Case Index

Title
Date
A D GONDANE Vs. C J SABNIS
April 28, 2011
A SAYEEM A BASHIR Vs. STATE OF MAHARASHTRA
April 8, 2011
A VELINO RODRIGUES Vs. EXECUTIVE ENGINEER WORKS DIVISION VII GOA TILLARI IRRIGATION DEVELOPMENT CORP
December 15, 2011
A VIJAY KUMAR Vs. UNION OF INDIA
April 21, 2011
A.H. JOSHI Vs. STATE OF MAHARASHTRA
December 12, 2011
A.K. CONSTRUCTION Vs. CESTAT
November 24, 2011
AANNASO SHRIPAL BUKADE Vs. STATE OF MAHARASHTRA
May 3, 2011
AARTI MEHRA Vs. RAJESH DHIRAJLAL VORA
December 20, 2011
ABAJI Vs. STATE OF MAHARASHTRA
January 17, 2011
ABBOTT INDIA LTD Vs. ALL INDIA ABBOTT EPLOYEES UNION
October 12, 2011
ABDUL AAHAD HAJAM Vs. STATE OF MAHARASHTRA
August 25, 2011
ABDUL FARUK ABDUL RAHIM Vs. STATE OF MAHARASHTRA
October 21, 2011
ABDUL HAFIZ Vs. STATE OF MAHARASHTRA
July 14, 2011
ABDUL JABBAR Vs. STATE OF MAHARASHTRA
February 11, 2011
ABDUL KADIR Vs. REGIONAL TRANSPORT AUTHORITY
March 11, 2011
ABDUL RAJIQ S/O ABDUL KHALIQ Vs. STATE OF MAHARASHTRA
October 14, 2011
ABDUL RAZZAK Vs. STATE OF MAHARASHTRA
July 19, 2011
ABDUL SAJED Vs. STATE OF MAHARASHTRA
February 1, 2011
ABDUL SATTAR MAHETAB KHORIWALE Vs. STATE OF MAHARASHTRA
August 8, 2011
ABDULLASHA IBRAHIM MOMIN Vs. SHANKARSA DHONDUSE KSHATRIYA
January 11, 2011
ABDULSATTAR GULABBHAI BAGWAN Vs. VAIBHAV LXMANGIRI GOSAWI
December 1, 2011
ABEDALI KHAN RAHEMATALI Vs. DEVIDAS DHONDUJI POGHE
September 28, 2011
ABHA CHAWLA MOHANTY Vs. ORIENTAL INSURANCE CO LTD
November 15, 2011
ABHAY S/O SHANTILAL KANKARIYA Vs. SARDA CLOTHE STORES
August 29, 2011
ABHIJEET HOUSING PVT. LTD. Vs. NAZIR AHMED SHAIKH
August 29, 2011
ABHIJIT BALKRISHNA PATIL Vs. STATE OF MAHARASHTRA
September 7, 2011
ACHARYA AJAY MUKUNDRAO Vs. PRINCIPAL D D SHINDE SARKAR COLLEGE
March 3, 2011
ACHUT Vs. STATE OF MAHARASHTRA
December 8, 2011
ACTIONGROUP ASSOCIATES Vs. BEML LIMITED
September 30, 2011
ADAM GEORGE RANGREJ Vs. STATE OF MAHARASHTRA
March 1, 2011
ADARSH CO OPERATIVE HOUSING SOCIETY LIMITED Vs. UNION OF INDIA
July 27, 2011
ADDITIONAL COMMISSIONER OF SALES TAX Vs. BUNGE INDIA PVT. LTD
March 4, 2011
ADDITIONAL COMMISSIONER OF SALES TAX VAT-I Vs. KIRLOSKAR OIL ENGINE LTD
November 17, 2011
ADDITIONAL COMMISSIONER OF SALES TAX VATIII Vs. SEHGAL AUTORIDERS PVT LTD
July 11, 2011
ADDITIONAL COMMISSIONER OF SALES TAX, VAT III Vs. B.G. CHITALE
September 22, 2011
ADDITIONAL COMMISSIONER OF SALES TAX, VAT III, MUMBAI Vs. ANKIT INTERNATIONAL
September 15, 2011
ADDITIONAL COMMISSIONER OF SALES TAX, VAT III, MUMBAI Vs. DESAN AGRO TECH LTD.
September 22, 2011
ADITYA AGROTECH PVT. LTD. Vs. STATE OF MAHARASHTRA
December 1, 2011
ADITYA BIRLA NUVO LIMITED Vs. DEPUTY DIRECTOR OF INCOMETAX
July 14, 2011
ADIWASI SEVA SAHAKARI SANSTHA Vs. HONBLE COLLECTOR
August 11, 2011
ADV PALLAVI Vs. SHRI MILIND
June 7, 2011
ADVANI OERLIKON LTD Vs. MACHINDRA GOVIND MAKASARE
March 17, 2011
ADVOCATE RAMESH Vs. STATE OF MAHARASHTRA
June 13, 2011
ADWAIT SURENDRA AATRE Vs. STATE OF MAHARASHTRA
April 7, 2011
AER LINGUS LTD. Vs. AIRPORT AUTHORITY OF INDIA AND UNION OF INDIA
March 9, 2011
AFCONS INFRASTRUCTURE LIMITED Vs. COMMISSIONER OF LABOUR
August 12, 2011
AFSAR KHAN Vs. MANAGING DIRECTOR S T CO OPERATIVE BANK LTD
October 19, 2011
AGAR DISTRIBUTORS INDIA Vs. INTELLECTURAL PROPERTY APPELLATE BOARD
April 29, 2011
AGNELO DCRUZ S/O JOSE M. D CRUZ Vs. ANTHONY BORGES ALIAS
March 8, 2011
AGNELO FERNANDES Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
April 6, 2011
AGNES RUDDY ODHOCH Vs. UNION OF INDIA
December 19, 2011
AGOSTINHO FRANCISCO ANTONIO DE JESUS COREIA AFONSO Vs. WILLIAM DCOSTA
March 9, 2011
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. KAVISHWAR SAKHARAM WATKAR
August 1, 2011
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. HONBLE MEMBER INDUSTRIAL COURT
September 7, 2011
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. HONBLE MEMBER INDUSTRIAL COURT
September 17, 2011
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. PARSHURAM
July 28, 2011
AHMEDNAGAR DISTRICT CENTRAL COOP BANK LTD Vs. STATE OF MAHARASHTRA
May 2, 2011
AHURA MAZDA DAIRY FARM PVT LTD Vs. SURESH GOPALDAS CHAWALA
November 23, 2011
AIJAZ ALIAS AZAZ MOHAMMED SHAIKH Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
December 22, 2011
AIRSONIC TRAVELS PVT LTD Vs. PREM MOTIRAM JHANGIANI
March 16, 2011
AJANTA PHARMA LTD. Vs. GOD GIFT LABORATORY PVT. LTD.
December 8, 2011
AJAY Vs. JAI MATA DI ELECTRONICS
November 21, 2011
AJAY AGGARWAL Vs. MOHIT ANEJA
September 22, 2011
AJAY BAJAJ Vs. STATE OF MAHARASHTRA
January 5, 2011
AJAY KUMAR MADANLAL BAJLA Vs. NEHA VISHAL BAJLA
February 17, 2011
AJAY MADHUSUDAN MUKHARJEE Vs. STATE OF MAHARASHTRA
February 24, 2011
AJAY MANMATHAPPA SHETE Vs. STATE OF MAHARASHTRA
August 20, 2011
AJAY PAL Vs. CHITRA PEDNEKAR SPINSTER
September 19, 2011
AJAY RAMESH BHUTE Vs. RAMESH SADASHIV BHUTE
November 21, 2011
AJAY TEJRAJ OSWAL Vs. JOINT DIRECTOR OF HEALTH SERVICE
July 21, 2011
AJAYKUMAR YADAORAO NIKHAR Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY TRIBAL DEVELOPMENT DEPARTMENT MANTRALAYA MUMBAI
November 11, 2011
AJAYKUMAR YADAORAO NIKHAR Vs. STATE OF MAHARASHTRA
October 10, 2011
AJIT ASHOKRAO GARJE Vs. STATE OF MAHARASHTRA
March 24, 2011
AJMAL KHAN Vs. STATE OF MAHARASHTRA
June 9, 2011
AKASH Vs. STATE OF MAHARASHTRA
July 29, 2011
AKASH UNIVERSAL LTD. Vs. UNION OF INDIA
April 27, 2011
AKBAR IBRAHIM PATEL Vs. AMINA AKBAR PATEL
March 1, 2011
AKHIL DADRA & NAGAR HAVELI KAMGAR SANGH Vs. KRANTIKARI KAMGAR UNION
January 29, 2011
AKHIL DADRA AND NAGAR HAVELI KAMGAR SANGH Vs. KRANTIKARI KAMGAR UNION
June 29, 2011
AKOLA MUNICIPAL CORPORATION Vs. VIDARBHA URBAN CO OPERATIVE BANK LTD
August 3, 2011
AKOLA ZILLAH DUDH UTPADAK SANGH SAHAKARI SANSTHANACHA SANGH LTD THROUGH ITS MANAGER Vs. SHESHRAO RAMCHANDRA MHASAYE
July 7, 2011
AL ZUBAIR EXPORTER Vs. UNION OF INDIA
December 1, 2011
ALAKNANDA CEMENT PRIVATE LIMITED Vs. ULTRATECH CEMENT LIMITED
November 18, 2011
ALBERT WILSON DE JOAO Vs. STATE
February 21, 2011
ALBERTO VAS Vs. MARIA ROSA JOANITA CRUZ E COSTA FERNANDES
September 21, 2011
ALEEM KHAN SALIM KHAN Vs. SUB DIVISIONAL OFFICER
August 11, 2011
ALFA ENGINEERING COMPANY Vs. MUNICIPAL CORPORATION OF GENERAL MUMBAI
December 20, 2011
ALFRED D SILVA Vs. VILLAGE PANCHAYAT OF
January 19, 2011
ALHAJ EZAJ HASAN Vs. SHABANA ANJUM
November 28, 2011
ALHUDA MULTIPURPOSE EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
June 10, 2011
ALKA Vs. MAHARASHTRA STATE ELECTRICITY BOARD
July 18, 2011
ALKA CHANDEWAR Vs. SOVIND NATHUJI CHANDEWAR
March 4, 2011
ALKA TORASKAR Vs. VAISHYA URBAN CO-OPERATIVE CREDIT
March 1, 2011
ALKA VIJAYRAO MORE Vs. COLLECTOR
November 25, 2011
ALL INDIA ENGINEERING COMPANY LTD Vs. TRIPA SALES ORGANIZATION
August 5, 2011
ALLAUDDIN BAPUBHAI MULLA Vs. KHANDER RAMRAO GAIKWAD
January 11, 2011
ALPHONSA ENGLISH SCHOOL PANDHARPUR Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
August 2, 2011
AMBAJOGAI SAHAKARI SAKHAR KARKHANA LTD Vs. SHANKAR
February 28, 2011
AMBARISH RANGSHAHI PATNIGERE Vs. STATE OF MAHARASHTRA
December 22, 2011
AMBICA DEVELOPERS Vs. STATE OF MAHARASHTRA
December 19, 2011
AMBIKA CONSTRUCTION CO Vs. UNION OF INDIA
October 12, 2011
AMERICAN EXPRESS BAKERY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 2, 2011
AMIN MEHBOOB SHAIKH Vs. DISTRICT MAGISTRATE PUNE
September 27, 2011
AMIN MERCHANT Vs. CHAIRMAN, C.B.E. & C.
September 2, 2011
AMIT Vs. STATE OF MAHARASHTRA
February 4, 2011
AMIT NARENDRA DOSHI Vs. STATE OF MAHARASHTRA
March 8, 2011
AMIT S/O KISHORRAO THAKARE Vs. STATE OF MAHARASHTRA
December 5, 2011
AMIT S/O SATISH PANDIT Vs. STATE OF MAHARASHTRA
May 6, 2011
AMIT TRANSPORT Vs. TOMAR ROADWAYS
April 25, 2011
AMITA J.S. KAKODKAR Vs. NAGRAJ KALE
April 15, 2011
AMOL Vs. DEORAO
January 6, 2011
AMOL S/O VIJAY CHITTE Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY DEPARTMENT OF SOCIAL WELFARE
January 18, 2011
AMRISH ARORA Vs. RAMESHKUMAR SACHDEV
July 7, 2011
AMRUTA Vs. STATE OF MAHARASHTRA
January 7, 2011
AMRUTABAI Vs. STATE OF MAHARASHTRA
August 5, 2011
AMRUTDHARA DUDH UTPADAK SAHAKARI SANSTHA Vs. STATE OF MAHARASHTRA
December 17, 2011
AMRUTRAO Vs. LAXMAN
June 6, 2011
AMRUTRAO SHANKARRAO DESHMUKH AND ANOTHER Vs. LAXMAN TULSHIRAM PAWAR AND OTHERS
May 6, 2011
ANA MARIA FERNANDES AND Vs. EPITACIO PAIS GOANKARWADO
January 14, 2011
ANA VITORIA VIEIRA DALGADO LOBO Vs. GERALDO LOBO
July 2, 2011
ANAND @ BHAUSAHEB YUVRAJ PATIL Vs. STATE OF MAHARASHTRA
October 18, 2011
ANAND ALIAS BHAUSAHEB YUVRAJ PATIL Vs. STATE OF MAHARASTRA
October 10, 2011
ANAND GHADI Vs. MARIA WOLFANGO D SILVA
June 7, 2011
ANAND P DHAVASKAR Vs. STATE OF GOA
October 7, 2011
ANANDA SONJI WAKODE Vs. PANDURANG SHAMRAO VARILAL
February 8, 2011
ANANDRAO MADHAVRAO SHINDE Vs. MAHARASHTRA STATE ELECTRICIT DISTRIBUTION COMPANY LIMITED
April 27, 2011
ANANDT HIRAMAN GHATOLE Vs. NIRMALA DINESH HAZARA
June 20, 2011
ANANT CHINTAMAN OZE Vs. LAXMAN MAHADU NIGROSE
February 21, 2011
ANANT GANESH FAL DESSAI (DECEASED) THROUGH HIS LEGAL HEIRS AND ORS. Vs. ADMINISTRATOR OF COMMUNIDADES SOUTH ZONE, COMMUNIDADE BUILDING MARGAO- GOA,
March 17, 2011
ANANT KANA MHATRE Vs. MATHIBAI LADKYA JANALE
February 8, 2011
ANANT NATHU MANKAR Vs. STATE OF MAHARASHTRA
March 7, 2011
ANANT RAMCHANDRA DAKSHINDAS Vs. DIVISIONAL JOINT REGISTRAR
September 8, 2011
ANANTA Vs. STATE OF MAHARASHTRA
December 14, 2011
ANANTA VISHWANATHAN Vs. SHRI NARAYANA GURU HIGH SCHOOL
July 7, 2011
ANANTRAO KRISHNAJI KULKARNI Vs. VAISHALI RENUKADAS VAIDYA
July 5, 2011
ANDHASHRADDHA NIRMULAN SAMITY Vs. STATE OF MAHARASHTRA
February 8, 2011
ANDREA ALFREDO TONALI Vs. STATE OF GOA
March 9, 2011
ANEEFA ALIAS HANIFA Vs. GOVIND NAIK
September 16, 2011
ANGAD Vs. STATE OF MAHARASHTRA
January 14, 2011
ANIKET S/O ANIL SALUNKE Vs. STATE OF MAHARASHTRA
July 12, 2011
ANIL Vs. CBI
March 9, 2011
ANIL Vs. STATE OF MAHARASHTRA
October 20, 2011
ANIL Vs. STATE OF MAHARASHTRA
December 2, 2011
ANIL CHHABILDAS CHAUDHARI Vs. STATE OF MAHARASHTRA
November 21, 2011
ANIL DATTATRAY PARAB Vs. ELECTION COMMISSIONER
April 13, 2011
ANIL DHONDIBA SABALE Vs. STATE OF MAHARASHTRA
February 23, 2011
ANIL MADHAVDAS AHUJA Vs. MARVEL FRAGRANCES PVT LTD
August 11, 2011
ANIL MANOHAR WALKE Vs. PRAMOD UTTAMRAO TIDKE
August 2, 2011
ANIL MITU PAWAR Vs. STATE OF MAHARASHTRA
June 22, 2011
ANIL S/O BABARAO CHIDDARWAR Vs. STATE OF MAHARASHTRA
February 9, 2011
ANIL S/O VITHOBA NIL Vs. STATE OF MAHARASHTRA
November 24, 2011
ANIL SHASHIKANT DUKHANDE Vs. STATE OF MAHARASHTRA
February 17, 2011
ANIL VISHWANATH PATHWE Vs. D I G
November 9, 2011
ANITA JOHNNY KARDOJ Vs. JOHNNY FRANCIS KARDOJ
December 13, 2011
ANITA Y NAIK Vs. SPEAKER GOA LEGISLATIVE ASSEMBLY
January 25, 2011
ANKUSH Vs. STATE OF MAHARASHTRA
February 24, 2011
ANNAPURNA LAND DEVELOPERS Vs. STATE OF MAHARASHTRA
July 8, 2011
ANSAR ALI YUSUF KHAN Vs. UNION OF INDIA
September 27, 2011
ANSIRAM S/O GUNDIRAM GAVANE Vs. THE STATE OF MAHARASHTRA, THROUGH GOVERNMENT PLEADER AND THE ADDITIONAL COMMISSIONER, AURANGABAD DIVISION
March 7, 2011
ANTANASIO MONSERRATE Vs. C.B.I.
