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Case Index
Title
Date
A. JOY SINGH DAS AND OTHERS Vs. STATE OF ASSAM AND OTHERS
February 9, 2011
A.R.N.V. CHEMICALS PVT. LTD. Vs. STATE OF ASSAM
May 5, 2011
ABANG ZELIANG Vs. BIALAKBO ZELIANG
August 5, 2011
ABANI MOHAN DAS Vs. STATE OF TRIPURA
November 15, 2011
ABDUL AZIZ Vs. STATE OF ASSAM
December 8, 2011
ABDUL GANI Vs. STATE OF ASSAM
December 7, 2011
ABDUL HAKIM MIAH @ ABDUL HAKIM Vs. STATE OF ASSAM AND ORS.
May 19, 2011
ABDUL HAKIM QUADRI Vs. STATE OF ASSAM
September 5, 2011
ABDUL HASEN Vs. STATE OF ASSAM
April 28, 2011
ABDUL KAMAL ALIAS KAMALUDDIN Vs. STATE OF ASSAM
May 19, 2011
ABDUL LATIF Vs. STATE OF ASSAM
February 14, 2011
ABDUL LATIF Vs. STATE OF ASSAM
February 25, 2011
ABDUL MALIK Vs. STATE OF ASSAM
January 11, 2011
ABDUL MALIK Vs. STATE OF ASSAM
January 31, 2011
ABDUL MANNAN BHUYAN Vs. STATE OF ASSAM
January 11, 2011
ABDUL RAHIM Vs. ABDUL HAMID
September 30, 2011
ABHIJIT CHAKRABORTY Vs. STATE OF ASSAM
December 16, 2011
ABHIRAM GOGOI Vs. RASHMI REKHA GOGOI
March 3, 2011
ABHIRAM LOHAR Vs. STATE OF ASSAM
March 23, 2011
ABHISHEK CHANDRA ALIAS SACHIN BESARYA Vs. STATE OF TRIPURA
September 5, 2011
ABHOY CHANDRA KAKATI Vs. INDIRA KAKATI
December 15, 2011
ACCRESCENT WAY MARKETING PVT LTD Vs. STATE OF ASSAM
July 19, 2011
ACKRUTI PLATES PRIVATE LIMITED Vs. STATE OF TRIPURA
July 19, 2011
ADHAR BARMAN AND OTHERS Vs. STATE OF ASSAM AND OTHERS
December 8, 2011
AFSANA BEGUM LLASKER D/O NASIR UDDIN MAZUMDAR Vs. FULEN AHMED LASKER S/O RAFIQ UDDIN LASHER
March 10, 2011
AFTAB UDDIN Vs. STATE OF ASSAM
February 3, 2011
AJAY KUMAR SINGH Vs. KYRSHAN LAMARE
October 21, 2011
AJHAR ALI Vs. SAIDUR RAHMAN @ SAIDUL ISLAM
September 19, 2011
AJIJUR RAHMAN Vs. UNION OF INDIA AND OTHERS
November 28, 2011
AJIJUR RAHMAN Vs. UNION OF INDIA
July 1, 2011
AJIT BORUAH Vs. STATE OF ASSAM
March 23, 2011
AJIT CHANDRA CHOUDHURY, S/O LATE JAMINI KUMAR CHOUDHURY Vs. STATE OF TRIPURA
July 4, 2011
AJIT KR BARUAH Vs. STATE OF ASSAM
September 23, 2011
AJIT KUMAR CHOWDHURY Vs. UNION OF INDIA
November 25, 2011
AJIT PRASAD DOLEY Vs. STATE OF ASSAM
March 1, 2011
AKBAR ALI Vs. HANIF ALI MONDAL
August 10, 2011
AKBAR ALI Vs. MOSLEM UDDIN MANDAL MANDAL
April 7, 2011
AKHIL KUMAR SARMA Vs. STATE OF ASSAM
May 13, 2011
AKHTAR HUSSAIN LASKAR ALIAS AKHT-AR HUSSAIN Vs. STATE OF ASSAM
December 7, 2011
AKRAM ALI ALIAS AKRAM UDDIN Vs. STATE OF ASSAM
August 19, 2011
AKRAM ALI ALIAS AKRAM UDDIN Vs. STATE OF ASSAM
July 19, 2011
ALAUDDIN AHMED Vs. UNION OF INDIA
August 9, 2011
ALI AHMED MAZUMDAR Vs. STATE OF ASSAM
May 24, 2011
ALI HUSSAIN Vs. STATE OF ASSAM
July 27, 2011
ALI MOHAMMAD ZAHID ALSHID Vs. BABITA KHATUN
December 17, 2011
ALIFUDDIN Vs. STATE OF ASSAM
March 17, 2011
ALIMEI RONGMEI Vs. STATE OF ASSAM
July 19, 2011
ALL GUWAHATI EDUCATED UNEMPLOYED HOWKERS ASSOCIATION, S.S. ROAD, FANCY BAZAR, GUWAHATI Vs. THE GAUHATI MUNICIPAL CORPORATION AND OTHERS
December 12, 2011
ALL MANIPUR GOVERNMENT ARTS AND CULTURE DEPARTMENT Vs. STATE OF MANIPUR
September 14, 2011
ALLAN W KHARKONGOR Vs. STATE OF MEGHALAYA
March 22, 2011
ALOK ACHARJEE Vs. UNION OF INDIA
June 1, 2011
ALPHONSE A SANGMA Vs. ROYNATH D SANGMA
January 19, 2011
ALTAF HUSSAIN ALIAS ALTA HUSSAIN Vs. STATE OF ASSAM
April 20, 2011
AMALENDU DEV Vs. NEEPCO LTD
June 14, 2011
AMAR SINGH Vs. STATE OF ARUNACHAL PRADESH
January 7, 2011
AMAR SINGH CHETRI Vs. STATE OF ASSAM
February 7, 2011
AMITABHA DEB BARMA Vs. STATE OF TRIPURA
March 22, 2011
AMRITA KURMI Vs. DIBRUGARH UNIVERSITY, DIBRUGARH
June 7, 2011
AMULYA KUMAR GOGOI Vs. ASSAM STATE ELECTRICITY BOARD
August 9, 2011
AMULYA NATTA S/O LATE DEBENDRA NATTA OF JANGALIA, P S -BISHALGARH, DISTRICT-WEST TRIPURA Vs. STATE OF TRIPURA
November 24, 2011
ANA MIAH S/O SAYED ALI Vs. STATE OF TRIPURA
March 10, 2011
ANATH GIRI Vs. STATE OF TRIPURA
July 11, 2011
ANDUL SALAM ALIAS ABDUL SALAM Vs. JULMAT ALI
July 20, 2011
ANDUL SALAM ALIAS ABDUL SALAM Vs. JULMAT ALI
July 22, 2011
ANIL CHANDRA SARKAR Vs. UNION OF INDIA
April 8, 2011
ANIL DAS Vs. STATE OF ASSAM
May 20, 2011
ANIL TANTI Vs. STATE OF TRIPURA
June 10, 2011
ANIMA SINHA Vs. RANJIT KR SINHA
February 1, 2011
ANJALA DEBBARMA Vs. STATE OF TRIPURA
March 17, 2011
ANJALI DAS Vs. MANINDRA DAS
November 1, 2011
ANJALI DEBNATH Vs. STATE OF TRIPURA
September 9, 2011
ANJAN KUMAR BHATTACHARJEE Vs. THE STATE OF ASSAM AND ORS.
August 6, 2011
ANOM APANG Vs. GEETA SINGH
June 6, 2011
ANOM APANG Vs. GEETA SINGH
June 23, 2011
ANTARLEENA BHATTACHARJEE Vs. STATE OF TRIPURA
September 7, 2011
ANUWARUL ISLAM Vs. ABDUL LATIF
March 29, 2011
ANWAR ALI Vs. STATE OF ASSAM
April 21, 2011
APARNA CHAKRABORTY Vs. NAYAN BHOWMICK
April 13, 2011
APONGO OVUNG Vs. STATE OF NAGALAND
July 27, 2011
APU BHATTACHARJEE Vs. STATE OF TRIPURA
December 7, 2011
ARAT MARAK Vs. LEGAL HEIRS OF BALBILA ALIAS MAILA-NI SANGMA
September 30, 2011
ARIBAM PRIYAGOPAL SHARMA Vs. UNITED BANK OF INDIA
June 2, 2011
ARJUN CHHETRI Vs. KISHORE CHHETRI
December 1, 2011
ARUN KUMAR ROY Vs. UNION BANK OF INDIA
May 26, 2011
ASHA AGARWAL & ANR. Vs. RAVINDRA & CO. & ANR.
May 25, 2011
ASHA GHOSH Vs. STATE OF TRIPURA
November 18, 2011
ASHAM BORANG Vs. STATE OF ARUNACHAL PRADESH
February 11, 2011
ASHOK KR SAHU Vs. BULU KHAN
June 6, 2011
ASHOK KUMAR AGARWAL Vs. ADHUNIK CEMENT LTD
May 10, 2011
ASHOK KUMAR DASGUPTA Vs. UNITED BANK OF INDIA
November 22, 2011
ASHOK KUMAR SABOO Vs. HINDUSTAN PAPER CORPORATION LTD
January 31, 2011
ASHOK PAPER MILL (ASSAM) LIMITED Vs. NORTH EASTERN CHEMICALS INDUSTRIES (P) LTD
July 21, 2011
ASHWANI KUMAR Vs. SANJAY GARG
August 4, 2011
ASIR ALI LASKAR Vs. STATE OF MEGHALAYA
July 20, 2011
ASSAM STATE TRANSPORT CORPORATION Vs. OIL AND NATURAL GAS CORPORATION LTD.
December 21, 2011
ASSENT CHEMICALS LIMITED Vs. INDIAN OIL CORPORATION LTD
November 22, 2011
ATAR RAHMAN Vs. SAHAJUN BEGUM
June 2, 2011
ATOKA SEMA Vs. STATE OF NAGALAND
February 2, 2011
AVON CYCLES LIMITED Vs. STATE OF ASSAM
June 3, 2011
BABU SINGH S/O LATE BALARAM SINGH Vs. STATE OF TRIPURA
April 11, 2011
BABUL BORO ALIAS BABULAL BORO Vs. STATE OF ASSAM
July 28, 2011
BABUL DAS Vs. STATE OF TRIPURA
January 11, 2011
BADAN MEDHI Vs. PRAMILA KALITA
May 13, 2011
BADUNG DEBBARMA Vs. TRIPURA TRIBAL AREAS AUTONOMOUS DISTRICT COUNCIL
January 5, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SMRITA SAIKIA
November 16, 2011
BAJLU MIAH, S/O MANU MIAH OF NARAURA Vs. STATE OF TRIPURA
February 9, 2011
BALCHAKRAM MEGONG BALDAK DEVELOPMENT COMMITTEE Vs. STATE OF MEGHALAYA
March 18, 2011
BALPAKRAM AKHING NOKMA AND ORS. Vs. STATE OF MEGHALAYA AND ORS.
March 2, 2011
BALWANT SINGH Vs. UNION OF INDIA
November 2, 2011
BANGLA BAGTI Vs. STATE OF ASSAM
July 28, 2011
BAPI ADHIKARI S/O RADHA BALLAV ADHIKARI Vs. STATE OF TRIPURA
May 30, 2011
BASAB BHATTACHARJEE S/O LATE KRISHNA BANDHU BHATTACHARJEE Vs. STATE OF TRIPURA PUBLIC PROSECUTOR
March 29, 2011
BASANT SINGHANIA Vs. DILIP SINGHANIA
May 30, 2011
BASANTI JAISWAL Vs. GAURI SHANKAR GUPTA
June 3, 2011
BASIT Vs. STATE OF ASSAM
June 16, 2011
BENUDHAR RAJKHOWA Vs. STATE OF ASSAM
September 29, 2011
BHARAT DAS Vs. STATE OF ASSAM
September 1, 2011
BHARAT PRESS Vs. STATE OF ASSAM
January 24, 2011
BHARAT SANCHAR NIGAM LTD. AND ORS. Vs. PRADYUT KUMAR DHAR
August 6, 2011
BHARATI BORO Vs. STATE BANK OF INDIA
September 23, 2011
BHASKAR SAIKIA Vs. TATARI DEVI
September 29, 2011
BHOGESHWARI KALITA Vs. STATE OF ARUNACHAL PRADESH AND ORS.
