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Case Index
Title
Date
A N KAPOOR (JANITORS) PVT LTD Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND ORS
December 8, 2011
A.K. INDUSTRIES 1655-58 MIE BAHADURGARH (ROHTAK) THROUGH ITS AUTHORIZED SIGNATORY D. MUKHARJEE Vs. EMPLOYEES STATE INSURANCE CORPORATION THROUGH ITS REGIONAL DIRECTOR, PANCHDEEP BHAWAN SECTOR-16 FARIDABAD
September 7, 2011
A.K. PRASHAR Vs. STATE OF HARYANA AND ORS.
March 10, 2011
A.K. SINHA Vs. CANARA BANK
January 12, 2011
A.S. GILL AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
July 8, 2011
A.V. COTTEX LIMITED Vs. NATIONAL INSURANCE COMPANY AND ORS.
March 30, 2011
A2Z MAINTENANCE AND ENGINEERING SERVICES LIMITED Vs. PUNJAB STATE POWER CORPORATION LIMITED
August 18, 2011
AALIYAH REAL ESTATES PVT. LTD. AND ORS. Vs. STATE OF HARYANA AND ORS.
June 2, 2011
AAR KAY CONCAST LTD. Vs. RELIANCE CAPITAL LIMITED
February 16, 2011
AARTI AND ANR. Vs. STATE OF HARYANA AND ANR.
May 23, 2011
AARTI KOCHAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 19, 2011
AARTI NARULA Vs. SANJAY KUMAR NARULA
October 5, 2011
AARTI SINGH Vs. CHIEF REGISTRAR UNDER REGISTRATION
August 4, 2011
AASH MOHAMMAD Vs. SMT. SOMTI
July 11, 2011
ABHAY PARTAP SINGH Vs. HARYANA PUBLIC SERVICE COMMISSION AND OTHERS
November 18, 2011
ABHEY SINGH Vs. BIRBAL DASS AND ANOTHER
December 6, 2011
ABHISHEK JAIN AND ORS. Vs. STATE OF PUNJAB AND ANR.
March 3, 2011
ABHISHEK RISHI Vs. STATE OF PUNJAB
June 10, 2011
ABID Vs. STATE OF HARYANA
May 3, 2011
ABNASH SINGH AND ANOTHER Vs. OM PARKASH AND OTHERS
October 5, 2011
ABSHISH Vs. PUNJAB STATE ELECTRICITY BOARD
July 12, 2011
ACCHAR SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
March 16, 2011
ACCHARJIT SINGH ALIAS CHHINDA Vs. STATE OF PUNJAB
July 7, 2011
AERENS GOLDSOUK INTERNATIONAL LTD. Vs. METCALFE PROPERTIES PVT. LTD.
April 29, 2011
AGGARWAL CONSTRUCTION COMPANY Vs. STATE OF PUNJAB AND OTHERS
October 3, 2011
AGIA RAM AND OTHERS Vs. UNION OF INDIA AND OTHERS
August 24, 2011
AJAIB SINGH Vs. STATE OF PUNJAB
May 24, 2011
AJAIB SINGH Vs. STATE OF HARYANA
August 17, 2011
AJAIB SINGH Vs. MUNICIPAL CORPORATION, LUDHIANA
December 7, 2011
AJAIB SINGH Vs. STATE OF PUNJAB AND ANR.
August 24, 2011
AJAIB SINGH AND ANOTHER Vs. STATE OF PUNJAB
December 20, 2011
AJAY CHARKARWARTI Vs. PARVEEN NAGPAL
March 23, 2011
AJAY GHAI AND ORS. Vs. STATE OF HARYANA AND ORS.
January 25, 2011
AJAY KUMAR Vs. STATE OF PUNJAB
December 8, 2011
AJAY KUMAR Vs. STATE OF HARYANA & OTHERS
September 20, 2011
AJAY KUMAR Vs. STATE OF HARYANA & OTHERS
September 16, 2011
AJAY KUMAR @ MANGE RAM Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
September 2, 2011
AJAY KUMAR GUPTA Vs. STATE OF PUNJAB AND ORS.
June 2, 2011
AJAY KUMAR KUKREJA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH
October 12, 2011
AJAY LOOTHRA Vs. DEPUTY COMMISSIONER-CUM-REGISTRAR-GURGAON
July 28, 2011
AJAY PAL SINGH ALIAS VICKY Vs. STATE OF PUNJAB AND ANOTHER
August 23, 2011
AJAY SINGH @ TINKA Vs. STATE OF PUNJAB
March 7, 2011
AJAY SINGH PARVEEN Vs. STATE OF UT CHANDIGARH
January 13, 2011
AJIT Vs. STATE OF HARYANA AND OTHERS
January 10, 2011
AJIT KAUR Vs. PHUMAN SINGH
January 21, 2011
AJIT PAL SINGH Vs. STATE OF PUNJAB
August 11, 2011
AJIT SINGH Vs. STATE OF HARYANA
February 15, 2011
AJIT SINGH Vs. STATE OF PUNJAB
April 6, 2011
AJIT SINGH Vs. STATE OF PUNJAB
January 5, 2011
AJIT SINGH Vs. UJJAGAR SINGH
September 16, 2011
AJIT SINGH Vs. JASMER SINGH
March 23, 2011
AJIT SINGH Vs. STATE OF HARYANA AND OTHERS
September 6, 2011
AJIT SINGH Vs. RAJWANT KAUR AND ORS.
May 23, 2011
AJIT SINGH Vs. THE FINANCIAL COMMISSIONER (REVENUE), PUNJAB
November 2, 2011
AJIT SINGH & OTHERS Vs. STATE OF PUNJAB & OTHERS
December 9, 2011
AJIT SINGH @ JEETA Vs. STATE OF PUNJAB
February 28, 2011
AJIT SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
August 30, 2011
AJIT SINGH SON OF SURAIN SINGH Vs. STATE OF PUNJAB SECRETARY AND OTHERS
April 20, 2011
AJMER AND ORS. Vs. STATE OF HARYANA AND ANR.
January 31, 2011
AJMER KAUR Vs. AMARJIT KAUR
September 26, 2011
AJMER LAL PUNDEER Vs. ORIENTAL INSURANCE CO. LTD.
September 9, 2011
AJMER SINGH Vs. JAGWINDER SINGH
May 5, 2011
AJMER SINGH Vs. STATE OF PUNJAB
April 5, 2011
AJMER SINGH Vs. RANJIT SINGH AND ORS.
March 18, 2011
AJMER SINGH Vs. STATE OF HARYAN AND ANOTHER
December 20, 2011
AJMER SINGH, ASI Vs. STATE OF PUNJAB
April 25, 2011
AKASH Vs. GURDEV SINGH MOHAL
June 2, 2011
AKASH Vs. BALJIT SINGH
September 21, 2011
AKASH ENTERPRISES Vs. GENERAL MANAGER NORTHERN RAILWAY
March 17, 2011
AKASH ENTERPRISES Vs. GENERAL MANAGER, NORTHERN RAILWAY AND ORS
March 17, 2011
AKDEV KAUR AND ANOTHER Vs. STATE OF PUNJAB & ANR
May 9, 2011
AKHTAR Vs. STATE OF HARYANA
March 7, 2011
AKHTAR HUSSAIN Vs. STATE OF HARYANA
May 3, 2011
ALI HASSAN Vs. STATE OF HARYANA & ORS.
November 17, 2011
ALI HUSSAIN Vs. STATE OF HARYANA
March 24, 2011
ALKA @ SARABJIT KAUR Vs. STATE OF PUNJAB
February 4, 2011
ALKA DHIMAN AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 14, 2011
ALL INDIA BLIND EMPLOYEES ASSOCIATION Vs. STATE OF PUNJAB AND OTHERS
September 9, 2011
ALL INDIA HINDU WELFARE COMMITTEE Vs. THE STATE OF PUNJAB AND OTHERS
October 5, 2011
ALL INDIA NHPC DIPLOMA ENGINEERS COUNCIL REGD Vs. UNION OF INDIA
March 21, 2011
ALSTOM POWER SYSTEMS GMBH, GERMANY Vs. HARYANA POWER GENERATION CORPORATION LIMITED
January 6, 2011
AMAN @ GOLLU Vs. STATE OF PUNJAB
August 18, 2011
AMANDEEP KAUR Vs. DHARAMENDER SHARMA
April 28, 2011
AMANDEEP KAUR Vs. STATE OF PUNJAB
March 17, 2011
AMANDEEP KAUR Vs. DHARAMENDER SHARMA AND OTHERS
May 28, 2011
AMANDEEP KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 15, 2011
AMANDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 25, 2011
AMANDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 18, 2011
AMANDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
September 13, 2011
AMANDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
July 4, 2011
AMANDEEP KAUR AND ORS Vs. STATE OF PUNJAB AND ORS
August 29, 2011
AMANDEEP KUMAR Vs. STATE OF PUNJAB AND ORS.
March 18, 2011
AMANDEEP MALHI Vs. STATE OF PUNJAB
November 18, 2011
AMANDEEP SINGH Vs. STATE OF PUNJAB
April 4, 2011
AMANDEEP SINGH Vs. STATE OF PUNJAB
December 7, 2011
AMANDEEP SINGH Vs. STATE OF PUNJAB
December 2, 2011
AMANDEEP SINGH Vs. BALWINDER SINGH
December 23, 2011
AMANDEEP SINGH & ANR. Vs. STATE OF PUNJAB
May 5, 2011
AMANDEEP SINGH @ AMNA Vs. STATE OF PUNJAB
March 3, 2011
AMANJOT SINGH Vs. STATE OF PUNJAB
January 25, 2011
AMANPREET SINGH @ GHULLA Vs. STATE OF PUNJAB
November 18, 2011
AMAR Vs. STATE OF PUNJAB
February 22, 2011
AMAR CHAND Vs. RAJ GUPTA
December 13, 2011
AMAR KAUR Vs. MAHINDER SINGH AND ORS
March 4, 2011
AMAR KAUR Vs. THE PRESIDING OFFICER, SCHOOL TRIBUNAL AND ORS.
August 24, 2011
AMAR KAUR AND ORS. Vs. DIRECTOR RURAL DEVELOPMENT AND PANAHCYAT DEPARTMENT AND ORS.
February 17, 2011
AMAR NATH Vs. THE CHANDIGARH ADMINISTRATION AND OTHERS
September 17, 2011
AMAR NATH Vs. STATE OF PUNJAB
March 16, 2011
AMAR SINGH Vs. RANBIR SINGH
January 21, 2011
AMAR SINGH Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
August 4, 2011
AMAR SINGH Vs. ADDITIONAL DIRECTORAND ORS.
January 18, 2011
AMAR SINGH Vs. KAMAL SINGH AND ORS.
August 8, 2011
AMAR SINGH Vs. CHIMAN LAL AND SONS COMMISSION AGENTS
January 6, 2011
AMAR SINGH Vs. COMMISSIONER, AMBALA DIVISION, AMBALA AND OTHERS
January 20, 2011
AMAR VIVEK Vs. UNION OF INDIA AND OTHERS
March 21, 2011
AMARBIR SINGH Vs. STATE OF PUNJAB
December 23, 2011
AMARDEEP SINGH BRAR Vs. STATE OF PUNJAB
November 25, 2011
AMARJEET SINGH Vs. STATE OF PUNJAB ETC
July 28, 2011
AMARJEET SINGH Vs. STATE OF HARYANA
April 4, 2011
AMARJEET SINGH @ BABBU Vs. STATE OF HARYANA
March 15, 2011
AMARJIT Vs. TRIPTA
November 3, 2011
AMARJIT KAUR Vs. STATE OF PUNJAB
March 7, 2011
AMARJIT KAUR Vs. HARVINDER SINGH
February 2, 2011
AMARJIT KAUR Vs. FINANCIAL COMMISSIONER (CO-OPERATION)
July 29, 2011
AMARJIT KAUR Vs. STATE OF PUNJAB
January 19, 2011
AMARJIT KAUR Vs. STATE OF PUNJAB
September 21, 2011
AMARJIT KAUR Vs. STATE OF PUNJAB
December 12, 2011
AMARJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 27, 2011
AMARJIT KAUR AND ANR Vs. STATE OF PUNJAB AND ORS
February 11, 2011
AMARJIT KAUR AND ORS. Vs. STATE OF PUNJAB AND ANR.
July 14, 2011
AMARJIT KAUR SAINI AND ORS Vs. KRISHAN KUMAR AND ORS
April 21, 2011
AMARJIT SINGH Vs. STATE OF PUNJAB
May 18, 2011
AMARJIT SINGH Vs. SAT PAL SINGH
November 11, 2011
AMARJIT SINGH Vs. STATE OF PUNJAB
May 26, 2011
AMARJIT SINGH Vs. STATE OF PUNJAB
March 30, 2011
AMARJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
August 25, 2011
AMARJIT SINGH Vs. STATE OF HARYANA AND ANOTHER
November 4, 2011
AMARJIT SINGH Vs. PUNJAB STATE AND OTHERS
September 8, 2011
AMARJIT SINGH @ AMBA Vs. STATE OF PUNJAB
April 26, 2011
AMARJIT SINGH AND ANR. Vs. VINOD KUMAR KOHLI AND ANR.
March 17, 2011
AMARJIT SINGH AND ANR. Vs. STATE OF PUNJAB
February 2, 2011
AMARJIT SINGH AND ORS Vs. AVTAR SINGH
August 26, 2011
AMARJIT SINGH AND OTHERS Vs. UNION TERRITORY OF CHANDIGARH AND OTHERS
September 19, 2011
AMARJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
September 6, 2011
AMARJIT SINGH CHADHA Vs. JASBIR SINGH LIKHARI
April 20, 2011
AMARJIT SINGH SON OF GURMIT SINGH Vs. UNION OF INDIA
December 1, 2011
AMBALA URBAN ESTATE WELFARE SOCIETY (REGD ) AND ANR Vs. HARYANA POLLUTION CONTROL BOARD AND ORS
April 1, 2011
AMBRISH SHARMA @ CHEENU Vs. STATE OF PUNJAB
January 25, 2011
AMBROSIA COMMERCE (P) LTD Vs. STATE OF HARYANA AND ORS
December 13, 2011
AMI CHAND Vs. RAJ PAL
March 1, 2011
AMI LAL AND ORS. Vs. HARYANA STATE ELECTRICITY BOARD AND ORS.
April 29, 2011
AMIR CHAND AND ANOTHER Vs. STATE OF PUNJAB
August 23, 2011
AMIR SINGH Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK AND ANOTHER
November 16, 2011
AMIT KUMAR Vs. RAKESH KUMAR AND ORS.
March 23, 2011
AMIT KUMAR Vs. SHIV KUMAR AND ORS.
February 11, 2011
AMIT SHARMA AND ANR. Vs. LT. COL. MOHIM KUMAR SHARMA (RETD.)
September 5, 2011
AMLA PRASAD Vs. STATE OF HARYANA
August 12, 2011
AMRIK GAS Vs. STATE OF HARYANA AND ORS.
January 14, 2011
AMRIK SINGH Vs. FINANCIAL COMMISSIONER
March 15, 2011
AMRIK SINGH Vs. R.R. GULATI
July 4, 2011
AMRIK SINGH Vs. N. K. SRIVASTAVA AND ORS.
April 4, 2011
AMRIK SINGH Vs. THE STATE OF PUNJAB
March 11, 2011
AMRIK SINGH Vs. THE PUNJAB STATE POWER CORPORATION LIMITED (POWER COM) ETC.
November 7, 2011
AMRIK SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.
March 23, 2011
AMRIK SINGH AND ORS. Vs. STATE OF HARYANA
August 8, 2011
AMRIK SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
October 5, 2011
AMRIK SINGH S/O JOGINDER SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED (POWER COM) AND OTHERS
May 4, 2011
AMRINDERPAL SINGH Vs. KAWALPREET KAUR
September 26, 2011
AMRIT LAL Vs. BALBIR KAUR AND ORS.
February 17, 2011
AMRIT LAL Vs. STATE OF PUNJAB
March 21, 2011
AMRIT PAL SINGH Vs. STATE OF PUNJAB
May 20, 2011
AMRIT PAL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 12, 2011
AMRIT PAPER Vs. BHARTI INTERNATIONAL
March 29, 2011
AMRIT SINGH ALIAS SONI Vs. STATE OF PUNJAB
August 19, 2011
AMRITPAL KAUR Vs. STATE OF PUNJAB AND ORS.
June 1, 2011
AMRITPAL SINGH Vs. STATE OF PUNJAB
April 28, 2011
AMTEK AUTO LTD Vs. COMMISSIONER OF INCOME TAX
March 25, 2011
ANAND FREDRICK Vs. STATE OF PUNJAB AND ANOTHER
July 20, 2011
ANAND SAGAR AHLUWALIA Vs. STATE OF PUNJAB
July 4, 2011
ANAND SHARMA Vs. STATE OF HARYANA AND OTHERS
January 17, 2011
ANAND SHUKLA AND ANR. Vs. SMT. MURTI MITTAL
March 16, 2011
ANAND SINGH MALIK AND ORS Vs. STATE OF HARYANA AND OTHERS
April 8, 2011
ANANT RAM Vs. HANS RAJ AND ORS.
March 11, 2011
ANGLO SANSKRIT HIGH SCHOOL KHANNA TRUST AND MANAGEMENT SOCIETY (REGD ), KHANNA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
April 5, 2011
ANGREJ SINGH Vs. STATE OF PUNJAB AND ORS
September 5, 2011
ANGREJ SINGH @ GEJA Vs. STATE OF PUNJAB
December 19, 2011
ANGREJ SINGH AND ANR. Vs. STATE OF PUNJAB
March 3, 2011
ANGREZ SINGH Vs. SHER SINGH
March 22, 2011
ANGREZ SINGH Vs. STATE OF PUNJAB
April 21, 2011
ANGREZ SINGH Vs. THE STATE OF HARYANA AND ORS.
March 11, 2011
ANIL AND OTHERS Vs. STATE OF HARYANA
December 21, 2011
ANIL KAUR Vs. HARYANA FINANCIAL CORPORATION
April 8, 2011
ANIL KUMAR Vs. JAI PAL PURI THROUGH LRS
September 8, 2011
ANIL KUMAR Vs. PAWAN KUMAR AHUJA
November 23, 2011
ANIL KUMAR Vs. STATE OF PUNJAB
March 22, 2011
ANIL KUMAR Vs. STATE OF HARYANA
March 10, 2011
ANIL KUMAR Vs. STATE OF PUNJAB AD ANR.
April 25, 2011
ANIL KUMAR Vs. STATE OF HARYANA AND OTHERS
December 14, 2011
ANIL KUMAR Vs. STATE OF HARYANA AND ORS.
May 26, 2011
ANIL KUMAR Vs. STATE OF HARYANA AND OTHERS
October 3, 2011
ANIL KUMAR Vs. STATE OF PUNJAB
April 18, 2011
ANIL KUMAR Vs. STATE OF HARYANA
March 11, 2011
ANIL KUMAR Vs. STATE OF HARYANA
September 20, 2011
ANIL KUMAR @ BOBBY Vs. STATE OF PUNJAB AND ANR.
May 27, 2011
ANIL KUMAR ALIAS TONI Vs. STATE OF PUNJAB
March 23, 2011
ANIL KUMAR AND OTHERS Vs. CHITRANJAN DEV
April 20, 2011
ANIL KUMAR NAGPAL AND ANOTHER Vs. AMARJIT SINGH AND ANOTHER
December 12, 2011
ANIL KUMAR SHARMA Vs. BARJINDER SINGH MANN
March 23, 2011
ANIL KUMAR SINGH Vs. STATE OF PUNJAB & ORS.
November 21, 2011
ANIL KUMAR SON OF SHRI JAMNA DASS, PANIPAT Vs. DIRECTOR, TOWN AND COUNTRY PLANNING, CHANDIGARH AND OTHERS
August 18, 2011
ANIL MEHRA Vs. STATE OF HARYANA AND ANR.
September 6, 2011
ANIL MITTAL Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
April 29, 2011
ANIL STONE CRUSHERS AND ANR. Vs. GURDEV SINGH AND ORS.
July 14, 2011
ANIL STONE CRUSHERS, SANAULI AND ANR. Vs. GURDEV SINGH AND ORS.
January 14, 2011
ANIL TIWARI Vs. A.K. VIDYA MANDIR
July 14, 2011
ANITA Vs. NIRMALA
March 22, 2011
ANITA Vs. STATE OF HARYANA & ORS
September 7, 2011
ANITA AGGARWAL Vs. RAJ KUMAR
January 14, 2011
ANITA AND ANR. Vs. STATE OF PUNJAB AND ORS.
March 18, 2011
ANITA AND ORS. Vs. ANIL KUMAR
April 21, 2011
ANITA SHARMA Vs. STATE OF HARYANA AND OTHERS
February 17, 2011
ANITA SHARMA AND OTHERS Vs. MANINDER KAUR
October 3, 2011
ANITA SOOD Vs. MANJIT SINGH
January 3, 2011
ANJALI AND ANR. Vs. STATE OF PUNJAB AND ORS.
September 2, 2011
ANJANI KUMAR Vs. STATE OF HARYANA
April 20, 2011
ANJNA AND ANR. Vs. STATE OF PUNJAB AND ORS.
June 2, 2011
ANJU Vs. SANJAY
February 17, 2011
ANJU Vs. STATE OF HARYANA AND OTHERS
December 7, 2011
ANJU MATHUR Vs. UCO BANK
October 19, 2011
ANJU MEHTA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 19, 2011
ANJU PAWAR Vs. STATE OF PUNJAB
January 21, 2011
ANJU RANI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 27, 2011
ANJU YADAV Vs. STATE OF HARYANA
March 22, 2011
ANKUR BAJAJ Vs. HANS RAJ AND OTHERS
December 14, 2011
ANNU ARORA Vs. RAKESH KUMAR
December 16, 2011
ANOOP KUMAR @ LALI AND ANR. Vs. STATE OF PUNJAB AND ANR.
May 27, 2011
ANOOP SINGH Vs. STATE OF PUNJAB
March 18, 2011
ANOOP SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
March 17, 2011
ANSHUMAN BAJAJ Vs. STATE OF HARYANA
February 15, 2011
ANTARCTIC INDUSTRIES AND ORS. Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
September 9, 2011
ANU SHARMA ALIAS MANJU Vs. RANDHIR
March 23, 2011
ANUJ ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
March 17, 2011
ANUP SINGH Vs. TAJINDER SINGH AND ORS.
August 8, 2011
ANUPAM KAUSHAL WIFE OF RAJINDER KUMAR Vs. STATE OF PUNJAB
May 23, 2011
ANURADHA KAPIL Vs. THE INSTITUTE OF ENGINEERS AND ORS.
March 18, 2011
ANURAG MOHINDRA Vs. HARYANA VIDYUT PRASARN CORPORATION LTD AND OTHERS
January 20, 2011
ANURAG SHARMA Vs. STATE OF HARYANA AND ANR.
March 18, 2011
APFC , KARNEL Vs. EPF APPLLATE TRIBUNAL
February 2, 2011
ARADHANA DRINKS & BEVERAGES PVT LTD Vs. STATE OF PUNJAB
November 11, 2011
ARADHANA GAUTAM AND ANR. Vs. STATE OF HARYANA AND ORS.
February 17, 2011
ARAVALI PIPES LIMITED Vs. STATE OF PUNJAB AND ORS.
May 27, 2011
ARJAN RAI S/O BARU RAM, RESIDENT OF VILLAGE DADIANA, TEHSIL AND DISTT. AMBALA Vs. STATE OF HARYANA THROUGH THE SECRETARY TO GOVERNMENT, HARYANA REVENUE DEPARTMENT, CIVIL SECRETARIAT, CHANDIGARH AND OTHERS
November 14, 2011
ARJAN SINGH AND OTHERS Vs. AJIT SINGH AND OTHERS
January 4, 2011
ARJINDER SINGH Vs. VIRK BROTHERS
April 21, 2011
ARJUN CHAND Vs. SHAMA JOSHI
May 27, 2011
ARSHDEEP KAUR Vs. JASPAL SINGH
December 12, 2011
ARTI Vs. STATE OF PUNJAB AND OTHERS
August 18, 2011
ARUN ARORA Vs. STATE OF HARYANA AND ANR.
October 17, 2011
ARUN JAIN Vs. KULBIR KAUR
March 30, 2011
ARUN KUMAR Vs. STATE OF PUNJAB
January 19, 2011
ARUN KUMAR Vs. SAT PAL
February 17, 2011
ARUN KUMAR Vs. STATE OF U.T. CHANDIGARH
February 11, 2011
ARUN KUMAR AND ANR. Vs. U.T., CHANDIGARH AND ORS.
May 20, 2011
ARUN KUMAR BASRA Vs. STATE OF HARYANA
August 17, 2011
ARUN TAYAL Vs. JAGMOHAN CHOPRA
July 4, 2011
ARUNIMA MANCHANDA @ ARUNIMA DHINGRA Vs. ABHEY MAN SINGH SIDHU @ ABHEY MAN SIDHU
September 13, 2011
ARVIND KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II AND ORS.
March 16, 2011
ARVIND KUMAR AND OTHERS Vs. MANAGING DIRECTOR, H P G C L AND OTHERS
August 17, 2011
ARVIND KUMAR KANSAL Vs. STATE OF PUNJAB AND ANOTHER
August 30, 2011
ARVINDER PAL SINGH Vs. PARVINDER KAUR
March 4, 2011
ARVINDER SINGH Vs. PRITAM CHAND AND OTHERS
March 1, 2011
ARYA NAGAR CO-OP L/C SOCIETY LTD Vs. MD, HVPN LTD AND ORS
March 23, 2011
ASCONS (DELHI) PVT. LTD. Vs. STATE OF HARYANA AND OTHERS
October 31, 2011
ASGAR Vs. STATE OF HARYANA
March 30, 2011
ASHA Vs. STATE OF HARYANA
March 4, 2011
ASHA CHAWLA Vs. UNION OF INDIA
August 23, 2011
ASHA DEVI Vs. BHOLLU RAM
December 12, 2011
ASHA GUPTA Vs. WG. CDR. SHASHANK SHARMA
November 2, 2011
ASHA RANI Vs. SHIV RAM
November 30, 2011
ASHA RANI Vs. STATE OF HARYANA AND OTHERS
March 8, 2011
ASHA RANI Vs. STATE OF HARYANA AND OTHERS
January 13, 2011
ASHA RANI Vs. THE STATE OF PUNJAB AND ORS.
April 20, 2011
ASHA SHARMA Vs. CHANDIGARH ADMINISTRATION
March 10, 2011
ASHOK GOEL Vs. WING COMMANDER HARBHAJAN SINGH BHATIA
July 4, 2011
ASHOK KUMAR Vs. STATE OF HAYANA
January 28, 2011
ASHOK KUMAR Vs. STATE OF PUNJAB
March 17, 2011
ASHOK KUMAR Vs. UNION OF INDIA
October 4, 2011
ASHOK KUMAR Vs. STATE OF PUNJAB
January 4, 2011
ASHOK KUMAR Vs. STATE OF PUNJAB
April 6, 2011
ASHOK KUMAR Vs. STATE OF HARYANA
February 28, 2011
ASHOK KUMAR Vs. ANJNA @ PINKI
August 25, 2011
ASHOK KUMAR Vs. STATE OF PUNJAB AND ORS.
March 3, 2011
ASHOK KUMAR Vs. STATE OF HAYANA
March 4, 2011
ASHOK KUMAR Vs. KIRANJIT KAUR
March 16, 2011
ASHOK KUMAR Vs. SHARDA KADAN
September 15, 2011
ASHOK KUMAR Vs. RAJ KUMAR
January 19, 2011
ASHOK KUMAR Vs. KAUSHLAYA DEVI
February 4, 2011
ASHOK KUMAR Vs. STATE OF PUNJAB AND ANR
January 13, 2011
ASHOK KUMAR Vs. STATE OF HARYANA AND OTHERS
August 11, 2011
ASHOK KUMAR Vs. STATE OF HARYANA & OTHERS
December 23, 2011
ASHOK KUMAR Vs. STATE OF HARYANA AND OTHERS
October 4, 2011
ASHOK KUMAR Vs. THE STATE OF HARYANA AND OTHERS
October 5, 2011
ASHOK KUMAR Vs. UNION OF INDIA AND OTHER
December 15, 2011
ASHOK KUMAR AND ANOTHER Vs. MANAGING DIRECTOR, HARYANA POWER GENERATION CORP LTD AND ANOTHER
August 23, 2011
ASHOK KUMAR AND ANR. Vs. EXECUTIVE ENGINEER, TRANSMISSION SYSTEM, HARYANA VIDYUT PARSAR NIGAM LTD. AND ORS.
June 23, 2011
ASHOK KUMAR AND ORS. Vs. STATE OF HARYANA
January 10, 2011
ASHOK KUMAR MITTAL Vs. STATE OF HARYANA
August 30, 2011
ASHOK KUMAR NARANG Vs. STATE OF PUNJAB
January 27, 2011
ASHOK KUMAR SHARMA Vs. NORTHLAND SUGAR COMPLEX LIMITED (IN LIQUIDATION) AND ORS.
January 24, 2011
ASHOK KUMAR VAID Vs. MOHINDER KUMAR GOEL
August 8, 2011
ASHOK LEYLAND LIMITED Vs. UNION OF INDIA AND OTHERS
October 17, 2011
ASHOK PURI Vs. STATE OF PUNJAB
December 19, 2011
ASHOK VERMA Vs. STATE OF PUNJAB AND ANR.
April 1, 2011
ASHROOM Vs. STATE OF HARYANA
September 7, 2011
ASHUPAM KAUR Vs. DIVISIONAL COMMISSIONER
July 21, 2011
ASHUTOSH BATRA Vs. ANNU
March 3, 2011
ASHWANI ARORA Vs. STATE OF HARYANA AND OTHERS
December 1, 2011
ASHWANI GAUR Vs. STATE OF HARYANA
April 26, 2011
ASHWANI KUMAR Vs. STATE OF PUNJAB
December 14, 2011
ASHWANI KUMAR Vs. PARKASH CHAND
July 22, 2011
ASHWANI KUMAR Vs. SUDARSHAN GUPTA
May 3, 2011
ASHWANI KUMAR @ BILLOO Vs. STATE OF HARYANA
March 14, 2011
ASHWANI KUMAR SYAL Vs. M/S ROYAL PAPER PRODUCTS AND ANOTHER
November 4, 2011
ASI BALWAN SINGH Vs. STATE OF HARYANA AND ORS.
January 28, 2011
ASI GURBACHAN SINGH Vs. STATE OF HARYANA AND OTHERS
November 1, 2011
ASI HARDEV SINGH Vs. STATE OF PUNJAB
November 18, 2011
ASPAK Vs. STATE OF PUNJAB
September 1, 2011
ASSA RAM AND ORS. Vs. STATE OF PUNJAB AND ANR.
March 18, 2011
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. G4S SECURITY SERVICES LTD
July 20, 2011
ASSOCIATION OF EDUCATIONAL COLLEGES(REGD.) HARYANA Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND ANOTHER
January 20, 2011
ASSTT PROVIDENT FUND COMMISSIONER Vs. G4S SECURITY SERVICES (INDIA) LTD
February 1, 2011
ATINDERPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 19, 2011
ATMA RAM Vs. THE STATE OF PUNJAB AND OTHERS
November 2, 2011
ATMA SINGH Vs. STATE OF PUNJAB
May 3, 2011
ATMA TUBE PRODUCTS LIMITED Vs. HERO CYCLES LIMITED
March 21, 2011
ATMANAND (DECEASED) THROUGH HIS LR Vs. RAM SARUP (DECEASED) THROUGH HIS LRS.
November 4, 2011
ATTAR SINGH Vs. RAM DHARI AND OTHERS
May 16, 2011
ATTAR SINGH Vs. STATE OF PUNJAB
April 8, 2011
ATTAR SINGH Vs. STATE OF HARYANA AND ANR.
January 19, 2011
ATUL BHASKAR Vs. MRS. NISHA AND ORS.
March 11, 2011
ATUL SACHDEVA Vs. STATE OF PUNJAB AND ORS.
February 1, 2011
ATUL TRAGHOTIA Vs. MANISHA
January 27, 2011
ATWINDER SINGH Vs. STATE OF PUNJAB
August 26, 2011
AVAN METERS PRIVATE LTD THROUGH ITS AUTHORIZED SIGNATORY SHRI RAJAN KAPOOR Vs. DAKSHIN HARYANA BIJLI VITAN NIGAM LIMITED AND ORS
April 25, 2011
AVTAR SINGH Vs. TARA RANI
April 29, 2011
AVTAR SINGH Vs. UNION OF INDIA
September 30, 2011
AVTAR SINGH Vs. STATE OF PUNJAB
November 11, 2011
AVTAR SINGH Vs. STATE OF PUNJAB AND ORS.
May 20, 2011
AVTAR SINGH Vs. AMARJIT KAUR AND OTHERS
November 18, 2011
AVTAR SINGH Vs. STATE OF PUNJAB
March 3, 2011
AVTAR SINGH Vs. P O LABOUR COURT JALANDHAR AND OTHERS
February 25, 2011
AVTAR SINGH @ RAUNKI Vs. STATE OF PUNJAB AND ANOTHER
August 25, 2011
AVTAR SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.
March 29, 2011
AVTAR SINGH AND ORS. Vs. THE FINANCIAL COMMISSIONER (APPEALS) AND ORS.
September 16, 2011
AVTAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 16, 2011
AVTAR SINGH AND OTHERS Vs. THE DISTRICT JUDGE, RUPNAGAR AND OTHERS
November 26, 2011
AVTAR SINGH AND OTHERS Vs. STATE OF PUNJAB
October 3, 2011
AWADESH KUMAR CHATURVEDI Vs. STATE OF HARYANA
March 1, 2011
AXIS BANK LTD. Vs. COMMISSIONER OF INCOME TAX & ANR.
December 2, 2011
AYUSHMATI SANDHYA ARYA @ SABANA AND ANOTHER Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
August 19, 2011
AZAD PIPES PVT. LTD Vs. STATE OF PUNJAB
August 12, 2011
AZAD SINGH AND OTHERS Vs. TARIF SINGH AND OTHERS
March 1, 2011
AZAD SINGH DALAL Vs. STATE OF HARYANA & ANOTHER
August 29, 2011
B S BANGARWA Vs. CHARAN SINGH, HARYANA AGRICULTURAL UNIVERSITY, HISAR AND OTHERS
January 20, 2011
B.B. SINGAL Vs. STATE OF HARYANA AND OTHERS
September 26, 2011
B.L. ELECTRICALS (P) LIMITED, THROUGH SHRI LOKESH KUMAR ITS ONE OF THE DIRECTORS Vs. STATE OF PUNJAB, THROUGH THE SECRETARY TO GOVERNMENT OF PUNJAB, INDUSTRIES DEPARTMENT AND ORS.
September 27, 2011
B.S. SANDHU Vs. UNION OF INDIA (UOI) AND ORS.
March 17, 2011
BABA DAYA RAM TRUST SOCIETY Vs. JAI CHAND
September 26, 2011
BABINA DEVI AND ANR. Vs. RAJBIR SINGH AND ORS.
February 21, 2011
BABITA Vs. CHANDER PAL SHARMA
October 5, 2011
BABITA ALIAS BINDU Vs. RAJESH KUMAR
December 16, 2011
BABITA RANI Vs. PUNJABI UNIVERSITY, PATIALA AND OTHERS
November 14, 2011
BABU RAM Vs. STATE OF HARYANA
July 14, 2011
BABU RAM Vs. JAG RAM & OTHERS
December 22, 2011
BABU SINGH AND ANR. Vs. THE STATE THROUGH CBI
July 8, 2011
BACHAN KAUR Vs. KABAL SINGH
April 26, 2011
BACHAN KAUR Vs. MANJIT SINGH S/0 PAKHAR SINGH
August 14, 2011
BACHAN LAL Vs. STATE OF PUNJAB
July 7, 2011
BACHAN LAL S/O LATE HUKAM CHAND Vs. STATE OF PUNJAB
September 20, 2011
BACHAN MASIH Vs. ELECTION TRIBUNAL GURDASPUR AND ANOTHER
December 5, 2011
BACHAN SINGH Vs. ELECTION TRIBUNAL (A.D.C.), SRI MUKTSAR SAHIB AND ORS.
January 31, 2011
BACHAN SINGH AND OTHERS Vs. BAKHSHISH SINGH
December 1, 2011
BACHINT SINGH Vs. NASIB SINGH AND ORS.
May 23, 2011
BACHITTAR SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 24, 2011
BACHITTAR SINGH AND ORS. Vs. PUNJAB MANDI BOARD AND ANR.
May 20, 2011
BAGGA ALIAS BANGU Vs. STATE OF HARYANA
February 23, 2011
BAGHEL SINGH Vs. STATE OF HARYANA
February 14, 2011
BAGICHA SINGH Vs. STATE OF PUNJAB
February 17, 2011
BAGICHA SINGH AND OTHERS Vs. YOGRAJ
May 27, 2011
BAHADUR ALI Vs. STATE OF PUNJAB
March 30, 2011
BAHADUR ALI Vs. STATE OF PUNJAB
April 8, 2011
BAHADUR CHAND Vs. STATE OF PUNJAB AND OTHERS
December 1, 2011
BAHADUR SINGH Vs. FINANCIAL COMMISSIONER
March 23, 2011
BAHADUR SINGH Vs. STATE OF PUNJAB
March 24, 2011
BAHADUR SINGH Vs. HARPREET SINGH
February 10, 2011
BAHADUR SINGH AND COMPANY AND ANR. Vs. GIAN SINGH
August 23, 2011
BAINI SINGH Vs. STATE OF HARYANA
June 3, 2011
BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD. Vs. MALKEET SINGH AND ORS.
January 7, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. MAHESH KUMAR
January 14, 2011
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. M/S. SAGAR TOUR AND TRAVELS AND ANOTHER
August 11, 2011
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. BIRMATI
May 19, 2011
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. PRADEEP KUMAR
February 14, 2011
BAJAJ MOTORS LTD Vs. COMMISSIONER OF INCOME TAX
March 9, 2011
BAJRANG Vs. STATE OF HARYANA
January 3, 2011
BAJRANG BALI Vs. STATE OF PUNJAB
July 21, 2011
BAJRANGBALI TRADING COMPANY Vs. UNION OF INDIA
March 17, 2011
BAJWA GRAM UDYOG SAMITI Vs. FOOD CORPORATION OF INDIA
October 12, 2011
BAKHTAUR SINGH Vs. STATE OF PUNJAB
December 6, 2011
BAKSHISH SINGH Vs. RAJINDER SINGH AND ORS.
July 14, 2011
BAKSHISH SINGH Vs. STATE OF PUNJAB AND OTHERS
December 6, 2011
BAL KRISHAN SHARMA Vs. BALDEV SINGH
September 23, 2011
BAL KRISHAN, SANJEEV KUMAR Vs. STATE OF PUNJAB
August 23, 2011
BAL KRISHNA GARODIA Vs. STATE OF HARYANA
May 24, 2011
BAL SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
December 21, 2011
BALAJI ASSOCIATES Vs. HSIIDC KUNDLI AND ANOTHER
October 13, 2011
BALAK GASES OXYGEN GAS PLANT Vs. STATE OF PUNJAB
May 20, 2011
BALBIR Vs. STATE OF HARYANA
July 12, 2011
BALBIR CHAND Vs. FINANCIAL COMMISSIONER (APPEALS-II), PUNJAB
April 6, 2011
BALBIR CHAND JOSAN Vs. CHANDIGARH ADMINISTRATION, U.T., CHANDIGARH
July 14, 2011
BALBIR CHAND MAINI Vs. COMMISSIONER OF INCOME TAX AND ANOTHER
April 5, 2011
BALBIR CHAND TAXALI Vs. HARYANA STATE THROUGH THE COLLECTOR AND ORS.
October 5, 2011
BALBIR KAUR Vs. STATE OF PUNJAB
March 22, 2011
BALBIR KAUR Vs. STATE OF PUNJAB AND ORS.
April 21, 2011
BALBIR KAUR Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB, CHANDIGARH
March 17, 2011
BALBIR KAUR ALIAS GODHAN AND OTHERS Vs. GRAM PANCHAYAT JHORARH ROHI, TEHSIL AND DISTRICT SIRSA AND OTHERS
December 20, 2011
BALBIR RAM ALIAS BIRI Vs. STATE OF PUNJAB
April 5, 2011
BALBIR SAIN Vs. CHANDRAWALI AND ORS
April 20, 2011
BALBIR SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH
September 5, 2011
BALBIR SINGH Vs. STATE OF HARYANA AND ORS.
March 16, 2011
BALBIR SINGH Vs. VISHNU BHAGWAN MITTAL AND ANR
January 13, 2011
BALBIR SINGH Vs. STATE OF PUNJAB
September 19, 2011
BALBIR SINGH Vs. HIGH COURT FOR THE STATES OF PUNJAB AND HARYANA AND ANOTHER
August 18, 2011
BALBIR SINGH Vs. STATE OF PUNJAB AND ANOTHER
December 13, 2011
BALBIR SINGH Vs. UNION TERRITORY OF CHANDIGARH
December 8, 2011
BALBIR SINGH @ BIRA Vs. STATE OF PUNJAB
January 6, 2011
BALBIR SINGH @ VEERA SINGH Vs. STATE OF PUNJAB
December 22, 2011
BALBIR SINGH ANALYST, OFFICE OF PUNJAB ANALYST, HARYANA Vs. STATE OF HARYANA AND OTHERS
April 21, 2011
BALBIR SINGH AND ANR. Vs. STATE OF PUNJAB
March 16, 2011
BALBIR SINGH AND ORS. Vs. STATE OF PUNJAB
March 21, 2011
BALBIR SINGH AND ORS. Vs. STATE OF HARYANA
August 8, 2011
BALBIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
August 29, 2011
BALBIR SINGH THROUGH ATTORNEY SMT. HARJIT KAUR Vs. STATE OF HARYANA AND ANR.
May 26, 2011
BALDEV KRISHAN Vs. GURMAIL SINGH ETC.
February 17, 2011
BALDEV KRISHAN Vs. RAMESH KUMAR
January 18, 2011
BALDEV PARKASH Vs. MINAKSHI SHARMA @ NEELAM RANI
April 21, 2011
BALDEV RAJ Vs. FINANCIAL COMMISSIONER, HARYANA AT CHANDIGARH
December 6, 2011
BALDEV RAJ Vs. STATE OF HARYANA AND OTHERS
September 20, 2011
BALDEV RAJ SHARMA Vs. DAMINI SHARMA AND ANOTHER
July 8, 2011
BALDEV SINGH Vs. STATE OF PUNJAB AND ORS.
May 2, 2011
BALDEV SINGH Vs. ALL SAINT CONVENT SCHOOL, AJNALA
November 14, 2011
BALDEV SINGH Vs. VINOD KUMAR
February 22, 2011
BALDEV SINGH Vs. R.P. KUMAR
April 20, 2011
BALDEV SINGH Vs. MUNICIPAL COUNCIL AND ANR.
March 25, 2011
BALDEV SINGH Vs. STATE OF PUNJAB
March 3, 2011
BALDEV SINGH Vs. AMAR SINGH AND OTHERS
August 29, 2011
BALDEV SINGH Vs. STATE OF PUNJAB
February 11, 2011
BALDEV SINGH Vs. STATE OF PUNJAB
March 7, 2011
BALDEV SINGH Vs. GENERAL MANAGER AND ORS
September 7, 2011
BALDEV SINGH Vs. STATE OF PUNJAB
March 23, 2011
BALDEV SINGH & ORS. Vs. STATE OF PUNJAB & ORS.
August 18, 2011
BALDEV SINGH @ BUDHA Vs. THE STATE OF PUNJAB
March 11, 2011
BALDEV SINGH AND ANR. Vs. STATE OF HARYANA
January 3, 2011
BALDEV SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
May 24, 2011
BALDEV SINGH PANCH Vs. STATE OF PUNJAB AND ORS
August 29, 2011
BALDEVA Vs. HINDU KHANDAN MUSHTARKHA DEVAT RAM BANARSI LAL
January 24, 2011
BALDIP PAL SINGH Vs. FINANCIAL COMMISSIONER
May 12, 2011
BALHAR SINGH S/O. S. JODH SINGH Vs. STATE OF PUNJAB THROUGH SECRETARY, IRRIGATION AND DRAINAGE DEPARTMENT PUNJAB, CIVIL SECRETARIAT AND ORS.
August 24, 2011
BALI SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
April 18, 2011
BALIA AND ORS Vs. STATE OF HARYANA AND ANR
March 23, 2011
BALJEET KAUR Vs. JARNAIL SINGH
April 20, 2011
BALJEET KAUR Vs. PARMINDERJEET SINGH
October 12, 2011
BALJEET KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 31, 2011
BALJEET SINGH Vs. STATE OF PUNJAB AND OTHERS
August 18, 2011
BALJEET SINGH ALIAS SAHIB SINGH Vs. STATE OF PUNJAB
April 26, 2011
BALJINDER KAUR Vs. STATE OF PUNJAB
August 12, 2011
BALJINDER KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 1, 2011
BALJINDER SINGH Vs. COMMISSIONER, PATIALA DIVISION, PATIALA AND ORS.
October 14, 2011
BALJINDER SINGH @ BILLA Vs. STATE OF PUNJAB
January 10, 2011
BALJINDER SINGH @ BILLA Vs. STATE OF PUNJAB
December 15, 2011
BALJINDER SINGH @ BITTU Vs. STATE OF PUNJAB
January 3, 2011
BALJINDER SINGH ALIAS SONU Vs. STATE OF PUNJAB AND ANR.
October 18, 2011
BALJINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
August 16, 2011
BALJINDER SINGH HIRA Vs. KARNAIL SINGH SANSOYA
July 14, 2011
BALJIT KAUR Vs. STATE OF PUNJAB AND ORS.
July 12, 2011
BALJIT KAUR Vs. UNION OF INDIA
March 15, 2011
BALJIT KAUR Vs. JASVIR SINGH
March 1, 2011
BALJIT KAUR Vs. SURINDER KAUR
September 16, 2011
BALJIT KAUR Vs. THE LABOUR COURT AND ANOTHER
November 8, 2011
BALJIT KAUR WIFE OF MAKHAN SINGH Vs. STATE OF PUNJAB
January 6, 2011
BALJIT SINGH Vs. STATE OF PUNJAB
January 6, 2011
BALJIT SINGH Vs. SADHU SINGH AND ORS.
August 24, 2011
BALJIT SINGH Vs. STATE OF PUNJAB AND ANR.
May 20, 2011
BALJIT SINGH Vs. STATE OF HARYANA AND ANR
May 20, 2011
BALJIT SINGH Vs. DIAL KAUR
April 8, 2011
BALJIT SINGH AND ANR. Vs. STATE OF PUNJAB
March 11, 2011
BALJIT SINGH AND ORS. Vs. STATE OF PUNJAB
March 22, 2011
BALJIT SINGH AND OTHERS Vs. THE STATE OF HARYANA
December 21, 2011
BALJIT SINGH CONSTABLE Vs. STATE OF PUNJAB AND ORS.
February 7, 2011
BALJIT SINGH SON OF CHHAJJU RAM Vs. SURESH KUMAR SON OF HAWA SINGH
September 16, 2011
BALJOT SINGH GILL Vs. STATE U.T.
February 11, 2011
BALKAR SINGH Vs. STATE ELECTION COMMISSIONER
March 21, 2011
BALKAR SINGH Vs. BALWANT KAUR AND ORS
March 22, 2011
BALKAR SINGH Vs. AMAR SINGH
May 20, 2011
BALKAR SINGH @ RINKU Vs. STATE OF PUNJAB
March 28, 2011
BALKAR SINGH AND ANOTHER Vs. STATE OF PUNJAB
November 18, 2011
BALKAUR SINGH Vs. STATE OF PUNJAB
July 11, 2011
BALKOUR SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
May 27, 2011
BALLABGARH CO-OP. MARKETING SOCIETY Vs. HARYANA CO-OP. SUPPLY & MARKETING FEDERATION
August 25, 2011
BALLAH ADARSH COOPERATIVE TRANSPORT SOCIETY LTD Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY, AND ANR
February 4, 2011
BALMAT ALIAS BALWANT SINGH Vs. STATE OF HARYANA
February 23, 2011
BALRAJ AND ANR. Vs. STATE OF HARYANA
February 25, 2011
BALRAJ KUMAR AND ANR. Vs. STATE OF PUNJAB AND ORS.
March 11, 2011
BALRAJ SHARMA Vs. SHANTI
January 31, 2011
BALRAJ SINGH AND ORS. Vs. STATE OF PUNJAB
May 23, 2011
BALRAJ SINGH DEOL Vs. STATE OF PUNJAB
March 22, 2011
BALRAJ TULI AND ANR. Vs. STATE OF PUNJAB AND ANR.
February 10, 2011
BALRAM Vs. U.T, CHANDIGARH
January 28, 2011
BALUPURI AND ANR. Vs. STATE OF HARYANA AND ORS.
March 4, 2011
BALVINDER SINGH YADAV Vs. STATE OF HARYANA
August 18, 2011
BALVIR KAUR AND ANOTHER Vs. SMT. TARO BAI
September 1, 2011
BALVIR SINGH Vs. STATE OF PUNJAB
September 26, 2011
BALWAN SINGH Vs. SMT. ANITA
December 7, 2011
BALWAN SINGH SHARAI Vs. STATE OF HARYANA
December 6, 2011
BALWANT KUMAR DHIR Vs. STATE OF PUNJAB
December 6, 2011
BALWANT SINGH Vs. STATE OF PUNJAB AND ORS.
March 28, 2011
BALWANT SINGH Vs. RAM SINGH
May 4, 2011
BALWANT SINGH Vs. STATE OF HARYANA
February 10, 2011
BALWANT SINGH Vs. RAJINDER SINGH
September 5, 2011
BALWANT SINGH Vs. THE STATE OF PUNJAB
May 26, 2011
BALWANT SINGH Vs. STATE OF HARYANA
December 14, 2011
BALWANT SINGH Vs. STATE OF PUNJAB
August 17, 2011
BALWANT SINGH Vs. RAM SINGH
May 5, 2011
BALWANT SINGH @ PAPPU Vs. STATE OF PUNJAB
March 16, 2011
BALWANT SINGH KUNDU Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
July 11, 2011
BALWANT SINGH, ASSISTANT ADMINISTRATIVE OFFICER, THE NEW INDIA ASSURANCE COMPANY LIMITED (SINCE DECEASED) THROUGH HIS L.RS. Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED, THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS.
September 5, 2011
BALWANT SINGH,ASSISTANT ADMINISTRATIVE OFFICER Vs. NEW INDIA ASSURANCE COMPANY LIMITED
September 5, 2011
BALWINDER Vs. COMMISSIONER, ROHTAK DIVISION, ROHTAK
February 23, 2011
BALWINDER Vs. KULDEEP KAUR
November 18, 2011
BALWINDER KAUR Vs. STATE OF PUNJAB
September 14, 2011
BALWINDER KAUR Vs. STATE OF PUNJAB AND ORS.
March 3, 2011
BALWINDER KAUR @ BABY AND ORS. Vs. STATE OF PUNJAB
March 14, 2011
BALWINDER KAUR AND ANR. Vs. JIT SINGH AND ORS.
March 17, 2011
BALWINDER KUMAR Vs. STATE OF PUNJAB
February 17, 2011
BALWINDER MASIH Vs. UNION OF INDIA
November 18, 2011
BALWINDER SINGH Vs. STATE OF PUNJAB
January 27, 2011
BALWINDER SINGH Vs. STATE OF PUNJAB
January 13, 2011
BALWINDER SINGH Vs. FINANCIAL COMMISSIONER/APPEALS-II, PUNJAB
August 9, 2011
BALWINDER SINGH Vs. STATE OF PUNJAB
January 24, 2011
BALWINDER SINGH Vs. STATE OF HARYANA
August 24, 2011
BALWINDER SINGH Vs. STATE OF HARYANA
September 16, 2011
BALWINDER SINGH Vs. PARAMJIT KAUR
January 13, 2011
BALWINDER SINGH Vs. STATE OF PUNJAB
October 5, 2011
BALWINDER SINGH Vs. UNION TERRITORY, CHANDIGARH ADMINISTRATION, CHANDIGARH AND OTHERS
September 22, 2011
BALWINDER SINGH Vs. MAGHAR SINGH AND OTHERS
January 12, 2011
BALWINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND OTHERS
April 19, 2011
BALWINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ANOTHER
January 18, 2011
BALWINDER SINGH Vs. STATE OF PUNJAB AND ORS.
May 30, 2011
BALWINDER SINGH @ BINDAR Vs. STATE OF PUNJAB
March 3, 2011
BALWINDER SINGH @ BONY Vs. STATE OF PUNJAB
March 7, 2011
BALWINDER SINGH @ PILLI Vs. GIAN KAUR
February 9, 2011
BALWINDER SINGH ALIAS BINDER Vs. STATE OF PUNJAB
November 26, 2011
BALWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
December 13, 2011
BALWINDER SINGH AND ORS. Vs. STATE OF PUNJAB
March 15, 2011
BALWINDER SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ANR.
March 28, 2011
BALWINDER SINGH SON OF GURNAM SINGH Vs. STATE OF PUNJAB AND ORS.
