF H.P. AND ANR.
May 10, 2011
HITESH KUMAR Vs. HIMACHAL PRADESH UNIVERSITY AND ANR.
April 21, 2011
HORI LAL Vs. STATE OF H.P.
March 1, 2011
HOSHIAR SINGH Vs. STATE OF H.P. AND ORS.
April 28, 2011
HOSHIAR SINGH Vs. LABOUR COMMISSIONER AND ORS.
August 9, 2011
HP NON-GAZETTED JUDICIAL EMPLOYEES WELFARE ASSOCIATION Vs. STATE OF H.P.
July 20, 2011
HPSEB Vs. Pratap Chand
February 23, 2011
HPSEB Vs. JAWALAJI ALLOYS STEEL PVT LTD
September 29, 2011
HPSEB AND ANR. Vs. SANSAR CHAND KATOCH
September 9, 2011
HRIDYE PRAKASH Vs. STATE OF H.P.
July 26, 2011
HUKAM CHAND Vs. TRAHRU RAM
April 26, 2011
HUKAM CHAND Vs. H.P. STATE ELECTRICITY BOARD LTD. AND OTHERS
November 16, 2011
HUKAM RAM Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 14, 2011
HUKAM SINGH, SON OF S/O LATE SH. RAM SINGH R/O VILLAGE LATHU TEHSIL SADAR,DISTRICT MANDI, H.P. PRESENTLY WORKING AS (WARDER) SUB JAIL, KULLU, H.P. Vs. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (HOME) TO THE GOVT. OF H.P., SHIMLA,
December 13, 2011
HUSSAN LAL Vs. RAMESH CHANDER
May 17, 2011
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. SMT. GITA VERMA AND ORS.
July 26, 2011
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. KAMLA DEVI
September 15, 2011
IFFCO TOKIO GENERAL INSURANCE COMPANY Vs. DHANI DEVI AND ORS
March 15, 2011
IN RE: SUNVISION ENGINEERING COMPANY PRIVATE LIMITED; Vs. STATE
January 5, 2011
INDER DEV Vs. STATE OF H.P. AND ORS.
May 7, 2011
INDER DUTT SHARMA Vs. STATE OF H.P AND ORS.
July 28, 2011
INDER LAL GUPTA Vs. STATE OF H.P.
October 12, 2011
INDER PARKASH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
December 2, 2011
INDER SINGH Vs. STATE OF H P
April 7, 2011
INDER SINGH Vs. STATE OF H.P.
April 26, 2011
INDER SINGH Vs. STATE OF H.P. AND ANR.
April 21, 2011
INDER SINGH Vs. STATE OF H.P. AND ORS.
July 25, 2011
INDER SINGH Vs. RAMANAND
November 29, 2011
INDER SINGH Vs. STATE OF H P AND ORS
April 11, 2011
INDER SINGH Vs. STATE OF HIMACHAL PRADESH
August 3, 2011
INDER SINGH Vs. STATE OF H P AND OTHERS
September 6, 2011
INDER SINGH SHARMA, S/O SH. CHET RAM SHARMA R/O VILLAGE BOHAL TEHSIL & P.O. KAMRAOU PAONTA SAHIB DISTT SIRMOUR, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA,
December 21, 2011
INDERJIT BHICKTA Vs. MAHESH KUMAR
July 18, 2011
INDERJIT KALRA Vs. SMT. TRILOCHAN KAUR AND ORS.
September 20, 2011
INDIRA DEVI Vs. STATE OF H.P. AND ORS.
September 20, 2011
INDIRA DOGRA Vs. STATE OF H.P. AND ORS.
June 30, 2011
INDIRI DEVI AND ORS. Vs. PARKASH SINGH AND ORS.
March 21, 2011
INDO FARM TRACTORS AND MOTORS LTD Vs. RAJPURA COOPERATIVE AGRICULTURE SERVICE SOCIETY LTD
March 21, 2011
INDRA DEVI Vs. STATE OF H.P. AND ORS.
September 13, 2011
INDU Vs. STATE OF H.P. AND ORS.
June 23, 2011
INDU KAUSHAL Vs. STATE OF H.P.
August 4, 2011
ISH KUMAR VERMA Vs. STATE OF H.P. AND ORS.
January 5, 2011
ISHAR DASS Vs. BHAGATI DEVI
March 16, 2011
ISHWAR DASS Vs. STATE OF HIMACHAL PRADESH
March 18, 2011
ISHWAR DASS Vs. SHRI S. ROY AND ORS.
September 8, 2011
ISHWAR DASS AGGARWAL Vs. NIRMALA DEVI
April 4, 2011
ISHWAR DEV Vs. STATE OF H.P. AND ANR.
August 1, 2011
ISHWAR DUTT VERMA Vs. STATE OF H.P. AND ORS.
June 23, 2011
ISHWAR SINGH Vs. STATE OF H.P.
September 1, 2011
ISHWARI DEVI JUSTA Vs. STATE OF H P AND ORS
April 29, 2011
ITC Ltd. Vs. State of H.P.
March 28, 2011
J.C.CHAUHAN Vs. STATE OF H.P.
February 28, 2011
J.K. DUGGAL AND ORS. Vs. HARISH KUMAR SHARMA
September 7, 2011
J.N.SHARMA Vs. STATE OF H.P.
August 3, 2011
J.P.VASHISHTHA Vs. SAINIK SCHOOL SOCIETY
July 26, 2011
J.S. BATRA Vs. HIMACHAL PRADESH GRAMIN BANK
July 26, 2011
JAGAN NATH AND OTHERS Vs. MALOOK SINGH
November 3, 2011
JAGAR NATH Vs. STATE OF H.P. AND ORS.
May 3, 2011
JAGAT RAM Vs. STATE OF H.P. AND ORS.
June 2, 2011
JAGAT RAM Vs. STATE OF H.P. AND ANR.
March 31, 2011
JAGAT RAM Vs. STATE OF H.P. AND ORS.
June 22, 2011
JAGAT RAM Vs. STATE OF H P
January 6, 2011
JAGAT RAM THAKUR Vs. STATE OF H P AND ORS
April 18, 2011
JAGAT RAM VERMA Vs. STATE OF HIMACHAL PRADESH
November 4, 2011
JAGAT SINGH Vs. NAIN SINGH
April 6, 2011
JAGAT SINGH VERMA Vs. STATE OF H.P. AND ORS.
September 7, 2011
JAGBIR SINGH Vs. STATE OF HIMACHAL PRADESH
December 13, 2011
JAGBIR SINGH CHANDEL Vs. STATE OF HIMACHAL PRADESH
March 18, 2011
JAGDEEP SINGH GULERIA Vs. STATE OF H.P. AND ANR.
March 8, 2011
JAGDEV SINGH Vs. PHEENU RAM ALIAS ASHWANI KUMAR
April 20, 2011
JAGDEV SINGH Vs. SMT. BHAGWANTI AND OTHERS
June 13, 2011
JAGDISH CHAND Vs. STATE OF H.P.
April 26, 2011
JAGDISH CHAND Vs. KANGRA RAM
April 28, 2011
JAGDISH CHAND Vs. PREM SINGH
August 19, 2011
JAGDISH CHAND Vs. STATE OF H P
April 1, 2011
JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
May 6, 2011
Jagdish Chand Vs. State of H.P.
April 1, 2011
JAGDISH CHAND Vs. AMAR NATH AND ANR.
June 22, 2011
JAGDISH CHAND Vs. STATE OF H P AND ANR
April 19, 2011
JAGDISH CHAND Vs. STATE OF H.P. AND ANR.
June 28, 2011
JAGDISH CHAND AND ANR. Vs. THE STATE OF H.P. AND ANR.
April 20, 2011
JAGDISH CHAND AND ORS. Vs. DIRECTOR CONSOLIDATION AND ORS.
February 24, 2011
JAGDISH CHAND AND OTHERS Vs. SHAKUNTLA DEVI AND OTHERS
November 14, 2011
JAGDISH CHAND SHARMA Vs. STATE OF H.P.
July 4, 2011
JAGDISH CHAND THAKUR Vs. STATE OF H.P.
September 7, 2011
JAGDISH KUMAR Vs. THE HPSEB COMPANY LTD. AND ANOTHER
November 24, 2011
JAGDISH LAL Vs. STATE OF HIMACHAL PRADESH
April 1, 2011
JAGDISH PARKASH Vs. STATE OF HIMACHAL PRADESH
January 6, 2011
JAGDISH RAM Vs. KISHORI LAL
January 5, 2011
JAGDISH RAM Vs. HARI RAM AND OTHERS
October 15, 2011
JAGDISH RAM AND ORS. Vs. BRAHAM DASS AND ORS.
September 15, 2011
JAGDISH RAM, SON OF SHRI KIRPA RAM AND ORS. Vs. STATE OF H.P THROUGH DIRECTOR OF CONSOLIDATION, H.P. SHIMLA,
December 12, 2011
JAGDISH S/O SHRI LALA RAM R/O VILLAGE BHULEEN POST OFFICER CHARATA, TEHSIL CHURAH, DISTRICT CHAMBA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (I & PH) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
December 13, 2011
JAGDISH SINGH Vs. STATE OF H.P.
August 1, 2011
JAGDISH SINGH Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, SATLUJ JAL VIDUT NIGAM AND ORS.
July 20, 2011
JAGDISH SINGH VERMA AND ORS. Vs. H.P. STATE COOPERATIVE MARKETING AND CONSUMER FEDERATION AND ORS.
September 1, 2011
JAGJIT LAL SHARMA Vs. STATE OF H.P.
September 8, 2011
JAGMOHAN SINGH Vs. PRINCIPAL CONSERVATOR OF FORESTS AND ORS.
March 28, 2011
JAGTU Vs. RULDU
September 15, 2011
JAI BHAGWAN CHAUDHARY Vs. HIMACHAL PRADESH KRISHI VISHYA VIDYALAYA
April 6, 2011
JAI CHAND Vs. STATE OF HIMACHAL PRADESH
January 4, 2011
JAI CHAND Vs. BHAGWAN SINGH
October 19, 2011
JAI CHAND THAKUR Vs. SAT PAL CHAUHAN
February 23, 2011
JAI KARAN DASS Vs. STATE OF H.P. AND ORS.
March 10, 2011
JAI PAL Vs. STATE OF HIMACHAL PRADESH
April 6, 2011
JAI PAL SINGH Vs. STATE OF H.P. AND ORS.
June 20, 2011
JAI PRAKASH HYDRO POWER LTD Vs. SHIV DASSI
March 1, 2011
Jai Ram Vs. State of H.P.
September 14, 2011
Jai Singh Vs. Sarla Devi
June 22, 2011
JAI SINGH Vs. STATE OF HIMACHAL PRADESH
November 2, 2011
JAI SINGH Vs. BISHAN SINGH
July 26, 2011
JAI SINGH Vs. STATE OF H.P. AND ORS.
July 26, 2011
JAI SINGH Vs. STATE OF H.P. AND ORS.
September 2, 2011
JAI SINGH Vs. DHIAN SINGH
August 12, 2011
JAI SINGH AND ORS. Vs. STATE OF H.P. AND ANR.
March 25, 2011
JAI SINGH THAKUR Vs. STATE OF H.P.
March 9, 2011
JAIPRAKASH POWER VENTURES LTD Vs. JAYPEE KARCHAM HYDRO CORPN.LTD
March 14, 2011
JAIVIR SINGH Vs. STATE OF HIMACHAL PRADESH
November 3, 2011
JAIWANTI DEVI Vs. STATE OF H P AND ORS
April 18, 2011
JALAM SINGH Vs. BHAGWAN SINGH
April 7, 2011
JALAM SINGH Vs. ATMA RAM
January 6, 2011
JALAM SINGH Vs. STATE OF H.P. AND ORS.
September 15, 2011
JAMAL DEEN Vs. STATE OF H P & ANR
August 18, 2011
JAMEET SINGH SON OF BHAGAT RAM, RESIDENT OF VILLAGE HAYOR, MOUZA MEWA, TEHSIL BHORANJ, DISTRICT HAMIRPUR, H.P. Vs. RAJ KUMAR SON OF SH. DILA RAM, RESIDENT OF VILLAGE HAYOR, MOUZA MEWA, TEHSIL BHORANJ, DISTRICT HAMIRPUR, H.P.
December 8, 2011
JAMES ALBERT Vs. STATE OF H P
June 20, 2011
JAMNA DEVI Vs. MUNICIPAL COUNCIL, H.P. AND ANR.
August 4, 2011
JAMNA DEVI Vs. STATE OF H P
January 4, 2011
JAMNA DEVI Vs. STATE OF H.P. & ORS.
November 22, 2011
JAMUNA DEVI Vs. STATE OF HIMACHAL PRADESH
August 5, 2011
JANAK RAJ KASHYAP Vs. COMMISSIONER OF INCOME TAX, SHIMLA
May 20, 2011
JANAM SINGH Vs. DESO ALIAS JAGDISH AND HEM SINGH
September 9, 2011
JANKI DEVI Vs. STATE OF H.P. AND ORS.
July 20, 2011
JARNAIL SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
May 4, 2011
JARNAIL SINGH Vs. SENIOR EXECUTIVE ENGINEER HPSEB
April 5, 2011
JASBIR SINGH Vs. STATE OF H.P. AND ORS.
June 21, 2011
JASMATI DEVI Vs. STATE OF H P AND ORS
April 20, 2011
JASPAL SINGH NAGI Vs. STATE OF H.P.
August 8, 2011
JASVINDER SINGH Vs. STATE OF H.P.
December 1, 2011
JASWANT SINGH Vs. STATE OF H.P.
April 13, 2011
JASWANT SINGH Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
August 3, 2011
JASWANT SINGH Vs. STATE OF H.P. AND ORS.
September 1, 2011
JASWANT SINGH NEGI Vs. RAJINDER KUMAR
April 27, 2011
Jaswinder Kaur Vs. Union of India
February 24, 2011
JATINDER KUMAR Vs. STATE OF H.P.
December 6, 2011
JAWALA PARSHAD Vs. STATE OF H P
April 6, 2011
JAWALA PRASHAD Vs. LAXMI NARAIN
September 20, 2011
JAWIND LAL CHAUHAN Vs. STATE OF H.P. AND ORS.
August 3, 2011
JAYASARA Vs. STATE OF H P
January 4, 2011
JEET RAM Vs. STATE OF H.P.
March 16, 2011
JEET RAM Vs. STATE OF HIMACHAL PRADESH
May 25, 2011
JEET RAM Vs. KAMLA DEVI
March 30, 2011
JEET RAM Vs. SUNDER LAL AND OTHERS
August 19, 2011
JEET RAM AND ORS. Vs. STATE OF H.P. AND ORS.
May 11, 2011
JEET RAM CHANDEL Vs. STATE OF HIMACHAL PRADESH AND ORS.
April 28, 2011
JEET RAM SHARMA Vs. STATE OF H.P.
April 20, 2011
JEET SINGH Vs. STATE OF H.P. AND ANR.
September 1, 2011
JEETINDERA SINGH Vs. STATE OF H P
October 18, 2011
JEEVAN SINGH SHARMA & OTHERS Vs. STATE OF H.P. & OTHERS
November 22, 2011
JEEWAN KUMAR Vs. STATE OF H.P AND ORS.
March 30, 2011
Jeewan Lal Vs. State of H.P.
December 28, 2011
JERATH ELECTRONICS Vs. STATE OF H.P. AND ORS.
September 1, 2011
JHABA RAM Vs. STATE OF H.P. AND ANR.
February 22, 2011
JHABE RAM Vs. MAHINDER SINGH
December 2, 2011
Jia Lal Vs. Himachal Pradesh State Co-operative Milk
February 21, 2011
JIA LAL Vs. STATE OF H P AND OTHERS
September 8, 2011
JINDAL INDUSTRIES LTD. Vs. STATE OF H.P. AND OTHERS
August 8, 2011
Jindal Pipes Ltd. Vs. Shri Sanjeev Sharma
November 29, 2011
JINDU RAM Vs. STATE OF H.P. AND ORS.
January 5, 2011
JITENDER KUMAR Vs. H P S E B
April 13, 2011
JITENDER MOHAN BHARDWAJ Vs. INDIAN OIL CORPORATION LIMITED AND ANOTHER
November 18, 2011
JITMA DEVI Vs. STATE OF H.P.
February 28, 2011
JIUNU Vs. KASHMIR SINGH
November 11, 2011
JIWAN LAL Vs. STATE OF HIMACHAL PRADESH
December 23, 2011
JIWAN PRAKASH Vs. STATE OF HIMACHAL PRADESH
April 6, 2011
JIWAN SINGH Vs. STATE OF HIMACHAL PRADESH
March 21, 2011
JIWAN SINGH Vs. STATE OF H P AND OTHERS
September 6, 2011
JOGINDER KAUR Vs. STATE OF H.P. AND ORS.
April 29, 2011
Joginder Kumar Vs. State of Himachal Pradesh
February 21, 2011
JOGINDER LAL Vs. STATE OF H.P AND ANR.
April 20, 2011
JOGINDER PAL Vs. STATE OF H.P. & ANOTHER
November 1, 2011
JOGINDER PAL ZEAR Vs. STATE OF H.P.
November 21, 2011
JOGINDER SINGH Vs. STATE OF H.P.
November 28, 2011
JOGINDER SINGH Vs. STATE OF H.P.
December 13, 2011
JOGINDER SINGH Vs. STATE OF H.P. AND ORS.
June 24, 2011
JOGINDER SINGH Vs. SALINDER SINGH AND ORS.
June 29, 2011
JOGINDER SINGH Vs. YASHWANT SINGH
March 8, 2011
JOGINDER SINGH Vs. STATE OF H.P.
July 8, 2011
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH
May 6, 2011
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
October 24, 2011
JOGINDER SINGH Vs. STATE OF H.P. AND ANR.
September 13, 2011
JOGINDER SINGH Vs. DR. Y. S. PARMAR UNIVERSITY AND ORS.
September 12, 2011
JOGINDER SINGH AND ANR. Vs. STATE OF H.P. AND ANR.
July 26, 2011
JONDA RAM Vs. PIAR CHAND
April 8, 2011
JUDHIA DEVI Vs. STATE OF H.P.
October 13, 2011
JUG DEI Vs. BHAKRA BEAS MANAGEMENT BOARD AND ORS.
August 1, 2011
JUG DEVI Vs. SHRI GANDHARAV SINGH
September 5, 2011
JULMI AND ANOTHER Vs. DIWANA ALIAS DIWAN CHAND
May 30, 2011
JUMLA JAMIDARAN Vs. JUMLA JAMIDARAN AND ORS.
April 28, 2011
JYOTI DEVI Vs. STATE OF H.P. AND ORS.
May 2, 2011
JYOTI DHIMAN Vs. STATE OF H.P. AND ORS.
August 4, 2011
JYOTI PARKASH Vs. KAMAL KANT
June 22, 2011
JYOTI PARKASH Vs. STATE OF HIMACHAL PRADESH
August 18, 2011
K D SHARMA Vs. H P STATE CO OPERATIVE BANK LTD
March 21, 2011
K P SINGH Vs. HIGH COURT OF H P
April 21, 2011
K R BHATTI Vs. Y S PARMAR UNIVERSITY
April 1, 2011
K.B.L.SRIVASTAVA Vs. STATE OF H.P.
April 26, 2011
K.C. RANA (KALYAN CHAND RANA) SON OF SHRI RAM SARAN RANA, RESIDENT OF VILLAGE DAGOH, POST OFFICE DAGOH, TEHSIL JAI SINGHPUR, DISTRICT KANGRA, H.P. Vs. THE STATE OF H.P. THROUGH SECRETARY (EDUCATION), SHIMLA,
December 8, 2011
K.K. SHARMA Vs. STATE OF HIMACHAL PRADESH AND ANR.
July 20, 2011
K.R. VERMA Vs. STATE OF HIMACHAL PRADESH AND ANR.
September 1, 2011
Kahan Singh Vs. Mast Ram
February 26, 2011
KAILASH CHAND SHARMA Vs. STATE OF H.P.
July 21, 2011
KAILASH DUTT AND ORS. Vs. STATE OF H.P. AND ORS.
September 7, 2011
KAILASH KUMAR Vs. STATE OF H.P. AND ORS.
June 22, 2011
Kailasho Devi Vs. Union of India
December 16, 2011
KAILASHO DEVI Vs. UNION OF INDIA AND ORS.
December 26, 2011
KAILASI DEVI Vs. STATE OF H.P.
November 15, 2011
KALA DEVI Vs. PURAN CHAND
October 31, 2011
KALAM SINGH Vs. STATE OF H.P. AND ORS.
June 27, 2011
KALASI DEVI Vs. UNION OF INDIA
July 7, 2011
KALAWATI Vs. SUDHIR CHAND
April 13, 2011
KALPNA GROVER, KALPNA GROVER Vs. STATE OF H P AND OTHERS
September 6, 2011
KALSI Vs. STATE OF H.P. AND ORS.
April 7, 2011
KALYAN CHAND Vs. ANITA ARORA
March 16, 2011
KALYAN CHAUHAN Vs. STATE OF H.P. AND ORS.
February 23, 2011
KAM RAJ Vs. STATE OF H.P.
December 21, 2011
KAMAL CHAND Vs. STATE OF HIMACHAL PRADESH AND ANR.
August 4, 2011
KAMAL CHAND SHARMA Vs. STATE OF H.P. AND ORS.
July 25, 2011
KAMAL DEEN Vs. STATE OF H P
January 3, 2011
KAMAL DEV Vs. STATE OF HIMACHAL PRADESH
January 14, 2011
KAMAL DEV & OTHERS Vs. STATE OF H.P. & OTHERS
November 15, 2011
KAMAL DUTT Vs. STATE OF HIMACHAL PRADESH
August 12, 2011
KAMAL DUTT AND ANR. Vs. LAND ACQUISITION COLLECTOR AND ANR.
March 8, 2011
Kamal Kant Vs. Kulwant
July 7, 2011
KAMAL WALIA Vs. UNION OF INDIA AND OTHERS
November 3, 2011
KAMALA DEVI Vs. SAVITRI DEVI
November 30, 2011
KAMALJEET KAUR Vs. STATE OF H P
April 7, 2011
KAMALJEET SINGH Vs. STATE OF H.P. AND ORS.
September 7, 2011
KAMESHWAR SINGH DHAULTA Vs. STATE OF H.P.
March 29, 2011
KAMLA DEVI Vs. BALBIR SINGH
April 7, 2011
KAMLA DEVI Vs. STATE OF H P
January 4, 2011
KAMLA DEVI Vs. STATE OF HIMACHAL PRADESH
May 19, 2011
KAMLA DEVI Vs. THE STATE OF H.P. & OTHERS
November 24, 2011
KAMLA DEVI AND ANR. Vs. STATE OF H.P.
August 4, 2011
KAMLA RANI Vs. STATE OF H P AND ORS
June 23, 2011
KAMLESH Vs. DIRECTOR SOCIAL AND WOMEN WELFARE
January 7, 2011
KAMLESH AWASTHI Vs. DISTRICT AND SESSIONS JUDE AND ORS.
September 2, 2011
KAMLESH CHAND Vs. STATE OF H P
April 6, 2011
KAMLESH KUMARI Vs. VINOD KUMAR
May 7, 2011
KAMLESH KUMARI Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 9, 2011
KAMLESH KUMARI THAKUR Vs. STATE OF H.P. & ANR.
November 23, 2011
KAMLESH MAMGAIN Vs. H.P.S.E.B.
November 3, 2011
KAMLESH SAMYAL Vs. STATE OF H P AND ANR
April 19, 2011
KAMLESH SHARMA Vs. STATE OF HIMACHAL PRADESH AND ANR.
June 22, 2011
KAMLESH THAKUR Vs. STATE OF HIMACHAL PRADESH AND ORS.
March 17, 2011
KANCHAN BALA Vs. STATE OF H.P.
August 4, 2011
KANCHAN DEVI Vs. KULDIP SINGH
September 14, 2011
KANCHANA DEVI Vs. ARUN KUMAR
December 2, 2011
KANHIYA LAL KAUSHAL AND ORS. Vs. STATE OF H.P. AND ANR.
September 2, 2011
KANTA DEVI Vs. STATE OF H.P. AND ORS.
July 27, 2011
KANTA DEVI Vs. H.P.HORTICULTURE PRODUCE MARKETING AND PROCESSING COOP.LTD
October 31, 2011
KANTA DEVI Vs. DIRECTOR, ELEMENTARY EDUCATION AND ORS.
June 29, 2011
KANTA DEVI Vs. STATE OF H P
April 5, 2011
KANTA DEVI Vs. STATE OF HIMACHAL PRADESH
February 21, 2011
KANTA DEVI Vs. STATE OF H.P. AND ORS.
September 12, 2011
KANTA DEVI Vs. STATE OF H.P. AND ORS.
June 30, 2011
KANTI SWAROOP MEHTA Vs. STATE OF H.P.
October 24, 2011
KANWAR SINGH Vs. STATE OF HIMACHAL PRADESH
August 26, 2011
KANWAR SINGH Vs. SURJAN SINGH
November 2, 2011
KAPIL DEV Vs. STATE OF H.P. & OTHERS
November 4, 2011
KARAM CHAND Vs. THE STATE OF HIMACHAL PRADESH AND OTHERS
November 17, 2011
KARAM CHAND Vs. RATTAN SINGH
May 13, 2011
KARAM CHAND Vs. STATE OF HIMACHAL PRADESH
April 6, 2011
KARAM CHAND Vs. STATE OF H P
April 8, 2011
KARAM CHAND Vs. STATE OF HIMACHAL PRADESH
January 5, 2011
KARAM CHAND Vs. STATE OF HIMACHAL PRADESH
December 7, 2011
KARAM CHAND Vs. STATE OF H P AND OTHERS
September 14, 2011
KARAM CHAND SAMA, SON OF LATE SRI RAM, RESIDENT OF BHARTI COTTAGE, BELOW KALRA HOUSE, CHHOTA SHIMLA Vs. STATE OF HIMACHAL PRADESH THROUGH CHIEF SECRETARY, SHIMLA - 171002,
December 20, 2011
KARAM CHAND SON OF MACHLA RAM Vs. STATE OF H.P.
February 22, 2011
KARAM SINGH Vs. BHAG SINGH AND ORS.
June 30, 2011
KARAM SINGH Vs. STATE OF HIMACHAL PRADESH
August 9, 2011
KARAMVEER SHARMA Vs. VIJAY RAN
December 14, 2011
KARAN SINGH Vs. STATE OF HIMACHAL PRADESH
September 8, 2011
KARNAIL SINGH Vs. THE STATE OF H.P. AND ANR.
February 23, 2011
KARNATAKA TRADING COMPANY AND ANR. Vs. SH. RAMESH CHAND AGGARWAL
April 4, 2011
KARTA RAM GUPTA Vs. ASHWANI KUMAR SHARMA (SINCE DECEASED)
June 15, 2011
KARTAR CHAND Vs. STATE OF H P
April 7, 2011
KARTAR SINGH Vs. STATE OF H.P. AND ORS.
April 29, 2011
KARTAR SINGH Vs. STATE OF H.P. AND OTHERS
November 1, 2011
KARTAR SINGH Vs. STATE OF H P ANOTHER
September 6, 2011
KARTAR SINGH SEN Vs. STATE OF H P AND ANR
April 6, 2011
KARTARO DEVI Vs. ANIL SHARMA
September 23, 2011
KARTIK SYAL Vs. STATE OF HIMACHAL PRADESH
October 21, 2011
KARUNENDRA SINGH Vs. BRIJENDRA SINGH AND ORS.
May 4, 2011
KARZAM GIACHHO NEGI Vs. STATE OF H.P.
November 1, 2011
KASAM DEEN Vs. STATE OF H P
January 7, 2011
Kashmir Singh Vs. Sachin
March 16, 2011
KASHMIR SINGH Vs. STATE OF HIMACHAL PRADESH
May 9, 2011
KASHMIR SINGH Vs. THE STATE OF HIMACHAL PRADESH AND OTHERS
November 17, 2011
KASHMIR SINGH GULERIA Vs. STATE OF H.P. AND ORS.
June 23, 2011
KASHMIRI LAL Vs. PREMI DEVI
October 19, 2011
KASHMIRI LAL & OTHERS Vs. STATE OF H.P. & ANR.
November 22, 2011
KAUSHALYA AND ORS. Vs. AJMER
September 15, 2011
KAUSHALYA DEVI Vs. STATE OF HIMACHAL PRADESH
April 1, 2011
KAUSHALYA DEVI Vs. STATE OF H.P. AND ORS.
March 9, 2011
KAVITA ARORA Vs. AMIT ARORA
April 11, 2011
KAVITA RANA Vs. STATE OF HIMACHAL PRADESH AND ANR.
August 4, 2011
KAWASAKI ADVERTISERS AND REPRESENTATIVES Vs. STATE OF HIMACHAL PRADESH
August 4, 2011
KDDL LTD. Vs. RAJ KUMAR AND OTHERS
November 21, 2011
KEDAR NATH Vs. STATE OF HIMACHAL PRADESH AND ORS.
March 30, 2011
KEDAR SINGH RANTA Vs. STATE OF H.P.
December 8, 2011
KEHAR SINGH Vs. STATE OF H P AND ORS
March 1, 2011
KEHAR SINGH SON OF LACHHMAN DASS SON OF LATE RAO Vs. AMAR SINGH SON OF LACHHMAN DASS AND ANR
December 16, 2011
KEHAR SINGH SON OF SH. RAM SINGH, RESIDENT OF VILLAGE PASSAL, PO CHAUNTRA, TEHSIL JOGINDER NAGAR, DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA -171002,
December 9, 2011
Kesar Singh Vs. Tilak Raj
July 20, 2011
KESAR SINGH Vs. LAXMI SINGH
April 8, 2011
KESAR SINGH Vs. STATE OF H.P. AND ORS.
August 1, 2011
KESAR SINGH Vs. H.P.S.E.B. & ANOTHER
November 3, 2011
KESAR SINGH KHAMTA Vs. STATE OF H.P.
September 19, 2011
KESHAR CHAND Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ORS.
July 27, 2011
KESHAV ATTRI AND ORS. Vs. SURENDERA
September 12, 2011
KESHAV RAM Vs. STATE OF H.P. AND ORS.
March 29, 2011
Keshav Ram Vs. State of H.P.
January 6, 2011
KESHAV RAM Vs. STATE OF H.P. AND OTHERS
May 26, 2011
KESHAV RAM AND ORS Vs. STATE OF H P AND ORS
April 18, 2011
KESHAV SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
July 20, 2011
KESRI DEVI Vs. HARI DASS SHARMA
September 2, 2011
KEWAL KRISHAN Vs. STATE OF H P
March 23, 2011
KEWAL KRISHAN Vs. STATE OF HIMACHAL PRADESH AND ORS.
August 16, 2011
KEWAL KRISHAN AND OTHERS Vs. PUNJAB NATIONAL BANK
October 10, 2011
KEWAL KRISHAN INDORIA Vs. STATE OF H.P.