July 26, 2011
BHUPEN BHARALI Vs. STATE OF ASSAM/STATE
July 26, 2011
BHUYANKHAT TEA COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
March 1, 2011
BIALAKBO ZELIANG Vs. STATE OF NAGALAND
June 9, 2011
BIDHI CHAND DHIMAN Vs. CENTRAL BUREAU OF INVESTIGATION
December 20, 2011
BIDHU BHUSHAN DUTTA Vs. STATE OF ASSAM
September 26, 2011
BIJAN ROY Vs. STATE OF TRIPURA
August 9, 2011
BIJAYANTA PAUL Vs. STATE OF ASSAM
June 10, 2011
BIJENDRA CH DATTA MAJUMDER S/O LATE NRIPENDRA CHANDRA DATTA MAJUMDER Vs. UNION OF INDIA
April 13, 2011
BIKASH GHOSH Vs. STATE OF TRIPURA
August 30, 2011
BIKASH PAUL CHOWDHURY Vs. KYRSHAN LAMARE
October 25, 2011
BIKENDRA HAJONG Vs. STATE OF MEGHALAYA
October 25, 2011
BIMAL DAS Vs. STATE OF TRIPURA
November 9, 2011
BIMAL SAHA Vs. STATE OF TRIPURA
January 5, 2011
BIMAL SARMA Vs. STATE OF ASSAM
June 6, 2011
BIMALENDU ROY Vs. STATE OF MIZORAM
May 5, 2011
BIMAN GHOSH Vs. STATE OF ASSAM
May 10, 2011
BIMAN MAHANTA Vs. LEGAL HEIRS OF HALADHAR SAIKIA
February 15, 2011
BIMAN MAHANTA Vs. CHENEHI SAIKIA
February 15, 2011
BINDESHWAR ROY Vs. STATE OF MEGHALAYA
May 31, 2011
BINITA SARKAR Vs. STATE OF ASSAM
April 28, 2011
BINOD CHANDRA SARMA Vs. STATE OF ASSAM
April 7, 2011
BINOY BISWAS Vs. STATE OF ASSAM
February 1, 2011
BIPIN NATH Vs. SITANGSHU DAM
November 18, 2011
BIPIN URIA Vs. STATE OF ASSAM
December 22, 2011
BIPLAB CHAKRABORTY Vs. STATE OF TRIPURA
March 16, 2011
BIPUL KR DEY S/O BIRENDRA DEY Vs. STATE OF TRIPURA
April 29, 2011
BIPULANANDA PATHAK, SON OF HRIDAYANANDA PATHAK Vs. STATE OF ASSAM
November 24, 2011
BIRBAL KAIRI Vs. STATE OF ASSAM
March 21, 2011
BIRESH CHANDRA PAUL Vs. SAMARENDRA PAUL
August 9, 2011
BISHURAI DEBBARMA ALIAS BISRAI DEBBARMA ALIAS BISU DEBBARMA Vs. STATE OF TRIPURA
April 12, 2011
BISHWAJIT GOPE @ GHOSH SON OF SHRI RAMDHAN GOPE Vs. STATE OF TRIPURA
June 6, 2011
BISSAU COLLEGE Vs. NORTH EASTERN HILL UNIVERSITY
June 14, 2011
BISWAJEET DEY Vs. STATE OF ASSAM
September 20, 2011
BISWAJIT DHAR Vs. CHINU RANI DHAR
June 15, 2011
BISWAJIT DHAR Vs. CHINU RANI DHAR
July 15, 2011
BISWAJIT SOM Vs. STATE OF TRIPURA
April 27, 2011
BISWAJIT SURAJ MALAKAR Vs. STATE OF ASSAM
January 25, 2011
BIZARI VENEER AND SAW MILLS LTD. Vs. UNION OF INDIA AND OTHERS
October 25, 2011
BOA PENJI Vs. STATE BANK OF INDIA
March 11, 2011
BOBBY WAIKHOM Vs. ACCOUNTANT GENERAL
June 23, 2011
BRAJALAL DEB Vs. STATE OF TRIPURA
June 17, 2011
BUBUL GOGOI AND SUSHEN GOGOI Vs. STATE OF ASSAM
September 9, 2011
BUDHINDRA NATH BARUAH Vs. ASSAM STATE ELECTRICITY BOARD
September 20, 2011
BULBUL DAS Vs. NORTH EASTERN HILL UNIVERSITY
January 4, 2011
BULU ALI Vs. STATE OF ASSAM
February 17, 2011
C VANLALRUATA S/O C THANGZUALA Vs. C LALMAWII, W/O V LALBIAKSANGA (L)
June 7, 2011
CALIFORNIA PACIFIC TRADING CORPORATION Vs. KITPLY INDUSTRIES LTD
May 2, 2011
CANDID DRUG DISTRIBUTORS Vs. WANBURY LTD
February 11, 2011
CANDID DRUG DISTRIBUTORS Vs. WANBURY LTD.
February 10, 2011
CANTONMENT BOARD SHILLONG Vs. VIJAY RAJ SHAH
October 21, 2011
CHAMPAK KUMAR TALUKDAR Vs. ASSAM PUBLIC SERVICE COMMISSION
March 24, 2011
CHANDRA KUMAR SINGH Vs. STATE OF ASSAM
May 26, 2011
CHANDRA MANIK DEBBARMA Vs. STATE OF TRIPURA
April 2, 2011
CHANDRA MOHAN ROY Vs. PREMA NANDA ROY
December 19, 2011
CHANDRAMATI DEVI Vs. RAJIB BORA
March 17, 2011
CHATUR SINGH THAPA Vs. UNION OF INDIA
February 4, 2011
CHAWAS LYNGDOH Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
August 19, 2011
CHINGANGBAM KUNJO SINGH Vs. STATE OF MANIPUR
December 2, 2011
CHITRA SABAR Vs. STATE OF TRIPURA AND ORS.
August 3, 2011
CHITRAWATI PATGIRI Vs. STATE OF ASSAM
May 11, 2011
CHITTA RANJAN DEBBURMAN S/O PDMA KUMAR DEBBURMAN Vs. UNION OF INDIA
March 15, 2011
CHITTA SARKAR Vs. STATE OF TRIPURA
September 26, 2011
CHITTARANJAN ROY Vs. STATE OF TRIPURA
February 9, 2011
CHONGJI PHOM Vs. STATE OF NAGALAND
January 31, 2011
CHUMSUMO LOTHA Vs. STATE OF NAGALAND AND OTHER
October 12, 2011
COL KULWANT SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
November 18, 2011
COMMISSIONER CUM SECRETARY Vs. T C SYNDICATE
March 3, 2011
COMMISSIONER OF C. EXCISE Vs. PRAG BOSIMI SYNTHETICS LTD.
June 29, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. JELLALPORE TEA ESTATE
March 15, 2011
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. DHARAMPAL SATYAPAL LIMITED
August 19, 2011
COMMISSIONER OF INCOME TAX Vs. WILLIAMSON TEA (ASSAM) LTD
May 27, 2011
CONSTABLE PRAFULLA KUMAR NATH Vs. UNION OF INDIA AND ORS.
July 19, 2011
D.W.D. PHARMACEUTICALS LTD Vs. COMMISSIONER OF TAXES
March 31, 2011
D.W.D. PHARMACEUTICALS LTD. Vs. COMMISSIONER OF TAXES AND OTHERS
April 1, 2011
DAKSHIN TITAPANI SAMABAI SAMITY LTD. Vs. STATE OF ASSAM AND OTHERS
April 5, 2011
DANGARKUCHI SONAKUCHI GRAVEYARD Vs. SRI DINA NATH DAS
July 22, 2011
DEBA KUMAR DUTTA Vs. STATE OF ASSAM
January 18, 2011
DEBAPRIYA DATTA Vs. GAUHATI HIGH COURT
November 24, 2011
DEBASHISH CHAKRABORTY ALIAS KALLOL, S/O JITENDRA CHAKRABORTY Vs. STATE OF TRIPURA
February 10, 2011
DEBASISH SARKAR Vs. STATE OF TRIPURA
August 26, 2011
DEBDAS ROY CHOWDHURY Vs. STATE OF TRIPURA
January 25, 2011
DEBESWAR BHUYAN Vs. STATE OF ASSAM
April 28, 2011
DEEPAK KUMAR GHOSH Vs. STATE OF ASSAM
September 30, 2011
DELHI PUBLIC SCHOOL GUARDIA-N S ASSOCIATION Vs. STATE OF ASSAM
December 20, 2011
DEPUTY COMMISSIONER Vs. THONGKHOTHANG BAITE
September 16, 2011
DEPUTY DIVISIONAL MANAGER Vs. JHARNA GHOSH
June 29, 2011
DEVENDRA KUMAR Vs. UNION OF INDIA AND ORS.
January 27, 2011
DHANANJOY NARZARY Vs. FOOD CORPORATION OF INDIA
February 1, 2011
DHARAMPAL SATYAPAL LIMITED Vs. UNION OF INDIA
March 18, 2011
DHARAMPAL SATYAPAL LTD. Vs. DEPUTY COMMISSIONER, GUWAHATI
December 1, 2011
DHARAMPAL SATYAPAL LTD. Vs. UNION OF INDIA
May 26, 2011
DHARITRI DEVI Vs. INDIAN OIL CORPORATION LTD
December 2, 2011
DHARMA OJA Vs. NANDA RAM OJA
September 13, 2011
DHARMENDRA GOGOI Vs. STATE OF ASSAM
March 3, 2011
DHARMENDRA GOGOI Vs. STATE OF ASSAM
March 25, 2011
DHARNAD BRAHMAPUTRA PART 1 AND SATAKURI NODI FISHERY CO-OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
May 3, 2011
DHIRAJ CHANDRA ROY Vs. ASSAM MINIRITIES DEVELOPMENT BOARD
March 29, 2011
DHIRENDRA CHANDRA BHATTA-CHARJEE Vs. STATE OF TRIPURA
November 8, 2011
DHRUBAJYOTI KALITA AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
June 6, 2011
DIBAKAR DEKA Vs. UTTAR KAMPITH MAHAVIDYALAYA
December 2, 2011
DIBAS SANGMA Vs. UNION OF INDIA
April 27, 2011
DIGANTA DAS Vs. STATE OF ASSAM
February 14, 2011
DILIP PAL Vs. STATE OF TRIPURA
July 27, 2011
DILIP SINGH Vs. STATE OF ASSAM
March 1, 2011
DINA NATH DAS Vs. CENTRAL BANK OF INDIA
September 27, 2011
DINESH KUMAR PRAJAPATI Vs. UNION OF INDIA
May 30, 2011
DINESH MITTAL Vs. SITARAM MITTAL
July 12, 2011
DIPAK BARDHAN Vs. PRANAB DEBNATH
March 8, 2011
DIPAK CHAKRABORTY Vs. UNION OF INDIA
December 22, 2011
DIPAK DAS ALIAS BAIDYA Vs. STATE OF ASSAM
September 29, 2011
DIPAK SARKAR Vs. RATAN DAS
April 19, 2011
DIPAK TUMUNG ALIAS PILING Vs. STATE OF ASSAM
July 26, 2011
DIPAL KUMAR BISWAS Vs. STATE OF ASSAM
November 1, 2011
DIPAN KANTI SAHA AND ANOTHER Vs. STATE OF TRIPURA AND OTHERS
December 5, 2011
DIRECTOR GENERAL BOARDER ROADS ORGANISATION Vs. GS 161752 OVSR GHANASHYAM VISHWAKARMA
March 18, 2011
DIRECTOR GENERAL OF POLICE Vs. BIJOYA DAS
September 9, 2011
DIRECTOR GENERAL, INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND ANOTHER Vs. SURESH MALIK
June 13, 2011
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. HAV ATOWAR RAHMAN
November 21, 2011
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. THEMING YIMCHUNGER
October 12, 2011
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. MOINA RAI
October 21, 2011
DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD., DIMAPUR Vs. HEKIKHE JAKHA SUMI & ORS.
October 13, 2011
DIZEN BEZBARUAH Vs. STATE OF ARUNACHAL PRADESH
June 9, 2011
DR. RUBY JOSE Vs. PRADIP CHANDRA TRIVEDI
December 7, 2011
DUDU MIAH Vs. UTPAL DEB
December 2, 2011
DULAL DEKA Vs. ASSAM PUBLIC SERVICE COMMISSION
September 7, 2011
DULAL KRISHNA BHATTA Vs. STATE OF ASSAM
February 21, 2011
DULAL MANDAL Vs. STATE OF ASSAM
April 21, 2011
DUTER PADU Vs. GADAM ETE
November 24, 2011
DUYU SAMBYO Vs. SECRETARY PANCHAYAT RAJ
February 11, 2011
DWARIKA PRASAD Vs. STATE OF ASSAM
September 8, 2011
DWIJADAS CHAKRABORTY Vs. STATE OF TRIPURA
August 10, 2011
DWIJDAS CHAKRABORTY Vs. STATE OF TRIPURA
November 8, 2011
DWIJEN SINHA Vs. TRIPURA JUTE MILLS LTD
March 7, 2011
DWIK LYNGDOH Vs. STATE OF MEGHALAYA
September 30, 2011
EMAMI LTD. Vs. UNION OF INDIA
August 19, 2011
ENJIL CHOUDHURY Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION
September 1, 2011
ER HOTOKHU ACHUMI Vs. STATE OF NAGALAND
June 23, 2011
ERUUPFEU Vs. STATE OF NAGALAND
July 1, 2011
EX Vs. STATE OF MEGHALAYA AND OTHERS
February 4, 2011
EX MDCS WELFARE ASSOCIATION DAKOPGRE Vs. STATE OF MEGHALAYA
February 4, 2011
EXECUTIVE DIRECTOR CACHAR PAPER MILL Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
January 12, 2011
FAJAR ALI Vs. STATE OF TRIPURA
May 3, 2011
FARID KHAN Vs. STATE OF TRIPURA
December 9, 2011
FINESON POJAR Vs. STATE OF NAGALAND
October 21, 2011
FIRST LEASING COMPANY OF INDIA LIMITED Vs. STATE OF ASSAM
April 26, 2011
FOOD CORPORATION OF INDIA Vs. MAKHAMA AND SONS
August 1, 2011
FORTUNA AGRO PLANTATION LTD Vs. UNION OF INDIA
July 21, 2011
FORTUNA AGRO PLANTATIONS LTD , AMIT BHAWSINGKA S/O RAJKUMAR BHAWSINGKA, MANAGER (ADMN ) Vs. STATE OF TRIPURA, SECRETARY TO GOVERNMENT OF TRIPURA, FOREST DEPARTMENT
March 18, 2011
G SREE KUMAR Vs. SRI TUSHAR BHADRA
April 28, 2011
GAGAN CHANDRA TRIPURA Vs. STATE OF TRIPURA
August 3, 2011
GAGAN DUTTA Vs. STATE OF ASSAM
September 1, 2011
GAIPUIDUN RONGMEI Vs. STATE OF MANIPUR
January 13, 2011
GANESH BHUMIZ @ FALU KARMAKAR Vs. STATE OF ASSAM AND ORS.