August 3, 2011
ANTONETTA GOMES Vs. ANGELINA COLACO E. DIAS
September 28, 2011
ANTONIO F. DO ROSARIO Vs. THE STATE OF GOA
March 29, 2011
ANTONIO FERNANDES Vs. SHAKUNTALA D. NAIK
September 29, 2011
ANURADHA ASHOK NAIK Vs. ASHOK SAGUN NAIK
February 10, 2011
ANURAT Vs. STATE OF MAHARASHTRA
March 10, 2011
ANWAR ARVIND RAMKRISHNA MUDBHATKAL Vs. SHENAZ SANI
September 16, 2011
APARNA NARENDRA ZAMBRE Vs. ASSISTANT SUPERINTENDENT ENGINEER
August 1, 2011
APCOTEX INDUSTRIES LTD Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF FINANCE
February 3, 2011
APOLLO CRANES PVT LTD Vs. UNION OF INDIA
July 25, 2011
APPA DADU PATIL Vs. STATE OF MAHARASHTRA
January 13, 2011
APPU M SHETTY Vs. STATE OF MAHARASHTRA
November 16, 2011
ARCHANA Vs. K VENKATA KRISHNA REDDY
February 1, 2011
ARENJA INDUSTRIES LTD Vs. JAGDISH C SHAH
June 21, 2011
ARIF MOHD GHASSWALA Vs. R V IYER
April 15, 2011
ARIHANT AGROTECH Vs. BIRLA COTSYN I LIMITED
June 21, 2011
ARJUN MACHINDRA PURI Vs. STATE OF MAHARASHTRA
September 6, 2011
ARJUNADADA DASHRATH BHUSE Vs. DADAJI DAGADU BHUSE
February 23, 2011
ARMANDO CARDOZO Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
December 8, 2011
ARONDA PROPERTIES PVT LTD Vs. TREE OFFICER AND RANJE FOREST OFFICER
November 15, 2011
ARTI Vs. MANOJ KUNDANLAL JAIN
July 28, 2011
ARUN Vs. STATE OF MAHARASHTRA
February 17, 2011
ARUN Vs. CENTRAL BUREAU OF INVESTIGATION
March 21, 2011
ARUN BHADUJI BANSOD Vs. STATE OF MAHARASHTRA
March 11, 2011
ARUN KANHU PAWAR Vs. SAKRU GANU RATHOD
July 21, 2011
ARUN SAZU SINAI NADKARNI Vs. PEREGRINO CARVALHO
February 8, 2011
ARUN SHESHKARAN KOCHAR Vs. SUNIL FULCHANDJI BHARUT
June 16, 2011
ARUN SUDHAKAR JAIN Vs. VIVEK PADAMRAJENDRA MAHAJAN
August 30, 2011
ARUNA SHAM CHOUGULE Vs. CYRUS SOLI NALLASETH
April 20, 2011
ARUP KUMAR BANERJEE Vs. NEENA AMAR CHAUDHARI
March 21, 2011
ARVIND ANANDA BANDAL Vs. STATE OF MAHARASHTRA
February 14, 2011
ARVIND BHAGWANT DATAL Vs. STATE OF MAHARASHTRA
December 22, 2011
ARVIND COTSPIN Vs. UNION OF INDIA
March 10, 2011
ARVIND NATHUBHAI DATTANI Vs. MANIBEN KARSANDAS DATTANI
December 19, 2011
ARVIND SUKHA ACHARYA Vs. SPECIAL LAND ACQUISITION OFFICER
June 24, 2011
ARVIVA INDUSTRIES (INDIA) LTD. Vs. UNION OF INDIA (UOI)
March 23, 2011
ASAGARALI ABDUL HUSSAIN BOHARI Vs. SUBHASH ZUMBARLAL MUTHA
August 9, 2011
ASAHAI INFRASTRUCTURE AND PROJECTS LIMITED Vs. ASSTT PROVIDENT FUNDS COMMISSIONER
September 9, 2011
ASHABAI Vs. LEELA
July 20, 2011
ASHATAI Vs. CHAMPATRAO LAXMANRAO KALE
July 25, 2011
ASHFAQUALI RAMZANALI ALIAS BABBUMIYA Vs. HIRALAL W/O BHAGWANDAS SHAHU
July 28, 2011
ASHFAQUE AHMED Vs. STATE OF MAHARASHTRA
May 4, 2011
ASHIM KUMAR CHAKRAVARTY Vs. GURDEEP SINGH BAWA
May 4, 2011
ASHISH C SHAH Vs. SHETH DEVELOPERS PVT LTD
March 16, 2011
ASHISH JAGDISHPRASAD SHARMA Vs. STATE OF MAHARASHTRA
November 25, 2011
ASHISH JAGDISHPRASHAD SHARMA Vs. STATE OF MAHARASTRA
November 25, 2011
ASHISH PARIKH Vs. STATE OF MAHARASHTRA
March 22, 2011
ASHLEY FERNANDES Vs. THE STATE OF GOA
March 15, 2011
ASHOK Vs. BALAJI
April 29, 2011
ASHOK BANDU KAKADE Vs. STATE OF MAHARASHTRA
February 28, 2011
ASHOK C RAJADYAX Vs. AUGUSTIN LOBO
February 28, 2011
ASHOK GANABA N GAONKAR Vs. STATE OF GOA
August 12, 2011
ASHOK GANAPATI PATIL Vs. STATE OF MAHARASHTRA
October 19, 2011
ASHOK MACHINDRA KAMBLE Vs. STATE OF MAHARASHTRA
August 20, 2011
ASHOK MADHUSUDHAN GANAPATYE Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY
May 6, 2011
ASHOK NAMDEORAO CHIMOTE Vs. STATE OF MAHARASHTRA
July 20, 2011
ASHOK PANDURANG JADHAV Vs. STATE OF MAHARASHTRA
May 6, 2011
ASHOK PARLHADRAO THAKRE Vs. STATE OF MAHARASHTRA
July 20, 2011
ASHOK PARSAPPA KODVAN Vs. STATE OF MAHARASHTRA
July 22, 2011
ASHOK PUNDLIKRAO PATIL Vs. SHASHIKANT
April 19, 2011
ASHOK RAJARAM SUTAR Vs. STATE OF MAHARASHTRA
June 17, 2011
ASHOK RANGRAO DESHMUKH Vs. STATE OF MAHARASHTRA
March 7, 2011
ASHOK S/O MARUTI DAKE Vs. PAPAMIYA HAJIMIYA
April 6, 2011
ASHOK SAHA Vs. STATE OF MAHARASHTRA
April 15, 2011
ASHOK SAHAKARI SAKHAR KARKHANA LTD Vs. REGIONAL PROVIDENT FUNDS COMMISSIONER BHAVISHYA NIDHI BHAVAN
September 6, 2011
ASHOK SAHEBRAO BORUDE Vs. STATE OF MAHARASHTRA
February 21, 2011
ASHOK VITHAL DATE Vs. STATE OF MAHARASHTRA
July 5, 2011
ASHWINI KAVLEKAR Vs. THE STATE OF GOA
January 7, 2011
ASIAN DEVELOPMENT CORPORATION Vs. KAVITA CO OPERATIVE HOUSING SOCIETY LTD
August 8, 2011
ASR SYSTEMS PVT LTD Vs. KIMBERLY CLARK HYGIENE PRODUCTS PVT LTD
March 17, 2011
ASSET RECOVERY CORPORATION INDIA LTD Vs. STATE OF MAHARASHTRA
August 30, 2011
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. A C C NIHAN CASTINGS LIMITED
July 7, 2011
ASSOCIATED ALCOHOLS AND BREWERIES LIMITED Vs. SHREE RAMESHWAR SAHAKARI SAKHAR KARKHANA LIMITED
May 3, 2011
ASSOCIATED BOMBAY CINEMAS PRIVATE LIMITED Vs. JAMNI S RAMCHANDANI
March 1, 2011
ASSOCIATED CAPSULES PRIVATE LIMITED Vs. DY COMMISSIONER OF INCOME TAX
January 10, 2011
ASSOCIATION OF MANAGEMENT OF UNAIDED ENGINEERING COLLEGES Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
December 20, 2011
ATESHAM AHMED KHAN Vs. LAKADAWALA DEVELOPERS PVT LTD
February 23, 2011
ATLANTA LIMITED Vs. ANIL R. AGARWAL
November 24, 2011
ATLURI PADMA VENKATESHWARA RAO Vs. P I PAWAR
January 27, 2011
ATUL PROJECTS INDIA LTD Vs. BABU DEWOO FARLE
March 25, 2011
ATUL SHRIDHAR KAPLE Vs. STATE OF MAHARASHTRA
April 21, 2011
AUDUTH TIMBLO Vs. SITA SHRIPAD NARVEKAR
April 8, 2011
AURANGABAD Vs. STATE OF MAHARASHTRA THROUGH BEGAMPURA POLICE STATION AND ORS
February 1, 2011
AURANGABAD PEOPLES COOPERATIVE BANK LTD Vs. RAMDAS MARUTI KURADE
December 12, 2011
AURANGABAD TEXTILE MILLS Vs. ABDUL KHALIQ S/O ABDUL KADAR
August 9, 2011
AURANGABAD ZILHA KRUSHI & AUDDHUGIK BAUUDDESHIYA SARVA SEVA SAHAKARI SANSTHANCHA SAHAKARI SANGHA MARYADIT Vs. STATE OF MAHARASHTRA
November 29, 2011
AUTHORIZED OFFICERS ASSISTANT CONSERVATOR OF FOREST Vs. MOHAMMAD ARIF IBRAHIM SOLANKI
June 22, 2011
AUTOMOTIVE STAMPINGS & ASSEMBLIES LTD. Vs. COMMR. OF C. EX., PUNE-I
June 22, 2011
AVAN CYRUS BHATHENA Vs. I T C LTD
August 3, 2011
AVERTANO ANTONIO JOSE FURTADO Vs. STATE BANK OF INDIA
March 14, 2011
AVINASH TRIMBAK NAMJOSHI Vs. INDIAN OIL CORPORATION LTD
July 22, 2011
AVINASH VINAYRAO CHOPDE Vs. STATE OF MAHARASHTRA
July 25, 2011
AYUB A AZIJ BAGWAN Vs. MAHAVEER KUSHABA KADAM
April 7, 2011
AYUB AHMED SAYYED Vs. STATE OF MAHARASHTRA
July 26, 2011
AZAM KHAN DAGD KHAN PATHAN Vs. STATE OF MAHARASHTRA
March 7, 2011
AZIJA BEGUM ANWAR KHAN Vs. THE STATE OF MAH AND ANR.
January 12, 2011
AZIZ AHMAD GULAM RASUL Vs. AKOLA MUNICIPAL CORPORATION
April 21, 2011
B D AGARWAL Vs. OFFICIAL ASSIGNEE HIGH COURT
March 28, 2011
B R AMBEDKAR SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
March 10, 2011
B Y CHAVAN Vs. ASSOCIATION OF TENANTS OF THE BOMBAY CATHOLIC HOUSING SOCIETY
May 5, 2011
B.D.P.S. SOFTWARE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 13, 2011
B.S. RAWAT Vs. JEETMAL ANNAJI JAIN
May 5, 2011
BABA JASBIRSING KALSI Vs. ARVIND
July 21, 2011
BABAJI SHIVRAM CLEARING & CARRIERS PVT. LTD. Vs. UNION OF INDIA
April 21, 2011
BABANRAO DAMDUJI JAWADE Vs. DNYANESHWAR RAMAJI BHOYAR
August 3, 2011
BABASAHEB Vs. RAOSAHEB
March 9, 2011
BABASAHEB DEVRAM SATHE Vs. DAGA MAHADU GAVANDE
July 22, 2011
BABASAHEB S/O BALWANT BAWANE Vs. STATE OF MAHARASHTRA
March 9, 2011
BABBUKHA AHMADKHA Vs. STATE OF MAHARASHTRA
October 5, 2011
BABITA Vs. STATE OF MAHARASHTRA
June 17, 2011
BABLYA Vs. STATE OF MAHARASHTRA
September 6, 2011
BABU GULAL PATIL Vs. NAMDEO LAXMAN CHAUDHARI
April 28, 2011
BABU HANMANTA MARLLA @ KALAY Vs. STATE OF MAHARASHTRA 2 DEPUTY COMMISSIONER OF POLICE ZONE 9 BANDRA MUMBAI
April 6, 2011
BABU ULIGAPPA BATTELI Vs. STATE OF MAHARASHTRA
December 13, 2011
BABUBHAI Vs. STATE OF MAHARASHTRA
August 3, 2011
BABURAO Vs. POKHARDAS
September 6, 2011
BABURAO Vs. SHRIRAM
June 14, 2011
BABURAO ALIAS BABULAL RAIBHAN PATOLE Vs. GOVERNMENT OF MAHARASHTRA
June 13, 2011
BABURAO MADHAVRAO MUNNEMANIK Vs. VISHWAJIT PRATAPSING PARDESH
April 26, 2011
BABUSAHEB DEVIDASRAO BORADE Vs. ADDITIONAL DIVISIONAL COMMISSIONER
June 21, 2011
BADE MIYA Vs. MUBIN AHMED ZAHURISLAM
March 25, 2011
BADI MASJID TRUST Vs. STATE OF MAHARASHTRA
July 12, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. CHANDRAKALABAI WD/O BANDU DESHMANE
April 8, 2011
BALAJI DIGAMBARRAO KOTGIRE Vs. ENQUIRY AUTHORITY CHIEF MANAGER
September 7, 2011
BALAJI GANESHRAO BACCHEWAR Vs. LAXMAN GANESHRAO TAHKKARWAR
January 14, 2011
BALAJI IMPEX Vs. UNION OF INDIA
July 1, 2011
BALAJI SOCIETY A TRUST RUNNING THE FOLLOWING INSTITUTES Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
December 9, 2011
BALARAM G GAIKWAD Vs. HARSHWARDHAN PALANDE
December 19, 2011
BALASAHEB BHAURAO MULEY Vs. THE STATE OF MAHARASHTRA, THROUGH GOVERNMENT PLEADER AND THE ADDITIONAL COMMISSIONER, AURANGABAD DIVISION
March 7, 2011
BALASAHEB EKNATH BORAWAKE Vs. SECRETARY SANJIWANI
May 5, 2011
BALASAHEB SATBHAI MERCHANT CO OP BANK LTD Vs. STATE OF MAHARASHTRA
September 21, 2011
BALASAHEB SATBHAI MERCHANT CO-OP BANK LTD Vs. STATE OF MAHARASHTRA
September 9, 2011
BALIRAM Vs. STATE OF MAHARASHTRA
October 20, 2011
BALIRAM Vs. ADDITIONAL COMMISSIONER AMRAVATI DIVISION
July 20, 2011
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August 9, 2011
BALMER LAWRIE AND CO LTD Vs. ENGINEERING WORKERS ASSOCIATION
June 6, 2011
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July 15, 2011
BALU Vs. STATE OF MAHARASHTRA
December 15, 2011
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July 15, 2011
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December 17, 2011
BALWANT Vs. STATE OF MAHARASHTRA
March 7, 2011
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July 27, 2011
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August 17, 2011
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July 25, 2011
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February 14, 2011
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January 11, 2011
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August 11, 2011
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July 28, 2011
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September 14, 2011
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August 17, 2011
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June 8, 2011
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August 17, 2011
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July 12, 2011
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July 27, 2011
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December 8, 2011
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February 8, 2011
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July 25, 2011
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March 10, 2011
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January 27, 2011
BHAGWAN Vs. STATE OF MAHARASHTRA
March 30, 2011
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March 16, 2011
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December 17, 2011
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August 12, 2011
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March 11, 2011
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October 5, 2011
BHALCHANDRA DATEY Vs. STATE OF MAHARASHTRA
November 28, 2011
BHALLA AUTOMOBILES Vs. RAJESH
February 8, 2011
BHALWANI VIVIDH KARYAKARI SEVA SAHKARI SOCIETY LTD Vs. STATE OF MAHARASHTRA
March 7, 2011
BHAMABAI SHANKAR BARVE Vs. RANGANATH GANPAT BANKHELE
July 6, 2011
BHANUDAS Vs. MAHARASHTRA STATE ELECTRICITY BOARD
March 3, 2011
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March 11, 2011
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September 6, 2011
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February 8, 2011
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July 8, 2011
BHARAT GEARS LIMITED Vs. D DRUKKAR AND CO (INDIA) PVT LTD
January 10, 2011
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April 7, 2011
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March 7, 2011
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August 1, 2011
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August 2, 2011
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September 29, 2011
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May 5, 2011
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November 29, 2011
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November 28, 2011
BHASKAR Vs. STATE OF MAHARASHARA
August 10, 2011
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September 8, 2011
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January 7, 2011
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September 2, 2011
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August 12, 2011
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August 11, 2011
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March 10, 2011
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March 30, 2011
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July 8, 2011
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September 27, 2011
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August 8, 2011
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October 17, 2011
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August 1, 2011
BHAVIK K SHAH Vs. UNION OF INDIA
July 11, 2011
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June 22, 2011
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August 13, 2011
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March 8, 2011
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December 23, 2011
BHILWARA SPINNERS LTD Vs. UNION OF INDIA
March 16, 2011
BHIMA Vs. STATE OF MAHARASHTRA
February 28, 2011
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August 3, 2011
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August 18, 2011
BHUSHAN STEEL LIMITED Vs. VARSHA A MAHESHWARI
January 5, 2011
BICHOLIM URBAN CO-OPERATIVE BANK LTD Vs. GANTA BALSUBAIAH
September 9, 2011
BIRLA SUN LIFE INSURANCE COMPANY LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I
November 29, 2011
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April 11, 2011
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September 23, 2011
BLUE DART EXPRESS LTD Vs. STATE OF MAHARASHTRA
March 7, 2011
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March 11, 2011
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April 2, 2011
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January 27, 2011
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October 3, 2011
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December 7, 2011
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November 11, 2011
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January 31, 2011
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March 15, 2011
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September 7, 2011
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September 23, 2011
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November 18, 2011
C F S ASSOCIATION OF INDIA Vs. UNION OF INDIA
October 5, 2011
C P AMINAKUTTY Vs. GOVIND NAIK
September 9, 2011
C.C.E. & C., AURANGABAD Vs. CTR MANUFACTURING INDUSTRIES
April 5, 2011
CABLE CORPORATION OF INDIA LTD Vs. UNION OF INDIA
February 7, 2011
CADILA PHARMACEUTICALS LIMITED Vs. SAMI KHATIB OF MUMBAI
April 8, 2011
CAETANO REMEDIO DOURADO Vs. DIGAMBER A
January 14, 2011
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December 15, 2011
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May 5, 2011
CANARA BANK Vs. AMINEX CHEMICALS LIMITED
March 24, 2011
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September 22, 2011
CAROL INFO SERVICES LIMITED Vs. STATE OF MAHARASHTRA
June 16, 2011
CARONA ALDOBNA BARDEZ Vs. BRIAN LOUIS SEQUEIRA MAJOR
January 10, 2011
CENTRAL BANK OF INDIA Vs. CIRILO VALES
October 20, 2011
CENTRAL BUREAU OF INVESTIGATION Vs. DILIP SUDHAKAR PENDSE
July 7, 2011
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July 17, 2011
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July 27, 2011
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September 29, 2011
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November 17, 2011
CHANDAR S/O LAXMAN RAKHUNDE Vs. STATE OF MAHARASHTRA
December 23, 2011
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August 8, 2011
CHANDRAKALA W/O DNYANOBA SURYAWANSHI Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, RURAL DEVELOPMENT DEPARTMENT
January 7, 2011
CHANDRAKANT DHONDU BHOIR Vs. STATE OF MAHARASHTRA
March 8, 2011
CHANDRAKANT G GOVEKAR Vs. DEPUTY COLLECTOR REV LAND ACQUISITION OFFICER
September 23, 2011
CHANDRAKANT KASHINATH SOMWARE Vs. STATE OF MAHARASHTRA
June 21, 2011
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February 15, 2011
CHANDRAKANT RAGHUNATH PARAB Vs. STATE OF MAHARASHTRA
January 13, 2011
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August 22, 2011
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October 17, 2011
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March 4, 2011
CHANDRU P JETHWANI Vs. UNION OF INDIA
November 21, 2011
CHANDUR MORIANI Vs. VINOD GADA
January 14, 2011
CHAUDHARY SATYENDRA SINGH Vs. PRASAD KAMAT
May 6, 2011
CHAUDHARY TRANSPORT MUMBAI Vs. HINDUSTAN PETROLEUM CORPORATION LTD MUMBAI
November 23, 2011
CHAYA JAGAN KALE Vs. STATE OF MAHARASHTRA
February 17, 2011
CHHALASINGH Vs. THE STATE OF MAHARASHTRA
December 21, 2011
CHHATRAPATI SAMBHAJI MAHARAJ SAHAKARI PATSANSTHA MARYADIT Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES SATARA
October 21, 2011
CHHAYA Vs. MANOJ
July 13, 2011
CHHOTU ALIAS ASIF ISTRAEEL SHAIKH Vs. STATE OF MAHARASHTRA
March 22, 2011
CHIEF EXECUTIVE OFFICER ZILLA PARISHAD LATUR Vs. KALAWATIBAI W/O NAMDEO JOGDAND
August 11, 2011
CHIEF OFFICER NAGAR PARISHAD Vs. PRATIBHA PRADIP GAIKWAD
July 1, 2011
CHIMANRAO MORBAJI PATIL Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY SOCIAL WELFARE CULTURAL AFFAIRS SPORTS AND TOURISM DEPARTMENT MANTRALAYA ANNEXE BOMBAY
November 8, 2011
CHINNAJI BHIMAYYA NALBOGA Vs. NANJI SITARAM SHAMKULE
July 23, 2011
CHINTAMAN SITARAM KEDARI Vs. STATE OF MAHARASHTRA
November 9, 2011
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May 2, 2011
CHOLU D ROSAR Vs. SPECIAL LAND ACQUISITION OFFICER
August 12, 2011
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July 18, 2011
CHOWGULE AND CO LTD Vs. VISHNU SHANKAR KALANGUTKER
February 7, 2011
CIT Vs. HANS CHRISTIAN GASS
June 22, 2011
CITIZENS ORGANISATION FOR PUBLIC OPINION Vs. STATE OF MAHARASHTRA
March 24, 2011
CITY AND INDUSTRIAL DEVELOPMENT CORPN. OF MAHARASHTRA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 21, 2011
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. SATE OF MAHARASHTRA THROUGH THE MINISTRY OF REVENUE AND FOREST
July 20, 2011
CLARITY GOLD PVT LTD Vs. STATE BANK OF INDIA
January 20, 2011
CO-NICK ALLOYS (INDIA) LTD AND ORS Vs. SICOM LTD
November 16, 2011
COAL INDIA LTD Vs. CHINTAMANI AGROTECH INDIA LTD
July 26, 2011
COL PRASAD SHRIKANT PUROHIT Vs. STATE OF MAHARASHTRA
November 9, 2011
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March 4, 2011
COLGATEPALMOLIVE INDIA LTD Vs. RAJENDRA VINAYAKRAO AYACHIT
November 17, 2011
COMMISSIONER Vs. MR. FOQUIRAPPA DODAMANI MAJOR, MARRIED, INDIAN NATIONAL
January 18, 2011
COMMISSIONER Vs. MR. CUSTODIO DSOUZA, MAJOR, MARRIED, INDIAN NATIONAL
January 18, 2011
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March 16, 2011
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February 3, 2011
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June 7, 2011
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June 7, 2011
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February 2, 2011
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January 13, 2011
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September 6, 2011
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. R R OMERBHAY PVT LTD
February 9, 2011
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February 10, 2011
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March 23, 2011
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June 22, 2011
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June 29, 2011
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February 9, 2011
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January 12, 2011
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December 15, 2011
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September 12, 2011
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November 14, 2011
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July 1, 2011
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September 27, 2011
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October 11, 2011
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September 6, 2011
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September 8, 2011
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November 18, 2011
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October 21, 2011
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October 21, 2011
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July 21, 2011
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August 2, 2011
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November 15, 2011
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August 30, 2011
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April 18, 2011
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June 22, 2011
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July 29, 2011
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June 16, 2011
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June 28, 2011
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July 1, 2011
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July 4, 2011
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July 20, 2011
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July 20, 2011
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August 4, 2011
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August 5, 2011
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March 31, 2011
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December 7, 2011
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June 6, 2011
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July 1, 2011
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February 22, 2011
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October 5, 2011
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June 24, 2011
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February 10, 2011
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April 13, 2011
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December 9, 2011
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February 2, 2011
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August 12, 2011
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July 1, 2011
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October 10, 2011
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September 26, 2011
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December 17, 2011
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October 17, 2011
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October 21, 2011
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December 1, 2011
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March 10, 2011
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August 29, 2011
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January 6, 2011
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September 14, 2011
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November 29, 2011
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December 21, 2011
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November 22, 2011
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January 20, 2011
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February 9, 2011
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June 8, 2011
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August 2, 2011
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September 19, 2011
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March 3, 2011
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June 8, 2011
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December 21, 2011
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December 20, 2011
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February 25, 2011
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March 17, 2011
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March 9, 2011
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January 10, 2011
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July 8, 2011
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September 27, 2011
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December 7, 2011
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May 6, 2011
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August 8, 2011
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June 29, 2011
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December 7, 2011
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October 7, 2011
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June 17, 2011
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February 24, 2011
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July 7, 2011
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October 17, 2011
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January 14, 2011
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March 22, 2011
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June 27, 2011
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July 11, 2011
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January 21, 2011
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September 14, 2011
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July 21, 2011
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April 18, 2011
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June 22, 2011
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October 21, 2011
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December 13, 2011
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November 18, 2011
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August 5, 2011
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September 20, 2011
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July 1, 2011
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September 30, 2011
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February 7, 2011
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June 21, 2011
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June 23, 2011
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August 24, 2011
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July 26, 2011
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June 7, 2011
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August 10, 2011
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July 4, 2011
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February 21, 2011
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July 25, 2011
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November 29, 2011
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July 19, 2011
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October 14, 2011
