Case Index

Title
Date
NAVANEETHAMMAL Vs. RANGANATHA NAICKER
March 16, 2011
THIRUMOORTHY Vs. STATE
July 5, 2011
UNION OF INDIA REP BY ITS GENERAL MANAGER HEAVY ALLOY PENETRATOR PROJECT Vs. REGISTRAR EMPLOYEES PROVIDENT FUND
January 24, 2011
A 1 BIZ SOLUTIONS CHENNAI Vs. CASCADE BILLING CENTER INCORPORATED
July 27, 2011
A ABDUL MUNAF Vs. STATE OF TAMIL NADU BY SUB INSPECTOR OF POLICE
April 20, 2011
A ABDUL SHAFEER Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 29, 2011
A ABUSALI Vs. ASSISTANT COMMISSIONER
March 16, 2011
A AL RAMASAMY Vs. INCOME TAX OFFICER WARD I 1 KARAIKUDI
July 26, 2011
A ALICE Vs. UNIVERSITY GRANTS COMMISSION
July 7, 2011
A AMMATHU RAHIMA, T M THANGARAJ, K CHELLAM Vs. ASSISTANT ELECTRICITY ENGINEER (DISTRIBUTION) AND ORS
December 15, 2011
A ANANDAN Vs. K AMUTHA
July 18, 2011
A ANBARASAN Vs. SUPERINTENDENT OF POLICE AND DEPUTY INSPECTOR GENERAL OF POLICE
April 18, 2011
A ANBUCHELVAN Vs. DEPUTY CHIEF MANAGER PERSONNEL TPS II NEYVELI LIGNITE CORPORATION LTD
September 26, 2011
A AND F OVERSEAS TRADE LIMITED Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
January 12, 2011
A ANITHA DEVI Vs. GOVERNMENT OF TAMIL NADU
June 7, 2011
A ANTHAIAH Vs. CHIEF ENGINEER TAMIL NADU ELECTRICITY BOARD
March 16, 2011
A ANTONY SAVARIMUTHU Vs. DISTRICT EDUCATIONAL OFFICER, TENKASI
October 18, 2011
A ARJUNAN Vs. SUPERINTENDENT OF POLICE, RAMANATHAPURAM, RAMANATHAPURAM
October 14, 2011
A ARULDOSS Vs. SECRETARY RURAL DEVELOPMENT DEPARTMENT GOVERNMENT OF TAMILNADU
October 18, 2011
A ARUMUGAM Vs. P M SAYINATHAN
August 10, 2011
A ARUN KUMAR Vs. STATE REP BY INSPECTOR OF POLICE
August 22, 2011
A B NATARAJAN Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
March 4, 2011
A BABJAN Vs. DISTRICT COLLECTOR SALEM
August 19, 2011
A BABYSABEENA Vs. STATE OF TAMILNADU
August 29, 2011
A BAKYARAJ Vs. REGISTRAR ANNA UNIVERSITY CHENNAI
July 14, 2011
A BALAN Vs. DIRECTOR OF TECHNICAL EDUCATION CHENNAI
July 14, 2011
A BHASKARAN Vs. REGIONAL TRANSPORT AUTHORITY
June 10, 2011
A C L CEMENTS (P) LTD Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
November 9, 2011
A CHANDRA PRAKASH Vs. CHAIRMAN, TAMIL NADU HOUSING BOARD
November 1, 2011
A CHELLAPPA AND ORS Vs. STATE OF TAMIL NADU
February 9, 2011
A CHINNAPONNU Vs. STATE OF TAMIL NADU
April 26, 2011
A CHRISTOPHER ASIR Vs. STATE OF TAMIL NADU
August 25, 2011
A D ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
March 22, 2011
A DAMODARAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI
January 27, 2011
A DEVAKI Vs. ADDITIONAL CHIEF ENGINEER SALEM DISTRICT
July 14, 2011
A DEVARAJ Vs. RAJAMMAL
February 1, 2011
A DHAKSHNAMOORTHY Vs. SECRETARY TO THE GOVERNMENT
February 3, 2011
A DHANALAKSHMI Vs. M SRIDHARAN
April 18, 2011
A DHANASEKARAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
March 21, 2011
A DHANASEKARAN Vs. COMMISSIONER, THOOTHUKUDI MUNICIPALITY
August 5, 2011
A DHARMARAJ Vs. KASTURI
September 14, 2011
A DURAI RAJ Vs. SECRETARY HOME TRANSPORT DEPARTMENT STATE GOVERNMENT OF TAMILNADU CHENNAI
June 23, 2011
A DURAIRAJ Vs. REGIONAL TRANSPORT AUTHORITY VILLUPURAM
February 8, 2011
A EKAMBARAM Vs. RADHAMANI
April 12, 2011
A ESAKKIMUTHU Vs. STATE OF TAMIL NADU
August 3, 2011
A ETTURAJ, ARUMUGAM Vs. STATE OF TAMIL NADU
July 15, 2011
A FEROSHKAN Vs. ASSISTANT DIRECTOR G AND M MINES AND MINERALS DEPARTMENT
February 11, 2011
A FRANCIS XAVIER RAJ Vs. GOVERNMENT OF TAMIL NADU
August 5, 2011
A G K TRADERS Vs. E DISTRICT COLLECTOR KANCHEEPURAM
March 30, 2011
A GANESA MOORTHY Vs. GOVERNMENT OF TAMILNADU
March 4, 2011
A GANESAN, S/O ANTONY NADAR Vs. STATE OF TAMIL NADU
July 5, 2011
A GNANABOOMINATHAN Vs. DISTRICT COLLECTOR RAMANATHAPURAM DISTRICT
January 7, 2011
A GNANASEKARAN Vs. SECRETARY TO GOVERNMENT
October 18, 2011
A GNANASELVAN Vs. STATE OF TAMIL NADU
January 18, 2011
A GOUTAMCHAND Vs. S KRISHNAVENI
October 20, 2011
A GOVINDARAJ Vs. STATE BY INSPECTOR OF POLICE CIVIL SUPPLIES C I D VELLORE
November 18, 2011
A GOVINDARAJAN Vs. V ALAGIRISAMY NAICKER
January 31, 2011
A GOWRI BAI Vs. S ELIZABETH
January 7, 2011
A GUNASEKAR Vs. ADDITIONAL DIRECTOR OF MEDICAL EDUCATION
November 9, 2011
A HUMAYUR BEVI Vs. S GANESAN
March 4, 2011
A INNASIMUTHU Vs. ACCOUNTANT GENERAL & PENSION VERIFICATION OFFICER (A & E)
October 13, 2011
A J MUNNEER AHMED Vs. CANTONMENT BOARD WELLINGTON
April 27, 2011
A JAMEELA Vs. SECRETARY TO GOVERNMENT
January 5, 2011
A JEEVAMATHI Vs. SUPERINTENDENT OF POLICE
November 10, 2011
A JHONSON Vs. STATE OF TAMILNADU
March 9, 2011
A K BALASUNDARAM Vs. KRUBA
March 16, 2011
A K KHAJA ZIAUDEEN Vs. M/S N MOHAMED MIAN ROWTHER COMPANY PRIVATE LIMITED
April 29, 2011
A K MADHAVAN Vs. STATE OF TAMIL NADU
July 14, 2011
A K MADHAVAN Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
February 17, 2011
A K MALINI Vs. REGIONAL TRANSPORT AUTHORITY
March 1, 2011
A K MURTHY Vs. RAJESH ALIAS RAJESH KANNAN
October 11, 2011
A K VIJAYAKUMAR Vs. MANIMEKALAI
October 31, 2011
A K YARABJAN Vs. HUSSAINAJAN
July 28, 2011
A KAJENDRAN Vs. PRESIDING OFFICER
February 4, 2011
A KALAI MARY Vs. COMMISSIONER CORPORATION OF CHENNAI
March 30, 2011
A KALAISELVI Vs. GOVERNMENT OF TAMILNADU
November 30, 2011
A KALEELUR RAHMAN Vs. A BARKATH
February 23, 2011
A KANDASMY Vs. STATE TRANSPORT APPELLATE TRIBUNAL CHENNAI
October 19, 2011
A KANNAN Vs. GOVINDAN
March 23, 2011
A KARI Vs. NEEDLE INDUSTRIES LTD
February 2, 2011