March 21, 2011
GANESH DEBNATH Vs. STATE OF TRIPURA
August 12, 2011
GANESH KURMI Vs. STATE OF ASSAM AND OTHERS
February 17, 2011
GAROMARI MEEN S S LIMITED Vs. STATE OF ASSAM
August 11, 2011
GAUHATI MUNICIPAL CORPORATION Vs. INSTITUTE OF CHILD HEALTH AND MOTHER WELFARE HAVING ITS HEAD OFFICE
January 21, 2011
GAURI KANTA BORAH Vs. STATE OF ASSAM
April 18, 2011
GAURI KANTA BORAH Vs. STATE OF ASSAM
March 31, 2011
GELLONG SANGMA Vs. GARO HILL AUTONOMOUS DISTRICT COUNCIL
October 14, 2011
GITIMA DAS Vs. JITENDRA NATH DAS
March 18, 2011
GOBINDA NEOGI Vs. JHUMA RANI SAHA
September 20, 2011
GONGJI MARAK Vs. SENGSON SANGMA
July 13, 2011
GOODNIGHT L. SYIEMLIEH Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL AND OTHERS
September 1, 2011
GOPAL GORAIK Vs. STATE OF ASSAM
March 17, 2011
GOPESH DEBNATH S/O GANESH CH DEBNATH OF AGNIPASSA Vs. STATE OF TRIPURA
June 8, 2011
GOUCH ALI Vs. STATE OF TRIPURA
November 4, 2011
GOURAB DATTA Vs. ARUNDHUTI MAJUMDER DUTTA
April 12, 2011
GOURANGA DEBNATH Vs. STATE OF TRIPURA
August 8, 2011
GOURANGA RUDRA PAUL Vs. STATE OF TRIPURA
July 22, 2011
GR INDUSTRIES OF FINANCE LTD Vs. SECURITIES & EXCHANGE BOARD OF INDIA
June 14, 2011
GREATER LEW POLO WELFARE ASSOCIATION Vs. STATE OF MEGHALAYA
June 10, 2011
H C RINMUANA S/O KHENHRANGA (L) Vs. STATE OF MIZORAM, CHIEF SECRETARY TO GOVT OF MIZORAM,
March 16, 2011
H LALTHANMAIA S/O HRAKIAUVA Vs. STATE OF MIZORAM
June 2, 2011
H V S CONSTRUCTION MATERIALS PVT LTD Vs. STATE OF MANIPUR
January 14, 2011
H.R.S. AGENCY Vs. UNION OF INDIA
June 22, 2011
HABIBULLAH Vs. STATE OF MANIPUR
March 8, 2011
HABIBUR RAHMAN Vs. MUSTT UMME NESSA
September 27, 2011
HAIPARAI JAMATIA Vs. STATE OF TRIPURA
November 4, 2011
HANI SYHLY, D/O F VADYU Vs. MARA AUTONOMOUS DISTRICT COUNCIL
July 21, 2011
HAREN BORAH Vs. STATE OF ASSAM
May 20, 2011
HAREN SAIKIA Vs. STATE OF ASSAM
March 4, 2011
HARENDRA BHOWMIK, MANAGING DIRECTOR, TRIPURA APEX WEAVERS COOPERATIVE SOCIETY LTD Vs. SUBHAS SUTRADHAR, S/O BANAMALI SUTRADHAR
February 2, 2011
HATEM ALI SHEIKH Vs. STATE OF ASSAM
September 6, 2011
HATKHONENG Vs. STATE OF MANIPUR
July 18, 2011
HAZARIKA STEEL PVT. LTD. Vs. UNION OF INDIA
September 8, 2011
HEERA BARUAH Vs. PIUSH AGARWAL
May 31, 2011
HEISNAM GOKULCHANDRA SINGH Vs. STATE OF MANIPUR
April 26, 2011
HELAN MIAH S/O KASHEM MIAH OF ASHA BARI Vs. STATE OF TRIPURA
June 6, 2011
HEM CHANDRA BORAH Vs. STATE OF ASSAM & OTHERS
March 22, 2011
HEMA CHHETRI, W/O MOHAN CHHETRI (L) Vs. POMPHA CHHETRI, WIFE OF SEMU CHHETRI, DINTHAR VENG AND MALA CHHETRI
July 19, 2011
HEMEN ROY Vs. STATE OF ASSAM
November 3, 2011
HEMENDRA NATH SHARMA Vs. DILIP KUMAR SHARMA
June 1, 2011
HERALWA VILLAGE COUNCIL Vs. STATE OF NAGALAND
September 13, 2011
HERMON RYNGSKAI Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
July 20, 2011
HIGH COURT BAR ASSOCIATION Vs. STATE OF MANIPUR
August 12, 2011
HIJAM TIKENDRAJIT SINGH Vs. STATE OF MANIPUR
March 29, 2011
HILL VIEW COLONY Vs. INDUSTRIAL VILLAGE RAZUPHE
August 5, 2011
HIMADRI DAS Vs. STATE OF ASSAM
November 22, 2011
HIMANGSHU CHOUDHURY Vs. SUSHIL KUMAR AGARWAL
December 13, 2011
HINDUSTAN PAPER CORPORATION LIMITED Vs. STATE OF ASSAM
July 4, 2011
HINDUSTAN PAPER CORPORATION LTD Vs. NONGSTOIN HARDWARE MANUFACTURING INDUSTRY
May 13, 2011
HMAR PEOPLES CONVENTION Vs. STATE OF MIZORAM
March 31, 2011
HOLLAND WANNIANG Vs. STATE OF MEGHALAYA AND ORS.
October 31, 2011
HORISE SANGTAM S/O LATE YUNGLISE Vs. STATE OF NAGALAND
August 19, 2011
HOSAL TSUKRU, CHAIRMAN Vs. R SOPU ANGAMI, CHIECHAMA
March 22, 2011
HSL ASIA LIMITED Vs. STATE OF TRIPURA
March 30, 2011
HUMAYUN KABIR Vs. MONORANJAN DAS
December 23, 2011
I MOATEMJEN Vs. STATE OF NAGALAND
August 1, 2011
ICICI BANK LTD. AND ANOTHER Vs. ASHOK INDUSTRIES, REPRESENTED BY ITS PROPRIETOR SHRI UTTAM KR. ZUNZUNWALLA, S/O RAMGOPAL ZUNZUNWALLA, RESIDENT OF UMANG ELECTRICALS, RAILWAY GATE NO.2, RAM MANDI LAND, GUWAHATI
August 26, 2011
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. SUNATI DAS, W/O LATE RABINDRA DAS
August 1, 2011
ILA CHAKMA Vs. BHARAT SANCHAR NIGAM LTD
January 7, 2011
ILIAS ALI Vs. STATE OF ASSAM
June 2, 2011
IMKONGKUMZUK Vs. STATE OF NAGALAND
December 9, 2011
IN REFERENCE Vs. STATE OF ASSAM
August 9, 2011
INDERJEET MEHTA Vs. UNION OF INDIA
July 20, 2011
INDRA MARSHAL POWER PVT LTD Vs. STATE OF ASSAM
October 20, 2011
INDRADEV YADAV Vs. STATE OF ASSAM
April 27, 2011
INSAB ALI Vs. JAMIRAN BEWA
September 29, 2011
IRA BHATTA Vs. SUSHIL CHANDRA DAS
March 22, 2011
ISLAMMUDIN KHAN Vs. DISTRICT MAGISTRATE IMPHAL
February 18, 2011
ISMAIL ALI @ ISMAIL Vs. STATE OF ASSAM
November 29, 2011
ISMAIL SHEIKH Vs. STATE OF ASSAM
December 19, 2011
J SANGWO JANGER Vs. UNION OF INDIA
October 17, 2011
J. K. INDUSTRIES LTD Vs. STATE OF ASSAM
March 31, 2011
JAGDISH PRASAD AGARWALLA Vs. UPENDRA SINGH
July 27, 2011
JAHANGIR ALOM Vs. STATE OF ASSAM
December 22, 2011
JAI BALAJI INDUSTRIES LTD Vs. UNION OF INDIA
January 28, 2011
JAI PRAKASH PATHAK Vs. UNION OF INDIA AND OTHERS
August 9, 2011
JAINAL HAQUE Vs. STATE OF ASSAM
May 20, 2011
JALANNAGAR TEA P LTD Vs. STATE OF ASSAM
January 6, 2011
JALILUR RAHMAN Vs. STATE OF ASSAM
December 22, 2011
JAMAL UDDIN AHMED Vs. STATE OF ASSAM
December 12, 2011
JAMES MITUM BOJE Vs. STATE OF ARUNACHAL PRADESH
January 4, 2011
JAMES MORAN Vs. STATE OF ASSAM
May 20, 2011
JANARDHAN CHAKRABORTY Vs. STATE OF TRIPURA
February 10, 2011
JASWANT SINGH Vs. UNION OF INDIA
February 24, 2011
JAYANTA SARKAR S/O LT JOGESH CH SARKAR COOPERATIVE INVESTIGATOR Vs. STATE OF TRIPURA
July 26, 2011
JAYANTI PAUL Vs. RANADHIR CHANDRA DEY
June 10, 2011
JEET AND JEET GLASS AND CHEM P LTD Vs. STATE OF ASSAM
April 25, 2011
JHIRMAL SINGH Vs. UNION OF INDIA
January 5, 2011
JHUTAN DEY S/O BABUL DEY Vs. STATE OF TRIPURA
November 23, 2011
JIBAN CHANDRA CHAKRABORTY, S/O. LATE GOPAL CH. CHAKRABORTY Vs. STATE OF TRIPURA
April 5, 2011
JIBANGSHU PAUL Vs. NATIONAL INVESTIGATION AGENCY
July 28, 2011
JIBANGSHU PAUL,S/O LATE NALINI PAUL Vs. NATIONAL INVESTIGATION AGENCY
July 27, 2011
JIBONTARA GHATOWAR Vs. SUNIL RAJKONWAR
December 13, 2011
JITEN KALITA Vs. ASSAM STATE ELECTION COMMISSION
June 27, 2011
JITENDRA MALAKAR Vs. STATE OF TRIPURA
January 14, 2011
JITENDRA PAL Vs. RITA DE
November 16, 2011
JITENDRA PAL S/O HARADHAN RUDRA PAL C/O RABINDRA RUDRA PAL Vs. RITA DE W/O JITENDRA PAL D O BHUSAN DE
November 8, 2011
JIWAN CHANDRA PANT Vs. UNION OF INDIA
March 3, 2011
JOHN PAJEELLARD K MARAK Vs. STATE OF MEGHALAYA
October 27, 2011
JOHNSON EASTERN POWER Vs. STATE OF MIZORAM
April 7, 2011
JOLLY BISWAS SHARMA Vs. ARUN SHARMA
March 25, 2011
JOLLY BISWAS SHARMA Vs. AREUN SHARMA
March 9, 2011
JOSE PULLAN ALIAS JOSEPH P Vs. UMA JASRASARIA
April 27, 2011
JUNALI DOLEY Vs. STATE OF ASSAM
January 31, 2011
JUNALI GOGOI Vs. GIRIN BURAGOHAIN
December 23, 2011
JYOTHY LABORATORIES LTD Vs. STATE OF ASSAM
March 15, 2011
JYOTI VASWANI Vs. RESHMA VASWANI
December 16, 2011
JYOTI VASWANI Vs. STATE OF ASSAM AND ANOTHER
December 16, 2011
JYOTILA DEBBARMA W/O SUDHIR DEBBARMA Vs. UNION OF INDIA
August 2, 2011
K C B PODDAR, REPRESENTED BY ITS PARTNER SHRI AMAL PODDAR, S/O LATE ISWAR CHANDRA PODDAR Vs. STATE OF TRIPURA REPRESENTED BY SECRETARY TO GOVERNMENT OF TRIPURA, DEPARTMENT OF REVENUE,
June 28, 2011
K H ROBUANGA (NOW DECEASED) S/O CHAWNGCHHINGA (L) REPRESENTED BY HIS WIFE TUMSANGI, Vs. ZORAM INDUSTRIAL DEVELOPMENT CORPORATION LIMITED (ZIDCO) REPRESENTED BY ITS MANAGING DIRECTOR
February 24, 2011
K K CHIRE & SONS Vs. STATE OF NAGALAND
August 10, 2011
K L THARIKTHA Vs. STATE OF MANIPUR
December 8, 2011
K.D.C. BONDED WAREHOUSE (P) LTD Vs. STATE OF ASSAM
April 5, 2011
KABITA ROY Vs. STATE OF ASSAM
June 30, 2011
KALIPADA SHIL Vs. ANANDA SARKAR
November 15, 2011
KALPATARU AGRO FOREST PVT ENTERPRISES LTD Vs. UNION OF INDIA
July 19, 2011
KALYANI BORKOTAKY Vs. SRI KAMAKHYA BORTHAKUR
July 22, 2011
KAMAKHYA PLASTICS P LTD Vs. STATE OF ASSAM
March 17, 2011
KAMAL KISHOR SONI Vs. BHUKLI DEVI
May 31, 2011
KAMAL SINGH DUGAR Vs. STATE OF ASSAM
December 2, 2011
KAMALA BASUMATARY Vs. STATE OF ASSAM
November 17, 2011
KAMALESHWARI SINGH Vs. ASSAM STATE ELECTRICITY BOARD
November 22, 2011
KANAI LAL DAS Vs. STATE OF ASSAM
November 23, 2011
KANAILAL GOWALA Vs. STATE OF ASSAM
February 14, 2011
KANAILAL TEXTILES Vs. STATE OF TRIPURA
August 12, 2011
KANCHAN DEB Vs. STATE OF TRIPURA
May 11, 2011
KANU RANJAN PAUL S/O LATE CHANDRA KUMAR PAUL Vs. STATE OF TRIPURA REP BY CHIEF SECRETARY GOVT OF TRIPURA
May 10, 2011
KARTIK CHANDRA DUTTA Vs. STATE OF ASSAM
February 25, 2011
KAZI NIZAM UDDIN Vs. STATE OF ASSAM AND OTHERS
November 21, 2011
KESHAV RAVA Vs. STATE OF ASSAM
February 3, 2011
KEVISIKHO IRALU S/O OF ROKONGULIE IRALU Vs. STATE OF NAGALAND
August 24, 2011
KHAGENDRA NATH DEKA Vs. STATE OF ASSAM
June 2, 2011
KHAGESH CHAKRABORTY Vs. SUBHRA CHAKRABORTY
November 15, 2011
KHANINDRA DEKA Vs. UNION OF INDIA
October 31, 2011
KHOKAN DEBBARMA Vs. STATE OF TRIPURA
March 16, 2011
KHOKAN MALAKAR Vs. STATE OF TRIPURA
April 27, 2011
KHUTOZHE SEMA Vs. STATE OF NAGALAND
December 5, 2011
KHWAIRAKPAM JEETEN SINGH KHOMBA DENE Vs. DISTRICT MAGISTRATE
September 1, 2011
KHWAIRAKPAM ONGBI JAMUNA DEVI Vs. UNION OF INDIA
February 18, 2011
KHWAIRAKPAM ONGBI JAMUNA DEVI Vs. UNION OF INDIA
February 11, 2011
KILANGNARO SUPERINTENDENT OF TAXES KOHIMA AND IMTILEMLA SUPERINTENDENT OF TAXES Vs. WOCHAMO ODYUO SUPERINTENDENT OF TAXES
August 4, 2011
KINGKUMANI SHARMA Vs. STATE OF ASSAM
March 24, 2011
KIRAN MILI S/O DUTIRAM MILI Vs. STATE OF ASSAM
November 29, 2011
KIUTALIU Vs. UNION OF INDIA
April 18, 2011
KLAS ENTERPRISES Vs. STATE OF NAGALAND AND OTHERS
September 15, 2011
KMENLANG SUIAM Vs. STATE OF MEGHALAYA
June 7, 2011
KOKO LAMKANG Vs. STATE OF NAGALAND
March 31, 2011
KONGKHAM BIRKUMAR SINGH Vs. DISTRICT MAGISTRATE AND ORS.