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August 3, 2011
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November 15, 2011
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March 11, 2011
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September 22, 2011
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December 8, 2011
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August 30, 2011
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January 17, 2011
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March 17, 2011
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September 14, 2011
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February 23, 2011
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August 4, 2011
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May 6, 2011
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August 22, 2011
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June 14, 2011
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November 25, 2011
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July 7, 2011
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November 29, 2011
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February 25, 2011
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June 15, 2011
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October 17, 2011
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September 21, 2011
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February 17, 2011
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December 9, 2011
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January 12, 2011
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February 2, 2011
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March 10, 2011
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August 23, 2011
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December 15, 2011
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August 9, 2011
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August 29, 2011
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March 29, 2011
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November 14, 2011
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June 22, 2011
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May 4, 2011
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September 27, 2011
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July 21, 2011
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March 23, 2011
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November 28, 2011
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March 7, 2011
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November 25, 2011
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January 28, 2011
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October 18, 2011
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July 14, 2011
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May 2, 2011
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December 14, 2011
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August 30, 2011
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March 4, 2011
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August 12, 2011
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February 28, 2011
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August 12, 2011
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August 5, 2011
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June 29, 2011
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December 21, 2011
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August 10, 2011
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June 30, 2011
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March 10, 2011
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August 1, 2011
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August 12, 2011
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December 23, 2011
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June 22, 2011
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January 5, 2011
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April 26, 2011
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February 9, 2011
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August 1, 2011
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January 10, 2011
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April 20, 2011
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January 5, 2011
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February 23, 2011
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May 5, 2011
KHANDU BABUJI LONDHE Vs. STATE OF MAHARASHTRA
June 28, 2011
KHATIJABI Vs. ABDUL RAUF
July 19, 2011
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May 2, 2011
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August 8, 2011
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December 8, 2011
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November 22, 2011
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August 8, 2011
KIRAN KUMAR K KHANDA Vs. STATE OF MAHARASHTRA
March 4, 2011
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March 24, 2011
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August 3, 2011
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June 13, 2011
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August 20, 2011
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June 21, 2011
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February 25, 2011
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July 4, 2011
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February 23, 2011
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December 12, 2011
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July 20, 2011
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April 8, 2011
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August 2, 2011
KISHORE KAMLAKAR PATIL Vs. STATE OF MAHARASHTRA
November 9, 2011
KODANDPANI R KULKARNI Vs. HEADMISTRESS SISTER NIVEDITA ENGLISH MEDIUM SCHOOL
June 7, 2011
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November 9, 2011
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January 31, 2011
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March 14, 2011
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June 9, 2011
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February 18, 2011
KOTAK MAHINDRA BANK LIMITED Vs. STATE OF MAHARASHTRA
June 10, 2011
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April 25, 2011
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June 27, 2011
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September 28, 2011
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February 10, 2011
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September 9, 2011
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August 1, 2011
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October 12, 2011
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April 20, 2011
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July 8, 2011
KRUPA ZUBIN Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
February 2, 2011
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October 12, 2011
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May 5, 2011
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July 18, 2011
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June 6, 2011
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October 20, 2011
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July 12, 2011
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August 3, 2011
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July 20, 2011
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December 12, 2011
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December 9, 2011
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August 2, 2011
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June 6, 2011
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July 20, 2011
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August 5, 2011
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February 8, 2011
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March 1, 2011
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April 21, 2011
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May 6, 2011
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February 18, 2011
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June 27, 2011
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February 4, 2011
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September 20, 2011
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March 31, 2011
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May 5, 2011
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February 4, 2011
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June 13, 2011
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September 28, 2011
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September 17, 2011
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February 24, 2011
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March 14, 2011
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February 18, 2011
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February 9, 2011
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August 1, 2011
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July 25, 2011
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September 5, 2011
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June 15, 2011
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April 7, 2011
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April 6, 2011
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February 1, 2011
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October 21, 2011
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October 11, 2011
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July 12, 2011
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October 21, 2011
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August 10, 2011
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October 20, 2011
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January 28, 2011
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May 7, 2011
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May 2, 2011
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March 8, 2011
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July 7, 2011
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August 8, 2011
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November 14, 2011
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October 5, 2011
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January 27, 2011
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June 22, 2011
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March 3, 2011
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September 28, 2011
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October 20, 2011
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February 2, 2011
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September 12, 2011
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December 8, 2011
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December 22, 2011
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May 4, 2011
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August 29, 2011
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March 7, 2011
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April 8, 2011
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January 11, 2011
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August 25, 2011
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July 1, 2011
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March 7, 2011
MADHU DESSAI Vs. STATE OF MAHARASHTRA
May 6, 2011
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May 6, 2011
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August 25, 2011
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July 28, 2011
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October 13, 2011
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November 22, 2011
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July 20, 2011
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March 29, 2011
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March 15, 2011
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April 19, 2011
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July 12, 2011
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July 21, 2011
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June 13, 2011
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October 18, 2011
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July 13, 2011
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October 4, 2011
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April 8, 2011
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July 1, 2011
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September 15, 2011
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January 11, 2011
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December 12, 2011
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March 16, 2011
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March 29, 2011
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April 28, 2011
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April 8, 2011
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March 30, 2011
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June 15, 2011
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May 2, 2011
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April 11, 2011
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June 21, 2011
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July 1, 2011
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February 8, 2011
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November 15, 2011
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March 1, 2011
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April 7, 2011
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July 26, 2011
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February 15, 2011
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January 11, 2011
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April 5, 2011
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June 29, 2011
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November 30, 2011
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February 21, 2011
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June 29, 2011
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August 23, 2011
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February 21, 2011
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July 20, 2011
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June 20, 2011
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August 25, 2011
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November 14, 2011
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August 11, 2011
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February 17, 2011
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August 10, 2011
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December 23, 2011
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December 9, 2011
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February 22, 2011
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January 22, 2011
MAIDAN BACCHAV SAMITI A SOCIETY REGISTERED UNDER THE SOCIETYS REGISTRATION ACT THROUGH ITS PRESIDENT SHRI SACHIN SRIDHAR CHAVAN HAVING ADDRESS AT MAHAGIRI KOLIWADA Vs. RAMCHANDRA PADMAKAR VAIDYA HALL TRUST
April 1, 2011
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August 17, 2011
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July 8, 2011
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May 5, 2011
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September 6, 2011
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April 28, 2011
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July 4, 2011
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October 13, 2011
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January 7, 2011
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February 10, 2011
MANCHAK Vs. STATE OF MAHARASHTRA
February 3, 2011
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November 22, 2011
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January 7, 2011
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May 3, 2011
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October 5, 2011
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September 12, 2011
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March 9, 2011
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August 4, 2011
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October 5, 2011
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September 15, 2011
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February 10, 2011
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November 11, 2011
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July 12, 2011
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September 15, 2011
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June 29, 2011
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June 30, 2011
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January 19, 2011
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June 23, 2011
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November 29, 2011
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October 10, 2011
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July 7, 2011
MANOHAR Vs. SHANKAR
May 6, 2011
MANOHAR Vs. STATE OF MAHARASHTRA
April 1, 2011
MANOHAR Vs. STATE OF MAHARASHTRA
February 23, 2011
MANOHAR Vs. STATE OF MAHARASHTRA
February 24, 2011
MANOHAR LAXMAN GAVANDHA Vs. STATE OF MAHARASHTRA
November 23, 2011
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February 11, 2011
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July 15, 2011
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December 20, 2011
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March 29, 2011
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February 18, 2011
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December 1, 2011
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August 9, 2011
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July 29, 2011
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February 25, 2011
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September 22, 2011
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September 22, 2011
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March 28, 2011
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August 24, 2011
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July 21, 2011
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October 11, 2011
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September 8, 2011
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February 9, 2011
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January 12, 2011
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July 14, 2011
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December 1, 2011
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October 4, 2011
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November 24, 2011
MARIANO J B FERNANDES Vs. STATE OF GOA THROUGH ITS
March 23, 2011
MARMAGOA STEEL LTD Vs. STATE OF GOA
July 8, 2011
MAROTI Vs. STATE OF MAHARASHTRA
May 3, 2011
MAROTI Vs. GANGUBAI
August 9, 2011
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September 21, 2011
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September 22, 2011
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March 9, 2011
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April 18, 2011
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July 18, 2011
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July 11, 2011
MASAJI Vs. STATE OF MAHARASHTRA
March 7, 2011
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October 18, 2011
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June 20, 2011
MATRU ASHISH CO OP HSG SOC LTD Vs. STATE OF MAHARASHTRA
October 5, 2011
MAYA SHAHAJI MALI Vs. HINDUSTAN PETROLEUM CORPORATION LTD
December 21, 2011
MAZANIA OF TEMPLE OF SHRI MORZAI DEVI OF MORJIM Vs. BABURAO VITHAL GUROV
February 7, 2011
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March 16, 2011
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September 21, 2011
MEENAKSHI Vs. ANITA BHASKAR
December 17, 2011
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April 25, 2011
MEHWASH SAMMER SAYYED Vs. IFTEKHAR SHAFIQUE FALKE
May 6, 2011
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January 10, 2011
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April 6, 2011
PARVATIBHAI ALIAS HANSABAI NARAYAN SAWANT Vs. SUSHILA VISHWANATAH TODANKAR
April 6, 2011
PARWATIBAI W/O VISHWANATH SARODE Vs. SAJJANKUMAR S/O CHAMPALAL SAKLECHA
August 8, 2011
PATEL ENGINEERING LIMITED Vs. UNITED REAL ESTATE AND BUILDERS PRIVATE LIMITED
November 17, 2011
PATEL ENGINEERING LTD Vs. UNITED ESTATE AND BUILDERS PVT LTD
August 25, 2011
PATEL NARAYANDAS BHAGWANDAS FERTILIZERS PVT LTD Vs. ABDULLAH YUSUFJI
January 7, 2011
PATIRAM TUKARAM TARONE Vs. STATE OF MAHARASHTRA
June 29, 2011
PATRICK MIRANDA Vs. INDIAN OVERSEAS BANK
August 12, 2011
PAWANSINGH KAMALSINGH THAKUR Vs. STATE OF MAHARASHTRA
July 22, 2011
PEDRO DAMIAO LAZARIO CAEIRO Vs. CAETANO
January 20, 2011
PERUMAL ARSAN MADRASI Vs. DEPUTY COMMISSIONER OF POLICE ZONE IV ULHASNAGAR DISTRICT THANE
April 6, 2011
PETER CAJETAN TRAVASSO Vs. IGNATIUS PERERIA
December 12, 2011
PETER D SOUZA Vs. WRIGHT WILLIAM GEORGE
November 22, 2011
PETER GODINHO Vs. CORNELINS DSOUZA
October 21, 2011
PIEDADE FERNANDES Vs. CHARLENE LEITAO
October 7, 2011
PIEM HOTELS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 11, 2011
PINTU ALIAS BAJIRAO BUWAJI PAGARE Vs. STATE OF MAHARASHTRA
April 19, 2011
PIRAMAL GLASS LIMITED Vs. UNION OF INDIA
March 3, 2011
PIX TRANSMISSION LIMITED Vs. STATE OF MAHARASHTRA
September 21, 2011
PLACIDO PINTO DECEASED BY HIS LEGAL HEIRS Vs. JOAO FRANCISCO PINTO
August 30, 2011
PLUTO SHIPPING LIMITED Vs. DHARTI DREDGING & INFRASTRUCTURE LTD
August 23, 2011
POONA HOSPITAL & RESEARCH CENTRE Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 28, 2011
POONAM RAOSAHEB NIRMAL Vs. UNIVERSITY OF PUNE
April 1, 2011
POORNAWADI NAGARIK SAHAKARI BANK MARYADIT Vs. SURESH S/O LALCHAND MUNOT
October 4, 2011
POPAT KACHARU KEDAR Vs. JYOTI W/O SANTOSH KEDAR ALIAS JYOTI
August 11, 2011
POPULAR WATCH COMPANY Vs. PRADEEP PRATAPRAO SHAH
April 21, 2011
POURNIMA WIFE OF KISHOR PENDKE Vs. PRASANNA SON OF NANAKLAL KHATRI
December 12, 2011
PRABHAKAR GANESHRAO DESHMUKH Vs. STATE OF MAHARASHTRA
March 8, 2011
PRABHAKAR GANPAT PATIL Vs. KOHINOOR MILLS
March 4, 2011
PRABHAKAR MAHADEORAO BANGRE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
July 7, 2011
PRABHAKAR MANIKRAO SALAME Vs. STATE OF MAHARASHTRA
April 26, 2011
PRABHU KUNJ CO-OP HSG SOC LTD Vs. MAHARASHTRA STATE CO-OPERATIVE APPELLATE COURT
March 24, 2011
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September 14, 2011
PRADEEPKUMAR Vs. STATE OF MAHARASHTRA
July 25, 2011
PRADIP S DIXIT Vs. STATE OF MAHARASHTRA
October 18, 2011
PRADIP VASSANT FAL DESAI Vs. RAHIMABI SHAIKH
March 18, 2011
PRADIPKUMAR HUKUMCHAND KHIWANSARA Vs. DEVGIRI NAGRI SAHAKARI PATSANSTHA LTD
June 24, 2011
PRAFUL MULCHAND JAIN Vs. ABDUL SAMEER ABDUL SAJED
March 14, 2011
PRAHLAD BANSI ADSUL Vs. STATE OF MAHARASHTRA
February 2, 2011
PRAHLHAD SHANTWAN RANDIVE Vs. MUNNABHAI GIRDHARILAL DIXIT
April 1, 2011
PRAKASH Vs. DEORAO
April 26, 2011
PRAKASH Vs. STATE OF MAHARASHTRA
March 7, 2011
PRAKASH Vs. DINESH
September 20, 2011
PRAKASH Vs. JANABAI
August 3, 2011
PRAKASH ALUMAL KALANDARI Vs. JAHNAVI PRAKASH KALANDARI
May 6, 2011
PRAKASH B SARDESSAI Vs. SECRETARY MINISTRY OF HEALTH
August 12, 2011
PRAKASH BANKATLAL OSTAWAL Vs. THE STATE OF MAHARASHTRA,
September 30, 2011
PRAKASH G. RAO Vs. PEDRO VINCENT DIAS
August 2, 2011
PRAKASH HIRALAL SHAH Vs. SUPDT OF POLICE
April 20, 2011
PRAKASH SADHURAMJI BODHRANI Vs. UMA NILKANTHRAO NAYUDU
February 15, 2011
PRAKASH SEVANTILAL VORA Vs. STATE OF MAHARASHTRA
January 12, 2011
PRAKASHBHAI HARIBHAI DESAI Vs. STATE OF MAHARASHTRA
April 29, 2011
PRALHAD JAGANATH JAWALE Vs. SITABAI CHANDER NIKAM
April 8, 2011
PRALHAD S/O HARI GAWAI Vs. MAHATMA FULE BACKWARD CLASS
March 9, 2011
PRAMOD BABAN SONAWALE Vs. STATE OF MAHARASHTRA
March 8, 2011
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July 19, 2011
PRAMOD S DABOLKAR Vs. SENIOR TOWN PLANNER
June 9, 2011
PRASAD POWER CONTROL PVT LIMITED Vs. COMMISSIONER OF SALES TAX
June 8, 2011
PRASAD SHRIKANT PUROHIT Vs. NATIONAL INVESTIGATION AGENCY
October 20, 2011
PRASAD SHRIKANT PUROHIT Vs. THE STATE OF MAHARASHTRA
November 9, 2011
PRASHANT Vs. HASMUKH SHYAMJI WAGHELA
July 25, 2011
PRASHANT KONADKAR Vs. STATE
December 13, 2011
PRATAP Vs. BHAGWANDAS
May 2, 2011
PRATAP NAGARIK SAHAKARI PATSANSTHA LTD Vs. COLLECTOR GONDIA
June 29, 2011
PRATAP NATHUJI DHIKKE Vs. STATE OF MAHARASHTRA
July 27, 2011
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April 7, 2011
PRATIBHA Vs. STATE OF MAHARASHTRA
October 21, 2011
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February 11, 2011
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December 5, 2011
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January 12, 2011
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December 12, 2011
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April 20, 2011
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October 7, 2011
PREMA Vs. STATE OF MAHARASHTRA
August 1, 2011
PREMALATA SUBHASH NABARIA Vs. PARAS SHANTILAL KANKARIA
February 21, 2011
PREMANAND SHANKAR DODAMANI Vs. STATE OF GOA
October 7, 2011
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January 27, 2011
PREMLATA Vs. CHANDRAKANT
July 13, 2011
PRESIDENT TRADE AND EXIM CORPORATION Vs. STATE OF MAHARASHTRA
October 10, 2011
PRITI DINESH HANCHATE Vs. DHULE CHARITABLE SOCIETY DHULE
August 20, 2011
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June 9, 2011
PROGRESSIVE EDUCATION SOCIETY Vs. RAJU
July 12, 2011
PROP. OF HOTEL SUNSHINE PUNJAB Vs. STATE OF MAHARASHTRA
November 22, 2011
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June 16, 2011
PUBLIC INFORMATION OFFICER Vs. MANOHAR PARRIKAR
November 14, 2011
PUNAMLAL Vs. STATE OF MAHARASHTRA
March 3, 2011
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June 8, 2011
PUNDLIK TANBAJI NIKHARE Vs. STATE OF MAHARASHTRA
July 28, 2011
PUNE CHAPTER OF COST ACCOUNTANTS Vs. UNION OF INDIA
April 1, 2011
PUNE MAHANAGAR PARIVAAHAN LIMITED Vs. SHARAD B. BHADE
August 8, 2011
PUNE MUNICIPAL CORPORATION Vs. STATE OF MAHARASHTRA
November 29, 2011
PUNJ LLOYD LIMITED Vs. OIL & NATURAL GAS CORPORATION LTD.,
April 6, 2011
PUNJ LLOYD LIMITED Vs. OIL & NATURAL GAS CORPORATION LTD. & ORS.
