A AND N ISLANDS INTEGRATED DEVELOPMENT CORPORATION LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 25, 2011 |
A AND N TOURIST BOAT OPERATORS ASSOCIATION Vs. DIRECTOR GENERAL OF SHIPPING
|
March 14, 2011 |
A G RUBBER INDUSTRIES Vs. CESC LIMITED
|
July 14, 2011 |
A K GHOSH AND CO Vs. STATE OF WEST BENGAL
|
May 5, 2011 |
A K MAHESHWARY Vs. STATE OF WEST BENGAL
|
December 7, 2011 |
A TALUKDAR AND CO FERTILIZERS PVT LTD Vs. OFFICIAL LIQUIDATOR
|
July 8, 2011 |
ABANI SARKAR Vs. STATE OF WEST BENGAL & ORS
|
November 1, 2011 |
ABC COMPANY Vs. UNION OF INDIA
|
April 4, 2011 |
ABDUL GAFUR Vs. STATE OF WEST BENGAL
|
May 19, 2011 |
ABDUL HOSSAIN Vs. STATE OF WEST BENGAL
|
August 11, 2011 |
ABDUL LATIF Vs. ASHVINI KUMAR
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September 20, 2011 |
ABDUL ODUD Vs. STATE OF WEST BENGAL
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June 20, 2011 |
ABDUL OHAB MALLICK Vs. RAHIMA KHATUN BIBI
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May 5, 2011 |
ABDUL SALAM Vs. STATE
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July 7, 2011 |
ABDUL SAMEER Vs. BINU NAIR
|
February 2, 2011 |
ABDUR RAHAMAN Vs. MD ABDUL HYE & ANR
|
June 18, 2011 |
ABDUS SABUR Vs. STATE OF WEST BENGAL
|
May 3, 2011 |
ABDUS SADEQUE SARKAR Vs. STATE OF WEST BENGAL
|
May 2, 2011 |
ABHA RANI DE DHARA Vs. SRI GURU TANTI
|
February 25, 2011 |
ABHIJIT TEA COMPANY PVT LTD Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION
|
May 19, 2011 |
ABHIMANYU MAZUMDAR Vs. SUPERINTENDING ENGINEER
|
February 11, 2011 |
ABJUN BIBI Vs. MD. RAFIQUDDIN MOTTA AND ANR.
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June 24, 2011 |
ABSAR GAZI Vs. STATE OF WEST BENGAL
|
December 7, 2011 |
ABUL KASHEM MONDAL ALAIS JARU MONDAL Vs. STATE OF WEST BENGAL
|
September 6, 2011 |
ACC LIMITED Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAXES, CORPORATE DIVISION AND OTHERS
|
June 17, 2011 |
ACHARYA PARAMESHWARANANDA AVADHUTA Vs. ACHARYA VISHWADEVANANDA AVADHUTA
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May 20, 2011 |
ACHINTYA SEKHAR RARHI Vs. DEBUTTA RARHI
|
December 23, 2011 |
ADHIR RANJAN GURU Vs. GOPINATH PRAMANIK
|
May 11, 2011 |
ADHUNIK ISPAT LIMITED Vs. TRIVENI INFRASTRUCTURE DEVELOPMENT CO LIMITED
|
January 13, 2011 |
ADHUNIK ISPAT LIMITED Vs. TRIVENI INFRASTRUCTURE DEVELOPMENT CO LIMITED
|
January 14, 2011 |
ADITI RANI BISWAS Vs. SRI KHAGENDRA NATH DUTTA
|
January 6, 2011 |
ADITYA MALHOTRA Vs. NAMRATA MALHOTRA
|
April 5, 2011 |
ADMINISTRATOR, GUSTIA KSHETRANATH HIGH SCHOOL Vs. STATE OF WEST BENGAL & ORS
|
September 22, 2011 |
ADYA PIPES PRIVATE LIMITED Vs. CENTRAL BANK OF INDIA
|
March 9, 2011 |
ADYTI GHOSH Vs. SUJATA BANERJEE
|
March 23, 2011 |
AFTAB ALI SAHA Vs. SYED SAIDUL
|
June 29, 2011 |
AHIBHUSAN GIRI Vs. STATE OF WEST BENGAL
|
April 6, 2011 |
AI CHAMPDANY INDUSTRIES LIMITED Vs. BLANCATEX A G
|
March 21, 2011 |
AJAY KUMAR SINGH Vs. CHIEF JUSTICE HIGH COART AT CALCUTTA
|
April 18, 2011 |
AJIT KUMAR AGARWAL Vs. NISCHINTAPUR TEA COMPANY LTD
|
September 22, 2011 |
AJIT MISHRA Vs. STATE OF WEST BENGAL
|
January 27, 2011 |
AJIT MOHAN PAL Vs. REBA PAL
|
July 6, 2011 |
AJOY BAG ALIAS ROY Vs. ESTATE OFFICER CALCUTTA PORT TRUST
|
September 26, 2011 |
AJOY KUMAR SHAW Vs. STATE OF WEST BENGAL
|
March 25, 2011 |
AKBAR ALI Vs. STATE OF WEST BENGAL
|
August 18, 2011 |
AKBAR KHAN Vs. STATE OF WEST BENGAL
|
September 28, 2011 |
AKHTARI BEGAM AND OTHERS Vs. FATEMA BIBI ALIAS RAHIMURNESSA
|
December 15, 2011 |
AKLEMA BIBI Vs. MAHUDDIN
|
September 26, 2011 |
AL HAZ AMIR HASAN PROPERTIES PVT LTD Vs. LAND ACQUISITION COLLECTOR
|
June 17, 2011 |
AL SAIF INTERNATIONAL Vs. UNION OF INDIA
|
December 23, 2011 |
ALI AKBAR MONDAL Vs. STATE OF WEST BENGAL
|
January 7, 2011 |
ALI HOSSIN Vs. BOARD OF WAKFS
|
July 19, 2011 |
ALLHADI MAJHI Vs. ORIENTAL INSURANCE CO LTD
|
July 7, 2011 |
ALO RANI GUHA Vs. SHANTI DUTTA
|
December 19, 2011 |
ALOK KUMAR DAS Vs. STATE OF WEST BENGAL
|
February 23, 2011 |
ALOK KUMAR DASGUPTA Vs. STATE OF WEST BENGAL
|
September 6, 2011 |
ALOK TODI Vs. COMMISSIONER OF INCOME TAX
|
July 13, 2011 |
ALOKA DATTA Vs. SIPRA CHOWDHURY
|
June 17, 2011 |
ALOKE BOSE Vs. SUBAL PAUL
|
March 9, 2011 |
AMALENDU BIKASH SAHA Vs. KALYANI SAHA
|
July 29, 2011 |
AMAN ROY Vs. DULALPADA ROY
|
August 30, 2011 |
AMAR KUMAR JHA Vs. STATE OF WEST BENGAL
|
September 26, 2011 |
AMARENDRA NARAYAN PAL Vs. MANESWARPUR SHIVADURGA SAMITY HIGH SCHOOL
|
February 11, 2011 |
AMARENDRA NATH GHOSAL Vs. BRIJ MOHAN AGARWAL
|
September 8, 2011 |
AMARESH CHANDRA BERA Vs. STATE
|
January 13, 2011 |
AMBER TOURS AND TRAVELS P LTD Vs. PADMAVATI INVESTMENT LIMITED
|
August 10, 2011 |
AMBUJ BISWAS Vs. SUDHANGSHU DUBEY
|
March 7, 2011 |
AMCO TRADERS Vs. UNION OF INDIA
|
March 23, 2011 |
AMIN AHMED KHAN Vs. STATE OF WEST BENGAL & ORS
|
October 10, 2011 |
AMIR KUMAR DAS Vs. STATE OF WEST BENGAL
|
January 27, 2011 |
AMIR SK ALIAS KACHAI Vs. STATE OF WEST BENGAL
|
July 12, 2011 |
AMIT DUTTA Vs. SITA RAM PROJECTS PVT LTD
|
July 19, 2011 |
AMIT SASMAL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD
|
May 11, 2011 |
AMIT SRIVASTAV Vs. BIJOY KUMAR LALA
|
July 5, 2011 |
AMITABHA DATTA Vs. KIRAN RASAILY
|
January 31, 2011 |
AMITABHA MITRA Vs. STATE OF WEST BENGAL
|
August 8, 2011 |
AMITABHA MITRA Vs. STATE OF WEST BENGAL
|
August 18, 2011 |
AMITAVA BANERJEE Vs. DEBTS RECOVERY TRIBUNAL KOLKATA
|
September 7, 2011 |
AMITAVA BHATTACHARJEE Vs. INDIAN STATISTICAL INSTITUTE
|
July 8, 2011 |
AMRIT SALES PROMOTION PVT. LTD. Vs. UNION OF INDIA
|
April 5, 2011 |
AMRITA BANGUR Vs. CHIEF POST MASTER GENERAL
|
January 25, 2011 |
AMRITA KUMAR PRADHAN Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 13, 2011 |
AMULYA MAHATA Vs. STATE OF WEST BENGAL
|
November 11, 2011 |
AMZED ALI Vs. NAWAB ALI
|
September 2, 2011 |
ANANDA KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
April 20, 2011 |
ANANDA MARGA PRACARAKA SAMGHA Vs. STATE OF WEST BENGAL
|
December 13, 2011 |
ANANDA PAUL Vs. STATE OF WEST BENGAL
|
February 21, 2011 |
ANANTA BHOWMIK Vs. PRAFULLYA MONDAL
|
May 20, 2011 |
ANANTA KUMAR GUHA Vs. THE STATE OF WEST BENGAL AND ORS.
|
November 8, 2011 |
ANCHOR HEALTH AND BEAUTY CARE PVT LTD Vs. CONTROLLER OF PATENTS AND DESIGNS
|
May 19, 2011 |
ANDAMAN WOOD PRODUCTS INDIA PVT LTD Vs. UNION OF INDIA
|
March 16, 2011 |
ANGUS JUTE WORKS OF THE ANGUS CO. LTD. AND ANOTHER Vs. JOINT COMMISSIONER, CORPORATE DIVISION AND OTHERS
|
July 5, 2011 |
ANIL GUPTA TRADING AS M/S. SHIVA LAMPS INDUSTRIES Vs. EVEREADY INDUSTRIES INDIA LTD.
|
August 25, 2011 |
ANIL KUMAR BANERJEE Vs. INDIABULLS HOUSING FINANCE LTD
|
August 25, 2011 |
ANIL KUMAR DAS AND ORS Vs. SHYAMAPADA GHARA AND ORS
|
March 29, 2011 |
ANIL KUMAR JHA Vs. STATE OF WEST BENGAL
|
September 6, 2011 |
ANIL KUMAR JHA Vs. THE STATE OF WEST BENGAL & ORS
|
September 26, 2011 |
ANIL MONDAL Vs. STATE OF WEST BENGAL
|
May 20, 2011 |
ANIMA GUPTA Vs. DEBASISH GUPTA
|
March 8, 2011 |
ANIMESH DUTTA GUPTA Vs. STATE OF WEST BENGAL
|
April 12, 2011 |
ANINDYA DASGUPTA Vs. DEBASISH BAISYA
|
November 28, 2011 |
ANISUR RAHAMAN Vs. STATE OF WEST BENGAL
|
September 30, 2011 |
ANISUR RAHAMAN Vs. STATE OF WEST BENGAL
|
January 21, 2011 |
ANISUR RAHMAN Vs. SAFIUR RAHAMAN
|
March 16, 2011 |
ANJALI MANDAL Vs. STATE OF WEST BENGAL
|
January 27, 2011 |
ANJANA DUBEY Vs. STATE OF WEST BENGAL
|
March 18, 2011 |
ANNADATA DISTRIBUTOR Vs. RANJIT KUMAR MAITY
|
August 18, 2011 |
ANNAPURNA MUKHOPADHYAY Vs. STATE OF WEST BENGAL
|
September 22, 2011 |
ANOWARA BIBI Vs. STATE OF WEST BENGAL
|
August 11, 2011 |
ANSARUL HAQUE Vs. THE STATE OF WEST BENGAL AND ORS.
|
September 6, 2011 |
ANUJ AGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 31, 2011 |
ANUP KUMAR DAS Vs. STATE OF WEST BENGAL
|
March 14, 2011 |
ANUPAM DAS Vs. TARUN KUMAR BANERJEE
|
August 4, 2011 |
ANUPAM KHOSLA Vs. OFFICIAL LIQUIDATOR HIGH COURT CALCUTTA
|
July 20, 2011 |
ANUPAMA DAS Vs. SRI NIRMAL KUMAR TAMLI
|
May 2, 2011 |
ANUPAMA ROY Vs. MINU KARMAKAR
|
July 29, 2011 |
ANVIL INVESTMENTS PVT LTD Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
|
February 4, 2011 |
APARAJITA ALIAS APARAJITA LUTHRA Vs. POONAM LUTHRA
|
September 19, 2011 |
APU KARMAKAR Vs. STATE OF WEST BENGAL
|
September 26, 2011 |
APURBALAL DUTTA Vs. HOOGHLY DISTRICT PRIMARY SCHOOL COUNCIL
|
December 1, 2011 |
ARABINDA GHOSH & ORS. Vs. UNION OF INDIA & ORS.
|
December 20, 2011 |
ARABINDA GIRI Vs. SHRIRAM TRANSPORT COMPANY LTD.
|
November 17, 2011 |
ARAMBAGH HATCHERIES LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
September 15, 2011 |
ARATI DAM Vs. STATE OF WEST BENGAL
|
May 19, 2011 |
ARATI GHOSE Vs. SRI SATYA NARAYAN TRIPATHI
|
April 25, 2011 |
ARATI PRADHAN Vs. NATIONAL INSURANCE CO. LTD. AND ANR.
|
March 25, 2011 |
ARCHANA DAS Vs. SUBRATA DAS
|
January 17, 2011 |
ARFAN ALI ALIAS ERFAN ALI ALIAS SANNU SK Vs. STATE OF WEST BENGAL
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March 17, 2011 |
ARIF ALI @ SAHEB Vs. STATE OF WEST BENGAL
|
October 13, 2011 |
ARINDAM JHA Vs. STATE OF WEST BENGAL
|
August 2, 2011 |
ARJUN MAHATO Vs. WEST BENGAL STATE ELECTRICITY, DISTRIBUTION COMPANY LTD. & ORS.
|
August 18, 2011 |
ARMEN GEORGE & CO. PVT. LTD. Vs. FLAVEIN PROPERTIES PVT. LTD. & ANOTHER
|
April 28, 2011 |
ARONI AGRI EQUIPMENT PVT LTD Vs. STATE OF WEST BENGAL
|
September 29, 2011 |
ARPITA SEN Vs. STATE OF WEST BENGAL
|
March 23, 2011 |
ARUN DUTTABOXI Vs. STATE OF WEST BENGAL
|
August 26, 2011 |
ARUN KR DEY Vs. SAROJ KR SANYAL
|
September 9, 2011 |
ARUN KUMAR BASU Vs. JAYANTA BOSE
|
December 2, 2011 |
ARUN KUMAR PAUL Vs. ALIPTA PAUL
|
July 5, 2011 |
ARUN MANNA Vs. SHYAMAPADA MAITY
|
June 14, 2011 |
ARUN SEN Vs. PUSPA RANI MUKHERJEE
|
January 19, 2011 |
ARUP BANDOPADHYAY Vs. STATE OF WEST BENGAL
|
December 2, 2011 |
ARUP KUMAR KHAN Vs. STATE OF WEST BENGAL & ORS
|
September 29, 2011 |
ARYA SAMAJ, KOLKATA AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
March 1, 2011 |
ASHA DEVI MASKARA Vs. JATINDRA NATH DAS
|
August 23, 2011 |
ASHA TAMANG Vs. STATE OF WEST BENGAL
|
September 28, 2011 |
ASHIM KUMAR BANERJEE Vs. STATE OF WEST BENGAL
|
September 9, 2011 |
ASHIM KUMAR BANERJEE Vs. RADHARANI MALLICK
|
May 19, 2011 |
ASHIM KUMAR SARKAR Vs. CESC LIMITED
|
August 26, 2011 |
ASHIRBAD FOOD PRODUCTS PVT LTD Vs. SANTOSH KR KATARUKA
|
July 15, 2011 |
ASHIS KUMAR MAITY Vs. STATE OF WEST BENGAL
|
January 7, 2011 |
ASHOK DANDAPAT Vs. AUTHORISED OFFICER PUNJAB NATIONAL BANK
|
June 21, 2011 |
ASHOK KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
November 3, 2011 |
ASHOK KUMAR LAHIRI Vs. STATE OF WEST BENGAL
|
June 24, 2011 |
ASHOK KUMAR NAG Vs. NARAYAN KUMAR ROY
|
July 18, 2011 |
ASHOK KUMAR PAN Vs. STATE OF WEST BENGAL
|
September 16, 2011 |
ASHOK KUMAR REDH Vs. UTTAM CHAND SURANA
|
August 3, 2011 |
ASHOK KUMAR ROY Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 26, 2011 |
ASHOK KUMAR SINGH Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION & ORS.
|
February 25, 2011 |
ASHOK SAHA Vs. MIRA SHAW
|
February 22, 2011 |
ASHOKA DHAR Vs. PARTHA BANERJEE
|
August 19, 2011 |
ASHOKA GHOSE Vs. PRADIP CHAUDHURI
|
March 22, 2011 |
ASHOKA GHOSE AND ORS. Vs. DEBSONS LTD.
|
March 22, 2011 |
ASHOKE BOSE Vs. KESHARSHYAM CONSTRUCTION PVT LTD
|
August 10, 2011 |
ASHOKE KUMAR NANDI Vs. DIGBIJOY SINHA
|
September 26, 2011 |
ASHOKE SINGH Vs. STATE OF WEST BENGAL
|
June 20, 2011 |
ASHUTOSH GHOSH Vs. STATE OF WEST BENGAL & ORS
|
November 8, 2011 |
ASIF Vs. STATE OF WEST BENGAL
|
September 2, 2011 |
ASIM DAS Vs. RAM NIRANJAN DHANUKA
|
November 28, 2011 |
ASIM KUMAR CHATTARAJ Vs. SANKAR PRASAD CHATTARAJ
|
June 20, 2011 |
ASIM RANJAN COOMER Vs. NISHAKAR KUMAR & ORS
|
January 27, 2011 |
ASIT KUMAR BASU Vs. KALYAN KUMAR GHOSH
|
November 15, 2011 |
ASIT ROY ALIAS ASITBARAN ROY Vs. SUMITA DUTTA
|
July 6, 2011 |
ASMA BIBI & ANOTHER Vs. NASIM ALI AZAD & ANOTHER
|
November 17, 2011 |
ASOKE DAB Vs. STATE OF WEST BENGAL
|
May 18, 2011 |
ASRAFUL HAQUE Vs. STATE OF WEST BENGAL
|
February 15, 2011 |
ASSAMBROOK LTD Vs. MANJU DEVI SINGHANIA
|
June 21, 2011 |
ASSET RECONSTRUCTION COMPANY (I) LTD Vs. KANORIA JUTE AND INDUSTRIES LTD
|
May 19, 2011 |
ASSOCIATED RUBBER WORKS & ANR Vs. CESC LTD & ORS
|
January 13, 2011 |
ASUTOSH TRIPATHI & ORS Vs. STATE OF WEST BENGAL & ORS
|
November 9, 2011 |
ATANU CHAKI Vs. UNION OF INDIA & ORS
|
November 8, 2011 |
ATAUR RAHAMAN Vs. STATE OF WEST BENGAL
|
January 27, 2011 |
ATIN BOSE Vs. BOKARO STEEL LIMITED
|
November 18, 2011 |
AURIO PHARMA LABORATORIES PRIVATE LIMITED Vs. PREM PATHAK
|
February 25, 2011 |
AURO DEVELOPERS Vs. MALA MUKHERJEE
|
December 23, 2011 |
AUTHORISE SIGNATORIES DEUTSCHE BANK Vs. SANDIP DEY
|
May 12, 2011 |
AVERI MUKHOPADHYAY Vs. STATE OF WEST BENGAL
|
December 21, 2011 |
AVIJIT ROY Vs. UNION OF INDIA AND ORS
|
November 24, 2011 |
AVIK CHAKRABORTY Vs. STATE OF WEST BENGAL
|
May 13, 2011 |
AWADHESH Vs. UNION OF INDIA
|
March 25, 2011 |
AYESHA SHAHID Vs. UNIVERSITY OF CALCUTTA
|
May 12, 2011 |
AYUB ALI MOLLA Vs. MAJID ALI KHAN
|
September 6, 2011 |
AZIMGANJ ESTATE PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
September 13, 2011 |
B K B TRANSPORT P LIMITED Vs. DAMODAR VALLEY CORPORATION
|
August 5, 2011 |
BABAR ALI Vs. STATE OF WEST BENGAL
|
May 19, 2011 |
BABLU SAHU Vs. STATE OF WEST BENGAL
|
September 13, 2011 |
BADAL CHANDRA PAL Vs. STATE OF WEST BENGAL
|
February 7, 2011 |
BAGMARI INDUSTRIAL CORPORATION Vs. SIRAJUL HOSSAIN NIAZI
|
June 17, 2011 |
BAGORIA UDYOG Vs. COMMISSIONER OF INCOME TAX
|
March 17, 2011 |
BAIDYANATH MODAK Vs. SWAPNA MODAK
|
February 15, 2011 |
BAIDYANATH RAY Vs. SUVRA RAY NEE HAZRA
|
January 11, 2011 |
BAIRA ALIAS BHIMNATH SINGH Vs. STATE OF WEST BENGAL
|
May 20, 2011 |
BAKUL BASAK Vs. STATE OF WEST BENGAL
|
February 3, 2011 |
BALAJEE SEVA SAMITY & ORS Vs. SUNIL KUMAR GOYAL & ORS
|
February 15, 2011 |
BALARAM SAHA Vs. COMMISSIONER OF INCOME TAX
|
April 19, 2011 |
BALLY EXPORTS PVT LTD Vs. UNION OF INDIA
|
February 28, 2011 |
BALUCO S.A. AND ORS. Vs. OWNERS AND PARTIES INTERESTED IN M.V LIMA-IALLIAS M.V. BRAVE EAGLE AND ORS.
|
April 25, 2011 |
BANABIHARIMONDAL Vs. STATE OF WEST BENGAL
|
February 23, 2011 |
BANANI ROY Vs. SOMNATH BANERJEE
|
November 18, 2011 |
BANARASHILAL GUPTA Vs. NIRMALA PIPARA
|
June 30, 2011 |
BANGANI LEAFIN PRIVATE LIMITED Vs. SOVANA SINHA ROY
|
March 17, 2011 |
BANKU BEHARI JHAL Vs. MALOY KR BANERJEE
|
December 20, 2011 |
BANSARI GOSWAMI Vs. STATE OF WEST BENGAL AND ORS
|
December 21, 2011 |
BANSHI BADAN SAMANTA @ CHANDU SAMANTA Vs. UNION OF INDIA & ORS
|
January 7, 2011 |
BANWARILAL JALAN Vs. PRAMOD KUMAR JALAN
|
March 4, 2011 |
BAPPA DAS Vs. STATE OF WEST BENGAL
|
January 20, 2011 |
BAR ASSOCIATION HIGH COURT AT CALCUTTA Vs. STATE OF W B
|
January 19, 2011 |
BAR ASSOCIATION HIGH COURT AT KOLKATA Vs. STATE
|
February 18, 2011 |
BARENDRA NATH MAITY Vs. KHAGENDRA NATH MAITY
|
March 28, 2011 |
BARID BARAN LAHA Vs. MANJURI GHOSHAL
|
January 21, 2011 |
BARIN CHANDRA NANDY Vs. STATE OF WEST BENGAL & ORS
|
November 2, 2011 |
BARJORA STEEL & RE-ROLLING MILLS PVT LTD & ANR Vs. DURGAPUR PROJECTS LIMITED & ORS
|
January 7, 2011 |
BARNALI DAS Vs. SANTOSH KUMAR DAS
|
January 13, 2011 |
BARNALI SEN Vs. STATE OF WEST BENGAL
|
August 30, 2011 |
BARUN GHOSH Vs. GOUTAM KUMAR SAHA
|
September 1, 2011 |
BARUN SEN Vs. ARUN
|
June 28, 2011 |
BASANA NALA DAS Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
|
June 13, 2011 |
BASANT KUMAR ALMAL Vs. AMAL KUMAR GHOSH AND ORS.
|
April 19, 2011 |
BASANT LALL Vs. DIRECTOR OF TRANSPORT
|
November 24, 2011 |
BASANTI COTTON MILLS PRIVATE LIMITED Vs. NIRENDRANATH KAR
|
March 22, 2011 |
BASANTIKA MEMORIAL EDUCATION SOCIETY Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA
|
January 14, 2011 |
BASUDEB GUCHAIT Vs. STATE OF WEST BENGAL
|
September 15, 2011 |
BASUDEB PAUL Vs. STATE OF WEST BENGAL & OTHERS
|
March 18, 2011 |
BAY ISLAND HOTEL LIMITED Vs. LIEUTENANT GOVERNOR
|
February 4, 2011 |
BECHURAM SANA Vs. SHISHIR MUKHOPADHAYAY
|
May 11, 2011 |
BEE PEE JAY FINANCE LTD Vs. COMMISSIONER OF INCOME TAX
|
August 12, 2011 |
BEGUM MINU MALIK Vs. MD. NIJAMUDDIN AND ORS.