May 4, 2011
KEWAL RAM Vs. PURAN SUKH
April 21, 2011
KEWAL SINGH Vs. H.P.STATE ELECTRICITY BOARD
November 16, 2011
KHAZAN SINGH AND ORS. Vs. SMT. GULABI AND ORS.
February 23, 2011
KHEM CHAND Vs. STATE OF HIMACHAL PRADESH
April 21, 2011
KHEM CHAND SHARMA Vs. UNION OF INDIA
September 23, 2011
KHEM LATA Vs. STATE OF H P
January 6, 2011
KHEM SINGH Vs. STATE OF H.P. & OTHERS
November 16, 2011
KHIALI RAM Vs. YASH PAL
May 13, 2011
KHIMI RAM Vs. STATE OF H.P. AND ORS.
September 16, 2011
KHIYALI RAM AND ORS. Vs. GITA RAM AND ANR.
September 8, 2011
KHUB RAM AND ORS. Vs. BHAG CHAND AND ORS.
September 16, 2011
KHUSHAL CHAND Vs. STATE OF H.P. AND ORS.
August 2, 2011
KIMAT RAM & ANOTHER Vs. STATE OF H P & OTHERS
October 20, 2011
KIRAN KUMARI Vs. STATE OF H.P. & ORS.
November 21, 2011
KIRAN KUMARI Vs. NEW JAYANTI BUS SERVICE
May 5, 2011
KIRAN SHARMA Vs. STATE OF H.P. AND ORS.
June 30, 2011
KIRAN SHARMA, W/O SHRI NARESH KUMAR SHARMA, R/O VILLAGE MACHARYAN, POST OFFICE SAINJ, TEHSIL SUNI, DISTRICT SHIMLA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, H.P. AND ORS.
December 19, 2011
KIRNA DEVI Vs. STATE OF H.P.
April 26, 2011
KIRPA RAM AND ORS. Vs. STATE OF H.P. AND ORS.
June 30, 2011
KIRPAL SINGH Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
November 24, 2011
KIRTAN SINGH Vs. LILA DEVI
October 10, 2011
KISHAN CHAND Vs. RAM CHAND
January 5, 2011
KISHAN CHAND Vs. STATE OF HIMACHAL PRADESH
June 2, 2011
KISHAN DEV SHARMA Vs. STATE OF H.P.
December 19, 2011
KISHORE CHAND Vs. FINANCIAL COMMISSIONER APPEALS
May 12, 2011
KISHORE KUMAR Vs. P. MITRA AND ANR.
March 31, 2011
KISHORE KUMAR Vs. STATE OF H.P. AND ORS.
April 20, 2011
KISHORE KUMAR Vs. DISTRICT HORTICULTURE OFFICER, CHAMBA
November 29, 2011
KISHORI LAL Vs. STATE OF H.P. AND ORS.
September 16, 2011
KISHORI LAL Vs. STATE OF H.P. AND ORS.
July 26, 2011
KISHORI LAL Vs. ROHNI SHARMA
August 4, 2011
KISHORI LAL & OTHERS Vs. STATE OF H.P. & ANOTHER
November 4, 2011
KISHORI LAL ALIAS KISHOR CHAND Vs. KARAM SINGH
September 2, 2011
KISHORI LALL AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
September 15, 2011
KOMAL CHAND Vs. STATE OF H.P.
December 19, 2011
KRESHAN Vs. STATE OF H P AND ORS
April 18, 2011
KRIPAL SINGH Vs. RAMESH KUMAR
June 30, 2011
KRISHAN CHAND Vs. Y.S.PARMAR UNIVERSITY
November 9, 2011
KRISHAN CHAND Vs. STATE OF H.P. AND ORS.
April 29, 2011
KRISHAN CHAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
May 5, 2011
KRISHAN CHAND Vs. STATE OF H.P. AND ORS.
February 23, 2011
KRISHAN CHAND, SON OF SH. DAYALU RAM, R/O VILLAGE BHARARI, P.O. CHAMBI, TEHSIL SUNDERNAGAR, DISTT. MANDI (HP), Vs. STATE OF H.P. THROUGH SECRETARY (FOREST ) TO THE GOVT. OF H.P. AT SHIMLA H.P. AND PR. CHIEF CONSERVATOR OF FOREST, SHIMLA H.P.
December 19, 2011
KRISHAN DAYAL SHARM Vs. STATE OF H.P. & OTHERS
November 22, 2011
KRISHAN DEV KAUSHAL Vs. RAM PAL SHARMA
May 4, 2011
KRISHAN KUMAR Vs. STATE OF HIMACHAL PRADESH
November 22, 2011
KRISHAN KUMAR SUMAN Vs. STATE OF H.P.
September 7, 2011
KRISHAN KUMAR, SON OF SH. ROOP LAL, RESIDENT OF VILLAGE TYAMLA, P.O. KATHYAHUN, TEHSIL SADAR, DISTRICT MANDI, H.P. Vs. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (AGRICULTURE) TO THE GOVERNMENT OF H.P., SHIMLA-2,
December 19, 2011
KRISHAN LAL Vs. STATE OF H.P.
July 20, 2011
KRISHAN LAL Vs. STATE OF H.P. AND ORS.
March 9, 2011
KRISHAN LAL Vs. MANAGING DIRECTOR MODESTO POLYMERS (P) LTD AND ANR
April 28, 2011
KRISHAN SINGH Vs. STATE OF H.P. AND ORS.
March 7, 2011
KRISHNA DEVI Vs. TRANSPORT COMMISSIONER
April 28, 2011
KRISHNA DEVI Vs. GIRU
October 24, 2011
KRISHNA DEVI Vs. STATE OF H P
April 7, 2011
KRISHNA DEVI AND ANOTHER Vs. SANT RAM
September 21, 2011
KRISHNA DEVI AND ORS. Vs. STATE OF H.P. AND ANR.
September 1, 2011
KRISHNA DEVI THAKUR Vs. STATE OF H.P. AND ANR.
June 24, 2011
KRISHNA KUMARI Vs. STATE OF H.P. AND ORS.
June 30, 2011
KUL PARKASH BHARDWAJ Vs. STATE OF H.P.
March 3, 2011
KULBINDER SINGH Vs. STATE OF H.P.
March 8, 2011
KULBIR CHAND Vs. STATE OF H.P. & ANR.
November 15, 2011
KULDEEP AND ORS. Vs. STATE OF H.P. AND ORS.
September 12, 2011
KULDEEP ARORA Vs. STATE OF H.P. AND ORS.
June 29, 2011
KULDEEP CHAND Vs. STATE OF H.P. AND ANR.
April 21, 2011
KULDEEP KUMAR Vs. RIKHI RAM
April 4, 2011
KULDEEP RAO Vs. STATE OF H.P.
December 14, 2011
KULDEEP SINGH Vs. STATE OF H P
April 7, 2011
KULDEEP SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION
May 13, 2011
KULDIP SINGH Vs. STATE OF HIMACHAL PRADESH
July 21, 2011
KULDIP SINGH Vs. H.P. STATE ELECTRICITY BOARD
October 21, 2011
KULWANT SINGH Vs. STATE OF H.P. AND ANOTHER
December 1, 2011
KULWINDER KAUR Vs. ANITA KUMARI
August 1, 2011
KULWINDER SINGH Vs. STATE OF HP AND ORS.
July 27, 2011
KUMAR SEN Vs. STATE OF H.P. AND ANR.
April 21, 2011
KUMARI HASNU Vs. STATE OF H.P. AND ORS.
May 10, 2011
KUMARI NISHA SHARMA Vs. STATE OF H.P.
May 2, 2011
KUMARI SHEELA CHAUHAN Vs. H.P. STATE POLLUTION CONTROL BOARD & ANR.
November 23, 2011
KUNDAN LAL Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
November 30, 2011
KUNDAN LAL Vs. STATE OF HIMACHAL PRADESH
March 4, 2011
KUNDAN SINGH Vs. STATE OF H.P. AND ANR.
February 22, 2011
KUNDLU DEVI Vs. STATE OF H.P.
March 16, 2011
KUNTA DEVI Vs. STATE OF H.P. AND ORS.
August 2, 2011
KURMALA DEVI Vs. STATE OF HIMACHAL PRADESH
April 7, 2011
KURUM DUTT Vs. STATE OF H P
April 7, 2011
KUSHAL SINGH Vs. STATE OF H.P. AND ORS.
May 5, 2011
KUSHAL SINGH Vs. HPSEB AND ORS
April 18, 2011
KUSHAM LATA Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 7, 2011
KUSUM DOD Vs. BALVEER SINGH
May 4, 2011
KUSUM LATA Vs. STATE OF HIMACHAL PRADESH AND ANR.
March 9, 2011
KUSUM LATA Vs. STATE OF HIMACHAL PRADESH AND ORS.
August 4, 2011
KUSUM S.CHAND Vs. MUNICIPAL CORPORATION
July 7, 2011
KUSUM SHARMA Vs. STATE OF H.P. AND ORS.
May 5, 2011
KUSUM VIOLET Vs. UNION OF INDIA & OTHERS
November 24, 2011
L AND T POWER DEVELOPMENT LTD Vs. STATE OF HIMACHAL PRADESH
January 5, 2011
L S THAKUR Vs. PUNJAB NATIONAL BANK
April 5, 2011
LABHU RAM Vs. STATE OF HIMACHAL PRADESH AND OTHERS
May 25, 2011
LABOUR COMMISSIONER Vs. HET RAM
December 12, 2011
LACHHI RAM THAKUR Vs. TEK CHAND
March 30, 2011
LACHHMAN DASS Vs. STATE OF H.P.
March 10, 2011
LACHHMAN DASS THAKUR AND ANR. Vs. STATE OF H.P. AND ANR.
April 5, 2011
LACHHMI DASS Vs. HRTC
October 31, 2011
LACHI RAM Vs. STATE OF HIMACHAL PRADESH
January 6, 2011
LAFARGE INDIA PVT. LIMITED AND ANR. Vs. ATTAR CHAND AND ANR.
March 30, 2011
LAHORI SINGH Vs. STATE OF HIMACHAL PRADESH
May 20, 2011
LAIQ RAM Vs. STATE OF HIMACHAL PRADESH
February 24, 2011
Laiq Ram Vs. State of H.P.
January 6, 2011
LAJPAT RAI SOHAL Vs. KRISHANA SOOD AND ORS.
September 1, 2011
LAKHAN PAL Vs. SMT. PUNAM
March 1, 2011
LAKHANPAL FABRICATORS Vs. UNION OF INDIA (UOI) AND ANR.
March 31, 2011
LAKHMI DASS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
November 30, 2011
LAL BAHADUR Vs. STATE OF H.P. AND ORS.
August 4, 2011
LAL CHAND Vs. DHIAN SINGH
October 24, 2011
LAL CHAND Vs. VIKRAMA DEVI
September 9, 2011
LAL CHAND Vs. RAJ KUMAR
January 3, 2011
LAL CHAND Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ANR
April 21, 2011
LAL CHAND AND ORS. Vs. STATE OF H.P AND ORS.
May 12, 2011
LAL DASS AND ORS. Vs. BALI RAM AND ANR.
September 8, 2011
LAL SINGH Vs. STATE OF H.P.
June 30, 2011
LAL SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
July 19, 2011
LAL SINGH AND OTHERS Vs. THE STATE OF H.P. AND OTHERS
November 9, 2011
LALA RAM AND ORS. Vs. JEET RAM
June 23, 2011
LALIT KUMAR Vs. STATE OF H.P. AND ORS.
July 29, 2011
LALITA KUMARI Vs. STATE OF H P
April 5, 2011
LAND ACQUISITION COLLECTOR Vs. JAI KARAN
March 10, 2011
LAND ACQUISITION COLLECTOR Vs. SODHA DEVI
August 18, 2011
LAND ACQUISITION COLLECTOR-II Vs. VIMAL GANDHI
June 22, 2011
LATA CHAUHAN Vs. STATE OF HIMACHAL PRADESH AND ORS.
July 29, 2011
LATA DEVI Vs. ROSHNI DEVI
February 23, 2011
LATA DEVI WIFE OF HIRA SINGH, R/O VPO JATHIA DEVI, TEHSIL AND DISTRICT SHIMLA, H.P. Vs. HIRA SINGH, S/O SH. PRITHI SINGH, R/O VILLAGE KOT, P.O. MENDHI, TEHSIL KARSOG, DISTRICT SHIMLA, H.P. KUMAR AND OTHERS
December 7, 2011
LATA KUMARI Vs. STATE OF H.P.
August 3, 2011
LAXMAN SINGH Vs. STATE OF H.P.
August 1, 2011
LAXMI DEVI Vs. H.P.S.E.B. LTD. AND ANR.
April 5, 2011
LAXMI NAND Vs. CHANDU RAM AND ORS.
March 31, 2011
LAXMI SHARMA Vs. DR. AKASH DEEP
August 11, 2011
LEELA DASS Vs. STATE OF H.P. AND ORS.
April 21, 2011
LEELA DASS Vs. STATE OF H P AND ORS
April 21, 2011
LEELA DEVI Vs. STATE OF HIMACHAL PRADESH
March 3, 2011
LEELA DEVI Vs. STATE OF HIMACHAL PRADESH
December 12, 2011
LEKH RAJ Vs. KASHMIRI DEVI
September 1, 2011
Lekh Raj Vs. Chunni Lal
May 12, 2011
LEKH RAJ TEKRA Vs. NEENA MITTAL
March 16, 2011
LEKH RAJ TEKRA Vs. RANIYA RAM
April 18, 2011
LEKH RAM Vs. SUNDER RAM
May 12, 2011
LEKH RAM Vs. BIMLA DEVI
April 1, 2011
LEKH RAM Vs. STATE OF H.P. AND ANR.
June 28, 2011
LEKH RAM & ANOTHER Vs. STATE OF H.P. & OTHERS
November 4, 2011
LHC NO. 286, SH. GARJA RAM, S/O SH. LEHRU RAM, R/O VILLAGE KHAN, P.O. CHANDPUR, TEHSIL SADAR, DISTRICT BILASPUR, H.P. AND ORS. Vs. STATE OF H.P. THROUGH THROUGH ITS SECRETARY (HOME) THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
December 20, 2011
Liaq Ram Vs. State of H.P.
June 1, 2011
LIYAKAT ALI AND ORS. Vs. PHOOL SINGH
July 27, 2011
LOHRU RAM Vs. ARJUN SINGH
June 30, 2011
LOK PAL SON OF LATE SHRI RAM DUTT RESIDENT OF VILLAGE CHUNTARA, POST OFFICE AND TEHSIL JUBBAL, DISTRICT SHIMLA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY (URBAN DEVELOPMENT) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA- 171002,
December 8, 2011
LONGU RAM Vs. STATE OF H.P.
April 13, 2011
LT. COL. H.S. GYANI Vs. TATA ENGINEERING AND LOCOMOTIVE CO. AND ORS.
February 22, 2011
LT. COL. SHEILESH JUNG (RETD.) AND ORS. Vs. RAKESH JUNG AND ORS.
April 20, 2011
LUXMI DUTT Vs. JAI RAM
December 21, 2011
M.K.GULIANI Vs. STATE OF H.P.
August 3, 2011
M.L.GUPTA AND ASSOCIATES Vs. H.P.HOUSING AND URBAN DEVELOPMENT AUTHORITY
September 12, 2011
M.S.JAMWAL Vs. OM PARKASH
December 1, 2011
M/S IMAN GUEST HOUSE Vs. H.P. FINANCIAL CORPORATION
November 2, 2011
M/S. PANNA LAL AND SONS Vs. ARUN KUMAR & OTHERS
December 1, 2011
M/S.S.M. MINOCHA & COMPANY Vs. M/S.PURI OIL MILLS LTD.
May 23, 2011
MADAN GOPAL Vs. STATE OF H P
May 11, 2011
MADAN GOPAL Vs. STATE OF HIMACHAL PRADESH AND ANR.
September 7, 2011
MADAN GOPAL Vs. SRIKANT BALDI & ANOTHER
September 14, 2011
MADAN LAL Vs. STATE OF H.P. AND ORS.
September 9, 2011
MADAN LAL Vs. STATE OF H.P. AND ORS.
June 30, 2011
MADAN LAL Vs. STATE OF HIMACHAL PRADESH
July 21, 2011
MADAN LAL Vs. STATE OF H.P. AND ANR.
September 1, 2011
MADAN LAL Vs. STATE OF H.P AND ORS.
June 28, 2011
MADAN LAL GUPTA Vs. STATE OF H.P. AND ORS.
July 23, 2011
MADAN LAL JOSHI Vs. THE STATE OF HIMACHAL PRADESH AND OTHERS
August 24, 2011
MADAN LAL SHARMA Vs. NISHA SINGH
April 1, 2011
MADAN MOHAN GUPTA Vs. STATE OF H.P. AND ANR.
July 20, 2011
MADAN SINGH Vs. STATE OF H.P. AND ORS.
June 30, 2011
MADHO RAM Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD AND ORS.
April 27, 2011
MADHO RAM Vs. MANAGING DIRECTOR, H.R.T.C. AND ORS.
May 6, 2011
MADHU Vs. STATE OF H.P. & ORS.
November 21, 2011
MADHU ASHA Vs. STATE OF H.P AND ORS.
August 28, 2011
MADHU BALA Vs. STATE OF HIMACHAL PRADESH
April 6, 2011
MADHU BALA Vs. STATE OF H.P. AND ORS.
September 7, 2011
MADHURI DADWAL Vs. STATE OF HIMACHAL PRADESH
March 23, 2011
MAGHU RAM Vs. HPSEB AND ORS.
March 30, 2011
MAHANTU Vs. GOVERNMENT OF HIMACHAL PRADESH AND ORS.
February 23, 2011
MAHESH C. PURI Vs. STATE OF H.P. AND ANR.
September 15, 2011
MAHESH C. PURI Vs. STATE OF H.P. AND ANOTHER
December 1, 2011
MAHESH GUPTA Vs. STATE OF H.P.
November 21, 2011
MAHESH GUPTA Vs. STATE OF H.P.
July 22, 2011
MAHI DASS Vs. UNION OF INDIA
December 2, 2011
MAHIPAL SINGH Vs. SOMA SEN
December 8, 2011
MAHLE FILTER SYSTEM Vs. RITA BAWA
January 6, 2011
MAI DEVI Vs. STATE OF H.P. AND ORS.
November 28, 2011
MAJOR VIVEK GUPTA Vs. PARVATI DEVI
September 2, 2011
MALAGAR SINGH Vs. HIMACHAL ROAD TRANSPORT COR
October 24, 2011
MALKA DEVI AND ORS. Vs. STATE OF H.P. AND ORS.
May 5, 2011
MALKIAT SINGH Vs. STATE OF H P
January 4, 2011
MAM RAJ Vs. STATE OF H.P. AND ORS.
July 22, 2011
MAN CHAND Vs. HRTC
January 5, 2011
MAN CHAND Vs. STATE OF H.P.
March 29, 2011
MAN DAS Vs. STATE OF H.P. AND ANR.
March 3, 2011
MAN MOHINI SHARMA Vs. STATE OF HIMACHAL PRADESH
March 21, 2011
MAN SINGH Vs. STATE OF H.P.
August 19, 2011
MAN SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION
May 11, 2011
MAN SINGH Vs. HRTC AND ANR.
June 24, 2011
Man Singh Vs. Hari Devi
August 1, 2011
MAN SINGH Vs. JAMNA DEVI
September 21, 2011
MAN SINGH AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 6, 2011
MANAGING DIRECTOR HRTC AND ANR. Vs. YUGAL AND ORS.
June 27, 2011
MANAV BHARTI UNIVERSITY Vs. STATE OF H.P
April 13, 2011
MANGAL CHAND Vs. KAM NATH
April 8, 2011
MANGAL SINGH Vs. KANGRA CO-OPERATIVE PRIMARY AGRICULTURAL RURAL DEVELOPMENT BANK LTD
April 1, 2011
MANGAT RAM Vs. STATE OF H P
April 5, 2011
MANGI RAM Vs. H.P.HOUSING AND URBAN DEVELOPMENT AUTHORITY
October 19, 2011
MANGRU RAM, CHAIN SINGH, PURAN CHAND, SUKH DEV SIN Vs. STATE OF H P & ORS
September 6, 2011
Mangsharoo Vs. Sarfu
June 24, 2011
MANI DEVI AND ORS. Vs. STATE OF H.P. AND ORS.
September 7, 2011
MANI RAM Vs. STATE OF H.P. AND ORS.
September 15, 2011
MANI RAM Vs. STATE OF H.P. AND ORS.
July 25, 2011
MANI RAM Vs. STATE OF H.P.
April 18, 2011
MANI RAM SHARMA Vs. STATE OF HIMACHAL PRADESH
December 22, 2011
MANI SINGH Vs. STATE OF H.P. AND ORS.
September 6, 2011
MANISH KUMAR Vs. SANJAY SHARMA
May 18, 2011
MANISH SOLOMON Vs. SMT. ANJALI
September 2, 2011
MANISH THAKUR ALIAS MONU Vs. STATE OF HIMACHAL PRADESH
May 10, 2011
MANJEET KAUR Vs. STATE OF H.P.
August 3, 2011
MANJEET KUMAR Vs. AJAY TYAGI
September 1, 2011
Manjeet Singh @ Shanti Vs. State of H.P.
June 1, 2011
MANJIT KUMAR Vs. STATE OF HIMACHAL PRADESH
August 11, 2011
MANJIT SINGH Vs. STATE OF H.P. AND OTHERS
November 1, 2011
MANJU BALA Vs. STATE OF HIMACHAL PRADESH
December 21, 2011
MANJU KHULLAR Vs. STATE OF H.P. AND ORS.
March 29, 2011
MANJU SOOD Vs. STATE OF H.P. AND OTHERS
November 17, 2011
MANMOHAN BEDI Vs. STATE TRANSPORT AUTHORITY
December 16, 2011
MANMOHAN BEDI Vs. STATE TRANSPORT AUTHORITY
December 15, 2011
MANMOHAN SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
November 23, 2011
MANMOHAN SINGH Vs. STATE OF H.P. AND ORS.
May 4, 2011
MANOHAR LAL Vs. STATE OF HIMACHAL PRADESH AND ORS.
July 25, 2011
MANOHAR LAL Vs. STATE OF H.P.
March 31, 2011
MANOHAR LAL Vs. REGISTRAR COOPERATIVE SOCIETIES
March 8, 2011
MANOHAR LAL Vs. STATE OF H.P. & OTHERS
December 1, 2011
MANOHAR LAL AND ANOTHER Vs. DEVENDER KUMAR AND OTHERS
November 3, 2011
MANOHAR LAL AND ANR. Vs. THE STATE OF H.P. AND ORS.
May 4, 2011
MANOHAR LAL SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
May 5, 2011
MANOJ JOSHI Vs. STATE OF H.P. & ORS.
December 1, 2011
MANOJ KUMAR Vs. STATE OF H.P. & ANOTHER
November 17, 2011
MANOJ KUMAR Vs. DARSU
October 24, 2011
Manoj Sharma Vs. State of H.P.
June 29, 2011
MANOJ SHARMA AND ANR. Vs. STATE OF HIMACHAL PRADESH AND ORS.
April 26, 2011
MANORMA DEVI Vs. STATE OF HIMACHAL PRADESH AND ANR.
August 4, 2011
MANORMA SHARMA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
December 2, 2011
MANPREET Vs. STATE OF HIMACHAL PRADESH
December 20, 2011
MANSA RAM Vs. DISTRICT HORTICULTURE OFFICER, CHAMBA
November 29, 2011
MANSA RAM Vs. STATE OF HIMACHAL PRADESH
April 1, 2011
MANU BALA Vs. STATE OF H P
April 6, 2011
MANU GOEL Vs. TARSEM CHAND JAIN
June 15, 2011
MAPHA BAHI Vs. STATE OF H P
March 14, 2011
MARU RAM Vs. STATE OF H.P. AND ORS.
June 29, 2011
MAST RAM Vs. STATE OF H.P.
June 29, 2011
MAST RAM Vs. STATE OF H.P.
November 29, 2011
MAST RAM Vs. STATE OF HIMACHAL PRADESH AND ANR.
July 21, 2011
MAST RAM Vs. STATE OF H P
January 5, 2011
MAST RAM Vs. STATE OF HIMACHAL PRADESH AND ANR.
August 5, 2011
MAST RAM S/O SH. JINU RAM, AGED 35 YEARS, PRESENTLY UN-EMPLOYED, R/O VILL. SUNDLI, P.O. JUBBAL, TEH. JUBBAL, DISTT. SHIMLA, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (IPH) TO THE GOVT. OF HP, SHIMLA, HP.,
December 21, 2011
MASTER YOVAN SONI Vs. H.P. BOARD OF SCHOOL EDUCATION AND ANR.
September 12, 2011
MATA BAGLA MUKHI SAHAYAK SABHA Vs. RAMESHWAR DAYAL SHARMA
July 29, 2011
MAUSI RAM Vs. AMAR NATH
March 8, 2011
MAYA DASS Vs. STATE OF H P
April 4, 2011
MAYA DEVI Vs. STATE OF H.P. AND ORS.
July 21, 2011
MCDOWELL AND COMPANY LTD Vs. WINE LINK L-1 LICENSEE
July 21, 2011
MED RAM Vs. MAHAJANU DEVI
July 4, 2011
MEENA CHAUHAN Vs. STATE OF H.P.
December 5, 2011
MEENA KUMARI Vs. HET RAM AND ANOTHER
November 29, 2011
MEENA RAJPUT Vs. STATE OF H P
April 4, 2011
MEENA THAKUR Vs. STATE OF H.P. AND OTHERS
October 31, 2011
MEENAKSHI Vs. LOKESH KUMAR
March 29, 2011
MEERA DEVI Vs. STATE OF H.P AND ORS.
February 28, 2011
MEERA DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
November 18, 2011
MEERA DEVI Vs. THE STATE OF H.P.
December 9, 2011
MEERA THAKUR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
June 28, 2011
MEGH SINGH Vs. STATE OF H P AND ORS
April 11, 2011
MEHAR CHAND Vs. STATE OF H.P. AND ORS.
September 8, 2011
MEHAR CHAND Vs. DHARAMVIR SETHI
July 21, 2011
MEHAR CHAND Vs. STATE OF H P
April 7, 2011
MEHAR CHAND & OTHERS Vs. STATE OF H.P. & OTHERS
November 4, 2011
MEHAR CHAND SHUKLA Vs. STATE OF HIMACHAL PRADESH
March 31, 2011
MEHAR SINGH Vs. PIAR SINGH
September 2, 2011
MEHAR SINGH Vs. STATE OF H P
March 25, 2011
MEHAR SINGH Vs. STATE OF H.P.
October 12, 2011
MEHAR SINGH Vs. HET RAM
July 18, 2011
MEHAR SINGH Vs. STATE OF H P AND ANR
April 6, 2011
MEHAR SINGH Vs. H P ROAD TRANSPORT CORPN
December 12, 2011
MEHAR SINGH CHAUHAN Vs. STATE OF H.P.
December 2, 2011
MEHARAJ MASIH Vs. AMRITSAR DIOCESAN TRUST ASSOCIATION
February 23, 2011
MILAP CHAND Vs. H.P. STATE ELECTRICITY BOARD AND ORS.
March 30, 2011
MILAP SINGH Vs. STATE OF H.P.
March 30, 2011
MINAKSHI DEVI Vs. STATE OF HIMACHAL PRADESH AND ORS.
February 23, 2011
MINGCHONG DORJE ALIAS YAB Vs. STATE OF HIMACHAL PRADESH
September 13, 2011
MITTAR DEV Vs. STATE OF H.P.
August 4, 2011
MOHAMMAD AJMAL Vs. STATE OF H.P.
September 7, 2011
MOHAMMAD AKRAM Vs. STATE OF H P
May 5, 2011
Mohammad Ashraf Vs. State of H.P
May 19, 2011
MOHAMMAD SALIM Vs. STATE OF H.P. AND ORS.
July 29, 2011
MOHAN KUMAR Vs. STATE OF H.P.
March 1, 2011
MOHAN LAL Vs. SANT RAM
April 4, 2011
MOHAN LAL Vs. STATE OF H P
March 16, 2011
MOHAN LAL Vs. STATE OF H.P. AND ORS.
April 11, 2011
MOHAN LAL Vs. STATE OF H.P. AND ORS.
July 20, 2011
MOHAN LAL Vs. DR. Y.S. PARMAR UNIVERSITY AND ORS.
February 22, 2011
MOHAN LAL Vs. STATE OF H.P. AND ORS.
February 23, 2011
MOHAN LAL SHARMA Vs. STATE OF H.P. AND ANR.
July 29, 2011
MOHAN PRAKASH SON OF NARAYAN SINGH RESIDENT OF VILLAGE DRAWL, P.O. KARYALI, VIA BASANTPUR, TEHSIL SUNI, DISTRICT SHIMLA, H.P. Vs. STATE BANK OF PATIALA THROUGH ITS MANAGING DIRECTOR, THE MALL, PATIALA, DISTRICT PATIALA, PUNJAB,
December 13, 2011
MOHAN SINGH Vs. H.P.S.E.B. LTD. AND ANR.
August 2, 2011
MOHAN SINGH Vs. KEWAL RAM
March 29, 2011
Mohan Singh Vs. State of H.P.
April 8, 2011
MOHAN SINGH SHARMA & OTHERS Vs. STATE OF H.P. & OTHERS
November 18, 2011
MOHAR SINGH Vs. DURGA
December 28, 2011
MOHD. ARIF Vs. STATE OF H.P. AND OTHERS
November 18, 2011
MOHD. HANIF KHAN Vs. STATE OF H.P AND ORS.
August 12, 2011
MOHD.IQBAL KHAN Vs. STATE OF H.P.
August 4, 2011
MOHINDER KUMAR Vs. STATE OF H.P.
July 29, 2011
MOHINDER KUMAR Vs. STATE OF H.P.
November 22, 2011
MOHINDER KUMAR Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
November 17, 2011
MOHINDER KUMAR Vs. STATE OF H.P. AND ORS.
March 5, 2011
MOHINDER KUMAR Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION & ANR.
May 25, 2011
MOHINDER PAL Vs. STATE OF H P
May 12, 2011
MOHINDER PAL Vs. STATE OF H.P. AND ANR.
September 1, 2011
MOHINDER PAUL GROVER Vs. STATE OF HIMACHAL PRADESH
January 7, 2011
MOHINDER SINGH Vs. STATE OF H P
April 4, 2011
MOHINDER SINGH Vs. STATE OF H.P. AND ORS.