February 7, 2011
PUNJ LLOYD LTD. Vs. OIL AND NATURAL GAS CORPORATION LIMITED & ORS.
March 11, 2011
PURUSHOTTAM GOVINDRAO BHAGWAT Vs. STATE OF MAHARASHTRA
September 15, 2011
PUSHPABAI MAROTRAO PARASKAR Vs. STATE OF MAHARASHTRA
January 12, 2011
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October 10, 2011
PUYVAST CHARTERING B V Vs. KEC INTERNATIONAL LTD
July 15, 2011
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March 8, 2011
R B AND COMPANY Vs. R G NAYYAR FILM'S
March 15, 2011
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May 6, 2011
R P GAUTAM Vs. OIL AND NATURAL GAS CORPORATION LTD
March 7, 2011
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August 11, 2011
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May 3, 2011
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December 17, 2011
RADHA KRISHNA FILMS LTD Vs. JYOTI FILM DISTRIBUTORS PVT LTD
May 5, 2011
RADHA KRISHNA FILMS LTD Vs. JYOTI FILM DISTRIBUTORS PVT LTD
May 4, 2011
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June 10, 2011
RADHAJI SHRIPAT PATIL Vs. STATE OF MAHARASHTRA
July 28, 2011
RADHAKISAN Vs. STATE OF MAHARASHTRA
February 10, 2011
RADHAKISAN S/O GIRDHARILAL AGRAWAL Vs. RAMPRATAP S/O GIRDHARILAL AGRAWAL, REGISTERED PARTNERSHIP FIRM THROUGH ITS PARTNER RAVIDATTA RAMESHWARLAL AGRAWAL AND ORS.
June 21, 2011
RADHAKISAN S/O WAMAN PATOL Vs. STATE OF MAHARASHTRA
August 3, 2011
RADHELAL Vs. SHESHRAO
February 17, 2011
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March 10, 2011
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September 16, 2011
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September 14, 2011
RADIOLOGICAL AND IMAGING ASSOCIATION Vs. UNION OF INDIA
November 17, 2011
RADIOLOGICAL IMAGING ASSOCIATION Vs. UNION OF INDIA
August 26, 2011
RAFIA SULTANA Vs. MOHD OSMAN
September 12, 2011
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September 20, 2011
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September 28, 2011
RAFIQUE SHAIKH BHIKAN Vs. GOVERNMENT OF INDIA
October 5, 2011
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November 15, 2011
RAGHUNATH KISHANRAO THIGLE Vs. ZILLA PARISHAD OSMANABAD
August 26, 2011
RAGHUNATH R SHINGATE Vs. JAYANT GAJANAN PATHAK
September 27, 2011
RAGHUNATH S/O GOPAL JANBANDHU Vs. STATE OF MAHARASHTRA
August 25, 2011
RAGHVENDRA YESHWANTRAO DESHMUKH Vs. STATE OF MAHARASHTRA
March 9, 2011
RAJ DARSHAN VENTURES Vs. JOINT CHARITY COMMISSIONER
January 6, 2011
RAJABHAU S/O NAMDEO GHULE Vs. HARIBHAU S/O TATYA BHAGAT
August 1, 2011
RAJAN Vs. STATE OF MAHARASHTRA
December 1, 2011
RAJAN DHANSUKHLAL VORA Vs. DINESH BACCHUBHAI PAREKH
October 5, 2011
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September 23, 2011
RAJARAM RAU PATIL Vs. SPECIAL LAND ACQUISITION OFFICER
September 19, 2011
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March 4, 2011
RAJEEV SAWHNEY Vs. STATE BANK OF MAURITIUS LTD
May 6, 2011
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July 8, 2011
RAJENDRA Vs. NAYANTARA
August 11, 2011
RAJENDRA Vs. STATE OF MAHARASHTRA
August 8, 2011
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July 21, 2011
RAJENDRA BRIJKISHORE JAISWAL Vs. THE STATE OF MAHARASHTRA THROUGH THE HONBLE MINISTER
July 19, 2011
RAJENDRA DATTA ZAREKAR THROUGH HIS BROTHER SANDESH ZAREKAR Vs. STATE OF GOA, THROUGH CHIEF SECRETARY,
May 3, 2011
RAJENDRA G SHAH Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTIOHN COMPANY LIMITED
August 4, 2011
RAJENDRA JONKO Vs. SUPERINTENDENT OF POLICE
November 25, 2011
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December 1, 2011
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August 10, 2011
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July 5, 2011
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March 31, 2011
RAJENDRA PANDURANG PAGARE Vs. STATE OF MAHARASHTRA
July 4, 2011
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August 11, 2011
RAJENDRA SHAINTILAL MISTRY Vs. AJANTA PRINTPACK INDUSTRIES
March 7, 2011
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April 6, 2011
RAJESH JASWANTLAL SOLANKI Vs. RAVINDRANATH SHELATKAR
February 15, 2011
RAJESH LAL PRATAP SINGH Vs. STATE OF MAHARASHTRA
January 24, 2011
RAJESH M PAMNANI Vs. STATE OF MAHARASHTRA
April 29, 2011
RAJESH P THAKKAR Vs. KOTAK MAHINDRA BANK LTD
September 27, 2011
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April 28, 2011
RAJESHWAR MAJOOR KAMGARI SAHAKARI SANSTHA LTD Vs. STATE INFORMATION COMMISSIONER
June 15, 2011
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March 24, 2011
RAJKUMAR KISHANLAL AWASTHI Vs. BAGVE
December 12, 2011
RAJKUMAR SAMPATRAOJI KUTHE Vs. STATE OF MAHARASHTRA
September 16, 2011
RAJKUMAR SHIVHARE Vs. UNION OF INDIA
July 5, 2011
RAJKUMAR SHIVHARE Vs. UNION OF INDIA
July 6, 2011
RAJU Vs. YUSUFBHAI FAKIR MOHAMAD BAGWAN
December 12, 2011
RAJU ALIAS SUDHAKAR Vs. STATE OF MAHARASHTRA
July 12, 2011
RAJU BALARAM GUJRATHI Vs. STATE OF MAHARASHTRA
September 6, 2011
RAJU BIHARI Vs. STATE OF GOA
June 14, 2011
RAJU DATTARAO PAWAR Vs. STATE OF MAHARASHTRA
July 26, 2011
RAJU PASLA Vs. STATE OF GOA
April 6, 2011
RAJU PRABHAKAR RAWALE Vs. STATE OF MAHARASHTRA
October 14, 2011
RAJU SHAMLAL DUBAY Vs. STATE OF MAHARASHTRA
April 30, 2011
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November 16, 2011
RAKESH HATIA Vs. CITIFINANCE CONSUMER PVT LTD
August 2, 2011
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October 14, 2011
RAM JADHAV Vs. V S INDULKAR
August 11, 2011
RAM KALIANDAS DARYANANI Vs. MANDOVI REALTORS PRIVATE LIMITED
May 6, 2011
RAM KRISHNA Vs. RAGHUNATH FATU MARDOLKAR MAJOR
March 25, 2011
RAM RICHPAL JAIN Vs. DARA KHURSHADJI AMROLIA
June 6, 2011
RAM VISHWANATH SALUNKE Vs. STATE OF MAHARASHTRA
May 6, 2011
RAMACHANDRA SHRIDHAR NAIK GAUNEKAR Vs. DEPUTY COLLECTOR AND S D O
August 12, 2011
RAMAKANT BABURAO KENDRE Vs. STATE OF MAHARASHTRA
October 18, 2011
RAMAKANT R. HARMALKAR Vs. MYRA MURIEL LOBO E. PAUL
September 14, 2011
RAMARAI RAMMILAN RAI Vs. STATE OF MAHARASHTRA
November 23, 2011
RAMCHANDRA Vs. STATE OF MAHARASHTRA
June 14, 2011
RAMCHANDRA AKARAM SOLANKE Vs. STATE OF MAHARASHTRA
September 29, 2011
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January 18, 2011
RAMCHANDRA B BHATKAR Vs. AGENCIA REAL TRADING AND MARKETING PVT LTD
April 7, 2011
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August 5, 2011
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March 29, 2011
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April 26, 2011
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July 6, 2011
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January 5, 2011
RAMDAS BHAGWAN BANKAR Vs. UJWALA PANJABRAO LAHAMGE
July 28, 2011
RAMDAS MOTIRAMJI MATODE Vs. ADDITIONAL COMMISSIONER AMRAVATI DIVISION
March 14, 2011
RAMDAS SAKHARAM PAWAR Vs. STATE OF MAHARASHTRA
February 14, 2011
RAMDHAN SITARAM THORAT Vs. STATE OF MAHARASHTRA
July 26, 2011
RAMESH Vs. STATE OF MAHARASHTRA
October 12, 2011
RAMESH Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
December 23, 2011
RAMESH Vs. MAHARASHTRA STATE ELECTRICITY BOARD
March 3, 2011
RAMESH Vs. STATE OF MAHARASHTRA
July 15, 2011
RAMESH APPASAHEB LAD Vs. STATE OF MAHARASHTRA
September 14, 2011
RAMESH BHIMRAJ PANHALE Vs. KISHOR S CHOBE
February 21, 2011
RAMESH BHOJRAJ MATE Vs. DIVISIONAL CONTROLLER
September 22, 2011
RAMESH DANCHAND WASWANI Vs. YUSUFBHAI MUKHTAR AMIR VARAWALLA
September 21, 2011
RAMESH FONDU BORKAR Vs. GOVINDNATH DEVALAYA
December 2, 2011
RAMESH GOPINATH JADHAV Vs. STATE OF MAHARASHTRA
March 18, 2011
RAMESH GYANOBA KAMBLE Vs. STATE OF MAHARASHTRA
April 29, 2011
RAMESH GYANOBA KAMBLE Vs. STATE OF MAHARASHTRA
August 12, 2011
RAMESH K SHETTY Vs. STATE OF MAHARASHTRA
November 18, 2011
RAMESH LAXMAN SONAWANE Vs. MEENAXI RAMESH SONAWANE
October 14, 2011
RAMESH NATTHUJI WASNIK Vs. STATE OF MAHARASHTRA
July 4, 2011
RAMESH RAJMAL JAIN Vs. STATE OF MAHARASHTRA
April 15, 2011
RAMESH S/O MOHANLAL BHUTADA & ANR Vs. STATE OF MAHARASHTRA & ORS
June 13, 2011
RAMESH S/O VISHWESHWAR JOSHI AFED Vs. STATE OF MAHARASHTRA
May 4, 2011
RAMESH SUKDOW BHANDARI Vs. GANGADHAR MORTO NAIK GAONKAR
September 23, 2011
RAMESHWAR Vs. STATE OF MAHARASHTRA
March 22, 2011
RAMESHWAR S/O VITHOBA GAIKWAD Vs. STATE OF MAHARASHTRA
November 14, 2011
RAMILA KILACHAND Vs. HARSH RAJNIKANTH KILACHAND
March 15, 2011
RAMKISAN SURAJMAL HARIJAN Vs. STATE OF MAHARASHTRA
December 23, 2011
RAMKISHAN ALIAS PINTYA Vs. STATE OF MAHARASHTRA
May 3, 2011
RAMKRISHNA MAHADEO WAGH Vs. RAMCHANDRA KESHAV KULKARNI
March 18, 2011
RAMKRISHNA PUNJO NEHATE Vs. SURYABHAN BANAJI SHINDE
March 10, 2011
RAMKRUSHNA PUSAJI KUSRAM Vs. STATE OF MAHARASHTRA
July 7, 2011
RAMKRUSHNA SOMAJI NADEKAR Vs. MANJUSHA
June 8, 2011
RAMLAL M. TAYADE Vs. SPECIAL LAND ACQUISITION OFFICER
July 29, 2011
RAMNARAYAN MOTILAL NAWANDAR Vs. STATE OF MAHARASHTRA AND ORS
September 28, 2011
RAMNATH ALIAS SAMEER VEREKAR Vs. STATE
September 16, 2011
RAMPRASAD VISHWANATH GUPTA Vs. PRAKASH GANPAT KADAM
January 21, 2011
RAMRAO BHIKAJI BODKHE Vs. MOHAMMAD ASHFAQ S/O MOHD SIDDIQUI
September 26, 2011
RAMRAO JOTI GODASE Vs. KISAN JOTI GODASE
October 17, 2011
RAMRATAN PANDURANG SUNWANI Vs. MAYA RAMRATAN SUNWANI
November 28, 2011
RAMU S/O HARISHCHANDRA BAWANE Vs. STATE OF MAHARASHTRA
May 2, 2011
RANGDAS SWAMI SHIKSHAN VIKAS MANDAL Vs. MUTYAL VILAS RAMBAU
August 6, 2011
RANISATI GINNING FACTORY Vs. REGIONAL P F COMMISSIONER
July 5, 2011
RANJANA SANJAY PARASHAR Vs. STATE OF MAHARASHTRA
January 20, 2011
RANJANA W/O GANESH SHRIPATRE Vs. STATE OF MAHARASHTRA
September 14, 2011
RANJITSINGH S/O DARSHANSINGH SIRDI Vs. STATE OF MAHARASHTRA
June 8, 2011
RANSUKH Vs. HANGAMABAI
August 12, 2011
RAOSAHEB D DESAI Vs. GIRIDHARLAL MOHANLAL GANGANI
August 16, 2011
RASTRIYA CHEMICALS AND FERTILISERS LTD Vs. UNION OF INDIA
June 28, 2011
RATAN LAXMAN JAGZAP Vs. STATE OF MAHARASHTRA
May 4, 2011
RATANSI R GADA Vs. ABHYUDAYA CO OPERATIVE BANK LTD
January 5, 2011
RATHNAM P.V. Vs. OFFICIAL LIQUIDATOR, HIGH COURT OF BOMBAY
October 13, 2011
RATNA RUPAL CO OPERATIVE HOUSING SOCIETY LTD Vs. RUPAL BUILDERS
June 27, 2011
RATTAN SUKA LILKE Vs. STATE OF MAHARASHTRA
September 23, 2011
RAVALNATH BUILDERS Vs. SEBASTIANO ESCOLASTICA BEATRIZ NUNES MENDONSA ALIAS BEATRIZ MEDONCA
October 19, 2011
RAVAN BALU INDALKAR Vs. STATE OF MAHARASHTRA
June 16, 2011
RAVI ALIAS RAVINDRA UMAJI GUNJKAR Vs. STATE OF MAHARASHTRA
March 16, 2011
RAVI KIRAN AGGARWAL Vs. MATADIN KEJRIWAL
December 21, 2011
RAVIKUMAR SHRICHANDJI KALRA Vs. PRADEEPSINGH SUNDERLAL CHOUHAN
July 14, 2011
RAVINDRA Vs. STATE OF MAHARASHTRA
April 26, 2011
RAVINDRA HANUMANT MANE Vs. STATE OF MAHARASHTRA
July 18, 2011
RAVINDRA S/O RATANRAO SONAWANE Vs. STATE OF MAHARASHTRA
March 30, 2011
RAVINSHANKAR RAMNARESH SINGH Vs. SENIOR INSPECTOR OF POLICE
January 20, 2011
RAYA GOPAL MOON Vs. STATE OF MAHARASHTRA
August 2, 2011
RAYMOND APOCIANO ROSARIO Vs. EUSEBIA ESPERANCE RODRIGUES
September 12, 2011
RAZIYABEE W/O SHAIKH SATTAR Vs. SURRENDRA S/O SHIVAJIRAO SANGLE
October 17, 2011
REAL ESTATE AGENCIES Vs. STATE OF GOA
March 24, 2011
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. SESA GOA LTD
September 20, 2011
REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION MUMBAI Vs. SYNDICATE OVERSEAS P LTD
July 6, 2011
REGISTRAR ADM Vs. KHANDU PUNJU JADHAV
April 8, 2011
REKHA Vs. SHIVAJI BHIMRAO SAPATE
March 16, 2011
REKHA DAMODAR JOSHI Vs. STATE OF MAHARASHTRA
January 21, 2011
REKHA PAPYA KALE Vs. STATE OF MAHARASHTRA
November 14, 2011
REKHA VINOD SHIVPUJE Vs. STATE OF MAHARASHTRA
September 27, 2011
RELIANCE MEDIA WORKS Vs. COMMISSIONER OF C. EX., MUMBAI-V
March 30, 2011
RELIANCE SECURITIES LTD Vs. BADRINATH M BODHAI
March 10, 2011
RENUKA AGRO PVT. LTD. Vs. STATE OF MAHARASHTRA
October 12, 2011
RENUKA W/O MOHAN PATEL Vs. STATE OF MAHARASHTRA
June 16, 2011
RESERVE BANK OF INDIA Vs. RUI FERREIRA
July 28, 2011
RETAILERS ASSOCIATION OF INDIA RAI Vs. UNION OF INDIA
August 4, 2011
REV. BATHUEL RAMCHANDRA TIWADE Vs. REV.DN. ALBERT DATTOBA LONDHE & ORS.
November 28, 2011
RIMA SINGH ALIAS RIMA SHAHI Vs. STATE OF MAHARASHTRA
September 13, 2011
RITA SAKHARAM PARAVDE Vs. STATE OF MAHARASHTRA
November 24, 2011
RITESH Vs. STATE OF MAHARASHTRA
July 29, 2011
RITU KISHORE BHATIA Vs. THE SENIOR POLICE INSPECTOR AND ORS.
July 8, 2011
RIVER VALLEY RESIDENTS WELFARE ASSOCIATION Vs. THE MUNICIPAL CORPORATION OF GREATER MUMBAI
September 14, 2011
ROBERT MEGHRAJ WANJARI Vs. PRAFULL ASHOKRAO SHELKE
July 27, 2011
ROBERT MOSES Vs. STATE OF MAHARASHTRA
July 18, 2011
ROHAN ARLEKAR Vs. THE SADA URBAN CO-OPERATIVE CREDIT SOCIETY LTD.
June 30, 2011
ROHIDAS DATTA FAL DESSAI Vs. SHERIFIN BI SHAIKH GAFAR
February 14, 2011
ROHIDAS DATTA FAL DESSAI, R/O VANTEM, FATORPA, QUEPEM-GOA Vs. SHERIFIN BI SHAIKH GAFAR, BENDORDEM, QUEPEM-GOA AND ORS.
