Case Index

Title
Date
BAKELITE HYLAM LIMITED HYDERABAD Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
November 28, 2011
BGR MINING & INFRA PRIVATE LIMITED Vs. SINGARENI COLLIERIES COMPANY LIMITED
December 2, 2011
CITY TEX PRIVATE LIMITED A2 BHARATI APARTMENTS P&T COLONY VIJAYAWADA KRISHNA DISTRICT REPRESENTED BY ITS MANAGING DIRECTOR M SURENDRA BABU Vs. COMMERCIAL TAX OFFICER AUTO NAGAR VIJAYAWADA KRISHNA DISTRICT
December 30, 2011
HAZMER INFRACON INDIA PVT LTD Vs. V. PRABHAKAR RAO REP BY HIS G.P.A. A.V. SUBBA RAO
November 14, 2011
RICH GRAVISS PRODUCTS PVT LTD Vs. STATE OF ANDHRA PRADESH REPRESENTED BY THE SR BEFORE STAT HYDERABAD
December 30, 2011
VEENA S RAJNALKAR Vs. N.BHARGAVI DEVI
November 24, 2011
YEDUKONDALU VERRIYYA T. Vs. PRINCIPAL SECRETARY TO GOVT. DEPT. OF REVENUE STAMPS AND REGISTRATION, HYDERABAD
March 5, 2011
A ANUPAMA REDDY Vs. DISTRICT COLLECTOR, HYDERABAD
June 14, 2011
A BRAHMANANDA REDDY Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR HYDERABAD
December 23, 2011
A C CHARY Vs. VICE CHAIRMAN AND MANAGING DIRECTOR APSRTC
December 22, 2011
A KUPPU SWAMY REDDY Vs. GUMMADI SANKARA REDDY
April 11, 2011
A MURALIKRISHNA Vs. ASSISTANT GENERAL MANAGER AND DISCIPLINARY AUTHORITY
September 28, 2011
A NARAHARI REDDY Vs. E ANAND KUMAR
June 7, 2011
A NARASIMHA Vs. STATE OF A P
October 21, 2011
A NARAYANA REDDY Vs. STATION HOUSE OFFICER
March 24, 2011
A P AKSH BROAD BAND LTD Vs. COMMERCIAL TAX OFFICER
January 19, 2011
A P INDUSTRIAL INFRATRUCTURE CORPORATION LTD Vs. TUMULURI LAXMI NARASIMHA RAO
September 9, 2011
A P RAO Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
September 6, 2011
A P S R T C Vs. HARIKRISHNA
September 6, 2011
A P STATE FINANCE CORPORATION Vs. GODAVARI RUBBER INDUSTRIES LTD
January 5, 2011
A P STATE WAKF BOARD Vs. HAFIZ SYED SALEEM BASHA
April 30, 2011
A S SHIPPING AGENCIES LTD Vs. DIRECTOR OF MINES
October 17, 2011
A SANKAR NARAYANA Vs. TAHSILDAR ATMAKUR MANDAL
March 9, 2011
A SHANKARAIAH Vs. DISTRICT COLLECTOR, MEDAK DISTRICT
November 17, 2011
A SREENIVASA RAO Vs. STATE OF A P
April 1, 2011
A SRINIVAS REDDY Vs. GOVERNMENT OF A P
April 13, 2011
A SRINIVASA RAO Vs. K RAVINDRA BABU
April 20, 2011
A SUDHERSHAN Vs. SRI BAJRANG GLASS EMPORIUM
September 21, 2011
A VIJAYA KUMAR BABU Vs. OSMANIA UNIVERSITY REP BY ITS REGISTER HYDRABAD
November 22, 2011
A.P. STATE FINANCIAL CORPORATION, REP. BY ITS MANAGER, SRI. V. SIVA RAMA KRISHNA, S/O. SHRI RAMASWAMY Vs. GURUVAYURAN APPAN SWAMY OILS, FOODS AND FACTS LTD. U/LIQ REPRESENTED BY OFFICIAL LIQUIDATOR
June 14, 2011
ABBISETTI KRISHNA MOORTHY Vs. SINGASANI RAGHURAMAIAH
February 18, 2011
ABDUL NABI CHOWDARY Vs. MOHD ISMAIL
October 14, 2011
AD AGE OUTDOOR ADVERTISING PVT LTD Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
April 26, 2011
AD. AGE OUTDOOR ADVERTISING PRIVATE LIMITED Vs. THE GOVERNMENT OF ANDHRA PRADESH
February 11, 2011
ADAPA MAHALAKSHMI Vs. PRINCIPLE SECRETARY, HOME DEPARTMENT
August 12, 2011
ADARSH WELFARE SOCIETY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
November 3, 2011
ADDALA BHIMESWARA RAO Vs. SAMAYAMANTHULA SESHARATNAM
September 29, 2011
ADONI SYED KHADER MACCI U1 BHOKARI DARGA KATTA ALIAS MACCI MHADER SAHEB DARGA KATTA COMMITTEE Vs. SHAIKAN BEE
March 4, 2011
AESSEAL INDIA P LTD Vs. K NAGESWARA RAO
August 8, 2011
AHMED ABDUL RAHEEM Vs. MOHD.ABDUL AZIZ
December 9, 2011
AHMED SHAH KHAN Vs. MUNEERUNNISA BEGUM SULTANA
December 22, 2011
AKELLA SURYA PRAKASA RAO Vs. AKELLA PRABHAKARAM
September 28, 2011
AKELLA SUSHMITA VARDHANI Vs. MOHAMMED MIRZA HASSAN
January 29, 2011
AKKEM ANJAIAH Vs. DEPUTY COLLECTOR AND TAHSILDAR
July 5, 2011
AKULA VEERAIAH Vs. COMMISSIONER OF CIVIL SUPPLIES
January 18, 2011
ALAKUNTA YADAIAH Vs. STATE OF A P
July 15, 2011
ALETI BIXAPATHI Vs. STATE OF AP
August 10, 2011
ALI IMAM Vs. K I ASKARI
April 8, 2011
ALL INDIA FEDERATION OF MINORITIES WELFARE ASSOCIATION Vs. SYED SHAH AKBAR NIZAMUDDIN HUSSAINI
June 9, 2011
ALLA ALIAS PENTAKOTA SATYANARAYANA Vs. PENTAKOTA KRISHNA BHAGAVAN
June 16, 2011
ALLADI KOTESWARA RAO Vs. JOINT COLLECTOR PRAKASAM DISTRICT
July 19, 2011
ALLAPARTHI NARESH ALIAS PASI Vs. STATE OF A P
June 20, 2011
ALWANPALLY ASHANNA Vs. K NARASIMHA CHARY
February 4, 2011
AMARA KRISHNA MOHAN RAO Vs. STATE OF A P
September 23, 2011
AMARTHALURI JOHN KENNEDY Vs. STATE OF A P
January 30, 2011
AMARTHALURI JOHN KENNEDY Vs. STATE OF ANDHRA PRADESH
January 31, 2011
AMBADIPUDI PARASURAMUDU ANANTAPUR Vs. STATE OF A P
August 5, 2011
AMBATI BRAHMANANDA RAO Vs. COMMISSIONER AND DIRECTOR OF COLLEGIATE EDUCATION
September 12, 2011
AMIT KUMAR AGARWAL Vs. REYNOLDS PACKAGINGS PVT. LTD.
March 30, 2011
AMKUMALLA SUBHASHINI Vs. KOTA BRAMARAMBA
September 16, 2011
ANAND AGIOS LTD. Vs. V. YADAIAH
November 13, 2011
ANAND AGROS LIMITED Vs. G SRINIVAS
November 30, 2011
ANAND AGROS LIMITED Vs. V YADAIAH
November 30, 2011
ANAPARTHI PARAMESWARA RAO Vs. DISTRICT CO OPERATIVE OFFICER CUM REGISTRAR OF MUTUALLY AIDED CO OPERATIVE SOCIETIES
February 17, 2011
ANAPARTHI VENKATA RAMANA MURTHY Vs. GARAPATI SOMASEKHARA RAO
June 15, 2011
ANDALU Vs. K. SATYAVATHI
November 17, 2011
ANDHRA CYLINDERS PVT LTD Vs. DEPUTY COMMISSIONER OF CUSTOMS
August 5, 2011
ANDHRA PRADESH BEVERAGES CORPORATION LTD Vs. IBM GLOBAL SERVICES INDIA LTD
March 14, 2011
ANDHRA PRADESH STATE WAREHOUSING CORPORATION Vs. L NAGENDER
September 21, 2011
ANDUGULA SHANKARAIAH Vs. STATE OF A P
June 20, 2011
ANDUGULA SHANKARAIAH, Vs. STATE OF ANDHRA PRADESH
June 26, 2011
ANGA BHULOKA RAO Vs. NOORJAHAN BEGUM
February 21, 2011
ANIRUDH MITTAL Vs. OSMANIA UNIVERSITY HYDRABAD
December 29, 2011
ANJALI JAIN Vs. COMMISSIONER OF POLICE
February 28, 2011
ANNAPUREDDI SAMBAIAH Vs. STATE OF A P
April 11, 2011
ANNAVARAPU DHANARAJ Vs. ANNAVARAPU MANIKYAM
July 5, 2011
ANTARYAMI SAHOO Vs. STATE OF ANDHRA PRADESH
September 13, 2011
APSRTC Vs. STATE TRANSPORT APPELLATE TRIBUNAL
June 29, 2011
APSRTC REP BY ITS MANAGING DIRECTOR MUSHEERABAD HYDERABAD Vs. K MOSES
November 14, 2011
AQUADEV INDIA LTD Vs. KODE BASAVA VENKATESWARA RAO
October 12, 2011
ARAM JYOTI BISHOYI Vs. GOVERNMENT OF ANDHRA PRADESH
December 16, 2011
ARAVAPALLI PANDURANGA RAO Vs. DEPUTY COMMISSIONER OF ENDOWMENTS ENDOWMENT DEPARTMENT
February 8, 2011
AREVA T AND D INDIA LIMITED Vs. BHEEMA CEMENTS LIMITED
September 9, 2011
ARRACK BOTTLING UNIT WYRA KHAMMAM DISTRICT Vs. HON LABOUR COURT CUM INDUSTRIAL TRIBUNAL
September 23, 2011
ASARI POTHALINGSM Vs. LAMBADI MAMJI
February 9, 2011
ASHISH CHOWDHURY Vs. STATE REPRESENTED BY ITS SUPERINTENDENT OF POLICE
December 12, 2011
ASI BALAYYA Vs. STATE OF A P
July 1, 2011
ASIA PACIFIC COMMODITIES LTD Vs. ASSISTANT COMMISSIONER OF CUSTOMS
December 30, 2011
ASIAN PAINTS INDIA LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 1, 2011
ASKARI BEGUM Vs. MOHD AYAZ KHAN
June 9, 2011
ASSOCIATED CEMENT CO LTD Vs. COMMERCIAL TAX OFFICER SECUNDERABAD
July 27, 2011
ATEYKA FATIMA KHATOON Vs. STATE REP. BY SHO NAMPALLY P S
December 26, 2011
ATLURI KUCHELA RAO Vs. DISTRICT COLLECTOR
December 8, 2011
ATTADA GANGU NAIDU Vs. DEEPALA CHANDRA MOULI
June 15, 2011
AUDIMULAM GOVINDAMMA Vs. AUDIMULAM SUBBA RAO
August 23, 2011
AVEENA GUDIPATI Vs. VANGAPANDU SRIKANTH
April 29, 2011
AVULA JAYARAMI REDDY Vs. YERRABOTHULA NAGARATHNAMMA
July 28, 2011
AWAD BIN YOUNUS YAFAI Vs. STATE OF A P
August 24, 2011
AYITHI APPALANAIDU Vs. PETLA PAPAMMA
February 28, 2011
B DADAPEERA Vs. REVENUE DIVISIONAL OFFICER ANANTAPUR DISTRICT
October 27, 2011
B GANGADHARAM Vs. D SIVA SANKAR REDDY
March 23, 2011
B GOPALU Vs. A.P. TRANSCO HYDERABAD REP. BY THE CHAIRMAN & MANAGING DIRECTOR
October 18, 2011
B KRISHNA REDDY Vs. PUSHPA SUBRAHMANYAM
April 8, 2011
B LAKSHMI SAMPOORNAM Vs. BHARAT
September 19, 2011
B MADUSUDAN REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
September 16, 2011
B N MADHUKAR RAO Vs. RESERVE BANK OF INDIA
April 18, 2011
B N MANGA DEVI Vs. STATE OF ANDHRA PRADESH
August 12, 2011
B RAMA RAJU Vs. UNION OF INDIA
March 4, 2011
B RAMACHANDER Vs. STATE OF ANDHRA PRADESH
December 27, 2011
B RAMACHANDRA REDDY Vs. SECRETARY A P SOCIAL WELFARE RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY
October 11, 2011
B RAMANNA Vs. REVENUE DIVISIONAL OFFICER
October 12, 2011
B RIYAZ RAHIMAN Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR
December 7, 2011
B S S PROJECTS PVT LTD Vs. GOVERNMENT OF INDIA
November 1, 2011
B SATYANARAYANA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
September 6, 2011
B SATYANARAYANA Vs. A P ADMINISTRATIVE TRIBUNAL
August 2, 2011
B SUBBA RAMAIAH Vs. REGISTRAR ADMINISTRATION HIGH COURT OF A P
June 30, 2011
B SURYA PRAKASH RAO GEO ENGINEERING DEPARTMENT A U ENGINEERING COLLEGE VISAKHAPATNAM Vs. UNION OF INDIA MINISTRY OF HRD REP BY ITS SECRETARY NEW DELHI
January 20, 2011
B SUSEELAMMA Vs. COLLECTOR AND DISTRICT MAGISTRATE KURNOOL
July 12, 2011
B V N S SAVITHA KUMARI Vs. STATION HOUSE
August 18, 2011
B V SATYAVATHI Vs. STATE OF ANDHRA PRADESH
September 27, 2011
B VENAYAKA REDDY Vs. SECY REGIONAL TRANSPORT AUTHORITY HASTINAGPUR