A KARUPPIAH Vs. BLOCK DEVELOPMENT OFFICER; PRESIDENT, EASWARAN KOIL PANCHAYAT UNION
April 7, 2011
A KASINATHAN Vs. BRANCH MANAGER CANARA BANK
December 12, 2011
A KRISHNAMOORTHY Vs. COMMON CADRE AUTHORITY
March 1, 2011
A KRISHNAN Vs. S MARIMUTHU
September 22, 2011
A KUMAR Vs. STATE BY THE INSPECTOR OF POLICE
April 12, 2011
A KUMARASAMY Vs. HEMANT KUMAR SINHA, SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND ADMINISTRATION, EZHILAGAM, CHEPAUK
October 18, 2011
A L ELANGO Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT
October 18, 2011
A L SUBRAMANIAN Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
June 27, 2011
A LAKSHMIPATHY Vs. MANAGEMENT OF INDIA PISTONS LTD
April 29, 2011
A LAZAR Vs. M K AZHAGIRI
September 29, 2011
A LINGAPPAN Vs. STATE OF TAMIL NADU
August 24, 2011
A M ABDULLA Vs. R M MUTHU
November 4, 2011
A M AMBROSE Vs. S JEYARAJ
October 4, 2011
A M AMUTHA GANESH Vs. DR V VIJAYA KUMAR
August 5, 2011
A M DHARMAN Vs. DISTRICT COLLECTOR INSPECTOR OF PANCHAYATS
March 16, 2011
A M MUNISWAMY Vs. PRESIDING OFFICER
February 3, 2011
A M SELVARAJ Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION CHENNAI
August 18, 2011
A M THIRUPATHI Vs. DISTRICT COLLECTOR VELLORE, SUB-COLLECTOR THIRUPATHUR AND TAHSILDAR
June 24, 2011
A MADHU Vs. TAMIL NADU HOUSING BOARD
January 11, 2011
A MAHABOOB BATCHA Vs. UNION OF INDIA
February 23, 2011
A MAJEED Vs. MEMBER SECRETARY, TAMIL NADU POLLUTION CONTROL BOARD
December 21, 2011
A MANICKA MUDALIAR Vs. MURUGESA MUDALIAR
June 30, 2011
A MANICKAM Vs. ASSISTANT COMMISSIONER MADURAI
July 4, 2011
A MANICKAVASAGAR Vs. S P RAVICHANDRAN
December 16, 2011
A MARIYA THANGAM, R REGINA MARY Vs. ANNAMMAL
October 11, 2011
A MARY Vs. A FATHIMA
April 11, 2011
A MARY ANGELIS Vs. GOVERNMENT OF TAMILNADU
September 20, 2011
A MATHIALAGAN Vs. SUPERINTENDENT OF POLICE THANJAVUR DISTRICT
December 21, 2011
A MATHIVANAN Vs. REVENUE DIVISIONAL OFFICER AND STATE REPRESENTED
June 9, 2011
A MEHARBHAN Vs. K SULTAN MOHAIDEEN
January 7, 2011
A MOHAMMED SHAFFI Vs. JOINT DIRECTOR (AIDED SCHOOL) AND APPELLATE AUTHORITY,TAMILNADU ELEMENTARY EDUCATION AND ORS
January 28, 2011
A MOHAMMED SITHEEQ Vs. STATE OF TAMIL NADU
August 10, 2011
A MOHAN Vs. STATE REP BY SUB INSPECTOR OF POLICE
December 22, 2011
A MUNUSAMY Vs. A GOVINDARAJ
September 30, 2011
A MURALIDHARAN Vs. DIRECTOR GENERAL OF POLICE MYLAPORE CHENNAI
December 19, 2011
A MURALIDHARAN Vs. DIRECTOR GENERAL OF POLICE, MYLAPORE
December 19, 2011
A MURUGAN Vs. J RAJENDRA PRASAD
December 10, 2011
A MURUGAN Vs. GOVERNMENT OF TAMIL NADU
March 28, 2011
A MURUGESAN Vs. STATE OF TAMILNADU
August 30, 2011
A MURUGESAN Vs. DISTRICT EMPLOYMENT OFFICER, RAMANATHAPURAM, REVENUE DIVISION OFFICER, PARAMAKUDI, RAMANATHAPURAM DISTRICT
October 13, 2011
A MURUGESAN Vs. SALE OFFICER
January 21, 2011
A MUSTHFA IQBAL BASHA Vs. STATE OF TAMIL NADU
March 15, 2011
A MUTHU, K GOVINDAMMAL Vs. STATE
November 8, 2011
A N ARUNACHALAM Vs. T SIVAPRAKASAM
January 28, 2011
A N KUMAR Vs. ARULMIGHU ARUNACHALESWARAR DEVASTHANAM THIRUVANNAMALAI
March 3, 2011
A NATARAJAN Vs. DIRECTOR OF COLLEGIATE EDUCATION
November 9, 2011
A NATARAJAN Vs. ASSISTANT DIRECTOR (QUALITY CONTROL), DEPARTMENT OF AGRICULTURE
December 20, 2011
A NATARAJAN Vs. R BALASUBRAMANIYAM
October 10, 2011
A NATARAJAN Vs. GOVERNMENT OF TAMILNADU
June 7, 2011
A NIVETHA AND A SWETHA Vs. COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION
March 28, 2011
A NOUFAL Vs. DEPUTY COMMERCIAL TAX OFFICER AND CHECKPOST OFFICER
March 24, 2011
A OM EZHILAN Vs. R JAYAKUMARI CHENNAI
July 29, 2011
A P DOROTHY Vs. GOVERNMENT OF TAMIL NADU
January 27, 2011
A P VANNIA RAJAN AND CO Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
September 22, 2011
A PALANIAPPAN Vs. ADVOCATE GENERAL OF TAMIL NADU
January 11, 2011
A PALANISAMY Vs. INSPECTOR OF POLICE
March 11, 2011
A PALANISAMY Vs. R MURUGESEN
April 7, 2011
A PANNEERSELVAM Vs. SECRETARY, HANDLOOM TEXTILE AND KHADI DEPARTMENT; COMMISSIONER OF SERICULTURE; ASSISTANT DIRECTOR OF SERICULTURE
March 1, 2011
A PAULRAJ Vs. MARIA CHELLAMMAL
May 29, 2011
A PERIYASAMY Vs. A KRISHNASAMY
October 20, 2011
A PRABHAKAR Vs. MR RAO COMMISSIONER OF CUSTOMS CHA SECTION CUSTOM HOUSE CHENNAI
January 18, 2011
A PRAKASI, W/O N JUSTUS Vs. ACCOUNTANT GENERAL, (ACCOUNTS AND ENTITLEMENT), DISTRICT EDUCATIONAL OFFICER AND CORRESPONDENT, ST MARY S HIGHER SECONDARY SCHOOL
August 1, 2011
A PURUSHOTHAMAN Vs. DIRECTOR OF TORUISM
March 11, 2011
A R ADIL BASHA Vs. PROJECT DIRECTOR (A/C)
October 21, 2011
A R BACHAWAT TRADING P LIMITED Vs. COMMERCIAL TAX OFFICER
April 18, 2011
A R BACHAWAT TRADING P LIMITED Vs. DEPUTY COMMISSIONER
January 12, 2011
A R ENTERPRISES CHENNAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX CHENNAI
July 27, 2011
A R V JEGADEESAN Vs. ASSISTANT ENGINEER, TAMIL NADU ELECTRICITY BOARD, VIRUDHUNAGAR DISTRICT
January 27, 2011
A RAGHUNATHAN Vs. E STATE OF TAMIL NADU
August 23, 2011
A RAJA S/O S AYYAR Vs. CHAIRMAN/MEMBER
February 8, 2011
A RAJAPANDIYAN Vs. STATE OF TAMIL NADU
December 21, 2011
A RAJARAM Vs. STATE OF TAMILNADU
February 15, 2011
A RAJENDIRAN Vs. SUPERINTENDENT OF POLICE
June 8, 2011
A RAJENDRAN Vs. SECRETARY,COMMISSIONER, AGRICULTURE MARKETING AND COMMERCIAL DEPARTMENT
June 17, 2011
A RAJESH Vs. STATE OF TAMIL NADU, SECRETARY, EDUCATION DEPARTMENT,; DIRECTOR OF SCHOOL EDUCATION,; JOINT DIRECTOR OF SCHOOL EDUCATION, (EMPLOYEE SECTION) AND CHIEF EDUCATIONAL OFFICER