January 5, 2011
BANARSI DASS Vs. MUNICIPAL COUNSIL
April 4, 2011
BANARSI DASS VARINDER KUMAR Vs. PRITAM KAUR
February 8, 2011
BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
October 19, 2011
BANSI BADAN Vs. AMANPREET SINGH CHAHAL AND ORS
March 4, 2011
BANSIDHAR Vs. STATE OF PUNJAB AND ANR
August 12, 2011
BANT LAL GARGAND AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
March 15, 2011
BANT SINGH Vs. LABH SINGH
December 23, 2011
BANT SINGH AND ANR. Vs. STATE OF PUNJAB
May 31, 2011
BANT SINGH AND OTHERS Vs. THE FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
November 2, 2011
BANWARI LAL Vs. SMT. DHANPATI AND OTHERS
March 3, 2011
BANWARI LAL Vs. STATE OF HARYANA
March 22, 2011
BANWARI LAL Vs. HARI RAM
September 30, 2011
BANWARI LAL Vs. STATE OF HARYANA & OTHERS
September 7, 2011
BARHI-II INDUSTRIAL ESTATE MANUFACTURERS ASSOCIATION Vs. STATE OF HARYANA & OTHERS
January 27, 2011
BAROSI KUMAR AND ANR Vs. STATE OF HARYANA
January 13, 2011
BASANT KAUR Vs. BHAG SINGH
March 22, 2011
BASANTI ALIAS MOGA Vs. STATE OF HARYAN AND ANOTHER
August 25, 2011
BATERI DEVI Vs. STATE OF HARYANA AND OTHERS
July 7, 2011
BEANT KAUR Vs. JARNAIL SINGH
February 22, 2011
BEANT KAUR Vs. GURMAIL SINGH
February 17, 2011
BEANT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 21, 2011
BEANT KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
September 7, 2011
BEANT SINGH Vs. STATE OF PUNJAB
February 28, 2011
BEANT SINGH Vs. STATE OF PUNJAB THROUGH THE COLLECTOR
January 27, 2011
BEANT SINGH AND OTHERS Vs. DILBAGH SINGH AND OTHERS
November 17, 2011
BEST APPARELS Vs. MICROTEX INDIA LTD.
February 17, 2011
BH DUTT Vs. STATE OF PUNJAB AND ANOTHER
August 29, 2011
BHADO DEVI AND ANR. Vs. STATE OF HARYANA AND ORS.
January 6, 2011
BHAG SINGH Vs. PURAN CHAND ARORA
July 22, 2011
BHAG SINGH Vs. FINANCIAL COMMISSIONER
January 25, 2011
BHAG SINGH Vs. STATE OF PUNJAB.
October 18, 2011
BHAGAT SINGH Vs. JAI BHAGWAN
September 14, 2011
BHAGAT SINGH @ NARENDER AND ORS. Vs. STATE OF HARYANA AND ANR.
March 18, 2011
BHAGEL SINGH Vs. STATE OF PUNJAB AND OTHERS
August 23, 2011
BHAGWAN SINGH AND OTHERS Vs. JOINT DIRECTOR PANCHAYAT AND ANOTHER
May 12, 2011
BHAGWAN TYAGI Vs. STATE OF HARYANA AND OTHERS
August 23, 2011
BHAGWANA SON OF SHADI, HARIJAN, RESIDENT OF VILLAGE KALLAR BHAINI, TEHSIL AND DISTRICT HISSAR Vs. THE FINANCIAL COMMISSIONER, REVENUE AND SECRETARY, REHABILITATION DEPARTMENT, HARYANA STATE, CHANDIGARH, AND OTHERS
November 7, 2011
BHAJAN Vs. HAR CHANDI
November 18, 2011
BHAJAN KAUR Vs. GURMEJ KAUR
February 1, 2011
BHAJAN LAL AND ORS. Vs. THE STATE OF HARYANA AND ORS.
March 23, 2011
BHAJAN SINGH Vs. FINANCIAL COMMISSIONER (REVENUE) AND ORS.
January 17, 2011
BHAJAN SINGH (DECEASED) Vs. PUNJAB STATE COOPERATIVE MILK PRODUCERS FEDERATION LIMITED
October 21, 2011
BHAJAN SINGH AND ORS. Vs. STATE OF PUNJAB
July 13, 2011
BHAJAN SINGH AND OTHERS Vs. THE PUNJAB FINANCIAL CORPORATION AND OTHERS
December 2, 2011
BHAKRA BEAS MANAGEMENT BOARD Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 12, 2011
BHAKRA BEAS MANAGEMENT BOARD AND OTHERS Vs. HARI CHAND
November 29, 2011
BHALLE RAM Vs. ABHEY RAM AND ORS.
March 21, 2011
BHALLE RAM Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
September 16, 2011
BHANU PARTAP Vs. STATE OF HARYANA
September 12, 2011
BHANWARIA Vs. STATE OF PUNJAB AND ORS.
May 23, 2011
BHARAT BHUSHAN Vs. STATE OF HARYANA
May 10, 2011
BHARAT BHUSHAN Vs. UNION TERRITORY AND ANR.
September 12, 2011
BHARAT BHUSHAN Vs. VINOD KUMAR
December 5, 2011
BHARAT BHUSHAN GOYAL AND ANR. Vs. STATE OF HARYANA AND ANR.
September 9, 2011
BHARAT PAL SINGH Vs. SATJIT KAUR AND ORS
December 22, 2011
BHARAT RAM Vs. NARAIN SINGH AND OTHERS
August 11, 2011
BHARAT SANCHAR NIGAM LIMITED Vs. STATE OF PUNJAB
May 18, 2011
BHARAT SANCHAR NIGAM LIMITED Vs. BHURUMAL AND ANOTHER
November 2, 2011
BHARAT SANCHAR NIGAM LIMITED (MOBILE) Vs. COMMISSIONER OF CENTRAL EXCISE AND ANR.
February 4, 2011
BHARAT SANCHAR NIGAM LIMITED AND ANOTHER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS
November 25, 2011
BHARAT SANCHAR NIGAM LTD , CHANDIGARH & OTHERS Vs. PAUL MEHTA
January 20, 2011
BHARAT SINGH Vs. PRATAP SINGH
April 6, 2011
BHARAT SINGH Vs. STATE OF PUNJAB
May 20, 2011
BHARAT STEEL FABRICATORS AND ENGINEERS Vs. STATE OF PUNJAB
April 21, 2011
BHARPUR SINGH Vs. FINANCIAL COMMISSIONER AND ORS
April 20, 2011
BHARTHA Vs. SATBIR MAJOR
February 11, 2011
BHARTIA CUTTER HAMMER LIMITED Vs. THE PRESIDING OFFICER, LABOUR COURT-II AND ANR.
March 14, 2011
BHATERI DEVI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
September 15, 2011
BHAWNA AND ANR. Vs. STATE OF HARYANA AND ORS.
May 23, 2011
BHERU SINGH Vs. STATE OF PUNJAB
December 2, 2011
BHIM RAO Vs. STATE OF HARYANA
August 16, 2011
BHIM SEN Vs. STATE OF PUNJAB
September 9, 2011
BHIM SINGH Vs. FINANCIAL COMMISSIONER, HARYANA
February 10, 2011
BHIM SINGH Vs. MEWA SINGH AND COMPANY
January 25, 2011
BHIWANI SUDHAR AND VIKAS SAMITI, ITS AUTHORISED MEMBER BAJRANG LAL SONI Vs. STATE OF HARYANA AND ORS
March 3, 2011
BHOJ DUTT AND ANOTHER Vs. NAWAL SINGH AND OTHERS
November 4, 2011
BHOLA RAM Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA
June 2, 2011
BHOLA RAM Vs. PRESIDING OFFICER LABOUR COURT
July 2, 2011
BHOLA RAM Vs. STATE OF PUNJAB
March 17, 2011
BHOLA SINGH Vs. COMMISSIONER FARIDKOT DIVISION AND ORS.
September 7, 2011
BHOLA SINGH ALIAS BHOLA Vs. STATE OF PUNJAB
March 3, 2011
BHOLI Vs. STATE OF PUNJAB
April 6, 2011
BHOOP SINGH Vs. KURDA RAM
January 21, 2011
BHOOP SINGH Vs. S C VASHISHTA
September 9, 2011
BHOPAL SINGH Vs. STATE OF HARYANA AND OTHERS
October 18, 2011
BHOPAL SINGH AND OTHERS Vs. FOOD CORPORATION OF INDIA THROUGH ITS CHAIRMAN, NEW DELHI AND OTHERS
December 23, 2011
BHULLA RAM Vs. SHANKAR DASS
April 29, 2011
BHUP SINGH Vs. SURJIT KAUR AND ORS.
January 25, 2011
BHUPENDER KUMAR Vs. UTTAM CHAND JAGDISH LAL CHARITY TRUST
July 4, 2011
BHUPINDER BATRA Vs. UNION OF INDIA AND OTHERS
October 5, 2011
BHUPINDER KAUR Vs. VANITA
January 28, 2011
BHUPINDER KAUR AND ANR. Vs. STATE OF HARYANA AND ORS.
September 2, 2011
BHUPINDER KUMAR Vs. AJAY PAL GOYAL
December 5, 2011
BHUPINDER KUMAR Vs. ISHWAR DEVI
May 2, 2011
BHUPINDER KUMAR Vs. STATE OF PUNJAB
August 18, 2011
BHUPINDER SIGH JASSAL Vs. STATE INFORMATION COMMISSIONER, PUNJAB AND OTHERS
April 4, 2011
BHUPINDER SINGH Vs. STATE OF PUNJAB
July 4, 2011
BHUPINDER SINGH Vs. STATE OF PUNJAB & OTHERS
August 30, 2011
BHUPINDER SINGH Vs. STATE OF PUNJAB
May 25, 2011
BHUPINDER SINGH Vs. STATE OF PUNJAB AND ORS.
February 17, 2011
BHUPINDER SINGH Vs. SMT. RAJ RANI AND ORS.
March 4, 2011
BHUPINDER SINGH Vs. STATE OF PUNJAB
March 23, 2011
BHUPINDER SINGH Vs. AVTAR SINGH AND ORS.
March 25, 2011
BHUPINDER SINGH Vs. STATE OF HARYANA AND OTHERS
October 13, 2011
BHUPINDER SINGH & ANOTHER Vs. STATE OF PUNJAB
November 3, 2011
BHUPINDER SINGH AND OTHERS Vs. AVTAR SINGH GREWAL AND OTHERS
January 25, 2011
BHUPINDER SINGH CHHABRA Vs. STATE OF PUNJAB
February 1, 2011
BHUPINDERDEEP SINGH ALIAS BHINDA & ANOTHER Vs. STATE OF PUNJAB
November 2, 2011
BHUPINDERJIT SINGH Vs. GURSHARAN KAUR
February 11, 2011
BHUPINDERPAL SINGH Vs. STATE OF PUNJAB
December 12, 2011
BHUPINDERVSINGH Vs. URMILA DEVI
February 22, 2011
BHURI WIDOW Vs. GIRDHARI SON OF KRISHAN
July 21, 2011
BHURPUR SINGH Vs. STATE OF PUNJAB AND ORS.
June 27, 2011
BHUSHAN KUMAR JAIN Vs. SAROJ GUPTA AND ORS.
March 15, 2011
BHUSHAN SHAH Vs. STATE OF PUNJAB
August 18, 2011
BIHARI LAL Vs. BIHARI LAL
February 11, 2011
BIJENDER Vs. STATE OF HARYANA & ORS.
April 25, 2011
BIJENDER SINGH & ANR. Vs. ARYA PRATINIDHI SABHA HARYANA & ORS.
August 17, 2011
BIKKAR SINGH Vs. SMT. CHARAN KAUR AND ORS.
March 30, 2011
BIKRAM SINGH Vs. STATE OF PUNJAB
March 24, 2011
BIKRAMJIT SINGH Vs. STATE OF PUNJAB
March 4, 2011
BIKRAMJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
May 26, 2011
BILLU Vs. STATE OF PUNJAB AND ANR
April 18, 2011
BILLU RAM AND ORS. Vs. STATE OF HARYANA AND ORS.
August 3, 2011
BIMLA DEVI Vs. STATE OF HARYANA
March 8, 2011
BIMLA RANI Vs. MURARI LAL, SECRETARY AND ANR.
April 1, 2011
BIMLA VERMA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
January 18, 2011
BIMLESH Vs. STATE OF HARYANA
January 13, 2011
BINDER KAUR, SARPANCH Vs. STATE OF PUNJAB AND OTHERS
September 14, 2011
BINDRA ASSOCIATES Vs. CHIEF ENGINEER
March 17, 2011
BIR SINGH AND ORS. Vs. SANTOSH
July 11, 2011
BIRAN RANI Vs. STATE OF PUNJAB AND ANR
March 21, 2011
BIRD TRAVELS (P) LTD Vs. AMARJIT KAUR
December 19, 2011
BIRINDER KHULLAR Vs. MANINDER SINGH
March 4, 2011
BIRINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
December 20, 2011
BIRMATI AND ANOTHER Vs. STATE OF HARYANA
August 23, 2011
BIRMATI AND OTHERS Vs. ORIENTAL BANK OF COMMERCE AND OTHERS
August 12, 2011
BISHWAJIT SINGH & OTHERS Vs. STATE OF PUNJAB & ANOTHER
November 30, 2011
BITTU Vs. STATE OF PUNJAB
January 24, 2011
BITTU DOOMRA & ANR. Vs. STATE OF PUNJAB & ANR.
August 18, 2011
BOBY RANI ALIAS BABITA Vs. SURESH KUMAR
January 10, 2011
BOHAR SINGH Vs. STATE OF PUNJAB
May 6, 2011
BOHAR SINGH Vs. STATE OF PUNJAB
January 18, 2011
BOOTA SINGH Vs. STATE OF PUNJAB
August 26, 2011
BOX AND CARTON INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 24, 2011
BRAHAM KUMAR Vs. SUKHDEV SINGH
December 8, 2011
BRAHAM PARKASH Vs. MUKESH
August 18, 2011
BRAHAMA DEI @ BARHAMO DEVI Vs. STATE OF HARYANA
December 14, 2011
BRAHMAN DUTT & OTHERS Vs. STATE OF HARYANA & OTHERS
September 8, 2011
BRIG (RETD ) JAGDEV SINGH & ORS Vs. STATE OF PUNJAB & ORS
September 8, 2011
BRIJ BHUSHAN AND ORS. Vs. STATE OF HARYANA AND ORS.
January 24, 2011
BRIJ LAL Vs. GIAN PARKASH SOOD
March 23, 2011
BRIJ MOHAN Vs. STATE OF PUNJAB
February 21, 2011
BRIJ MOHAN SHARMA Vs. GURMAIL SINGH SAINI
March 7, 2011
BRIJ SHARMA Vs. STATE OF HARYANA AND ORS
February 4, 2011
BUDH RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
March 30, 2011
BUDH SINGH Vs. PRITAM SINGH
January 21, 2011
BUDHI Vs. COMMISSION (APPEALS) AMBALA DIVISION AND OTHERS
January 18, 2011
BUREAU OF INDIAN STANDARS FARIDABAD THROUGH ITS DEPUTY DIRECTOR SHRI S.C. DASS Vs. VIJAY SINGH
April 29, 2011
BUTA SINGH Vs. STATE OF PUNJAB AND ANR.
March 22, 2011
BUTA SINGH AND ANR. Vs. STATE OF PUNJAB
April 6, 2011
CACOON OVERSEAS INDIA LTD. Vs. STATE OF PUNJAB AND ORS.
April 5, 2011
CAMBRIDGE INTERNATIONAL PUBLIC SCHOOL Vs. STATE OF HARYANA AND ANR.
March 23, 2011
CANARA BANK Vs. BIKRAM SINGH
March 28, 2011
CANARA BANK AND OTHERS Vs. RANVIR SINGH
June 2, 2011
CAND OTHERS Vs. JARNAIL SINGH AND OTHERS
August 30, 2011
CAPITAL MEDICOS AND OTHERS Vs. CHANDIGARH ADMINISTRATION AND OTHERS
December 20, 2011
CAPT. SAROOP SINGH Vs. STATE OF PUNJAB
September 1, 2011
CATHRINE BHATTI Vs. STATE OF PUNJAB AND ORS.
March 10, 2011
CEE ENN PROMOTERS AND DEVELOPERS (P) LTD Vs. PUNJAB STATE TRANSMISSION CORPORATION LTD
February 28, 2011
CEMENT CORPORATION OF INDIA LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL LABOUR COURT HISSAR
August 18, 2011
CENTRAL WAREHOUSING CORPORATION, CHANDIGARH Vs. PRESIDING OFFICER AND ANOTHER
May 11, 2011
CENTURY NF CASTINGS Vs. UNION OF INDIA
April 25, 2011
CH. VIDYA BHUSHAN (DIED) THROUGH HIS LRS AND OTHERS Vs. HARYANA STATE THOUGH THE COLLECTOR, KAMAL, AND OTHERS
November 15, 2011
CHAIRMAN, THE MEWAT DEVELOPMENT AGENCY, NUH Vs. RAVINDER BALWAN AND ANOTHER
November 25, 2011
CHAJJU Vs. DIVISIONAL CANAL OFFICER
January 20, 2011
CHAMAN LAL Vs. STATE OF HARYANA
January 27, 2011
CHAMAN LAL Vs. STATE OF PUNJAB AND OTHERS
April 1, 2011
CHAMAN LAL AND ORS. Vs. STATE OF PUNJAB
March 3, 2011
CHAMPA Vs. SAWARAN LAL
March 17, 2011
CHAMPION PHOTOSTAT INDUSTRIAL CORPORATION Vs. UNION OF INDIA
November 18, 2011
CHANAN SINGH Vs. STATE OF PUNJAB
March 22, 2011
CHANCHAL Vs. STATE OF HARAYANA
November 2, 2011
CHANCHAL SHARMA Vs. DES RAJ
March 30, 2011
CHANCHLA DEVI Vs. STATE OF PUNJAB AND ORS.
March 17, 2011
CHAND MAL Vs. DISTRICT COLLECTOR, GURGAON AND OTHERS
March 11, 2011
CHAND THAKUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
March 17, 2011
CHANDAN SINGH Vs. STATE OF PUNJAB
October 5, 2011
CHANDER BHUSHAN ANAND Vs. DEVENDER KUMAR SINGLA
March 4, 2011
CHANDER DEEP KHOSLA ALIAS, VIJAY KHOSLA AND ANR. Vs. THE STATE OF PUNJAB
March 28, 2011
CHANDER SHEKHAR JOLLY Vs. STATE OF PUNJAB AND ORS.
April 21, 2011
CHANDER SINGH AND ANOTHER Vs. RAMKARAN AND ANOTHER
December 15, 2011
CHANDERPATI WIDOW OF TEKAN, LABOURER Vs. STATE OF HARYANA AND ORS.
March 21, 2011
CHANDIGARH ADMINISTRATION Vs. ANJU KUMARI
May 20, 2011
CHANDIGARH ADMINISTRATION Vs. AMBALA BUS SYNDICATE PVT LTD
April 21, 2011
CHANDIGARH ADMINISTRATION AND ANOTHER Vs. YASH PAL AND OTHERS
March 8, 2011
CHANDIGARH ADMINISTRATION AND ANOTHER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS
November 7, 2011
CHANDIGARH ADMINISTRATION, CHANDIGARH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH
June 2, 2011
CHANDIGARH HOUSING BOARD Vs. JMK ASSOCIATES AND ANR.
May 27, 2011
CHANPREET SINGH Vs. STATE OF PUNJAB
August 24, 2011
CHARAN DEVI WIFE OF JASVIR SINGH AND ANOTHER Vs. STATE OF PUNJAB THROUGH ITS SECRETARY, HOME DEPARTMENT, PUNJAB CIVIL SECRETARIAT, CHANDIGARH AND OTHERS
December 30, 2011
CHARAN SINGH Vs. AMAR SINGH
October 31, 2011
CHARAN SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS
March 29, 2011
CHARAN SINGH Vs. SH. UPKAR SINGH KHAJALA ADVOCATE AND ORS.
January 24, 2011
CHARAN SINGH Vs. BALAK RAM AND ORS.
January 7, 2011
CHARAN SINGH Vs. STATE OF PUNJAB AND ORS.
January 17, 2011
CHARAN SINGH Vs. STATE OF HARYANA AND ORS.
March 18, 2011
CHARAN SINGH AND ANR. Vs. STATE OF PUNJAB
March 29, 2011
CHARANJEET GABA Vs. STATE OF HARYANA AND OTHERS
December 2, 2011
CHARANJEET KAUR Vs. STATE OF PUNJAB
May 2, 2011
CHARANJI LAL Vs. STATE OF PUNJAB AND OTHERS
December 22, 2011
CHARANJIT KAUR Vs. STATE OF PUNJAB
March 17, 2011
CHARANJIT KAUR Vs. STATE OF PUNJAB & ANR
August 25, 2011
CHARANJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
September 5, 2011
CHARANJIT LAL Vs. STATE OF PUNJAB AND ORS.
October 17, 2011
CHARANJIT SINGH Vs. STATE OF PUNJAB
April 1, 2011
CHARANJIT SINGH Vs. ASSISTANT COLLECTOR OF CUSTOMS
February 15, 2011
CHARANJIT SINGH Vs. STATE OF PUNJAB AND ANR.
March 18, 2011
CHARANJIT SINGH Vs. STATE OF PUNJAB
December 20, 2011
CHARANJIT SINGH ALIAS GHOLA AND ANOTHER Vs. STATE OF PUNJAB
December 1, 2011
CHARANJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB
November 18, 2011
CHATAR SAIN Vs. CHANDIGARH HOUSING BOARD AND ORS.
March 25, 2011
CHAUDHARY ENTERPRISES Vs. BALLARPUR INDUSTRIES LTD. AND ANR.
March 14, 2011
CHAUDHRI GHASITOO RAM AND SONS. Vs. TARA DEVI AND ORS.
March 29, 2011
CHETAN DEV CHALWA Vs. STATE OF HARYANA AND ORS
August 26, 2011
CHHAJU RAM Vs. STATE OF HARYANA
April 20, 2011
CHHANNO DEVI Vs. STATE OF HARYANA AND ORS.
March 11, 2011
CHHATTARPAL @ CHHABIL @ ADARSH SHARMA Vs. STATE OF PUNJAB
March 25, 2011
CHHINDER KAUR AND ANOTHER Vs. KAMALJIT SINGH AND ANOTHER
October 20, 2011
CHHINDER SINGH @ BINDER SINGH AND ORS Vs. STATE OF HARYANA
December 2, 2011
CHHOTEY LAL Vs. RAJENDER KUMAR
March 4, 2011
CHHOTTU RAM Vs. TRILOK CHAND
October 31, 2011
CHIEF COMMISSIONER OF INCOME TAX Vs. O.K. PLAY INDIA LTD.
February 25, 2011
CHIEF SECRETARY TO GOVT HARYANA Vs. R P YADAV
September 20, 2011
CHINU Vs. STATE OF PUNJAB
January 27, 2011
CHIRAG JAIN Vs. STATE OF HARYANA AND ORS.
September 9, 2011
CHITTAR SINGH Vs. SADHU AND ORS.
July 12, 2011
CHOTTI Vs. MAYA DEVI
February 9, 2011
CHRISTIAN MEDICAL COLLEGE, LUDHIANA Vs. JOEL D. MASIH
September 29, 2011
CHRISTIAN MEDICAL COLLEGE, LUDHIANA Vs. JOEL D. MASIH
September 27, 2011
CIT Vs. MADHU GUPTA
November 2, 2011
CIT Vs. PUNJAB WOOL COMBERS LTD.
September 9, 2011
CIT Vs. GEMI MOTORS INDIA LTD.
May 25, 2011
CIT Vs. HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD
April 20, 2011
CIT Vs. SHEENA EXPORTS
January 17, 2011
CIT Vs. PUNJAB STATE ELECTRICITY BOARD
May 9, 2011
CIT Vs. NAND LAL LABHU RAM
March 31, 2011
CIT Vs. HARYANA FINANCIAL CORPORATION
May 26, 2011
CIT Vs. DEEP CHAND
February 25, 2011
CIT Vs. SHAHBAD CO-OPERATIVE SUGAR MILLS LTD
February 25, 2011
COL. EDUCATION SOCIETY SECTOR 17, GURGAON Vs. STATE OF HARYANA
February 11, 2011
COL. R.C. PUNJ Vs. U.T. ADMINISTRATION UT CHANDIGARH
September 7, 2011
COMMANDER WORKS ENGINEER Vs. DIPLOMAT ENGINEER
February 7, 2011
COMMANDO CATERERS PRIVATE LIMITED Vs. CHANDIGARH ADMINISTRATION
September 2, 2011
COMMERCIAL BANK EMPLOYEES URBAN (S E ) T AND C SOCIETY LTD Vs. RAM NIWAS
February 10, 2011
COMMISSIONER CUSTOM (PREVENTIVE) CUSTOM HOUSE, AMRITSAR Vs. KUMAR SALES CORPORATION
September 16, 2011
COMMISSIONER OF C. EX. Vs. MAYFAIR RESORTS
March 1, 2011
COMMISSIONER OF C. EX. Vs. JAINSONS WOOL COOMBERS LTD.
February 7, 2011
COMMISSIONER OF C. EX. Vs. VIKAS GARG
October 13, 2011
COMMISSIONER OF C. EX. Vs. FIRST FLIGHT COURIER LTD.
January 28, 2011
COMMISSIONER OF C. EX., CHANDIGARH-I Vs. J.K. KHALSA STEEL PVT. LTD.
January 5, 2011
COMMISSIONER OF C. EX., CHANDIGARH-II Vs. GEE EMM POLYVIN LTD.
February 16, 2011
COMMISSIONER OF C. EX., LUDHIANA Vs. SUTLEJ COACH PRODUCTS PVT. LTD.
October 13, 2011
COMMISSIONER OF C.EX., LUDHIANA Vs. KHALSA COTSPIN (P) LTD.
April 27, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. HAPPY FORGING LTD.
January 4, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. ADHUNIK FERRO ALLOYS LTD.
January 14, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. PATRAN PIPES (P) LTD.
February 21, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. PIONEER AGRO INDUSTRIES LTD.
August 8, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. S.T. COTTEX EXPORTS (P.) LTD.
January 5, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. ESS ESS ENGINEERS
May 13, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. MAHAJAN STEEL TUBES
March 3, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. EXPORTEC INDIA EXPORTS
September 27, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. JAI UDYOG TRADING CORPN. AND ANR.
March 25, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. M/S S.R. JINDAL METALS
December 19, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. GROWELL AGRI PRODUCTS PVT. LTD.
July 6, 2011
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. GOETZE INDIA LTD.
March 29, 2011
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. SHIVA BUILDERS
April 6, 2011
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. JAI GANESH PROCESSORS
March 11, 2011
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. PREM INDUSTRIES
July 13, 2011
COMMISSIONER OF CENTRAL EXCISE, LUDHIANA Vs. AMBIKA OVERSEAS
July 20, 2011
COMMISSIONER OF INCOME TAX Vs. SURYA EDUCATIONAL & CHARITABLE TRUST
October 5, 2011
COMMISSIONER OF INCOME TAX Vs. RAJMALA EDUCATIONAL SOCIETY
October 12, 2011
COMMISSIONER OF INCOME TAX Vs. JAGRITI AGGARWAL
October 30, 2011
COMMISSIONER OF INCOME TAX Vs. AVINASH KANT
August 30, 2011
COMMISSIONER OF INCOME TAX Vs. SHARMAN WOOLEN MILLS LTD
September 28, 2011
COMMISSIONER OF INCOME TAX Vs. GAUR BRAHMIN VIDYA PRACHARINI SABHA
October 3, 2011
COMMISSIONER OF INCOME TAX Vs. HOUSING BOARD, HARYANA
November 14, 2011
COMMISSIONER OF INCOME TAX Vs. ANJANA SEHGAL
March 1, 2011
COMMISSIONER OF INCOME TAX Vs. RANA SUGARS LTD.
September 5, 2011
COMMISSIONER OF INCOME TAX Vs. MARKET COMMITTEE
January 7, 2011
COMMISSIONER OF INCOME TAX Vs. SH. BALDEV RAJ MEHRA
February 15, 2011
COMMISSIONER OF INCOME TAX Vs. ROCKMAN CYCLE INDUSTRIES PVT LTD
February 1, 2011
COMMISSIONER OF INCOME TAX Vs. T L VERMA AND CO P LTD
March 23, 2011
COMMISSIONER OF INCOME TAX Vs. LAKSHMI ENERGY & FOODS LTD
February 21, 2011
COMMISSIONER OF INCOME TAX Vs. SHAHBAD CO-OPERATIVE SUGAR MILLS LTD
February 25, 2011
COMMISSIONER OF INCOME TAX Vs. DEEP CHAND
February 25, 2011
COMMISSIONER OF INCOME TAX Vs. RANA POLYCOT LTD
February 25, 2011
COMMISSIONER OF INCOME TAX Vs. MUKTA METAL WORKS
February 28, 2011
COMMISSIONER OF INCOME TAX Vs. STEEL STEIPS LEASING LTD
March 4, 2011
COMMISSIONER OF INCOME TAX Vs. SWARAJ MAZDA LTD
March 9, 2011
COMMISSIONER OF INCOME TAX Vs. SAI METAL WORKS
March 10, 2011
COMMISSIONER OF INCOME TAX Vs. PIONEER SPORTS WORKS (P) LTD
March 21, 2011
COMMISSIONER OF INCOME TAX Vs. TRUCK OPERATORS' UNION
March 23, 2011
COMMISSIONER OF INCOME TAX Vs. JIND CO-OPERATIVE SUGAR MILLS LTD
January 6, 2011
COMMISSIONER OF INCOME TAX Vs. STEEL STRIPS LTD
January 7, 2011
COMMISSIONER OF INCOME TAX Vs. HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD
April 20, 2011
COMMISSIONER OF INCOME TAX Vs. CITIZEN URBAN CO-OP. BANK LTD
April 21, 2011
COMMISSIONER OF INCOME TAX Vs. PURAN CHAND MITTAL
April 27, 2011
COMMISSIONER OF INCOME TAX Vs. S.S.R.D. SOMANY SIKSHAN SANSTHAN
May 2, 2011
COMMISSIONER OF INCOME TAX Vs. PANCHVATI MOTORS (P) LTD
May 3, 2011
COMMISSIONER OF INCOME TAX Vs. BHUPINDERA FLOUR MILLS (P) LTD
May 3, 2011
COMMISSIONER OF INCOME TAX Vs. QUARK SYSTEMS INDIA (P) LTD
May 16, 2011
COMMISSIONER OF INCOME TAX Vs. CAREERS EDUCATION & INFOTECH (P) LTD
March 31, 2011
COMMISSIONER OF INCOME TAX Vs. NAND LAL LABHU RAM
March 31, 2011
COMMISSIONER OF INCOME TAX Vs. SANJAY CHHABRA
March 31, 2011
COMMISSIONER OF INCOME TAX Vs. KARAJ SINGH
March 31, 2011
COMMISSIONER OF INCOME TAX Vs. CALIFORNIA DESIGN & CONSTRUCTION INC INDIA LTD
April 4, 2011
COMMISSIONER OF INCOME TAX Vs. MARK AUTO INDUSTRIES LTD
April 5, 2011
COMMISSIONER OF INCOME TAX Vs. GREWAL BROTHERS
April 5, 2011
COMMISSIONER OF INCOME TAX Vs. RAJA MALWINDER SINGH
January 28, 2011
COMMISSIONER OF INCOME TAX Vs. MARKET COMMITTEE
January 28, 2011
COMMISSIONER OF INCOME TAX Vs. FARIDABAD ENTERTAINMENT (P) LTD
January 31, 2011
COMMISSIONER OF INCOME TAX Vs. OM OVERSEAS
January 31, 2011
COMMISSIONER OF INCOME TAX Vs. NAVEEN VERMA
February 1, 2011
COMMISSIONER OF INCOME TAX Vs. NUCHEM LTD
February 1, 2011
COMMISSIONER OF INCOME TAX Vs. RANA GURJIT SINGH
February 3, 2011
COMMISSIONER OF INCOME TAX Vs. VARINDERA CONSTRUCTION CO.
February 4, 2011
COMMISSIONER OF INCOME TAX Vs. VOITH PAPER FABRICS INDIA LTD
February 7, 2011
COMMISSIONER OF INCOME TAX Vs. TEJINDER SINGH
February 8, 2011
COMMISSIONER OF INCOME TAX Vs. S.G. EXPORTS
February 8, 2011
COMMISSIONER OF INCOME TAX Vs. LAKHANI FOOTWEAR LTD
February 8, 2011
COMMISSIONER OF INCOME TAX Vs. RUBBER UDYOG VIKAS (P) LTD
February 8, 2011
COMMISSIONER OF INCOME TAX Vs. PRECISION GALVANISING WORKS
February 9, 2011
COMMISSIONER OF INCOME TAX Vs. METALMAN AUTO (P) LTD
February 11, 2011
COMMISSIONER OF INCOME TAX Vs. G.T.M. SYNTHETICS LTD
February 11, 2011
COMMISSIONER OF INCOME TAX Vs. OM PARKASH & SONS
February 14, 2011
COMMISSIONER OF INCOME TAX Vs. HARYANA FINANCIAL CORPORATION
May 26, 2011
COMMISSIONER OF INCOME TAX Vs. SURAT SINGH
May 30, 2011
COMMISSIONER OF INCOME TAX Vs. STERIPLATE (P) LTD
May 30, 2011
COMMISSIONER OF INCOME TAX Vs. NAHAR SPINNING MILLS LTD
July 6, 2011
COMMISSIONER OF INCOME TAX Vs. RAKHRA TECHNOLOGIES (P) LTD
July 7, 2011
COMMISSIONER OF INCOME TAX Vs. DIRECTOR, DELHI PUBLIC SCHOOL
July 11, 2011
COMMISSIONER OF INCOME TAX Vs. CHIEF MANAGER, STATE BANK OF INDIA
July 11, 2011
COMMISSIONER OF INCOME TAX Vs. HUKAM CHAND
July 11, 2011
COMMISSIONER OF INCOME TAX Vs. RAJA INDUSTRIES
July 11, 2011
COMMISSIONER OF INCOME TAX Vs. HMT LTD
July 14, 2011
COMMISSIONER OF INCOME TAX Vs. RAMESH KUMAR
July 19, 2011
COMMISSIONER OF INCOME TAX Vs. S.S.P. (P) LTD
July 20, 2011
COMMISSIONER OF INCOME TAX Vs. HUTCHISON MAX TELECOM (P) LTD
July 21, 2011
COMMISSIONER OF INCOME TAX Vs. HARYANA FINANCIAL CORPORATION
July 21, 2011
COMMISSIONER OF INCOME TAX Vs. MORINDA CO-OP. SURGAR MILLS LTD
July 25, 2011
COMMISSIONER OF INCOME TAX Vs. RAM NARAIN BANSAL
July 13, 2011
COMMISSIONER OF INCOME TAX Vs. MEGA PACKAGES
August 24, 2011
COMMISSIONER OF INCOME TAX Vs. DABWALI TRANSPORT COMPANY
March 15, 2011
COMMISSIONER OF INCOME TAX Vs. SH SHAM LAL BANSAL
January 17, 2011
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. DAVINDER EXPORTS
April 21, 2011
COMMISSIONER OF INCOME TAX, PANCHKULA Vs. HARYANA STATE CO-OP. SUPPLY AND MARKETING FEDERATION LTD
April 26, 2011
COMMISSIONER OF INCOME TAX, ROHTAK Vs. DABUR BRICKS CO.
December 8, 2011
COMMISSIONER OF INCOME TAX, ROHTAK Vs. SHRI LALITA ASHRAM TRUST
December 6, 2011
COMMISSIONER OF INCOME TAX-1 Vs. MICRO TURNERS
November 17, 2011
COMMISSIONER OF INCOME TAX-II, CHANDIGARH Vs. MS. JAGRITI AGGARWAL
October 3, 2011
COMMISSIONER OF WEALTH TAX Vs. CHARANJIT SINGH
January 19, 2011
COMMISSIONER, CENTRAL EXCISE Vs. AAR KAY INDUSTRIES
January 7, 2011
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE, LUDHIANA Vs. CITY CABLES
November 21, 2011
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE. Vs. H.S. STEEL (P) LTD.
February 16, 2011
COMMR. OF C. EX, CHANDIGARH-II Vs. FEDERAL MOGUL GOETZE (INDIA) LTD.
February 9, 2011
COMMR. OF C. EX., CHANDIGARH-II Vs. FEDERAL MOGUL GOETZE (INDIA) LTD.
September 28, 2011
CONSTABLE DRIVER BHUPINDER SINGH NO. 178 Vs. STATE OF PUNJAB
April 7, 2011
CONSTABLE JAGDISH SINGH Vs. THE STATE OF HARYANA AND ORS.
March 22, 2011
COURT ON ITS OWN MOTION Vs. STATE OF HARYANA
April 26, 2011
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB
January 28, 2011
COURT ON ITS OWN MOTION Vs. RACHPAL SINGH
February 25, 2011
COVENTRY COIL-O-MATIC (HRY ) Vs. RESERVE BANK OF INDIA AND OTHERS
August 9, 2011
CREATIVE CONSORTIUM AND ANR. Vs. PUNJAB STATE CO-OP. MILK PRODUCERS FEDERATION LTD. AND ORS.
March 30, 2011
CURRENT INDIAN STATUTES Vs. VRINDAVAN PACKERS
February 4, 2011
CUSTODIAN GENERAL, PUNJAB, JALANDHAR AND OTHERS Vs. RAMJI DASS AND OTHERS
September 5, 2011
D A V CHARITABLE TRUST AND MANAGEMENT SOCIETY Vs. STATE OF PUNJAB
August 11, 2011
D R CHAUDHARY Vs. STATE OF HARYANA
March 8, 2011
D.C.B. AND ANR. Vs. FRIENDS FLOUR MILLS
January 24, 2011
D.H.B.V.N.L. Vs. ELECTRICITY OMBUDSMAN, HARYANA
April 28, 2011
D.P. JANGRA Vs. STATE INFORMATION COMMISSION, HARYANA
January 6, 2011
DAKSHIN HARYANA BIJLI VITRAN NIGAM AND ORS. Vs. MANGE RAM
January 13, 2011
DAL CHAND @ DALI Vs. STATE OF HARYANA
March 11, 2011
DALBAR SINGH Vs. STATE OF PUNJAB
March 8, 2011
DALBIR AND OTHERS Vs. SURAJMAL AND OTHERS
August 30, 2011
DALBIR SINGH Vs. BUDH RAM AND ANR.
May 26, 2011
DALBIR SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.
August 1, 2011
DALBIR SINGH AND OTHERS Vs. RAJPAL
May 11, 2011
DALEEP SINGH Vs. THE STATE OF HARYANA AND ANR.
March 17, 2011
DALEL SINGH Vs. FINANCIAL COMMISSIONER-CUM-SECRETARY, REVENUE, HARYANA & OTHERS
April 21, 2011
DALIP KUMAR SAREEN Vs. STATE OF PUNJAB AND ORS
March 4, 2011
DALIP KUMAR TIWARI Vs. STATE OF U T CHANDIGARH AND ANR
January 13, 2011
DALIP MASIH Vs. PREM JIT KAUR
December 8, 2011
DALIP SINGH Vs. JAGDEV SINGH
May 20, 2011
DALIP SINGH Vs. STATE OF HARYANA
January 25, 2011
DALIP SINGH Vs. GURDIP SINGH
July 26, 2011
DALIP SINGH Vs. KEWAL SINGH
January 21, 2011
DALIP SINGH Vs. MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD.
March 4, 2011
DALIP SINGH AND ANR. Vs. STATE OF PUNJAB
March 24, 2011
DALIP SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
September 1, 2011
DALIP SINGH AND ORS Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS, PUNJAB AND ORS
August 12, 2011
DALJEET SINGH Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL AND ORS.
January 25, 2011
DALJIT KAUR & OTHERS Vs. SHANKAR DASS AND OTHERS
September 20, 2011
DALJIT SINGH Vs. KAMLESH KHURANA
May 20, 2011
DALJIT SINGH AND ORS. Vs. STATE OF PUNJAB
January 10, 2011
DALJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
June 1, 2011
DALVIR KAUR Vs. BASANT SINGH
August 18, 2011
DALVIR SINGH Vs. STATE OF PUNJAB AND ORS.
March 18, 2011
DALWINDER SINGH Vs. UNION OF INDIA
October 13, 2011
DAMAN KUMAR SARPAL Vs. HIGH COURT OF PUNJAB AND HARYANA
November 22, 2011
DAMODAR DASS Vs. RAJENDER KUMAR
May 12, 2011
DARA CHAND Vs. STATE OF HARYANA
June 28, 2011
DARA SINGH Vs. GURBACHAN SINGH AND OTHERS
August 18, 2011
DARBARA SINGH @ DALBARA SINGH AND OTHERS Vs. AMARJIT SINGH AND OTHERS
August 29, 2011
DARIYA Vs. GRAM PANCHAYAT
March 11, 2011
DARIYA SINGH Vs. STATE OF HARYANA
July 12, 2011
DARSHAN DASS Vs. STATE OF PUNJAB & ORS.
November 17, 2011
DARSHAN KUMAR Vs. HIRA LAL
July 4, 2011
DARSHAN KUMAR Vs. STATE OF HARYANA
March 11, 2011
DARSHAN KUMAR AND ANOTHER Vs. ANOOP KUMAR
July 21, 2011
DARSHAN LAL Vs. JALANDHAR IMPROVEMENT TRUST
March 16, 2011
DARSHAN LAL AND ANR. Vs. MANGAT RAM AND ORS.
August 3, 2011
DARSHAN RAM Vs. STATE OF PUNJAB
July 12, 2011
DARSHAN SINGH Vs. DISTRICT & SESSION JUDGE
July 12, 2011
DARSHAN SINGH Vs. STATE OF PUNJAB
November 4, 2011
DARSHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
May 25, 2011
DARSHAN SINGH Vs. STATE OF PUNJAB
February 17, 2011
DARSHAN SINGH Vs. GURMEL SINGH
September 6, 2011
DARSHAN SINGH Vs. STATE OF PUNJAB
April 1, 2011
DARSHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
May 11, 2011
DARSHAN SINGH AND ANR. Vs. SAVINDER KAUR
March 11, 2011
DARSHAN SINGH AND ANR. AND Vs. BHIL SINGH AND ORS.
March 3, 2011
DARSHAN SINGH AND OTHERS Vs. CHANAN SINGH AND OTHERS
August 12, 2011
DARSHNA DEVI Vs. RAM CHANDER AND ORS.
January 24, 2011
DARVINDERPAL SINGH Vs. BANTA SINGH
April 4, 2011
DASHMESH KHETI STORE Vs. STATE OF PUNJAB
August 25, 2011
DASONDHA SINGH Vs. STATE OF PUNJAB
September 22, 2011
DATA RAM Vs. STATE OF HARYANA
March 23, 2011
DAULAT RAM Vs. STATE OF HARYANA
September 14, 2011
DAULAT RAM Vs. STATE OF PUNJAB
August 26, 2011
DAULAT RAM AND ORS. Vs. STATE OF PUNJAB AND ANR.
May 26, 2011
DAVINDER Vs. STATE OF PUNJAB AND ORS.
March 18, 2011
DAVINDER KAUR & ORS. Vs. STATE OF PUNJAB AND ANR.
December 6, 2011
DAVINDER KUMAR Vs. ASHOK KUMAR
February 11, 2011
DAVINDER KUMAR Vs. STATE OF PUNJAB
April 8, 2011
DAVINDER KUMAR Vs. MOHINDER SINGH
March 17, 2011
DAVINDER KUMAR Vs. STATE OF PUNJAB
November 21, 2011
DAVINDER KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
March 16, 2011
DAVINDER KUMAR ALIAS BILLA Vs. STATE OF PUNJAB
May 20, 2011
DAVINDER KUMAR GOSWAMI AND ANOTHER Vs. SMT. PARKASH SHARMA AND OTHERS
December 6, 2011
DAVINDER SINGH Vs. UNION OF INDIA
October 19, 2011
DAVINDER SINGH Vs. STATE OF HARYANA AND OTHERS
May 11, 2011
DAVINDER SINGH Vs. STATE OF PUNJAB AND ORS.
January 17, 2011
DAVINDERJIT KASHYAP Vs. BHUPINDERJIT KASYHAP
February 1, 2011
DAYA CHAND Vs. STATE OF HARYANA
January 27, 2011
DAYA CHAND Vs. SHAMLAT PATTIES MED SINGH
February 4, 2011
DAYA CHAND Vs. HARPAL SINGH
September 14, 2011
DAYA NAND Vs. HOME SECRETARY-CUM-SECRETARY
September 8, 2011
DAYA RAM AND ANR. Vs. KANWAR PAL AND ORS.
July 8, 2011
DAYAL CHAND Vs. THE ORIENTAL BANK OF COMMERCE AND ANOTHER
March 3, 2011
DAYANAND SINGH Vs. STATE OF HARYANA
July 5, 2011
DD INDUSTRIES AND OTHERS Vs. THE STATE OF PUNJAB AND ORS.
October 5, 2011
DEENU ALIAS DEEN MOHD. AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
August 29, 2011
DEEP INDER SINGH Vs. ZAMIR PAL KAUR
January 19, 2011
DEEPAK Vs. STATE OF HARYANA
March 7, 2011
DEEPAK Vs. JITENDER KUMAR
November 7, 2011
DEEPAK Vs. STATE OF HARYANA & ORS.
April 4, 2011
DEEPAK Vs. STATE OF HARYANA
December 20, 2011
DEEPAK Vs. STATE OF PUNJAB
April 29, 2011
DEEPAK Vs. STATE OF PUNJAB AND ANR.
May 24, 2011
DEEPAK ARORA AND ANOTHER Vs. STATE OF PUNJAB
August 26, 2011
DEEPAK DHAMIJA Vs. STATE OF PUNJAB AND ORS
March 22, 2011
DEEPAK JAIN Vs. ABHISHEK GUPTA
July 21, 2011
DEEPAK KUMAR Vs. POONAM RANI
February 10, 2011
DEEPAK SHARMA Vs. POOJA SHARMA
April 20, 2011
DEEPIKA Vs. STATE OF PUNJAB
January 28, 2011
DEEPO BAI Vs. STATE OF PUNJAB
January 5, 2011
DEFENCE COLONY RESIDENTS SOCIETY (REGISTERED), Vs. STATE OF PUNJAB AND OTHERS
November 11, 2011
DELHI PRAKASHAN VITRAM PRIVATE LTD AND Vs. HARYANA STATE INDL DEVLP CORP LTD AND ORS
March 18, 2011
DELHI PRAKASHAN VITRAN PRIVATE LTD. Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
September 12, 2011
DEPUTY REGIONAL DIRECTOR, STAFF SELECTION COMMISSION Vs. JASHANJIT SINGH AND OTHERS
May 26, 2011
DES RAJ Vs. STATE OF HARYANA AND ORS.
May 26, 2011
DES RAJ AND ANOTHER Vs. STATE OF PUNJAB
October 20, 2011
DES RAJ YADAV Vs. STATE OF HARYANA AND ORS.
January 7, 2011
DESHDEEPAK Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT OF HARYANA AND OTHERS
July 19, 2011
DESHPAL Vs. STATE OF HARYANA
March 29, 2011
DEV BHUSHAN MALI Vs. STATE OF PUNJAB
February 21, 2011
DEV DUTT Vs. HARYANA URBAN DEVELOPMENT AUTHORITY, THROUGH ITS CHIEF ADMINISTRATOR AND ORS.
September 5, 2011
DEV DUTT AND ORS. Vs. STATE OF HARYANA AND ANR.
March 23, 2011
DEV RAJ Vs. FINANCIAL COMMISSIONER REVENUE, PUNJAB
October 14, 2011
DEV RAJ Vs. STATE OF PUNJAB AND ORS.
June 1, 2011
DEV RAJ KASHYAP AND OTHERS Vs. STATE OF PUNJAB THROUGH THE SECRETARY TO GOVERNMENT, PUNJAB, DEPARTMENT OF EDUCATION, CHANDIGARH AND OTHERS
September 28, 2011
DEV SINGH Vs. STATE OF HARYANA
May 23, 2011
DEVENDER SINGH Vs. HARYANA STATE AND ORS.
April 1, 2011
DEVI DAYAL Vs. STATE OF HARYANA AND ORS.
March 31, 2011
DEVI LAL Vs. SHOKARAN
January 10, 2011
DEVI LAL AND ORS Vs. STATE OF HARYANA AND ORS
December 8, 2011
DEVI RAM Vs. MONU
March 7, 2011
DEVINDER KAUR Vs. RANI CHADHA AND OTHERS
April 7, 2011
DEVINDER SINGH Vs. HARMINDER SINGH
June 30, 2011
DEVINDER SINGH Vs. STATE OF PUNJAB
March 24, 2011
DEVINDER SINGH Vs. STATE OF HARYANA
January 14, 2011
DEVINDER SINGH Vs. JAGDISH SINGH
April 20, 2011
DEVINDER SINGH Vs. UNION OF INDIA (UOI)
May 23, 2011
DHALIWAL RICE AND GENERAL MILLS Vs. FOOD CORPORATION OF INDIA
October 14, 2011
DHAN SINGH AND ORS Vs. D H B V N L AND ORS
December 8, 2011
DHANNA RAM Vs. STATE OF HARYANA AND ORS.
January 31, 2011
DHANNA SINGH Vs. STATE OF PUNJAB AND OTHERS
October 5, 2011
DHANNO Vs. RADHEY SHYAM AND OTHERS
September 1, 2011
DHANWANTI Vs. STATE OF HARYANA AND ORS.
September 16, 2011
DHARAM PAL Vs. FINANCIAL COMMISSIONER, HARYANA
January 21, 2011
DHARAM PAL Vs. PARASRAM AND ORS.
April 29, 2011
DHARAM PAL @ DHAMMA Vs. STATE OF HARYANA
April 4, 2011
DHARAM PAL @ PAMMA Vs. STATE OF PUNJAB
August 18, 2011
DHARAM PAL AGGARWAL Vs. STATE OF PUNJAB
December 8, 2011
DHARAM PAL AND ANOTHER Vs. STATE OF HARYANA
November 8, 2011
DHARAM PAL AND ORS. Vs. STATE OF HARYANA AND ORS.
March 30, 2011
DHARAM SINGH Vs. SH. R.C. SHARMA
July 21, 2011
DHARAM SINGH Vs. STATE OF PUNJAB
March 30, 2011
DHARAM SINGH Vs. MAHENDER KUMAR AND ORS.
March 21, 2011
DHARAM SINGH AND OTHERS, MANDAR SINGH @MANMANDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
August 29, 2011
DHARAM SINGH SON OF SHRI INDER SINGH Vs. STATE OF HARYANA AND ORS
September 5, 2011
DHARAMBIR Vs. STATE OF HARYANA
October 31, 2011
DHARAMBIR Vs. FINANCIAL COMMISSIONER, HARYANA
August 1, 2011
DHARAMBIR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
January 19, 2011
DHARAMBIR AND ANOTHER Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
November 18, 2011
DHARAMBIR AND ANR. Vs. STATE OF HARYANA
March 16, 2011
DHARAMBIR AND ANR. Vs. FINANCIAL COMMISSIONER AND ORS.
August 1, 2011
DHARAMBIR AND OTHERS Vs. STATE OF HARYANA
August 19, 2011
DHARAMBIR SINGH Vs. STATE OF HARYANA & OTHERS
August 18, 2011
DHARAMPAL Vs. PALE RAM AND OTHERS
July 19, 2011
DHARAMPAL Vs. STATE OF PUNJAB AND OTHERS
October 5, 2011
DHARAMPAL Vs. STATE OF HARYANA AND ANR.
February 2, 2011
DHARINDER SINGH @ MONU Vs. STATE OF PUNJAB
December 15, 2011
DHARMA Vs. GRAM PANCHAYAT VILLAGE DOHAR
March 18, 2011
DHARMA AND ORS. Vs. STATE OF HARYANA
January 10, 2011
DHARMINDER SINGH Vs. STATE OF PUNJAB
December 6, 2011
DHARMINDER SINGH Vs. STATE OF HARYANA
July 29, 2011
DHARMINDER SINGH Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, UNION TERRITORY AND ANR.
March 18, 2011
DHEERAJ Vs. M/S. MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD. AND ANR.
May 11, 2011
DHEERAJ AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 24, 2011
DHIAN CHAND SINGLA Vs. JOGA SINGH
February 8, 2011
DHILLON ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
April 21, 2011
DHIRAJ BATTA ALIAS DHIRU Vs. STATE OF PUNJAB
April 18, 2011
DHOTIAN COOPERATIVE AGRICUTURAL SERVICE SOCIETY LTD. Vs. WIRSA SINGH
May 16, 2011
DHURIA CO-OPERATIVE AGRICULTURE SOCIETY BADSHAHPUR LTD Vs. STATE OF PUNJAB
March 1, 2011
DIDAR SINGH Vs. JASBIR SINGH
March 18, 2011
DIDAR SINGH Vs. NASIB KAUR
September 19, 2011
DIDAR SINGH Vs. SURINDER KAUR
August 1, 2011
DIDAR SINGH Vs. PARAMJIT KAUR
August 30, 2011
DIDAR SINGH Vs. FINANCIAL COMMISSIONER (APPEAL-II) PUNJAB AND OTHERS
May 23, 2011
DIDAR SINGH AND ORS. Vs. UNION TERRITORY AND ORS.