February 8, 2011
B VENKATESU Vs. TAHSILDAR
November 18, 2011
B VENKATRAMANA Vs. STATE OF ANDHRA PRADESH REP. BY PUBLIC PROSECUTOR HYDERABAD
November 4, 2011
B. ERANNA @ VEERANNA Vs. TAHSILDAR, SHETTUR MANDAL ANANTAPUR DISTRICT
June 8, 2011
BACHU SRINIVASA RAO Vs. YERRAMSETTI SARASWATAMMA
February 8, 2011
BADHAVATH BHAGWAN NAIK Vs. STATE
November 9, 2011
BAL REDDY Vs. TALUKA LEGAL SERVICES COMMITTEE
December 12, 2011
BALAJI FILLING STATION Vs. APPELLATE DEPUTY COMMISSIONER OF COMMERCIAL TAXES
January 25, 2011
BANDARI GANGARAM Vs. STATE OF A P
April 15, 2011
BANDELA DAVEEDU Vs. STATE OF ANDHRA PRADESH
January 28, 2011
BANDELA SITARAM PRASAD Vs. STATE OF ANDHRA PRADESH
April 7, 2011
BANDELA SITARAM PRASAD Vs. STATE OF A P
April 17, 2011
BANDLA BHUSHANAM Vs. SEETARAMA TRADERS
August 19, 2011
BANGARU KOTESWARAMMA Vs. G SRINIVASA RAO
February 18, 2011
BANK OF BARODA HYDERABAD Vs. LALITHA SHANKARNARAYANA
October 17, 2011
BANK OF INDIA Vs. REGISTRAR DEBT RECOVERY APPELLATE TRIBUNAL
February 8, 2011
BANYAN ENTERPRISES Vs. COMMERCIAL TAX OFFICER
August 24, 2011
BATHULA EKAMBARAM Vs. DEVELLE PEDA VENKATESWARLU
September 12, 2011
BATHULA MARTHAMMA Vs. STATE REP BY PUBLIC PROSECUTOR HIGH COURT OF A P HYDERBAD
September 19, 2011
BATTELANKA SATYANARAYANA Vs. GOVERNMENT OF A P
October 17, 2011
BATTI YADAVARAO Vs. KANDI PAPARAO
September 9, 2011
BAZAWADA RADHAKRISHNA MURTHY Vs. MANNE PRAVEEN KUMAR
April 19, 2011
BEEDAM REDDAPPA REDDY Vs. YELLABOYINA VANI
September 16, 2011
BEGUM BEE MOULAN BEE Vs. SHAIK HUSSAIN
December 7, 2011
BEJAWADA CHENCHURAMAMMA Vs. BEJAWADA SURYANARAYANA
August 19, 2011
BESTA RAMACHANDRA Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR
August 24, 2011
BETA VARAHALU Vs. SIMHACHALAM
September 5, 2011
BHAVANI CASTINGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 7, 2011
BHEL MIDDLE RESIDENTS WELFARE SOCIETY REPTD BY ITS GENERAL SECRETARY- THAKUR RAJ KUMAR SINGH Vs. STATE OF A.P
November 11, 2011
BILASRAIKA SPONGE IRON PVT LTD Vs. DEVI TRADING COMPANY
March 30, 2011
BILQUIS JAHAN Vs. MOHAMMED ABDUL SATTAR ALIAS MOHAMMED HAJI
July 7, 2011
BLUEPARK SEAFOODS PRIVATE LIMITED Vs. DISTRICT COLLECTOR KRISHNA DISTRICT
April 30, 2011
BODDETI RAMESWARAM Vs. POLAMARASETTI TRIMURTHULU
August 19, 2011
BODDU SATYANARAYANA Vs. RASHTRIYA ISPAT NIGAM LIMITED
September 9, 2011
BODDULA LAXMINARAYANA Vs. STATE OF A.P. REP. BY PUBLIC PROSECUTOR
December 13, 2011
BOLLAM CHANDRAIAH Vs. STATE OF A P
January 24, 2011
BOLLEPAGU JANGAIAH Vs. STATE OF A P
November 28, 2011
BOMMA CHAKRAVARTHY GOUD Vs. STATE OF A P
March 11, 2011
BOPPANA VENKATA RAO Vs. SUNKARA KRISHNA MURTHY
March 8, 2011
BORUGADDA MARTIN LUTHER Vs. ANDHRA EVANGELICAL LUTHERAN CHURCH
April 8, 2011
BRANCH MANAGER ANDHRA BANK Vs. MUDIVARTHI RADHA KRISHNA
October 5, 2011
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. K THULASAMMA
January 31, 2011
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. AYILA SANGAMESWARLU
April 25, 2011
BRUNDAVANAMGAYATHRI Vs. OSMANIA UNIVERSITY REP BY ITS REGISTRAR
December 27, 2011
BUDAGALA NAGESWARARAO Vs. STATE OF A P
March 10, 2011
C GUNABHUSHANA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
September 23, 2011
C PADMAVATHI Vs. DISTRICT COLLECTOR CHITTOOR DISTRICT
June 27, 2011
C PRITHVI RAJ REDDY Vs. GPR HOUSING PVT LTD
August 1, 2011
C V CHARY Vs. A P STATE FINANCIAL CORPORATION
January 24, 2011
C.C., C. E. & S.T. Vs. APEX DRUGS & INTERMEDIATES LTD.
September 22, 2011
C.C., C.E. & S.T., TIRUPATI Vs. SREE RAYALASEEMA ALKALIES & ALLIED CHEM. LTD.
November 22, 2011
CAPTAIN LINGALA PANDURANGA REDDY Vs. GOVERNMENT OF INDIA
April 26, 2011
CAPTAIN S M AZAM Vs. ANDHRA PRADESH HOUSING BOARD
July 11, 2011
CH PRABHAKAR RAO Vs. DEPUTY INSPECTOR
August 3, 2011
CHADA RAMULAMMA Vs. SARANGA PADMAKAR
June 17, 2011
CHADALAWADA KRISHNA MURTHY Vs. KONDURU RAMKRISHNA RAJU
September 13, 2011
CHAITANYA EDUCATIONAL COMMITTEE Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
November 15, 2011
CHALLA SRINIVASA RAO Vs. CHALLA SUBBARAO
November 28, 2011
CHALLAGULLA RATNAMANIKYAM Vs. D.N.RAO
December 16, 2011
CHALUMURI ROHIT NAIDU Vs. CHALUMURI RAMA RAO
March 23, 2011
CHAND SHAH Vs. UNION OF INDIA
February 11, 2011
CHANDA VENKATESWARLU Vs. STATE OF A P
January 21, 2011
CHAPIDI VENKATA SUBBA REDDY Vs. KONDURU INDRAVATHAMMA
July 27, 2011
CHAPPIDI SARASWATHI Vs. CHAPPIDI SUBBA RAO
September 7, 2011
CHATAK AGRO INDIA PVT LTD Vs. COMMISSIONER OF AGRICULTURE
April 21, 2011
CHEEKATIMARLA SATYANARAYANA Vs. STATE OF A P
September 27, 2011
CHERUKURI NARASIMHASWAMY Vs. CHERUKURI SUBBA RAO
November 25, 2011
CHERUKURU MUNAIAH Vs. CHINNAM SANKARAIAH
December 20, 2011
CHIDURUPPA HANUMANTHA REDDY Vs. TAHSILDAR BOMMALA RAMARAM MANDAL BOMMALAL RAMARAM NALGONDA
March 26, 2011
CHIEF WORK SHOPS Vs. J KRISHNA BABU
December 19, 2011
CHIEF WORK SHOPS ENGINEER SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. J KRISHNA BABU
December 9, 2011
CHILKAPATI MADHU BABU Vs. GHANTA VENKATESWARA RAO
August 9, 2011
CHILUKURU BHARATI Vs. A P STATE ELECTRICITY BOARD
September 5, 2011
CHINA VEMPALLI GOPAL REDDY Vs. S RAMANAMMA
April 21, 2011
CHINNABOINA SHANKAR AMBERPET SHANKAR Vs. STATE OF ANDHRA PRADESH
December 29, 2011
CHINTA LACHA REDDY Vs. COMMISSIONER OF PROHIBITION AND EXCISE
September 29, 2011
CHINTALA KRISHNA MURTY Vs. K SURYA PRAKAS RAO
December 30, 2011
CHIRLAMCHERLA CHINNA VENKATA SUBBAIAH Vs. VASAVI KANYAKA PARAMESWARI ARTS SCIENCE AND COMMERCE COLLEGE COMMITTEE
July 5, 2011
CHITTA FARMS (P) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 2, 2011
CHODEM JAYAKUMARI Vs. THANNERU VENKATA KRISHNAIAH
November 16, 2011
CHODI MAHALAKSHMI Vs. KOPPADA SATHIRAJU
March 4, 2011
CHODISETTISRINU Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR HIGH COURT HYDERBAD
September 26, 2011
CHUNDURI ANJANA DEVI Vs. BEJAWADA SURYANARAYANA
August 19, 2011
CHUPPALA JAGGARAO Vs. STATE BY PUBLIC PROSECUTOR
April 20, 2011
CHY VULLA PUJA Vs. VULLA KONDA
November 4, 2011
COLLECTOR CS MEDAK AT SANGAREDDY Vs. Y CHANDRAKALA
August 19, 2011
COMMISSIONER Vs. J RAMA RAO
October 13, 2011
COMMISSIONER MUNICIPAL CORPORATION OF VISAKHAPATNAM Vs. J RAMA RAO
October 31, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. ANDHRA PAPER MILL LTD.
March 11, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. KEDIA VANASPATHI LIMITED
March 31, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. SRI CHAITANYA EDUCATIONAL COMMITTEE
January 19, 2011
COMMISSIONER OF CUS & C EX , HYDERABAD-IV Vs. RCC SALES (P) LTD
September 19, 2011
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. ITC LTD.
November 8, 2011
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. H B CARGO SERVICES
March 30, 2011
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. ITW INDIA LTD
March 31, 2011
COMMISSIONER OF INCOME TAX Vs. SIRPUR PAPER MILLS LTD
January 19, 2011
COMMISSIONER OF INCOME TAX Vs. VIJAYA ENTERPRISES
January 19, 2011
COMMISSIONER OF INCOME TAX Vs. SECUNDERABAD CLUB PICKET
August 27, 2011
COMMISSIONER OF INCOME TAX Vs. AGRICULTURAL MARKET COMMITTEE
March 1, 2011
COMMISSIONER OF INCOME TAX Vs. AGRICULTURAL MARKET
March 30, 2011
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH STATE CO-OPERATIVE BANK LTD
June 7, 2011
COMMISSIONER OF INCOME TAX Vs. R. NARAYANARAO
June 21, 2011
COMMISSIONER OF INCOME TAX Vs. SECUNDERABAD CLUB
August 1, 2011
COMMISSIONER OF INCOME TAX Vs. SINGAMSETTY SUBBA RAO
December 23, 2011
COMMISSIONER OF INCOME TAX A P Vs. HANSA FOOTWEAR
December 26, 2011
COMMISSIONER OF INCOME TAX A P Vs. B. VENKATESAM
December 1, 2011
COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. B SATYANARAYANA
December 9, 2011
COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. M/S.VIZAG DISTRICT MILK PRODUCERS CO-OP. UNION LIMITED VIZAGDISTRICT MILK PRODUCERS CO-OP. UNION LIMITED DISTRICT MILK PRODUCERS CO-OP. UNION LIMITED VIZAG
December 13, 2011
COMMISSIONER OF INCOME TAX, VISAKHAPATNAM Vs. M/S. ANDHRA FERRO ALLOYS (P) LTD, VISAKHAPATNAM
December 30, 2011
COMMISSIONER OF INCOME-TAX A P Vs. FIRMA HI-TECH
December 13, 2011
COMMISSIONER OF INCOME-TAX VISAKHAPATNAM Vs. BALARAMA KRISHNA ENGINEERING CONTRACTORS CORPORATION VISAKHAPATNAM
November 23, 2011
COMMISSIONER OF INCOMETAX Vs. ANANTHA GAS SUPPLIERS
April 28, 2011
COMMISSIONER OF PANCHAYAT RAJ Vs. MYNENI MANGAMMA
February 9, 2011
COMMISSIONER SURVEY SETTLEMENT Vs. INDUPURU RAGHAVA REDDY
November 18, 2011
COMMR OF CUS & C EX , HYDERABAD Vs. AMPRO INDUSTRIES PVT LTD
September 27, 2011
COMMR. OF C. EX. & CUS. Vs. BIRLA PERICLASE
October 12, 2011
COMMR. OF C. EX. AND CUS. Vs. RASHTRIYA ISPAT NIGAM LTD
March 1, 2011
COMMR. OF C. EX., VISAKHAPATNAM-II Vs. SAI SAHMITA STORAGES (P) LTD.
February 1, 2011
COMMR. OF CUS. & C. EX. Vs. INDIAN INSTITUTE OF CHEMICAL TECHNOLOGY
November 8, 2011
COMMR. OF CUS. & C. EX., GUNTUR Vs. CRANE BETEL NUT POWDER WORKS
August 11, 2011
COMMR. OF CUS., C. EX. AND S.T. Vs. AUROBINDO PHARMA LTD.