July 27, 2011
Mohinder Singh Vs. State of Himachal Pradesh
February 3, 2011
MOHINDER SINGH Vs. STATE OF H P AND ORS
April 6, 2011
MOHINDER SINGH Vs. UNION OF INDIA, MINISTRY OF HOME AFFAIRS
December 21, 2011
MOHINDER SINGH AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
March 1, 2011
MOHINDER SINGH GULERIA Vs. H.P. STATE ELECTRICITY BOARD
November 16, 2011
MOHINDER THAKUR Vs. THE HIMACHAL PRADESH UNIVERSITY
December 19, 2011
MOLLANA ABDUL SUBHAN KHAN Vs. H.P. WAKF BOARD
May 3, 2011
MONIKA Vs. STATE OF H P
January 4, 2011
MONIKA RANA Vs. YOGESHWAR SINGH SAPEHIA
February 21, 2011
MONU ALIAS MANISH KUMAR Vs. STATE OF HIMACHAL PRADESH
September 2, 2011
MONU ALIAS MUNNI AND OTHERS Vs. SHANTA AND OTHERS
October 19, 2011
MOTI LAL Vs. H. P. S. E. B. AND ORS.
July 29, 2011
Moti Ram Vs. Labour Commissioner
February 22, 2011
MOTI RAM Vs. SHANKAR KUMAR
January 6, 2011
MOTI RAM Vs. UTTAM SUCROTECH P LTD
May 3, 2011
MOTI RAM Vs. RAM SWAROOP
April 28, 2011
MOTI RAM AND ORS. Vs. STATE OF H.P. AND ANR.
July 21, 2011
MR. CHEWANG TOBGA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
December 2, 2011
MR. NIRMALA DEVI Vs. STATE OF HIMACHAL PRADESH AND ORS.
March 14, 2011
MRIGNAINI AND OTHERS Vs. BOARD OF SCHOOL EDUCATION
August 11, 2011
MRS. DINESH LATA Vs. STATE OF H.P. AND ANR.
August 10, 2011
MRS. KAMLESH PURI Vs. STATE OF H.P. AND ANOTHER
November 2, 2011
MRS. RUPINDER KAUR Vs. STATE OF H.P AND ANR.
March 1, 2011
MRS. SANTOSH SHARMA Vs. STATE OF H.P. & ORS.
June 18, 2011
MRS. SARLA THAKUR AND ANR. Vs. STATE OF HP AND ORS.
July 21, 2011
MRS. SONAM PATI Vs. STATE OF H.P. AND ORS.
April 27, 2011
MRS. URMILA THAKUR Vs. STATE OF H.P. AND ORS.
February 28, 2011
MRS. VEENA BHATT Vs. STATE OF H.P. AND ANOTHER
November 23, 2011
MRS. VEENA CHAUHAN Vs. STATE OF H.P. AND ANR.
April 29, 2011
MS. ANU RANA Vs. H.P. UNIVERSITY AND ORS.
September 1, 2011
MS. SHANTI DEVI & ORS. Vs. STATE OF H.P. & ORS.
November 21, 2011
MUGTI AND ORS. Vs. SMT. PRAGO DEVI AND ORS.
March 8, 2011
MUKESH Vs. STATE OF H.P. AND ORS.
September 19, 2011
MUKESH KUMAR SHARMA & ORS Vs. STATE OF H P & ORS
September 1, 2011
MUKESH SHARMA Vs. STATE OF HIMACHAL PRADESH AND ANR.
September 7, 2011
MUKHTIAR SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
June 23, 2011
MUKHTIAR SINGH & OTHERS Vs. STATE OF HIMACHAL PRADESH & OTHERS
September 14, 2011
MULKH RAJ, SON OF SHRI RATTAN CHAND, R/O VILLAGE & POST OFFICE MAJHERANA, TEHSIL BAIJNATH, DISTRICT KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PWD) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
December 12, 2011
MULTAN SINGH Vs. H.P.STATE FOREST CORPORATION LTD
November 15, 2011
MUNESH SHARMA Vs. STATE OF H.P. & OTHERS
December 2, 2011
MUNI LAL Vs. STATE OF H.P. AND ORS.
June 22, 2011
MUNICIPAL CORPORATION Vs. KULDEEP SINGH
April 18, 2011
MUNICIPAL CORPORATION SHIMLA Vs. KANTA DEVI
September 9, 2011
MUNISH KAPOOR Vs. ASHA GUPTA
August 4, 2011
Munshi Ram Vs. State of H.P.
April 4, 2011
MUNSHI RAM Vs. STATE OF HIMACHAL PRADESH AND ORS.
April 29, 2011
MURARI LAL ARORA Vs. STATE OF H.P.
June 30, 2011
MURARI LAL SON OF SH. MOHAN SINGH, R/O HOUSE NO. 343/11, THANEDAR MOHALLA, MANDI TOWN DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (I & PH) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA -2,
January 10, 2011
N.L.SHARMA Vs. STATE OF H.P.
October 21, 2011
NAGESH Vs. HPSEBL AND ORS.
May 3, 2011
NAGESH Vs. GODAWARI
March 16, 2011
NAHAN FERRO ALLOYS AND CHEMICALS PVT.LTD. Vs. BHOPAL SINGH
March 23, 2011
Nain Singh Vs. State of Himachal
May 13, 2011
NAINU RAM Vs. BRIJ LAL AND OTHERS
December 1, 2011
NALIN BHANDARI Vs. STATE OF HIMACHAL PRADESH
April 26, 2011
NAND LAL Vs. STATE OF HIMACHAL PRADESH
January 7, 2011
Nand Lal Vs. State of H.P.
March 1, 2011
NAND LAL Vs. STATE OF H.P.
May 4, 2011
NAND LAL Vs. STATE OF HIMACHAL PRADESH AND ORS.
June 30, 2011
NAND LAL @ NAND KISHORE Vs. STATE OF H.P.
August 19, 2011
Nand Lal Bhardwaj Vs. State of Himachal Pradesh
February 21, 2011
NAND RAM Vs. SANT RAM
August 19, 2011
NANDA GENERAL STORE Vs. STATE BANK OF INDIA AND ANR.
March 10, 2011
NANDA RAM Vs. STATE OF H P
January 4, 2011
NANDIKA SHARMA Vs. STATE OF H.P. AND ORS.
May 3, 2011
NANHA Vs. STATE OF H.P.
September 1, 2011
NANKU Vs. STATE OF H.P. AND ORS.
April 29, 2011
NANT RAM Vs. STATE OF H.P. AND ORS.
May 11, 2011
NARAD THAKUR Vs. POSHI DEVI
September 27, 2011
NARAIN DUTT Vs. STATE OF H.P.
February 24, 2011
NARAIN SINGH Vs. STATE OF H.P. AND OTHERS
November 29, 2011
Narayan Dutt Vs. State of H.P.
October 20, 2011
NARDU DEVI Vs. STATE OF H.P AND ORS.
November 17, 2011
NARENDER KUMAR Vs. STATE OF H P
April 8, 2011
Narender Kumar Vs. State of H.P.
February 25, 2011
NARENDER KUMAR & OTHERS Vs. STATE H.P. & OTHERS
November 1, 2011
NARENDER MOHAN Vs. STATE OF H.P. AND ORS.
July 26, 2011
NARENDER PAL Vs. IMPERIAL BAKERY AND ORS.
September 15, 2011
NARENDER THAKUR Vs. STATE OF H.P.
April 19, 2011
NARESH KAMAL Vs. STATE OF H.P. AND ANR.
July 20, 2011
NARESH KUMAR Vs. HPSEB
April 20, 2011
NARESH KUMAR Vs. STATE OF H.P.
August 19, 2011
NARESH KUMAR Vs. H.P.TOURISM DEVELOPMENT CORPORATION
August 2, 2011
NARESH KUMAR Vs. STATE OF H.P. AND ORS.
August 4, 2011
NARESH KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ANR.
August 3, 2011
NARESH KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.
September 12, 2011
NARESH KUMAR PRASHAR Vs. STATE OF HIMACHAL PRADESH
April 29, 2011
NARESH KUMAR SOOD Vs. STATE OF H.P. AND ORS.
November 21, 2011
NARESH KUMARI Vs. STATE OF H.P. AND ORS.
May 4, 2011
NARINDER Vs. STATE OF H.P.
December 2, 2011
NARINDER KUMAR Vs. UNION OF INDIA AND OTHERS
November 21, 2011
NARINDER SINGH Vs. STATE OF H P
January 3, 2011
NARINDER SINGH AND ORS. Vs. STATE OF H.P. AND ANR.
May 4, 2011
NAROTTAM RAM THAKUR Vs. HPSEB AND ORS.
May 10, 2011
NARPAT RAM Vs. STATE OF HIMACHAL PRADESH AND ORS.
February 23, 2011
NARVIR SINGH Vs. PRAG RAJ
December 2, 2011
NARYAN SINGH Vs. STATE OF H.P. AND ORS.
September 1, 2011
NASEEB CHAND PUNCHHI Vs. RAMESH CHAND BANTA
November 4, 2011
NASEEB MOHAMMAD Vs. STATE OF HIMACHAL PRADESH
August 5, 2011
Nathi alias Nathan Vs. Devnu
August 18, 2011
NATHI LAL NEGI Vs. USHA KUMARI
April 26, 2011
NATHPA JHAKRI PROJECT CORPORATION Vs. SHALU RAM
December 14, 2011
NATHU RAM Vs. RAM NATH
April 7, 2011
NATHU RAM Vs. SECRETARY (IRRIGATION AND PUBLIC HEALTH) AND ORS.
April 21, 2011
NATIONAL INSURANCE CO LTD Vs. HEM RAJ
November 1, 2011
NATIONAL INSURANCE CO LTD Vs. USHA DEVI
November 9, 2011
NATIONAL INSURANCE CO LTD Vs. MEENA KUMARI
April 7, 2011
NATIONAL INSURANCE CO LTD Vs. GURDAI
April 7, 2011
NATIONAL INSURANCE CO LTD Vs. SUNITA DEVI
May 12, 2011
NATIONAL INSURANCE CO. LTD. Vs. SMT. NARPURI AND ORS.
April 26, 2011
National Insurance Co. Ltd. Vs. Budh Ram
August 31, 2011
NATIONAL INSURANCE COMPANY LTD Vs. NANT RAM & ORS
October 13, 2011
NATIONAL INSURANCE COMPANY LTD. Vs. NARINDER SINGH AND ANR.
March 29, 2011
NATIONAL INSURANCE COMPANY LTD. Vs. KUSHAL SINGH AND ORS.
April 11, 2011
NATIONAL INSURANCE COMPANY LTD. Vs. BESAKHI DEVI AND OTHERS
August 5, 2011
NAURJALA ALIAS NIRJLA DEVI Vs. MAHESH KUMAR
January 5, 2011
NAVITA ALIAS VANITA Vs. STATE OF H P
January 4, 2011
NAVJOT SHARMA Vs. C.S.K. HPKV
July 27, 2011
NAVNEET MARWAH Vs. STATE OF H.P.
May 11, 2011
NAVNEET THAKUR Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 8, 2011
NAZAKAT ALI HASHMI Vs. BHAGWATI DEVI
May 3, 2011
NAZAR KHAN Vs. STATE OF H.P.
August 4, 2011
NAZIR HUSSAIN AND ANOTHER Vs. CENTRAL BANK OF INDIA AND OTHERS
July 6, 2011
NEEL KUMAR @ NEELU Vs. STATE OF H.P.
March 30, 2011
NEELAM Vs. RAJINDER KUMAR AND ORS.
July 7, 2011
NEELAM DEVI WIFE OF SHRI MOHAN LAL, RESIDENT OF VILLAGE GUMMA, P.O. BHOR, TEHSIL CHOPAL, DISTRICT SHIMLA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (EDUCATION) TO THE GOVT. OF H.P., SHIMLA-2,
December 16, 2011
NEELAM KUMARI Vs. STATE OF H.P. AND ORS.
September 7, 2011
NEELAM KUMARI Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 8, 2011
NEELAM KUMARI Vs. STATE OF H.P. AND ANOTHER
November 19, 2011
NEELAM KUMARI Vs. THE STATE OF H.P. AND ANR.
February 23, 2011
NEELAM KUMARI & ANOTHER Vs. STATE OF H.P. & OTHERS
November 17, 2011
NEELAM KUMARI SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 2, 2011
NEELAM RAI Vs. SURJIT KUMAR
March 10, 2011
NEELAM SHANDIL Vs. STATE OF HIMACHAL PRADESH
March 16, 2011
NEELMANI NEGI Vs. SECRETARY DEPTT OF RURAL DEVELOPMENT
January 7, 2011
NEENA Vs. STATE OF H.P. & OTHERS
November 24, 2011
NEENA PATHANIA Vs. STATE OF HIMACHAL PRADESH
December 2, 2011
NEERAJ PANGOTRA Vs. HARISH VERMA
December 6, 2011
NEERAJ VERMA Vs. STATE OF HIMACHAL PRADESH
December 20, 2011
NEK CHAND Vs. BINDU BALA
October 15, 2011
NEK RAJ BHATT Vs. STATE OF H.P.
April 29, 2011
NEK RAM Vs. STATE OF H.P. AND ORS.
May 4, 2011
Neta Ji Subhash Nursing College Vs. State of H.P.
February 26, 2011
NETAR SINGH Vs. STATE OF H.P. AND ANR.
May 12, 2011
NETAR SINGH Vs. LAJYA DEVI
April 7, 2011
NETAR SINGH Vs. STATE OF H.P.
April 26, 2011
NETAR SINGH PARKASH CHAND Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS.
June 21, 2011
Nettar Singh Vs. Brahma Nand
November 3, 2011
NEW INDIA ASSURANCE CO LTD Vs. USHA DEVI
July 28, 2011
NEW INDIA ASSURANCE CO LTD Vs. NIKKI DEVI
May 17, 2011
NEW INDIA ASSURANCE CO LTD Vs. URJA GALE
August 4, 2011
NEW INDIA ASSURANCE CO.LTD Vs. MANDIP KAUR
July 20, 2011
NEW INDIA ASSURANCE COMPANY Vs. TIKA RAM
May 9, 2011
NEW INDIA ASSURANCE COMPANY Vs. AKSHAY KUMAR
May 4, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MEERA DEVI
May 9, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. ANU KUMAR
August 2, 2011
NEW INDIA INSURANCE CO. LTD Vs. SARITA DEVI AND OTHERS
July 4, 2011
NIGAM SHARMA Vs. STATE OF H.P.
November 16, 2011
NIGAM SINGH Vs. STATE OF H.P. AND ORS.
April 18, 2011
NIHAL SINGH Vs. A J Y PARSHAD
September 1, 2011
NIKKU RAM Vs. H.R.T.C.
April 21, 2011
NIRJALA WALIA Vs. STATE OF H.P. AND ORS.
February 24, 2011
NIRMAL CHANDER Vs. STATE OF H.P. AND ORS.
September 16, 2011
NIRMAL SINGH Vs. STATE OF HIMACHAL PRADESH
February 23, 2011
NIRMAL SOOD Vs. STATE OF H.P. AND ORS.
June 24, 2011
NIRMAL THAKUR Vs. STATE OF H.P. AND ORS.
April 6, 2011
NIRMALA DEVI Vs. STATE OF H.P.
December 8, 2011
NIRMALA DEVI Vs. STATE OF H.P.
August 16, 2011
NIRMALA DEVI Vs. STATE OF H P & OTHERS
August 23, 2011
NIRMALA RANI Vs. STATE OF H P & OTHERS
September 5, 2011
NIRMLA DEVI Vs. BBMB AND ORS.
July 18, 2011
NIRUPMA SHARMA Vs. STATE OF HIMACHAL PRADESH
July 25, 2011
NISHA Vs. STATE OF H.P.
December 6, 2011
NISHA BHARDWAJ Vs. SH. ASHOK KUMAR AND ORS.
September 2, 2011
Nisha Devi Vs. State of H.P.
January 3, 2011
NISHA DEVI Vs. STATE OF H P & OTHERS
September 19, 2011
NISHA KUMARI Vs. STATE OF H.P. & OTHERS
November 24, 2011
NISHA SHARMA Vs. STATE OF H.P. & ANOTHER
November 30, 2011
NISHA SHARMA Vs. STATE OF H.P. AND ORS.
July 21, 2011
NISHAT AND MALWA TRANSPORT CO.PVT.LTD Vs. PAWAN KUMAR
July 28, 2011
NITAN SHAH Vs. STATE OF HP
April 7, 2011
NITU RAM S/O. SH. RAM DASS JOSHI VILLAGE KANOHAR NALA POST OFFICE KUFFRI, TEHSIL AND DISTTT. SHIMLA, H.P. Vs. STATE OF H.P.
December 7, 2011
NULINE INDUSTRIES PRIVATE LIMITED Vs. S S GUPTA
January 5, 2011
O P MUKHIJA Vs. HP STATE COOPRETIVE MILK PRODUCER'S
July 12, 2011
O.C. SAKLANI Vs. STATE OF HIMACHAL PRADESH
March 21, 2011
O.C.DOEGAR Vs. GANESH DUTT SHARMA
August 10, 2011
OASIS POWER PROJECT PVT LTD Vs. STATE OF H P
May 4, 2011
OIL AND NATURAL GAS CORPORATION Vs. MAYA DEVI
April 21, 2011
OLIVE MAY DUTT Vs. KRISHAN KUMAR BHARGAV
November 8, 2011
OM PARKASH Vs. STATE OF H P
May 18, 2011
OM PARKASH Vs. VINOD KUMAR
May 11, 2011
OM PARKASH Vs. STATE OF HIMACHAL PRADESH
January 6, 2011
OM PARKASH Vs. STATE OF H.P.
February 21, 2011
OM PARKASH Vs. KAMLESH KUMAR
September 15, 2011
OM PARKASH Vs. STATE OF H.P AND ORS.
April 26, 2011
OM PARKASH Vs. H.P. STATE ELECTRICITY BOARD AND ORS.
July 29, 2011
OM PARKASH Vs. STATE OF H.P. & ANOTHER
November 4, 2011
OM PARKASH Vs. STATE OF H.P. AND OTHERS
June 16, 2011
OM PARKASH Vs. STATE OF H.P. AND ORS.
June 22, 2011
OM PARKASH AND ORS. Vs. CHUNI LAL AND ORS.
May 12, 2011
OM PARKASH DHANIA Vs. STATE OF HIMACHAL PRADESH
May 5, 2011
OM PARKASH DHIMAN Vs. HPSEB AND ANR.
May 6, 2011
OM PRAKASH Vs. STATE OF H.P. AND ORS.
September 2, 2011
OM PRAKASH Vs. STATE OF HIMACHAL PRADESH
April 27, 2011
OM PRAKASH KHARKA Vs. STATE OF HIMACHAL PRADESH
December 9, 2011
OM PRAKASH SHARMA Vs. STATE OF H.P. AND ANR.
September 9, 2011
Om Raj Vs. Rajnish Kumar
August 1, 2011
ONKAR CHAND Vs. STATE OF H.P. AND ORS.
August 4, 2011
ONKAR CHAND THAKUR Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 2, 2011
ONKAR DUTT Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 8, 2011
ONKAR SINGH Vs. CHAUDHARY SARWAN KUMAR, KRISHI VISHVA VIDYALAYA THROUGH ITS REGISTRAR
November 29, 2011
ONKAR SINGH ATTAL Vs. STATE OF H.P. AND ORS.
August 9, 2011
OPINDER NEGI Vs. STATE OF HIMACHAL PRADESH
July 21, 2011
ORIENTAL INSURANCE CO LTD Vs. PURI DEVI
September 14, 2011
ORIENTAL INSURANCE CO LTD Vs. PARVEEN
March 9, 2011
ORIENTAL INSURANCE CO LTD Vs. ANITA DEVI
October 13, 2011
ORIENTAL INSURANCE CO LTD Vs. NEELAM KUMARI
June 2, 2011
ORIENTAL INSURANCE CO LTD Vs. KHIRAMANI
June 23, 2011
ORIENTAL INSURANCE CO LTD Vs. NEELAM KUMARI
June 21, 2011
ORIENTAL INSURANCE COMANY Vs. NARPARTU
June 18, 2011
ORIENTAL INSURANCE COMPANY Vs. PADMA DEVI AND ORS.
April 21, 2011
ORIENTAL INSURANCE COMPANY Vs. DHARAM SINGH
April 6, 2011
ORIENTAL INSURANCE COMPANY Vs. LEKH RAM
April 5, 2011
ORIENTAL INSURANCE COMPANY Vs. PARKASHO DEVI
May 16, 2011
Oriental Insurance Company Limited Vs. Padmawati
March 1, 2011
ORIENTAL INSURANCE COMPANY LIMITED Vs. DAYAL SINGH
September 13, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. RAJINDER SINGH
May 13, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. SAGURA BEGAM & OTHERS
October 15, 2011
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. PREM LATA AND ORS.
May 3, 2011
P.C. DHAROCH Vs. STATE OF H.P. AND ORS.
September 2, 2011
P.L. GUPTA Vs. H.P.S.E.B AND ANR.
May 5, 2011
P.R.SHARMA Vs. STATE OF H.P.
February 26, 2011
PADAM BAHADUR Vs. STATE OF H.P. AND ORS.
August 3, 2011
PADAM DEV Vs. STATE OF H.P.
February 28, 2011
PADAM DEV Vs. STATE OF H P
January 5, 2011
Padam Dev Vs. State of H.P.
February 2, 2011
PADAM DEV AND ORS. Vs. STATE OF H.P. AND ORS.
May 10, 2011
PADAM SINGH Vs. H.P.S.E.B AND ANR.
September 7, 2011
PADMA DEVI Vs. SOMA DEVI
June 13, 2011
PADMA DEVI Vs. SOMA DEVI
January 13, 2011
PADMA JOSHI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
November 1, 2011
PALTA Vs. GIAN SINGH
July 26, 2011
PANKAJ AND ORS. Vs. STATE OF H.P. AND ANR.
September 1, 2011
PANKAJ BISHT AND ORS Vs. STATE OF H P AND ORS
March 15, 2011
PANKAJ KUMAR Vs. HIMACHAL ROAD TRANSPORT CORPORATION
June 15, 2011
PANKAJ KUMAR @ ANU Vs. STATE OF HIMACHAL PRADESH
September 2, 2011
PANKESHWAR Vs. STATE OF HIMACHAL PRADESH
April 26, 2011
PANNA LAL Vs. STATE OF HIMACHAL PRADESH
April 6, 2011
PANNO DEVI Vs. STATE OF H.P. AND ORS.
May 5, 2011
PAPU ALIAS MONA Vs. STATE OF H.P.
December 6, 2011
PARAS RAM Vs. STATE OF H.P. AND ORS.
March 15, 2011
PARAS RAM Vs. STATE OF H.P. AND ORS.
July 27, 2011
PARAS RAM Vs. STATE OF H.P.
March 29, 2011
PARAS RAM Vs. STATE OF H.P.
July 25, 2011
PARAS RAM Vs. THE STATE OF H.P. AND OTHERS
November 17, 2011
PARAS RAM Vs. STATE OF H.P. AND ANOTHER
November 11, 2011
PARAS RAM Vs. STATE OF HIMACHAL PRADESH AND ANR.
February 24, 2011
PARAS RAM Vs. STATE OF H.P. AND ORS.
May 2, 2011
PARAS RAM AND ORS. Vs. SMT. MANISHA SHREEDHAR AND ANR.
September 16, 2011
PARBAL SINGH Vs. STATE OF H.P. AND ANR.
September 14, 2011
PARBAL SINGH Vs. KALLU ALIAS KALI RAM AND ORS
April 19, 2011
PARDEEP KUMAR Vs. NANAK
August 1, 2011
PARDEEP KUMAR AND ORS. Vs. STATE OF H.P. AND ANR.
May 12, 2011
PARDEEP THAKUR Vs. STATE OF HIMACHAL PRADESH AND ANR.
August 4, 2011
PARKASH CHAND Vs. STATE OF H.P. & ANOTHER
November 4, 2011
PARKASH CHAND Vs. GORKHU RAM AND ORS.
July 20, 2011
Parkash Chand Vs. State of H.P.
February 23, 2011
PARKASH CHAND Vs. STATE OF H.P.
March 1, 2011
PARKASH CHAND Vs. NEW INDIA ASSURANCE CO LTD
March 29, 2011
PARKASH CHAND Vs. STATE OF H P
January 4, 2011
PARKASH CHAND Vs. UNION OF INDIA (UOI) AND ORS.
August 16, 2011
PARKASH CHAND Vs. RAKSHA DEVI
May 24, 2011
PARKASH CHAND GAUTAM Vs. STATE OF H.P.
April 21, 2011
PARKASHO DEVI Vs. BHAJNI DEVI
November 28, 2011
PARKASHO DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
November 16, 2011
PARMA NAND Vs. STATE OF H.P.
September 13, 2011
PARMA NAND Vs. STATE OF H.P. AND ORS.
April 5, 2011
PARMA NAND GAUTAM Vs. STATE OF H.P. & ORS.
November 8, 2011
PARMA NAND GAUTAM Vs. STATE OF H.P. AND ORS.
June 29, 2011
PARMA NAND SHARMA Vs. STATE OF HIMACHAL PRADESH
January 7, 2011
PARMA RAM Vs. STATE OF H P
January 6, 2011
PARMINDER PAL SINGH AND OTHERS Vs. STATE OF H.P. AND ANOTHER
November 21, 2011
PARMOD KUMAR AND ANR. Vs. DHAN DEVI AND ORS.
February 23, 2011
PARSINO DEVI Vs. THUNIA AND ORS.
March 30, 2011
Partap Chand Vs. Moti Lal
May 5, 2011
PARTAP CHAND SON OF SHRI SURAT RAM RESIDENT OF VILLAGE RACHHIYARA, POST OFFICE SPEROO, TEHSIL PALAMPUR, DISTRICT KANGRA, H.P. Vs. HIMACHAL PRADESH BOARD OF SCHOOL EDUCATION, DHARAMSHALA, THROUGH ITS SECRETARY
December 21, 2011
PARTAP SINGH RANA Vs. STATE OF H.P.
March 11, 2011
PARUL THAKUR Vs. STATE OF H.P. AND ORS.
September 2, 2011
PARVATI DEVI Vs. KIRPA RAM SAINI
April 4, 2011
PARVEEN GUPTA Vs. STATE OF H.P. AND ORS.
April 13, 2011
PARVEEN KUMAR Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION
April 8, 2011
PARVEEN KUMAR Vs. STATE OF HIMACHAL PRADESH
March 16, 2011
PARVEEN KUMAR Vs. STATE OF H.P.
May 11, 2011
PARVEEN KUMAR Vs. STATE OF H P AND ORS
March 9, 2011
PARVEEN KUMAR AND ANR. Vs. STATE OF HIMACHAL PRADESH AND ORS.
June 22, 2011
PARVEEN KUMAR SINGH & OTHERS Vs. STATE OF H.P. & ORS.
November 16, 2011
PARVEZ AKTAR Vs. STATE OF H.P. AND ANR.
June 28, 2011
PARWATI Vs. STATE OF H.P. AND ORS.
May 5, 2011
PAVAN KUMAR Vs. STATE OF H.P. AND ORS.
April 27, 2011
PAWAN Vs. STATE OF H P AND ORS
April 6, 2011
PAWAN CHAND Vs. STATE OF HIMACHAL PRADESH
December 23, 2011
PAWAN KUMAR Vs. MAGMA FINANCIAL CORPORATION AND ORS.
May 12, 2011
PAWAN KUMAR Vs. STATE OF H.P. AND ORS.
May 11, 2011
PAWAN KUMAR Vs. STATE OF H.P.
August 5, 2011
PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH
March 16, 2011
PAWAN KUMAR Vs. STATE OF H.P.
April 19, 2011
PAWAN KUMAR Vs. STATE OF H.P. AND ORS.
September 8, 2011
PAWAN KUMAR Vs. H.P. MILK FEDERATION AND ORS.
August 4, 2011
PAWAN KUMAR Vs. HEM RAJ AND ORS
April 18, 2011
PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH
August 8, 2011
PAWAN KUMAR AND ANOTHER Vs. STATE OF H.P. & ANOTHER
November 4, 2011
PAWAN KUMAR THAKUR Vs. Y.S.PARMAR UNIVERSITY
March 30, 2011
PAWANA KUMARI Vs. SECRETARY EDUCATION, GOVT OF H P AND ORS
April 6, 2011
PAWNA DEVI Vs. STATE OF HIMACHAL PRADESH AND ORS.
February 22, 2011
PEARL ENTERPRISES Vs. UNION OF INDIA
December 21, 2011
PEMBA & OTHERS Vs. STATE OF H.P. AND ORS.
November 15, 2011
PHANKRA Vs. SHANKAR DASS
August 23, 2011
PIAR CHAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
June 22, 2011
PIAR CHAND Vs. STATE OF H.P. AND ORS.
May 10, 2011
PIAR CHAND Vs. STATE OF HIMACHAL PRADESH
January 7, 2011
PIAR CHAND Vs. STATE OF HIMACHAL PRADESH
November 17, 2011
PICKY SHARMA Vs. BHAGWATI DEVI
May 2, 2011
PINGLA DEVI Vs. STATE OF H.P.
December 14, 2011
PITAMBER Vs. STATE OF H.P.
November 22, 2011
PITAMBER LAL Vs. URMILA DEVI AND ANR.
June 30, 2011
PLATO INDUSTRIES LTD Vs. STATE OF H P
April 19, 2011
POHLO RAM Vs. AMAR SINGH
April 8, 2011
POOJA DEVI Vs. STATE OF H.P.
November 11, 2011
POOJA SHARMA Vs. STATE OF H.P. AND OTHERS
September 19, 2011
POONAM GUPTA Vs. STATE OF H.P. AND ORS.
September 7, 2011
POONAM KUMARI Vs. STATE OF H.P. AND ANR.
May 3, 2011
POONAM KUMARI Vs. H.P. UNIVERSITY AND ANR.
April 6, 2011
POONAM LATA Vs. STATE OF H P
January 4, 2011
PRABH DAYAL Vs. STATE OF H.P. AND ORS.
August 1, 2011
PRABH DAYAL Vs. SURJAN RAM & ORS.
October 31, 2011
PRABHAT SINGH Vs. H.P.STATE ELECTRICITY BOARD
November 29, 2011
Prabhjot Singh Vs. H.P. Board of School Education
March 1, 2011
PRABHU DAYAL Vs. STATE OF HIMACHAL PRADESH
September 9, 2011
PRADEEP GIDWANI AND ANR. Vs. THE STATE OF H.P. AND ANR.
June 27, 2011
PRADEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
September 7, 2011
PRADEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
August 2, 2011
PRAKAM SINGH PATHANIA Vs. STATE OF HIMACHAL PRADESH AND ORS.
June 24, 2011
PRAKASH CHAND Vs. STATE OF H.P.
July 19, 2011
PRAKASH CHAND Vs. STATE OF HIMACHAL PRADESH
December 6, 2011
PRAKASH CHAND Vs. STATE OF H.P. AND ORS.
February 24, 2011
PRAKASH CHAND KALIA Vs. HRTC
March 30, 2011
PRAKASHVATI Vs. STATE OF H.P. AND ORS.
September 2, 2011
PRAMOD SOOD Vs. UNION OF INDIA
August 9, 2011
PRAMODH CHAND Vs. STATE OF H.P.
April 1, 2011
PRASHANT SHARMA Vs. STATE OF H.P. AND ORS.
