Case Index

Title
Date
AL RIYAZ IMPLEX Vs. COMMISSIONER OF CUSTOMS
January 13, 2011
BANGALORE OXYGEN CO. PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE (APPEALS)
March 18, 2011
CHEMASIA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
January 25, 2011
COCHIN PORT TRUST Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
January 17, 2011
COCHIN SHIPYARD LTD. Vs. COMMISSIONER OF CUSTOMS
January 18, 2011
COIR BOARD Vs. COMMISSIONER OF CENTRAL EXCISE
February 22, 2011
COMMISSIONER OF C. EX. Vs. TFL QUINN INDIA PVT. LTD.
February 3, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. CITY LUBRICANTS (P) LTD.
January 5, 2011
COMMISSIONER OF CUSTOMS, BANGALORE Vs. GOKALDAS IMAGES (P) LTD.
January 6, 2011
COROMANDEL FERTILIZERS LTD. Vs. THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
February 3, 2011
DAVANGERE SUGAR COMPANY Vs. COMMISSIONER OF C. EX.
February 9, 2011
DHL LEMUIR LOGISTICS PRIVATE LIMITED Vs. THE COMMISSIONER OF CUSTOMS
March 14, 2011
KUNNEL ENGINEERS AND CONTRACTORS PVT. LTD. Vs. C.C.E.
January 18, 2011
LION SECURITIES SERVICES Vs. COMMISSIONER OF SERVICE TAX
February 25, 2011
M/S SYNDICATE BANK Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
November 1, 2011
MAHABLA MANNUR Vs. COMMISSIONER OF CENTRAL EXCISE
March 18, 2011
MANALTHEERAM AYURVEDA HOSPITAL Vs. THE COMMISSIONER OF CENTRAL EXCISE
April 18, 2011
NSR MINERALS Vs. THE COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX
March 28, 2011
RAIN COMMODITIES LTD. Vs. COMMISSIONER OF C. EX.
January 4, 2011
ROLASTAR PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
February 21, 2011
SAP INDIA PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS
April 25, 2011
SHRI GANESH SHIPPING AGENCY Vs. COMMISSIONER OF CUS., BANGALORE
April 20, 2011
SKF TECHNOLOGIES (I) PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
November 8, 2011
SRI KANAKA DURGA CASTINGS (P) LTD. AND SHRI K. RAMESH Vs. THE COMMISSIONER OF CENTRAL EXCISE, SERVICE TAX AND CUSTOMS
March 8, 2011
THE COMMISSIONER OF CENTRAL EXCISE Vs. HYDERABAD CHEMICALS LTD.
February 23, 2011
THE COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS CALICUT COMMISSIONERATE Vs. KERALA CHEMICALS AND PROTEINS LTD.
March 15, 2011
TRACTORS AND FARM EQUIPMENTS LTD. Vs. COMMR. OF C. EX.
March 8, 2011
UTOPIA INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
February 25, 2011