February 4, 2011
ROHIDAS GANPAT GODSE Vs. PRINCIPAL G B KHARE COLLEGE
March 11, 2011
ROHIDAS MANIK KASRALE Vs. STATE OF MAHARASHTRA
December 7, 2011
ROOFIT INDUSTRIES P V T L T D Vs. THE STATE
May 2, 2011
ROQUE PHILIP FERNANDES Vs. SOUTH GOA PLANNING AND DEVELOPMENT AUTHORITY
April 28, 2011
ROSELLE MARIA FIGUEIREDO SOLOMON Vs. THE STATE OF GOA
September 29, 2011
ROUNAQUSINGH GURUDAYALSINGH KANDEY Vs. NITIN ANAND KSHIRSAGAR
May 5, 2011
ROYAL CARBON BLACK P LIMITED Vs. CHIEF COMMISSIONER OF CUSTOM
October 17, 2011
RUCHIKA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, PUNE
June 22, 2011
RUKHMINIBAI PRATISHTHAN Vs. RAVINDRA DEORAM PATIL
September 6, 2011
RUKMINI PAUTO VOILCAR Vs. RATNAKAR VASSUDEV CHARI
January 29, 2011
RUPAM PRALHAD BHARTIYA Vs. STATE OF MAHARASHTRA
May 6, 2011
RUSHIKESH TANAJI BHOITE Vs. STATE OF MAHARASHTRA
May 13, 2011
RUSHIKESH TANAJI BHOITE Vs. STATE OF MAHARASHTRA
September 16, 2011
RUTURAJ Vs. STATE OF MAHARASHTRA
August 5, 2011
S A RAVI S/O ANNAMALAI Vs. STATE THROUGH CENTRAL BUREAU OF INVESTIGATION HAVING THEIR OFFICE AT ALTINHO PANAJI GOA R/BY SENIOR PUBLIC PROSECUTOR C B I
April 18, 2011
S D MULEY Vs. JAIHIND INDUSTRIES
February 9, 2011
S K AGRAWAL Vs. VARSHA A MAHESHWARI
January 5, 2011
S K RAHIM S K KARIM Vs. STATE OF MAHARASHTRA
April 20, 2011
S S SAYYED Vs. HINDUSTAN AERONAUTICS LTD
July 18, 2011
SABAJI TUKARAM RANE Vs. GOPAL WAMAN RANE
February 3, 2011
SACHIN GAJANAN RAUT Vs. STATE OF MAHARASHTRA
July 5, 2011
SACHIN PARAB Vs. STATE OF GOA AND ORS
October 20, 2011
SACHINDRA UMANATH KOTIAN Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
April 26, 2011
SADANAND Vs. STATE
August 8, 2011
SADANAND ALIAS BHUI CHIMULKAR Vs. STATE OF GOA
February 7, 2011
SADANAND KASHIRAM SALVI Vs. STATE OF MAHARASHTRA
November 8, 2011
SADANAND MAHADEV KURDIKAR Vs. SOMESHWAR DEVASTHAN OF CURDI
September 6, 2011
SADASHIV MAHADEV GHATE Vs. STATE OF MAHARASHTRA
April 6, 2011
SADASHIV SAKHARAM PATIL Vs. CHANDRAKANT GOPAL DESALE
September 6, 2011
SADASHIVRAO MANDLIK KAGAL TALUKA SAHAKARI SAKHAR KARKHANA LTD Vs. REGIONAL JT DIRECTOR SUGAR
June 28, 2011
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June 29, 2011
SADODAY BUILDERS PRIVATE LTD Vs. JT CHARITY COMMISSIONER
June 23, 2011
SADRUDDIN Vs. PARSHURAM MAHADEO BRAMHANKAR
July 13, 2011
SADRUDDIN JIVABHAI JAFARI Vs. JAIN ENTERPRISES
October 19, 2011
SAGAR ANANDRAO CHALAKE Vs. ILAHI ADAM KALAVANT
January 24, 2011
SAGAR SHARMA Vs. ADDITIONAL COMMISSIONER OF INCOMETAX
February 4, 2011
SAHADAT HUSSAIN RAHIMAT HUSSAIN ALIAS KALOO Vs. STATE OF MAHARASHTRA
March 17, 2011
SAHAKAR MAHARSHI SHANKARRAO MOHITE PATIL SAHAKARI SAKHAR KARKHANA LTD Vs. STATE OF MAHARASHTRA
May 6, 2011
SAHEBRAO Vs. COLLECTOR JALNA
March 31, 2011
SAHNEY KIRKWOOD PRIVATE LIMITED Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX
July 29, 2011
SAHYADRI EARTHMOVERS Vs. L AND T FINANCE LTD
March 28, 2011
SAI OM PETRO SPECIALITIES LTD Vs. M INDUSTRIES
July 22, 2011
SAIMUDKHAN SARDARKHAN Vs. STATE OF MAHARASHTRA
December 1, 2011
SAJAL KUMAR MITRA Vs. STATE OF MAHARASHTRA
January 24, 2011
SAJID ABDUL SATTAR URANKAR Vs. STATE OF MAHARASHTRA
June 23, 2011
SAKHYBAI RAMDHAN JADHAV Vs. STATE OF MAHARASHTRA
August 26, 2011
SAKUMA EXPORTS LTD Vs. LOUIS DREFUS COMMODITIES SUISSE S A
November 15, 2011
SAKUMA EXPORTS LTD Vs. LOUIS DREFUS COMMODITIES SUISSE S.A.
October 5, 2011
SALIL ANUPENDRA CHATURVEDI Vs. STATE OF MAHARASHTRA
March 7, 2011
SALIM ALIAS RAJU KARAMALI ANSARI Vs. STATE OF MAHARASHTRA
October 14, 2011
SALIM KHAN SAHEB KHAN Vs. STATE OF MAHARASHTRA
November 30, 2011
SALIMODDIN GULAM DASTAGIR SHAIKH Vs. STATE OF MAHARASHTRA
February 15, 2011
SAMADHAN Vs. PUNJABRAO DESHMUKH KRISHI VIDYAPEETH
July 25, 2011
SAMAYYA Vs. STATE OF MAHARASHTRA
March 1, 2011
SAMBHAJI DAGADU PATIL Vs. STATE OF MAHARASHTRA
March 28, 2011
SAMBHAJI RAJE SADASHIV DAHATONDE Vs. STATE OF MAHARASHTRA
January 5, 2011
SAMBHAJI S/O LAXMANRAO PAWAR AGE: 58 YEARS OCC: BUSINESS R/O HOUSE NO 1383 PHULE NAGAR NANDED DISTRICT NANDED Vs. BHASKARRAO S/O BAPURAO KHATGAONKAR PATIL
April 25, 2011
SAMBHUGIR SANSTHAN TRUST Vs. GOPAL TULSHIRAM VIDHATE
December 7, 2011
SAMEER L NAGVEKAR Vs. CHANDRAVATI D MANDREKAR
June 7, 2011
SAMINA Vs. SALEEM
February 25, 2011
SAMPAT NIYATI BAHADUR SHILPA Vs. UNIVERSITY OF MUMBAI
March 18, 2011
SAMSON JULIAS CRASTO Vs. STATE
October 14, 2011
SAMTA VIKAS MANDAL Vs. SHAIKH SIRAJUDDIN
June 14, 2011
SANAND PROPERTIES (P) LTD Vs. JOINT COMMISSIONER OF INCOME TAX
September 23, 2011
SANAND PROPERTIES PVT. LTD. Vs. JOINT COMMISSIONER OF INCOME TAX, RANGE-6
December 19, 2011
SANCHITA AMITABH DASGUPTA Vs. AMITABH PRASHANT DASGUPTA
March 3, 2011
SANDEEP Vs. ANIL
June 9, 2011
SANDEEP Vs. STATE OF MAHARASHTRA
July 11, 2011
SANDEEP S. MHAMUNKAR Vs. UNION OF INDIA
June 27, 2011
SANDEEP S/O BALA DUBELE Vs. JANABAI W/O SUBHASH DUBELE
August 3, 2011
SANDEEP SUBHASH KUNGULWAR Vs. STATE OF MAHARASHTRA
May 3, 2011
SANDOZ PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 29, 2011
SANGEETA ASHOK SANAP Vs. STATE OF MAHARASHTRA
January 28, 2011
SANGEETA SANJAY LAKHOTE Vs. STATE OF MAHARASHTRA
March 3, 2011
SANGITA ARJUN GOSAVI Vs. ARJUN DATTATRAYA GOSAVI
April 1, 2011
SANGITA BALA JADHAV Vs. STATE OF MAHARASHTRA
November 8, 2011
SANGITA BALASAHEB KOKARE Vs. ALKA VIJAYRAO MORE
November 25, 2011
SANGMESHWAR SUGAR LIMITED Vs. STATE OF MAHARASHTRA
December 14, 2011
SANGRAM S/O JANARDHAN TUPE Vs. STATE OF MAHARASHTRA
March 24, 2011
SANJAY Vs. STATE OF MAHARASHTRA
April 20, 2011
SANJAY Vs. STATE OF MAHARASHTRA
February 9, 2011
SANJAY ANGAD CHADDAH Vs. DEEPA SANJAY CHADDAH
February 11, 2011
SANJAY BABUBHAI SHAH Vs. STATE OF MAHARASHTRA
January 17, 2011
SANJAY CHHAGAN JADHAV Vs. STATE OF MAHARASHTRA
June 30, 2011
SANJAY DINANATH TIWARI Vs. DIRECTOR GENERAL OF POLICE ANTI CORRUPTION
July 21, 2011
SANJAY GADEKAR Vs. STATE OF GOA THROUGH UNDER
April 8, 2011
SANJAY GULABRAO JUNONKAR Vs. RAKESHSINGH NIRANJANSINGH CHAUHAN
July 26, 2011
SANJAY KAMLAKANT RAO Vs. STATE OF MAHARASHTRA
August 1, 2011
SANJAY LEELA BHANSALI Vs. STATE OF MAHARASHTRA
March 7, 2011
SANJAY SHRIRAM GONDCHAR Vs. STATE OF MAHARASHTRA
February 11, 2011
SANJAY UDAHHAV SONAWANE Vs. STATE OF MAHARASHTRA
July 7, 2011
SANJAYKUMAR Vs. STATE OF MAHARASHTRA
February 28, 2011
SANJEEV GANESH NAIK Vs. VIJAY LAXMAN CHOUGULE
June 23, 2011
SANJEEV SINGH CHADHA Vs. STATE OF MAHARASHTRA
December 17, 2011
SANJEEV VYANKATESH RANADE Vs. MEGHNA SANJEEV RANADE
July 21, 2011
SANJIV GAJANAN PUNALEKAR Vs. UNION OF INDIA MINISTRY OF MINORITY AFFAIRS THROUGH DEPARTMENT OF LAW AYAKAR BHAVAN MUMBAI
June 6, 2011
SANTABAI DATTATRAYA KADAM Vs. UNION OF INDIA
June 27, 2011
SANTDAS Vs. GIRDHARI
August 5, 2011
SANTOSH Vs. STATE OF MAHARASHTRA
July 20, 2011
SANTOSH Vs. ZILLA PARISHAD AMRAVATI
April 21, 2011
SANTOSH ALIAS GOTU LALJI Vs. STATE OF MAHARASHTRA
November 30, 2011
SANTOSH BALU GONDHALI Vs. STATE OF MAHARASHTRA
January 25, 2011
SANTOSH DATTA CHITALKAR Vs. MAHARASHTRA STATE ELECTRICITY BOARD
March 3, 2011
SANTOSH GOVARDHAN BILAWAL Vs. STATE OF MAHARASHTRA
September 13, 2011
SANTOSH RAGHUNATH PATIL Vs. DEPUTY COMMISSIONER OF POLICE
April 25, 2011
SANTOSH TUKARAM CHAVAN Vs. STATE OF MAHARASHTRA
December 1, 2011
SANTOSHI MAHILA MANDAL Vs. PRESIDING OFFICER ADDITIONAL SCHOOL TRIBUNAL
July 1, 2011
SARASWAT CO OPERATIVE BANK LIMITED Vs. SARASWAT CO OPERATIVE BANK EMPLOYEES UNION
August 12, 2011
SARASWAT CO OPERATIVE BANK LTD Vs. FARIRUDDIN QUERESHI N
February 25, 2011
SARASWAT COOPERATIVE BANK LIMITED Vs. STATE OF MAHARASHTRA
July 28, 2011
SARASWATI GURUSHANTAYAA SWAMI Vs. SULBHA MALAPPA CHINCHOLE
December 17, 2011
SARDARKHAN S/OIMAMKHAN PATHAN Vs. STATE OF MAHARASHTRA
June 20, 2011
SARDESSAI ENGINEERING WORKS Vs. THE CONSUMER GRIEVANCE REDRESSAL FORUM (CGRF)
November 17, 2011
SAREGAMA INDIA LIMITED Vs. MAHAL PICTURES PRIVATE LIMITED
September 22, 2011
SARJERAO RANGRAO INGALE Vs. STATE OF MAHARASHTRA
February 24, 2011
SARJERAO SHAHAJI KOKARE Vs. STATE OF MAHARASHTRA
September 8, 2011
SARJUBAI Vs. STATE OF MAHARASHTRA
January 11, 2011
SARPURLO NARAYAN DESSAI, SON OF NARAYAN DESSAI Vs. KUM BERALDIN TAVARES, DAUGHTER OF EGIDIO TAVARES,
February 17, 2011
SATCHI DEVELOPMENT COMPANY PVT LTD Vs. KARISHMA MAHTANI ALIAS VIJAYALAKSHMI SHYAMSUNDER ADVANI
July 19, 2011
SATISH Vs. STATE OF MAHARASHTRA
July 12, 2011
SATISH Vs. STATE OF MAHARASHTRA
May 4, 2011
SATISH GAYAJI GAIKWAD Vs. STATE OF MAHARASHTRA
June 13, 2011
SATISH KUNDANLAL AGARWAL Vs. STATE OF MAHARASHTRA
September 30, 2011
SATISH RAMSING MUNGONA Vs. STATE OF MAHARASHTRA
October 3, 2011
SATNAMSINGH GURUDAYAL SINGH SODI Vs. STATE OF MAHARASHTRA
August 12, 2011
SATYABHAMA GULABRAO BHOYAR Vs. DINESH SHAMRAOJI RAUT
April 21, 2011
SATYANARAYAN BISANLAL AGARWAL Vs. STATE OF MAHARASHTRA
August 4, 2011
SATYAWAN J MAHALE Vs. UNION OF INDIA
August 3, 2011
SATYAWATI W/O NARENDRA MISHRA Vs. VISHNUKUMAR
July 13, 2011
SAU INDUMATI ARAVINDA DHUPKAR Vs. ARVINDA WAMAN DHUPKAR
January 28, 2011
SAU KASABAI Vs. SAU CHANDRABHAGABAI
November 22, 2011
SAU SHINDUBAI W/O. ANNA JADHAV Vs. MHASU S/O BABURAO JADHAV
January 10, 2011
SAU SURYAKANTA RAMESH AJMERA Vs. STATE OF MAHARASHTRA
January 12, 2011
SAVIO RODRIGUES Vs. UNION OF INDIA
April 18, 2011
SAVITA MAGAR MIRGE Vs. SCHEDULED CASTES VIMUKTA JATIS
September 19, 2011
SAVITA SHANTARAM SHELAR Vs. SHANTARAM KACHARU SHELAR
September 27, 2011
SAVITABAI SANJAY MESHRAM Vs. ARVIND BHIMRAOJI MHALA
June 14, 2011
SAVITRI DIVAKARAN Vs. UNION OF INDIA
April 19, 2011
SAVITRIBAI Vs. DEORAO
February 22, 2011
SAYED ISMAIL Vs. IMAMBEE AND ORS.