September 1, 2011
Prashant Singh Vs. HP Public Service Commission
January 6, 2011
PRATAP SINGH CHAUHAN Vs. STATE OF HIMACHAL PRADESH
July 27, 2011
PRATAP SINGH VERMA Vs. STATE OF HIMACHAL PRADESH
June 18, 2011
PRATIBHA SHARMA Vs. STATE OF HIMACHAL PRADESH
March 22, 2011
PRAVEEN KUMAR Vs. NARANJAN SINGH
April 7, 2011
PRAVEEN KUMAR MOUDGIL Vs. STATE OF H.P. AND ANR.
September 12, 2011
PRAVEEN KUMAR VIMAL Vs. STATE OF HIMACHAL PRADESH AND ANR.
March 17, 2011
PRAVEEN NEHRU Vs. MUNICIPAL CORPORATION
April 20, 2011
PREETI Vs. STATE OF H.P.
April 18, 2011
PREM CHAND Vs. LAL SINGH
July 8, 2011
PREM CHAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
June 23, 2011
PREM CHAND Vs. TRIPTA DEVI & OTHERS
October 31, 2011
PREM CHAND Vs. UNION OF INDIA AND OTHERS
December 2, 2011
PREM CHAND Vs. STATE OF HIMACHAL PRADESH AND OTHERS
September 7, 2011
PREM CHAND SON OF SH. RAM DITTA, RESIDENT OF VILLAGE AND P.O. CHAROT, TEHSIL SUJANPUR, TIRA, DISTRICT HAMIRPUR, H.P. Vs. SH. AMAR SINGH SON OF SH. RAM DITTA AND ORS.
December 7, 2011
PREM CHAND THAKUR Vs. STATE OF HIMACHAL PRADESH
August 18, 2011
Prem Kaur Vs. Mahavir Walia
June 15, 2011
PREM KUMAR Vs. STATE OF HIMACHAL PRADESH
December 15, 2011
PREM KUMAR AND OTHERS Vs. STATE OF H P & OTHERS
September 5, 2011
PREM LAL Vs. STATE OF HIMACHAL PRADESH
December 20, 2011
PREM LAL Vs. STATE OF H.P. AND ORS.
June 29, 2011
PREM LAL Vs. STATE OF H P
April 4, 2011
PREM LAL Vs. SHRI KANT BALDI
May 2, 2011
PREM LATA AND ORS Vs. B B M B AND ANR
April 18, 2011
PREM LATA THAPAR Vs. STATE OF H.P.
July 27, 2011
PREM NATH Vs. STATE OF H.P. AND ORS.
June 29, 2011
PREM PAL SINGH Vs. STATE
November 23, 2011
PREM PAL SINGH AND ORS. Vs. STATE OF H.P. AND ANR.
March 1, 2011
PREM SAGAR Vs. HARBANSI DEVI
December 12, 2011
PREM SAGAR Vs. STATE OF H.P. AND ORS.
June 29, 2011
PREM SINGH Vs. SANJAY KUMAR
November 17, 2011
PREM SINGH Vs. STATE OF H P
January 4, 2011
PREM SINGH Vs. KANTA DEVI
June 21, 2011
PREM SINGH Vs. STATE OF H.P. AND ORS.
April 11, 2011
PREM SINGH Vs. S.K. SHARMA
September 7, 2011
PREM SINGH Vs. STATE OF H.P. AND ANR.
October 31, 2011
PREM SINGH Vs. STATE OF H.P. AND ORS.
June 29, 2011
PREM SINGH Vs. STATE OF H.P. & ORS.
November 23, 2011
PREM SINGH ALIAS DEVI DASS Vs. SHIV DAYAL AND ORS.
August 10, 2011
PREM SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
June 24, 2011
PREMI DEVI Vs. STATE OF HIMACHAL PRADESH AND ORS.
August 1, 2011
PREMU Vs. STATE OF H P
January 7, 2011
PRINCE THAKUR & OTHERS Vs. STATE OF H.P. & OTHERS
November 17, 2011
PRITAM CHAND Vs. RAM KRISHAN GAUR
April 21, 2011
Pritam Chand Vs. State of H.P.
March 9, 2011
PRITAM SINGH Vs. STATE OF H.P.
November 28, 2011
PRITAM SINGH Vs. STATE OF H P
July 14, 2011
PRITAM SINGH Vs. H.P.STATE FOREST CORPORATION LTD
May 11, 2011
PRITAM SINGH Vs. STATE OF H P
January 5, 2011
PRITAM SINGH Vs. STATE OF HIMACHAL PRADESH
March 30, 2011
PRITAM SINGH Vs. STATE OF H.P. AND ORS.
June 21, 2011
PRITAM SINGH Vs. STATE OF H P AND ORS
March 10, 2011
PRITAM SINGH Vs. STATE OF H.P. AND OTHERS
June 29, 2011
PRITHAM DEV Vs. STATE OF HIMACHAL PRADESH AND ANR.
August 4, 2011
Prithi Chand Vs. Shakti Chand
June 29, 2011
PRITHVI SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION
May 6, 2011
PRITHVI SINGH Vs. STATE OF H.P. & OTHERS
November 9, 2011
PRITI THAKUR Vs. STATE OF H.P. AND ORS.
June 21, 2011
PRITTAM SINGH Vs. STATE OF H P
April 6, 2011
PRIYANKA VAIDYA Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 8, 2011
PROMILA Vs. STATE OF H P AND ORS
February 28, 2011
PROMILA BHAIK & ORS , PAWAN KATOCH, ANITA NARANG, Vs. STATE OF H P & ORS
September 7, 2011
PROMILA SHARMA PETITIONER Vs. STATE OF H.P. AND ORS.
February 24, 2011
PROMILA VAIDYA Vs. STATE OF H.P.
April 26, 2011
PUJANA DEVI Vs. STATE OF H.P. AND ORS.
April 28, 2011
PULKIT SAINI Vs. STATE OF HIMACHAL PRADESH
August 10, 2011
PUNAM RANI Vs. STATE OF H.P. AND ORS.
June 23, 2011
PUNEET BRAR AND ANR. Vs. TIGAKSHA METALLICS PVT. LTD. AND ANR.
July 29, 2011
PUNEET KUMAR Vs. STATE OF HIMACHAL PRADESH
June 21, 2011
PUNNI DEVI Vs. HANS RAJ
July 21, 2011
Punnu Ram Vs. State of H.P.
July 14, 2011
PUNNU RAM Vs. STATE OF H.P. AND ANR.
March 1, 2011
PURAN CHAND Vs. BHOLI
August 2, 2011
PURAN CHAND Vs. STATE OF H.P. AND ORS.
March 10, 2011
PURAN CHAND Vs. STATE OF H.P.
September 1, 2011
PURAN CHAND Vs. STATE OF H.P. AND OTHER
May 26, 2011
PURAN CHAND Vs. BHOLI
September 2, 2011
PURAN CHAND AND ANR. Vs. PAWAN KUMAR AND ANR.
March 29, 2011
PURAN CHAND AND ORS. Vs. MELA RAM AND ANR.
August 9, 2011
PURAN CHAND SHARMA Vs. DIRECTOR ELEMENTARY EDUCATION, HIMACHAL PRADESH
December 14, 2011
PURAN SINGH Vs. STATE OF H.P. & ORS.
June 13, 2011
Purshotam Dass Vs. State of H.P.
February 21, 2011
PURSHOTAM LAL Vs. NAND LAL
January 6, 2011
PURSHOTTAM CHAND Vs. NATIONAL INSURANCE CO. LTD.
March 9, 2011
PURSHOTTAM DUTT. Vs. STATE OF HIMACHAL PRADESH AND ANR.
September 1, 2011
PURSHOTTAM RAM AND OTHERS Vs. GIAN CHAND AND OTHERS
December 7, 2011
PURSHOTUM SINGH Vs. STATE OF HIMACHAL PRADESH
November 23, 2011
PUSHAP LATA VERMA Vs. STATE OF H.P. AND ANR.
September 2, 2011
Pushaplata Vs. S. K. Baldi
January 3, 2011
PUSHINDER KAUR Vs. KISHAN KAPUR
July 19, 2011
PUSHPA DEVI Vs. GOVERNMENT OF HIMACHAL PRADESH
May 25, 2011
PUSHPA DEVI Vs. STATE OF H.P. AND ORS.
April 29, 2011
PUSHPA DEVI.AND ORS. Vs. STATE OF H.P. AND ORS.
July 20, 2011
PUSHPA SHARMA Vs. SECRETARY, HPSEB AND ETC.
May 7, 2011
PUSHPAL Vs. MANASA DEVI
July 20, 2011
PUSHPENDER KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 9, 2011
PYAR CHAND SHARMA Vs. STATE OF H.P.
September 12, 2011
PYARE LAL Vs. KAMLA DEVI
March 9, 2011
PYARE LAL Vs. STATE OF H.P. AND ORS.
April 21, 2011
PYARE LAL SHARMA Vs. STATE OF H.P.
December 20, 2011
PYARE LAL SON OF FAGNU RAM Vs. STATE OF HIMACHAL PRADESH
December 29, 2011
PYARE LAL SON OF SH. SUNDER LAL, RESIDENT OF VILLAGE PATTA KURFAD, TEHSIL PACHHAD, DIUSTRICT SIRMOUR, H.P. AND RAM LAL SON OF SH. GANGA RAM RESIDENT OF VILLAGE BELAD, P.O. KABA-KALAN,A TEHSIL AND DISTRICT SOLAN, H.P. Vs. STATE OF HIMACHAL PRADESH
December 15, 2011
QIMAT RAI GUPTA Vs. STATE OF H P
April 6, 2011
QUARBAN Vs. STATE OF H.P.
December 9, 2011
R C SODA Vs. STATE OF HP
April 1, 2011
R.K.RAHEJA Vs. MOHAMMAD SALIM
December 1, 2011
R.K.SHARMA Vs. STATE OF HIMACHAL PRADESH
October 14, 2011
R.L. KAITH Vs. UNION OF INDIA AND OTHERS
August 24, 2011
R.L.SAKLANI Vs. HIMACHAL PRADESH HORTICULTURE PRODUCE AND MARKETING PROCESSING
August 26, 2011
R.P. JINDAL Vs. STATE OF H.P. AND ORS.
May 26, 2011
R.S. MAAN SON OF SHRI S. MAAN, FOREST RANGER (RETD,), RESIDENT OF MAAN HOUSE, POWER HOUSE ROAD, SET NO. 1, HOUSE NO. 22021, BHATINDA, PUNJAB Vs. THE STATE OF H.P. THROUGH THE SECRETARY (FOREST) TO THE GOVT. OF H.P. SHIMLA,
December 20, 2011
Radha Vs. Jamuna Devi
August 19, 2011
RADHA DEVI Vs. STATE OF HIMACHAL PRADESH AND ORS.
August 1, 2011
RADHIKA SHARMA Vs. STATE OF H.P. & OTHERS
November 3, 2011
RAGHU RAM Vs. STATE OF H.P. AND ORS.
April 21, 2011
RAGHU RAM Vs. BIMLA
April 29, 2011
RAGHUBIR SINGH Vs. STATE OF H.P. AND ORS.
May 11, 2011
RAGHUBIR SINGH Vs. STATE OF H.P. AND ORS.
May 5, 2011
Raghubir Singh Vs. State of HP
March 31, 2011
RAGHUNATH SINGH Vs. MANJIT SINGH
June 15, 2011
RAGHUNATH SINGH Vs. STATE OF H P
April 7, 2011
RAHUL CHAUHAN S/O. SH. DINESH KUMAR, R/O. VILLAGE BHADWARA P.O. & TEHSIL FATEHPUR, DISTRICT KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH
December 9, 2011
RAHUL KAPOOR Vs. STATE OF H.P
September 5, 2011
RAI SINGH Vs. STATE OF H.P.
October 28, 2011
RAI SINGH Vs. STATE OF H.P. AND OTHERS
November 18, 2011
RAJ BHAGTI AND ORS. Vs. STATE OF H.P. AND ORS.
May 4, 2011
RAJ GOPAL Vs. HP STATE FOREST CORPORATION AND ANR.
May 12, 2011
RAJ KUMAR Vs. MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD.
September 12, 2011
RAJ KUMAR Vs. STATE OF H.P. & ANOTHER
November 15, 2011
RAJ KUMAR Vs. THE SPECIAL AREA DEVELOPMENT AUTHORITY AND ORS.
August 4, 2011
RAJ KUMAR Vs. HIMACHAL ROAD TRANSPORT CORPORATION
May 11, 2011
RAJ KUMAR Vs. STATE OF H.P.
April 21, 2011
RAJ KUMAR Vs. STATE OF H.P. AND ORS.
July 27, 2011
RAJ KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.
August 4, 2011
RAJ KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 7, 2011
RAJ KUMAR DOGRA Vs. STATE OF H.P.
November 9, 2011
Raj Kumar Garg Vs. Raj Kumar
September 26, 2011
RAJ KUMAR MISHRA Vs. STATE OF HIMACHAL PRADESH
February 24, 2011
RAJ KUMAR MISHRA Vs. STATE OF HIMACHAL PRADESH
December 15, 2011
RAJ KUMARI Vs. STATE OF H.P.
July 29, 2011
RAJ KUMARI Vs. HIMACHAL ROAD TRANSPORT CORPORATION
April 1, 2011
RAJ KUMARI Vs. STATE OF H.P. & OTHERS
November 16, 2011
RAJ KUMARI Vs. STATE OF H.P. AND ORS.
June 27, 2011
RAJ KUMARI Vs. STATE OF H P AND ORS
January 7, 2011
RAJANDER PAL Vs. STATE OF HIMACHAL PRADESH AND ORS.
August 1, 2011
RAJANI DEVI Vs. STATE OF HIMACHAL PRADESH
January 5, 2011
RAJANI SOOD Vs. STATE OF HIMACHAL PRADESH AND ANR.
September 1, 2011
RAJDEV SINGH JASROTIA Vs. STATE OF HIMACHAL PRADESH
December 9, 2011
RAJEEV KAUNDAL AND ORS. Vs. STATE OF H.P. AND ANR.
September 1, 2011
RAJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS.
April 21, 2011
RAJEEV KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.
May 11, 2011
RAJEEV PATIAL Vs. PARVATIYA GRAMIN BANK
January 4, 2011
RAJEEV THAKUR Vs. STATE OF H.P AND ORS.
May 6, 2011
RAJENDER SINGH Vs. STATE OF H.P.
August 9, 2011
RAJENDER SINGH Vs. DHIAN SINGH
July 28, 2011
RAJESH Vs. STATE OF H P
April 8, 2011
RAJESH AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
November 30, 2011
RAJESH BANSAL Vs. STATE OF H P
January 3, 2011
RAJESH BHARDWAJ Vs. STATE OF HIMACHAL PRADESH
March 10, 2011
RAJESH CHAUHAN Vs. UNION OF INDIA (UOI) AND ORS.
September 15, 2011
RAJESH GUPTA Vs. STATE OF H.P. AND ORS.
June 28, 2011
RAJESH KUMAR Vs. STATE OF H.P. AND ORS.
September 7, 2011
RAJESH KUMAR Vs. STATE OF H.P.
April 21, 2011
RAJESH KUMAR Vs. STATE OF H.P.
April 13, 2011
RAJESH KUMAR Vs. POHLO RAM
January 3, 2011
RAJESH KUMAR Vs. STATE OF H P
May 4, 2011
RAJESH KUMAR Vs. STATE OF H.P. AND ORS.
September 1, 2011
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH
December 20, 2011
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH
November 28, 2011
RAJESH KUMAR Vs. H P STATE ELECTRICITY BOARD AND ORS
March 5, 2011
RAJESH KUMAR Vs. STATE OF H P AND ORS
May 7, 2011
RAJESH KUMAR Vs. STATE OF H.P. AND ORS.
February 23, 2011
RAJESH KUMAR AND ORS Vs. STATE OF HIMACHAL PRADESH AND ANR
March 18, 2011
RAJESH KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.
May 2, 2011
RAJESH KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
August 4, 2011
RAJESH KUMAR DHARMANI Vs. RAMESH CHANDERA CHAJTA
May 27, 2011
RAJESH KUMAR GANGTA Vs. UCO BANK AND ORS.
June 21, 2011
RAJESH KUMAR KASHYAP Vs. H.P.S.I.D.C.
October 31, 2011
RAJESH KUMAR UPPAL Vs. STATE OF H.P. AND ORS.
September 20, 2011
RAJESH SHARMA Vs. STATE OF HIMACHAL PRADESH
March 16, 2011
RAJESH THAKUR Vs. STATE OF H P
January 7, 2011
RAJESHWAR BHADUR Vs. STATE OF H.P.
October 15, 2011
RAJESHWAR SINGH KANWAR Vs. H P STATE FINANCIAL CORPORATION
January 4, 2011
RAJINDER KAUSHAL & ANOTHER Vs. STATE OF H.P. & OTHERS
December 5, 2011
RAJINDER KUMAR Vs. STATE OF H.P. & ORS.
November 3, 2011
RAJINDER KUMAR Vs. STATE OF H. P. & OTHERS
November 1, 2011
RAJINDER KUMAR Vs. H.R.T.C.
March 9, 2011
RAJINDER KUMAR Vs. STATE OF H.P.
February 28, 2011
RAJINDER KUMAR Vs. STATE OF H.P.
August 1, 2011
Rajinder Kumar Vs. State of H.P.
March 21, 2011
RAJINDER KUMAR Vs. STATE OF H.P. AND ANR.
April 26, 2011
RAJINDER KUMAR Vs. STATE OF H.P.
February 22, 2011
RAJINDER KUMAR Vs. STATE OF H.P. AND OTHER
May 27, 2011
RAJINDER KUMAR & OTHERS. Vs. STATE OF H.P. & ANR.
November 4, 2011
RAJINDER KUMAR SHARMA AND ORS. Vs. STATE OF H.P. AND ANR.
April 25, 2011
RAJINDER PAL Vs. H.R.T.C. AND ANR.
June 29, 2011
RAJINDER PAUL Vs. STATE OF HIMACHAL PRADESH
May 4, 2011
RAJINDER PRASAD DHIMAN Vs. STATE OF H.P.
September 13, 2011
RAJINDER PRASAD VASHIST Vs. STATE OF H.P. AND ORS.
August 11, 2011
RAJINDER PRASHAD Vs. STATE OF H.P. AND OTHERS
May 25, 2011
RAJINDER SHARMA Vs. HIMACHAL PRADESH TOURISM DEVELOPMENT CORPORATION
December 7, 2011
RAJINDER SHARMA Vs. SANJAY SHARMA
May 18, 2011
RAJINDER SHARMA Vs. STATE OF H.P. AND ORS.
May 4, 2011
RAJINDER SINGH Vs. STATE OF H.P. AND ANOTHER
December 1, 2011
RAJINDER SINGH Vs. STATE OF H.P. & ORS.
November 23, 2011
RAJINDER SINGH Vs. STATE OF H.P.
March 9, 2011
RAJINDER SINGH Vs. HIMACHAL PRADESH KRISHI VISHVA VIDALAYA
March 18, 2011
RAJINDER SINGH Vs. STATE OF HIMACHAL PRADESH
December 26, 2011
RAJINDER SINGH Vs. STATE OF H P AND OTHERS
September 8, 2011
RAJINDER SINGH CHAUHAN AND ANR. Vs. H.P.F.C.
August 4, 2011
RAJINDER SINGH JISHTU Vs. STATE OF H.P. AND ORS.
April 27, 2011
RAJINDER YADAV Vs. MEENAKSHI SHARMA AND ANR.
September 2, 2011
RAJIV BANSAL Vs. PANKAJ SABARWAL
March 14, 2011
RAJIV JOSHI Vs. STATE OF H.P. AND ORS.
September 7, 2011
RAJIV PATHANIA Vs. STATE OF HP AND ORS.
August 2, 2011
RAJIV SHARMA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS
March 4, 2011
RAJMAL Vs. DEEPAK SANANA AND ANR.
September 2, 2011
Rajneesh Kumar Vs. HRTC
February 22, 2011
RAJNEESH VASUDEVA Vs. MOHINDER SINGH
March 3, 2011
RAJNI BALA Vs. STATE OF H.P.
April 29, 2011
RAJNI DEVI Vs. STATE OF H.P. & OTHERS
November 16, 2011
RAJNI KANG Vs. STATE OF H.P.
November 4, 2011
RAJU Vs. STATE OF HIMACHAL PRADESH AND OTHERS
September 14, 2011
RAJU ALIAS RAJESH KUMAR AND ANR. Vs. STATE OF H.P.
June 22, 2011
RAKESH AWASTHI Vs. STATE OF H.P. & ANR.
November 16, 2011
RAKESH CHAND AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 7, 2011
RAKESH CHANDER PURI Vs. H.P.STATE ENVIRONMENT PROTECTION AND POLLUTION CONTROL BOARD
March 11, 2011
RAKESH GUPTA Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 8, 2011
RAKESH KAPOOR Vs. STATE OF H.P.
September 8, 2011
RAKESH KUMAR Vs. STATE OF H P
November 9, 2011
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
March 8, 2011
RAKESH KUMAR Vs. H.P.SUBORDINATE SERVICES SELECTION BOARD
November 17, 2011
RAKESH KUMAR Vs. STATE OF H P
May 7, 2011
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH AND ANR.
June 22, 2011
RAKESH KUMAR Vs. STATE OF H.P. AND ANOTHER
September 12, 2011
RAKESH KUMAR Vs. STATE OF H.P. AND ORS.
September 19, 2011
RAKESH KUMAR Vs. STATE OF H P AND ORS
April 6, 2011
RAKESH KUMAR Vs. TELU RAM
December 15, 2011
RAKESH KUMAR & OTHERS Vs. STATE OF H.P. & OTHERS
November 4, 2011
RAKESH KUMAR CHHABRA Vs. STATE OF H P
May 11, 2011
RAKESH KUMAR SHARMA Vs. STATE OF H P
January 4, 2011
RAKESH SHARMA Vs. STATE OF H.P. AND ORS.
June 28, 2011
RAKESH THAKUR Vs. STATE OF H.P. AND OTHERS
November 29, 2011
RAKSHA DEVI Vs. STATE OF HIMACHAL PRADESH
March 30, 2011
RAM AASRI Vs. KULDIP SINGH
August 2, 2011
RAM ASRA Vs. SWARAN KANTA
January 3, 2011
RAM BAHADUR Vs. STATE OF HIMACHAL PRADESH
August 1, 2011
RAM BHAGAT Vs. STATE OF H.P. AND ORS.
September 2, 2011
RAM CHAND Vs. VIDHYA DEVI
December 8, 2011
RAM CHAND Vs. STATE OF H P
January 5, 2011
RAM CHAND Vs. STATE OF H P
April 8, 2011
RAM CHAND Vs. STATE OF H.P. AND ANR.
September 15, 2011
RAM CHAND Vs. STATE OF H.P. & ORS.
November 23, 2011
RAM CHAND AND OTHERS Vs. STATE OF H P & OTHERS
September 2, 2011
RAM DASS AND ANR. Vs. STATE OF H.P. AND ORS.
September 1, 2011
RAM DASS, S/O SH. MATHURA DASS, R/O VILLAGE PANDOR, P.O. DANGLA, TEHSIL NURPUR, DISTRICT KANGRA, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH, THROUGH F.C.-CUM-SECRETARY AGRICULTURE, TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA-2,
December 22, 2011
RAM DEV Vs. DHANI RAM
August 1, 2011
RAM DHAN Vs. STATE OF H.P. AND ANR.
August 1, 2011
RAM DITTA AND FOUR OTHERS Vs. STATE OF HIMACHAL PRADESH
June 17, 2011
RAM DITTA AND ORS. Vs. VIRENDER KUMAR
April 11, 2011
RAM DITTU Vs. HARI CHAND
September 1, 2011
RAM GOPAL Vs. STATE OF H.P.
November 18, 2011
RAM GOPAL Vs. STATE OF H.P. AND ORS.
January 4, 2011
RAM GOPAL SHARMA Vs. STATE OF H.P. AND ANOTHER
November 30, 2011
RAM JANI Vs. STATE OF HIMACHAL PRADESH AND ORS.
February 23, 2011
RAM KISHAN Vs. STATE OF H.P. AND ANR.
May 6, 2011
RAM KISHAN VERMA Vs. DR. Y.S. PARMAR UNIVERSITY AND ORS.
May 6, 2011
RAM KRISHAN Vs. STATE OF H.P. AND ORS.
June 21, 2011
RAM KRISHAN Vs. STATE OF H.P.
July 20, 2011
RAM KRISHAN, SON OF SH. PURKHU, R/O VIOLLAGE KUTHAIN, P.O. CHAMBI, TEHSIL SUNDERNAGAR, DISTT. MANDI H.P., Vs. STATE OF H.P. THROUGH SECRETARY (FOREST) TO THE GOVT. OF H.P. AT SHIMLA H.P. ANDPR. CHIEF CONSERVATOR OF FOREST, SHIMLA H.P.
December 19, 2011
RAM KUMAR Vs. AMAR SINGH AND ORS.
March 7, 2011
RAM KUMARI Vs. STATE OF H.P. AND ORS.
September 2, 2011
RAM LAL Vs. STATE OF H.P. AND ANR.
May 9, 2011
RAM LAL Vs. STATE OF HIMACHAL PRADESH
October 24, 2011
RAM LAL Vs. STATE OF H P
January 4, 2011
RAM LAL Vs. MUNICIPAL CORPORATION
July 4, 2011
RAM LAL Vs. H.P.S.E.B & OTHERS
November 3, 2011
RAM LAL AND ANR. Vs. STATE OF H.P. AND ANR.
July 26, 2011
RAM LAL AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
March 31, 2011
RAM LAL AND ORS. Vs. STATE OF H.P. AND ORS.
May 10, 2011
RAM LAL AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
August 4, 2011
RAM NATH Vs. RAMKU
June 18, 2011
RAM NATH Vs. MEHAR CHAND
August 2, 2011
RAM PADAM, S/O. SHRI MANTA RAM, RESIDENT OF VILLAGE AND POST OFFICE NICHAR, TEHSIL NICHAR, DISTRICT KINNAUR, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY, I & PH, TO THE GOVT. OF H.P. AT SHIMLA,
December 19, 2011
RAM PAL, SON OF LATE BHAGAT RAM, CASTE KHATRI, SHOP-KEEPER, MAIN BAZAR, MEHATPUR, TEHSIL AND DISTRICT UNA, HIMACHAL PRADESH Vs. RATTAN CHAND, SON OF SHRI RIKHI RAM, RESIDENT OF VILLAGE MEHATPUR, TEHSIL AND DISTRICT UNA, HIMACHAL PRADESH
December 13, 2011
RAM PARKASH PANCHHI Vs. STATE OF HIMACHAL PRADESH
January 7, 2011
Ram Piari Vs. Devi Ram
November 24, 2011
RAM PRAKASH Vs. STATE OF H.P. AND ANR.
July 21, 2011
RAM PRASHAD Vs. STATE OF H.P. AND ORS.
March 30, 2011
RAM RATTAN AND ORS. Vs. ASHA AND ORS.
April 5, 2011
RAM SARA Vs. STATE OF H.P. AND ORS.
April 18, 2011
RAM SARAN Vs. STATE OF H.P. AND ORS.
July 27, 2011
RAM SARAN AND ANR. Vs. STATE OF H.P. AND ORS.
June 30, 2011
RAM SARAN DAYAL Vs. STATE OF H.P.
November 23, 2011
RAM SARUP Vs. STATE OF HIMACHAL PRADESH
June 16, 2011
RAM SHANKAR TRIPATHI Vs. STATE OF H.P.
May 4, 2011
RAM SINGH Vs. STATE OF H.P. AND ORS.
July 28, 2011
RAM SINGH Vs. STATE OF H.P. AND ANR.
February 28, 2011
RAM SINGH Vs. LILA DEVI
May 5, 2011
RAM SINGH Vs. STATE OF H P
April 7, 2011
RAM SWAROOP Vs. STATE OF H.P.
February 23, 2011
RAM SWAROOP AND ORS. Vs. RAMESH KUMAR
March 14, 2011
RAM SWAROOP SHARMA Vs. STATE OF H.P. AND ORS.
September 13, 2011
RAM TILAK Vs. STATE OF HIMACHAL PRADESH
January 7, 2011
RAMA KANT Vs. STATE OF H.P. AND ORS.
May 12, 2011
RAMA NAND SHARMA Vs. VIPIN KUMAR AND ORS.
April 21, 2011
RAMA SOOD Vs. STATE OF H.P. AND ORS.
June 28, 2011
RAMAN JAKHOTRA Vs. STATE OF H.P.
August 4, 2011
RAMAN SHARMA Vs. DR. Y.S. PARMAR UNIVERSITY AND ANR.
September 12, 2011
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH AND ANR.
September 8, 2011
RAMESH CHAND Vs. VANEET KUMAR
July 7, 2011
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
March 17, 2011
RAMESH CHAND Vs. STATE OF H P
April 8, 2011
RAMESH CHAND Vs. STATE OF H P
April 4, 2011
RAMESH CHAND Vs. STATE OF H.P. AND ORS.
May 7, 2011
RAMESH CHAND Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD AND ANR.
July 22, 2011
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
July 25, 2011
RAMESH CHAND Vs. THE HIMACHAL ROAD TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR AND ANR.
March 30, 2011
RAMESH CHAND AND ORS. Vs. STATE OF H.P. AND ORS.
August 1, 2011
RAMESH CHAND SHARMA Vs. STATE OF H.P. AND ORS.
June 27, 2011
RAMESH CHAND THAKUR Vs. STATE OF HIMACHAL PRADESH AND ANR.
June 24, 2011
RAMESH CHAND VERMA Vs. STATE OF H.P.
December 12, 2011
RAMESH CHANDER THAKUR Vs. MUNICIPAL CORPORATION
August 9, 2011
Ramesh Dutt Vs. State of H.P.
February 23, 2011
Ramesh Kumar Vs. State of H.P.
January 6, 2011
RAMESH KUMAR Vs. STATE OF H.P. AND ORS.
March 11, 2011
RAMESH KUMAR Vs. STATE OF H.P.
November 9, 2011
RAMESH KUMAR Vs. STATE OF HIMACHAL PRADESH
April 6, 2011
RAMESH KUMAR Vs. STATE OF HIMACHAL PRADESH
March 23, 2011
RAMESH KUMAR Vs. STATE OF H.P. AND ANR.
May 2, 2011
RAMESH KUMAR Vs. MASTER ANKIT (MINOR)
September 2, 2011
RAMESH KUMAR Vs. STATE OF H P AND ORS
April 21, 2011
RAMESH KUMAR VERMA Vs. STATE OF H.P. AND ANOTHER
December 6, 2011
RAMESHWAR SHARMA Vs. RAMA HARDWARE
April 29, 2011
RAMESHWARI DEVI Vs. STATE OF HIMACHAL PRADESH
May 11, 2011
RAMESHWARI DEVI Vs. H R T C
May 19, 2011
RAMJI S/O CHETU AND ORS Vs. STATE OF HIMACHAL PRADESH AND ANR
December 16, 2011
RAMKALI AND OTHERS Vs. THE STATE OF H.P. AND OTHERS
November 17, 2011
RAMNA KUMARI Vs. STATE OF H.P.