November 22, 2011
CONSORTIUM OF ENGINEERING COLLEGES MANAGEMENTS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH REPRESENTED BY ITS PRINCIPAL SECRETARY HIGHER EDUCATION DEPARTMENT
October 29, 2011
COROMANDEL INTERNATIONAL LIMITED Vs. CHEMCEL BIOTECH LIMITED
July 18, 2011
D C DAVID Vs. GOVERNMENT OF A P
September 6, 2011
D DAMAYANTHI Vs. SECRETARY MINISTRY OF HOME AFFAIRS
June 30, 2011
D MASTAN REDDY Vs. STATE OF A P
September 14, 2011
D NAGESWARAIAH Vs. GOVERNMENT OF A P
November 23, 2011
D R KRISHNA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH REPRESENTED BY ITS PRINCIPAL SECRETARY
November 3, 2011
D R RAJU Vs. UNION OF INDIA
June 28, 2011
D RAJA MOULI Vs. STATE OF A.P
November 2, 2011
D RAMAKRISHNA REDDY Vs. CHAIRMAN CUM MANAGING DIRECTOR
August 16, 2011
D SANTOSH REDDY Vs. S.H.O. OF SHAMSHABAD P.S REP BY PUBLIC PROSECUTOR HYDERABAD
November 9, 2011
D SARALA Vs. DISTRICT COLLECTOR KADAPA
April 25, 2011
D SHOBHA Vs. D. PRAMEELA KUMARI
December 7, 2011
D SIDDAPPA Vs. TASSILDAR DOMA MANDAL
April 29, 2011
D UMA MAHESHWAR RAO Vs. EASTERN POWER DISTRIBUTION COMPANY OF A P LTD
September 6, 2011
D VIDYA BAI Vs. ANIL KUMAR R KAMDAR
September 9, 2011
D VIJAYALAKSHMI Vs. T K VIJAY KUMAR
November 9, 2011
DANIYALA VENKATA SANTI SAGAR Vs. STATE OF A P
November 17, 2011
DANNAMANENI ANASURYA Vs. BORRU MALLADRI
November 5, 2011
DANTALA PRAVEEN Vs. BAIRABOINA VEERAMMA
June 27, 2011
DARAM VASANTHA KUMAR Vs. STATE BANK OF INDIA REP. BY ASSISTANT GENERAL MANAGER VISAKHAPATNAM DISTRICT
December 22, 2011
DASARI LAXMAIAH Vs. T KRISHNA RAO
December 9, 2011
DASARI SANYASAYYA SETTY Vs. PULLAGUJJALA SRINIVASA RAO
January 28, 2011
DASARI VAIKUNTAM (DIED) PER LRS Vs. ANIL KUMAR KAMDAR (DIED) PER LRS
September 9, 2011
DASTAGIR AHMED Vs. KHAIRUNNISA RAHANA
December 7, 2011
DAYARAM AGARWAL Vs. LUICE PUSHPARAJ
August 11, 2011
DEFENCE ESTATES OFFICER A P CIRCLE Vs. N RANI BAI
March 11, 2011
DEPOT MANAGER, APSRTC, RAJENDRANAGAR BUS STOP Vs. ADDITIONAL INDUSTRIAL TRIBUNAL CUM ADDITIONAL
November 22, 2011
DEPUTY SUPERINTENDENT OF POLICE Vs. GOLI MADHUSUDHANA RAO
April 11, 2011
DEUTSCHE BANK AG Vs. PRITHVI INFORMATION SOLUTIONS LIMITED
December 26, 2011
DEVARAKONDA SHANKARA MURTHY Vs. VEMULA RAJKMALLU
December 22, 2011
DEVARAPALLI MALLA REDDY Vs. GADIYAM HANUMAYAMMA
November 11, 2011
DHARMAVARAPU VENKATA RAMANA Vs. ADDANKI RAJYA LAKSHMI
July 7, 2011
DINAKAR MOGILI Vs. STATE OF A P
September 8, 2011
DIRECTOR OF INCOME TAX Vs. AUTHORITY FOR ADVANCE RULINGS
March 25, 2011
DIRECTORATE OF ENFORCEMENT Vs. COROMANDAL STAMPINGS STONES LTD
June 16, 2011
DISTRICT COLLECTOR MAHABUBNAGAR Vs. R VENKATASWAMY GOUD
October 19, 2011
DIVISIONAL ELECTRICAL ENGINEER Vs. LABOUR COURT
March 14, 2011
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED ANANTAPUR Vs. K LAVANYA LATHA
December 12, 2011
DOPPALAPUDI VENKATA SUBBAMMA Vs. DOPPALAPUDI RAMANAIAH
October 21, 2011
DOSHI INDUSTRIES Vs. EMPLOYEES STATE INSURANCE CORPORATION
June 28, 2011
DUDEKULA MAHBOOB SAHEB Vs. DUDEKULA SHAHNAZ BEGUM
October 21, 2011
DUGGE VENKATAIAH Vs. BELLAMKONDA MERI DHANAMMA
June 28, 2011
DUGGI VEERAPPA Vs. D MAHESWARI
December 21, 2011
DUMPALA SYAMALA RAO Vs. KILLI MARKENDESWARA RAO
March 4, 2011
DUMPALA SYAMALA RAO Vs. KILLI MARKENDEWARA RAO ALIAS MARKENDEYULU
February 4, 2011
DURAI ENTERPRISES Vs. TIRUMALA TIRUPATI DEVASTHANAMS
December 13, 2011
DUVVUR NARAYANA Vs. STATE OF A.P. REP.BY ITS PUBLIC PROSECUTOR
November 14, 2011
E AMARNATH RAO Vs. G VIJAYA GOWRI
August 19, 2011
E BHASKARA RAO Vs. ANDHRA PRADESH PAPER MILLS LTD
August 9, 2011
E N RAMMOHAN RAO Vs. HYDERABAD NURSING HOME P LTD
October 10, 2011
E SANJEEVA REDDY Vs. STATE OF A P
August 16, 2011
E SATYANARAYANA AND CO INDIAN OIL DEALER Vs. INDIAN OIL CORPORATION LIMITED
April 1, 2011
E SATYANARAYANA REDDY Vs. REGIONAL PROVIDENT FUND COMMISSIONER HYDERABAD
November 5, 2011
E VENKATA RAMI REDDY Vs. REGISTRAR ADMINISTRATION, HIGH COURT OF ANDHRA PRADESH
June 13, 2011
ECONOMIC TRANSPORT ORGANISATION LTD Vs. COMMERCIAL TAX OFFICER II, CHITTOR
January 28, 2011
EFKON AG EFKON INDIA PVT LTD CONSORTIUM Vs. HYDERABAD GROWTH CORRIDOR LIMITED
October 28, 2011
ELPULA BHOOMAIAH Vs. SINGARENI COLLERIES CO LTD
August 26, 2011
ERRAMREDDY INDRASENA REDDY Vs. PALVAI AMARENDER REDDY
June 24, 2011
ERUVA CHINNA GOVINDA REDDY Vs. ERUVA PANDU RANGA REDDY
July 1, 2011
ESWARIAH GOUD Vs. SUPERINTENDENT OF PROBHITION AND EXCISE
August 25, 2011
ETHAKOTA ADILAXMI Vs. COLLECTOR WEST GODAVARI
June 21, 2011
FAIMADA BEGUM Vs. AKRAM PASHA
March 14, 2011
FARHAT ANJUM Vs. DISTRICT EDUCATIONAL OFFICER
September 12, 2011
FAZAL ALI Vs. STATE OF ANDHRA PRADESH
August 23, 2011
FLIGHT CADET RINI TRIPATHI Vs. UNION OF INDIA
August 26, 2011
FLOWMORE LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER
November 16, 2011
FOOD INSPECTOR AMADALAVALASA Vs. TALLURI RAMAMOHANA RAO
December 12, 2011
FOOD INSPECTOR KARIMNAGAR DISTRICT REPRESENTED BY PUBLIC Vs. KALLURI BHOOMESHWAR
December 14, 2011
G ANKAL REDDY Vs. VICE CHAIRMAN AND MANAGING DIRECTOR
August 19, 2011
G BASHEER AHAMED Vs. G MASOOD AHMED
March 23, 2011
G CHINNA BABU Vs. GOVERNMENT OF ANDHRA PRADESH
September 23, 2011
G GANGAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
June 13, 2011
G HANUMANTHA RAO Vs. L V SUBBAIAH
March 8, 2011
G HARI BABU Vs. STATE PUBLIC PROSECUTOR
March 24, 2011
G HARINATHA RAO Vs. STATE OF A P
March 7, 2011
G K JAYA RAMAN Vs. NAMBUR LABORATORIES
September 9, 2011
G KRISHNA PRASAD Vs. STATE OF ANDHRA PRADESH
March 29, 2011
G LINGA REDDY Vs. M DHARMA RAJU
February 25, 2011
G M RAJENDER Vs. GOVERNMENT
September 16, 2011
G MAN MOHAN HARI PRAKASH Vs. STATE OF A P
March 10, 2011
G MANJULA Vs. VANGALA MALLAIAH
July 14, 2011
G NARASAIAH Vs. STATE OF ANDHRA PRADESH
February 9, 2011
G PRASADA RAO Vs. ANDHRA PRADESH STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD
January 19, 2011
G PULLAIAH Vs. P VIJAYKUMAR
August 10, 2011
G RAJAIAH Vs. CHIEF EXECUTIVE OFFICER
September 27, 2011
G S LAMBA AND SONS Vs. STATE OF ANDHRA PRADESH
January 28, 2011
G SAROJA Vs. STATE OF A P
February 15, 2011
G SUBBALAKSHMI VISWESWARA RAO Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
August 3, 2011
G SUBRAMANYAM Vs. G LEELA
July 27, 2011
G UMESH Vs. A SEETHA KUMARI
November 9, 2011
G V NISHITA Vs. PRESIDING OFFICER OF THE COURT
February 21, 2011
G VENKAT SWAMY GOUD Vs. B ASHOK REDDY
February 3, 2011
G VENKATESWARA RAO Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL
June 7, 2011
G VISWANADHARAJU Vs. A VENKATA NARAYANAMMA
March 15, 2011
G.V.K. GAUTAMI POWER LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 26, 2011
GADALE VASANTHA Vs. M/S.CYBERMATE INFOTEK LIMITED
December 27, 2011
GAJULA PANDU RANGA RAO Vs. STATE BY THE DISTRICT INSPECTOR OF POLICE
March 3, 2011
GALI SUVARNA Vs. VADLA RAGHURAM
March 23, 2011
GANDIKOTA VENKATESWARLU Vs. STATE OF A P
April 20, 2011
GANEMUKULA BAPU AND TWO OTHERS Vs. STATE OF ANDHRA PRADESH
September 20, 2011
GANESH AGRO SERVICES Vs. EASTERN POWER DISTRIBUTION COMPANYOF A P
November 11, 2011
GANESULA UMA PARVATHI Vs. AYITAM RAMA SWAMY
March 7, 2011
GANGARAPU KARENNA Vs. JAMI KARUVU
April 1, 2011
GANGINANI PITCHAMMA Vs. PALLA BALAKRISHNA
December 9, 2011
GANGULA CHANDRA SEKHAR Vs. DISTRICT COLLECTOR (CS) NELLORE DISTRICT NELLORE
September 28, 2011
GANIPINENI PAPA RAO Vs. STATE
September 7, 2011
GANTA BABY Vs. GANTA PRASADA RAO
August 20, 2011
GARAPATI VEERRAJU Vs. STATE OF A P
August 3, 2011
GATTA RATTAIAH Vs. FOOD CORPORATION OF INDIA
February 7, 2011
GATTEM RAJYA LAKSHMI Vs. UNION OF INDIA
February 17, 2011
GATTU MAHESH Vs. T S SELVA RAJ AND ELEVEN ORS
February 8, 2011
GELLELA THIRUPALU Vs. STATE OF ANDHRA PRADESH
January 18, 2011
GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. S SRINIVASA RAO
July 14, 2011
GISULAL GULABCHAND Vs. D HARINARAYANA
September 20, 2011
GNANANANDA GURUKULAM Vs. DISTRICT EDUCATION OFFICER
June 29, 2011
GOKA KAMESWARI Vs. GOKA VENKATARAMAIAH
June 9, 2011
GOLLA KRISHNA Vs. STATE OF A P
July 20, 2011
GONEMONI ACHAMMA Vs. PRINCIPAL SECY TO GOVT
March 7, 2011
GOOGLE INDIA PVT LTD Vs. VISAKA INDUSTRIES LIMITED
April 19, 2011
GOPAL LAL BHADRUKA Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 15, 2011
GOPATHI MANIKYAM Vs. JOINT COLLECTOR MEDAK DISTRICT
April 15, 2011
GORAKA ANJANEYULU Vs. GUNTI TATAYYA NAIDU
February 11, 2011
GORANTLA JHANSI LAKSHMI Vs. DISTRICT COLLECTOR EAST GODAVARI DISTRICT
July 21, 2011
GORRELA LAGUMAKKAGARI ANJAPPA Vs. GORRELA LAGUMAKKAGARI NARASIMHULU
March 11, 2011
GOTIKA SHANKAR Vs. GOTIKA MALLAIAH
December 23, 2011
GOVERNMENT OF A P Vs. P GOPALA REDDY
April 30, 2011
GOVERNMENT OF ANDHRA PRADESH Vs. B NEMICHAND DUGAR AND SONS
June 17, 2011
GOVERNMENT OF ANDHRA PRADESH Vs. CH VINODA
June 29, 2011
GOVERNMENT OF ANDHRA PRADESH Vs. KAPITAN DISTILLERIES HYDERABAD
February 25, 2011
GOVERNMENT OF ANDHRA PRADESH Vs. P RAMACHANDRA REDDY
February 8, 2011
GOVERNMENT OF ANDHRA PRADESH Vs. TANUKU NAGESWARA RAO
August 30, 2011
GOVERNMENT OF ANDHRA PRADESH Vs. P GOPALA REDDY,
April 13, 2011
GREATER HYDERABAD MUNICIPAL EMPLOYEES UNION Vs. GOVT. OF A.P. MUNICIPAL ADMINISTRATION & URBAN DEVELOPMENT
December 9, 2011
GUDEMELLA VEERA REGHUVACHARYULU Vs. BAVISETTY RANGANAYAKA
September 22, 2011
GUJULA PANDU RANGA RAO Vs. STATE
March 3, 2011
GULAM RABBANI Vs. SATHAVANA UNIVERSITY KARIMNAGAR
July 20, 2011
GULF CORPORATION LIMITED Vs. STATE OF A P
January 20, 2011
GUMMULURU SANSYASINAIDU Vs. STATE BANK OF INDIA
February 22, 2011
GUMMULURU SANSYASINAIDU AND ORS Vs. STATE BANK OF INDIA
February 23, 2011
GUNAGANTI HANMANDLU Vs. STATE OF A P
September 5, 2011
GURRAM NAGAIAH Vs. KODURU RADHAKRISHNAIAH
November 18, 2011
GURRAMPADI ANNAMA RAJA Vs. PATHAKAMOORI MALYADRI
January 20, 2011
GUVVALA SREENIVASULA REDDY Vs. A SANKARANARAYANA
July 29, 2011
H TEENA PRATYUSHA Vs. CHEIF GENERAL MANAGER STATE BANK OF INDIA
September 12, 2011
HABEEBULLAH KHAN Vs. SHAIK YOUSUF
November 18, 2011
HAFIZ SYAD SALEEM BASHA Vs. A P STATE WAQF BOARD
January 20, 2011
HAJI MOHAMMED AHMED Vs. STATE OF ANDHRA PRADESH REP BY ITS DISTRICT REGISTER HYDRABAD
November 24, 2011
HAMID ALI Vs. A P STATE WAKF BOARD REP BY ITS CHIEF EXECUTIVE OFFICER HYDERABAD
November 22, 2011
HANEEF AHMED Vs. MOHAMMED SHABBIR
September 12, 2011
HANSA OVERSEAS ENTERPRISES Vs. STATE OF A P
August 5, 2011
HANUMAN DAS Vs. A.P. CENTRAL POWER DISTRIBUTION CO LTD
December 22, 2011
HANUMANTHA REDDY GARI Vs. SPECIAL TAHSILDAR LAND REFORMS
October 28, 2011
HARIJANA CHINNA THIPPANNA Vs. HARIJANA ERAMMA
June 10, 2011
HEERA CHAND Vs. OMMI SETTI
April 1, 2011
HEERAKAR BALOJI Vs. KALERU VENKATAIAH
February 18, 2011
HEMANTH INDUSTRIES Vs. SRI DATTA PRODUCTS
November 16, 2011
HIGH COURT OF A P Vs. CHINNAM KAMESWARA RAO, CHINNAM VENKATESWARA RAO, BVADDE GOVARDHANAGIRI @ GOVARDHANA RAO AND PAPISETTI PRAVEEN
February 8, 2011
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. M P JAYANTHSWAMY @ M P JAYA ANANTHASWAMY
September 7, 2011
HSBC ASSET MANAGEMENT INDIA PVT LTD Vs. MANI RAO
April 29, 2011
HYDERABAD CRICKET ASSOCIATION REP BY ITS HONORARY SECRETARY SRI D S CHALAPATHI Vs. VISAKHA INDUSTRIES LIMITED REP BY ITS AUTHORIZED SIGNATORY SRI K V SOORINARAYANAN
October 17, 2011
HYDRRABAD CO OPERATIVE CENTRAL TRADING SOCIETY LTD Vs. SECOND APPELLATE AUTHORITY
September 15, 2011
I NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
September 8, 2011
IBRAHIM Vs. S K WASIM AHMED
August 26, 2011
ICATCH COMMUNICATIONS INDIA LTD Vs. PRAKASH ARTS
September 28, 2011
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. S SRILATHA
March 14, 2011
IMMADI VENKATA MUTTAIAH ALIAS BABURAO Vs. SUNKARA BABAJI CHOWDARY
April 28, 2011
IMPERIAL GRANITES Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
June 27, 2011
IN RE F SHANKAR RAO MINISTER FOR HANDLOOM AND TEXTILES GOVERNMENT OF A P Vs. STATE
October 14, 2011
INDIA CEMENTS LTD Vs. CHAIRMAN APSERC
July 29, 2011
INDIAN HAIR INDUSTRIES LTD Vs. TIRUMALA TIRUPATI DEVASTHANAMS
November 5, 2011