|
August 29, 2011 |
BELA BATABYAL Vs. STATE OF WEST BENGAL & ORS
|
February 11, 2011 |
BELA CHAUDHURI Vs. STATE OF WEST BENGAL AND OTHERS
|
March 9, 2011 |
BENGAL BEVERAGES PRIVATE LIMITED Vs. PRASANTA PAUL
|
November 9, 2011 |
BENGAL PROJECTS (P) LTD. Vs. KRISHNA MAJUMDAR
|
April 29, 2011 |
BENOY LAL SARKAR Vs. PRONOB KUMAR SARKAR
|
December 23, 2011 |
BEPARI WOOD COMPLEX SAW MILL Vs. ANDAMAN AND NICOBAR ADMINISTRATION
|
March 15, 2011 |
BHABANI MALLICK Vs. SWAPAN KUMAR
|
November 22, 2011 |
BHABANI PAKREY Vs. STATE OF WEST BENGAL
|
March 25, 2011 |
BHABESH CHOWDHURY AND MRINAL KANTI GHOSH Vs. STATE OF WEST BENGAL
|
June 23, 2011 |
BHABI PROPERTIES (P) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 23, 2011 |
BHAGYA MAJUMDAR Vs. NEW INDIA ASSURANCE COMPANY LTD
|
August 24, 2011 |
BHANDARI GACHH SURU BARI HIGH MADRASAH AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
April 8, 2011 |
BHANU PROKASH SRIVASTAVA Vs. STATE OF WEST BENGAL
|
February 11, 2011 |
BHARAT CHAMBER OF COMMERCE Vs. RAM JIBAN RAM
|
January 17, 2011 |
BHARAT PETROLEUM CORPORATION LTD Vs. HOWRAH MOTOR COMPANY LTD
|
April 26, 2011 |
BHARAT SANCHAR NIGAM LIMITED Vs. STATE OF WEST BENGAL
|
September 20, 2011 |
BHARATI ROY Vs. STATE CHIEF INFORMATION COMMISSIONER AND ORS
|
November 1, 2011 |
BHARTI CELLULAR LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 19, 2011 |
BHARTIA INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 2, 2011 |
BHOLA MAZUMDAR Vs. SILITURI JALPAIGURI DEVELOPMENT AUTHORITY AND ORS
|
September 21, 2011 |
BHOLA MONDAL Vs. STATE OF WEST BENGAL
|
February 25, 2011 |
BHUPEN PAUL Vs. CESC LIMITED & ORS
|
November 1, 2011 |
BHUPENDRA YADAV Vs. LAXMI DEVI SHAW
|
January 14, 2011 |
BHURA EXPORTS LTD Vs. INCOME TAX OFFICER TDS
|
August 30, 2011 |
BHUSAN KUMAR DAS Vs. SANJAY KUMAR DUTTA
|
August 18, 2011 |
BHUWALKA Vs. BALJIT SECURITIES LIMITED
|
May 20, 2011 |
BIBHASH KARMAKAR Vs. CHAIRMAN KOLKATA PRIMARY SCHOOL COUNCIL
|
September 16, 2011 |
BIDHAN CHANDRA MAHATO Vs. THE STATE OF WEST BENGAL & ORS.
|
November 24, 2011 |
BIDHAN CHANDRA MONDAL Vs. ASHOK BANERJEE
|
March 11, 2011 |
BIDHUBHUSAN DHARA Vs. RATNA SAHA
|
August 26, 2011 |
BIDYUT BARAN DE Vs. SHYAM CHAND SEN
|
December 15, 2011 |
BIDYUT DUTTA Vs. STATE OF WEST BENGAL
|
July 29, 2011 |
BIDYUT KUMAR BISWAS Vs. STATE OF WEST BENGAL
|
July 28, 2011 |
BIJAY KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
February 24, 2011 |
BIJOYNAGAR TEA COMPANY LTD. Vs. SUBHAS AGARWAL
|
July 25, 2011 |
BIKASH CHANDRA DAS Vs. STATE OF WEST BENGAL
|
April 28, 2011 |
BIKASH GHOSH Vs. BOARD OF COUNCILORS OF BARRACKPORE MINICIPALITY
|
March 3, 2011 |
BIMAL GORAI Vs. STATE OF WEST BENGAL
|
September 14, 2011 |
BIMAL KUMAR DAS Vs. STATE OF WEST BENGAL
|
November 18, 2011 |
BIMAL KUMAR DINDA Vs. SISIR KUMAR BERA
|
December 2, 2011 |
BIMAL KUMAR NOPANY Vs. AKHIL CHANDRA MOITRA
|
August 4, 2011 |
BIMAL KUMAR PARASRAMKA Vs. RAJENDRA PRASAD AGARWALLA
|
August 12, 2011 |
BIMALENDU CHATTOPADHYAY Vs. STATE BANK OF INDIA
|
November 24, 2011 |
BIMANTA BISWAS Vs. MONORANJAN KHA
|
July 11, 2011 |
BIPIN PAL Vs. STATE OF WEST BENGAL
|
July 1, 2011 |
BIPLAB DAS Vs. CHAIRMAN BANGIYA GRAMIN VIKASH BANK
|
March 24, 2011 |
BIR CHANDRA DAS Vs. KUMAR SARKAR
|
March 2, 2011 |
BIRENDRA NATH SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 6, 2011 |
BIRLA CORPORATION LTD Vs. BASANT PROPERTIES LTD
|
April 13, 2011 |
BIRLA CORPORATION LTD Vs. BIRLA EDUCATION TRUST
|
August 4, 2011 |
BIRLA CORPORATION LTD Vs. BIRLA EDUCATION TRUST
|
September 16, 2011 |
BIRUPAKKHA NAYEK Vs. UTTAR MAMUDPUR MAITRI SANGHA
|
August 25, 2011 |
BISHNU PRIYA PHARMACY Vs. SUBHAS SADAN TRUST
|
September 29, 2011 |
BISTUPADA DAS Vs. STATE BANK OF BIKANERAND JAIPUR
|
September 13, 2011 |
BISWA SARATHI GHOSH Vs. PRAHLAD CHANDRA SINGHA
|
May 20, 2011 |
BISWAJIT DAS Vs. STATE OF WEST BENGAL
|
September 29, 2011 |
BISWANATH CHAKRABORTY Vs. C.C. (PREVENTIVE), WEST BENGAL
|
January 10, 2011 |
BISWANATH MONDAL Vs. MAYARANI PAL
|
June 24, 2011 |
BISWANATH MONDAL Vs. STATE
|
December 1, 2011 |
BISWAPATI DEBNATH Vs. ANIL CHANDRA NASKAR
|
August 25, 2011 |
BITHAL D. MUNDRA AND ORS. Vs. REGISTRAR OF COMPANIES
|
April 5, 2011 |
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. STATE OF WEST BENGAL
|
February 11, 2011 |
BOARD OF TRUSTEES HOUSE OF PRAYER AND GOOD NEWS Vs. BANARASI PRASAD GUPTA
|
July 27, 2011 |
BOC INDIA LTD. Vs. REGISTRAR OF COMPANIES
|
April 26, 2011 |
BRIDGE AND ROOF CO INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 29, 2011 |
BRIGADIER PRABIR KUMAR SANYAL Vs. MOHSENA CHOWDHURY
|
March 15, 2011 |
BRIJ LAXMI FOUNDATION Vs. KRISHNA CHANDRA SAPUI
|
June 10, 2011 |
BRITISH INDIA STEELS LTD AND ORS Vs. SURESH CHANDRA KUCHHAL & ORS
|
January 20, 2011 |
BROJO KISHORE BORAL Vs. RANU NANDI
|
August 30, 2011 |
BROOKE BOND INDIA LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
March 1, 2011 |
BULBULI ROY ALIAS BUDHEBALA Vs. NATIONAL INSURANCE COMPANY LTD
|
May 17, 2011 |
BULU SARKHEL Vs. KALI PRASAD BASU
|
December 23, 2011 |
C E S C LIMITED Vs. UJJALA MONDAL
|
July 19, 2011 |
C H RAMARAO Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
January 24, 2011 |
C.S.T. Vs. KARAM CHAND THAPPAR & BROS. (COAL SALES) LTD.
|
December 14, 2011 |
CALCUTTA METROPOLITAN GROUP LIMITED Vs. BIDYUT KUMAR BANERJEE
|
January 4, 2011 |
CALCUTTA STATE TRANSPORT CORPORATION Vs. SRI RANJIT BHATTACHARJEE
|
January 21, 2011 |
CANARA BANK Vs. RAJESH KUMAR JAISWAL
|
September 14, 2011 |
CASTRON TECHNOLOGIES LIMITED Vs. CASTRON MINING LIMITED
|
December 2, 2011 |
CESC LIMITED Vs. SHIVA GLASS COMPANY LIMITED
|
September 26, 2011 |
CESC LIMITED Vs. DEPUTY CHIEF ENGINEER-CUSTOMER RELATION MANAGEMENT CELL AND APPELLATE AUTHORITY
|
February 4, 2011 |
CHAIRMAN DISTRICT PRIMARY SCHOOL COUNCIL Vs. SRI PRITHWISH SAMANTA
|
January 21, 2011 |
CHAIRMAN, RAILWAY RECRUITMENT BOARD,KOLKATA Vs. AMIT KUMAR
|
August 12, 2011 |
CHAKTHAKURANI PROGRESSIVE PVT LIMITED Vs. MAYA RUDRA
|
July 15, 2011 |
CHAMPDANY INDUSTRES LTD Vs. REGISTRAR OF COMPANIES
|
July 26, 2011 |
CHAND MOHAN SAMMADER Vs. STATE OF WEST BENGAL
|
March 28, 2011 |
CHAND SADAGAR Vs. STATE OF WEST BENGAL
|
January 28, 2011 |
CHANDAN CHOUDHURY Vs. SHREE ISWAR SATYANARAYANJEE
|
August 24, 2011 |
CHANDAN SAHA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
December 9, 2011 |
CHANDI CHARAN KARAN ALIAS CHANDI KARAN Vs. STATE OF WEST BENGAL
|
August 26, 2011 |
CHANDI DAS SARKAR Vs. WEST BENGAL STATE ELECTRICITY
DISTRIBUTION COMPAN
|
November 8, 2011 |
CHANDRA KALA JALAN Vs. GOVIND DEOJI TRUST
|
June 13, 2011 |
CHANDRA MOHAN JANA Vs. ARJUN CHANDRA JANA
|
May 19, 2011 |
CHATU Vs. STATE
|
September 29, 2011 |
CHAYA BISHI Vs. NATIONAL INSURANCE CO LTD
|
February 18, 2011 |
CHEVOIT COMPANY LTD Vs. COMMISSIONER OF INCOME TAX
|
April 25, 2011 |
CHHAYA MISHRA Vs. DIRECTOR SCHOOL EDUCATION
|
September 2, 2011 |
CHIEF SECURITY COMMISSIONER R P F E R Vs. RAKESH KUMAR
|
June 16, 2011 |
CHINMOY CHOUDHURY Vs. STATE OF WEST BENGAL
|
June 24, 2011 |
CHINMOY DUTTA Vs. PATRALEKHA DUTTA
|
September 14, 2011 |
CHIRANJIT BOSE & ANR Vs. STATE OF WEST BENGAL & ORS
|
December 9, 2011 |
CHITRA MALI MONDAL Vs. STATE OF WEST BENGAL
|
February 21, 2011 |
CHITRA MALI MONDAL Vs. STATE OF WEST BENGAL
|
February 10, 2011 |
CHITTA RANJAN ROY Vs. THE STATE OF WEST BENGAL
|
September 22, 2011 |
CHOPALA KANTA DEBSHARMA Vs. NISHIKANTA RAY
|
July 8, 2011 |
CHOWDHURY MASIAR RAHAMAN Vs. STATE OF WEST BENGAL AND ANR.
|
March 31, 2011 |
CHRISTOPHER HOUSING DEVELOPERS PVT LTD Vs. MANJIT PODDAR
|
June 30, 2011 |
CIT Vs. EIH LIMITED
|
March 31, 2011 |
COACH BEHAR KSHATRIYA SOCIETY & ANOTHER Vs. RAJ KUMAR THAKUR & OTHERS
|
April 5, 2011 |
COLGATE PALMOLIVE INDIA LIMITED Vs. COASTAL ROADWAYS LIMITED
|
August 24, 2011 |
COLLAGE STREET PUBLICATION PVT LTD Vs. ZAFAR AHMED
|
May 19, 2011 |
COLLECTOR WEST BENGAL INDUSTRIAL INFRASTRUCTURAL DEVELOPMENT CORPORATION ACT Vs. SUBAL ADHIKARI
|
January 25, 2011 |
COMMISSIONER OF C. EX., KOLKATA-II Vs. DIAMOND SCAFFOLDING CO.
|
July 28, 2011 |
COMMISSIONER OF CENTRAL EXCISE Vs. ALLIANCE UDYOG LIMITED
|
February 4, 2011 |
COMMISSIONER OF CENTRAL EXCISE-III Vs. NICCO CORPORATION LTD
|
August 18, 2011 |
COMMISSIONER OF CUSTOMS (AIRPORT AND ADMN ) Vs. SHIVA TRADERS
|
November 8, 2011 |
COMMISSIONER OF CUSTOMS (PORT) Vs. EMAMI LTD.
|
January 20, 2011 |
COMMISSIONER OF INCOME TAX Vs. E I H LIMITED
|
March 31, 2011 |
COMMISSIONER OF INCOME TAX Vs. OBEROI HOTELS P LTD
|
March 17, 2011 |
COMMISSIONER OF INCOME TAX Vs. NORPLEX OAK INDIA
|
March 31, 2011 |
COMMISSIONER OF INCOME TAX Vs. RASOI LIMITED
|
May 19, 2011 |
COMMISSIONER OF INCOME TAX Vs. E.I.H. LTD
|
January 31, 2011 |
COMMISSIONER OF INCOME TAX Vs. NORPLEX OAK INDIA
|
February 17, 2011 |
COMMISSIONER OF INCOME TAX, KOLKATA-III Vs. M/S. DATAWARE PRIVATE LIMITED
|
September 21, 2011 |
COMMISSIONERS OF CUSTOMS PREV Vs. NEW HEERA SALES CORPORATION
|
May 4, 2011 |
COMPETENT AUTHORITY Vs. DAVID MANTOSH
|
August 10, 2011 |
CONSERVATOR OF FORESTS Vs. DABUR PHARMA LTD
|
August 16, 2011 |
CONSERVATOR OF FORESTS Vs. DABUR PHARMA LTD. AND ORS.
|
August 26, 2011 |
CONSOLIDATED INDUSTRIAL FUND LTD Vs. COMMISSIONER OF INCOME TAX
|
March 25, 2011 |
CONSUMERS CO OPERATIVE STORES LTD Vs. INFORMATION COMMISSIONER
|
February 4, 2011 |
CONTAI COOPERATIVE BANK LIMITED Vs. UNION OF INDIA
|
February 23, 2011 |
COPENSHIP SINGAPORE PTE. LTD. Vs. PRIME IMPEX LTD.
|
September 6, 2011 |
CORPORATION OF CALCUTTA Vs. BALDEO SHAW
|
January 3, 2011 |
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. DIPAK KUMAR DE SARKAR
|
August 12, 2011 |
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. DILIP KUMAR DE
|
June 16, 2011 |
D G INDUSTRIES PVT LTD Vs. TANMOY BANERJEE
|
January 11, 2011 |
DABIRUDDIN Vs. WEST BENGAL BOARD OF MADRASAH EDUCATION AND ORS.
|
August 4, 2011 |
DAKSHINA RANJAN BHATTACHARYA Vs. SRI ASHOK DAS
|
January 11, 2011 |
DALIA MITRA Vs. GITA DAS
|
March 22, 2011 |
DARA SINGH Vs. CHANDA KAUR SINGH
|
March 7, 2011 |
DAYAL KUMAR NAYAK Vs. UNION OF INDIA
|
September 20, 2011 |
DEBA PRASAD DATTA Vs. STATE OF WEST BENGAL
|
February 7, 2011 |
DEBABRATA KUNDU Vs. STATE OF WEST BENGAL
|
December 12, 2011 |
DEBABRATA RAY CHOUDHURI Vs. STATE OF WEST BENGAL
|
June 17, 2011 |
DEBABRATA SARDAR Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
August 19, 2011 |
DEBAPRASAD PAUL Vs. COMMISSIONER OF INCOME TAX
|
March 4, 2011 |
DEBAPRIYA PAL ALIAS DEBU ALIAS TIMPU Vs. STATE OF WEST BENGAL
|
April 11, 2011 |
DEBASHIS BASU Vs. S R P CONSTRUCTION PVT LTD
|
September 19, 2011 |
DEBASIS MUKHERJEE Vs. STATE OF WEST BENGAL
|
August 5, 2011 |
DEBASREE BHATTACHARYEE Vs. EXCISE COMMISSIONER
|
April 25, 2011 |
DEBENDRA BIJOY GHOSH Vs. UNION OF INDIA
|
March 3, 2011 |
DEBENDRA NATH BEZ Vs. SHRIMATI KANAN BEZ
|
November 14, 2011 |
DEBENDRA PAIKAR Vs. STATE OF WEST BENGAL
|
May 18, 2011 |
DEBI CHAKRAHORTY Vs. STATE OF WEST BENGAL & ORS
|
March 25, 2011 |
DEBI CHORONE ROQUITTE Vs. PARBOTI CHORONE
|
August 17, 2011 |
DEBI PRASAD GHOSH ALIAS BABLU GHOSH Vs. SWARASWATI BALA KUNDU
|
August 2, 2011 |
DEBOBRATA PODDAR Vs. STATE OF WEST BENGAL
|
June 23, 2011 |
DEEPAK KR PRAHLADKA Vs. STATE OF WEST BENGAL
|
February 18, 2011 |
DEL BAHAR PURKAIT Vs. STATE OF WEST BENGAL
|
July 19, 2011 |
DELANIPUR MOSQUE AND MADARASA COMMITTEE Vs. LIEUTENANT GOVERNOR
|
April 4, 2011 |
DELANIPUR MOSQUE AND MADARASA COMMITTEE Vs. LIEUTENANT GOVERNOR
|
March 14, 2011 |
DENZONG WINES (PVT.) LTD. AND ANOTHER Vs. SENIOR JOINT COMMISSIONER OF COMMERCIAL TAXES AND ANOTHER
|
April 19, 2011 |
DEOKI BAZAZ Vs. STATE OF WEST BENGAL
|
January 18, 2011 |
DEPENDRA NATH BASU Vs. EASTERN RAILWAYS
|
July 27, 2011 |
DEPUTY INSPECTOR GENERAL Vs. GOVERNMENT OF WEST BENGAL
|
September 8, 2011 |
DESCON LIMITED Vs. BIMAN BEHARI SEN
|
February 7, 2011 |
DESCON LTD. Vs. BIMAN BEHARI SEN AND ORS.
|
January 7, 2011 |
DEVINE MERCANTILES PVT LTD Vs. ALLAHABAD BANK
|
November 24, 2011 |
DHANUKA & SONS Vs. COMMISSIONER OF INCOME TAX
|
April 19, 2011 |
DHARAMPAL SATYAPAL LIMITED Vs. ASSISTANT COMMISSIONER
|
January 21, 2011 |
DHEERAJ ASSOCIATES PVT LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
May 13, 2011 |
DHEERAJ CONSTRUCTION AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
July 1, 2011 |
DHEERAJ CONSTRUCTION AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
August 11, 2011 |
DHELU DEBSHARMA Vs. STATE OF WEST BENGAL
|
September 21, 2011 |
DHIREN GARAI Vs. STATE OF WEST BENGAL
|
April 19, 2011 |
DHIREN SOREN Vs. STATE OF WEST BENGAL
|
May 20, 2011 |
DHIRENDRA KUMAR BHATTACHARYA Vs. NAREN DUTTA ALIAS BISWANATH DUTTA
|
July 18, 2011 |
DHUNSERI PETROCHEM AND TEA LIMITED Vs. REGISTRAR OF COMPANIES
|
April 5, 2011 |
DIAGNOSTICS Vs. COMMISSIONER OF INCOME TAX
|
March 4, 2011 |
DIBAKAR BHANDARI Vs. NAKUL MANNA
|
July 29, 2011 |
DIBAKAR GHOSAL Vs. HARIHAR MUKHOPADHYAY
|
September 9, 2011 |
DIBAKAR KUMAR SARKAR Vs. STATE OF WEST BENGAL
|
March 23, 2011 |
DIBYENDU DAS Vs. HONBLE HIGH COURT AT CALCUTTA
|
March 11, 2011 |
DIBYENDU GHORAI Vs. KHAGENDRA NATH PRADHAN
|
January 11, 2011 |
DIG BORDER SECURITY FORCE Vs. STATE OF WEST BENGAL
|
May 2, 2011 |
DILIP BANERJEE ALIAS HATKATA DILIP Vs. STATE OF WEST BENGAL
|
August 3, 2011 |
DILIP KR MISHRA Vs. DUBRAJPUR COOPERATIVE AGRICULTURAL MARKETING SOCIETY LTD
|
March 9, 2011 |
DILIP KUMAR BISWAS Vs. STATE OF WEST BENGAL
|
December 1, 2011 |
DILIP KUMAR DE Vs. STATE OF WEST BENGAL
|
May 13, 2011 |
DILIP KUMAR MAHAPATRA Vs. BELA MAHAPATRA
|
February 23, 2011 |
DILIP KUMAR SAHU Vs. STATE OF WEST BENGAL
|
February 17, 2011 |
DILIP KUMAR SARKAR Vs. UNIVERSITY OF NORTH BENGAL
|
May 2, 2011 |
DILIP PRADHAN Vs. STATE OF WEST BENGAL
|
March 23, 2011 |
DINESH B PARIKH Vs. COMMISSIONER OF INCOME TAX
|
August 2, 2011 |
DINESH KHAMRUI Vs. STATE
|
May 11, 2011 |
DINESH KUMAR SONI Vs. SANTOSH SINGH
|
August 4, 2011 |
DINESH SAMANTA Vs. PRODIP KUMAR SAU
|
November 15, 2011 |
DINESH VINIYOG LTD Vs. ORIENTAL GAS CO LTD
|
March 4, 2011 |
DIPA CASINGS PVT LTD & ANR Vs. UNION BANK OF INDIA & ORS
|
November 2, 2011 |
DIPAK CHAKRABORTY Vs. BOARD OF COUNCILLORS
|
May 18, 2011 |
DIPAK KUMAR DAS Vs. STATE
|
May 20, 2011 |
DIPAK KUMAR DAS Vs. STATE OF WEST BENGAL
|
July 11, 2011 |
DIPAK KUMAR GANERIWAL Vs. RECOVERY OFFICER DEBT RECOVERY TRIBUNAL
|
November 22, 2011 |
DIPAK KUMAR HIMATSINGKA AND ORS. Vs. RAKESH HIMATSINGKA AND ORS.
|
April 19, 2011 |
DIPAK KUMAR SARKAR Vs. ASHOK KUMAR SARKAR
|
August 30, 2011 |
DIPAK KUMAR SARKAR Vs. UNION OF INDIA
|
September 5, 2011 |
DIPALI MITRA Vs. STATE OF WEST BENGAL
|
September 22, 2011 |
DIPALI RANI SWARNAKAR Vs. MD YEASIN
|
January 5, 2011 |
DIPTENDU BANERJEE Vs. SATINATH MONDAL
|
February 4, 2011 |
DIPTI BHATTACHARYA Vs. JYOTSNA BHATTACHARYA
|
January 25, 2011 |
DIRECTOR OF INCOME TAX Vs. INCOME TAX SETTLEMENT COMMISSIONER
|
August 1, 2011 |
DIRECTORS OF INCOME TAX Vs. SAHU JAIN TRUST
|
March 31, 2011 |
DISHERGARH CEMENT WORKS PRIVATE LIMITED Vs. DPSC LIMITED
|
February 11, 2011 |
DON BOSCO SCHOOL Vs. LUTAN THAKUR
|
January 21, 2011 |
DREDGING CORPORATION OF INDIA LIMITED Vs. P K BHATTACHARJEE
|
August 12, 2011 |
DUKHAHARAN MONDAL & ORS. Vs. THE STATE OF WEST BENGAL
|
December 1, 2011 |
DULICHAND FINANCE AND LEASING LIMITED Vs. ABBASUR RAHAMAN
|
February 14, 2011 |
DUNCANS INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 12, 2011 |
DUNCANS INDUSTRIES LIMTIED Vs. COMMISSIONER OF INCOME TAX
|
September 14, 2011 |
DURGA BALA DHUR Vs. KALPANA DHUR
|
November 23, 2011 |
DURGAPADA ROY Vs. COAL INDIA LIMITED
|
May 20, 2011 |
DURSHI CHAND AGARWAL Vs. STATE OF WEST BENGAL
|
March 23, 2011 |
EAST COAST TRADEFIN LTD Vs. STATE
|
July 11, 2011 |
EASTEND PAPERS INDUSTRIES LTD Vs. STATE
|
June 8, 2011 |
EASTERN CHEMICAL INDUSTRIES Vs. FONA RUBBER PVT LTD
|
December 9, 2011 |
EASTERN COAL FIELDS LTD Vs. BELA RANI BHATTACHARYA
|
July 18, 2011 |
EASTERN COALFIEDS LTD Vs. ATIWAARI BAI
|
May 2, 2011 |
EASTERN COALFIELD LTD Vs. MULCHAND YADAV
|
September 22, 2011 |
EASTERN COALFIELDS LTD Vs. DEEP SIKHA
|
December 22, 2011 |
EASTERN DOARS B ED TRAINING COLLEGE Vs. UNIVERSITY OF NORTH BENGAL
|
August 24, 2011 |
EASTERN TRADE SYNDICATE Vs. PASCHIM MEDINIPORE ZILLA PARISHAD
|
June 14, 2011 |
EBADAT MONDAL Vs. STATE OF WEST BENGAL
|
January 10, 2011 |
EIC HOLDINGS LIMITED Vs. E I T A INDIA LIMITED
|
August 12, 2011 |
EIH LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 12, 2011 |
EIH LIMITED Vs. JAY ENGINEERING WORKS LIMITED
|
January 4, 2011 |
EIH LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 4, 2011 |
EMAMI LTD Vs. COMMISSIONER OF INCOME TAX
|
June 17, 2011 |
ENAMUL HAQUE Vs. STATE OF WEST BENGAL
|
July 15, 2011 |
ENKON PRIVATE LTD Vs. STATE OF WEST BENGAL
|
January 7, 2011 |
ERBIS ENGINEERING COMPANY LTD Vs. STATE OF WEST BENGAL
|
March 30, 2011 |
ESSEL MINING AND INDUSTRIES LIMITED Vs. UNION OF INDIA
|
September 30, 2011 |
ESTATE OF SREE SREE RADHA KISHAN JEW Vs. COMMISSIONER OF INCOME TAX
|
March 31, 2011 |
ESTATE OFFICER GOVERNMENT OF INDIA Vs. LAKSHMI KANTA CHATTERJEE
|
August 1, 2011 |
ESTERN COALFIELDS LTD Vs. SK NASIRUDDIN
|
May 19, 2011 |
EVANGELIST C A EASOW Vs. S SISUBALAN
|
September 20, 2011 |
EVEREADY INDUSTRIES INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
March 4, 2011 |
EXCEL DEALCOMM PRIVATE LIMITED Vs. ASSET RECONSTRUCTION COMPANY INDIA LTD
|
December 22, 2011 |
EXHIBITORS SYNDICATE LTD. Vs. DALHOUSIE PROPERTIES LTD.