December 19, 2011
RAMPATI Vs. STATE OF H.P. AND ORS.
April 29, 2011
Ran Bahadur Vs. State of H.P
December 30, 2011
RAN SINGH Vs. THUNIA
March 30, 2011
RAN SINGH Vs. STATE OF H.P. AND ORS.
April 28, 2011
RANBIR SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
February 24, 2011
RANDEEP SINGH Vs. STATE OF H.P. AND ORS.
June 27, 2011
RANDHIR SINGH Vs. H.P. STATE ELECTRICITY BOARD AND ORS.
March 30, 2011
RANI KUKREJA Vs. PRABHA BHAGRA
June 28, 2011
RANJANA CHAUHAN Vs. STATE OF H.P. AND ORS.
June 29, 2011
RANJEET Vs. STATE OF H.P. & OTHERS
November 22, 2011
RANJEET KUMAR Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
August 23, 2011
RANJEET SINGH Vs. H.R.T.C. AND ANR.
June 24, 2011
RANJEET SINGH Vs. STATE OF H.P.
April 11, 2011
RANJEET SINGH Vs. STATE OF H.P. AND ORS.
August 1, 2011
RANJEET SINGH Vs. STATE OF H.P. AND ORS.
April 6, 2011
RANJEET SINGH Vs. HRTC THROUGH ITS MD AND ANR.
May 2, 2011
RANJEET SINGH VERMA Vs. STATE OF HP AND ORS.
May 3, 2011
RANJIT SANDAL Vs. STATE OF HIMACHAL PRADESH
December 12, 2011
Ranjit Singh Vs. Tek Chand
October 21, 2011
RANJIT SINGH Vs. STATE OF HIMACHAL PRADESH
December 12, 2011
RANJIT SINGH AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
September 6, 2011
RANJIT SINGH CHADHA. Vs. ICICI BANK LTD.
June 24, 2011
RANJODH SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION
January 6, 2011
RANJODH SINGH Vs. STATE OF H.P. & OTHERS
October 31, 2011
RANJU RAM Vs. NAND LAL
March 14, 2011
RANU RAM AND ANR. Vs. STATE OF H.P. AND ORS.
September 16, 2011
RANVIR SINGH AND ORS. Vs. PARDUMAN SINGH
May 9, 2011
RANVIR SINGH PAMTA Vs. H.P. AGRO INDUSTRIAL PACKAGING INDIA LIMITED AND ORS.
April 29, 2011
RASHMI SHARMA Vs. STATE OF H.P. & OTHERS
November 4, 2011
RASILU RAM Vs. STATE OF H.P.
September 16, 2011
Ratna Devi Verma Vs. State of H.P.
June 20, 2011
RATTAN CHAND Vs. STATE OF H.P. AND ORS.
March 9, 2011
RATTAN CHAND Vs. STATE OF H.P. AND ORS.
March 29, 2011
RATTAN CHAND Vs. STATE OF HIMACHAL PRADESH
February 26, 2011
RATTAN CHAND Vs. H.P. STATE ELECTRICITY BOARD LTD.
December 7, 2011
RATTAN DASS Vs. SH.MOTI LAL, SON OF SH.SIDHU RAM
December 19, 2011
RATTAN LAL Vs. STATE OF HIMACHAL PRADESH
December 19, 2011
RATTAN LAL Vs. TULSI RAM
July 18, 2011
RATTAN LAL Vs. STATE OF H.P. AND ORS.
June 29, 2011
RATTAN LAL Vs. STATE OF H P AND ORS
April 13, 2011
RATTAN LAL SANKHAYAN Vs. STATE OF H.P. AND ORS.
July 29, 2011
RATTAN SINGH Vs. STATE OF H.P. AND ORS.
May 7, 2011
RATTANI DEVI Vs. MANOHAR SINGH AND ANR.
May 5, 2011
RATTI RAM Vs. SECRETARY EDUCATION AND ORS.
July 22, 2011
RATTI RAM Vs. STATE OF HIMACHAL PRADESH
May 5, 2011
RATTI RAM Vs. STATE OF H.P. AND ORS.
September 12, 2011
Rattna Devi Vs. State of H.P.
February 25, 2011
RAVI KUMAR Vs. STATE OF H.P. AND ANR.
April 20, 2011
RAVI KUMAR Vs. STATE OF H.P.
June 3, 2011
RAVI KUMAR Vs. MANGAT RAM
December 13, 2011
RAVI KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
March 31, 2011
RAVI NANDAN KUMAR Vs. STATE OF H.P. AND ANR.
August 1, 2011
RAVI SINGH RAJOURIA Vs. STATE OF H.P. AND ANR.
February 21, 2011
RAVINANDAN KAUR Vs. STATE OF H.P.
February 28, 2011
RAVINDER KUMAR Vs. STATE OF H.P.
February 28, 2011
RAVINDER KUMAR Vs. STATE OF H.P.
December 20, 2011
RAVINDER KUMAR Vs. ASHA DEVI
August 11, 2011
RAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
November 22, 2011
RAVINDER KUMAR Vs. STATE OF H.P. & ORS.
November 16, 2011
RAVINDER KUMAR SON OF BANKA Vs. AVTAR SINGH SON OF GUJJAR
December 27, 2011
RAVINDER PARKASH Vs. STATE OF HIMACHAL PRADESH
November 18, 2011
RAVINDER RAJ Vs. HIMACHAL ROAD TRANSPORT CORPORATION
March 5, 2011
RAVINDER SHARMA Vs. STATE OF H.P. AND ORS.
September 7, 2011
RAVINDER SINGH Vs. PUNJAB NATIONAL BANK AND ORS.
August 1, 2011
RAVINDER SINGH Vs. STATE OF HIMACHAL PRADESH
August 10, 2011
RAVINDER SINGH MINHAS Vs. STATE OF HIMACHAL PRADESH
March 16, 2011
RAXPAUL SINGH AND ANR Vs. CHOUDHARY SHRAWAN KUMAR, H P KRISHAN VISHAV VIDYAL
March 8, 2011
Reena Devi Vs. Gopal Dass
November 25, 2011
REENU SAROCH & ORS. Vs. STATE OF H.P. & ORS.
November 18, 2011
REETA BHARWAL Vs. KRISHAN SINGH
July 4, 2011
REKHA DEVI Vs. STATE OF H.P. AND ORS.
May 9, 2011
REKHA KUMARI Vs. STATE OF H.P. AND ORS.
September 15, 2011
REKHA SHARMA Vs. STATE OF H.P. AND ORS.
May 2, 2011
RELIANCE INFRATEL LTD. Vs. CHANDERWATI
June 22, 2011
RENU BALA Vs. STATE OF H.P. AND ORS.
June 23, 2011
RENU BALA KATOCH Vs. STATE OF H.P. & OTHERS
November 22, 2011
RENU CHADDA AND ORS. Vs. STATE OF H.P. AND ANR.
September 1, 2011
RESHMA KAPOOR Vs. STATE OF H.P. AND ANR.
May 5, 2011
REWAT RAM Vs. ASHOK KUMAR
April 26, 2011
RINGZIN NAMGYAL ALIAS RAJAN Vs. PARWATI DEVI
May 12, 2011
RIPU DAMAN Vs. STATE OF H.P. AND ANR.
April 26, 2011
RIRKU RAM Vs. KRISHNA DEVI
March 14, 2011
RISAL SINGH AND ANR. Vs. KANAGASHWARI CO-OPERATIVE MARKETING AND CONSUMER SOCIETY LTD. AND ORS.
April 28, 2011
RITA BHARWAL Vs. STATE OF HIMACHAL PRADESH
May 12, 2011
RITA SANGRAI Vs. STATE OF HIMACHAL PRADESH AND ORS.
August 4, 2011
ROBINDER SINGH Vs. STATE OF HIMACHAL PRADESH
December 26, 2011
ROHANI DEVI Vs. MANSA DEVI
November 22, 2011
ROHIT BHARDWAJ Vs. STATE OF H.P.
April 6, 2011
ROHIT BHOIL Vs. STATE OF H P
May 13, 2011
ROHIT KUMAR Vs. H.P.TAKNIKI SHIKSHA BOARD
September 1, 2011
ROHIT SHARMA Vs. STATE OF HIMACHAL PRADESH
December 12, 2011
ROMESH CHAND NAG Vs. STATE OF H.P.
October 13, 2011
ROOP CHAND Vs. OM PARKASH
May 5, 2011
ROOP LAL Vs. STATE OF HIMACHAL PRADESH
August 26, 2011
ROOP LAL AND ORS. Vs. STATE OF H.P. AND ORS.
September 7, 2011
ROOP LAL JAURA Vs. ADARSH CONFECTIONERS
September 23, 2011
ROOP RAM Vs. HIMACHAL PRADESH TOURISM DEVELOPMENT CORPORATION LIMITED AND ANR.
February 24, 2011
ROOP SINGH Vs. MEHAR SINGH AND ORS.
July 27, 2011
ROOPA RAINA Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
October 27, 2011
ROSHAN LAL Vs. ROOP SINGH
July 26, 2011
ROSHAN LAL Vs. STATE OF H.P. AND ORS.
April 26, 2011
Roshan Lal Vs. Sarwan Singh
November 25, 2011
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH
May 19, 2011
ROSHAN LAL Vs. KAMALJIT SINGH
September 26, 2011
ROSHAN LAL Vs. HIMACHAL ROAD TRANSPORT CORPORATION
January 7, 2011
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH
August 3, 2011
ROSHAN LAL & ORS. Vs. STATE OF H.P. & ANR.
November 15, 2011
ROSHAN LAL AND ORS. Vs. STATE OF H.P. AND ORS.
December 1, 2011
ROSHAN LAL ATWAL Vs. STATE OF H.P. AND ORS.
July 20, 2011
ROSHAN LAL JASTA Vs. STATE OF H.P.
February 28, 2011
ROSHAN LAL SHARMA Vs. AGRICULTURE PRODUCE MARKETING COMMITTEE
August 2, 2011
ROSHNI DEVI Vs. STATE OF H.P.
November 17, 2011
ROSHNI DEVI Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
December 1, 2011
ROSHNI DEVI Vs. RAJA RAM
July 29, 2011
RUBY SHARMA AND ORS. Vs. PRINCIPAL SECRETARY (ELEMENTARY EDUCATION) AND ORS.
July 27, 2011
RUCHIKA SHARMA Vs. STATE OF H.P. AND ORS.
May 3, 2011
RUCHIT PUNN Vs. STATE OF HIMACHAL PRADESH
December 8, 2011
RUKMANI DEVI AND ORS. Vs. STATE OF H.P. AND ORS.
September 15, 2011
RUMA DEVI Vs. STATE OF H.P. & OTHERS
December 3, 2011
RUMA DEVI Vs. STATE OF H P AND ANOTHER
September 13, 2011
RUMEL SINGH Vs. GENERAL PUBLIC OF MOHAL BARYAI BEHARD
August 4, 2011
RUMI RAM Vs. JANTA RAM
December 6, 2011
RUPINDER KAUR Vs. STATE OF H P AND ANR
March 1, 2011
S C ROKHA Vs. STATE OF HIMACHAL PRADESH
January 6, 2011
S N SHARMA Vs. STATE OF H P AND ORS
April 18, 2011
S.D. BHARWAL Vs. STATE OF H.P. AND ORS.
September 7, 2011
S.K. JAIN Vs. STATE OF H.P. AND ORS.
June 29, 2011
S.L. SHARMA Vs. STATE OF H.P. AND ANR.
May 7, 2011
S.M.KATWAL Vs. STATE OF H.P.
March 11, 2011
S.N. KHULLAR Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD.
October 24, 2011
S.R. CHAUHAN Vs. STATE OF HIMACHAL PRADESH
December 28, 2011
SAACHI SOOD AND ORS. Vs. STATE OF H.P. AND ORS.
September 8, 2011
SADEEQ ALI Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 9, 2011
SADHU SINGH AND COMPANY Vs. NATIONAL PROJECTS CONSTRUCTION CO.
June 27, 2011
SAKEEN CHAND Vs. FATEH SINGH
October 24, 2011
SALIM ALIAS BASHIR Vs. STATE OF HIMACHAL PRADESH
November 1, 2011
SALOCHANA DEVI Vs. GOAMP DEVO
November 4, 2011
SALOCHNA DEVI Vs. STATE OF H.P. AND OTHERS
November 23, 2011
SAMANGALAN DEVI Vs. STATE OF H P
May 17, 2011
SAMEKSHA SHARMA Vs. STATE OF HIMACHAL PRADESH
August 1, 2011
SAMITRA DEVI Vs. H.P. TOURISM DEVELOPMENT CORPORATION LTD.
December 19, 2011
SANAHRU RAM Vs. STATE OF HIMACHAL PRADESH
January 21, 2011
SANAM WANGIAL NEGI & ANOTHER Vs. STATE OF H.P. & OTHERS
November 1, 2011
SANDEEP CHAUHAN AND ANR Vs. STATE OF H P AND ORS
June 29, 2011
SANDEEP DOGRA Vs. STATE OF H.P. AND ORS.
September 8, 2011
SANDEEP KUMAR Vs. STATE OF H.P.
November 30, 2011
Sandeep Kumar Vs. State of Himachal Pradesh
March 3, 2011
SANDEEP KUMAR SHARMA Vs. STATE OF H P
January 4, 2011
SANDHU RAM Vs. RAKRO AND ANR
April 18, 2011
SANDHYA DEVI THAKUR Vs. STATE OF H P
April 6, 2011
SANDHYA KUMARI, SANJAY KUMAR WALIA, SHASHI KUMAR, Vs. STATE OF H P & ORS
September 7, 2011
SANDY RAM Vs. STATE OF H.P. AND ORS.
June 23, 2011
SANEH LATA Vs. H.P. STATE HANDICRAFTS AND HANDLOOM CORPORATION LTD. AND ANR.
March 30, 2011
SANGAT RAM Vs. STATE OF H.P.
June 27, 2011
SANGAT RAM Vs. STATE OF HIMACHAL PRADESH
September 5, 2011
SANJAY AWASTHI Vs. STATE OF H.P.
March 9, 2011
SANJAY GUPTA Vs. SANJAY KUMAR
August 26, 2011
SANJAY KUMAR Vs. JAMNA DEVI
August 1, 2011
SANJAY KUMAR Vs. KAMAL SINGH
August 3, 2011
SANJAY KUMAR Vs. STATE OF H.P.
March 1, 2011
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
January 3, 2011
SANJAY KUMAR Vs. SUBHASH
August 11, 2011
Sanjay Kumar Vs. Narendra Devi
September 14, 2011
SANJAY KUMAR Vs. VED PRAKASH AND ANR.
May 5, 2011
SANJAY KUMAR Vs. STATE OF H.P. AND OTHERS.
October 27, 2011
SANJAY KUMAR Vs. STATE OF H.P. AND OTHERS
November 16, 2011
SANJAY KUMAR Vs. HIMACHAL PRADESH MILK FEDERATION AND ANR.
August 5, 2011
SANJAY KUMAR Vs. C.E.O. -CUM - SECRETARY
July 20, 2011
SANJAY KUMAR Vs. CEO CUM SECRETARY, HIMUDA
June 20, 2011
SANJAY KUMAR. Vs. STATE OF H.P. AND ORS.
September 1, 2011
SANJAY PATHAK Vs. STATE OF H P
April 8, 2011
SANJAY SHARMA Vs. STATE OF H.P. AND OTHERS
May 10, 2011
SANJEEV CHAUHAN Vs. STATE OF H P
April 29, 2011
SANJEEV CHAUHAN Vs. STATE OF HIMACHAL PRADESH
May 19, 2011
SANJEEV KUMAR Vs. H P TOURISM DEVELOPMENT CORPORATION
April 5, 2011
SANJEEV KUMAR Vs. STATE OF H P
April 4, 2011
SANJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH AND ANR.
September 1, 2011
SANJEEV KUMAR Vs. STATE OF H.P.
November 22, 2011
SANJEEV KUMAR Vs. STATE OF H.P. AND ANR.
May 3, 2011
SANJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS.
August 1, 2011
SANJEEV KUMAR BALORIA Vs. STATE OF H.P. AND ORS.
July 25, 2011
SANJEEV KUMAR KALTA Vs. STATE OF H.P. AND ORS.
September 5, 2011
SANSAR CHAND Vs. STATE OF H.P. AND ORS.
April 11, 2011
SANSAR CHAND Vs. STATE OF H.P. AND ORS.
June 21, 2011
SANSAR CHAND Vs. GURBAX SINGH AND ORS.
September 16, 2011
SANSAR CHAND Vs. STATE OF H.P. AND ORS.
May 4, 2011
SANSAR CHAND RANA Vs. STATE OF H.P. AND ORS.
February 22, 2011
SANT RAM Vs. STATE OF HIMACHAL PRADESH
April 19, 2011
SANT RAM Vs. DEEP RAM
May 5, 2011
SANT RAM Vs. STATE OF H.P.
April 28, 2011
Sant Ram Vs. Ram
December 29, 2011
SANTOSH Vs. STATE OF HIMACHAL PRADESH
February 21, 2011
SANTOSH Vs. STATE OF H.P. & ANR.
November 16, 2011
SANTOSH KUMARI Vs. STATE OF H.P. AND ORS.
September 19, 2011
SANTOSH KUMARI Vs. STATE OF H.P. & ORS.
November 30, 2011
SANTOSH KUMARI Vs. STATE OF H.P.
July 27, 2011
SANTOSH KUMARI Vs. STATE OF H.P. AND ORS.
May 3, 2011
SARAN DASS Vs. CHINTA MANI
September 6, 2011
Saran Dass Vs. State of H.P.
March 10, 2011
SARAN DASS Vs. STATE OF H.P. & OTHERS
November 22, 2011
SARANJANI DEVI Vs. STATE OF H.P. AND ORS.
June 28, 2011
SARB SINGH PATHANIA Vs. STATE OF H.P.
September 12, 2011
SARDAR SINGH Vs. STATE OF HIMACHAL PRADESH
June 30, 2011
SARDAR SINGH Vs. SALAM PATI AND ORS
April 6, 2011
SARESTH KUMAR Vs. STATE OF H.P. AND ORS.
April 27, 2011
SARITA SHARMA Vs. STATE OF HIMACHAL PRADESH
April 1, 2011
SAROJ BALA Vs. STATE OF H.P. AND ORS.
June 30, 2011
SAROJ BALA Vs. STATE OF H.P. & OTHERS
December 5, 2011
SAROJ BALA RATHORE Vs. STATE OF HIMACHAL PRADESH AND OTHERS
November 3, 2011
SAROJ GARG Vs. STATE OF H P
June 21, 2011
SAROJ KUMARI Vs. STATE OF H.P. AND ANR.
August 10, 2011
SAROJ SHARMA Vs. STATE OF H P AND ANR
March 9, 2011
SAROOP SINGH Vs. STATE OF H.P. AND ANOTHER
November 17, 2011
SARUP SINGH THAKUR AND ANR. Vs. INDIA BULLS HOUSING FINANCE LTD. AND ORS.
September 16, 2011
SARWAN Vs. BHAVTU
August 29, 2011
SARWAN KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
September 15, 2011
SARWAN SINGH Vs. CHANAN SINGH
July 27, 2011
SARWAR HUSSAIN Vs. STATE OF H.P.
November 16, 2011
SASHI SHARMA Vs. STATE OF H.P.
February 16, 2011
SAT PAL Vs. CSK HP KRISHI VISHVAVIDYALYA
August 2, 2011
SAT PAL Vs. STATE OF H P
March 11, 2011
SAT PARKASH Vs. SURESH CHAND AND ORS.
July 28, 2011
SATINDER KUMAR AND ORS. Vs. YUDHVIR SINGH AND ORS.
March 7, 2011
SATISH CHAND Vs. KESAR SINGH AND ORS.
March 9, 2011
SATISH CHAND Vs. MANOJ KUMAR
April 13, 2011
SATISH CHANDRA MEHRA AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ANR.
July 21, 2011
SATISH KUMAR Vs. STATE OF H.P.
August 5, 2011
SATISH KUMAR Vs. STATE OF H P
April 1, 2011
SATISH KUMAR Vs. STATE OF H.P. AND ANR.
October 27, 2011
SATISH KUMAR Vs. STATE OF H P AND ORS
March 1, 2011
SATISH KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
August 4, 2011
SATISH KUMAR THAKUR Vs. STATE OF H P
April 6, 2011
SATISH KUMAR TULI Vs. STATE OF HIMACHAL PRADESH
December 26, 2011
Satish Rathor Vs. State of Himachal Pradesh
February 24, 2011
SATLUJ JAL VIDUT NIGAM LIMITED Vs. JAI PARKASH HYUNDAI CONSORTIUM
September 20, 2011
SATPAL Vs. STATE OF HIMACHAL PRADESH
December 19, 2011
SATPAL SINGH Vs. STATE OF H.P. AND ORS.
April 29, 2011
SATVINDER SINGH SON OF SHRI BHAGAT SINGH, RESIDENT OF HOUSING BOARD COLONY, PAONTA SAHIB, DISTRICT SIRMOUR, H.P. Vs. AMIT GUPTA SON OF SHRI SOM CHAND GUPTA, RESIDENT OF BADRINAGAR, TEHSIL PAONTA, DISTRICT SIRMOUR, H.P.
December 14, 2011
Satvir Kaur Vs. State of Himachal Pradesh
February 24, 2011
Satya Devi Vs. Brahmu Ram
June 24, 2011
SATYA DEVI Vs. STATE OF H.P.
January 7, 2011
SATYA DEVI Vs. STATE OF H.P. & ORS.
November 17, 2011
SATYA METALS Vs. UNION OF INDIA
January 4, 2011
SATYA PAL Vs. STATE OF HP AND ORS.
March 17, 2011
SATYA PARKASH SHARMA Vs. STATE OF H.P. AND ORS.
August 2, 2011
SATYA RAM Vs. STATE OF H.P. AND ORS.
September 8, 2011
SATYA SHARMA Vs. STATE OF H.P. AND ORS.
September 14, 2011
SATYA THAKUR Vs. STATE OF H P AND OTHERS
September 2, 2011
SAVITA KUMARI Vs. STATE OF HIMACHAL PRADESH
December 7, 2011
SAVITRI DEVI Vs. RATTANI DEVI AND ORS.
September 12, 2011
SAVITRI DEVI Vs. STATE OF HIMACHAL PRADESH
March 15, 2011
SAVITRI DEVI Vs. NIRMALA DEVI
August 4, 2011
SAWANU RAM AND ORS. Vs. NATHU RAM
June 29, 2011
SCHOOL MANAGEMENT COMMITTEE Vs. STATE OF H.P. AND ANOTHER
December 5, 2011
SCHOOL, MAHROOTI, P.O. RUMANI Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
December 12, 2011
SEEMA DEVI Vs. STATE OF HIMACHAL PRADESH AND ORS
March 3, 2011
SEEMA DEVI Vs. STATE OF H P & ORS
September 6, 2011
SEEMA DEVI Vs. UNION OF INDIA AND ANOTHER
July 5, 2011
SEEMA RANI Vs. STATE OF H.P. & OTHERS
December 2, 2011
SEEMA SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
August 3, 2011
SEEMA SHARMA Vs. STATE OF H.P. & OTHERS
September 19, 2011
SEEMA TYAGI Vs. STATE OF H.P. AND ORS.
June 30, 2011
SENU Vs. SURESH SHARMA
April 8, 2011
SEWA RAM Vs. HRTC.
June 24, 2011
SEWAK RAM Vs. CHUHRU (DEAD) THROUGH HIS LRS
November 15, 2011
SH MADAN LAL GUPTA Vs. STATE OF H P
June 23, 2011
SH. AMAR CHAND Vs. SH. R.D. DHIMAN
August 1, 2011
SH. AMRIT LAL Vs. STATE OF H.P. AND OTHERS
October 27, 2011
SH. ATMA RAM Vs. STATE OF HIMACHAL PRADESH AND OTHERS
December 1, 2011
SH. BHAGI RAM Vs. SH. JOGHDHYAN
June 28, 2011
SH. CHUNI LAL AND ORS. Vs. SH. RAM SAIN
July 20, 2011
SH. DINESH KUMAR NEGI Vs. STATE OF HIMACHAL PRADESH & OTHERS
November 16, 2011
SH. JAI CHAND Vs. STATE OF HIMACHAL PRADESH AND ANR.
September 8, 2011
SH. JOGINDER SINGH Vs. STATE OF H.P. AND ORS.
February 28, 2011
SH. MADAN LAL GUPTA. Vs. STATE OF H.P. & ORS.
June 23, 2011
SH. MANISH KATOCH SON OF SH. MADAN CHAND KATOCH, R/O HATWAS, TEHSIL & DISTRICT KANGRA, HP, Vs. STATE OF H.P. THROUGH SECRETARY (EDUCATION) TO THE GOVT. OF H.P. SHIMLA AND DIRECTOR, ELEMENTARY EDUCATION, SHIMLA-2
December 8, 2011
SH. RAJINDER KUMAR NEGI Vs. STATE OF HIMACHAL PRADESH & ANR.
November 16, 2011
SH. RAKESH KUMAR BAKSHI S/O SH. RAM PRAKASH BAKSHI, PRESENTLY POSTED AS DRIVER IN THE OFFICE OF CHAIRMAN, ZILA PARISHAD, SIRMOUR AT NAHAN, DISTT. SIRMOUR, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY, PANCHAYATI RAJ, GOVT. OF H.P., SHIMLA,
December 22, 2011
SH. RANJIT SINGH Vs. STATE OF HIMACHAL PRADESH & OTHERS
November 30, 2011
SH.BHIMI RAM Vs. STATE OF HIMACHAL PRADESH
October 19, 2011
SH.GULZAR SINGH BAJWA Vs. MANAGIND DIRECTOR AFCONS INFRASTRUCTURE LTD
March 5, 2011
SHAKTI PRAKASH Vs. STATE OF H.P. AND OTHERS
May 20, 2011
SHAKUN GUPTA Vs. STATE OF HIMACHAL PRADESH
December 12, 2011
SHAKUNTLA DEVI Vs. STATE OF HIMACHAL PRADESH
April 1, 2011
SHAKUNTLA DEVI Vs. STATE OF H.P. AND ANR.
February 24, 2011
SHAKUNTLA DEVI Vs. RAM SINGH RANA AND ORS.
April 26, 2011
Shakuntla Devi Vs. State of H.P.
February 25, 2011
SHAKUNTLA KUMARI BHARDWAJ Vs. STATE OF H.P. AND ORS.
March 10, 2011
Shalender Kumar Vs. Nand Singh
September 1, 2011
SHALU CHAUHAN AND ORS. Vs. STATE OF H.P. AND ORS.
April 11, 2011
SHAM SINGH ALIAS SHYAM SINGH Vs. STATE OF H P AND ORS
March 5, 2011
SHAMBHU DUTT Vs. HRTC
January 7, 2011
SHAMI MANDHOTRA Vs. STATE OF H.P.
November 1, 2011
SHAMSHER CHAND Vs. H.P. BOARD OF SCHOOL EDUCATION DHARAMSHALA AND ANR.
April 26, 2011
Shamsher Singh Vs. State of H.P.
February 24, 2011
SHANKAR DASS Vs. HPUDA
April 4, 2011
SHANKAR DASS Vs. STATE OF HIMACHAL PRADESH
December 2, 2011
SHANKAR SHARMA Vs. STATE OF H.P. AND ANR.
June 28, 2011
SHANTA CHANDEL Vs. STATE OF H.P. AND ANR.
May 5, 2011
SHANTA KAPILA Vs. SHARDA
August 12, 2011
SHANTA VERMA Vs. VIJAY KUMAR AND OTHERS
June 2, 2011
SHANTI DEVI Vs. SECRETARY EDUCATION, STATE OF H.P. AND ORS.
March 11, 2011
SHANTI DEVI Vs. STATE OF H.P. AND ORS.
September 16, 2011
SHANTI SWARUP BALI Vs. HPSEB AND ANOTHER
December 2, 2011
SHARDA DEVI Vs. STATE OF HP & ORS.
September 19, 2011
SHARDA SOOD Vs. SURAM CHAND
December 9, 2011
SHASHI KANT Vs. STATE OF H.P.
January 4, 2011
SHASHI PAL Vs. STATE OF H.P.
November 21, 2011
SHASHI PAL Vs. STATE OF H.P. & OTHERS
December 1, 2011
SHASHI SHARMA Vs. J.C. RANA
July 21, 2011
SHASHIKANT Vs. STATE OF HIMACHAL PRADESH
August 1, 2011
SHASHIR KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS.
February 23, 2011
SHAYAM SINGH Vs. STATE OF H.P. AND ORS.
April 6, 2011
SHEELA CHANDEL Vs. CHAMPA DEVI
September 8, 2011
SHEELA CHANDEL & OTHERS Vs. STATE OF HIMACHAL PRADESH & ANOTHER
September 15, 2011
SHEELA DEVI Vs. STATE OF H.P. AND ORS.
September 7, 2011
SHEELA DEVI Vs. H.R.T.C.
September 8, 2011
SHEELA DEVI AND ORS. Vs. BAKSHI RAM
June 20, 2011
SHEETLA DEVI Vs. STATE OF H P AND ANR
April 6, 2011
SHER SINGH Vs. STATE OF HIMACHAL PRADESH
December 15, 2011
SHER SINGH Vs. STATE OF HIMACHAL PRADESH
March 25, 2011
SHER SINGH AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
September 15, 2011
SHESH RAM Vs. F.C.CUM-SECRETARY
March 11, 2011
SHIKSHA SOOD Vs. STATE OF H.P.
May 12, 2011
SHIRKAR SHARMA Vs. ANNAPURNA PATHAK & ORS.
August 10, 2011
SHITAL KUMAR Vs. STATE OF HIMACHAL PRADESH AND ANR.
April 29, 2011
SHITAL PARKASH SHARMA Vs. STATE OF H.P. AND OTHERS
December 2, 2011
SHIV CHARAN DASS Vs. UPDESH SAHNI
January 4, 2011
SHIV DEV SINGH Vs. STATE OF H P
January 7, 2011
SHIV KUMAR Vs. CHIEF ENGINEER
July 27, 2011
SHIV KUMAR Vs. H.P. STATE FOREST CORPORATION AND ANOTHER
September 14, 2011
SHIV KUMAR & ANR. Vs. STATE OF H.P. & OTHERS
November 15, 2011
SHIV KUMAR AND ORS. Vs. ATMA RAM AND ORS.
June 27, 2011
SHIV LAL Vs. STATE OF H P AND OTHERS
September 6, 2011
SHIV OM Vs. STATE OF H.P.
April 18, 2011
SHIV OM Vs. STATE OF H P
April 6, 2011
SHIV PARSAD SILMANA Vs. STATE OF HIMACHAL PRADESH AND ANR.
August 4, 2011
SHIV PRASHAD Vs. HARI DASS SHARMA
September 2, 2011
SHIV RAM Vs. STATE OF H.P. AND ORS.
