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Case Index
Title
Date
AMSAFE SERVICES INDIA PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS
May 13, 2011
BERGEN OILFIELD SERVICES Vs. DIRECTOR OF INCOME TAX
May 16, 2011
BOURBON OFFSHORE ASIA PTE. LTD. Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
July 12, 2011
CAIRN U.K. HOLDINGS LTD Vs. DIRECTOR OF INCOME TAX
August 1, 2011
COLUMBIA SPORTSWEAR COMPANY Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
August 8, 2011
D.B. ZWIRN MAURITIUS TRADING NO. 2 LIMITED Vs. DIRECTOR OF INCOME TAX
March 28, 2011
DEEPAK CABLES (INDIA) LIMITED Vs. MEERA SRIVASTAVA, JDIT
July 26, 2011
GLOBAL GEOPHYSICAL SERVICES LIMITED Vs. DIRECTOR OF INCOME TAX
March 15, 2011
GROUPE INDUSTRIAL MARCEL DASSAULT Vs. DIRECTOR OF INCOME TAX
November 28, 2011
IN RE : ARDEX INVESTMENTS MAURITIUS LTD., PRICE WATER HOUSE COOPERS PVT. LTD Vs. STATE
November 14, 2011
IN RE: ABC INTERNATIONAL INC. USA Vs. STATE
May 3, 2011
IN RE: BOURBON OFFSHORE ASIA PTE. LTD Vs. STATE
July 12, 2011
IN RE: DEERE & COMPANY Vs. STATE
May 27, 2011
IN RE: ENERCON (INDIA) LTD. Vs. STATE
March 18, 2011
IN RE: FOSTER PTY. LTD Vs. STATE
August 3, 2011
IN RE: GOODYEAR TIRE AND RUBBER COMPANY; GOODYEAR ORIENT COMPANY (PRIVATE) LIMITED Vs. STATE
May 2, 2011
IN RE: PERFETTI VAN MELLE HOLDING B.V. Vs. STATE
December 9, 2011
IN RE: SEPCOIII ELECTRIC POWER CONSTRUCTION CORPORATION Vs. STATE
August 25, 2011
IN RE: SEPCOIII ELECTRIC POWER CONSTRUCTION CORPORATION NO. 201, YUQING EAST STREET, WEIFANG, SHANDONG-261031, CHINA Vs. STATE
November 15, 2011
LANKA HYDRAULIC INSTITUTE LIMITED Vs. DIRECTOR OF INCOME TAX
May 16, 2011
LS CABLE LIMITED Vs. DIRECTOR OF INCOME TAX
July 26, 2011
MAS-GMR AEROSPACE ENGINEERING COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
May 13, 2011
MILLENNIUM IT SOFTWARE LTD Vs. DIRECTOR OF INCOME TAX
September 28, 2011
NUCLEAR POWER CORPORATION OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
December 21, 2011
OHM LIMITED Vs. DIRECTOR OF INCOME TAX
May 16, 2011
ORACLE INDIA PRIVATE LIMITED Vs. THE COMMISSIONER OF CUSTOMS (I AN G) AND THE COMMISSIONER OF CUSTOMER OF VALUATION, DIRECTORATE GENERAL OF VALUATION
May 13, 2011
POONAWALLA AVIATION PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 5, 2011
R.R. DONNELLEY INDIA OUTSOURCE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
May 16, 2011
RITES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
April 8, 2011
SHELL TECHNOLOGY INDIA PRIVATE LIMITED RMZ CENTENNIAL CAMPUS B - 8B, KUNDANAHALLI MANIN ROAD, BANGALORE - 5560046, MR. RAJAN VORA, S.RULES BATLOIBOI & CO. AND ORS. Vs. MS. MEERA SRIVASTAVA, JCIT (I.T), BANGALORE
December 21, 2011
SIEM OFFSHORE INC Vs. COMMISSIONER CONCERNED DIRECTOR OF INCOME TAX
July 25, 2011
TIONG WOON PROJECT AND CONTRACTING PVT. LIMITED Vs. K.R. VASUDEVAN, ADDITIONAL DIRECTOR OF INCOME TAX
September 19, 2011
TOSHIBA PLANT SYSTEMS AND SERVICES CORPORATION Vs. COMMISSIONER CONCERNED DIRECTOR OF INCOME TAX
February 22, 2011
TRANSWORLD GARNET COMPANY LIMITED Vs. COMMISSIONER CONCERNED DIRECTOR OF INCOME TAX
February 22, 2011
UPAID SYSTEMS LIMITED Vs. DIRECTOR OF INCOME TAX
October 12, 2011
V.N.U. INTERNATIONAL B.V. Vs. DIRECTOR OF INCOME TAX
March 28, 2011
VERIZON DATA SERVICES INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
May 27, 2011
WESTERNGECO INTERNATIONAL LIMITED Vs. JAVED AKHTAR, DDIT (INTERNATIONAL TAXATION)
July 25, 2011
XEROX INDIA LIMITED Vs. THE COMMISSIONER OF CUSTOMS CONCERNED (IMPORT AND GENERAL)
April 8, 2011