|
July 21, 2011 |
EXOTICA GLOBAL PVT. LTD. Vs. UNION OF INDIA
|
November 30, 2011 |
FAHIM TRADING COMPANY Vs. LT GOVERNOR & ORS
|
November 25, 2011 |
FAIAZ ALIAS FAIZ Vs. STATE OF WEST BENGAL
|
May 4, 2011 |
FAKIR CHAND BISWAS Vs. STATE OF WEST BENGAL
|
July 19, 2011 |
FARIDABAD INVESTMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 13, 2011 |
FAZAL KARIM Vs. RAHIMA KHATOON
|
May 3, 2011 |
FAZLE ALI ALIAS GOLAM KADER Vs. BOARD OF WAKFS WEST BENGAL
|
November 1, 2011 |
FERDOWSI ARA BEGUM Vs. STATE OF WEST BENGAL
|
September 14, 2011 |
FERHANA BEGUM Vs. STATE OF WEST BENGAL & ORS.
|
November 29, 2011 |
FINGERTIPS SOLUTIONS PVT LTD Vs. DHANASHREE ELECTRONICS LTD
|
December 7, 2011 |
FIROZ KHAN ALIAS MD FIROZ Vs. ANSAR ALI
|
February 22, 2011 |
FOOD CORPORATION OF INDIA Vs. RATAN DEY
|
September 13, 2011 |
FORT WILLIAM INDUSTRIES LTD Vs. OFFICIAL LIQUIDATOR
|
March 22, 2011 |
FULTUSHI CHAUDHURY Vs. JASODA CHOWDHURY
|
July 20, 2011 |
G C BILARWAN Vs. UNION OF INDIA
|
March 29, 2011 |
GADADHAR KONAR Vs. UNION OF INDIA
|
April 29, 2011 |
GAJADHAR PROSAD SHAU Vs. SAMBHUNATH RAM
|
June 21, 2011 |
GANESH CHANDRA GHOSH @ GANESH & ORS. Vs. JITA RANI GHOSH & GITA RANI GHOSH
|
April 28, 2011 |
GANESH CHANDRA MAITY Vs. STATE OF WEST BENGAL
|
June 13, 2011 |
GANESH CHANDRA MAITY Vs. BIMALA BALA MONDAL
|
March 3, 2011 |
GAURAV MIDHA Vs. PROFESSOR ASISH BHATTACHARYA
|
July 7, 2011 |
GAUTAM DEB Vs. STATE
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September 30, 2011 |
GAUTAM SURUL Vs. STATE OF WEST BENGAL
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April 29, 2011 |
GAYATRI MONDAL Vs. MINA MONDAL
|
December 23, 2011 |
GERMAN EXPRESS SHIPPING AGENCIES INDIA PVT LTD Vs. UNION OF INDIA
|
June 7, 2011 |
GHANSHYAM DAS AGARWAL Vs. SUMITA DEVI VARMA
|
July 5, 2011 |
GHULAM KUDDUS Vs. AMJAD ALI
|
August 24, 2011 |
GHYANSHYAMDAS BAHETI Vs. JAMUNA TRANSPORT CORPORATION
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March 8, 2011 |
GIRIDHARILAL SAROGI Vs. STATE OF WEST BENGAL
|
January 28, 2011 |
GIRISH CHANDRA BARMAN Vs. STATE OF WEST BENGAL
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September 28, 2011 |
GITA RANI GHOSH Vs. STATE OF WEST BENGAL
|
September 13, 2011 |
GITARANI DAN Vs. MANIK CHANDRA DAN
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January 25, 2011 |
GKW LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 13, 2011 |
GLOBEX TRAVEL AND EXCHANGE LTD. Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
|
September 23, 2011 |
GODFREY PHILLIPS INDIA LIMITED Vs. ITC LIMITED
|
April 29, 2011 |
GOKUL REFOILS AND SOLVENTS LTD Vs. UNION OF INDIA
|
March 11, 2011 |
GOKUL REFOILS SOLVENTS PVT LTD Vs. UNION OF INDIA
|
June 16, 2011 |
GOLAM GAUS Vs. STATE OF WEST BENGAL
|
April 28, 2011 |
GOLAM JILANI Vs. STATE BANK OF INDIA
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November 25, 2011 |
GOLAM MARTUZA Vs. STATE OF WEST BENGAL
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September 22, 2011 |
GOLAM MOHIUDDIN Vs. EASTERN RAILWAYS & ORS
|
November 1, 2011 |
GOLAP KANTI CHATTOPADHYAY Vs. STATE OF WEST BENGAL
|
February 25, 2011 |
GOODRICKE GROUP LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 18, 2011 |
GOODRICKE GROUP LTD Vs. COMMISSIONER OF INCOME TAX II KOLKATA
|
May 19, 2011 |
GOODRICKE GROUP LTD Vs. REGISTRAR OF COMPANIES WEST BENGAL
|
December 19, 2011 |
GOODRICKE GROUP LTD Vs. COMMISSIONER OF INCOME TAX
|
April 29, 2011 |
GOPAL CHANDRA DAS Vs. RANJIT KUMAR ROY
|
February 22, 2011 |
GOPAL CHANDRA DAS Vs. MALIGHATI DR B R AMBEDKAR SOCIETY FOR ADVANCEMENT OF LEARNING AND HEALTH
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April 6, 2011 |
GOPAL CHANDRA MANNA Vs. SRIDAM HALDAR
|
January 4, 2011 |
GOPAL DAS AGARWAL Vs. DURGA BALA PRAMANICK
|
August 10, 2011 |
GOPAL GHOSH Vs. GEORGE COLLEGE OF MANAGEMENT AND SCIENCE
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August 26, 2011 |
GOPAL GHOSH Vs. SEACEM PAINTS INDIA PVT LTD
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September 14, 2011 |
GOPAL MONDAL Vs. STATE OF WEST BENGAL
|
July 28, 2011 |
GOPAL MONDAL Vs. STATE OF WEST BENGAL
|
September 13, 2011 |
GOPI BALLAV SARKAR Vs. FOOD CORPORATION OF INDIA
|
September 30, 2011 |
GOPINATH PAUL Vs. UCO BANK & ORS
|
January 5, 2011 |
GOUR CHANDRA CHANDA Vs. JOYDEB SINGHA
|
September 29, 2011 |
GOUR CHANDRA JANA Vs. DIRECTOR OF SCHOOL EDUCATION W B
|
August 4, 2011 |
GOUR CHANDRA MUKHERJEE Vs. STATE OF WEST BENGAL AND ORS.
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April 26, 2011 |
GOUR MOHAN BERA Vs. STATE OF WEST BENGAL
|
December 13, 2011 |
GOUR MOHAN DEY Vs. KOLKATA MUNICIPAL CORPORATION
|
December 2, 2011 |
GOURANGA PRASAD DAS Vs. THE STATE OF WEST BENGAL AND ORS.
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April 6, 2011 |
GOURI SANKAR CHAKRABORTY Vs. STATE OF WEST BENGAL
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January 21, 2011 |
GOURI SANKAR DAS Vs. K C DAS PVT LTD
|
March 25, 2011 |
GOURI SANKAR GANGULY Vs. STATE OF WEST BENGAL
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July 28, 2011 |
GOURI SANTRA Vs. STATE OF WEST BENGAL
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September 22, 2011 |
GOURISUT DEVELOPERS PRIVATE LIMITED & ANR Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
|
June 30, 2011 |
GOUTAM CHOUDHURY Vs. GORA CHAND NANDY
|
March 22, 2011 |
GOUTAM GHOSHAL Vs. STATE OF WEST BENGAL
|
August 19, 2011 |
GOUTAM GHOSHAL Vs. STATE OF WEST BENGAL
|
April 19, 2011 |
GOUTAM KUMAR DAS Vs. STATE OF WEST BENGAL
|
September 28, 2011 |
GOUTAM KUMAR SASMAL Vs. STATE OF WEST BENGAL
|
December 15, 2011 |
GOUTAM LAHIRI Vs. UNION OF INDIA
|
December 15, 2011 |
GOUTAM MONDAL Vs. STATE OF WEST BENGAL
|
February 2, 2011 |
GOUTAM SAMANTA & ORS. Vs. GARDEN REACH SHIPBUILDERS & ENGINEERS LTD. & ORS.
|
December 13, 2011 |
GPI TEXTILES LIMITED Vs. PRAMOD MITTAL
|
June 24, 2011 |
GREAT EASTERN APPLIANCES PVT LIMITED Vs. SANTOSH KUMAR KANODIA ALIAS S K KANODIA
|
July 8, 2011 |
GREAT EASTERN ENERGY CORPORATION LIMITED Vs. JAIN IRRIGATION SYSTEMS LIMITED
|
August 19, 2011 |
GREAT OCEAN ENTERPRISE S A Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL M V
|
April 12, 2011 |
GREATWALL VANIJYA LTD Vs. BENGAL WATERPROOF LTD & ORS
|
October 10, 2011 |
GUINA PRASAD GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
|
May 5, 2011 |
GUNADHAR MAHATA Vs. SATISH CHANDRA MAHATA
|
August 30, 2011 |
GUNADHAR MALLICK Vs. SHASHANK SINGHANIA
|
July 11, 2011 |
GUPTA ELECTRIC COMPANY Vs. STATE OF WEST BENGAL & ORS
|
November 8, 2011 |
GURUPADA MANDAL Vs. STATE OF WEST BENGAL
|
February 22, 2011 |
GURUPADA MANDAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 5, 2011 |
GURUPADA SINHA Vs. RAFIQUE MIDDEY
|
April 25, 2011 |
H GURU INSTRUMENTS PRIVATE LIMITED Vs. DIPTI MOOKHERJEE
|
April 1, 2011 |
HAFEZ ABUL BASAR BAIDYA Vs. STATE OF WEST BENGAL & ORS
|
December 8, 2011 |
HAHNEMANN PUBLISHING COMPANY PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
April 19, 2011 |
HAJI MD ISHFAQUE Vs. STATE OF WEST BENGAL
|
December 2, 2011 |
HALADHAR SASMAL Vs. STATE OF WEST BENGAL
|
February 11, 2011 |
HANUFA BIBI Vs. STATE OF WEST BENGAL
|
March 1, 2011 |
HARALAL HARENDRALAL ROY ESTATES LTD Vs. UNION OF INDIA
|
June 17, 2011 |
HARENDRANATH PATRA @ MADHAI PATRA AND ORS Vs. STATE OF WEST BENGAL & ORS
|
November 2, 2011 |
HARI LAL MALAKAR Vs. STATE OF WEST BENGAL & ORS
|
December 8, 2011 |
HARI SHANKAR BHARTIA Vs. COMMISSIONER OF INCOME TAX
|
July 15, 2011 |
HARIDAR SARKAR (DEAD) AND ORS. Vs. JITENDRANATH GHOSH
|
March 15, 2011 |
HARIDHAN ROY CHOWDHURY Vs. BISWA SEKHAR MONDAL
|
June 14, 2011 |
HARJYOTI AGWARWALLA Vs. POONAM KEJRIWAL
|
November 1, 2011 |
HASMUKH PAREKH Vs. ASSISTANT SALES TAX OFFICER, CENTRAL SECTION AND OTHERS
|
July 13, 2011 |
HASYABALA BANIK Vs. STATE OF WEST BENGAL
|
January 25, 2011 |
HAZI MD NASIRUDDIN AKUNJI Vs. STATE OF WEST BENGAL
|
July 19, 2011 |
HBR SALES PVT LTD Vs. STATE
|
January 21, 2011 |
HDFC BANK LTD Vs. STATE OF WEST BENGAL
|
February 23, 2011 |
HEADMASTER ASANSOL CHOWALAL MADHYAMIK VIDYALAYA Vs. RAM NARESH SINGH
|
January 12, 2011 |
HELPLINE ESTATES PVT LTD Vs. RUMI SEIN
|
September 14, 2011 |
HEMANTA MONDAL Vs. STATE OF WEST BENGAL
|
February 4, 2011 |
HIGH COURT EMPLOYEES WELFARE ASSOCIATION Vs. STATE OF WEST BENGAL
|
April 19, 2011 |
HIMABANTA BANDOPADHYAY Vs. STATE OF WEST BENGAL
|
January 28, 2011 |
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF INCOME TAX
|
February 4, 2011 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. CALCUTTA LANDING AND SHIPPING COMPANY LTD
|
September 30, 2011 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. DULAL KRISHNA SAHA
|
August 25, 2011 |
HINDUSTAN STEEL WORKS AND CONSTRUCTION LTD Vs. P SETHIAN
|
January 21, 2011 |
HINDUSTAN UNILEVER Vs. PROCTER AND GAMBLE HOME PRODUCTS
|
August 5, 2011 |
HINDUSTAN UNILEVER LTD Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
|
April 20, 2011 |
HINDUSTHAN COPPER Vs. UTKAL MOULDING
|
February 14, 2011 |
HINDUSTHAN NATIONAL GLASS AND INDUSTRIES LIMITED AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
July 27, 2011 |
HIRALAL GHOSH Vs. SUKUMAR GHOSH
|
January 18, 2011 |
HIRANAND SHARMA Vs. UNION OF INDIA
|
September 14, 2011 |
HIRANMOY DEY Vs. DILIP KUMAR KONER
|
May 10, 2011 |
HIRAPADA DAS Vs. CALCUTTA PORT TRUST
|
September 28, 2011 |
HOARE MILLER AND CO LTD Vs. BANK OF INDIA
|
August 23, 2011 |
HOARE MILLER AND CO. LTD Vs. BANK OF INDIA
|
July 23, 2011 |
HONEYPATH CONSTRUCTION Vs. KISHORE DAS
|
January 4, 2011 |
HRISHIKESH SUKUL Vs. STATE OF WEST BENGAL & ORS
|
November 1, 2011 |
I K AGENCIES PVT LTD Vs. COMMISSIONER OF WEALTH TAX
|
March 11, 2011 |
I.C.I. INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
April 25, 2011 |
ICI INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 29, 2011 |
ICICI BANK LTD Vs. LIMTEX INDIA LTD
|
March 23, 2011 |
ICICI BANK LTD. Vs. ARAMBAGH HATCHERIES LTD.
|
August 1, 2011 |
ILA BHOWMIK Vs. MILLENIUM ROAD CONSTRUCTION PVT LTD
|
September 29, 2011 |
ILA CHATTERJEE Vs. STATE OF WEST BENGAL
|
May 16, 2011 |
IMRAM KHAN Vs. STATE OF WEST BENGAL
|
May 6, 2011 |
IN RE : BRITISH INDIA STEELS LTD. Vs. STATE
|
January 20, 2011 |
IN RE : GOPAL CHAKRABORTY Vs. STATE
|
November 1, 2011 |
IN RE : NOBLE ENCLAVE AND TOWERS PRIVATE LIMITED Vs. STATE
|
December 20, 2011 |
IN RE : SOUMEN SARKAR ALIAS FATICK SARKAR Vs. STATE
|
September 9, 2011 |
IN RE GAUTAM LAHIRI Vs. STATE
|
February 3, 2011 |
IN RE: CITICORP FINANCE (INDIA) LTD Vs. STATE
|
November 3, 2011 |
IN RE: CITICORP FINANCE INDIA LTD. Vs. STATE
|
August 19, 2011 |
IN RE: FRIENDS TEA CO. LTD. Vs. STATE
|
July 28, 2011 |
IN RE: HIFAZAT CHEMICALS LTD. (IN LIQUIDATION) Vs. OFFICIAL LIQUIDATOR AND OTHERS
|
August 16, 2011 |
IN RE: MADAN DEY Vs. STATE
|
October 13, 2011 |
IN RE: MADAN NASKAR @ KALO TURIYA Vs. STATE
|
October 13, 2011 |
IN RE: QUIPPO INFRASTRUCTURE EQUIPMENT LTD. Vs. STATE
|
January 18, 2011 |
IN RE: RANJIT DUTTA @ BABU Vs. STATE
|
August 16, 2011 |
IN RE: SAFIKUL MOLLA & ANR Vs. STATE
|
October 13, 2011 |
IN RE: TANUSHREE BHANDARY Vs. STATE
|
May 5, 2011 |
IN RE: TAPAN JANA Vs. STATE
|
October 13, 2011 |
IN RE: TUSHAR KANTI CHAKRABORTY Vs. STATE
|
May 6, 2011 |
IN RE: WORLDWIDE LEATHER EXPORTS LTD. Vs. STATE
|
March 7, 2011 |
IN THE MATTER OF PARTH BHATTACHARYA Vs. JATI RANJAN BANIK
|
November 29, 2011 |
INDCOM Vs. COMMISSIONER OF INCOME TAX
|
May 18, 2011 |
INDIA CARBON LIMITED Vs. GANESH PRASAD SINGH
|
September 29, 2011 |
INDIAN IRON AND STEEL COMPANY LIMITED Vs. STATE OF WEST BENGAL
|
February 22, 2011 |
INDIAN OIL CORPORATION LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
August 11, 2011 |
INDRAJIT KUMAR SINHA Vs. THE STATE OF WEST BENGAL
|
April 19, 2011 |
INDRAJIT SAHA ALIAS BABU SAHA Vs. STATE OF WEST BENGAL
|
June 28, 2011 |
INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD Vs. KWALITY BUILDERS & DEVELOPERS LTD & ANR
|
August 5, 2011 |
INDUSTRIAL ENGINEERING WORKS Vs. STEEL AUTHORITYN OF INDIA LTD
|
May 18, 2011 |
INFO EDGE INDIA PRIVATE LIMITED Vs. SUMANTA BHATTACHARYA
|
August 12, 2011 |
INTERIOR INSTALLATION Vs. BOC INDIA LIMITED
|
February 14, 2011 |
INTERNATIONAL SEA PORTS HALDIA PVT LTD Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
|
September 30, 2011 |
IPSITA CHANDRA Vs. STATE OF WEST BENGAL & ORS
|
November 28, 2011 |
IRA BANERJEE Vs. SHIBNATH BANERJEE
|
July 13, 2011 |
ISG TRADERS LTD Vs. COMMISSIONER OF INCOME TAX
|
September 22, 2011 |
ISMAIL Vs. STATE OF WEST BENGAL
|
September 30, 2011 |
ITC LIMITED Vs. CRESCENDO TOBACCO AGENCY
|
March 2, 2011 |
ITC LIMITED Vs. S K MUKHERJEE
|
February 28, 2011 |
ITC LIMITED Vs. CRESCENDO TOBACCO AGENCY
|
March 4, 2011 |
J K INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 15, 2011 |
J K INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
March 17, 2011 |
J NAVAJYOTHI Vs. SECRETARY
|
March 7, 2011 |
JAGADISH CHANDRA MAHATO Vs. STATE OF WEST BENGAL & ORS
|
March 25, 2011 |
JAGAT TARAN CHAKRABORTY Vs. STATE
|
January 14, 2011 |
JAHAN ALAM AND ORS Vs. STATE OF WEST BENGAL AND ORS
|
December 13, 2011 |
JAHANGIR ALAM Vs. STATE OF WEST BENGAL
|
February 21, 2011 |
JAHIRUDDIN Vs. STATE OF WEST BENGAL
|
January 20, 2011 |
JAHURA BEWA Vs. NEW INDIA ASSURANCE COMPANY LTD
|
November 17, 2011 |
JAI MICA SUPPLY CO PVT LTD Vs. COMMISSIONER OF INCOME-TAX, WEST BENGAL-II
|
August 12, 2011 |
JAI MICA SUPPLY CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
August 12, 2011 |
JAKIR HOSSAIN Vs. STATE OF WEST BENGAL
|
September 22, 2011 |
JAMAT ALI SHEIKH ALIAS MONDAL Vs. STATE OF WEST BENGAL
|
January 6, 2011 |
JAMSHEDPUR CEMENT LTD Vs. NAGIN B PARIKH
|
August 19, 2011 |
JAMSHEDPUR CEMENTS LTD. (IN LIQUIDATION) AND HI-TECH CHEMICALS PRIVATE LIMITED Vs. ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY AND AN APPLICATION BY ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
April 20, 2011 |
JAMUNA ROUT Vs. ANIL BEHARI
|
September 12, 2011 |
JANAB MURSHED ALI FAKIR Vs. WEST BENGAL BOARD OF WAQF
|
May 12, 2011 |
JANGLI BITKEL Vs. GITA DAS
|
July 27, 2011 |
JARINA BIBI Vs. RASID ANSARI
|
February 25, 2011 |
JASMINE COMMERCIALS LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
February 4, 2011 |
JASODHAR JADAV Vs. STATE OF WEST BENGAL
|
November 8, 2011 |
JATINDRA CHOWRASIA Vs. ANAMIKA ROY
|
February 10, 2011 |
JAVED AKTHER Vs. N K GHOSHAL
|
February 10, 2011 |
JAYA GUPTA NEE JAISWAL Vs. STATE
|
December 1, 2011 |
JAYABATI PAUL Vs. NAMITA SINGH
|
July 29, 2011 |
JAYANTA BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
May 4, 2011 |
JAYANTA BISWAS Vs. STATE OF WEST BENGAL
|
November 17, 2011 |
JAYANTA LAMP INDUSTRIES PRIVATE LIMITED Vs. ORIENT PAPER AND INDUSTRIES LIMITED
|
January 21, 2011 |
JAYANTI BASU Vs. PARTHA BASU
|
September 26, 2011 |
JAYANTI MALLICK Vs. SENIOR MANAGER, PUNJAB NATIONAL BANK & ORS
|
January 7, 2011 |
JAYANTI PAUL Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
|
November 14, 2011 |
JAYDEB SHAW Vs. PURNA CHANDRA VELECHA
|
March 7, 2011 |
JAYDEEP KUMAR DEY Vs. ZILLA PARISHAD
|
February 4, 2011 |
JAYITA CHATTERJI Vs. SRI BIBHAS CHATTERJI
|
July 8, 2011 |
JHANTU MONDAL Vs. ANIL KR CHATTOPADHYAY
|
September 13, 2011 |
JHARNA SAHA Vs. SUBHRA GHOSH
|
November 15, 2011 |
JHUMKA BISWAS Vs. JAYANTA KUMAR BISWAS
|
April 18, 2011 |
JIARUDDIN Vs. STATE OF WEST BENGAL
|
December 14, 2011 |
JIARUL MONDAL ALIAS JULHAS Vs. STATE OF WEST BENGAL
|
March 1, 2011 |
JITENDRA NATH BANERJEE Vs. EASTERN COALFIELDS LTD
|
November 18, 2011 |
JITU BASAK AND ANR Vs. STATE OF WEST BENGAL
|
November 15, 2011 |
JODH RAJ LADDHA Vs. BIRLA CORPORATION LIMITED
|
April 20, 2011 |
JOGMAYA DAS Vs. PURABI DAS
|
February 2, 2011 |
JOHN SANTOSH GOMES Vs. STATE OF WEST BENGAL
|
August 30, 2011 |
JOYDEV DAS Vs. SRIMATI KHANDUBALA DAS
|
December 8, 2011 |
JOYEB CHANDRA DUTTA Vs. KABERI DUTTA ALOAS DAS
|
June 16, 2011 |
JOYNAL ABEDIN SK Vs. STATE OF WEST BENGAL
|
March 16, 2011 |
JUGAL KISHORE SHARMA Vs. GULZARI LALL SHARMA
|
July 14, 2011 |
JUNAID SAHIL SINGH Vs. UNION OF INDIA
|
September 14, 2011 |
JYOTIRENDRA NATH KARMAKAR Vs. BIRBHUM DISTRICT CENTRAL CO OPERATIVE BANK LTD
|
June 17, 2011 |
K ABDUL REHMAN Vs. LIEUTENANT GOVERNOR
|
March 14, 2011 |
K ABDUL REHMAN Vs. LIEUTENANT GOVERNOR AND ORS
|
April 4, 2011 |
K BALASUBRAMANIAN Vs. STATE OF WEST BENGAL
|
August 16, 2011 |
K K VERMA Vs. A DUTTA
|
May 3, 2011 |
K KHALID Vs. SAJEEDA KHALID
|
July 18, 2011 |
K. SHANKARAIAH Vs. THE UNION OF INDIA (UOI)
|
June 9, 2011 |
K.K. POLYCOLOR INDIA LTD. Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 20, 2011 |
KABIR HOSSAIN MONDAL Vs. UNION OF INDIA & ORS
|
December 8, 2011 |
KABITA DAM Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 13, 2011 |
KABITA SIT Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
May 20, 2011 |
KAJAL KUMAR BHOWMICK Vs. INDIAN OIL CORPORATION LTD
|
September 22, 2011 |
KAJAL MUKHERJEE Vs. ANAMIKA MUKHERJEE
|
June 16, 2011 |
KAJOL RANI MULLICK Vs. ASALATA SENAPATI
|
August 2, 2011 |
KALIKAR MAHATA & ORS Vs. DIBAKAR KUNDU & ORS
|
June 28, 2011 |
KALIPADA BISWAS Vs. STATE OF WEST BENGAL
|
February 28, 2011 |
KALIPADA GHOSH Vs. STATE OF WEST BENGAL
|
January 11, 2011 |
KALIPADA TUDU Vs. STATE OF WEST BENGAL AND OTHERS
|
March 9, 2011 |
KALLOL KUMAR BYSAK Vs. KRISHAN PRAKASH BHARGAVA
|
December 1, 2011 |
KALLU BABU LALCHAND Vs. LALMUNI DEVI KHARWAR
|
January 4, 2011 |
KALPANA BARMAN Vs. STATE OF WEST BENGAL
|
July 8, 2011 |
KALU CHANDRA GHOSH Vs. STATE OF WEST BENGAL
|
August 18, 2011 |
KAMAL DEVI AGARWAL Vs. ORIENTAL INSURANCE COMPANY LTD
|
November 18, 2011 |
KAMALA BALA DOLAI Vs. THE STATE OF WEST BENGAL AND ORS.
