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Case Index
Title
Date
BHARTI SINGH Vs. FRIEND LIES ESTATE AND ESSENTIAL PVT. LTD.
February 22, 2011
BIHAR STATE ELECTRICITY BOARD Vs. JAGANNATH MANDAL
February 25, 2011
BIHAR STATE HOUSING BOARD Vs. KAMESHWAR PRASAD SINHA
February 25, 2011
BIHAR STATE HOUSING BOARD THROUGH ITS MANAGING DIRECTOR Vs. BEDAMO
January 17, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. VIJAY BAHADUR SINGH
February 25, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. URMILA KUER
April 27, 2011
NATIONAL INSURANCE COMPANY LTD Vs. BASANT BIHARI SINGH
February 25, 2011