May 27, 2011
KRISHNA DEBNATH Vs. STATE OF TRIPURA
September 28, 2011
KRISHNA GOPAL DEBNATH Vs. STATE OF TRIPURA
January 13, 2011
KRISHNA KANTA KHODAL AND ANOTHER Vs. STATE OF ASSAM
March 18, 2011
KRISHNA KANTA PAUL Vs. NANDA DULAL PAUL
June 28, 2011
KRISHNA KINGKAR NATH Vs. UNION OF INDIA
July 19, 2011
KSHETRIMAYUM IBOHAL SINGH Vs. IBEMHAL DEVI
June 16, 2011
KSHETRIMAYUM JITENDRA SINGH Vs. STATE OF MANIPUR
March 31, 2011
KSIAR MASSAR Vs. CHAIRMAN MEGHALAYA ENERGY CORPORATION LTD
October 21, 2011
KULBIR SINGH Vs. PRITHPAL SHDEV
June 3, 2011
KUSHAL CHANDRA HAZARIKA Vs. STATE OF ASSAM
May 24, 2011
KUSHAL CHANDRA HAZARIKA, DISTRICT TRANSPORT OFFICER, DARRANG, MANGALDOI Vs. STATE OF ASSAM AND ORS
November 24, 2011
KUSHAL KONWAR PATH KALYAN KENDRA, JAIL ROAD, JORHAT AND ORS Vs. STATE OF ASSAM AND ORS
December 2, 2011
KUSUMBALA TARUN DAS Vs. UNION OF INDIA
September 8, 2011
L. ANILKUMAR ROY AND ANR. Vs. STATE OF MANIPUR AND ORS.
May 30, 2011
LABINA SANGMA AND ANR. Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS.
August 26, 2011
LADHURAM CHAMPALAL Vs. STATE OF ASSAM
May 24, 2011
LAKHAN KMA Vs. UNION OF INDIA
June 17, 2011
LAKHI GOSWAMI Vs. STATE OF ASSAM
September 1, 2011
LAKHIRAM TAI Vs. UNION OF INDIA
August 11, 2011
LALAWMPUIA S/O BIAKSANGA Vs. STATE OF MIZORAM
May 19, 2011
LALBEISEIA AND ORS. Vs. STATE OF MIZORAM AND ORS.
January 19, 2011
LALCHHUANAWMA, S/O LALZARLIANA Vs. STATE OF MIZORAM, REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT OF MIZORAM
February 10, 2011
LALRAMDINTHARA Vs. STATE OF MIZORAM
November 17, 2011
LALRAMNGAIHAWMA S/O R LALZARLIANA (L) Vs. STATE OF MIZORAM
May 31, 2011
LALRINMAWII RALTE D/O PAKUNGA, R/O VENGLAI,KOLASIB, MIZORAM Vs. UNION OF INDIA INSURANCE CO.LTD. AND ANOTHER
July 4, 2011
LALROHLUI Vs. CHIEF SECRETARY, GOVERNMENT OF MIZORAM
June 29, 2011
LALROHLUI PROPRIETOR, NORTH EAST SUPPLIER GROUP Vs. CHIEF SECRETARY, TO GOVERNMENT OF MIZORAM
April 7, 2011
LALSANGLIANA S/O RAMHLUNA HNAMTE Vs. UNION OF INDIA
March 3, 2011
LALTHAHLUNA Vs. STATE OF MIZORAM
August 26, 2011
LALTHAZUALI PAUTU W/O L C DANIEL Vs. RONEIHTLUANGI W/O L HAV THANGHUA PAUTU
March 23, 2011
LARSEN & TOUBRO LTD. Vs. STATE OF ASSAM AND OTHERS
December 21, 2011
LAVITO SEMA Vs. UNION OF INDIA
February 23, 2011
LAXMI DEVI PRAJAPAT Vs. UNION OF INDIA
March 29, 2011
LEGAL HEIRS OF HAZI MD YASIN ALI LASKAR Vs. SIBANI PAUL
February 10, 2011
LEGAL HEIRS OF RAM SUNDAR PRASAD VERMA Vs. MONI DEVI VERMA
April 21, 2011
LILA WATI NEOG AND OTHERS Vs. STATE OF ASSAM AND OTHERS
December 1, 2011
LIMATOLA Vs. STATE OF NAGALAND
February 25, 2011
LIPE ETE Vs. LOMKAR ETE
November 15, 2011
LIVINGSTONE B MARAK Vs. STATE OF MEGHALAY
October 25, 2011
LODORIN D MARAK AND ORS Vs. UNION OF INDIA AND ORS
November 15, 2011
LOITONGBAM MANIMOHON SINGH Vs. STATE OF MANIPUR
May 12, 2011
M C LALTHANKIMA, S/O M C CHHANREHLOVA (L) Vs. STATE OF MIZORAM
July 19, 2011
M LONDHONI DEVI Vs. NATIONAL INVESTIGATION AGENCY
July 1, 2011
M N BHARDWAJ Vs. UNION OF INDIA AND ORS
November 4, 2011
M S DAWNGLIANA Vs. DISTRICT COLLECTOR
June 28, 2011
M.D.MOYNUDDIN AND ANOTHER Vs. STATE OF ASSAM
December 1, 2011
M.S. FREIGHT CARRIERS (INDIA) PRIVATE LIMITED Vs. UNION OF INDIA
March 18, 2011
M/S TARU & SONS REP. BY ITS PROPRIETOR SRI TAPAN DUTTA Vs. STATE OF ASSAM AND ORS.
December 14, 2011
M/S. NATIONAL INSURANCE CO. LTD. Vs. SMT. LALNUNTHARI AND OTHERS
March 24, 2011
MADAN MALAKAR Vs. STATE OF TRIPURA
June 4, 2011
MADAN MALAKAR S/O LATE MANINDRA MALAKAR Vs. STATE OF TRIPURA
March 4, 2011
MADHAB DEORI Vs. STATE OF ASSAM
February 23, 2011
MADHU SUDHAN SARKAR S/O SUSHIL CHANDRA SARKAR Vs. STATE OF TRIPURA
February 7, 2011
MADHUCHANDA DUTTA Vs. STATE OF ASSAM
March 1, 2011
MAHARAM ALI Vs. INDRA DEVI JAMATIA
March 3, 2011
MAHESH EDIBLE OIL INDUSTRIES LTD Vs. RANJIT KUMAR MODAK
August 10, 2011
MAHESWAR NATH Vs. STATE OF ASSAM
April 5, 2011
MAIBAM ONGBI INDIRA DEVI Vs. DISTRICT MAGISTRATE IMPHAL WEST DISTRICT
July 28, 2011
MAIBAM SOMORENDRO MEETEI Vs. MANIPUR UNIVERSITY
April 13, 2011
MAKANMI KENGOO Vs. UNION OF INDIA
August 12, 2011
MAKARAND PATANKAR Vs. SUJIT SAHA
March 9, 2011
MAKRUB KHAN ALIAS MD JUNU KHAN Vs. MANUJ KUMAR SARMAH
March 1, 2011
MALAVIKA DESAI Vs. UNION OF INDIA
July 6, 2011
MALSAWMLIANA Vs. STATE OF MIZORAM
August 3, 2011
MANABENDRA CHAKRABORTY Vs. STATE OF TRIPURA
May 6, 2011
MANAGEMENT OF BIOSAHABI T.E. REPRESENTED BY ITS MANAGER Vs. PRESIDING OFFICER, LABOUR COURT, DIBRUGARH AND OTHERS
January 21, 2011
MANAGEMENT OF M S STEELSWORTH PVT LTD Vs. STATE OF ASSAM
March 10, 2011
MANAGING COMMITTEE, NEW HINDI SECONDARY SCHOOL, KHAJURBA-GAN Vs. HIRALAL CHAKRABORTY
September 30, 2011
MANAGING DIRECTOR-CUM-CHAIRMAN Vs. AMIYA KANTI DHAR CHOUDHURY
January 28, 2011
MANASHA DAS W/O BRAJESWAR DHAR Vs. STATE OF TRIPURA
August 10, 2011
MANASHREE DAS Vs. STATE OF ASSAM
April 28, 2011
MANGAL DEBBARMA Vs. STATE OF TRIPURA
August 30, 2011
MANIK DEBNATH & OTHERS Vs. STATE OF TRIPURA
December 7, 2011
MANIK KONWAR Vs. STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND SECRETARY, PANCHAYAT & RURAL ADMINISTRATION, GOVT. OF ASSAM. DISPUR AND OTHERS
November 17, 2011
MANIK LAL DEB Vs. STATE OF TRIPURA
March 31, 2011
MANIK LAL SARKAR S/O LATE DEBENDRA KR SARKAR Vs. STATE OF TRIPURA REPRESENTED BY CHIEF SECRETARY GOVT OF TRIPURA
May 10, 2011
MANILAL GUPTA AND CO Vs. UNION OF INDIA
September 1, 2011
MANILAL SARKAR Vs. STATE OF TRIPURA
July 13, 2011
MANJU BORGOHAIN BARUAH Vs. STATE OF ASSAM
January 31, 2011
MANJULA HAQUE ISLAM Vs. STATE OF ASSAM
July 21, 2011
MANJUSHREE CHAKRABORTY Vs. TRIPURA GRAMIN BANK
April 7, 2011
MANKHANTINGI, W/O LANGLIANA Vs. MANAGING COMMITTEE, BORDER HIGH SCHOOL, REPRESENTED BY ITS CHAIRMAN
February 17, 2011
MANOJ DIWAKAR AND ORS Vs. CBI AND ORS
November 22, 2011
MANOJ KUMAR DAS Vs. STATE OF ASSAM
January 3, 2011
MANOJ KUMAR DAS Vs. STATE OF ASSAM
March 3, 2011
MANSER ALI Vs. STATE OF ASSAM
March 24, 2011
MASARAF ALI Vs. STATE OF ASSAM
March 9, 2011
MAYA CHAKRABORTY Vs. SAMARJIT BHOWMIK
September 9, 2011
MAYA DEBBARMA Vs. STATE OF TRIPURA
April 28, 2011
MD ABU KALAM AZAD ALIAS ABUL Vs. STATE OF ASSAM
January 11, 2011
MD ALI NEWAZ Vs. STATE OF ASSAM
January 4, 2011
MD AZIZ @ MD ABDUL AZIZ, EX CT/GD, S/O LATE DANGABAB ALI Vs. UNION OF INDIA
June 30, 2011
MD BASIT Vs. STATE OF ASSAM
June 9, 2011
MD DELWAR HUSSAIN S/O LATE ABDUL SALEM Vs. STATE OF ASSAM
March 31, 2011
MD MUSLEMUDDIN Vs. STATE OF ASSAM
February 4, 2011
MD MUZAFFAR ALI Vs. STATE OF ASSAM
August 6, 2011
MD. ABDUL MAZID, SON OF LATE AKHTAR ALI, VILL Vs. THE STATE OF ASSAM AND OTHERS
December 13, 2011
MD. ATAUR RAHMAN Vs. STATE OF ASSAM
November 16, 2011
MD. SAHIDUR RAHMAN Vs. STATE OF ASSAM
November 22, 2011
MD. SIRAJ ALI Vs. STATE OF ASSAM
April 7, 2011
MEDI CARRIER PVT. LTD. Vs. COMMISSIONER OF TAXES AND ANOTHER
September 14, 2011
MEGA ELECTRICALS Vs. ASSAM STATE ELECTRICITY BOARD
May 6, 2011
MEGHALAYA COMMERCIAL TRUCK OWNERS AND OPERATOR ASSOCIATION Vs. STATE OF MEGHALAYA
April 11, 2011
MEGHALAYA COMMERCIAL TRUCK OWNERS AND OPERATOR ASSOCIATION Vs. STATE OF MEGHALAYA
June 16, 2011
MEHUVE Vs. STATE OF NAGALAND
February 4, 2011
MELONIA KHARKAMNI Vs. STATE OF MEGHALAYA
August 26, 2011
MILAN BAIDYA Vs. STATE OF ASSAM
February 15, 2011
MILAN DEBBARMA Vs. BISWAKANYA DEBBARMA
December 21, 2011
MILAN KUMAR DEBBARMA Vs. STATE OF TRIPURA
May 13, 2011
MILO CHUTIA Vs. STATE OF ASSAM
January 4, 2011
MILON RAI S/O KOM BAHADUR RAI Vs. PABITRA RANI RAI D/O KHEMLAL THAPA, STATE OF MIZORAM
August 11, 2011
MINARA KHATUN Vs. STATE OF ASSAM
October 25, 2011
MINATI DAS Vs. STATE OF TRIPURA
November 8, 2011
MINJO KATO Vs. GOTAM GONGAM GEYI
August 9, 2011
MINTU MUHURI Vs. STATE OF TRIPURA
August 25, 2011
MIR MOHIBUL HUSSAIN Vs. KAMRUJ ZAMAN
April 7, 2011
MITA BHATTACHARJEE, D/O RABINDRA BHATTACHARJEE Vs. STATE OF TRIPURA
January 28, 2011
MITA GUHA Vs. STATE OF TRIPURA
February 2, 2011
MIZANUR RAHMAN Vs. STATE OF ASSAM
June 1, 2011
MIZORAM ELECTRICITY DIPLOMA ENGINEERING SERVICE ASSOCIATION Vs. STATE OF MIZORAM
February 2, 2011
MODAN MOHAN BHOWMIK Vs. STATE OF TRIPURA
January 4, 2011
MOHD. MAKRUB KHAN @ MOHD. JUNU KHAN Vs. MANUJ KUMAR SARMAH & ORS.
