Case Index

Title
Date
AMITAB THAKUR Vs. UNION OF INDIA
September 8, 2011
BABABAI ALIAS LAXMIBAI BABAN GADADE Vs. UNION OF INDIA
September 29, 2011
DEEP CHAND Vs. MUNICIPAL CORPORATION OF DELHI (THROUGH ITS COMMISSIONER) DELHI
December 23, 2011
G.S.R.K.R. VIJAY KUMAR Vs. GOVERNMENT OF INDIA
January 28, 2011
GOPAL SINGH Vs. COMMISSIONER OF POLICE, NEW DELHI
December 23, 2011
INFO ELECTRONICS SYSTEM LTD. Vs. SUTRAN CORPORATION
March 29, 2011
IRSHAL WALI Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS, NEW DELHI
December 23, 2011
KAILASHNATH SHIVBACHAN KURMI Vs. UNION OF INDIA
April 8, 2011
MS. AMAN SINHA Vs. GOVT. OF NCT OF DELHI THROUGH CHIEF SECRETARY, NEW DELHI
November 23, 2011
RAJVEER SINGH Vs. GOVT. OF INDIA, MINISTRY OF COMMUNICATION AND I.T., THROUGH DIRECTOR GENERAL, NEW DELHI
October 21, 2011
SARBESH BHATTACHARJEE Vs. DEPARTMENT OF HEALTH & FAMILY WELFARE THROUGH ITS PRINCIPAL SECRETARY, GOVERNMENT OF NCT OF DELHI
December 23, 2011
SH. AVANI CHAUDHARY Vs. UNION OF INDIA THROUGH: THE SECRETARY, MINISTRY OF HOME AFFAIRS, NORTH BLOCK, NEW DELHI
November 23, 2011