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Case Index
Title
Date
ANATECH INSTRUMENTS PVT. LTD. Vs. CTO, SEALDAH CHARGE AND OTHERS
July 11, 2011
ASHOK KUMAR GHOSH Vs. SALES TAX OFFICER, SALT LAKE CHARGE AND OTHERS
March 4, 2011
EARBIS ENGINEERING CO. LTD. AND ANOTHER Vs. DEPUTY COMMISSIONER OF SALES TAX, BALLYGUNGE CHARGE AND ANOTHER
April 8, 2011
MMTC LIMITED Vs. SENIOR JOINT COMMISSIONER AND OTHERS
April 28, 2011
RAJPOOT SUPPLY SYNDICATE Vs. JOINT COMMISSIONER OF SALES TAX AND OTHERS
March 1, 2011
SAMBHU PRASAD AGARWAL Vs. SENIOR JOINT COMMISSIONER OF COMMERCIAL TAX AND OTHERS
January 28, 2011
SHREE BALAJEE UDYOD AND OTHERS Vs. SALES TAX OFFICER, ASANSOL CHARGE AND OTHERS
April 7, 2011
SHREE SHYAM ENTERPRISES Vs. JOINT COMMISSIONER, SALES TAX, BALLY CIRCLE AND OTHERS
November 29, 2011
TADANYA TIMBER TRADING PRIVATE LIMITED Vs. JOINT COMMISSIONER OF SALES TAX, SREERAMPUR CHARGE AND OTHERS
March 31, 2011