March 18, 2011
DILAWAR SINGH Vs. PAWAN KUMAR VIKRAM KUMAR
February 11, 2011
DILAWAR SINGH Vs. STATE OF PUNJAB AND ORS.
January 18, 2011
DILBAG Vs. DHARAMRAJ
November 8, 2011
DILBAG Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
February 2, 2011
DILBAG SINGH Vs. STATE OF HARYANA
January 12, 2011
DILBAGH SINGH Vs. SAWINDER KAUR
January 3, 2011
DILBAGH SINGH Vs. HARJIT SINGH
February 3, 2011
DILJIT SINGH SON OF SANTOKH SINGH Vs. STATE OF PUNJAB AND ORS.
March 9, 2011
DILRAJ KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 24, 2011
DILSHAD ALI Vs. STATE OF PUNJAB
May 30, 2011
DIMPLE Vs. STATE OF HARYANA
August 18, 2011
DIN BANDHU Vs. PRESIDING OFFICER LABOUR COURT BHATINDA
January 10, 2011
DINESH Vs. STATE OF HARYANA
January 31, 2011
DINESH BAGGA Vs. STATE OF PUNJAB AND OTHERS
July 22, 2011
DINESH KUMAR Vs. RAJESH KUMAR LUTHRA
August 12, 2011
DINESH KUMAR Vs. STATE OF HARYANA
January 25, 2011
DINESH KUMAR Vs. SMT. VANITA
November 9, 2011
DINESH KUMAR @ MONTU Vs. STATE OF PUNJAB
August 10, 2011
DINESH KUMAR VEDPATHI Vs. STATE OF PUNJAB
May 26, 2011
DIRECTOR FOOD AND SUPPLIES Vs. PARKASH SINGH
November 1, 2011
DIRECTOR FOOD AND SUPPLIES, PUNJAB, CHANDIGARH AND ANOTHER Vs. SUKHPAL AND ANOTHER
May 24, 2011
DIRECTOR, HEALTH AND FAMILY WELFARE AND ORS. Vs. WORKMAN, SHAKUNTLA DEVI
March 18, 2011
DIRECTOR, TREASURIES AND ACCOUNTS, HARYANA AND OTHERS Vs. SHUBH KARAN SHARMA AND OTHERS
August 18, 2011
DIVYA JYOTI YADAV @ SABA KHATUN AND ANR. Vs. STATE OF HARYANA AND ORS.
January 25, 2011
DIWAN CHAND Vs. STATE OF PUNJAB
January 6, 2011
DIWAN CHAND Vs. STATE OF PUNJAB
April 8, 2011
DIWAN KHAN Vs. STATE OF HARYANA AND ORS
August 11, 2011
DIYA ENTERPRISES Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER AND OTHERS
January 13, 2011
DLF GOLF RESORTS LTD Vs. STATE OF HARYANA
January 3, 2011
DOLLY Vs. STATE OF HARYANA & ANOTHER
September 1, 2011
DOVE PROMOTERS PVT. LTD. Vs. CHANNAN RAM AND ORS.
March 14, 2011
DR RAGHBIR SINGH MALIK Vs. HARYANA AGRICULTURAL UNIVERSITY, HISAR, THROUGH ITS REGISTRAR,
September 20, 2011
DR RAVINDER SINGH Vs. STATE OF PUNJAB
July 28, 2011
DR. AMARDEEP SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.
March 28, 2011
DR. B.K. SACHDEVA Vs. STATE OF HARYANA AND ORS.
April 28, 2011
DR. BHIM SINGH DAHIYA Vs. STATE OF HARYANA AND ANR.
February 28, 2011
DR. BRIJENDER AND ORS. Vs. DR. MANISHA MODI AND ORS.
June 24, 2011
DR. D.S. GUPTA, LECTURER IN HINDI, D.A.V. COLLEGE, SECTOR 10, CHANDIGARH Vs. CHANDIGARH ADMINISTRATION THROUGH FINANCE SECRETARY, CHANDIGARH ADMINISTRATION, CHANDIGARH AND OTHERS
December 7, 2011
DR. GOBIND RAM Vs. RAJESH GUPTA
April 29, 2011
DR. HARJOT KAMAL SINGH Vs. UNION OF INDIA
August 5, 2011
DR. JATINDER GAMBHIR D/O LATE JOGINDER SINGH Vs. STATE APPELLATE AUTHORITY AND OTHERS
November 25, 2011
DR. K.K. LOCHAM Vs. STATE OF PUNJAB
May 19, 2011
DR. MANI RAM Vs. RAM TYAGI AND ORS.
February 22, 2011
DR. MANOJ LAMBA Vs. STATE OF HARYANA AND ORS.
May 5, 2011
DR. MICKY VERMA Vs. PUNJABI UNIVERSITY PATIALA AND OTHERS
September 8, 2011
DR. PARMENDER KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
June 2, 2011
DR. PARUL DHAM Vs. STATE OF PUNJAB AND ORS.
March 3, 2011
DR. RAMBIR SINGH MANN (EX. ASSISTANT SCIENTIST) Vs. CH. CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY, HISAR THROUGH ITS REGISTRAR AND OTHERS
November 8, 2011
DR. SANT RAM KAPOOR S/O SH. RAM SARAN DASS KAPOOR Vs. PUNJAB AND HARYANA HIGH COURT AND ANR.
April 6, 2011
DR. SATISH KUMAR ARORA AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 24, 2011
DR. SHAMSUDDIN HASSAN Vs. STATE OF HARYANA AND ANOTHER
October 5, 2011
DR. SITA RAM (DEAD) THROUGH HIS LRS. Vs. ASHOK KUMAR (DEAD) THROUGH HIS LRS.
December 9, 2011
DR. SUKHPAL VARNI Vs. THE COMMISSIONER AND SECRETARY TO GOVERNMENT AND ORS.
March 11, 2011
DR. SUMEET SOFAT Vs. STATE OF PUNJAB
February 17, 2011
DROPDI DEVI AND ORS Vs. SHASHI SHARMA AND ORS
February 4, 2011
DULI CHAND Vs. STATE OF HARYANA AND ANR.
March 25, 2011
DURGA DUTT Vs. VIDYA SAGAR
August 4, 2011
DURGA FRUIT COMPANY Vs. STATE AGRICULTURAL MARKETING BOARD
July 14, 2011
DWARKA DASS Vs. SWARAN SINGH AND ORS.
July 11, 2011
DWARKA NATH Vs. JUGAL KISHORE ARORA AND ANR.
January 13, 2011
DWARKA NATH CM-311, ABHIMANYU APARTMENT Vs. RETURNING OFFICER
February 10, 2011
DYAMIC CONTINENTAL PVT. LTD. Vs. LEE COOPER (INDIA) PVT. LTD.
July 13, 2011
E/ASI PRITAM SINGH Vs. STATE OF HARYANA AND OTHERS
November 18, 2011
EHC RAJ PAL SINGH Vs. THE FINANCIAL COMMISSIONER-CUM-PRINCIPAL SECY. HOME DEPARTMENT AND ORS.
May 26, 2011
EHC SUBHASH CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
August 18, 2011
EMMANUEL ERIC Vs. STATE OF HARYANA
December 8, 2011
EMPLOYEES STATE INSURANCE CORPORATION Vs. HINDUSTAN MACHINE TOOLS LTD
April 25, 2011
ENAKSHI PANT THROUGH HER FATHER KAMAL PANT AND ORS Vs. UNION TERRITORY, CHANDIGARH AND ORS
February 15, 2011
ENCO ENGINEERS COMBINE PVT LTD Vs. BHUPINDERA STEEL (P) LTD
February 8, 2011
ENERGY AAHAR PVT. LTD. Vs. STATE OF HARYANA AND ORS.
January 31, 2011
ER DARSHAN SINGH BHULLAR Vs. PUNJAB STATE ELECTRICITY BOARD
March 30, 2011
ER. RAJNISH KUMAR MEHTA Vs. PUNJAB STATE POWER CORPORATION AND ORS.
May 20, 2011
ERA INTERNATIONAL Vs. UNION OF INDIA (UOI) AND ORS.
August 25, 2011
ESSMA WOOLLEN MILLS PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 7, 2011
ESTATE OFFICER, GREATER MOHALI AREA DEVELOPMENT AUTHORITY, SAS NAGAR, SECTOR 62, MOHALI Vs. HARPAL SINGH
November 8, 2011
ESTATE OFFICER, PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY, PATIALA Vs. SUNIL BHARDWAJ AND OTHERS
August 16, 2011
EVERGREEN PROPERTIES PVT. LTD. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
September 30, 2011
EWELINA STEPKOWSKA Vs. RAVINDER SINGH
November 29, 2011
EX CONSTABLE ROOP SINGH Vs. STATE OF PUNJAB AND OTHERS
April 8, 2011
EX-CONSTABLE HARBANS SINGH Vs. UNION OF INDIA
May 12, 2011
EX-CONSTABLE MANJIT SINGH NO. 1893 Vs. STATE OF PUNJAB
July 29, 2011
EX-EHC CHHAJU RAM Vs. STATE OF HARYANA AND OTHERS
December 21, 2011
EX. SUBEDAR OM PARKASH SON OF SH. RAGHBIR SINGH YADAV Vs. UNION OF INDIA (UOI) AND ORS.
April 21, 2011
EXCISE AND TAXATION COMMISSIONER Vs. SITA SINGH ENGINEERS & SONS
January 6, 2011
EXCISE AND TAXATION COMMISSIONER AND ANOTHER Vs. K.K.K. MILLS
July 26, 2011
EXPO INDUSTRIES Vs. INCOME TAX OFFICER
August 8, 2011
FAISAL KHAN Vs. STATE OF HARYANA
April 25, 2011
FAJARBI @ HAJARBI Vs. JAMEEL AND ORS.
March 29, 2011
FAKIRIA Vs. STATE OF HARYANA
August 3, 2011
FAKRUDDIN Vs. STATE OF HARYANA
February 16, 2011
FAQIR CHAND Vs. FOOD CORPORATION OF INDIA
May 12, 2011
FARIDABAD MODEL SCHOOL Vs. STATE OF HARYANA
October 3, 2011
FAROOKH KHAN Vs. STATE OF HARYANA
November 8, 2011
FATEH MOHAMMAD AND ORS Vs. STATE OF HARYANA
April 21, 2011
FATEH SINGH Vs. GILL ENTERPRISES AND ORS.
February 17, 2011
FATEH SINGH ETC. Vs. STATE OF HARYANA ETC.
March 16, 2011
FAUJA SINGH AND ANOTHER Vs. LALLU
September 21, 2011
FAUJA SINGH AND ORS. Vs. GRAM PANCHAYAT AND ORS.
April 5, 2011
FIRM ROOP MILAN HOTEL AND RESTAURANT Vs. SATHI VIJAY KUMAR
April 29, 2011
FIRST APPELLATE AUTHORITY CUM ADDITIONAL DIRECTOR GENERAL OF POLICE Vs. CHIEF INFORMATION COMMISSIONER
April 28, 2011
FIRST APPELLATE AUTHORITY CUM ADDITIONAL DIRECTOR GENERAL OF POLICE Vs. CHIEF INFORMATION COMMISSIONER
January 21, 2011
FOOD CORPORATION OF INDIA Vs. MUNICIPAL COMMITTEE, KOTAKPURA
September 12, 2011
FOOD CORPORATION OF INDIA Vs. AJMER SINGH
January 13, 2011
FOOD CORPORATION OF INDIA Vs. BANSAL AND SONS AND ORS.
March 4, 2011
FOOD CORPORATION OF INDIA Vs. HANS RAJ AND COMPANY
March 4, 2011
FOOD CORPORATION OF INDIA Vs. SURAJ RICE MILLS
March 4, 2011
FOOD CORPORATION OF INDIA Vs. PIRDHAN SHAM LAL
March 4, 2011
FOOD CORPORATION OF INDIA Vs. FRIENDS RICE MILLS
March 4, 2011
FOOD CORPORATION OF INDIA Vs. G P SALES
March 4, 2011
FOOD CORPORATION OF INDIA AND ANR. Vs. GORAYA RICE MILLS AND ORS.
May 23, 2011
FRANCES NEWTON HOSPITAL, FEROZEPUR CITY Vs. THE STATE OF PUNJAB THROUGH THE SECRETARY TO GOVERNMENT PUNJAB, CHANDIGARH AND OTHERS
August 4, 2011
FRIENDS TRADING COMPANY Vs. UNION OF INDIA (UOI)
February 2, 2011
G.NINGI REDDY Vs. INDO FARM INDUSTRIES LIMITED
December 22, 2011
G.R. NAGAR, CLERK-CUM-CASHIER-GODOWN KEEPER, PUNJAB NATIONAL BANK, SAFIDON, DISTT. JIND (HARYANA) Vs. DY. GENERAL MANAGER, APPELLATE AUTHORITY, CHANDIGARH AND OTHERS
May 18, 2011
G.R.INDUSTRIES PVT.LTD. Vs. PUNJAB FINANCIAL CORPORATION
September 30, 2011
GAGANDEEP KAUR & OTHERS Vs. STATE OF PUNJAB & ANOTHER
August 16, 2011
GAGANDEEP KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 12, 2011
GAGANDEEP SINGH @ RANA Vs. STATE OF PUNJAB
May 2, 2011
GAGANDEEP SINGH AND ANR. Vs. STATE OF PUNJAB
March 14, 2011
GAGANJEET KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 4, 2011
GAGANPREET SINGH Vs. STATE OF PUNJAB
February 10, 2011
GAJE SINGH Vs. SUKHVIR SINGH
January 7, 2011
GAJE SINGH MUWAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
July 25, 2011
GAJINDER TREHAN Vs. STATE OF HARYANA
August 25, 2011
GAJJAN SINGH Vs. JUJHAR TOUR AND TRAVELS
May 16, 2011
GAJRAJ SINGH AND ORS. Vs. MEGH RAJ
April 25, 2011
GAMA KHAN Vs. STATE OF PUNJAB AND ORS.
April 8, 2011
GAMDOOR SINGH Vs. AJAIB SINGH
November 3, 2011
GANDA SINGH Vs. STATE OF PUNJAB
September 14, 2011
GANGA BISHAN (DECEASED) THROUGH HIS L.RS. Vs. FINANCIAL COMMISSIONER (APPEALS) AND ORS.
May 2, 2011
GANGA DHAR Vs. STATE OF HARYANA
January 10, 2011
GANGA RAM Vs. KASHI RAM AND ORS.
March 17, 2011
GANGA RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 2, 2011
GARG MEDICAL HALL Vs. STATE OF PUNJAB
August 17, 2011
GARIB DASS Vs. GRAM PANCHAYAT VILLAGE RAMPUR
August 12, 2011
GAURAKSHA DAL Vs. STATE OF PUNJAB AND ORS.
April 21, 2011
GAURAV Vs. U.T. CHANDIGARH
April 26, 2011
GAURAV GHAI Vs. SURINDER SINGH BHANGU AND ANR.
April 28, 2011
GAURAV PROCESSORS PRIVATE LIMITED THROUGH HIS AUTHORIZED REPRESENTATIVE SHRI K.L. SHARMA Vs. HARYANA FINANCIAL CORPORATION THROUGH ITS MANAGING DIRECTOR AND ANR.
July 27, 2011
GAURI CHANANA Vs. RAJIV CHANANA
March 16, 2011
GAUTAM BUILDERS Vs. THE CHANDIGARH PEPSU CO-OP. HOUSE BUILDING SOCIETY
March 31, 2011
GAUTAM PARSHAD AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
May 18, 2011
GEETA Vs. STATE OF HARYANA
January 10, 2011
GEETA Vs. STATE OF HARYANA AND OTHERS
August 16, 2011
GEETA GUPTA Vs. STATE OF PUNJAB AND ORS.
April 26, 2011
GEETA SHARMA Vs. STATE BANK OF INDIA
January 19, 2011
GEETA SINGAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
August 11, 2011
GEETU SABBARWAL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 11, 2011
GENERAL MANAGER PUNJAB ROADWAYS AMRITSAR Vs. SURJIT SINGH
April 20, 2011
GENETIC CONSTRUCTION PVT. LTD. Vs. KRISHILOK CO-OPERATIVE GROUP HOUSING SOCIETY LTD.
March 30, 2011
GHANSHYAM DASS Vs. KAMAL KISHORE
July 7, 2011
GHASITA SINGH RAM Vs. STATE OF HARYANA
March 22, 2011
GHEESA RAM Vs. STATE OF PUNJAB AND ORS.
March 3, 2011
GHERU LAL BAL CHAND Vs. STATE OF HARYANA AND ANOTHER
September 23, 2011
GIAN CHAND AND ORS. Vs. THE STATE OF HARYANA AND ORS.
March 22, 2011
GIAN CHAND GUPTA AND ANOTHER Vs. NITTU AND ANOTHER
November 8, 2011
GIAN KHAN & ANR Vs. HARYANA WAKF BOARD & ORS
September 27, 2011
GIAN SINGH Vs. RAJESH KUMAR
November 8, 2011
GIAN SINGH Vs. STATE OF HARYANA
September 5, 2011
GIAN SINGH AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS
August 19, 2011
GIANI RAM Vs. DEVENDER SINGH
March 21, 2011
GILCO DEVELOPERS AND BUILDERS PVT. LTD Vs. STATE OF PUNJAB
February 1, 2011
GILL RICE MILLS Vs. STATE OF PUNJAB
December 13, 2011
GINNI Vs. HARYANA STATE AND OTHERS
January 20, 2011
GIRDHARI LAL AND ANR. Vs. STATE OF PUNJAB AND ORS.
May 19, 2011
GIRDHARI LAL AND ANR. Vs. STATE OF PUNJAB
March 14, 2011
GIRDHARI LAL GARG Vs. MUNICIPALITY, MANDI DABWALI, THROUGH ITS ADMINISTRATOR
November 9, 2011
GOBIND RAM GARG Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR.
March 23, 2011
GOBIND SINGH Vs. STATE OF PUNJAB
February 23, 2011
GOBIND THUKRAL Vs. STATE OF HARYANA AND OTHERS
April 25, 2011
GOBINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
May 21, 2011
GOEL COMPANY AND ANR Vs. SHRI KRISHAN TRACTORS
April 21, 2011
GOKAL STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE AND ANOTHER
September 12, 2011
GOLDEN PROJECTS LIMITED Vs. THE PLANTATION INVESTORS PROTECTION SOCIETY (REGD.) AND ANR.
February 14, 2011
GOODLUCK IMPEX PRIVATE LIMITED Vs. UNION OF INDIA AND ORS
September 28, 2011
GOODYEAR INDIA LIMITED Vs. COMMISSIONER
February 15, 2011
GOPAL Vs. STATE OF HARYANA
March 31, 2011
GOPAL AND OTHERS Vs. STATE OF HARYANA
November 8, 2011
GOPAL KRISHAN KWATRA Vs. COMMISSIONER OF INCOME TAX
May 26, 2011
GOPAL KRISHAN MEERU FURNISHERS Vs. UNION OF INDIA
August 30, 2011
GOPAL RICE MILLS Vs. UNION OF INDIA
August 10, 2011
GOPAL SINGAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 19, 2011
GOPAL SINGH Vs. GURDEEP SINGH
May 17, 2011
GORA SINGH Vs. STATE OF PUNJAB
January 4, 2011
GOVIND SINGH Vs. CENTRAL BANK OF INDIA AND OTHERS
November 17, 2011
GOYAL GAS AGENCY Vs. SAT PARKASH AND SONS AND ANOTHER
April 18, 2011
GRAM PANCHAYAT Vs. KABAL SINGH
July 7, 2011
GRAM PANCHAYAT Vs. STATE OF HARYANA AND ORS.
March 16, 2011
GRAM PANCHAYAT DOHLA Vs. NATHA SINGH AND OTHERS
November 2, 2011
GRAM PANCHAYAT DOSANJH KALAN Vs. IMPROVEMENT TRUST AND ORS.
March 30, 2011
GRAM PANCHAYAT JALALPUR Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS, PUNJAB AND OTHERS
May 4, 2011
GRAM PANCHAYAT JHUJHAR NAGAR THROUGH ITS PANCH Vs. STATE OF PUNJAB AND ORS.
March 28, 2011
GRAM PANCHAYAT KOKALPUR Vs. JOINT DIRECTOR PANCHAYAT, PUNJAB AND OTHERS
July 20, 2011
GRAM PANCHAYAT NOSHERA Vs. DILAWAR KHAN AND ORS.
March 10, 2011
GRAM PANCHAYAT OF VILLAGE BISHANGARH Vs. STATE OF PUNJAB AND OTHERS
December 20, 2011
GRAM PANCHAYAT SARLI KALAN Vs. STATE OF PUNJAB
March 23, 2011
GRAM PANCHAYAT VILLAGE BAJGHERA Vs. FINANCIAL COMMISSIONER
February 15, 2011
GRAM PANCHAYAT VILLAGE PALUWAS Vs. MAHARANAPARTAPCHARITABLE TRUST BHIWANI
April 25, 2011
GRAM PANCHAYAT VILLAGE TONG Vs. STATE OF PUNJAB
April 19, 2011
GRAM PANCHAYAT, JALALPUR Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS
February 9, 2011
GRAM PANCHAYAT, VILLAGE JATUWAS Vs. FINANCIAL COMMISSIONER
May 17, 2011
GRAM PANCHAYAT,VILLAGE BEHRAMPUR Vs. DIRECTOR CONSOLIDATION,HARYANA
February 28, 2011
GREENLINE DEVELOPERS PVT. LTD. AND ORS. Vs. HARYANA STATE POLLUTION CONTROL BOARD
March 16, 2011
GROUP CAPTAIN ONKARJIT SINGH MALHI Vs. RAJESH BHALLA
July 11, 2011
GUDDI DEVI Vs. GINNA DEVI
March 18, 2011
GUDDU SARPANCH GRAM PANCHAYAT SAUNTI Vs. STATE OF PUNJAB
February 8, 2011
GUGNESH SHARMA Vs. STATE OF PUNJAB
May 2, 2011
GUJJAR SINGH Vs. GRAM PANCHAYAT JHORDROHI, TEHSIL AND DISTRICT SIRSA
September 26, 2011
GULJARI LAL Vs. STATE OF HARYANA AND OTHERS
October 5, 2011
GULSHAN KUMAR Vs. STATE OF HARYANA
March 21, 2011
GULSHAN KUMAR Vs. MANJIT KAUR AND ANR.
July 15, 2011
GULSHAN KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 21, 2011
GULSHAN SAPRA Vs. STATE OF HARYANA AND ORS
April 18, 2011
GULSHAN SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHER
December 6, 2011
GULZAR CHAND Vs. FINANCIAL COMMISSIONER
March 22, 2011
GULZAR SINGH Vs. STATE OF PUNJAB
January 5, 2011
GULZAR SINGH Vs. STATE OF PUNJAB
May 30, 2011
GULZAR SINGH Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS AND ORS
March 18, 2011
GULZAR SINGH AND ORS. Vs. STATE OF HARYANA
February 17, 2011
GUNNER DRIVER M. VENKATAPPA REDDY Vs. SOHAN SINGH
February 16, 2011
GUPREET SINGH SANDHU AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 10, 2011
GUPTA AGRI CARE PRIVATELIMITED Vs. UNION OF INDIA (UOI) AND ORS.
March 18, 2011
GUPTA TEXTILES, GOHANA ROAD, PANIPAT Vs. T C GUPTA, ADMINISTRATOR, H U D A , AND ORS
September 1, 2011
GUR JAI PAL SINGH Vs. PUNJAB PUBLIC SERVICE COMMISSION AND ANR.
September 8, 2011
GURBACHAN SINGH Vs. AMAR SINGH
January 20, 2011
GURBACHAN SINGH Vs. TARSEM LAL
April 29, 2011
GURBACHAN SINGH Vs. STATE OF PUNJAB
March 10, 2011
GURBACHAN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 19, 2011
GURBACHAN SINGH AND ANR. Vs. STATE BANK OF INDIA AND ORS.
March 8, 2011
GURBACHAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
March 15, 2011
GURBACHAN SINGH AND ORS. Vs. MS. KUSHAMJIT SIDHU AND ORS.
July 19, 2011
GURBACHAN SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER AND OTHERS
August 30, 2011
GURBAJ SINGH Vs. PARSHOTAM SINGH
May 31, 2011
GURBAX SINGH Vs. PARDIP SINGH
March 7, 2011
GURBAX SINGH Vs. STATE OF HARYANA
September 9, 2011
GURBHAJAN SINGH Vs. BIRA ALIAS MUKHTIAR KAUR AND ANR.
March 17, 2011
GURBHEJ SINGH SANDHU Vs. STATE OF PUNJAB AND ORS.
January 17, 2011
GURBINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 5, 2011
GURBINDER SINGH ALIAS LALI Vs. THE STATE OF PUNJAB
April 8, 2011
GURBIR SINGH & ANR. Vs. NARINDER KAUR & ORS.
November 3, 2011
GURBIR SINGH @ BANKU Vs. STATE OF PUNJAB & ANOTHER
August 16, 2011
GURCHARAN SINGH Vs. JOINT DIRECTOR PANCHAYATS-CUM-COMMISSIONER, PUNJAB
February 1, 2011
GURCHARAN SINGH Vs. THE STATE OF PUNJAB AND ORS.
January 24, 2011
GURCHARAN SINGH Vs. THE PUNJAB STATE ELECTRICITY BOARD, THE MALL, PATIALA AND OTHERS
August 3, 2011
GURCHARAN SINGH Vs. CHARNA SINGH AND OTHERS
January 10, 2011
GURCHARAN SINGH Vs. HARBANS SINGH (DEAD)
August 30, 2011
GURCHARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
September 2, 2011
GURCHARAN SINGH @ TARSEM SINGH Vs. STATE OF HARYANA AND ANOTHER
September 6, 2011
GURCHARAN SINGH ALIAS CHARAN SINGH Vs. SMT. KARTAR KAUR AND ANOTHER
March 29, 2011
GURCHARAN SINGH AND ORS. Vs. STATE OF PUNJAB
February 14, 2011
GURCHARAN SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
February 22, 2011
GURCHARAN SINGH, EX-BUSINESS MANAGER, PUNJAB STATE FEDERATION OF CONSUMERS COOPERATIVE WHOLESALE STORES LIMITED Vs. PUNJAB STATE FEDERATION OF CONSUMERS COOPERATIVE WHOLESALE STORES LIMITED
September 27, 2011
GURCHETAN SINGH ATWAL Vs. STATE OF PUNJAB AND ORS.
February 1, 2011
GURDARSHAN SINGH Vs. STATE OF PUNJAB
September 23, 2011
GURDEEP KAUR Vs. KULWINDER SINGH AND OTHERS
May 10, 2011
GURDEEP KAUR Vs. STATE OF HARYANA
March 11, 2011
GURDEEP SINGH Vs. THE UPKAR CO-OPERATIVE (NON-AGRICULTURE) THRIFT AND CREDIT SOCIETY LTD. AND OTHERS
March 3, 2011
GURDEEP SINGH Vs. NATIONAL INSURANCE COMPANY AND ORS.
February 17, 2011
GURDEEP SINGH Vs. KULJINDER SINGH
November 2, 2011
GURDEEP SINGH Vs. STATE OF PUNJAB
March 16, 2011
GURDEEP SINGH Vs. STATE OF PUNJAB AND ORS.
March 18, 2011
GURDEEP SINGH Vs. GURMIT SINGH AND ORS.
March 30, 2011
GURDEEP SINGH Vs. STATE OF PUNJAB AND OTHERS
December 13, 2011
GURDEEP SINGH Vs. STATE OF PUNJAB
December 14, 2011
GURDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
October 4, 2011
GURDEEP SINGH Vs. STATE OF HARYANA
September 9, 2011
GURDEEP SINGH & ANR. Vs. M/S MUKHTIAR SINGH RACHHPAL SINGH
October 5, 2011
GURDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 12, 2011
GURDEEP SINGH S/O. SH. RAHLA SINGH R/O. INDRI, TEHSIL INDRI DISTRICT KARNAL Vs. COMMISSIONER, ROHTAK RANGE, ROHTAK AND OTHERS
August 18, 2011
GURDEV SINGH Vs. AMARJIT SINGH
February 4, 2011
GURDEV SINGH Vs. PUNJABI AGRICULTURAL TRADERS
March 10, 2011
GURDEV SINGH Vs. STATE OF PUNJAB
November 2, 2011
GURDEV SINGH Vs. STATE OF HARYANA
March 11, 2011
GURDEV SINGH Vs. STATE OF PUNJAB
February 2, 2011
GURDEV SINGH Vs. STATE OF PUNJAB AND ORS.
March 17, 2011
GURDIAL KAUR Vs. CHAND KAUR
March 1, 2011
GURDIAL SINGH Vs. JUGRAJ SINGH AND ORS.
January 13, 2011
GURDIAL SINGH Vs. RANJIT SINGH AND ANR.
May 23, 2011
GURDIAL SINGH Vs. STATE OF PUNJAB & ANR.
August 18, 2011
GURDIAL SINGH Vs. THE STATE OF PUNJAB
April 4, 2011
GURDIAL SINGH @ CO. BUILDERS Vs. UNION OF INDIA
April 1, 2011
GURDIAL SINGH @ RAJU Vs. STATE OF PUNJAB
January 18, 2011
GURDIAL SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
January 17, 2011
GURDIAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
April 28, 2011
GURDIP LAL CHOPRA Vs. THE ACCOUNTANT GENERAL, PUNJAB (A AND E) AND ORS.
February 9, 2011
GURDIT SINGH Vs. STATE OF PUNJAB
December 19, 2011
GURDIT SINGH & GURDITA SINGH Vs. NIRMAL RANI @ NIRMALA RANI AND OTHERS
November 18, 2011
GURINDER SINGH Vs. STATE OF PUNJAB
August 29, 2011
GURINDERJIT SINGH Vs. PARBHJIT SINGH AND ANR
March 4, 2011
GURINDERPAL SHARMA Vs. STATE OF PUNJAB
March 3, 2011
GURIQBAL SINGH Vs. GURJAIB SINGH
March 4, 2011
GURJANT SINGH ALIAS GORA AND ANR. Vs. STATE OF PUNJAB
January 25, 2011
GURJANT SINGH AND ANR. Vs. THE STATE OF HARYANA AND ANR.
March 3, 2011
GURJANT SINGH AND ANR. Vs. STATE OF PUNJAB
April 28, 2011
GURJEET SINGH AND ORS. Vs. KAMALJEET SINGH
March 23, 2011
GURJINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
August 19, 2011
GURJINDER SINGH SARPANCH Vs. STATE OF PUNJAB AND ORS.
September 2, 2011
GURJIT SINGH Vs. AJINDER KAUR
January 20, 2011
GURJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
November 11, 2011
GURJIT SINGH & ORS Vs. SARBAN & ORS
November 22, 2011
GURJIT SINGH ALIAS VICKY AND ORS. Vs. STATE OF PUNJAB AND ANR.
March 3, 2011
GURJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
March 21, 2011
GURJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
April 26, 2011
GURJOT SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
May 26, 2011
GURLAL SINGH AND ANR. Vs. STATE OF PUNJAB
February 10, 2011
GURMAIL CHAND Vs. STATE OF PUNJAB AND ORS
December 15, 2011
GURMAIL KAUR Vs. STATE OF PUNJAB AND ORS.
January 25, 2011
GURMAIL SINGH Vs. ADDITIONAL DIRECTOR
February 17, 2011
GURMAIL SINGH Vs. DIRECTOR AND OTHERS
July 5, 2011
GURMAIL SINGH @ GURMEJ SINGH Vs. STATE OF PUNJAB
December 6, 2011
GURMAIL SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
September 16, 2011
GURMANT SINGH Vs. STATE OF PUNJAB
October 4, 2011
GURMEET KAUR Vs. PRABJOT SINGH
February 25, 2011
GURMEET KAUR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
November 18, 2011
GURMEET KAUR AND OTHERS Vs. MOHINDER KAUR AND OTHERS
November 18, 2011
GURMEET KAUR SANDHU AND ORS. Vs. STATE OF PUNJAB AND ANR.
February 17, 2011
GURMEET SINGH Vs. STATE OF PUNJAB
January 25, 2011
GURMEET SINGH Vs. STATE OF HARYANA
January 27, 2011
GURMEET SINGH Vs. STATE OF PUNJAB AND ANR.
April 26, 2011
GURMEET SINGH Vs. UNION OF INDIA AND OTHERS
November 8, 2011
GURMEET SINGH Vs. STATE OF PUNJAB AND OTHER
November 2, 2011
GURMEET SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
September 2, 2011
GURMEJ SINGH Vs. STATE OF PUNJAB
March 15, 2011
GURMEJ SINGH AND ORS. Vs. STATE OF HARYANA AND ANR.
March 23, 2011
GURMEL SINGH Vs. HARNEK SINGH AND ORS.
March 15, 2011
GURMINDER SINGH Vs. STATE OF PUNJAB
February 21, 2011
GURMIT KAUR Vs. GURJIT SINGH AND ORS.
March 24, 2011
GURMIT KAUR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
September 19, 2011
GURMIT SINGH Vs. STATE OF PUNJAB
February 8, 2011
GURMIT SINGH Vs. INDER PAL SINGH
March 1, 2011
GURMIT SINGH Vs. SHINDA SINGH
August 8, 2011
GURMIT SINGH Vs. KAILASH KAUR AND ORS.
July 11, 2011
GURMIT SINGH AND ANOTHER Vs. LACHHMAN SINGH AND OTHERS
May 11, 2011
GURMIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 16, 2011
GURMUKH SINGH Vs. STATE OF PUNJAB
January 25, 2011
GURMUKH SINGH Vs. STATE OF PUNJAB AND OTHERS
March 9, 2011
GURMUKH SINGH Vs. STATE OF PUNJAB
May 24, 2011
GURMUKH SINGH Vs. STATE OF PUNJAB
January 27, 2011
GURMUKH SINGH Vs. STATE OF PUNJAB
January 28, 2011
GURMUKH SINGH Vs. JANMEJA SINGH
June 2, 2011
GURMUKH SINGH Vs. STATE OF HARYANA
December 9, 2011
GURMUKH SINGH Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AND ORS.
December 6, 2011
GURMUKH SINGH Vs. THE STATE OF PUNJAB AND OTHERS
November 16, 2011
GURMUKH SINGH @ GORKHI Vs. STATE OF PUNJAB
December 7, 2011
GURMUKH SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
July 11, 2011
GURNAIB KAUR Vs. ACHHRA SINGH AND OTHERS
May 11, 2011
GURNAIB SINGH Vs. THE FOOD CORPORATION OF INDIA AND ANS
October 17, 2011
GURNAM Vs. STATE OF HARYANA
October 19, 2011
GURNAM KAUR Vs. MAHA SINGH
March 4, 2011
GURNAM SINGH Vs. SMT. RANJIT KAUR AND ORS.
March 4, 2011
GURNAM SINGH Vs. STATE OF PUNJAB
July 8, 2011
GURNAM SINGH Vs. DEPUTY COMMISSIONER-CUM-PRESIDING OFFICER AND ORS
April 21, 2011
GURNAM SINGH Vs. STATE OF PUNJAB AND ORS.
March 23, 2011
GURNAM SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
October 5, 2011
GURNAM SINGH UNDAL Vs. STATE OF PUNJAB
July 25, 2011
GURNEK SINGH Vs. STATE OF PUNJAB AND ANR
January 13, 2011
GURPAL SINGH Vs. S.S.NEHRA
November 4, 2011
GURPAL SINGH Vs. STATE OF PUNJAB
April 29, 2011
GURPAL SINGH @ PALA Vs. STATE OF PUNJAB
April 18, 2011
GURPAL SINGH AND ORS. Vs. STATE OF PUNJAB
March 3, 2011
GURPARSHAD Vs. SUPERINTENDENT, CENTRAL JAIL
May 20, 2011
GURPREET KAUR Vs. BIKRAMJEET SINGH
July 29, 2011
GURPREET KAUR Vs. STATE OF PUNJAB
January 27, 2011
GURPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 19, 2011
GURPREET KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
March 4, 2011
GURPREET KAUR AND ANR. Vs. STATE OF U.T. CHANDIGARH AND ORS.
April 26, 2011
GURPREET KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
September 2, 2011
GURPREET SINGH Vs. STATE OF PUNJAB AND ANR.
February 14, 2011
GURPREET SINGH Vs. STATE OF PUNJAB
February 15, 2011
GURPREET SINGH Vs. MANJIT KAUR
September 27, 2011
GURPREET SINGH Vs. STATE OF PUNJAB
January 28, 2011
GURPREET SINGH Vs. STATE OF PUNJAB
March 21, 2011
GURPREET SINGH Vs. BRIJINDER BHARDWAJ
March 4, 2011
GURPREET SINGH Vs. STATE OF PUNJAB
March 28, 2011
GURPREET SINGH Vs. STATE OF PUNJAB
October 31, 2011
GURPREET SINGH Vs. STATE OF PUNJAB AND ANOTHER
November 8, 2011
GURPREET SINGH Vs. STATE OF PUNJAB
May 20, 2011
GURPREET SINGH Vs. STATE OF HARYANA AND ORS
August 29, 2011
GURPREET SINGH Vs. STATE OF PUNJAB
May 26, 2011
GURPREET SINGH Vs. STATE OF PUNJAB
March 4, 2011
GURPREET SINGH @ PEETA Vs. STATE OF PUNJAB
December 20, 2011
GURPREET SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 1, 2011
GURPREET SINGH AND COMPANY Vs. STATE OF PUNJAB
October 4, 2011
GURPREET SINGH AND ORS. Vs. STATE OF HARYANA AND ANR.
February 25, 2011
GURPREET SINGH SANGHA @ GOGA Vs. STATE OF PUNJAB AND ANOTHER
August 17, 2011
GURSHARAN DASS AGGARWAL Vs. STATE OF PUNJAB
September 16, 2011
GURSHARAN KAUR Vs. KULDIP KAUR AND ANR.
February 4, 2011
GURSHARAN SINGH Vs. STATE OF PUNJAB
March 17, 2011
GURSHARANJIT KAUR AND OTHER Vs. THE STATE OF PUNJAB AND OTHERS
September 27, 2011
GURSHAVINDER SINGH Vs. BALTEJ KAUR
March 10, 2011
GURTEJ SINGH Vs. STATE OF PUNJAB
February 11, 2011
GURU BACHAN KAUR AND OTHERS Vs. HARBIR SINGH AND ANOTHER
January 18, 2011
GURU NANAK DEV UNIVERSITY AND OTHERS Vs. CHARANJIT KAUR
December 6, 2011
GURU NANAK ITC Vs. STATE OF PUNJAB AND ORS.
August 24, 2011
GURUDWARA MANJI SAHIB AND ANR. Vs. TARA SINGH AND ANR.
April 28, 2011
GURVINDER SINGH Vs. STATE OF PUNJAB
March 7, 2011
GURVINDER SINGH Vs. VINAYAK BAHL
March 16, 2011
GURVINDER SINGH Vs. STATE OF PUNJAB
March 29, 2011
GURVINDER SINGH Vs. STATE OF PUNJAB
April 5, 2011
GURVINDER SINGH ALIAS ANGREJ SINGH Vs. GINDER SINGH AND OTHERS
February 24, 2011
GURVINDER SINGH AND ANR. Vs. JIT SINGH
February 28, 2011
GURWINDER SINGH Vs. STATE OF PUNJAB
March 18, 2011
GURWINDER SINGH Vs. STATE OF PUNJAB AND ORS
April 18, 2011
GURWINDER SINGH @ MINTU Vs. STATE OF PUNJAB
November 2, 2011
GURWINDER SINGH @ NEELA AND ANR. Vs. STATE OF PUNJAB AND ORS.
June 1, 2011
GURWINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
March 15, 2011
H.C. ARORA, ADVOCATE Vs. STATE OF PUNJAB AND ANOTHER
December 22, 2011
HAJUR SINGH Vs. SMT. SARANJEET KAUR
March 11, 2011
HAKAM Vs. STATE OF HARYANA
August 25, 2011
HANS RAJ AND ORS. Vs. STATE OF PUNJAB AND ORS.
July 11, 2011
HANSI IMPROVEMENT TRUST Vs. NARINDER KUMAR JAIN AND ORS.
January 24, 2011
HAR BHAGWAN Vs. STATE OF UNION TERRITORY, CHANDIGARH
September 1, 2011
HAR BHAGWAN @ BHAGWAN DASS Vs. DEVINDER KUMAR GOGIA
November 26, 2011
HARASH KUMAR S/O. SH. SANTOSH KUMAR Vs. THE STATE OF PUNJAB THROUGH THE FINANCIAL COMMISSIONER REVENUE, PUNJAB, CIVIL SECRETARIAT, PUNJAB AND ORS.
August 19, 2011
HARBANS KAUR Vs. INDIAN OIL CORPORATION AND ANOTHER
December 16, 2011
HARBANS KAUR Vs. JASWANT SINGH
February 17, 2011
HARBANS KAUR Vs. D K GARG AND ANR
March 21, 2011
HARBANS KAUR Vs. AMARJIT KAUR AND OTHERS
December 14, 2011
HARBANS KAUR Vs. STATE OF PUNJAB AND OTHERS
September 6, 2011
HARBANS KAUR AND ANR. Vs. JAGIR SINGH AND ORS.
January 19, 2011
HARBANS LAL Vs. STATE OF PUNJAB AND ANR.
March 18, 2011
HARBANS LAL Vs. BANK OF INDIA AND OTHERS
August 4, 2011
HARBANS LAL AND ANR Vs. STATE OF PUNJAB AND ORS
March 21, 2011
HARBANS LAL CHUGH Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA
May 3, 2011
HARBANS LAL KASHMIRI CHAND Vs. HEM RAJ GOYAL
November 7, 2011
HARBANS SINGH Vs. GERMAN SINGH
April 20, 2011
HARBANS SINGH Vs. STATE OF PUNJAB
January 27, 2011
HARBANS SINGH Vs. STATE OF PUNJAB
April 18, 2011
HARBANS SINGH Vs. HARMAIL SINGH
July 12, 2011
HARBANS SINGH Vs. STATE OF PUNJAB AND ANR.
March 15, 2011
HARBANS SINGH Vs. FOOD CORPORATION OF INDIA, NEW DELHI AND OTHERS
May 23, 2011
HARBANS SINGH Vs. STATE OF PUNJAB
March 31, 2011
HARBANS SINGH Vs. STATE OF PUNJAB
December 5, 2011
HARBANS SINGH Vs. SAMITTAR SINGH AND OTHERS
December 7, 2011
HARBANS SINGH Vs. STATE OF PUNJAB AND ORS.
May 30, 2011
HARBANS SINGH S/O RATTAN SINGH Vs. MUNICIPAL COMMITTEE MOGA AND ORS.
January 10, 2011
HARBHAJAN RAM Vs. UNION OF INDIA & OTHERS
September 15, 2011
HARBHAJAN SINGH Vs. STATE OF PUNJAB AND ANR.
March 14, 2011
HARBHAJAN SINGH Vs. STATE OF PUNJAB
January 25, 2011
HARBHAJAN SINGH Vs. STATE OF PUNJAB
December 13, 2011
HARBHAJAN SINGH Vs. SUKHJINDER SINGH AULAK @ BILLA
July 4, 2011
HARBHAJAN SINGH Vs. FINANCIAL COMMISSIONER (CO-OPERATION)
April 28, 2011
HARBHAJAN SINGH Vs. STATE OF PUNJAB
February 22, 2011
HARBHAJAN SINGH Vs. SUBHASH AND COMPANY
July 15, 2011
HARBHAJAN SINGH AHUJA Vs. SUKHDEV SINGH
September 6, 2011
HARBHAJAN SINGH AND ANOTHER Vs. DALJIT SINGH SAHI AND ANOTHER
November 4, 2011
HARBHAJAN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 26, 2011
HARBHAJAN SINGH S/O RALIA RAM Vs. STATE OF PUNJAB
January 19, 2011
HARBHAJAN SINGH SANDHU Vs. UNION OF INDIA
September 21, 2011
HARBHEJ SINGH Vs. DARSHAN MOUDGIL
March 1, 2011
HARCHAND SINGH Vs. STATE OF PUNJAB
February 1, 2011
HARCHAND SINGH Vs. GRAM PANCHAYAT, VILLAGE BHAKATGARH AND OTHERS
January 12, 2011
HARCHARAN SINGH Vs. SARABJIT SINGH
December 21, 2011
HARCHARAN SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
August 29, 2011
HARCHARAN SINGH AND OTHERS Vs. SARABJIT SINGH AND OTHERS
November 21, 2011
HARCHARAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
April 8, 2011
HARDAS SINGH Vs. DARSHAN SINGH
January 17, 2011
HARDEEP SINGH Vs. STATE OF PUNJAB
December 19, 2011
HARDEEP SINGH Vs. STATE OF HARYANA
November 16, 2011
HARDEEP SINGH @ SONU AND ORS. Vs. STATE OF PUNJAB
June 30, 2011
HARDEEP SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 29, 2011
HARDEEP SINGH SUNDRIA, ADVOCATE Vs. STATE OF HARYANA
November 2, 2011
HARDEV SINGH Vs. DIRECTOR LAND RECORD, PUNJAB AND OTHERS.
November 17, 2011
HARDEV SINGH Vs. STATE OF PUNJAB
July 14, 2011
HARDEV SINGH Vs. STATE OF PUNJAB
December 27, 2011
HARDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
September 7, 2011
HARDEV SINGH Vs. SOHAN LAL AND ORS
July 14, 2011
HARDEV SINGH Vs. PARAMJIT KAUR AND OTHERS
November 18, 2011
HARDEV SINGH @ DEBU Vs. STATE OF PUNJAB
January 20, 2011
HARDEV SINGH AND ANR. Vs. STATE OF PUNJAB
March 18, 2011
HARDEV SINGH BILKHU Vs. MEHTAB SINGH
March 21, 2011
HARDEVINDER SINGH Vs. PARAMJIT SINGH
July 28, 2011
HARDIAL MEHTA Vs. STATE OF PUNJAB AND OTHERS
January 7, 2011
HARDIP SINGH Vs. STATE OF PUNJAB AND OTHERS
August 17, 2011
HARDIT SINGH Vs. KAMALJIT KAUR
February 14, 2011
HARDYAL SIDHU Vs. REKHA RANI
April 28, 2011
HARI CHAND AGGARWAL Vs. STATE OF PUNJAB
August 9, 2011
HARI KISHAN GOEL Vs. JOONIX INDIA
March 14, 2011
HARI KRISHAN GOEL Vs. JOONIX INDIA
March 24, 2011
HARI MOHAN DIXIT AND ORS. Vs. PUNJAB AND HARYANA HIGH COURT AND ORS.
February 10, 2011
HARI OM Vs. STATE OF HARYANA
March 17, 2011
HARI PAL Vs. STATE OF HARYANA AND ANR.
March 15, 2011
HARI RAM Vs. UNION TERRITORY
January 12, 2011
HARI RAM Vs. ISHWAR SINGH AND ORS.
March 16, 2011
HARI RAM Vs. STATE OF HARYANA
March 28, 2011
HARI RICE MILL Vs. UHBVN & ANOTHER
January 18, 2011
HARI SINGH Vs. STATE OF HARYANA
March 28, 2011
HARI SINGH Vs. STATE OF PUNJAB THROUGH COLLECTOR
March 29, 2011
HARI SINGH Vs. JASWANT SINGH
May 2, 2011
HARI SINGH Vs. STATE OF PUNJAB AND OTHERS
April 1, 2011
HARI SINGH Vs. STATE OF PUNJAB
December 7, 2011
HARINDER KAUR AND ORS. Vs. DARBARA SINGH AND ORS.
February 11, 2011
HARINDER KUMAR Vs. STATE OF PUNJAB
May 3, 2011
HARINDER SINGH Vs. DIVISIONAL COMMISSIONER AND ORS.
August 3, 2011
HARINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
September 27, 2011
HARINDER SINGH @ BURI Vs. STATE OF PUNJAB
April 26, 2011
HARINDER SINGH AND OTHERS Vs. GURMINDER KAUR
November 16, 2011
HARINDER SINGH SAINI Vs. STATE OF HARYANA AND ORS
February 15, 2011
HARISH CHAND AND OTHERS Vs. ANIL KUMAR
September 5, 2011
HARISH CHHABRA Vs. STATE OF PUNJAB
October 18, 2011
HARISH KUMAR Vs. PRITAM KAUR
July 20, 2011
HARISH KUMAR @ HAPPY Vs. STATE OF PUNJAB & ANR.
August 18, 2011
HARISH KUMAR GUPTA Vs. STATE OF HARYANA
September 21, 2011
HARJEET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 7, 2011
HARJEET SINGH Vs. STATE OF PUNJAB
March 7, 2011
HARJEET SINGH Vs. STATE OF PUNJAB AND ANOTHER
October 5, 2011
HARJEET SINGH Vs. STATE OF PUNJAB AND ANOTHER
December 14, 2011
HARJEET SINGH GUJRAL Vs. SURENDER
March 4, 2011
HARJINDER KAUR Vs. STATE OF PUNJAB
January 27, 2011
HARJINDER KAUR Vs. STATE OF PUNJAB AND ANR.
February 10, 2011
HARJINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
November 18, 2011
HARJINDER PAL KAUR AND OTHERS Vs. UNION OF INDIA AND OTHERS
August 18, 2011
HARJINDER SINGH Vs. STATE OF PUNJAB AND ANR.
January 10, 2011
HARJINDER SINGH Vs. SANDEEP KAUR
October 13, 2011
HARJINDER SINGH Vs. FINANCIAL COMMISSIONER CO-OPERATIVE PUNJAB
April 25, 2011
HARJINDER SINGH Vs. STATE OF PUNJAB
April 6, 2011
HARJINDER SINGH Vs. BALJIT KAUR
October 31, 2011
HARJINDER SINGH Vs. SEWA SINGH AND OTHERS
September 20, 2011
HARJINDER SINGH Vs. STATE OF PUNJAB
December 13, 2011
HARJINDER SINGH Vs. VED PARKASH
June 2, 2011
HARJINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 5, 2011
HARJINDER SINGH AND ORS. Vs. STATE OF PUNJAB
March 18, 2011
HARJIT KAUR Vs. STATE OF PUNJAB
May 5, 2011
HARJIT KAUR Vs. STATE OF PUNJAB
April 20, 2011
HARJIT KAUR MANN Vs. STATE OF PUNJAB AND ANR.
January 17, 2011
HARJIT SINGH Vs. MEHNGA SINGH AND ORS.
February 11, 2011
HARJIT SINGH @ GORA AND ANR. Vs. STATE OF PUNJAB
April 18, 2011
HARJIT SINGH AND ORS. Vs. STATE OF PUNJAB
February 10, 2011
HARJOT SINGH Vs. GURJIT KAUR
March 7, 2011
HARJOT SINGH AND ANR. Vs. STATE OF HARYANA AND ORS.
January 24, 2011
HARKAMAL JIT SINGH AND ORS Vs. U T AND ANR
March 3, 2011
HARKEWAL KAUR Vs. SRI KRISHAN AGGARWAL
March 10, 2011
HARKIRAT SINGH Vs. STATE OF HARYANA
February 7, 2011
HARKIRAT SINGH MANGAT Vs. ROHIT THAPAR AND ANR.
January 27, 2011
HARKISHAN Vs. UNION OF INDIA
February 3, 2011
HARKRISHAN LAL Vs. SUPERINTENDING CANAL OFFICER
January 31, 2011
HARLAL SINGH Vs. STATE OF PUNJAB
November 4, 2011
HARLEEN KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
February 21, 2011
HARMANPREET SINGH @ MANAK SINGH AND ANR. Vs. STATE OF PUNJAB
March 15, 2011
HARMEET KAUR AND ORS Vs. PUNJAB STATE
January 13, 2011
HARMEL SINGH Vs. STATE OF PUNJAB
April 5, 2011
HARMINDER KAUR Vs. GURTAR SINGH
February 17, 2011
HARMOHAN SINGH Vs. STATE OF HARYANA
January 5, 2011
HARMOHINDER KAUR AND ANR. Vs. STATE OF PUNJAB AND ANR.
May 2, 2011
HARNAM SINGH AND ANR. Vs. STATE OF HARYANA AND ANR.
March 21, 2011
HARNEK SINGH Vs. STATE OF PUNJAB
July 27, 2011
HARNEK SINGH AND ORS. Vs. GURDEEP SINGH
February 21, 2011
HARPAL KAUR Vs. RAJ JOGINDER SINGH AND OTHERS
May 27, 2011
HARPAL SINGH Vs. DALJIT SINGH AND ANR.
January 24, 2011
HARPAL SINGH Vs. TARANPREET KAUR
April 7, 2011
HARPAL SINGH AND ANR. Vs. GURDEV KAUR AND ORS.