May 6, 2011
SAYEED SHAMSHUL HASAN Vs. MUMBAI HOUSING AND AREA DEVELOPMENT BOARD
November 25, 2011
SAYYAD NAZAR ABBAS ALIAS KAIFFI HUSSAN ABBAS Vs. STATE OF MAHARASHTRA
December 2, 2011
SAYYED AMAAN SAYED IMAM Vs. STATE OF MAHARASHTRA
January 25, 2011
SAYYED MAKSOOD ALI Vs. URUJ E URDU EDUCATION SOCIETY
July 14, 2011
SAYYED TAREQUE ALI Vs. STATE OF MAHARASHTRA
August 10, 2011
SEA POLY PLAST INDIA PVT LTD Vs. UNION OF INDIA
November 14, 2011
SEALAND SHIPPING AND EXPORT PVT LTD Vs. KIN SHIP SERVICES INDIA PVT LTD
June 6, 2011
SECRETARY PRATIBHA SHIKSHAN PRASARAK MANDAL Vs. PRESIDING OFFICER
June 16, 2011
SECRETARY RASHTRA SANT TUKDOJI MAHARAJ TECHNICAL AND EDUCATION SOCIETY Vs. ARUN DAMODHAR HEMANE
July 4, 2011
SECURITY GUARDS BOARD FOR GREATER MUMBAI AND THANE DISTRICT Vs. COMMISSIONER OF CENTRAL EXCISE, THANE II, MUMBAI AND ANOTHER
September 21, 2011
SEEMA AJAJY BHOOSREDDY Vs. STATE OF MAHARASHTRA
August 4, 2011
SENAPATI BAPAT NAGARI SAHAKARI PAT PURAVATHA SANSTHA MARYADIT Vs. SAU SAVITA SATISH BIHANI
September 23, 2011
SERGI TRANSFORMERS EXPLOSION PREVENTION TECHNOLOGIES PRIVATE LIMITED Vs. CTR MANUFACTURING INDUSTRIES LIMITED
June 6, 2011
SERGIO S/O DAMASO DIAS Vs. GERVAZIO NORBERT PERES
March 4, 2011
SERUM INSTITUTE OF INDIA LIMITED Vs. GREEN SIGNAL BIO PHARMA PVT LTD
June 14, 2011
SEVERN TRENT WATER PURIFICATION INC Vs. CHLORO CONTROLS INDIA PVT LTD
July 28, 2011
SHABBIR MOHAMED ISHAQUE BAGWAN Vs. STATE OF MAHARASHTRA
February 10, 2011
SHABBIRBHAI BOOKWALA Vs. STATE OF MAHARASHTRA
July 15, 2011
SHAH JAYSHREE MANILAL PUSHPABEN Vs. STATE OF MAHARASHTRA
November 22, 2011
SHAH PULP PAPER MILLS LIMITED Vs. UNION OF INDIA
November 8, 2011
SHAHID RIZWAN KHAN Vs. MASOOR
July 7, 2011
SHAHNA WAZKHAN S/O ABDUL RAIHMANKHAN Vs. AZARUNNISA BEGUM W/O MOHD ABDUL RAUF
October 11, 2011
SHAIK AMIRUDDIN Vs. CORPORATION OF CITY OF PANAJI
November 23, 2011
SHAIKH ABDUL NAEEM Vs. STATE OF MAHARASHTRA
January 18, 2011
SHAIKH ABDUL RAZAK Vs. TULSAPPA MALIYAPPA KARUR
April 29, 2011
SHAIKH AHMED NAZIR AHMED Vs. STATE OF MAHARASHTRA
March 7, 2011
SHAIKH BABA Vs. STATE OF MAHARASHTRA
January 24, 2011
SHAIKH CHAND Vs. STATE OF MAHARASHTRA
January 18, 2011
SHAIKH DAYAN SHAIKH LUKMAN Vs. STATE OF MAHARASHTRA
March 11, 2011
SHAIKH GAFFAR SHAIKH ABDULLA Vs. GAJANAN BAJIRAO CHAUDHARI
June 21, 2011
SHAIKH GULAB SHAIKH AHMED Vs. STATE OF MAHARASHTRA
November 29, 2011
SHAIKH HASAN S/O SHAIKH HUSAIN ALIAS NANIKA HASAN Vs. STATE OF MAHARASHTRA
December 7, 2011
SHAIKH KALAM Vs. THE STATE OF MAHARASHTRA
December 9, 2011
SHAIKH KHALED Vs. STATE OF MAHARASHTRA
March 7, 2011
SHAIKH MEHMOOD SHAIKH BIBHAN Vs. AUTHORIZED OFFICER
January 13, 2011
SHAIKH RAHIM Vs. STATE OF MAHARASHTRA
March 21, 2011
SHAIKH SALIM Vs. STATE OF MAHARASHTRA
March 7, 2011
SHAIKH SALIM PASHA KHAJA PASHA Vs. DIVISIONAL COMMISSIONER
November 8, 2011
SHAIKH YUSUF BHAI CHAWALA Vs. STATE OF MAHARASHTRA
September 21, 2011
SHAIKH ZAKIR SHAIKH NASIR Vs. STATE OF MAHARASHTRA
July 5, 2011
SHAIKHINABEE SAYYAD WALI SHAIKH Vs. SAYED WALI
March 16, 2011
SHAILESH GADEKAR Vs. STATE OF GOA
January 10, 2011
SHAILESH NARAYAN SHINDE Vs. CHETAN VITTHAL TUPE
August 10, 2011
SHAKUNTALA P SONAWANE Vs. MAIMUNABAI B MANIYAR & OTHERS
August 30, 2011
SHAKUNTALABAI Vs. STATE OF MAHARASHTRA
January 6, 2011
SHALBY LIMITED Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY SECRETARIAT PORVORIM-GOA
August 12, 2011
SHAMIN ALIAS CHINTU JAMALUDDIN SHAIKH Vs. SENIOR INSPECTOR OF POLICE
March 24, 2011
SHAMRAO S/O PUNYAJI MORE Vs. STATE OF MAHARASHTRA
November 9, 2011
SHAMRAO SITARAM ADHE Vs. STATE OF MAHARASHTRA
September 20, 2011
SHAMSHER SINGH BALWINDER Vs. STATE OF MAHARASHTRA
October 11, 2011
SHANKAR Vs. BHAURAO
December 8, 2011
SHANKAR Vs. GORAKH
July 6, 2011
SHANKAR APPA MALI Vs. ANANDA MAHADEO MALI
July 7, 2011
SHANKAR B MANE Vs. BABU G MANE
September 27, 2011
SHANKAR KESHAV CHOPDE Vs. DNYANU BABU SHINDE
November 25, 2011
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February 4, 2011
SHANKAR PANDURANG GAIKWAD Vs. TRISTAR CONTAINER AND CARGO
July 11, 2011
SHANKAR RAGHUNATH JOG Vs. TALAULICAR AND SONS PVT LTD
August 12, 2011
SHANKARLAL GANULAL KHANDELWAL Vs. BALMUKUND SURAJMAL BHARUKA
April 20, 2011
SHANKARRAO AMBRUSHI BORKAR Vs. STATE OF MAHARASHTRA
March 31, 2011
SHANTARAM Vs. DIPAK
June 20, 2011
SHANTARAM Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
March 1, 2011
SHANTARAM S/O LAXMAN TANDE Vs. DIPAK S/O MADHAV GAIKWAD
May 6, 2011
SHANTARAM S/O. LAXMAN TADE Vs. DIPAK S/O MADHAV GAIKWAD
June 23, 2011
SHANTIBAI Vs. VITTHAL RAMCHANDRA JADHAV
May 5, 2011
SHANTILAL KHUSHALDAS PVT LTD Vs. RADHA NANDLAL KARLO
February 10, 2011
SHARAD MURLIDHAR SHUKLA Vs. SHANKAR RAMKRUSHNA LAKADE
March 10, 2011
SHARAD S/O KESHAVRAO KUBDE Vs. JAWAHAR CO-OPERATIVE HOUSING SOCIETY LIMITED
January 20, 2011
SHARAD VASANT SAWANT Vs. ASHOK LAXMAN PATEL
January 18, 2011
SHARDA MOTOR INDUSTRIES LTD Vs. UNION OF INDIA
February 17, 2011
SHARDA RAJE UDAY SINGH RAO GAEKWAR Vs. VEER CORPORATION
December 13, 2011
SHARDABAI W/O ANILPRASAD JAISWAL Vs. AMARPRASAD S/O ANANDPRASAD JAISWAL
January 5, 2011
SHAREKHAN LIMITED Vs. NITA THAKKAR
March 7, 2011
SHARIFA ALIAS SAFURA BI Vs. SHAIKH HANIF
February 4, 2011
SHARIFA BEGUM LALMOHAMMED SHAIKH Vs. KHOT DONGARI CO OPERATIVE HOUSING SOCIETY PROP
August 2, 2011
SHARP MENTHOL INDIA LTD. Vs. UNION OF INDIA (UOI)
April 6, 2011
SHARVAN DEVELOPERS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
December 21, 2011
SHASHIKANT Vs. NIRMALA
April 19, 2011
SHASHIKANT G MEHTA Vs. SOONOO MINOO KHAJOTIA
May 4, 2011
SHASHIKANT GANGADHAR THORAT Vs. PUNJA GANGADHAR THORAT
April 7, 2011
SHASHIKANT KESHAVRAO MASKE Vs. STATE OF MAHARASHTRA
November 18, 2011
SHASHIKANT NARAYAN SAUDAGAR Vs. SRIKRISHNA YESHWANT
September 9, 2011
SHASHIKANT R KULKARNI Vs. STATE OF MAHARASHTRA
March 24, 2011
SHASHINDRA MAHALING NAIK Vs. STATE OF MAHARASHTRA
April 8, 2011
SHATRUGHNA JAGLU UKEY Vs. STATE OF MAHARASHTRA
September 20, 2011
SHAVAK BURJORJI PATELL Vs. JAMSHID KERSI DALAL
July 11, 2011
SHEELA SANJAY SHARMA Vs. VIDYA RAJENDRA SHENDE
June 23, 2011
SHEETAL HITESH THAWKAR Vs. HITESH VIJAY THAWKAR
June 28, 2011
SHEIKH ABDULLAH Vs. HUNSNAARA PARVEEN
September 15, 2011
SHEIKH ABDULLAH Vs. HUSNAARA PARVEEN WIFE OF SHEIK ABDULLA
September 14, 2011
SHEIKH HUSSAIN ALIAS SHEIKH LAKHAN ALIAS SHEIKH IBRAHIM Vs. STATE OF MAHARASHTRA
March 31, 2011
SHEIKH RASHID SHEIKH YAKUB Vs. STATE OF MAHARASHTRA
October 4, 2011
SHEIKH SHABBIR Vs. STATE OF MAHARASHTRA
July 5, 2011
SHENAZ ARVIND MUDBHATKAL Vs. ARVIND RAMKRISHNA MUDBHATKAL
September 16, 2011
SHESHRAO Vs. STATE OF MAHARASHTRA
February 1, 2011
SHESHRAO S/O VISHWANATHRAO Vs. STATE OF MAHARASHTRA
March 22, 2011
SHESHRAO TRIMBAKRO PATIL Vs. TRIMBAKRAO SHRIRANGRAO BHISE
July 18, 2011
SHESHRAO VITHOBAJI LAKHAPURKAR Vs. SHYAMRAO SHILADIN JAISWAL
August 1, 2011
SHEWANTABAI Vs. ARUN
January 25, 2011
SHILPA ASHWIN AADE Vs. STATE OF MAHARASHTRA
November 25, 2011
SHINE ENTERPRISES Vs. SHRI DATTARAM NARAYAN MARATHE
February 3, 2011
SHIPPING CORPORATION OF INDIA LTD Vs. RATANJI SOMABHAI TANDEL
January 21, 2011
SHIREEN SAMI GADIALI Vs. SPENTA CO OP HSG SOC LTD
April 21, 2011
SHIV HERBAL RESEARCH LABORATORY LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONNER
January 13, 2011
SHIV KUMAR SINGH DAGDUSINGH THAKUR 31 NAV NIRMAN HOUSING SOCIETY RANA PRATAP NAGAR NAGPUR Vs. MALTI W/O SHIV KUMAR SINGH DAGDU SINGH THAKUR
April 29, 2011
SHIVAJI Vs. SECRETARY MARATHWADA SHIKSHAN PRASARAK MANDAL
April 15, 2011
SHIVAJI Vs. STATE OF MAHARASHTRA
January 25, 2011
SHIVAJI Vs. STATE OF MAHARASHTRA
March 14, 2011
SHIVAJI BABURAO GHADAGE Vs. STATE OF MAHARASHTRA
April 20, 2011
SHIVAJI BHAU KONDHARE Vs. ROHIDAS TANAJI KONDHARE
December 15, 2011
SHIVAJI DNYANDEO PATIL Vs. MEDICAL COUNCIL OF INDIA
October 10, 2011
SHIVAJI EDUCATION SOCIETY Vs. PRESIDING OFFICER
November 25, 2011
SHIVAJI EDUCATION SOCIETY Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES
October 4, 2011
SHIVAJI EDUCATION SOCIETY AMRAVATI Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES
October 1, 2011
SHIVAJI MANOHAR KALE Vs. ADDITIONAL DIVISIONAL COMMISSIONER AURANGABAD DIVISION
July 13, 2011
SHIVAJI SHRIMANT MANDALE Vs. STATE OF MAHARASHTRA
August 3, 2011
SHIVAJI SHRIPATI GAIKWAD Vs. STATE OF MAHARASHTRA
September 30, 2011
SHIVAJI TULSHIRAM THAKRE Vs. STATE OF MAHARASHTRA
September 20, 2011
SHIVAJI VASANG BAGALE Vs. STATE OF MAHARASHTRA
October 18, 2011
SHIVAJI VISHNU KSHIRSAGAR Vs. SAYAJI VITTHAL KSHIRSAGAR
November 9, 2011
SHIVDUTTA EDUCATION TRUST Vs. HARISHCHANDRA RAJABALI YADAV
December 19, 2011
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April 15, 2011
SHIVLAL Vs. STATE OF MAHARASHTRA
March 1, 2011
SHIVNATH Vs. RAMDAYAL SURAJMAL RATHI
January 6, 2011
SHIVPRAKASH SETH Vs. STATE OF MAHARASHTRA
August 25, 2011
SHIVRAM A. GALBE Vs. THE STATE OF MAHARASHTRA, THROUGH GOVERNMENT PLEADER HIGH COURT AURANGABAD AND THE ADDITIONAL COMMISSIONER, AURANGABAD DIVISION
March 7, 2011
SHIVU CHANDRAM LONI Vs. STATE OF MAHARASHTRA
September 6, 2011
SHOBHA R KALANGUTKAR Vs. STATE OF GOA THROUGH CHIEF
January 17, 2011
SHOBHABAI PRAKASH TELURE Vs. STATE OF MAHARASHTRA
October 4, 2011
SHONKH TECHNOLOGY INTERNATIONAL LTD Vs. STATE INFORMATION COMMISSION
July 1, 2011
SHRAP EYE DETECTIVE SERVICES Vs. EMPLOYEES STATE INSURANCE CORPORATION
June 24, 2011
SHRAWAN Vs. STATE OF MAHARASHTRA
March 25, 2011
SHREE GANESH INTERNATIONAL Vs. UNION OF INDIA
June 15, 2011
SHREE HARI CHEMICALS EXPORTS LTD. Vs. UNION OF INDIA
August 1, 2011
SHREE SIDDHI PROCESSORS Vs. UNION OF INDIA
July 4, 2011
SHREE VARUN TRADING CO Vs. MAHESH ASSOCIATES
December 10, 2011
SHREE VARUN TRADING CO Vs. MAHESH ASSOCIATES
December 20, 2011
SHREE VINDHYA PAPER MILLS LTD Vs. STRESSED ASSETS STABILIZATION FUND
November 15, 2011
SHREYASH Vs. STATE OF MAHARASHTRA
September 30, 2011
SHRI ANIL PARSHURAM AUDI AND OTHERS Vs. SHRI SHRIKANT PARSHURAM S. AUDI AND OTHERS
March 10, 2011
SHRI ANTONIO FRANCISCO LIGORIO FERNANDES, AND HIS WIFE, Vs. SHRI INACIO FILIPE FERNANDES AND HIS WIFE AND ORS.
November 16, 2011
SHRI ANTONIO MARTINS (DEC.) THROUGH LEGAL HEIRS (SON) JOSE MARTINS Vs. SMT. FANNY LYDIA DSILVA AND SMT. LOURENTINA RODRIGUES
June 24, 2011
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January 19, 2011
SHRI BALCHANDRA ANANT WAGLE Vs. LAND ACQUISITION OFFICER
December 23, 2011
SHRI BALKRISHNA SHIVRAM NAIK GAONKAR, AGED 44 YEARS, LANDLORD, MARRIED, AND HIS WIFE, Vs. STATE OF GOA, REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT OF GOA, SECRETARIAT, PANAJI, GOA.,
November 25, 2011
SHRI CHANDRAKANT BABU NAIK, AGED 60 YEARS, MARRIED, RETIRED AND SMT. SAVITRI VAMAN NAIK, AGED ABOUT 70 YEARS, WIDOW OF LATE VAMAN BABU NAIK, HOUSEWIFE; (SINCE DECEASED) REPRESENTED BY HER LEGAL HEIR, (A) SAKOBA VAMAN NAIK AND ORS. Vs. SHRI ROHIDAS SUKDO NAIK, AGED 64 YEARS, AGRICULTURIST, AND HIS WIFE,
April 11, 2011
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April 18, 2011
SHRI FRANCISCO ALBERTO LOURENCE DE CUNHA, R/O. CUELM, CANSAULIM, SALCETE, GOA Vs. LEOPOLDINA PEREIRA E MENDONCA, (SINCE DECEASED) NOW REPRESENTED BY HER LEGAL HEIRS AS UNDER AND ORS.AND SHRI LOUENCINHO VICTORIA, R/O. CANSAULIM, MORMUGAO TALUKA, GOA.
December 22, 2011
SHRI GAJENDRA PURUSHOTTAM KALANGUTKAR AND Vs. SHRI ANAND LINGAPPA MURGODI,
February 9, 2011
SHRI GOPALDAS DEOSTHAN Vs. STATE OF MAHARASHTRA
February 9, 2011
SHRI HARISHCHANDRA PANGLO GAUNKAR AND ORS. Vs. SHRI SHAMBU DACU SALELKAR AND ORS.
February 1, 2011
SHRI INACIO D SOUZA Vs. SHRI DIAGO RIBEIRO
May 2, 2011
SHRI ISMAIL BAIG AND ORS. Vs. SMT. AMINA BI AND ORS.
April 1, 2011
SHRI KRISHNA HARI VAINGANKAR Vs. SHRI TUKARAM BHIVA VAINGANKAR
June 7, 2011
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January 17, 2011
SHRI LAXMANJI MOTGHARE CHARITABLE TRUST Vs. RASHTRA SANT TUKDOJI MAHARAJ
January 13, 2011
SHRI MADHUKAR V WAGH Vs. CHIEF EXECUTIVE OFFICER ALIBAG
November 23, 2011
SHRI MAHADEV SAJRO SHET TALPY, (MANOHAR MAHADEV TALPY SON OF DECEASED AND ORS.) AND ORS. Vs. SHRI BABAJI SAGUN TALPY (SUNDARE BABAJI TALPY, WIFE AND ORS.),
January 12, 2011
SHRI MANUEL DO ROSARIO Vs. NIVRATTI MADHAV NAIK
April 20, 2011
SHRI MATANHY SALDANHA Vs. JITENDAR DESHPRABHU
August 12, 2011
SHRI NARESH CHANDRA AGARWAL, ADULT, OCCUPATION-DIRECTOR/OFFICER AND SHRI KEDARNATH P. AGARWAL, ADULT, OCCUPATION - DIRECTOR/ OFFICER Vs. GOVERNMENT OF INDIA,MINISTRY OF COMPANIES AFFAIRS, OFFICE OF REGISTRAR OF COMPANIES, SHRI SANJAY KUMAR GUPTA, REGISTRAR OF COMPANIES
October 20, 2011
SHRI OLIVIO AGNELO DA CRUZ PINTO SHRI BARNABE F.X. PINTO Vs. THE ADMINISTRATIVE TRIBUNAL, BY ITS CHAIRMAN AND GREENLAND HOUSING COOPERATIVE SOCIETY, BY ITS CHAIRMAN
January 21, 2011
SHRI PATIRAM Vs. STATE OF MAHARASHTRA
June 29, 2011
SHRI PEDRO FERNANDES Vs. SHRI ROSARINHO MENEZES
December 23, 2011
SHRI PRADIP VASANT BAVKAR Vs. STATE OF MAHARASHTRA
November 16, 2011
SHRI PRAKASH BALKRISHNA NAIK PRATAPRAO SARDESSAI AND SMT. JYOTI PRAKASH NAIK PRATAPRAO SARDESSAI, BOTH RESIDENT OF CORTALIM GOA Vs. SHRI SURENDRA BALKRISHNA NAIK PRATAPRAO SARDESSAI AND SMT. PUSPHA SURENDRA NAIK PRATAPRAO SARDESSAI, BOTH RESIDENT OF MARGAO
August 25, 2011
SHRI RAJU BIHARI @ RAJESH KUMAR Vs. STATE OF GOA, THROUGH, CHIEF SECRETARY,
March 30, 2011
SHRI RAVINDRA PRAKASH NIKAM Vs. COMMISSIONER OF POLICE SOLAPUR
July 6, 2011
SHRI RICHARD DINIZ, S/O. PATRICK DINIZ, AGED ABOUT 29 YEARS, SERVICE, RESIDENT OF HOUSE NO. 887, PONTEMOL, CURCHOREM - GOA Vs. SHRI CHANDRAKANT NITU SAWANT DESSAI, MAJOR OF AGE, BUSINESS, RESIDENT OF HOUSE NO. 20, SAWANTWADA, KAKODA - GOA,
November 18, 2011
SHRI S.A. RAVI, S/O ANNAMALAI Vs. STATE THROUGH CENTRAL BUREAU OF INVESTIGATION HAVING THEIR OFFICE AT ALTINHO, PANAJI, GOA. REP. BY SENIOR PUBLIC PROSECUTOR C.B.I.
January 17, 2011
SHRI SAI VIVIDH KARYAKARI SEVA SAHKARI SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
August 11, 2011
SHRI SAIBABA GRAMIN VIKAS SANSTHA Vs. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY
March 9, 2011
SHRI SAMARTH SEVA MANDAL SAJJANGAD Vs. RAMDAS SWAMI SANSTHAN TRUST
May 3, 2011
SHRI SATERI BHUMIKA TEMPLE Vs. GOMANTAK D.B.S. SANSTHAN KASARPAL AND ORS.
January 7, 2011
SHRI SHAHU CHHATRAPATI SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
March 29, 2011
SHRI SHARDA BHAVAN EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
July 27, 2011
SHRI SRIHARI SUBRAI NAIK KURADE, Vs. MR. LOURENCO COLACO, SON OF LATE SEBASTIAO COLACO AND MRS. SUZANA COLACO
February 11, 2011
SHRI TAJODDIN IMAM HUSSAIN SHILEDAR, S/O. IMAM HUSSAIN SHILEDAR Vs. THE STATE THROUGH THE MAMLATDAR OF SATTARI,
September 21, 2011
SHRI TUKARAM KANA JOSHI AND ORS. Vs. M.I.D.C. & ANR.
November 14, 2011
SHRI UDESH NAIK Vs. SHRI HONDU ALIAS NAVNATH YESHWANT NAIK
November 17, 2011
SHRI VARDACHARI Vs. STATE OF MAHARASHTRA
July 21, 2011
SHRI VENCESLAO GONSALVES (SINCE DECEASED) THROUGH HIS LEGAL REPRESENTATIVE SHRI GABRIEL GONSALVES, A ESTRELA HOTEL, OFF HIGHWAY NH-17, SANTA CRUZ, ILHAS, GOA, Vs. THE ADMINISTRATIVE TRIBUNAL, BY ITS CHAIRMAN, PANAJI, GOA,
October 21, 2011
SHRI VIKAS BHAGAT, RESIDENT OF PALOLEM, CANACONA-GOA Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY, HAVING OFFICE AT SALIGAO, BARDEZ-GOA AND ORS.
February 3, 2011
SHRI WARANA AGRICULTURAL GOODS PROCESSING CO OPERATIVE SOCIETY LTD Vs. DILIP D PATIL
May 3, 2011
SHRI ZILO ZO Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY SECRETARIAT PANAJI GOA
May 6, 2011
SHRI. AGOSTINHO DA COSTA AND ANR. Vs. SHRI ANTONIO SANTANA FERANNDES AND ANR.
March 31, 2011
SHRI. BALCRISNA SHIVRAM NAIK GAONKAR Vs. SPL. L. ACQ. OFFICER S.I.P.I.D. COMPLEX MARGAO & ANR.
April 26, 2011
SHRI. GOPINATH MORAJKAR Vs. MR. PANDURANG DABHOLKAR AND ANR.