INDIAN IMMUNOLOGICALS LTD HYDERABAD Vs. UNION OF INDIA
August 30, 2011
INDUKURU RAMACHANDRAREDDY Vs. AGNIGUNDALA
October 28, 2011
INTEMO SYSTEMS LTD Vs. GOVERNMENT OF ANDHRA PRADESH
September 23, 2011
ITC LTD Vs. FORUM FOR REDRESSAL OF CONSUMER GRIEVANCES OF APCPDCL
February 8, 2011
J CHANDRA AND OTHERS Vs. STATE OF ANDHRA PRADESH
November 22, 2011
J MOHAN REDDY Vs. ANDHRA PRAGATHI GRAMEENA BANK
September 27, 2011
J NATHAN Vs. MANAGING DIRECTOR MAHENDRA AND MAHENDRA LIMITED
September 27, 2011
J SATYANARAYANA Vs. M. AKTHAR BAIG
November 23, 2011
J SINGARAIAH Vs. PRODDUTUR MUNICIPALITY
August 17, 2011
J V SUBBA RAJU Vs. UNION OF INDIA
October 12, 2011
JAGATH SWAPNA AND CO Vs. CHURCH OF SOUTH INDIA TRUST ASSOCIATION
February 8, 2011
JAHANGIRJI Vs. K KUMAR
December 19, 2011
JAHANGIRJI (DIED) Vs. K KUMAR
December 9, 2011
JAHNAVI ENGINEERING WORKS Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAYS
April 25, 2011
JAIN IRRIGATION SYSTEMS LTD Vs. SATYAM COMPUTER SERVICES LTD
July 18, 2011
JAKKA LACHAIAH Vs. G KALAVATHY
February 2, 2011
JAKKULA SHANKMUKHA SRINIVAS Vs. STATE OF A.P. REP.BY ITS PUBLIC PROSECUTOR
November 1, 2011
JALA ANJAIAH Vs. RAMISETTY ANJAIAH
December 26, 2011
JALLA BASAWA BOI Vs. STATE OF A.P REP BY PUBLIC PROSECUTOR
November 4, 2011
JALLA RAVI Vs. STATE OF ANDHRA PRADESH
July 21, 2011
JAMI KONDALA RAO Vs. STATE OF A.P. REP. BY THE PUBLIC PROSECUTOR
December 7, 2011
JAMPALA SATYANARAYANA Vs. MIRZA AKTHAR BAIG
November 23, 2011
JAMPANI TRILOKESWARI Vs. DHARMADAYA TOPE
November 1, 2011
JASTI VENKATESWARA RAO Vs. SOUTH CENTAR RAILWAY
September 28, 2011
JASTI VENKATESWARA RAO Vs. GOVERNMENT OF A P
July 6, 2011
JAVANGULA VENKATESWARA RAO Vs. STATE OF A P
December 8, 2011
JAYAPRAKASH AGARWAL Vs. MOHD KALEEMULLA
April 30, 2011
JAYARAM CHIGURUPATI Vs. PADMASREE CHIGURUPATI
February 25, 2011
JEEDIPALLI BHASKAR Vs. STATE OF A P
January 28, 2011
JETTY NAGA LAKSHMI PARVATHI Vs. UNION OF INDIA
September 5, 2011
JILLELA BHUPAL REDDY Vs. STATE REP. BY THE MANDAL EXECUTIVE MAGISTRATE NANDYAL
December 13, 2011
JITENDERA Vs. A RAJASHREE K NAIDU
August 25, 2011
JOHN SUSHEEL KALE Vs. S DEVARAJULU
July 18, 2011
JOINT COLLECTOR R R DISTRICT Vs. SYED AHMED HASAN
April 11, 2011
JYOTHI TURBO POWER SERVICES PVT LTD Vs. SHENZHEN SHANDONG NUCLEAR POWER CONSTRUCTION COMPANY LTD
March 10, 2011
K ANDALAMMA Vs. G LAKSHMA RAO
June 22, 2011
K BAJARI REDDY Vs. S SREENIVASA REDDY
June 13, 2011
K BALAJI Vs. BRANCH MANAGER BLAZE FLASH COURIERS LTD
October 10, 2011
K BHAVANI ALIAS PINKY Vs. STATE OF A P
December 2, 2011
K C P LTD Vs. A P S E B
July 19, 2011
K JEEVAN PRAKASH RAO Vs. CHIEF SECURITY COMMISSIONER
October 11, 2011
K K SARMA Vs. STATE OF A.P. REP. BY ITS PUBLIC
December 3, 2011
K K VENKATA RATNAM Vs. STATE OF A.P
December 7, 2011
K KANAKA RAO Vs. CHAIRMAN A P CO OPERATIVE TRIBUNAL
March 1, 2011
K KONDA REDDY Vs. K THIRUPALAMMA
September 8, 2011
K KRISHNA Vs. A N PARAMKUSHA BAI
April 19, 2011
K KRISHNA GOUD Vs. SUPERINTENDENT OF PROH AND EXDSE HYDERABAD RANGA REDDY DISTRICT
October 24, 2011
K KRISHNA REDDY Vs. K. RAJENDER
December 19, 2011
K KRISHNA REDDY Vs. K RAJENDER
December 9, 2011
K MURALI FORMERLY MANAGER STATE BANK OF MYSORE Vs. STATE OF A P REP BY ITS SPECIAL P P FOR C B I CASES HYDERABAD
October 12, 2011
K MURALI N KRISHNA MURTHY Vs. STATE OF A.P. REP.BY ITS SPECIAL P.P. FOR C.B.I
October 12, 2011
K NAGA MURALI Vs. GOVERNMENT OF ANDHRA PRADESH
September 2, 2011
K NARASIMHA MURTHY Vs. K V RAMANA CHARY
June 24, 2011
K NIVEDAN Vs. STATE OF A P
March 29, 2011
K RAM REDDY Vs. VISHNUVARDHAN FINANCE AND CHIT FUNDS PVT LTD
August 4, 2011
K RAMA KRISHNA RAJU Vs. GOVT. OF A.P REP BY ITS PRO SECRETARY
December 9, 2011
K RAVI SHANKER Vs. A NARENDER
March 28, 2011
K S PADMA RAO Vs. GENERAL MANAGER PERSONAL
January 28, 2011
K SAINATH SHARMA Vs. U MALLA REDDY
January 5, 2011
K SAJJAN RAJ Vs. GOPISETTY CHANDRAMOULI
March 23, 2011
K SATYA NARAYANA Vs. STATE OF A P
November 30, 2011
K SUDHAKER REDDY Vs. SUDHA CONSTRUCTIONS
December 19, 2011
K SUNDAR Vs. KAKATIYA UNIVERSITY
February 21, 2011
K SURAJ SINGH Vs. COLLECTOR AND DISTRICT MAGISTRATE
July 27, 2011
K SWAMY Vs. B MANJULA
February 11, 2011
K UMA DEVI Vs. MUNICIPAL CORPARATION
September 6, 2011
K V HARIKUMAR Vs. APSRTC, ANANTAPUR DISTRICT
October 21, 2011
K VEERA REDDY Vs. SHAIKSHAVALI
April 30, 2011
K VEERA REDDY Vs. SHAIKSHAVALI
April 13, 2011
K VEERABHADRA RAO Vs. SATE
November 23, 2011
K VENKATA REDDY Vs. STATE OF A P
August 24, 2011
K VENKATESHWARLU Vs. R G SUBRAMANYAM
March 17, 2011
K VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
August 13, 2011
K VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
August 30, 2011
K VIJAYA Vs. ASHOK KUMAR AGARWAL
September 27, 2011
K VIJAYA LAKSHMI Vs. G VENKATESWARA
November 3, 2011
K VIJAYA LAKSHMI NURSING HOME Vs. GUMMADI SRIDHAR
September 20, 2011
K VIJAYAL Vs. GOVERNMENT OF A P
September 8, 2011
K VIVEK REDDY Vs. STATE OF ANDHRA PRADESH
January 25, 2011
K ZAKIRA SHAIK Vs. K SALEEM BASHA
June 15, 2011
KAGITALA SAMBASIVA RAO Vs. LABOUR COURT
January 19, 2011
KAGITHA BHANU Vs. PRINCIPAL JUNIOR CIVIL JUDGE CUM ELECTION TRIBUNAL
March 18, 2011
KAKARLA PEDDA RAMA SUBBA REDDY Vs. MUKKAMALLA KRISHNA REDDY
March 11, 2011
KAKATIYA MEDICAL COLLEGE Vs. A RAJAIAH
June 10, 2011
KAKUMANI EDUCATIONAL SOCIETY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
June 13, 2011
KALLA BALAMMA Vs. GOVT OF A P
February 8, 2011
KAMALA KUMARI Vs. SUB COLLECTOR VIJAYAWADA
January 20, 2011
KANDRAKOTA YESU Vs. OIL AND NATURAL GAS CORPORATION LTD
August 8, 2011
KANDRAKOTA YESU Vs. OIL AND NATURAL GAS CORPORATION LTD
August 18, 2011
KANDURI RAMASWAMY Vs. DIRECTOR OF CIVIL SUPPLIES ANDHRA PRADESH
April 28, 2011
KANTEHTI NAGA RAMALINGESWARA PADMANABHAM Vs. VASAMSETTI RAJA GOPAL
December 16, 2011
KARASHAKA ENTERPRISES Vs. SRI GANESH TRADERS
July 28, 2011
KARNAKANTIGOPI Vs. K RAMESH
November 4, 2011
KARNEKANTI KALPANA Vs. GOVERNMENT OF ANDHRA PRADESH
July 8, 2011
KARRI SIMHACHALAM NAIDU Vs. STATE OF A P
July 15, 2011
KARRI THIRUPATHI Vs. STATE OF A.P
November 10, 2011
KARSHAKA ENTERPRISES Vs. GANESH TRADERS
July 20, 2011
KARUMURI RAMATHEERTHAM Vs. TIPPAVATHI SESHACHALAM
August 23, 2011
KARUMURI SAMBASIVA RAO Vs. VYSYARAJU SURYANARAYANA RAJU
January 29, 2011
KARUNAMAI GRANITES Vs. GOVT OF A P
April 25, 2011
KARUSALA NAGESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
June 28, 2011
KATIKALA SHANKARAIAH Vs. STATE OF ANDHRA PRADESH
July 19, 2011
KATKURI BHASKAR REDDY Vs. KATKURI MATTAMMA
February 8, 2011
KATTA RAMESH Vs. BRANCH MANAGER STATE BANK OF INDIA
July 13, 2011
KATTUBOINA SIVA Vs. COLLECTOR
September 29, 2011
KAUTARAPU GANAPATHI RAO Vs. VANGARA KAMESWARAMMA
September 13, 2011
KAVALI VENKATAIAH Vs. STATE OF ANDHRA PRADESH
June 17, 2011
KAVERI AND KAMAKSHI TRAVELS Vs. SECRETARY
January 5, 2011
KEERTHI KUMAR JAIN Vs. DISTRICT COLLECTOR WEST GODAVARI
April 11, 2011
KETHNENI VANI Vs. DISTRICT COLLECTOR KRISHNA DISTRICT
April 19, 2011
KHADER BASHA Vs. REGIONAL TRANSPORT OFFICER
September 28, 2011
KHAJA BEE Vs. JOINT COLLECTOR NIZAMABAD
January 20, 2011
KHANDRIKA JAGADEESHWARA SHARMA Vs. KHANDRIKA CHAYANATHA SHARMA
November 5, 2011
KIRBY BUILDING SYSTEMS INDIA LIMITED Vs. DEPUTY COMMISSIONER (CT), CHARMINAR DIVISION
August 30, 2011
KLEN AND MARSHALLS MANUFACTURERS AND EXPORTERS LTD Vs. EASTERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LIMITED
August 17, 2011
KODALI VANI Vs. KENDRIYA VIDYALAYA SANGATHAN
September 6, 2011
KOGANTI ATCHUTHA RAO Vs. KOGANTI VINEETH
August 12, 2011
KOLAN BALWANTH REDDY Vs. REDDY JANGA REDDY
July 28, 2011
KOLLE PRABHAKAR REDDY Vs. PAPOLU SAIDA RAO
July 18, 2011
KOMARTI RAMU Vs. BHUPATHIRAJU ANSUYAMMA
January 21, 2011
KOMATIREDDY BUCHI REDDY Vs. PANNALA NARSIMHA REDDY ALIAS BAL REDDY
June 20, 2011
KOMERA MOSES Vs. STATE OF A P
March 8, 2011
KOMIREDDI KRISHNA VIJAY AZAD Vs. BAR COUNCIL OF STATE OF ANDHRA PRADESH
December 15, 2011
KOMMIREDDY LINGA REDDY Vs. PALGIRI ANJI REDDY
December 15, 2011
KOMMIREDDY LINGA REDDY Vs. PALGIRI ANJI REDDY
December 5, 2011
KOMMISETTI VENKATA SATYANARAYANA Vs. INSPECTOR OF VIGILANCE AND ENFORCEMENT DEPARTMENT
January 29, 2011
KOMMU YEDUKONDALU Vs. STATE OF A P
April 19, 2011
KONA RAGHUPATHI Vs. A P S R T C HYDERABAD
November 16, 2011
KONANKI PADMA Vs. JAMPANI TRILOKESWARI
July 19, 2011
KONCHA HANUMA REDDY Vs. KOPPURAVARI SATYANARAYANA
July 19, 2011
KONDA REDDY PATTABHI RAM REDY Vs. STATE OF A P
January 18, 2011
KONDAPALLI MEENAKESAVA REDDY Vs. CHALASANI RAJESWARI
August 17, 2011
KONDAPARTHI LEELAVATHI ALIAS RAJESHWARI Vs. STATE OF A P
August 5, 2011
KONDURI VENKATA RAO Vs. STATE OF A P
March 10, 2011
KOPISETTI SATYANARAYANA Vs. PIDIMGOYYA GRAM PANCHAYAT
March 14, 2011
KOPPARAPU SEETHARAMANJANEYULU Vs. MALE KRISHNA REDDY
August 18, 2011
KOTA SIVARAM PRASAD Vs. NAGANDLA VEERA BRAHMAM
December 7, 2011
KOTHA SAILAJA Vs. THANDU YADAGIRI
December 9, 2011
KOTHALANKA CHANDRA MOULI Vs. GOVERNMENT OF ANDHRA PRADESH REP. BY ITS SPECIAL CHIEF SECRETARY TO GOVERNMENT
December 29, 2011
KOTHALANKA DURGA VARA PRASADA RAO Vs. DATLA CHANDRAIAH
July 1, 2011
KOTHAPETA SUBBA RAO Vs. EASTERN POWER DISTRIBUTION COMPANY OF A P
March 9, 2011
KRAPA VIDYAVATHI Vs. LIFE INSURANCE CORPORATION OF INDIA MACHILIPATNAM
November 30, 2011
KRISHNA Vs. INDIAN OF ECONOMICS
July 28, 2011
KRISHNA Vs. INDIAN INSTITUTE OF ECONOMICS
August 27, 2011
KSLLURI PAPPAYYASASTRY Vs. DISTRICT COLLECTOR WEST GODAVARI
June 22, 2011
KUMMARI NARAYANA Vs. STATE OF A P
March 16, 2011
KUNAPAREDDY PRASAD Vs. DISTRICT COLLECTOR WEST GODAVARI
April 11, 2011
KUNCHALA LAKSHMAMMA Vs. TANNEERU SUBBARATNAMMA
August 18, 2011
KUNCHE SATHIRAJU Vs. VASAMSETTI RAJA GOPAL
December 16, 2011
KUNDARAPU KRISHNA Vs. STATE OF ANDHRA PRADESH
December 28, 2011
KUNDETI DURGA RAO Vs. STATE OF A P
August 9, 2011
KUNDRAPU KONDADU Vs. PYLA VENKATASWAMY ALIAS BABU
March 14, 2011
KUNJI BAI Vs. FASHIONS
December 21, 2011
KUNTA RAJITHA Vs. M. JAYAPAL REDDY
November 11, 2011
KUPPILI RAVI KUMAR Vs. COMMISSIONER OF PROHIBITION
November 17, 2011
KURUMURTHY Vs. MINISTRY OF POWER
March 30, 2011
KURUVAKOTAPATY CHINNA LINGANNU Vs. ALA MALLIKARJUNA REDDY
March 29, 2011
KUSETTY SESHAMMA Vs. CHEMICALA RAMA MOHAN REDDY
July 19, 2011
KUTHURU NARASIMHA REDDY Vs. PUSALA VENKATAIAH
February 21, 2011
L JAMESH Vs. SUBHASHINI SIGHAMONY
August 3, 2011
L RAGHUNATHA REDDY Vs. DISTRICT COLLECTOR
September 28, 2011
L SATHISH KUMAR Vs. STATE OF A P
November 2, 2011
L SUBRAHMANYAM SRINIVASA SAI BABU Vs. HEMA HYUNDAI
October 10, 2011
L SUDHAKAR Vs. MEDICAL COUNCIL OF INDIA
March 25, 2011
LAKKOJI MOHANA RAO Vs. LAKKOJI VISWANADHAM
December 16, 2011
LAKSHMI KANTHAMMA Vs. REVENUE DIVISIONAL OFFICER DHARMAVARAM
March 16, 2011
LAKSHMI PARVATHI Vs. K UMAMAHESWARI
March 8, 2011
LANCO INFRA TECH LTD. Vs. CESTAT, BANGALORE
February 28, 2011
LATEEF BROTHERS REAL ESTATES Vs. VARUN CONSTRUCTIONS
July 11, 2011
LAXMI ENGINEERING COMPANY Vs. GOVERNMENT OF ANDHRA PRADESH
October 12, 2011
LAXMICHAND AND BALCHAND Vs. ASHOK LEYLAND LTD
January 29, 2011
LEDALLA RAVICHANDAR Vs. SATYAM COMPUTER SERVICES LIMITED
February 7, 2011
LITTLE ANGELS EDUCATIONAL SOCIETY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
April 26, 2011
LITTLE ANGELS EDUCATIONAL SOCIETY Vs. INCOME TAX OFFICER
March 1, 2011
LOVELY GRANITES REP BY ITS MANAGING PARTNER ARUN BANSAL LINGALAVALASA VIZIANAGARAM DIST Vs. GOVERNMENT OF A P REP BY ITS PRINCIPAL SECRETARY DEPARTMENT OF INDUSTRIES AND COMMERCE
November 3, 2011
M A RASHEED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT
July 21, 2011
M A RAZAK Vs. S LINGAPPA
August 4, 2011
M ADINARAYANA Vs. STATE OF ANDHRA PRADESH
September 7, 2011
M ANIL KUMAR Vs. M SUHASINI
November 4, 2011
M B RAJANIKANTH Vs. STATE INSPECTOR OF POLICE
June 9, 2011
M BABU RAO Vs. DISTRICT COLLECTOR EAST GODAVARI DISTRICT
June 14, 2011
M BABU RAO Vs. STATE OF A P
August 18, 2011
M DAVID SAM ROY Vs. HYDERABAD PUBLIC SCHOOL SOCIETY
September 28, 2011
