Case Index

Title
Date
A B MINERALS AND EXPORTS Vs. PARADEEP PORT TRUST
February 18, 2011
A CHAIN PATRA Vs. UNION OF INDIA
October 27, 2011
A. LAXMINARAYAN PATRA Vs. GIRISH KUMAR SAMANTARA & ANR.
November 25, 2011
Abani Rout @ Bani Vs. State of Orissa
December 19, 2011
Abdul Mazid Khan Vs. Abdul Rasid Khan
January 18, 2011
ABHAYA KUMAR BEHERA Vs. SUPERINTENDENT OF POLICE, POLICE MOTOR TRANSPORT, BUXI BAZAR, CUTTACK
July 29, 2011
Abhi Dehury Vs. Dakshya Dehury
July 14, 2011
ADEITA KUMAR SAMAL Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE AND TWO ORS.
January 10, 2011
ADITYA PANI S/O LATE FAKIR PANI AND ORS Vs. STATE OF ORISSA & OTHERS
August 17, 2011
Ajoy Kumar Patra Vs. Stote of Orissa
February 25, 2011
AKHIL KUMAR SAHU Vs. STATE OF ORISSA
June 2, 2011
AKHIL KUMAR SAHU Vs. STATE OF ORISSA
June 22, 2011
AKHILA KUMAR MOHAPATRA Vs. STATE OF ORISSA
November 17, 2011
AKSHAYA KUMAR PATRA Vs. STATE OF ORISSA
August 30, 2011
Akshaya Kumar Swain Vs. Orissa Legislative Assembly, represented
December 23, 2011
ALEKHA SA, S/O. TEJA SA Vs. STATE OF ORISSA AND ORS.
May 19, 2011
ALL ODISHA PRIVATE BUS OWNERS ASSOCIATION & ORS. Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY & ORS.
August 24, 2011
ALOK @ JITENDRA PANI Vs. STATE OF ORISSA
September 8, 2011
Alomina Ekka Vs. Mikhail Ekka
September 16, 2011
AMAYA KUMAR PANI Vs. PARADIP PORT TRUST
December 9, 2011
AMIR CHAND NAYAK Vs. SPECIAL SECRETARY, G A DEPT
September 9, 2011
AMIT TOPPO Vs. NONE
December 12, 2011
Amiya Kumar Pani Vs. State of Orissa
August 2, 2011
AMRITA MISHRA Vs. CHAIRMAN O J E E
February 14, 2011
Ananda Samal Vs. State of Orissa
July 16, 2011
ANANTA CHARAN PRASAD Vs. STATE OF ORISSA
January 20, 2011
ANDISA MAJHI Vs. STATE OF ORISSA
July 6, 2011
ANINDITA JENA Vs. GENERAL MANAGER
May 10, 2011
ANIRUDHA ROUT Vs. ALKA SIROHI & ORS.
August 11, 2011
ANIRUDHA TAKRI Vs. STATE OF ORISSA
February 3, 2011
Annapurna Deo Vs. Sub-Collector, Puri
January 18, 2011
APARUP MOHAN DAS (DEAD) & AFTER HIM SURANDAN DAS Vs. STATE OF ORISSA
November 25, 2011
Arjuna Das @ Arjuni Das Vs. State of Orissa
February 28, 2011
ARJUNA PADHAN Vs. STATE OF ORISSA
September 5, 2011
ARJUNA SAHU AND TWO OTHERS Vs. STATE OF ORISSA
May 18, 2011
Arta Sahoo Vs. Babaji Sahoo
October 19, 2011
ARYAN ISPAT AND POWER PVT. LTD. REPRESENTED BY SRI BRIJENDRA KUMAR CHANDRAKAR Vs. UNION OF INDIA (UOI) AND ORS.
April 13, 2011
ASHIK KUMAR SAHU Vs. STATE OF ORISSA
August 18, 2011
ASHOK KUMAR DAS & ANR. Vs. STATE OF ORISSA
February 15, 2011
ASHOK KUMAR MISHRA Vs. STATE OF ORISSA
November 1, 2011
ASHOK KUMAR NAYAK Vs. STATE OF ORISSA
August 5, 2011
ASHOK KUMAR PRADHAN Vs. P O I T ORISSA
January 13, 2011
Ashok Kumar Ray Vs. Reba Biswas
September 16, 2011
ASHOK KUMAR SAHU Vs. STATE OF ORISSA AND 4 OTHERS
August 8, 2011
ASHU @ MIR ASMAT Vs. STATE OF ORISSA
December 7, 2011
ASHWINI KUMAR NAIK Vs. GOBARDHAN NAIK
December 7, 2011
ASHWINI KUMAR NAIK Vs. GOBARDHAN NAIK
October 21, 2011
ASSOCIATION OF ORISSA INDIAN CERTIFICATE OF SECONDARY EDUCATION SCHOOL Vs. STATE OF ORISSA
May 18, 2011
ASUTOSH SAHOO Vs. REGISTRAR, UTKAL UNIVERSITY & ORS.
August 9, 2011
ATMARAM SAHU Vs. STATE OF ORISSA
November 18, 2011
AUGUSTINE KUJUR, S/O. LATE MAHATO ORAM @ KUJUR AND ORS. Vs. STATE OF ORISSA AND ORS.
July 19, 2011
Aziza Iqbal Khatun Vs. Md.Anisuddin
June 27, 2011
B. ENGINEERS & BUILDERS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 22, 2011
BABAJI BEHERA Vs. STATE OF ORISSA
March 18, 2011
BAHLAB CHARAN SAHOO Vs. STATE OF ORISSA
March 4, 2011
BAIKUNTHANATH BEHERA Vs. SMT. SASHIKALA BEHERA
August 26, 2011
BAINSI MOHAKUD Vs. STATE OF ORISSA
December 19, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. PARBATI JENA
March 18, 2011
BALADEB PRASAD CHAKRABARTY Vs. UNION OF MINISTER OF DEFENCE -CUM
February 25, 2011
Balaji Stones, Udit Nagar Main Road, Rourkela, represented through Shri Virender Kumar Magoo, Vs. State Pollution Control Board, Orissa
July 30, 2011
BALARAM BEHERA Vs. RAMA CHANDRA KAR
August 29, 2011
BALARAM PANDA Vs. NATIONAL INSURANCE CO LTD
June 24, 2011
BALASORE ALLOYS LTD Vs. NORTH EASTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD
January 5, 2011
BALI GOLARI Vs. STATE OF ORISSA
September 14, 2011
BALI GOLARI AND ANOTHER Vs. STATE OF ORISSA
August 14, 2011
BALRAM DANSENA Vs. STATE OF ORISSA
July 6, 2011
Bana Naik Vs. Dinamani Behera
July 19, 2011
BANDHANA MUNDA Vs. STATE OF ORISSA
November 28, 2011
BARUNA SA Vs. STATE OF ORISSA
March 9, 2011
Basant Kumar Patra Vs. Rourkela Steel Plant
March 18, 2011
Basantilata Behera Vs. Sudhakar Panigrahi
March 1, 2011
Berhampur Town House Building Co-operative Society Ltd. Vs. M.D., Orissa Co-operative Housing Corporation
June 27, 2011
BHABANI MANDAL Vs. RANJAN KUMAR CHANDGOTIA
July 22, 2011
BHANU ALIAS CHANDRABHANU NAIK Vs. STATE OF ORISSA
March 9, 2011
BHARAT MOTORS Vs. COMM OF COMMERCIAL TAXES, CTC
July 16, 2011
BHARATENDU MOHANTY AND ORS. Vs. REGISTRAR OF COOPERATIVE SOCIETIES & ORS.
May 10, 2011
BHARTI JYOTINDRA SHAH, W/O. JYOTINDRA SHAH AND ORS. Vs. BOMBAY STOCK EXCHANGE LTD. AND ORS.
July 19, 2011
BHASKAR SUBUDHI Vs. STATE OF ORISSA
September 29, 2011
BHOI NARSU ALIAS RAM CHANDRA Vs. STATE OF ORISSA
August 10, 2011
BHOLANATH SETHY @ BULU Vs. STATE OF ORISSA
August 18, 2011
BHUBANESWAR MALLIK Vs. STATE OF ORISSA
November 2, 2011
BHUSHAN POWER & STEEL LTD Vs. STATE OF ORISSA
December 2, 2011
BIBEK MOTORS Vs. PYARIMOHAN AND PRAMILA TRUST
November 17, 2011
Bidu alias Bidyadhar Naik Vs. State of Orissa
March 22, 2011
Bidyadhar Mahalik Vs. Land Acquisition Officer, Kalahandi
January 7, 2011
BIJAN KISHORE MOHANTY Vs. KANAKALATA DAS @ MOHANTY
September 12, 2011
BIJAY KU PANIGRAHI Vs. STATE OF ORISSA
February 25, 2011
BIJAY KUMAR SAHOO Vs. GOKULA BIHARI MOHANTY
May 10, 2011
Bijay Kumar Singh Vs. Union of India
May 6, 2011
BIJAYA KUMAR SAHOO Vs. STATE OF ORISSA
November 16, 2011
Bijaya Pan Vs. State of Orissa
March 31, 2011
Bije @ Bijaya @ Bijaya Chandra Bhoi Vs. Kishore Bhoi
July 15, 2011
BIKASH DAS Vs. DHARITRI DAS
August 23, 2011
BILASINI BEHERA, WIFE OF ROHIT BEHERA, VILLAGE: RAJNAGAR, PS: ATHAGARH, DIST: CUTTACK Vs. STATE OF ORISSA AND OTHERS
December 22, 2011
BIMAVIHAR DUPLEX HOUSE OWNERS WELFARE SOCIETY Vs. CHAIRMAN, L I C LTD
November 30, 2011
Binod Chandra Mahanty Vs. State of Orissa
February 25, 2011
BIPIN SINGH Vs. STATE OF ORISSA
November 22, 2011
Bipra Charan Digal S/o Late Jaldhar Digal Vs. State of Orissa
August 30, 2011
BIRANCHI DEHURY Vs. STATE OF ORISSA
November 2, 2011
BIRANCHI NARAYAN SAHU Vs. STATE OF ORISSA
April 11, 2011
Birat Chandra Dagara Vs. Taurian Exim Pvt. Ltd.