February 14, 2011
A RAJESWARI Vs. STATE OF TAMIL NADU
November 29, 2011
A RAJU Vs. S RAJU
October 21, 2011
A RAMACHANDRAN Vs. E COMMISSIONER CHENNAI CITY MUNICIPAL CORPORATION RIPON BUILDING
April 12, 2011
A RAMACHANDRAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE AND COMMISSIONER OF POLICE
September 8, 2011
A RAMAMURTHY Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
September 6, 2011
A RAMAMURTHY Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE Ï¿½ I
July 26, 2011
A RAMANATHAN Vs. TAMILNADU ELECTRICITY BOARD
January 25, 2011
A RAMASAMY MOOPER Vs. A RAMAMOORTHY
January 7, 2011
A RANGASAMY Vs. EXECUTIVE OFFICER THUDIYALUR TOWN PANCHAYAT
July 8, 2011
A RASAPPAN Vs. SPECIAL DEPUTY COLLECTOR AND P SIVANANDI
July 26, 2011
A RAVI Vs. REGISTRAR OF COOP SOCIETIES E V R PERIYAR SALAI
September 21, 2011
A RAVISHANKAR PRASAD DIRECTOR M S PRASAD PROPERTIES AND INVESTMENTS P LTD Vs. STATE
September 19, 2011
A RAYAPPAN Vs. STATE OF TAMIL NADU
September 14, 2011
A S KANNAN Vs. STATE BY THE INSPECTOR OF POLICE
September 22, 2011
A S KRISHNAMOORTHY Vs. EXECUTIVE ENGINEER/O AND M
November 16, 2011
A S SHIPPING AGENCIES PVT LTD Vs. BENNETT COLEMAN AND CO LTD
February 25, 2011
A S T JAYARAMAN Vs. UNION OF INDIA
April 28, 2011
A SACHIDANANDAM MACNEIL AND MAGOR KILBURN GROUP COMPANIES EMPLOYEES UNION, REP BY ITS GENERAL SECRETARY Vs. S SRINIVASAN
November 30, 2011
A SAFIULLAH Vs. DIRECTOR OF COLLEGIATE EDUCATION
July 14, 2011
A SAKTHIVEL Vs. K R NAVANEETHA KRISHNAN
April 29, 2011
A SARANGAN Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
March 23, 2011
A SEENISANKAR Vs. STATE OF TAMILNADU
June 7, 2011
A SEETHA RAMAN Vs. ACCOUNTANT GENERAL
August 30, 2011
A SELVAM Vs. STATE OF TAMIL NADU
March 4, 2011
A SELVARAJ Vs. CHIEF ENGINEER
February 2, 2011
A SELVARAJ Vs. COMMISSIONER AND DIRECTOR ADIDRAVIDAR WELFARE
October 10, 2011
A SELVARAJ CARVALHO Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
January 7, 2011
A SELVARANI Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT
November 16, 2011
A SENTHIL KUMAR Vs. GENERAL MANAGER NW2
June 8, 2011
A SENTHILKUMAR Vs. S RAJENDRAN
September 6, 2011
A SEYED HAKIM Vs. K S MAIDEEN
December 19, 2011
A SHAHJAHAN Vs. STATE OF TAMIL NADU
November 8, 2011
A SHANDHA Vs. KAVITHA & OTHERS
March 31, 2011
A SHANKAR Vs. STATE OF TAMIL NADU
March 4, 2011
A SHANKAR Vs. CHIEF SECRETARY TO GOVERNMENT
March 15, 2011
A SIVASAMY Vs. STATE BY INSPECTOR OF POLICE
July 11, 2011
A SRINIVASAN Vs. CHIEF ENGINEER PERSONAL
August 30, 2011
A SUBRAMANIAM Vs. DRUGS INSPECTOR
April 6, 2011
A SUNDAR KUMAR Vs. COMMISSIONER OF INCOME TAX APPEALS IV CHENNAI
March 16, 2011
A SUNDARAGANESAN Vs. PRINCIPAL SECRETARY/TRANSPORT COMMISSIONER
March 4, 2011
A SUNDARAGANESAN Vs. PRINCIPAL SECRETARY TRANSPORT COMMISSIONER
March 4, 2011
A SUSEELA Vs. S RADHAKRISHNAN
June 14, 2011
A SYED ABDUL KHADER Vs. ASSISTANT EXECUTIVE ENGINEER WRO PWD
July 21, 2011
A THANGARAJU Vs. TRICHIRAPPALLI CITY COOPERATIVE BANK
July 12, 2011
A THANGARAJU, C SHANMUGAM, P PARAMASIVAM Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, SECRETARIAT
October 12, 2011
A THIRUMARAN Vs. INSPECTOR OF POLICE LAW AND ORDER
March 4, 2011
A V DAKSHINAMURTHY Vs. ASSISTANT MANAGER
August 18, 2011
A V R AGENCIES Vs. ASSISTANT COMMISSIONER CT
June 23, 2011
A V RAJU Vs. H PHOOLCHAND
January 18, 2011
A V SUBRAMANIAN, A V GOPALAKRISHNAN AND ORS Vs. RAMAMOORTHY, KRISHNAMOORTHY, SEENI @ ALAGARSAMY
November 30, 2011
A V TRADING C Vs. COMMISSIONER OF CUSTOMS
March 21, 2011
A V TRADING CO Vs. COMMISSIONER OF CUSTOMS
February 22, 2011
A V TRADING CO Vs. COMMISSIONER OF CUSTOMS
April 19, 2011
A VAIRAMUTHU Vs. PRESIDING OFFICER
August 8, 2011
A VELLAIYAN Vs. REGIONAL TRANSPORT AUTHORITY PERAMBALUR
June 14, 2011
A VENKATACHALAM Vs. STATE BY THE DEPUTY SUPERINTENDENT OF POLICE CHENNAI
March 3, 2011
A VENKATESAN Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE AND TASHILDAR
March 4, 2011
A VIJAYAKUMAR Vs. M ABDUL PARI
April 19, 2011
A VIJAYAN Vs. STATE OF TAMILNADU
February 15, 2011
A VIMALA Vs. DIRECTOR GENERAL OF POLICE
April 26, 2011
A VIMALAN Vs. DISTRICT COLLECTOR CUM REGIONAL TRANSPORT AUTHORITY
June 16, 2011
A VINCENT Vs. TAMIL NADU WATER AND DRAINAGE BOARD
August 1, 2011
A VRISHABADOS Vs. P JAYACHANDRAN
January 10, 2011
A WAHEEDA BEGAM Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI
March 14, 2011
A YAGAPPAN Vs. A AROCKIASAMY ALIAS THAMBI AROCKIAM
February 21, 2011
A. DHARMARAJ Vs. V. PARTHASARATHY
December 7, 2011
A. KUMAR Vs. DIRECTOR OF TECHNICAL EDUCATION, CHENNAI AND ORS.
July 26, 2011
A. YUVARAJ Vs. K. VANITHA LAKSHMI
November 23, 2011
A.B. & SONS Vs. STATE OF TAMIL NADU
June 9, 2011
A.SOLAIMALAI Vs. DISTRICT COLLECTOR - CUM -INSPECTOR OF PANCHAYATS, COLLECTORATE DINDIGUL
July 20, 2011
AADVIN HOTEL P LTD Vs. SECRETARY GOVERNMENT OF TAMIL NADU CHENNAI
March 30, 2011
AAKAVI SPINNING MILLS PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 27, 2011
AAR BEE ENTERPRISES Vs. ASSISTANT COMMISSIONER
February 28, 2011
AARUMUGA INDUSTRIES Vs. Deputy Commissioner of Income Tax
April 6, 2011
AARVE ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
April 8, 2011
AASIM INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI II COMMISSIONERATE
December 14, 2011
ABAN LOYD CHILES OFFSHORE LIMITED Vs. STATE OF TAMIL NADU
July 22, 2011
ABDUL HAMEED Vs. KANNIYAMMAL
July 28, 2011
ABDUL JAWAD Vs. M A JACOB FURNISHING
June 10, 2011
ABDUL KAREEM Vs. INSPECTOR OF POLICE, PALAKKARAI POLICE STATION, PALAKKARAI,
November 10, 2011
ABDUL RAZACK Vs. COMPETENT AUTHORITY
September 30, 2011
ABI TUNAMATICS Vs. CESTAT
December 15, 2011
ABIZAR N RANGWALA Vs. MS SAKINA
December 2, 2011
ABRAHAM AMALANATHAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
April 7, 2011
