Home
Case Index
Title
Date
ANIL KUMAR SETHI AND ORS Vs. CHIEF ENGINEER, ELECTRICITY DEPARTMENT, U T , CHANDIGARH AND ORS
November 2, 2011
ANKUR MALHOTRA Vs. JTPL TOWNSHIP PVT LTD
January 31, 2011
BALDEV KRISHAN Vs. PUNJAB STATE ELECTRICITY BOARD
February 28, 2011
BHARTI AXA GENERAL INSURANCE COMPANY LIMITED Vs. VENUS
August 16, 2011
CHAIRMAN, GURU NANAK AYURVEDIC MEDICAL COLLEGE AND RESEARCH INSTITUTE AND ANR Vs. AMAN UPPAL
February 2, 2011
DASHMESH PAPER BOARD MILLS Vs. UNITED INDIA INSURANCE COMPANY LTD & ANR
September 16, 2011
GULATI TRAVEL SERVICES AND ORS Vs. VARUN UTREJA & ORS
December 14, 2011
HARMINDER KAUR Vs. S D O ELCY/OPS DIVISION
March 30, 2011
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. DARSHAN SINGH
March 18, 2011
INDERJIT SINGH BUTTAR Vs. H S BAKSHI, BAKSHI ORTHO AND MATERNITY CENTRE
March 18, 2011
INDIA EDUCATIONAL CONSULTANCY Vs. MANJIT SINGH
November 9, 2011
ISHAR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
March 16, 2011
JAG MOHAN BAJAJ C/O JASWANT RAI Vs. LIFE INSURANCE CORPORATION OF INDIA
December 9, 2011
KULWINDER PAL SINGH Vs. ANITA SINGH
March 8, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. ASHWANI KUMAR & ANR
April 6, 2011
MAA SHAKTI COOPERATIVE GROUP HOUSING LIMITED Vs. BALBIR GOEL
April 26, 2011
MANJIT SINGH SON OF SHADI SINGH AND ORS Vs. CIVIL HOSPITAL, PAYAL AND ORS
February 3, 2011
NARINDER KUMAR NARANG Vs. KOSMO AUTOMOBILES
March 16, 2011
NATIONAL INSURANCE CO LTD Vs. RAKESH KUMAR
March 1, 2011
NATIONAL INSURANCE COMPANY Vs. MANJIT SHARMA
March 11, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. MONA OHRI
March 25, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. MUNISH MOHAN
July 14, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. SAGAR TRADE LINKS
April 20, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. JATINDER KUMAR SHARMA
February 25, 2011
NITISH DHAMEJA Vs. PUNJABI UNIVERSITY
February 28, 2011
ORIENTAL INSURANCE COMPANY LIMITED Vs. VINOD KUMAR BANSAL SON OF BANARSI DASS
February 1, 2011
PARAMJIT KAUR Vs. STATE OF PUNJAB
February 17, 2011
PAVITAR SINGH SON OF SEWA SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
February 17, 2011
PAWAN KUMAR Vs. KOTAK MAHINDRA PRIME LTD & ANR
September 14, 2011
PUNJAB KHAPATKAR SANGH REGD Vs. PUNJAB STATE ELECTRICITY BOARD
March 29, 2011
PUNJAB NATIONAL BANK Vs. AMAR DASS
March 8, 2011
PUNJAB STATE ELECTRICITY BOARD Vs. MUKHTIAR SINGH
March 16, 2011
PUNJAB STATE ELECTRICITY BOARD Vs. MANBIR SINGH
March 18, 2011
PUNJAB STATE ELECTRICITY BOARD Vs. MOHINDER SINGH
March 11, 2011
PUNJAB STATE ELECTRICITY BOARD Vs. SUKHMINDER SINGH
July 11, 2011
PUNJAB STATE ELECTRICITY BOARD & ORS Vs. ALLAHABAD BANK
September 16, 2011
RAGHUBIR SARUP Vs. SUPREME TUBEWELL ENGINEERS
August 4, 2011
RAJESH KUMAR Vs. NATIONAL INSURANCE CO. LTD.
February 1, 2011
RECKITT BENCKISER (INDIA) LIMITED Vs. MANISH KUMAR
March 7, 2011
RUP CHAND BHARDWAJ Vs. S C ANAND & ANR
November 30, 2011
SOFAT INFERTILITY & WOMEN CARE CENTRE Vs. PHILOMINA WIFE OF R K MASIH
February 1, 2011
TEJ PAL SINGH SANDHU Vs. GURMIT KAUR
January 24, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. BATALA CO-OP SUGAR MILLS LTD
August 11, 2011
VARDAN SINGH RANA Vs. UNIT TRUST OF INDIA
December 20, 2011
VIJAY SINGLA Vs. SURINDER KAUR
February 17, 2011