May 17, 2011
Bishnu Charan Singh Vs. State of Orissa
March 18, 2011
BISHNUPRIYA MOHANTY Vs. PRAVAT KUMAR DAS
November 16, 2011
BISU ALIAS BISWANATH PRADHAN Vs. STATE OF ORISSA
August 25, 2011
BISWAMBAR KANHAR Vs. STATE OF ORISSA
May 2, 2011
BRAHMANANDA MALLIK & ANR. Vs. ADDL. DISTRICT MAGISTRATE & ORS.
May 6, 2011
Braja Kishore Mallick Vs. Kadambini Nayak
July 8, 2011
BRAJABANDHU ACHARYA Vs. STATE OF ORISSA
November 4, 2011
Brajabandhu Mishra Vs. Divisional Forest Officer, Nayagarh
November 14, 2011
BRUNDABAN PATRA Vs. RAJALAXMI PATRA
March 3, 2011
Brundaban Sahu Vs. State of Orissa
February 18, 2011
Bruti Pradhan Vs. Rampriya Pradhan (died) Prasanna Pradhan
February 22, 2011
BUDHUNI DEHURY Vs. STATE OF ORISSA
November 15, 2011
BUTURU MAHANTO @ LINGARAJ Vs. STATE OF ORISSA
June 28, 2011
CAPITAL URBAN HOUSE BUILDING CO-OPERATIVE SOCIETY LTD. Vs. PHANI BHUSAN KANUNGO AND ANR.
June 24, 2011
CENTRAL BANK OF INDIA Vs. RAM CHANDRA SAHOO
February 4, 2011
CHAIRMAN @ NIRANJAN SAHOO & ANOTHER Vs. STATE OF ORISSA
March 24, 2011
CHAITA @ BAJINATH MAHALI Vs. STATE OF ORISSA
April 29, 2011
CHAITAN PARAJA Vs. STATE OF ORISSA
April 25, 2011
CHAKRADHAR BHUTIA (DEAD) BY LRS. AND OTHERS Vs. HULLASH @ ULLASHMANI RATH AND ANOTHER
September 14, 2011
CHAKRADHAR PAITAL DECEASED BY LRS Vs. GELHI BEWA DECEASED BY LRS
August 30, 2011
CHAKRADHAR TRIPATHY Vs. SASANKA SEKHAR TRIPATHY
August 29, 2011
CHAMPA MALLICK Vs. MANAGING DIRECTOR, NESCO
July 7, 2011
CHAMPAKALATA MOHANTY Vs. ATMARANJAN MOHAPATRA
March 3, 2011
CHANDRA MOHANTA & FOUR ORS. Vs. MAKARDHAWAJ SINGH & ANR.
April 15, 2011
CHANDRAMA BHUSAN SARANGI Vs. UNION OF INDIA
January 25, 2011
Chandrasekharpur Vs. State of Orissa
June 27, 2011
Chapala Das Vs. Berhampur University
February 17, 2011
CHARKA @ MADHUSUDAN BADAIK Vs. STATE OF ORISSA
October 20, 2011
CHIEF ENGINEER, ROURKELA SITE OFFICE Vs. STATE OF ORRISS
September 22, 2011
CHIEF EXECUTIVE OFFICER, CESCO Vs. PRABHATI SAHOO & ORS.
March 16, 2011
CHINMAYEE MOHANTY ALIAS KAMILA Vs. KRUSHNA NARAYAN KAMILA
September 28, 2011
CHITTARANJAN MAHAPATRA Vs. STATE OF ORISSA
January 12, 2011
CHOUDHURY JIBITESH PRADHAN & ORS. Vs. COUNCIL OF HIGHER SECONDARY EDUCATION ORISSA & ANR.
November 25, 2011
COAL CARRIERS Vs. COMMR. OF C. EX., CUS. & S.T., BHUBANESWAR
February 25, 2011
COLLECTOR OF ANGUL & ORS. Vs. RADHASHYAM BATRA & ORS.
May 13, 2011
Collector, Balasore Vs. Sasu Bahu Salt Factory, Markona, through its partners Nilasaila Nayak
September 8, 2011
Cuttack Christian Education Board,Haripur Road, Cuttack Vs. State of Orissa
May 16, 2011
D A V COLLEGE MANAGING COMMITTEE Vs. LAXMINARAYAN MISHRA
September 6, 2011
D K SAHU Vs. SASU BAHU SALT FACTORY
September 8, 2011
D M NEW INDIA ASSURANCE CO LTD Vs. PUSPAKANTI PRAHARAJ
February 1, 2011
DAITARI @ GOPINATH BHOTRA Vs. STATE OF ORISSA
November 3, 2011
Danda @ Bijaya Naik and Satari @ Zamidar Naik Vs. State of Orissa
December 1, 2011
DANDADHARA SAHOO Vs. STATE OF ORISSA
June 22, 2011
DANDAPANI MULI Vs. P O INDUSTRIAL TRIBUNAL BBSR
February 18, 2011
Dasaratha Das Vs. Director General, Central Industrial Security Force,New Delhi
January 4, 2011
DAYANIDHI LENKA Vs. SECRETARY
December 20, 2011
DEBABRATA DASH Vs. MALAYA BHOWMICK
April 29, 2011
DEBANANDA DAS Vs. SATE OF ORISSA
June 22, 2011
DEBANANDA DAS Vs. STATE OF ORISSA
July 22, 2011
DEBARAJ BARAL Vs. STATE OF ORISSA
March 9, 2011
DEBEN SETHI S/O LATE BALUNKI SETHI Vs. STATE OF ORISSA
October 20, 2011
DEBI PRASAD BADU Vs. MAHANADI COALFIELDS LIMITED
August 30, 2011
DEEPAK FERTILIZERS & PETROCHEMICALS CORPORATION LTD Vs. PARADIP PORT TRUST
October 29, 2011
DEEPAK PRADHAN Vs. STATE OF ORISSA
February 9, 2011
DEVINDAR SINGH SABHARWAL Vs. STATE
February 24, 2011
DHANU GOUD Vs. STATE OF ORISSA
October 27, 2011
DHIRENDRA @ DHARANI PARIDA Vs. STATE OF ORISSA
April 6, 2011
Dhobei Pati Vs. Union of India
March 18, 2011
DHRUBA CHANDRA BEHERA Vs. NATIONAL INSURANCE CO LTD
January 13, 2011
DIBAKAR BADADALAI Vs. STATE OF ORISSA
March 4, 2011
DIBAKAR SOREN Vs. STATE OF ORISSA
February 28, 2011
DILLIP KUMAR SAMANTRAY & ORS. Vs. STATE OF ORISSA & ORS.
July 28, 2011
DINGAR KUMBHAR Vs. STATE OF ORISSA
September 28, 2011
DIPAK KUMAR SAHA Vs. STATE OF ORISSA
July 6, 2011
DIPESH KU. SAHOO & ORS. Vs. STATE OF ORISSA & ORS.
August 19, 2011
DIPU @ DEEPAK KU SAHU Vs. STATE OF ORISSA
September 5, 2011
Director of Estates, Joint Secretary to Government, General Administration Department Vs. Kishore Chandra Ray Samanta
December 20, 2011
DIRECTOR OF MEDICAL EDUCATION & TRAINING ORISSA Vs. REGIONAL COLLEGE OF HEALTH SCIENCE (ANM/HW(F),TRAINING CENTRE
September 13, 2011
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. MANJULATA JENA
April 25, 2011
Divisional Manager, National Insurance Co. Ltd. Vs. Chy. Gangadhar Subudhi
January 12, 2011
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. SMT. KAMINIBALA MOHANTY AND ORS.
March 31, 2011
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. JHUMURI PARIDA
December 9, 2011
DIVISIONAL RAILWAY MANAGER, SOUTH EASTERN RAILWAY Vs. KESA LAKHUA W/O LATE BHAGIRATHI LAKHUA AND ORS.