|
November 22, 2011 |
KAMALAKSHA GANGOPADHYAY Vs. STATE OF WEST BENGAL
|
December 23, 2011 |
KAMRUNNISHA Vs. ZUBEDA KHATOON
|
August 16, 2011 |
KANAILAL CHOWDHURY Vs. ASHOK KUMAR CHOWBEY
|
July 20, 2011 |
KANAK KUMAR DEB Vs. SECRETARY, MINISTRY OF INFORMATION AND BROADCASTING, GOVERNMENT OF INDIA AND ORS.
|
March 30, 2011 |
KANCHAN CHOWDHURY Vs. BAKUL CHOWDHURY
|
July 1, 2011 |
KANCHAN GABA Vs. STATE OF WEST BENGAL
|
June 9, 2011 |
KANCHAN MONDAL Vs. LT GOVERNOR
|
January 28, 2011 |
KANCHRAPARA HARNETT ENGLISH MEDIUM SCHOOL REPRESENTED BY ITS CHAIRMAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 22, 2011 |
KANEEZ BEGUM Vs. NOEL PATRICK
|
March 30, 2011 |
KANISKA ENGINEERING INDUSTRIES LTD Vs. STATE OF WEST BENGAL
|
April 20, 2011 |
KANKANIKA MALLICK Vs. PARTHA PRATIM MALLICK
|
February 18, 2011 |
KANORIA JUTE AND INDUSTRIES LIMITED Vs. SARAF AGENCIES PRIVATE LIMITED
|
March 1, 2011 |
KANTA KUMARI Vs. SHRI ISHWARCHAND
|
September 6, 2011 |
KANTI PRASAD KHAITAN Vs. STATE OF WEST BENGAL
|
September 26, 2011 |
KARALI SANKAR MITRA Vs. STATE OF WEST BENGAL & ORS
|
November 3, 2011 |
KARTIC CHANDRA DUARY Vs. STATE OF WEST BENGAL
|
July 14, 2011 |
KARTICK CHANDRA DAS Vs. SANJOY MUKHERJEE
|
September 14, 2011 |
KARTICK CHANDRA MUKHOPADHTAT Vs. STATE OF WEST BENGAL
|
July 21, 2011 |
KARTICK HALDAR Vs. THE WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND ORS.
|
May 2, 2011 |
KASHINATH MONDAL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD
|
August 16, 2011 |
KASHMIR SINGH Vs. UNION OF INDIA
|
December 20, 2011 |
KASHMIR SK Vs. STATE OF WEST BENGAL
|
July 29, 2011 |
KATCHAL SHOPKEEPERS ASSOCIATION Vs. LIEUTENANT GOVERNOR
|
September 23, 2011 |
KAUSHIK CHAKRABORTY Vs. BAKUL BALA UPADHYAYA
|
September 16, 2011 |
KAUSHIK CHAKRABORTY Vs. BAKUL BALA NUPADHYAYA
|
January 16, 2011 |
KAVITA PHUMBHRA Vs. COMMISSIONER OF CUSTOMS
|
July 29, 2011 |
KAWALITY ICE CREAMS INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
January 21, 2011 |
KAYPEE ENTERPRISE Vs. SANTOSH KUMAR SARAOGI
|
February 2, 2011 |
KELEBALA SAMABAY KRISHI UNNAYAN SAMITY LTD Vs. STATE OF WEST BENGAL
|
September 14, 2011 |
KELONI MURMU Vs. DEBUBALA DAS
|
April 13, 2011 |
KENARAM BISWAS Vs. NADIA GRAMIN BANK
|
March 11, 2011 |
KENDRIYA VIDYALAYA SANGATHAN Vs. SHRI PREM NARAYAN PANDEY
|
April 29, 2011 |
KESTO MUKHERJEE Vs. UNION OF INDIA
|
August 12, 2011 |
KEWAL COURT PVT LTD Vs. STATE OF WEST BENGAL
|
May 19, 2011 |
KEYA SAHA Vs. STATE OF WEST BENGAL
|
November 24, 2011 |
KHAGENDRA NATH GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
|
May 5, 2011 |
KHAIRUL ALAM Vs. STATE
|
March 31, 2011 |
KHALIL MONDAL Vs. THE WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. AND ORS.
|
April 28, 2011 |
KHEM CHAND DHINGRA Vs. PRABIR ROY CHOWDHURY
|
September 28, 2011 |
KHOKAN CHANDRA DEY Vs. STATE OF WEST BENGAL
|
June 22, 2011 |
KHONDAKAR MINHAZUDDIN Vs. STATE OF WEST BENGAL
|
June 7, 2011 |
KINGSHUK CHAKRABORTY Vs. STATE OF WEST BENGAL AND ORS.
|
March 25, 2011 |
KIRAN BALA BISWAS Vs. PRADIP BISWAS
|
December 13, 2011 |
KISALAY MUKHERJEE Vs. UNION OF INDIA
|
April 28, 2011 |
KISHALAY KUMAR PAUL Vs. SAUMITRA CHATTERJEE
|
September 29, 2011 |
KISHAN MIMANI Vs. INDU KOCHER
|
December 23, 2011 |
KISHWAR JAHAN Vs. STATE OF WEST BENGAL
|
March 18, 2011 |
KISMAT ALI Vs. CHAIRMAN NADIA DISTRICT
|
May 20, 2011 |
KOCHIRAM GHOSH ALIAS KOCHI Vs. STATE OF WEST BENGAL
|
July 12, 2011 |
KOLKATA METROPOLITAN DEVELOPMENT Vs. LAKSHMI RANI PAN
|
September 30, 2011 |
KOLKATA MUNICIPAL CORPORATION Vs. DEBENDRA NATH MONDAL
|
September 23, 2011 |
KOLKATA MUNICIPAL CORPORATION Vs. GOPAL LAL BHATTER
|
July 7, 2011 |
KOTAK MAHINDRA INVESTMENT LTD Vs. KITPLY INDUSTRIES LTD
|
August 17, 2011 |
KOTHARI METALS LTD. Vs. UNION OF INDIA
|
July 26, 2011 |
KRIS TEXTILES PVT LTD Vs. UNION OF INDIA
|
November 30, 2011 |
KRISHI RASAYAN EXPORTS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
January 12, 2011 |
KRISHNA BAHADUR CHHETRY Vs. SILIGURI MUNICIPALITY
|
March 28, 2011 |
KRISHNA DAS & ORS Vs. STATE OF WEST BENGAL & OTHERS
|
September 22, 2011 |
KRISHNA DHAR Vs. STATE OF WEST BENGAL
|
December 2, 2011 |
KRISHNA KANTA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
August 3, 2011 |
KRISHNA MOTOR FINANCE LTD Vs. ILTUSH AHAMMED
|
May 19, 2011 |
KRISHNA RANA Vs. STATE OF WEST BENGAL
|
May 18, 2011 |
KRISHNENDU BANDHAPADHYAY Vs. KAUSIK DAS
|
November 3, 2011 |
KRISHNENDU SAHA Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
September 8, 2011 |
KUDDUS ALAM ALIAS KUDDUS ALAM ALIAS MD ALAM ALIAS KUDDUS ANSARI Vs. STATE OF WEST BENGAL
|
May 4, 2011 |
KUNAL SANYAL Vs. STATE OF WEST BENGAL
|
September 16, 2011 |
KURESHA KHATUN Vs. MOINUDDIN ANSARI
|
April 6, 2011 |
KUSUM JAIN Vs. VINAY KUMAR AGARWALA
|
March 7, 2011 |
KUSUM RATHOD Vs. WEST BENGAL FINANCIAL CORPORATION
|
December 22, 2011 |
KUSUM RATHOD Vs. WEST BENGAL FINANCIAL CORPORATION
|
December 19, 2011 |
KWALITY RESTAURENT Vs. KALPANA SADHUKHAN
|
July 18, 2011 |
L M J INTERNATIONAL LTD Vs. VESSEL M V OSM ARENA
|
March 8, 2011 |
LABONI MUKHERJEE Vs. NIRMAL KANTI GUHA
|
September 9, 2011 |
LAFARGE INDIA LTD Vs. MADAN LAL AGARWAL
|
March 17, 2011 |
LAG COMPANY LTD Vs. LAKSHMI FLOAT GLASS LTD
|
August 4, 2011 |
LAKSHMAN CHANDRA PAKHIRA Vs. PURNA CHANDRA PAKHIRA
|
July 26, 2011 |
LAKSHMI CHANDRA (DUTTA) Vs. STATE OF WEST BENGAL AND ORS
|
April 12, 2011 |
LAKSHMI HANSDA Vs. DUMNI HANSDA
|
June 14, 2011 |
LAKSHMI NARAYAN BHAR Vs. STATE OF WEST BENGAL
|
June 28, 2011 |
LAKSHMI NARAYAN MONDAL Vs. AMIYA GHOSH AND ORS.
|
November 30, 2011 |
LATIF SK. @ ABDUL LATIF Vs. YEADUL SK. & ORS.
|
November 22, 2011 |
LAV JHINGAN Vs. STATE OF WEST BENGAL
|
March 31, 2011 |
LAXMI BUSINESS & CEMENT CO. (P) LTD Vs. COMMISSIONER OF INCOME TAX
|
April 25, 2011 |
LEKHA DUARY Vs. RANJIT RANA
|
June 13, 2011 |
LIEUTENANT GOVERNOR Vs. S.GANGAYA
|
January 4, 2011 |
LIEUTENANT GOVERNOR Vs. K A ABDUL SALAM
|
March 14, 2011 |
LILA BANERJI Vs. AMIT BOSE
|
February 18, 2011 |
LILY BHATTACHARYA Vs. GOPAL GHOSH
|
June 20, 2011 |
LMJ INTERNATIONAL LTD Vs. SLEEPWELL INDUSTRIES CO LTD
|
September 9, 2011 |
LMJ INTERNATIONAL LTD. Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL M.V. OSM ARENA
|
March 8, 2011 |
LOPA DAS Vs. STATE OF WEST BENGAL
|
December 9, 2011 |
LOTAN MAJHI Vs. STATE OF WEST BENGAL
|
April 25, 2011 |
LT GOVERNOR & ORS Vs. V K ABDUL MANAF & ORS
|
November 23, 2011 |
LUDLOW JUTE AND SPECIALITIES LTD Vs. STATE OF WEST BENGAL
|
April 20, 2011 |
LUTFAR RAHMAN Vs. STATE OF WEST BENGAL
|
December 21, 2011 |
M K & SONS Vs. C E S C LIMITED
|
August 25, 2011 |
M KAMARUZZAMAN Vs. UNION OF INDIA
|
December 16, 2011 |
M/S SHREE RAJA RAJESHWARI ENTERPRISE Vs. GENERAL MANAGER & ORS.
|
December 20, 2011 |
M/S. APEX INDUSTRIES & ANR. Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD. & ORS.
|
July 6, 2011 |
M/S. BUDHLANI BUILDERS PVT. LTD Vs. ESSLE MINING & INDUSTRIES LTD
|
July 26, 2011 |
M/S. POPAT & KOTACHA PROPERTY & ORS. Vs. QASEEM AHMED
|
November 30, 2011 |
M/S. VIKASH METAL & POWER LTD Vs. M/S. NIRANJAN HI
|
May 6, 2011 |
MADAN DAS Vs. LT GOVERNOR
|
July 29, 2011 |
MADAN DEY Vs. STATE
|
May 11, 2011 |
MADAN LALL Vs. HEMLATA TIRKEY AND OTHERS
|
November 24, 2011 |
MADAN MOHAN CHANDRA ALIAS CHANDA AND ORS Vs. MADAN MOHAN DARIPA AND ORS
|
March 24, 2011 |
MADAN MOHON MAHATO Vs. STATE OF WEST BENGAL
|
September 22, 2011 |
MADAN PAL SINGH Vs. UNION OF INDIA
|
March 16, 2011 |
MADHABI SAHA Vs. STATE OF WEST BENGAL
|
July 22, 2011 |
MADHU BHOWMIK Vs. STATE OF WEST BENGAL
|
March 10, 2011 |
MADHUMITA SINGHA ROY & ANR. Vs. STATE OF W.B. & ANR.
|
November 3, 2011 |
MADHURI MITRA Vs. KHOUNISH CHANDRA PAL
|
November 18, 2011 |
MADHUSUDAN SHARMA Vs. STATE OF WEST BENGAL & ORS
|
December 8, 2011 |
MADURA COATS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 12, 2011 |
MAGMA FINCORP LTD Vs. AHK EARTH MOVERS AND FINANCIAL SERVICES
|
March 21, 2011 |
MAHADEV BANERJEE Vs. STATE OF WEST BENGAL
|
September 16, 2011 |
MAHADEV GHOSH Vs. STATE OF WEST BENGAL
|
March 8, 2011 |
MAHANADI COALFIELDS LTD Vs. SHYAM METALLICS AND ENERGY LTD
|
September 26, 2011 |
MAHENDRA KUMAR RUSTAGI Vs. STATE OF WEST BENGAL
|
September 14, 2011 |
MAHENDRA SHIVLAL GANDHI Vs. STATE OF WEST BENGAL
|
May 19, 2011 |
MAHESH PHULCHAND MODI Vs. UNION OF INDIA
|
May 3, 2011 |
MAHESH PROSAD Vs. SUSHILA DEBI AGARWAL
|
April 7, 2011 |
MAHESHWARI Vs. SHEILA GUHA
|
November 29, 2011 |
MAHINDRA AND MAHINDRA LTD. Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
|
September 20, 2011 |
MAHMUD Vs. STATE OF WEST BENGAL
|
May 17, 2011 |
MAJOR PARTHA PRATIM DUTTA Vs. ARUNDHATI DUTTA
|
January 4, 2011 |
MALAY KUMAR MISRA Vs. STATE OF WEST BENGAL
|
March 23, 2011 |
MAMATA ALIAS MALA BHANDARI Vs. SANJIB BHATTACHARJEE
|
February 23, 2011 |
MAMATA GUHA Vs. PRANAB KUMAR DAS
|
February 11, 2011 |
MAMTA GHOSH Vs. TAPAS KUMAR GHOSH
|
April 12, 2011 |
MANABENDRA NATH GHOSH Vs. HONBLE HIGH COURT AT CALCUTTA SERVICE
|
May 18, 2011 |
MANABENDRA NATH GHOSH Vs. HONEBLE HIGH COURT AT CALCUTTA
|
September 12, 2011 |
MANAGING COMMITTEE BHOLAKHALI Vs. STATE OF WEST BENGAL
|
March 4, 2011 |
MANAGING COMMITTEE KAMARTORE HIGH SCHOOL Vs. DEBENDRA NATH GHOSH
|
March 31, 2011 |
MANAGING COMMITTEE MAHISEGERIA A M A HIGH MADRASAH Vs. STATE OF WEST BENGAL
|
January 27, 2011 |
MANAGING DIRECTOR XENITIS INFOTECH PVT LTD Vs. AMIT KUMAR CHAKRABORTY
|
January 13, 2011 |
MANAS BOSE Vs. STATE OF WEST BENGAL
|
March 14, 2011 |
MANASH CHOUDHURY Vs. STATE OF WEST BENGAL
|
January 19, 2011 |
MANASHI GHOSH Vs. STATE OF WEST BENGAL
|
August 24, 2011 |
MANDABI DHAR Vs. STATE OF WEST BENGAL
|
July 8, 2011 |
MANGALI HALDAR Vs. STATE OF WEST BENGAL
|
January 20, 2011 |
MANICK BOSE Vs. SANDIP CHAKRABORTY
|
August 24, 2011 |
MANIK LAL MAJI Vs. UNION OF INDIA
|
September 20, 2011 |
MANIK ROY Vs. STATE OF WEST BENGAL
|
November 28, 2011 |
MANIK ROY ALIAS BISHADU Vs. STATE OF WEST BENGAL
|
September 28, 2011 |
MANIKYARAM CHATUSPATI Vs. SHRIMATI SIKHA DEV
|
February 18, 2011 |
MANINDRA NATH BASAK Vs. RAMCHANDRA RANA
|
March 29, 2011 |
MANISH CHANDRA SARKAR Vs. PRODYUT KUMAR SINHA
|
January 25, 2011 |
MANISH DOGRA Vs. ANIMA RANI SINHA
|
February 28, 2011 |
MANJU BHATTACHARYA Vs. GOPAL GHOSH
|
June 20, 2011 |
MANJU MITRA & ORS. Vs. ANIL KRISHNA PAUL
|
November 24, 2011 |
MANJUR ALI Vs. HASIMUDDIN SHEIKH
|
April 26, 2011 |
MANJUR RAHAMAN KHAN Vs. BOARD OF WAKFS WEST BENGAL
|
August 12, 2011 |
MANKSIA EXIM PVT LTD Vs. TAX RECOVERY OFFICER
|
August 17, 2011 |
MANMATHA NATH KUNDU & SONS CONSTRUCTION CO PVT LTD Vs. STATE OF WEST BENGAL & ORS
|
October 13, 2011 |
MANMOHAN JHUNJHUNWALA Vs. BISWANATH JHUNJHUNWALA
|
November 15, 2011 |
MANMOHAN KEDIA Vs. UNION OF INDIA
|
December 7, 2011 |
MANOJ CHOWDHURY Vs. DISTRICT JUDGE MALDA
|
July 27, 2011 |
MANOJ GADIA Vs. SOVA MALAKAR AND ANOTHER
|
December 13, 2011 |
MANOJ KUMAR BANERJEE Vs. STATE OF W B
|
April 18, 2011 |
MANOJ KUMAR MUKHERJEE Vs. ICICI BANK LIMITED
|
December 2, 2011 |
MANOJ KUMAR SASMAL Vs. PANKAJ SASMAL
|
May 20, 2011 |
MANOJADITYA DAS MAHAPARTA Vs. STATE OF WEST BENGAL
|
November 11, 2011 |
MANORANJAN ROUT Vs. UNION OF INDIA AND ORS
|
December 20, 2011 |
MANSUR ALI Vs. STATE OF WEST BENGAL
|
January 25, 2011 |
MANSUR ALI MONDAL Vs. STATE OF WEST BENGAL
|
September 28, 2011 |
MANTU PRAMANICK Vs. INDRANI BHATTACHARJEE
|
December 23, 2011 |
MAPLE EXPORTS PRIVATE LIMITED AND ANOTHER Vs. SALES TAX OFFICER, BHAWANIPORE CHARGE AND ANOTHER
|
April 13, 2011 |
MARAN CHANDRA SAHA Vs. GOPINATH MONDAL @ BABLU AND ORS.
|
September 12, 2011 |
MARGARET NYSS Vs. SUMAN PAL
|
June 29, 2011 |
MASRUDDIN Vs. SHER MOHAMMAD QURESHI
|
January 10, 2011 |
MASTER ARKAPRAVA BASU Vs. PATHA BHAVAN
|
July 25, 2011 |
MATAR CHANDRA MAHATO Vs. STATE OF WEST BENGAL
|
August 2, 2011 |
MATAR CHANDRA MAHATO Vs. STATE OF WEST BENGAL
|
August 4, 2011 |
MATHURA PRASAD MAHATO Vs. STATE OF WEST BENGAL
|
September 13, 2011 |
MATO SARKAR Vs. INSPECTOR GENERAL OF POLICE
|
July 14, 2011 |
MAYARANI CHAKRABORTY Vs. MIHIR KUMAR BHATTACHARYA
|
August 3, 2011 |
MAYOR IN COUNCIL HOWRAH MUNICIPAL CORPORATION Vs. SUJIT KUMAR DAS
|
December 13, 2011 |
MAYURAKSHI COTTON MILLS EMPLOYEES UNION Vs. 9TH INDUSTRIAL TRIBUNAL
|
November 16, 2011 |
MD ABU TAHIR HOSSAIN Vs. STATE OF WEST BENGAL
|
November 30, 2011 |
MD AINUL HAQUE Vs. STATE OF WEST BENGAL
|
September 6, 2011 |
MD DANIYAL & ANR Vs. STATE OF WEST BENGAL & ORS
|
August 4, 2011 |
MD ISMAIL Vs. INSPECTOR GENERAL OF REGISTRATION
|
May 19, 2011 |
MD ISMAL KHAN Vs. M H I KHAN
|
June 22, 2011 |
MD JAMINAR ALI Vs. STATE OF WEST BENGAL
|
December 1, 2011 |
MD KAMRUDDIN Vs. KHURSHIDA BIBI
|
July 8, 2011 |
MD MONIRUZZAMAN BAIDYA Vs. CHAIRPERSON, DPSC & ORS
|
November 8, 2011 |
MD MUSTAFA SHEIKH Vs. STATE OF WEST BENGAL
|
April 8, 2011 |
MD SAHAUDDIN AHAMED Vs. SK JAMIRUDDIN
|
April 12, 2011 |
MD. ALFAJUDDIN Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 19, 2011 |
MD. ALI AND ORS. Vs. ABUL BARKAT AND ORS.
|
August 3, 2011 |
MD. KAMALUDDIN BAIDYA Vs. THE STATE OF WEST BENGAL AND OTHERS
|
December 21, 2011 |
MECHANO PAPER MACHINES LTD Vs. NEPC PAPERS AND BOARD LTD
|
July 15, 2011 |
MEDICAL COUNCIL OF INDIA Vs. STATE OF WEST BENGAL
|
September 29, 2011 |
MEHBOOB RAHMAN Vs. UNION OF INDIA
|
April 20, 2011 |
MERCURY EXPORTS Vs. CLC TANNERS ASSOCIATION
|
January 10, 2011 |
MESSERS NAIM TOBACO PRIVATE LTD Vs. EVERGREEN DRUMS AND CANS PRIVATE LTD
|
May 10, 2011 |
METRO PROMOTERS PVT LTD Vs. R N THAKUR
|
July 18, 2011 |
MICHIGAN ENGINEERS PVT LTD Vs. SENBO ENGINEERING LTD
|
December 23, 2011 |
MIGHTY METALS PRIVATE LIMITED Vs. RAJASTHAN FINANCIAL CORPORATION
|
July 15, 2011 |
MIHIR KUMAR TALUKDAR Vs. PRADIP KUMAR SENGUPTA
|
February 28, 2011 |
MILAN KUMAR BASU Vs. SAMIR KUMAR DAS
|
June 14, 2011 |
MILON KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
September 13, 2011 |
MINA BEGUM Vs. THE CHAIRMAN, KOLKATA PORT TRUST (KOPT) AND ORS.