M DEVENDER Vs. DISTRICT COLLECTOR MEDAK DISTRICTAT SANGAREDDY
February 21, 2011
M DIVYA Vs. MEDICAL COUNCIL OF INDIA
April 13, 2011
M DURGA RAO Vs. STATE OF A P
March 11, 2011
M DURGA REDDY Vs. STATE OF A P
March 21, 2011
M ESWARAMMA Vs. N KESHAVA REDDY
June 7, 2011
M FAZILATH BEGUM Vs. JOINT COLLECTOR KURNOOL
February 23, 2011
M G NAGARATHNA Vs. A SRINIVAS
December 19, 2011
M GANADEVA NAIDU Vs. STATE OF A P
April 7, 2011
M GANADEVA NAIDU SON OF VENKATASUBBAIAH Vs. ANDHRA PRADESH
April 8, 2011
M GOPAL Vs. K JANGA REDDY
June 8, 2011
M JAIPAL REDDY Vs. STATE OF A P
March 29, 2011
M JAYA RAO Vs. MAGANTI KRISHNA RAO
October 27, 2011
M KOTESWARA RAO Vs. SENIOR COMMANDANT CISF UNIT
August 3, 2011
M KRISHNA MURTHY Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
September 23, 2011
M MANJULA Vs. GAJAM CHANDRIAH
August 30, 2011
M MANJULA Vs. GAJAM CHANDRAIAH
August 13, 2011
M MANOHAR REDDY Vs. GOVERNMENT OF A P
March 29, 2011
M PRABHUDAS Vs. USIRIKAYALA VENKTA RAMANA
April 25, 2011
M RAGHUNADHA RAO Vs. STATE OF A.P. REP. BY ITS PRINCIPAL SECRETARY
December 20, 2011
M RAJENDER KUMAR Vs. GREATER HYDERABAD MUNICIPAL CORPORATION HYDERABAD
October 12, 2011
M RAJENDRA KUMAR Vs. STATE OF ANDHRA PRADESH
December 26, 2011
M RAMA KRISHNA Vs. STATE OF A P
January 18, 2011
M RAMANJULU Vs. SAPPARAJU VENKATA SESHAIAH
August 25, 2011
M RAMESH Vs. A P COOP OIL SEEDS GROWERS FEDERATION LIMITED
September 9, 2011
M RAMESH KUMAR Vs. G. JAGAN MOHAN ACHARYA
November 25, 2011
M RANGARAO Vs. STATE OF AP
April 1, 2011
M S N RAJU Vs. MANDAL REVENUE OFFICER
March 16, 2011
M SAROJINI DEVI Vs. JUGAL KISHORE SANGHI
September 28, 2011
M SAVITHRI BAI Vs. E BABAMIAN AND BROTHERS
July 14, 2011
M T V MURALI KRISHNA Vs. M. RAMA RAJU
December 19, 2011
M VENKATA SIVARAMA KRISHNA SARMA Vs. STATE OF ANDHRA PRADESH
July 22, 2011
M VENKATA SIVARAMA KRISHNA SARMA, N RAMAKRISHNAIAH Vs. STATE OF ANDHRA PRADESH
May 22, 2011
M VENKATESWARLU Vs. PUTTAPARTHY URBAN DEVELOPMENTAUTHORITY
February 18, 2011
M. JITENDERA Vs. A. RAJASHREE K. NAIDU
August 25, 2011
M. NARAYAN REDDY Vs. THE GOVT. OF INDIA
March 23, 2011
M.V.J.K. KUMAR Vs. UNION OF INDIA
May 18, 2011
MADA PARDHASARADHI Vs. PROHIBITION AND EXCISE
August 26, 2011
MADALA KOTAIAH Vs. HAMSA MINERALS AND EXPORTS
June 23, 2011
MADALA SURYA LAKSHMANA PRASAD Vs. KALLAKURI PATTABHI RAMA SWAMY
April 18, 2011
MADAN MOHAN Vs. MD ABDUL KHADIR
November 23, 2011
MADANLAL PUJARI Vs. SHARAD JOSHI
June 22, 2011
MADDINENI VENKATESWARLU Vs. MADDINENI RAJAMMA ALIAS RAJESWARI
August 11, 2011
MADDURU PAPAIAH Vs. CH. RAMAKRISHNA
November 29, 2011
MADHUCON PROJECTS LIMITED Vs. UE DEVELOPMENT INDIA PVT LTD
March 14, 2011
MADINA BALAKRISHNA Vs. B SURYAM
January 28, 2011
MADUPU HARINARAYANA ALIAS HARIBABU Vs. 1TH ADDITIONAL DISTRICT JUDGE
January 19, 2011
MAGANTI BORRIAH Vs. STATE OF ANDHRA PRADESH
March 21, 2011
MAHABALESWARAPPA & SONS Vs. ASSISTANT COMMISSIONER
April 20, 2011
MAHESH CHAND Vs. SECUNDERABAD CLUB
November 18, 2011
MAHESH GOPALAN Vs. CENTRAL GOVERNMENT OF INDIA
September 27, 2011
MAHESH PAKHARE Vs. A S GOPAL
November 15, 2011
MALIREDDY BUTHIRAMANNA DORA Vs. DASARI VEERABHADRA RAO
December 3, 2011
MALLADI HARSHA Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
November 9, 2011
MALLIKA YELLAIAH Vs. STATE OF A P
August 1, 2011
MALLIKARJUNA TRANSPORT Vs. SINGARENI COLLIERIES COMPANY LIMITED
March 30, 2011
MAMIDI SAMBASIVA RAO Vs. BALI AMMANNA
January 20, 2011
MAMILLAPALLI JYOTHISH KUMAR Vs. DEPUTY REGISTRAR OFFICER ON SPECIAL DUTY
February 3, 2011
MANAGA SRIDHAR RAO Vs. STATE OF A P
August 20, 2011
MANAGER NEW INDIA ASSURANCE CO LTD LALAPET GUNTUR Vs. CHALLA SAMBAMMA
December 2, 2011
MANAGING COMMITTEE MASJID E NOOR Vs. A P STATE WAKF BOARD
August 27, 2011
MANAGING DIRECTOR APRTC MUHIRABAD HYD Vs. RAMI REDDI LAKHMI REDDI
December 2, 2011
MANAGING DIRECTOR CHIEF Vs. NAGESHWARA RAO TURAGA
November 1, 2011
MANCHUKONDA VENKATA JAGANNADHAM Vs. CHETTIPALLI BULLAMMA
February 25, 2011
MANDA RAJU Vs. STATE OF A P
March 7, 2011
MANDADI SAMMI REDDY Vs. BOKKALA RAVINDER REDDY
November 22, 2011
MANDAL PARISHAD KALLUR MANDAL Vs. GADI SANJEEVA REDDY
March 7, 2011
MANDAVA SURENDRA KUMAR Vs. B.A.PADMANABHA RAO
October 13, 2011
MANDAVELLI HEMA Vs. MANDAVELLI BHIMASANKARA PRASAD
April 29, 2011
MANDEPALLI CHENCHU RAMA RAO Vs. STATE BANK OF INDIA
April 29, 2011
MANDUVA SREERAMAMURTHY Vs. MANAGER ANDHRA BANK COURT STREET BRANCH R.P. ROAD
November 2, 2011
MANGA SRIDHAR RAO Vs. G PRANEESH
August 19, 2011
MANGO BAY CULTURAL AND RECREATION SOCIETY Vs. SUPERINTENDENT OF POLICE
January 21, 2011
MANIVISETTY PARVATHI Vs. COLLECTOR EAST GODAVARI DISTRICT
July 15, 2011
MARADANI SRINIVASA PRABHU Vs. A VANI PRASAD
July 1, 2011
MARELLA RADHAKRISHNA Vs. KALLAM PERI REDDY
December 23, 2011
MARELLA SEETHARAVAMMA Vs. MARELLA SRIDHARA BABU
November 8, 2011
MARELLA SRINIVASULU Vs. DISTRICT COLLECTOR PRAKASAM DISTRICT
September 9, 2011
MAREPALLY NARASIMHA REDDY Vs. KANCHARLA KUMARA SWAMY
March 4, 2011
MARNENI DAVID RAJU Vs. MARNENI BALA SHANTHI
October 19, 2011
MASIKUKKALA RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH
January 18, 2011
MASINA SRIRAMULU Vs. PASAGADAGULA PYDAIAH
February 11, 2011
MASSARATH YASMEEN Vs. MOHAMMED AZEEMUDDIN
August 30, 2011
MATHA SUNANDANANDA THEERTHA Vs. SOMESWARA RAO
November 15, 2011
MATRIMONIAL MATTERS Vs. STATE
April 27, 2011
MATTA RAMBABU Vs. STATE OF A P
February 14, 2011
MD HYDER KHAN Vs. ARCH PHARMA LABS LIMITED
February 15, 2011
MEDAM RAMI REDDY Vs. STATE OF ANDHRA PRADESH
January 27, 2011
MEDAVENI SADHANANDAM Vs. STATE OF A P
June 30, 2011
MEDICHERLA CHINNA GANGADHAR Vs. STATE OF A P
January 18, 2011
MEDIKERI TILAK Vs. STATE OF A P
March 7, 2011
MEDISETTY JAYASRI Vs. TASTE HOTELS LTD
July 13, 2011
MEENA PARIKH & ANOTHER Vs. DISTRICT COLLECTOR
December 19, 2011
MEENUGU MALLAIAH Vs. ANANTHULA RAJAIAH
March 3, 2011
MEKA PRAKASH Vs. MEKA DEEPA RANI
September 22, 2011
MEKA VENKATESWARA RAO Vs. TUTARAM VENKATA JAYA RAMA KRISHNA VARA PRASAD
August 5, 2011
MENDA JOGA RAO Vs. VARANASI HARINADHAM
January 28, 2011
MERUVA ANJI REDDY Vs. GANAPARTHI SESHAIAH
June 28, 2011
METTAPALLI KRISHNA REDDY Vs. CHEMURU RAGHAVA REDDY
December 8, 2011
MIC ELECTRONICS LIMITED Vs. INTERNATIONAL TECHNO MEDIA PVT LTD
November 11, 2011
MIDDLE RESIDENTS WELFARE SOCIETY Vs. STATE OF ANDHRA PRADESH
November 11, 2011
MINISETTI NAGESWARAMMA Vs. V. RAMAIAH
December 13, 2011
MIR QAMAR HASAN RAZVI Vs. A P STATE WAKF BOARD
June 29, 2011
MIR QAMAR HASAN RAZVI Vs. A P STATE WAKF BOARD
June 22, 2011
MIRZA BASHARATH ALI KHAN Vs. P JAGANNATH RAO
February 28, 2011
MITTA SANJEEVA REDDY Vs. SHAIK FAKRUDDIN
August 30, 2011
MOGILI SESHI REDDY Vs. STATION HOUSE OFFICER
September 6, 2011
MOHAMMAD AZMAT ALI Vs. DIRECTOR OF INTERMEDIATE
November 25, 2011
MOHAMMAD GAFFUR Vs. UPPADA MADAYYA
April 15, 2011
MOHAMMED ABDUL SATTAR Vs. SHAHZAD TAHERA
November 25, 2011
MOHAMMED ALEEM Vs. STATE OF A.P. REP. BY PUBLIC
November 17, 2011
MOHD HALEEM SAJID Vs. SHAFIUDDIN ALI AHMED
December 16, 2011
MOHD IFTEQUAR AHMED Vs. A P STATE HOUSING BOARD
October 19, 2011
MOHD ISHAQ Vs. INSPECTOR OF POLICE
July 4, 2011
MOHD KHASIM Vs. MUNICIPAL CORPORATION WARANGAL
October 13, 2011
MOHD MUSTAFA SHAREEF Vs. MASOOM ALI MOHALLA COMMITTEE
March 25, 2011
MOHD NIZAMUDDIN Vs. J SATYANARAYANA REDDY
July 25, 2011
MOHD RAFIUDDIN Vs. AMRUTHLAL
December 12, 2011
MOHD SAQAWATH ALI BHAKSHI Vs. SHAIK MOHD IQBAL
September 7, 2011
MOHD SHAKIR Vs. MOHD NAZEER ALI
February 28, 2011
MOHD YOUSUF Vs. RAJENDRA KUMAR JAIN
September 2, 2011
MOLUGU RAM REDDY Vs. MOLUGU VITTAL REDDY
April 11, 2011
MORAMPUDI PITCHAIAH Vs. AVALAPATI RAMCHANDRA RAO
March 24, 2011
MORAVINENI PRABHAKAR RAO Vs. MORAVINENI SEETHA RATHNAM
August 16, 2011
MORAVINENI PRABHAKAR RAO Vs. MORAVINENI SEETHA RATHNAM
October 17, 2011
MORTHALA CHANDRA SEKHAR REDDY Vs. LIC HOUSING FINANCE LIMITED
November 1, 2011
MOTAMARRI SURYA KAMESWARA RAO Vs. MOTAMARRI KIRAN KUMAR
August 5, 2011
MUKKALA KONDA REDDY Vs. STATE OF A.P. REP. BY ITS SECRETARY TO TRANSPORT & ROADS AND BUILDINGS HYDERABAD
December 20, 2011
MUPPANENI DASARATHA RAMA RAO Vs. MUPPANENI VENKATA RAMAIAH
June 27, 2011
MUTHNENI CHANDER Vs. STATE OF A P
January 28, 2011
MUTHYALA SATYAVATHI Vs. STATE OF ANDHRA PRADESH
October 13, 2011
MYNAM YESURAJU Vs. COMMISSIONER AND DIRECTOR OF SUGAR AND CANE COMMISSIONER
August 16, 2011
N BAYYAPU REDDY Vs. M SURYA PRAKASH
December 19, 2011
N BHASKER RAO Vs. GOVERNMENT OF ANDHRA PRADESH
November 4, 2011
N BRAHMAIAH Vs. STATE OF A.P. REP. BY THE STATION HOUSE OFFICER
October 14, 2011
N N CAPOOR Vs. A KOTESWARA RAO
July 19, 2011
N POSETTY Vs. N JAGANNADHAM
March 1, 2011
N R SHIVRAJ Vs. N SHANKARAIAH
November 3, 2011
N RAJI REDDY Vs. COMMISSIONER OF PROHIBITION AND EXCISE
February 25, 2011
N RANGA RAO Vs. STATE OF ANDHRA PRADESH
March 23, 2011
N SHANKARAIAH Vs. DHANANJAY SRIDHAR NAIK
November 3, 2011
N SRI RAMA DEVI Vs. AUTHORIZED OFFICER
January 21, 2011
N V R CONSTRUCTIONS Vs. GENERAL MANAGER SILK ROAD SUGAR PVT LTD
March 18, 2011
N V SRINIVASU Vs. STATE OF ANDHRA PRADESH
March 17, 2011
N VINATHA NAINI Vs. STATE OF ANDHRA PRADESH
February 28, 2011
N YELLAIAH Vs. JOINT COLLECTOR R R DISTRICT
February 17, 2011
NAGARAJU Vs. K RAMI REDDY
March 29, 2011
NAGASAMUDRALA VASARAIAH Vs. DASAM KONDAIAH
November 30, 2011
NAGESWARA CHEMICALS Vs. DEBTS RECOVERY TRIBUNAL
October 12, 2011
NAGESWARA CHEMICALS DRUGS PVT LTD HYDERABAD Vs. DEBTS RECOVERY TRIBUNAL HYDERABAD
October 20, 2011
NAIKAVENKATI Vs. STATE OF ANDHRA PRADESH
August 19, 2011
NALAMOLU BRAHMAIAH Vs. STATE OF A P
October 14, 2011
NALINI NARAIN Vs. PRABHAVATHI REDDY RAVI RAVI PRABHAVATHI
July 25, 2011
NALLAJARLA KRISHNARAO Vs. STATE OF A P
August 20, 2011
NAMBI VENKATAIAH Vs. VENU GOPALA SWAMY TEMPLE REP BY ITS CHAIRMAN M PULLAIAH
December 9, 2011
NAMBI VENKATAIAH Vs. VENU GOPALA SWAMY TEMPLE REPRESENTED BY ITS CHAIRMAN M. PULLAIAH
December 19, 2011
NANDAGIRI GODAVARI Vs. KANUGANTI SUDERSHAN
July 15, 2011
NANDAVARAPU RAMESH BABU Vs. STATE REP.BY ITS PUBLIC
December 14, 2011
NANDURI SATYANARAYANA RAJU Vs. GOLLA SUBBA RAO
November 4, 2011
NANGINA VENKATA RAO Vs. STATE OF A P REP BY ITS P P HIGH COURT HYDERABAD
October 19, 2011
NANNURI SATHI REDDY Vs. NANNURI NARSI REDDY
November 25, 2011
NARIPEDDI NAGAVALLI DEVI Vs. A P STATE FINANCIAL CORPORTION LTD
November 14, 2011
NARNA SUDHAKAR Vs. STATE OF A P
September 30, 2011
NARNE ESTATES P LTD Vs. N GOPAL NAIDU
July 8, 2011
NARRA PEDDI RAJU Vs. STATE OF A P
September 21, 2011
NASIR BALOOR MEHDIABADI Vs. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE NEW DELHI
December 13, 2011
NASIR BALOOR MEHDIABADI Vs. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE
December 30, 2011
NATIONAL INSURANCE CO LTD Vs. MADAPATI GANGADHAR
February 2, 2011
NATIONAL INSURANCE CO LTD Vs. V,SOMALINGAM
December 28, 2011
NATIONAL INSURANCE CO LTD Vs. KUNAM DHANA LAKSHMI
September 22, 2011
NATIONAL INSURANCE CO LTD Vs. KANCHERLA MARY
June 20, 2011
NATIONAL INSURANCE CO LTD HYDERABAD Vs. MUTHADI LAXMI
October 11, 2011
NATIONAL INSURANCE CO LTD VISAKHAPATNAM Vs. KARIBILLI APPALANARASA
September 16, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. MANDALA VEERA BALA SWAMY
January 27, 2011
NATIONAL INSURANCE COMPANY LIMITED REP BY ITS BRANCH MANAGER VIJAYAWADA Vs. GUNDAVARAPU NIRMALA
September 22, 2011
NATIONAL INSURANCE COMPANY LTD Vs. BALAJI SHARMA
December 3, 2011
NATIONAL TEXTILE CORPORATION APKK AND N LIMITED Vs. AUTHORITY UNDER SHOPS AND ESTABLISHMENTS ACT
August 26, 2011
NATTI KONDALA RAO Vs. STATE OF ANDHRA PRADESH
July 28, 2011
NAWAB SULTANA Vs. BABU NAIK PUJARI
October 10, 2011
NEELOPHER Vs. MOHD ZAMEER AHMED
August 29, 2011
NELLORE FISHERMEN COOPERATIVE SOCIETY Vs. DISTRICT COLLECTOR AND ELECTION AUTHORITY S P S R NELLORE DISTRICT
September 6, 2011
NERELLA VEERANJANEYULU Vs. STATE OF A P
September 29, 2011
NEW INDIA ASSURANCE CO LIMITED Vs. DULAM NAGESWARA RAO
August 18, 2011
NEW INDIA ASSURANCE CO LTD Vs. T PADMA