March 25, 2011
DR BARADA KANTA MISHRA Vs. STATE OF ORISSA
December 23, 2011
DR. CHITTARANJAN THATEI Vs. STATE OF ORISSA & ORS.
May 19, 2011
DR. DURGASANKAR DASH Vs. PROJECT DIRECTOR, OSACS AND ORS.
March 8, 2011
DR. MANAS RANJAN PANDA Vs. STATE OF ORISSA AND ORS.
March 8, 2011
DR. NIHAR RANJAN PARIDA & ORS. Vs. STATE OF ORISSA & ORS.
April 27, 2011
DR. NIHAR RANJAN SAMAL & ORS. Vs. COMMISSIONER-CUM-SECRETARY & ORS.
March 15, 2011
DR. SRINIVASA DEBATA Vs. STATE OF ORISSA
December 9, 2011
DURYODHAN SINGH Vs. STATE OF ORISSA
July 13, 2011
DWAN MUNDA Vs. STATE OF ORISSA
November 29, 2011
EAST COAST RAILWAY SHRAMIK UNION Vs. REGISTRAR OF TRADE UNION-CUM-LABOUR COMMISSIONER
August 29, 2011
EKAMRA SA Vs. STATE OF ORISSA
January 13, 2011
EMPLOYEES STATE INSURANCE CORPORATION BHUBANESWAR KHURDA Vs. NITYANANDA SWAIN
May 6, 2011
ETA @ ETUA MINZ @ ORAM Vs. STATE OF ORISSA
June 27, 2011
Executive Engineer, Central Electricity Supply Utility Ltd.,Cuttack Electrical Division, Jobra, Cuttack Vs. Hema Sethy
March 16, 2011
FALCON MARINE EXPORTS LTD. Vs. UNION OF INDIA
February 2, 2011
G. Krishna Rao Vs. New India, Assurance Co. Ltd.
September 13, 2011
G.C. Kanungo Vs. Rourkela Steel Plant
April 15, 2011
GADEI MUNDA Vs. STATE OF ORISSA
March 15, 2011
GANESWAR BISWAL Vs. STATE OF ORISSA
August 25, 2011
Ganga @ Gangadhar Sethy Vs. State of Orissa
March 4, 2011
Gangadhar Bariha and Lingaraj Bariha Vs. State of Orissa
September 12, 2011
Gangadhar Sahoo Vs. State of Orissa
November 4, 2011
GATIKRUSHNA Vs. STATE OF ORISSA
June 29, 2011
GAYATRI KAR Vs. BOARD OF SECONDARY EDUCATION ORISSA AND ORS.
February 24, 2011
GEDA SINGH Vs. STATE OF ORISSA
December 8, 2011
General Secretary, Utkal University Demonstrators' Association Vs. Utkal University
September 30, 2011
GIRISH CHANDRA KAR Vs. BOARD OF SECONDARY EDUCATION
November 12, 2011
GOBIND CHANDRA ROUT & ORS. Vs. STATE OF ORISSA & ORS.
November 16, 2011
GOBINDA CHANDRA SAHOO Vs. ORISSA STATE FINANCIAL CORPORATION
September 28, 2011
GOKUL SATNAMI Vs. STATE OF ORISSA
May 20, 2011
GOPAL CHANDRA KAR S/O LATE BISWANATH KAR Vs. ROTARY FOUNDATION OF ROTARY INTERNATIONAL
November 18, 2011
Gopinath Biswal Vs. State of Orissa
November 4, 2011
GOPINATH PANDA Vs. MINERAL AND METALS TRADING CORPN OF INDIA
October 19, 2011
GOUTAM KUMAR SARANGI S/O SRI BASANTA KUMAR SARANGI Vs. STATE TRANSPORT APPELLATE TRIBUNAL, AND ORS.
April 20, 2011
GOVERNING BODY OF ISPAT COLLEGE Vs. STATE OF ORISSA
January 11, 2011
GOVERNING BODY OF RATANPUR SCIENCE DEGREE COLLEGE Vs. STATE OF ORISSA
October 28, 2011
GOVINDA CHANDRA NAIK S/O LATE PANCHU NAIK Vs. COLLECTOR, ANGUL
August 17, 2011
GOVINDA NAIK Vs. STATE OF ORISSA
August 25, 2011
GOVINDA ROUTRAY Vs. STATE OF ORISSA
August 9, 2011
Gulam Sarwar Vs. State of Orissa
April 19, 2011
GUNANIDHI SETH Vs. SHYAMA KUMAR MEHER
February 2, 2011
GUNJAR BEWA Vs. NAKULA LENKA & ORS.
May 17, 2011
GUREIDEI Vs. NATIONAL INSURANCE CO.LTD.
September 19, 2011
GURI BEHERA Vs. D R M EAST COAST RAILWAY
February 10, 2011
Guru Charan Pattanaik Vs. Joint Commissioner, Settlement and Consolidation, Cuttack
August 30, 2011
Gurucharan Bhoi Vs. State of Orissa
November 14, 2011
Hadi Sisa Vs. State of Orissa
July 18, 2011
Halo @ Jaymangal Majhi Vs. State of Orissa
August 12, 2011
Harekrushna Sahoo Vs. Brahmananda Sahoo
September 28, 2011
HARI HARIJAN Vs. STATE OF ORISSA
November 15, 2011
Hari Prasad Balodia Vs. Vikash Gupta
January 27, 2011
Haria @ Harish Chandra Sahoo Vs. State of Orissa
January 7, 2011
Harinarayan Das Vs. Jamuna Das
October 25, 2011
HARPRASAD MOHAPATRA Vs. BANK OF INDIA
March 18, 2011
HEMALATA SAHOO Vs. BANSIDHAR SHAH AND ANOTHER
November 18, 2011
Hemanta Sahu Vs. Indian Oil Corporation Ltd.
May 10, 2011
Hindustan Concrete Product Vs. State of Orissa
July 6, 2011
HINDUSTAN PETRILEAM CORPORATION LTD Vs. DABTS RECOVERY TRIBUNAL
April 25, 2011
HIRAN RANA Vs. STATE OF ORISSA
October 31, 2011
Holostik India Limited Vs. State of Orissa represented through its Principal Secretary, Department of Excise
December 23, 2011
IN RE: INDIAN METALS AND FERRO ALLOYS LTD. Vs. STATE
March 16, 2011
INDIAN COUNCIL OF AGRICULTURAL Vs. P O CGIT
October 19, 2011
INDIAN METALS AND FERRO ALLOYS LTD Vs. ASST COMMISSIONER OF INCOME TAX
February 11, 2011
INDIAN OIL COR LTD Vs. UNION OF INDIA
April 20, 2011
INDIAN TEA PROVISIONS LTD. Vs. RAM KRUSHNA DASMOHAPATRA @ TIKI PUA
June 21, 2011
ISWARLAL JAISWAL Vs. COMMISSIONER OF COMMERCIAL TAXES
October 24, 2011
J. Srinivas Raju Vs. State of Orissa
May 12, 2011
Jadaba Bhue Vs. State of Orissa
September 8, 2011
JADUNATH MARANDI Vs. STATE OF ORISSA AND OTHERS
March 16, 2011
JAGADISH PR. CHANDAK Vs. DEEPAK KU. JAJODIA
February 4, 2011
JAGANNATH BARIK Vs. SECRETARY DEPARTMENT OF SCHOOL AND MASS EDUCATION
February 4, 2011
JAGANNATH PEDA Vs. SATE OF ORISSA
February 7, 2011
Jagannath Rice Mill Vs. Branch Manager, Bank of India
May 20, 2011
JAGANNATH SAHOO Vs. BALARAM SAHOO
May 20, 2011
Jahangir Khan Vs. Alamgiri Khan
August 8, 2011
Jai Bhagwan Sangwan Vs. Union of India
May 6, 2011
JALANDHAR MAJHI Vs. STATE OF ORISSA
December 8, 2011
JARNAIL SINGH SANDHU Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD
July 15, 2011
Jasobanti Mahakud Vs. Ramesh Padhan
August 19, 2011
JATINDRA PRASAD DAS Vs. STATE OF ORISSA & OTHERS
November 15, 2011
JAYAKRUSHNA SENAPATI Vs. STATE OF ORISSA
July 29, 2011
JITENDRA CHOUDHURY Vs. SANGEETA MOHAPATRA
January 7, 2011
JOGENDRA CHINARA Vs. RAMARAMAN TRIPATHY & ANOTHER
September 26, 2011
JOGENDRA JENA Vs. KRUSHNA JENA
November 15, 2011
JOGENDRANATH TARAI Vs. STATE OF ORISSA
February 4, 2011
Jogeswar Pradhan @ Joge Vs. State of Orissa
November 17, 2011
JUGAL KISHORE NAYAK Vs. STATE OF ORISSA
December 6, 2011
Jute Marketing Co-operative Society Vs. Guru Charan Das
September 14, 2011
JYOTIRMAY PANI Vs. STATE OF ORISSA & ORS.