March 28, 2011
SHRI. NANDKISHOR KANHYALAL AGRAWAL Vs. DHULE MUNICIPAL CORPORATION, THE ADMINISTRATOR DHULE MUNICIPAL CORPORATION AND DEPUTY COMMISSIONER DHULE MUNICIPAL CORPORATION
August 9, 2011
SHRI. TUKARAM S/O DAJIBA HARKAL Vs. THE STATE OF MAHARASHTRA AND
March 9, 2011
SHRICHAND S/O ROCHALDAS KHEMANI Vs. ABDUL RAZZAK
August 26, 2011
SHRICHAND VISHANDAS RAHEJA Vs. PURSHOTAM VISHANDAS RAHEJA
May 5, 2011
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December 17, 2011
SHRIDHAR RAMACHANDRA NAIK GAUNEKAR AND ORS. Vs. DEPUTY COLLECTOR AND S.D.O. AND DIRECTOR OF FIRE SERVICE, ST. INEZ
August 12, 2011
SHRIHARI KURADE Vs. DY COLLECTOR LA
August 12, 2011
SHRIKANT CHANDRAKANT SAINDANE Vs. STATE OF MAHARASHTRA
August 25, 2011
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July 8, 2011
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December 12, 2011
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August 26, 2011
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May 2, 2011
SHRINIWAS RAMDAS SIWERWAT Vs. SHANTARAM PANDURANG DEOTALE
July 7, 2011
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March 14, 2011
SHRIRAMPUR MUNICIPAL COUNCIL Vs. V K BARDE
March 31, 2011
SHROFF UNITED CHEMICALS LTD Vs. UNION OF INDIA
June 6, 2011
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November 14, 2011
SHUNK CORRUGATORS PVT LTD Vs. BHARAT COOP BANK MUMBAI LTD
January 7, 2011
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March 22, 2011
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June 6, 2011
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June 9, 2011
SIDDARTH Vs. STATE OF MAHARASHTRA
January 19, 2011
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March 16, 2011
SIDDHANT ICE CREAMS PVT LTD Vs. THANCO ENTERPRISES
June 27, 2011
SIDHLING RANGNATH GHONGADE Vs. ADDL. DIVISIONAL COMMISSIONER AND STATE OF MAHARASHTRA
March 9, 2011
SIDRAM S/O GANPATRAO SOLUNKE, DECEASED THROUGH L RS (DNYANESHWAR @ NANASAHEB S/O SIDRAM SOLUNKE AND DIGAMBER S/O SIDRAM SOLUNKE) Vs. STATE OF MAHARASHTRA, THROUGH GOVERNMENT PLEADER HIGH COURT AND ADDITIONAL COMMISSIONER, AURANGABAD DIVISION
March 7, 2011
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November 16, 2011
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January 28, 2011
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August 8, 2011
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August 1, 2011
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March 1, 2011
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December 15, 2011
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June 8, 2011
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May 5, 2011
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October 20, 2011
SITARAM Vs. STATE OF MAHARASHTRA
November 29, 2011
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March 24, 2011
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July 21, 2011
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January 7, 2011
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March 23, 2011
SKODA AUTO INDIA PVT. LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
January 31, 2011
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September 5, 2011
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April 15, 2011
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February 2, 2011
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February 10, 2011
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February 18, 2011
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February 18, 2011
SNEHALA PRAMOD DESAI Vs. STATE
June 25, 2011
SNEHLATA DAYANAND SALVE Vs. PRABHAKAR NATHUJI PANDIT
November 16, 2011
SNOWKON GONSALVES Vs. GOA COASTAL ZONE MANAGEMENT
August 1, 2011
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May 4, 2011
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April 15, 2011
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December 22, 2011
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January 28, 2011
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July 11, 2011
SOMLING RAMANNA PATRIGIDA Vs. STATE OF MAHARASHTRA
August 18, 2011
SONAL W/O ARVIND KHADAR Vs. STATE OF MAHARASHTRA
May 4, 2011
SONALI BHIMRAO KHANDATE Vs. MAHARASHTRA ANIMAL AND FISHERY SCIENCES UNIVERSITY
August 10, 2011
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August 17, 2011
SONU MADANLAL YOGI Vs. STATE OF MAHARASHTRA
December 13, 2011
SOPAN BARUKU PATIL Vs. SATYANARAYAN GOVINDRAM RATHI
February 25, 2011
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September 8, 2011
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December 20, 2011
SPACEWOOD FURNISHERS PVT LTD Vs. DIRECTOR GENERAL OF INCOME-TAX
December 9, 2011
SPARROW TECHNOLOGIES PVT. LTD. (A COMPANY DULY INCORPORATED UNDER THE COMPANIES ACT, 1956) THROUGH ITS DIRECTOR, MR. RAJEEV SARDA Vs. MR. RAVINDER P. KUMAR, S/O. LATE SHRI K.L. KUMAR SOLE PROPRIETOR OF R.K. ENTERPRISES,
September 21, 2011
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July 14, 2011
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December 22, 2011
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November 11, 2011
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September 6, 2011
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March 8, 2011
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September 23, 2011
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September 23, 2011
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September 9, 2011
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September 23, 2011
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July 19, 2011
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June 8, 2011
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December 9, 2011
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April 5, 2011
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July 20, 2011
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November 25, 2011
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January 31, 2011
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February 11, 2011
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February 11, 2011
STATE OF GOA Vs. JOANA FRANCISCO ERRIE BERNADETTE GOMES E. BARRETO MASCARENHAS
December 7, 2011
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March 9, 2011
STATE OF GOA Vs. MONO MOHANDAS NAIK
July 15, 2011
STATE OF GOA Vs. PEDRO R. VAZ
July 15, 2011
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December 7, 2011
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February 21, 2011
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March 29, 2011
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June 23, 2011
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July 2, 2011
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January 20, 2011
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May 6, 2011
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October 13, 2011
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September 15, 2011
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September 23, 2011
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September 28, 2011
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October 11, 2011
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August 23, 2011
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April 8, 2011
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July 22, 2011
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July 14, 2011
STATE OF GOA, THROUGH CHIEF SECRETARY, REPRESENTED BY DIRECTOR OF TOURISM, GOVERNMENT OF GOA Vs. SHRI LAXIMAN SANGLE SON OF SHRI SONU SANGLE, MAJOR, MARRIED, BUSINESS, INDIA NATIONAL, R/O. MONTE VILLA, SANGOLDA, BARDEZ - GOA
March 3, 2011
STATE OF GOA, THROUGH ITS CHIEF SECRETARY, PANAJI GOA - 403001 Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF SHIPPING, ROAD TRANSPORT AND HIGHWAYS, GOVERNMENT OF INDIA, TRANSPORT BHAVAN, NEW DELHI-110001 AND ORS.
May 4, 2011
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April 8, 2011
STATE OF GOA, THROUGH THE DY. COLLECTOR, (L.A.), MARGAO GOA AND THE EXECUTIVE ENGINEER, W.D. VI, P.W. D. FATORDA, MARGAO Vs. SMT. SERAFINA EMEDIAN SACRAMANTA FERNANDES, MAJOR, R/O. COLVA, H. NO. 15, PEQUENO, VANELIM, SALCETE, GOA
November 11, 2011
STATE OF GOA, THROUGH THE SP. LAND ACQUISITION OFFICER, (SIP), GOGOL, MARGAO AND THE EXECUTIVE ENGINEER, WORKS DIVISION XXIV, P.W.D., BORDA, MARGAO Vs. ALBINO SANTANO COSME VALES, AND HIS WIFE AND OTHERS
December 9, 2011
STATE OF MAHARASHTRA Vs. SADASHIV DHARMA WALKE & ORS
March 8, 2011
STATE OF MAHARASHTRA Vs. RAJARAM NAMDEO DAMODHAR
April 18, 2011
STATE OF MAHARASHTRA Vs. IQBAL
December 15, 2011
STATE OF MAHARASHTRA Vs. DIPAK PANDURANG SAWARKAR
November 29, 2011
STATE OF MAHARASHTRA Vs. DAGDU S/O YESHWANTA JARAD
January 6, 2011
STATE OF MAHARASHTRA Vs. BALAJI S/O MAROTRAO BHANGE
January 25, 2011
STATE OF MAHARASHTRA Vs. MOHAMMED AJMAL MOHAMMAD AMIR KASAB
February 21, 2011
STATE OF MAHARASHTRA Vs. SANTOSH S/O.BABASAHEB DALVI
August 29, 2011
STATE OF MAHARASHTRA Vs. SHANKAR RAMCHANDRA PARTALE
November 18, 2011
STATE OF MAHARASHTRA Vs. SHIVAJI MARUTI WABLE
August 26, 2011
STATE OF MAHARASHTRA Vs. JAGAN GAGANSINGH NEPALI ALIAS JAGYA
August 5, 2011
STATE OF MAHARASHTRA Vs. SURESH ALIAS BHASKAR DASHRATH GAWAI
August 5, 2011
STATE OF MAHARASHTRA Vs. HARIBHAU MAHADU TALWADE
August 1, 2011
STATE OF MAHARASHTRA Vs. SANTOSH MANOHAR CHAVAN
October 17, 2011
STATE OF MAHARASHTRA Vs. U P ADKE
October 19, 2011
STATE OF MAHARASHTRA Vs. PRATIBHA
October 21, 2011
STATE OF MAHARASHTRA Vs. SHILA ASAWARI ARUN KSHIRSAGAR
September 19, 2011
STATE OF MAHARASHTRA Vs. RAMESH RAMCHANDRA NAIK
September 16, 2011
STATE OF MAHARASHTRA Vs. SIDRAM CHANDRASHEKAR KARANJE
September 8, 2011
STATE OF MAHARASHTRA Vs. MARUTI ANANTA BHOSALE
September 13, 2011
STATE OF MAHARASHTRA Vs. VIJAY GANGARAM KAMBLE
June 24, 2011
STATE OF MAHARASHTRA Vs. KALU LADKU MHATRE
June 24, 2011
STATE OF MAHARASHTRA Vs. DNYANESHWAR SHRAVAN RATHOD
June 23, 2011
STATE OF MAHARASHTRA Vs. GULAM HUSAIN MAINUDDIN TUNGEKAR
June 16, 2011
STATE OF MAHARASHTRA Vs. RAJESH
July 18, 2011
STATE OF MAHARASHTRA Vs. ISHAN VASSANT DESHMUKH
June 28, 2011
STATE OF MAHARASHTRA Vs. ISAQ SK AHMED
July 1, 2011
STATE OF MAHARASHTRA Vs. MURARRAO MALOJIRAO GHORPADE
July 1, 2011
STATE OF MAHARASHTRA Vs. SANDESH ALIAS SAINATH KAILAS ABHANG
March 25, 2011
STATE OF MAHARASHTRA Vs. BHAUSAHEB BALAJI KORDE
March 22, 2011
STATE OF MAHARASHTRA Vs. BHAGWAT NAROJI CHAVAN
April 1, 2011
STATE OF MAHARASHTRA Vs. MEHBOOBKHAN RASOOL KHAN PATHAN
April 6, 2011
STATE OF MAHARASHTRA Vs. KALU LADKU MHATRE
April 15, 2011
STATE OF MAHARASHTRA Vs. RAHUL RAMCHANDRA TARU
May 6, 2011
STATE OF MAHARASHTRA Vs. JAGAN GAGANSINGH NEPALI ALIAS JAGYA
April 26, 2011
STATE OF MAHARASHTRA Vs. SANDEEP SONU MAINGADE
April 28, 2011
STATE OF MAHARASHTRA Vs. RAJU
April 20, 2011
STATE OF MAHARASHTRA Vs. NARMADABAI
February 18, 2011
STATE OF MAHARASHTRA Vs. SHANTARAM GOVIND TANDEL
February 18, 2011
STATE OF MAHARASHTRA Vs. UTTAM
February 18, 2011
STATE OF MAHARASHTRA Vs. SHIVRAM
February 17, 2011
STATE OF MAHARASHTRA Vs. DWARKABAI
February 24, 2011
STATE OF MAHARASHTRA Vs. HARSHDEEPSING KISANSINGH SIDDHU
February 9, 2011
STATE OF MAHARASHTRA Vs. CHINTAL MAISAYYA
February 8, 2011
STATE OF MAHARASHTRA Vs. RODBARAO
March 1, 2011
STATE OF MAHARASHTRA Vs. DNYANOBA
March 1, 2011
STATE OF MAHARASHTRA Vs. TATYABA BAJIRAO JADHAV
March 3, 2011
STATE OF MAHARASHTRA Vs. PARUBAI VITHAL GAWADE
March 8, 2011
STATE OF MAHARASHTRA Vs. PRASHANT
March 16, 2011
STATE OF MAHARASHTRA Vs. KANTILAL MANIKCHAND SHAH
March 16, 2011
STATE OF MAHARASHTRA Vs. ANKUSH
March 10, 2011
STATE OF MAHARASHTRA Vs. HARSHAD VAHERBHAI PATEL
March 10, 2011
STATE OF MAHARASHTRA Vs. HARIBHAU ALIAS BHAUSAHEB DINKAR
February 2, 2011
STATE OF MAHARASHTRA Vs. KASHIRAM NATHU MOHITE
January 21, 2011
STATE OF MAHARASHTRA Vs. HARISH RAMANBHAI BRAMHABHAT
January 6, 2011
STATE OF MAHARASHTRA Vs. USHATAI PURUSHOTTAM KOTALWAR
January 12, 2011
STATE OF MAHARASHTRA Vs. SECRETARY DEPARTMENT OF WOMEN
August 25, 2011
STATE OF MAHARASHTRA Vs. RUSTAMKHAN DAUDKHAN PATHAN
April 5, 2011
STATE OF MAHARASHTRA Vs. KRISHINARAO PAIKUJI MESHRAM
April 5, 2011
STATE OF MAHARASHTRA Vs. VASANTA SAMPAT DUPARE
March 24, 2011
STATE OF MAHARASHTRA DEPARTMENT OF HIGHER AND TECHNICAL EDUCATION THROUGH ITS SECRETARY MANTRALAYA MUMBAI Vs. KISHOR S/O DEVIDAS JAMBHULKAR
July 22, 2011
STATE REPRESENTED BY EXECUTIVE ENGINEER Vs. JOVITO
April 7, 2011
STATE TO GOA Vs. NEELESHWAR ENTERPRISES
June 17, 2011
STERLITE TECHNOLOGIES LTD Vs. UNION OF INDIA
December 22, 2011
SUBAI MURA RABARI Vs. PARAS DEVRAJ GUNDECHA
April 19, 2011
SUBHAM Vs. SHRI SHASHYANK
August 5, 2011
SUBHASH Vs. STATE OF MAHARASHTRA
September 9, 2011
SUBHASH Vs. STATE OF MAHARASHTRA
June 13, 2011
SUBHASH BHIKU NAVARAT Vs. BALKRISHNA KASHIRAM SHIGVAN
November 17, 2011
SUBHASH CHUNNILAL GANDECHA Vs. MEHANDIBHAI
July 1, 2011
SUBHASH HARISHCHANDRA CHAUDHARI Vs. STATE OF MAHARASHTRA
April 13, 2011
SUBHASH KRISHNAN Vs. STATE OF GOA
December 2, 2011
SUBHASH KRISHNAN Vs. STATE OF GOA THROUGH THE CHIEF
March 29, 2011
SUBHASH SADASHIVRAO CHOPADE Vs. PRABHUDAS APPAJI DHALE
May 3, 2011
SUBHASH SAMAL Vs. STATE OF GOA
October 19, 2011
SUBHRAJIT SAHA Vs. STATE OF MAHARASHTRA
July 14, 2011
SUCCORO FERNANDES Vs. STATE OF GOA
July 1, 2011
SUCHETAN EXPORTS PVT LTD Vs. GUPTA COAL INDIA LIMITED
June 6, 2011
SUDHA MADHUSUDAN LANJEKAR Vs. SHASHIKANT GAJANAN PATHARE
December 7, 2011
SUDHAKAR Vs. STATE OF MAHARASHTRA
January 25, 2011
SUDHAKAR Vs. STATE OF MAHARASHTRA
March 9, 2011
SUDHAKAR Vs. THE STATE OF MAHARASHTRA
December 1, 2011
SUDHAKAR GOVIND RAVE Vs. MAHARASHTRA AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD
November 25, 2011
SUDHAKAR MADHAVRAO PATIL Vs. REGIONAL TRANSPORT OFFICER
April 29, 2011
SUDHAKAR MADHAVRAO PATIL Vs. REGIONAL TRANSPORT OFFICER & ORS
January 29, 2011
SUDHANSHU Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
July 20, 2011
SUDHESH HERAMB DALVI Vs. CCI LIMITED
February 18, 2011
SUDHESH HERAMB DALVI AND ORS Vs. PANDURANG RAUJI NADKARNI AND ORS
February 18, 2011
SUDHIR ANNAJI CHOUDHARY Vs. STATE OF MAHARASHTRA
January 24, 2011
SUHASINI UMESH KARANJKAR Vs. KOLHAPUR MUNICIPAL CORPORATION THROUGH ITS HEALTH OFFICER AND APPROPRIATE AUTHORITIES HAVING OFFICE AT MUNICIPAL CORPORATION BUILDING SHIVAJI CHOWK KOLHAPUR THE DISTRICT COLLECTOR KOLHAPUR HAVING OFFICE AT NAGALA PARK KOLHAPUR
June 6, 2011
SUKHADEO MARUTI GANGANE Vs. LAXMIBAI VITHAL SATPUTE
December 1, 2011
SULEMAN OGUK ALIAS SONI Vs. STATE OF MAHARASHTRA
September 2, 2011
SULOCHANA Vs. HARISCHANDRA
June 10, 2011
SUMAN SHRIRANG WADMARE Vs. KAPIL ISHWAR KAGADE
May 3, 2011
SUMAYYA KAIRA BAIRAGDAR Vs. RAJU ALIAS YUSUF BASHIK AHMAD KULKARNI
December 1, 2011
SUMIT SANJAY JAISWAL Vs. STATE OF MAHARASHTRA
December 20, 2011
SUMITA PRADIPKUMAR DIXIT Vs. PUSHPADEVI G MAKHARIA
March 29, 2011
SUMITRABAI Vs. STATE OF MAHARASHTRA
September 26, 2011
SUMITRABAI TRIMBAK KHANDERAY Vs. DNYANESHWAR SHALIKRAM BHORE
December 5, 2011
SUNANDA Vs. HIGH COURT OF JUDICATURE AT BOMBAY
June 16, 2011
SUNANDA W/O VIJAY KUMAR BALDAWA Vs. STATE OF MAHARASHTRA
October 17, 2011
SUNDARDAS Vs. UNION OF INDIA
March 10, 2011
SUNDARLAL HARI ROKADE Vs. DNYAN PRASARAK SHIKSHAN SANSTHA
April 21, 2011
SUNDARRAO S/O RANGRAO DESHMUKH, (DECEASED) THROUGH HIS L.RS SMT. SHANTABAI W/O SUNDARRAO DESHMUKH Vs. THE STATE OF MAHARASHTRA, THROUGH GOVERNMENT PLEADER HIGH COURT AND THE ADDITIONAL COMMISSIONER, AURANGABAD DIVISION
March 7, 2011
SUNDARRAO S/O.MUNJAJI KURHE Vs. RAMRAO S/O.ANNASAHEB BORGAD
November 18, 2011
SUNIL Vs. PRAMOD PARASMAL SHRIMAL
December 15, 2011
SUNIL Vs. STATE OF MAHARASHTRA
March 22, 2011
SUNIL Vs. STATE OF MAHARASHTRA
March 17, 2011
SUNIL ALIAS PONA TOLARAM PORE Vs. STATE OF MAHARASHTRA
September 23, 2011
SUNIL AND ANR Vs. PRAMOD PARASMAL SHRIMAL AND ANR
February 15, 2011
SUNIL ATMARAM MORE Vs. STATE
May 6, 2011
SUNIL BALWANTRAO DHOTE Vs. PRATIKSHA
March 18, 2011
SUNIL DADAJI KATOLE Vs. BISMILLAH ABBAS ALI
August 10, 2011
SUNIL GULABRAO SATAV Vs. BALU KARABHARI KUTAL
November 8, 2011
SUNIL KASHINATH KALE Vs. AARTI SUNIL KALE
August 4, 2011
SUNIL KASHINATH SHINDE Vs. STATE OF MAHARASHTRA
April 27, 2011
SUNIL MADHUKAR GAIKWAD Vs. SURENDRA JANGLUJI MESHRAM R/O MARWADIWADI
July 6, 2011
SUNIL MULCHAND JAIN Vs. PURNIMA PRAKASH KULKARNI
October 20, 2011
SUNIL NAIK Vs. UNION OF INDIA, MINISTRY OF HOUSING AND URBAN POVERTY ALLEVIATION
November 23, 2011
SUNIL S/O BHANUDAS BIRLEVERSUS Vs. USMAN NOORKHAN PATHAN
March 31, 2011
SUNIL S/O MADANLAL AGRAWAL Vs. JAWAHARLAL S/O NANDLAL CHITTARKE
August 20, 2011
SUNIL SUPADU MAHAJAN Vs. MANOJ DAYARAM CHOUDHARI
April 27, 2011
SUNILA SAPRA Vs. PRAMILA RAVINDRA MARDOLKAR
June 7, 2011
SUNITA ALIAS SUNANDA BABURAO PANDHAWLE Vs. STATE OF MAHARASHTRA
March 1, 2011
SUNITA ANAND SHINDE Vs. DATTU KISAN KALAMBE
April 11, 2011
SUNITA BALIRAM PANDE Vs. BALIRAM HARIBHAU PANDE
August 18, 2011
SUNITA ONKAR LAWHALE Vs. ZILLA PARISHAD, AMRAVATI THROUGH ITS CHIEF EXECUTIVE OFFICER, AMRAVATI
August 18, 2011
SUNRISE ELECTROMELT LTD Vs. STATE OF GOA THROUGH
October 21, 2011
SUNRISE ELECTROMELT LTD Vs. STATE OF GOA
July 8, 2011
SUPERINTENDING ENGINEER Vs. SUKHDEO RAMCHANDRA DHAKITE
March 16, 2011
SURAJ RANSING BIRE Vs. STATE OF MAHARASHTRA
January 7, 2011
SURAKSHA WD/O PREMSINGH ALIAS DILIPSINGH RAJPUT Vs. NEETA D/O PADAMSINGH TAJI ALIAS NEETA W/O PREMSINGH RAJPUT
September 30, 2011
SURAT GOODS TRANSPORT P LTD Vs. TOTAL LOGISTICS INDIA PVT LTD
April 26, 2011
SUREKHA RAGHO PATIL Vs. STATE OF MAHARASHTRA HOME DEPARTMENT
June 8, 2011
SUREKHA SANJAY KHARADE Vs. DISTRICT DEPUTY REGISTRAR COOPERATIVE SOCIETIES AHMEDNAGAR DIST AHMEDNAGAR
September 23, 2011
SURENDRA DIGAMBER JUVEKAR Vs. DEVTIRTH CHS LTD
January 19, 2011
SURENDRA RAMLAL TIWARI Vs. STATE OF MAHARASHTRA
October 12, 2011
SURESH Vs. STATE OF MAHARASHTRA
April 8, 2011
SURESH Vs. STATE OF MAHARASHTRA
March 31, 2011
SURESH BABURAO MANORKAR Vs. STATE OF MAHARASHTRA
October 11, 2011
SURESH BEHRA Vs. STATE
September 29, 2011
SURESH G. RAMNANI Vs. AURELIA ANA DA PIEDADE MIRANDA
May 6, 2011
SURESH JAGANNATH PATIL Vs. STATE OF MAHARASHTRA
July 15, 2011
SURESH KAKDYA NANKAR Vs. NAHALCHAND LALOOCHAND PVT LTD
August 12, 2011
SURESH KUMAR U JAIN ALIAS SANJAY SRINATH RANA Vs. STATE OF MAHARASHTRA
January 31, 2011
SURESH SAMBHAJI GAIKWAD Vs. STATE OF MAHARASHTRA
December 5, 2011
SURESH SHAMRAO UIEKE Vs. NEW INDIA ASSURANCE CO LTD
June 22, 2011
SURESH SUBHASHRAO BHOYER Vs. MANOHAR S/O NARAYAN BHAGAT
November 30, 2011
SURESHBABU DULAPPA TALBHANDARE Vs. STATE OF MAHARASHTRA
March 8, 2011
SURYABHAN Vs. VISHWAMBHAR MARUTI PAWAR
July 20, 2011
SURYAKANT JAYRAM ANARTHE Vs. STATE OF MAHARASHTRA
March 18, 2011
SURYAKANT S/O GENDASINGH THAKUR Vs. STATE OF MAHARASHTRA
December 12, 2011
SURYAKANT SHAMBHU MALVANKAR Vs. STELLA LAWREENCE FREITAS
April 21, 2011
SURYANATH MANAI YADAV Vs. DEPUTY COMMISSIONER OF POLICE
April 13, 2011
SUSHAMA Vs. COLLECTOR NAGPUR DISTRICT
July 5, 2011
SUSHIL KAUR W/O SUKHBIRSINGH CHHATWAL Vs. AURANGABAD GINNING AND PRESSING FACTORY JAFFAR GATE AURANGABAD THROUGH ITS G P A KANTILAL S/O HIRALAL MITHAWALA AGE : 70 YEARS OCC : SERVICE R/O SUPARI HANUMAN ROAD AURANGABAD
September 22, 2011
SUSHILA UMESH KARN Vs. NATASHA D SOUZA
January 28, 2011
SUSHILA UTTAMCHAND JAIN Vs. RAJESH KUMAR PRAKASHCHAND JAIN
June 10, 2011
SUSHMA D PINGE Vs. STATE OF GOA
August 2, 2011
SUSHMA RAMESHWAR UBALE Vs. RAMESHWAR KESHAO UBALE
February 28, 2011
SWAMI BABAN WAGH Vs. STATE OF MAHARASHTRA
April 5, 2011
SWARAN SINGH Vs. TOPS SECURITY SERVICE LTD.