October 10, 2011
NEW INDIA ASSURANCE CO LTD Vs. PALAMONI SURESH
October 21, 2011
NEW INDIA ASSURANCE CO LTD Vs. Y SATYANARAYANA
July 29, 2011
NEW INDIA ASSURANCE CO LTD Vs. K DEVI
April 30, 2011
NEW INDIA ASSURANCE CO LTD Vs. VASIREDDY SUJATHARANI
January 19, 2011
NEW INDIA ASSURANCE CO LTD Vs. TOTTIKOLLA CHUKKAMMA
February 24, 2011
NEW INDIA ASSURANCE CO LTD Vs. HUMEERA SULTANA
December 23, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NOORJAHAN BEGUM
March 15, 2011
NEW INDIA ASSURANCE COMPANY LIMITED, GUNTUR Vs. SMT. CHALLA SAMBAMMA AND OTHERS
December 2, 2011
NEW INDIA ASSURANCE COMPANY LTD REP BY ITS BRANCH MANAGER HYDERABAD Vs. MD AKBAR KHAN
November 21, 2011
NIMRAH ESTATE P LTD Vs. GOVERNMENT OF ANDHRA PRADESH
March 31, 2011
NIRANJAN KUMAR CHOUDARY Vs. SECURITY PRINTING
October 13, 2011
NISARUDDIN AHMED JEDDY Vs. UNION OF INDIA
March 29, 2011
NUDURUPATI VENKATA NARASIMHA SASTRY REP BY HIS WIFE N SITARAMALAKSHMI Vs. STATE REP BY INSPECTOR OF POLICE ACB VIJAYWADA
September 7, 2011
NUNNA RAMA KRISHNA ANANTHA SUBRAHMANYAN Vs. SUDARSAN CHITS INDIA LTD
July 1, 2011
NUTULAPATI NAGA BASWESHWARA RAO Vs. JOINT REGISTRAR
August 30, 2011
NUZIVEEDU SEEDS PVT LTD Vs. PROTECTION OF PLANT VARIETY AND FARMERS RIGHTS AUTHORITY
July 1, 2011
OM PRAKASH Vs. STATE
September 26, 2011
ORDNANCE FACTORY BOARD Vs. N MOUGALAIAH
July 20, 2011
ORIENT CEMENTS ADILABAD DISTRICT Vs. COMMERCIAL TAX OFFICER MANCHERIAL CIRCLE ADILABAD DISTRICT
October 27, 2011
ORIENTAL INSURANCE CO LTD Vs. BOLLA SAROJINI
September 20, 2011
ORIENTAL INSURANCE CO LTD Vs. KOTANI VARALAKSHMI
April 8, 2011
ORIENTAL INSURANCE COMPANY LIMITED Vs. S RAMANJANEYULU
April 1, 2011
OTHIAPPAN Vs. STATE OF ANDHRA PRADESH
December 1, 2011
P ANJAMMA Vs. ANDHRA PRADESH HOUSING BOARD
November 28, 2011
P ANNAIAH Vs. NORTHERN POWER DISTRIBUTION CO OF A P LTD
January 18, 2011
P CHANDRA SEKHARAM Vs. STATE A.C.B INSPECTOR OF POLICE KNR RANGE KARIMNAGAR
November 4, 2011
P CHENCHURAMAIAH Vs. GOVT OF ANDHRA PRADESH
December 13, 2011
P DASHARATHA Vs. GOVT. OF A.P
November 4, 2011
P DHANRAJ Vs. A P BACKWARD CLASSES CO OPERATIVE FINANCE CORPORATIVE LTD
November 2, 2011
P DURGA RAO Vs. STATE OF ANDHRA PRADESH
March 25, 2011
P GOPALAKRISHNA Vs. FOOD INSPECTOR
March 28, 2011
P GURUPRASAD Vs. PUBLIC PROSECUTOR HIGH COURT OF A P
January 24, 2011
P HARI KRISHNA Vs. STATE OF A.P. REP. BY PUBLIC PROSECUTOR
November 17, 2011
P JAGDISHWAR REDDY Vs. BANK OF MAHARASHTRA
February 25, 2011
P K DORAISWAMY Vs. MUNGAMURU HARAGOPALA REDDY
November 14, 2011
P KALYANA CHAKRAVARTHY Vs. STATE OF ANDHRA PRADESH
November 22, 2011
P KURMAIAH Vs. UNION OF INDIA REP BY ITS GROUP COMMANDANT G P HEAD QUARTERS CENTRAL INDUSTRIAL SECURITY FORCE MINISTRY OF HOME AFFAIRS HYDERABAD
September 30, 2011
P L REDDY AND COMPANY Vs. GOVT OF A P
March 1, 2011
P LAXMIKANTH RAO Vs. UNION OF INDIA
March 14, 2011
P NAGARATHNAMMA Vs. DORASDORASWAMAIAH
November 8, 2011
P NAGENDRA KUMAR Vs. STATE CENTRAL BUREAU OF INVESTIGATION
March 7, 2011
P OSURAMMA Vs. P RAMACHANDRA
November 14, 2011
P PRATHIMA Vs. INDIAN OIL CORPORATION LTD
November 25, 2011
P RAJASEKHARA RAO Vs. STATE OF ANDHRA PRADESH
July 8, 2011
P RAJESHAN Vs. DISTRICT REGISTRAR OF COOPERATIVE SOCIETIES
January 24, 2011
P RAM BABU Vs. UNION OF INDIA REP BY ITS GENERAL MANANGER EAST COAST RAILWAY BHUBANESWAR ORISSA STATE
September 30, 2011
P RAM BABU Vs. UNION OF INDIA
September 13, 2011
P RAM GOPAL VARMA Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 28, 2011
P RAMA RAO Vs. STATE OF ANDHRA PRADESH
September 2, 2011
P RANEMMA Vs. P ANNAIAH
January 27, 2011
P SATYAM Vs. MANAGING DIRECTOR A P S R T C
January 27, 2011
P SHANKAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH
August 10, 2011
P SHANKAR RAO Vs. GOVERNMENT OF A P
August 18, 2011
P SHANKAR RAO Vs. GOVERNMENT OF AP
July 12, 2011
P SHANKAR RAO Vs. GOVERNMENT OF A P
February 25, 2011
P SHANKAR RAO, M L A Vs. GOVERNMENT OF A P
July 27, 2011
P SIVA REDDY Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
September 27, 2011
P SUNAND Vs. GOVERNMENT OF ANDHRA PRADESH
February 8, 2011
P SUNAND Vs. Y VENKATARAMI REDDY
February 8, 2011
P SURESH CHANDRA CHAKARAVARTHY Vs. DISTRICT COLLECTOR CHITTOOR
November 18, 2011
P TIRUPATHI Vs. STATE OF A P
September 9, 2011
P V S REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
February 2, 2011
P VENKATAMMA Vs. A P S R T C
February 22, 2011
P VENKATESWARA RAO Vs. STATE C B I
November 23, 2011
P VIJAYA LAKSHMI Vs. B BALAIAH
February 1, 2011
P.V.S. RAJU Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
July 27, 2011
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April 11, 2011
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July 13, 2011
PALAM BUDDAGANDLA OBAIAH Vs. STATE OF A P
January 29, 2011
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July 8, 2011
PALLE PEERAIAH Vs. DISTRICT COLLECTOR WARANGAL
January 18, 2011
PANKAJ SALVA Vs. V. VIJAY LAKSHMI
November 10, 2011
PARADHA MALLESWARA RAO Vs. SPECIAL CHIEF SECRETARY TO GOVERNMENT AND OTHERS
September 6, 2011
PARIGE P SUDHIR Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION
September 23, 2011
PARUCHURI SIVARAM PRASAD Vs. BALA TRIPURA SUNDARI
July 29, 2011
PASALA PADMA RAGHAVA RAO Vs. COLLECTOR EAST GODAVARI DISTRICT
December 29, 2011
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December 2, 2011
PATHLAVATH BICHYA Vs. V HANYA NAIK
October 17, 2011
PATI RANGA REDDY Vs. STATE OF ANDHRA PRADESH
August 26, 2011
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November 18, 2011
PEDDA TAYANNA Vs. STATE OF A P
September 15, 2011
PEELA LAKSHMI Vs. STATE OF ANDHRA PRADESH
December 3, 2011
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November 22, 2011
PENUMUNCHA RAMAKRISHNA REDDY Vs. DORASWAMAIAH
November 8, 2011
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February 28, 2011
PILLA APPALA NARASAMMA Vs. RECORD OFFICER FOR OIC RECORDS
April 8, 2011
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February 21, 2011
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November 23, 2011
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July 15, 2011
PLABAN KUMAR PAHARI Vs. UNION OF INDIA
March 16, 2011
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December 30, 2011
PMR INFRASRUCTURES Vs. GOVT OF A P
September 8, 2011
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February 21, 2011
POLLEPU POLESWRI Vs. TAMMISETTY NAGESWARA RAO
October 19, 2011
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December 27, 2011
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February 7, 2011
POONAMCHAND Vs. GREATER HYDERABAD MUNICIPAL CORPORATION HYDERABAD
September 19, 2011
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October 5, 2011
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December 3, 2011
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September 26, 2011
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September 28, 2011
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April 6, 2011
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June 29, 2011
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August 5, 2011
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March 4, 2011
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April 8, 2011
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February 23, 2011
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July 28, 2011
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September 12, 2011
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November 17, 2011
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June 10, 2011
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August 11, 2011
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August 26, 2011
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November 18, 2011
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December 7, 2011
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February 18, 2011
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April 26, 2011
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January 20, 2011
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November 11, 2011
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November 2, 2011
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March 31, 2011
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April 29, 2011
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January 27, 2011
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April 26, 2011
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July 4, 2011
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November 10, 2011
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April 15, 2011
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June 7, 2011
QUAL CORE LOGIC LTD Vs. APPELLATE DEPUTY COMMISSIONER
October 20, 2011
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February 24, 2011
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August 30, 2011
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January 30, 2011
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January 20, 2011
R SADASHIV Vs. GOVERNMENT OF ANDHRA PRADESH
August 8, 2011
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December 1, 2011
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January 6, 2011
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August 5, 2011
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June 8, 2011
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September 8, 2011
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July 19, 2011
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January 29, 2011
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February 4, 2011
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February 14, 2011
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December 15, 2011
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January 19, 2011
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January 25, 2011
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December 21, 2011
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November 11, 2011
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January 19, 2011
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March 1, 2011
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August 10, 2011
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January 19, 2011
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February 24, 2011
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June 7, 2011
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November 29, 2011
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March 29, 2011
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November 18, 2011
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December 28, 2011
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July 8, 2011
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June 17, 2011
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January 27, 2011
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November 1, 2011
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March 4, 2011
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October 14, 2011
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September 7, 2011
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September 30, 2011
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November 16, 2011
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January 27, 2011
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September 27, 2011
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November 25, 2011
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December 22, 2011
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July 22, 2011