March 17, 2011
SHIV RAM BALI Vs. STATE OF HIMACHAL PRADESH
March 11, 2011
SHIVANI ABROL Vs. STATE OF H.P. AND ORS.
August 2, 2011
Shivika Mittal Vs. State of H.P.
July 12, 2011
SHRI AMAR NATH GAUTAM Vs. STATE OF H.P. AND ANR.
August 2, 2011
SHRI ANANT RAM Vs. STATE OF HP AND OTHERS
November 18, 2011
SHRI BHAWANI SINGH (SINCE DECEASED) THROUGH LRS SMT. LAJJA DEVI AND ANR. Vs. STATE OF HIMACHAL PRADESH AND ORS.
March 3, 2011
SHRI DHARAM CHAND Vs. H.P. STATE COOPERATIVE MILK PRODUCERS FEDN. LTD. AND ORS.
August 3, 2011
SHRI HARDEEP SINGH Vs. THE STATE OF H.P. & OTHERS
November 1, 2011
SHRI JAGAT RAM Vs. SHRI BIKRAM SINGH AND OTHERS
October 28, 2011
SHRI JOGINDER SINGH Vs. STATE OF H.P. AND ORS.
February 24, 2011
SHRI K.C. AGGARWAL Vs. H.P. STATE ELECTRICITY BOARD
September 15, 2011
SHRI KARTAR CHAND BAROTRA AND ORS. Vs. STATE OF H.P. AND ORS.
August 1, 2011
SHRI KULDEEP SINGH, S/O LATE SHRI BHAG SINGH, RESIDENT OF VILLAGE GEHAL NUWANA, TEHSIL GHUMAWIN, DISTRICT BILASPUR, HIMACHAL PRADESH Vs. STATE OF H.P. THROUGH SECRETARY (FORESTS) GOVERNMENT OF H.P., SHIMLA-2,
December 19, 2011
SHRI MUNSHI RAM DECEASED THROUGH HIS L.R. SMT. GEETA DEVI Vs. UNION OF INDIA (UOI) AND ANR.
July 21, 2011
SHRI NETAR SINGH Vs. H.P. STATE ELECTRICITY BOARD AND ORS.
August 3, 2011
SHRI RAJESH KHANNA, SON OF SHRI GOPAL SINGH, RESIDENT OF VILLAGE KOSHGER, POST OFFICE JHAKRI, TEHSIL RAMPUR BUSHAHR, DISTRICT SHIMLA, H.P., Vs. STATE OF HIMACHAL PRADESH
December 12, 2011
SHRI RAMAN DEEP SINGH S/O SH. SURINDER SINGH, RESIDENT OF VILLAGE & P.O. PANDOGA, TEHSIL & DISTT. UNA, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
December 19, 2011
SHRI S.P. SINGH Vs. HIMACHAL GRAMIN BANK AND ORS.
July 21, 2011
SHRI SARB SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 15, 2011
SHRI SUKHBIR SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS
February 28, 2011
SHRI SURINDER KUMAR Vs. STATE OF HIMACHAL PRADESH AND ANR.
September 8, 2011
SHRI TILAK RAJ SHARMA Vs. CHAIRMAN, H.P. KHADI AND VILL. INDUSTRIES BOARD AND ORS.
April 28, 2011
SHRI VISHWA NATH PATHAK Vs. SH. ASHOK KUMAR AND ORS.
September 2, 2011
SHRI. BHIM SINGH SON OF SH.TOHLI R/O KURSAKRA ILLAQA BUNGA,TEHSIL THUNAG DISTT. MANDI, H.P. Vs. SH. BHAWANI DATT SON OF SH. KANSHI RAM AND SH. NARAIN SINGH SON OF SH. TOHLI, BOTH R/O KURSAKRA ILLAQUA BUGA, TEHSIL THUNAG, DISTT. MANDI, H.P.
December 19, 2011
SHRISHTA DEVI AND ANR. Vs. STATE OF H.P. AND ANR.
September 8, 2011
SHUBH KANCHAN Vs. STATE OF H P
May 23, 2011
SHWETA DHINGRA Vs. STATE OF H.P.
September 3, 2011
SHYAM LAL Vs. MANBHARU
January 7, 2011
SHYAM LAL Vs. STATE OF H P
April 1, 2011
SHYAM LAL Vs. STATE OF H.P. AND ANR.
September 2, 2011
SHYAM LAL SHARMA Vs. STATE OF HIMACHAL PRADESH
January 6, 2011
SHYAM LAL SHARMA AND ORS. Vs. DIRECTOR HORTICULTURE AND ORS.
March 17, 2011
SHYAM SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
July 27, 2011
SHYAM SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION
February 21, 2011
SHYAM SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
August 4, 2011
SHYAM SINGH THAKUR AND ORS. Vs. STATE OF H.P. AND ORS.
April 29, 2011
SIMBRU RAM Vs. DHOLI DEVI AND OTHERS
October 31, 2011
SIMRO DEVI Vs. STATE OF H.P. AND ORS.
December 2, 2011
SINGH RAM Vs. STATE OF H.P. AND ORS.
February 23, 2011
SITA RAM Vs. STATE OF H.P. AND ORS.
June 29, 2011
SITA RAM Vs. KULDEEP CHAND
August 2, 2011
SITA RAM Vs. STATE OF HIMACHAL PRADESH
December 7, 2011
SITA RAM Vs. THE HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED AND ORS.
February 22, 2011
SITA RAM & ORS. Vs. STATE OF H.P. & ORS.
September 20, 2011
SITA RAM KALTA Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 7, 2011
SITAL RAM Vs. STATE OF H.P. AND ANR.
September 15, 2011
SMT. AJUDHYA DEVI Vs. SURINDER KUMAR & ORS.
May 26, 2011
SMT. ARUNA DEVI Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD.
October 24, 2011
SMT. DHANNO DEVI Vs. STATE OF H.P. AND OTHERS
April 6, 2011
SMT. GULSHAN BAGGA Vs. STATE OF H.P.
August 8, 2011
SMT. ISHWARI DEVI JUSTA Vs. STATE OF H.P. AND ORS.
April 29, 2011
SMT. JASMATI DEVI Vs. THE STATE OF H.P. AND ORS.
April 20, 2011
SMT. KAMAL KANT GULYANI Vs. STATE OF H.P. AND ANR.
August 2, 2011
SMT. KAMLA DEVI Vs. THE STATE OF H.P. AND ORS.
April 20, 2011
SMT. KAMLA RANI Vs. STATE OF H.P. AND ORS.
June 23, 2011
SMT. KHARO AND ORS. Vs. SH. LALIT KUMAR AND ANR.
March 30, 2011
SMT. KIRAN BALA Vs. SANJEEV KUMAR
May 12, 2011
SMT. LAJ Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD.
October 24, 2011
SMT. MEENA DEVI AND ORS. Vs. RAM SINGH AND ORS.
March 9, 2011
SMT. MUNNI DEVI Vs. STATE OF H.P. AND ANR.
May 2, 2011
SMT. NIRMALA DEVI Vs. STATE OF HP AND OTHERS
November 16, 2011
SMT. PADMA DEVI AND ANR. Vs. KARAM CHAND SOOD AND ORS.
August 9, 2011
SMT. PARO Vs. SMT. KRISHNA & OTHERS
October 31, 2011
SMT. PUJA KAUSHAL Vs. RAJ KUMAR KAUSHAL AND ANR.
May 5, 2011
SMT. PUSHPA KANWAR Vs. STATE OF H.P. AND ANOTHER
November 2, 2011
SMT. RAJ KUMARI Vs. STATE OF H.P. AND ORS.
January 7, 2011
SMT. RAJESHWARI DEVI Vs. STATE OF H.P. & ORS.
November 11, 2011
SMT. RATTANI DEVI, W/O LATE LHC HARI SINGH, R/O VILLAGE & P.O. LOHARLI, TEHSIL BARSAR, DISTT. HAMIRPUR, HIMACHAL PRADESH Vs. THE STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (HOME) TO THE GOVERNMENT OF H.P. SHIMLA AND OTHERS
December 19, 2011
SMT. RATTANI DEVI, WIFE OF LATE SHRI KISHAN CHAND, RESIDENT OF PADIOLA, P.O. KODRA, TEHSIL BANGANA, DISTT. UNA, H.P. Vs. STATE OF H.P. THROUGH DIRECTOR PRIMARY EDUCATION TO THE GOVERNMENT OF H.P., SHIMLA,
December 8, 2011
SMT. REENA DEVI Vs. STATE OF H.P. AND ORS.
June 21, 2011
SMT. RITA PRABHAKAR Vs. STATE OF H.P. AND OTHERS
November 18, 2011
SMT. SANTOSH KUMARI WD/ OF LATE SH. BHOOP SINGH, R/O VPO BHANGROTU, THE. SADAR, DISTT. MANDI, HP. Vs. STATE OF H.P, THROUGH SECRETARY EDUCATION, GOVT. OF H.P., SHIMLA, HP.,
December 7, 2011
SMT. SATYA DEVI Vs. STATE OF H.P. AND ANR.
March 7, 2011
Smt. Savitri Devi Vs. State of H.P.
March 15, 2011
SMT. SEEMA SOOD AND ORS. Vs. MS. VIMLA BHAGT AND ORS.
February 23, 2011
SMT. SHAKUNTLA THAKUR AGED 43 YEARS W/O SH. RAJESH, PRESENTLY POSTED AT GPS THUND KAROKI BLOCK MASHOBRA, DISTRICT SHIMLA AND ORS. Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (EDUCATION) TO THE GOVERNMENT, SHIMLA, HIMACHAL PRADESH,
December 7, 2011
SMT. SHANTO DEVI Vs. STATE OF H.P. AND OTHERS
November 21, 2011
SMT. SHEELWANTI Vs. BALWANT SINGH AND ORS.
March 10, 2011
SMT. SHUBH KANTA SHARMA Vs. H.P. STATE ELECTRICITY BOARD
February 21, 2011
SMT. SNEH LATA Vs. STATE OF H.P. AND OTHERS
June 1, 2011
SMT. SUMAN CHAUHAN Vs. STATE OF H.P. AND ORS.
June 20, 2011
SMT. SUMAN SHARMA Vs. H.P. STATE ELECTRICITY BOARD
August 3, 2011
SMT. VIDYA DEVI Vs. SMT. NIRMLA DEVI ALIAS NIMMO AND ORS.
April 20, 2011
SOBHA SOOD Vs. STATE OF HIMACHAL PRADESH
March 24, 2011
SOHAN LAL Vs. STATE OF H.P. & OTHERS
November 16, 2011
SOHAN LAL Vs. STATE OF HIMACHAL PRADESH
February 8, 2011
SOHAN LAL Vs. STATE OF H P
April 4, 2011
SOHAN LAL Vs. STATE OF HIMACHAL PRADESH AND ANR.
February 24, 2011
SOHAN LAL GOYAL Vs. MUNICIPAL COUNCIL
May 3, 2011
SOHAN LAL SHARMA Vs. STATE OF H.P.
April 26, 2011
SOHAN SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION
April 7, 2011
SOHAN SINGH Vs. STATE OF HIMACHAL PRADESH
January 4, 2011
SOHAN SINGH Vs. STATE OF H.P.
January 4, 2011
SOM DUTT Vs. STATE OF H.P.
November 1, 2011
SOM DUTT Vs. HANS RAJ
February 24, 2011
SOM NATH Vs. STATE OF H.P. AND ORS.
September 8, 2011
SOMA RAM Vs. STATE OF H.P.
March 15, 2011
SOMAWATI Vs. STATE OF HIMACHAL PRADESH
March 14, 2011
SONIKA GUPTA Vs. DR. Y.S. PARMAR UNIVERSITY
December 22, 2011
SONU CHAUDHARY Vs. STATE OF HIMACHAL PRADESH
March 5, 2011
SONU CHAWLA @ RAKESH CHAWLA AND ANR. Vs. SMT. KRISHNA CHAWLA AND ORS.
April 21, 2011
STATE BANK OF INDIA Vs. SHEETAL DEVI
April 29, 2011
STATE OF H P Vs. GURU DUTT
May 17, 2011
STATE OF H P Vs. BIKRAM SINGH
May 17, 2011
STATE OF H P Vs. ATMA SINGH
May 18, 2011
STATE OF H P Vs. DAULAT RAM
May 18, 2011
STATE OF H P Vs. SAROJ KUMARI
May 13, 2011
STATE OF H P Vs. NANDU
May 16, 2011
STATE OF H P Vs. MOTI LAL
May 16, 2011
STATE OF H P Vs. SWARI DEVI
May 16, 2011
STATE OF H P Vs. RAVINDER KUMAR
May 16, 2011
STATE OF H P Vs. PARVEEN KUMAR
May 10, 2011
STATE OF H P Vs. SHAUKAT ALI
May 11, 2011
STATE OF H P Vs. KULDEEP SINGH
May 5, 2011
STATE OF H P Vs. JITENDER KUMAR SHARMA
May 4, 2011
STATE OF H P Vs. DAMODAR DASS
May 5, 2011
STATE OF H P Vs. RAJ KUMAR
May 7, 2011
STATE OF H P Vs. RAMESH KUMAR
May 7, 2011
STATE OF H P Vs. ASHWANI KUMAR
May 10, 2011
STATE OF H P Vs. JITENDER SINGH
May 10, 2011
STATE OF H P Vs. PIARE LAL
May 10, 2011
STATE OF H P Vs. YASH PAL
May 2, 2011
STATE OF H P Vs. DHARAM SINGH
May 2, 2011
STATE OF H P Vs. RAM KUMAR
May 2, 2011
STATE OF H P Vs. HARISH KUMAR
May 2, 2011
STATE OF H P Vs. ARBIND KUMAR
May 2, 2011
STATE OF H P Vs. MUNISH BANSAL
May 4, 2011
STATE OF H P Vs. SABDA DEVI
May 4, 2011
STATE OF H P Vs. MANOHAR LAL
May 4, 2011
STATE OF H P Vs. HARISH KUMAR
May 4, 2011
STATE OF H P Vs. PRADEEP KUMAR ALIAS DEEPU
May 3, 2011
STATE OF H P Vs. ASHWANI KUMAR
May 3, 2011
STATE OF H P Vs. DHARAM SINGH
May 3, 2011
STATE OF H P Vs. PAWAN KUMAR
May 3, 2011
STATE OF H P Vs. AVTAR CHAND ALIAS TARA
May 3, 2011
STATE OF H P Vs. NAND LAL
January 4, 2011
STATE OF H P Vs. SHASHI KANT DEVEDI
January 4, 2011
STATE OF H P Vs. RAMESH KUMAR
January 6, 2011
STATE OF H P Vs. BALBIR SINGH
January 5, 2011
STATE OF H P Vs. CHAMAN LAL
January 5, 2011
STATE OF H P Vs. BALAK RAM
January 5, 2011
STATE OF H P Vs. RAMESH KUMAR
January 5, 2011
STATE OF H P Vs. SUSHIL KUMAR ALIAS SUNIL
January 5, 2011
STATE OF H P Vs. PRAKASH ALIAS
March 5, 2011
STATE OF H P Vs. SARLA DEVI
March 15, 2011
STATE OF H P Vs. DARSHAN KUMAR
January 6, 2011
STATE OF H P Vs. PARTAP SINGH
April 7, 2011
STATE OF H P Vs. NARESH CHAND
April 7, 2011
STATE OF H P Vs. FAQUIR CHAND
April 26, 2011
STATE OF H P Vs. NARAIN DASS
April 6, 2011
STATE OF H P Vs. HANS PETER WUTHRICH
April 1, 2011
STATE OF H P Vs. KHIYALI RAM
April 4, 2011
STATE OF H P Vs. BAL KRISHAN SHARMA
April 5, 2011
STATE OF H P Vs. UMARDEEN
September 14, 2011
STATE OF H P Vs. KAAM RAJ
November 2, 2011
STATE OF H P Vs. BALJIT SINGH
August 4, 2011
STATE OF H P Vs. SUKH RAM
August 8, 2011
STATE OF H P Vs. SHEIKH MOHAMMAD
March 3, 2011
STATE OF H P Vs. JAIPAL SINGH AND OTHERS
October 19, 2011
STATE OF H P Vs. CHUNNI LAL
October 18, 2011
STATE OF H P Vs. NASIB SINGH
November 24, 2011
STATE OF H P AND ORS Vs. STATE OF H P AND ORS
July 28, 2011
STATE OF H P AND ORS Vs. BIMLA DEVI AND ANR
May 12, 2011
STATE OF H. P Vs. LAL CHAND AGGARWAL
March 7, 2011
STATE OF H. P. Vs. VAS DEV AND ORS.
June 28, 2011
State of H.P Vs. Jagar Mal
December 27, 2011
STATE OF H.P. Vs. UDEY RAM
September 9, 2011
State of H.P. Vs. Sunil Kumar
November 4, 2011
State of H.P. Vs. Ramesh Chand
July 6, 2011
State of H.P. Vs. Malkiat Singh
May 23, 2011
State of H.P. Vs. Block Anganwadi Workers Union
August 3, 2011
State of H.P. Vs. Swaran Singh
December 30, 2011
State of H.P. Vs. Pawan Kumar
March 23, 2011
State of H.P. Vs. Mast Ram
March 25, 2011
State of H.P. Vs. Surinder Kumar
January 6, 2011
State of H.P. Vs. Ram Chander @ Rama
February 25, 2011
State of H.P. Vs. Lal Singh @ Omi Chand
January 6, 2011
STATE OF H.P. Vs. HUKAM CHAND ALIAS MOHARU
June 23, 2011
STATE OF H.P. Vs. SURENDER SINGH
June 21, 2011
STATE OF H.P. Vs. KAMAL KUMAR KAUSHAL
June 20, 2011
STATE OF H.P. Vs. DAVINDER KUMAR @ GULLU
June 20, 2011
STATE OF H.P. Vs. RAMESH KUMAR @ MAHESHI AND ANR.
June 21, 2011
STATE OF H.P. Vs. SHYAM LAL
June 20, 2011
STATE OF H.P. Vs. HARI KRISHAN
June 30, 2011
STATE OF H.P. Vs. PAWAN KUMAR AND ANR.
June 29, 2011
STATE OF H.P. Vs. GAJENDER MOHAN AND ORS.
June 29, 2011
STATE OF H.P. Vs. VIJAY KUMAR
June 29, 2011
STATE OF H.P. Vs. SATISH KUMAR
June 29, 2011
STATE OF H.P. Vs. SUNDER SINGH AND ORS.
June 24, 2011
STATE OF H.P. Vs. TILAK RAJ
June 22, 2011
STATE OF H.P. Vs. HUKAM CHAND
March 15, 2011
STATE OF H.P. Vs. DAYA RAM
December 19, 2011
STATE OF H.P. Vs. SUBHASH CHAND
August 5, 2011
STATE OF H.P. Vs. MUNSHI RAM AND ORS.
August 1, 2011
STATE OF H.P. Vs. BIPAN KUMAR
July 22, 2011
STATE OF H.P. Vs. RAM BALI
July 27, 2011
STATE OF H.P. Vs. MULAKH RAJ
July 20, 2011
STATE OF H.P. Vs. PRITAM SINGH
July 21, 2011
STATE OF H.P. Vs. KARTAR CHAND
July 26, 2011
STATE OF H.P. Vs. TARUN, DEEPA AND ANR.
July 25, 2011
STATE OF H.P. Vs. SURAJ PARKASH KAPOOR AND ORS.
July 25, 2011
STATE OF H.P. Vs. JATINDER SINGH AND ORS.
July 25, 2011
STATE OF H.P. Vs. MAHENDER PAL
April 5, 2011
STATE OF H.P. Vs. ASHOK KUMAR
February 23, 2011
STATE OF H.P. Vs. LAKHVINDER SINGH AND ANR.
September 7, 2011
STATE OF H.P. Vs. ONKAR KAPIL AND ORS.
September 8, 2011
STATE OF H.P. Vs. PRABH DAYAL AND ANR.
September 16, 2011
STATE OF H.P. Vs. RACHHPAL SINGH ALIAS PALLU
September 16, 2011
STATE OF H.P. Vs. JAGDISH CHAND AND ANR.
September 16, 2011
STATE OF H.P. Vs. BRIJ LAL AND OTHERS
November 17, 2011
STATE OF H.P. Vs. KAMALDEEN AND OTHERS
November 17, 2011
STATE OF H.P. Vs. SANOOP KUMAR
November 9, 2011
STATE OF H.P. Vs. SAVITRI DEVI & ORS.
November 23, 2011
STATE OF H.P. Vs. AVTAR SINGH AND ANOTHER
November 23, 2011
STATE OF H.P. Vs. PIAR CHAND
November 4, 2011
STATE OF H.P. Vs. SITA RAM
October 28, 2011
STATE OF H.P. Vs. HARISH GAUTAM
November 28, 2011
STATE OF H.P. Vs. REKHA DEVI
December 7, 2011
STATE OF H.P. Vs. BALBIR SINGH AND ANOTHER
December 1, 2011
STATE OF H.P. Vs. KULVINDER SINGH
December 2, 2011
STATE OF H.P. Vs. DEEP RAJ AND OTHERS
December 5, 2011
STATE OF H.P. Vs. RAJ KUMAR
December 1, 2011
STATE OF H.P. Vs. BAM PADHA ADAK
December 5, 2011
STATE OF H.P. Vs. INDER SINGH
December 5, 2011
STATE OF H.P. Vs. MOHAN LAL
February 23, 2011
STATE OF H.P. Vs. RAM DASS AND ANOTHER
June 1, 2011
STATE OF H.P. Vs. JABAR HUSSAIN
August 12, 2011
STATE OF H.P. Vs. PURSHOTAM LAL GUPTA & OTHERS.
April 20, 2011
STATE OF H.P. Vs. SUCHA SINGH AND ANOTHER
June 3, 2011
State of H.P. Vs. Loka Nand
December 22, 2011
State of H.P. Vs. Ashwani Kumar
December 30, 2011
State of H.P. Vs. Kusum
December 30, 2011
STATE OF H.P. Vs. AJAY KUMAR, SON OF KAPOOR CHAND, R/O. LAHLA, TEHSIL PALAMPUR DISTRICT KANGRA
December 22, 2011
STATE OF H.P. Vs. RAJU THAPA SON OF SHRI JAI BAHADUR THAPA, RESIDENT OF BASTI KOHALA, TEHSIL DEHRA, DISTT. KANGRA, H.P.
December 20, 2011
STATE OF H.P. Vs. LAXMI RAMAN SON OF SH. NEK CHAND, R/O. VILLAGE BAG, TEHSIL KARSOG, DISTT. MANDI, HP. AND JITENDER KUMAR S/O. SH. NEK CHAND, R/O. BAG, TEHSIL KARSOG, DISTT. MANDI, H.P.
December 21, 2011
STATE OF H.P. Vs. RAJESH THAKUR, S/O. SH. OM PARKASH THAKUR, RESIDENT OF SATAI, POST OFFICE PURAG, TEHSIL AND POLICE STATION KOTKHAI, DISTT. SHIMLA, H.P.
December 22, 2011
STATE OF H.P. Vs. NANAK CHAND AND ANR.
August 18, 2011
STATE OF H.P. Vs. CHET RAM
August 12, 2011
STATE OF H.P. & OTHERS Vs. SH. NITYA NAND NEGI & OTHERS
December 5, 2011
STATE OF H.P. & OTHERS Vs. CHUNI LAL BELDAR
November 22, 2011
STATE OF H.P. AND ANOTHER Vs. DEV KALA
December 5, 2011
STATE OF H.P. AND ANR. Vs. RASIL SINGH
April 13, 2011
STATE OF H.P. AND ANR. Vs. N.F.C. TEACHERS ASSOCIATION AND ANR.
August 3, 2011
STATE OF H.P. AND ANR. Vs. UMA DUTT SHARMA
April 28, 2011
STATE OF H.P. AND ORS. Vs. BIMLA DEVI AND ANR.
May 12, 2011
STATE OF H.P. AND ORS. Vs. SUBHADRA
April 29, 2011
STATE OF H.P. AND ORS. Vs. PRITHVI SINGH
June 21, 2011
STATE OF H.P. AND ORS. Vs. CHET RAM
August 3, 2011
STATE OF H.P. AND ORS. Vs. VIJAY KUMARI
August 3, 2011
STATE OF H.P. AND ORS. Vs. BISHAN LAL
August 2, 2011
STATE OF H.P. AND ORS. Vs. JAI CHAND AND ANR.
June 22, 2011
STATE OF H.P. AND ORS. Vs. GUNGAR RAM
February 22, 2011
STATE OF HIMACHAL PRADESH Vs. PREM PAL SINGH AND OTHERS
December 7, 2011
STATE OF HIMACHAL PRADESH Vs. VIPIN KUMAR
December 7, 2011
STATE OF HIMACHAL PRADESH Vs. SUNIL KUMAR SON OF SH. BHURI SINGH, CASTE RAJPUT, RESIDENT OF VILLAGE BAJAHAR, POLICE STATION SUJANPUR, TAPPA JANGAL, RAJGIR, TEHSIL SUJANPUR, DISTRICT HAMIRPUR, H.P.
December 6, 2011
STATE OF HIMACHAL PRADESH Vs. VIPIN KUMAR
December 5, 2011
STATE OF HIMACHAL PRADESH Vs. BAHADUR
December 7, 2011
STATE OF HIMACHAL PRADESH Vs. KRISHAN CHAND
November 28, 2011
STATE OF HIMACHAL PRADESH Vs. DEV RAJ
October 27, 2011
STATE OF HIMACHAL PRADESH Vs. RAM SINGH
November 4, 2011
STATE OF HIMACHAL PRADESH Vs. GOPAL SINGH
November 16, 2011
STATE OF HIMACHAL PRADESH Vs. ASHWANI KUMAR & ORS.
November 14, 2011
STATE OF HIMACHAL PRADESH Vs. BASTI RAM
November 17, 2011
STATE OF HIMACHAL PRADESH Vs. G.S.VERMA
December 23, 2011
STATE OF HIMACHAL PRADESH Vs. RAJINDER SINGH
March 28, 2011
STATE OF HIMACHAL PRADESH Vs. SURESH CHAND KATOCH
March 30, 2011
STATE OF HIMACHAL PRADESH Vs. DHARMENDER KUMAR
April 19, 2011
STATE OF HIMACHAL PRADESH Vs. KRISHAN CHAND
April 18, 2011
STATE OF HIMACHAL PRADESH Vs. MURTI RAM
April 18, 2011
STATE OF HIMACHAL PRADESH Vs. NARAIN DASS
April 18, 2011
STATE OF HIMACHAL PRADESH Vs. PRITAM SINGH AND ORS.
August 5, 2011
STATE OF HIMACHAL PRADESH Vs. SHIV RAM
December 21, 2011
STATE OF HIMACHAL PRADESH Vs. GOPAL KAUSHAL
December 21, 2011
STATE OF HIMACHAL PRADESH Vs. RAM SWAROOP CHAUHAN
December 22, 2011
STATE OF HIMACHAL PRADESH Vs. SATISH KUMAR
December 23, 2011
STATE OF HIMACHAL PRADESH Vs. BALBIR
March 30, 2011
STATE OF HIMACHAL PRADESH Vs. KHUB RAM
July 21, 2011
STATE OF HIMACHAL PRADESH Vs. KAMALDEV SINGH
July 20, 2011
STATE OF HIMACHAL PRADESH Vs. GURMAIL SINGH
July 20, 2011
STATE OF HIMACHAL PRADESH Vs. SANJAY KUMAR
July 21, 2011
STATE OF HIMACHAL PRADESH Vs. JITENDER KUMAR
July 22, 2011
STATE OF HIMACHAL PRADESH Vs. RAMESH CHAND
July 22, 2011
STATE OF HIMACHAL PRADESH Vs. SUKH RAM AND ORS.
August 1, 2011
STATE OF HIMACHAL PRADESH Vs. SUKH DEV SINGH AND ORS.
March 18, 2011
STATE OF HIMACHAL PRADESH Vs. GULSHAN KUMAR AND ORS.
June 27, 2011
STATE OF HIMACHAL PRADESH Vs. PARVEEN KUMAR AND ORS.
June 27, 2011
STATE OF HIMACHAL PRADESH Vs. ROSHAN LAL
June 27, 2011
STATE OF HIMACHAL PRADESH Vs. SOM DASS
June 23, 2011
STATE OF HIMACHAL PRADESH Vs. ONKAR CHAND
June 30, 2011
STATE OF HIMACHAL PRADESH Vs. MEHAR CHAND
June 30, 2011
STATE OF HIMACHAL PRADESH Vs. BALBIR SINGH AND ORS.
June 28, 2011
STATE OF HIMACHAL PRADESH Vs. SUDERSHAN KUMAR
June 27, 2011
STATE OF HIMACHAL PRADESH Vs. DEVINDER SINGH
June 22, 2011
STATE OF HIMACHAL PRADESH Vs. RAMANAND
May 19, 2011
STATE OF HIMACHAL PRADESH Vs. AJAY KUMAR
December 19, 2011
STATE OF HIMACHAL PRADESH Vs. AVDESH SAHANI
December 15, 2011
STATE OF HIMACHAL PRADESH Vs. BALDEV CHAND
December 15, 2011
STATE OF HIMACHAL PRADESH Vs. PREM LAL
December 20, 2011
STATE OF HIMACHAL PRADESH Vs. MOHAN SINGH
December 20, 2011
STATE OF HIMACHAL PRADESH Vs. KAUL RAM
December 21, 2011
STATE OF HIMACHAL PRADESH Vs. RAKESH KUMAR
December 8, 2011
STATE OF HIMACHAL PRADESH Vs. MADAN LAL
December 8, 2011
STATE OF HIMACHAL PRADESH Vs. DALIP KUMAR
December 6, 2011
STATE OF HIMACHAL PRADESH Vs. JASWANT SINGH
December 7, 2011
STATE OF HIMACHAL PRADESH Vs. NARINDER SINGH
December 7, 2011
STATE OF HIMACHAL PRADESH Vs. RAM DAYAL
December 7, 2011
STATE OF HIMACHAL PRADESH Vs. DEEPAK KUMAR
December 8, 2011
STATE OF HIMACHAL PRADESH Vs. INDERJIT
December 6, 2011
STATE OF HIMACHAL PRADESH Vs. RIKHI RAM
December 6, 2011
STATE OF HIMACHAL PRADESH Vs. DHARAM CHAND
December 5, 2011
STATE OF HIMACHAL PRADESH Vs. SUBHASH CHAND
December 2, 2011
STATE OF HIMACHAL PRADESH Vs. BUDH RAM
December 5, 2011
STATE OF HIMACHAL PRADESH Vs. SHIV LAL AND ORS.