February 14, 2011
MOHIPAL TANTI Vs. STATE OF ASSAM
March 24, 2011
MOIN UDDIN LASKAR Vs. STATE OF ASSAM
December 17, 2011
MOIRANGTHEM IBOMCHA SINGH Vs. STATE OF MANIPUR
July 18, 2011
MONICA KANSUANNEE DEBBARMA Vs. STATE OF TRIPURA
August 12, 2011
MONOMOTI BORA Vs. PRANJAL NATH
November 23, 2011
MONOMOTI BORA Vs. HAIDER ALI
September 23, 2011
MONORANJAN SARKAR Vs. STATE OF TRIPURA
August 11, 2011
MONTU KALITA Vs. STATE OF ASSAM
April 19, 2011
MORI RIBA Vs. YOMKAR RIBA
January 5, 2011
MOSAID ALI LASKAR Vs. STATE OF ASSAM
March 1, 2011
MOTILAL TAYENG Vs. STATE OF ARUNACHAL PRADESH
March 17, 2011
MR. RAMVAO SHIMRAY & 2 ORS. Vs. THE STATE OF MANIPUR & ORS.
January 12, 2011
MRINAL K SANGMA Vs. STATE OF MEGHALAYA
July 22, 2011
MRITUNJOY BHARADWAJ Vs. STATE OF ASSAM AND ORS.
November 22, 2011
MRS. PURABI KALITA Vs. THE STATE OF ASSAM AND ORS.
November 1, 2011
MUIJ UDDIN MAHMUD Vs. STATE OF ASSAM
July 29, 2011
MUKUL KUMAR DEY Vs. UNION OF INDIA
May 7, 2011
MUKUNDA MADHAB BORA Vs. KULDIP DAS
August 23, 2011
MUKUNDA RAM DAS Vs. MANAB LAHKAR
July 26, 2011
MUKUT CH. DAS Vs. STATE OF ASSAM & ORS.
November 29, 2011
MUSSTT ANOWARA BEGUM Vs. STATE OF ASSAM AND ORS
July 29, 2011
MUSTT ACHURAN BEGUM Vs. STATE OF ASSAM
July 29, 2011
MUSTT TARAFUTI BIBI, W/O LATE NABAB ALI Vs. STATE OF ASSAM TO BE COMMISSIONER AND SECRETARY AND ORS
January 6, 2011
N B DOYE AND ORS Vs. JARKAR GAMLIN AND ORS
January 4, 2011
N O LEIMA DEVI Vs. STATE OF MANIPUR
July 29, 2011
NABA KUMAR DOLEY Vs. BHARAT CHANDRA NARAH
November 28, 2011
NABAJYOTI LAHKAR Vs. STATE OF ASSAM
May 11, 2011
NABIN GOGOI Vs. STATE OF ASSAM
December 15, 2011
NAGA UNITTED INAVI VILLAGE COUNCIL Vs. STATE OF NAGALAND
August 24, 2011
NAGALAND BUILDERS PVT LTD Vs. STATE OF NAGALAND
July 7, 2011
NAGALAND PULP AND PAPER COMPANY LTD Vs. UNION OF INDIA
June 7, 2011
NAIK IBRAR KHAN Vs. UNION OF INDIA
June 9, 2011
NALIN CHANDRA GOGOI Vs. STATE OF ASSAM
August 9, 2011
NAMSAI LAMPS LTD Vs. UNION OF INDIA
December 19, 2011
NANDLALL AND SONS TEA INDUSTRIES PVT LTD Vs. STATE OF ASSAM
April 5, 2011
NARAYAN CHANDRA MISRA Vs. STATE OF TRIPURA
September 9, 2011
NARAYAN CHANDRA PAUL, SON OF LATE NAGENDRA CHANDRA PAUL Vs. STATE OF TRIPURA
July 26, 2011
NARAYAN DAS ALIAS BUCHYA MALI DAS Vs. STATE OF TRIPURA
December 14, 2011
NARAYAN DEB ROY Vs. STATE OF TRIPURA
July 12, 2011
NARAYAN DEBNATH Vs. STATE OF TRIPURA
November 22, 2011
NARAYAN DEBNATH Vs. STATE OF TRIPURA & ORS
November 23, 2011
NAREN TALUKDAR Vs. PUBLICATION BOARD
March 3, 2011
NARPAT SINGH Vs. COMPANY LAW BOARD
October 21, 2011
NATIONAL HYDRO ELECTRIC POWER CO LTD Vs. STATE OF MANIPUR
June 24, 2011
NATIONAL INSURANCE CO LTD Vs. KAMALA KANTA NATH
July 21, 2011
NATIONAL INSURANCE CO LTD Vs. SANTOSH KUMAR SINGH
May 18, 2011
NATIONAL INSURANCE CO LTD Vs. YASHINUNGSANG AO
September 28, 2011
NATIONAL INSURANCE CO LTD Vs. ABDUL RASHID MD ALIAS SABDIN
February 4, 2011
NATIONAL INSURANCE CO LTD Vs. BINAPANI DAS
January 4, 2011
NATIONAL INSURANCE CO LTD Vs. LAKHINDRA DAS
January 18, 2011
NATIONAL INSURANCE CO LTD Vs. LALNUNTHARI
March 24, 2011
NATIONAL INSURANCE CO LTD Vs. LALBIAKZUALA S/O DARROPUIA
March 31, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. F LALTHANPUII
March 25, 2011
NATIONAL INSURANCE COMPANY LTD Vs. UNION OF INDIA
June 29, 2011
NATIONAL MINING COMPANY LTD Vs. UNION OF INDIA
September 28, 2011
NAYAN JYOTI DAS Vs. STATE OF ASSAM
October 19, 2011
NEEPCO LIMITED Vs. MADAN OWARY
September 23, 2011
NEHRU LOCHUNG Vs. STATE OF ARUNACHAL PRADESH
February 23, 2011
NEMICHAND GANGWALL Vs. ASSAM STATE ELECTRICITY BOARD
May 18, 2011
NEPAL DAS Vs. ADHITI DEORI
January 25, 2011
NEW INDIA ASSURANCE CO Vs. NAZMA BEGUM
September 22, 2011
NEW INDIA ASSURANCE CO LTD Vs. SITRA KYRSIAN
September 23, 2011
NEW INDIA ASSURANCE CO LTD Vs. LALHMANGAHI
March 16, 2011
NEW INDIA ASSURANCE CO LTD Vs. DRI LANGSHIANG
March 11, 2011
NEW INDIA ASSURANCE CO LTD Vs. VANRAMPARI
March 24, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. ANWARA BEGAM W/O LT ABDUL SAHID
August 11, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. REKHA PAUL
March 8, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. B LALROSANGA
March 25, 2011
NGULTUOLIEN Vs. STATE OF MANIPUR
March 1, 2011
NIKHIL TRIPURA DEED WRITERS WELFARE ASSOCIATION Vs. STATE OF TRIPURA
September 28, 2011
NIKUNJA DEBNATH SON OF LATE HARIDAS DEBNATH Vs. TRIPURA GRAMIN BANK
May 5, 2011
NILAKSHI MILI Vs. STATE OF ASSAM
February 10, 2011
NILUTPAL KUMAR BORO Vs. STATE OF ASSAM
November 23, 2011
NILUTPAL KUMAR BORO Vs. STATE OF ASSAM AND OTHERS
November 22, 2011
NIRANJAN KHODAL Vs. SUKRA KHODAL
September 14, 2011
NIRENDRA MOHAN GOSWAMI Vs. STATE OF ASSAM
December 20, 2011
NIROD NATH Vs. STATE OF ASSAM
September 20, 2011
NISHI KANTA DAS Vs. STATE OF TRIPURA
January 31, 2011
NITYA BHARALI Vs. STATE OF ASSAM
February 23, 2011
NITYA BHARALI Vs. STATE OF ASSAM
March 17, 2011
NIYATI RANI DATTA Vs. STATE OF TRIPURA
July 22, 2011
NIZAM UDDIN MAZUMDAR Vs. STATE OF ASSAM
December 13, 2011
NORTH EASTERN ELECTRIC POWER CORPORATION EMPLOYEES PROVIDENT FUND TRUST Vs. UNION OF INDIA & ORS.
December 16, 2011
NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED Vs. TEXMACO LIMITED
April 29, 2011
NUNEY TAYANG (ATTORNEY HOLDER) S/O LATE P TAYANG Vs. UNION OF INDIA
March 18, 2011
NUNEY TAYANG(ATTORNEY HOLDER Vs. UNION OF INDIA
March 29, 2011
NUR MAHAMMAD Vs. NEKIBUL HUSSAIN KHAN
March 1, 2011
OIL AND NATURAL GAS CORPORATION LIMITED Vs. BANSIDHAR BADRIDAS MODI PRIVATE LIMITED
February 24, 2011
OIL AND NATURAL GAS CORPORATION LTD Vs. MUNINDRA NATH MISHRA
June 27, 2011
OIL AND NATURAL GAS CORPORATION LTD. AND OTHERS Vs. SMT. SOVA DEBBARMA AND ANOTHER
July 22, 2011
OKRAM SHANTA DEVI Vs. STATE OF MANIPUR
September 20, 2011
OM PRAKASH Vs. CENTRAL BUREAU OF INVESTIGATION
June 21, 2011
ORIENTAL INSURANCE CO LTD Vs. HOMI RAI
July 1, 2011
ORIENTAL INSURANCE CO LTD Vs. NEHUMBEMO PATTON
July 14, 2011
ORIENTAL INSURANCE CO LTD Vs. A J THOMAS
January 13, 2011
ORIENTAL INSURANCE CO LTD Vs. SARASWATI MALAKAR
June 2, 2011
ORIENTAL INSURANCE COMPANY LIMITED Vs. JUTI BALA DAS
February 23, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. TOSHIBA PONGNER
February 3, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. SHALINI DEVI SETHI
June 3, 2011
ORIENTAL INSURANCE COMPANY LTD. Vs. KRISHNA KUMAR DEY AND ANOTHER
September 16, 2011
ORIENTAL INSURANCE COMPANY LTD. Vs. MD. ABDUL KARIM AND ORS.