ACCEL LIMITED THIRD FLOOR NO 75 NELSON MANICKAM ROAD CHENNAI Vs. INSPECTOR GENERAL OF REGISTRATION SANTHOME HIGH ROAD
June 28, 2011
ACE DIGITAL SYSTEMS Vs. COMMISSIONER OF CUSTOMS
March 30, 2011
ADAIKALA MATHA COLLEGE, REP. BY ITS CHAIRMAN DR ARUNACHALAM Vs. GENERAL MANAGER INDIAN OIL CORPORATION LIMITED CHENNAI
August 23, 2011
ADDISON PAINTS AND CHEMICALS LTD Vs. JOINT COMMISSIONER OF LABOUR
February 28, 2011
ADHIKESAVAN Vs. EXECUTIVE OFFICER MAMALLAPURAM TOWN PANCHAYAT
September 21, 2011
ADHIPARASAKTHI COLLEGE OF ENGINEERING Vs. STATE OF TAMILNADU
June 28, 2011
ADHIYAMAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
February 9, 2011
ADILINGAM Vs. NARAYANAN
September 28, 2011
ADMINISTRATOR M R K CO OPERATIVE SUGAR MILLS Vs. APPELLATE AUTHORITY COOPERATIVE TRIBUNAL
August 30, 2011
ADMINISTRATOR SUBRMANIYA SIVA CO OP SUGAR MILLS LTD Vs. M RAJENDERAN
April 21, 2011
ADVIEW Vs. GOVERNMENT OF TAMIL NADU
June 28, 2011
AG CHANDRSEKAR Vs. SECRETARY TO GOVERNMENT FOOD AND CONSUMER PROTECTION DEPARTMENT CHENNAI
June 21, 2011
AGARSHANS Vs. INCOME TAX SETTLEMENT COMMISSION
November 22, 2011
AGATE FINANCE LIMITED Vs. L S P AGRO LIMITED
March 15, 2011
AGENCIES, M VIJAYALAKSHMI Vs. PRINCIPAL SECRETARY AND COMMISSIONER, DEPARTMENT OF COMMERCIAL TAXES
July 11, 2011
AGRI HORTICULTURAL SOCIETY Vs. STATE OF TAMILNADU
March 29, 2011
AIR EXPRESS TRAVELS AND CARGO Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
March 22, 2011
AIR VICE MARSHAL V KRISHNASWAMY VSM (RETD) AND ORS Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING) AND ORS
February 15, 2011
AIRCEL LIMITED REP BY ITS SENIOR MANAGER C VIVEKANANDAN Vs. COMMISSIONER TRICHY CITY CORPORATION
August 26, 2011
AIRPORTS AUTHORITY OF INDIA Vs. AUTHORITY UNDER RULE 25 2 V A AND B OF CONTRACT LABOUR RANDA CENTRAL RULES 1971 AND DEPUTY CHIEF LABOUR COMMISSIONER CENTRAL SOUTH ZONE BANGALORE
June 14, 2011
AIYSHA MARIAM Vs. K A ABDUL HASSAN
September 23, 2011
AJENDRA TEXTILES, REP BY ITS PARTNER S AMARISH Vs. COMMISSIONER OF CUSTOMS AND DEPUTY COMMISSIONER OF CUSTOMS (DEPB)
February 15, 2011
ALACRITY HOUSING LTD Vs. CIT
August 10, 2011
ALAGAPPAN Vs. G THABOVANAM
April 9, 2011
ALAGESWARI Vs. ATHIMUTHU MANOHARAN AND ORS
November 10, 2011
ALAMELUAMMAL Vs. DIRECTOR OF ELEMENTARY EDUCATION
June 21, 2011
ALAMELUMANGAI Vs. A KRISHNAVENI
January 7, 2011
ALARMEL VALLI Vs. SUPERINTENDENT OF POLICE AND INSPECTOR OF POLICE
March 1, 2011
ALAUDIN & OTHERS Vs. A SATHAR & OTHERS
September 15, 2011
ALAVUDEEN Vs. TAHSILDAR TIRUKOVILUR VILLUPURAM DISTRICT
November 21, 2011
ALIMA BEEVI Vs. MOHAMMED YUSUF (DIED) AND ORS
September 6, 2011
ALKA TRADING Vs. COMMISSIONER OF CUSTOMS
April 21, 2011
ALKA TRADING REP BY ITS AUTHORISED SIGNATORY A RAZACK Vs. COMMISSIONER OF CUSTOMS (IMPORTS),; JOINT COMMISSIONER OF CUSTOMS AND DIRECTOR GENERAL OF FOREIGN TRADE AND EX-OFFICIO ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF COMMERCE
March 31, 2011
ALL INDIA AIRCRAFT ENGINEERS ASSOCIATION REGD Vs. M/S AIR INDIA LIMITED
August 30, 2011
ALL INDIA OVERSEAS BANK Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND LABOUR COURT
January 11, 2011
ALL INDIA UCO BANK OFFICERS FEDERATION Vs. UNION OF INDIA
March 28, 2011
ALLAGUSUNDARAM Vs. A L S SANKARANARAYAN
February 28, 2011
ALLIED PETROLEUM COMPANY SINCE CLOSED Vs. APPELLATE DEPUTY COMMISSIONER CT FAC COIMBATORE
April 25, 2011
ALLPITCHAI Vs. ADMINISTRATIVE OFFICER, TAMIL NADU HOUSING BOARD, CHAIRMAN, TAMILNADU HOUSING BOARD, HOUSING AND URBAN DEVELOPMENT
August 9, 2011
ALPS GRANITES PVT LTD Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
June 7, 2011
ALTHAF SHOES (P) LTD. Vs. ASSISTANT COMMISSIONER (CT), VALLUVARKOTTAM ASSESSMENT CIRCLE, CHENNAI-6
October 12, 2011
ALWAR PURUSHOTHAMAN NAIDU Vs. JOINT REGISTRAR-II ANNASALAI, TIRUVANNAMALAI
November 14, 2011
AMAL VINCENT Vs. UNION TERRITORY OF PUDUCHERRY
June 21, 2011
AMALA & OTHERS Vs. THE COMMISSIONER OF POLICE COMMISSIONER OFFICE & ANOTHER
February 17, 2011
AMALGAMATIONS LIMITED Vs. SHANKAR SUNDARAM
September 7, 2011
AMANULLA SHERIFF Vs. FAZEELATH BEGUM
August 19, 2011
AMARANARAYANA REDDY Vs. ASSISTANT COMMISSIONER OF INCOME TAX BUSINESS CIRCLE III
March 21, 2011
AMARAVATHY Vs. ISAKIMUTHI
June 23, 2011
AMBEDKAR ALL GOVERNMENT INDUSTRIAL TRAINING INSTITUTE STAFF WELFARE ASSOCIATION Vs. STATE OF TAMILNADU
January 27, 2011
AMBEDKAR MPT AND DLB EMPLOYEES UNION Vs. CHAIRMAN CHENNAI PORT TRUST
January 22, 2011
AMBICAPATHY Vs. STATE
November 17, 2011
AMBIKA FASHION PVT LIMITED Vs. UNION OF INDIA
March 3, 2011
AMBUJAM AMMAL Vs. COMMISSIONER SALEM CITY MUNICIPAL CORPORATION
June 30, 2011
AMICHAND Vs. ASSISTANT REGISTRAR FOREIGN EXCHANGE REGULATION APPELLATE TRIBUNAL
October 29, 2011
AMIRTHAKANI Vs. SELVARAJ
July 13, 2011
AMIRTHAVALLI Vs. STATE BY THE INSPECTOR OF POLICE
July 19, 2011
AMITY LOGISTICS CHENNAI Vs. CUSTOMS EXCISE AND SERVICE TAX CHENNAI
June 17, 2011
AMK & CO REP BY ITS PROPRIETOR K S MOHAMED BARIQ THIRUCHIRAPPALLI Vs. DEPUTY CHIEF MATERIALS MANAGER GOLDEN ROCK SOUTHERN RAILWAY
December 8, 2011
AMMANI AMMAL Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION, DISTRICT REVENUE OFFICER AND RASAPPAN
July 14, 2011
AMMANI AMMAL Vs. DISTRICT REVENUE OFFICER
October 31, 2011
AMMANPALAYAM SREE MARIAMMAN DEVASTHANA TRUST REP BY ITS PRESIDENT A E SHANMUGAM Vs. ARULMIGU REE MARIAMMAN THIRUKOIL AMMANPALAYAM
November 30, 2011
AMMASAI NADAR Vs. M KANNAIYAN
August 26, 2011
AMMAVASAI Vs. COMMISSIONER OF LAND ADMINISTRATION GOVERNMENT OF TAMIL NADU
July 4, 2011
AMUTHA Vs. M CHAKRAVARTHY
August 5, 2011
AMUTHA DECEASED Vs. YOGESWARAN
July 20, 2011
ANAND IMPEX Vs. COMMISSIONER OF CUSTOMS SEAPORT EXPORTS
June 17, 2011
ANANDAKRISHNAN Vs. COMMISSIONER KUZHITHURAI MUNICIPALITY
January 7, 2011
ANANDHA VADIVELU Vs. KANNAPPAN
April 7, 2011
ANBALAYAM TEXTILES PRIVATE LTD Vs. CHAIRMAN CUM MANAGING DIRECTOR TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