March 21, 2011
STATE OF HIMACHAL PRADESH Vs. LAIQ RAM
June 15, 2011
State of Himachal Pradesh Vs. Faqir Chand
April 26, 2011
State of Himachal Pradesh Vs. Prem Singh
August 26, 2011
State of Himachal Pradesh Vs. Khube Ram
February 25, 2011
STATE OF HIMACHAL PRADESH Vs. DAULAT RAM
September 9, 2011
STATE OF HIMACHAL PRADESH Vs. MEHAR CHAND
September 13, 2011
STATE OF HIMACHAL PRADESH Vs. KARNAIL SINGH
September 9, 2011
STATE OF HIMACHAL PRADESH Vs. BIR SINGH
September 14, 2011
STATE OF HIMACHAL PRADESH Vs. YADVINDER @ YADAV
September 19, 2011
STATE OF HIMACHAL PRADESH Vs. SUBHASH SHARMA @ BHASI
September 19, 2011
STATE OF HIMACHAL PRADESH Vs. HARJINDER SINGH
September 20, 2011
STATE OF HIMACHAL PRADESH Vs. ATTAR SINGH
September 19, 2011
STATE OF HIMACHAL PRADESH Vs. HARNAM SINGH
October 10, 2011
STATE OF HIMACHAL PRADESH Vs. BRAHAM DASS
October 28, 2011
STATE OF HIMACHAL PRADESH Vs. VINOD KUMAR
October 28, 2011
STATE OF HIMACHAL PRADESH Vs. KARAM CHAND
October 28, 2011
STATE OF HIMACHAL PRADESH Vs. MANOJ KUMAR
November 28, 2011
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR
November 28, 2011
STATE OF HIMACHAL PRADESH Vs. SANTOSH KUMAR
November 28, 2011
STATE OF HIMACHAL PRADESH Vs. SARAN DASS
December 1, 2011
STATE OF HIMACHAL PRADESH Vs. BIMLA DEVI
December 1, 2011
STATE OF HIMACHAL PRADESH Vs. SABEER
December 1, 2011
STATE OF HIMACHAL PRADESH Vs. ALI MOHAMMAD
December 1, 2011
STATE OF HIMACHAL PRADESH Vs. BALDEV SINGH
November 29, 2011
STATE OF HIMACHAL PRADESH Vs. MADAN LAL TOMAR
November 22, 2011
STATE OF HIMACHAL PRADESH Vs. SARABJEET SINGH
November 16, 2011
STATE OF HIMACHAL PRADESH Vs. NAND LAL
November 14, 2011
STATE OF HIMACHAL PRADESH Vs. A.C.SHANDIL
November 15, 2011
STATE OF HIMACHAL PRADESH Vs. KRISHAN LAL
November 16, 2011
STATE OF HIMACHAL PRADESH Vs. INDER SINGH
November 16, 2011
STATE OF HIMACHAL PRADESH Vs. VIJAY KUMAR
November 17, 2011
STATE OF HIMACHAL PRADESH Vs. CHANDER SHEKHAR
November 9, 2011
STATE OF HIMACHAL PRADESH Vs. BHAG SINGH
November 11, 2011
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR
November 11, 2011
STATE OF HIMACHAL PRADESH Vs. RAVINDER SINGH
November 11, 2011
STATE OF HIMACHAL PRADESH Vs. YASHPAL SINGH
November 14, 2011
STATE OF HIMACHAL PRADESH Vs. SAGAR CHAND
November 3, 2011
STATE OF HIMACHAL PRADESH Vs. DEVINDER KUMAR
November 9, 2011
STATE OF HIMACHAL PRADESH Vs. MOHAN SINGH
November 9, 2011
STATE OF HIMACHAL PRADESH Vs. HIRA NAND
February 23, 2011
STATE OF HIMACHAL PRADESH Vs. R.K.MEHTA
April 29, 2011
STATE OF HIMACHAL PRADESH Vs. DALER SINGH
April 29, 2011
STATE OF HIMACHAL PRADESH Vs. ROSHAN LAL
February 28, 2011
STATE OF HIMACHAL PRADESH Vs. KRISHAN CHAND
March 1, 2011
STATE OF HIMACHAL PRADESH Vs. S.K.GUPTA
February 25, 2011
STATE OF HIMACHAL PRADESH Vs. YADUPATI SHARMA
February 24, 2011
STATE OF HIMACHAL PRADESH Vs. ANIL JAIN
February 24, 2011
STATE OF HIMACHAL PRADESH Vs. GAJINDER
March 5, 2011
STATE OF HIMACHAL PRADESH Vs. KULDEEP SINGH
March 5, 2011
STATE OF HIMACHAL PRADESH Vs. VINAY KUMAR
March 7, 2011
STATE OF HIMACHAL PRADESH Vs. DAROPTI DEVI
March 5, 2011
STATE OF HIMACHAL PRADESH Vs. KANSHI RAM
March 3, 2011
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR
March 3, 2011
STATE OF HIMACHAL PRADESH Vs. BHIM SINGH
March 3, 2011
STATE OF HIMACHAL PRADESH Vs. BUDHI SINGH
March 3, 2011
STATE OF HIMACHAL PRADESH Vs. CHARAN PAL
March 4, 2011
STATE OF HIMACHAL PRADESH Vs. RAVINDER KUMAR
March 4, 2011
STATE OF HIMACHAL PRADESH Vs. SHASHI PAL
March 4, 2011
STATE OF HIMACHAL PRADESH Vs. LALMAN
March 4, 2011
STATE OF HIMACHAL PRADESH Vs. KEWAL SINGH
March 4, 2011
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR
March 4, 2011
STATE OF HIMACHAL PRADESH Vs. DIWAN CHAND
March 5, 2011
STATE OF HIMACHAL PRADESH Vs. PREM LAL
March 5, 2011
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR
March 5, 2011
STATE OF HIMACHAL PRADESH Vs. SUSHIL KUMAR
March 5, 2011
STATE OF HIMACHAL PRADESH Vs. MUNSHI RAM
March 15, 2011
STATE OF HIMACHAL PRADESH Vs. DHIAN SINGH
March 15, 2011
STATE OF HIMACHAL PRADESH Vs. GUMAT RAM
March 11, 2011
STATE OF HIMACHAL PRADESH Vs. DURGA SINGH
March 10, 2011
STATE OF HIMACHAL PRADESH Vs. BRIJ LAL
March 9, 2011
STATE OF HIMACHAL PRADESH Vs. BALBIR SINGH
March 9, 2011
STATE OF HIMACHAL PRADESH Vs. BALWANT CHAND
March 9, 2011
STATE OF HIMACHAL PRADESH Vs. SADA NAND
March 21, 2011
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR GUPTA
March 29, 2011
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR
March 28, 2011
STATE OF HIMACHAL PRADESH Vs. SIRI RAM
April 4, 2011
STATE OF HIMACHAL PRADESH Vs. HARI SINGH
April 5, 2011
STATE OF HIMACHAL PRADESH Vs. KHUSHAL CHAND
March 15, 2011
STATE OF HIMACHAL PRADESH Vs. R.S.RAWAT
March 16, 2011
STATE OF HIMACHAL PRADESH Vs. DURGA DASS BHARDWAJ
March 16, 2011
STATE OF HIMACHAL PRADESH Vs. SANDEEP KUMAR
March 16, 2011
STATE OF HIMACHAL PRADESH Vs. TARA DUTT
March 17, 2011
STATE OF HIMACHAL PRADESH Vs. TEK CHAND
March 17, 2011
STATE OF HIMACHAL PRADESH Vs. KARAM SINGH
March 17, 2011
STATE OF HIMACHAL PRADESH Vs. MITHAN SINGH
March 18, 2011
STATE OF HIMACHAL PRADESH Vs. ROSHAN LAL
April 29, 2011
STATE OF HIMACHAL PRADESH Vs. JEET RAM
April 29, 2011
STATE OF HIMACHAL PRADESH Vs. DHARAM CHAND
April 29, 2011
STATE OF HIMACHAL PRADESH Vs. RAJINDER KUMAR
April 29, 2011
STATE OF HIMACHAL PRADESH Vs. HARISH KUMAR
April 28, 2011
STATE OF HIMACHAL PRADESH Vs. HIRA SINGH
April 27, 2011
STATE OF HIMACHAL PRADESH Vs. DESH RAJ
May 2, 2011
STATE OF HIMACHAL PRADESH Vs. SUKAR DEEN
May 23, 2011
STATE OF HIMACHAL PRADESH Vs. SHYAM LAL
May 3, 2011
STATE OF HIMACHAL PRADESH Vs. RAVINDER KUMAR
April 26, 2011
STATE OF HIMACHAL PRADESH Vs. ROSHAN SINGH
April 26, 2011
STATE OF HIMACHAL PRADESH Vs. AJAY KUMAR
April 26, 2011
STATE OF HIMACHAL PRADESH Vs. MOTI LAL
April 21, 2011
STATE OF HIMACHAL PRADESH Vs. PANKAJ BHARDWAJ
April 20, 2011
STATE OF HIMACHAL PRADESH Vs. PARKASH CHAND
August 1, 2011
STATE OF HIMACHAL PRADESH Vs. NOORI ALIAS DALJIT SINGH
August 3, 2011
STATE OF HIMACHAL PRADESH Vs. PARMA NAND
August 3, 2011
STATE OF HIMACHAL PRADESH Vs. MOHAN LAL
August 4, 2011
STATE OF HIMACHAL PRADESH Vs. PREM CHAND
August 4, 2011
STATE OF HIMACHAL PRADESH Vs. KISHORI LAL
August 4, 2011
STATE OF HIMACHAL PRADESH Vs. THAKUR DASS
July 27, 2011
STATE OF HIMACHAL PRADESH Vs. SHERSHTHA PATHANIA
August 1, 2011
STATE OF HIMACHAL PRADESH Vs. BHAGAT RAM
August 1, 2011
STATE OF HIMACHAL PRADESH Vs. JAGDISH KUMAR
July 28, 2011
STATE OF HIMACHAL PRADESH Vs. UDHAM SINGH
July 28, 2011
STATE OF HIMACHAL PRADESH Vs. JAI DEV
June 30, 2011
STATE OF HIMACHAL PRADESH Vs. KAPIL DEV
June 29, 2011
STATE OF HIMACHAL PRADESH Vs. PARKASH DASS
May 30, 2011
STATE OF HIMACHAL PRADESH Vs. RAMESH CHAND
July 6, 2011
STATE OF HIMACHAL PRADESH Vs. SARABJEET
July 7, 2011
STATE OF HIMACHAL PRADESH Vs. MADAN LAL
July 20, 2011
STATE OF HIMACHAL PRADESH Vs. GURDIA
July 20, 2011
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR
July 20, 2011
STATE OF HIMACHAL PRADESH Vs. GURDAS RAM
July 21, 2011
STATE OF HIMACHAL PRADESH Vs. SOBHA RAM
July 22, 2011
STATE OF HIMACHAL PRADESH Vs. RATTAN CHAND
July 25, 2011
STATE OF HIMACHAL PRADESH Vs. PREM CHAND
July 25, 2011
STATE OF HIMACHAL PRADESH Vs. PARTAP SINGH
July 25, 2011
STATE OF HIMACHAL PRADESH Vs. MANAGING DIRECTOR EDIFICE LABORATORIES
July 25, 2011
STATE OF HIMACHAL PRADESH Vs. J.S.PARIHAR
July 25, 2011
STATE OF HIMACHAL PRADESH Vs. BHAGWANTI DEVI
July 26, 2011
STATE OF HIMACHAL PRADESH Vs. PREM CHAND THAKUR
July 26, 2011
STATE OF HIMACHAL PRADESH Vs. RAJINDER SINGH
July 26, 2011
STATE OF HIMACHAL PRADESH Vs. SURINDER KUMAR
July 25, 2011
STATE OF HIMACHAL PRADESH Vs. JAGDISH CHAND GUPTA
July 25, 2011
STATE OF HIMACHAL PRADESH Vs. KULDIP SINGH
July 26, 2011
STATE OF HIMACHAL PRADESH Vs. JARNAIL SINGH
July 26, 2011
STATE OF HIMACHAL PRADESH Vs. TENJIN CHHEWANG
July 27, 2011
STATE OF HIMACHAL PRADESH Vs. SUBASH CHAND
July 27, 2011
STATE OF HIMACHAL PRADESH Vs. KAMLESH KUMAR
July 27, 2011
STATE OF HIMACHAL PRADESH Vs. MEET SINGH SODHI
September 5, 2011
STATE OF HIMACHAL PRADESH Vs. HARI CHAND
September 7, 2011
STATE OF HIMACHAL PRADESH Vs. AJAY VIJ
February 21, 2011
STATE OF HIMACHAL PRADESH Vs. G.S.VERMA AND ANOTHER
March 23, 2011
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR
June 28, 2011
STATE OF HIMACHAL PRADESH Vs. RUSHTAM ALI
June 13, 2011
STATE OF HIMACHAL PRADESH Vs. ANIL KUMAR
August 29, 2011
STATE OF HIMACHAL PRADESH Vs. NANHA
September 1, 2011
STATE OF HIMACHAL PRADESH Vs. RANJEET RAM
August 25, 2011
STATE OF HIMACHAL PRADESH Vs. ATMA RAM
August 19, 2011
STATE OF HIMACHAL PRADESH Vs. NAGNU RAM
August 23, 2011
STATE OF HIMACHAL PRADESH Vs. NARENDER KUMAR
August 19, 2011
STATE OF HIMACHAL PRADESH Vs. RAMESH KUMAR
August 10, 2011
STATE OF HIMACHAL PRADESH Vs. JALAM SINGH
August 16, 2011
STATE OF HIMACHAL PRADESH Vs. RAJESH KUMAR
August 18, 2011
STATE OF HIMACHAL PRADESH Vs. RANDHEER SINGH @ DHEERA
August 18, 2011
STATE OF HIMACHAL PRADESH Vs. DINESH KUMAR
August 18, 2011
STATE OF HIMACHAL PRADESH Vs. SUBHAN DEEN
August 5, 2011
STATE OF HIMACHAL PRADESH Vs. BENI CHAND
August 5, 2011
STATE OF HIMACHAL PRADESH Vs. AJAY KUMAR
August 5, 2011
STATE OF HIMACHAL PRADESH Vs. SHER SINGH
August 8, 2011
STATE OF HIMACHAL PRADESH Vs. RAMESH SHARMA
April 5, 2011
STATE OF HIMACHAL PRADESH Vs. DAYA RAM
April 5, 2011
STATE OF HIMACHAL PRADESH Vs. KAMA NAND
April 6, 2011
STATE OF HIMACHAL PRADESH Vs. SHYAM CHAND KATOCH
April 6, 2011
STATE OF HIMACHAL PRADESH Vs. RAJESH KUMAR ALIAS BINTU
April 6, 2011
STATE OF HIMACHAL PRADESH Vs. MANOHAR SINGH
March 18, 2011
STATE OF HIMACHAL PRADESH Vs. VIJAY KUMAR
April 6, 2011
STATE OF HIMACHAL PRADESH Vs. JOGINDER KUMAR
April 6, 2011
STATE OF HIMACHAL PRADESH Vs. SUKH DEV SINGH
April 6, 2011
STATE OF HIMACHAL PRADESH Vs. JAWAHAR LAL JINDAL
April 26, 2011
STATE OF HIMACHAL PRADESH Vs. SANDEEP KUMAR
January 6, 2011
STATE OF HIMACHAL PRADESH Vs. NEERAJ VERMA
January 7, 2011
STATE OF HIMACHAL PRADESH Vs. HIRA SINGH
March 11, 2011
STATE OF HIMACHAL PRADESH Vs. LAJE RAM
March 4, 2011
STATE OF HIMACHAL PRADESH Vs. LAL CHAND
March 5, 2011
STATE OF HIMACHAL PRADESH Vs. GULBIR
January 5, 2011
STATE OF HIMACHAL PRADESH Vs. SUDERSHAN KUMAR
May 3, 2011
STATE OF HIMACHAL PRADESH Vs. DIWAN CHAND
May 2, 2011
STATE OF HIMACHAL PRADESH Vs. NATHU SINGH
May 2, 2011
STATE OF HIMACHAL PRADESH Vs. RAMESH KUMAR
May 2, 2011
STATE OF HIMACHAL PRADESH Vs. DHARAM CHAND
May 2, 2011
STATE OF HIMACHAL PRADESH Vs. NITIN SETHI
May 2, 2011
STATE OF HIMACHAL PRADESH Vs. MEHABOOB ALI
May 5, 2011
STATE OF HIMACHAL PRADESH Vs. KAMALJEET CHANDEL
May 11, 2011
STATE OF HIMACHAL PRADESH Vs. J S PARIHAR
May 10, 2011
STATE OF HIMACHAL PRADESH Vs. PARTAP SINGH
May 17, 2011
STATE OF HIMACHAL PRADESH Vs. PURAN CHAND
May 12, 2011
STATE OF HIMACHAL PRADESH Vs. DAULAT RAM KASHYAP
May 17, 2011
STATE OF HIMACHAL PRADESH Vs. SURAJ PARKASH KAPOOR
May 17, 2011
STATE OF HIMACHAL PRADESH Vs. J S PARIHAR
May 17, 2011
STATE OF HIMACHAL PRADESH Vs. SANJAY KUMAR
October 21, 2011
STATE OF HIMACHAL PRADESH Vs. CHARAN SINGH
October 21, 2011
STATE OF HIMACHAL PRADESH Vs. PARAMJIT SINGH
May 18, 2011
STATE OF HIMACHAL PRADESH Vs. NARESH KUMAR
May 19, 2011
STATE OF HIMACHAL PRADESH Vs. PARAS RAM
September 9, 2011
STATE OF HIMACHAL PRADESH Vs. PARKASH CHAND
July 20, 2011
STATE OF HIMACHAL PRADESH Vs. ROOP CHAND
July 20, 2011
STATE OF HIMACHAL PRADESH Vs. OM PARKASH
July 20, 2011
STATE OF HIMACHAL PRADESH Vs. AJMER SINGH
November 4, 2011
STATE OF HIMACHAL PRADESH Vs. SUNIL KUMAR
November 4, 2011
STATE OF HIMACHAL PRADESH Vs. JAI SINGH
October 24, 2011
STATE OF HIMACHAL PRADESH Vs. DEEP CHAND
November 4, 2011
STATE OF HIMACHAL PRADESH Vs. BANSI RAM
October 17, 2011
STATE OF HIMACHAL PRADESH Vs. GULSHER
December 9, 2011
STATE OF HIMACHAL PRADESH Vs. RAMESH SINGH
November 24, 2011
STATE OF HIMACHAL PRADESH Vs. AMAR DEV
November 30, 2011
STATE OF HIMACHAL PRADESH Vs. SURINDER SINGH ALIAS BINDER
November 30, 2011
STATE OF HIMACHAL PRADESH Vs. SANDEEP KUMAR
November 17, 2011
STATE OF HIMACHAL PRADESH Vs. NARENDER KUMAR
November 17, 2011
STATE OF HIMACHAL PRADESH Vs. HARDEEP GOEL
April 20, 2011
STATE OF HIMACHAL PRADESH Vs. SURENDER PAL
April 19, 2011
STATE OF HIMACHAL PRADESH Vs. RAVINDER KUMAR @ SONU SON OF KHUSHAL CHAND
December 9, 2011
STATE OF HIMACHAL PRADESH Vs. VIJAY KUMAR
December 12, 2011
STATE OF HIMACHAL PRADESH Vs. ROOP CHAND
December 12, 2011
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR ALIAS NEGI
December 12, 2011
STATE OF HIMACHAL PRADESH Vs. LEKH RAJ
November 24, 2011
STATE OF HIMACHAL PRADESH Vs. MANOHAR LAL
December 12, 2011
STATE OF HIMACHAL PRADESH Vs. RAJESH KUMAR ALIAS HACHU
October 28, 2011
STATE OF HIMACHAL PRADESH Vs. PARMA RAM @ PREM SINGH
October 12, 2011
STATE OF HIMACHAL PRADESH Vs. SANJAY KUMAR
October 15, 2011
STATE OF HIMACHAL PRADESH Vs. RAJINDER
September 14, 2011
STATE OF HIMACHAL PRADESH Vs. NAND KISHORE
August 31, 2011
STATE OF HIMACHAL PRADESH Vs. SANJAY KUMAR AND OTHERS
September 16, 2011
STATE OF HIMACHAL PRADESH Vs. AJIT SINGH AND OTHERS
September 16, 2011
STATE OF HIMACHAL PRADESH Vs. NEERAJ MAHESHWARI AND OTHERS
September 28, 2011
STATE OF HIMACHAL PRADESH Vs. SURESH PRASHAD S/O DWARKA PRASHAD
December 28, 2011
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR S/O HAZARA RAM
December 30, 2011
STATE OF HIMACHAL PRADESH Vs. MOHAN @ MOLAM RAM RESIDENT OF PATHWAL, P.O. SAWALA, TEH. CHURAH, ILLAQA BANJU, POLICE STATION TISSA, DISTRICT CHAMBA, H.P.
December 15, 2011
STATE OF HIMACHAL PRADESH Vs. OM PRAKASH SON OF SHRI NAND RAM, R/O VILLAGE NARANGA, P.O. MUSIKOT, DISTT. RUKAM ANCHAL RAWTI (NEPAL)
December 15, 2011
STATE OF HIMACHAL PRADESH Vs. BAL BAHADUR SON OF SOM BAHADUR, RESIDENT OF SIDURE, TEHSIL AND P.O. SANI KHARKA, DISTT. ARGA KHANCHI LIMBINI ANCHAL NEPAL
December 15, 2011
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR SON OF SH. VIJAY KUMAR, CASTE AGARWAL,
December 19, 2011
STATE OF HIMACHAL PRADESH Vs. YAKUB KHAN, SON OF SHRI HAKUMU DEEN, RESIDENT OF MANGLORE BANDAL, TEHSIL ROORKEE, DISTRICT HARIDWAR
December 22, 2011
STATE OF HIMACHAL PRADESH Vs. SALEEM MOHD. SON OF SH. KHAIR MOHD., R/O VILLAGE KARIAN, P.S. SADAR CHAMBA, DISTT. CHAMBA, H.P. AND RAJIA BEGAM, W/O SH. SALEEM MOHD., R/O VILLAGE KARIAN, P.S. SADAR CHAMBA, DISTT. CHAMBA, H.P.
December 21, 2011
STATE OF HIMACHAL PRADESH Vs. SURAJMAL SON OF SHRI. KESHO RAM, RESIDENT OF VILLAGE KALWA, TEHSIL PILLU KHERAMANDI, DISTRICT JIND, HARYANA
December 19, 2011
STATE OF HIMACHAL PRADESH Vs. DIL BAHADUR SON OF SHRI GANPATI, RESIDENT OF VILLAGE MULKOT, P.S. BAGLOM DHAULAGIRI ANCHAL, NEPAL
December 15, 2011
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. BUDHIA AND ANOTHER
September 16, 2011
STATE OF HIMACHAL PRADESH AND ANR. Vs. TONKU RAM
March 4, 2011
STATE OF HIMACHAL PRADESH AND ORS Vs. NIRMALA DEVI
March 8, 2011
STATE OF HIMACHAL PRADESH AND ORS. Vs. DASSI DEVI AND ORS.
August 4, 2011
STATE OF HIMACHAL PRADESH AND OTHERS Vs. CHET RAM
June 3, 2011
STATE OF HIMACHAL PRADESH AND OTHERS Vs. JEET BAHADUR
August 4, 2011
STATE OF HIMACHAL PRADESH THROUGH DISTRICT COLLECTOR Vs. PAWAN KUMAR
April 13, 2011
STATE OF HP Vs. RAMESH CHAND
April 1, 2011
STATE OF HP THROUGH COLLECTOR Vs. SUNDER SINGH AND ANR.
June 30, 2011
STRIKER AND BROTHERS PARTNERSHIP CONCERN Vs. STATE OF HIMACHAL PRADESH
May 17, 2011
SUBHADA DEVI Vs. STATE OF H.P. AND ORS.
July 28, 2011
SUBHADRA CHAUHAN Vs. STATE OF HIMACHAL PRADESH
April 1, 2011
SUBHASH CHAND Vs. THE HIMACHAL PRADESH ROAD TRANSPORT CORPORATION AND ORS.
March 8, 2011
SUBHASH CHAND Vs. STATE OF H.P. AND ORS.
February 28, 2011
Subhash Chand Vs. State of H.P.
October 17, 2011
SUBHASH CHAND Vs. H.P. MILK FEDERATION AND ANR.
August 4, 2011
SUBHASH CHAND Vs. STATE OF H.P. & ANOTHER
November 18, 2011
SUBHASH CHAND Vs. STATE OF H.P. AND ORS.
June 23, 2011
SUBHASH CHAND Vs. STATE OF H.P. AND ORS.
April 29, 2011
SUBHASH CHAND & ANOTHER Vs. STATE OF H.P & ORS.
October 24, 2011
SUBHASH CHAND AND ORS. Vs. STATE OF H.P. AND ORS.
June 28, 2011
SUBHASH CHAND AND ORS. Vs. H.P. S.E.B. AND ANR.
July 20, 2011
SUBHASH CHAND SUD Vs. JAGDISH PRASAD GUPTA
January 5, 2011
SUBHASH CHAND, ORS. Vs. STATE OF H.P. AND ANR.
April 4, 2011
SUBHASH SHARMA Vs. STATE OF HIMACHAL PRADESH
January 7, 2011
SUBHASH THAKUR Vs. STATE OF H.P. AND ORS.
April 20, 2011
SUCHA SINGH Vs. STATE OF H.P.
September 1, 2011
SUDAMA RAM AND ANR. Vs. STATE OF H.P. AND ORS.
July 22, 2011
SUDARSHAN KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS.
July 25, 2011
SUDESH KUMAR Vs. STATE OF H.P.
July 25, 2011
SUDESH KUMAR CHANDRA Vs. H.P. KHADI AND VILLAGE INDUSTRIES BOARD
April 1, 2011
SUDESH KUMARI Vs. HPSEB
April 5, 2011
SUDESH KUMARI Vs. STATE OF HIMACHAL PRADESH AND ORS.
May 5, 2011
SUDESH KUMARI Vs. STATE OF H. P. & OTHERS
November 1, 2011
SUDHIR KUMAR Vs. STATE OF H.P.
April 20, 2011
SUKH CHAIN Vs. STATE OF H.P.
May 4, 2011
SUKH DEV Vs. STATE OF H.P. AND ORS.
September 2, 2011
SUKH DEV Vs. STATE OF H.P. AND ORS.
May 10, 2011
SUKH RAM Vs. KHUSHI RAM
May 5, 2011
SUKH RAM NADDA Vs. H.P.S.E.B.L.
October 15, 2011
SUKHA DEVI Vs. STATE OF H.P.
August 1, 2011
SUKHDEV SINGH Vs. HIGH COURT OF HIMACHAL PRADESH
October 14, 2011
Sukhwinder Singh Vs. State of Himachal Pradesh
October 28, 2011
SUKSHAM KALIA Vs. STATE OF HIMACHAL PRADESH AND ORS.
August 3, 2011
SUMA DEVI Vs. STATE OF H.P. AND ORS.
August 3, 2011
SUMAN ARORA Vs. STATE OF HIMACHAL PRADESH AND ANR.
August 2, 2011
SUMAN BALA Vs. VIPIN KUMAR
March 17, 2011
SUMAN BHURIA Vs. STATE OF HIMACHAL PRADESH
December 7, 2011
SUMAN KUMAR Vs. STATE OF H.P.
April 18, 2011
SUMAN KUMARI Vs. STATE OF H.P. & ORS.
November 3, 2011
SUMAN KUMARI Vs. STATE OF H.P. AND ORS.
August 10, 2011
SUMAN PRAKASH Vs. STATE OF H P AND ORS
April 7, 2011
SUMAN SACHAR AND ORS. Vs. STATE OF H.P. AND ORS.
July 29, 2011
Suman Sharma Vs. M.C. Shimla
September 21, 2011
SUMAN SHARMA Vs. H.P.STATE COUNCIL FOR CHILD WELFARE
March 10, 2011
Suman Thakur Vs. State of Himachal Pradesh
October 12, 2011
SUMEET CHANDER BHARTI & OTHERS Vs. STATE OF H.P. & OTHERS
November 24, 2011
SUMER CHAND Vs. STATE OF H P AND OTHERS
September 12, 2011
SUMGANGLA DEVI Vs. STATE OF HIMACHAL PRADESH
July 28, 2011
SUMITRA DEVI Vs. STATE OF H.P. AND ORS.
April 20, 2011
SUMITRA DEVI AND ANOTHER Vs. STATE OF H.P. AND OTHERS
October 27, 2011
SUMMERVIR Vs. SUDERSHAN KUMAR
April 7, 2011
SUMNA KUMARI Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 15, 2011
SUNDER LAL Vs. HPUDA
April 4, 2011
SUNDER LAL Vs. STATE OF HIMACHAL PRADESH
November 16, 2011
SUNDER SINGH Vs. D.K. NAYER AND ANR.
April 20, 2011
SUNDER SINGH Vs. STATE OF H P
April 7, 2011
SUNDER SINGH Vs. PREM CHAND
September 8, 2011
SUNDER SINGH Vs. STATE OF H.P. & OTHERS
November 4, 2011
SUNDER SINGH Vs. STATE OF H.P. AND ORS.
February 28, 2011
SUNDER SINGH TAGORE Vs. STATE OF H.P.
November 23, 2011
SUNEEL KUMAR Vs. STATE OF H.P. & OTHERS
November 22, 2011
SUNEET KAROL Vs. STATE OF HIMACHAL PRADESH
December 22, 2011
SUNIL CHANDEL Vs. STATE OF HIMACHAL PRADESH
September 20, 2011
SUNIL DUTT AND ANR. Vs. SECRETARY, H.P. STATE SUBORDINATE SELECTION BOARD AND ANR.
August 1, 2011
SUNIL KAUNDAL Vs. SHER SINGH
March 30, 2011
SUNIL KUMAR Vs. STATE OF H.P. AND ANR.
June 22, 2011
SUNIL KUMAR Vs. STATE OF H.P.
November 28, 2011
SUNIL KUMAR Vs. H.P.S.E.B. AND ANR.
June 23, 2011
Sunil Kumar @ Monu Vs. State of H.P.
March 31, 2011
SUNIL KUMAR BHARDWAJ, SON OF SHRI RAM KUMAR, R/O VILLAGE DURGI, PO PANAR, TEHSIL NAHAN SIRMOUR (HP) Vs. STATE OF HIMACHAL PRADESH, THROUGH SECRETARY (EDUCATION), GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
December 5, 2011
SUNIL KUMAR DHIMAN Vs. STATE OF H.P. AND ORS.
August 2, 2011
SUNIL KUMAR SON OF MUNSHI RAM, R/O VILLAGE SEOLA A Vs. STATE OF H P AND ORS
December 30, 2011
SUNIL PURI Vs. STATE OF H.P. AND ORS.
May 11, 2011
Sunita Devi Vs. Arun Kumar
October 14, 2011
SUNITA DEVI Vs. STATE OF HIMACHAL PRADESH
October 21, 2011
SUNITA DEVI Vs. STATE OF H.P. AND ORS.
June 21, 2011
SUNITA DEVI Vs. STATE OF H.P.
December 12, 2011
SUNITA KUMARI Vs. STATE OF HIMACHAL PRADESH AND ORS.
