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Case Index
Title
Date
AMICHAND GUPTA (DR ) Vs. MEENA DEVI
February 4, 2011
ANSAL HOUSING AND CONSTRUCTION LTD & ANR Vs. R B SAXENA
March 29, 2011
BANK OF BARODA AND ORS Vs. SANKARI DEVI
September 21, 2011
BERKELEY AUTOMOBILES LTD Vs. BIRESH CHAUBEY & ORS
December 22, 2011
BHARAT SANCHAR NIGAM LIMITED Vs. DEO KUMAR PATHAK
June 3, 2011
COLLECTOR, DISTRICT KHERI & ORS Vs. MAHESH PRASAD
February 3, 2011
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. BHAGIRATH SEWA SANSTHAN
January 17, 2011
HEMANT KUMAR AND ORS Vs. JASWANT RAI SPECIALITY HOSPITAL AND ORS
September 27, 2011
KALPANA TRIPATHI Vs. VIDYAWATI DEVI
May 19, 2011
MAGMA FINCORP LIMITED Vs. SADHO YADAV
January 14, 2011
MEERA DEVI Vs. JAVIS FINANCE & SECURITIES PVT LTD
January 24, 2011
NIZAMUDDIN Vs. ALIMULLAH AND OTHERS
August 11, 2011
RADHA GOVIND ENGINEERING COLLEGE, MEERUT Vs. NITIN KAPOOR
March 30, 2011
RAKESH KUMAR TEWARI Vs. VICE PRESIDENT, KANPUR DEVELOPMENT AUTHORITY
July 19, 2011
RAMESH CHANDRA MATHUR Vs. SHEELA DEVI AND ORS
February 25, 2011
S K PANT Vs. MOHD UMMAR AZAZ
January 20, 2011
SHRIRAM TRANSPORT FINANCE COMPANY LIMITED Vs. PRAMOD KUMAR TRIPATHI
August 3, 2011
SONE SAHKARI AVAS SAMITI LIMITED Vs. VIJAY GOVIL
November 1, 2011
STAR INDIA PVT LTD Vs. SH DALIP SINGH AND ANOTHER
October 24, 2011
TRACTORS & FARM IMPLEMENTS CORPORATION SWARAJ Vs. SARDOOL SINGH
August 12, 2011
VARANASI DEVELOPMENT AUTHORITY Vs. KUSUM BAJPAI
May 3, 2011
VIJAY GAUTAM Vs. GHAZIABAD DEVELOPMENT AUTHORITY
February 25, 2011
VIRENDRA SRIVASTAVA Vs. SURENDRA LAI SRIVASTAVA AND ANOTHER
September 22, 2011