May 20, 2011
JYOTIRMAYA NAYAK Vs. STATE OF ORISSA
April 22, 2011
K. KALYANI SUBUDHI Vs. UNION OF INDIA
October 21, 2011
K. Ravanamma Vs. State of Orissa
March 25, 2011
Kahnu Charan Guin Vs. Forest Range Officer, Dalijoda Range
March 23, 2011
KAILASH CHANDRA JENA Vs. STATE OF ORISSA
April 29, 2011
KAILASH CHANDRA MISHRA Vs. AJITSINH ULHASRAO BABAR
February 22, 2011
Kailash Chandra Padhi Vs. State of Orissa
November 2, 2011
KALANDI RANA Vs. SRI SRI BIRAJA THAKURANI, JAJPUR
December 2, 2011
Kamakhya Biswal Vs. State of Orissa
October 20, 2011
Kamal Sundar Patnaik Through Mr. B.B. Ratho Vs. Jayadev Patnaik & anr. Through Mr. S.S. Rao, Adv.
June 24, 2011
KAMALA JENA Vs. BINAPANI CHAND
August 18, 2011
KAMALA TADINGI Vs. STATE OF ORISSA
May 17, 2011
KAMANA NAIK Vs. STATE OF ORISSA
September 21, 2011
Kanaka Sahu Vs. Krushna Chandra Sahu
March 30, 2011
KANDA @ AJEN MURMU Vs. STATE OF ORISSA
November 15, 2011
KANDARA MAJHI Vs. STATE
July 6, 2011
KANDARPA CHANDRA KUTHAR Vs. STATE OF ORISSA
November 17, 2011
KANDARPA RANA @ JHANKARBUDHA Vs. STATE
August 30, 2011
Kanhu @ Kanhu Charan Swain Vs. Balmiki @ Balunki Rout
September 28, 2011
KARI @ KARTIK BEHERA Vs. STATE OF ORISSA
July 20, 2011
KARMA LAKRA Vs. STATE OF ORISSA
April 15, 2011
Kartik Chandra Nayak Vs. Bira Kishore Nayak
March 1, 2011
KARTIK PARIMANIK Vs. STATE OF ORISSA
September 30, 2011
KARTIKESWAR PUROHIT, S/O MADHU SUDAN PUROHIT Vs. STATE OF ORISSA
December 20, 2011
KASIA KASINATH BEHERA Vs. STATE OF ORISSA
February 15, 2011
KASINATH PANIGRAHY Vs. CHIEF SECRETARY, GOVERNMENT OF ORISSA
April 20, 2011
KASINATH SETHY Vs. SANJUKTA SETHI
February 9, 2011
KAURAB CHANDRA PRADHAN Vs. STATE OF ORISSA
July 26, 2011
KEDARESWAR MOHAPATRA Vs. PRESIDING OFFICER LABOUR COURT BHUBANESWAR
August 3, 2011
KENDU NAIK Vs. STATE OF ORISSA
February 11, 2011
KEONJHAR NAVA NIRMAN PARISHAD Vs. UNION OF INDIA & 3 OTHERS
November 25, 2011
KESHABA CHANDRA SATAPATHY Vs. ABHISEKH PATNAIK
February 18, 2011
Khetra Nayak Vs. State of Orissa
November 16, 2011
KHIRABDI TANAYA PANDA Vs. CHANDRASEKHAR PANDA
August 19, 2011
KHITISH ALIAS KHITIS KUMAR BISI Vs. GAYATRI DASH ALIAS BISI
October 24, 2011
KIRANABALA JENA Vs. NATIONAL INSURANCE CO LTD
March 11, 2011
KISHORE BHOI Vs. STATE OF ORISSA
October 27, 2011
KISHORE CHANDRA PRADHAN & ANR. Vs. REGISTERING OFFICER & ANR.
September 26, 2011
Kishore Chandra Ray Samanta Vs. Tahasildar, Bhubaneswar
December 20, 2011
KRISHI ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAXES, ORISSA, CUTTACK
February 24, 2011
KRISHNA CHANDRA BEHERA Vs. CHAIRMAN NEELACHAND GRAMY BANK
May 10, 2011
Krushna Chandra Pradhan Vs. Ujala Palei
September 19, 2011
Krushna Mohan Patnaik Vs. Dambarudhar Patnaik
January 4, 2011
Krushna Mohan Samal Vs. State of Orissa
June 22, 2011
KRUSHNA RAKASA Vs. SARAT CHANDRA PANIGRAHI
September 20, 2011
KSHETRABASI ALIAS LUNGUDI MOHANTY Vs. STATE OF ORISSA
April 27, 2011
Kshnaprava Mohanty Vs. State of Orissa
December 16, 2011
KULAMANI MOHANTY & ORS. Vs. STATE OF ORISSA & ORS.
August 12, 2011
KUMAR BIBHAR Vs. STATE OF ORISSA
October 27, 2011
Kumar Chandra Mishra Vs. Rajkishore Mohanty
July 26, 2011
KUNI PALAI Vs. SUB-COLLECTOR, PURI
November 1, 2011
KUNI SAHOO Vs. STATE OF ORISSA
February 14, 2011
KVK Nilachal Power Vs. State of Orissa
June 22, 2011
LAKSHMIKANT MAHARANA Vs. STATE OF ORISSA
July 29, 2011
LALIT KUMAR MISHRA Vs. UNION OF INDIA, AND 3 ORS.
September 19, 2011
LAMBODHARA PANDA Vs. STATE OF ORISSA
January 7, 2011
Land Acquisition Collector, Puri Vs. Lokanath Sahoo
July 15, 2011
LARSEN AND TOUBRO LIMITED Vs. STATE OF ORISSA
September 15, 2011
LARSEN AND TOUBRO LTD Vs. STATE OF ORISSA
March 4, 2011
LAXMAN GAGARAI Vs. STATE OF ORISSA
July 6, 2011
LAXMAN MANGALI Vs. STATE
July 29, 2011
LAXMIDHAR NAYAK Vs. UNION OF INDIA AND ORS.
April 6, 2011
LINGARAJA MOHANTY Vs. BINODINI MOHANTY & ORS.
April 20, 2011
LINGRAJ PANDA Vs. STATE OF ORISSA
April 18, 2011
LOKANATH PUJAPANDA Vs. STATE OF ORISSA
March 9, 2011
Lokanath Sahoo Vs. Niranjan Sahoo
August 16, 2011
LOPAMUDRA MISRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 18, 2011
M CHABINDRA PATRO Vs. COLLECTOR AND DIST MAGISTRATE
February 15, 2011
M G M MINERALS LTD Vs. KABI KISHORE NAYAK
March 23, 2011
M K BHAUMIK Vs. SUKURA SINGH
March 4, 2011
M/S. BALADEVJEW POWERLOOM WEAVERS CO-OPERATIVE SOCIETY Vs. ORISSA STATE FINANCIAL CORPORATION
October 28, 2011
M/S. BATEMAN ENGINEERING (INDIA) PVT. LTD., AT/P.O./P.S. JODA, DIST: KEONJHAR, REPRESENTED THROUGH ITS MANAGING DIRECTOR MR. MATTHYS DANIEL JOHANNES GREEFF Vs. STATE OF ORISSA AND OTHERS
September 6, 2011
M/S. COVER AGE, ANAND BHAWAN LANE, UMAR COLONY, ROURKELA, DISTRICT : SUNDARGARH, REPRESENTED THROUGH ITS PROPRIETOR MD. KHURSEED ANWAR, S/O. LATE MD. SULAIMAN Vs. ROURKELA MUNICIPALITY AND ANOTHER
December 23, 2011
M/S. MAA DAKHINAKALI STONE CRUSHER Vs. UNION OF INDIA
November 3, 2011
M/S. NILGIRI ENGINEERING CO-OP SOCIETY LIMITED Vs. STATE OF ORISSA
September 19, 2011
M/S. SWAMY RESORTS PVT. LTD. Vs. STATE OF ORISSA
October 21, 2011
M/S. TATA SPONGE IRON LTD., AT: BILEIPADA, JODA, DIST: KEONJHAR (ODISHA), REPRESENTED BY ITS MANAGING DIRECTOR SRI SURESH THAWANI Vs. COMMISSIONER OF SALES TAX, ORISSA & OTHERS
September 6, 2011
M/S. VINAYAK AGRO INDUSTRY, ROURKELA, BISRA Vs. COMMISSIONER OF COMMERCIAL TAXES, ORISSA & ORS.
October 24, 2011
Maa Banadurga WSHG Vs. State of Orissa
November 3, 2011
MAA VAISHNAVI SPONGE LTD Vs. DIRECTOR GENERAL OF INCOME TAX
August 12, 2011
MADAN HEMBRUM Vs. STATE OF ORISSA
February 2, 2011
MADAN MOHAN BEHERA Vs. STATE OF ORISSA
December 14, 2011
MADHUSUDAN BALIARSINGH Vs. SASMITA BALIARSINGH
July 28, 2011
MADHUSUDAN MISHRA Vs. STATE OF ORISSA
March 28, 2011
MAHANTA RAMAKRUSHNA DASH Vs. STATE OF ORISSA
February 21, 2011
Mahendra Kumar Pujari Vs. State of Orissa
May 17, 2011
MAHESH PRASAD MISHRA Vs. STATE OF ORISSA
November 17, 2011
MAMATA PANDA Vs. PRASANTA KUMAR SWAIN
November 4, 2011
MANAGEMENT OF DAV PUBLIC SCHOOL AND ORS. Vs. STATE OF ORISSA AND ANR.