June 24, 2011
SUNITA KUMARI Vs. STATE OF HIMACHAL PRADESH AND ORS
March 17, 2011
SUNITA KUMARI DHIMAN AND ORS. Vs. STATE OF H.P. AND ANR.
September 2, 2011
SUNITA RANA Vs. STATE OF H P
April 1, 2011
SUNITA SANGROLI Vs. STATE OF H.P. AND ANR.
April 21, 2011
SUNITA SHARMA Vs. STATE OF H.P.
March 8, 2011
SUPERINTENDING ENGINEER, PUNJAB STATE POWER CORPORATION LTD Vs. SIKANDER LAL
July 20, 2011
SURAIYA KUMARI Vs. STATE OF HIMACHAL PRADESH AND OTHERS.
November 17, 2011
SURAT RAM Vs. MOHAN LAL & ANR
September 26, 2011
SURENDER KUMAR Vs. STATE OF H.P. AND ORS.
September 7, 2011
SURENDER KUMAR Vs. STATE OF H.P.
December 22, 2011
SURENDER KUMAR PARMAR Vs. STATE OF H P
January 4, 2011
SURENDER PAL VERMA Vs. H.P.STATE ELECTRICITY BOARD
March 17, 2011
SURENDER SHARMA Vs. HIMACHAL PRADESH UNIVERSITY
January 4, 2011
SURENDER SINGH Vs. STATE OF H.P. AND ORS.
April 5, 2011
SURENDER SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ANR.
April 18, 2011
SURESH BALA Vs. RAMESH CHAND
March 8, 2011
SURESH CHAND Vs. UNION OF INDIA
July 1, 2011
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH
March 9, 2011
SURESH KUMAR Vs. H.P.ROAD TRANSPORT CORPORATION
February 28, 2011
SURESH KUMAR Vs. DIGNITY MOTORS FINANCE LIMITED
April 7, 2011
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH AND ANR.
March 17, 2011
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH
December 20, 2011
Suresh Kumar Vs. State of H.P.
August 30, 2011
SURESH KUMAR Vs. STATE OF H.P. AND ORS.
April 11, 2011
SURESH KUMAR Vs. SURESH KUMAR
December 5, 2011
SURESH KUMAR AND ORS. Vs. ARUN KUMAR
June 29, 2011
SURESH KUMAR GUPTA Vs. STATE OF H.P. AND ORS.
February 24, 2011
SURESH KUMAR RANA Vs. STATE OF H.P. & ANR.
November 16, 2011
SURESH KUMAR THAKUR Vs. STATE OF H.P. AND ANR.
September 1, 2011
SURESH KUMAR VERMA Vs. STATE OF HIMACHAL PRADESH
December 14, 2011
SURESH PAL MALIK Vs. STATE OF HIMACHAL PRADESH
November 23, 2011
SURESH RAJ Vs. H.P. STATE ELECTRICITY BOARD AND ORS.
March 30, 2011
SURESH VERMA Vs. STATE OF H.P. AND ANR.
March 31, 2011
SURINDER KUMAR Vs. H.R.T.C. AND ORS.
July 26, 2011
SURINDER KUMAR Vs. STATE OF H.P. AND ANR.
September 1, 2011
Surinder Kumar Vs. Vidya Devi
August 29, 2011
SURINDER KUMAR CHAUDHARY Vs. H P F C
May 10, 2011
Surinder Kumar Chona Vs. Vijay Singh Jandrotia
June 29, 2011
SURINDER KUMAR GHAI Vs. STATE OF HIMACHAL PRADESH
December 13, 2011
SURINDER KUMAR SHARMA Vs. STATE OF H.P. AND ORS.
July 28, 2011
SURINDER MALHOTRA Vs. STATE OF HIMACHAL PRADESH
June 1, 2011
SURINDER PAL Vs. STATE OF HIMACHAL PRADESH
September 12, 2011
SURINDER PAL MINHAS Vs. STATE OF H.P.
March 3, 2011
SURINDER SINGH Vs. SHAM LAL
April 29, 2011
SURINDER SINGH Vs. HEM RAJ AND ANR.
July 20, 2011
SURINDER SINGH ALIAS CHHINDA Vs. STATE OF HIMACHAL PRADESH
February 28, 2011
SURINDER SINGH THAKUR AND ORS. Vs. STATE OF H.P. AND ORS.
July 28, 2011
SURINDER. Vs. STATE OF H.P.
February 16, 2011
SURJEET GUPTA Vs. STATE OF HIMACHAL PRADESH
May 2, 2011
SURJEET SINGH Vs. STATE OF H.P. AND ORS.
July 20, 2011
SURJIT KUMAR Vs. STATE OF H.P. AND ORS.
May 5, 2011
SURJIT KUMAR Vs. STATE OF H.P. AND ORS.
June 24, 2011
SURJIT SINGH Vs. STATE OF H.P.
May 9, 2011
SURJIT SINGH Vs. INDU
January 5, 2011
SURJIT SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
June 22, 2011
SURJIT SINGH, SON OF SHRI. AMIN CHAND, RESIDENT OF VILLAGE SALAWAG, POST OFFICE GUNEHAR, TEHSIL BAIJNATH, DISTRICT KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH
December 9, 2011
SUSHAM LATA WIFE OF SHRI SURESH KUMAR RESIDENT OF VILLAGE DEHRA, POST OFFICE GHALOUR, TEHSIL JAWALAMUKHI, DISTRICT KANGRA, H.P. Vs. STATE OF H.P. THROUGH ITS SECRETARY SOCIAL JUSTICE AND EMPOWERMENT, SHIMLA,
December 15, 2011
SUSHIL KUMAR Vs. INDIAN OIL CORPORATION AND OTHERS
November 16, 2011
SUSHIL KUMAR Vs. STATE OF H.P.
March 18, 2011
SUSHIL KUMAR Vs. INDIAN OIL CORPORATION AND ORS.
July 26, 2011
SUSHIL KUMAR Vs. STATE OF HIMACHAL PRADESH
August 9, 2011
SUSHIL KUMAR SHARMA Vs. STATE OF H.P.
November 30, 2011
SUSHILA DEVI Vs. ABDUL GANNI
March 8, 2011
SUSHMA Vs. STATE OF HIMACHAL PRADESH
March 9, 2011
SUSHMA DEVI Vs. RAMESH CHAND
July 27, 2011
SUSHMA DEVI Vs. AGRO INDUSTRIAL PACKAGING INDIA LTD. & ANOTHER
November 22, 2011
SUSHMA RANA Vs. STATE OF HIMACHAL PRADESH AND ORS.
May 5, 2011
SUSHMA RANI Vs. STATE OF H.P. AND ANR.
February 22, 2011
SUSHMA SOOD Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
March 23, 2011
Swami Auto Care Pvt. Ltd., Sh. S.S. Grover, Sales Manager Vs. Jai Prakash Pal
November 28, 2011
SWARN SINGH Vs. OM PARKASH
May 27, 2011
SWARNI DEVI Vs. SHAM SUNDRI
April 8, 2011
SWATI STORWEL PVT. LTD. Vs. STATE OF H.P. AND ORS.
May 7, 2011
T C BHARDWAJ Vs. STATE OF H P
April 5, 2011
TAJENDER KUMAR SHARMA Vs. STATE OF H.P. & ORS.
November 18, 2011
TANJIN GIALCHHEN Vs. SONAM DEVA
March 8, 2011
TAPINDER KAPOOR Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
February 24, 2011
TARA CHAND Vs. STATE OF HIMACHAL PRADESH
September 5, 2011
TARA CHAND Vs. STATE OF H.P. AND ORS.
May 3, 2011
TARA DEVI Vs. H.P.SUBORDINATE SERVICE SELECTION BOARD
August 1, 2011
TARA DEVI Vs. STATE OF H.P. AND ORS.
February 23, 2011
TARA DEVI Vs. H.P.STATE FOREST CORPORATION LIMITED
November 28, 2011
TARA DEVI Vs. S K B S NEGI AND OTHERS
September 13, 2011
TARA DEVI Vs. STATE OF HIMACHAL PRADESH
December 6, 2011
TARA DEVI Vs. STATE OF H P AND ORS
April 13, 2011
TARA SINGH Vs. RAVI DUTT
May 5, 2011
TARLOK CHAND Vs. STATE OF HIMACHAL PRADESH
December 12, 2011
TARLOK CHAND Vs. STATE OF HIMACHAL PRADESH
December 15, 2011
TARSEM LAL Vs. STATE OF HIMACHAL PRADESH
March 11, 2011
TARSEM LAL Vs. STATE OF H.P.
July 27, 2011
TARSEM LAL Vs. HRTC AND ANR.
April 26, 2011
TARSEM SHARMA Vs. STATE OF H P
April 6, 2011
TARSEM SINGH Vs. STATE OF HIMACHAL PRADESH
May 6, 2011
TASHI Vs. ROOP BATI AND ANOTHER
May 27, 2011
TASHI DOLMA Vs. STATE OF H P AND OTHERS
September 14, 2011
TASHI PALMOO Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 7, 2011
TASSU ENGINEERS Vs. STATE OF HIMACHAL PRADESH
November 8, 2011
TAWARI Vs. LEELA DEVI
December 20, 2011
TEJ MAL AND ORS. Vs. STATE OF H.P. AND ANR.
April 20, 2011
TEJ RAM Vs. STATE OF H P AND ORS
March 4, 2011
Tej Singh Vs. Secretary, Service Selection Board, Hamirpur
February 26, 2011
TEJA SINGH Vs. STATE OF H.P.
September 7, 2011
TEJINDER SINGH Vs. STATE OF H.P. AND ORS.
May 11, 2011
TEK CHAND Vs. NAND LAL AND ANR.
July 26, 2011
TEK CHAND Vs. STATE OF HIMACHAL PRADESH
April 27, 2011
TEK CHAND AND ANOTHER Vs. SUBH LATA AND OTHERS
June 13, 2011
TEK CHAND AND ORS. Vs. JAI NAND SHARMA AND ANR.
September 14, 2011
THAKUR DASS Vs. TULSI DEVI
May 3, 2011
THAKUR DASS Vs. STATE OF H.P. AND ORS.
July 21, 2011
THE BRANCH MANAGER, PUNJAB NATIONAL BANK, JAHU, TEHSIL BHORANJ, DISTRICT HAMIRPUR (H.P.) Vs. SMT. SITA DEVI WD/O LATE SHRI BHUP SINGH R/O VILLAGE BAROT, P.O. BALDWARA, TEHSIL SARKAGHAT, DISTRICT MANDI (H.P.) AND ORS.
December 8, 2011
THE CHIEF ENGINEER AND ORS. Vs. SECRETARY BIJLEE MAJDOOR SANGH
April 5, 2011
THE DIRECTOR, TELECOM PROJECT Vs. SMT. NEELAM CHADHA & ANR.
November 17, 2011
THE DIVISIONAL MANAGER, HIMACHAL PRADESH STATE FOREST CORPORATION, HAMIRPUR DIVISION AT HAMIRPUR, HIMACHAL PRADESH Vs. THE PRINCIPAL SECRETARY LABOR TO THE GOVERNMENT OF HIMACHAL CIVIL SECRETARIAT SHIMLA-2, HIMACHAL PRADESH,
December 6, 2011
THE KANGRA CENTRAL CO-OPERATIVE BANK LIMITED Vs. CHINT RAM
November 4, 2011
THE MANAGING DIRECTOR, H.P. TOURISM DEVELOPMENT CORPORATION LTD. AND ANR. Vs. GHANSHYAM
April 6, 2011
THE NEW INDIA ASSURANCE COMPANY Vs. SMT. KALAWATI AND ORS.
July 21, 2011
THE NEW INDIA ASSURANCE COMPANY Vs. KAMLA @ KALAWATI AND ORS.
July 27, 2011
THE STATE OF H.P. AND ORS. Vs. CHUHRU RAM
September 2, 2011
THE STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY (PW) TO THE GOVERNMENT OF H.P., SHIMLA-2, Vs. SMT. SUMITRA DEVI, DAUGHTER OF LATE SHRI MOOL CHAND, RESIDENT OF VILLAGE JAKHAR, P.O. SAMOLI, TEHSIL ROHRU, DISTRICT SHIMLA, H.P.
December 19, 2011
THE STATE OF HP AND ANR. Vs. GURINDER PAL SINGH
August 3, 2011
THE UNION OF INDIA THROUGH SECRETARY MINISTRY OF DEFENCE TO THE GOVERNMENT OF INDIA, NEW DELHI, Vs. SHRI SHAMSHER SINGH, S/O SH. KEHAR SINGH, RESIDENT OF VILLAGE BADHAMNA POST OFFICE NARI, TEHSIL AMB, DISTT. UNA, H.P.
December 8, 2011
TIKHU RAM Vs. STATE OF H.P. & ORS.
November 24, 2011
TIKMMU DEVI Vs. N H P C
June 2, 2011
TILAK RAJ Vs. STATE OF H.P.
February 22, 2011
TILAK RAJ Vs. THE STATE OF H.P. AND ORS.
September 1, 2011
TILAK RAJ Vs. HIMACHAL PRADESH STATE FOREST CORPORATION AND ORS.
May 5, 2011
TILAK RAJ Vs. STATE OF H.P.
October 31, 2011
TILAK RAJ Vs. STATE OF H.P. AND ORS.
February 24, 2011
TINDU RAM Vs. STATE OF H P
January 5, 2011
TIRATH RAM Vs. STATE OF H.P. AND ORS.
April 29, 2011
TIRATH RAN AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
November 3, 2011
TOTA RAM Vs. STATE OF HIMACHAL PRADESH AND ANR.
August 3, 2011
TOTA RAM Vs. H P STATE POLLUTION CONTROL BOARD
April 6, 2011
TOTA RAM Vs. DUMNU RAM
November 21, 2011
TRG AJAY VIJAY JOINT VENTURE Vs. STATE OF H P
March 21, 2011
TRIG DETECTIVE PVT LTD Vs. SARITA DEVI
May 18, 2011
TRILOCHAN SINGH Vs. STATE OF H.P.
February 22, 2011
TRILOK CHAND Vs. THE H.P. STATE CIVIL SUPPLIES CORPN. LTD. AND ANR.
September 9, 2011
TRILOK CHAND GARG Vs. STATE OF H P AND ANR
April 18, 2011
TRILOK CHANDER GOUR Vs. THAKUR INVESTMENTS PRIVATE LIMITED
April 20, 2011
TRILOK SINGH AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
August 4, 2011
TRILOK SINGH AND ORS. Vs. HPSEB AND ANR.
June 23, 2011
TRIPTA DEVI Vs. STATE OF H.P. AND ORS.
May 4, 2011
TRIPTA DEVI Vs. STATE OF H.P. AND ORS.
July 20, 2011
TRISIS CORPORATION Vs. VIPIN KUMAR
September 6, 2011
TULA RAM Vs. STATE OF H.P.
August 11, 2011
TULSI RAM Vs. STATE OF H.P.
July 26, 2011
TULSI RAM Vs. STATE OF HIMACHAL PRADESH
May 4, 2011
TULSI RAM Vs. STATE OF HIMACHAL PRADESH
February 22, 2011
TULSI RAM Vs. JOGINDER SINGH AND OTHERS
April 13, 2011
TULSI RAM THAKUR Vs. NARYAN SINGH GAZTA
September 9, 2011
UDEY RAM Vs. TEJU RAM
August 2, 2011
UGARDEV Vs. STATE OF H.P.
December 12, 2011
UMA DEVI Vs. STATE OF H.P.
November 23, 2011
UMA DUTT Vs. STATE OF H.P. AND ORS.
April 13, 2011
UMA DUTT Vs. STATE OF H.P.
February 16, 2011
UMA SHARMA Vs. H.P.CHILD WELFARE COUNCIL
March 17, 2011
UMESH CHANDER Vs. STATE OF HIMACHAL PRADESH
December 14, 2011
UMESH KUMAR AND ANR. Vs. STATE OF H.P. AND ORS.
September 20, 2011
UNION OF INDIA Vs. KUNDAN CONSTRUCTION COMPANY
March 18, 2011
UNION OF INDIA Vs. ROSHAN LAL VERMA
May 18, 2011
UNION OF INDIA Vs. RAM KRISHAN
December 29, 2011
UNION OF INDIA (UOI) Vs. SH. SITA RAM AND ORS.
September 1, 2011
UNION OF INDIA (UOI) AND ORS. Vs. DIWAKAR DUTT SHARMA
March 16, 2011
UNION OF INDIA THROUGH SECRETARY, MINISTRY OF INFORMATION TECHNOLOGY, DEPARTMENT OF POSTS, DAK BHAVAN, SANSAD MARG, NEW DELHI, Vs. MANGAT RAM SON OF SHRI SHIV RAM PART TIME CHOWKIDAR, P.O. CHOWKI MANIAR, DIVISION UNA
December 12, 2011
UNITED INDIA INSURANCE CO LTD Vs. SATISH KUMAR
March 30, 2011
UNITED INDIA INSURANCE CO LTD Vs. GUDDI DEVI
September 7, 2011
UNITED INDIA INSURANCE COMPANY Vs. RAM AVATAR
April 4, 2011
UNITED INDIA INSURANCE COMPANY Vs. SURINDER KUMAR
October 10, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUSHMA DEVI
September 8, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SAROJIT NAIK AND ORS.
September 7, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. VIRENDER KUMAR & ORS
October 15, 2011
UNITED INDIA INSURANCE COMPANY LTD. Vs. RIGZIN GAILCHHAN AND ORS.
March 30, 2011
UNITED INDIA INSURANCE COMPANY LTD. Vs. LOBHI RAM AND ORS.
March 30, 2011
UPASANA SHARMA Vs. STATE OF H.P. AND ORS.
September 1, 2011
URMIL GAUTAM Vs. STATE OF H.P. AND ORS.
September 2, 2011
URMIL GUPTA Vs. STATE OF H.P. AND ORS.
May 5, 2011
URMILA DEVI Vs. CHAUDHARY SARWAN KUMAR HIMACHAL PRADESH KRISHI VISHVAVIDYALAYA AND ANR.
June 23, 2011
URMILA DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
August 16, 2011
URMILA VERMA Vs. STATE OF H.P.
April 11, 2011
Usha Devi Vs. State of H.P.
August 26, 2011
USHA KUMARI & ANR. Vs. STATE OF H.P. & OTHERS
November 28, 2011
USHA SHARMA Vs. STATE OF H.P. AND ORS.
August 4, 2011
USMS SAFFRON COMPANY INC. Vs. HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY AND ORS.
November 30, 2011
UTTAM CHAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
February 21, 2011
UTTAM CHAND Vs. SANTOSH KUMARI
September 2, 2011
UTTAM SINGH Vs. STATE OF H.P.
August 5, 2011
UTTAM SINGH Vs. STATE OF H P
September 23, 2011
UTTRA THAKUR AND ORS. Vs. P.C. DHIMAN AND ORS.
March 30, 2011
V P BHANDARI Vs. KAILASH SOOD
January 7, 2011
V.K. SHARMA Vs. MINAKSHI SHARMA AND ANR.
April 5, 2011
VACHAN SINGH Vs. STATE OF H.P.
May 3, 2011
VAISHALI PIRTA Vs. H P BOARD OF SCHOOL EDUCATION
April 21, 2011
VAKIL CHAND CHANDEL Vs. AJAY KUMAR
November 3, 2011
VAKIL SINGH Vs. H.P.S.E.B. AND ANR.
August 4, 2011
VALLEY IRON AND STEEL COMPANY LTD Vs. HIM ISPAT LTD.(IN LIQUIDATION
September 19, 2011
VAN VIBHAG YANTRIK KARACMCHARI SANGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
July 20, 2011
VARINDER KUMAR Vs. STATE OF H.P.
December 1, 2011
VARINDER LAL SOOD Vs. STATE OF HIMACHAL PRADESH
December 23, 2011
VARINDER LAL SOOD AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
March 23, 2011
VASU DEV Vs. STATE OF HIMACHAL PRADESH
November 24, 2011
VASUDEV SINGH Vs. STATE OF H.P. & ORS.
November 9, 2011
VAYASA DEVI AND ORS. Vs. STATE OF H.P. AND ORS.
April 28, 2011
VED PARKASH Vs. STATE OF HIMACHAL PRADESH
November 29, 2011
VED PARKASH Vs. HIMACHAL PRADESH UNIVERSITY
January 6, 2011
VED PARKASH Vs. SHANTI SWAROOP
January 5, 2011
VED PRAKASH Vs. STATE OF H.P. AND ORS.
June 21, 2011
VED PRAKASH SHARMA AND ANR. Vs. STATE OF H.P. AND ANR.
September 8, 2011
VEENA CHAUHAN Vs. STATE OF H P AND ANR
April 29, 2011
VEENA DEVI Vs. STATE OF H.P. AND ORS.
April 27, 2011
VEENA DEVI Vs. RAJIV
February 21, 2011
VEENA DEVI Vs. STATE OF H.P.
May 2, 2011
VEENA DEVI Vs. STATE OF H.P.
July 28, 2011
VEENA DEVI AND ANR. Vs. STATE OF H.P. AND ORS.
May 4, 2011
VEENA VERMA Vs. STATE OF H.P. AND ANR.
August 10, 2011
VEER BALA Vs. DIRECTOR OF AYURVEDA AND ANR.
September 15, 2011
VIAS DEV Vs. STATE OF H P AND ORS
April 11, 2011
VIBHU NANDAN Vs. JAI PARKASH
April 4, 2011
VIDYA PARKASH Vs. STATE OF H.P.
August 5, 2011
VIDYA SAGAR Vs. STATE OF H.P.
December 2, 2011
VIDYA SAGAR Vs. KAUSHALYA DEVI
May 17, 2011
VIDYA SAGAR Vs. STATE OF H.P.
December 12, 2011
VIDYA SAGAR Vs. STATE OF H.P. & OTHERS
November 4, 2011
VIDYA SAGAR MALHOTRA Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
January 7, 2011
VIDYA SAGAR SOOD Vs. HIR SINGH LAL
May 2, 2011
VIDYA THAKUR Vs. STATE OF H P AND ORS
April 18, 2011
VIDYA WATI Vs. GURCHARAN SINGH PUNIAH
January 6, 2011
VIJAY CHAND Vs. F C -CUM-SECRETARY (FINANCE) AND ORS
March 3, 2011
VIJAY KAUNDAL Vs. STATE OF HIMACHAL PRADESH & ANOTHER
September 15, 2011
VIJAY KUMAR Vs. STATE OF H.P. AND OTHERS
September 13, 2011
VIJAY KUMAR Vs. HIMACHAL PRADESH STATE FOREST CORPORATION LTD. & ANOTHER
November 29, 2011
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
January 6, 2011
VIJAY KUMAR Vs. STATE OF H.P.
January 5, 2011
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
July 27, 2011
VIJAY KUMAR Vs. RAVINDER SINGH SUKLA
July 26, 2011
VIJAY KUMAR Vs. STATE OF H.P.
December 2, 2011
Vijay Kumar Vs. Ram Saroop
May 5, 2011
VIJAY KUMAR Vs. STATE OF H.P. AND ORS.
April 26, 2011
VIJAY KUMAR Vs. HRTC AND ANR.
March 29, 2011
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
August 2, 2011
VIJAY KUMAR & ANR. Vs. STATE OF H.P. & OTHERS
November 4, 2011
VIJAY KUMAR & OTHERS Vs. SHRI MOHAN CHAUHAN & OTHERS
November 29, 2011
VIJAY KUMAR AND ORS. Vs. BALDEV
June 20, 2011
VIJAY KUMAR SOOD Vs. STATE OF H.P.
March 14, 2011
VIJAY KUMAR VISHAL Vs. STATE OF HIMACHAL PRADESH AND OTHERS
November 29, 2011
VIJAY KUMARI Vs. STATE OF H.P. AND ORS.
September 7, 2011
VIJAY KUMARI Vs. STATE OF H.P.
November 1, 2011
VIJAY KUMARI Vs. NEW INDIA ASSURANCE CO LTD
May 31, 2011
VIJAY KUMARI SHARMA Vs. STATE OF H.P.
January 4, 2011
VIJAY LAXMI Vs. STATE OF H.P. AND ORS.
May 11, 2011
VIJAY PAL AND ORS. Vs. BABITA DUBEY
September 14, 2011
VIJAY PRASHAR AND ORS. Vs. STATE OF H.P. AND ANR.
August 3, 2011
VIJAY RAM Vs. RUDRA GIRI MAHADEV ASHRAM/SHIV MANDIR VPO THURAN
December 21, 2011
VIJAY SINGH Vs. STATE OF H P
January 7, 2011
VIJAY SINGH Vs. STATE OF H P
January 4, 2011
VIJAY SINGH CHANDEL Vs. THE PRINCIPAL SECRETARY (HEALTH) AND OTHERS
November 16, 2011
Vikas Joshi Vs. State of H.P.
April 5, 2011
VIKAS KOUSHAL Vs. STATE OF HIMACHAL PRADESH
December 23, 2011
VIKAS KUMAR Vs. STATE OF H.P. AND ANR.
August 5, 2011
Vikas Sood Vs. Hari Dass Sharma
September 2, 2011
Vikas Tourani Vs. Him Tekno Forge Limited
December 30, 2011
VIKASH KUMAR Vs. HIMACHAL ROAD TRANSPORT CORPORATION
December 23, 2011
VIKAY KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.
June 30, 2011
VIKRAM S PANWAR Vs. STATE OF H P
April 6, 2011
VIKRAM SINGH ALIAS VIKU Vs. STATE OF HIMACHAL PRADESH
January 14, 2011
VIKRAM SINGH PANWAR Vs. STATE OF H.P. AND OTHERS
November 22, 2011
Vimal Bharti Vs. State of Himachal Pradesh
December 22, 2011
Vinay Kumar Vs. H.P. Board of School Education
March 1, 2011
VINAY KUMAR Vs. STATE OF HIMACHAL PRADESH
August 4, 2011
VINAY KUMAR Vs. MOHAMMAD MOBIN
December 13, 2011
VINAY SHARMA Vs. MOHINDER SINGH
March 18, 2011
VINESH THALWAL Vs. KANGRA CENTRAL CO-OPERATIVE BANK AND ORS.
July 26, 2011
VINOD GAMBHIR Vs. KAILASH BEHARI BHATNAGAR
December 6, 2011
VINOD KARNAL Vs. STATE OF H P
May 9, 2011
VINOD KUMAR Vs. DEEPAK SANAN AND ORS.
March 16, 2011
VINOD KUMAR SHARMA Vs. STATE OF H.P & ORS.
November 28, 2011
VINOD KUMAR SHARMA Vs. STATE OF H.P. AND ORS.
August 4, 2011
VINOD KUMAR SHARMA Vs. STATE OF H.P. AND ANR.
September 15, 2011
VINOD MEHTA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
November 23, 2011
VIPAN CHAND Vs. STATE OF H.P. AND ORS.
August 3, 2011
VIPIN JEET SINGH Vs. STATE OF H.P. AND ORS.
June 27, 2011
VIR PAL Vs. H.P. UNIVERSITY
February 28, 2011
VIR SINGH THAKUR Vs. STATE OF H.P.
November 17, 2011
VIRENDER KUMAR Vs. UNION OF INDIA AND ORS
April 18, 2011
VIRENDER PARKASH Vs. RIKHI RAM
August 24, 2011
VIRENDER PAUL SINGH Vs. STATE OF H.P. AND ANR.
March 31, 2011
VIRENDER SINGH Vs. UNION OF INDIA
March 8, 2011
VIRENDER SINGH Vs. NARENDER CHAUHAN AND ORS.
September 14, 2011
VIRENDER THAKUR Vs. STATE OF H.P. AND ORS.
May 2, 2011
VIRENDER VERMA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
August 12, 2011
VIRENDRA KUMAR Vs. SANDEEP BHATNAGAR AND ORS.
August 23, 2011
VISHAL CHAND KATOCH Vs. STATE OF H P
April 4, 2011
VIVEK Vs. STATE OF H P
January 4, 2011
VIVEK KUMAR Vs. STATE OF HIMACHAL PRADESH AND OTHERS
November 3, 2011
VIVEK SHARMA Vs. STATE OF HIMACHAL PRADESH
May 23, 2011
VRV FOODS LIMITED Vs. STATE OF H.P.
June 13, 2011
Welfare Society of Retired Teachers/Scientists of Dr.Y.S.Parmar University of Horticulture & Forestry, Solan Vs. Y.S. Parmar University
March 5, 2011
WINSOME TEXTILES INDUSTRIES LTD. Vs. UTKARSH APPARELS
November 29, 2011
Y.S. THAKUR Vs. HIMACHAL PRADESH STATE FOREST CORPORATION AND ANR.
August 4, 2011
Yadvinder Sharma Vs. State of H.P.
February 28, 2011
YAQUB BEG AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
September 7, 2011
YASH PAL Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
July 28, 2011
YASH PAL Vs. STATE OF HP
May 19, 2011
YASH PAL Vs. STATE OF HIMACHAL PRADESH
December 15, 2011
YASH PAL SINGH Vs. STATE OF HIMACHAL PRADESH
January 7, 2011
YASH PAL SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
June 22, 2011
YASH PAUL Vs. SATE OF H.P.
September 13, 2011
YASH PAUL SINGH JASWAL Vs. STATE OF H P
April 8, 2011
YASHODA GULERIA Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 20, 2011
YASHPAL Vs. ROSHANI DEVI
April 27, 2011
YASHPAL Vs. STATE OF H.P. AND ORS.
June 23, 2011
YASHPAL SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
June 23, 2011
YASHU KAPOOR Vs. STATE OF H.P. & ORS.
November 21, 2011
YASHWANT DEV BHARDWAJ Vs. HIMACHAL PRADESH UNIVERSITY
April 7, 2011
YASHWANT SINGH Vs. STATE OF HIMACHAL PRADESH
April 6, 2011
YASHWANT SINGH VERMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 8, 2011
YOG RAJ Vs. STATE OF H.P.
August 29, 2011
Yog Raj Vs. HP State Forest Dev. Corporation
February 28, 2011
YOG RAJ & OTHERS Vs. STATE OF H.P. & OTHERS
November 22, 2011
YOG RAJ AND ORS. Vs. STATE OF H.P. AND ORS.
May 5, 2011
YOGENDRA CHANDRA Vs. STATE OF H P
April 7, 2011
YOGESH KAUNDAL Vs. STATE OF H.P. AND ANR.
September 6, 2011
YOGESHWAR Vs. STATE OF HIMACHAL PRADESH
April 20, 2011
YOGIDNER SINGH AND ANR. Vs. STATE OF H.P. AND ORS.
June 29, 2011
YOGINDER SINGH Vs. NAND KALI AND ORS.
June 21, 2011
YOGINDERA KAPOOR Vs. STATE OF H.P. AND ORS.
June 27, 2011
YUV RAJ Vs. STATE OF HIMACHAL PRADESH
June 17, 2011
ZARINA P.K. DAVID Vs. PURUSHOTAM LAL SHARMA.
March 31, 2011
Zehar Singh Vs. Raghu Bar (dead) through LRs
October 12, 2011