February 22, 2011
HARPAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
November 15, 2011
HARPINDER SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
March 23, 2011
HARPREET KAUR Vs. ELECTION TRIBUNAL
July 14, 2011
HARPREET KAUR AND ANOTHER Vs. THE COMMISSIONER OF POLICE, AMRITSAR AND OTHERS
October 5, 2011
HARPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 21, 2011
HARPREET SINGH Vs. KAMALPREET KAUR
February 25, 2011
HARPREET SINGH Vs. KISHAN CHAND AND OTHERS
November 26, 2011
HARPREET SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 2, 2011
HARPREET SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
March 16, 2011
HARSH VASHISHT Vs. RAJINDER SHARMA
September 27, 2011
HARVINDER KAUR Vs. STATE OF HARYANA
March 22, 2011
HARVINDER SINGH Vs. STATE OF PUNJAB
January 14, 2011
HARVINDER SINGH Vs. STATE OF PUNJAB
August 23, 2011
HARVINDER SINGH Vs. STATE OF HARYANA AND ORS
August 16, 2011
HARWANT KAUR ALIAS SHINDI & ANR Vs. STATE OF PUNJAB & ORS
August 25, 2011
HARWINDER PAL KAUR Vs. KULDEEP SINGH GURM @ KULDEEP SINGH
March 4, 2011
HARWINDER SINGH Vs. STATE OF PUNJAB
March 15, 2011
HARWINDER SINGH @ CHOTTU Vs. STATE OF PUNJAB
September 7, 2011
HARWINDER SINGH ALIAS SONU Vs. STATE OF PUNJAB AND ANR.
May 23, 2011
HARWINDER SINGH AND ORS. Vs. STATE OF PUNJAB
January 19, 2011
HARYANA AGRICULTURAL UNIVERSITY Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANR.
April 28, 2011
HARYANA FINANCIAL CORPORATION, CHANDIGARH Vs. DEVA SINGH, LAW OFFICER
August 2, 2011
HARYANA GLUE WORKS Vs. KAPOOR SINGH
January 31, 2011
HARYANA POWER GENERATION CORPORATION LIMITED Vs. SATLUJ CONSTRUCTION LIMITED
November 2, 2011
HARYANA PROGRESSIVE SCHOOLS CONFERENCE (REGD.) Vs. STATE OF HARYANA AND OTHERS
April 27, 2011
HARYANA PUBLIC SERVICE COMMISSION Vs. STATE INFORMATION COMMISSIONER
January 10, 2011
HARYANA PUBLIC SERVICE COMMISSION Vs. SNEH LATA AND OTHERS
July 5, 2011
HARYANA RICE MILLERS ALIAS DEALERS ASSOCIATION Vs. STATE OF HARYANA
September 22, 2011
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. K L AHUJA AND ANOTHER
March 1, 2011
HARYANA STATE AND ANOTHER Vs. KABUL SINGH
January 27, 2011
HARYANA STATE AND OTHERS Vs. JAI DEEP
May 24, 2011
HARYANA STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. PREM SINGH
April 21, 2011
HARYANA STATE ELECTRICITY BOARD THROUGH ITS UNDER SECRETARY Vs. R.C. GUPTA
August 30, 2011
HARYANA STATE INDUSTRIAL DEVELOPMENT COPORATION Vs. COMMISSIONER OF INCOME TAX
November 23, 2011
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. R.C. GUPTA
August 12, 2011
HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR AND ANR. Vs. BHARAT SANCHAR NIGAM LIMITED
August 1, 2011
HARYANA URBAN DEVELOPMENT AUTHORITY, THROUGH ITS ADMINISTRATOR Vs. BIMLA DEVI AND ORS.
January 25, 2011
HARYANA WAKF BOARD Vs. IQBAL CHAND SHARMA
March 23, 2011
HARYANA WAREHOUSING CORPORATION Vs. UNION OF INDIA AND OTHERS
January 20, 2011
HASIN Vs. STATE OF HARYANA
February 15, 2011
HAWA SINGH Vs. STATE OF HARYANA
November 22, 2011
HAWA SINGH Vs. STATE OF HARYANA
January 12, 2011
HAZARA Vs. STATE OF HARYANA AND OTHERS
January 31, 2011
HAZARA SINGH AND OTHERS Vs. LAL SINGH
November 4, 2011
HAZARI Vs. SUSHILA AND ORS.
February 17, 2011
HAZARI Vs. GRAM PANCHAYAT KHATOTI
February 7, 2011
HC KASHMIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
November 14, 2011
HC SANDEEP KUMAR Vs. STATE OF HARYANA AND ANOTHER
September 30, 2011
HC SATWINDER SINGH Vs. STATE OF PUNJAB
February 11, 2011
HEAD CONSTABLE DARSHAN SINGH Vs. STATE OF HARYANA AND ANR.
October 13, 2011
HEAD CONSTABLE SOM NATH NO. 883 Vs. STATE OF HARYANA
September 5, 2011
HEENA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 13, 2011
HEENA AND ANR. Vs. STATE OF HARYANA AND ORS.
May 3, 2011
HEENA YADAV Vs. THE STATE OF PUNJAB AND OTHERS
August 2, 2011
HEM LATA Vs. SUBHASH CHAND AND ORS.
January 25, 2011
HEM RAJ Vs. STATE OF HARYANA
May 12, 2011
HEMANT GOSWAMI Vs. UNION OF INDIA (UOI) AND ORS.
March 15, 2011
HEMANT SHARMA @ SONU SHARMA Vs. STATE OF PUNJAB
January 6, 2011
HERA DHIR Vs. STATE OF PUNJAB AND ANOTHER
August 19, 2011
HET RAM Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
January 21, 2011
HIMAT SINGH Vs. THE FINANCIAL COMMISSIONER REVENUE
December 6, 2011
HIMMAT SINGH SHERGILL Vs. PARKASH SINGH BADAL
December 15, 2011
HIND SONS AGENCY Vs. JAI PARKASH JAIN
October 3, 2011
HINDU CO-OPERATIVE BANK Vs. STATE OF PUNJAB AND OTHERS
August 24, 2011
HINDU SENIOR SECONDARY SCHOOL, KAITHAL Vs. STATE OF HARYANA
May 6, 2011
HINDU URBAN CO-OPERATIVE BANK LIMITED Vs. STATE INFORMATION COMMISSION
May 9, 2011
HINDUSTAN LEVER LTD Vs. GOVERNMENT FOOD INSPECTOR HOSHIARPUR
July 18, 2011
HINDUSTAN PETROLEUM CORPORATION LTD Vs. CENTRAL INFORMATION COMMISSION
January 24, 2011
HINDUSTAN PETROLEUM CORPORATION LTD Vs. STATE OF PUNJAB
March 7, 2011
HIRA KHAN @ GAJALA Vs. DIVISIONAL COMMISSIONER, PATIALA AND OTHERS
November 18, 2011
HIRA LAL Vs. BABU RAM AND ORS.
April 25, 2011
HIRA MAL ALIAS HIRA LAL Vs. STATE OF HARYANA
March 3, 2011
HIRA SINGH Vs. STATE OF PUNJAB & ORS
October 3, 2011
HIRA SINGH @ HARJIT SINGH Vs. STATE OF PUNJAB
February 10, 2011
HITAISHI MANKIND WELFARE Vs. STATE OF PUNJAB & ORS
August 26, 2011
HITESH KAPOOR AND ANOTHER Vs. UNION OF INDIA AND OTHERS
December 20, 2011
HOME TEX Vs. COMMISSIONER OF INCOME TAX
May 24, 2011
HOSHIAR SINGH Vs. STATE OF HARYANA
November 4, 2011
HOSHIAR SINGH Vs. STATE OF HARYANA
March 11, 2011
HOSHIAR SINGH Vs. HARYANA VIDHUT PARSHARAN NIGAM LTD.
August 23, 2011
HOTI RAM Vs. STATE OF HARAYANA
September 27, 2011
HOUSING BOARD, HARYANA Vs. S B KUMAR, ASSTT ENGINEER AND ANOTHER
November 11, 2011
HUKAM CHAND Vs. STATE OF HARYANA
March 23, 2011
HUKAM CHAND AND ORS Vs. BHAGWAN SINGH YADAV AND ORS
September 8, 2011
HUKAM SINGH Vs. STATE OF PUNJAB
April 29, 2011
HUKAM SINGH Vs. STATE OF HARYANA
February 23, 2011
HYUNDAI MOTOR INDIA LTD. Vs. MRS. RUPINDER PAL KAUR BOPARAI AND ANR.
May 25, 2011
IBBAN AND ORS. Vs. STATE OF HARYANA
January 4, 2011
IBBAR @ IBRAHIM Vs. STATE OF HARYANA
April 19, 2011
IBRAHIM ALI Vs. STATE OF HARYANA
March 4, 2011
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. PERMANENT LOK
August 26, 2011
IMPROVEMENT TRUST PANIPAT Vs. BRIJ LAL MALIK AND ANOTHER
January 3, 2011
IMRAN Vs. STATE OF HARYANA
December 7, 2011
IN RE: A.R.D. REALTY PRIVATE LIMITED; IN RE: POLO HOTELS LIMITED Vs. STATE
November 18, 2011
IN RE: YUSEN AIR AND SEA SERVICE (INDIA) PRIVATE LIMITED AND NYK LOGISTICS (INDIA) LIMITED Vs. STATE
November 18, 2011
INDER PAL BATRA Vs. ARUN BANSAL
March 17, 2011
INDER RAJ SINGH AND OTHERS Vs. STATE OF HARYANA
November 18, 2011
INDER SINGH Vs. ASSISTANT REGISTRAR, COOPERATIVE SOCIETIES, JIND
September 22, 2011
INDER SINGH Vs. STATE OF HARYANA
February 2, 2011
INDER SINGH Vs. SUBE SINGH AND ORS.
February 25, 2011
INDER SINGH Vs. DARA SINGH AND ANR.
January 17, 2011
INDER SINGH Vs. STATE OF HARYANA
September 19, 2011
INDERJEET PARKASH Vs. PUNJAB & HARYANA HIGH COURT, CHANDIGARH & OTHERS
September 15, 2011
INDERJEET SINGH Vs. THE MAJRI COLONY WELFARE AND FOREST MANAGEMENT SOCIETY OF VILLAGE MAJRI COLONY AND ORS.
March 29, 2011
INDERJIT Vs. JOGINDER SINGH AND OTHERS
October 3, 2011
INDERJIT SINGH Vs. STATE OF PUNJAB
February 10, 2011
INDERJIT SINGH Vs. STATE OF PUNJAB
February 11, 2011
INDERJIT SINGH Vs. INDERJIT KAUR
May 16, 2011
INDERJIT SINGH Vs. HARKISHAN SINGH
May 17, 2011
INDERJIT SINGH Vs. GURDIP KAUR
April 19, 2011
INDERJIT SINGH Vs. STATE OF PUNJAB
August 30, 2011
INDERJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
November 3, 2011
INDERJIT SINGH BRAR Vs. SANDEEP BANSAL
March 10, 2011
INDERJIT SINGH SON OF BACHAN SINGH Vs. STATE OF PUNJAB
January 13, 2011
INDIA ASSURANCE COMPANY LIMITED Vs. SEWA SINGH
December 8, 2011
INDIABULLS SECURITIES LTD. Vs. MAHESH KUMAR SARSWAT
March 10, 2011
INDIAN ACRYLICS LTD Vs. PRESIDING OFFIDER
February 4, 2011
INDIAN BANK Vs. PUNJAB SPINNING AND WEAVING MILLS LTD
January 27, 2011
INDIAN HARDWARE INDUSTRY LTD Vs. PRESIDING OFFICER, LABOUR COURT-II, FARIDABAD AND ANOTHER
February 23, 2011
INDIAN OIL CORPORATION Vs. BABA LAL JI FILING STATION
July 4, 2011
INDIAN OIL CORPORATION LTD Vs. UNION OF INDIA REPRESENTING NORTHERN RAILWAYS
September 14, 2011
INDIAN OIL CORPORATION LTD Vs. NEENA GOYAL
May 11, 2011
INDU AND ANR. Vs. STATE OF HARYANA AND ORS.
February 15, 2011
INDU DOGRA Vs. STATE OF PUNJAB
March 8, 2011
INDU LATA AGGARWAL Vs. JOINT REGISTRAR CO-OPERATIVE SOCIETIES
February 24, 2011
INDUSTRIAL ORGANICS LIMITED Vs. STATE OF PUNJAB
March 25, 2011
INIRAWATI Vs. SURAT SINGH AND ORS.
January 6, 2011
INSTITUTE OF TECHNOLOGY AND MANAGEMENT Vs. SHAINA AND ANR.
February 14, 2011
INTERNATIONAL CARS & MOTORS LTD. Vs. STATE OF PUNJAB AND OTHERS
October 17, 2011
INTERNATIONAL TRACTORS LIMITED Vs. PRESIDING OFFICER LABOUR COURT
January 13, 2011
IQBAL KAUR Vs. DAYAL SINGH
April 29, 2011
IQBAL MOHAMMAD Vs. STATE OF PUNJAB AND OTHERS
December 5, 2011
IQBAL SINGH Vs. M/S. GIAN CHAND MANGAT RAI COMMISSION AGENTS AND OTHERS
March 10, 2011
IQBAL SINGH Vs. PUNJAB STATE THROUGH COLLECTOR AMRITSAR
September 14, 2011
IQBAL SINGH Vs. STATE OF PUNJAB
February 10, 2011
IQBAL SINGH Vs. SHAMSHER SINGH PURI
March 25, 2011
IQBAL SINGH Vs. JOGINDER PAL JAIN
May 18, 2011
IQBAL SINGH Vs. MARKET COMMITTEE AND ORS.
March 17, 2011
IQBAL SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
May 27, 2011
IRFAN Vs. STATE OF HARYANA AND ORS.
March 11, 2011
ISHAR SINGH Vs. THE ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB, CHANDIGARH AT S.A.S. NAGAR, MOHALI AND ANOTHER
March 29, 2011
ISHAR SINGH & OTHERS Vs. THE STATE OF HARYANA & OTHERS
December 20, 2011
ISHWAR Vs. STATE OF HARYANA
March 10, 2011
ISHWAR AND ORS Vs. STATE OF HARYANA AND ANR
March 21, 2011
ISHWAR LAL @ PAPPU Vs. STATE OF PUNJAB AND ANOTHER
October 5, 2011
ISHWAR SINGH Vs. STATE OF HARYANA
November 17, 2011
ISHWAR SINGH Vs. THE STATE OF HARYANA AND ORS.
April 1, 2011
ISHWAR SINGH Vs. WORKMEN COMPENSATION COMMISSIONER
March 3, 2011
ISHWAR SINGH Vs. STATE OF PUNJAB
March 7, 2011
ISHWAR SINGH Vs. STATE OF HARYANA AND ORS.
May 26, 2011
ISHWAR SINGH Vs. SMT. PREM KAUR AND ORS.
March 16, 2011
ISHWAR SINGH Vs. CHAUDHARY CHARAN SINGH HRY AGRICULTURAL UNIVERSITY
December 12, 2011
ISHWARI PARSHAD Vs. STATE OF HARYANA AND OTHERS
November 7, 2011
ISWHAR DASS Vs. SANJIV KUMAR
February 11, 2011
ITS WORKMEN OF GURGAON LABORATORIES Vs. PRESIDING OFFICER, LABOUR COURT-I AND ANR.
March 23, 2011
IVAN JAIN AND ORS. Vs. STATE OF HARYANA AND ANR.
January 13, 2011
J P COMMERCIAL COMPLEX, 216-B, SUTEHRI ROAD, HOSHIARPUR THROUGH ITS PROPRIETOR SMT SARABJIT KAUR R/O HOUSE NO 52, SECTOR 15-A, CHANDIGARH Vs. STATE OF PUNJAB THROUGH ITS SECRETARY TO GOVERNMENT, DEPARTMENT OF FINANCE, PUNJAB CIVIL SECRETARIAT, CHANDIGARH AND ANOTHER
August 18, 2011
J S CHOUDHARY Vs. RITU DEVI
January 25, 2011
J.K. LAKSHMI CEMENT LTD. Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
July 14, 2011
J.K. VERMA AND ANR. Vs. SUDESH KUMAR JAIN AND ANR.
January 27, 2011
J.L. PURI Vs. UNITED INDIA INSURANCE COMPANY AND ANOTHER
August 18, 2011
J.R. ABROL, 155, AGGAR NAGAR, LUDHIANA Vs. HARYANA STATE ELECTRICITY BOARD, PANCHKULA, THROUGH ITS CHAIRMAN, AND ANOTHER
December 7, 2011
J.R. AHUJA Vs. COMMISSIONER OF INCOME TAX
November 8, 2011
JAFAR IQBAL Vs. STATE OF PUNJAB
May 2, 2011
JAG MOHAN Vs. SATYA NARAIN AND ORS.
January 6, 2011
JAG PARVESH Vs. STATE OF HARYANA
March 11, 2011
JAGAN @ JAGAN NATH Vs. STATE OF HARYANA
July 25, 2011
JAGAT RAM Vs. STATE OF PUNJAB AND ORS.
March 23, 2011
JAGAT SARUP Vs. STATE OF HARYANA
February 21, 2011
JAGAT SINGH & CO & ORS Vs. STATE OF PUNJAB AND ORS
September 1, 2011
JAGBIR SINGH Vs. STATE OF HARYANA
January 10, 2011
JAGBIR SINGH Vs. HARYANA SAHITYA AKADEMI
March 15, 2011
JAGBIR SINGH AND ANOTHER Vs. RAMPAT AND OTHERS
March 22, 2011
JAGDEEP KUMAR Vs. STATE OF PUNJAB
January 13, 2011
JAGDEV SINGH Vs. AJAIB SINGH
August 10, 2011
JAGDEV SINGH Vs. STATE OF PUNJAB
February 25, 2011
JAGDISH Vs. STATE OF HARYANA
December 14, 2011
JAGDISH Vs. DIRECTOR CONSOLIDATION HARYANA
March 21, 2011
JAGDISH Vs. STATE OF HARYANA AND OTHERS
May 18, 2011
JAGDISH Vs. STATE OF HARYANA
March 4, 2011
JAGDISH Vs. STATE OF HARYANA
March 15, 2011
JAGDISH @ PAPPU Vs. STATE OF HARYANA
April 6, 2011
JAGDISH CHANDER DHAWAN Vs. SH. RAKESH DHAWAN AND ANOTHER
April 20, 2011
JAGDISH KUMAR Vs. AMAR KUMAR AND ORS.
February 17, 2011
JAGDISH KUMAR Vs. STATE OF HARYANA AND OTHERS
April 1, 2011
JAGDISH KUMAR JAIN AND ORS. Vs. STATE OF HARYANA AND ORS.
July 7, 2011
JAGDISH KUMAR SEHGAL Vs. THE PUNJAB STATE POWER CORPORATION LTD. AND ANR.
April 29, 2011
JAGDISH MITTER PURI Vs. BALDEV SINGH AND ORS.
March 16, 2011
JAGDISH RAI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
October 3, 2011
JAGDISH RAI, CONTRACTOR Vs. THE EXECUTIVE ENGINEER AND ORS.
April 1, 2011
JAGDISH RAM Vs. JAGTAR SINGH AND ORS.
February 23, 2011
JAGDISH SINGH Vs. RAJINDER SINGH AND ANR.
January 14, 2011
JAGDISH SINGH @ DEESA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 14, 2011
JAGDISH SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
August 24, 2011
JAGDISH SINGH LAMBERDAR Vs. STATE OF PUNJAB AND ORS.
March 21, 2011
JAGGI @ JAGIR SINGH AND ANR Vs. STATE OF HARYANA
January 13, 2011
JAGIR SINGH Vs. STATE OF HARYANA
February 1, 2011
JAGIR SINGH Vs. COMMISSIONER (APPEALS), JALANDHAR DIVISION
December 8, 2011
JAGIR SINGH AND ORS. Vs. THE STATE OF HARYANA AND ORS.
April 29, 2011
JAGJEET KAUR AND ANR Vs. STATE OF PUNJAB AND ORS
January 13, 2011
JAGJINDER SINGH Vs. STATE OF PUNJAB
July 6, 2011
JAGJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 22, 2011
JAGJIT SINGH Vs. STATE OF PUNJAB AND ORS.
March 3, 2011
JAGJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
October 19, 2011
JAGJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
March 9, 2011
JAGJIT SINGH ALIAS JAGGA Vs. STATE OF PUNJAB
September 21, 2011
JAGJIT SINGH GILL Vs. SATWANT KAUR
October 12, 2011
JAGJIT SINGH, S/O. JASWANT SINGH (SINCE DECEASED) Vs. SHRI B.L. BAJAJ AND ORS.
March 22, 2011
JAGJOT SINGH Vs. STATE OF PUNJAB AND OTHERS
September 22, 2011
JAGMAL SINGH Vs. ARPANA RESEARCH AND CHARITIES TRUST
May 19, 2011
JAGMOHAN CHOPRA Vs. DIVISIONAL COMMISSIONER
February 17, 2011
JAGPAL SINGH Vs. MOHINDER KUMAR AGGARWAL
September 28, 2011
JAGPAL SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
April 8, 2011
JAGPREET SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 1, 2011
JAGRAM Vs. DILBAGH SINGH
March 3, 2011
JAGROOP SINGH @ ROOPA Vs. STATE OF PUNJAB
February 4, 2011
JAGSEER SINGH ALIAS SONU ALIAS JOGA ALIAS DAVINDER SINGH Vs. STATE OF PUNJAB
May 25, 2011
JAGSIR SINGH Vs. ASSISTANT REGISTRAR, CO-OPERATIVE SOCIETIES, FARIDKOT AND OTHERS
May 23, 2011
JAGSIR SINGH @ JANGIRA Vs. STATE OF PUNJAB
April 18, 2011
JAGSIR SINGH AND OTHERS Vs. STATE OF PUNJAB
September 8, 2011
JAGTAR SINGH Vs. STATE OF PUNJAB AND ANR.
February 25, 2011
JAGTAR SINGH Vs. MANGAT SAINI
January 19, 2011
JAGTAR SINGH Vs. RAJBINDER KAUR
February 23, 2011
JAGTAR SINGH Vs. SHINGARA SINGH AND ANOTHER
December 14, 2011
JAGTAR SINGH Vs. STATE OF PUNJAB
December 21, 2011
JAGTAR SINGH Vs. BALWANT KAUR
August 30, 2011
JAGTAR SINGH @ KAKA Vs. STATE OF PUNJAB
March 4, 2011
JAGTAR SINGH AND ANR Vs. STATE OF PUNJAB
April 18, 2011
JAGTAR SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
April 29, 2011
JAGTAR SINGH AND ORS. Vs. IND KAUR
February 17, 2011
JAGTU (DECEASED) THROUGH HIS LRS AND OTHERS Vs. RAM CHAND ALIAS JHANDA AND OTHERS
November 11, 2011
JAGVINDER ALIAS JOGENDER ALIAS KALA Vs. STATE OF HARYANA
March 29, 2011
JAGVIR KAUR Vs. STATE OF PUNJAB
May 6, 2011
JAGWANT SINGH Vs. STATE OF PUNJAB
March 17, 2011
JAGWINDER KAUR AND ORS Vs. STATE OF PUNJAB AND ORS
September 2, 2011
JAGWINDER SINGH Vs. STATE OF PUNJAB
April 18, 2011
JAI HANUMAN BAJRANG BALI CO. Vs. STATE OF HARYANA AND ANR.
February 28, 2011
JAI KARAN MATTU Vs. STATE OF PUNJAB
August 16, 2011
JAI KUMAR Vs. KULDEEP SINGH
November 1, 2011
JAI LAL Vs. STATE OF HARYANA
March 14, 2011
JAI MATA TRADERS Vs. UNIQUE FOUNDARY REGD
March 17, 2011
JAI NARAIN DAHIYA AND OTHERS Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD AND OTHERS
January 7, 2011
JAI NARAIN JAKHAR Vs. STATE OF HARYANA
October 19, 2011
JAI PAL SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
August 9, 2011
JAI PARKASH Vs. STATE OF HARYANA
April 1, 2011
JAI PARKASH @ BHURA AND ANOTHER Vs. STATE OF HARYANA
August 25, 2011
JAI PARKASH ALIAS PARKASH Vs. STATE OF HARYANA
September 7, 2011
JAI PARKASH AND OTHERS Vs. SHAMLAT PATTI SURDAS OF VILLAGE THUA TEHSIL AND DISTRICT JIND THROUGH ITS PROPRIETORS
November 18, 2011
JAI SINGH Vs. STATE OF PUNJAB
March 21, 2011
JAI SINGH Vs. PANJAB UNIVERSITY
May 25, 2011
JAI SINGH @ JAIYA S/O RISAL SINGH Vs. THE STATE OF HARYANA
July 6, 2011
JAIBIR SINGH MALIK AND ORS. Vs. STATE OF HARYANA AND ORS.
September 16, 2011
JAIDEV SINGH Vs. THE STATE OF PUNJAB
May 3, 2011
JAIKUM AND ORS. Vs. STATE OF HARYANA
January 17, 2011
JAILA SINGH Vs. STATE OF PUNJAB
January 13, 2011
JAIMAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND OTHERS
July 6, 2011
JAIMAL SINGH Vs. FINANCIAL COMMISSIONER
August 10, 2011
JAIN MOTORS REGD.PATIALA Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL
December 12, 2011
JAINUDIN Vs. STATE OF PUNJAB
July 14, 2011
JAKIR HUSSAIN Vs. STATE OF HARYANA
December 7, 2011
JALANDHAR IMPROVEMENT TRUST Vs. KULDIP KAUR
February 3, 2011
JALANDHAR IMPROVEMENT TRUST Vs. THE TRIBUNAL CONSTITUTION UNDER THE PUNJAB TOWN IMPROVEMENT TRUST AND ANR.
March 30, 2011
JALIA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
April 8, 2011
JALOUR SINGH SON OF HARNEK SINGH, RESIDENT OF VILLAGE PATHRALA, TEHSIL AND DISTRICT PATIALA Vs. STATE OF PUNJAB, THROUGH SECRETARY HOME, PUNJAB, CHANDIGARH, AND OTHERS
November 8, 2011
JAN KISHORE Vs. STATE OF HARYANA
August 18, 2011
JANAK RAJ Vs. STATE OF PUNJAB
September 7, 2011
JARNAIL SINGH Vs. NARANJAN KAUR
January 27, 2011
JARNAIL SINGH Vs. STATE OF PUNJAB
March 7, 2011
JARNAIL SINGH Vs. STATE OF PUNJAB
April 19, 2011
JARNAIL SINGH Vs. M/S K. SANDHU AND SONS
May 10, 2011
JARNAIL SINGH Vs. STATE OF PUNJAB AND OTHERS
December 7, 2011
JARNAIL SINGH Vs. STATE OF PUNJAB AND OTHERS
May 4, 2011
JARNAIL SINGH Vs. THE STATE OF PUNJAB AND ANR.
July 11, 2011
JARNAIL SINGH Vs. STATE OF PUNJAB AND ORS.
September 13, 2011
JARNAIL SINGH LAMBA Vs. LIFE INSURANCE CORPORATION OF INDIA THROUGH ITS CHAIRMAN, YOGAKSHEMA, JEEVAN BEEMA MARG, MUMBAI 21 AND OTHERS
September 2, 2011
JASBIR ALIAS BANTI ALIAS JASBIR SINGH Vs. STATE OF HARYANA
January 7, 2011
JASBIR KAUR Vs. ORIENTAL INSURANCE CO LTD
August 24, 2011
JASBIR KAUR Vs. STATE OF HARYANA
February 11, 2011
JASBIR KAUR Vs. GURPREET SINGH
March 11, 2011
JASBIR KAUR Vs. RANDHIR SINGH BAJWA
May 9, 2011
JASBIR KAUR W/O IQBAL SINGH Vs. CHIEF COMMISSIONER GURDWARA ELECTIONS, GOVT OF INDIA, CHANDIGARH AND OTHERS
August 26, 2011
JASBIR SINGH Vs. STATE OF PUNJAB
March 30, 2011
JASBIR SINGH Vs. STATE OF PUNJAB AND OTHERS
May 10, 2011
JASBIR SINGH Vs. COMMISSIONER
July 14, 2011
JASBIR SINGH Vs. RANJIT SINGH
February 10, 2011
JASBIR SINGH Vs. STATE OF PUNJAB
May 12, 2011
JASBIR SINGH Vs. JOGINDER SINGH
January 14, 2011
JASBIR SINGH Vs. MUNICIPALITY GARDHIWALA
July 12, 2011
JASBIR SINGH Vs. STATE OF HARYANA AND OTHERS
October 4, 2011
JASBIR SINGH Vs. STATE OF HARYANA
April 26, 2011
JASBIR SINGH Vs. STATE OF PUNJAB
December 22, 2011
JASBIR SINGH Vs. SUKHWINDER SINGH AND OTHERS
November 2, 2011
JASBIR SINGH Vs. STATE OF PUNJAB AND OTHERS
December 27, 2011
JASBIR SINGH AND ANR. Vs. STATE OF HARYANA
April 8, 2011
JASBIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
May 26, 2011
JASBIR SINGH DHILLON Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED AND ANR.
April 29, 2011
JASJIT SINGH Vs. PREM HARJIT SINGH
November 28, 2011
JASJIT SINGH Vs. UNION TERRITORY, CHANDIGARH AND ANR.
August 24, 2011
JASKARAN SINGH BHINDER Vs. STATE OF PUNJAB AND ORS
January 13, 2011
JASLEEN KAUR ALIAS JASWINDER KAUR Vs. STATE OF PUNJAB
September 13, 2011
JASMAIL KAUR Vs. MALKIAT SINGH
December 1, 2011
JASMAIL SINGH Vs. STATE OF PUNJAB AND ORS.
March 23, 2011
JASMAIL SINGH Vs. STATE OF PUNJAB
January 13, 2011
JASMEEN ALIAS PINKY Vs. STATE OF PUNJAB AND ORS.
September 16, 2011
JASMER Vs. STATE OF HARYANA
March 23, 2011
JASMER @ GUDDU Vs. STATE OF HARYANA
July 21, 2011
JASPAL Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL AND ANR.
May 20, 2011
JASPAL KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
November 2, 2011
JASPAL SINGH Vs. STATE OF PUNJAB AND ANR.
March 10, 2011
JASPAL SINGH Vs. STATE OF PUNJAB
February 10, 2011
JASPAL SINGH Vs. STATE OF PUNJAB
April 26, 2011
JASPAL SINGH Vs. STATE OF PUNJAB AND ORS.
August 24, 2011
JASPAL SINGH Vs. NARINDER SINGH AND ANOTHER
February 9, 2011
JASPAL SINGH AND ANOTHER Vs. STATE OF PUNJAB
January 18, 2011
JASPAL SINGH AND ANR. Vs. STATE OF PUNJAB
May 20, 2011
JASPAL SINGH AND ORS. Vs. SH. SANJIV KAUSHAL AND ORS.
July 13, 2011
JASPHUL SINGH ADVOCATE Vs. BALWANT SINGH AND ANR.
January 25, 2011
JASPINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
October 5, 2011
JASPREET KAUR Vs. STATE OF PUNJAB AND OTHERS
March 16, 2011
JASPREET KAUR AND ANR Vs. STATE OF PUNJAB AND ORS
January 13, 2011
JASPREET SINGH AND ORS Vs. STATE OF PUNJAB & ORS
August 18, 2011
JASTINDER SINGH @ FAKIR MOHAMMAD AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
November 16, 2011
JASVIR KAUR Vs. STATE OF PUNJAB
May 31, 2011
JASVIR KAUR Vs. STATE OF PUNJAB
January 4, 2011
JASVIR KAUR & ANOTHER Vs. STATE OF PUNJAB
November 28, 2011
JASVIR KAUR ALIAS SHEERO Vs. STATE OF PUNJAB
February 21, 2011
JASVIR SINGH Vs. STATE OF PUNJAB AND OTHERS
August 18, 2011
JASVIR SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
August 29, 2011
JASVIR SINGH AND ORS Vs. STATE OF PUNJAB
April 21, 2011
JASWANT AND OTHERS Vs. SUPYAR DEVI AND OTHERS
December 14, 2011
JASWANT KAUR @ MACMULLAN Vs. GURMEET SINGH AND ANOTHER
January 12, 2011
JASWANT SINGH Vs. THE STATE OF PUNJAB
February 10, 2011
JASWANT SINGH Vs. STATE OF PUNJAB
August 1, 2011
JASWANT SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB
August 8, 2011
JASWANT SINGH Vs. STATE OF PUNJAB
March 7, 2011
JASWANT SINGH Vs. STATE OF PUNJAB
July 7, 2011
JASWANT SINGH Vs. STATE OF PUNJAB AND OTHERS
December 19, 2011
JASWANT SINGH Vs. DARSHAN SINGH AND ANR.
March 11, 2011
JASWANT SINGH (THROUGH CENTRAL JAIL, FEROZEPUR) Vs. STATE OF PUNJAB
January 7, 2011
JASWANT SINGH ALIAS DHANWANT SINGH Vs. STATE OF HARYANA AND OTHERS
December 22, 2011
JASWANT SINGH AND ANR. Vs. KULDIP RAJ AND ORS.
January 19, 2011
JASWANTI DEVI Vs. STATE OF HARYANA AND ANOTHER
April 18, 2011
JASWINDER KAUR Vs. STATE OF PUNJAB
April 25, 2011
JASWINDER KAUR Vs. STATE OF PUNJAB AND ORS.
March 14, 2011
JASWINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB
October 3, 2011
JASWINDER KAUR AND ANR. Vs. STATE OF PUNJAB
May 24, 2011
JASWINDER PAL Vs. STATE OF PUNJAB
December 1, 2011
JASWINDER SINGH Vs. STATE OF PUNJAB
March 16, 2011
JASWINDER SINGH Vs. STATE OF PUNJAB
April 6, 2011
JASWINDER SINGH Vs. STATE OF HARYANA
July 28, 2011
JASWINDER SINGH Vs. UNION OF INDIA AND ANOTHER
August 4, 2011
JASWINDER SINGH Vs. STATE OF PUNJAB & OTHERS
November 16, 2011
JASWINDER SINGH Vs. STATE OF PUNJAB AND ANR.
January 13, 2011
JASWINDER SINGH @ BUNTY AND ANR. Vs. STATE OF PUNJAB AND ANR.
March 15, 2011
JASWINDER SINGH ALIAS JASSI Vs. STATE OF PUNJAB
March 17, 2011
JASWINDER SINGH AND OTHERS Vs. GAMDOOR SINGH AND ANOTHER
December 1, 2011
JASWINDER SINGH SANDHU Vs. COL RAMINDER SINGH (RETIRED) AND ANR
January 13, 2011
JATINDER KAUR Vs. STATE OF PUNJAB
March 17, 2011
JATINDER KAUR Vs. ROHIT CHOPRA
May 9, 2011
JATINDER KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
April 21, 2011
JATINDER SINGH Vs. STATE OF PUNJAB
January 28, 2011
JATINDER SINGH Vs. SIKH GURDWARA JUDICIAL COMMISSION AMRITSAR AND ORS.
March 11, 2011
JAVED AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
November 18, 2011
JAWAHAR LAL GUGLANI Vs. CHANDER KANTA
March 18, 2011
JAWAHAR LAL MEHRA Vs. SH. KAMAL KUMAR CHOPRA AND ANR.
March 15, 2011
JEET RAM Vs. MOHINDER PAL
December 15, 2011
JEET SINGH & ANR. Vs. M/S NEW HIND ENTERPRISES & ORS.
October 5, 2011
JEET SINGH ALIAS JEETAN DECEASED TH L RS Vs. DAULAT RAM
July 4, 2011
JEET SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 1, 2011
JEET SINGH PANCH Vs. STATE OF PUNJAB
September 26, 2011
JEETA AND OTHERS Vs. GRAM PANCHAYAT KHERLIJITA AND OTHERS
July 12, 2011
JEETO AND OTHERS Vs. JARNAIL SINGH AND OTHERS
November 29, 2011
JEETU RAM Vs. VIKRAMJIT AND OTHERS
November 8, 2011
JEEVAN SINGH @ JEON SNGH Vs. STATE OF PUNJAB AND ANR.
May 24, 2011
JIMMY TRAVELS Vs. LAKHWINDER SINGH
November 23, 2011
JINDA BAI AND ORS. Vs. RAM CHAND AND ORS.
March 22, 2011
JINDER KHAN Vs. STATE OF PUNJAB
April 5, 2011
JINDER SINGH Vs. ORIENTAL BANK OF COMMERCE AND ORS.
March 11, 2011
JITENDER Vs. GEETA DEV
May 19, 2011
JITENDER Vs. UNION OF INDIA
September 21, 2011
JITENDER Vs. SUNITA
February 14, 2011
JITENDER Vs. MUKESH KUMAR AND ORS.
March 14, 2011
JITENDER Vs. STATE OF HARYANA
May 26, 2011
JITENDER GUPTA Vs. SATPAL BHATTI
January 28, 2011
JITENDER SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
August 18, 2011
JIWAN JYOT KAUR Vs. STATE OF PUNJAB AND ANR.
April 28, 2011
JIWAN KUMAR Vs. BACHAN LAL AND ORS.
February 25, 2011
JIWAN MODI Vs. STATE OF PUNJAB
November 2, 2011
JIWANJOT Vs. STATE OF PUNJAB
January 14, 2011
JOAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
May 26, 2011
JODHA RAM Vs. STATE OF PUNJAB
January 17, 2011
JODHBIR SINGH Vs. STATE OF PUNJAB
July 7, 2011
JOEL D. MASIH Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCE AND OTHERS
September 16, 2011
JOG RAJ SINGH Vs. STATE OF PUNJAB
September 28, 2011
JOGA SINGH Vs. PARVEEN KUMAR
March 23, 2011
JOGA SINGH Vs. STATE OF HARYANA AND ANOTHER
December 2, 2011
JOGA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 21, 2011
JOGA SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
May 30, 2011
JOGI RAM Vs. HARBIR AND ORS.
March 30, 2011
JOGINDER Vs. STATE OF HARYANA AND ORS.
February 14, 2011
JOGINDER Vs. STATE OF HARYANA AND OTHERS
September 26, 2011
JOGINDER @ GHOLU @ NEELU Vs. STATE OF HARYANA
June 3, 2011
JOGINDER KAUR AND ANR. Vs. STATE OF PUNJAB
March 18, 2011
JOGINDER KAUR AND ANR. Vs. STATE OF PUNJAB AND ANR.
May 20, 2011
JOGINDER KUMAR @ DEEPU Vs. STATE OF PUNJAB
March 10, 2011
JOGINDER PAL SINGH Vs. STATE OF RAJASTHAN AND ORS.
May 2, 2011
JOGINDER SINGH Vs. STATE OF HARYANA
December 5, 2011
JOGINDER SINGH Vs. STATE OF HARYANA AND ORS.
January 13, 2011
JOGINDER SINGH Vs. ADESH AGGARWAL
September 1, 2011
JOGINDER SINGH Vs. NARINDER KAUR
March 17, 2011
JOGINDER SINGH Vs. ADDITIONAL DIRECTOR, PANCHAYATS, PUNJAB,CHANDIGARH
May 5, 2011
JOGINDER SINGH Vs. STATE OF PUNJAB
May 18, 2011
JOGINDER SINGH Vs. STATE OF HARYANA & OTHERS
December 23, 2011
JOGINDER SINGH Vs. STATE OF PUNJAB AND ANR.
March 14, 2011
JOGINDER SINGH Vs. THE STATE OF PUNJAB
February 1, 2011
JOGINDER SINGH & ANR. Vs. STATE OF PUNJAB
November 17, 2011
JOGINDER SINGH @ GINDER Vs. THE STATE OF PUNJAB AND ORS.
February 16, 2011
JOGINDER SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER AND OTHERS
November 2, 2011
JOGINDER SINGH SON OF MASTAN SINGH AND OTHERS Vs. PUNJAB STATE THROUGH DISTRICT COLLECTOR, SANGRUR AND OTHERS
November 4, 2011
JOHNSON MATTHEY INDIA PVT. LTD. Vs. STATE OF HARYANA AND OTHERS
February 7, 2011
JOHNY K GUPTA Vs. STATE OF PUNJAB
May 23, 2011
JOKHNA DEVI AND ANOTHER Vs. UNION OF INDIA AND OTHERS
November 22, 2011
JTPL TOWNSHIP PVT LTD Vs. RAJEEV MAHAJAN
March 22, 2011
JTPL TOWNSHIPS PRIVATE LTD. Vs. RAMESH AND ORS.
July 13, 2011
JUGA DEVI ETC Vs. AMAR SINGH ETC
February 10, 2011
JUGRAJ SINGH Vs. UNION OF INDIA
September 25, 2011
JUGRAJ SINGH Vs. UNION OF INDIA (UOI) AND ORS.
September 15, 2011
JUJHAR SINGH Vs. PUSHPINDER SINGH AND ANR.
July 13, 2011
JULIE Vs. STATE OF PUNJAB
February 25, 2011
JYOTI AND ANR. Vs. STATE OF PUNJAB AND ORS.
February 11, 2011
JYOTI RAM Vs. ASHOK BANSAL
September 13, 2011
JYOTI RANI Vs. STATE OF HARYANA
August 24, 2011
JYOTI SHARMA Vs. STATE OF PUNJAB
March 17, 2011
K D SALES CORPORATION Vs. TARSEM LAL SURINDER KUMAR AND OTHERS
January 18, 2011
K H HOTELS PVT LIMITED Vs. KRISHAN KUMAR
December 23, 2011
K S HOTHI Vs. ADMINISTRATOR UT AND ORS
January 13, 2011
K.C. GUPTA Vs. PUNJAB NATIONAL BANK, NEW DELHI
April 21, 2011
K.K. SPINNERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 9, 2011
K.S. HOTHI Vs. THE ADMINISTRATOR UT AND ORS.
January 13, 2011
KABAL SINGH Vs. PARAMJIT KAUR
September 27, 2011
KABAL SINGH AND ANOTHER Vs. SARWAN SINGH AND OTHERS
December 13, 2011
KABAL SINGH AND ANOTHER Vs. STATE OF PUNJAB
January 21, 2011
KAILASH CHAND AND OTHERS Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA AND OTHERS
May 4, 2011
KAILASH KAUR Vs. STATE OF PUNJAB
January 14, 2011
KAILASHO DEVI Vs. THE FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT OF HARYANA
July 28, 2011
KAIRON SINGH Vs. STATE OF PUNJAB
February 10, 2011
KAKA SINGH AND ORS. Vs. STATE OF PUNJAB
January 13, 2011
KALA SINGH Vs. STATE OF PUNJAB
February 10, 2011
KALA SINGH Vs. STATE OF PUNJAB
January 4, 2011
KALA SINGH Vs. STATE OF PUNJAB
November 18, 2011
KALAWATI Vs. STATE OF HARYANA
January 25, 2011
KALI RAM DIWAN CHAND, COMMISSION AGENT Vs. AMBALA FOODS PVT. LTD. AND ANR.
January 24, 2011
KALU RAM Vs. INDIAN OIL CORPORATION LTD. AND ORS.
March 23, 2011
KAMAL KAKKAR Vs. STATE OF HARYANA
September 30, 2011
KAMAL KANT GUPTA Vs. SHASHI SAWHNEY
March 29, 2011
KAMAL KANT TIWARI Vs. STATE OF PUNJAB AND OTHERS
September 28, 2011
KAMAL SINGH Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK AND OTHERS
March 7, 2011
KAMALA CHHABRA Vs. STATE OF HARYANA
January 28, 2011
KAMALJIT KAUR AND ORS Vs. STATE OF PUNJAB AND ORS
September 2, 2011
KAMALJIT KAUR RANGI Vs. KAILASH CHANDER KAUSHIK
January 12, 2011
KAMALJIT SINGH Vs. COMMISSIONER, PATIALA DIVISION AND ORS
September 1, 2011
KAMALJIT SINGH & OTHERS Vs. STATE OF PUNJAB & ANOTHER
August 10, 2011
KAMALPREET SINGH Vs. RUPINDER KAUR
May 26, 2011
KAMALPREET SINGH Vs. UNION OF INDIA (UOI) AND ANR.
September 1, 2011
KAMLA WATI Vs. SECRETARY, REHABILITATION DEPARTMENT
February 11, 2011
KAMLA WATI Vs. SULAKSHANA KUMARI AND OTHERS
August 18, 2011
KAMLESH Vs. SATISH KUMAR
October 3, 2011
KAMLESH Vs. KARAMBIR
March 8, 2011
KAMLESH Vs. DHAN SINGH AND ORS.
March 22, 2011
KAMLESH Vs. STATE OF HARYANA
August 11, 2011
KAMLESH KUMARI Vs. VEER SINGH AND ORS.
February 10, 2011
KAMLESH RANI Vs. SUKHDEV NAGPAL
September 14, 2011
KAMLESH RANI Vs. COMMISSIONER, FARIDKOT DIVISION
July 11, 2011
KAMLESH RANI AND ANR. Vs. STATE OF PUNJAB
May 3, 2011
KANCHAN AND ANR. Vs. STATE OF PUNJAB AND ORS.
July 7, 2011
KANCHAN SINDHU Vs. STATE OF HARYANA AND OTHERS
November 16, 2011
KANDHARI BEVERAGES PVT. LTD. Vs. SUZLON ENERGY LTD.
May 27, 2011
KANHI RAM Vs. UMESH KUMAR
December 13, 2011
KANHI RAM AND ANOTHER Vs. GRAM PANCHAYAT, DHANI SILAWALI AND OTHERS
May 19, 2011
KANSAN NEWS PRIVATE LIMITED Vs. UNION OF INDIA
February 8, 2011
KANTA DEVI Vs. STATE OF PUNJAB
December 6, 2011
KANTA RANI AND ANOTHER Vs. STATE OF PUNJAB
August 25, 2011
KANWAL THAPER (WIDOW) AND OTHERS Vs. DR. R.S. GAREWAL AND OTHERS
September 28, 2011
KANWALJIT SINGH Vs. BANARSI DASS
February 3, 2011
KANWALJOT KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
February 15, 2011
KANWAR PAL Vs. BRIJ BHUSHAN AND OTHERS
January 12, 2011
KANWAR SINGH Vs. UNION OF INDIA MINISTRY OF POWER
July 19, 2011
KANWAR SINGH SON OF BHAGRAWAT, R/O VILLAGE RATERA, TEHSIL AND DISTRICT BHIWANI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK AND OTHERS
April 25, 2011
KANWARDEEP SINGH Vs. STATE OF PUNJAB
January 28, 2011
KAPIL Vs. STATE OF HARYANA
March 17, 2011
KAPIL Vs. STATE OF HARYANA
December 22, 2011
KAPIL CEMENT ALLIED PRODUCTS PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK, MAIN BAZAR, SIRSA ROAD, HISAR
August 18, 2011
KAPIL DEV Vs. SUKHWINDER SINGH AND ORS.
January 31, 2011
KAPOOR AND ORS. Vs. JAGDISH AND ORS.
January 7, 2011
KAPOOR SINGH Vs. STATE OF PUNJAB AND ANR.
March 17, 2011
KAPOOR SINGH Vs. SINDER KAUR
January 7, 2011
KAPUR SINGH SON OF BARKAT SINGH Vs. COLLECTOR-CUM-DISTRICT DEVELOPMENT AND PANCHAYAT OFFICER, PATIALA
August 24, 2011
KARAJ SINGH Vs. STATE OF PUNJAB
March 21, 2011
KARAM CHAND Vs. STATE OF PUNJAB AND ORS
September 5, 2011
KARAM CHAND @ KARMA Vs. TARSEM LAL AND ORS.
July 14, 2011
KARAM CHAND AND DEWAN CHAND Vs. STATE OF PUNJAB, THROUGH SECRETARY
September 29, 2011
KARAM SINGH AND OTHERS Vs. THE LAND ACQUISITION COLLECTOR AND OTHERS
November 2, 2011
KARAMJEET KAUR & ANOTHER Vs. STATE OF PUNJAB & OTHERS
November 9, 2011
KARAMJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
April 21, 2011
KARAMJIT SANDHAWALIA AND OTHERS Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB, AND OTHERS
September 7, 2011
KARAMJIT SINGH Vs. SUBASH CHAND AND ANR.
February 17, 2011
KARAMJIT SINGH Vs. STATE OF PUNJAB
November 2, 2011
KARAMJIT SINGH Vs. STATE OF PUNJAB
September 21, 2011
KARAMJIT SINGH ALIAS BUBBY Vs. STATE OF HARYANA
February 21, 2011
KARAMJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
May 27, 2011
KARAMVEER Vs. STATE OF HARYANA AND ORS.
April 4, 2011
KARAN SAGGAR Vs. STATE OF HARYANA AND ANR.
April 21, 2011
KARAN SINGH Vs. SHAKUNTLA DEVI AND ORS.
August 1, 2011
KARAN SINGH Vs. STATE OF PUNJAB AND ORS.
April 29, 2011
KARANJIT KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 10, 2011
KARMJEET KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
August 24, 2011
KARNAIL CHAND Vs. STATE OF PUNJAB
March 7, 2011
KARNAIL SINGH Vs. ADDL. DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
March 31, 2011
KARNAIL SINGH Vs. STATE OF PUNJAB
March 17, 2011
KARNAIL SINGH Vs. JASBIR KAUR
March 7, 2011
KARNAIL SINGH Vs. STATE OF PUNJAB
September 12, 2011
KARNAIL SINGH Vs. UNION OF INDIA
February 15, 2011
KARNAIL SINGH Vs. STATE OF PUNJAB AND ORS.
February 22, 2011
KARNAIL SINGH Vs. POLC AND ANR.
February 25, 2011
KARNAIL SINGH Vs. STATE OF PUNJAB
December 6, 2011
KARNAIL SINGH Vs. COMMISSIONER, JALANDHAR DIVISION, JALANDHAR AND OTHERS
February 15, 2011
KARNAIL SINGH Vs. DEVINDER SINGH
March 22, 2011
KARNAIL SINGH Vs. STATE OF PUNJAB & ANR
January 7, 2011
KARNAIL SINGH Vs. GRAM PANCHAYAT VILLAGE RAMPUR
August 12, 2011
KARNAIL SINGH (DECEASED) THROUGH HIS LRS. Vs. FINANCIAL COMMISSIONER, REVENUE AND REHABILITATION, PUNJAB CHANDIGARH
December 22, 2011
KARTAR SING Vs. STATE OF HARYAN
September 26, 2011
KARTAR SINGH Vs. THE STATE OF HARYANA AND ORS.
May 2, 2011
KARTAR SINGH Vs. JOINT SECRETARY TO GOVERNMENT OF HARYANA
January 28, 2011
KARTAR SINGH Vs. BABU LAL AND ORS.
April 1, 2011
KARTAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
November 25, 2011
KARTAR SINGH AND OTHERS Vs. STATE OF PUNJAB
December 14, 2011
KARTAR SINGH AULAKH AND ANR. Vs. STATE OF PUNJAB AND ORS.
March 9, 2011
KARTARA Vs. PHUL PATTI
April 20, 2011
KARUN MADAN Vs. VINOD KUMAR THAPAR
November 17, 2011
KASHISH THAKUR Vs. STATE OF PUNJAB
September 29, 2011
KASHMIR CHAND AND ORS. Vs. STATE OF PUNJAB
October 3, 2011
KASHMIR KAUR Vs. RANJIT SINGH AND ANOTHER
March 10, 2011
KASHMIR SINGH Vs. STATE OF PUNJAB
February 17, 2011
KASHMIR SINGH Vs. STATE OF PUNJAB
May 23, 2011
KASHMIR SINGH Vs. STATE OF PUNJAB
April 21, 2011
KASHMIR SINGH Vs. F C I AND ORS
March 3, 2011
KASHMIR SINGH AND ANOTHER Vs. STATE OF PUNJAB
December 14, 2011
KASHMIR SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
August 1, 2011
KASHMIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
October 14, 2011
KASHMIR SINGH AND OTHERS Vs. DARSHAN KAUR AND OTHERS
September 14, 2011
KASHMIR SINGH AND OTHERS; HC KASHMIR SINGH AND OTHERS; RAM LUBHAYA Vs. STATE OF PUNJAB AND OTHERS
November 14, 2011
KASHMIR SINGH DHILLON Vs. UNION OF INDIA AND OTHERS
August 26, 2011
KASHMIRI Vs. STATE OF HARYANA
September 6, 2011
KASHMIRI Vs. STATE OF HARYANA
July 4, 2011
KASHMIRI LAL Vs. STATE OF PUNJAB
November 23, 2011
KAUSHALYA DEVI Vs. PARKASH CHAND
October 17, 2011
KAUSHALYA RANI Vs. PUNJAB STATE POWER CORPORATION LIMITED, PHASE VI, MOHALI AND OTHERS
August 23, 2011
KAVITA Vs. STATE OF HAYRANA
February 24, 2011
KAVITA @ REETU Vs. AMAN KUMAR
October 3, 2011
KAVITA AND ANR. Vs. STATE OF HARYANA AND ORS.
March 18, 2011
KAVITA AND ORS Vs. STATE OF HARYANA AND ORS
August 12, 2011
KAY KAY INDUSTRIAL CORPORATION Vs. STATE OF HARYANA AND OTHERS
October 19, 2011
KEHAR SINGH (DECEASED) THROUGH HIS LRS Vs. FINANCIAL COMMISSIONER, HARYANA, CHANDIGARH, AND ANOTHER
September 27, 2011
KEHARWALA BALAJI COOPERATIVE TRANSPORT SOCIETY LTD Vs. STATE TRANSPORT APPELLATE TRIBUNAL, HARYANA, HISAR
February 2, 2011
KENDRIYA VIDYALAYA SANGATHAN Vs. DARSHAN SINGH GILL
June 2, 2011
KERRIN SHARMA THROUGH HER MOTHER DR. INDU SHARMA Vs. PUNJAB SCHOOL EDUCATION BOARD AND OTHERS
September 16, 2011
KESAR DEVI Vs. UNION OF INDIA
March 21, 2011
KESHAV KAPILA AND ANR. Vs. GULZARI AND ANR.