June 27, 2011
MANAGEMENT OF SYNERGY INSTITUTE OF ENGINEERING AND TECHNOLOGY Vs. PRESIDING OFFICER
September 13, 2011
MANBODH PUTEL, SON OF LATE BASUDEV PUTEL Vs. STATE OF ORISSA AND ORS
April 11, 2011
MANGLU KIRSANI Vs. STATE OF ORISSA
October 27, 2011
MANGOBINDA SAMANTRAY Vs. UNION OF INDIA
October 17, 2011
MANGULI BARALA Vs. DHOI PRADHAN
June 22, 2011
Manjulata Sahoo Vs. New India Assurance Co. Ltd.
August 5, 2011
MANMAN DAS Vs. UNION OF INDIA AND ORS.
April 6, 2011
MANOJ KUMAR KAR Vs. BOARD OF DIRECTORS KALINGA GRAMYA BANK
October 21, 2011
MANOJ KUMAR PATI Vs. STATE BANK OF INDIA
December 1, 2011
MANOJ KUMAR PRADHAN Vs. STATE OF ORISSA
March 18, 2011
MANORAMA NATH Vs. UNION OF INDIA
October 25, 2011
MANORATH ROUT S/O LATE DASARATHA ROUT Vs. EXECUTIVE ENGINEER JARAKA IRRIGATION DIVISION
December 16, 2011
Manthan Broadband Services Pvt. Ltd. Vs. Executive Officer, Puri Municipality
October 21, 2011
MARKESH MALLICK Vs. STATE OF ORISSA
August 2, 2011
MATANGINI ROUT @ GIRI Vs. STATE OF ORISSA
November 18, 2011
MEHESWAR DORA Vs. STATE OF ORISSA
November 10, 2011
MOHAMMED JABIR Vs. MANOJ KUMAR BEHERA
February 25, 2011
Monalisa Behera Vs. State of Orissa and two
March 28, 2011
MRS. ANEETA GHOSE Vs. INDUSTRIAL PROMOTION AND INVESTMENT CORPORATION OF ORISSA LIMITED
August 12, 2011
MSP SPONGE IRON LTD Vs. STATE OF ORISSA
September 28, 2011
MUNICIPAL COMMISSIONER, C.M.C. CTC Vs. HAREKRUSHNA NAYAK AND ANR.
February 4, 2011
MURALI NAIK Vs. STATE OF ORISSA
August 9, 2011
Musaraf Hussain Vs. Hazara Bibi
March 22, 2011
N LAXMINARAYANA Vs. STATE OF ORISSA
August 23, 2011
N. SURYA RAO Vs. ORISSA FOREST DEVELOPMENT CORPN. LTD. & ORS.
May 18, 2011
NAGESH KHILLO Vs. STATE OF ORISSA
November 29, 2011
Namita Panda Vs. State of Orissa
April 29, 2011
Nanda Pradhan Vs. State of Orissa
October 18, 2011
Narayan Muni Vs. State of Orissa
February 1, 2011
NAREN DEHURY Vs. STATE OF ORISSA
September 9, 2011
NARSINGH Vs. STATE OF U.P.
March 4, 2011
Natabar Sethi Vs. State of Orissa
December 8, 2011
NATIONAL INSTITUTE OF COMPUTER EDUCATION PVT LTD Vs. BRANCH MANAGER DENA BANK
March 23, 2011
NATIONAL INSURANCE COMPANY LTD Vs. REKHA JAIN
February 24, 2011
NATIONAL INSURANCE COMPANY LTD. Vs. PRAMOD KUMAR AICH AND ANR.
April 29, 2011
National Insurance Company Ltd. Vs. Sabita Barik
July 22, 2011
NEKRU @ ALEKH BEHERA Vs. STATE OF ORISSA
July 13, 2011
NEW INDIA ASSURANCE CO LTD Vs. TULSI ROUT
July 29, 2011
New India Assurance Co. Vs. State of Orissa
September 30, 2011
NEW INDIA ASSURANCE CO. LTD. Vs. STATE OF ORISSA & ORS.
May 11, 2011
NIHARBALA TRIPATHY Vs. STATE OF ORISSA
November 16, 2011
Nirakar Sahoo Vs. Bhubaneswar Development Authority
July 16, 2011
Niranjan Behera Vs. State of Orissa
November 16, 2011
NIRANJAN NATH Vs. RABINDRA NATH SHARMA
January 14, 2011
NIRANJAN PANDA Vs. STATE OF ORISSA
March 11, 2011
Niranjan Tripathy Vs. State of Orissa
December 8, 2011
Nirmala Behera Vs. Collector-cum-District Magistrate, Khurda
August 10, 2011
NISHAKAR KHATUA & FIVE ORS. Vs. STATE OF ORISSA & FOUR ORS.
September 9, 2011
Noonaram Agrawala Vs. State of Orissa
November 14, 2011
NORTH EASTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD (NESCO) Vs. STATE OF ORISSA
July 13, 2011
ORISSA CONSUMERS ASSOCIATION Vs. UNION OF INDIA
January 19, 2011
Orissa High Court, Cuttack Vs. Secretary, Home Department, Government of Orissa
December 20, 2011
ORISSA INDUSTRIES LTD., REGISTERED OFFICE AT LATHIKATA, P.O. LATHIKATA, DIST: SUNDARGARH (ORISSA) Vs. ROURKELA STEEL PLANT AND OTHERS
September 14, 2011
ORISSA MINING CORPORATION LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
July 5, 2011
ORISSA RURAL HOUSING DEVELOPMENT CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 15, 2011
ORISSA SPONGE IRON & STEEL LTD. AND ORS. Vs. BHUSHAN ENERGY LTD. AND ORS.
February 22, 2011
ORISSA STATE ELECTRICITY BOARD VESTED IN GRID CORPORATION OF ORISSA LTD Vs. BANA BEHARI PATRA
August 24, 2011
Orissa State Financial, Corporation Represented Vs. Soumendra Narayn Mohanty
December 13, 2011
ORISSAJOB.COM Vs. STATE OF ORISSA
December 23, 2011
P AREYA REDDY Vs. P O LABOUR COURT
January 20, 2011
Padmabati Behera Vs. Union of India
July 29, 2011
PADMALOCHAN BHOI Vs. STATE OF ORISSA
September 14, 2011
PAKINI ALIAS DALIMBA NAIK Vs. GAJENDRA PATEL
January 14, 2011
PANDA Infra Projects India Pvt. Ltd. Vs. State of Orissa
April 25, 2011
Panika Bhoi Vs. Kunu Bariha
March 9, 2011
PANKAJ AGRAWAL Vs. DEEPAK GOUD
March 22, 2011
PARADEEP PORT SHRAMIK SANGH Vs. GOVERNMENT OF INDIA
November 16, 2011
Parameswar Naik @ Gunaru Naik Vs. State of Orissa
December 5, 2011
Paresh Kumar Sahoo, Son of Ramesh Chandra Sahoo Vs. District & Sessions Judge, Dhenkanal
September 14, 2011
PARSURAM MOHANTY Vs. CHAIRMAN, MANAGING DIRECTOR AND ANR.
June 29, 2011
PASHUPATI ACHARYA Vs. DIPALI ACHARYA
December 7, 2011
PASUPATINATH TEMPLE AND SRI GANESH TEMPLE Vs. COLLECTOR CUTTACK
January 6, 2011
Pathani Parida Vs. Abhaya Kumar Jagadev Mohapatra
June 30, 2011
Peeyush Mohanty @ Peeyush Dhari Mohanty Vs. Project Director, Ministry of Road Transport &, Highways Project Implementation Unit, Nayapalli, Bhubaneswar
August 29, 2011
PENGUIN PAPER PLAST PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
January 3, 2011
PHULA NAIK & ORS. Vs. G.M., EAST COST RAILWAY & ORS.
August 23, 2011
PITABAS DALEI Vs. STATE OF ORISSA
August 11, 2011
PITABASH LOHARA Vs. STATE OF ORISSA
April 6, 2011
PITABASH MOHAPATRA Vs. UNION OF INDIA
April 22, 2011
PITAMBARA GOUDA Vs. STATE OF ORISSA
December 12, 2011
POTAL @ JAGADISH DORA Vs. STATE OF ORISSA
November 25, 2011
PRABHAKAR SAHOO Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
August 29, 2011
PRABHAT KUMAR PRADHAN Vs. DIVISIONAL FOREST OFFICER, NAYAGARH
November 14, 2011
Pradeep Kumar Bai Vs. District Judge, Koraput
July 19, 2011
PRADEEP KUMAR PATRA Vs. RABI NARAYAN PANDA
February 25, 2011
PRADEEP PHOSPHATES LTD Vs. SANKAR DAS
May 12, 2011
Pradip Kumar Ashe Vs. Nikhil Chandra Ashe
August 5, 2011
PRADIP KUMAR KHAITAN Vs. REGISTRAR OF COMPANIES, ORISSA
March 4, 2011
PRADIP PORT TRUST JAGATSINGHPUR Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION ORISSA
March 10, 2011
PRADIPTA KUMAR PATTNAIK Vs. CHAIRMAN, ORISSA BRIDGE AND CONSTRUCTION CORPORATION LTD. & ORS.