November 25, 2011
ANBALAYAM TEXTILES PRIVATE LTD , REP BY ITS CHAIRMAN, P VEERASAMY Vs. CHAIRMAN CUM MANAGING DIRECTOR, TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
November 25, 2011
ANBAZHAGAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE PALLIKARANAI POLICE STATION KANCHEPURAM
August 11, 2011
ANBU Vs. CHINNAKARASAMANGALAM SUNNATH VAL JAMATH BY ITS PATEL AND MUTHAWALLI K K HAJIBASHA DIED PRESENT MANAGING TRUSTEE P K KHADER SHERIFF
August 9, 2011
ANDAVAR ELECTRICAL DISTRIBUTORS Vs. SYNDICATE BANK
March 29, 2011
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. M CHENNAKESAVALU
March 28, 2011
ANDICHAMY NAICKER Vs. NALLAMUTHU
December 9, 2011
ANDITCHI, RAMAKRISHNAN AND PERIANNAN Vs. MUNIYAYEE (DIED), SHANMUGANATHAN, RAJA, MUTHULAKSHMI
October 12, 2011
ANGALAMMAN KOIL, REP BY TRUSTEE V PITCHAI PILLAI Vs. ASSISTANT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT AND FIT PERSON/EXECUTIVE OFFICER
August 30, 2011
ANGELINE AROKIAMARY Vs. GOVERNMENT OF TAMIL NADU
June 23, 2011
ANI LUKOSE Vs. VICE CHANCELLOR, MOTHER TERESA WOMENS UNIVERSITY
June 13, 2011
ANIL KEDIA Vs. SETTLEMENT CIT
January 20, 2011
ANITHA Vs. STATE BY INSPECTOR OF POLICE
June 15, 2011
ANITHA RANGA Vs. INSPECTOR GENERAL OF REGISTRATION
January 5, 2011
ANJANA SATHYANATH Vs. GOVERNMENT OF PUDUCHERRY
July 25, 2011
ANJANI SYNTHETICS LIMITED REP BY ITS DIRECTOR VASUDEV SUBKARAN AGARWAL Vs. SUB REGISTRAR SUB REGISTRATION OFFICE COONOOR NILIGIRIS DISTRICT
July 7, 2011
ANNA CO-OPERATIVE SPINNING MILLS LTD , Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
September 6, 2011
ANNADURAI AND ORS Vs. R MANOHAR AND ORS
November 21, 2011
ANNAM STEELS PRIVATE LIMITED Vs. OFFICIAL LIQUIDATOR
March 25, 2011
ANNAMALAI PALKALAIKAZHAGA AMBEDKAR ASIRIYAR SANGAM Vs. STATE OF TAMILNADU
July 6, 2011
ANNAMALAIYAR PAPER MILLS (P) LTD Vs. APPELLATE DEPUTY COMMISSIONER (CT) (FAC); COMMERCIAL TAX OFFICER
August 26, 2011
ANNAPURNA Vs. V.P. RANGA MOORTY
April 4, 2011
ANNAPURNA SRI GOWRISHANKAR HOTELS PVT LTD Vs. N ANDAL
March 2, 2011
ANTHONIAMMAL DECEASAED Vs. STATE OF TAMIL NADU
March 29, 2011
ANTHONY GARMENTS PVT LTD Vs. COMMERCIAL TAX OFFICER
April 12, 2011
ANTHONY SAMY Vs. STATE BY INSPECTOR OF POLICE
April 28, 2011
ANTHONY STYLES Vs. E COMMERCIAL TAX OFFICER ENFORCEMENT I
March 29, 2011
ANTONY Vs. STATE
March 9, 2011
ANTONY GNANAMUTHU Vs. ASSISTANT GENERAL MANAGER
July 14, 2011
ANTONY WASTE HANDLING CELL PRIVATE LIMITED Vs. ANBALAGAN
February 3, 2011
ANU AMBRAILE Vs. DISTRICT COLLECTOR TIRUVALLUR
June 6, 2011
ANUSUYA DEVI Vs. K PANCHANATHAN
March 4, 2011
APEX LABORATORIES PRIVATE LIMITED CHENNAI Vs. ZYDUS WELLNESS LIMITED AHMEDABAD
September 29, 2011
APEX LABORATORIES PVT LTD Vs. APEX FORMULATIONS PVT LTD
January 22, 2011
APPROVED TRAVEL AGENTS WELFARE ASSOCIATION OF TRICHY Vs. UNION OF INDIA
June 28, 2011
AR ANSAR Vs. UNION OF INDIA
October 31, 2011
AR SHANMUGHA MURTHY Vs. PRINCIPAL DISTRICT JUDGE/CO OPERATIVE TRIBUNAL CUDDALORE
June 6, 2011
ARABIA BIBI Vs. SARBUNNISA
April 27, 2011
ARASAPPAN Vs. SUDHAMATHI
August 18, 2011
ARASU POKUVARATHU MADURAI THOZHILALAR SANGAM Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD
October 14, 2011
ARAVIND LABORATORIES Vs. MODICARE ALI TOWERS
July 5, 2011
ARAVIND TIMBERS SAWMILL Vs. DISTRICT FOREST OFFICER
February 8, 2011
ARAVINDHARAJ ADHITHAN Vs. R PERUMAL
January 24, 2011
ARCOT TEXTILE MILLS LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL SCOPE MINAR NEW DELHI
April 29, 2011
AREVA T AND D INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE CHENNAI
March 24, 2011
AREVA T. AND D. INDIA LTD. Vs. CESTAT
June 30, 2011
AREVA TANDD INDIA LTD Vs. PRESIDING OFFICER
April 9, 2011
AREVA TANDD LIGHTNING ARRESTERS PVT LTD Vs. ADDITIONAL SECRETARY DEPARTMENT OF REVENUE AND DISASTER MANAGEMENT PUDUCHERRY
February 10, 2011
ARIHANT MARKETING Vs. COMMISSIONER OF CUSTOMS
June 15, 2011
ARIHANT MARKETING Vs. COMMISSIONER OF CUSTOMS SEA PORT (IMPORTS) AND ORS
March 15, 2011
ARIHANT TRADING CENTRE Vs. COMMERCIAL TAX OFFICER
March 4, 2011
ARIVU ALIAS NATARAJAN Vs. UNION TERRITORY OF PONDICHERRY
March 7, 2011
ARJUNAN Vs. D KETHU MUNUSWAMY ALIAS MUNUSWAMY
February 4, 2011
ARMSTRONG POOVIZHI SELVAN Vs. MARGARET @ SUNDARAVALLI
July 7, 2011
AROCKIADOSS Vs. TIRUCHI CITY CORPORATION REP BY ITS COMMISSIONER
August 17, 2011
ARPUTHAMMAL Vs. GOVINDAMMAL
August 17, 2011
ARPUTHARAJ AND 7 OTHERS Vs. STATE, REP. BY THE INSPECTOR OF POLICE, VAIYAMPATTI POLICE STATION, TIRUCHIRAPALLI DISTRICT. 2. NIXON IGNATIUS XAVIER
July 1, 2011
ART INDUSTRIAL SCHOOL Vs. PRESIDING OFFICER, LABOUR COURT, TIRUNELVELI
November 4, 2011
ARTISAN RESIDENTS WELFARE ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
August 5, 2011
ARUKANI Vs. TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
February 9, 2011
ARUL M FUTNANI Vs. DISTRICT COLLECTOR KANCHEEPURAM
September 8, 2011
ARUL M FUTNANI Vs. DISTRICT COLLECTOR KANCHEEPURAM
October 12, 2011
ARUL NAYAGAM Vs. Y SUBBA RAO
September 13, 2011
ARUL, HC 844, S/O SIMIYON, HEAD CONSTABLE Vs. DIRECTOR GENERAL OF POLICE, ADDITIONAL DIRECTOR GENERAL OF POLICE, LAW AND ORDER AND DEPUTY INSPECTOR GENERAL OF POLICE
July 26, 2011
ARULMIGHU EKAMBAREESWARAR Vs. MR DURAISAMY
August 10, 2011
ARULMIGHU KARANEESWARAR TEMPLE Vs. STATE OF TAMIL NADU
September 30, 2011
ARULMIGHU VIRUDHAGIRISWARAR TEMPLE Vs. COMMISSIONER VRIDHACHALAM MUNICIPALITY
December 1, 2011
ARULMIGU CHOKKANATHASWAMY THIRUKOVIL VIRUDHUNAGAR THROUGH ITS EXECUTIVE OFFICER Vs. S J DHARMARAJ
June 24, 2011
ARULMIGU MADASAMY THIRUKOIL DEITY Vs. M RAMACHANDRAN
August 2, 2011
ARULMIGU VAITHIYANATHA SWAMY THIRUKOIL REPRESENTED BY ITS EXECUTIVE OFFICER VIRUDHUNAGAR DISTRICT Vs. COMMISSIONER RAJAPALAYAM
July 6, 2011
ARUMOZHI Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, THANJAVUR