November 16, 2011
P AHESHE SEMA Vs. STATE OF NAGALAND
June 21, 2011
PABAN MANTA Vs. L PHANGCHO
December 17, 2011
PABITRA KUMAR DAS Vs. STATE OF ASSAM
March 15, 2011
PADMADHAR DAS Vs. STATE OF ASSAM
February 18, 2011
PADMESWAR GOGOI Vs. STATE OF ASSAM
June 22, 2011
PANDU MURA Vs. STATE OF ASSAM
January 24, 2011
PANGSANGLIBA IMCHEN Vs. STATE OF NAGALAND
June 28, 2011
PANNA LAL PAUL Vs. STATE OF TRIPURA
August 23, 2011
PARESH CHANDRA BARMAN Vs. STATE OF TRIPURA
September 22, 2011
PARGHAT KAIBARTA MIN SILPA SAMABAI SAMITY LTD Vs. STATE OF ASSAM
December 23, 2011
PARIMAL CH. SAHA Vs. SMT. SNEHALATA SAHA
December 22, 2011
PARITOSH DEBNATH Vs. STATE OF TRIPURA
November 11, 2011
PAROMITA CHAKRABORTY Vs. UNION OF INDIA
June 17, 2011
PFULHOUTSU ANGAMI Vs. STATE OF NAGALAND
February 23, 2011
PHALU KARMAKAR @ GANESH BHUMIJ Vs. STATE OF ASSAM
March 21, 2011
PHANJOUBAM INDRAMANI MEITEI Vs. STATE OF MANIPUR
May 31, 2011
PHIJAM NINGOL PHEIROIJAM ON-GBI RITA CHANU Vs. UNION OF INDIA
July 29, 2011
PINAK SARKAR Vs. STATE OF TRIPURA
February 10, 2011
PINAKI SAMANTA Vs. STATE OF TRIPURA
July 15, 2011
PINKU RABIDAS Vs. STATE OF ASSAM
April 5, 2011
POLOFIELD SANMILITA UNNAYAN PARISHAD Vs. STATE OF ASSAM
January 21, 2011
PONGATHSI SANGTAM, WIFE OF LATE ATSASE SANGTAM, SITIMI VILLAGE, KIPHIRE, NAGALAND Vs. THE STATE OF NAGALAND AND OTHERS
July 25, 2011
POORVANCHAL CATERERS Vs. UNION OF INDIA
October 19, 2011
POWER TOOLS AND ENGINEERING Vs. STATE OF ASSAM
March 22, 2011
PRABHAT MARAK Vs. STATE OF TRIPURA
January 31, 2011
PRABIN CHANDRA BORO Vs. STATE OF ASSAM AND OTHERS
December 12, 2011
PRABIN NATH Vs. STATE OF ASSAM
February 15, 2011
PRABIN SAIKIA Vs. CENTRAL BUREAU OF INVESTIGATION
September 20, 2011
PRABIR CHANDRA DEY, S/O SHRI RAMESH CHANDRA DEY Vs. STATE OF TRIPURA
March 14, 2011
PRADIP NATH Vs. REENA NATH
May 3, 2011
PRADIP PAUL Vs. STATE OF TRIPURA
March 30, 2011
PRANAB KUMAR GHOSH Vs. ASSAM BOARD OF REVENUE
July 21, 2011
PRANAB SAIKIA Vs. STATE OF ASSAM
February 15, 2011
PRANITA DAS Vs. STATE OF ASSAM
April 20, 2011
PRANJAL BHARALI Vs. STATE OF ASSAM
May 11, 2011
PRANTISH CHIRAN Vs. STATE OF TRIPURA
April 6, 2011
PRASANTA KUMAR BARUAH Vs. ASSAM PUBLIC SERVICE COMMISSION
September 20, 2011
PRATUL KUMAR GANGULY Vs. STATE OF ASSAM
September 13, 2011
PRAVASH SINGHA Vs. MITA SINGHA
December 7, 2011
PREMANANDA NAMASUDRA Vs. STATE OF TRIPURA
June 22, 2011
PREMDAS DEHIYA Vs. DAYASISH CHAKMA
April 5, 2011
PREMTOSH BARUA Vs. STATE OF TRIPURA
July 13, 2011
PRINCIPAL SEAT ABDUL AZIZ Vs. STATE OF ASSAM
September 15, 2011
PRINCIPAL SEAT MATHEW LALNUNPUIA Vs. STATE OF ASSAM
September 9, 2011
PRINCIPAL SECRETARY Vs. KENIYUO SOLO
July 19, 2011
PRIYANKA PARASHAR Vs. STATE OF NAGALAND
August 26, 2011
PROMOTHESH RANJAN DAS Vs. STATE OF ASSAM
June 30, 2011
PRONAB DUTTA S/O PROMOD DUTTA Vs. NARAYAN MAJUMDER, S/O LATE KHORODE MAJUMDER
June 22, 2011
PUDUSUL LUHO Vs. STATE OF NAGALAND
November 4, 2011
PUNO CHANDRO Vs. STATE OF MIZORAM
August 3, 2011
PURNALAXMI DEBBARMA Vs. SHYAMACHARAN DEBBARMA
April 19, 2011
PURNIMA DEY Vs. UNION OF INDIA
November 4, 2011
PUSPA JAMATIA Vs. STATE OF TRIPURA
August 8, 2011
R. LALKHUM Vs. STATE OF MANIPUR
June 21, 2011
RAHAMAT ALI Vs. JAIRUNNESSA
August 10, 2011
RAHILA KHATUN Vs. JIBAN KRISHNA PAUL
September 15, 2011
RAJA GHOSH Vs. STATE OF ASSAM
August 4, 2011
RAJENDRA REANG Vs. STATE OF TRIPURA
August 3, 2011
RAJESHWAR SINGH Vs. UNIVERSITY GRANTS COMMISSION
November 22, 2011
RAJIB DEBNATH Vs. STATE OF TRIPURA
April 8, 2011
RAJIV GANDHI INDIAN INSTITUTE OF MANAGEMENT Vs. SADHANA TYAGI
March 17, 2011
RAJSHREE TEA AND INDUSTRIES P LTD Vs. UNION OF INDIA
March 15, 2011
RAKHAL CH DAS Vs. PROMODE CH DAS
July 13, 2011
RAKHAL DEBNATH, S/O NIKUNJA DEBNATH Vs. ANIMA DEBNATH, W/O RAKHAL DEBNATH, D/O PARESH DEBNATH
November 16, 2011
RAKHAL MAJUMDER Vs. STATE OF TRIPURA
February 18, 2011
RALLIANKIMA S/O KAPKUNGA (L) Vs. STATE OF MIZORAM REPRE BY CHIEF SECRETARY TO GOVT OF MIZORAM
February 24, 2011
RAM BIN Vs. STATE OF ASSAM
February 3, 2011
RAM PRASAD BANERJEE Vs. STATE OF ASSAM AND ORS.
February 3, 2011
RAM SINGH ALIAS RABINDRA Vs. STATE OF ASSAM
January 27, 2011
RAMENDRA NR SINGHA AND ORS. Vs. STATE OF ASSAM AND ORS.
September 6, 2011
RAMESH MURMU Vs. STATE OF ASSAM
September 29, 2011
RAMESH SABBAR Vs. STATE OF ASSAM
September 30, 2011
RAMESH SAHU Vs. STATE OF ASSAM
September 7, 2011
RAMESWAR BORA Vs. LATE MAHAR ALI THR HIS HEIRS AND LEGAL REPRESENTATIVES
July 1, 2011
RAMIZ AHMAD BARBHUYA Vs. STATE OF ASSAM
August 9, 2011
RAMLAL PASHI Vs. STATE OF ASSAM
November 4, 2011
RAMSINGH RAJPUT Vs. STATE OF ASSAM
April 29, 2011
RAMVAO SHIMRAY Vs. STATE OF MANIPUR
January 11, 2011
RANA CONSTRUCTION AND ENGINEE-RS PRIVATE LIMITED Vs. UNION OF INDIA
March 18, 2011
RANA PRASAD DAS Vs. STATE OF TRIPURA
May 30, 2011
RANAJOY KANTA DAS Vs. STATE OF TRIPURA
April 6, 2011
RANJANA BALA CHANDA Vs. ASSISTANT REGISTRAR THE RAILWAY CLAIMS TRIBUNAL
November 29, 2011
RANJIT KR PEGU Vs. APURBA CHOUDHURY
April 6, 2011
RANJIT KUMAR DEY Vs. STATE OF TRIPURA
January 28, 2011
RANJIT SINGH Vs. STATE OF ASSAM
September 26, 2011
RANJIT SONA Vs. STATE OF ASSAM
February 22, 2011
RATAN CHOUDHURY Vs. STATE OF MEGHALAYA
September 26, 2011
RATAN LAL BANIK Vs. STATE OF TRIPURA
December 9, 2011
RATAN LAL NATH Vs. BADAL CHOWDHURY AND OTHERS
September 21, 2011
RATHINDRA CHAKRABORTY Vs. STATE OF ASSAM
March 10, 2011
RATNA SEN (SARKAR) W/O. SRI APAN SEN D/O. SRI SUDHIR RANJAN SARKAR Vs. APAN SEN (CONSTABLE) S/O. LATE BHUPATI SEN
April 25, 2011
RATNESWAR GOGOI Vs. MADHAB GOSWAMI
April 7, 2011
RATNESWAR SAIKIA Vs. KALPANA SAIKIA
May 20, 2011
RAUNAK AGENCY MUMBAI Vs. STATE OF MIZORAM
January 21, 2011
RECHENA PARBIN Vs. GAUHATI HIGH COURT
September 7, 2011
REDAM JINI Vs. STATE OF ARUNACHAL PRADESH
January 4, 2011
REKHA DEVI Vs. STATE OF ASSAM
May 10, 2011
REKIBUDDIN AHMED Vs. STATE OF ASSAM
May 24, 2011
REMI BEGUM Vs. RIMUTAZ AHMED AND OTHERS
August 19, 2011
RIJU PRASAD SARMA Vs. STATE OF ASSAM
October 25, 2011
RIKNEN MARAK S/O LATE SHRI THANGJING SANGMA Vs. STATE OF MEGHALAYA
July 6, 2011
RIMA TAIPODIA Vs. STATE OF ARUNACHAL PRADESH
March 15, 2011
RIPU BISWAS Vs. BADAL BISWAS
February 1, 2011
RNT PLANTATIONS LIMITED Vs. UNION OF INDIA
March 15, 2011
ROBERT ZOMAWIA STREET Vs. UNION OF INDIA
December 16, 2011
ROCKPO DABU LEWI Vs. STATE OF ARUNACHAL PRADESH
January 21, 2011
ROFIQUL ISLAM Vs. STATE OF ASSAM
February 14, 2011
ROHMINGTHANGA S/O ZACHHINGA Vs. STATE OF MIZORAM
March 8, 2011
RONGSENNUNGLA Vs. STATE OF NAGALAND
June 17, 2011
ROSEMARY DZUVICHU Vs. STATE OF NAGALAND
October 21, 2011
ROSHAN RHI ALIAS ROSU Vs. STATE OF NAGALAND
October 20, 2011
RUALKHUMI Vs. LALVUANI
May 12, 2011
RUBU OPO Vs. STATE OF ARUNACHAL PRADESH
July 1, 2011
RUBYIOUS THUBRU ALIAS RUBY THUBRU Vs. KONGKA LAMARE
February 1, 2011
RUHIN RAHIM DEBBARMA Vs. STATE OF TRIPURA
June 15, 2011
RUSTAM ALI Vs. STATE OF ASSAM
July 21, 2011
RUSTOM ALI Vs. STATE OF ASSAM
May 26, 2011
S S PHOTOGRAPHIC LAB PVT LTD Vs. STATE OF ASSAM
July 27, 2011
S SHANGREIKHAI Vs. UNION OF INDIA
March 14, 2011
S YANGER AO Vs. STATE OF NAGALAND
March 7, 2011
S.H. KAPCHEMA Vs. STATE OF MIZORAM
November 29, 2011
S.R. DAS AND SONS Vs. STATE OF TRIPURA AND OTHERS
May 31, 2011
SADANANDA DAS Vs. STATE OF ASSAM
May 19, 2011
SADHAN BHATTACHARJEE Vs. STATE OF TRIPURA
December 7, 2011
SAFIUR RAHMAN Vs. STATE OF ASSAM
February 3, 2011
SAHABUDDIN ALI Vs. STATE OF ASSAM
March 24, 2011
SAHABUL HUSSAIN Vs. UNION OF INDIA
May 4, 2011
SAHIDUR RAHMAN Vs. STATE OF ASSAM
November 22, 2011
SAIKAT DEBBARMA Vs. STATE OF TRIPURA
April 8, 2011
SAJAL DATTA Vs. STATE OF TRIPURA
September 26, 2011
SAJAL GHOSH Vs. STATE OF ASSAM
January 11, 2011
SALEH AHMED Vs. STATE OF ASSAM
September 1, 2011
SALINA BEGAM Vs. STATE PANCHAYAT ELECTION COMMISSION AND OTHERS
September 19, 2011
SAMBHU PAUL Vs. TRIPURA STATE COOPERATIVE BANK LTD. AND ANR.
April 30, 2011
SAMIR DAS Vs. STATE OF ASSAM
November 1, 2011
SAMIR GHOSH S/O LATE SURENDRA CHANDRA GHOSH Vs. STATE OF TRIPURA
March 30, 2011
SAMIRAN SHIL ALIAS SAMIR SHIL Vs. STATE OF TRIPURA
January 18, 2011
SAMPA KARMAKAR Vs. SANJIB KARMAKAR
May 3, 2011
SAMPA KARMAKAR Vs. SANJIB KARMAKAR
May 24, 2011
SANDEEP KUMAR PATEL Vs. PULINDER SINGH
March 1, 2011
SANGITA PAUL, W/O LATE SANTOSH PAUL, Vs. SAMBHUNATH BANIK, S/O LATE NARESH CHANDRA BANIK
June 8, 2011
SANJAY SARKAR Vs. STATE OF NAGALAND
June 15, 2011
SANJAY TODI Vs. SUNITA TODI
June 29, 2011
SANJAYKUMAR NARSINBHAI PARMER Vs. UNION OF INDIA
August 2, 2011
SANJIT SARKAR Vs. STATE OF TRIPURA
September 5, 2011
SANJOY ALIAS SANJIT NAHA Vs. STATE OF TRIPURA
January 14, 2011
SANTOSH KUMAR MORE Vs. PAWAN KUMAR MORE
March 31, 2011
SAPAM RISHIKANTA SINGH Vs. STATE OF MANIPUR AND ORS.
May 20, 2011
SAPON BORAH Vs. STATE OF ASSAM
July 25, 2011
SARAH LALMUANKIMI, D/O SANGHMINGTHANGA H PAUTU Vs. STATE OF MIZORAM, CHIEF SECRETARY TO GOVT OF MIZORAM
March 8, 2011
SARAT DEKA Vs. STATE OF ASSAM
December 8, 2011
SARBESWAR BARMAN Vs. STATE OF ASSAM
November 17, 2011
SATYABRATA CHAKRABORTY Vs. THE STATE OF ASSAM AND ORS
September 29, 2011
SAVENDRA SINGH CHAUHAN Vs. UNION OF INDIA
September 22, 2011
SAYED MOKTABOR RAHMAN Vs. UNION OF INDIA
June 23, 2011
SECRETARY, AASAM CHAH KARMACHARI SANGHA Vs. MANAGEMENT OF METHONI TEA ESTATE
October 28, 2011
SENCHAMO EZUNG ALIAS MARK Vs. UNION OF INDIA
September 23, 2011
SEPHAL DEBNATH Vs. ANITA BISWAS
May 2, 2011
SEVI TAO Vs. STATE OF NAGALAND
September 2, 2011
SEVI TAO Vs. STATE OF NAGALAND
December 23, 2011
SH KROSNUNNAPARA Vs. STATE OF MIZORAM
December 13, 2011
SH LALROPUIA HMAR Vs. STATE OF MIZORAM
March 10, 2011
SHAHADOT ALI Vs. STATE OF ASSAM
June 30, 2011
SHALIMAR CHEMICAL WORKS LIMITED Vs. STATE OF ASSAM
July 27, 2011
SHANTANU BHATTA S/O N C BHATTA,JAMUNAMUKH, NEAR S P OFFICE,SIBASAGAR, ASSAM Vs. STATE OF NAGALAND
November 25, 2011
SHASHI BHUSAN KUMAR Vs. STATE OF ARUNACHAL PRADESH
February 2, 2011
SHIBA PRASAD DAS Vs. ORIENTAL INSURANCE CO
September 30, 2011
SHILPA KHAKHOLIA Vs. UNION OF INDIA
September 23, 2011
SHIV KUMAR AGARWALA Vs. STATE OF MEGHALAYA
February 4, 2011
SHIVA JATAN THAKUR Vs. UNION OF INDIA
June 16, 2011
SHRI DANI BELO Vs. STATE OF ARUNACHAL PRADESH
April 20, 2011
SHRI KRISHNO KANTA BOROOAH Vs. STATE OF MEGHALAYA
March 18, 2011
SHRI NABAJYOTI BORDOLOI Vs. STATE OF ASSAM AND ANOTHER
January 21, 2011
SHRI P. CHINGMAK CHANG, RESIDENT OF CHINGMEI VILLAGE, UNDER THE DISTRICT OF TUENGSANG, NAGALAND Vs. THE STATE OF NAGALAND AND OTHERS
July 18, 2011
SHRI PHANJOUBAM INDRAMANI MEITEI, S/O SHRI PH. BIRA MEITEI OF ANDRO MAMANG LEIKAI, P.S. YAIRIPOK, DISTRICT Vs. THE STATE OF MANIPUR AND OTHERS
May 31, 2011
SHRI SANJAYKUMAR NARSINHBHAI PARMAR Vs. THE UNION OF INDIA & ORS.