|
April 28, 2011 |
MINAKSHI CHAKRABORTY Vs. REGISTRAR GENERAL
|
August 24, 2011 |
MINATI BANIK Vs. STATE OF WEST BENGAL
|
May 18, 2011 |
MINATI GHOSH Vs. SRI KANKALI CHARAN CHATTOPADHYAY
|
August 10, 2011 |
MINTU BANERJEE Vs. KARABI BANERJEE
|
February 2, 2011 |
MINU RANI MAITY Vs. NIBEDITA DAS
|
August 4, 2011 |
MIR MAMTAJ ALI WAKF ESTATE Vs. CHIEF EXECUTIVE OFFICER
|
August 30, 2011 |
MIRA ROY CHOWDHURY Vs. ARUP SAHA
|
April 1, 2011 |
MISHRA & MISHRA (AGENCIES) ENTERPRISES Vs. UNION OF INDIA
|
February 24, 2011 |
MITHILESH KUMAR SHARMA Vs. NEW INDIA ASSURANCE CO LTD
|
July 15, 2011 |
MITHU ALIAS ASIT MAJUMDER Vs. SANJIB KUMAR CHAKRABORTY
|
September 16, 2011 |
MITHU DAS Vs. STATE OF WEST BENGAL
|
January 11, 2011 |
MITHU HOSSAIN Vs. STATE OF WEST BENGAL
|
October 17, 2011 |
MITHUN SAHA Vs. STATE OF WEST BENGAL
|
March 7, 2011 |
MITTAL AGRO FOOD PVT LTD Vs. STATE OF WEST BENGAL
|
March 7, 2011 |
MOBARAK SK ALIAS MOBARAK HOSSAIN Vs. STATE OF WEST BENGAL
|
January 20, 2011 |
MODERN AUTO BODY BUILDER Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LIMI
|
January 13, 2011 |
MODERN MALLEABLES LTD Vs. COMMISSIONER OF INCOME TAX
|
April 29, 2011 |
MOHAMMAD AZMAL HOSSAIN & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
April 29, 2011 |
MOHAMMAD HANIF Vs. SK AFSAR ALI
|
January 7, 2011 |
MOHAMMED RAFIQUE ALIAS RAFIK SHAIKH Vs. STATE OF WEST BENGAL
|
March 1, 2011 |
MOHAN CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
December 19, 2011 |
MOHAN JUTE MILLS LTD. & ANR. Vs. UNION BANK OF INDIA & ORS.
|
November 3, 2011 |
MOHAN KUMAR DAS Vs. UNION OF INDIA
|
March 29, 2011 |
MOHIDUL Vs. STATE OF WEST BENGAL
|
August 5, 2011 |
MOHIT GUPTA Vs. STATE OF WEST BENGAL
|
August 26, 2011 |
MOINUDDIN Vs. GUEST KEEN WILLIAM LTD
|
December 22, 2011 |
MOLOY KUMAR DAS Vs. KRISHNA CHANDRA ADHIKARI
|
July 13, 2011 |
MONOJIT RAJU SOOD ALIAS MANJIT RAJU SOOD Vs. STATE OF WEST BENGAL
|
August 29, 2011 |
MONORAMA KAYAL Vs. STATE OF W B
|
August 11, 2011 |
MONORANJAN HALDER & ORS Vs. STATE OF WEST BENGAL & ORS
|
November 3, 2011 |
MONOTOSH GHOSH Vs. STATE OF WEST BENGAL
|
March 15, 2011 |
MOSAMMAT SIYADA KHATUN Vs. SAIYERA MANU
|
July 28, 2011 |
MOSHAROF ALI MALLICK Vs. SECRETARY MINISTRY OF INFORMATION BROADCASTING
|
March 30, 2011 |
MOSTAB ALI MALITHA Vs. STATE OF W B
|
September 28, 2011 |
MOSTAK SEIKH Vs. STATE OF WEST BENGAL
|
March 14, 2011 |
MOTILAL SAHA Vs. NARASINGHA SAHA
|
December 8, 2011 |
MOULA BOZ SK Vs. ABDUL MANNAN
|
June 30, 2011 |
MOUSUMI GHOSAL ADHIKARY Vs. STATE OF WEST BENGAL
|
June 9, 2011 |
MR. PROSANTA KUMAR DUTTA & ORS Vs. THE POST MASTER, KESTOPUR POST OFFICE
|
February 17, 2011 |
MRIGAN MAITY Vs. DARIDRA BANDHAB BHANDAR
|
September 21, 2011 |
MRIGAN MAITY AND ORS. Vs. DARIDRA BANDHAB BHANDAR AND ANR.
|
September 15, 2011 |
MRITYUNJAY PODHAN Vs. STATE OF WEST BENGAL
|
January 20, 2011 |
MRITYUNJOY MUKHERJEE Vs. KRISHNA PRASAD MUKHERJEE
|
June 23, 2011 |
MUKUL MITRA Vs. CHINMOY NANDY
|
June 14, 2011 |
MURAT VINIYOG LTD Vs. BIJAY KUMAR KAJARIA
|
June 15, 2011 |
MURSALIM SHAIKH Vs. STATE OF WEST BENGAL
|
February 17, 2011 |
MUSARAF HUSSAIN MUNSHI Vs. ZELLAR RAHAMAN
|
August 18, 2011 |
MUTHOOT FINANCE PVT LTD Vs. PAMPA SINHA
|
March 2, 2011 |
N D TUBES IMPEX PVT LTD Vs. MODEL MANUFACTURING CO LTD
|
May 4, 2011 |
N K AGARWAL Vs. SRI BISWANATH MUKHERJEE
|
May 12, 2011 |
N K AGARWAL Vs. STATE
|
May 12, 2011 |
N SADANANDAN Vs. LIEUTENANT GOVERNOR AND OTHERS
|
November 22, 2011 |
NADER CHAND PAUL ALIAS PROVAT PAUL Vs. NEMAI CHAND PAL
|
September 1, 2011 |
NADIA DISTRICT CENTRAL COOPERATIVE BANK LTD Vs. NADIA DISTRICT CENTRAL COOPERATIVE BANK EMPLOYEES UNION
|
September 28, 2011 |
NAILA SAMREEN SHAHAB Vs. KANAN MUKHERJEE
|
June 22, 2011 |
NAKUL CHANDRA PAUL Vs. STATE OF WEST BENGAL
|
January 11, 2011 |
NAKUL KARMAKAR Vs. NATIONAL INSURANCE COMPANY LTD
|
December 8, 2011 |
NALINI KANTA PRAMANIK Vs. THE STATE OF WEST BENGAL & ORS.
|
November 8, 2011 |
NAMITA BHATTACHERJEE (DEAD) & ANR Vs. RAJENDRA PROSAD GUPTA (DEAD) AND ORS
|
March 15, 2011 |
NAMITA BISWAS Vs. ANIL KUMAR KHAN
|
February 7, 2011 |
NAMOKAR VINIMAY PVT LTD Vs. YASHDEEP TREXIM PVT LTD
|
April 1, 2011 |
NAND KISHORE SOMANI Vs. COMMISSIONER OF CUSTOMS
|
April 25, 2011 |
NAND LAL RATHI Vs. A T GOOYEE ENTERORISES
|
September 30, 2011 |
NANDA DULAL BHATTACHARJEE Vs. GOPAL CHANDRA DAS
|
November 28, 2011 |
NANDINI MUKHERJEE Vs. STATE OF WEST BENGAL
|
May 20, 2011 |
NANDKISHORE BIRAHIWALLA Vs. KUSHIRAM AGARWALLA
|
July 1, 2011 |
NANI GOPAL DUTTA Vs. ASHARAM RAMPRATAP
|
December 14, 2011 |
NANI GOPAL MAJUMDER Vs. STATE OF WEST BENGAL
|
September 23, 2011 |
NARAYAN BANIK Vs. MAHABIR PRASAD TODI
|
December 22, 2011 |
NARAYAN CHANDRA LAHA Vs. RAM SURAT SINGH
|
July 29, 2011 |
NARAYAN CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
December 9, 2011 |
NARAYANI GOSWAMI Vs. NEMAI ROY & ORS
|
August 18, 2011 |
NARENDRA KUMAR BERLIA Vs. OM PRAKASH BERLIA
|
April 6, 2011 |
NARENDRA NATH ROY Vs. PHANI ROY
|
April 5, 2011 |
NARESH KUMAR & CO. PVT. LTD. Vs. UNION OF INDIA
|
August 10, 2011 |
NASITA BISWAS Vs. STATE OF WEST BENGAL
|
December 21, 2011 |
NATHJI BHANDAR Vs. STATE OF WEST BENGAL
|
April 7, 2011 |
NATIONAL BANK FOR AGRICULTURE Vs. DIPANKAR SEN ROY
|
July 15, 2011 |
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD Vs. INDIV INDIA PRIVATE LIMITED
|
December 19, 2011 |
NATIONAL BUILDINGS CORPORATION LTD. Vs. JOYDEEP PAUL
|
March 15, 2011 |
NATIONAL INSURANCE CO LTD Vs. COMMISSIONER OF INCOME TAX
|
June 16, 2011 |
NATIONAL INSURANCE CO. LTD. Vs. TUSHAR KANTI SAHOO
|
March 25, 2011 |
NATIONAL INSURANCE COMPANY Vs. JHARNA GHOSH
|
February 7, 2011 |
NATIONAL INSURANCE COMPANY LIMITED Vs. CHHABIRANI KAR
|
July 28, 2011 |
NATIONAL STOCK EXCHANGE OF INDIA LTD Vs. STATE OF WEST BENGAL
|
July 29, 2011 |
NAVEEN MERICO ENGINEERING CO PRIVATE LIMITED Vs. STATE OF WEST BENGAL AND ORS
|
November 1, 2011 |
NAZRUL ISLAM Vs. HOOGHLY DISTRICT PRIMARY SCHOOL COUNCIL
|
December 1, 2011 |
NEMAI CHAND PAL Vs. NADER CHAND ALIAS PRABHAT PAL
|
April 12, 2011 |
NEMAI CHANDRA GHOSH Vs. STATE OF WEST BENGAL
|
April 11, 2011 |
NEMAI CHATTERJEE Vs. STATE OF WEST BENGAL
|
September 13, 2011 |
NETAI CHANDRA DUTTA Vs. STATE OF WEST BENGAL & ORS
|
November 2, 2011 |
NEW AGE REALITY PVT LTD Vs. KARTHIKEYA ANCILARIES BPVT LTD
|
July 7, 2011 |
NEW GHAUSIA ENTERPRISE Vs. UNION OF INDIA
|
January 25, 2011 |
NEW GLOBE TRANSPORT CORPORATION Vs. MAGMA SHRACHI FINANCE LIMITED
|
February 21, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. MIRA DEVI AGRAWAL
|
May 20, 2011 |
NEW INDIA ASSURANCE COMPANY LTD Vs. PUSPA BARUI
|
March 28, 2011 |
NEWAZ SHARIF Vs. STATE OF WEST BENGAL AND ORS
|
April 7, 2011 |
NICCO CORPN LTD Vs. SIMPLEX INFRASTRUCTURE LTD
|
May 19, 2011 |
NIKHIL KUMAR BHAUMIK Vs. STATE OF WEST BENGAL
|
February 23, 2011 |
NILABHA BHADURI Vs. STATE OF WEST BENGAL
|
November 30, 2011 |
NILAY BENERJEE Vs. KODANDAPANI AND ANR
|
February 25, 2011 |
NILGIRI ESTATES PVT LTD Vs. KHANIVA HOUSING INDIA PVT LTD
|
August 12, 2011 |
NILIMA BHATTACHARJEE Vs. SISIR RANJAN DE
|
January 17, 2011 |
NILU ALIAS LILU DAS Vs. STATE OF WEST BENGAL
|
December 13, 2011 |
NIMAI KALINDI Vs. STATE OF WEST BENGAL
|
November 21, 2011 |
NIRANJAN BAR Vs. NIRMAL BAR AND ANR.
|
April 5, 2011 |
NIRENDRA NATH ROY Vs. MALEK MIA
|
July 26, 2011 |
NIRMAL DAS Vs. MOGRA CHINSURAH BLOCK
|
July 27, 2011 |
NIRMALENDU GHOSWAMI Vs. STATE OF WEST BENGAL
|
February 3, 2011 |
NISCHINTAPUR TEA CO LTD Vs. SUBRATA SEN
|
July 5, 2011 |
NITA MUKHERJEE Vs. SANDIP BANERJEE
|
January 5, 2011 |
NITAI CHANDRA DAS Vs. STATE OF WEST BENGAL & ORS
|
November 8, 2011 |
NITYANANDA DAS ALIAS CHANTU DAS Vs. STATE OF WEST BENGAL
|
July 7, 2011 |
NOBIR MIA Vs. STATE OF WEST BENGAL
|
March 31, 2011 |
NOBLE TREXIM PVT LTD Vs. BASABI DUTTA CHOWDHURY
|
September 26, 2011 |
NONIGOPAL MONDAL Vs. STATE OF WEST BENGAL
|
March 16, 2011 |
NORATMAL BENGANI Vs. DHRUBA KUMAR JALAN
|
January 10, 2011 |
NUMAZAR DORAB MEHTA Vs. ASSAM COMPANY LTD
|
July 22, 2011 |
NUNA PAL Vs. STATE OF WEST BENGAL
|
January 27, 2011 |
NUR KHATOON BIBI ALIAS BEWA Vs. ATIMAN BIBI
|
August 16, 2011 |
NURUL HAQUE Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
|
November 8, 2011 |
NURUN NAHAR Vs. ABDUL RASOOL
|
August 12, 2011 |
OASIS DEALCOMM PRIVATE LIMITED Vs. KHAZANA DEALCOMM PRIVATE LIMITED
|
August 24, 2011 |
OFFICIAL LIQUIDATOR Vs. PROF SURESH CHANDRA KUCHHAL
|
January 20, 2011 |
OFFICIAL LIQUIDATOR Vs. NAGIN B. PARIKH AND OTHERS
|
August 19, 2011 |
OFFSHORE INFRASTRUCTURES LTD Vs. ENGINEERING PROJECTS INDIA LTD
|
April 8, 2011 |
OHID AHAMMED & ORS. Vs. THE WEST BENGAL STATE ELECTRICITY
|
December 2, 2011 |
OLYMPIC CIRCUS AND ANR Vs. STATE OF WEST BENGAL AND ORS
|
December 21, 2011 |
OM PRAKASH SARAOGI & ANR Vs. VIVEK SARAOGI
|
September 5, 2011 |
ORBIT TOWERS PVT LTD Vs. SIMPLEX PROJECTS LTD
|
November 15, 2011 |
ORIENT PAPER AND INDUSTRIES LTD Vs. SHAUN AUTOMOBILES PVT LTD
|
August 9, 2011 |
ORIENT PAPERS INDUSTRIES LTD Vs. JAYANTA LAMP INDUSTRIES PVT LTD
|
April 25, 2011 |
ORIENTAL INSURANCE CO LTD Vs. STATE
|
February 17, 2011 |
OWNERS AND PARTIES INTERESTED IN THE VESSELS M V EUGINE Vs. V K UDYOG LTD
|
September 29, 2011 |
P CHANDINI Vs. UNION OF INDIA
|
September 6, 2011 |
P SIMACHALAM Vs. P NEELAVENI
|
September 19, 2011 |
PABAN KUMAR DUTTA Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 21, 2011 |
PACIFIC JUTE LIMITED & ANR. Vs. UNION BANK OF INDIA & ORS.
|
November 3, 2011 |
PADMABATI MITRA Vs. UNION OF INDIA
|
February 21, 2011 |
PADRONE MARKETING P LTD Vs. CONTROLLER OF THIKA TENANCY
|
March 11, 2011 |
PAHARPUR COOLING TOWERS LTD Vs. COMMISSIONER OF INCOME TAX
|
July 15, 2011 |
PALASH CHANDRA KARAN Vs. SUJATA KARAN DAS
|
April 11, 2011 |
PALASH RANJAN DAS Vs. STATE OF WEST BENGAL
|
July 21, 2011 |
PALLIBASI BRINDA GURU PROSAD Vs. STATE OF WEST BENGAL
|
September 19, 2011 |
PAMPA DAS Vs. STATE OF WEST BENGAL
|
September 6, 2011 |
PANCHAM RAO KHADIPURE & ORS Vs. COAL INDIA LTD & ORS
|
November 2, 2011 |
PANDRAJ KUNJILAL SADH Vs. SANTOSH KUMARI MAHENDRA KUMAR SADH
|
August 24, 2011 |
PANKAJ KUMAR HAZRA Vs. ARABINDA NAYAK
|
February 15, 2011 |
PANKAJ RATHI Vs. COMMISSIONER OF INCOME TAX
|
August 2, 2011 |
PANNA BALA MANNA Vs. BASUDEB MANNA
|
March 10, 2011 |
PANNALAL KEJRIWAL Vs. COMMISSIONER OF INCOME TAX
|
April 19, 2011 |
PANNALAL PAL Vs. STATE OF WEST BENGAL
|
April 20, 2011 |
PARAG MUKHERJEE Vs. STATE OF WEST BENGAL & ORS
|
January 17, 2011 |
PARAMJIT SINGH NARULA Vs. SUNIL ANCHALIA
|
July 8, 2011 |
PARESH BASAK Vs. STATE OF WEST BENGAL
|
November 25, 2011 |
PARESH RAM RAURKAR Vs. SAKHARI BAI RAURKAR
|
May 20, 2011 |
PARIJAN BIBI Vs. STATE OF WEST BENGAL
|
May 4, 2011 |
PARRUCK AND COMPANY Vs. LIFE INSURANCE CORPORATION OF INDIA
|
December 8, 2011 |
PARTHA BANEREJEE Vs. STATE BANK OF INDIA
|
August 18, 2011 |
PARTHA DEY Vs. KOLKATA MUNICIPAL CORPORATION
|
April 1, 2011 |
PARUL BALA GHOSH Vs. NEW INDIA ASSURANCE COMPANY LTD
|
June 23, 2011 |
PARUL BALA MAZUMDAR Vs. STATE OF WEST BENGAL
|
March 22, 2011 |
PARUL RANI MAITY Vs. DEPUTY CHAIRMAN CALCUTTA DOCK LABOUR BOARD
|
September 7, 2011 |
PATASPUR THANA CO OPERATIVE RICE MILL SOCIETY LIMITED Vs. STATE OF WEST BENGAL
|
May 20, 2011 |
PAWAN Vs. ASSAM ROOFING LTD. & ANR.
|
September 22, 2011 |
PAWAN TRADING COMPANY Vs. LIEUTENANT GOVERNOR
|
April 4, 2011 |
PAYEL BISWAKARMA GHOSH Vs. ORIENTAL INSURANCE COMPANY LTD
|
March 28, 2011 |
PAYEL BISWAKARMA GHOSH Vs. ORIENTAL INSURANCE COMPANY LTD
|
March 7, 2011 |
PAYEL SARKAR Vs. UNION OF INDIA
|
July 18, 2011 |
PCBL INDUSTRIAL LTD Vs. COMMISSIONER OF INCOME TAX
|
June 16, 2011 |
PCS INDUSTRIES LTD Vs. STATE OF WEST BENGAL
|
August 10, 2011 |
PEERLESS FINANCIAL SERVICES LTD Vs. COMMISSIONER OF INTEREST TAX
|
May 19, 2011 |
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. CANARA BANK
|
August 30, 2011 |
PEICO ELECTRONICS AND ELECTRICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 12, 2011 |
PEMLA GHOSAL Vs. NEELANJANA GHOSAL
|
March 15, 2011 |
PESTICIDES AND BREWERS LTD Vs. NARENDRA KUMAR BERLIA
|
June 16, 2011 |
PILCOM Vs. COMMISSIONER OF INCOME TAX
|
March 31, 2011 |
PIONEER CONSTRUCTION Vs. STATE OF WEST BENGAL
|
July 15, 2011 |
PIYUSH GUPTA Vs. UNION OF INDIA
|
January 12, 2011 |
POOMAN SINGH Vs. BHARAT SHAMSHERE JUNG BAHADUR RANA
|
September 21, 2011 |
POPAT AND KOTECHA PROPERTY Vs. STATE OF WEST BENGAL
|
July 14, 2011 |
PRABHAS CHANDRA BISWAS Vs. UNION OF INDIA
|
November 28, 2011 |
PRABHAT CH KARMAKAR & ORS Vs. RABIN KARMAKAR @ RABIN CHANDRA KARMAKAR
|
November 29, 2011 |
PRABHU DAYAL LOHIA Vs. SHANKAR LAL FATEH CHANDAK & ORS.
|
November 21, 2011 |
PRABIR CHATTERJEE Vs. SUNIRMAL CHAKRABORTY
|
August 16, 2011 |
PRABIR GUHA Vs. UTTAM CHAND SURANA
|
April 1, 2011 |
PRABIR KUMAR ROY Vs. STATE OF WEST BENGAL
|
March 2, 2011 |
PRABIR SUR Vs. SUBHAS CHANDRA PRATIHAR
|
February 28, 2011 |
PRADEEP KUMAR MALHOTRA Vs. STATE OF WEST BENGAL
|
June 22, 2011 |
PRADEEP RAM Vs. DEPUTY SUPERINTENDENT OF POLICE
|
April 4, 2011 |
PRADIP BANDYOPADHYAY Vs. NITYANANDA BANDYOPADHYAY
|
January 12, 2011 |
PRADIP CHOURASIA Vs. STATE OF WEST BENGAL
|
May 19, 2011 |
PRADIP DEBNATH Vs. STATE OF WEST BENGAL
|
October 13, 2011 |
PRADIP KUMAR MALHOTRA Vs. COMMISSIONER OF INCOME TAX
|
August 2, 2011 |
PRADIP KUMAR ROY Vs. STATE OF WEST BENGAL
|
August 24, 2011 |
PRADIP MAITY Vs. STATE OF WEST BENGAL
|
September 19, 2011 |
PRADIP SHAW Vs. RAMBILASH GUPTA
|
May 5, 2011 |
PRADYUT KUMAR GHOSH Vs. HOWRAH MUNICIPAL CORPORATION AND OTHERS
|
January 17, 2011 |
PRADYUT RANJAN DUTTA Vs. RITA MENON
|
July 5, 2011 |
PRAFULLA KUMAR SINGH Vs. SACIDANANDA SARKAR
|
March 16, 2011 |
PRAFULLYA KUMAR MAHATO Vs. STATE OF WEST BENGAL
|
November 24, 2011 |
PRALAY DUTTA Vs. ALI AFSAR
|
September 15, 2011 |
PRAMIL BANERJEE Vs. HDFC BANK LTD
|
May 20, 2011 |
PRAMILA DAS Vs. NATIONAL INSURANCE CO LTD
|
March 21, 2011 |
PRAMILA SHAW Vs. ORIENTAL INSURANCE COMPANY LTD
|
April 25, 2011 |
PRAMILA UPADHYA Vs. ELECTRONICS INDIA
|
March 22, 2011 |
PRAMOD KUMAR JALAN Vs. BANWARILAL JALAN
|
December 22, 2011 |
PRAMOD KUMAR RAI Vs. CHOLAMANDALAM DBS FINANCE LTD
|
February 15, 2011 |
PRASAD MAITY Vs. KRISHNAPADA MONDAL
|
July 1, 2011 |
PRASANT KUMAR DAW Vs. STATE OF WEST BENGAL
|
February 21, 2011 |
PRASANTA DAS Vs. UNION OF INDIA
|
February 17, 2011 |
PRASANTA HAZRA Vs. RANJU HAZRA
|
January 12, 2011 |
PRASENJIT MANDAL TAHIRA ZAMEER NASIMA & ORS Vs. SHAHANI RAHMAN @ ORS
|
November 28, 2011 |
PRATAP CHANDRA ROY Vs. STATE OF WEST BENGAL
|
August 16, 2011 |
PRATHA SARATHI Vs. STATE OF WEST BENGAL
|
July 4, 2011 |
PRATIMA MAITY Vs. SUJIT MAITY
|
August 16, 2011 |
PRATIMA SANPUI Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 21, 2011 |
PRATIVA BANDHAPADHYAY Vs. CHHANDA BHATTACHARJEE
|
March 28, 2011 |
PREM LATA SINGH ALIAS LATA SINGH Vs. STATE OF WEST BENGAL
|
February 24, 2011 |
PREM NARAYAN GARG Vs. INDIAN BANK
|
September 6, 2011 |
PRINCE INTERNATIONAL Vs. ADDITIONAL DIRECTOR GENERAL OF DRI
|
August 16, 2011 |
PRITI DAS Vs. STATE OF WEST BENGAL
|
March 24, 2011 |
PRITI ROY Vs. JAYA NASKAR
|
July 27, 2011 |
PRIYALAL NATH Vs. SHEFALI PODDAR
|
June 28, 2011 |
PROBHAT BASAK AND ORS. Vs. RANI SAHA AND ORS.
|
April 26, 2011 |
PROBHAT KUMAR BAKSI Vs. DAMODAR VALLEY CORPORATION & ORS
|
January 17, 2011 |
PROBHAT KUMAR GUPTA ALIAS SHAW Vs. SANJAY KUMAR GUPTA ALIAS SANJAY KUMAR JAISWAL ALIAS SHAW
|
December 2, 2011 |
PROBIR GHOSH Vs. NATIONAL INSURANCE CO LTD
|
April 26, 2011 |
PRODIP KUMAR BOTHRA Vs. COMMISSIONER OF INCOME TAX
|
July 15, 2011 |
PROF ASIT KUMAR CHAKRAVARTI Vs. STATE OF WEST BENGAL
|
January 6, 2011 |
PRONAB KUMAR DAS Vs. ADMINISTRATOR GENERAL OF W B
|
December 7, 2011 |
PROVAT KUMAR PAUL ALIAS NADER CHAND PAUL Vs. NIMAI CHAND PAL
|
July 27, 2011 |
PROVATI MONDAL Vs. STATE OF WEST BENGAL
|
November 24, 2011 |
PRTIMA DAS ALIAS KACHU DAS Vs. MIRA DAS
|
November 30, 2011 |
PRUDENTIAL CAPITAL MARKET LTD Vs. OFFICIAL LIQUIDATOR, HIGH COURT,CALCUTTA
|
September 23, 2011 |
PRYSMIAN (DUTCH) HOLDING BV Vs. NICCO CORPORATION LIMITED & ORS.