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November 15, 2011
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February 11, 2011
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December 23, 2011
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April 8, 2011
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February 24, 2011
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March 7, 2011
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August 19, 2011
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April 15, 2011
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November 2, 2011
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August 25, 2011
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April 11, 2011
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February 1, 2011
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January 20, 2011
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February 7, 2011
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July 11, 2011
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November 14, 2011
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November 18, 2011
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December 15, 2011
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September 5, 2011
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September 28, 2011
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February 15, 2011
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February 15, 2011
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July 20, 2011
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August 3, 2011
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December 12, 2011
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September 20, 2011
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March 21, 2011
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June 8, 2011
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January 28, 2011
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October 27, 2011
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November 2, 2011
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December 12, 2011
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December 13, 2011
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November 8, 2011
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March 9, 2011
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December 21, 2011
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March 14, 2011
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August 16, 2011
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April 30, 2011
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December 9, 2011
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September 16, 2011
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August 1, 2011
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August 12, 2011
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August 23, 2011
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June 9, 2011
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October 13, 2011
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November 2, 2011
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February 8, 2011
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December 28, 2011
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April 29, 2011
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July 18, 2011
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December 14, 2011
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March 23, 2011
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December 23, 2011
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March 22, 2011
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September 21, 2011
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October 20, 2011
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April 27, 2011
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January 19, 2011
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December 8, 2011
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November 15, 2011
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November 16, 2011
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August 30, 2011
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April 8, 2011
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November 18, 2011
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October 13, 2011
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August 4, 2011
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June 8, 2011
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June 24, 2011
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April 1, 2011
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June 16, 2011
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October 12, 2011
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June 8, 2011
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February 11, 2011
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September 27, 2011
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November 14, 2011
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November 30, 2011
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September 7, 2011
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December 30, 2011
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September 26, 2011
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June 17, 2011
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March 15, 2011
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February 9, 2011
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April 11, 2011
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July 22, 2011
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November 2, 2011
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August 27, 2011
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November 29, 2011
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March 16, 2011
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July 7, 2011
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December 22, 2011
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July 18, 2011
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March 3, 2011
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February 18, 2011
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September 8, 2011
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September 13, 2011
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December 2, 2011
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January 20, 2011
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August 23, 2011
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November 28, 2011
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November 5, 2011
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April 27, 2011
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April 28, 2011
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July 7, 2011
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December 7, 2011
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July 27, 2011
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July 4, 2011
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November 16, 2011
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July 18, 2011
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August 27, 2011
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September 27, 2011
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April 11, 2011
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September 15, 2011
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July 12, 2011
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March 22, 2011
STATE A C B ANANTAPUR RANGE Vs. Y VENKATESWARLU
August 26, 2011
STATE A C B REP BY INSPECTOR OF POLICE HYDERABAD Vs. P SOMARAJU ASSISTANT COMMISSIONER OF LABOUR
July 8, 2011
STATE ACB Vs. J CHANDRASEKHRAREDDY
April 11, 2011
STATE BANK OF INDIA INSTITUTE OF RURAL DEVELOPMENT Vs. STATE OF ANDHRA PRADESH
December 15, 2011
STATE INSPECTOR OF POLICE Vs. UPADYAYULA SUBRAHMANYA SHARMA
June 22, 2011
STATE OF A P Vs. PUTCHALAPALLI NARESH REDDY
March 23, 2011
STATE OF A P Vs. VAGGU TARABIA
February 18, 2011
STATE OF A P Vs. JINNABATHINA SATYANARAYANA
March 9, 2011
STATE OF A P Vs. CHINNAM KAMESWARA RAO
February 8, 2011
STATE OF A P Vs. PASALA MANI
September 8, 2011
STATE OF A.P. Vs. MAYURI FILM DISTRIBUTORS
December 26, 2011
STATE OF ANDHRA PRADESH Vs. BHARAT SANCHAR NIGAM LIMITED
September 8, 2011
STATE OF ANDHRA PRADESH Vs. I RAGHU BABU
February 18, 2011
STATE OF ANDHRA PRADESH Vs. RAYAPATI THIRUPATHI REDDY
March 15, 2011
STATE OF ANDHRA PRADESH Vs. S SAI RAM SINGH
March 15, 2011
STATE OF ANDHRA PRADESH Vs. KALIDINDI SAHADEVUDU
September 13, 2011
STATE OF ANDHRA PRADESH Vs. P PRASAD RAO
September 7, 2011
STATE OF ANDHRA PRADESH Vs. V SUBBA RAO
October 29, 2011
STATE OF ANDHRA PRADESH REP BY THE STATE REPRESENTATIVE HYDERABAD Vs. SEVEN HILLS CONSTRTUCTONS PENUMANTRA W.G. DIST
November 25, 2011
STATE OF MADHYA PRADESH Vs. M V VYAVSAYA AND CO
April 11, 2011
STATE REP BY CENTRAL BUREAU OF INVESTIGATION Vs. V D RAJGOPAL
December 26, 2011
STATE REP BY DEPUTY SUPERINTENDENT OF POLICE Vs. THOTA PAPA RAO VETERINARY ASSISTANT SURGEON
October 13, 2011
SUB COLLECTOR CUM LAND ACQUISITION OFFICER Vs. JAGANI GANGAMMA
October 19, 2011
SUBHENDU SEN Vs. SHRI PRADEEP KUMAR
March 1, 2011
SUNANDA DEVI Vs. D SHIVA KUMAR
October 12, 2011
SUNDARAPALLI SATYANARAYANA ALIAS SATTIBABU Vs. STATE OF ANDHRA PRADESH
January 28, 2011
SUNKARA KRISHNA MURTHY Vs. DEVINENI UMA MAHESWARA RAO
September 30, 2011
SUPERINTENDING ENGINEER Vs. D RANGANAYAKULU
April 21, 2011
SUPRINTENDENT OF CUSTOMS Vs. MOHD YOUNIS ALIAS AHMED
April 29, 2011
SURAT GOODS TRANSPORT SERVICE Vs. GOLCONDA ENGG ENTERPRISES LTD
August 2, 2011
SURENDER RAJ JAISWAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT
August 24, 2011
SURESH AGRAWAL Vs. STATE OF ANDHRA PRADESH
September 23, 2011
SURISETTI SURYANARAYANA Vs. SARASA MAHALAXMAMMA
August 19, 2011
SURYANARAYANA Vs. DISTRICT COLLECTOR E G DISTRICT
June 7, 2011
SUSHEEL KUMAR EZKIEL Vs. U RAJASEKHAR
April 30, 2011
SVPCL LIMITED Vs. SECURITIES EXCHANGE BOARD OF INDIA
July 18, 2011
SWAYAM CONSULTANCY P LTD Vs. INCOME TAX OFFICER
April 26, 2011
SYED ATAUR RAHMAN Vs. J LAKSHMI REDDY
September 22, 2011
SYED CHAND Vs. G PRASAD RAO
September 16, 2011
SYED FAZLUR RAHEEM Vs. GOVERNMENT OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
July 12, 2011
SYED IBRAHIM Vs. E S NAIK
August 27, 2011
SYED ISMAIL DIED PER LRS Vs. SYED SHA FAKHEER
August 16, 2011
SYED JAHANGIR Vs. UNIVERSITY GRANTS COMMISSIONREP BY ITS SECRETARY NEW DELHI
October 29, 2011
SYED THAIHSEEN HUSSAIN Vs. PASSPORT OFFICER
March 22, 2011
T BABA PRASAD Vs. ANDHRA BANK
June 7, 2011
T BHEEM REDDY Vs. P LAXMI BAI
December 16, 2011
T CHITTEMMA Vs. TIRUMALA TIRUPATHI DEVASTHANAMS TIRUPATHI CHITTOOR DISTRICT
September 13, 2011
T D SRINIVASAN Vs. AMR MALIND INFRA PVT LTD
September 20, 2011
T H RAJESHWAR RAO Vs. SPECIAL DEPUTY COLLECTOR
March 4, 2011
T HENRY PAUL Vs. A P STATE CO OPERATIVE BANK LTD
September 28, 2011
T JAYARAM Vs. STATE OF ANDHRA PRADESH
February 8, 2011
T K KRISHNA Vs. A VENKATAPATHI RAJU
April 1, 2011
T NADIPI SUNKANNA Vs. GOVERNMENT OF ANDHRA PRADESH
February 10, 2011
T RAVINDER RAJU Vs. SINGARENI COLLIERIES COMPANY LTD
November 16, 2011
T VENGAMA NAIDU Vs. STATE OF A.P. REP. BY POLICE
November 18, 2011
T VENKATAPADMAVATHAMMA Vs. TIRUMALA TIRUPATHI DEVASTHANAMS REP. BY ITS EXECUTIVE OFFICER
November 4, 2011
T YEDUKONDALU Vs. PRINCIPAL SECRETARY TO GOVERNMENT
March 15, 2011
T.JYOTHI Vs. GOVT.OF A.P.