March 17, 2011
KESHAV KAUSHIK Vs. STATE OF HARYANA
September 23, 2011
KETKI SHAM Vs. PUNJAB STATE THROUGH SECRETARY, SOCIAL WELFARE DEPARTMENT, CIVIL SECRETARIAT, CHANDIGARH AND ANOTHER
January 10, 2011
KEWAL KRISHAN Vs. CENTRAL INVESTIGATION BUREAU
September 1, 2011
KEWAL SAWROOP Vs. SUBHASH CHANDER @ SUBHASH RANA
May 27, 2011
KEWAL SINGH Vs. STATE OF PUNJAB
March 23, 2011
KEWAL SINGH Vs. COMMISSIONER
March 22, 2011
KEWAL SINGH Vs. LEELAWATI
July 22, 2011
KEWAL SINGH Vs. STATE OF PUNJAB
April 26, 2011
KEWAL SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
September 2, 2011
KHACHERU (DEAD) THROUGH HIS L RS Vs. MAM CHAND
April 20, 2011
KHAJAN Vs. J.S.R. LAND DEVELOPER PVT. LTD. AND OTHERS
May 9, 2011
KHALIL AHMED Vs. REGISTRAR, COOPERATIVE SOCIETIES
April 1, 2011
KHAN CHAND Vs. STATE OF HARYANA
January 18, 2011
KHANDA SINGH Vs. NIRMOLAK SINGH
March 23, 2011
KHARINDER JEET SINGH Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS DEPARTMENT, PUNJAB AND OTHERS.
August 26, 2011
KHAZAN SINGH Vs. STATE OF PUNJAB
March 17, 2011
KHIALI RAM Vs. KANSHI RAM
March 22, 2011
KHIALO Vs. STATE OF PUNJAB
November 30, 2011
KHOKRA KOT RESIDENTS SEWA SAMITI Vs. STATE OF HARYANA
December 12, 2011
KHUDA BUX Vs. SUKHAN RAM
March 22, 2011
KHURANA SALES CORPORATION AND ORS. Vs. YASH PAL VERMA
March 17, 2011
KHUSHAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
September 2, 2011
KHUSHI MOHAMMAD Vs. STATE OF PUNJAB
August 18, 2011
KHUSHID AND ORS. Vs. STATE OF HARYANA AND ANR.
July 11, 2011
KHUSHPAL SINGH Vs. STATE OF PUNJAB
March 17, 2011
KIDWAI NAGAR (EAST) WELFARE SOIETY Vs. STATE OF PUNJAB AND OTHERS
December 19, 2011
KIM PHARMA (P) LTD. Vs. COMMISSIONER OF INCOME TAX & ANR.
April 27, 2011
KIMA SINGH Vs. STATE OF PUNJAB
December 21, 2011
KIRAN Vs. STATE OF PUNJAB
December 7, 2011
KIRAN AND ORS Vs. STATE OF HARYANA AND ORS
August 11, 2011
KIRAN BALA Vs. RAJ KAPOOR
April 5, 2011
KIRAN BALA BANGAR Vs. VIJAY KUMAR BANGAR
March 1, 2011
KIRAN DEVI AND ANR. Vs. STATE OF HARYANA AND ORS.
September 7, 2011
KIRANJEET KAUR @ JASBIR KAUR Vs. BALRAJ SINGH
March 21, 2011
KIRORI MAL Vs. GANGA RAM
March 14, 2011
KIRPAL SINGH Vs. SURINDER SINGH JASWAL
December 1, 2011
KISHAN CHAND Vs. MUNICIPAL COUNCIL, PATHANKOT AND ANR.
February 25, 2011
KISHAN DEI Vs. STATE OF HARYANA
February 1, 2011
KISHAN SINGH Vs. STATE OF HARYANA
September 26, 2011
KISHORE KUMAR Vs. SUNITA SAINI AND ORS.
March 14, 2011
KISMAT SINGH Vs. STATE OF PUNJAB
May 25, 2011
KOMAL AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
September 9, 2011
KOMAL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 24, 2011
KOMAL AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
September 15, 2011
KOMAL DEVI @ KOMAL KUMARI @ KOMAL RANI Vs. HARBHAJAN SINGH
October 21, 2011
KOMAL KUMARI AND ANOTHER Vs. STATE OF U T CHANDIGARH AND OTHERS
August 26, 2011
KRISHAN Vs. ANITA ALIAS NEETA
February 2, 2011
KRISHAN Vs. TARAWATI
February 17, 2011
KRISHAN Vs. SURTA ALIAS SURAT AND OTHER
May 26, 2011
KRISHAN Vs. SUPERINTENDING CANAL OFFICER & ORS.
November 22, 2011
KRISHAN BALDEV Vs. STATE OFPUNJAB AND ANR.
August 8, 2011
KRISHAN CHAND Vs. BALBIR KAUR AND ANR.
March 16, 2011
KRISHAN CHAND Vs. BHUSHAN LAL
January 31, 2011
KRISHAN CHAND AND ANOTHER Vs. SURAT SINGH
August 30, 2011
KRISHAN CHAND SHARMA Vs. UNION OF INDIA
March 22, 2011
KRISHAN GOPAL Vs. STATE OF PUNJAB
January 12, 2011
KRISHAN KUMAR Vs. TEJENDER SINGH
March 22, 2011
KRISHAN KUMAR Vs. MONIKA GROVER
April 6, 2011
KRISHAN KUMAR Vs. STATE OF HARYANA
April 20, 2011
KRISHAN KUMAR Vs. SMT. BIMLA WANTI AND ORS.
February 28, 2011
KRISHAN KUMAR Vs. COMMISSIONER,AMBALA DIVISION
November 17, 2011
KRISHAN KUMAR Vs. UNION OF INDIA AND OTHERS
December 14, 2011
KRISHAN KUMAR Vs. THE STATE OF HARYANA AND ORS.
September 8, 2011
KRISHAN KUMAR Vs. MUNICIPAL CORPORATION FARIDABAD AND ORS.
August 1, 2011
KRISHAN KUMAR Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
November 14, 2011
KRISHAN KUMAR Vs. DY. INSPECTOR GENERAL, HARYANA ARMED POLICE, MADHUBAN AND ANOTHER
November 1, 2011
KRISHAN KUMAR @ SUMAN Vs. STATE OF HARYANA
February 10, 2011
KRISHAN KUMAR AND ORS. Vs. STATE OF PUNJAB
May 26, 2011
KRISHAN KUMAR AND OTHERS Vs. STATE OF HARYANA
December 13, 2011
KRISHAN KUMAR BATRA Vs. STATE OF PUNJAB AND ORS.
April 29, 2011
KRISHAN KUMAR VERMA Vs. UNION OF INDIA AND ORS
August 16, 2011
KRISHAN LAL Vs. OM PAL
February 22, 2011
KRISHAN LAL Vs. GURJEET SINGH
December 22, 2011
KRISHAN LAL AND ANR. Vs. KAITHAL IMPROVEMENT TRUST AND ORS.
January 31, 2011
KRISHAN PAL Vs. STATE OF PUNJAB AND ANOTHER
August 26, 2011
KRISHAN PAWAR Vs. BHAGWAN AND ORS
April 25, 2011
KRISHANPAL SINGH Vs. ROOP SINGH
March 15, 2011
KRISHNA Vs. HARISH AND OTHERS
December 19, 2011
KRISHNA Vs. STATE OF HARYANA AND ORS
July 11, 2011
KRISHNA DEVI Vs. STATE OF HARYANA
February 22, 2011
KRISHNA DEVI Vs. CENTRAL BANK OF INDIA
September 1, 2011
KRISHNA KUMARI AND ORS Vs. STATE OF PUNJAB AND ANR
January 13, 2011
KRISHNA SHAH Vs. STATE OFPUNJAB
August 18, 2011
KSHAMA DEVI Vs. STATE OF HARYANA
March 8, 2011
KUKU Vs. STATE OF PUNJAB
March 4, 2011
KULBHUSHAN GUPTA Vs. UNION OF INDIA
March 3, 2011
KULBIR SINGH Vs. STATE OF PUNJAB
September 9, 2011
KULBIR SINGH @ RAJBIR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
August 29, 2011
KULDEEP ARORA Vs. UNION TERRITORY OF CHANDIGARH AND ANR.
March 21, 2011
KULDEEP KAUR Vs. STATE OF PUNJAB AND ANR.
January 31, 2011
KULDEEP KAUR Vs. STATE OF PUNJAB AND OTHERS
December 7, 2011
KULDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
March 16, 2011
KULDEEP KAUR AND ORS Vs. STATE OF U T CHANDIGARH AND ORS
August 17, 2011
KULDEEP SINGH Vs. STATE OF PUNJAB
February 10, 2011
KULDEEP SINGH Vs. STATE OF U T
March 7, 2011
KULDEEP SINGH Vs. STATE OF HARYANA AND OTHERS
January 18, 2011
KULDEEP SINGH Vs. STATE OF PUNJAB
May 27, 2011
KULDEEP SINGH Vs. STATE OF PUNJAB AND ANR.
March 23, 2011
KULDEEP SINGH Vs. STATE OF PUNJAB
March 29, 2011
KULDEEP SINGH Vs. STATE OF PUNJAB
December 7, 2011
KULDEEP SINGH Vs. STATE OF PUNJAB
December 20, 2011
KULDEEP SINGH Vs. M/S BALJIT SINGH MOHENDER SINGH AND OTHERS
August 29, 2011
KULDEEP SINGH Vs. STATE OF PUNJAB
March 14, 2011
KULDEEP SINGH @ KEEPA Vs. STATE OF PUNJAB
May 20, 2011
KULDEEP SINGH AND ORS. Vs. ARJAN SINGH AND ANR.
January 17, 2011
KULDEEP SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 10, 2011
KULDEEP TOMAR Vs. STATE OF PUNJAB
December 22, 2011
KULDIP KAUR Vs. GIAN CHAND
March 22, 2011
KULDIP KAUR Vs. JARNAIL KAUR
February 8, 2011
KULDIP KAUR Vs. STATE OF PUNJAB AND OTHERS
April 27, 2011
KULDIP KUMAR AND ANOTHER Vs. SHAKUNTLA
December 6, 2011
KULDIP SINGH Vs. STATE OF PUNJAB
November 17, 2011
KULDIP SINGH Vs. GURJIT SINGH AND ORS.
January 17, 2011
KULDIP SINGH Vs. STATE OF UT
March 24, 2011
KULDIP SINGH Vs. THE PUNJAB STATE ELECTRICITY BOARD AND ORS.
May 23, 2011
KULDIP SINGH Vs. STATE OF PUNJAB AND ANR.
May 24, 2011
KULDIP SINGH Vs. STATE OF PUNJAB AND OTHERS
August 16, 2011
KULDIP SINGH @ BILLA Vs. STATE OF PUNJAB
April 1, 2011
KULDIP SINGH ALIAS BHOLA Vs. STATE OF PUNJAB
May 26, 2011
KULDIP SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 19, 2011
KULDIP SINGH SANDHU Vs. LIFE INSURANCE CORPORATION OF INDIA AND ANOTHER
November 23, 2011
KULDLEEP SINGH Vs. STATE OF PUNJAB AND ORS.
February 25, 2011
KULJEET SINGH ALIAS BHAJJI Vs. STATE OF PUNJAB
March 21, 2011
KULJIT SINGH Vs. STATE OF PUNJAB
January 4, 2011
KULJIT SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.
September 5, 2011
KULWANT KAUR Vs. JOGINDER KAUR
April 8, 2011
KULWANT KAUR Vs. SURJIT KAUR
January 27, 2011
KULWANT KAUR Vs. ESTATE OFFICE, U T CHANDIGARH AND ORS
March 29, 2011
KULWANT KAUR Vs. STATE OF PUNJAB AND OTHERS
November 18, 2011
KULWANT KAUR PADDA Vs. STATE BANK OF PATIALA
February 14, 2011
KULWANT RAI Vs. M.R.G. FINANCE (P) LTD.
March 21, 2011
KULWANT RAI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
June 2, 2011
KULWANT SINGH Vs. STATE OF HARYANA
March 25, 2011
KULWANT SINGH Vs. STATE OF PUNJAB
April 28, 2011
KULWANT SINGH Vs. STATE OF PUNJAB
January 25, 2011
KULWANT SINGH Vs. STATE OF HARYANA
May 30, 2011
KULWANT SINGH Vs. STATE OF PUNJAB
March 22, 2011
KULWANT SINGH Vs. STATE OF PUNJAB
May 3, 2011
KULWANT SINGH Vs. MOHAN SINGH AND OTHERS
November 16, 2011
KULWANT SINGH Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
January 12, 2011
KULWANT SINGH Vs. STATE OF PUNJAB AND ORS.
March 18, 2011
KULWANT SINGH @ KANTA SINGH Vs. STATE OF PUNJAB
February 15, 2011
KULWANT SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
January 12, 2011
KULWANT SINGH EX ASSISTANT ENGINEER AND ORS Vs. STATE OF PUNJAB
September 28, 2011
KULWINDER KAUR Vs. STATE OF PUNJAB & OTHERS
November 8, 2011
KULWINDER KAUR Vs. DARSHAN SINGH AND ORS
August 24, 2011
KULWINDER KAUR AND ANR Vs. STATE OF PUNJAB AND ORS
April 19, 2011
KULWINDER KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 4, 2011
KULWINDER PAL Vs. THE STATE OF PUNJAB AND ANR.
March 25, 2011
KULWINDER SINGH Vs. STATE OF HARYANA
February 15, 2011
KULWINDER SINGH Vs. STATE OF HARYANA
April 18, 2011
KULWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
September 28, 2011
KULWINDER SINGH AND ORS Vs. STATE OF PUNJAB
April 25, 2011
KULWINDER SINGH,S/O MOHAN SINGH Vs. STATE OF PUNJAB AND ANR.
March 25, 2011
KUMAR BAKERY Vs. UNION OF INDIA (UOI) AND ORS.
April 21, 2011
KUNDAN Vs. STATE OF HARYANA
February 4, 2011
KUNDAN LAL Vs. KRISHNA DEVI
March 8, 2011
KUNDAN LAL Vs. ATAM PARKASH
November 14, 2011
KUNDAN LAL AND ANR. Vs. STATE OF HARYANA AND ORS.
March 11, 2011
KUNDANMAL DABRIWALA Vs. HARYANA FINANCIAL CORPORATION
December 20, 2011
KURDA RAM Vs. STATE OF HARYANA
November 2, 2011
KUSUM LATA Vs. UNION OF INDIA
June 3, 2011
KUSUM LATA SOOD Vs. CANARA BANK AND OTHERS
September 21, 2011
LABH CHAND Vs. PARMESHWARI BAI
February 10, 2011
LABH SINGH Vs. STATE OF HARYANA AND ORS.
April 29, 2011
LABH SINGH AND OTHERS Vs. HARI SINGH AND ANOTHER
December 22, 2011
LABH SINGH DES RAJ Vs. THE STATE OF HARYANA AND ORS.
April 28, 2011
LACHHMAN DASS Vs. GRAM PANCHAYAT, VILLAGE HERAN AND ANOTHER
March 8, 2011
LACHHMAN SINGH CHOPRA Vs. STATE BANK OF INDIA
July 12, 2011
LACHHMI NARAIN GUPTA Vs. JARNAIL SINGH
July 15, 2011
LACHHU RAM AND ORS. Vs. STATE OF HARYANA AND ORS.
March 25, 2011
LACHMAN SINGH Vs. NIRANJAN SINGH AND ORS.
January 25, 2011
LACHMAN SINGH Vs. STATE OF PUNJAB AND OTHERS
August 18, 2011
LACHMAN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
August 29, 2011
LADDI Vs. STATE OF PUNJAB
September 15, 2011
LADH RAM Vs. STATE OF HARYANA AND OTHERS
August 17, 2011
LADHU RAM Vs. STATE OF HARYANA
March 8, 2011
LAJPAT RAI CHANANA Vs. EXECUTIVE ENGINEER AND ANOTHER
July 26, 2011
LAKHA SINGH Vs. KANWALJIT SINGH AND ORS.
March 18, 2011
LAKHAN Vs. STATE OF PUNJAB
January 4, 2011
LAKHAN Vs. STATE OF HARYANA
April 4, 2011
LAKHBIR @ GIRI AND MANJIT KUMAR Vs. STATE OF PUNJAB
October 18, 2011
LAKHBIR SINGH Vs. STATE OF PUNJAB
May 3, 2011
LAKHBIR SINGH & OTHERS Vs. STATE OF PUNJAB ETC.
February 28, 2011
LAKHBIR SINGH & OTHERS Vs. STATE OF PUNJAB
December 23, 2011
LAKHBIR SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
March 14, 2011
LAKHBIR SINGH SANDHU Vs. STATE OF PUNJAB
December 20, 2011
LAKHI RAM Vs. STATE OF HARYANA
April 28, 2011
LAKHMI CHAND Vs. STATE OF HARYANA AND OTHERS
June 2, 2011
LAKHMIR SINGH Vs. STATE OF PUNJAB
May 23, 2011
LAKHMIR SINGH Vs. STATE OF PUNJAB
July 13, 2011
LAKHPAT SINGH Vs. STATE OF PUNJAB
March 22, 2011
LAKHVINDER SINGH Vs. FOOD CORPORATION OF INDIA AND ANR.
January 7, 2011
LAKHVIR KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
January 27, 2011
LAKHWINDER KAUR @ LOKHO Vs. SATNAM SINGH
August 3, 2011
LAKHWINDER SINGH Vs. STATE OF PUNJAB
January 19, 2011
LAKHWINDER SINGH Vs. THE STATE OF PUNJAB AND ORS.
May 20, 2011
LAKHWINDER SINGH Vs. VIJAY SHAMSHER SINGH
September 26, 2011
LAKHWINDER SINGH & OTHERS Vs. STATE OF PUNJAB AND ANOTHER
January 27, 2011
LAKHWINDER SINGH @ KAKA AND ANR. Vs. STATE OF PUNJAB
March 14, 2011
LAKHWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
October 3, 2011
LAKHWINDER SINGH AND ORS. Vs. AMRIK SINGH AND ORS.
March 23, 2011
LAKSHMI ENERGY & FOODS LIMITED Vs. STATE OF PUNJAB
October 31, 2011
LAL CHAND Vs. STATE OF HARYANA AND OTHERS
October 4, 2011
LAL CHAND Vs. STATE BANK OF PATIALA AND OTHERS
March 30, 2011
LAL CHAND AND ANOTHER Vs. STATE OF HARYANA
December 15, 2011
LAL PASWAN Vs. STATE OF PUNJAB
January 21, 2011
LAL SINGH Vs. STATE OF PUNJAB
March 21, 2011
LAL SINGH Vs. STATE OF PUNJAB
March 29, 2011
LAL SINGH Vs. STATE OF PUNJAB
March 18, 2011
LAL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
April 19, 2011
LALA Vs. STATE OF HARYANA
August 5, 2011
LALA AND ANR. Vs. STATE OF HARYANA
March 18, 2011
LALIT KUMAR Vs. OM PRAKASH DHIMAN
June 22, 2011
LALIT KUMAR AND ANR. Vs. STATE OF U.T. AND ORS.
March 16, 2011
LALIT KUMAR JAIN Vs. STATE OF HARYANA
March 17, 2011
LALIT MOHAN KOCHHAR Vs. SATISH MOHAN KOCHHAR
August 18, 2011
LALITA Vs. STATE OF HARYANA
August 18, 2011
LALITA AND ORS Vs. STATE OF PUNJAB AND ORS
August 11, 2011
LALITA CHAWLA @ KAJAL CHAWLA Vs. STATE OF HARYANA & OTHERS
August 16, 2011
LAND ACQUISITION COLLECTOR Vs. HARI SINGH AND ANR.
March 18, 2011
LAVINDER KUMAR AND ORS. Vs. STATE OF HARYANA AND ANR.
April 18, 2011
LAXMI AND ANR. Vs. STATE OF PUNJAB AND ORS.
May 26, 2011
LAXMI DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
July 5, 2011
LAXMI NARAIN Vs. SMT. SUNITA
March 23, 2011
LAXMI NARAIN Vs. THE ASSISTANT COLLECTOR IST GRADE, REWARI AND OTHERS
November 17, 2011
LAXMI TRADING CO. Vs. STATE OF PUNJAB AND OTHERS
September 1, 2011
LEELA MERCANTILE PRIVATE LIMITED Vs. EASTMAN FAB LIMITED
December 9, 2011
LEHMBER SINGH Vs. STATE OF PUNJAB AND ANOTHER
December 20, 2011
LEKH RAJ Vs. PHAGUNIYA DEVI
March 4, 2011
LEKH RAJ Vs. STATE OF HARYANA AND ORS
March 21, 2011
LEKH RAM (NOW DEAD) REP. BY SMT. BARFI AND ORS. Vs. STATE OF HARYANA AND ORS.
March 17, 2011
LEKHA HADA Vs. KRISHAN KUMAR AND ANR
April 25, 2011
LICHHAMI DEVI AND OTHERS Vs. SMT. BHARPAI AND OTHERS
May 10, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. OMI DEVI
January 14, 2011
LIKHMA RAM Vs. STATE OF PUNJAB AND ANOTHER
December 7, 2011
LILA SINGH AND ANOTHER Vs. STATE OF PUNJAB
August 25, 2011
LOVEKESH KUMAR Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION AND OTHERS
May 27, 2011
LOVELY RANI AND ANR. Vs. STATE OF PUNJAB AND ORS.
April 29, 2011
LOVEPREET KAUR AND ORS Vs. STATE OF PUNJAB AND ORS
September 7, 2011
LOVLEEN KAUR Vs. BALJINDER KAUR AND ANOTHER
December 9, 2011
LT COL GURINDERJIT SINGH(RETD ) Vs. INDERJOT SOOD AND ORS
August 19, 2011
LUBHAYA RAM Vs. STATE OF PUNJAB
May 4, 2011
LUCKY Vs. STATE OF PUNJAB
April 18, 2011
LUDHIANA SIKH MIGRANTS WELFARE BOARD AND ORS Vs. STATE OF PUNJAB AND OTHERS
December 13, 2011
M L ARORA Vs. D H B V N L
May 25, 2011
M R B ENGINEERS Vs. MODERN DIARIES LTD
October 5, 2011
M R CHAUHAN & OTHERS Vs. STATE OF HARYANA & ANOTHER
October 3, 2011
M. AGGARWAL CREATION PVT. LTD. Vs. INDIABULLS FINANCIAL SERVICES LTD
December 8, 2011
M.L. ARORA Vs. D.H.B.V.N.L. AND OTHER
May 24, 2011
M.L. SACHDEVA Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD AND ANOTHER
July 27, 2011
M.M. THAPAR Vs. UNION OF INDIA AND OTHERS
August 12, 2011
M.S. SAPRA Vs. MANAGING DIRECTOR, FOOD CORPORATION OF INDIA,HEAD QUARTERS NEW DELHI
April 27, 2011
M/S A&M ADVERTISING AND MARKETING, FARIDABAD Vs. STATE OF HARYANA AND ANOTHER
December 5, 2011
M/S AMIT ENTERPRISES THROUGH ITS PROPRIETOR GIAN CHAND Vs. UNION OF INDIA
May 9, 2011
M/S ASHAJYOT MERCANTILE (P) LTD. Vs. UNION OF INDIA & OTHERS
September 21, 2011
M/S BIGJOS ESTATE LIMITED Vs. SAT PAL AND ORS.
December 22, 2011
M/S CHAIN SINGH MUNI LAL Vs. COMMISSIONER, JALANDHAR DIVISION, JALANDHAR
April 7, 2011
M/S CHURIA RAM RAMESH KUMAR Vs. THE ADVISER TO THE ADMINISTRATOR, UNION TERRITORY CHANDIGARH & OTHERS
March 25, 2011
M/S DHANI RAM RICE MILLS, SUNAM AND OTHERS Vs. FIRM SINGLA RICE CO., SANGRUR
November 25, 2011
M/S DWARKA DASS TRADING CO. Vs. STATE OF HARYANA ETC.
March 25, 2011
M/S FARIDABAD INDUSTRIES AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
March 8, 2011
M/S FATEH COLD STORAGE (P) LTD. DISTT. LUDHIANA Vs. STATE OF PUNJAB
December 8, 2011
M/S GAUTAM BUILDERS AND ANOTHER Vs. CHANDIGARH HOUSING BOARD AND OTHERS
August 23, 2011
M/S GURNAM SINGH MALKIT SINGH Vs. PRITAM KAUR AND OTHERS
December 13, 2011
M/S H.P. SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
November 4, 2011
M/S HIMALAYAN GAS AGENCY Vs. PREETI SHARMA AND OTHERS.
October 17, 2011
M/S ICOMM TELE LIMITED Vs. PUNJAB WATER SUPPLY AND SEWERAGE BOARD AND ANOTHER
August 29, 2011
M/S INDIAN CLIMATE CONTROL AND ANOTHER Vs. MAHARAJA AGGARSEN MEDICAL COLLEGE AND OTHERS
August 18, 2011
M/S JAI RICE & GENERAL MILLS Vs. STATE OF PUNJAB AND ANOTHER
April 5, 2011
M/S JTG ALLOYS PRIVATE LIMITED, G.T. ROAD, SIRHIND Vs. PUNJAB STATE POWER CORPORATION LIMITED
September 9, 2011
M/S MAHALAXMI MEDICOS Vs. STATE OF PUNJAB AND OTHERS
May 10, 2011
M/S MALERKOTLA POWER SUPPLY CO., MALERKOTLA, THROUGH CHAMAN LAL GUPTA ITS PROPORIETOR Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA, DISTRICT PATIALA, THROUGH ITS CHAIRMAN
December 6, 2011
M/S N.N. ESTATE PRIVATE LIMITED Vs. SURINDER GOYAL
May 5, 2011
M/S NAVDEEP THEATRES (P) LTD. Vs. PUNJAB AND SIND BANK AND OTHERS
July 22, 2011
M/S O.K. RICE MILLS, DASUYA, DISTRICT HOSHIARPUR AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
July 5, 2011
M/S RANBAXY LABORATORIES Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ANOTHER
August 18, 2011
M/S SHIV SHAKTI FOODS Vs. STATE OF HARYANA AND OTHERS
November 29, 2011
M/S SINGLA INDUSTRIES Vs. UNION OF INDIA AND OTHERS
December 5, 2011
M/S TEAM TOOLS PVT. LIMITED AND ANOTHER Vs. SHRI SURINDER KUMAR SOOD
January 6, 2011
M/S UNIVERSAL TRADERS Vs. STATE OF PUNJAB AND OTHERS
October 5, 2011
M/S VIKRANT LIFE SCIENCES (P) LTD. Vs. STATE OF PUNJAB AND OTHERS
July 7, 2011
M/S ZAMINDARA OIL STORE RAMPURA PHOOL, BATHINDA Vs. STATE OF PUNJAB AND OTHERS
July 14, 2011
M/S. AVTAR SINGH & SONS AND OTHERS Vs. BIMLA DEVI AND OTHERS
May 17, 2011
M/S. CENTUM LEARNING LTD Vs. GURPREET SINGH
November 22, 2011
M/S. GOYAL GAS AGENCY Vs. M/S. SAT PARKASH & SONS AND ANOTHER
April 18, 2011
M/S. JAI BHAGWAN RAGHUBIR CHAND Vs. STATE OF HARYANA AND OTHERS
August 3, 2011
M/S. JAY EMM GASES (P) LTD. Vs. ANUP KUMAR AND ANOTHER
November 3, 2011
M/S. PARNAV VIKAS INDIA LTD. Vs. M/S. RADHIKA WOOLEN & SILK MILLS PVT. LTD. & ANR.
August 19, 2011
M/S. RACCO ENTERPRISES, LUDHIANA Vs. VIVEK KAPILA & ORS.
April 28, 2011
M/S. SHUBH DEEP TRAVELS (REGD.) MANSA Vs. STATE TRANSPORT COMMISSIONER, PUNJAB AND ANOTHER
July 29, 2011
M/S. SINGHANIA INDUSTRIES AND ANOTHER Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
August 1, 2011
M/S. SUPER PACKAGING INDUSTRIES Vs. THE NATIONAL FERTILIZERS LIMITED AND OTHERS
July 5, 2011
M/S. THAKUR AGENCY Vs. M/S. CAMPCO LTD. & OTHERS
May 24, 2011
M/S.KRISHNA RICE & GENRAL MILL THROUGH ITS PARTNER ASHOK KUMAR Vs. DISTRICT FOOD AND SUPPLIES CONTROLLER, YAMUNA NAGAR
January 18, 2011
MAA JAGDAMBEY SPORTS AND WELFARE CLUB VILLAGE BHOEPUR, TEHSIL SHAHKOT, DISTRICT JALANDHAR Vs. STATE OF PUNJAB AND OTHERS
December 16, 2011
MADAN GOPAL Vs. STATE OF PUNJAB
July 11, 2011
MADAN GOPAL SHARMA AND ORS. Vs. SUDARSHAN LAL AND ORS.
February 21, 2011
MADAN KHARBANDA Vs. UNION OF INDIA
March 17, 2011
MADAN LAL Vs. INDERJIT SODHI
March 17, 2011
MADAN LAL Vs. NIRMAL KUMARI
September 28, 2011
MADAN LAL Vs. TEK CHAND SHARMA
March 23, 2011
MADAN LAL Vs. STATE OF PUNJAB AND ANOTHER
August 19, 2011
MADAN LAL Vs. STATE OF PUNJAB
August 24, 2011
MADAN LAL AND OTHER Vs. STATE OF PUNJAB
April 18, 2011
MADAN LAL HALWAI Vs. JAGDISH
March 22, 2011
MADAN LAL KALRA Vs. ANIL KUMAR TINNA
July 29, 2011
MADAN PAL SINGH Vs. ASHOK KUMAR AND OTHERS
July 26, 2011
MADAN PURI AND ORS. Vs. UNION OF INDIA (UOI)
October 18, 2011
MADAN SINGH AND OTHERS Vs. GRAM PANCHAYAT BHANDOLI
July 21, 2011
MADHU BALA Vs. KANTA RANI AND ANR.
March 11, 2011
MADHU GANDHI Vs. STATE OF HARYANA AND OTHERS
May 2, 2011
MADHU RANI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 27, 2011
MAGHAR SINGH Vs. MADAN MOHAN AND ANR.
April 8, 2011
MAGHAR SINGH AND ANOTHER Vs. PARSIN KAUR AND OTHERS
December 22, 2011
MAGHAR SINGH AND ANOTHER Vs. UDASIAN DERA RAMSAR AND OTHERS
November 7, 2011
MAHA SINGH Vs. THE FINANCIAL COMMISSIONER, HARYANA AND OTHERS
November 4, 2011
MAHABIR & OTHERS Vs. STATE OF HARYANA
April 25, 2011
MAHABIR SINGH Vs. STATE OF HARYANA
March 14, 2011
MAHABIR SINGH @ MAHABIR Vs. STATE OF HARYANA
September 12, 2011
MAHABIR SINGH AND ORS. Vs. STATE OF HARYANA
February 11, 2011
MAHANT GAURI SHANKER Vs. SURJIT KUMAR
August 10, 2011
MAHATAM SINGH Vs. STATE OF PUNJAB
May 20, 2011
MAHAVIR AND ANR. Vs. THE STATE OF PUNJAB AND ANR.
March 11, 2011
MAHENDER Vs. RAJBIR AND ORS.
March 16, 2011
MAHENDER KUMAR Vs. DWARKA PRASAD
September 6, 2011
MAHENDER SINGH Vs. STATE OF HARYANA
March 31, 2011
MAHENDER SINGH Vs. STATE OF HARYANA AND OTHERS
July 4, 2011
MAHERDIN Vs. MEDHA
April 21, 2011
MAHESH KUMAR VERMA Vs. PUNJAB COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD (MARKFED)
January 27, 2011
MAHIMA THAKUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
October 5, 2011
MAHINDER Vs. STATE OF HARYANA
January 24, 2011
MAHINDER KAUR Vs. STATE OF PUNJAB
May 26, 2011
MAHINDER PAL AND ORS Vs. STATE OF HARYANA AND ORS
September 8, 2011
MAHINDER PAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS.
November 18, 2011
MAHINDER SINGH Vs. STATE OF PUNJAB
September 26, 2011
MAHIPAL AND OTHERS Vs. STATE OF HARYANA
September 10, 2011
MAHMOOD Vs. STATE OF HARYANA
October 5, 2011
MAI CHAND Vs. THE STATE OF HARYANA AND ORS.
March 23, 2011
MAJOR BHUPINDER SINGH MALHI Vs. HARPREET KAUR
March 15, 2011
MAJOR SINGH Vs. STATE OF PUNJAB
May 26, 2011
MAJOR SINGH Vs. STATE OF PUNJAB
May 11, 2011
MAJOR SINGH (DECEASED) THROUGH HIS LRS, AND OTHERS Vs. STATE OF PUNJAB, THROUGH THE SECRETARY TO GOVERNMENT, PUNJAB, REVENUE DEPARTMENT, AND OTHERS
October 13, 2011
MAJOR SINGH AND ANR. Vs. STATE OF PUNJAB
March 23, 2011
MAJOR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 10, 2011
MAKHAN LAL Vs. STATE OF HARYANA AND OTHERS
October 5, 2011
MAKHAN SINGH Vs. JOGINDER SINGH
August 11, 2011
MAKHAN SINGH Vs. GURMIT KAUR AND ANOTHER
November 18, 2011
MAKHAN SINGH Vs. STATE OF PUNJAB
September 16, 2011
MAKHAN SINGH AND ANR. Vs. STATE OF PUNJAB
August 29, 2011
MAKHAN SINGH AND ORS. Vs. RAM PIARI AND ORS.
March 3, 2011
MAL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 18, 2011
MALKEET SINGH Vs. YADWINDER SINGH
March 21, 2011
MALKEET SINGH Vs. STATE OF PUNJAB AND ANOTHER
November 18, 2011
MALKIAT KAUR Vs. JARNAIL SINGH
March 17, 2011
MALKIAT KAUR Vs. HARDEV SINGH
February 7, 2011
MALKIAT KAUR Vs. STATE OF PUNJAB
May 26, 2011
MALKIAT KAUR Vs. HARDEEP KAUR
March 9, 2011
MALKIAT SINGH Vs. STATE OF PUNJAB
May 20, 2011
MALKIAT SINGH Vs. STATE OF PUNJAB
April 26, 2011
MALKIAT SINGH @ GHITA Vs. STATE OF PUNJAB
January 5, 2011
MALKIAT SINGH @ KADDU Vs. STATE OF PUNJAB
December 21, 2011
MALKIAT SINGH ALIAS TITU AND ANR. Vs. STATE OF PUNJAB
February 21, 2011
MALKIAT SINGH AND ANR. Vs. BALBIR SINGH AND ORS.
March 25, 2011
MALKIAT SINGH AND ANR. Vs. NAGINDER SINGH
May 20, 2011
MALKIT KAUR Vs. STATE OF PUNJAB AND ORS.
May 23, 2011
MALKIT SINGH Vs. STATE OF PUNJAB
February 11, 2011
MALKIT SINGH Vs. STATE OF PUNJAB
January 13, 2011
MALOOK SINGH Vs. STATE OF PUNJAB
April 18, 2011
MALOOK SINGH Vs. HAREYANA WAKF BOARD AMBALA CANTT
March 17, 2011
MALWI Vs. STATE OF PUNJAB
March 21, 2011
MALWINDER JIT SINGH WARAICH Vs. UNION TERRITORY OF CHANDIGARH
October 5, 2011
MAM CHAND Vs. SUNITA DEVI
November 28, 2011
MAM CHAND Vs. STATE OF HARYANA
September 8, 2011
MAM CHAND Vs. SMT. BHAGO DEVI AND OTHERS
January 31, 2011
MAM RAJ & OTHERS Vs. PARAMJIT SINGH
April 18, 2011
MAMTA Vs. AMRIT PAL SINGH
February 3, 2011
MAMTA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
October 5, 2011
MAMTA RANI AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 25, 2011
MANAGING COMMITTEE DELHI PUBLIC SCHOOL Vs. ANIL KUMAR
June 1, 2011
MANAGING COMMITTEE, ARYA HIGH SCHOOL Vs. ATMA PRASHAD SINGH AND ORS.
February 9, 2011
MANAGING COMMITTEE, HINDU GIRLS SENIOR SECONDARY SCHOOL, JAGADHRI Vs. DIRECTOR, SECONDARY EDUCATION, HARYANA AND ORS
September 2, 2011
MANAGING COMMITTEE, SA JAIN COLLEGE, AMBALA AND ANR. Vs. DERA BABA SURDASS AND ORS.
November 2, 2011
MANAK LAL ALIAS MANIK CHAND Vs. STATE BANK OF INDIA AND OTHERS
November 18, 2011
MANDEEP ARORA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
September 15, 2011
MANDEEP CHOUDHARY Vs. RAKESH KUMAR
August 16, 2011
MANDEEP KAUR Vs. STATE OF PUNJAB AND ORS.
May 2, 2011
MANDEEP KAUR Vs. STATE OF PUNJAB
February 24, 2011
MANDEEP KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 21, 2011
MANDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
April 21, 2011
MANDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 6, 2011
MANDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 19, 2011
MANDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
September 13, 2011
MANDEEP SINGH Vs. STATE OF PUNJAB
May 18, 2011
MANDEEP SINGH Vs. STATE OF PUNJAB
April 29, 2011
MANDEEP SINGH Vs. STATE OF PUNJAB
May 25, 2011
MANDEEP SINGH @ GORA AND ORS Vs. STATE OF PUNJAB
September 2, 2011
MANDEEP SINGH ALIAS KALA Vs. STATE OF PUNJAB
December 21, 2011
MANDEEP SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
September 12, 2011
MANDEEP SINGH AUJLA @ KHUSHIA Vs. STATE OF PUNJAB AND ANR.
September 16, 2011
MANGAL SINGH Vs. STATE OF PUNJAB
March 14, 2011
MANGAL SINGH Vs. STATE OF PUNJAB AND ORS.
March 11, 2011
MANGAT RAM Vs. CENTRAL STATE FARM, DHANDUR BEER, HISAR
February 11, 2011
MANGAT RAM AND ANOTHER Vs. THE STATE OF HARYANA AND OTHERS
December 20, 2011
MANGE Vs. RAMESH
May 20, 2011
MANGE RAM SON OF RAM KISHAN SAINI BY CASTE, RESIDENT OF MOHALLAH SAINI VAS, ROHTAK Vs. TEK RAM SON OF KANIYA SAINI BY CASTE, RESIDENT OF MOHALLAH SAINI VAS, ROHTAK, AND ANOTHER
November 9, 2011
MANGLA DOGRA Vs. ANIL KUMAR MALHOTRA
November 29, 2011
MANI Vs. STATE OF PUNJAB
September 2, 2011
MANI RAM Vs. STATE OF HARYANA
July 13, 2011
MANINDER SINGH Vs. STATE OF PUNJAB
January 10, 2011
MANINDER SINGH AND ANR. Vs. PARAMJEET SINGH AND ANR.
February 11, 2011
MANINDERJIT SINGH @ MANNA Vs. STATE OF PUNJAB
December 14, 2011
MANISH AHLAWAT Vs. NEELU CHAUDHARY @ NEELISHA SINGH
March 18, 2011
MANISH KUMAR Vs. STATE OF PUNJAB
March 28, 2011
MANISH KUMAR Vs. STATE OF PUNJAB & ANR
August 11, 2011
MANISH KUMAR Vs. ASHOK KUMAR
August 26, 2011
MANISH KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
October 4, 2011
MANISH MALIK Vs. STATE OF HARYANA AND ORS.
March 16, 2011
MANISHA @ MNEESHA AND ANR. Vs. STATE OF HARYANA AND ORS.
February 11, 2011
MANISHA AND ORS Vs. STATE OF PUNJAB AND ORS
September 9, 2011
MANJEET SINGH Vs. STATE OF PUNJAB AND ORS
September 2, 2011
MANJINDER SINGH Vs. GURDEV SINGH ALIAS GURMEET SINGH
May 2, 2011
MANJINDER SINGH Vs. STATE OF PUNJAB
April 1, 2011
MANJIT Vs. STATE OF HARYANA
January 10, 2011
MANJIT KAUR Vs. KAUSHALYA DEVI
February 23, 2011
MANJIT KAUR Vs. DARSHAN SINGH
January 28, 2011
MANJIT KAUR Vs. STATE OF PUNJAB
January 27, 2011
MANJIT KAUR Vs. SHEELA DEVI WD/O MILKHI RAM AND OTHERS
December 19, 2011
MANJIT KAUR Vs. STATE OF PUNJAB
September 26, 2011
MANJIT KAUR Vs. JASWINDER KAUR AND ANOTHER
August 12, 2011
MANJIT KAUR @ CHHINDER KAUR Vs. STATE OF PUNJAB
April 25, 2011
MANJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 13, 2011
MANJIT KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
May 2, 2011
MANJIT KAUR AND ORS. Vs. STATE OF PUNJAB AND ANR.
January 17, 2011
MANJIT KAUR KALRA Vs. S.P.S. AHLUWALIA & OTHERS
May 16, 2011
MANJIT KUMAR Vs. STATE OF PUNJAB
December 1, 2011
MANJIT SINGH Vs. STATE OF PUNJAB
January 17, 2011
MANJIT SINGH Vs. YASHWANT RAI
November 4, 2011
MANJIT SINGH Vs. STATE OF PUNJAB
October 5, 2011
MANJIT SINGH Vs. STATE OF PUNJAB AND ANR.
March 23, 2011
MANJIT SINGH Vs. RAMINDER SINGH
April 21, 2011
MANJIT SINGH Vs. STATE OF PUNJAB
August 29, 2011
MANJIT SINGH Vs. FOOD CORPORATION OF INDIA AND ORS.
September 15, 2011
MANJIT SINGH Vs. STATE OF PUNJAB
April 28, 2011
MANJIT SINGH AND ANOTHER Vs. IQBAL SINGH AND ANOTHER
October 3, 2011
MANJIT SINGH AUJLA Vs. STATE OF PUNJAB & OTHERS
December 12, 2011
MANJIT SINGH SANDHU Vs. STATE OF PUNJAB
January 14, 2011
MANJU AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
September 20, 2011
MANJU SHARMA Vs. RAVINDER SHARMA
March 24, 2011
MANMINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
September 9, 2011
MANMOHAN KAUR Vs. DAVINDER PAL SINGH
July 14, 2011
MANMOHAN KUMAR @ MANU SON OF RAMESH KUMAR GUPTA Vs. STATE OF PUNJAB
March 16, 2011
MANMOHAN SINGH Vs. PUNJAB STATE ELECTRICITY BOARD & ORS.
November 9, 2011
MANMOHAN SINGH Vs. HARJAP KAUR
September 8, 2011
MANMOHAN SINGH Vs. CENTRAL BANK OF INDIA AND OTHERS
July 19, 2011
MANMOHAN SONI Vs. BANWARI LAL
August 19, 2011
MANOHAR LAL Vs. STATE OF HARYANA
November 3, 2011
MANOHAR SINGH Vs. SUPERINTENDING CANAL OFFICER, HISAR
January 28, 2011
MANOHAR SINGH Vs. DALJIT SINGH
January 19, 2011
MANOHAR SINGH Vs. COMMISSIONER
February 1, 2011
MANOJ Vs. STATE OF HARYANA
March 21, 2011
MANOJ @ TAKLA Vs. STATE OF HARYANA
March 30, 2011
MANOJ AND ORS Vs. STATE OF HARYANA AND ORS
September 2, 2011
MANOJ B. NANGIA Vs. CHANDIGARH ADMINISTRATION AND OTHERS
August 19, 2011
MANOJ GAUTAM Vs. SURJIT SINGH
November 2, 2011
MANOJ KUMAR Vs. STATE OF HARYANA
October 5, 2011
MANOJ KUMAR Vs. JAI PAL
January 20, 2011
MANOJ KUMAR Vs. SMT. ANURADHA BHARDWAJ AND ORS.
March 25, 2011
MANOJ KUMAR Vs. STATE OF HARYANA
January 7, 2011
MANOJ KUMAR Vs. STATE OF HARYANA
October 4, 2011
MANOJ KUMAR AND ANOTHER Vs. THE STATE OF PUNJAB AND ANOTHER
August 30, 2011
MANOJ KUMAR SINGH Vs. SUSHEELA THAKUR
March 4, 2011
MANPREET KAUR Vs. STATE OF PUNJAB
February 2, 2011
MANPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 27, 2011
MANPREET KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 24, 2011
MANPREET KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 4, 2011
MANPREET SINGH Vs. STATE OF PUNJAB
March 4, 2011
MANPREET SINGH Vs. PREM SINGH AND ANR.
May 23, 2011
MANPREET SINGH Vs. STATE OF PUNJAB
August 18, 2011
MANSA CENTRAL COMPANY OPERATIVE BANK LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
January 31, 2011
MANSHI DEVI AND ORS. Vs. THE STATE OF HARYANA AND ORS.
July 11, 2011
MANSI GROVER Vs. PANJAB UNIVERSITY, CHANDIGARH AND OTHERS
March 3, 2011
MANTEJ SINGH Vs. STATE OF PUNJAB
December 1, 2011
MANVINDER SINGH Vs. HARJEET KAUR GILL
February 10, 2011
MANWATI Vs. STATE OF PUNJAB
January 12, 2011
MANWINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 22, 2011
MANWINDER SINGH Vs. STATE OF PUNJAB
April 4, 2011
MAQSOOD AHMED Vs. AJAY SHARMA
July 4, 2011
MARIDULA CHAUHAN Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND OTHERS
December 16, 2011
MARU RAM Vs. RANDHIR
September 5, 2011
MARUTI SUZUKI INDIA LTD. Vs. UNION OF INDIA
September 27, 2011
MASTAN SINGH AND OTHERS Vs. STATE OF PUNJAB
August 29, 2011
MASTER GAURAV SHARMA Vs. RAMAN SHARMA
September 8, 2011
MAWASI AND ANR. Vs. STATE OF HARYANA
March 4, 2011
MAYA DEVI Vs. MOHAN SINGH
January 19, 2011
MEENA Vs. BILLU
January 5, 2011
MEENA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
October 5, 2011
MEENU AND ORS Vs. STATE OF PUNJAB AND OTHERS
January 17, 2011
MEGH RAJ Vs. AMBALA KURUKSHETRA GRAMIN BANK
September 29, 2011
MEGH RAJ Vs. LAXMI DUTT AND ORS.
March 15, 2011
MEGH RAJ BANSAL Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ANOTHER
December 12, 2011
MEGH SINGH Vs. SUMAN LATA AND OTHERS
August 12, 2011
MEHAR RAM @ RAM MEHAR Vs. KRISHAN BAL AND ORS.
March 31, 2011
MEHAR SINGH Vs. COMMISSIONER (APPEALS), PATIALA DIVISION, PATIALA & OTHERS
September 12, 2011
MEHAR SINGH AND ORS Vs. STATE OF HARYANA
December 2, 2011
MEHAR SINGH VIRK Vs. PUNJAB AND SIND BANK AND ANOTHER
January 12, 2011
MEHNGA SINGH Vs. SANTA SINGH
March 21, 2011
MEHNGA SINGH Vs. ADDITIONAL DIRECTOR, PANCHAYATS
March 23, 2011
MEHRUNISHA Vs. YOUDHBIR SINGH BHADANA AND ORS.
February 21, 2011
MEHTA CONSTRUCTION CO Vs. STATE OF HARYANA
November 2, 2011
MEKHI Vs. STATE OF HARYANA
April 28, 2011
MENKA RANI @ MONA Vs. HAPPY KUMAR
January 3, 2011
MERCEDES BENZ INDIA LIMITED AND ANR. Vs. BAJAJ TRAVELS LIMITED
March 30, 2011
MERINO PANEL PRODUCTS LIMITED Vs. DESIGNATED AUTHORITY
February 9, 2011
MESSRS SHUBH LAKSHMI FINANCE AND INVESTMENT COMPANY Vs. UNION OF INDIA
June 2, 2011
METRO TYRES LIMITED Vs. MAHESH CHANDER
March 8, 2011
METRO TYRES LIMITED Vs. SUSHIL KUMAR
March 22, 2011
MEWA SINGH Vs. STATE OF PUNJAB
July 11, 2011
MEWA SINGH Vs. THE DIVISIONAL COMMISSIONER, PATIALA DIVISION, PATIALA & ORS.
October 31, 2011
MEWA SINGH Vs. STATE OF HARYANA AND OTHERS
March 30, 2011
MEWA SINGH @ BHOLA Vs. STATE OF PUNJAB
February 11, 2011
MEWA SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
September 29, 2011
MICKY VERMA Vs. PUNJABI UNIVERSITY PATIALA AND OTHERS
September 8, 2011
MICROLL INDIA Vs. JAI DURGA TRADING COMPANY
November 16, 2011
MICRON INSTRUMENTS (PRIVATE) LIMITED AND ANOTHER Vs. THE STATE OF HARYANA THROUGH THE SECRETARY, INDUSTRIES DEPARTMENT AND ANOTHER
May 13, 2011
MICRON INSTRUMENTS PRIVATE LIMITED Vs. CHANDIGARH ADMINISTRATION AND ORS.
January 6, 2011
MILKHA SINGH Vs. PUNJAB STATE TRANSMISSION CORPORATION LIMITED & OTHERS
May 3, 2011
MINAKSHI Vs. RANBIR SINGH
March 16, 2011
MINAKSHI THAPAR Vs. UNION OF INDIA
September 7, 2011
MIRA CHOPRA Vs. STATE OF HARYANA
September 2, 2011
MISRANI Vs. STATE OF HARYANA AND ORS.
August 3, 2011
MISS HARBIR KAUR Vs. TEKNOW CONSULTANTS & ENGINEERS (P) LIMITED
February 2, 2011
MISS SUNITA AND ORS. Vs. THE STATE OF HARYANA AND ORS.
March 18, 2011
MISS SURINDER KAUR & OTHERS Vs. BHATINDA IMPROVEMENT TRUST & OTHERS
November 1, 2011
MIT SINGH AND ANR. Vs. RAJINDER SINGH AND ORS.
February 16, 2011
MITHU RAM Vs. SHIV NATH
February 8, 2011
MITHU RAM Vs. STATE OF PUNJAB AND OTHERS
September 28, 2011
MITRAJ FOOD PROCESSING AND PACKAGING INDUSTRIES Vs. PUNJAB FINANCIAL CORPORATION
January 31, 2011
MITTAR SINGH AND ANOTHER Vs. BHAJAN SINGH AND OTHERS
March 1, 2011
MODERN PUBLIC SCHOOL, GURU HAR SAHAI, DISTRICT FEROZEPORE, THROUGH ITS MANAGER SHRI S.S. MONGA Vs. STATE OF PUNJAB, THROUGH SECRETARY TO GOVERNMENT OF PUNJAB, DEPARTMENT OF LOCAL GOVERNMENT, CHANDIGARH, AND ANOTHER
December 12, 2011
MOHAMAD HANIF Vs. AMIT MAHAJAN
April 18, 2011
MOHAMMAD TAYIB Vs. STATE OF PUNJAB
March 11, 2011
MOHAMMAD YUNUS AND ORS. Vs. SHAKUR AND ORS.
January 18, 2011
MOHAN JAIN Vs. PRITHIPAL SINGH
March 15, 2011
MOHAN LAL Vs. SUPERINTENDING CANAL OFFICER
January 13, 2011
MOHAN LAL Vs. STATE OF PUNJAB
March 25, 2011
MOHAN LAL Vs. PUNJAB STATE CO-OPERATIVE MILK PRODUCERS FEDERATION LIMITED
September 20, 2011
MOHAN LAL Vs. UNION OF INDIA
August 3, 2011
MOHAN LAL Vs. UNION OF INDIA AND ANOTHER
August 2, 2011
MOHAN LAL Vs. STATE OF HARYANA
November 22, 2011
MOHAN LAL Vs. BHIM SAIN AND ANR.
January 19, 2011
MOHAN LAL AND ANOTHER Vs. HRIJAN COOPERATIVE SOCIETY LTD RANI MAJRA AND OTHERS
August 11, 2011
MOHAN LAL BANSAL AND ORS Vs. STATE OF PUNJAB AND ORS
September 2, 2011
MOHAN LAL S/O. PHUMAN LAL Vs. THE FINANCIAL COMMISSIONER AND ORS.
March 17, 2011
MOHAN LAL SHARMA Vs. CHANDER MOHAN KUMAR
December 5, 2011
MOHAN MADAN AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
April 5, 2011
MOHAN NAGPAL Vs. EDITOR, NAVBHARAT TIMES, NEW DELHI
October 5, 2011
MOHAN SINGH Vs. STATE OF PUNJAB
March 8, 2011
MOHAN SINGH Vs. SURINDER PAL SINGH
October 31, 2011
MOHAN SINGH Vs. UNION OF INDIA
August 9, 2011
MOHAN SINGH Vs. MALKIAT SINGH
December 2, 2011
MOHAN SINGH Vs. STATE OF HARYANA
January 18, 2011
MOHAN SINGH AND ANR. Vs. BALBIR KAUR AND ORS.