|
August 18, 2011 |
PULAK KOLE Vs. STATE OF WEST BENGAL
|
January 20, 2011 |
PUNIT KUMAR SANTORIA Vs. BROJENDU ROY & ANR
|
December 16, 2011 |
PURNAM PRADHAN Vs. STATE OF WEST BENGAL
|
June 15, 2011 |
PURNENDU ROY Vs. STATE OF WEST BENGAL
|
May 3, 2011 |
PURNENDU SEKHER PAHARI Vs. STATE OF WEST BENGAL
|
February 14, 2011 |
PURUSHOTTAMDAS JHUNJHUNWALA & ANR Vs. STATE OF WEST BENGAL & ORS
|
October 13, 2011 |
PUSPA CHAKRABORTY Vs. RUBY MITRA
|
September 15, 2011 |
PUSPITA MONDAL Vs. STATE OF WEST BENGAL
|
May 6, 2011 |
PUTI BIBI Vs. JALIL SHAIKH AND OTHERS
|
November 14, 2011 |
QAMRUL HODA Vs. WAKIL KHAN
|
June 29, 2011 |
QUALCAST INDIA Vs. WESMAN ENGINEERING COMPANY PRIVATE LTD
|
September 30, 2011 |
R K MAJHI Vs. SHRI AKSHAY PANT
|
December 14, 2011 |
R K SHARMA Vs. UNION OF INDIA
|
March 11, 2011 |
R KARUPPAIAH Vs. S RATNAMANIAMMA
|
August 5, 2011 |
R MAITY AND CO Vs. CESC LIMITED
|
July 14, 2011 |
R P G INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 17, 2011 |
R PIYARELALL IMPORT AND EXPORT LIMITED Vs. GLENCORE GRAIN B V
|
April 25, 2011 |
RABBANI BEGUM Vs. ZARINA BIBI
|
August 5, 2011 |
RABI KUMAR DAS Vs. SUMITRA BALA DASI
|
February 10, 2011 |
RABI RANJAN OJHA Vs. STATE OF WEST BENGAL
|
July 19, 2011 |
RABI WADEN BHAGAT Vs. STATE OF WEST BENGAL
|
March 18, 2011 |
RABIA BIBI Vs. BRANCH MANAGER ORIENTAL INSURANCE CO LTD
|
March 1, 2011 |
RABIN MALLICK Vs. STATE OF WEST BENGAL
|
March 16, 2011 |
RABINDRA KUMAR DAS Vs. USHA CHOUDHURY
|
June 22, 2011 |
RABINDRA NATH BERA Vs. STATE OF WEST BENGAL
|
February 25, 2011 |
RABINDRA NATH SAREN Vs. STATE OF WEST BENGAL
|
November 24, 2011 |
RABINDRANATH DE Vs. MANICK CHANDRA SASMAL
|
September 6, 2011 |
RABIYAL MONDAL Vs. STATE OF WEST BENGAL
|
February 15, 2011 |
RADHA BALLOV GHOSH Vs. BIPUL GHOSH
|
February 25, 2011 |
RADHA GOBINDA JEW THAKUR Vs. STATE OF WEST BENGAL
|
July 19, 2011 |
RADHA KISHNA GARODIA Vs. HARI PRASAD SARAF & GOPAL PRASAD SARAF
|
December 24, 2011 |
RADHA KRISHNA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
August 3, 2011 |
RADHA RANI DUTTA Vs. CESC LIMITED
|
November 8, 2011 |
RADHARANI TEA AND ESTATE P LTD Vs. SRI SWAPAN KUMAR KUNDU
|
June 21, 2011 |
RADHE SHYAM SARAF HUF Vs. CENTRAL BANK OF INDIA
|
February 1, 2011 |
RADHESHYAM GHOSH Vs. STATE OF WEST BENGAL & ORS
|
December 8, 2011 |
RAFIK MONDAL Vs. ASHIT GHOSH
|
August 30, 2011 |
RAGASUMUM CONSTRUCTORS Vs. STATE
|
January 14, 2011 |
RAGHU ALIAS ROGA HEMBRAM Vs. STATE OF WEST BENGAL
|
August 29, 2011 |
RAGHUNATH BAG Vs. STATE OF WEST BENGAL
|
June 29, 2011 |
RAHIMA BIBI Vs. ABDUL ODUD
|
January 13, 2011 |
RAHUL PURKAYASTHA Vs. SMT. CHAITALI PURKAYASTHA
|
November 29, 2011 |
RAI BAHADUR G.V. SWAIKA ESTATES (P) LTD Vs. CHIEF COMMISSIONER OF INCOME TAX
|
March 29, 2011 |
RAI CHATTOPADHYAY Vs. STATE OF WEST BENGAL
|
August 30, 2011 |
RAIBAGHINI HIGH SCHOOL AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
November 17, 2011 |
RAJ KUMAR DADLANI Vs. PUSHPITA SAHU
|
June 21, 2011 |
RAJ KUMAR MAL Vs. STATE OF WEST BENGAL
|
June 13, 2011 |
RAJ KUMAR MODI Vs. PRABHAS DUTTA
|
August 25, 2011 |
RAJATENDU BANIK Vs. STATE OF WEST BENGAL
|
January 13, 2011 |
RAJDEO RAM Vs. GITA RANI SARKAR
|
March 9, 2011 |
RAJEEV MAHESHWARI Vs. INDU KOCHER
|
May 6, 2011 |
RAJEEV MAHESHWARI Vs. INDU KOCHER
|
May 2, 2011 |
RAJENDRA GUPTA Vs. SUSANTA MONDAL
|
September 28, 2011 |
RAJENDRA KUMAR DABRIWALA Vs. COMMISSIONER OF INCOME TAX
|
September 29, 2011 |
RAJENDRALAL BISWAS Vs. STATE OF WEST BENGAL
|
July 1, 2011 |
RAJESH AGARWAL Vs. STATE OF WEST BENGAL
|
March 3, 2011 |
RAJESH BURMAN Vs. MITUL CHATTERJEE
|
September 26, 2011 |
RAJESH DHANUKA Vs. THE STATE OF WEST BENGAL AND ORS.
|
May 19, 2011 |
RAJESH DHANUKA Vs. STATE OF WEST BENGAL
|
March 19, 2011 |
RAJESH MISHRA Vs. ESBI TRANSMISSIONS PRIVATE LIMITED
|
January 28, 2011 |
RAJESH PRADHAN Vs. STATE OF WEST BENGAL
|
March 15, 2011 |
RAJIA BEWA @ RAJIYA BEWA Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
July 7, 2011 |
RAJIB NANDY Vs. SOHAGI DUTTA
|
March 22, 2011 |
RAJIB PAUL Vs. STATE OF WEST BENGAL
|
September 16, 2011 |
RAJIV BHATT Vs. UNION OF INDIA
|
February 2, 2011 |
RAJIV GARG Vs. L AND T FINANCE LTD
|
September 14, 2011 |
RAJU LAMA & ORS Vs. C E S C LTD & ORS
|
November 1, 2011 |
RAKESH GUPTA Vs. HARSH CONSTRUCTION
|
January 21, 2011 |
RAKESH KUMAR CHHUALSINGH Vs. STATE OF WEST BENGAL
|
January 28, 2011 |
RAKESH MACWAN Vs. OFFICIAL LIQUIDATOR HIGH COART CALCUTTA
|
May 19, 2011 |
RAKHI MUKHERJEE Vs. SUBHANKAR MUKHERJEE
|
January 14, 2011 |
RAM CHANDRA SINGH CHOUHAN Vs. RAM GOPAL SHARMA
|
August 19, 2011 |
RAM KRISHNA CHATTERJEE Vs. STATE OF WEST BENGAL
|
June 27, 2011 |
RAM KRISHNA GHOSH MONDAL Vs. SRI CHITTA RANJAN MONDAL
|
August 19, 2011 |
RAM NARESH SINGH Vs. MANAGING COMMITTEE OF ASANSOL CHOWALAL
|
September 30, 2011 |
RAM PADA MAHATO Vs. MRITYUNJOY PATTANAYAK
|
September 2, 2011 |
RAM SWARUP AGARWAL Vs. STATE OF WEST BENGAL
|
May 20, 2011 |
RAM VIBHASH BHARTI Vs. COAL INDIA LTD
|
July 8, 2011 |
RAMA CHAWLA Vs. STATE OF WEST BENGAL & ORS
|
January 17, 2011 |
RAMAMNATH BISWAS Vs. STATE OF WEST BENGAL
|
March 18, 2011 |
RAMENDRA NATH MUKHERJEE Vs. STATE OF WEST BENGAL
|
September 28, 2011 |
RAMESH CHANDRA DEBNATH Vs. STATE OF WEST BENGAL
|
August 3, 2011 |
RAMESH KEJRIWAL Vs. UNION OF INDIA
|
May 6, 2011 |
RAMESHWAR TRADERS P LTD Vs. JOSHI REALTORS AND DEVELOPERS P LTD
|
December 13, 2011 |
RAMJI RAI Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 19, 2011 |
RAMJI YADAV Vs. UNION OF INDIA
|
December 8, 2011 |
RANABIR SAHA Vs. STATE OF WEST BENGAL & ANR
|
January 28, 2011 |
RANAJIT GHOSH Vs. GAN TUSI AU
|
January 17, 2011 |
RANBEER AUTOMOBILES AND ANOTHER Vs. STATE OF WEST BENGAL
|
April 19, 2011 |
RANJAN KUMAR MITRA Vs. SWAPANENDRA KRISHNA DEB
|
December 23, 2011 |
RANJAN ROY Vs. SANJOY DEB
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April 8, 2011 |
RANJITA APARTMENT OWNERS ASSOCIATION Vs. PRABIR KUMAR CHAKRABORTY
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February 14, 2011 |
RANVIJAY SINGH Vs. STATE OF WEST BENGAL
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June 24, 2011 |
RASHID ALAM ALIAS GABBAR Vs. STATE OF WEST BENGAL
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August 29, 2011 |
RASHID SK Vs. STATE OF WEST BENGAL
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January 17, 2011 |
RASHMOY DAS Vs. RAJASHREE ENCLAVE PVT LTD
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April 1, 2011 |
RATAN CHAKRABORTY Vs. STATE OF WEST BENGAL
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April 8, 2011 |
RATAN DUTTA Vs. STATE OF WEST BENGAL
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April 13, 2011 |
RATAN FADIKAR Vs. RABIN SAMANTA
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December 21, 2011 |
RATAN MITRA Vs. STATE OF WEST BENGAL
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April 4, 2011 |
RATHINDRA NATH KAR Vs. JHANTU CHARAN BERA AND ORS.
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March 15, 2011 |
RATNA JOARDAR Vs. STATE OF WEST BENGAL
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June 28, 2011 |
RAVI SABERWAL Vs. SATURDAY CLUB LIMITED
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June 15, 2011 |
RAVI UDYOG PRIVATE LIMITED Vs. JAI MANGALA COAL PVT LTD
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May 18, 2011 |
RAVI UDYOG PVT LTD Vs. S G PROJECTS LTD
|
November 29, 2011 |
RE: ASHOK PROJAPATI Vs. STATE
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August 16, 2011 |
REAZUDDIN SK Vs. STATE OF WEST BENGAL
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July 1, 2011 |
REBEKA KHATUN Vs. STATE OF WEST BENGAL
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May 4, 2011 |
RECREATION ADVERTISING SERVICES Vs. STATE OF WEST BENGAL
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May 20, 2011 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SUPERINTENDENCE CO OF INDIA
|
January 21, 2011 |
REGISTRAR GENERAL HIGH COURT CALCUTTA Vs. SHRINIVAS PRASAD SHAH
|
September 16, 2011 |
RENU BALA MONDAL Vs. TEHSILDAR & ORS
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November 23, 2011 |
REV. DIPANKAR DE Vs. BANARASI PRASAD GUPTA AND ORS.
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March 29, 2011 |
RIMA SAHA Vs. STATE OF WEST BENGAL
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June 22, 2011 |
RINA DAS SAHA Vs. BISWAJIT PAUL
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March 10, 2011 |
RINA HALDER Vs. STATE OF WEST BENGAL
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November 25, 2011 |
RINA SAHA Vs. NETAI CHANDRA SAHA & ANR.
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November 24, 2011 |
RINKU DAS Vs. STATE OF WEST BENGAL
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May 11, 2011 |
RITA BHAGAT & ANOTHER Vs. SUSANTA KUMAR MULLICK
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April 25, 2011 |
RITA BHATTACHARJEE Vs. SANTIRANJAN BHATTACHARJEE
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September 1, 2011 |
RITA DAS Vs. JAYASHRI GHOSH
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December 14, 2011 |
RITTA MUNDA Vs. STATE
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November 23, 2011 |
RITUPARNA SAHA Vs. STATE OF WEST BENGAL
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June 28, 2011 |
RLJ FERO ALLOYS PVT LTD Vs. STEEL AUTHORITY OF INDIA LTD
|
February 21, 2011 |
ROBERT XESS Vs. UNION OF INDIA
|
July 18, 2011 |
RONAK ALI Vs. LIEUTENANT GOVERNOR
|
March 14, 2011 |
RONIT NIRMAN PVT LTD Vs. STATE BANK OF INDIA
|
October 18, 2011 |
ROSE VALLEY REAL ESTATES AND CONSTRUCTIONS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 23, 2011 |
ROSENARA KHATUN AND 18 ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
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November 24, 2011 |
ROTOFLEX PRINTING AND LAMINATING CO PVT LTD Vs. DHAULGIREE POLYOLEFINS PVT LTD
|
January 19, 2011 |
ROTOMAC ELECTRICALS PRIVATE LIMITED Vs. NATIONAL RAILWAY EQUIPMENT COMPANY
|
January 31, 2011 |
ROTOMAC ELECTRICALS PRIVATE LIMITEDROTOMAC ELECTRICALS PRIVATE LIMITED Vs. NATIONAL RAILWAY EQUIPMENT COMPANY
|
May 4, 2011 |
ROY AND COMPANY Vs. STATE OF WEST BENGAL
|
September 1, 2011 |
RSI LTD Vs. EMPLOYEES PROVIDDENT FUND ORGANIZATION
|
March 23, 2011 |
RUMI SEIN Vs. SANJAY SUREKA
|
June 30, 2011 |
RUNA CHAKRABORTY Vs. WEST BENGAL COLLEGE SERVICE COMMISSION
|
June 24, 2011 |
RUPA AGARWAL AND ANR. Vs. THE STATE OF WEST BENGAL
|
March 23, 2011 |
RUPA AND CO LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
May 19, 2011 |
RUPA MAJUMDAR Vs. STATE
|
February 15, 2011 |
RUPALI DEY Vs. EAST CALCUTTA GIRLS COLLAGE
|
March 3, 2011 |
S J FABRICS PVT LTD Vs. UNION OF INDIA
|
February 17, 2011 |
S J FABRICS PVT LTD Vs. UNION OF INDIA
|
April 19, 2011 |
S K BOTHRA AND SONS Vs. INCOME TAX OFFICER
|
August 2, 2011 |
S K GUPTA Vs. STATE
|
December 21, 2011 |
S P NAGARAJAN Vs. UNION OF INDIA AND OTHERS
|
November 23, 2011 |
S S K CONSTRUCTION Vs. RUPA GHOSH
|
July 5, 2011 |
S S MANDAL AND CO Vs. STATE OF WEST BENGAL
|
July 6, 2011 |
S T P LTD Vs. GROUTECH ENGINEERS PVT LTD
|
November 23, 2011 |
SABANA PARVEEN Vs. STATE OF WEST BENGAL
|
September 16, 2011 |
SABIR HUSSAIN Vs. STATE OF WEST BENGAL
|
January 20, 2011 |
SABITA RANI AGARWAL Vs. BHARAT SANCHAR NIGAM LIMITED
|
December 8, 2011 |
SABITA RANI MAJULYA Vs. STATE OF WEST BENGAL
|
June 14, 2011 |
SABITRI BARMAN Vs. STATE OF WEST BENGAL
|
April 4, 2011 |
SABITRI MITRA Vs. WEST BENGAL LEGISLATIVE ASSEMBLY
|
January 11, 2011 |
SABITRI RANA Vs. MOUSUMI PRAMANIK
|
November 28, 2011 |
SABRA KHATOON Vs. KOLKATA MUNICIPAL CORPORATION
|
February 25, 2011 |
SABRATI ALIAS LULU Vs. SABIRUDDIN ALIAS BHADDU
|
July 10, 2011 |
SACHINDRA NATH DEY Vs. STATE OF WEST BENGAL
|
August 12, 2011 |
SADEK ALI Vs. DIVISIONAL MANAGER OF ORIENTAL INSURANCE COMPANY LTD
|
June 30, 2011 |
SADHAN KUMAR GHOSH Vs. BENGAL BRICK FIELD OWNERS ASSOCIATION
|
April 29, 2011 |
SADHANA GHOSH Vs. STATE OF WEST BENGAL
|
March 7, 2011 |
SAFAUDDIN AHMED Vs. SAKTI PRIYA CHATTERJEE
|
December 21, 2011 |
SAFIRUL SEIKH Vs. STATE OF WEST BENGAL
|
September 20, 2011 |
SAHA DISTRIBUTORS Vs. B M PAUL CHOWDHURY AND CO P LTD
|
August 4, 2011 |
SAHJAHAN MONDAL Vs. STATE OF WEST BENGAL
|
June 15, 2011 |
SAIBI KHATUN Vs. STATE OF WEST BENGAL
|
September 20, 2011 |
SAIDA COLD STORAGE PVT LTD Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
|
November 2, 2011 |
SAIFUDDIN MONDAL Vs. STATE OF WEST BENGAL
|
November 9, 2011 |
SAILA DHOLEY Vs. UNION OF INDIA & ORS.
|
November 30, 2011 |
SAILENDRA NATH DAS & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
November 24, 2011 |
SAILENDRA NATH PAL Vs. AGRI HORTICULTURAL SOCIETY OF INDIA
|
August 24, 2011 |
SAILENDRA NATH PATRA Vs. GEETANJALI MANNA
|
December 23, 2011 |
SAILENDRA NATH SARKAR Vs. STATE OF WEST BENGAL
|
May 18, 2011 |
SAIRA BIBI Vs. STATE
|
May 17, 2011 |
SAIYAD KHAYBAR ALI Vs. STATE OF WEST BENGAL
|
December 5, 2011 |
SAJAI MONDAL Vs. STATE OF WEST BENGAL
|
June 30, 2011 |
SAJAL BARUI ALIAS PAPA Vs. STATE OF WEST BENGAL
|
August 30, 2011 |
SAKET KHAITAN Vs. J THOMAS INVESTMENT SERVICES PVT LTD
|
April 18, 2011 |
SAKSHI GHOSH Vs. NEW INDIA ASSURANCE LTD. AND ANR.
|
April 7, 2011 |
SALAUDDIN MOLLAH Vs. THE STATE OF WEST BENGAL AND ORS.
|
May 5, 2011 |
SALEHAR BIBI Vs. BHABANI PRASAD
|
November 30, 2011 |
SALESIAN PROVINCE OF KOLKATA NORTHERN INDIA Vs. STATE OF WEST BENGAL
|
May 6, 2011 |
SALIL KUMAR DAW Vs. STATE OF WEST BENGAL
|
April 6, 2011 |
SALIL SAHA Vs. SANJOY BISWAS
|
August 2, 2011 |
SAMAR KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS
|
November 8, 2011 |
SAMARENDRA NATH GHOSH Vs. STATE OF WEST BENGAL
|
May 18, 2011 |
SAMBHU NATH AND BROTHERS Vs. JAI RAJENDRA IMPEX PVT LTD
|
July 25, 2011 |
SAMBHU NATH METIA Vs. STATE OF WEST BENGAL
|
June 30, 2011 |
SAMBHU NATH SAMANTA Vs. GOBINDA CHANDRA METYA
|
February 14, 2011 |
SAMBHUNATH GHOSH Vs. MANIKLAL GANDER
|
February 22, 2011 |
SAMBIT BHATTACHARJEE Vs. WEST BENGAL UNIVERSITY OF TECHNOLOGY
|
September 16, 2011 |
SAMDEV DASGUPTA Vs. OFFICIAL LIQUIDATOR
|
December 13, 2011 |
SAMIM ABBASI Vs. STATE OF WEST BENGAL
|
January 28, 2011 |
SAMIR CHATTERJEE Vs. PRATIMA SANYAL
|
December 2, 2011 |
SAMIR KR ROY Vs. KANIKA GHOSH
|
September 26, 2011 |
SAMIR KUMAR PAL Vs. BHASKAR SARDAR
|
April 8, 2011 |
SAMIRAN DEY Vs. SWAPAN DUTTA
|
July 1, 2011 |
SANA AAFRIN Vs. STATE OF WEST BENGAL
|
August 26, 2011 |
SANCHITA BHATTACHARYA Vs. PARTHA SARATHI ROY
|
March 23, 2011 |
SANDEEP KR JHUNJHUNWALA Vs. PASUPATI TOUR N LINKS
|
May 20, 2011 |
SANDHYA RANI PAKHIRA Vs. JOGANANDA ALIAS JAGANNATH BANERJEE ALIAS PATHAK
|
January 18, 2011 |
SANDIP HALDER Vs. STATE OF WEST BENGAL
|
August 12, 2011 |
SANGEETA VYAS Vs. ASANSOL MUNICIPAL CORPORATION
|
March 25, 2011 |
SANJAY CHOUDHURY Vs. STATE
|
September 5, 2011 |
SANJAY DAS Vs. STATE OF WEST BENGAL
|
August 29, 2011 |
SANJAY SOMANI Vs. REGISTRAR OF COMPANIES WEST BENGAL
|
August 3, 2011 |
SANJEEV RAI Vs. STATE OF WEST BENGAL
|
February 15, 2011 |
SANJIB KUMAR PRAMANIK AND ORS Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
|
November 1, 2011 |
SANJIT SARKAR Vs. STATE OF WEST BENGAL
|
May 18, 2011 |
SANJIV JAJODIA Vs. ANANTA KUMAR SETHI
|
September 26, 2011 |
SANJOY BARUA Vs. SARMISTHA BARUA
|
February 28, 2011 |
SANJOY DUTTA & ORS Vs. MANIKLAL KHAN
|
September 5, 2011 |
SANJOY GHOSH Vs. ARUN BARAN GHOSH
|
August 16, 2011 |
SANJOY SADHUKHAN Vs. AGNIMITRA SADHUKHAN
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November 15, 2011 |
SANKAR CHAKRABORTY Vs. CHITTORANJAN DUTTA
|
August 12, 2011 |
SANKAR CHANDRA SAHA Vs. BADAL KRISHNA PAL
|
May 20, 2011 |
SANKAR GHOSH Vs. FOOD CORPORATION OF INDIA
|
September 16, 2011 |
SANKAR PRODHAN Vs. STATE OF WEST BENGAL
|
September 21, 2011 |
SANKAR SUDHA PAL Vs. STATE
|
September 22, 2011 |
SANNYASI CHARAN KAYAL Vs. STATE OF WEST BENGAL
|
September 15, 2011 |
SANTA HAZRA Vs. BASANTI GHOSH
|
December 23, 2011 |
SANTANA BANERJEE Vs. SUSANTA KUMAR BANERJEE
|
August 24, 2011 |
SANTANU BASAK Vs. APARAJITA BASAK
|
May 5, 2011 |
SANTI BANERJEE Vs. DURGARANI CHAKRABORTY
|
January 27, 2011 |
SANTOSH BARMAN Vs. STATE OF WEST BENGAL
|
March 3, 2011 |
SANTOSH GHOSH Vs. STATE OF WEST BENGAL
|
February 3, 2011 |
SANTOSH PARAMANIK AND OTHERS Vs. STATE
|
August 16, 2011 |
SANTRA PUBLICATION Vs. JIBESH GUHA
|
December 22, 2011 |
SANTWANA CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS
|
January 17, 2011 |
SANWAR ALI Vs. ANJALI SINGHA
|
January 18, 2011 |
SAPTARSHI DEY Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD & ORS
|
February 17, 2011 |
SARAJ KANTI GHORUI Vs. SHASHADHAR GHATA
|
August 24, 2011 |
SARAJIT CHATTOPADHYAY ALIAS CHATTERJEE Vs. DILIP MANDAL
|
March 8, 2011 |
SARALABALA GOSWAMI Vs. STATE OF WEST BENGAL
|
February 15, 2011 |
SARASWATI BARMAN Vs. STATE OF WEST BENGAL
|
January 19, 2011 |
SARASWATI MONDAL Vs. STATE OF WEST BENGAL
|
June 30, 2011 |
SARASWATI RAI Vs. UNION OF INDIA
|
May 4, 2011 |
SARITA BATURA Vs. NAVIN SHAH & ANR.