November 16, 2011
ARUMUGAM Vs. GOVERNMENT OF TAMIL NADU
August 17, 2011
ARUMUGAM Vs. GOTHAMCHAND JAIN
August 25, 2011
ARUMUGAM Vs. STATE OF TAMIL NADU
June 24, 2011
ARUMUGAM PROPRIETOR STAR AUTO SPARES Vs. VIDYANATHAN
November 11, 2011
ARUMUGAM; NEW INDIA ASSURANCE CO LTD Vs. NEW INDIA ASSURANCE CO LTD ; ARUMUGAM
March 2, 2011
ARUMUGANERI SALT WORKERS COOP PRODUCTION AND SALE SOCIETY LTD Vs. PRESIDENT, ARUMUGANERI SALT WORKERS COOP PRODUCTION AND SALE SOCIETY WORKERS UNION (AFFILIATED TO CITU), PRESIDING OFFICER, LABOUR COURT AND LABOUR OFFICER
July 22, 2011
ARUMUGAPANDIAN Vs. SARASWATHI
June 7, 2011
ARUMUGHAM Vs. STATE
March 17, 2011
ARUMUGHAN Vs. SUPERINTENDING ENGINEER MEDC SOUTH /TNEB
June 28, 2011
ARUN EXCELLO FOUNDATIONS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX AND COMMISSIONER OF INCOME TAX (APPEALS - III)
April 11, 2011
ARUN KUMAR RAI Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT
April 8, 2011
ARUNA CONSTRUCTIONS INDIA LTD Vs. GOVERNMENT OF TAMIL NADU
January 12, 2011
ARUNACHALAM Vs. STATE
December 14, 2011
ARUNACHALAM ALIAS ARUNA CHARLES Vs. INSPECTOR OF POLICE POONAMALLEE POLICE STATION
March 25, 2011
ARUNACHALAM SARASWATHI CHARITABLE TRUST Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
July 27, 2011
ARUNAGIRI Vs. COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION COIMBATORE
March 23, 2011
ARUNSARAN TEXTILES PVT LTD Vs. DIRECTOR GENERAL OF FOREIGN TRADE MINISTRY OF COMMERCE AND INDUSTRY DEPARTMENT OF COMMERCE
February 15, 2011
ARUTKODI AIDED MIDDLE SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION CHENNAI
January 22, 2011
ARUVIPURAM DHARMA PARIPALAN YOGAM Vs. K KARUNAKARAN
December 14, 2011
ARYA VYSYA MATERNITY HOME AND CHILD WELFARE CENTRE Vs. DEPUTY DIRECTOR OF INCOME TAX
March 18, 2011
ASAN MEMORIAL ASSOCIATION REGD Vs. GOVERNMENT OF INDIA
September 9, 2011
ASFA OFFSET PRINTERS P LTD Vs. E CORPORATION OF CHENNAI REVENUE DEPARTMENT
April 8, 2011
ASHAKUMAR Vs. S. VIJAYALAKSHMI 2. V.P. SHEEBA
October 29, 2011
ASHOK LEYLAND LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 25, 2011
ASHOKA SWEETS Vs. STATE OF TAMIL NADU
April 27, 2011
ASHOKKUMAR HOTELS CUDDALORE PRIVATE LTD Vs. CHAIRMAN CUM MANAGING DIRECTOR
August 19, 2011
ASIAN COPIERS Vs. COMMISSIONER OF CUSTOMS
April 11, 2011
ASOKAN SOLOMAN Vs. S PUSHPA RAJASEKAR
November 8, 2011
ASOKAN SOLOMAN Vs. S PUSHPA RAJASEKAR
August 11, 2011
ASSISTANT COMMISSIONER CENTRAL EXCISE Vs. R MANI
October 18, 2011
ASSISTANT DIRECTOR, HANDLOOM AND TEXTILES Vs. CO-OPERATIVE TRIBUNAL-CUM-PRINCIPAL AND ORS
August 3, 2011
ASSISTANT ENGINEER Vs. SUB DIVISIONAL MAGISTRATE CUM REVENUE DIVISIONAL OFFICER
June 28, 2011
ASSISTANT ENGINEER CHENGALPATTU Vs. SEKAR
June 13, 2011
ASSISTANT ENGINEER OPERATION AND MAINTENANCE TAMIL NADU ELECTRICITY BOARD Vs. MADAMMAL
August 9, 2011
ASSISTANT GENERAL MANAGER Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
January 19, 2011
ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION CHENNAI Vs. M/S LASON INDIA PVT LTD CHENNAI
March 10, 2011
ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS
June 21, 2011
ASTHALAKSHMI MARKETING REP BY ITS PROP SHRI MOHANLAL PRAJAPATI Vs. COMMISSIONER OF CUSTOMS (SEAPORT-IMPORTS) CUSTOM HOUSE; ASSISTANT COMMISSIONER OF CUSTOMS HOUSE AND THE ASSISTANT COMMISSIONER OF CUSTOMS, (SIIB) CUSTOM HOUSE
February 2, 2011
ASTRAL CABLES LIMITED Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED
March 11, 2011
ASVEEN AIR TRAVELS P LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
March 23, 2011
ATELIER Vs. ASSISTANT COMMISSIONER CT VALLUVARKOTTAM
March 8, 2011
ATHTHIAPPAN Vs. STATE BY INSPECTOR OF POLICE
February 7, 2011
ATM ENTERPRISES Vs. CHAIRMAN CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
January 19, 2011
ATM ENTERPRISES Vs. CHAIRMAN CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD CHENNAI
April 7, 2011
AUROBINDO MIRA MATRICULATION HR SECTION SCHOOL Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
September 7, 2011
AUTHORISED OFFICER STATE BANK OF INDIA 7 Vs. R KRISHNASAMY
December 13, 2011
AVALAPPALI GRADE I PANCHAYAT Vs. COLLECTOR DHARMAPURI DISTRICT
January 11, 2011
AVM RAJESWARI MATRIC HIGHER SECONDARY SCHOOL Vs. N R PARAMESWARI
October 31, 2011
AVOOR MUTHIAH MAISTRY STREET RESIDENTS WELFARE ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
May 11, 2011
AVUDAIPARVATHI ALIAS SUGANA DEVI Vs. DISTRICT REVENUE OFFICER TIRUNELVELI
April 11, 2011
AYIRA VYSIA EDUCATIONAL WELFARE ADVISORY BOARD, SECRETARY M ANNAMALAI Vs. INSPECTOR GENERAL OF REGISTRATION; DISTRICT REGISTRAR (ADMINISTRATION) AND JAYAKUMAR
January 28, 2011
AYIRA VYSYA JAGADGURU Vs. SPECIAL COMMISSIONER/COMMISSIONER THE HINDU RELIGIOUS AND CHARITABLE ENDOWMENT ADMINISTRATION DEPARTMENT
October 14, 2011
AYISHA BEEVI Vs. SHEIK MYDEEN
December 23, 2011
AYYAMMAL Vs. COMMISSIONER OF POLICE, MADURAI CITY
December 21, 2011
AYYAMPILLAI Vs. KALAISAMY
December 1, 2011
AYYAPAN Vs. STATE
March 17, 2011
AYYAPPAN ALIAS GNANAVEL Vs. STATE OF TAMIL NADU
March 2, 2011
AYYAVOO Vs. GOVERNMENT OF TAMIL NADU
April 19, 2011
AYYAVU Vs. STATE OF TAMIL NADU
July 28, 2011
AYYAVU ASARI Vs. SUBBU ASARI
August 9, 2011
AZAM BAIG Vs. KALIKAMBAL BENEFIT FUND LIMITED
February 11, 2011
B AANANTHA LAKSHMI Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY
July 13, 2011
B ARUN KUMAR Vs. SECRETARY TO THE GOVERNMENT OF THE TAMILNADU
July 14, 2011
B ASHOK KUMAR Vs. TRANSPORT COMMISSIONER CHENNAI
July 28, 2011
B B CORPORATION Vs. E ASSISTANT COMMISSIONER CT LOANSQUARE I
March 30, 2011
B BALAKRISHNA Vs. CHAIRMAN CUM MANAGING DIRECTOR TANGEDCO
July 6, 2011
B BALAKRISHNA PILLAI Vs. BAR COUNCIL OF INDIA
January 10, 2011
B BALATHAMBURAJ Vs. COMMISSIONER MADURAI CORPORATION
December 9, 2011
B BHAGWAN DAS Vs. DIRECTOR OF COLLEGIATE EDUCATION
June 22, 2011