March 7, 2011
MOHAN SINGH AND OTHERS Vs. MAGHAR SINGH AND OTHERS
December 8, 2011
MOHAN SINGH AND OTHERS Vs. STATE OF PUNJAB
December 13, 2011
MOHAR SINGH SON OF RANGA SINGH, RESIDENT OF VILLAGE THAL, TEHSIL ASSANDH, DISTRICT KARNAL Vs. THE STATE OF HARYANA, THROUGH THE SECRETARY TO GOVERNMENT HARYANA, REHABILITATION DEPARTMENT, CIVIL SECRETARIAT, CHANDIGARH AND OTHERS
November 16, 2011
MOHAR SINGH YADAV Vs. KHUSHI RAM YADAV AND ORS.
September 29, 2011
MOHD ANISH @ ANISH AHMED Vs. CHANDER HASH DOGRA AND ANR
March 22, 2011
MOHD RIZWAN AND ORS Vs. STATE OF PUNJAB AND ORS
February 4, 2011
MOHD. FIAZ Vs. MOHD. GULZAR AND ANOTHER
March 4, 2011
MOHD. HANIF Vs. ALLAHABAD BANK
March 31, 2011
MOHD. JAHANGIR AND ORS. Vs. STATE OF HARYANA
May 20, 2011
MOHD. NAZIR Vs. STATE OF PUNJAB
September 13, 2011
MOHD. SHAFIQUE AND ORS. Vs. STATE OF PUNJAB AND ORS.
May 23, 2011
MOHINDER AND CHANDER KANTA Vs. STATE OF HARYANA AND OTHERS
September 1, 2011
MOHINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
November 11, 2011
MOHINDER KAUR AND OTHERS Vs. MOHINDER SINGH AND OTHERS
November 8, 2011
MOHINDER KUMAR BATTA & ANOTHER Vs. STATE OF PUNJAB & OTHERS
August 16, 2011
MOHINDER PAL SINGH Vs. GURMIT KAUR
July 19, 2011
MOHINDER PAL SINGH Vs. STATE BANK OF INDIA
October 20, 2011
MOHINDER PAUL @ MOHINDER LAL Vs. UNION OF INDIA AND OTHERS
January 7, 2011
MOHINDER PAUL CHOPRA Vs. STATE OF PUNJAB AND OTHERS
May 2, 2011
MOHINDER RAM AND ORS. Vs. JOGINDER SINGH AND ORS.
February 10, 2011
MOHINDER SINGH Vs. STATE OF PUNJAB
February 16, 2011
MOHINDER SINGH Vs. THE STATE OF PUNJAB
February 10, 2011
MOHINDER SINGH Vs. BALBIR SINGH AND ORS.
January 24, 2011
MOHINDER SINGH Vs. COMMISSIONER OF INCOME TAX
February 21, 2011
MOHINDER SINGH Vs. STATE OF HARYANA
April 7, 2011
MOHINDER SINGH Vs. STATE OF PUNJAB
February 24, 2011
MOHINDER SINGH Vs. SOM NATH
March 9, 2011
MOHINDER SINGH Vs. STATE OF PUNJAB
May 17, 2011
MOHINDER SINGH Vs. STATE OF PUNJAB
March 30, 2011
MOHINDER SINGH Vs. STATE OF PUNJAB
December 7, 2011
MOHINDER SINGH Vs. STATE OF PUNJAB
March 21, 2011
MOHINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
November 30, 2011
MOHINDER SINGH Vs. GURMIT SINGH AND OTHERS
November 18, 2011
MOHINDER SINGH Vs. ARVIND MALHOTRA ADVOCATE
March 22, 2011
MOHINDER SINGH Vs. BALBIR SINGH AND ORS.
January 25, 2011
MOHINDER SINGH Vs. STATE OF PUNJAB AND ORS.
March 18, 2011
MOHINDER SINGH Vs. THE PUNJAB STATE CO-OPERATIVE MILK PRODUCERS FEDERATION LTD.
October 17, 2011
MOHINDER SINGH Vs. BAKKAR SINGH
August 18, 2011
MOHINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
August 18, 2011
MOHINDER SINGH AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS
September 14, 2011
MOHINDER SINGH AND ANOTHER Vs. HARYANA TOURISM CORPORATION LTD
April 8, 2011
MOHINDER SINGH AND ORS. Vs. MALKIT SINGH AND ORS.
May 26, 2011
MOHINDER SINGH AND OTHERS Vs. HARYANA STATE AND OTHERS
August 25, 2011
MOHINDER SINGH AND OTHERS Vs. MUKHTIAR SINGH (DIED) THROUGH HIS LRS AND OTHERS
March 30, 2011
MOHIT Vs. STATE OF HARYANA
February 14, 2011
MOHMAD IBRAHIM AND ANR. Vs. RAJ KUMAR
March 28, 2011
MOLAR AND OTHERS Vs. THE STATE OF HARYANA, THROUGH ITS SECRETARY, REVENUE DEPARTMENT, CIVIL SECRETARIAT, CHANDIGARH, AND OTHERS.
October 31, 2011
MOMI RAM Vs. STATE OF HARYANA
November 9, 2011
MONA Vs. SANJIV ALIAS BOBBY
May 30, 2011
MONA GOEL AND ORS Vs. STATE OF HARYANA AND ORS
August 26, 2011
MONA RANI AND ANR. Vs. STATE OF HARYANA AND ORS.
February 1, 2011
MONICA AGGARWAL AND OTHERS Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK & ANOTHER
November 1, 2011
MONICA AND ANR. Vs. STATE OF PUNJAB AND ORS.
May 20, 2011
MONIKA Vs. STATE OF PUNJAB
March 17, 2011
MONIKA AND ORS Vs. STATE OF PUNJAB AND ORS
August 19, 2011
MONIKA KASHAV Vs. STATE OF PUNJAB AND ORS.
October 18, 2011
MONIKA SONKA AND ANR. Vs. STATE OF PUNJAB AND ORS.
February 25, 2011
MONOCHEM GRAPHIC PVT. LTD. Vs. INDOFARM INDUSTRIES LTD.
March 3, 2011
MONTY Vs. STATE OF PUNJAB
March 10, 2011
MOOL CHAND MUNDHRA Vs. SMT. INDU BALA
May 10, 2011
MOOLA RAM Vs. STATE OF HARYANA
October 17, 2011
MOSENTHALS WOOL AND MOHAIR S.A. PTY. LTD. Vs. C.L. JAIN WOOLENS MILLS P. LTD.
February 1, 2011
MOTA SINGH Vs. STATE OF PUNJAB
September 6, 2011
MOTA SINGH Vs. STATE OF PUNJAB
February 4, 2011
MOTA SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
September 1, 2011
MOTI RAM Vs. CHIEF ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY
March 7, 2011
MOTI RAM Vs. HISSAM
September 29, 2011
MOTI RAM Vs. STATE OF HARYANA AND ANR.
March 25, 2011
MOUJI RAM Vs. STATE OF HARYANA
October 5, 2011
MR. CHETAN ARORA Vs. SANGEETA ALIAS PREETI
January 3, 2011
MR. PRAMIL KHANDELWAL Vs. MR. SHIVRAJ PURI AND ANOTHER
November 29, 2011
MR. ROHIT GUPTA Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH (PGIMER), AND ANOTHER
September 16, 2011
MR. ROHIT GUPTA SON OF SHRI VIJAY GUPTA Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH (PGIMER), THROUGH ITS DIRECTOR AND ANR.
September 16, 2011
MRS PUSHPA AHUJA Vs. SHRI SUNIL NAGPAL AND OTHERS
March 4, 2011
MRS. GEETA PRASHER Vs. LASER LINKS
February 14, 2011
MRS. NIDHI KAKKAR Vs. MUNISH KAKKAR
February 10, 2011
MRS. SUKANYA DEVI AND ANOTHER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS
April 4, 2011
MS. JASMEET KAUR ALIAS AMANDEEP KAUR Vs. S. JOGINDER SINGH AND OTHERS
December 1, 2011
MS. REENA DEVI Vs. THE INDIAN OIL CORPORATION LTD. AND OTHERS
March 22, 2011
MST. SHEELA DEVI AND ORS. Vs. CONSTABLE RAJBIR SINGH AND ORS.
February 17, 2011
MUKESH Vs. STATE OF HARYANA
March 21, 2011
MUKESH AGGARWAL Vs. RAJINDER KUMAR PAHWA
August 26, 2011
MUKESH KUMAR Vs. STATE OF HARYANA
April 27, 2011
MUKESH KUMAR Vs. STATE OF HARYANA
March 15, 2011
MUKESH KUMAR RAJESH KUMAR AND ORS. Vs. STATE OF HARYANA AND ANR.
March 22, 2011
MUKESH KUMARI Vs. STATE OF HARYANA
February 25, 2011
MUKESH KUMARI Vs. STATE OF HARYANA AND OTHERS
August 17, 2011
MUKESH MANGLA Vs. HARYANA URBAN DEVELOPMENT
January 24, 2011
MUKHJINDER PAL SINGH SIDHU Vs. RAJINDER KAUR AND OTHERS
September 15, 2011
MUKHTIAR Vs. STATE OF PUNJAB
September 2, 2011
MUKHTIAR KAUR Vs. JANGIR SINGH
March 30, 2011
MUKHTIAR SINGH Vs. THE STATE OF HARYANA
March 11, 2011
MUKHTIAR SINGH Vs. PAWAN KUMAR AND ORS.
February 10, 2011
MUKHTIYAR SINGH Vs. SATISH KUMAR
September 5, 2011
MUKTA CHAUDHARY Vs. HARPAL SINGH
February 15, 2011
MUKTA SAIKIA Vs. STATE OF PUNJAB
March 4, 2011
MULKH RAJ Vs. NISHA JAIN
February 22, 2011
MULTAN SINGH Vs. STATE OF HARYANA AND ANOTHER
November 3, 2011
MUMTAJ Vs. STATE OF HARYANA
September 8, 2011
MUMTAJ @ MAMTA AND ANR. Vs. STATE OF HARYANA AND ORS.
March 17, 2011
MUMTAZ KHAN AND ANR. Vs. STATE OF HARYANA AND ORS.
June 6, 2011
MUNA LAL AND ORS. Vs. SURJIT KAUR AND ANR.
September 15, 2011
MUNICIPAL COMMITTEE Vs. UNION OF INDIA (UOI) AND ORS.
April 21, 2011
MUNICIPAL COMMITTEE GARHSHANKAR Vs. STATE OF PUNJAB
October 4, 2011
MUNICIPAL COMMITTEE, ABOHAR Vs. SURINDER MOHAN AHUJA
November 21, 2011
MUNICIPAL COMMITTEE, BATHINDA Vs. SUKHDEV SINGH
December 22, 2011
MUNICIPAL COMMITTEE, BATHINDA Vs. THE PUNJAB STATE CO-OPERATIVE MILK PRODUCERS FEDERATION LTD. AND ANOTHER
November 18, 2011
MUNICIPAL CORPORATION Vs. PUNJAB STATE ELECTRICITY BOARD AND ANR.
February 17, 2011
MUNICIPAL CORPORATION & OTHERS Vs. ST. JOHNS HIGH SCHOOL AND OTHERS
November 2, 2011
MUNICIPAL CORPORATION, AMRITSAR Vs. DR. (MRS.) PREM RAI
July 19, 2011
MUNICIPAL CORPORATION, CHANDIGARH Vs. COL. RETD. DALJIT SINGH
May 19, 2011
MUNICIPAL CORPORATION, FARIDABAD Vs. UNION OF INDIA
December 1, 2011
MUNICIPAL CORPORATION, GURGAON Vs. RAKESH AGGARWAL AND OTHERS
December 5, 2011
MUNICIPAL COUNCIL Vs. YOGINDER PAL
March 23, 2011
MUNICIPAL COUNCIL Vs. STATE OF HARYANA AND ORS.
March 25, 2011
MUNICIPALITY BARETTA Vs. PRESIDING OFFICER
April 20, 2011
MUNISH KUMAR AND ANR. Vs. STATE OF PUNJAB AND ORS.
March 18, 2011
MUNISH SHARDA Vs. BHAI MANBIR SINGH
April 20, 2011
MUNNA ALIAS RAM GOPAL Vs. RAM PHAL AND OTHERS
August 11, 2011
MUNSHI RAM Vs. STATE OF PUNJAB
December 15, 2011
MUNSHI RAM Vs. UNITED INDIA INSURANCE CO LTD
October 14, 2011
MURARI LAL Vs. STATE OF HARYANA
March 10, 2011
MURTI Vs. JAI RAM AND OTHERS
March 4, 2011
MURTI SHRI RADHA KRISHAN JI MAHARAJ Vs. PREM PARKASH
November 7, 2011
MUSHTAK Vs. STATE OF HARYANA
January 4, 2011
MUSHTAK AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
November 22, 2011
MUSTAK KHILJEE Vs. STATE OF HARYANA
February 10, 2011
N S AND COMPANY THROUGH ITS PROPRIETOR ASHWANI KUMAR Vs. RAJWANT KAUR
September 7, 2011
N.K. SINGLA Vs. DHARAM PAL UPPAL
July 26, 2011
N.K. SWAMI Vs. PUNJAB NATIONAL BANK AND OTHERS
August 16, 2011
NABHA STEELS LTD. Vs. UNION OF INDIA (UOI) AND ORS.
September 16, 2011
NACCHTTAR SINGH Vs. PRESIDING OFFICER
January 13, 2011
NACHHATAR SINGH Vs. STATE OF PUNJAB
June 3, 2011
NACHHATAR SINGH Vs. STATE OF HARYANA
August 30, 2011
NACHHATTAR KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 17, 2011
NACHHATTAR SINGH Vs. CHAND SINGH & ORS
November 22, 2011
NACHHATTAR SINGH Vs. ANGREZ KAUR
March 3, 2011
NACHHATTAR SINGH SON OF SHRI RANJIT SINGH, RESTORER, MARKET COMMITTEE, GIDDERBAHA Vs. THE STATE OF PUNJAB, THROUGH THE SECRETARY, DEPARTMENT OF AGRICULTURE AND FORESTS, AND OTHERS
October 31, 2011
NAFE SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
July 7, 2011
NAHAR INDUSTRIAL ENTERPRISES LTD. Vs. CESTAT, NEW DELHI
May 31, 2011
NAHAR POLY FILMS LTD Vs. COMMISSIONER OF INCOME TAX
April 7, 2011
NAHAR SINGH AND ANOTHER Vs. ANGREJ SINGH AND ANOTHER
September 15, 2011
NAHAR SPINNING MILLS LTD Vs. COMMISSIONER OF INCOME TAX
November 25, 2011
NAIB SINGH Vs. GURDEV KAUR
April 18, 2011
NALANDA ELEMENTARY SCHOOL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
December 21, 2011
NAMAN CHEMICALS Vs. STATE OF PUNJAB
March 25, 2011
NANAK CHAND & OTHERS Vs. STATE OF HARYANA & ANOTHER
September 27, 2011
NAND KISHORE @ BHARAT SINGH Vs. STATE OF PUNJAB AND ORS.
March 17, 2011
NAND LAL AND ANR. Vs. STATE OF PUNJAB AND ORS.
March 15, 2011
NAND LAL BAJAJ Vs. OM PARKASH AND ORS.
March 25, 2011
NAND LAL SOHAL Vs. STATE OF PUNJAB
May 3, 2011
NAND LAL, PEON Vs. THE STATE OF PUNJAB AND ORS.
April 28, 2011
NANDA Vs. KAMLESH AND ORS.
March 23, 2011
NANDANI RANI AND ANR. Vs. STATE OF PUNJAB AND ORS.
February 10, 2011
NANHA RAM Vs. STATE OF HARYANA
February 4, 2011
NARAINI AND OTHERS Vs. JAI NARAIN AND OTHERS
January 18, 2011
NARANG SINGH Vs. STATE BANK OF PATIALA AND ANR.
July 7, 2011
NARENDER BAGRI Vs. STATE OF HARYANA AND ANR.
May 20, 2011
NARENDER KUMAR Vs. RANI RSELINE
January 12, 2011
NARENDER KUMAR Vs. STATE OF HARYANA
November 18, 2011
NARENDER KUMAR AND ANOTHER Vs. STATE OF HARYANA
December 16, 2011
NARENDER LATHER AND ORS. Vs. STATE OF HARYANA AND ORS.
May 26, 2011
NARENDER SINGH Vs. ANITA RANI
January 4, 2011
NARENDER SINGH Vs. STATE OF HARYANA
January 3, 2011
NARENDRA Vs. HARYANA STAFF SELECTION COMMITTI PANCHKULA
July 14, 2011
NARESH Vs. STATE OF HARYANA
January 14, 2011
NARESH Vs. RAMPAL AND OTHERS
December 21, 2011
NARESH Vs. STATE OF HARYANA
December 5, 2011
NARESH AND OTHERS Vs. THE STATE OF HARYANA
July 29, 2011
NARESH AND OTHERS Vs. STATE OF HARYANA
November 4, 2011
NARESH GUPTA Vs. PUNEET GUPTA
January 10, 2011
NARESH K. PAREKH AND ORS. Vs. STATE OF PUNJAB AND ORS.
June 2, 2011
NARESH KUMAR Vs. STATE OF PUNJAB
February 21, 2011
NARESH KUMAR Vs. KIRAN GARG
February 10, 2011
NARESH KUMAR Vs. STATE OF HARYANA
March 7, 2011
NARESH KUMAR Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
March 18, 2011
NARESH KUMAR Vs. STATE OF HARYANA
March 15, 2011
NARESH KUMAR Vs. FINANCIAL COMMISSIONER, HARYANA AND ANR.
January 21, 2011
NARESH KUMAR Vs. NARINDER SINGH AND ANOTHER
September 14, 2011
NARESH KUMAR Vs. THE DIRECTOR GENERAL OF POLICE AND ANOTHER
December 19, 2011
NARESH KUMAR AND ANR. Vs. STATE OF PUNJAB
January 25, 2011
NARESH KUMAR AND ANR. Vs. STATE OF PUNJAB
May 26, 2011
NARESH KUMAR KALRA Vs. BANK OF INDIA AND OTHERS
March 4, 2011
NARESH KUMAR SEHGAL Vs. STATE OF PUNJAB
August 8, 2011
NARESH KUMAR SHARMA Vs. STATE OF HARYANA
September 7, 2011
NARINDER KAUR Vs. BALBIR SINGH
February 14, 2011
NARINDER KAUR Vs. LT. COL. RAVINDER PAL SINGH DHILLON
March 3, 2011
NARINDER KAUR Vs. SUKHWINDER SINGH
August 8, 2011
NARINDER KAUR Vs. STATE OF PUNJAB
March 7, 2011
NARINDER KAUR Vs. STATE OF PUNJAB AND ANR.
June 9, 2011
NARINDER KAUR AND ORS. Vs. DALJIT SINGH
March 16, 2011
NARINDER KAUR AND ORS. Vs. MANGAL SINGH AND ORS.
May 20, 2011
NARINDER KAUR AND OTHERS Vs. PAWAN KUMAR AND OTHERS
December 8, 2011
NARINDER KUMAR Vs. RAGHBIR KAUR
October 31, 2011
NARINDER KUMAR Vs. SAT NARAYAN MANDIR THROUGH TRUST
April 7, 2011
NARINDER KUMAR Vs. NARESH KUMAR
March 15, 2011
NARINDER KUMAR Vs. STATE OF HARYANA AND ORS
August 23, 2011
NARINDER KUMAR VERMA AND ANOTHER Vs. STATE OF PUNJAB
December 14, 2011
NARINDER KUMAR VIJ AND ORS. Vs. STATE OF PUNJAB
May 26, 2011
NARINDER PAL Vs. SURINDERJIT SINGH
April 19, 2011
NARINDER PAL KAUR Vs. KAILASH
May 25, 2011
NARINDER SINGH Vs. STATE OF PUNJAB
September 7, 2011
NARINDER SINGH Vs. KAMLA AND ORS.
February 1, 2011
NARINDER SINGH Vs. STATE OF PUNJAB AND ANR.
February 10, 2011
NARINDER SINGH Vs. HARBANS LAL AND ANOTHER
October 5, 2011
NARINDER SINGH Vs. STATE OF PUNJAB
September 2, 2011
NARINDER SINGH Vs. STATE OF PUNJAB AND ORS.
May 23, 2011
NARINDER SINGH @ GANDHI Vs. STATE OF PUNJAB AND OTHERS
August 18, 2011
NARINDER SINGH SON OF SH. HARI SINGH, RESIDENT OF H.NO. 105, RAM KISHAN COLONY, AMBALA CANTT. Vs. CENTRAL BANK OF INDIA, MAHESH NAGAR, AMBALA CANTT. THROUGH ITS BRANCH MANAGER AND OTHERS
August 29, 2011
NARINDERJIT SINGH Vs. NORTH STAR ESTATE PROMOTERS
January 4, 2011
NARINDERPAL SINGH @ NINDA Vs. STATE OF PUNJAB
January 20, 2011
NARSING DASS ACHINT Vs. STATE OF HARYANA & OTHERS
November 18, 2011
NASEEM Vs. STATE OF HARYANA AND ORS.
March 18, 2011
NASEEM AHMED Vs. STATE OF HARYANA
March 24, 2011
NASERO Vs. ALISHER
May 25, 2011
NASIB CHAND Vs. PRESIDING OFFICER
April 21, 2011
NASIB SINGH GREWAL Vs. THE STATE OF PUNJAB AND OTHERS
November 18, 2011
NATHAN LAL Vs. VED PARKASH AND ORS.
July 12, 2011
NATHU RAM Vs. JOINT DEVELOPMENT COMMISSIONER AND ORS.
April 28, 2011
NATIONAL INDURANCE COMPANY Vs. RAM MEHAR
February 4, 2011
NATIONAL INSURANCE CO LTD Vs. JASPAL KAUR
May 17, 2011
NATIONAL INSURANCE CO LTD Vs. JASBIR KAUR
April 18, 2011
NATIONAL INSURANCE CO LTD Vs. RAVI DUTT SHARMA
May 30, 2011
NATIONAL INSURANCE CO. Vs. GIAN SINGH (DECEASED) THROUGH HIS L.RS AND ORS.
January 6, 2011
NATIONAL INSURANCE CO. LIMITED Vs. RAJESH KUMAR AND ORS.
January 6, 2011
NATIONAL INSURANCE CO. LTD Vs. MANMEEN KAUR
October 18, 2011
NATIONAL INSURANCE CO. LTD. Vs. SUNITA DEVI AND ORS.
April 21, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. BALWINDER KAUR
February 15, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. RAJBIR SINGH
January 18, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. SHEELA RANI
November 2, 2011
NATIONAL INSURANCE COMPANY LTD Vs. BALRAJ
November 2, 2011
NATIONAL INSURANCE COMPANY LTD Vs. RAJENDER GIRI
October 12, 2011
NATIONAL INSURANCE COMPANY LTD. Vs. BHUPINDER SINGH AND OTHERS
August 18, 2011
NATIONAL INSURANCE COMPANY LTD., CHANDIGARH Vs. PRANAY SETH
April 20, 2011
NATIONAL INVESTIGATION AGENCY Vs. NABA KUMAR SARKAR @ SWAMI ASIMA NAND AND ANOTHER
December 1, 2011
NATIONAL WOOLEN MILLS Vs. RAMESH CHAND
January 7, 2011
NAUBAR CHAND Vs. THE UNION TERRITORY, CHANDIGARH AND OTHERS
May 14, 2011
NAURANG SINGH MUNDRA Vs. STATE OF PUNJAB
November 18, 2011
NAURATA RAM Vs. SARWAN
December 16, 2011
NAVDEEP KAUR Vs. STATE OF PUNJAB AND ANOTHER
December 9, 2011
NAVDEEP KAUR AND ANR. Vs. STATE OF HARYANA AND ORS.
September 12, 2011
NAVDEEP KAUR GILL Vs. STATE OF PUNJAB
March 29, 2011
NAVEEN KUMAR Vs. STATE OF HARYANA
September 8, 2011
NAVEEN MEHTA Vs. RAKESH KUMAR GUPTA
July 11, 2011
NAVEEN NEB AND OTHERS Vs. RISHU ARORA ALIAS RISHU NEB
May 6, 2011
NAVEEN ROHILLA Vs. STATE OF HARYANA AND ORS.
January 18, 2011
NAVJOT KAUR Vs. INSCOL
December 16, 2011
NAVJOT KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
September 13, 2011
NAVJOT SINGH Vs. KULDIP SINGH AND ORS.
May 31, 2011
NAVJOT SINGH ALIAS BABBU Vs. STATE OF PUNJAB
March 3, 2011
NAVJOT SINGH ALIAS SIDHU Vs. STATE OF PUNJAB
April 18, 2011
NAVNEET KAUR Vs. STATE OF PUNJAB
March 8, 2011
NAVRAJ SINGH Vs. STATE OF PUNJAB
February 14, 2011
NAVRAJ SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
November 14, 2011
NAVREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
December 30, 2011
NAWAB SINGH Vs. OMPAL SINGH AND OTHERS
September 16, 2011
NAZAM SINGH Vs. STATE OF PUNJAB AND OTHERS
December 14, 2011
NAZAR SINGH Vs. STATE OF PUNJAB
September 19, 2011
NAZAR SINGH AND OTHERS Vs. DIVISIONAL CANAL OFFICER, RORI WATER SERVICES DIVISION, SIRSA AND OTHERS
January 14, 2011
NAZIR SINGH AND ORS. Vs. STATE OF PUNJAB
October 4, 2011
NECTAR LIFESCIENCE LIMITED Vs. STATE OF PUNJAB
February 9, 2011
NEELAM AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 15, 2011
NEELAM CHAUDHARY Vs. STATE OF HARYANA AND OTHERS
August 18, 2011
NEELAM SHARMA Vs. STATE OF PUNJAB
March 16, 2011
NEENA GOYAL Vs. INDIAN OIL CORPORATION
February 16, 2011
NEENA MAHAJAN Vs. COMMISSIONER OF INCOME TAX
July 12, 2011
NEENA SEHRAWAT Vs. UNION OF INDIAS
November 11, 2011
NEERAJ Vs. STATE OF HARYANA
December 9, 2011
NEERAJ KUMAR Vs. STATE OF HARYANA
July 11, 2011
NEERAJ KUMAR AND ANR. Vs. STATE OF HARYANA
April 8, 2011
NEERU BALA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 17, 2011
NEHA AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 14, 2011
NEHA AND ANR. Vs. STATE OF HARYANA AND ORS.
July 11, 2011
NEHA SHARMA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 19, 2011
NEHA SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
December 30, 2011
NEKI RAM Vs. STATE OF HARYANA AND OTHERS
November 11, 2011
NETAR SINGH Vs. STATE OF PUNJAB
March 18, 2011
NEW GUPTA ELECTRIC COMPANY Vs. DEEPI MADAN
November 4, 2011
NEW INDIA ASSURANCE CO LTD Vs. VINOD KUMAR
November 15, 2011
NEW INDIA ASSURANCE CO LTD Vs. COL SANJEEV KUMAR
March 9, 2011
NEW INDIA ASSURANCE CO LTD Vs. RAM AVTAR
January 19, 2011
NEW INDIA ASSURANCE CO. LTD Vs. SARANJIT KAUR
December 7, 2011
NEW INDIA ASSURANCE CO. LTD. Vs. PAWANJIT AND ORS.
January 6, 2011
NEW INDIA ASSURANCE COMPANY Vs. RANJIT SINGH
December 14, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RASHID AHMAD
December 9, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SEWA SINGH
November 23, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHET SINGH
January 17, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JARNAIL SINGH
May 18, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. HEM RAJ
February 17, 2011
NEW INDIA INSURANCE COMPANY LIMITED Vs. RAM ISHWAR AND ORS.
February 22, 2011
NEW INDIA INSURANCE COMPANY LIMITED Vs. RAJINDER KAUR AND ORS.
February 17, 2011
NEW SHIVANI CO OPERATIVE GROUP Vs. STATE OF HARYANA
July 27, 2011
NICEJIT KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
February 17, 2011
NIDHI GARG AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
October 5, 2011
NIHAL CHAND Vs. SUKHBIR SINGH
November 18, 2011
NIHALA Vs. RAJ KUMAR
September 16, 2011
NIKHIL TALWAR Vs. STATE OF HARYANA
March 8, 2011
NIKHLESH Vs. SMT. VANDANA
March 16, 2011
NIKKA SINGH (DECEASED) THROUGH HIS LRS. Vs. THE STATE OF PUNJAB AND OTHERS
May 23, 2011
NIKKO Vs. STATE OF HARAYANA
December 7, 2011
NILESH JHA Vs. STATE OF HARYANA AND ANR.
February 17, 2011
NIRANJAN DASS ALIAS NIRANJAN SINGH Vs. STATE OF HARYANA
March 23, 2011
NIRANJAN SINGH Vs. CHHAJU SINGH AND ANR.
March 14, 2011
NIRANJAN SINGH Vs. STATE OF HARYANA & ORS.
May 20, 2011
NIRANJAN SINGH Vs. STATE OF HARYANA
March 30, 2011
NIRANJAN SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
March 9, 2011
NIRBHAI SINGH Vs. STATE OF PUNJAB
November 14, 2011
NIRBHAI SINGH Vs. STATE OF PUNJAB
May 12, 2011
NIRDEEP KAUR Vs. BALKAR SINGH
April 1, 2011
NIRMAL GANDHI Vs. BHIM SAIN GANDHI
April 5, 2011
NIRMAL SINGH Vs. LAKHBIR SINGH
March 30, 2011
NIRMAL SINGH Vs. UNION OF INDIA AND OTHERS
November 11, 2011
NIRMAL SINGH Vs. LABOUR COURT BHATINDA
January 25, 2011
NIRMAL SINGH Vs. SHANTI DEVI
October 12, 2011
NIRMAL SINGH Vs. FAQIR SINGH
January 13, 2011
NIRMAL SINGH Vs. PUNJAB STATE FOREST DEVELOPMENT CORPN. LTD. AND ORS.
August 3, 2011
NIRMAL SINGH Vs. CHEEMA KHURD DHAK, COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD AND ANOTHER
February 15, 2011
NIRMAL SINGH Vs. GURDWARA SANGATPURA THROUGH ITS PARBHANDAK AND WELFARE SOCIETY OF GURDWARA THOUGH ITS PRESIDENT S. KASHMIR SINGH
May 26, 2011
NIRMAL SINGH AND ORS. Vs. SH. ANURAG VERMA, IAS AND ORS.
May 2, 2011
NIRMAL YADAV Vs. CENTRAL BUREAU OF INVESTIGATION
November 14, 2011
NIRMALA AND ANR. Vs. STATE OF PUNJAB AND ORS.
May 2, 2011
NIRMALA DEVI Vs. STATE OF HARYANA
July 6, 2011
NIRMALA DEVI AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
October 13, 2011
NIRMALA DEVI AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 24, 2011
NIRPAL SINGH Vs. STATE OF PUNJAB AND ORS
September 9, 2011
NISHA Vs. STATE OF PUNJAB
January 10, 2011
NISHA Vs. STATE OF HARYANA & OTHERS
September 21, 2011
NISHA DEVI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 24, 2011
NISHA RANI Vs. STATE OF HARYANA AND OTHERS
November 7, 2011
NISHA RANI & OTHERS Vs. ADDL DEPUTY COMMISSIONER-CUM-CHAIRMAN, SELECTION COMMITTEE, SIRSA & OTHERS
August 12, 2011
NISHABAR SINGH Vs. STATE OF HARYANA
February 11, 2011
NISHAN SINGH Vs. STATE OF PUNJAB
March 15, 2011
NISHAN SINGH Vs. FINANCIAL COMMISSIONER (APPEALS-II), PUNJAB AND ORS
August 25, 2011
NISHAN SINGH Vs. JOGINDER SINGH AND OTHERS
January 27, 2011
NISHU AND ANR. Vs. STATE OF PUNJAB AND ORS.
March 15, 2011
NITASHA Vs. STATE OF PUNJAB
March 17, 2011
NITIN @ LALLY & OTHERS Vs. STATE OF PUNJAB AND ANOTHER
October 4, 2011
NITIN AGGARWAL Vs. STATE OF HARYANA
December 22, 2011
NITLESH GUPTA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY PANCHKULA AND ANOTHER
September 22, 2011
NIWAS AND OTHERS Vs. STATE OF HARYANA AND OTHERS
September 22, 2011
NOORA RAM Vs. FINANCIAL COMMISSIONER, APPEALS AND ORS.
June 3, 2011
O P HANDA Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
September 22, 2011
O.P. JINDAL GLOBAL UNIVERSITY Vs. CHIEF COMMISSIONER OF INCOME TAX
November 11, 2011
OM PARKASH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY ETC.
February 25, 2011
OM PARKASH Vs. KAMLESH MITTAL THROUGH HER ATTORNEY SEWA RAM
January 7, 2011
OM PARKASH Vs. RAM KUMAR
May 17, 2011
OM PARKASH Vs. STATE OF HARYANA
September 15, 2011
OM PARKASH Vs. AVTAR SINGH ETC
May 31, 2011
OM PARKASH Vs. NARNDER KUMAR SHARMA AND OTHERS
May 11, 2011
OM PARKASH Vs. STATE OF HARYANA
March 31, 2011
OM PARKASH Vs. SMT. RAJ BALA AND ORS.
April 29, 2011
OM PARKASH Vs. STATE OF HARYANA & OTHERS
September 5, 2011
OM PARKASH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
December 13, 2011
OM PARKASH AND ORS. Vs. STATE OF PUNJAB AND ANR.
March 22, 2011
OM PARKASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
August 11, 2011
OM PARKASH AND OTHERS Vs. RAM GOPAL ALIAS PAALI RAM ALIAS DOOJPURI MAHARAJ AND ANOTHER
August 18, 2011
OM PARKASH DHIMAN Vs. LALIT KUMAR
March 16, 2011
OM PARKASH KASHYAP Vs. STATE OF HARYANA AND ORS.
January 31, 2011
OM PARKASH SHARMA Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
April 5, 2011
OM PARKASH VERMA Vs. PUNJAB AGRICULTURAL UNIVERSITY AND ORS.
July 11, 2011
OM PATI Vs. STATE OF HARYANA AND OTHERS
July 26, 2011
OM PRAKASH SINGH Vs. UTTARI HARYANA BIJLI VITRAN NIGAM AND ORS.
March 14, 2011
OM SONS INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX
July 12, 2011
OMBIR SINGH Vs. UNION OF INDIA AND OTHERS
April 26, 2011
OMI Vs. TEJI
May 20, 2011
OMKAR Vs. STATE OF PUNJAB AND ORS.
January 3, 2011
OMPATI Vs. STATE OF HARYANA
March 25, 2011
ONKAR SINGH Vs. GEETA RAM AND ANR.
February 22, 2011
ONKAR SINGH Vs. GURCHARAN SINGH AND ORS.
March 15, 2011
ONKAR SINGH Vs. DILBAGH RAI
August 5, 2011
ONKAR SINGH @ KALU Vs. STATE OF PUNJAB
December 5, 2011
ORCHID INFRASTRUCTURE DEVELOPERS PVT. LTD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
January 17, 2011
ORIENT INSURANCE CO LTD Vs. GURDIL SINGH
January 19, 2011
ORIENTAL CONSTRUCTION CO. Vs. ENGINEER-IN-CHIEF, PWD (B AND R) AND ANR.
April 28, 2011
ORIENTAL INSURANCE CO Vs. MANGAT RAM
September 22, 2011
ORIENTAL INSURANCE CO LTD Vs. UMRAO SINGH
February 23, 2011
ORIENTAL INSURANCE CO LTD Vs. LALANWATI
November 23, 2011
ORIENTAL INSURANCE CO LTD Vs. SAROJ DEVI
December 21, 2011
ORIENTAL INSURANCE CO.LTD. Vs. SMT.SANGEETA
November 22, 2011
ORIENTAL INSURANCE COMPANY LIMITED Vs. MONIKA
December 12, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. RAJINDER KAUR
April 20, 2011
ORIENTAL INSURANCE COMPANY LTD. Vs. AMRIK MASIH AND ORS.
January 31, 2011
ORIENTAL INSURANCE COMPANY LTD. Vs. USHA RANI AND ORS.
January 3, 2011
ORION INFRASTRUCTURE LTD. Vs. COMMISSIONER, GURGAON DIVISION, GURGAON AND OTHERS
December 8, 2011
OSAW AGRO INDUSTRIES PVT. LTD. Vs. EXECUTIVE ENGINEER (OPERATION) UHBVN LTD. AND ANR.
January 6, 2011
OUTDOOR COMMUNICATIONS PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
March 3, 2011
P.K. MALIA Vs. CORPORATION BANK AND OTHERS
March 25, 2011
P.K. NANDA AND OTHERS Vs. M/S. COASTAL MINES PVT. LTD.
August 18, 2011
PACIFIC ADVERTISERS Vs. KASHMIRI LAL GOYAL
March 17, 2011
PACIFIC PROJECTS LIMITED Vs. STATE OF HARYANA AND ORS.
March 16, 2011
PADAM NABH & SONS Vs. YASH PAL
December 8, 2011
PAHALWAN CHAND Vs. HANS RAJ AND ORS.
October 13, 2011
PAL INFRASTRUCTURE AND DEVELOPERS PVT LTD ETC Vs. TRIVENI FERROUS INFRASTRUCTURE (P) LTD
March 21, 2011
PAL SINGH Vs. STATE OF PUNJAB
August 10, 2011
PAL SINGH Vs. UNION OF INDIA
July 4, 2011
PALA RAM Vs. STATE OF HARYANA
February 10, 2011
PALA RAM AND ORS. Vs. SHYAM LAL
July 15, 2011
PALWINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 25, 2011
PALWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
August 19, 2011
PALWINDER SINGH HEAD DRAFTSMAN Vs. STATE OF PUNJAB
February 17, 2011
PAMILA SYAL Vs. STATE OF PUNJAB
August 29, 2011
PANCHHI RAM Vs. STATE OF HARYANA
March 11, 2011
PANIPAT CO OPERATIVE SUGAR MILLS LIMITED Vs. PRESIDING OFFICER
March 17, 2011
PANJ GARAIN KALAN COOPERATIVE AGRICULTURAL SERVICE LIMITED, PANJ GARAIN Vs. PRESIDING OFFICER, LABOUR COURT, BHATINDA AND ANOTHER
May 18, 2011
PANKAJ AHUJA Vs. STATE OF PUNJAB
February 25, 2011
PANKAJ KATYAL Vs. SHALINI KATYAL
May 23, 2011
PANKAJ MOTORS Vs. STATE OF PUNJAB AND OTHERS
December 2, 2011
PANKAJ TRADING COMPANY Vs. DILBAGH RAI
May 31, 2011
PANNA LAL Vs. STATE OF PUNJAB
December 16, 2011
PAPINDER SINGH Vs. STATE OF HARYANA
March 17, 2011
PAPNEJA TRADERS Vs. COMMISSIONER OF INCOME TAX
April 6, 2011
PAPPU AND ANOTHER Vs. MANGAT RAM AND OTHERS
August 18, 2011
PAPPU SINGH Vs. STATE OF PUNJAB
March 4, 2011
PARA MEDICAL COUNCIL Vs. STATE OF PUNJAB
August 17, 2011
PARAMDEEP SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.
May 20, 2011
PARAMJEET KAUR Vs. SUKHDEV SINGH
August 18, 2011
PARAMJEET NAGPAL Vs. LIFE INSURANCE CORPORATION
September 16, 2011
PARAMJEET SINGH Vs. STATE OF PUNJAB
September 9, 2011
PARAMJEET SINGH ALIAS PAMMA Vs. THE STATE OF PUNJAB & ANR.
August 18, 2011
PARAMJEET SINGH ALIAS PAMMA Vs. STATE OF PUNJAB & ANR
August 16, 2011
PARAMJIT & ANOTHER Vs. STATE OF PUNJAB
November 11, 2011
PARAMJIT ALIAS GURMAIL RAM Vs. STATE OF PUNJAB AND ANR.
March 4, 2011
PARAMJIT KAUR Vs. UNION OF INDIA
December 5, 2011
PARAMJIT KAUR Vs. STATE OF PUNJAB
October 5, 2011
PARAMJIT KAUR Vs. SURINDER SINGH
November 14, 2011
PARAMJIT KAUR Vs. STATE OF HARYANA AND OTHERS
August 12, 2011
PARAMJIT KAUR @ GURMIT KAUR Vs. STATE OF PUNJAB
January 18, 2011
PARAMJIT KAUR @ PAMI Vs. MOHINDER SINGH
January 20, 2011
PARAMJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 26, 2011
PARAMJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 15, 2011
PARAMJIT KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 14, 2011
PARAMJIT KAUR, PANCH Vs. FINANCIAL COMMISSIONER
September 2, 2011
PARAMJIT SINGH Vs. STATE OF PUNJAB
February 23, 2011
PARAMJIT SINGH Vs. STATE OF HARYANA
February 4, 2011
PARAMJIT SINGH Vs. STATE OF PUNJAB
March 4, 2011
PARAMJIT SINGH Vs. STATE OF PUNJAB AND ANR.
March 15, 2011
PARAMJIT SINGH Vs. STATE OF HARYANA AND ORS.
March 22, 2011
PARAMJIT SINGH @ JAWALA Vs. STATE OF PUNJAB AND ANR.
March 21, 2011
PARAMJIT SINGH @ PAMMA Vs. STATE OF PUNJAB
November 18, 2011
PARAMJIT SINGH BEDI Vs. STATE OF PUNJAB
April 29, 2011
PARAMJIT SINGH DUGGAL ALIAS BITTU Vs. STATE OF PUNJAB
March 17, 2011
PARAMVEER SINGH AND ORS. Vs. PUNJAB PUBLIC SERVICE COMMISSION AND ORS.
June 3, 2011
PARAMVIR Vs. RAMESH KUMAR AND ANR.
April 1, 2011
PARAS SHARMA Vs. STATE OF PUNJAB
May 18, 2011
PARBHU RAM Vs. STATE OF HARYANA
April 29, 2011
PARDEEP ALIAS GOLDY Vs. STATE OF HARYANA
December 14, 2011
PARDEEP ALIAS RAJU Vs. STATE OF HARYANA AND ORS.
February 11, 2011
PARDEEP KUMAR Vs. ROZY
November 8, 2011
PARDEEP KUMAR Vs. THE STATE OF PUNJAB
August 18, 2011
PARDEEP KUMAR Vs. STATE OF HARYANA
November 7, 2011
PARDEEP KUMAR & ORS Vs. STATE OF HARYANA & ANR
September 5, 2011
PARDEEP KUMAR MAHAJAN Vs. PUNJAB GRAMIN BANK AND ANOTHER
December 20, 2011
PARDEEP SHARMA Vs. STATE OF PUNJAB
May 2, 2011
PARDEEP SINGH Vs. STATE OF PUNJAB
January 7, 2011
PARDEEP SINGH Vs. STATE OF PUNJAB
March 17, 2011
PARDEEP SINGH AND ORS Vs. STATE OF HARYANA AND ORS
September 13, 2011
PARDEEP TIWARI Vs. STATE OF PUNJAB
April 6, 2011
PARDUMAN KUMAR Vs. STATE OF HARYANA & OTHERS
August 10, 2011
PARGAT SINGH Vs. STATE OF PUNJAB
January 24, 2011
PARGAT SINGH Vs. FINANCIAL COMMISSIONER (REVENUE) AND ORS.
September 13, 2011
PARHLAD KUMAR Vs. STATE OF PUNJAB
March 24, 2011
PARKASH RANI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
August 24, 2011
PARKASH SINGH Vs. STATE OF PUNJAB
July 12, 2011
PARKASH VEER Vs. DAYA NAND MATH PARBHANDHKARNI SABHA, ROHTAK
May 30, 2011
PARKASHVEER Vs. SMT. CHAMPA AND OTHERS
December 16, 2011
PARLE BISCUITS P LTD Vs. SANDEEP MARKETING COMPANY
March 15, 2011
PARMEET SINGH Vs. STATE OF PUNJAB
January 21, 2011
PARMESHWARI DEVI AND OTHERS Vs. STATE OF HARYANA
October 19, 2011
PARMESHWARI DEVI, HINDI TEACHER AND ORS. Vs. THE STATE OF HARYANA AND ORS.
March 16, 2011
PARMINDER KAUR Vs. AKHTIAR SINGH
January 13, 2011
PARMINDER KAUR Vs. NAVTEJ SINGH UBBI
March 16, 2011
PARMINDER KAUR @ SUMAN Vs. GURDEEP KAUR AND ANOTHER
August 16, 2011
PARMINDER KUMAR @ PINDI Vs. STATE OF PUNJAB
April 26, 2011
PARMINDER SINGH ALIAS TIDDA Vs. STATE OF PUNJAB
December 2, 2011
PARMINDER SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.
August 1, 2011
PARMINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
August 24, 2011
PARMINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 10, 2011
PARMJIT SINGH Vs. STATE OF PUNJAB
March 31, 2011
PARMOD KUMAR AND OTHERS Vs. GOVT. OF INDIA AND OTHERS
August 4, 2011
PARSANNI Vs. SUBE SINGH
February 9, 2011
PARSHOTAM VERMA AND ANR. Vs. STATE OF PUNJAB AND ANR.
April 18, 2011
PARSIN KAUR Vs. APAR SINGH
April 20, 2011
PARSIN KAUR Vs. JAGJIT SINGH AND OTHERS
September 8, 2011
PARTAP Vs. PANIPAT COOPERATIVE SUGAR MILLS LTD
February 3, 2011
PARTAP SINGH Vs. STATE OF HARYANA
May 30, 2011
PARTAP SINGH Vs. STATE OF PUNJAB
November 22, 2011
PARTAP SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS
August 16, 2011
PARTAP SINGH Vs. STATE OF HARYANA AND ANR.
March 18, 2011
PARVEEN @ FAUJI Vs. STATE OF HARYANA
March 3, 2011
PARVEEN AND ANR. Vs. STATE OF HARYANA AND ORS.
March 18, 2011
PARVEEN AND ANR. Vs. STATE OF PUNJAB AND ORS.
September 13, 2011
PARVEEN BHATIA Vs. THE STATE OF PUNJAB
September 9, 2011
PARVEEN KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 27, 2011
PARVEEN KAUR ARORA Vs. PARVEEN KUMAR
September 15, 2011
PARVEEN KUMAR Vs. STATE OF HARYANA
August 12, 2011
PARVEEN KUMAR Vs. AJAIB SINGH
March 7, 2011
PARVEEN KUMAR Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
August 29, 2011
PARVEEN KUMAR Vs. STATE OF HARYANA
May 3, 2011
PARVEEN MALHOTRA Vs. STATE OF HARYANA AND OTHERS
March 4, 2011
PARVEEN SINGH Vs. STATE OF PUNJAB
March 29, 2011
PARVESH KUMAR MALHOTRA Vs. STATE OF PUNJAB
September 12, 2011
PARVEZ AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
November 18, 2011
PARWINDER KAUR Vs. STATE OF PUNJAB
May 4, 2011
PARWINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
October 5, 2011
PARWINDER KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
February 15, 2011
PATHANKOT JANTA COOPERATIVE LABOUR AND CONSTRUCTION SOCIETY LIMITED Vs. STATE OF PUNJAB THROUGH SECRETARY IRRIGATION PUNJAB CHANDIGARH
July 6, 2011
PAVITTAR SINGH Vs. STATE OF PUNJAB
March 11, 2011
PAVITTAR SINGH Vs. RAI SINGH AND ORS.
July 5, 2011
PAVITTAR SINGH Vs. STATE OF PUNJAB
November 17, 2011
PAWAN KUMAR Vs. STATE OF PUNJAB
January 5, 2011
PAWAN KUMAR Vs. STATE OF HARYANA
February 23, 2011
PAWAN KUMAR Vs. JAGDEV SINGH
January 19, 2011
PAWAN KUMAR Vs. STATE OF PUNJAB
December 22, 2011
PAWAN KUMAR Vs. RAJINDER PAL AND ORS.
August 3, 2011
PAWAN KUMAR Vs. INDIAN OIL CORPORATION LIMITED AND ANOTHER
August 16, 2011
PAWAN KUMAR Vs. STATE OF HARYANA
April 18, 2011
PAWAN KUMAR Vs. STATE
December 12, 2011
PAWAN KUMAR AND ORS. Vs. MARKET COMMITTEE, NEW GRAIN AND VEGETABLE MARKET
August 1, 2011
PAWAN KUMAR BANSAL Vs. STATE OF PUNJAB
May 2, 2011
PAWAN KUMAR SINGH Vs. STATE OF PUNJAB AND ANR.
March 18, 2011
PAWAN KUMAR SOHAN LAL Vs. STATE OF PUNJAB
September 12, 2011
PAYAL AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
September 13, 2011
PAYAL DIVISION WELFARE ASSOCIATION AND SHOPKEEPER ASSOCIATION, PAYAL Vs. STATE OF PUNJAB AND OTHERS
November 3, 2011
PAYEL MEHTA Vs. SANJAY SARIN
August 18, 2011
PEHLAD RAI AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
November 17, 2011
PEHLU AND ANOTHER Vs. TEHMEENA
October 5, 2011
PEPSU ROADWAYS TRANSPORT CORPORATION PATIALA Vs. MANJIT SINGH
March 4, 2011
PERHLAD Vs. HANS RAJ AND ORS.
September 12, 2011
PERHLAD RAI GUPTA Vs. AMIT SINGH AND ORS.
March 21, 2011
PHARMUDA WIDOW OF LATE ALLAHDEEN SON OF SHARIF AND ORS Vs. TEJBIR SON OF MAI RAM AND ORS
February 10, 2011
PHONOGRAPHIC PERFORMANCE LIMITED Vs. STATE OF PUNJAB
July 27, 2011
PHOOL CHAND Vs. STATE OF HARYANA
September 1, 2011
PHOOL SINGH Vs. FARIDABAD COMPLEX ADMINISTRATION (BALLABHGARH ZONE) THROUGH ITS ADMINISTRATOR
February 11, 2011
PHOOL SINGH Vs. STATE OF HARYANA AND ANOTHER
August 29, 2011
PHOOLA Vs. OM PARKASH
August 3, 2011
PHOONWATI AND ANR. Vs. RAJESH KUMAR
April 29, 2011
PHUL SINGH Vs. STATE OF HARYANA
November 26, 2011
PHULBAGH SINGH Vs. SHINDO AND ANOTHER
August 18, 2011
PIARA SINGH Vs. STATE OF HARYANA
February 16, 2011
PIARA SINGH Vs. STATE OF PUNJAB
April 25, 2011
PIARA SINGH AND ANOTHER Vs. SURJIT SINGH AND OTHERS
November 14, 2011
PIARA SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
September 7, 2011
PIARA SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
August 18, 2011
PIARA SINGH DHILLON (P.S. DHILLON) Vs. FINANCIAL COMMISSIONER (REVENUE) PUNJAB, CHANDIGARH AND OTHERS
December 13, 2011
PIARE LAL Vs. STATE OF HARYANA
August 18, 2011
PIARE LAL Vs. MODERN AUTOMOBILES
November 9, 2011
PINKI RANI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
September 27, 2011
PINKY Vs. MANISH
May 23, 2011
PINKY AND ORS Vs. STATE OF PUNJAB AND ORS
August 17, 2011
PIPAL SINGH Vs. ANOKH SINGH
August 30, 2011
PIRTHI Vs. SURTA RAM
May 2, 2011
POLYMERS PAPER LTD Vs. PRESIDING OFFICER
February 28, 2011
POOJA Vs. STATE OF PUNJAB
February 9, 2011
POOJA AND ANOTHER Vs. STATE OF HARYANA
December 14, 2011
POOJA AND ANR. Vs. STATE OF HARYANA AND ORS.
May 23, 2011
POOJA CHOWDRY Vs. PARAMJIT SINGH
February 11, 2011
POOJA RANI Vs. STATE OF PUNJAB
August 29, 2011
POOJA RANI AND ANR. Vs. STATE OF HARYANA AND ORS.
January 10, 2011
POOJA RANI AND ANR. Vs. STATE OF PUNJAB AND ORS.
March 18, 2011
POOJA RANI AND ANR. Vs. STATE OF PUNJAB AND ORS.
August 24, 2011
POOJA VAID AND ANR. Vs. STATE OF PUNJAB AND ANR.
January 19, 2011
POONAM Vs. STATE OF HARYANA & ORS
September 5, 2011
POONAM & ORS Vs. STATE OF HARYANA & ORS
September 7, 2011
POONAM ANAND Vs. STATE OF HARYANA
May 11, 2011
POONAM CHOPRA AND ORS Vs. STATE OF PUNJAB AND ORS
August 25, 2011
POONAM DEVI Vs. STATE OF HARYANA AND ORS.
March 30, 2011
POONAM KUMARI Vs. RAJINDER KUMAR
November 7, 2011
POONAM MALHOTRA Vs. STATE OF HARYANA
March 10, 2011
POONAM PANCHAL AND ANR. Vs. STATE OF HARYANA AND ORS.