|
November 2, 2011 |
SAROJ KUMAR MAITY Vs. STATE OF WEST BENGAL
|
July 19, 2011 |
SAROJ KUMAR MISHRA Vs. STATE OF WEST BENGAL & ORS
|
April 26, 2011 |
SAROJ MOHAN PATI Vs. STATE OF WEST BENGAL
|
June 24, 2011 |
SASANKA SEKHAR BHOWMIC Vs. MEGHNATH TANTI
|
August 2, 2011 |
SATISH KUMAR JHUNJHUNWALA Vs. STATE OF WEST BENGAL
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September 12, 2011 |
SATYABRATA CHAKRABORTI Vs. UNION OF INDIA
|
January 7, 2011 |
SATYENDRA KUMAR MOOKHERJEE Vs. ALOKE KUMAR BOSE
|
July 22, 2011 |
SATYENDRA NARAYAN BANERJEE Vs. PUBALI BANERJEE
|
December 16, 2011 |
SAYEDABAD TEA COMPANY LTD Vs. UNION OF INDIA
|
May 17, 2011 |
SAYERA BANU Vs. STATE OF WEST BENGAL
|
August 18, 2011 |
SECRETARY KRISHNAPUR JADHUNATH MADHAB CHANDRA HIGH SCHOOL Vs. STATE OF WEST BENGAL
|
March 1, 2011 |
SECRETARY KRISHNAPUR JADHUNATH MADHAB CHANDRA HIGH SCHOOL Vs. STATE OF WEST BENGAL
|
March 31, 2011 |
SECRETARY W B S E B Vs. BIKASH CHANDRA DAS
|
September 22, 2011 |
SEEMA BEGUM Vs. MARIUM BIBI
|
February 14, 2011 |
SEKH ABDUL SOBUR Vs. STATE OF WEST BENGAL
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January 17, 2011 |
SEKHAR NASKAR Vs. STATE OF WEST BENGAL
|
January 11, 2011 |
SEKHAR RANJAN BISWAS Vs. NABANITA BISWAS
|
September 16, 2011 |
SEKHAR RAY Vs. STATE OF WEST BENGAL
|
July 1, 2011 |
SERAJUL SK. AND OTHERS Vs. STATE
|
November 17, 2011 |
SESA INTERNATIONAL LIMITED Vs. STEMCOR U K LIMITED
|
May 5, 2011 |
SHAKUNTALA SHARMA Vs. MAHESHWARI DEVI
|
December 23, 2011 |
SHALIMAR PAINTS LIMITED Vs. FIRST INDUSTRIAL TRIBUNAL
|
May 17, 2011 |
SHAMIT RUDRA Vs. STATE OF WEST BENGAL
|
May 13, 2011 |
SHANKAR CHANDRA BERA Vs. NEW INDIA ASSURANCE COMPANY LTD
|
April 12, 2011 |
SHANKAR MENON Vs. STATE OF WEST BENGAL
|
July 14, 2011 |
SHANTA MUKHOPADHYAY ALIAS MUKHERJEE Vs. RAMESH CHANDRA BASAK
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September 21, 2011 |
SHANTANU CONSUL Vs. GARIMA SINGH
|
March 30, 2011 |
SHARMILA SINHA CHOWEDHURY Vs. UNIVERSITY OF BURDWAN
|
September 22, 2011 |
SHARMISTHA CHAKRABORTI NEE CHATTERJEE Vs. SITAL CHAKRABARTI @ CHAKRABORTY
|
November 8, 2011 |
SHAW WALLACE DISTILLERIES LTD Vs. STATE OF WEST BENGAL
|
September 9, 2011 |
SHAYAMA PROSAD MUKHERJEE Vs. THE UNION OF INDIA & ORS.
|
March 24, 2011 |
SHEFALI TALI Vs. NATIONAL INSURANCE CO LTD
|
June 6, 2011 |
SHELLEY BHATTACHARYA Vs. VASVA BHARATI UNIVERSITY
|
December 13, 2011 |
SHIB SHANKAR PAN Vs. THE STATE OF WEST BENGAL & ORS
|
November 22, 2011 |
SHIBA BRATA KABIRAJ Vs. SUJIT KUMAR NANDY
|
January 21, 2011 |
SHIBANANDA CHATTERJEE Vs. SUKUMAR PANJA
|
June 30, 2011 |
SHIBANI BAIRAGYA Vs. ORIENTAL INSURANCE COMPANY LTD
|
March 9, 2011 |
SHIBRAM BHOWMIK Vs. STATE OF WEST BENGAL
|
May 20, 2011 |
SHILPA LOHIA MODI Vs. WEST BENGAL HUMAN RIGHTS COMMISSION
|
November 23, 2011 |
SHIN SATELLITE PUBLIC COMPANY LIMITED Vs. ATN INTERNATIONAL LIMITED
|
July 29, 2011 |
SHIPRA CHATTERJEE Vs. UNION OF INDIA
|
May 16, 2011 |
SHIV SANKAR LOHIA Vs. SALES TAX OFFICER, JORABAZAR CHARGE, KOLKATA AND OTHERS
|
May 6, 2011 |
SHRABANI MONDAL Vs. STATE OF WEST BENGAL
|
January 7, 2011 |
SHREE ISSWAR BENODE BEHARY Vs. KOLKATA MUNICIPAL CORPORATION
|
December 23, 2011 |
SHREE KRISHNA APARTMENT PRIVATE LIMITED Vs. U K DEVELOPERS PRIVATE LIMITED
|
June 13, 2011 |
SHRI BHAGAT RAM Vs. COLLECTOR LAND ACQUISITION
|
December 16, 2011 |
SHRI DIPAK SAHA Vs. MA KREENG CONSTRUCTION PVT LTD
|
April 4, 2011 |
SHRI K. CHELLAIAH Vs. SHRI SASIVARNAM
|
December 16, 2011 |
SHRI MOHAMMED YOUSUF AND ORS. Vs. THE UNION OF INDIA (UOI) AND ORS.
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February 4, 2011 |
SHRI N. RAMACHANDRAN PILLAI Vs. LIEUTENANT GOVERNOR
|
February 2, 2011 |
SHRI. A.R.NAGARAJAN Vs. THE DEPUTY COMMISSIONER AND OTHERS
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December 21, 2011 |
SHRI. C. THOMAS Vs. THE A & N ADMINISTRATION AND OTHERS
|
December 15, 2011 |
SHRI. LALIT KUMAR EKKA Vs. THE LIEUTENANT GOVERNOR AND OTHERS
|
December 15, 2011 |
SHRI. MOHAMMED QUADER Vs. THE LIEUTENANT GOVERNOR AND OTHERS
|
December 19, 2011 |
SHRI. NIRMAL KUMAR SEN Vs. THE ADDITIONAL DISTRICT MAGISTRATE AND OTHERS
|
December 21, 2011 |
SHRI. SANJAY KUMAR SINGH Vs. THE ADMINISTRATOR AND OTHERS
|
December 21, 2011 |
SHRIDHAR ISSAR Vs. BHARNOBARI TEA AND INDUSTRIES LTD
|
December 9, 2011 |
SHRIMATI GITA MAJUMDAR Vs. AJOY KUMAR GHOSH
|
December 13, 2011 |
SHRIMATIMITALI JANA Vs. KAMDEVNAGAR BISWANATH BALIKA VIDYALAYA
|
December 21, 2011 |
SHUJAUDDIN MOHAMMED KAISER Vs. KOLKATA MUNICIPAL CORPORTION
|
May 18, 2011 |
SHYAM KUTIR RESIDENCY OWNER Vs. BLUECHIP ESTATES AND INVEST PVT LTD
|
July 4, 2011 |
SHYAM SUNDAR GUPTA Vs. MIRA DEVI GUPTA
|
April 6, 2011 |
SHYAMAL ACHARYA Vs. STATE OF WEST BENGAL
|
March 25, 2011 |
SHYAMAL GHOSH Vs. KNSHNAGAR MUNICIPALITY
|
June 9, 2011 |
SHYAMAL KUMAR BOSE Vs. SENIOR REGIONAL MANAGER
|
December 7, 2011 |
SHYAMAL KUMAR DAS Vs. SANJOY CHOWDHURY
|
September 21, 2011 |
SHYAMAL KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
April 29, 2011 |
SHYAMAL MONDAL @ SHYAMAL KUMAR MONDAL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD
|
August 16, 2011 |
SHYAMAL MUKHERJEE Vs. STATE OF WEST BENGAL
|
May 20, 2011 |
SHYAMAL SAHA ALIAS SHYAMLAL Vs. STATE OF WEST BENGAL
|
August 10, 2011 |
SHYAMALI GHOSH Vs. SWAPNA PALIT
|
June 14, 2011 |
SHYAMLAL KUMAR Vs. SUSHILA BALA SARDAR
|
February 22, 2011 |
SIBA PRASAD CHAKRABORTY Vs. NATIONAL INSURANCE CORPORATION OF INDIA
|
August 3, 2011 |
SIBA PRASAD SAHA Vs. GOURANGA MOHAN SAHA
|
June 14, 2011 |
SIBANI PURKAYASTHA Vs. INDRAJIT MITRA
|
December 13, 2011 |
SIBANI PURKAYASTHA Vs. INDRAJIT MITRA
|
December 1, 2011 |
SIBANI RAKSHIT Vs. KEYA DEY
|
July 27, 2011 |
SIDDHARTH BANTHIA Vs. STATE OF WEST BENGAL
|
August 29, 2011 |
SIDDHI VINAYAK INDUSTRIES PVT LTD Vs. MAHESH GOYAL
|
September 5, 2011 |
SIKHA BHATTACHARYYA Vs. SOMNATH BHATTACHARYYA
|
May 19, 2011 |
SILPITA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
September 21, 2011 |
SIMPLEX INFRASTRUCTURES LIMITED Vs. REGISTRAR OF COMPANIES WEST BENGAL
|
April 5, 2011 |
SINGHAL ENTERPRISES PRIVATE LTD Vs. PARMANAND AGARWAL
|
January 17, 2011 |
SIPRA BHATTACHARYA Vs. STATE OF WEST BENGAL
|
March 7, 2011 |
SIRAJUL ISLAM Vs. EKRAM SHEIKH
|
March 8, 2011 |
SISIR KUMAR ADAK Vs. AMITAVA SINGHA
|
June 22, 2011 |
SITA RAM SHAW Vs. RADHESHYAM SHAW
|
August 23, 2011 |
SITARAM PODDAR Vs. SRI BHAGIRATH CHOUDHARY
|
March 31, 2011 |
SK AKRAM ALI Vs. DEPUTY CHAIRMAN, HALDIA DOCK COMPLEX
|
July 19, 2011 |
SK ASRAF ALI AND ORS Vs. STATE OF WEST BENGAL & ORS
|
November 3, 2011 |
SK JALAL Vs. STATE OF WEST BENGAL
|
January 25, 2011 |
SK NAJIR HOSSAIN Vs. NAJRUL KHAN
|
January 25, 2011 |
SK NOOR ISLAM & ANR Vs. VASANT KUMAR JIWRAJ THAKAR & ORS
|
January 27, 2011 |
SK QUMRU ALAM Vs. KOLKATA MUNICIPAL CORPORATION
|
February 15, 2011 |
SK RAJU Vs. ASIT KUMAR DE
|
January 5, 2011 |
SK. HAYAT BOX AND ORS. Vs. SUSHIL CHANDRA NARAYA CHOWDHURY AND ORS.
|
March 24, 2011 |
SK. PEAR ALI Vs. SERAJUN NEHAR AND ANOTHER
|
February 23, 2011 |
SK. SAJID HOSSAIN Vs. M/S. GENERAL INDUSTRIES CORPORATION & OTHERS
|
April 29, 2011 |
SMRITI KEDIA Vs. UNION OF INDIA
|
April 8, 2011 |
SMT ZARINA BEGUM Vs. SHRI ARJUN SINGH
|
January 25, 2011 |
SMT. ANIMA DHAR AND ORS. Vs. SRI BANSHI DAR GHOSH
|
March 15, 2011 |
SMT. ASGARI BEGUM Vs. LIEUTENANT GOVERNOR
|
February 2, 2011 |
SMT. ASHOKA DHAR & ANR. Vs. RAMESH CHANDRA DHAR & ORS.
|
August 19, 2011 |
SMT. HALSI DEVI SHARMA & ORS. Vs. KOLKATA MUNICIPAL CORPORATION. & ORS.
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November 22, 2011 |
SMT. JOSI MANDI AND ORS. Vs. THE NEW INDIA ASSURANCE COMPANY LTD.
|
July 21, 2011 |
SMT. KRISHNA DAS Vs. SANTANA MODAK AND ANR.
|
January 12, 2011 |
SMT. PAPIA BHATTACHARYA Vs. THE STATE OF WEST BENGAL AND ORS.
|
May 4, 2011 |
SMT. PARUL RANI DEBI AND ORS. Vs. SRI ASHOKE KUMAR CHATTERJEE AND ORS.
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August 17, 2011 |
SMT. PRAMILA DEY Vs. THE STATE OF WEST BENGAL AND ORS.
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August 26, 2011 |
SMT. RATNA SAHA Vs. THE STATE OF WEST BENGAL & ORS.
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December 19, 2011 |
SMT. SARASWATI SINHA AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
May 5, 2011 |
SNEHANSHU SEKHAR BHATTACHARJEE Vs. STATE OF WEST BENGAL
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June 28, 2011 |
SNOW VIEW PROPERTIES LTD Vs. BANK OF BARODA
|
February 17, 2011 |
SOMA BANDOPADHYAY Vs. UNIVERSITY OF CALCUTTA
|
September 22, 2011 |
SOMA MAJUMDER Vs. STATE OF WEST BENGAL
|
May 11, 2011 |
SOMA SARKAR Vs. BISWANATH BAL
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January 17, 2011 |
SOMA SARMA HALDER Vs. SRI BASUDEB HALDER
|
May 17, 2011 |
SOMENATH BASU Vs. STEEL AUTHORITY OF INDIA LTD
|
January 21, 2011 |
SOMNATH BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
August 2, 2011 |
SOMNATH SHAW Vs. GOUTAM KUMAR GHOSH & ANR
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April 26, 2011 |
SONA ACHARJEE Vs. STATE OF WEST BENGAL
|
July 29, 2011 |
SONALI DUTTA Vs. UNION OF INDIA & ORS
|
August 18, 2011 |
SOUMEN BHATTACHARJEE Vs. PARAMITA BHATTACHARJEE (GANGULY)
|
March 29, 2011 |
SOUMEN DEY Vs. STATE OF WEST BENGAL
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June 24, 2011 |
SOUMIK DANDAPATH Vs. STATE OF WEST BENGAL
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August 25, 2011 |
SOUMITRA GOSWAMI Vs. SWAPAN CHOWDHURY
|
May 11, 2011 |
SOUTH ASIAN PETROCHEM LIMITED Vs. REGISTRAR OF COMPANIES WEST BENGAL
|
April 5, 2011 |
SOUTHERN CARGO AND LOGISTICS Vs. UNION OF INDIA
|
March 15, 2011 |
SOVA RANI BHAKAT Vs. SEFALI CHAKRABORTY
|
January 3, 2011 |
SRABAN KUMAR CHOUDHURY Vs. STATE OF WEST BENGAL
|
March 10, 2011 |
SRABAN KUMAR CHOUDHURY Vs. STATE
|
February 28, 2011 |
SRABANI ROY Vs. STATE OF WEST BENGAL
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January 25, 2011 |
SREE BALAJEE SEVA SAMITY Vs. SUNIL KUMAR GOYAL
|
February 15, 2011 |
SREE SREE ISWAR GOPAL JEW THAKUR AND SREE SREE ISWAR MANASAMATA THAKURANI Vs. RITA MANNA
|
January 19, 2011 |
SREEJAN DAS Vs. STSTE OF WEST BENGAL
|
May 17, 2011 |
SREI EQUIPMENT FINANCE PRIVATE LIMITED Vs. KHYODA APIK
|
May 20, 2011 |
SREI EQUIPMENT FINANCE PVT LTD Vs. SHRIDHAR JAYKRISHNA PANDEY
|
June 13, 2011 |
SRI AMAR NATH AGARWAL Vs. DR. KANCHAN DE
|
August 24, 2011 |
SRI AMARENDRA KUMAR BHATTACHARJEE Vs. REKHA BHATTACHARJEE
|
August 19, 2011 |
SRI ARBIND KUMAR YADAV Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 29, 2011 |
SRI BHABANI PRASAD BASU Vs. HARI DASI PAUL
|
August 19, 2011 |
SRI BIJIT KUMAR BASU AND ORS. Vs. DR. SUKUMAR GHOSH
|
August 2, 2011 |
SRI BIMAL CHANDRA MONDAL Vs. SRI PANCHANAN MONDAL
|
August 19, 2011 |
SRI BINOD KUMAR TOPPO Vs. STATE OF WEST BENGAL
|
June 17, 2011 |
SRI CHITTARANJAN CHOWDHURY Vs. SRI DILIP KUMAR GHOSH
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August 16, 2011 |
SRI DEBASISH CHAKRABORTY Vs. SRI DEBASISH SAMANTA AND ORS
|
August 17, 2011 |
SRI DEBI PRASAD BANERJEE Vs. STATE OF WEST BENGAL
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September 29, 2011 |
SRI DILIP KUMAR HALDER Vs. SMT. MIRA HALDER & OTHERS
|
April 12, 2011 |
SRI GANGARAM RANA Vs. KALPANA RANA
|
February 1, 2011 |
SRI GOPAL BHATTACHARJEE Vs. SRI DWIJEN KUMAR ROY AND ANOTHER
|
November 30, 2011 |
SRI HARI KRISHAN AGARWAL Vs. THE STATE OF WEST BENGAL & ORS.
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December 14, 2011 |
SRI KANAI LAL DEY Vs. SRI NEMAI CHANDRA DEY
|
July 20, 2011 |
SRI KASHINATH KUNDU Vs. SRI DEBASHIS BHATTACHARJEE
|
April 7, 2011 |
SRI KESHOB CHANDRA DAKSHY Vs. STATE OF WEST BENGAL
|
September 28, 2011 |
SRI KINKAR CHANDRA HALDER Vs. MONDODARI MONDAL
|
September 15, 2011 |
SRI MOHANLAL MANNA Vs. SRI LAKSHMI PRASAD SHAW
|
November 30, 2011 |
SRI MRINMOY SI Vs. PAPIYA SI
|
March 8, 2011 |
SRI MRITYUNJOY PRODHAN Vs. STATE
|
May 3, 2011 |
SRI NANDAKISHORE BIRAHIWALLA Vs. KUSHIRAM AGARWALLA
|
July 1, 2011 |
SRI NANI KUNDU Vs. BANI BHADRA
|
April 8, 2011 |
SRI NIMAI MAYRA Vs. SRI PRADIP KUMAR SARKAR
|
April 13, 2011 |
SRI NIRODE BARAN GHOSH Vs. SMT. DEB RANI MONDAL AND ANR.
|
August 16, 2011 |
SRI PANKAJ ROY Vs. RATNABALI GHOSH
|
January 11, 2011 |
SRI PARBATI CHORONE ROQUITTE Vs. SRI ANIL CHORONE ROQUITTEE
|
August 1, 2011 |
SRI PRAHLLAD DUTTA Vs. STATE OF WEST BENGAL
|
March 8, 2011 |
SRI RAM BRIKSHA SINGH Vs. STATE OF WEST BENGAL
|
May 10, 2011 |
SRI RAM PROSAD KUNDU Vs. SRI ARUNANGSHU KUNDU
|
September 29, 2011 |
SRI RAMAPADA SHAW Vs. STATE OF WEST BENGAL
|
August 16, 2011 |
SRI SAMBHU NATH MANNA Vs. SUSAMA MANNA
|
August 11, 2011 |
SRI SAMUDRAGUPTA CHOUDHURY Vs. NEW INDIA ASSURANCE COMPANY
|
March 28, 2011 |
SRI SATYAGOPAL MISHRA Vs. STATE OF WEST BENGAL
|
April 20, 2011 |
SRI SHYAM SUNDAR BERIWALA Vs. BHAJANLAL SAJJAN KUMAR
|
August 29, 2011 |
SRI SUBHASISH DEB Vs. STATE OF WEST BENGAL
|
January 27, 2011 |
SRI SUBRATA MUKHERJEE Vs. SMT. BISHAKHA DAS
|
April 5, 2011 |
SRI SUDHINDRA LAL BARUA Vs. SRI HARI GOBINDA JHUNJHUNWALLA
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August 18, 2011 |
SRI SUJIT RANJAN SAHA Vs. SOM PROKASH SINGH
|
July 13, 2011 |
SRI SUNIL KUMAR MASKARA Vs. SRI JATINDRA NATH DAS
|
August 12, 2011 |
SRI SUNIL SAWANT Vs. STATE OF WEST BENGAL
|
March 10, 2011 |
SRI SUNIRMAL BALO Vs. THE STATE OF WEST BENGAL & OTHERS.
|
April 29, 2011 |
SRI SUSANTA GHOSH Vs. STATE OF WEST BENGAL
|
July 18, 2011 |
SRI TAPAN GHOSH Vs. STATE OF WEST BENGAL
|
June 15, 2011 |
SRIBAS CHANDRA BISWAS Vs. JIBAN KRISHNA BISWAS
|
July 4, 2011 |
SRIKUMAR MENON Vs. REGISTRAR OF COMPANIES
|
April 26, 2011 |
SRILA BHAKTI SUNDAR GOVINDA DEV GOSWAMI MAHARAJ Vs. STATE
|
February 25, 2011 |
SRIMATTYA MIRA MITRA Vs. DIVISIONAL FOREST OFFICER
|
August 19, 2011 |
SRIMATYA PARI RANI DAS Vs. SRI RANJIT DAS
|
September 15, 2011 |
SRIRAM SHAW Vs. STATE OF WEST BENGAL
|
June 16, 2011 |
SRISTIDHAR GHOSH Vs. KHADIM CHANDRA GHOSH ALIAS SUNIL GHOSH
|
January 20, 2011 |
SRMB SRIJAN LIMITED Vs. TRIBENI INDUSTRIES PRIVATE LIMITED
|
July 8, 2011 |
SRRAK REIPL JV Vs. UNION OF INDIA
|
January 19, 2011 |
ST JOSEPH AND MARYS SCHOOL Vs. SRI PRABAL KUMAR KUNDU
|
September 6, 2011 |
ST TERESAS SCHOOL Vs. DISTRICT CONSUMER REDRESSAL FORUM
|
March 31, 2011 |
STATE OF WEST BENGAL Vs. HANNAN SK
|
April 8, 2011 |
STATE OF WEST BENGAL Vs. MANOTOSH
|
May 3, 2011 |
STATE OF WEST BENGAL Vs. INDIAN JUTE MILLS ASSOCIATION
|
March 11, 2011 |
STATE OF WEST BENGAL Vs. DILIP KUMAR ROY
|
March 25, 2011 |
STATE OF WEST BENGAL Vs. AFCON INFRASTRUCTURE LTD
|
January 6, 2011 |
STATE OF WEST BENGAL Vs. J S INDUSTRIES
|
January 21, 2011 |
STATE OF WEST BENGAL Vs. NITISH SAHA
|
January 25, 2011 |
STATE OF WEST BENGAL Vs. SASTI KUMAR CHOWDHURY
|
January 21, 2011 |
STATE OF WEST BENGAL Vs. SUPREME INDUSTRIES LIMITED
|
February 4, 2011 |
STATE OF WEST BENGAL Vs. H V LOW AND COMPANY PRIVATE LIMITED
|
June 29, 2011 |
STATE OF WEST BENGAL Vs. BABAR ALI MONDAL
|
July 11, 2011 |
STATE OF WEST BENGAL Vs. SABITA MONDAL
|
June 17, 2011 |
STATE OF WEST BENGAL Vs. BISWAMBHAR BASU
|
May 19, 2011 |
STATE OF WEST BENGAL Vs. ELECTRO INFOTECH PVT LTD
|
May 19, 2011 |
STATE OF WEST BENGAL Vs. RAIGANJFLOUR MILL PVT LTD
|
May 19, 2011 |
STATE OF WEST BENGAL Vs. NANDA BAURI
|
August 3, 2011 |
STATE OF WEST BENGAL Vs. RATAN CHANDRA BERA
|
September 1, 2011 |
STATE OF WEST BENGAL Vs. BHOLANATH MONDAL
|
November 23, 2011 |
STATE OF WEST BENGAL Vs. SARANAN KHANDA
|
August 5, 2011 |
STATE OF WEST BENGAL Vs. SWAMI SADANANDA
|
September 22, 2011 |
STATE OF WEST BENGAL Vs. SWAPAN KR DINDA
|
September 28, 2011 |
STATE OF WEST BENGAL Vs. BISWANATH BHATTACHARYA
|
December 1, 2011 |
STATE OF WEST BENGAL Vs. SIKHA NANDI
|
April 11, 2011 |
STATE OF WEST BENGAL Vs. K BANRJEE
|
December 7, 2011 |
STATE OF WEST BENGAL PUBLIC WORKS DEPARTMENT Vs. AFCONS INFRASTRUCTURE LTD
|
September 22, 2011 |
STATESMAN LTD Vs. FIRST INDUSTRIAL TRIBULNAL
|
May 19, 2011 |
STATION MANAGER PANSKURA GROUP ELECTRIC SUPPLY Vs. ARABINDA CHAKRABORTY
|
June 16, 2011 |
STATUS HOME AND ENCLAVES P LTD Vs. COMMISSIONER OF INCOME TAX
|
August 12, 2011 |
STEEL PRODUCTS LTD Vs. SAVITA RANI AGARWAL
|
November 29, 2011 |
STEEL SINGAPORE TRADING PVT LTD Vs. BHUSHAN POWER AND STEEL LTD
|
January 21, 2011 |
STEELCO SYNDICATE Vs. SASHI PRASAD GOENKA
|
March 1, 2011 |
STEWART HOLL INDIA LTD Vs. COMMISSIONER OF INCOME TAX
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July 13, 2011 |
SUBAL CHANDRA GIRI Vs. PANCHANAN JANA
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August 16, 2011 |
SUBAL KUMAR DEY AND ANR. Vs. ROSE VALLEY CHAIN MARKETING SYSTEMS AND ORS.