August 19, 2011
Prafulla Chandra Sahu Vs. Collector, Bhadrak
August 19, 2011
Prafulla Ku. Panda @ Bhalu Vs. State of Orissa
January 17, 2011
PRAFULLA KUMAR MISHRA Vs. UNION OF INDIA
September 16, 2011
Prafulla Kumar Sahoo since dead by his L.Rs Vs. Charulata Sahoo
May 5, 2011
PRAKASH STORE Vs. COMMISSIONER OF SALES TAX ORISSA
January 20, 2011
PRAMATH KUMAR JENA Vs. UNION OF INDIA
May 20, 2011
Pramod Kumar Nayak Vs. Sripati Charan Badajena
July 29, 2011
Pranesh Ranjan De Vs. Narendra Pradhan
April 15, 2011
PRASANT KUMAR SAHOO Vs. STATE OF ORISSA & ANR.
May 18, 2011
Prasanta Kumar Panigrahi Vs. Union of India
September 6, 2011
Prasanta Kumar Pattnaik Vs. Prakash Kumar Pattnaik
September 22, 2011
PRASKA LAKU Vs. STATE OF ORISSA
October 25, 2011
PRATAP KUMAR NAYAK Vs. STATE OF ORISSA
July 28, 2011
PRATAP KUMAR NAYAK Vs. STATE OF ORISSA
April 11, 2011
PRATAP KUMAR NAYAK Vs. STATE OF ORISSA
April 14, 2011
PRATIHARI NIJOG ANNADANA BHOG COMMITTEE BHITAR BAIKUNTHA DHAM, SHRI JAGANNATH TEMPLE, PURI Vs. RAMA CHANDRA GOCHHIKAR
April 5, 2011
PRATIMA KUMARI DAS Vs. LAXMI KANTA SABAT
December 16, 2011
PRATIMA NAYAK Vs. STATE OF ORISSA
January 25, 2011
Prativa Pradhan Vs. State of Orissa
September 16, 2011
Pravakar Behera Vs. Bibekananda Rout
July 26, 2011
PRAVASH CHANDRA GIRI Vs. ORISSA STEVEDORE LTD
March 31, 2011
PRAWIN KUMAR Vs. STATE OF ORISSA
March 9, 2011
PREMA MANJULA DHAL Vs. ORISSA STATE FINANCIAL CORPORATION
December 12, 2011
Premananda Behera and six Vs. State of Orissa
November 16, 2011
PREMANANDA NAYAK & ORS. Vs. BISWAMBAR NAYAK (DEAD) & ORS. (REPRESENTED THROUGH L.RS.)
August 19, 2011
PREMANANDA ROUT Vs. COMMISSIONER FOR WORKMENS COMPENSATION CUM ASST LABOUR COMMISSIONER
January 4, 2011
PREMIER SHEET BHUBANESWAR KHURDA Vs. MANAGING DIRECTOR ORISSA STATE FINANCIAL CORPN CUTTACK
August 4, 2011
PURANDER MALLICK Vs. UCO BANK & ORS.
July 12, 2011
PURENDRA MOHANTA Vs. DAMBARUDHAR MOHANTA
February 25, 2011
PUSPANJALI CHAMPATI Vs. SUB COLLECTOR KHUDRA
December 1, 2011
RABI KHARA Vs. STATE OF ORISSA
February 2, 2011
Rabindra Kumar Bisoi Vs. State of Orissa
August 10, 2011
RABINDRANATH SAMAL Vs. MEMBER CO-OPERATIVE TRIBUNAL & ORS.
July 26, 2011
RADHESHYAM MISHRA Vs. STATE OF BIHAR
June 13, 2011
RAGHAB NAIK Vs. STATE OF ORISSA
March 31, 2011
RAGHUNATH ALIAS ABHAYA ALIAS ABHI JENA Vs. STATE OF ORISSA
March 10, 2011
RAGHUNATH KIRSANI Vs. STATE OF ORISSA
November 29, 2011
RAGHUNATH MISHRA Vs. PRINCIPAL ACCOUNTANT GENERAL (A&E)
April 22, 2011
Rajak Khan Vs. Collector, Jajpur and two
November 15, 2011
Rajani Bahinipati Vs. Chief General Manager (Funds), OPTCL (HRD), Bhubaneswar
December 7, 2011
RAJANI KANTA PANDA Vs. STATE OF ORISSA
May 20, 2011
Rajen Kumar Parida Vs. Jameswar Mallick
August 9, 2011
RAJESH CHAUDHARY Vs. STATE OF ORISSA
April 26, 2011
RAJESWAR THAKUR Vs. STATE OF ORISSA
November 4, 2011
RAJMAN BHATRA Vs. STATE OF ORISSA
November 3, 2011
RAJU @ RAJENDRA KUMAR SAHU Vs. STATE OF ORISSA
December 7, 2011
RAKHAL CHANDRA MISHRA Vs. STATE OF ORISSA
January 25, 2011
RAM CHANDRA MISHRA Vs. NIRANJAN NAYAK
March 4, 2011
Ram Ratan Modi Vs. ICICI Bank, Bhubaneswar Branch Office Kharvel Nagar
February 15, 2011
RAMA NAIK @ NAKULA Vs. STATE OF ORISSA
October 28, 2011
RAMESH CHANDRA PARIDA Vs. ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPN
March 8, 2011
Ramkinkar Singh Deo Vs. Collector, Nuapada
September 16, 2011
RANGADHAR BEHERA Vs. STATE OF ORISSA
November 4, 2011
RANJAN HAPURA Vs. STATE OF ORRISA
November 23, 2011
RANJITA KAHALI Vs. STATE OF ORISSA & OTHERS
December 21, 2011
Rashmi Cement Limited Vs. State of Orissa
September 23, 2011
RASMIRANI SATAPATHY Vs. STATE OF ORISSA
September 16, 2011
RATAN DEVI TAPADIA Vs. STATE OF ORISSA
December 22, 2011
Ratha Sethy Vs. Babaji Sethy
August 30, 2011
RATIKANTA DUTTA Vs. STATE OF ORISSA
March 29, 2011
RATNAMANJARI SWAIN Vs. RITANJALI PATTANAIK & ANR.
December 16, 2011
RAVINDRA KUMAR MALLICK Vs. NARAYAN MALLICK & ANR.
March 29, 2011
Rayal Kumar Nayak Vs. Maa Narayan R.T.S. Dadakangia
February 4, 2011
RISHABH ELECTRICALS (P) LTD Vs. STATE OF ORISSA
August 2, 2011
ROHIT KUMAR BEHERA Vs. STATE OF ORISSA
November 22, 2011
ROHIT KUMAR GUPTA Vs. STATE OF ORISSA
November 14, 2011
ROURKELA DEVELOPMENT AUTHORITY Vs. ROURKELA DEVELOPMENT AUTHORITY
February 17, 2011
ROURKELA TECHNICAL EDUCATIONAL SOCIETY AND ORS. Vs. COLLECTOR CUM DISTRICT MAGISTRATE AND ORS.
May 17, 2011
RUPA TIRIYA Vs. STATE OF ORISSA
June 21, 2011
Rushi Guman Singh Vs. State of Orissa
September 15, 2011
Rutu Bariha Vs. Raghunath Mishra
October 20, 2011
S G S INDIA PVT LTD Vs. FRIMEX FOODS PVT LTD
January 27, 2011
S SIBA RAO Vs. NABIN MAHAKUR
March 4, 2011
S VENKAT RAO ALIAS SURU VENKATRAMAN MURTY RAO Vs. STATE
January 3, 2011
Sabitri Kanhar Vs. State of Orissa
March 18, 2011
SABITRI PANIGRAHI W/O LATE BHARATI KUMAR PANDA AND ORS. Vs. SRI BHARAT KUMAR SWAIN S/O PURNA CHANDRA SWAIN AND ANR.
March 25, 2011
Sachidananda Das, Son of Upendra Das, Village: Damando, PO: Bhagabanpur, PS : Nemalo Vs. State of Orissa
September 9, 2011
Sachidananda Mohanty Vs. Sri Bhagaban Gantayat
October 25, 2011
SAFURA KHATUN BIBI Vs. DAMODAR SABAT
May 13, 2011
SAINIK MISSING AND ALLIED SERVICES LTD Vs. MAHANDI COAL FIELDS LTD.
April 15, 2011
SAKHI PRADHAN Vs. STATE OF ODISSA & ORS.