August 2, 2011
SHRI TUSHAR KANTI MAZUMDAR Vs. STATE OF ASSAM
May 13, 2011
SHRI VUNGZAMUAN VALTE S/O SHRI V. SIAMTHANG RESIDENT OF LEKI COTTAGE JINGKIENG NONGTHYMMAI SHILLONG Vs. UNION OF INDIA AND ANOTHER
December 15, 2011
SHRI WETELUM YUN Vs. STATE OF ARUNACHAL PRADESH
April 28, 2011
SHRI YOGNEDRA KUMAR MAHESHWARI Vs. REGISTRAR OF COMPANIES
October 11, 2011
SHRI. LALTHANPUIA Vs. THE STATE OF MIZORAM
May 16, 2011
SHUJATA BARMAN Vs. STATE OF ASSAM
March 1, 2011
SIDHESWAR KOCH Vs. STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
December 19, 2011
SILA BANIK Vs. STATE OF TRIPURA
September 30, 2011
SIMMONS DEBBARMA Vs. STATE OF TRIPURA
September 21, 2011
SIMON JOSEPH Vs. STATE OF ARUNACHAL PRADESH
January 19, 2011
SINGHMUAKA S/O HRANGAIA Vs. STATE OF MIZORAM
May 4, 2011
SIRAZUN NESSA Vs. STATE OF ASSAM
February 9, 2011
SMT. MAYA DOLO Vs. VIJOY TACHANG
April 21, 2011
SMT. PALLABI KAKOTI Vs. STATE OF ASSAM
August 26, 2011
SMT. RANJALI DEVI Vs. STATE OF ASSAM THROUGH THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, EDUCATION DEPARTMENT, GUWAHATI AND OTHERS
January 6, 2011
SMT. THANMAWII Vs. SMT. LALCHHUANGI
December 1, 2011
SMT. YUMLEMBAM SUMATI DEVI AND ANR. Vs. STATE OF MANIPUR AND OTHERS
September 6, 2011
SMTI BINULY SAIKIA PATOWARY Vs. STATE OF ASSAM AND ORS.
September 6, 2011
SMTI DUTER PADU Vs. SRI GADAM ETE
November 24, 2011
SMTI MIRA RANI GOALA Vs. UNION OF INDIA AND OTHERS
December 16, 2011
SMTI N. LOSA, D/O DEPUNI MAO, P.O./P.S. MAO GATE, RESIDENT OF MAO SONG SONG VILLAGE, DISTRICT Vs. THE STATE OF NAGALAND AND OTHERS
June 28, 2011
SMTI SULEKHA SARKAR & ANOTHER Vs. UNION OF INDIA & OTHERS
June 6, 2011
SMTI THUJOVELU WIFE OF SHRI SOKHAYI R/O RUZAZHO VILLAGE DISTRICT Vs. THE STATE OF NAGALAND AND OTHERS
June 3, 2011
SMTI. MECHI GAO, PRINCIPAL (MLTC) Vs. STATE OF ARUNACHAL PRADESH
January 19, 2011
SMTI. NEIKEHENUO BAO SEKHOSE, WIFE OF K. BAO SEKHOSE, OF VILLAGE KOHIMA, RESIDING AT PEZIELIETSIE, KOHIMA TOWN, KOHIMA Vs. THE ADDITIONAL CHIEF SECRETARY & COMMISSIONER & APPELLATE AUTHORITY AND ANOTHER
July 22, 2011
SMTI. WATIJUNGLA Vs. STATE OF NAGALAND AND OTHERS
May 16, 2011
SNIGDHATANU SAHA Vs. STATE OF TRIPURA
September 16, 2011
SOHANLAL SEWAK Vs. MOHANLAL AGARWALA
September 29, 2011
SOHBAR SIRDARSHIP ELAKA Vs. STATE OF MEGHALAYA AND ORS.
November 1, 2011
SOHBAR SIRDARSHIP ELAKA Vs. STATE OF MEGHALAYA
August 26, 2011
SOMIRON NESSA ALIAS NOZIRON BIBI ALIAS SOMIRON BIBI Vs. UNION OF INDIA
January 11, 2011
SONA RAM MEDHI Vs. FOOD CORPORATION OF INDIA
March 24, 2011
SONTOSH KUMAR AGARWALLA Vs. UNION OF INDIA AND OTHER
December 2, 2011
SONU Vs. STATE OF TRIPURA AND OTHERS
September 16, 2011
SOUTISH YOUROIN Vs. STATE OF MEGHALAYA
September 23, 2011
SRI ABDUL AWAL Vs. STATE OF ASSAM
February 2, 2011
SRI AMULYA BORAH, SON OF SRI HARESWAR BORAH, VILLAGE: CHARINGIA, JORHAT, DISTRICT : JORHAT, ASSAM Vs. DISTRICT & SESSIONS JUDGE
December 14, 2011
SRI ARUNJYOTI DUTTA Vs. RUPALI BURAGOHAIN
May 16, 2011
SRI DIPANKAR DAS Vs. SRI CHANDRA MOHAN JHA
October 10, 2011
SRI FRANCIS DKHAR Vs. STATE OF MEGHALAYA
April 13, 2011
SRI GADAM ETE Vs. DUTER PADU
April 20, 2011
SRI GANESH RAM AND ANOTHER Vs. SRI TARAPADA KUMAR DAS AND OTHERS
December 12, 2011
SRI JOY KANTA DIHINGIA Vs. STATE OF ASSAM
March 22, 2011
SRI KRISHNA BHATTA Vs. STATE OF TRIPURA
April 6, 2011
SRI KRISHNA DAS ALIAS KRISHNA BARMAN Vs. STATE OF ASSAM
April 19, 2011
SRI M.N. BHARDWAJ, ASSISTANT COMMANDANT(RETIRED), SON OF (LATE) PARMANAND BHARDWAJ, RESIDENT OF LAXMIPUR BANIA, P.O.RAMNAGAR(CHILKIA), DISTRICT: NANITAL, UTTARANCHAL Vs. UNION OF INDIA AND OTHERS
November 4, 2011
SRI MAHADANANDA TALUKDAR Vs. STATE OF ASSAM
April 19, 2011
SRI PRADIP DUTTA Vs. PARINITA DUTTA HAZARIKA
May 16, 2011
SRI RAJU DAS S/O SRI NITAI DAS R/O VILLAGE CHARAKURI P.O: & P.S KARIMGANJ DIST: KARIMGANJ ASSAM Vs. THE STATE OF ASSAM REPRESENTED BY THE PUBLIC PROSECUTOR
December 8, 2011
SRI RANA SINHA ALIAS SUJIT SINHA Vs. STATE OF TRIPURA
April 28, 2011
SRI SAILEN KONWAR DUTTA Vs. STATE OF ASSAM
July 25, 2011
SRI SARAF UDDIN BARBHUIYA S/O LATE JAMIR UDDIN BARBHUIYA VILL: BOWERGHAT PART Vs. THE STATE OF ASSAM AND OTHERS
December 7, 2011
SRI SHYAMAL DHAR Vs. STATE OF ASSAM
May 10, 2011
SRI SWAPAN KUMAR ROY Vs. STATE OF TRIPURA AND OTHERS
December 9, 2011
SRI TRIDIB DUTTA CHOUDHURY Vs. SRI PINAK BHATTACHARJEE
May 10, 2011
SRUTAKRITI GHOSH, W/O SRI BHANU RANJAN GHOSH Vs. STATE OF TRIPURA
January 11, 2011
STANDERLY R LYNGKHOI Vs. STATE OF MEGHALAYA
September 7, 2011
STANDERLY R LYNGKHOI Vs. STATE OF MEGHALAYA
September 29, 2011
STARLINE AGENCY Vs. NABAJIT DAS
February 24, 2011
STATE BANK OF INDIA Vs. LALHMACHHUANA
August 5, 2011
STATE OF ARUNACHAL PRADESH Vs. CHECHUNG CHUKU
January 11, 2011
STATE OF ARUNACHAL PRADESH Vs. BISALU TAYENG
January 4, 2011
STATE OF ARUNACHAL PRADESH Vs. FOOD CORPORATION OF INDIA
March 21, 2011
STATE OF ARUNACHAL PRADESH AND OTHERS Vs. BUISHI YADA MOTORS
November 17, 2011
STATE OF ASSAM Vs. KAILASH TALUKDAR
December 22, 2011
STATE OF ASSAM Vs. ATUL HAZARIKA
December 16, 2011
STATE OF ASSAM Vs. DILIP KUMAR SARMA
September 1, 2011
STATE OF ASSAM Vs. STATE
August 9, 2011
STATE OF MANIPUR Vs. SOUKHOJAM HAOKIP
August 24, 2011
STATE OF MANIPUR Vs. MOIRANGTHEM SANA SINGH
May 26, 2011
STATE OF MANIPUR Vs. ASEM BIMOLA DEVI
February 1, 2011
STATE OF MANIPUR Vs. KHUMANTHEM JUGESHWAR SINGH
September 1, 2011
STATE OF MEGHALAYA Vs. JUSTICE RAJKHOWA COMMISSION OF INQUIRY & ANOTHER
February 25, 2011
STATE OF MIZORAM Vs. C. LALHMINGLIANA
November 25, 2011
STATE OF MIZORAM Vs. LALREMRUATA S/O SANGHNUNI
May 2, 2011
STATE OF MIZORAM Vs. PAUL ZOTHANPUIA JOHN S/O P P JOHN
July 21, 2011
STATE OF MIZORAM Vs. C LALBIAKTHANGA
November 18, 2011
STATE OF MIZORAM Vs. BIAKKUNGI
September 29, 2011
STATE OF MIZORAM Vs. SANGLAWMA
March 25, 2011
STATE OF NAGALAND Vs. RASHAMONG CHANG
February 3, 2011
STATE OF NAGALAND Vs. INDUSTRIAL VILLAGE
August 5, 2011
STATE OF NAGALAND Vs. METONGMEREN AO (IAS RETD ) STATE VIGILANCE COMMISSIONER GOVERNMENT OF NAGALAND
August 2, 2011
STATE OF TRIPURA Vs. DILIP DAS S/O SRI RAKHAL DAS
June 8, 2011
STATE OF TRIPURA Vs. DIPMALA ROY
January 10, 2011
STATE OF TRIPURA Vs. SUNIL ORIA AND OTHERS
December 1, 2011
STATE OF TRIPURA Vs. KESHAB DEBNATH, S/O LATE SACHINDRA DEBNATH
June 13, 2011
STATE OF TRIPURA Vs. NARAYAN DAS S/O LATE NIRODE DAS
June 13, 2011
STATE OF TRIPURA Vs. BISHNUPADA BISWAS
January 25, 2011
STATE OF TRIPURA Vs. JIBAN CHANDRA CHAKRABORTY
December 15, 2011
STATE OF TRIPURA Vs. SAMIR CHAKRABORTY AND ANOTHER
November 21, 2011
STATE OF TRIPURA Vs. MAHANDA PAUL
December 16, 2011
STATE OF TRIPURA Vs. BISWAJIT DEBNATH S/O SRI SADHAN DEBNATH
April 25, 2011
STATE OF TRIPURA Vs. KOUSHIK ROY
March 31, 2011
STATE OF TRIPURA Vs. APU PAL
March 14, 2011
STATE OF TRIPURA Vs. PURANJOY NATH
April 29, 2011
STATE OF TRIPURA Vs. KRISHNA NAG
April 5, 2011
STATE OF TRIPURA Vs. KRISHNA PADA DAS
June 14, 2011
STATE OF TRIPURA Vs. RAHIM MIAH
August 1, 2011
STATE OF TRIPURA AND OTHERS Vs. HIMANGSHU BIKASH SAHA
July 22, 2011
STATE OF TRIPURA AND OTHERS Vs. SANJOY DEBBARMA
November 17, 2011
STATE OF TRIPURA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF TRIPURA, DEPARTMENT OF R D (PANCHAYATS) Vs. NARAYAN CH DAS
July 18, 2011
STEEL STORES AND OTHERS Vs. COMMISSIONER OF TAXES AND OTHERS
February 17, 2011
STEELWORTH PVT. LTD Vs. COMMISSIONER OF INCOME TAX
May 26, 2011
STERLITE TECHNOLOGIES LTD Vs. ASSAM POWER DISTRIBUTION CO LTD
June 6, 2011
SUBAL KUMAR DEY Vs. RANJAN SARKAR
September 29, 2011
SUBANSIRI KOIBORTA MEEN PALAN SELF HELP GROUP Vs. COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
May 27, 2011
SUBASH DAS Vs. STATE OF TRIPURA
December 8, 2011
SUBASH TRADING CO Vs. AMOLOK CHAND SURANA
April 7, 2011
SUBODH CHINTEY Vs. STATE OF ASSAM
September 23, 2011
SUBODH SARKAR Vs. STATE OF ASSAM
February 4, 2011
SUBRATA KAR Vs. STATE OF TRIPURA & ANR.