B C RAMAN Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT
February 21, 2011
B DEEPAN Vs. SMT THIRUMALAI
March 1, 2011
B DEIVANAI Vs. INSPECTOR GENERAL OF REGISTRATION CUM CHIEF CONTROLLING REVENUE AUTHORITY
January 3, 2011
B DHANASEKARAN Vs. L GOVINDASAMY
June 15, 2011
B DHAVAMANI Vs. ASSISTANT EXECUTIVE ENGINEER
March 3, 2011
B DHEENAN Vs. SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT SECRETARIAT CHENNAI
April 8, 2011
B ESWARAN Vs. DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI AND COMMISSIONER, MADURAI CORPORATION, ANNA MALIGAI, MADURAI
December 15, 2011
B GOVINDARAJAN Vs. TAHSILDAR AND AUTHORIZED OFFICER URBAN LAND CEILING AND ASSISTANT COMMISSIONER FOR URBAN LAND TAX
June 8, 2011
B JAGADEESAN Vs. DISTRICT COLLECTOR VELLORE
April 7, 2011
B JAGADEESH Vs. DEPUTY SUPERINTENDENT OF POLICE
April 12, 2011
B JEGANATHAN, ADVOCATE S/O LATE THIRU M BALUSAMY Vs. CHIEF ELECTION COMMISSIONER ELECTION COMMISSION OF INDIA; CHIEF ELECTION OFFICER AND DIRECTOR GENERAL OF POLICE
April 9, 2011
B JOTHI ARUNACHALAM Vs. REGIONAL TRANSPORT AUTHORITY
February 28, 2011
B K JAYASREE Vs. INSPECTOR GENERAL OF POLICE
July 19, 2011
B K MADHANKUMAR Vs. UNION OF INDIA REP BY ITS SECRETARY TO GOVERNMENT MINISTRY OF HEALTH AND FAMILY WELFARE
December 9, 2011
B KALAISELVI PROPRIETRIX CHENNAI Vs. NATIONAL SMALL INDUSTRIES CORPORATION LTD
September 28, 2011
B KALAMEGAM Vs. DISTRICT COLLECTOR AND ORS
April 11, 2011
B KALYANI Vs. DISTRICT COLLECTOR VILLUPURAM
November 1, 2011
B KANAGALAKSHMI Vs. STATE TRANSPORT AUTHORITY AND ORS
April 27, 2011
B KARANCHANDRA MOHAN PRASATH, MADURAI Vs. STATE OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
June 28, 2011
B KISHIN CHAND Vs. STATE OF TAMIL NADU
March 18, 2011
B KRISHNAMOORTHY Vs. KAMALAMBAL
January 7, 2011
B KUMAR ALIAS JEYAKUMAR ALIAS LEFT KUMAR ALIAS STEPHEN KUMAR Vs. INSPECTOR OF POLICE C B C I D
August 2, 2011
B LAWRENCE KANNAN Vs. SECRETARY TO GOVERNMENT
April 12, 2011
B M PURNACHANDRAN Vs. SECRETARY TO GOVERNMENT SPECIAL INITIATIVES PLANNING
January 24, 2011
B M RAMA MURTHY Vs. SUB COLLECTOR HOSUR TALUK KRISHNAGIRI DISTRICT
January 27, 2011
B MAHAVEER CHAND Vs. R D SHANMUGAM
June 27, 2011
B MARRY Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI
March 28, 2011
B MOHANACHANDRAN NAIR PROPRIETOR Vs. ASSISTANT REGIONAL DIRECTOR
January 22, 2011
B MUTHIAH Vs. CHAIRMAN AND MANAGING DIRECTOR REVIEWING AUTHORITY INDIAN BANK HEAD OFFICE
August 16, 2011
B NALINA Vs. ARUMUGAM
April 27, 2011
B NALINI Vs. N VENKATESH
February 10, 2011
B NAVANEETHA KANNAN Vs. ADMINISTRATOR/MANAGING DIRECTOR THE PONDICHERRY CO OPERATIVE MILK PRODUCERS UNION LTD PONDICHERRY
July 22, 2011
B PANDIAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
January 27, 2011
B PANDITHURAI Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES CO OPERATIVE SOCIETIES JOINT REGISTRAR OFFICE SALEM
January 27, 2011
B PARVATHI Vs. PRESIDENT CRPF EMPLOYEES EDUCATIONAL SOCIETY
March 11, 2011
B PRABHAKARAN Vs. MANAGING DIRECTOR AND ORS
January 18, 2011
B RAJA CHINNAKARUPANNAN Vs. STATE OF TAMIL NADU
July 20, 2011
B RAJAMANI Vs. STATE OF TAMIL NADU
December 15, 2011
B RAMAMOORTHY Vs. PROJECT DIRECTOR
November 10, 2011
B RAMESH BABU Vs. SECRETARY PLANNING DEVELOPMENT AND SPECIAL INITIATIVES DEPARTMENT
April 28, 2011
B RAVI Vs. PRINCIPAL SECRETARY AND COMMISSIONER OF LAND ADMINISTRATION
January 22, 2011
B RENUKA Vs. DARMENDRA PRATAP YADAV
April 20, 2011
B REVATHY Vs. N BASKARAN
June 17, 2011
B SANTHOSH Vs. SUB INSPECTOR OF POLICE
April 7, 2011
B SARASWATHY AMMA Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI
February 28, 2011
B SATISH KUMAR Vs. DEPUTY COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE UNIT
July 13, 2011
B SELVARAJ Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION
November 2, 2011
B SHANMUGASUNDARAMURTHY Vs. SUB REGISTRAR OFFICE OF THE SUB REGISTRAR
March 2, 2011
B SUGUNADEVI Vs. NOVOLIN THE TAHSILDAR
September 23, 2011
B SUKUMARAN Vs. PRINCIPAL ACCOUNTANT GENERAL TAMIL NADU CHENNAI
December 9, 2011
B T KOKILA Vs. CHAIRMAN, TAMILNADU ELECTRICITY BOARD
December 23, 2011
B THARUNAN Vs. SECRETARY TO GOVERNMENT
February 2, 2011
B V BHUVANESHWARI Vs. P PERUMALAPPAN
June 24, 2011
B VALARMATHI Vs. GOVERNMENT OF TAMILNADU
February 1, 2011
B VALARMATHI Vs. GOVERNMENT OF TAMILNADU
February 9, 2011
B VARUNAN Vs. DISTRICT COLLECTOR NAMAKKAL
February 23, 2011
B VISHNUMATHY Vs. DISTRICT COLLECTOR VELLORE DISTRICT
July 6, 2011
B. BALRAJ Vs. ARUN @ ARUNKANTH AND OTHERS
June 17, 2011
B.C. HARIHARAN Vs. JOINT COMMISSIONER OF CUSTOMS AND THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
January 28, 2011
BABU Vs. COMMISSIONER OF POLICE
February 14, 2011
BABU S/O MURUGESAN Vs. SUMITHA D/O BASKARAN
December 19, 2011
BABULAL SURANA Vs. VARALAKSHMI
April 25, 2011
BABY Vs. STATE BY INSPECTOR OF POLICE
March 3, 2011
BABY SAROJA Vs. STATE
February 3, 2011
BAGAVATHIAPPA GOUNDER ALIAS@ BAVUTHIYAPPA GOUNDER Vs. KARUPPAIYAN
October 13, 2011
BAGGIAMMAL SINCE DECEASED Vs. K PADMAVATHI
August 16, 2011
BAGHALAKSHMI TRADERS Vs. ASSISTANT COMMISSIONER (CT)
March 9, 2011
BAGYAMMAL DECEASED Vs. PERUMAL GOUNDER
June 17, 2011
BAJAJ ALLIANCE GENERAL INSURANCE CO LTD CHENNAI Vs. SIVAGURUNATHAN
March 31, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. MUTHU
April 27, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. P K SIKANDER
November 4, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. ARUL
September 9, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. N MOORTHY
March 7, 2011
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. ELUMALAI
January 24, 2011
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD.MADURAI Vs. SHARMILA
July 14, 2011
BAJAJ ALLIANZ INSURANCE COMPANY LIMITED CHENNAI Vs. MUTHUSAMY
April 21, 2011
BAJAJ ALLIANZE GENERAL INSURANCE COMPANY LTD Vs. R SELVARAJ