May 20, 2011
POONAM SHARMA Vs. PUNEET DUTTA
November 14, 2011
PORRITTS AND SPENCER ASIA PVT LTD Vs. STATE OF HARYANA
March 22, 2011
POST OFFICE, HISAR DIVISION,THROUGH ITS SUPERINTENDENT AND ANR. Vs. AMIR CHAND
January 4, 2011
POWER DRUGS LTD Vs. COMMISSIONER OF INCOME TAX
July 14, 2011
PRABH DAYAL Vs. MUNICIPAL COMMITTEE, SANGRUR
September 7, 2011
PRABHA CHHABRA WD/O K.C. CHHABRA Vs. FINANCIAL COMMISSIONER
May 10, 2011
PRABHJIT SINGH Vs. STATE OF PUNJAB
January 5, 2011
PRABHJIT SINGH Vs. NAVNEET KAUR
August 8, 2011
PRABHJOT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
January 31, 2011
PRABHJOT SHARANJEET KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 6, 2011
PRABHJOT SINGH Vs. STATE OF PUNJAB
December 8, 2011
PRABHU DAYAL Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT HARYANA AND OTHERS
September 7, 2011
PRAKASH SINGH Vs. AJIT SINGH AND ANR.
March 23, 2011
PRAKASHWATI JAIN Vs. PUNJAB STATE
July 20, 2011
PRAN NATH AND ORS. Vs. CHAMAN LAL AND ORS.
July 11, 2011
PRAN NATH JOSHI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
December 14, 2011
PRAN NATH KUMARIA Vs. THE UNION OF INDIA AND OTHERS
June 1, 2011
PREETI Vs. STATE OF PUNJAB
January 27, 2011
PREETI Vs. STATE OF PUNJAB
April 4, 2011
PREETI PATHANIA AND ANR. Vs. STATE OF PUNJAB AND ORS.
February 1, 2011
PREETY TANGARI Vs. STATE OF PUNJAB
January 28, 2011
PREM CHAND Vs. SUSHILA AND ORS.
August 3, 2011
PREM CHAND Vs. THE STATE OF HARYANA AND ORS.
September 28, 2011
PREM CHAND ALIAS NEETA Vs. RAM SARAN
December 5, 2011
PREM CHAND AND ORS. Vs. STATE OF HARYANA
April 27, 2011
PREM CHAND GARG AND ORS Vs. STATE OF PUNJAB AND ORS
March 10, 2011
PREM DEVI Vs. BALA DEVI AND ORS.
January 18, 2011
PREM HANS KUMAR Vs. MONIKA RATTAN & ANOTHER
October 3, 2011
PREM KAUR Vs. SUNITA DEVI AND OTHER
November 16, 2011
PREM KUMAR ALIAS KALA Vs. STATE OF PUNJAB
July 25, 2011
PREM LAL Vs. STATE OF PUNJAB
March 18, 2011
PREM LATA @ SHABNAM AND ANR. Vs. STATE OF HARYANA AND ORS.
February 1, 2011
PREM MOHAN KALRA Vs. STATE OF HARYANA
April 28, 2011
PREM RANI Vs. JIVAN KUMAR
July 11, 2011
PREM SAGAR Vs. STATE OF PUNJAB AND OTHERS
December 23, 2011
PREM SINGH Vs. GURMEET KAUR
March 31, 2011
PREMA Vs. RAJBIR
September 1, 2011
PREMJIT KALIA Vs. SANTOKH SINGH AND ORS.
April 29, 2011
PRINCE KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 25, 2011
PRINCEPAL SINGH ALIAS PRINCE Vs. STATE OF PUNJAB
September 5, 2011
PRINCIPAL KULDIP CHAND AGNIHOTRI C/O B.B.N. COLLEGE, CHAKMOH, HAMIRPUR Vs. COLLEGE, TRIBUNAL, PUNJAB, CIVIL SECRETARIAT, CHANDIGARH AND OTHERS
October 20, 2011
PRINCY AND ANR Vs. STATE OF HARYANA AND ORS
March 3, 2011
PRITAM KAUR AND ORS Vs. COMMISSIONER, ROHTAK
August 9, 2011
PRITAM KAUR AND ORS. Vs. BHARPUR SINGH AND ORS.
January 13, 2011
PRITAM KAUR AND ORS. Vs. BHARPUR SINGH AND ORS.
March 11, 2011
PRITAM KAUR AND OTHERS Vs. RAM CHANDER AND OTHERS
May 10, 2011
PRITAM SINGH Vs. STATE OF PUNJAB AND ANR.
March 15, 2011
PRITAM SINGH Vs. FINANCIAL COMMISSIONER
March 15, 2011
PRITAM SINGH Vs. STATE OF PUNJAB
February 9, 2011
PRITAM SINGH AND ANR. Vs. DIRECTOR, LAND RECORDS AND ORS.
May 3, 2011
PRITI AND ANR. Vs. STATE OF HARYANA AND ORS.
February 10, 2011
PRITPAL KAUR Vs. STATE OF PUNJAB
January 28, 2011
PRITPAL SINGH Vs. STATE OF PUNJAB & ANOTHER
December 14, 2011
PRITPAL SINGH TIWANA Vs. GENERAL PUBLIC AND ORS.
January 5, 2011
PRIYA KANOUJIA AND ANR. Vs. STATE OF U.T. AND ORS.
July 11, 2011
PRIYA PRASHAR Vs. STATE OF PUNJAB
July 7, 2011
PRIYA SHARMA AND ANR. Vs. STATE OF PUNJAB AND ORS.
February 10, 2011
PRIYA SOOD Vs. STATE OF PUNJAB AND OTHERS
January 24, 2011
PRIYANKA AND ANR. Vs. STATE OF HARYANA AND ORS.
February 21, 2011
PRIYANKA AND ANR. Vs. STATE OF HARYANA AND ORS.
January 14, 2011
PRIYANKA BHUTANI Vs. SUKH PAL SINGH
February 25, 2011
PRIYANKA SHARMA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 15, 2011
PROF S S BINDRA AND ORS Vs. STATE OF PUNJAB AND ORS
March 4, 2011
PROF. JOGINDER SINGH Vs. UNION OF INDIA (UOI) AND ORS.
April 29, 2011
PROMILA SURI AND ORS Vs. REGISTRAR COOPERATIVE SOCIETIES, PUNJAB AND ORS
August 26, 2011
PRTC Vs. HARBHAJAN SINGH AND ANOTHER
May 30, 2011
PUNEET SARAO AND ORS Vs. STATE OF PUNJAB AND ORS
August 24, 2011
PUNEET SHARMA Vs. STATE OF HARYANA
April 25, 2011
PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA Vs. DARSHAN SINGH AND ANOTHER
May 9, 2011
PUNJAB AGRICULTURE UNIVERSITY Vs. PRESIDING OFFICER LABOUR COURT
May 26, 2011
PUNJAB AGRO INDUSTRIES CORPORATION LIMITED Vs. NAGREEKA EXPORTS
March 18, 2011
PUNJAB AGRO INDUSTRIES CORPORATION LTD. Vs. MOTA SINGH DEOL AND ORS.
March 30, 2011
PUNJAB AND HARYANA HIGH COURT Vs. PRIYA SOOD AND OTHERS
May 30, 2011
PUNJAB EX SERVICEMEN COR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
November 21, 2011
PUNJAB LEATHER FEDERATION Vs. STATE OF PUNJAB AND ORS.
March 28, 2011
PUNJAB NATIONAL BANK Vs. ENDER PAL SINGH SAHOTA
November 9, 2011
PUNJAB NATIONAL BANK Vs. Y.K. SINGLA
November 29, 2011
PUNJAB NATIONAL BANK AND ANR. Vs. SUDARSHAN KUMAR RANA
March 14, 2011
PUNJAB POLICE HOUSING CORPORATION LIMITED Vs. LABOUR COURT AND ANOTHER
January 5, 2011
PUNJAB POLICE HOUSING CORPORATION LIMITED Vs. SURESH KUMAR AND ANOTHER
December 5, 2011
PUNJAB ROADWAYS CHANDIGARH Vs. ARJINDERA BUS SERVICE REGD. AND OTHERS
August 2, 2011
PUNJAB SCHOOL EDUCATION BOARD Vs. AKAL PRINTMATICS
September 8, 2011
PUNJAB STATE AGRICULTURE MARKETING BOARD Vs. JASWANT RAI AND ORS
August 18, 2011
PUNJAB STATE CIVIL SUPLIES CORPORATION LTD. AND ANR. Vs. SATWINDER KUMAR AND ANR.
January 6, 2011
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED, CHANDIGARH AND ANOTHER Vs. KRISHAN LAL AND ANOTHER
August 12, 2011
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. Vs. VIJAY KUMAR
November 15, 2011
PUNJAB STATE COOP SUPPLY AND MARKETING FEDERARION LTD Vs. ASHOK KUMAR MEHTA
March 21, 2011
PUNJAB STATE COOPERATIVE MILK PRODUCER'S FEDERATION LTD Vs. COMMISSIONER OF INCOME TAX
March 28, 2011
PUNJAB STATE COOPERATIVE MILK PRODUCERS FEDERATION LIMITED Vs. REGISTRAR, COOPERATIVE SOCIETIES, PUNJAB AND OTHERS
August 11, 2011
PUNJAB STATE ELECTRICITY BOARD Vs. PREM SINGH SHAHI
May 25, 2011
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA
June 6, 2011
PUNJAB STATE ELECTRICITY BOARD Vs. STATE OF PUNJAB AND ORS.
March 14, 2011
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ANR
June 3, 2011
PUNJAB STATE ELECTRICITY BOARD Vs. BAIKUNTH LAL PAUL AND ORS
September 1, 2011
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
May 25, 2011
PUNJAB STATE ELECTRICITY BOARD AND ANR. Vs. MOHINDER SINGH AND ANR.
March 28, 2011
PUNJAB STATE ELECTRICITY BOARD THROUGH ITS SECRETARY Vs. DEEKAY MECHANICAL WORKSAND ANR.
August 3, 2011
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. RAGHBIR SINGH AND ANOTHER
December 21, 2011
PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ANOTHER Vs. HARBANS LAL
August 18, 2011
PUNJAB STATE ELECTRICITY BOARD, PATIALA AND OTHERS Vs. SAGAR GUPTA
March 4, 2011
PUNJAB STATE HIGH COURT LAWYERS CO-OPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. GREATER MOHALI AREA DEVELOPMENT AUTHORITY AND OTHERS
March 9, 2011
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. SAROJ SHARMA AND ANOTHER
August 18, 2011
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. CANARA BANK
August 9, 2011
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. VIRSA SINGH SIDHU
July 13, 2011
PUNJAB STATE POWER CORPORATION LIMITED Vs. RAKESH KUMAR NANGLU
August 24, 2011
PUNJAB STATE THROUGH ITS SECRETARY AND ORS. Vs. BALWINDER SINGH
April 1, 2011
PUNJAB STEELS Vs. UNION OF INDIA AND ANR
February 4, 2011
PUNJAB TRACTORS WORKERS UNION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
May 17, 2011
PUNJAB UNIVERSITY Vs. PARVEEN BALA
November 21, 2011
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. UNION OF INDIA
December 15, 2011
PUNJAB WAKF BOARD Vs. FINANCIAL COMMISSIONER, CO-OPERATION, PUNJAB
September 23, 2011
PUNJAB WAKF BOARD Vs. GRAM PANCHAYAT, DAKHA, TEHSIL AND DISTRICT LUDHIANA AND OTHERS
September 23, 2011
PUNJAB WAKF BOARD Vs. ARJUN DEV CHAWLA AND OTHERS
December 5, 2011
PUNJAB WATER RESOURCES MANAGEMENT AND DEVELOPMENT CORPORATION LTD. Vs. SURJIT KAUR
March 18, 2011
PUNNU SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 7, 2011
PURAN CHAND Vs. STATE OF HARYANA
July 7, 2011
PURAN CHAND Vs. STATE OF HARYANA
March 10, 2011
PURAN CHAND Vs. STATE OF HARYANA AND OTHERS
August 16, 2011
PURAN SINGH Vs. PRESIDING OFFICER,INDUSTRIAL TRIBUNAL CUM LABOUR COURT,BATHINDA
March 11, 2011
PURAN SINGH Vs. SMT. DHAN KAUR AND OTHERS
July 4, 2011
PURAN SINGH Vs. STATE OF PUNJAB
April 29, 2011
PURAN SINGH AND ANR. Vs. ADDITIONAL DIRECTOR, C/H PUNJAB AND ORS.
January 18, 2011
PURAN SINGH AND ORS. Vs. STATE OF PUNJAB
May 20, 2011
PURSHOTTAM BAJAJ AND ANR. Vs. STATE OF HARYANA
February 15, 2011
PURUSHOTTAM DUTT Vs. HARYANA VIDHAN SABHA SECRETARIAT, CHANDIGARH AND OTHERS
July 15, 2011
PUSAN CHAND AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
February 21, 2011
PUSHAP LATA SAXENA AND ANR Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY AND ANR
April 8, 2011
PUSHPA DEVI Vs. RAJEEV KHARBANDA
February 7, 2011
PUSHPA DEVI @ PUSHPA JAIN & OTHERS Vs. STATE OF HARYANA & OTHERS
September 22, 2011
PUSHPINDER KUMAR Vs. STATE OF HARYANA
August 5, 2011
PUSHVINDERJIT SINGH Vs. INDIAN OIL CORPORATION LIMITED
July 12, 2011
PYAR CHAND Vs. STATE OF HARYANA AND ANR.
May 26, 2011
PYARE LAL Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
November 14, 2011
R C KATYAL Vs. HARYANA WAREHOUSING CORPORATION AND ANR
February 14, 2011
R K BAGGA Vs. CHIEF GENERAL MANAGER
October 4, 2011
R P AGGARWAL AND OTHERS Vs. HARYANA STATE ELECTRICITY BOARD
July 5, 2011
R S B PROJECT LIMITED Vs. STATE OF HARYANA AND ORS
April 21, 2011
R T B RAI, JUNIOR ENGINEER, PUBLIC WORKS DEPARTMENT, PUNJAB Vs. STATE OF PUNJAB AND OTHERS
March 23, 2011
R.B. YADAV Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
November 25, 2011
R.B. YADAV Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
September 25, 2011
R.C. KATYAL Vs. HARYANA WAREHOUSING CORPORATION, PANCHKULA AND ANOTHER
February 14, 2011
R.K. TYAGI Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, PUNJAB NATIONAL BANK NEW DELHI
March 28, 2011
R.K. WELD PVT. LTD. Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
May 30, 2011
R.L.SANKHLA Vs. HIGH COURT PUNJAB AND HARYANA AT CHYANDIGARTH
March 8, 2011
R.P.S. ASSOCIATES Vs. OM PARKASH @ HARI SINGH
September 23, 2011
R.S. MOTORS Vs. STATE OF PUNJAB AND ORS.
February 15, 2011
R.S. PAHWA Vs. SHREE RAM AND ANR.
March 22, 2011
R.S.B. PROJECT LIMITED Vs. STATE OF HARYANA AND ORS.
April 21, 2011
RACHHPAL SINGH Vs. STATE OF PUNJAB
February 25, 2011
RACHHPAL SINGH Vs. STATE OF PUNJAB
January 21, 2011
RACHHPAL SINGH Vs. STATE OF PUNJAB
September 9, 2011
RACHHPAL SINGH @ PALA Vs. STATE OF PUNJAB
March 31, 2011
RADHA KISHAN Vs. THE STATE OF HARYANA AND ORS.
January 13, 2011
RADHA SINGH Vs. THE ASSISTANT COLLECTOR, IST GRADE ETC.
January 7, 2011
RADHA SINGH Vs. THE ASSISTANT COLLECTOR, IST GRADE, PEHOWA ETC.
November 7, 2011
RADHEY SHYAM Vs. STATE OF HARYANA
March 8, 2011
RADHIKA RANI Vs. STATE OF PUNJAB
March 7, 2011
RAFI @ RAFIK AND ANR. Vs. STATE OF HARYANA
April 29, 2011
RAGBIR Vs. STATE OF HARYANA AND ORS.
March 3, 2011
RAGHBIR AND ORS. Vs. RAJENDER KUMAR AND ORS.
September 6, 2011
RAGHBIR KAUR Vs. STATE OF PUNJAB
January 10, 2011
RAGHBIR SARAN SUBHASH CHANDER Vs. STATE OF HARYANA AND ORS.
January 17, 2011
RAGHBIR SINGH Vs. STATE OF HARYANA
August 20, 2011
RAGHBIR SINGH Vs. STATE OF PUNJAB
March 1, 2011
RAGHBIR SINGH Vs. STATE OF HARYANA
August 30, 2011
RAGHBIR SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
June 1, 2011
RAGHBIR SINGH Vs. BALAK RAM AND ANOTHER
March 15, 2011
RAGHBIR SINGH Vs. SUNITA
August 25, 2011
RAGHBIR SINGH Vs. THE COLLECTOR, REWARI AND ORS.
April 29, 2011
RAGHBIR SINGH Vs. GRAM PANCHAYAT CHHANNI
July 13, 2011
RAGHBIR SINGH @ MONU Vs. STATE OF PUNJAB
April 8, 2011
RAGHBIR SINGH AND ANR. Vs. MUNICIPAL CORPORATION, THROUGH ITS COMMISSIONER
March 28, 2011
RAGHBIR SINGH AND ORS. Vs. COLLECTOR, BHIWANI AND ORS.
August 1, 2011
RAGHUBIR SINGH Vs. GURDEEP SINGH
March 24, 2011
RAGHUBIR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
November 14, 2011
RAHUL Vs. STATE OF HARYANA AND OTHERS.
October 17, 2011
RAHUL AHIR Vs. STATE OF PUNJAB
April 18, 2011
RAHUL BHARDWAJ & ANOTHER Vs. STATE OF PUNJAB & ANOTHER
September 28, 2011
RAHUL DUTTA Vs. STATE OF HARYANA
December 12, 2011
RAHUL KUNDRA Vs. STATE OF PUNJAB
February 14, 2011
RAI SARAN DASS Vs. PUNJAB STATE ELECTRICITY BOARD
November 29, 2011
RAI SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED, DELHI AND OTHERS
May 9, 2011
RAJ BALA Vs. KRISHAN AVTAR KAUSHIK
July 12, 2011
RAJ BALA Vs. SURENDER SINGH
October 4, 2011
RAJ KAUR Vs. STATE OF PUNJAB
February 21, 2011
RAJ KAUR AND ANR. Vs. THE STATE OF PUNJAB AND ORS.
September 16, 2011
RAJ KISHORE @ RAMU Vs. STATE OF HARYANA
April 29, 2011
RAJ KUMAR Vs. DEVI DAYAL AND ORS.
February 11, 2011
RAJ KUMAR Vs. STATE OF PUNJAB
July 19, 2011
RAJ KUMAR Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, THE ORIENTAL INSURANCE COMPANY LIMITED
October 4, 2011
RAJ KUMAR Vs. RAVINDRA PHARMACEUTICALS PVT LTD
October 5, 2011
RAJ KUMAR Vs. STATE OF HARYANA
April 4, 2011
RAJ KUMAR Vs. STATE OF PUNJAB
January 13, 2011
RAJ KUMAR Vs. STATE OF PUNJAB
March 15, 2011
RAJ KUMAR Vs. MUKHTYAR SINGH
April 1, 2011
RAJ KUMAR Vs. STATE OF HARYANA
April 21, 2011
RAJ KUMAR Vs. MANOJ KUMAR AND ORS.
April 28, 2011
RAJ KUMAR Vs. REWAT RANI
May 31, 2011
RAJ KUMAR Vs. SANJAY SAINI
March 4, 2011
RAJ KUMAR Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
January 6, 2011
RAJ KUMAR Vs. STATE OF HARYANA & OTHERS
August 17, 2011
RAJ KUMAR Vs. STATE OF PUNJAB AND OTHERS
August 30, 2011
RAJ KUMAR Vs. STATE OF HARYANA AND OTHERS
December 14, 2011
RAJ KUMAR Vs. STATE OF PUNJAB
December 7, 2011
RAJ KUMAR @ RAJU & OTHERS Vs. STATE OF PUNJAB & ANOTHER
November 3, 2011
RAJ KUMAR @ RAJU @ JASBIR SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
January 18, 2011
RAJ KUMAR AND ANOTHER Vs. STATE OF HARYANA
December 20, 2011
RAJ KUMAR SHARMA Vs. STATE OF PUNJAB
May 30, 2011
RAJ KUMAR SON OF PIRTHI CHAND Vs. STATE OF PUNJAB THROUGH THE ESTATE OFFICER
October 17, 2011
RAJ KUMAR SON OF SH. GOKAL CHAND Vs. STATE OF PUNJAB
March 25, 2011
RAJ KUMARI Vs. STATE OF PUNJAB AND ORS.
March 30, 2011
RAJ KUMARI AND ANR Vs. STATE OF PUNJAB AND ORS
March 3, 2011
RAJ MANGAL YADAV Vs. STATE OF HARYANA
July 11, 2011
RAJ NARAIN YADAV Vs. THE STATE OF HARYANA AND ORS.
February 10, 2011
RAJ PAL Vs. PNB HOUSING FINANCE LIMITED AND OTHERS
August 24, 2011
RAJ PAL Vs. SMT. BIMLA WATI AND ANOTHER
January 5, 2011
RAJ RANI Vs. JAI PARKASH
January 12, 2011
RAJ RANI AND ANR Vs. ONKAR SINGH AND ORS
March 4, 2011
RAJ ROOP SINGH Vs. STATE OF HARYANA
December 8, 2011
RAJ SINGH Vs. STATE OF PUNJAB
January 21, 2011
RAJ SINGH ALIAS MASTER Vs. STATE OF HARYANA
November 14, 2011
RAJ SINGH AND ORS. Vs. GURDEEP KAUR AND ORS.
May 10, 2011
RAJ SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
August 11, 2011
RAJA Vs. STATE OF HARYANA AND OTHERS
September 28, 2011
RAJA RAM Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT PANIPAT
July 13, 2011
RAJA RAM Vs. STATE OF HARYANA
May 20, 2011
RAJAN SHARMA AND OTHERS Vs. LABH SINGH AND OTHERS
May 6, 2011
RAJASTHAN ROAD TRANSPORT CORPORATION Vs. ASLAM ANSARI
January 19, 2011
RAJBEER @ BEERA Vs. STATE OF HARYANA
January 25, 2011
RAJBIR Vs. STATE OF HARYANA
January 21, 2011
RAJBIR Vs. STATE OF HARYANA AND ORS.
January 27, 2011
RAJBIR Vs. NET RAM AND ORS.
April 29, 2011
RAJBIR AND ORS. Vs. STATE OF HARYANA AND ORS.
March 29, 2011
RAJBIR AND OTHERS Vs. LAND ACQUISITION COLLECTOR AND ANOTHER
August 30, 2011
RAJBIR DHIMAN Vs. STATE OF HARYANA
October 20, 2011
RAJBIR KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
May 2, 2011
RAJBIR SINGH Vs. HARJINDER SINGH
March 23, 2011
RAJBIR SINGH Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT HARYANA AND ORS.
April 4, 2011
RAJBIR SINGH @ RAJA Vs. STATE OF PUNJAB
April 8, 2011
RAJBIR SINGH @ RAJU Vs. STATE OF PUNJAB
April 1, 2011
RAJBIR SINGH AND ORS Vs. STATE OF PUNJAB
September 1, 2011
RAJBIR SINGH CHIKKARA Vs. STATE OF HARYANA AND ORS.
June 6, 2011
RAJDEEP KAUR Vs. STATE OF PUNJAB
March 18, 2011
RAJDEEP KAUR AND ANR Vs. STATE OF PUNJAB AND ORS
April 18, 2011
RAJDEEP SINGH Vs. STATE OF PUNJAB
November 4, 2011
RAJDEEP SINGH Vs. STATE OF PUNJAB AND ORS.
January 27, 2011
RAJDEV SINGH AND ANOTHER Vs. JOINT DEVELOPMENT COMMISSIONER, PUNJAB AND OTHERS
November 18, 2011
RAJDHANI INTERSTATE TRANSPORT COMPANY (REGD) AND ANR. Vs. THE NEW INDIA ASSURACNE COMPANY LTD. AND ORS.
February 11, 2011
RAJEEV NAYYAR Vs. UNION TERRITORY AND ORS.
March 21, 2011
RAJENDER Vs. STATE OF HARYANA
August 26, 2011
RAJENDER Vs. STATE OF HARYANA AND ORS.
January 21, 2011
RAJENDER & OTHERS Vs. STATE OF HARYANA & OTHERS
January 20, 2011
RAJENDER SINGH Vs. STATE OF HARYANA
February 22, 2011
RAJENDER SINGH Vs. STATE OF HARYANA
February 8, 2011
RAJENDER SINGH Vs. STATE OF HARYANA & ORS
January 28, 2011
RAJENDRA Vs. STATE OF HARYANA
December 21, 2011
RAJENDRAS (INDIA) LTD. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
September 2, 2011
RAJESH Vs. STATE OF HARYANA AND ORS.
January 6, 2011
RAJESH Vs. MUSSADI LAL AND OTHERS
September 1, 2011
RAJESH Vs. STATE OF HARYANA
January 7, 2011
RAJESH Vs. STATE OF HARYANA
May 26, 2011
RAJESH CHADDA Vs. THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA AND ANR.
August 3, 2011
RAJESH GOEL Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
March 28, 2011
RAJESH GUPTA Vs. STATE OF PUNJAB & OTHERS
November 2, 2011
RAJESH KAPILA AND ANR. Vs. V.P. AGGARWAL
March 10, 2011
RAJESH KUMAR Vs. STATE OF HARYANA
March 16, 2011
RAJESH KUMAR Vs. STATE OF PUNJAB
February 10, 2011
RAJESH KUMAR Vs. STATE OF HARYANA
March 4, 2011
RAJESH KUMAR Vs. DISTRICT DRUG INSPECTOR
January 31, 2011
RAJESH KUMAR Vs. STATE OF HARYANA
February 2, 2011
RAJESH KUMAR Vs. MANGAT RAI AND OTHERS
November 15, 2011
RAJESH KUMAR Vs. UNION OF INDIA AND OTHERS
April 19, 2011
RAJESH KUMAR Vs. JASPAL SINGH
December 9, 2011
RAJESH SHEKHU Vs. STATE OF HARYANA
September 15, 2011
RAJESH VERMA Vs. STATE OF HARYANA AND ANOTHER
April 7, 2011
RAJINDER Vs. MOORTI SHRI RADHA KRISHAN JI
February 2, 2011
RAJINDER KAUR Vs. GURDEV SINGH DHILLON
April 21, 2011
RAJINDER KAUR Vs. MOHINDER SHARMA
February 3, 2011
RAJINDER KAUR Vs. STATE OF PUNJAB
March 17, 2011
RAJINDER KAUR Vs. STATE OF PUNJAB
January 6, 2011
RAJINDER KAUR Vs. MANJIT KAUR AND OTHERS
March 15, 2011
RAJINDER KAUR AND ANR. Vs. HARPREET KAUR
February 21, 2011
RAJINDER KUMAR Vs. KAUSHALYA DEVI
August 26, 2011
RAJINDER KUMAR Vs. VIJAY KUMAR
January 24, 2011
RAJINDER KUMAR Vs. STATE OF HARYANA
December 14, 2011
RAJINDER KUMAR Vs. STATE OF PUNJAB
July 21, 2011
RAJINDER KUMAR @ VICKY Vs. STATE OF HARYANA
January 13, 2011
RAJINDER KUMAR AND ANR. Vs. BALDEV RAJ AND ORS.
March 14, 2011
RAJINDER KUMAR BANSAL Vs. STATE OF HARYANA AND OTHERS
November 18, 2011
RAJINDER KUMAR RAJU Vs. STATE OF HARYANA
March 24, 2011
RAJINDER KUMAR SHARMA Vs. STATE OF PUNJAB
September 16, 2011
RAJINDER PAL SHARMA Vs. RAJ KUMAR
August 23, 2011
RAJINDER SINGH Vs. THE STATE OF PUNJAB AND ORS.
March 18, 2011
RAJINDER SINGH Vs. STATE OF HARYANA AND ORS.
March 29, 2011
RAJINDER SINGH Vs. CHAIRMAN, UHBVN LTD.
September 8, 2011
RAJINDER SINGH Vs. JATINDER KUMAR
May 31, 2011
RAJINDER SINGH Vs. STATE OF PUNJAB
March 22, 2011
RAJINDER SINGH Vs. GURMEL SINGH
September 1, 2011
RAJINDER SINGH Vs. GENERAL MANAGER, HARYANA ROADWAYS, HISAR AND ORS.
November 3, 2011
RAJINDER SINGH Vs. JOGINDER SINGH AND ORS.
March 31, 2011
RAJINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
August 16, 2011
RAJINDER SINGH Vs. FINANCIAL COMMISSIONER AND OTHERS
May 9, 2011
RAJINDER SINGH AKA RAJINDER KUMAR Vs. STATE OF PUNJAB
January 28, 2011
RAJINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
November 17, 2011
RAJINDER SINGH AND ANR. Vs. STATE OF PUNJAB
January 25, 2011
RAJINDER SINGH AND ORS. Vs. NARSI AND ORS.
February 10, 2011
RAJINDER SINGH AND ORS. Vs. STATE OF PUNJAB
January 31, 2011
RAJINDER SINGH BRAR Vs. STATE OF PUNJAB
June 1, 2011
RAJINDER SINGH CHEEMA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
November 2, 2011
RAJINDER SINGH KALSI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS
January 18, 2011
RAJINDER SINGH SIWATCH Vs. STATE OF HARYANA
March 14, 2011
RAJINDER VEDERA AND ANOTHER Vs. UNION OF INDIA AND OTHERS
January 18, 2011
RAJIV GUPTA Vs. DR. RINKU
November 16, 2011
RAJIV KUMAR Vs. STATE OF HARYANA
March 15, 2011
RAJIV KUMAR Vs. PSEB SAS NAGAR AND OTHERS
May 30, 2011
RAJIV KUMAR @ BABBI Vs. STATE OF PUNJAB
July 5, 2011
RAJJU @ MUBARIK Vs. STATE OF HARYANA
December 20, 2011
RAJNI Vs. STATE OF PUNJAB
November 18, 2011
RAJNI AND ANR. Vs. STATE OF PUNJAB AND ORS.
September 16, 2011
RAJNI ARORA Vs. KRISHNA DEVI
August 2, 2011
RAJNISH Vs. STATE OF HARYANA
January 13, 2011
RAJPAL ALIAS RAJU AND OTHERS Vs. STATE OF HARYANA
December 21, 2011
RAJPAL ASTHIR Vs. HARCHARAN SINGH @ GURJIT SOINGH @ GURDIP SINGHAND ORS.
August 8, 2011
RAJPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
December 23, 2011
RAJU Vs. STATE OF HARYANA
August 24, 2011
RAJU Vs. STATE OF PUNJAB
December 19, 2011
RAJU ALIAS RAJ KUMAR Vs. STATE OF PUNJAB
February 21, 2011
RAJU ALIAS VICKY Vs. STATE OF HARYANA
April 25, 2011
RAJU GOSAIN Vs. RAKESH
November 14, 2011
RAJVIR SINGH @ RAJU Vs. STATE OF PUNJAB
April 18, 2011
RAJWANT KAUR Vs. BALWINDER SINGH
December 5, 2011
RAJWINDER KAUR ALIAS RAJWANT KAUR Vs. STATE OF PUNJAB
August 18, 2011
RAJWINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
December 30, 2011
RAJWINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 15, 2011
RAJWINDER KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
April 1, 2011
RAJWINDER KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
August 24, 2011
RAJWINDER KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
September 12, 2011
RAJWINDER SINGH Vs. STATE OF PUNJAB
March 21, 2011
RAJWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
April 19, 2011
RAKESH Vs. STATE OF HARYANA
February 14, 2011
RAKESH Vs. STATE OF HARYANA AND ORS.
January 25, 2011
RAKESH AND ORS. Vs. DEVI DUTT AND ORS.
February 21, 2011
RAKESH CHOPRA AND ORS. Vs. STATE OF PUNJAB
May 2, 2011
RAKESH KUMAR Vs. NARINDER KUMAR AND ANR.
February 17, 2011
RAKESH KUMAR Vs. RAVINDER KUMAR
August 25, 2011
RAKESH KUMAR Vs. STATE OF PUNJAB
April 21, 2011
RAKESH KUMAR Vs. STATE OF HARYANA
April 26, 2011
RAKESH KUMAR Vs. U.T. CHANDIGARH AND ANR.
May 26, 2011
RAKESH KUMAR Vs. STATE OF PUNJAB
April 5, 2011
RAKESH KUMAR Vs. STATE OF PUNJAB
January 21, 2011
RAKESH KUMAR Vs. STATE OF HARYANA & OTHERS
September 7, 2011
RAKESH KUMAR Vs. DARSHAN SINGH
December 5, 2011
RAKESH KUMAR AND COMPANY Vs. NORTHERN RAILWAY THROUGH GENERAL MANAGER ETC.
September 29, 2011
RAKESH KUMAR BANSAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
December 19, 2011
RAKESH KUMAR GUPTA AND OTHERS Vs. THE STATE OF PUNJAB AND ANOTHER
November 7, 2011
RAKESH KUMAR SHARMA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
July 29, 2011
RAKESH KUMAR SHARMA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
August 29, 2011
RAKESH PAL KAUSHIK AND ORS Vs. BRISH BHAN AND ORS.
July 1, 2011
RAKESH SHARMA AND ORS. Vs. UNION TERRITORY AND ANR.
July 12, 2011
RAKHA KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 30, 2011
RAM ASRA (L.D.C. RETD.) SON OF SH. SHIV RAM Vs. PUNJAB STATE POWER CORPORATION LTD. AND ORS.
April 29, 2011
RAM ASRA AND ANR. Vs. STATE OF PUNJAB
April 26, 2011
RAM BAI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 2, 2011
RAM CHAND Vs. UDAI SINGH ALIAS DAYA RAM AND OTHERS
November 21, 2011
RAM CHANDER Vs. STATE OF HARYANA
July 26, 2011
RAM CHANDER Vs. STATE OF HARYANA
February 9, 2011
RAM CHANDER Vs. STATE OF HARYANA
April 26, 2011
RAM CHANDER (KHALASI) Vs. PUNJAB STATE POWER CORPORATION LTD. AND ORS
April 29, 2011
RAM CHANDER AND ANOTHER (THROUGH LRS) Vs. CHAMELA RAM AND OTHERS
November 14, 2011
RAM CHANDER PEON Vs. PRESIDING OFFICER LABOUR COURT UT CHANDIGARH
April 4, 2011
RAM DEVI WIDOW OF NARANJAN DASS AND ANOTHER Vs. THE FINANCIAL COMMISSIONER, HARYANA, CHANDIGARH AND OTHERS
November 28, 2011
RAM DIA AND ANOTHER Vs. STATE OF HARYANA
August 18, 2011
RAM KALA Vs. WAKIL CHAND
May 10, 2011
RAM KALI Vs. CHAMELA RAM
July 15, 2011
RAM KALI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
August 3, 2011
RAM KANWAR Vs. RAJESH KUMAR
July 21, 2011
RAM KANWAR-EX-SARPANCH OF GRAM PANCHAYAT OF VILLAGE RAI Vs. STATE OF HARYANA
January 10, 2011
RAM KARAN Vs. STATE OF HARYANA
May 3, 2011
RAM KARAN Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
January 7, 2011
RAM KARAN AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
May 23, 2011
RAM KISHAN Vs. THE COLLECTOR, KARNAL AND OTHERS
March 22, 2011
RAM KISHAN Vs. GRAM PANCHAYAT, DHOBRA AND OTHERS
May 13, 2011
RAM KISHAN Vs. RAM DIA AND ORS.
March 16, 2011
RAM KISHAN Vs. STATE OF PUNJAB AND OTHERS
December 22, 2011
RAM KISHAN Vs. STATE OF HARYANA AND ORS.
March 18, 2011
RAM KISHAN Vs. PUNJAB WAKF BOARD AND ORS.
July 11, 2011
RAM KISHAN CHHABRA Vs. STATE OF HARYANA AND ANR.
April 5, 2011
RAM KISHAN SINGH Vs. STATE OF PUNJAB
September 15, 2011
RAM KISHORE Vs. STATE OF PUNJAB
August 25, 2011
RAM KRISHAN Vs. GEETA RANI
January 13, 2011
RAM KRISHAN Vs. REGISTRAR, PUNJAB AND HARYANA HIGH COURT, CHANDIGARH AND ORS
August 23, 2011
RAM KUMAR Vs. PRESIDING OFFICER
May 4, 2011
RAM KUMAR Vs. GURGAON GRAMIN BANK
August 5, 2011
RAM KUMAR Vs. MOHINDER
November 8, 2011
RAM KUMAR Vs. STATE OF HARYANA & OTHERS
August 18, 2011
RAM KUMAR Vs. STATE OF HARYANA AND ORS
August 16, 2011
RAM KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
April 1, 2011
RAM NARAIN AND ORS. Vs. STATE OF HARYANA
April 7, 2011
RAM NARAIN YADAV AND OTHERS Vs. LIKHI RAM
August 19, 2011
RAM NATH AND ANR Vs. STATE OF HARYANA
February 15, 2011
RAM NATH CHANDOK Vs. STATE OF PUNJAB THROUGH CHIEF SECRETARY TO GOVT. OF PUNJAB
April 21, 2011
RAM NIWAS Vs. STATE OF PUNJAB
March 21, 2011
RAM NIWAS Vs. BHAGWATI
March 7, 2011
RAM NIWAS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH
April 25, 2011
RAM NIWAS AND ANOTHER Vs. STATE OF HARYANA
August 18, 2011
RAM PAL Vs. OM PRAKASH
March 16, 2011
RAM PAL Vs. DEEPAK SHARMA
March 22, 2011
RAM PAL Vs. THE SARASWATI KUNJ COOPERATIVE HOUSE BUILDING SOCIETY LTD. AND ORS.
January 25, 2011
RAM PAL Vs. THE DISTRICT COLLECTOR, KARNAL AND OTHERS
January 21, 2011
RAM PAL SINGH AND ANR. Vs. BALJINDER SINGH
February 15, 2011
RAM PARKASH Vs. KRESHAN CHAND AND ANOTHER
October 12, 2011
RAM PARSAD Vs. SURINDER KUMAR
November 8, 2011
RAM PHAL Vs. STATE OF HARYANA AND OTHERS
August 12, 2011
RAM RATTAN Vs. SUNITA KUMARI ALIAS PINKI
April 18, 2011
RAM RATTAN Vs. AJIT SINGH CHAWLA
May 23, 2011
RAM SARAN KAUSHIK AND ORS. Vs. SH. NAVRAJ SANDHU AND ANR.
July 14, 2011
RAM SAROOP @ RAM SWARUP Vs. FINANCIAL COMMISSIONER
August 16, 2011
RAM SARUP AND ANR. Vs. NEERAJ SHARMA AND ORS.
May 23, 2011
RAM SHARMA Vs. ALLAHABAD BANK, THROUGH ITS CHAIRMAN & MANAGING DIRECTOR, NETAJI SUBASH MARG, CALCUTTA, AND OTHERS
September 16, 2011
RAM SIMRAN SINGH MAKKAR Vs. STATE OF PUNJAB
September 20, 2011
RAM SINGH Vs. BHANA
February 4, 2011
RAM SINGH Vs. STATE OF HARYANA
March 23, 2011
RAM SINGH Vs. STATE OF HARYANA
July 13, 2011
RAM SINGH Vs. STATE OF PUNJAB
September 2, 2011
RAM SINGH Vs. STATE OF HARYANA
January 6, 2011
RAM SINGH Vs. STATE OF PUNJAB AND ORS.
March 18, 2011
RAM SINGH Vs. STATE OF PUNJAB
April 26, 2011
RAM SINGH AND ORS. Vs. STATE OF HARYANA
March 14, 2011
RAM SINGH AND OTHERS Vs. JARNAIL SINGH AND OTHERS
August 30, 2011
RAM SWAROOP AND OTHERS Vs. THE STATE OF HARYANA, THROUGH THE COMMISSIONER & SECRETARY TO GOVERNMENT, HARYANA, TRANSPORT DEPARTMENT, CHANDIGARH, AND OTHERS
December 7, 2011
RAMA ALIAS RAM MEHAR Vs. HARYANA STATE AND ORS.
February 2, 2011
RAMA SHANKAR Vs. STATE OF PUNJAB
March 14, 2011
RAMAN KUMAR Vs. STATE OF PUNJAB AND ORS.
April 1, 2011
RAMAN KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 22, 2011
RAMAN MITTAL Vs. MANGAL SINGH
March 22, 2011
RAMANDEEP KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 5, 2011
RAMANDEEP SINGH @ RAMAN Vs. STATE OF PUNJAB
September 2, 2011
RAMBIR Vs. MANBIR DHAKA
November 11, 2011
RAMBIR Vs. SURJAN
November 21, 2011
RAMBIR SINGH Vs. GRAM PANCHAYAT, NARHERA AND OTHERS
July 15, 2011
RAMBIR SINGH MANN (EX ASSISTANT SCIENTIST) Vs. CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY AND OTHERS
November 8, 2011
RAMDIA Vs. KRISHAN KUMAR THAREJA AND ANR.
February 10, 2011
RAMESH @ DABBU Vs. STATE OF HARYANA
April 18, 2011
RAMESH ALIAS RANG LAL ALIAS MANGI LAL Vs. THE STATE OF PUNJAB AND OTHERS
October 5, 2011
RAMESH AND ANR. Vs. THE STATE OF HARYANA
July 7, 2011
RAMESH AND ANR. Vs. STATE OF HARYANA AND ORS.
May 26, 2011
RAMESH CHANDER AND ORS. Vs. M.D. UNIVERSITY AND ANR.
February 23, 2011
RAMESH CHANDER GUPTA Vs. INCOME TAX APPELLATE TRIBUNAL
November 8, 2011
RAMESH KAURA Vs. PUNJAB NATIONAL BANK AND ORS.
January 21, 2011
RAMESH KUMAR Vs. STATE OF HARYANA
March 30, 2011
RAMESH KUMAR Vs. GENERAL MANAGER
July 5, 2011
RAMESH KUMAR Vs. SUNITA SHARMA
July 8, 2011
RAMESH KUMAR Vs. STATE OF HARYANA
July 7, 2011
RAMESH KUMAR Vs. STATE OF PUNJAB AND OTHERS
December 21, 2011
RAMESH KUMAR @ RAMESH CHAND AND ORS. Vs. STATE OF PUNJAB AND ANR.
March 21, 2011
RAMESH KUMAR AND ANOTHER Vs. BHAGWAN DASS DEVKI NANDAN DHARAMSHALA AND ANOTHER
May 12, 2011
RAMESH KUMAR GUPTA Vs. STATE OF PUNJAB
December 30, 2011
RAMESH RANI Vs. RAMAN KUMAR GOYAL AND ANOTHER
January 23, 2011
RAMESHWAR ALIAS RAMESHWAR DUTT Vs. STATE OF HARYANA
September 26, 2011
RAMESHWAR DATT SHARMA Vs. STATE OF PUNJAB AND OTHERS
April 18, 2011
RAMESHWAR DAYAL & OTHERS Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA & ANOTHER
January 18, 2011
RAMESHWAR SHARMA Vs. STATE OF HARYANA AND ANR.
July 11, 2011
RAMINDER CHIMNI AND ANR. Vs. NIRMLA AND ANR.
January 7, 2011
RAMINDER SINGH Vs. KIRNA DEVI
February 3, 2011
RAMJI DASS Vs. STATE OF PUNJAB
February 10, 2011
RAMNEEK SINGH BEDI Vs. UNION OF INDIA
August 5, 2011
RAMO BAI AND OTHERS Vs. VIDYA RANI AND OTHERS
September 13, 2011
RAMPAL SINGH Vs. STATE OF HARYANA AND ORS.
March 16, 2011
RAMPHAL Vs. SATYAWAN AND ANR.
February 21, 2011
RAMRIKH AND ANOTHER Vs. LAND ACQUISITION COLLECTOR
December 22, 2011
RAN SINGH Vs. JAI NARAIN
February 28, 2011
RAN SINGH Vs. STATE OF PUNJAB AND OTHERS
January 12, 2011
RAN SINGH AND ORS. Vs. THE STATE OF HARYANA AND ORS.
July 11, 2011
RANA BALBIR SINGH SAINI Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD AND OTHERS
February 16, 2011
RANA PARDEEP KUMAR SHARMA Vs. STATE OF PUNJAB
January 28, 2011
RANBIR SINGH Vs. GRAM PANCHAYAT, VILLAGE BANDHWARI AND OTHERS
December 14, 2011
RANBIR SINGH Vs. HARYANA STATE CO-OPERATIVE APEX BANK LTD
February 11, 2011
RANBIR SINGH Vs. PRESIDING OFFICER
November 21, 2011
RANBIR SINGH Vs. STATE OF PUNJAB
November 22, 2011
RANBIR SINGH Vs. SUKHDEV SINGH AND OTHERS
August 18, 2011
RANBIR SINGH Vs. CHANDA SINGH AND OTHERS
August 18, 2011
RANBIR SINGH AND OTHERS Vs. STATE OF HARYANA
December 14, 2011
RANBIR SINGH KHARAB Vs. STATE OF HARYANA
June 2, 2011
RANDHIR @ DHIRA SON OF SH. HARBHAJAN SINGH Vs. STATE OF PUNJAB AND ANR.
January 25, 2011
RANDHIR KUMAR Vs. STATE OF PUNJAB
July 21, 2011
RANDHIR SINGH Vs. DARSHAN SINGH
October 4, 2011
RANDHIR SINGH Vs. KARNAIL SINGH
July 27, 2011
RANDHIR SINGH Vs. PRESIDING OFFICER, LABOUR COURT AND OTHERS
March 22, 2011
RANDHIR SINGH Vs. STATE OF HARYANA
December 2, 2011
RANDHIR SINGH Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT, HARYANA, REVENUE DEPARTMENT AND ORS.
January 20, 2011
RANDHIR SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
September 13, 2011
RANDHIR SINGH AND ORS. Vs. STATE OF HARYANA
April 18, 2011
RANI DEVI AND ANR. Vs. HINDU UNITED FAMILY AND ORS.
March 3, 2011
RANI KAUR AND ANOTHER Vs. STATE OF PUNJAB
September 12, 2011
RANJEET KAUR Vs. STATE OF HARYANA AND OTHERS
December 6, 2011
RANJEET KUMAR ALIAS RANJEET SINGH Vs. ARYA SAMAJ
September 7, 2011
RANJEET SINGH Vs. CHIEF CANAL OFFICER
March 21, 2011
RANJEET SINGH Vs. INDER SINGH AND ORS.
March 18, 2011
RANJEET SINGH Vs. UNION OF INDIA AND OTHERS
January 14, 2011
RANJIT KAUR Vs. STATE OF PUNJAB AND ORS.
March 14, 2011
RANJIT KAUR Vs. THE STATE OF PUNJAB AND OTHERS
December 13, 2011
RANJIT KAUR @ RANO @ RAMJIT KAUR @ RAMO AND ANR. Vs. STATE OF PUNJAB
August 3, 2011
RANJIT MEHTA AND ANOTHER Vs. REGIONAL OFFICER, GURGAON REGION, HARYANA STATE POLLUTION CONTROL BOARD AND ANOTHER
September 11, 2011
RANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
August 23, 2011
RANJIT SINGH Vs. STATE OF PUNJAB
March 17, 2011
RANJIT SINGH Vs. STATE OF HARYANA
January 3, 2011
RANJIT SINGH Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB
April 29, 2011
RANJIT SINGH Vs. STATE OF HARYANA
January 19, 2011
RANJIT SINGH Vs. PUNJAB WAKF BOARD
June 3, 2011
RANJIT SINGH Vs. U T CHANDIGARH
November 17, 2011
RANJIT SINGH Vs. STATE OF PUNJAB
July 8, 2011
RANJIT SINGH Vs. POONAM
April 27, 2011
RANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
August 8, 2011
RANJIT SINGH Vs. FINANCIAL COMMISSIONER , ANIMAL HUSBANDRY, PUNJAB AND OTHERS
August 1, 2011
RANJIT SINGH Vs. GURMIT SINGH AND ORS.
May 20, 2011
RANJIT SINGH Vs. STATE OF PUNJAB
April 28, 2011
RANJIT SINGH Vs. UNION OF INDIA AND OTHERS
September 1, 2011
RANJIT SINGH ALIAS RANA Vs. STATE OF PUNJAB
May 23, 2011
RANJIT SINGH AND ORS. Vs. STATE OF PUNJAB
January 7, 2011
RANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 9, 2011
RANJIT SINGH RANA Vs. MANPREET PHULKA
May 31, 2011
RANJITA Vs. GAGANDEEP SINGH
March 24, 2011
RANJODH SINGH AND ANR. Vs. THE FINANCIAL COMMISSIONER (REVENUE) AND ORS.
September 8, 2011
RANJODH SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
March 24, 2011
RARE EDITION PRINTS PVT LIMITED Vs. STATE OF HARYANA AND ORS
September 12, 2011
RASHID AHMED Vs. VAKIL AHMED
September 8, 2011
RASHPAL SINGH @ DAULA Vs. STATE OF PUNJAB
April 18, 2011
RATIA Vs. NARAYANIA`
August 30, 2011
RATIONAL BUSINESS CORPORATION P. LTD. Vs. UNION OF INDIA AND OTHERS
January 14, 2011
RATNA RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
March 9, 2011
RATNI DEVI AND OTHERS Vs. KAUSHALYA @ KAUSHAL AND OTHERS
October 4, 2011
RATTA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
July 11, 2011
RATTAN BAI Vs. RAM DASS
March 8, 2011
RATTAN BALA Vs. KIRAN BALA
January 28, 2011
RATTAN CHAND Vs. BIMLA DEVI
May 6, 2011
RATTAN CHAND Vs. YOUSAF JAHAN BEGUM
August 2, 2011
RATTAN CHAND AND ORS Vs. RAGHBIR SINGH
March 3, 2011
RATTAN SINGH Vs. MEGH SINGH
July 26, 2011
RATTAN SINGH Vs. STATE OF PUNJAB
April 19, 2011
RATTAN SINGH AND ORS Vs. STATE OF PUNJAB
December 2, 2011
RATTI RAM Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS
April 18, 2011
RAVDEEP SINGH Vs. STATE OF PUNJAB
April 4, 2011
RAVI Vs. STATE OF PUNJAB AND ANR.
March 21, 2011
RAVI AND ANOTHER Vs. STATE OF HARYANA
December 19, 2011
RAVI KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND OTHERS
March 7, 2011
RAVI KUMAR @ LATTA AND ANR. Vs. STATE OF PUNJAB
February 15, 2011
RAVI KUMAR @ RINKU @ RAVINDER Vs. STATE OF HARYANA
February 11, 2011
RAVI KUMAR ALIAS RAVI BHANDARI Vs. LAKHBIR SINGH
February 21, 2011
RAVI SETHI Vs. SMT. KAMLA MADAN
December 9, 2011
RAVI SHARMA Vs. STATE OF HARYANA
April 19, 2011
RAVI YADAV AND ORS. Vs. STATE OF PUNJAB AND ANR.
April 29, 2011
RAVINDER Vs. SANEH LATA JAIN
November 4, 2011
RAVINDER Vs. DHARAMBIR SINGH
March 22, 2011
RAVINDER Vs. STATE OF HARYANA
February 23, 2011
RAVINDER Vs. STATE OF HARYANA
April 29, 2011
RAVINDER AND ORS. Vs. THE STATE OF HARYANA
May 23, 2011
RAVINDER KAUR Vs. STATE OF PUNJAB
March 22, 2011
RAVINDER KUMAR Vs. TIMKEN SERVICES PVT LTD
August 29, 2011
RAVINDER KUMAR Vs. CHANAN SINGH
January 17, 2011
RAVINDER KUMAR Vs. STATE OF PUNJAB
January 25, 2011
RAVINDER KUMAR RAWAL Vs. V.K. SOOD
May 23, 2011
RAVINDER KUMAR SAINI Vs. STATE OF PUNJAB ELECTRICITY BOARD AND ORS.
April 29, 2011
RAVINDER MOHAN CHAWLA AND ORS. Vs. STATE OF PUNJAB
July 11, 2011
RAVINDER RANA Vs. STATE OF HARYANA AND ANOTHER
December 22, 2011
RAVINDER SAINI Vs. DALJIT SINGH AND ORS.
June 15, 2011
RAVINDER SINGH Vs. FINANCIAL COMMISSIONER PUNJAB
April 7, 2011
RAVINDER SINGH Vs. MUKHTIAR SINGH
October 31, 2011
RAVINDER SINGH Vs. STATE OF HARYANA AND OTHERS
November 18, 2011
RAVINDER SINGH & OTHERS Vs. STATE OF HARYANA & OTHERS
January 20, 2011
RAVINDER SINGH AND ANR. Vs. STATE OF HARYANA
January 21, 2011
RAVINDER SINGH WARAICH Vs. STATE OF HARYANA
May 26, 2011
RAVISHER SINGH. Vs. STATE OF PUNJAB AND ANR.