June 8, 2011
SWATANTRATA SAINANI B M MANDAVKAR NAGRIK CO-OPERATIVE SOCIETY Vs. STATE INFORMATION COMMISSIONER
February 3, 2011
SWATI R KHINVASARA Vs. STATE OF MAHARASHTRA THROUGH THE HIGHER TECHNICAL EDUCATION DEPARTMENT
August 8, 2011
SWETA LAXMAN SHETGAONCAR Vs. RATNAKAR SAHADEV SHETGAONCAR
September 14, 2011
SYED MUSHTAQUE AHMAD Vs. SYED ASHIQUE ALI KHAN
July 12, 2011
SYED MUZAFFARUDDIN KHAN MOHD ABDUL QAYYUM Vs. MOHD ABDUL QADIR MOHD ABDUL MABOOD
October 14, 2011
SYED NAIM SYED VAJIR Vs. SAMINA SYED NAIM
September 27, 2011
T R RANKA Vs. CHIEF OFFICER
August 12, 2011
TALBEED VIVIDH KARYAKARI SEVA SANSTHA LTD Vs. SHRI CHANDRASEN VIVIDH KARYAKARI SEVA SANSTHA LTD
December 17, 2011
TANAJI KESHAVRAO BHOITE Vs. STATE OF MAHARASHTRA
October 3, 2011
TANAJI KHANDU JADHAV Vs. STATE OF MAHARASHTRA
May 5, 2011
TANAJI SHAMRAO NALAVADE Vs. STATE OF MAHARASHTRA
June 14, 2011
TANAJI VISHVAMBHAR WAGHMARE Vs. STATE OF MAHARASHTRA
January 24, 2011
TAPIRAM S/O PUNDLIK CHAUDHARI Vs. RAJNI ALIAS PADMABAI TAPIRAM CHAUDHARI
February 24, 2011
TAPOWAN STEEL INDUSTRIES MIDC AREA JALNA Vs. BABASAHEB S/O NARAYAN CHIKHALE
June 9, 2011
TARACHAND S/O CHANDRASEN @ RAMCHANDRA SHINDE AND ORS Vs. SHAKUNTALA SHANKAR PIMPALSHENDE AND ORS
July 6, 2011
TARKESHWAR GORAKNATH PANDEY Vs. STATE OF MAHARASHTRA
February 18, 2011
TARKUDE HOTELS PVT LTD Vs. RUPEE CO OPERATIVE BANK LTD
July 13, 2011
TATA CHEMICALS LTD Vs. A N CHEMICALS
August 25, 2011
TATA COMMUNICATIONS LTD Vs. UNION OF INDIA
July 6, 2011
TATA POWER COMPANY LIMITED Vs. GOVERNMENT OF MAHARASHTRA
January 18, 2011
TATA SKY LTD. Vs. SACHIN CODY & ORS.
March 14, 2011
TATYASAHEB ALIAS RAGHUNATH S/O OMKAR PATIL Vs. ELECTION COMMISSIONER OF INDIA
December 23, 2011
TATYASAHEB LIMBRAJ PATIL Vs. STATE OF MAHARASHTRA
June 8, 2011
TCI INDUSTRIES LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
December 19, 2011
TECNIMONT ICB PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 15, 2011
TEJUS PROPRIETARY CONCERN OF TEJUS ROHITKUMAR KAPADIA Vs. U.O.I.
September 7, 2011
TEMPLE OF MARUTI Vs. BALKRISHNA SURYAJI S KAKODKAR MAJOR
April 8, 2011
TERNA SHETKARI SAHAKARI SAKHAR KARKHANA LTD Vs. ANANT LAXMAN GHOGRE
April 8, 2011
TEXTOPLAST INDUSTRIES Vs. ADDITIONAL COMMISSIONER OF CUSTOMS
July 6, 2011
THE CHIEF OFFICER, MUNICIPAL COUNCIL Vs. SMT. RABIABEE ABDUL JABBAR AND ORS.
March 10, 2011
THE COMMISSIONER OF INCOME TAX Vs. K. RAHEJA CORPORATION P. LIMITED
August 8, 2011
THE COMMISSIONER OF INCOME TAX, CENTRAL-II Vs. MR. SALMAN KHAN
June 6, 2011
THE COMMISSIONER OF INCOME TAX-1, KOLHAPUR Vs. CHAPHALKAR BROTHERS
June 8, 2011
THE COMMISSIONER OF INCOME TAX-25, MUMBAI Vs. NAISHADH V. VACHHARAJANI
September 22, 2011
THE COMMISSIONER OF SALES TAX Vs. SWASTIK TRADING COMPANY
August 18, 2011
THE COMMUNIDADE OF DAVORLIM, THROUGH ITS ATTORNEY MR. SYLVESTER NIASSO Vs. THE STATE OF GOA THROUGH ITS CHIEF SECRETARY AND ANOTHER
March 17, 2011
THE DEPUTY COLLECTOR & S.D.O. PONDA, GOA AND THE EXECUTIVE ENGINEER, DIVISION XVIII (R), PWD, PONDA, GOA Vs. KALIDAS B. MARATHE AND ORS.
December 16, 2011
THE DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. CITI BANK
December 22, 2011
THE DY. COLLECTOR, (L.A.), SOUTH GOA Vs. PEDRO DCOSTA
July 2, 2011
THE EXECUTIVE ENGINEER, WORKS DIVISION, XV, (NH) P.W. D., PONDA GOA AND LAND ACQUISITION OFFICER,P.W. D. (CELL), ALTINHO, PANAJI GOA Vs. SHRI. MAHALSA SAUSTHAN, MARDOL, PONDA GOA
September 30, 2011
THE GOVERNOR OF GOA AND ORS. Vs. SHRI T.P. ABDULLA, P.W.D. CONTRACTOR
January 27, 2011
THE LAND ACQUISITION OFFICER, PANAJI-GOA AND THE DIRECTOR OF AGRICULTURE, PANAJI-GOA Vs. SHRI DAMODAR KRISHNA KAMAT TARKAR, R/O. RIBANDAR, TISWADI (DECEASED) AND MISS SUREKHA DAMODAR TARKAR R/O. RIBANDAR, TISWADI GOA
October 20, 2011
THE MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY Vs. MANGALA SHANTARAM SHEVALE
October 3, 2011
THE ORIENTAL INSURANCE CO. LTD. Vs. DORIA ARUN
August 11, 2011
THE ORIENTAL INSURANCE COMPANY LTD Vs. DAIVSHALA
December 1, 2011
THE STATE OF MAHARASHTRA Vs. INDRALAL NANUMAL MAKHIJI
July 13, 2011
THE STATE OF MAHARASHTRA Vs. GANESH
July 13, 2011
THE STATE OF MAHARASHTRA Vs. SAMBHAJI S/O APPASAHEB,
March 10, 2011
THE VILLAGE PANCHAYAT OF SHIRODA, THROUGH ITS SARPANCH Vs. SHRI DINESH G. SARDESSAI,
March 8, 2011
THOMSON PRESS (INDIA) LIMITED Vs. THOMSON PRESS KAMGAR SANGHATANA
July 12, 2011
TIEN YUAN INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., BELAPUR
October 12, 2011
TIMES GLOBAL BROADCASTING CO. LTD. AND ANR. Vs. PARSHURAM BABARAM SAWANT
September 28, 2011
TIRTHDAS B MANSINGHANI Vs. STATE OF MAHARASHTRA
November 22, 2011
TITAN INDUSTRIES LTD Vs. THANE MUNICIPAL CORPORATION
July 12, 2011
TITANOR COMPONENTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 9, 2011
TOP NOTCH INFOTRONIX I PVT LTD Vs. INFOSOFT SYSTEMS
June 16, 2011
TOP TEN A PARTNERSHIP FIRM Vs. STATE OF MAHARASHTRA
December 9, 2011
TOPAYO ALIAS TOPIYO GANESH KHUTKAR Vs. GOPAL LAXMAN GAONKAR
April 29, 2011
TOPS SECURITY LTD Vs. A K AGARWAL
February 28, 2011
TOTAL COMPOSITE PVT LTD Vs. STATE OF GOA
June 20, 2011
TUFFWARE INDUSTRIES Vs. COMMISSIONER OF C. EX., THANE-II
February 2, 2011
TUKARAM GANPAT KALE Vs. ANKUSH KONDIBA JADHAV
July 11, 2011
TUKARAM LAXMAN REKHATE Vs. DIVISIONAL JOINT REGISTRAR
February 24, 2011
TUKARAM S/O GOPALRAO NAKATE Vs. THE STATE OF MAHARASHTRA, COPY SERVED THROUGH GOVERNMENT PLEADER HIGH COURT AND THE ADDITIONAL COMMISSIONER, AURANGABAD DIVISION
March 7, 2011
TUKARAM S/O VIJAY RATHOD Vs. STATE OF MAHARASHTRA
May 4, 2011
TUKARAM VITHAL BHANGARE Vs. STATE OF MAHARASHTRA
July 20, 2011
TUSHAR R DESAI Vs. R K SINGH
January 20, 2011
TVC SKY SHOP LTD. Vs. UNION OF INDIA
November 8, 2011
UDAISINGH WAMANRAO RANE SARDESSAI Vs. GAUTAM RAMANBAI PATEL
June 8, 2011
UDAY KUMAR ABHEVARDHAN Vs. UNION OF INDIA
July 29, 2011
UDAY MADHAVDAS THAKERSEY Vs. STATE OF MAHARASHTRA
September 14, 2011
UDDHAV ALIAS MADHUKAR RAMCHANDRA JADHAV Vs. STATE OF MAHARASHTRA
July 5, 2011
UJWALA Vs. STATE OF MAHARASHTRA
January 24, 2011
UJWALA Vs. STATE OF MAHARASHTRA
August 25, 2011
UJWALA ANIL THAKARE Vs. STATE OF MAHARASHTRA
January 27, 2011
ULHAS GANGADHAR DUBE Vs. STATE OF MAHARASHTRA
January 10, 2011
ULTRA TECH CEMENT LIMITED Vs. ALAKNANDA CEMENT PVT LTD
June 28, 2011
UMAJI OVERSEAS Vs. UNION OF INDIA
July 26, 2011
UMAKANT B KENKRE Vs. COMMUNIDADE OF PRIOL
April 27, 2011
UMASHANKAR DURGAPRASAD SARAF THROUGH HIS LEGAL HEIRS Vs. OFFICIAL LIQUIDATOR OF RAI BAHADUR SHREERAM DURGAPRASAD COMPANY LIMITED
October 19, 2011
UMESH BHAGWAN PATIL Vs. DEPUTY COMMISSIONER OF POLICE
April 25, 2011
UMESH MEHRA Vs. STATE OF MAHARASHTRA
April 21, 2011
UNICHEM LABORATORIES LTD. Vs. IPCA LABORATORIES LTD. AND ANR.
January 24, 2011
UNION OF INDIA Vs. SHEETAL EXPORTS
June 28, 2011
UNION OF INDIA Vs. DEVENDRA R. CHATURVEDI
August 26, 2011
UNION OF INDIA Vs. PRIME EXPORTS
June 27, 2011
UNION OF INDIA Vs. ASHOK J RAMSINGHANI
May 4, 2011
UNION OF INDIA Vs. HEMANT SHAMRAO SANKPAL
April 6, 2011
UNION OF INDIA Vs. SHARP MENTHOL INDIA LTD
April 6, 2011
UNION OF INDIA Vs. INDIA FARMERS FERTILIZERS CO OPERATIVE LTD
June 29, 2011
UNION OF INDIA Vs. SUN MEDIA SERVICES
June 30, 2011
UNION OF INDIA Vs. RIYAZ RAZAK MEMON
January 10, 2011
UNION OF INDIA Vs. PRAVIN PRABHAKAR MONORE
April 18, 2011
UNION OF INDIA Vs. K AMISHKUMAR TRADING PVT
June 29, 2011
UNION OF INDIA Vs. ARCTIC INDIA
January 21, 2011
UNION OF INDIA Vs. JAY CONSTRUCTION
January 21, 2011
UNION OF INDIA Vs. SAGAR THERMIT CORP LTD
January 14, 2011
UNION OF INDIA Vs. JAGDISH SINGH
February 17, 2011
UNION OF INDIA Vs. R P SHAH
February 9, 2011
UNION OF INDIA Vs. PRAMOD SADASHIV THAKRE
October 19, 2011
UNION OF INDIA Vs. M M RANGARI
September 26, 2011
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July 25, 2011
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October 11, 2011
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December 12, 2011
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October 12, 2011
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April 20, 2011
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April 25, 2011
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April 29, 2011
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February 2, 2011
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February 21, 2011
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December 7, 2011
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March 3, 2011
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September 2, 2011
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April 29, 2011
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April 15, 2011
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January 21, 2011
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July 14, 2011
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June 14, 2011
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July 12, 2011
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January 11, 2011
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March 16, 2011
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March 1, 2011
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February 4, 2011
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January 31, 2011
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November 22, 2011
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March 10, 2011
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August 12, 2011
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July 18, 2011
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June 30, 2011
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August 24, 2011
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February 10, 2011
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October 5, 2011
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March 25, 2011
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June 9, 2011
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November 17, 2011
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October 11, 2011
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July 21, 2011
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February 1, 2011
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June 24, 2011
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June 22, 2011
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July 27, 2011
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August 9, 2011
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March 7, 2011
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September 26, 2011
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February 10, 2011
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September 28, 2011
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April 15, 2011
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July 11, 2011
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February 1, 2011
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January 19, 2011
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December 19, 2011
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March 18, 2011
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April 20, 2011
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April 7, 2011
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August 3, 2011
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September 16, 2011
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March 21, 2011
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January 11, 2011
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September 21, 2011
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February 22, 2011
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March 3, 2011
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July 25, 2011
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February 18, 2011
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April 13, 2011
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April 20, 2011
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July 11, 2011
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February 21, 2011
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February 2, 2011
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December 22, 2011
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September 21, 2011
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June 23, 2011
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June 17, 2011
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June 10, 2011
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September 22, 2011
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September 26, 2011
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December 2, 2011
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January 20, 2011
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October 11, 2011
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March 3, 2011
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August 26, 2011
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August 30, 2011
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November 17, 2011
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March 10, 2011
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September 16, 2011
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October 13, 2011
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July 28, 2011
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October 4, 2011
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June 21, 2011
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November 22, 2011
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July 26, 2011
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February 17, 2011
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December 23, 2011
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April 15, 2011
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March 14, 2011
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June 15, 2011
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March 22, 2011
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January 10, 2011
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September 6, 2011
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March 18, 2011
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November 17, 2011
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March 16, 2011
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July 1, 2011
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December 7, 2011
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October 19, 2011
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May 6, 2011
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March 11, 2011
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January 21, 2011
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November 11, 2011
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December 19, 2011
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June 6, 2011
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July 19, 2011
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March 22, 2011
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August 17, 2011
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November 22, 2011
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June 17, 2011
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August 19, 2011
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August 10, 2011
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April 20, 2011
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June 15, 2011
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July 8, 2011
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September 6, 2011
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June 15, 2011
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February 23, 2011
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June 20, 2011
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September 29, 2011
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March 17, 2011
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December 7, 2011
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March 24, 2011
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July 27, 2011
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October 17, 2011
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October 17, 2011
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April 25, 2011
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March 21, 2011
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August 23, 2011
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March 16, 2011
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February 18, 2011
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February 17, 2011
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March 25, 2011
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November 17, 2011
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August 4, 2011
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March 3, 2011
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May 4, 2011
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August 2, 2011
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January 5, 2011
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