November 9, 2011
TAJ GRANITES Vs. GOVT OF ANDHRA PRADESH
September 7, 2011
TALARI NAGESHWAR RAO Vs. NAKKALA PUSHPAVATHI
August 30, 2011
TALLAPUDI BHARATI VIJAYA LAKSHMI Vs. LOLLUGU VENKATA RANGA RAO
April 13, 2011
TALLAPUDI BHARATI VIJAYA LAKSHMI Vs. LOLLUGU VENKATA RANGA RAO
April 30, 2011
TAMMINA DURGA VIJAYAWADA Vs. STATE REP BY PUBLIC
December 12, 2011
TARAKATURI VIJAYA BABU AND OTHERS Vs. INSPECTOR GENERAL/CHIEF SECURITY COMMISSIONER,
December 9, 2011
TARAMANI Vs. BRIJ GOPAL LAKHOTIYA
February 10, 2011
TARIGOPPULA KONDALA RAO Vs. DODDA VENKATESWARA REDDY
July 21, 2011
TASTE HOTELS P LTD Vs. MEDISETTY JAYASRI
July 13, 2011
TASTE HOTELS PRIVATE LIMITED Vs. MEDISETTY JAYASRI
June 7, 2011
TEEKAYS INTERIOR SOLUTIONS PRIVATE LIMITED Vs. KONDAPUR TOWERS PRIVATE LIMITED
March 4, 2011
TEKKOLU SIDDA REDDY Vs. SHAIK MAHABOOB BI
January 21, 2011
TELLAM VENKATA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
April 6, 2011
TENE RAMAIAH Vs. LAND ACQUISITION OFFICER CUM SPECIAL DEPUTY COLLECTOR
June 8, 2011
THALAGADA DEEVI RAMPRASAD Vs. DISTRICT COLLECTOR
November 14, 2011
THALLAPALLI RAMULU Vs. STATE OF ANDHRA PRADESH REPRESENTED BY ITS PUBLIC PROSECUTOR
November 28, 2011
THAMMIREDDY Vs. THAMMIREDDY PURNIMA
December 15, 2011
THAMMISETTI NOOKARATNAM Vs. STATE OF A P
July 27, 2011
THANUGULA RAJENDER Vs. STATE OF A.P. REP.BY ITS PUBLIC PROSECUTOR
October 17, 2011
THOTA BIKSHALU Vs. STATE OF A.P. REP. BY PUBLIC PROSECUTOR
November 21, 2011
THOTA SAIDAIAH Vs. COMMISSIONER OF APPEALS
March 10, 2011
THOTA SAMBASIVA RAO Vs. STATE OF A P
November 4, 2011
THUMMUKUNTLA RAJI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
November 4, 2011
THUMUROUTHU MALLIKARJUNA RAO Vs. STATE OF ANDHRA PRADESH
December 21, 2011
TIRUMALA TIRUPATI DEVASTHANAM TIRUPATI Vs. C NAGARAJU
October 12, 2011
TIRUMALA TIRUPATI DEVASTHANAMS Vs. A M ESWARA MUDALIAR
August 10, 2011
TIRUMAREDDY TIRUPATHI Vs. ESTATES ABOLITION TRIBUNAL BY CHAIRMAN
April 28, 2011
TODDY TAPPERS CO OPERATIVE SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
November 4, 2011
TOPARA RAJENDER Vs. GOVT. OF A.P
December 22, 2011
TORLAKONDA MANGAMMA Vs. GOVERNMENT OF A P
March 11, 2011
TRADERS N TRADERS REP BY ITS PROPRIETOR V BHASKAR MURTHY Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR HYDERABAD
August 29, 2011
TRILOK CHANDRA MAURYA Vs. STATE
June 14, 2011
TRILOK CHANDRA MAURYA Vs. STATE
July 14, 2011
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February 18, 2011
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November 15, 2011
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January 28, 2011
U MARY Vs. STATE OF A P
February 8, 2011
U SANYASI RAO Vs. GOVT OF A P
January 21, 2011
UDARI LATA MAISAIAH Vs. JAWAHARLAL NAHRU
January 20, 2011
UDATHA MALLAIAH Vs. LINGALA PENTAIAH
November 29, 2011
ULTRA TECH CEMENTS LTD Vs. ASSISTANT COMMISSIONER
December 7, 2011
UMAKANTH PADHI Vs. POORNACHANDRA PADHI
February 4, 2011
UNDEELA GOWRINADH Vs. MUTYAM ANIL KUMAR
September 19, 2011
UNDELA DURGAMMA Vs. SINGAMREDDY LAKSHMI REDDY
November 25, 2011
UNION OF INDIA Vs. GOPALAKRISHNA MURTHY
September 9, 2011
UNION OF INDIA Vs. K V RAM MOHAN RAO
February 4, 2011
UNION OF INDIA Vs. TRILOKINADH PANDEY
March 3, 2011
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March 22, 2011
UNION OF INDIA Vs. K SIMHADRI RAO
July 21, 2011
UNION OF INDIA Vs. C ARUNA DEVI
July 7, 2011
UNION OF INDIA REP BY ITS GENERAL MANAGER EAST COAST RAILWAY BHUBANESHWAR Vs. D V RAMANA RAO
October 20, 2011
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April 18, 2011
UNITED INDIA INSURANC CO LTD Vs. G SATISH KUMAR
November 14, 2011
UNITED INDIA INSURANCE CO LTD Vs. CHANGANTI RAMESH
December 16, 2011
UNITED INDIA INSURANCE CO LTD Vs. MADAVARAPU ANIL
October 18, 2011
UNITED INDIA INSURANCE CO LTD Vs. BALASWAMY
September 27, 2011
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April 19, 2011
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March 14, 2011
UNITED INDIA INSURANCE CO LTD Vs. MOHAMMADI BEGUM
January 31, 2011
UNITED INDIA INSURANCE CO LTD Vs. UNION OF INDIA
February 11, 2011
UNITED INDIA INSURANCE CO LTD Vs. A NAVEEN PRASAD
January 27, 2011
UNITED INDIA INSURANCE CO. LTD Vs. P.PRASANNA KUMAR
June 8, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. B PRADEEP KUMAR
September 30, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. P VENKAT RATHNAM
August 4, 2011
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December 14, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KAKI PRABHAKAR
November 24, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. OBILI VENKATA DASU
April 19, 2011
UNITED INDIA INSURANCE COMPNAY LIMITED Vs. BHANU BEE
April 18, 2011
UNITY INFRA PROJECTS LTD Vs. COMMERCIAL TAX OFFICER
January 19, 2011
UPPALAPATI BRAHMAMMA Vs. STATE OF ANDHRA PRADESH
June 30, 2011
UPPALAPATI VIJAYA LAKSHMI Vs. CHERUKURI LOKANADHA RAO
August 2, 2011
UPPULURI KOTESWARA REDDY Vs. MOGULLURI INDIRA DEVI
July 25, 2011
UPPUTURI VENKATESWARLU Vs. UPPUTURI KOTESWARA RAO
June 28, 2011
URMILA MANSION PRIVATE LIMITED Vs. INSPECTOR GENERAL OF STAMPS AND REGISTRATION
February 25, 2011
UTTAM CHAND JAIN Vs. GOVERNMENT OF ANDHRA PRADESH
December 15, 2011
V BALAKRISHNAN Vs. DEPUTY TRANSPORT COMMISSIONER CHITTOOR
August 18, 2011
V BHAVANI DEVI Vs. DISTRICT COLLECTOR KRISHNA DISTRICT
July 4, 2011
V CHANDRAIAH Vs. REGIONAL TRANSPORT AUTHORITY
October 12, 2011
V DEVENDER REDDY Vs. T DEVENARAYANA REDDY
January 19, 2011
V G A DAYASAGAR Vs. STATE OF A.P. REP. BY P.P
December 28, 2011
V K TRANSPORT COMPANY Vs. SINGARENI COLLIERIES CO LTD
November 3, 2011
V LINGA REDDY Vs. V RAM REDDY
August 10, 2011
V MARIE Vs. STATE OF ANDHRA PRADESH
February 8, 2011
V NARASIMHA REDDY Vs. SARA ABDUL GAFOOR
July 7, 2011
V PADMAVATHI Vs. BOARD OF INTERMEDIATE EDUCATION
December 30, 2011
V PARVATHI Vs. CHANUMOLU NARASIMHA RAO
April 20, 2011
V PREM SAGAR Vs. JOINT CIVIL SURGEON
August 17, 2011
V REVATHI Vs. STATE OF ANDHRA PRADESH
December 5, 2011
V S N MURTHY Vs. SAMATHA MAHILA CO OPERATIVE URBAN BANK LTD
August 1, 2011
V SANDEEP CHOWDARY ALIAS VAJRAM ALIAS SANDEEP Vs. STATE OF A P REP BY PUBLIC PROSECUTOR HYDERABAD
August 25, 2011
V SRINADHA REDDY Vs. BRANCH MANAGER INDIAN BANK CHINTAPARTHY VAYALPADU MANDAL CHITTOOR DISTRICT
November 15, 2011
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July 19, 2011
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August 25, 2011
V V S CONSTRUCTIONS Vs. IVRCL INFRASTRUCTURE AND PROJECTS LIMITED
March 23, 2011
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September 8, 2011
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January 31, 2011
V. RAJAGOPAL Vs. COMMR. OF CUS., C. EX. & S.T.
July 14, 2011
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December 1, 2011
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January 21, 2011
VALLABHANENI DAS Vs. STATE ELECTION COMMISSION
April 13, 2011
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December 30, 2011
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July 7, 2011
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March 14, 2011
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August 27, 2011
VEENA CHALLA Vs. A PANDU RANGA REDDY
November 4, 2011
VEENA CHALLA Vs. A. PANDU RANGA REDDY
October 4, 2011
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November 29, 2011
VELUGUBANTLA ANANTHA LAKSHMI SATYAVATI DEVI Vs. STATE OF ANDHRA PRADESH
October 14, 2011
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September 22, 2011
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July 11, 2011
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September 23, 2011
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June 28, 2011
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October 10, 2011
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January 28, 2011
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August 8, 2011
VICEROY HOTELS LIMITED Vs. COMMERCIAL TAX OFFICER AND THREE ORS
February 23, 2011
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August 4, 2011
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August 4, 2011
VIJAY AND COMPANY Vs. YOGESWARA RAO AND COMPANY
March 25, 2011
VIJAY KUMAR AGARWAL Vs. RAJ KUMAR ROOPLAL AGARWAL
November 29, 2011
VIJAYA LAKSHMI ENTERPRISES Vs. STATE OF A.P.
December 21, 2011
VIJAYA TRADERS KADAPA Vs. COMMERCIAL TAX OFFICER I APPELLATE DEPUTY COMMISSIONER KURNOOL DIVISION KURNOOL
June 22, 2011
VIJAYAWADA MUNICIPAL CORPORATION Vs. CHAGARLAMUDI NAGESWARA RAO
April 1, 2011
VIKRAM SIMHA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
March 24, 2011
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November 2, 2011
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September 19, 2011
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November 29, 2011
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April 26, 2011
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March 16, 2011
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March 4, 2011
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January 25, 2011
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December 30, 2011
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June 6, 2011
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May 6, 2011
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August 5, 2011
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August 27, 2011
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August 26, 2011
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December 26, 2011
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September 5, 2011
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April 28, 2011
Y SREENIVASULU Vs. GOVT OF A P
February 4, 2011
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October 18, 2011
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December 7, 2011
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November 24, 2011
YARA RENUKA Vs. GOVERNMENT OF ANDHRA PRADESH
February 25, 2011
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August 17, 2011
YEKKALURU SUDHAKARA REDDY Vs. STATE OF A P
October 29, 2011
YELAMARTHI SARATH KUMAR Vs. STATE OF ANDHRA PRADESH
March 25, 2011
YELIDINDI RAMALAKSHMI Vs. CHEEPURI RAMBABU
October 11, 2011
YELLAPU DAMAYANTHI Vs. POLAMARASETTI HEMALATHA
April 15, 2011
YELLINEDI SAGARESWARA RAO Vs. STATE OF A P
March 4, 2011
YELMAREDDY SURYAMMA Vs. UNION OF INDIA
September 19, 2011
YERKALA VIJAY KUMAR AND OTHERS Vs. YERKALA SATHEESH AND OTHERS
September 16, 2011
YERRA VENKATESH Vs. NATHI MALLESH
November 8, 2011
YERRAM VINOD Vs. STATE OF A P
January 20, 2011
YERRAMALLI SESHAGIRI Vs. YERRAMILLI SUBBA RAO
September 6, 2011
YERUVA SAYIREDDY Vs. STATE OF A P
August 11, 2011
YOUSUF KHAN Vs. STATE BANK OF HYDERABAD
January 21, 2011
YOUSUFUDDIN Vs. MASIUDDIN
February 25, 2011
ZUBEDA BEGUM Vs. MOHD JUNAID QURESHI
August 23, 2011