May 26, 2011
RAWAT Vs. STATE OF HARYANA
November 8, 2011
RAWAT SINGH Vs. STATE OF HARYANA AND ORS
July 13, 2011
RAWAT SON OF DAYA RAM Vs. STATE OF HARYANA AND OTHERS
November 8, 2011
REEMA GARG Vs. UNION OF INDIA
March 17, 2011
REENA Vs. VIKAS
August 18, 2011
REENA CHAUHAN Vs. KURUKSHETRA UNIVERSITY AND ORS.
February 1, 2011
REENA KUMARI AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 10, 2011
REENA RANI AND ANR Vs. STATE OF PUNJAB AND ORS
January 13, 2011
REGIONAL PROVIDENT FUND COMMISSIONER Vs. M/S. NEW RIALTO CINEMA & ANR.
December 13, 2011
REGIONAL PROVIDENT FUND COMMISSIONER BATHINDA Vs. O P MITTAL
March 8, 2011
REKHA AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 31, 2011
REKHA AND ANR. Vs. CHANDIGARH ADMINISTRATION AND ORS.
March 3, 2011
REKHA CHHABRA Vs. RISHI DEV SINGH PATHANIA
December 16, 2011
REKHA RANI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 7, 2011
RELIANCE GENERAL INSURANCE CO LTD Vs. NEELAM NAGPAL
December 23, 2011
RELIANCE GENERAL INSURANCE COMPANY Vs. PURAN SINGH
March 8, 2011
RENU Vs. STATE OF HARYANA AND ORS.
March 31, 2011
RENU BALA Vs. DINESH GOYAL
March 11, 2011
RENU DEVI Vs. KRISHAN
October 4, 2011
RENU SETHIYA Vs. PUNJAB NATIONAL BANK
January 3, 2011
RESHAM KAUR Vs. STATE OF PUNJAB
January 13, 2011
RESHAM SINGH Vs. STATE OF PUNJAB
December 13, 2011
RESHAM SINGH SON OF MAGHAR SINGH SON OF LABH SINGH CULTIVATOR Vs. STATE OF PUNJAB
March 25, 2011
RESHMA RANI Vs. SANJEEV KUMAR
February 22, 2011
RESIDENT WELFARE ASSOCIATION, GURGAON Vs. REGISTRAR FIRMS AND SOCIETIES, CHANDIGARH AND OTHERS
March 21, 2011
RESIDENTS WELFARE ASSOCIATION, DHARUHERA, DISTRICT REWARI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA AND OTHERS
November 9, 2011
RETD SUBEDAR MAJOR RAM SWAROOP Vs. STATE OF HARYANA
April 18, 2011
RICHHPAL SINGH AND OTHERS Vs. STATE OF HARYANA
August 18, 2011
RIMPY AND ANR. Vs. STATE OF PUNJAB AND ORS.
April 21, 2011
RISHI LAL Vs. STATE OF PUNJAB
December 8, 2011
RISHI PAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 23, 2011
RISHI PAL LAKRA Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION
May 18, 2011
RISHI RAJ GAUTAM Vs. STATE OF HARYANA & OTHERS
December 14, 2011
RISHU JINDAL AND ORS Vs. STATE OF PUNJAB AND ORS
September 5, 2011
RITA RANI AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 20, 2011
RITESH DUTTA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
July 13, 2011
RITESH KUMAR Vs. REENA
December 6, 2011
RITU AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 14, 2011
RLF INDUSTRIES LIMITED Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
January 28, 2011
ROHANI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 15, 2011
ROHIT KUMAR AND ORS. Vs. BIKRAMJIT SINGH AND ORS.
March 31, 2011
ROHIT KUMAR MURGHAI Vs. STATE OF PUNJAB AND ORS.
May 30, 2011
ROHIT MAHAJAN Vs. STATE OF PUNJAB
August 2, 2011
ROHIT SETHI Vs. UNION OF INDIA AND OTHERS
August 24, 2011
ROHTAK CENTRAL CO OPERATIVE BANK LIMITED, ROTAK Vs. MOHINDER SINGH AND ANOTHER
April 21, 2011
ROHTASH Vs. THE STATE OF HARYANA
May 26, 2011
ROHTASH Vs. RAN SINGH AND ORS.
March 17, 2011
ROHTASH Vs. STATE OF HARYANA
November 17, 2011
ROKU SANDHU Vs. STATE OF PUNJAB
May 16, 2011
ROMESH CHAND Vs. UNION OF INDIA
August 17, 2011
ROOBY DEVI Vs. PARTAP SINGH
August 23, 2011
ROOP CHAND Vs. AVTAR SINGH AND OTHERS
March 18, 2011
ROOP SINGH Vs. STATE OF PUNJAB
January 4, 2011
ROOP SINGH Vs. PUNJAB STATE THROUGH COLLECTOR, GURDASPUR AND ANOTHER
October 19, 2011
ROOPA DEVI ALIAS ROOPA BAI Vs. URMIL RANI
March 7, 2011
ROOPWATI AND ORS. Vs. THE STATE OF HARYANA AND ANR.
March 17, 2011
ROSHAN LAL Vs. STATE OF HARYANA
March 18, 2011
ROSHAN LAL Vs. STATE OF HARYANA AND OTHERS
September 14, 2011
ROSHAN LAL Vs. STATE OF HARYANA
March 17, 2011
ROSHAN LAL Vs. STATE OF PUNJAB
August 30, 2011
ROSHAN LAL Vs. THE STATE OF HARYANA & ORS.
October 31, 2011
ROSHAN SINGH Vs. STATE OF HARYANA AND OTHERS
August 24, 2011
ROSHAN SINGH Vs. GURPREET KAUR
November 18, 2011
ROSHNI Vs. STATE OF PUNJAB
March 25, 2011
RUBINDER BRAR Vs. PANJAB UNIVERSITY, CHANDIGARH AND ANOTHER
April 20, 2011
RUGNATH SINGH Vs. THE STATE OF PUNJAB AND ORS.
March 11, 2011
RUKKAYA AND ANR. Vs. U.T., CHANDIGARH AND ORS.
March 18, 2011
RUKMANI AND ORS. Vs. STATE OF HARYANA
March 17, 2011
RUKMUDDIN Vs. STATE OF HARYANA
February 10, 2011
RUKSANA Vs. STATE OF HARYANA
April 21, 2011
RUMA ALIAS ROOMI Vs. STATE OF HARYANA
January 28, 2011
RUPA Vs. STATE OF PUNJAB
March 22, 2011
RUPESH ARORA AND ANR. Vs. THE STATE OF PUNJAB
March 4, 2011
RUPINDER SINGH Vs. STATE OF PUNJAB
January 10, 2011
RUPINDER SINGH ALIAS RAJU Vs. KRISHAN AND ORS.
February 16, 2011
RURA CHAND Vs. STATE OF PUNJAB
September 5, 2011
S JASWANT SINGH MINHAS Vs. UNION OF INDIA AND ORS
March 18, 2011
S K AND COMPANY LADAL Vs. SENIOR SUPERINTENDER OF POLICE AND ORS
March 30, 2011
S K SHREEVASTAVA Vs. STATE OF HARYANA AND ORS
April 21, 2011
S P WORSTED SPINNING MILLS Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR AND ANOTHER
May 13, 2011
S S AHLUWALIA Vs. NEW BANK OF INDIA ETC
February 10, 2011
S. JASWANT SINGH MINHAS Vs. UNION OF INDIA (UOI) AND ORS.
March 18, 2011
S. NARINDER SINGH Vs. MANOHAR SINGH
April 20, 2011
S.C. BHANDARI Vs. SURESH KUMAR
January 5, 2011
S.C. SHARMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH
May 16, 2011
S.G.N. TELECOMS LTD. Vs. NATIONAL ALUMINIUM CO. LTD.
February 21, 2011
S.K. AND COMPANY LADAL Vs. SENIOR SUPERINTENDER OF POLICE AND ORS.
March 30, 2011
S.K. SACKS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 11, 2011
S.K. SHREEVASTAVA Vs. STATE OF HARYANA AND ORS.
April 21, 2011
S.P. BHARDWAJ Vs. STATE OF HARYANA
July 5, 2011
S.S. AHLUWALIA Vs. NEW BANK OF INDIA ETC.
February 10, 2011
S.S. BINDRA Vs. STATE OF PUNJAB
March 4, 2011
SABAR ALI Vs. STATE OF PUNJAB
August 23, 2011
SABRA AND ANR. Vs. STATE OF HARYANA AND ORS.
May 2, 2011
SACHDEVA AND SONS INDUSTRIES PVT. LTD. Vs. SHRI BHUPINDER JAIN
April 4, 2011
SACHIN Vs. STATE OF HARYANA
January 5, 2011
SACRED HEART SCHOOL AND ORS. Vs. UNION TERRITORY AND ORS.
March 9, 2011
SADA NATH Vs. STATE OF HARYANA & ORS
September 5, 2011
SADA RAM SOM NATH RICE MILLERS Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
October 17, 2011
SADAF BUKHARI AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 14, 2011
SADHA SINGH Vs. STATE OF HARYANA
November 11, 2011
SADHAN THUKRAL Vs. STATE OF HARYANA AND OTHERS
April 25, 2011
SADHNA Vs. BALDEV KRISHAN
October 31, 2011
SADHNA NAGPAL Vs. LIC OF INDIA
June 1, 2011
SADHU AND OTHER Vs. THE COMMISSIONER, AMBALA DIVISION, AMBALA AND OTHERS
February 1, 2011
SADHU RAM Vs. DIMPLE KUMAR AND ORS
September 5, 2011
SADHU RAM Vs. SURESH KUMAR AND OTHERS
December 1, 2011
SADHU SINGH Vs. STATE OF PUNJAB
May 5, 2011
SADHU SINGH (DECEASED) THROUGH HIS LEGAL HEIRS Vs. JANG SINGH
November 30, 2011
SADIQ ALI ALIAS BABU Vs. STATE OF PUNJAB
August 11, 2011
SAGAR PURI Vs. STATE OF PUNJAB
February 15, 2011
SAGAR PURI Vs. STATE OF PUNJAB
December 6, 2011
SAGIR AND ANR. Vs. FAJRU AND ORS.
January 6, 2011
SAHAB RAJWINDER SINGH Vs. STATE OF HARYANA
March 24, 2011
SAHAB SINGH Vs. SUCHA SINGH
March 23, 2011
SAHAB SINGH Vs. STATE OF HARYANA AND ORS
April 21, 2011
SAHABUDDIN Vs. STATE OF HARYANA AND ORS
August 12, 2011
SAHDEV SINGH AND ORS. Vs. THE STATE OF HARYANA AND ANR.
March 21, 2011
SAHIB SINGH Vs. STATE OF PUNJAB
October 17, 2011
SAHIB SINGH ALIAS SHABA Vs. STATE OF PUNJAB
January 21, 2011
SAHIL MALHOTRA Vs. STATE OF PUNJAB
February 17, 2011
SAHIL SHARMA @ HIRA Vs. STATE OF PUNJAB
January 19, 2011
SAHOTA PUBLIC SCHOOL Vs. CHAIRMAN, PERMANENT LOK ADALAT
August 17, 2011
SAINT PAULS EDUCATION RELIGIOUS AND CHAIRTABLE SOCIETY Vs. GURINDER SINGH AND ORS.
July 15, 2011
SAINT SAHARA COLLEGE OF AYURVEDA, BATHINDA Vs. UNION OF INDIA AND OTHERS
May 19, 2011
SAJAN Vs. STATE OF PUNJAB AND ORS.
February 17, 2011
SAJJAN KUMAR Vs. STATE OF PUNJAB
September 2, 2011
SAKINA Vs. STATE OF PUNJAB
February 23, 2011
SAKRUDIN Vs. STATE OF PUNJAB
December 19, 2011
SALAM Vs. STATE OF HARYANA
February 8, 2011
SALIL NARAYAN Vs. STATE OF PUNJAB
March 24, 2011
SALIL SABHLOK Vs. UNION OF INDIA
August 17, 2011
SALINDER JINDAL Vs. THE STATE OF HARYANA AND ORS.
May 26, 2011
SAMAI SINGH Vs. STATE OF HARYANA
March 29, 2011
SAMDEEP MOHAN VARGHESE S/O. SHRI MOHAN K. VARGHESE Vs. STATE OF PUNJAB THROUGH ITS SECRETARY-HOME, CIVIL SECRETARIATAND ORS.
August 3, 2011
SAMINDER SINGH Vs. GAURAV SAINI
December 8, 2011
SAMRAT PLYWOOD LTD. Vs. COMMISSIONER OF C. EX.
November 17, 2011
SANATAN DHARAM SHIKSHA SAMITI Vs. CHIEF COMMISSIONER OF INCOME TAX
October 3, 2011
SANDAN VIKAS (INDIA) LIMITED Vs. THE STATE OF HARYANA AND ORS.
April 4, 2011
SANDEEP Vs. STATE OF HARYANA
March 3, 2011
SANDEEP Vs. STATE OF HARYANA
January 19, 2011
SANDEEP AND ORS. Vs. STATE OF HARYANA AND ANR.
March 15, 2011
SANDEEP KAUR AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS
August 18, 2011
SANDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
February 17, 2011
SANDEEP KUMAR Vs. KIRAN
January 13, 2011
SANDEEP KUMAR Vs. STATE OF HARYANA
August 3, 2011
SANDEEP KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
July 6, 2011
SANDEEP KUMAR & ANR Vs. STATE OF HARYANA & ORS.
August 18, 2011
SANDEEP MEHRA Vs. SAJESH KUMAR KHANNA
September 8, 2011
SANDEEP RANA Vs. STATE OF PUNJAB
March 28, 2011
SANDEEP RANI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 18, 2011
SANDEEP SANGWAN Vs. UNION OF INDIA
July 6, 2011
SANDEEP SETHI AND ORS. Vs. STATE OF HARYANA AND ANR.
January 18, 2011
SANDEEP SHARMA Vs. STATE OF HARYANA
August 17, 2011
SANDEEP SINGH Vs. STATE OF PUNJAB
December 24, 2011
SANDEEP SINGH ALIAS SONU Vs. STATE OF PUNJAB
February 25, 2011
SANDEEP VERMA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 18, 2011
SANDHU BUILDERS PVT. LTD. Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD.
March 16, 2011
SANDIP SINGH @ SONA Vs. STATE OF PUNJAB
December 20, 2011
SANEEM AND ORS Vs. STATE OF PUNJAB AND ORS
August 12, 2011
SANEH LATA Vs. MUNICIPAL CORPORATION
October 4, 2011
SANEH LATA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
September 27, 2011
SANGAT SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
March 18, 2011
SANGEETA GUPTA Vs. PUNJAB PUBLIC SERVICE COMMISSION
July 7, 2011
SANGRUR MILK PRODUCTS PVT LTD Vs. DISTRICT MAGISTRATE
April 7, 2011
SANJANA CHAUHAN AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 24, 2011
SANJAY Vs. STATE OF HARYANA
July 28, 2011
SANJAY Vs. STATE OF HARYANA
August 11, 2011
SANJAY ALIAS KALA Vs. STATE OF HARYANA
March 10, 2011
SANJAY AND ORS. Vs. STATE OF HARYANA AND ORS.
March 11, 2011
SANJAY KAUL Vs. STATE OF PUNJAB
February 10, 2011
SANJAY KMAR Vs. STATE OF HARYANA
February 14, 2011
SANJAY KUMAR CONTRACTOR Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION AND ANR.
March 31, 2011
SANJAY KUMAR DUHAN Vs. UNION OF INDIA (UOI) AND ORS.
May 2, 2011
SANJAY MOHINDRU Vs. ROHIT AGGARWAL
April 27, 2011
SANJAY SARIN Vs. PAYAL SARIN
September 1, 2011
SANJAY SHARMA Vs. UNION OF INDIA
May 22, 2011
SANJAY SHARMA Vs. UNION OF INDIA AND OTHERS
March 22, 2011
SANJAY SHARMA Vs. MRS. BABITA
March 28, 2011
SANJEET SINGH Vs. MOHALI MOTOR FINANCE CO.
April 4, 2011
SANJEEV AGA Vs. STATE OF HARYANA AND OTHERS
August 25, 2011
SANJEEV GARG AND ANR. Vs. STATE OF HARYANA AND ANR.
May 23, 2011
SANJEEV GILL ALIAS SONUR Vs. STATE OF PUNJAB
April 29, 2011
SANJEEV KUMAR Vs. STATE OF PUNJAB
December 8, 2011
SANJEEV KUMAR Vs. STATE OF HARYANA
February 10, 2011
SANJEEV KUMAR Vs. MEENAKSHI @ RITU PRASHER
September 2, 2011
SANJEEV KUMAR @ SANJU AND ANOTHER Vs. STATE OF PUNJAB
November 18, 2011
SANJEEV KUMAR AND ANR. Vs. STATE OF PUNJAB AND ANR.
May 26, 2011
SANJEEV KUMAR BHATIA Vs. CHANDER RASHMI
November 5, 2011
SANJEEV MAINI Vs. STATE OF HARYANA
July 6, 2011
SANJEEV SHARMA Vs. STATE OF PUNJAB
March 23, 2011
SANJEEV SHARMA Vs. SULAXMI SHARMA
December 9, 2011
SANJIV Vs. STATE OF HARYANA
February 2, 2011
SANJIV KUMAR Vs. RAM PYARI
August 16, 2011
SANJIV KUMAR Vs. STATE OF PUNJAB AND ANR.
June 2, 2011
SANJIV KUMAR MEHTA Vs. STATE OF PUNJAB
November 18, 2011
SANJOKTA DEVI Vs. SATWINDER KAUR
September 30, 2011
SANJU AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
September 8, 2011
SANJU AND ANR. Vs. STATE OF HARYANA AND ORS.
March 11, 2011
SANT DARSHAN SINGH AND ORS. Vs. JAGDEV SINGH AND ORS.
March 28, 2011
SANT KUMAR Vs. R S VIRK
September 15, 2011
SANT LAL Vs. STATE OF HARYANA
May 23, 2011
SANT LAL AND ANOTHER Vs. STATE OF HARYANA
December 5, 2011
SANT RAM Vs. STATE OF HARYANA
December 15, 2011
SANT SINGH Vs. DEPUTY COMMISSIONER COLLECTOR
March 23, 2011
SANTBIR Vs. STATE OF HARYANA AND ORS.
May 3, 2011
SANTOKH SINGH Vs. STATE OF HARYANA AND ANR.
March 16, 2011
SANTOKH SINGH Vs. FINANCIAL COMMISSIONER, APPEALS-II, PUNJAB
January 28, 2011
SANTOKH SINGH Vs. BACHHITTER SINGH AND OTHERS
August 18, 2011
SANTOKH SINGH Vs. STATE OF PUNJAB AND ORS.
March 28, 2011
SANTOKH SINGH Vs. STATE OF PUNJAB AND OTHERS
August 26, 2011
SANTOKH SINGH LOCHAM Vs. AMARJIT KAUR AND OTHERS
January 2, 2011
SANTOSH Vs. UNION OF INDIA (UOI)
February 21, 2011
SANTOSH Vs. RAJINDER AND OTHERS
September 7, 2011
SANTOSH Vs. RAJBIR SINGH AND OTHERS
January 12, 2011
SANTOSH AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
December 23, 2011
SANTOSH GIR AND ORS. Vs. STATE OF PUNJAB AND ANR.
January 18, 2011
SANTOSH JAKHAR Vs. STATE OF HARYANA AND ANR.
May 23, 2011
SANTOSH KAUR Vs. STATE OF PUNJAB
December 8, 2011
SANTOSH KUMAR Vs. STATE OF PUNJAB
November 17, 2011
SANTOSH KUMARI Vs. DILDAR SINGH AND OTHERS
November 18, 2011
SANTOSH KUMARI Vs. STATE OF PUNJAB AND OTHERS
May 31, 2011
SANTOSH KUMARI AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
May 26, 2011
SANTOSH RANI @ SANTOSH KUMARI Vs. MUKESH KUMAR AND ANR
February 11, 2011
SANTRO W/O. DHARAMBIR AND Vs. THE STATE OF HARYANA
March 14, 2011
SAPNA AND ANOTHER Vs. SENIOR SUPERINTENDENT OF POLICE, U T ,CHANDIGARH AND OTHERS
September 13, 2011
SARABJEET KAUR Vs. STATE OF PUNJAB & OTHERS
September 20, 2011
SARABJEET KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
April 28, 2011
SARABJIT KAUR Vs. STATE OF HARYANA
March 8, 2011
SARABJIT KAUR Vs. STATE OF PUNJAB
February 25, 2011
SARABJIT KAUR Vs. PAPPU AND ORS.
August 24, 2011
SARABJIT KAUR Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL AND ORS
March 4, 2011
SARABJIT KAUR Vs. STATE OF PUNJAB AND ANOTHER
December 12, 2011
SARABJIT KAUR Vs. THE STATE OF PUNJAB AND OTHERS
November 18, 2011
SARABJIT KAUR Vs. STATE OF PUNJAB
April 26, 2011
SARABJIT KAUR AND ORS Vs. STATE OF PUNJAB AND ORS
August 11, 2011
SARABJIT SINGH Vs. STATE OF PUNJAB
February 25, 2011
SARABJIT SINGH Vs. STATE OF PUNJAB AND ORS.
January 25, 2011
SARABJIT SINGH Vs. MANJINDER KAUR
November 11, 2011
SARABJIT SINGH Vs. STATE OF PUNJAB
February 11, 2011
SARABJIT SINGH Vs. AMANDEEP SINGH AND ORS.
August 24, 2011
SARABJIT SINGH Vs. PARAMJIT SINGH AND ORS.
July 7, 2011
SARAVJEET SINGH Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL AND ORS
March 16, 2011
SARBAN SINGH Vs. THE STATE OF PUNJAB
March 18, 2011
SARBAN SINGH Vs. DARSHAN KAUR AND ORS.
May 26, 2011
SARBDEEP SINGH VIRK Vs. STATE OF PUNJAB
November 11, 2011
SARBJEET KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
August 24, 2011
SARBJIT SINGH Vs. PRESIDING OFFICER LABOUR COURT AMRITSAR
May 20, 2011
SARBJIT SINGH AND ORS. Vs. STATE OF PUNJAB
February 17, 2011
SARDARA SINGH Vs. RAJ KUMAR
March 4, 2011
SARDARA SINGH ALIAS DARA SINGH Vs. RANDHIR SINGH AND OTHERS
August 18, 2011
SARDARE AND ORS. Vs. STATE OF HARYANA
March 14, 2011
SARDARI LAL Vs. TARAWANTI
July 29, 2011
SARDOOL SINGH Vs. STATE OF HARYANA
March 18, 2011
SARDUL SINGH Vs. STATE OF PUNJAB
December 21, 2011
SARDUL SINGH Vs. SURJIT SINGH
March 30, 2011
SARDUL SINGH SON OF PURAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 21, 2011
SARITA KADYAN Vs. STATE OF HARYANA AND OTHERS
September 21, 2011
SARJIWAN LAL Vs. STATE OF PUNJAB
August 24, 2011
SARLA SHARMA Vs. JAWAHAR SINGH VERMA AND ANR.
July 14, 2011
SARMUKH SINGH JASWAL Vs. STATE OF PUNJAB
January 28, 2011
SAROJ Vs. STATE OF HARYANA & OTHERS
August 16, 2011
SAROOP SINGH Vs. STATE OF PUNJAB AND ORS.
January 6, 2011
SARPANCH, GRAM PANCHAYAT, SILIKALAN, RADAUR Vs. STATE INFORMATION COMMISSION, HARYANA
January 7, 2011
SARTAJ PAL SINGH AND ANOTHER Vs. STATE OF PUNJAB
December 5, 2011
SARTHAK GARG Vs. RAJIV GANDHI NATIONAL UNIVERSITY OF LAW
April 4, 2011
SARTI Vs. HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD AND OTHERS
May 30, 2011
SARUP SINGH Vs. ADDITIONAL DIRECTOR
September 2, 2011
SARUPA Vs. PURAN AND OTHERS
August 25, 2011
SARVARJIT KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 20, 2011
SARWAN KUMAR Vs. STATE OF PUNJAB
December 19, 2011
SARWAN SINGH Vs. PALWINDER SINGH
January 20, 2011
SARWAN SINGH Vs. SUKHMANDER SINGH
September 20, 2011
SARWAN SINGH Vs. STATE OF PUNJAB
September 29, 2011
SARWAN SINGH Vs. STATE OF PUNJAB
January 21, 2011
SARWAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 15, 2011
SARWAN SINGH LERA Vs. DEBONAIR CHITS PRIVATE LIMITED
March 28, 2011
SAT NARIAN @ SATTU @ SANTU @ SATISH Vs. STATE OF HARYANA
September 7, 2011
SAT PAL CHAUHAN Vs. THE STATE OF PUNJAB & OTHERS
November 18, 2011
SAT PAL SINGH Vs. STATE OF HARYANA AND OTHERS
December 21, 2011
SAT PAL SINGH Vs. STATE OF HARYANA AND ORS.
March 28, 2011
SAT PAUL JINDAL Vs. SMT.SUSHMA
December 12, 2011
SATBEERI Vs. STATE OF HARYANA
March 31, 2011
SATBIR Vs. STATE OF HARYANA
February 2, 2011
SATBIR Vs. STATE BANK OF PATIALA
April 21, 2011
SATBIR ALIAS KHOTA Vs. STATE OF HARYANA
August 25, 2011
SATBIR AND ANOTHER Vs. RAJ DULARI AND OTHERS
November 8, 2011
SATBIR SINGH Vs. STATE OF HARYANA
December 21, 2011
SATBIR SINGH Vs. HARYANA STATE AND OTHERS
January 10, 2011
SATBIR SINGH ALIAS NANHA Vs. STATE OF HARYANA
November 18, 2011
SATBIR SINGH AND ORS. Vs. GURU NANAK DEV UNIVERSITY AND ANR.
March 3, 2011
SATINDER KUMAR SINHA AND OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
December 14, 2011
SATINDER SINGH Vs. STATE OF PUNJAB
August 18, 2011
SATINDERJIT SINGH Vs. HARDEV SINGH
July 29, 2011
SATINDERJIT SINGH Vs. STATE OF PUNJAB
February 28, 2011
SATISH Vs. STATE OF HARYANA
September 16, 2011
SATISH @ JASPAL Vs. STATE OF HARYANA
May 31, 2011
SATISH CHAND Vs. RAGHU NANDAN PARSHAD
July 4, 2011
SATISH CHANDER SANWALKA Vs. ADDITIONAL DEPUTY COMMISSIONER
November 15, 2011
SATISH CHANDRA Vs. AGGARWAL EARTH MOVERS PVT. LTD
January 31, 2011
SATISH KAPUR ALIAS SATISH KUMAR Vs. PUNJAB STATE ELECTRICITY BOARD
February 28, 2011
SATISH KUMAR Vs. STATE OF HARYANA
December 23, 2011
SATISH KUMAR Vs. STATE OF HARYANA
August 23, 2011
SATISH KUMAR Vs. KARNAIL SINGH AND ANOTHER
December 5, 2011
SATISH KUMAR Vs. STATE OF HARYANA
August 18, 2011
SATISH KUMAR AND ORS. Vs. MOHAN LAL AND ORS.
March 22, 2011
SATISH KUMAR JAIN Vs. STATE OF HARYANA
August 1, 2011
SATISH MAHLA Vs. SMT. NEELAM
November 18, 2011
SATNAM SINGH Vs. STATE OF HARYANA
February 25, 2011
SATNAM SINGH Vs. STATE OF PUNJAB
May 6, 2011
SATNAM SINGH Vs. STATE OF PUNJAB
January 10, 2011
SATNAM SINGH Vs. STATE OF PUNJAB
March 14, 2011
SATNAM SINGH Vs. HARBANS KAUR
April 20, 2011
SATNAM SINGH Vs. STATE OF PUNJAB
December 7, 2011
SATNAM SINGH Vs. STATE OF PUNJAB AND ANOTHER
October 5, 2011
SATNAM SINGH Vs. THE STATE OF PUNJAB & OTHERS
August 18, 2011
SATNAM SINGH Vs. STATE OF PUNJAB
September 2, 2011
SATNAM SINGH Vs. STATE OF PUNJAB
April 18, 2011
SATNAM SINGH @ MOHLI Vs. STATE OF PUNJAB
November 18, 2011
SATNAM SINGH @ SATTA Vs. STATE OF PUNJAB AND ORS.
March 17, 2011
SATNARAYAN Vs. STATE OF HARYANA
October 23, 2011
SATPAL Vs. JOGINDER SINGH
December 23, 2011
SATPAL Vs. SAJAN HIRE PURCHASE LTD.
March 16, 2011
SATPAL Vs. STATE OF PUNJAB
August 29, 2011
SATPAL Vs. PRESIDING OFFICER AND ANOTHER
February 21, 2011
SATPAL Vs. STATE OF HARYANA
December 13, 2011
SATPAL Vs. FIANANCIAL COMMISSIONER AND ORS.
February 7, 2011
SATPAL AND ANOTHER Vs. STATE OF PUNJAB
October 13, 2011
SATPAL BALA Vs. STATE OF PUNJAB AND ANOTHER
December 15, 2011
SATPAL CHADHA Vs. SATISH KUMAR
February 22, 2011
SATPAL SINGH Vs. VINOD KUMAR CHAWLA
April 6, 2011
SATPAL SINGH Vs. STATE INFORMATION COMMISSION, HARYANA
May 27, 2011
SATPAL SINGH Vs. STATE OF HARYANA AND OTHERS
November 25, 2011
SATPAL SINGH @ PALI AND ANOTHER Vs. STATE OF PUNJAB
August 26, 2011
SATPAL SON OF CHANDER BHAN Vs. STATE OF HARYANA
October 17, 2011
SATPAUL SINGH BHULLAR Vs. STATE OF PUNJAB
March 23, 2011
SATVINDER SINGH Vs. STATE OF HARYANA
March 30, 2011
SATWANT SINGH ALIAS ROCKY Vs. STATE OF PUNJAB
March 16, 2011
SATWINDER PAL SINGH Vs. STATE OF PUNJAB
April 7, 2011
SATWINDER SINGH Vs. INDIAN OIL CORPORATION LIMITED AND OTHERS
December 2, 2011
SATWINDER SINGH @ DANI Vs. STATE OF PUNJAB AND ORS.
March 17, 2011
SATWINDER SINGH @ SUKHA AND ANR. Vs. STATE OF PUNJAB
January 13, 2011
SATWINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
December 1, 2011
SATWINDER SINGH RANGI AND OTHERS Vs. STATE OF PUNJAB
April 5, 2011
SATYA BHUSHAN GULATI Vs. STATE OF HARYANA AND OTHERS
December 20, 2011
SATYA DEV Vs. STATE OF HARYANA
March 8, 2011
SATYA DEVI Vs. GEETA DEVI AND ORS
August 16, 2011
SATYA NARAYAN AGGARWAL Vs. STATE OF HARYANA AND ORS.
May 5, 2011
SATYA VIR SINGH Vs. PUNJAB AND HARYANA HIGH COURT
April 26, 2011
SATYAPAL AND ANR. Vs. STATE OF HARYANA ETC.
January 27, 2011
SATYAVIR SINGH Vs. STATE OF HARYANA AND OTHERS
April 27, 2011
SATYAWAN AND ORS. Vs. STATE OF HARYANA AND ANR.
April 18, 2011
SATYAWAN YADAV Vs. STATE OF HARYANA AND OTHERS
December 19, 2011
SATYENDRA JEET SINGH Vs. UNION OF INDIA
January 6, 2011
SAUDAGAR SINGH Vs. DIRECTOR PANCHAYATS, PUNJAB
May 4, 2011
SAVIN Vs. STATE OF HARYANA
April 25, 2011
SAVITA BAINS Vs. AKASHDEEP AND ANR.
February 28, 2011
SAVITRI & ORS Vs. STATE OF HARYANA & ORS
September 9, 2011
SAVITRI DEVI Vs. STATE OF HARYANA
April 6, 2011
SAVITRI DEVI AND ORS. Vs. KRISHAN KUMAR AND ORS.
March 22, 2011
SAWAN SINGH Vs. SUCHA SINGH AND ORS.
January 24, 2011
SAWINDER SINGH Vs. STATE OF PUNJAB
February 25, 2011
SECRETARY DEPARTMENT OF HEALTH AND FAMILY WELFARE PUNJAB AND OTHERS Vs. HARI NARAIN SINGH
September 29, 2011
SECRETARY, MARKET COMMITTEE, ISMILABAD Vs. MEHAR SINGH
February 11, 2011
SEEMA Vs. DR. BIMLA MALIK AND ORS.
March 16, 2011
SEEMA AND ANR. Vs. STATE OF PUNJAB AND ORS.
September 16, 2011
SEEMA DEVI AND ORS Vs. STATE OF HARYANA AND ORS
August 17, 2011
SEEMA H BAVANI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
February 1, 2011
SEEMA H. BAVANI AND ANR. Vs. STATE OF PUNJAB AND ORS.
February 1, 2011
SEEMA KUMAR AND OTHERS Vs. PREM CHAND
October 5, 2011
SEEMA MAHAJAN Vs. STATE OF HARYANA
April 18, 2011
SEEMA SAINI Vs. VIJAY BHALLA
March 9, 2011
SEHAJDHARI SIKH FEDERATION Vs. UNION OF INDIA
December 20, 2011
SEHAJDHARI SIKH FEDERATION Vs. UNION OF INDIA AND OTHERS
September 1, 2011
SEHDEV ARYA Vs. SHAM LAL
November 3, 2011
SEHDEV PASWAN AND OTHERS Vs. UNION OF INDIA AND OTHERS
February 28, 2011
SEMI CONDUCTOR LABORATORY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH THROUGH ITS REGISTRAR AND OTHERS
November 9, 2011
SETHI INDUSTRIES CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 6, 2011
SEWA NAND Vs. SUBHASH CHANDER CHADDA
March 22, 2011
SEWA RAM AND ANOTHER Vs. RAJINDER KUMAR AND ANOTHER
November 18, 2011
SEWA SINGH Vs. JASWINDER SINGH
March 4, 2011
SEWA SINGH Vs. FINANCIAL COMMISSIONER, (APPEALS), PUNJAB, CHANDIGARH
May 9, 2011
SEWA SINGH Vs. MOHINDER SINGH
February 9, 2011
SEWA SINGH Vs. STATE OF PUNJAB
April 18, 2011
SEWA SINGH Vs. GORAKH PAL RANA AND OTHERS
December 20, 2011
SH AMIT CHOPRA Vs. POOJA
May 27, 2011
SH GIAN CHAND GUPTA Vs. MRS NITTU
November 8, 2011
SH MANJIT SINGH Vs. MUNICIPAL COUNCIL PAYAL THROUGH EXECUTIVE OFFICER MUNICIPAL COUNCIL PAYAL DISTRICT LUDHIANA
July 11, 2011
SH. HARPAL SINGH Vs. PIARA SINGH AND ORS.
January 25, 2011
SH. JASBIR SINGH Vs. SURINDER KUMAR
July 12, 2011
SH. JASBIR SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.
August 3, 2011
SH. MANJIT SINGH SON OF RAM KRISHAN Vs. MUNICIPAL COUNCIL, PAYAL THROUGH EXECUTIVE OFFICER
July 11, 2011
SH. SOHAN SINGH Vs. SHRI BISHAN SINGH (DIED) THROUGH HIS L.RS.
February 7, 2011
SH. SUKHDEEP SINGH @ GHUKA Vs. STATE OF PUNJAB AND ORS.
March 21, 2011
SH. SUSHIL KUMAR Vs. STATE BANK OF PATIALA
September 23, 2011
SH. VIKAS KUMAR AND ANR. Vs. SH. GURDEV SINGH AND ANR.
March 14, 2011
SHABEG SINGH Vs. TARSEM LAL
August 29, 2011
SHABIR AND ANR. Vs. THE STATE OF HARYANA
March 22, 2011
SHAHEED-E-AZAM S. BHAGAT SINGH NEW SPORTS CLUB. (REGD.) AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 17, 2011
SHAKIL AND ORS Vs. STATE OF HARYANA
September 9, 2011
SHAKUNTALA WADHWA AND ORS. Vs. STATE OF HARYANA AND ORS.
January 10, 2011
SHAKUNTLA Vs. STATE OF HARYANA
December 6, 2011
SHAKUNTLA BHANOT AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 13, 2011
SHAKUNTLA DEVI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA AND OTHERS
September 2, 2011
SHAKUNTLA DEVI ADOPTED DAUGHTER OF SHRIMATI SARA DEVI Vs. SECRETARY TO GOVERNMENT, HARYANA, REVENUE DEPARTMENT, CHANDIGARH, AND ANOTHER
December 5, 2011
SHAKUNTLA SINGLA AND ORS Vs. CHANDER PARKASH AND ANR
February 11, 2011
SHAM BAGH PALACE Vs. STATE OF PUNJAB
February 11, 2011
SHAM BAI WIDOW OF DAMODAR LAL DAHIYA SON OF MANI DEVI Vs. REGISTRAR, ROHTAK
August 10, 2011
SHAM LAL Vs. STATE OF HARYANA
August 1, 2011
SHAM LAL AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
April 5, 2011
SHAM LAL KHERA Vs. SUDERSHAN KUMAR RAO
September 13, 2011
SHAM SINGH Vs. ANIL KUMAR
March 23, 2011
SHAM SINGH AUJLA Vs. MARIE CLAIRE SOLANGE HOGUE
January 31, 2011
SHAM SUNDER Vs. STATE OF PUNJAB AND ANR.
February 17, 2011
SHAM SUNDER Vs. RAVINDER NATH SHARMA
November 2, 2011
SHAM SUNDER AND OTHERS Vs. BIR BHAN AND ANOTHER
August 18, 2011
SHAMBHU NATH SHASTRI Vs. STATE OF PUNJAB
September 29, 2011
SHAMSHER SINGH Vs. COMMISSIONER, PATIALA DIVISION, PATIALA
August 2, 2011
SHAMSHER SINGH Vs. SURINDRA DEVI
September 9, 2011
SHAMSHER SINGH Vs. NEW INDIA INSURANCE COMPANY LTD
October 13, 2011
SHAMSHER SINGH Vs. STATE OF HARYANA
April 6, 2011
SHAMSHER SINGH Vs. STATE OF HARYANA
February 10, 2011
SHAMSHER SINGH Vs. GRAM PANCHAYAT, JHINVERHERI AND OTHERS
July 28, 2011
SHAMSHER SINGH Vs. COMMISSIONER, PATIALA DIVISION, PATIALA AND OTHERS
September 2, 2011
SHAMSHER SINGH Vs. STATE OF PUNJAB AND ANR.
May 24, 2011
SHAMSHER SINGH Vs. STATE OF HARYANA
August 29, 2011
SHAMSHER SINGH @ SHERA Vs. STATE OF PUNJAB
January 6, 2011
SHAMSHER SINGH ALIAS SHERA AND ORS. Vs. STATE OF PUNJAB
May 25, 2011
SHAMSHER SINGH AND OTHERS Vs. STATE OF PUNJAB
August 25, 2011
SHAMSHER SINGH AND OTHERS Vs. JOGINDER SINGH AND ANOTHER
October 19, 2011
SHAMSHER SINGH SON OF BAL DEV SINGH Vs. STATE OF PUNJAB AND ANOTHER
February 16, 2011
SHANGARA SINGH Vs. STATE OF PUNJAB AND ORS.
March 16, 2011
SHANKAR Vs. LAND ACQUISITION COLLECTOR CUM SDO
March 8, 2011
SHANKAR (DECEASED) THROUGH HIS LRS AND OTHERS Vs. HET RAM SON OF GANPAT, RESIDENT OF SITTOGUNO, TEHSIL ABOHAR, DISTRICT FIROJPUR AND OTHERS
November 11, 2011
SHANKAR BHARTI Vs. STATE OF PUNJAB
June 1, 2011
SHANO Vs. STATE OF PUNJAB
August 25, 2011
SHANTI DEVI AND ANOTHER Vs. STATE OF HARYANA
November 18, 2011
SHANTI LAL JAIN Vs. STATE OF PUNJAB
February 21, 2011
SHANTI PARKASH Vs. OM PARKASH
May 27, 2011
SHARAD KAPOOR Vs. SHARAN PAL SINGH
August 30, 2011
SHARAN BALA Vs. THE STATE OF HARYANA AND ORS.
July 27, 2011
SHARANJIT KAUR Vs. JAGMOHAN SINGH AND ANOTHER
December 6, 2011
SHARANJIT SINGH Vs. STATE OF PUNJAB
January 21, 2011
SHARANJIT SINGH Vs. STATE OF PUNJAB & ANR.
August 18, 2011
SHARANPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 27, 2011
SHARDA KADAN Vs. STATE OF PUNJAB AND ORS.
September 15, 2011
SHARDA SHARMA Vs. SOHAN LAL
March 4, 2011
SHARWAN KUMAR Vs. NAND KISHORE MALHOTRA AND ORS.
February 25, 2011
SHASHI BHUSHAN Vs. STATE OF HARYANA
March 7, 2011
SHASHI CHOUHAN Vs. UNION OF INDIA (UOI) AND ORS.
April 28, 2011
SHASHI KANT KAUSHAL Vs. BEENA KAUSHAL
March 22, 2011
SHASHI KUMAR Vs. FINANCIAL COMMISSIONER
March 17, 2011
SHASHI KUMAR CHADHA Vs. STATE OF PUNJAB AND ANR.
February 1, 2011
SHASHI PAL Vs. STATE OF PUNJAB
October 3, 2011
SHASHI SHARMA Vs. LABOUR CUM CONCILIATION OFFICER
March 4, 2011
SHAUKIN SINGH Vs. BISHAN SINGH
September 27, 2011
SHAYAM LAL & OTHERS, Vs. THE STATE OF HARYANA & ANOTHER,
November 3, 2011
SHEDA DEVI Vs. MATA MANSA DEVI
February 16, 2011
SHEELA AND ANR. Vs. STATE OF HARYANA AND ORS.
March 18, 2011
SHEELA DEVI Vs. FINANCIAL COMMISSIONER
January 12, 2011
SHEELA DEVI Vs. GURMUKH SINGH
September 23, 2011
SHEETAL AND ANR. Vs. STATE OF HARYANA AND ORS.
February 14, 2011
SHEETAL KAUR AND OTHERS Vs. STATE OFPUNJAB AND ANOTHER
August 18, 2011
SHEETAL KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
August 18, 2011
SHEETAL KHURANA FOODS (P) LTD Vs. INCOME TAX APPELLATE TRIBUNAL
January 3, 2011
SHEKHAR AND ORS. Vs. STATE OF HARYANA AND ANR.
February 1, 2011
SHEKHAR WADHWA AND OTHERS Vs. SONIA WIFE OF SHEKHAR WADHWA
November 14, 2011
SHELLY Vs. STATE OF PUNJAB
March 7, 2011
SHELLY Vs. STATE OF PUNJAB
January 27, 2011
SHEO RAM Vs. UNION OF INDIA
October 20, 2011
SHEO RAM Vs. STATE OF HARYANA
March 18, 2011
SHEO RAM Vs. HEM RAJ AND OTHERS
November 14, 2011
SHER JUNG SINGH Vs. STATE OF PUNJAB
March 7, 2011
SHER MOHD. KHAN Vs. MADAN LAL AND ANOTHER
August 5, 2011
SHER SINGH Vs. PUNJAB FINANCIAL CORPORATION
February 11, 2011
SHER SINGH Vs. STATE OF PUNJAB
March 24, 2011
SHER SINGH Vs. THAKAR SINGH AND ANOTHER
December 22, 2011
SHER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
February 1, 2011
SHER SINGH THROUGH LRS. AMARJIT KAUR AND OTHERS Vs. KRISHAN KUMAR
August 18, 2011
SHERU @ SHER MOHD Vs. STATE OF HARYANA
February 25, 2011
SHINDER PAL KAUR Vs. MANJIT SINGH
February 16, 2011
SHINDERPAL KAUR Vs. STATE OF PUNJAB
August 18, 2011
SHINGARA SINGH Vs. STATE OF PUNJAB
January 25, 2011
SHIRAJ MOHAMMAD ALIAS RAJU Vs. STATE OF PUNJAB
March 1, 2011
SHIROMANI GURDWARA PRABANDHAK COMMITTEE, AMRITSAR Vs. CUSTODIAN GENERAL PUBLIC-CUM-DEPUTY SECRETARY TO GOVT. PUNJAB REHABILITATION DEPARTMENT, CHANDIGARH AND ANOTHER
July 22, 2011
SHISH RAM AND OTHERS Vs. ASSISTANT COLLECTOR, NARNAUL, DISTT MOHINDERGARH AND OTHERS
August 18, 2011
SHISHPAL AND ORS. Vs. STATE OF HARYANA AND ANR.
May 27, 2011
SHIV FRUIT COMPANY Vs. STATE OF HARYANA AND OTHERS
September 8, 2011
SHIV KARAN MONGA Vs. STATE OF PUNJAB AND ORS.
March 16, 2011
SHIV KUMAR Vs. RAJESH
September 12, 2011
SHIV KUMAR Vs. STATE OF HARYANA
May 26, 2011
SHIV KUMAR & OTHERS Vs. KULDEEP SINGH AND OTHERS
November 18, 2011
SHIV NARAIN Vs. STATE OF HARYANA AND ORS.
March 21, 2011
SHIV NATH PASWAN Vs. UNION OF INDIA (UOI)
January 24, 2011
SHIV ONKAR SHARMA Vs. ANITA RANI AND ORS.
March 30, 2011
SHIV PARKASH Vs. STATE OF HARYANA
March 3, 2011
SHIV PARTAP SINGH Vs. UNION OF INDIA AND OTHERS
January 27, 2011
SHIV RAJ SINGH Vs. BHOLA RAM AND ORS.
January 17, 2011
SHIV RAJ SINGH Vs. STATE
March 14, 2011
SHIV RAM ALIAS SEO RAM Vs. STATE OF PUNJAB AND ANR.
September 26, 2011
SHIV RASHTER Vs. STATE OF HARYANA
February 4, 2011
SHIV SHANKER INDUSTRIES Vs. STATE OF HARYANA
March 22, 2011
SHIV TRACTORS DEALER AND ANOTHER Vs. SOHIBIT POLYCLINIC PRIVATE LIMITED
January 18, 2011
SHIVALA DAMODAR DASS SITUATED CINEMA ROAD, PHAGWARA Vs. SHRI GULZARA RAM AND OTHERS
December 16, 2011
SHIVALA DAMODAR DASS, CINEMA ROAD, PHAGWARA Vs. NANAK CHAND AND ANOTHER
December 16, 2011
SHIVAM TELENET PVT. LTD Vs. SURESH KUMAR
November 9, 2011
SHIVANI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
October 5, 2011
SHIVANI SHARMA Vs. STATE OF PUNJAB
March 7, 2011
SHIVJOT DEVELOPERS Vs. STATE OF PUNJAB
March 15, 2011
SHIVRAJ SINGH Vs. STATE OF HARYANA AND ORS.
February 17, 2011
SHIVTAR KAUR Vs. UNION OF INDIA AND ANOTHER
November 1, 2011
SHOREWALA GLOBAL INDUSTRIES PVT. LTD. Vs. VALLABH TEXTILE COM. LTD
December 22, 2011
SHRADHESH CHANDRA (S. CHANDRA) Vs. STATE OF PUNJAB
March 22, 2011
SHREE BHAGWATI APPARELS INDIA LIMITED Vs. BIBBY FINANCIAL SERVICES INDIA PRIVATE LIMITED
April 25, 2011
SHREE DEVI Vs. KERALA STATE ROAD TRANSPORT CORPORATION
August 2, 2011
SHREE JAGDAMBEY STEEL TUBES, PVT. LTD. Vs. STATE OF PUNJAB AND OTHERS
December 12, 2011
SHREE SANATAN DHARAM MANDIR SABHA Vs. COMMISSIONER OF INCOME TAX, KARNAL AND ANOTHER
November 11, 2011
SHREEN HIRE PURCHASE PVT LTD Vs. KULWINDAR KAUR
May 6, 2011
SHRI DAYANAND Vs. THE GENERAL MANAGER, HARYANA ROADWAYS AND ANR.
April 19, 2011
SHRI JASVIR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 7, 2011
SHRI KISHAN DHAWAN Vs. NEELAM AND ORS.
March 23, 2011
SHRI MAHFIL SINGH (DECEASED) THROUGH HIS L.RS. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
April 28, 2011
SHRI NIWAS GUPTA Vs. PARMOD GUPTA
February 24, 2011
SHRI RAHUL SETHI Vs. SMT. VARSHA SETHI AND ANR.
March 15, 2011
SHRI RAI SINGH Vs. DR.HEMO PRABHA SAIKIA
October 5, 2011
SHRI S.P. MALHOTRA Vs. THE PUNJAB NATIONAL BANK AND ORS.
May 20, 2011
SHRIMATI CHANDRO Vs. STATE OF HARYANA
May 9, 2011
SHVETA NANDA Vs. COMMISSIONER OF INCOME TAX
April 18, 2011
SHYAM LAL Vs. STATE OF HARYANA AND OTHERS
August 18, 2011
SHYAM LAL GUPTA AND ORS. Vs. STATE OF PUNJAB AND ORS.
August 3, 2011
SHYAM LAL SHARMA AND ANR. Vs. STATE OF HARYANA AND ANR.
February 22, 2011
SHYAM SINGH ALIAS KALA Vs. STATE OF HARYANA
March 14, 2011
SHYAM SUNDER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
April 6, 2011
SHYAMA BANSAL & OTHERS Vs. STATE OF HARYANA & OTHERS
January 20, 2011
SIDHIMA GARG Vs. ING LIFE INSURANCE COMPANY LIMITED AND ANOTHER
September 20, 2011
SIFTE HASAN Vs. FINANCIAL COMMMISSIONER REVENUE
November 14, 2011
SIKANDAR KHAN Vs. STATE OF PUNJAB AND ANR.
March 29, 2011
SIKANDAR PAL SINGH @ BHURA Vs. STATE OF PUNJAB
December 20, 2011
SIKANDAR SINGH Vs. STATE OF PUNJAB
April 1, 2011
SILVER SCREEN MAGNETIC DIAGNOSTICS LIMITED AND ANR. Vs. DALJIT SINGH EX-DIRECTOR AND ORS.
March 14, 2011
SIMARJIT KAUR Vs. SUKHJEET SINGH PAMMA
May 5, 2011
SIMERPREET KAUR Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH AND ANR.
February 2, 2011
SIMRAN Vs. STATE OF HARYANA
January 28, 2011
SIMRAN GHEER Vs. UNION OF INDIA AND OTHERS
August 30, 2011
SIMRAN SINGH Vs. STATE OF PUNJAB AND ANR.
March 10, 2011
SIMRANJIT KAUR @ MADHU Vs. STATE OF PUNJAB
February 28, 2011
SIMRANJIT KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
February 11, 2011
SIMRANJIT SINGH Vs. STATE OF PUNJAB
March 7, 2011
SINDER PAL @ SURINDER KUMAR Vs. SAT PAL
November 4, 2011
SINGH MEDICAL AGENCIES Vs. STATE OF PUNJAB AND ORS.
March 23, 2011
SINGLA REALTERS LTD. Vs. STATE OF HARYANA AND ANR.
March 16, 2011
SIRI RAM Vs. FINANCIAL COMMISSIONER, PUNJAB & ORS.
November 14, 2011
SITA CHAUDHARY Vs. ON LINE FIN CAPS LTD.
August 25, 2011
SITA RAM Vs. MALWINDER KAUR
March 3, 2011
SITA RAM AND ANR. Vs. STATE OF HARYANA
May 31, 2011
SITAL SINGH Vs. STATE OF PUNJAB
February 11, 2011
SMT. AMARJIT KAUR Vs. STATE OF PUNJAB AND ORS.
March 28, 2011
SMT. ANGREZ KAUR Vs. FINANCIAL COMMISSIONER, ANIMAL HUSBANDRY, PUNJAB AND ORS.
May 5, 2011
SMT. ASINI Vs. RAJENDER SINGH AND OTHERS
November 9, 2011
SMT. BALBIR KAUR W/O MOHINDER SINGH AND ORS. Vs. TARSEM SINGH SON OF SEWA SINGH AND ORS.
February 10, 2011
SMT. BHANTI DEVI AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
December 6, 2011
SMT. GIANO WIFE OF MUNSHI RAM Vs. SALWINDER PAL AND OTHERS
August 18, 2011
SMT. JAGDISH KAUR BAGGA Vs. JARNAIL SINGH
November 23, 2011
SMT. JASWANT KAUR Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED AND ORS.
April 29, 2011
SMT. JASWANTI DEVI Vs. STATE OF HARYANA AND ANOTHER
April 18, 2011
SMT. JEETO ALIAS PREETO Vs. URMILA DEVI AND OTHERS
September 6, 2011
SMT. JOGINDER KAUR Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL AND ANR.
May 20, 2011
SMT. KALWANTI AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
June 2, 2011
SMT. KAMLA AND ORS. Vs. PEPSU ROAD TRANSPORT CORPORATION
January 25, 2011
SMT. KAVITA Vs. SMT. RAJO
March 21, 2011
SMT. KEELA Vs. IJAZ HASAN AND OTHERS
August 18, 2011
SMT. KIRAN KHANNA Vs. THE HARYANA STATE ELECTRICITY BOARD AND ANR.
March 15, 2011
SMT. KOSHALYA Vs. SMT. SHAKUNTLA AND OTHERS
November 18, 2011
SMT. KRISHNA Vs. STATE OFHARYANA AND ORS.
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