|
April 19, 2011 |
SUBAL ROY ALIAS FEDAR Vs. STATE OF WEST BENGAL
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June 7, 2011 |
SUBHADIP LASKAR Vs. SANJUKTA LASKAR
|
May 10, 2011 |
SUBHADRA HALDER AND ORS Vs. UNION OF INDIA AND ORS
|
December 13, 2011 |
SUBHAS CHANDRA BANIK Vs. STATE OF WEST BENGAL
|
May 19, 2011 |
SUBHAS CHANDRA DAS Vs. WEST BENGAL MEDICAL COUNCIL
|
August 25, 2011 |
SUBHAS CHANDRA MITRA Vs. STATE OF WEST BENGAL
|
June 24, 2011 |
SUBHAS CHANDRA SIL Vs. SUMIK SIL
|
February 10, 2011 |
SUBHAS SARDAR Vs. STATE OF WEST BENGAL
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January 25, 2011 |
SUBHASH CHANDRA AGARWAL Vs. STATE OF WEST BENGAL & ORS
|
October 10, 2011 |
SUBHASIS DAS Vs. W B STATE UNIVERSITY OF HEALTH SCIENCES
|
April 19, 2011 |
SUBHASIS DUTTA Vs. VISVA BHARATI UNIVERCITY
|
August 10, 2011 |
SUBHRA SINHA ROY Vs. IMAN KALYAN DEY
|
May 20, 2011 |
SUBID BHAGAT Vs. STATE OF WEST BENGAL
|
May 6, 2011 |
SUBIMAL CHAKRABORTY Vs. SURJYA KUMAR MAITY
|
January 5, 2011 |
SUBIR KUMAR BASU Vs. STATE OF WEST BENGAL
|
May 6, 2011 |
SUBOL CHANDRA MONDAL Vs. NITAI CHANDARA MONDAL
|
June 8, 2011 |
SUBRATA GHOSH Vs. STATE OF WEST BENGAL
|
January 25, 2011 |
SUBRATA KR ROY Vs. SAMIR KR BANERJEE
|
January 19, 2011 |
SUBRATA MUKHERJEE Vs. BISHAKHA DAS
|
December 8, 2011 |
SUDARSHAN PATRA Vs. STATE OF WEST BENGAL
|
September 12, 2011 |
SUDEB MUKHERJEE Vs. ASSISTANT ENGINEER
|
August 16, 2011 |
SUDHANGSHU SEKHAR MAITY Vs. SANTI GOPAL JANA
|
April 5, 2011 |
SUDHIR DAS Vs. RAMESH CHANDRA DAS
|
November 11, 2011 |
SUDIP ROY Vs. STATE OF WEST BENGAL
|
May 6, 2011 |
SUDIPTA DAS Vs. JISHNU GHOSH @ SUJOY GHOSH
|
June 23, 2011 |
SUDIPTA TRADERS PVT LTD Vs. OFFICIAL LIQUIDATOR
|
March 22, 2011 |
SUJAN KUMAR UKIL Vs. UNION OF INDI
|
December 14, 2011 |
SUJIT GHOSH Vs. STATE OF WEST BENGAL & ORS
|
December 8, 2011 |
SUJIT KUMAR DUTTA Vs. STATE OF WEST BENGAL
|
March 29, 2011 |
SUJIT KUMAR NANDI Vs. RAMAKRISHNA MISSION SEVA PRATISTHAN ALIAS SISHUMANGAL HOSPITAL
|
September 7, 2011 |
SUJIT KUMAR PAUL Vs. SUBODH KUMAR PAUL
|
February 28, 2011 |
SUJIT RANJAN SAHA & ANR Vs. SOM PROKASH SINGH
|
July 13, 2011 |
SUKANTA MUKHOPADHYA Vs. STATE OF WEST BENGAL
|
May 17, 2011 |
SUKARJAN BIBI Vs. NUR MOHAMMAD
|
January 21, 2011 |
SUKHENDU PRADHAN Vs. STATE OF WEST BENGAL
|
January 6, 2011 |
SUKHNATH MUDI Vs. SATISH CHANDRA MAHATA
|
August 30, 2011 |
SUKRO MUNDA Vs. NATIONAL INSURANCE COMPANY LTD
|
June 20, 2011 |
SUKTI GUPTA Vs. AMIT SEN
|
August 4, 2011 |
SUKTI SANYAL Vs. OFFICE TRUSTEE OF GOVT OF WEST BENGAL
|
January 25, 2011 |
SUKUL MURMU Vs. STATE OF WEST BENGAL
|
July 1, 2011 |
SUKUMAR CHOWDHURY AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
November 22, 2011 |
SUKUMAR HAZRA Vs. STATE OF WEST BENGAL
|
March 23, 2011 |
SUKUMAR HAZRA Vs. STATE OF WEST BENGAL & ORS
|
March 3, 2011 |
SUKUMAR SARKAR Vs. STATE OF WEST BENGAL
|
September 28, 2011 |
SULTAN AHAMED Vs. MD ASGAR KHAN
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May 19, 2011 |
SULTAN AHMED MULLICK Vs. MEHRAJ MULLICK
|
July 8, 2011 |
SULTAN ALI Vs. STATE OF WEST BENGAL
|
March 11, 2011 |
SUMAN KUMAR SHAH Vs. UNION OF INDIA
|
September 14, 2011 |
SUMANTA NIYOGI AND ORS Vs. STATE OF WEST BENGAL & ORS
|
November 16, 2011 |
SUMIA SULTANA Vs. STATE OF WEST BENGAL
|
September 1, 2011 |
SUMIT MAJUMDER Vs. STATE OF WEST BENGAL
|
December 1, 2011 |
SUMIT RANJAN CHAKRABORTY Vs. TAPAS KUMAR NANDI
|
February 17, 2011 |
SUMITA CHAKRABORTY Vs. SRI AMIT KUMAR BANERJEE
|
August 30, 2011 |
SUMITA DUTTA Vs. STATE OF WEST BENGAL & ORS
|
December 13, 2011 |
SUMITA GUPTA Vs. SRI KISHOLAY GUPTA
|
January 21, 2011 |
SUMITAVA MITRA Vs. RITA MENON
|
July 5, 2011 |
SUMITRA MUKHERJEE Vs. DIRECTOR OF LOCAL BODIES, WEST BENGAL
|
November 29, 2011 |
SUNDARBAN SUPPLY CENTRE Vs. STATE OF WEST BENGAL
|
March 7, 2011 |
SUNIL AGARWAL Vs. LIC HOUSING FINANCE LTD.
|
May 5, 2011 |
SUNIL BISWAS ALIAS AMAR Vs. STATE OF WEST BENGAL
|
March 31, 2011 |
SUNIL KUMAR BANERJEE Vs. FELU RAM GUIN
|
November 15, 2011 |
SUNIL KUMAR GHOSE Vs. SMT. SUNITA ROJA AND ORS. BEING LEGAL HEIRS AND REPRESENTATIVES OF AMAR CHAND @ CHANDAN ROJA
|
March 17, 2011 |
SUNIL KUMAR MUKHERJEE Vs. KRISHNA KUMAR BHATTACHARYA
|
July 29, 2011 |
SUNIL KUMAR SATPATHY Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 26, 2011 |
SUNRAJ SOFTWARE PVT LTD Vs. STATE OF WEST BENGAL
|
April 5, 2011 |
SUPHAL CHANDRA MONDAL Vs. UNION OF INDIA
|
December 20, 2011 |
SUPROVA BASU Vs. COLONEL MOHIT MAHALANOBIS
|
May 18, 2011 |
SURAJ SK @ MIR ATAUR RAHAMAN Vs. STATE OF WEST BENGAL
|
October 13, 2011 |
SURAJIT ADAK Vs. C E S C LIMITED
|
January 6, 2011 |
SURAJIT BALA Vs. STATE OF WEST BENGAL
|
May 10, 2011 |
SURAJIT MAZUMDAR Vs. MARJORIE MAZUMDAR
|
February 17, 2011 |
SURAJMALL LALCHAND Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 12, 2011 |
SURANJAN GURIA Vs. BIBI RANI JENA
|
August 10, 2011 |
SURENDRA NATH KAIRI Vs. UNION OF INDIA
|
June 14, 2011 |
SURESH CHANDRA MENON Vs. STATE OF WEST BENGAL & ORS
|
November 14, 2011 |
SURESH CHANDRA SEN Vs. ZOOM HEALTH CARE
|
August 3, 2011 |
SURESH HALDER Vs. HASI RANI DEB
|
January 13, 2011 |
SURESH KUMAR RUNGTA Vs. ROADCO INDIA PRIVATE LIMITED
|
September 22, 2011 |
SURESH PODDAR Vs. STATE OF WEST BENGAL
|
January 25, 2011 |
SUROMA NASKAR Vs. STATE OF WEST BENGAL
|
January 11, 2011 |
SUSANTA CHATTERJEE Vs. STATE OF WEST BENGAL
|
August 26, 2011 |
SUSHANT PAL ALIAS SUSANTA KUMAR PAL Vs. UNION OF INDIA
|
May 2, 2011 |
SUSHANTA ROY Vs. SHYAMAL KANTI BANDOPADHYAY
|
January 21, 2011 |
SUSHIL KUMAR BISWAS Vs. STATE OF WEST BENGAL
|
February 25, 2011 |
SUSHIL KUMAR BISWAS Vs. STATE OF WEST BENGAL
|
March 17, 2011 |
SUSHIL KUMAR JHUNJHUNWALA Vs. J M CHOWDHARY
|
February 22, 2011 |
SUSHMA SINGH Vs. RABINDRA SINGH
|
January 19, 2011 |
SUSTAINABLE EMS LLC Vs. LEE HARRIS POMEROY
|
January 25, 2011 |
SUTAPA MONDAL Vs. SWAPAN KUMAR KARMAKAR
|
May 16, 2011 |
SWADESH GHOSH Vs. CESC LIMITED
|
December 1, 2011 |
SWAPAN HALDAR Vs. INDIAN OIL CORPORATION LIMITED
|
September 22, 2011 |
SWAPAN KR DAS Vs. ADITI DAS
|
August 16, 2011 |
SWAPAN KUMAR DEY Vs. JAYITA
|
September 20, 2011 |
SWAPAN KUMAR DEY Vs. SMT. ARATI NANDY
|
November 28, 2011 |
SWAPAN KUMAR KUNDU Vs. RADHARANI TEA AND ESTATE P. LTD.
|
June 21, 2011 |
SWAPAN KUMAR MAITY Vs. STATE OF WEST BENGAL
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December 23, 2011 |
SWAPAN KUMAR MALLICK Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION
|
March 2, 2011 |
SWAPAN KUMAR MALLICK Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION
|
May 12, 2011 |
SWAPAN KUMAR PATRA Vs. HIRAK NATH SOUNT
|
March 21, 2011 |
SWAPAN KUMAR SEN Vs. ASIT KUMAR MONDAL
|
November 14, 2011 |
SWAPAN KUMAR TRIPATHY Vs. UNION OF INDIA & ORS
|
December 8, 2011 |
SWAPAN ROY Vs. SIMA SARKAR
|
January 13, 2011 |
SWAPNA GHOSH Vs. STATE OF WEST BENGAL
|
August 26, 2011 |
SWAPNA ROY Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
March 31, 2011 |
SWARUP SIKDAR Vs. STATE OF WEST BENGAL
|
August 26, 2011 |
SYAMAL BARAN MONDAL Vs. COMMISSIONER OF INCOME TAX
|
February 18, 2011 |
SYED ABDUL RUB Vs. RASHIDA KHATOON
|
August 11, 2011 |
SYED MOSARAF HOSSAIN Vs. STATE OF WEST BENGAL
|
November 30, 2011 |
T C I FINANCE LIMITED Vs. CALCUTTA MEDICAL CENTRE LTD
|
August 19, 2011 |
T WAJITH Vs. UNION OF INDIA
|
March 16, 2011 |
TAHIRA ZAMEER @ NASIMA & ORS. Vs. SHAHANI RAHMAN @ ORS.
|
November 28, 2011 |
TANMAY GIRI AND ORS Vs. CHAIRMAN, WEST BENGAL STATE ELECTRICITY DISTRIBUTI
|
November 1, 2011 |
TANMAY MANDAL Vs. THE WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION & ORS.
|
November 24, 2011 |
TANTIA CONSTRUCTION COMPANY LTD Vs. UNION OF INDIA
|
October 13, 2011 |
TAPAN BHATTACHARYA Vs. KOLKATA MUNICIPAL CORPORATION
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February 24, 2011 |
TAPAN DAS Vs. PERFECT ICE PRIVATE LIMITED
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August 2, 2011 |
TAPAN HOLDAR Vs. BLOCK DEVELOPMENT OFFICER
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March 24, 2011 |
TAPAN KUMAR DAS Vs. HIGH COURT AT CALCUTTA
|
December 22, 2011 |
TAPAN KUMAR GHANA Vs. SANKARI BALA SANTRA
|
November 22, 2011 |
TAPAN KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
June 27, 2011 |
TAPAN KUMAR KUNDU Vs. STATE OF WEST BENGAL
|
May 19, 2011 |
TAPAN SAMANTA Vs. STATE OF WEST BENGAL
|
December 22, 2011 |
TAPAN SARKAR Vs. STATE OF WEST BENGAL
|
March 14, 2011 |
TAPAN TANAY HALDAR Vs. GOPAL CHANDRA HALDAR
|
April 6, 2011 |
TAPAS BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
July 29, 2011 |
TAPAS CHANDRA Vs. SARJUN PRASAD SHOW
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May 2, 2011 |
TAPAS CHATTERJEE Vs. KAKOLI CHATTERJEE
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March 15, 2011 |
TAPAS DUTTA Vs. PRESIDENT STATE CONSUMER DISPUTES REDRESSAL COMMISSION
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September 6, 2011 |
TAPAS DUTTA Vs. PRESIDENT, STATE CONSUMER DISPUTES REDRESSAL COMMISSION &.ANOTHER
|
November 6, 2011 |
TAPAS SIL Vs. UNION OF INDIA
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August 1, 2011 |
TAPASI PATI (PANDA) Vs. THE STATE OF WEST BENGAL AND ORS.
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August 5, 2011 |
TARA PROPERTIES PVT LTD Vs. UNION OF INDIA
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May 20, 2011 |
TARA SANKAR PAL Vs. DIPALI PATRA
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January 5, 2011 |
TARAKESWAR TEWARI Vs. RAMBAHADUR SHAW
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March 8, 2011 |
TARJEN MONDAL Vs. PRITHIRAJ MONDAL
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July 27, 2011 |
TARKESHWAR GIRI Vs. UNION OF INDIA
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August 25, 2011 |
TARU SINHA ALIAS TARU Vs. STATE OF WEST BENGAL
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March 15, 2011 |
TARUN KANTI DAS Vs. SANJOY RAY CHOWDHURY
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December 9, 2011 |
TARUN ROY Vs. STATE OF WEST BENGAL
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August 30, 2011 |
TATA FINANCE LIMITED Vs. MOLOY BISWAS
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September 23, 2011 |
TATA MOTORS LIMITED Vs. STATE OF WEST BENGAL
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September 28, 2011 |
TATA STEEL PROCESSING AND DISTRIBUTION Vs. UNIT CONSTRUCTION COMPANY PVT LTD
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December 16, 2011 |
TATA TELE SERVICES LTD & ANR Vs. AYAN BHATTACHARYYA
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November 15, 2011 |
TAWEE ATHOKI TAWEE Vs. STATE
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September 23, 2011 |
TEA BOARD INDIA Vs. ITC LIMITED
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August 24, 2011 |
TEA BOARD, INDIA Vs. ITC LIMITED
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April 20, 2011 |
TECHNOSHOP PRIVATE LIMITED Vs. PUNJAB AND SIND BANK
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February 18, 2011 |
TENI YADAV Vs. EASTERN COALFIELDS LTD
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March 8, 2011 |
TENI YADAV Vs. E C L
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November 29, 2011 |
TEXMA CO LTD Vs. UNION OF INDIA
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June 29, 2011 |
TEXMACO LTD Vs. TIRUPATI BUILDERSTATES PVT LTD
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July 18, 2011 |
THE AD HOC COMMITTEE OF UNION JUNIOR HIGH MADRASAH Vs. STATE OF WEST BENGAL AND ORS.
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April 5, 2011 |
THOMAS PAPACHAN Vs. UNION OF INDIA AND OTHERS
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September 6, 2011 |
TIDE WATER OIL CO. (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX
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November 3, 2011 |
TILAK SARKAR Vs. STATE
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January 10, 2011 |
TIPCO INDUSTRIES LTD Vs. STATE OF WEST BENGAL
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November 15, 2011 |
TIRUPATI JUTE INDUSTRIES LIMITED Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
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February 4, 2011 |
TIVOLI PARK APARTMENTS PRIVATE LIMITED Vs. OFFICIAL LIQUIDATOR
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August 25, 2011 |
TRFI INVESTMENT PRIVATE LIMITED Vs. PISCES PORTFOLIOS PRIVATE LIMITED
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July 25, 2011 |
TRINATH BISWAS Vs. STATE OF WEST BENGAL
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December 20, 2011 |
TRINATH CHANDRA DAS Vs. DEBAPRASAD BHATTACHARYA
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June 8, 2011 |
TULIKA SAMANTA, NEE PANJA Vs. UTPAL KUMAR SAMANTA
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July 14, 2011 |
TULSI BALA KHAN Vs. UNION OF INDIA AND ORS.
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December 8, 2011 |
TULSI ROY Vs. SRI KRISHANU ROY
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April 29, 2011 |
TUSHARMOY DASGUPTA Vs. AMARNATH DAS
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January 17, 2011 |
UCO BANK Vs. JAGLAL RAM
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March 22, 2011 |
UDAY MALIK Vs. STATE OF WEST BENGAL
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April 13, 2011 |
UJJAL MANDAL Vs. STATE OF WEST BENGAL
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May 4, 2011 |
UJJWAL TRAFFIN PRIVATE LTD Vs. XENITIS INFOTECH PVT LTD
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September 23, 2011 |
UMANATH PANDEY Vs. SRIPUR AREA OFFICE EMPLOYEES CO OPERATIVE CREDIT SOCIETY LTD
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July 13, 2011 |
UMANATH PANDEY Vs. SRIPUR AREA OFFICE EMPLOYEES CO
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June 13, 2011 |
UNION OF INDIA Vs. PROVAT KUMAR KOLEY
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September 9, 2011 |
UNION OF INDIA Vs. CHANDRA HARI
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September 14, 2011 |
UNION OF INDIA Vs. SUPRIYA KUMAR SAHA
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September 19, 2011 |
UNION OF INDIA Vs. PREMIER ENGINEERING CORPORATION
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April 8, 2011 |
UNION OF INDIA Vs. INLAND CONSTRUCTION COMPANY
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April 19, 2011 |
UNION OF INDIA Vs. SHRI SHYAMAPADA PRAMANICK
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January 21, 2011 |
UNION OF INDIA Vs. CEMENTONE
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February 10, 2011 |
UNION OF INDIA Vs. SHREE DURGA IRON STORES
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March 2, 2011 |
UNION OF INDIA Vs. SUJATHA YADAV
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June 10, 2011 |
UNION OF INDIA Vs. ULTRA TECH CEMENT LTD
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May 19, 2011 |
UNION OF INDIA Vs. ASHIM KUMAR SINHA
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May 18, 2011 |
UNION OF INDIA Vs. ABHICK SAHA
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August 18, 2011 |
UNION OF INDIA Vs. U C SEN
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August 16, 2011 |
UNION OF INDIA Vs. OM PRAKASH ROY
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September 1, 2011 |
UNION OF INDIA Vs. MRINAL KANTI SAMADDAR
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September 2, 2011 |
UNION OF INDIA Vs. CHITTARANJAN MAITY
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September 29, 2011 |
UNION OF INDIA Vs. MANU RANI GHOSE
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February 25, 2011 |
UNION OF INDIA Vs. OM PRAKASH YADAV
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August 25, 2011 |
UNION OF INDIA & ORS. Vs. VIKASH KUMAR MISHRA
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November 30, 2011 |
UNION OF INDIA AND OTHERS Vs. GOVIND SINGH
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November 23, 2011 |
UNITED ENGINEERING EASTERN CORPORATION Vs. KAUSTAB GHOSH
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July 21, 2011 |
UNITED SPIRITS LIMITED Vs. INTELLECTUAL PROPERTY PAAELLATE BOARD
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November 15, 2011 |
UNITED UNEMPLOYED ENGINEERS CO OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL
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November 23, 2011 |
UNIVERSAL PAPER MILLS LTD Vs. DHARAM GODHA
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April 25, 2011 |
UNIVERSITY OF CALCUTTA AND ANR. Vs. RAMESWAR PRASAD PATODIA
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September 12, 2011 |
UPENDRA SINGH Vs. STATE OF WEST BENGAL
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April 6, 2011 |
URBAN AMENITIES PVT LTD Vs. MRITYUNJOY SEAL
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January 21, 2011 |
URDIBAZAR CHUNA GALI SARBOJANIL JAGADHATRI PUJA CO Vs. STATE OF WEST BENGAL & ORS
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November 3, 2011 |
URMILA DEVI JAIN Vs. UNION OF INDIA & ORS
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January 3, 2011 |
USHA MARTIN VENTURES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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December 9, 2011 |
USHIAR RAHAMAN Vs. STATE OF WEST BENGAL
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August 17, 2011 |
UTKAL MOULDING Vs. HINDUSTHAN COPPER
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February 14, 2011 |
UTTAM DAS Vs. SMT. RAKHI ROY AND ORS.
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November 30, 2011 |
UTTAM KUMAR PAL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
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November 21, 2011 |
UTTAM KUMAR ROY AND ORS. Vs. PARTHA NASKAR AND ORS.
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August 1, 2011 |
V D SIVABALAN Vs. UNION OF INDIA
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May 19, 2011 |
VCK SHARE AND STOCK BROKING SERVICES LTD Vs. BANK OF RAJASTHAN LTD
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April 19, 2011 |
VICE CHANCELLOR Vs. BIJAY KUMAR DAS
|
April 5, 2011 |
VICTOR APARTMENT PVT LTD Vs. CALCUTTA MUNICIPAL CORPORATION
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August 30, 2011 |
VICTORIA JUTE CO LTD Vs. STATE
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August 24, 2011 |
VIRAJ SINGH HOODA Vs. STATE
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September 5, 2011 |
VISA STEEL LTD Vs. DURGAPUR PROJECTS LTD
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December 21, 2011 |
VISHAL BARDHAN JAYASWAL & ANOTHER Vs. SAMAR SINGH JAYASWAL
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April 28, 2011 |
VIVEK KUMAR BHAGWAT Vs. STATE
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January 21, 2011 |
VODAFONE ESSAR EAST LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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February 24, 2011 |
W E B E L INFORMATICS LIMITED Vs. EMBEE SOFTWARE PRIVATE LIMITED
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July 8, 2011 |
WEATHER CONTROL Vs. STATE OF WEST BENGAL
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August 18, 2011 |
WEST BENGAL AGRO INDUSTRIES CORPORATION LTD Vs. SIRAJUL HAQUE
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December 23, 2011 |
WEST BENGAL COLLEGE LIBRARIANS ASSOCIATION Vs. STATE OF WEST BENGAL
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February 7, 2011 |
WEST BENGAL ELECTRONICS INDUSTRY DEVELOPMENT CORPORATION LIMITED Vs. BOARD OF TRUSTEES OF THE PORT OF CALCUTTA
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June 10, 2011 |
WEST BENGAL ELECTRONICS INDUSTRY DEVELOPMENT CORPORATION LTD Vs. MILLENNIUM VENTURE PVT LTD
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August 16, 2011 |
WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. NICCON ELECTRONICS DEVICES PRIVATE LIMITED
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September 23, 2011 |
WEST BENGAL PRIMARY TEACHERS ASSOCIATION Vs. STATE OF WEST BENGAL
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January 5, 2011 |
WEST BENGAL SCHEDULED CASTES Vs. DEBYENDU SEN
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July 25, 2011 |
WEST BENGAL STATE CONSUMER CO-OPERATIVE FEDERATION LTD Vs. TAX RECOVERY OFFICER
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July 15, 2011 |
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. JADAVPUR TEA COMPANY LTD
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January 21, 2011 |
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. SUPERINTENDING ENGINEER, DURGAPUR TRANSMISSION CIRCLE & ORS.
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May 18, 2011 |
WEST BENGAL TRADE PROMOTION ORGANISATION Vs. INDIAN CRAFT VILLAGE TRUST
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February 4, 2011 |
WEST BENGAL UNIVERSITY OF HEALTH SCIENCES Vs. SUBHASIS DAS
|
April 12, 2011 |
WESTINGHOUSE SAXBY FARMER AND CO. LTD. Vs. UNION OF INDIA
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December 19, 2011 |
WOCKHARDT LIMITED Vs. SENIOR CHIEF MEDICAL OFFICER
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December 20, 2011 |
WOODBURN PARK CO OPERATIVE HOUSING SOCIETY PVT LTD Vs. REGISTRAR OF CO OPERATIVE SOCIETIES GOVT OF W B
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August 30, 2011 |
YASHDEEP TREXIM Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
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January 25, 2011 |
ZAKI AHMED Vs. RAM CHANDER
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March 16, 2011 |
ZIAUL HAQUE Vs. NARUL ISLAM AND ORS.
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March 15, 2011 |
ZONAL DIRECTOR EASTERN ZONAL UNIT NARCOTIC CONTROL BUREAU Vs. BADAR ALI
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July 12, 2011 |