April 13, 2011
SAKILA MAJHI Vs. STATE OF ORISSA
February 9, 2011
SAKUNTALA SAHU Vs. SUSANTA KUMAR PANIGRAHI
March 18, 2011
SAMA KIRSANI Vs. STATE OF ORISSA
August 24, 2011
SAMSUR Vs. STATE OF ORISSA
November 1, 2011
SANA BHOI Vs. STATE OF ORISSA
March 7, 2011
SANA MAJHI Vs. STATE OF ORISSA
September 28, 2011
Sandhyatara Behera Vs. Sub-Collector, Nuapada
February 28, 2011
SANIA SISA Vs. STATE OF ORISSA
January 12, 2011
Sanjay Kumar Das Mohapatra Vs. State of Orissa
July 22, 2011
SANJAY KUMAR NEURA Vs. ED FUTA, GENERAL SECRETARY, TRF OF RI
March 17, 2011
SANJAY NAYAK Vs. STATE OF ORISSA
September 30, 2011
Sanjaya Samanta Vs. State of Orissa
January 20, 2011
SANJU NAYAK Vs. AMAL DAS
March 30, 2011
Sanjukta Sahu Vs. Sailabala Mishra
September 12, 2011
Sanjulata Gochhayat Vs. State of Orissa
September 14, 2011
SANKAR DAS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL BHUNESWAR
March 4, 2011
SANKAR PRASAD PANI Vs. STATE POLLUTION CONTROL BOARD AND ANR.
January 22, 2011
SANKARSANA BEHERA Vs. STATE OF ORISSA
June 28, 2011
SANTA ALIAS SANTU MUKHERJEE Vs. STATE OF ORISSA
March 9, 2011
Santosh Behera Vs. State of Orissa
May 11, 2011
SANTOSH KU SAHU Vs. ADDL D I G P
January 21, 2011
SANTOSH KUMAR MOHAPATRA Vs. APPELLATE AUTHORITY-CUM-D.G.M., CENTRAL BANK OF INDIA & ORS.
March 30, 2011
Santosh Kumar Nayak Vs. State of Orissa
March 3, 2011
SANTOSH KUMAR NAYAK Vs. STATE OF ORISSA
March 11, 2011
SANTOSH KUMAR SAHOO Vs. RAMAWATAR SAHA
June 21, 2011
SANTOSH RAUT @ CHORA RAUT Vs. STATE OF ORISSA
December 8, 2011
SANU PARAJA Vs. STATE OF ORISSA
March 9, 2011
SANWARIA STEEL PVT. LTD. HAVING ITS REGISTERED OFFICE REPRESENTED BY ITS DIRECTOR VINOD KUMAR AGARWAL Vs. UNION OF INDIA (UOI) REPRESENTED BY THE GENERAL MANAGER AND ORS.
May 19, 2011
SARA PALEI Vs. STATE OF ORISSA
November 15, 2011
Sarala Stone Crusher Vs. Member Secretary, State Pollution Control Board
May 11, 2011
SARASWATI MALLIK Vs. STATE OF ORISSA & ORS.
July 26, 2011
Sarat Kumar Dash Vs. State of Orissa
April 20, 2011
SARATBALA BEHERA Vs. STATE OF ORISSA
April 15, 2011
SARIAMANI HOTA Vs. STATE OF ORISSA
June 22, 2011
SAROJINI RATH Vs. GOURIBALA RATH
April 29, 2011
SAROJKANTA MOHAPATRA Vs. ARUN KUMAR PANDA
March 3, 2011
SARPANCH, ALLAORI G.P. AND ORS. Vs. STATE OF ORISSA AND ORS.
March 4, 2011
SATRUGHAN PATRA Vs. BAIKUNTHA NATH MOHAPATRA
January 4, 2011
SATYA SUNDAR DAS Vs. ORIENTAL INSURANCE CO. LTD. AND ANR.
March 17, 2011
SATYABADI PATRA Vs. REGIONAL PROVIDENT FUND COMMISSIONER BHABISHYANIDHI BHAWAN JANPATH
January 14, 2011
SATYABHAMA DAS, W/O. LATE MAHESWAR DAS, VILLAGE: GANJA, P.O. /P.S. RAJKANIKA, DIST: KENDRAPADA Vs. STATE OF ORISSA AND OTHERS
September 20, 2011
SAYED BASAR ALLI Vs. URMILA PATTANAIK
May 13, 2011
SHIBA SANKAR NANDA Vs. PADMINI NAIK
March 23, 2011
Shree Jeeban, representated through its Secretary, Sri Niranjan Behera Vs. Chief Commissioner of Income Tax,Orissa and three
October 24, 2011
Shri Aditya Pani Vs. State of Orissa
August 17, 2011
SHRI HEMANTA KUMAR PANDA, ADVOCATE, S/O LATE NEERADA CHANDRA PANDA Vs. COMMISSIONER-CUM-SECRETARY TO THE CHANCELLOR
May 12, 2011
Shri M. Chandrapati Rao Vs. State Pollution Control Board,Orissa
September 17, 2011
Shri Sujit Kumar Chatterjee, IPS (Retd.) former D.G. of Police, Orissa Vs. Chairman-cum-Managing Director, United India Insurance Co.
December 28, 2011
SHYAM CHANDRA Vs. STATE OFORRISA
August 10, 2011
SHYAM NAIK Vs. GENERAL MANAGER EAST COAST RAILWAY RAIL VIHAR CHANDRASEKHARUR BHUBANESWAR
August 23, 2011
SHYAMA MINERALS, REPRESENTED BY ITS PROPRIETOR SRI PRASANNA KUMAR SAMANTARAY Vs. STATE OF ORISSA AND ORS.
April 11, 2011
Shyama Sahu Vs. State of Orissa
December 5, 2011
SIBA BAGH Vs. STATE OF ORISSA
October 17, 2011
SIBA CHARAN SABAR Vs. STATE OF ORISSA
July 15, 2011
Siba Karan Vs. State of Orissa
February 9, 2011
SIBA NARAYAN PATNAIK Vs. STATE OF ORISSA
September 6, 2011
SIBA PRASAD SATPATHY Vs. REPUBLIC OF INDIA
April 7, 2011
Sibanarayan Samal Vs. State of Orissa
August 9, 2011
SIBARAM PRADHAN Vs. STATE OF ORISSA
April 19, 2011
SIDDHARTH ARORA Vs. STATE OF ORISSA
December 19, 2011
SIMANCHAL BEHERA @ KUNA @ ROWDY Vs. STATE OF ORISSA
October 31, 2011
SIMKARI HUIKA Vs. STATE OF ORISSA
September 20, 2011
Sk. Majnu Vs. Lochan Sahoo
March 23, 2011
SMT. DRAUPADI SOREN Vs. STATE OF ORISSA
April 25, 2011
SMT. DUTIKA MUNDA @ DUTIKA MUNDA W/O DINESH MUNDA, VILL: SAHAJBAHAL, PO: KHARASANMAL, VIA: GOURPALI, DIST: SAMBALPUR Vs. STATE OF ORISSA AND OTHERS
September 14, 2011
SMT. MITHILA SETH, W/O. NIRMAL SETH Vs. THE COLLECTOR
May 4, 2011
SMT. RAJASHREE GAJENDRA Vs. STATE OF ODISHA
April 6, 2011
SMT. SUKANTI ROUTRAY Vs. STATE OF ORISSA & ORS.
September 9, 2011
SNEHA KUMAR PRADHAN Vs. MAHANADI COALIFIELDS LIMITED
April 6, 2011
Sobulan Naik @ Subulan Nayak Vs. State of Orissa
August 9, 2011
SOMANATH GOUDA AND ANOTHER Vs. SMT. SUNKARI MUTYALAMMA(DEAD), HER LRS SUNKARI SANJEEVA & OTHERS
March 4, 2011
SOMNATH BADNAIK Vs. STATE OF ORISSA
September 7, 2011
SOUMENDRA NARAYAN MOHANTY Vs. MANAGING DIRECTOR, O.S.F.C.
July 22, 2011
Sourindra Narayan Bhanja Deo Vs. Member, Board of Revenue, Orissa
April 20, 2011
SRI ALOKA CHANDRA BISHOI S/O LATE SOMANATH BISHOI AND ORS. Vs. STATE OF ORISSA REPRESENTED BY THE COMMISSIONER-CUM-SECRETARY, DEPTT. OF FOOD SUPPLIES AND CONSUMER WELFARE AND ANR.
May 19, 2011
Sri Ashok Kumar Sahoo Vs. Forest Range Officer, Nayagarh
June 24, 2011
SRI BRUNDABEN PATRA Vs. RAJALAXMI PATRA
May 3, 2011
SRI DANYAL SAHU Vs. SUJATA SAHOO
September 23, 2011
Sri Gopal Chandra Mohanty Vs. Utkal University representedt hrough its Registrar, Vani Vihar
March 22, 2011
Sri Jyoti Prasad Roy Vs. State of Orissa
March 3, 2011
SRI KEDAR CHANDRA PATTNAIK Vs. STATE OF ORISSA
November 25, 2011
SRI NAKULA CHARAN GOCHHAYAT, S/O LATE DINABANDHU GOCHHAYAT Vs. SECRETARY, JAGATSINGHPUR SUB-DIVISIONAL HOUSE BUILDING COOPERATIVE SOCIETY LTD. AND ORS.