November 15, 2011
SUDHANGSHU KR BHATTACHARJEE, RETIRED READER Vs. STATE OF TRIPURA
April 28, 2011
SUDHANGSHU SEN Vs. NANDALAL DEB BARMA
December 21, 2011
SUDHIR CHANDRA DEBBARMA Vs. STATE OF TRIPURA
April 28, 2011
SUJIT KISHAN Vs. STATE OF ASSAM
March 23, 2011
SUKALYAN DEY Vs. STATE OF ASSAM
May 19, 2011
SUKHEN SARKAR Vs. RAKHAL CHANDRA SARKAR
January 14, 2011
SULEKHA SARKAR W/O LATE GOURCHAN SARKAR Vs. UNION OF INDIA
June 6, 2011
SULTAN AHMED Vs. STATE OF MIZORAM
August 4, 2011
SUMAN RAJOWAR Vs. STATE OF ASSAM
March 23, 2011
SUMAN RAJOWAR Vs. STATE OF ASSAM
April 5, 2011
SUNIL CHANDRA DEBNATH Vs. STATE OF TRIPURA AND ORS.
August 3, 2011
SUNIL KANGARIA Vs. STATE OF ASSAM
November 3, 2011
SUNIL KUMAR GURUNG Vs. STATE OF ASSAM
December 1, 2011
SUPERINTENDENT OF POLICE/CBI/SPE SILCHAR Vs. T Z KONYAK
July 8, 2011
SUPONGMAYANG AND ANOTHER Vs. COMMISSIONER AND SECRETARY, GOVERNMENT OF NAGALAND, DEPARTMENT OF INDUSTRIES AND OTHERS
September 29, 2011
SURAJ KUMAR CHAKMA Vs. STATE OF ASSAM
October 24, 2011
SUREN CH MIKIR Vs. JEUTI PRABHA ROY
September 21, 2011
SUREN GOWALLA Vs. STATE OF ASSAM
February 14, 2011
SUREN PRAJA Vs. STATE OF ASSAM
February 14, 2011
SURENDRA NATH DAS Vs. ASSAM STATE ELECTRICITY BOARD
June 9, 2011
SUSHANTA SARMA Vs. STATE OF TRIPURA
August 26, 2011
SUSHIL AGARWALLA Vs. STATE OF ASSAM
June 9, 2011
SUSHIL AGARWALLA Vs. STATE OF ASSAM
May 26, 2011
SUSHIL CHANDRA MAJUMDER Vs. STATE BANK OF INDIA
January 25, 2011
SUSHIL KUMAR GUPTA Vs. UNION OF INDIA
April 11, 2011
SWADESH CH. SAHA Vs. STATE OF TRIPURA
April 19, 2011
SWAPAN CHANDA Vs. UNION OF INDIA
March 1, 2011
SWAPAN CHANDRA GHOSH S/O LATE NIL MOHAN GHOSH AND Vs. SEBIKA GHOSH (DEBNATH) W/O SWAPAN CHANDRA GHOSH D/O LATE JALADHAR DEBNATH AND
April 12, 2011
SWAPAN KUMAR MANDAL Vs. MOFIJUDDIN AHMED
February 16, 2011
SWARNABALA DEBBARMA Vs. GOUTAM SAHA
November 16, 2011
SWARUP KANTI DEY Vs. P K MISHRA
November 16, 2011
SYIEM OF HIMA NONGSTOIN Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
March 31, 2011
T R FREIGHT MOVERS Vs. STATE OF TRIPURA
March 30, 2011
T TLANGNGAIHTHANGA S/O CHALKUNGA Vs. STATE OF MIZORAM
July 1, 2011
T.C.G. TRADERS Vs. STATE OF ASSAM AND OTHERS
August 4, 2011
TADAR APPA ASSISTANT DIRECTOR Vs. STATE OF ARUNACHAL PRADESH
June 14, 2011
TAFAR TAPPO Vs. STATE OF ASSAM
January 25, 2011
TAGAR HAZARIKA Vs. MONMI HAZARIKA
February 25, 2011
TAJA DOLEY Vs. STATE OF ASSAM
March 3, 2011
TALUNG TAMUT Vs. STATE OF ARUNACHAL PRADESH
January 5, 2011
TANIA KAR Vs. AVIJIT ROY
May 16, 2011
TANKESHWAR DAS Vs. STATE OF ASSAM
July 1, 2011
TAPAN BISWAS AND ANR Vs. STATE OF TRIPURA AND ORS
April 28, 2011
TAPAN DAS AND ORS. Vs. TRIPURA RENEWABLE ENERGY DEVELOPMENT AGENCY AND ORS.
May 11, 2011
TAPAN KUMAR CHAKRAVARTY Vs. STATE OF ASSAM
August 9, 2011
TAPAN KUMAR DAS PURKAYASTHA Vs. HINDUSTAN PAPER CORPORATION LIMITED
January 18, 2011
TAPAN KUMAR SAHA Vs. STATE OF TRIPURA
April 27, 2011
TAPAN MAJUMDER Vs. STATE OF TRIPURA
April 28, 2011
TAPASH KANTI DEY T K DEY Vs. ANJALI DEB
September 9, 2011
TARANI REANG Vs. DHANBABU REANG
February 10, 2011
TEKATEMJEN Vs. MARTEMJEN
July 19, 2011
THAKUR ALI Vs. STATE OF ASSAM
August 9, 2011
THANDU MIA Vs. STATE OF ASSAM
January 19, 2011
THANSIAMI Vs. LALRUATKIMA
March 9, 2011
THINGUJAM DILIP SINGH Vs. STATE OF MANIPUR
July 27, 2011
THOKCHOM JADUMANI SINGH Vs. STATE OF MANIPUR
November 9, 2011
TIALKHAMA Vs. STATE OF MIZORAM
May 10, 2011
TIATOSHI JAMIR Vs. NAGALAND UNIVERSITY
February 24, 2011
TILENDRA SONOWAL Vs. ALAUDDIN LASKAR
February 25, 2011
TILOTTAMA HAZARIKA Vs. STATE OF ASSAM
December 16, 2011
TITAN DEY Vs. STATE OF TRIPURA
August 12, 2011
TOIJAM BHOGENDRO SINGH ALIAS BHO-GEN ALIAS TACHOU ALIAS ACHOUBA Vs. DISTRICT MAGISTRATE IMPHAL WEST
November 18, 2011
TOURID ALI Vs. STATE OF TRIPURA
December 2, 2011
TRIPURA GOVERNMENT STENOGRAPHERS ASSOCIATION Vs. STATE OF TRIPURA
April 28, 2011
TRIPURA JUTE MILLS OFFICERS ASSOCIATION Vs. STATE OF TRIPURA
April 8, 2011
TUENSANG AND MON CONTRACTORS AND SUPPLIERS UNION Vs. BHARAT SANCHAR NIGAM LTD
June 20, 2011
TULIKA DEY Vs. STATE OF ASSAM
February 24, 2011
TULYADHAR BARUAH Vs. STATE OF ASSAM
July 19, 2011
TULYADHAR BARUAH Vs. STATE OF ASSAM
August 19, 2011
TUSHAR KANTI MAZUMDER Vs. STATE OF ASSAM & ORS.
May 13, 2011
U BERNARD KURBAH Vs. KA BERNADETTE MARY KURBAH
November 17, 2011
U C PANDA Vs. UNION OF INDIA
February 1, 2011
UDAIMANIK JAMATIA Vs. STATE OF TRIPURA
July 14, 2011
UMA KANTA MILI Vs. PUNJAB NATIONAL BANK
May 19, 2011
UMESH BARMAN Vs. STATE OF ASSAM
March 29, 2011
UMPYRCHIN ALIAS AMPYRCHING VILLAGE Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
February 4, 2011
UNION OF INDIA Vs. BHOLI RAI
March 2, 2011
UNION OF INDIA Vs. RAM LAKHAN SHARMA
January 10, 2011
UNION OF INDIA Vs. ESA ALI
May 18, 2011
UNION OF INDIA Vs. AKBAR ALI
June 1, 2011
UNION OF INDIA Vs. PRADEEP RAJBHAR
August 12, 2011
UNION OF INDIA Vs. SHANKAR DEBNATH
September 6, 2011
UNION OF INDIA Vs. MANOJ KUMAR MONGIA
October 19, 2011
UNION OF INDIA Vs. SECRETARY TO GOVERNMENT OF MIZORAM, REVENUE DEPARTMENT
March 29, 2011
UNION OF INDIA Vs. NIRMAL BHATTACHARYA
April 29, 2011
UNION OF INDIA Vs. BOLO RAM BORO
December 21, 2011
UNION OF INDIA Vs. GOVIND NATH, S/O UTTAM NATH
November 14, 2011
UNION OF INDIA Vs. AMBA INDUSTRIES
June 14, 2011
UNION OF INDIA Vs. RAI MOHAN MALIK
December 9, 2011
UNION OF INDIA AND 2 ORS Vs. NGURTHANKHUMI
March 8, 2011
UNION PUBLIC SERVICE COMMISSION Vs. DILIP KUMAR BARUAH
October 28, 2011
UNITED BANK OF INDIA Vs. GANESH CHANDRA KONWAR
March 7, 2011
UNITED INDIA INSURANCE CO Vs. K LALSAWMI W/O C LALRAWNA (L) OF ZONUAM
April 28, 2011
UNITED INDIA INSURANCE CO LTD Vs. RALLI TANTI
September 20, 2011
UNITED INDIA INSURANCE CO. LTD Vs. KARUNA DUTTA
November 18, 2011
UNIVERSAL PIPES P LTD Vs. STATE OF ASSAM
March 17, 2011
UPENDRA DEBBARMA @ GABLONG Vs. STATE OF TRIPURA
March 25, 2011
UPENDRA SARMA Vs. PRANATI BAISHYA
June 24, 2011
USHA RANI GOSWAMI Vs. STATE OF ASSAM
March 10, 2011
USHA RANI KALITA Vs. STATE OF ASSAM
September 20, 2011
UTTAM DEB Vs. STATE OF TRIPURA
April 13, 2011
UTTAM MALAKAR S/O SRI RANJIT MALAKAR Vs. STATE OF TRIPURA
June 6, 2011
UTTAM SUTRADHAR Vs. STATE OF TRIPURA
August 11, 2011
VANBIAKHNEM Vs. STATE OF MIZORAM
August 10, 2011
VANRAMNGHAKI Vs. STATE OF MIZORAM
September 9, 2011
VANTHANGI, W/O CHALTUAHKHUMA Vs. STATE OF MIZORAM
March 7, 2011
VEINEIKIM HAOKIP Vs. STATE OF MANIPUR
December 7, 2011
VEINEIKIM HAOKIP Vs. STATE OF MANIPUR
December 17, 2011
VIJAY KUMAR AGARWAL Vs. BABULAL BHATIA
September 14, 2011
WAHIDA RAHMAN Vs. JITEN KUMAR DEKA
July 28, 2011
WESTWELL NATURAL RESOURCES PVT LTD Vs. STATE OF TRIPURA
May 24, 2011
WESTWELL NATURAL RESOURCES PVT LTD , Vs. STATE OF TRIPURA
November 24, 2011
WETELUM YUN S/O SHRI WESHANG YUN Vs. STATE OF ARUNACHAL PRADESH AND ORS
April 28, 2011
WIMMIJANE PASSAH Vs. STATE OF MEGHALAYA
October 21, 2011
WINMAXX MANAGEMENT SERVICE PVT LTD Vs. UCO BANK
June 14, 2011
WORKERS UNION, NAGALAND PULP AND PAPER CO. LTD. Vs. NAGALAND PULP AND PAPER COMPANY LTD. AND OTHERS
October 18, 2011
WORKMEN OF LOKTAK HYDRO ELECTRIC POWER CORPORATION Vs. MANAGEMENT OF LOKTAK HYDRO ELECTRIC POWER CORPORATION
July 28, 2011
YATRA MOHAN SARKAR Vs. MRINALINI DEY
July 15, 2011
YOUNG MEN CHRISTIAN ASSOCIATION, REPRESENTED BY ITS SECRETARY Vs. HOLY MOTHER OF AUROBINDO ASHRAM, REPRESENTED BY SHRI AUROBINDO INSTITUTE OF INDIAN CULTURE, SHILLONG
June 16, 2011
YOUTH WELFARE FRONT Vs. STATE OF MANIPUR
January 4, 2011
YUBARAJ KALITA Vs. STATE OF ASSAM
July 28, 2011
YUMNAM ONGBI MARY JONES Vs. STATE OF MANIPUR
September 20, 2011
YUMNAM RAJEN SINGH Vs. DISTRICT MAGISTRATE
October 20, 2011
YUMNAM THOIBI ALIASSANATHOI SINGH Vs. DISTRICT MAGISTRATE IMPHAL WEST
October 25, 2011
YUVRAJ KALITA Vs. STATE OF ASSAM
April 5, 2011
ZAKIR HUSSAIN Vs. STATE OF ASSAM
April 5, 2011
ZANBENI LOTHA Vs. STATE OF NAGALAND
November 22, 2011
ZAVEKHOLU EPAO Vs. STATE OF NAGALAND
June 21, 2011
ZOMUANTHANGA, LUANGMUAL (REMNA RUN TLANG) Vs. RINTHANGA, SON OF NIKHAMA(L) LUANGMUAL
March 23, 2011
ZOSANGLIANA Vs. STATE OF MIZORAM
July 22, 2011