May 13, 2011
Sri Pravakar Swain Vs. Tahasildar
July 20, 2011
Sri Raj Gopal Ramanuja Das Vs. Commissioner of Endowments
August 5, 2011
Sri Rajkishore Joshi Vs. State of Orissa
December 12, 2011
Sri Satyananda Nayak Vs. Union of India
August 12, 2011
Sri Shyama Prasad Tripathy Vs. Aishwarya Satpathy
August 5, 2011
Sri Susanta Kumar Sahu Vs. Secretary, Bar Council of India,New Delhi
February 15, 2011
SRI UPENDRA PATRO Vs. STATE OF ORISSA
October 21, 2011
SRI ZAKIR KHAN, PLOT NO. 1374, GANDAMUNDA, BHUBANESWAR Vs. STATE OF ORISSA AND OTHERS
September 30, 2011
SRIJANGA GRAMAPANCHAYAT Vs. STATE OF ORISSA
December 16, 2011
SRIKANTA MOHAPATRA Vs. LIFE INSURANCE CORPORATION OF INDIA
November 14, 2011
SRIKANTA PATTANAIK Vs. STATE
August 9, 2011
STATE Vs. SUDARSAN PARIDA
January 12, 2011
STATE OF ORISSA Vs. M/S. SAMANTRAY CONSTRUCTION PVT. LTD.
May 16, 2011
STATE OF ORISSA Vs. ALL ORISSA LOWER SECONDARY TEACHERS ASSOCIATION
December 23, 2011
STATE OF ORISSA Vs. DR BISWANATH HOTA
July 29, 2011
STATE OF ORISSA Vs. GURUDAS MAJHI
June 29, 2011
STATE OF ORISSA Vs. PABITRA MOHAN ROUL
January 13, 2011
STATE OF ORISSA Vs. SURENDRA SUHULA AND ANOTHER
January 19, 2011
STATE OF ORISSA Vs. BIJAYA SANKAR SAHU & ORS.
August 26, 2011
STATE OF ORISSA Vs. DR. PRASANNA KUMAR PATI
March 9, 2011
STATE OF ORISSA Vs. MANOJ KUMAR SINGH
March 18, 2011
STATE OF ORISSA Vs. TARUN KHAMARI
November 24, 2011
STATE OF ORISSA Vs. JAGANNATH CHOUDHURY SPECIAL CLASS CONTRACTOR
November 18, 2011
State of Orissa Vs. Pirasta Pradhan
January 19, 2011
STATE OF ORISSA Vs. BIPIN BIHARI JENA
February 17, 2011
STATE OF ORISSA Vs. SUBRAT KUMAR TRIPATHY
January 25, 2011
State of Orissa Vs. Samir Sahoo
May 10, 2011
State of Orissa Vs. Rasananda Pradhan
April 20, 2011
STATE OF ORISSA Vs. NARAYAN CHANDRA NAYAK
August 1, 2011
STATE OF ORISSA Vs. SANKAR BHANJA
January 24, 2011
STATE OF ORISSA Vs. TARAKANTA MOHAPATRA & ORS.
August 2, 2011
STATE OF ORISSA Vs. DAITARY ROUT AND ORS.
June 29, 2011
STATE OF ORISSA Vs. PRAMOD KUMAR SAHU &ANR.
October 20, 2011
State Pollution Control Board,Orissa, Bhubaneswar Vs. State of Orissa
July 25, 2011
State Transport Employees Federation, represented through the Vice-President Sri Mathura Chandra Sahoo Vs. Orissa State Road Transport Corporation,represented through its Chairman-cum-Managing Director and two
January 17, 2011
SUBASH NAYAK @ ALUA Vs. STATE OF ORISSA
April 21, 2011
SUBHADARSINI SUPPLY AGENCY Vs. STATE OF ORISSA
December 14, 2011
Subhashree Das @ Mili Panda Vs. State of Orissa
October 19, 2011
SUBHENDU MOHANTY Vs. STATE OF ORISSA AND ORS.
March 28, 2011
SUBODH KU. BHUYAN S/O. NARENDRA NARAYAN BHUYAN Vs. CHAIRMAN, STATE TRANSPORT AUTHORITY AND ORS.
April 20, 2011
SUBODHA MOHANTA Vs. STATE OF ORISSA
July 29, 2011
SUDARSAN BEHERA & FOUR ORS Vs. STATE OF ORISSA
September 16, 2011
SUDHAKAR REDDY Vs. TIPNNA KESAB REDDY
February 2, 2011
SUDHANSU SEKHAR RATH Vs. STATE OF ORISSA
August 10, 2011
Sudhansumala Sahu Vs. Binodini Panda
December 1, 2011
SUKANTA KUMAR JENA Vs. STATE OF ORISSA
November 24, 2011
SUKANTI MOHAPATRA Vs. ORISSA STATE FINANCIAL CORPORATION
November 16, 2011
Sukun Kissan Vs. State of Orissa
May 4, 2011
SUKUTA ALIAS SUKANTA ALIAS ANATHA GURU Vs. STATE OF ORISSA
January 13, 2011
SUMAN PATRA Vs. STATE OF ORISSA
September 9, 2011
Sumitra Bhuyan Vs. State at Orissa
February 25, 2011
SUNAKAR BEHERA Vs. STATE OF ORISSA
April 21, 2011
SURENDRA DEHURY Vs. STATE OF ORISSA
March 29, 2011
Surendra Kumar @ Surendra Routray Vs. State of Orissa
January 20, 2011
Surendra Kumar Patra Vs. Abani Kumar Sahoo
April 22, 2011
Surendra Kumar Purohit Vs. State of Orissa
December 23, 2011
Suresh Kumar Sarangi Vs. Bansidhar Jagdev
March 22, 2011
Suru alias Krupanidhi Bhoi Vs. State of Orissa
September 12, 2011
SUSHANT DAS & SUBRAT Vs. STATE OF ORISSA
January 20, 2011
SUSHANTA SEKHAR BANCHHOR Vs. STATE OF ORISSA
March 8, 2011
SUSHILA DEVI KEDIA Vs. GYANENDRA KUMAR RAY
July 13, 2011
Swarnalata Dash Vs. Tahasildar, Niali
July 20, 2011
SWARNAREKHA ROUT & ORS. Vs. STATE OF ORISSA & ORS.
May 10, 2011
TADINGI RAMMURTY Vs. STATE OF ORISSA
March 9, 2011
TAPA HO @ LAGURI Vs. STATE OF ORISSA
January 19, 2011
TAPAN JENA Vs. STATE OF ORISSA
February 11, 2011
Thakur Kesharsingh Gosein Vs. Land Reforms Commissioner, Cuttack
May 18, 2011
TIKELAL KHARSEL Vs. STATE OF ORISSA
October 25, 2011
Tirupati Sahu Vs. State of Orissa
December 23, 2011
TOFFAN SARBHANG Vs. STATE OF ORISSA
March 23, 2011
Toyo Engineering India Ltd. Vs. Sales Tax Officer,Jagatsinghpur Circle, Paradeep
September 6, 2011
TRINATH NAIK ALIAS NAYAK Vs. HEMA BEWA
July 7, 2011
Tulsi Prasad Agarwala Vs. Narayan Das
December 9, 2011
TULU @ SURYANARAYANA SAHOO Vs. STATE OF ORISSA
June 24, 2011
Tunilata Mallick Vs. State of Orissa
July 19, 2011
TUNU @ JAGA @ JAGANNATH @ AMITABHA DAS Vs. STATE OF ORISSA
September 16, 2011
Tushar Kanta Panigrahi Vs. Udayanath Sahu
August 22, 2011
Union of India Vs. Kishore Ch. Mohanty
April 6, 2011
UNION OF INDIA & ANR. Vs. S.N. KANUNGO & ANR.
August 9, 2011
UNITED COMMERCIAL BANK, BOLANGIR Vs. SASHIKANTA BHAMMAR
October 27, 2011
UNITED INDIA INSURANCE CO LTD Vs. LABANYABATI DEV
November 18, 2011
UNITED INDIA INSURANCE CO LTD Vs. SUNAKAR ROUT
August 19, 2011
UNITED INDIA INSURANCE CO. LTD. Vs. BANOJ MANJARI MAHANTA & ANR.
April 19, 2011
UTKAL BUILDERS LIMITED Vs. UNION OF INDIA
March 17, 2011
UTKAL PHARMACEUTICALS MANUFACTURERS ASSOCIATION Vs. STATE OF ORISSA
March 3, 2011
VEDANTA ALUMINIUM LIMITED, REPRESENTED BY DR. MUKESH KUMAR, PRESIDENT AND CHIEF OPERATING OFFICER S/O. BABU LAL JAISWAL Vs. UNION OF INDIA (UOI) AND ANR.
July 19, 2011
Vikash Metal & Power Ltd. Vs. Mangalam Metals
June 26, 2011
VIKASH METAL AND POWER LTD Vs. MANGALAM METALS AND ORES LTD
June 29, 2011
VISA COMTRADE LTD Vs. UNION OF INDIA
May 18, 2011
VISHAL RETAIL LTD Vs. ACHHAR SINGH BHUMBER
March 4, 2011
XAVIER'S INSTITUTE OF MANAGEMENT Vs. STATE OF ORISSA
November 24, 2011