June 21, 2011
BAKKIYAM AND ORS Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND ORS
January 22, 2011
BAKKIYAVATHY Vs. DISTRICT COLLECTOR, REVENUE DIVISIONAL OFFICER AND TAHSILDAR
June 9, 2011
BALAIAH ALIAS BALU Vs. STATE BY THE INSPECTOR OF POLICE
August 11, 2011
BALAJI Vs. K. SUNIL KUMAR
November 23, 2011
BALAJI COLLEGE OF EDUCATION RUN BY MUTHU MEMORIAL EDUCATIONAL TRUST Vs. STATE OF TAMIL NADU
June 13, 2011
BALAKRISHNAN ALIAS PARTHE BASKAR Vs. INSPECTOR OF POLICE CENTRAL CRIME BRANCH CHENNAI
March 18, 2011
BALAMMAL Vs. MRS MUTHIYAR BEGUM
January 27, 2011
BALAMMAL Vs. MURUGAN
December 21, 2011
BALAMURUGAN Vs. SUPERINTENDENT OF POLICE, TUTICORIN, TUTICORIN DISTRICT. 2. STATE, REP. BY ITS SUB
April 27, 2011
BALAN ALIAS BABU ALIAS BALAMURUGAN Vs. STATE
March 18, 2011
BALAN FINE ARTS SIVAKASI Vs. JOINT COMMISSIONER III SMR OF COMMERCIAL TAXES CHENNAI
December 13, 2011
BALAN KULLA BALAN Vs. STATE OF TAMIL NADU REP BY THE INSPECTOR OF POLICE PALLAVARAM POLICE STATION
August 18, 2011
BALARAMAN Vs. DEPUTY SUPERINTENDENT OF POLICE
June 30, 2011
BALASUBRAMANIAM Vs. MASILAMANI
June 8, 2011
BALASUBRAMANIAN Vs. MINOR SANTHOSH
June 9, 2011
BALASUBRAMANIAN Vs. VENKATESAN
June 13, 2011
BALASUBRAMANIAN Vs. K RAJAMMAL
September 27, 2011
BALAVENKATESWARA SAGO FACTORY Vs. COMMERCIAL TAX OFFICER
March 28, 2011
BALU ALIAS PATTASU BALU Vs. STATE OF TAMILNADU
January 7, 2011
BALUSAMY Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION
December 19, 2011
BALUSAMY CHETTIAR Vs. ABDUL RAZACK
July 14, 2011
BANK OF NEW YORK MELLON Vs. M/S PYRAMID SAIMIRA THEATRE LTD
April 11, 2011
BANNARI MARIAMMAN WOMEN SELF HELP GROUP Vs. DISTRICT FOREST OFFICER SATHYMANGALAM FOREST DIVISION
February 8, 2011
BANU Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT, CHENNAI, DISTRICT MAGISTRATE AND DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT AND SUPERINTENDENT OF PRISON, MADURAI CENTRAL PRISON, MADURAI
December 8, 2011
BANU BEEVI, W/O A BAZEER @ ABDUL BAZEER Vs. STATE, SECRETARY TO GOVERNMENT OF TAMILNADU, CO-OPERATION, FOOD AND CONSUMER PROTECTION DEPT AND ORS
January 21, 2011
BAPL INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU
September 15, 2011
BASHEER BEGUM REP BY HER POWER AGENT AHMED PEERAN Vs. THANJAVUR MUNICIPALITY THANJAVUR REP BY ITS COMMISSIONER THANJAVUR TOWN AND MUNSIF
March 1, 2011
BASKAR ALIAS VIJAYABASKAR Vs. STATE BY THE INSPECTOR OF POLICE
July 22, 2011
BASKAR RAO Vs. M/S RR SUDHA AGENCIES PVT LTD
December 15, 2011
BASKARAN Vs. INSPECTOR OF POLICE
September 12, 2011
BE OFFICE AUTHOMATION PRODUCTS P LTD Vs. COMMISSIONER OF CUSTOMS
June 16, 2011
BEARS CAVE ESTATE Vs. PRESIDING OFFICER
September 22, 2011
BERACAH PRAYER GROUP AND PRAYER HOUSE Vs. ASHOK LEYLAND PANIYALARGAL KUDIYIRUPPOR PAGUTHIYIL VASIPOR MUNNETRA NALA SANGAM
April 29, 2011
BESANT RAJ INTERNATIONAL LIMITED Vs. VISHWA BHARATHI TEXTILES LIMITED
March 24, 2011
BEST INDUSTRIAL MACHINES Vs. SPECIAL DEPUTY COMMERCIAL TAX OFFICER
March 11, 2011
BEST MEGA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
January 19, 2011
BEST MEGA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
April 7, 2011
BEST MEGA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
April 29, 2011
BEST MEGA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
June 14, 2011
BEST MEGA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
October 19, 2011
BEST PUMPS (INDIA) PVT LTD Vs. VASANTHY SANTHANAM PROPRIETRIX, HOME CARE AGENCIES
October 14, 2011
BETA WIND FARMS PRIVATE LIMITED Vs. GOVERNMENT OF TAMIL NADU; DISTRICT COLLECTOR
August 24, 2011
BETHESDA HOSPITAL AMBUR VELLORE DISTRICT Vs. PRESIDING OFFICER LABOUR COURT VELLORE
August 10, 2011
BEYATREES ANTONY Vs. A K MANI
February 2, 2011
BHAGWANDAS METALS LTD Vs. M/S RAGHAVENDRA AGENCIES
June 14, 2011
BHANWARLAL SHARMA Vs. K V SATHYANARAYANAN
October 4, 2011
BHARANI READYMADES Vs. STATE OF TAMIL NADU
November 25, 2011
BHARAT BIOTECH INTERNATIONAL LIMITED Vs. GOVERNMENT OF TAMILNADU
February 25, 2011
BHARAT HEAVY ELECTRICALS LIMITED Vs. ARUNACHALAM SUGAR MILLS LIMITED
April 12, 2011
BHARAT PETROLEUM CORPORATION LTD Vs. PETROLEUM EMPLOYEES UNION
July 28, 2011
BHARAT PETROLEUM CORPORATION LTD Vs. R RAVIKRISHNAN
August 8, 2011
BHARAT PETROLEUM CORPORATION LTD MADRAS Vs. ARUN KUMAR DHARAMBIR AGARWAL
June 27, 2011
BHARAT SANCHAR NIGAM LIMITED Vs. DEPUTY CHIEF COMMISSIONER OF LABOUR CENTRAL
August 30, 2011
BHARAT SANCHAR NIGAM LIMITED Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH CHENNAI
June 15, 2011
BHARAT SANCHAR NIGAM LIMITED Vs. WIPRO NET LTD
June 6, 2011
BHARAT SANCHAR NIGAM LTD Vs. UNION OF INDIA
June 16, 2011
BHARAT SANCHAR NIGAM LTD., Vs. UNION OF INDIA AND OTHERS
July 16, 2011
BHARAT TECHNOLOGIES AUTO COMPONENTS LIMITED Vs. BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION
February 21, 2011
BHARATH RAJENDRAN Vs. EXECUTIVE OFFICER NANDIVARAM GUDUVANCHERY TOWN PANCHAYAT
March 28, 2011
BHARATHI Vs. PALANIAMMAL
February 2, 2011
BHARATHIYAR UNIVERSITY SC Vs. BHARATHIYAR UNIVERSITY
June 7, 2011
BHASKAR Vs. COMMISSIONER OF POLICE
December 16, 2011
BHAVANI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
January 11, 2011
BHERAV MOBILES AND ACCESSORIES PVT LTD Vs. DEPUTY COMMERCIAL TAX OFFICER
March 31, 2011
BHOOPATHI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
April 26, 2011
BHUVANESWARI ALIAS SHARMILA Vs. M PRABHAKARAN
June 30, 2011
BHUWALKA STEEL INDUSTRIES LTD Vs. REGISTRAR EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
April 25, 2011
BIG BAG INTERNATIONAL PVT LTD Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS NEW DELHI
July 15, 2011
BINDU Vs. C V ANANTH PADMANABHAN
July 26, 2011
BINNY LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
January 31, 2011
BINNY LIMITED Vs. ASSISTANT COMMISSIONER OF LABOUR
February 14, 2011
BISHOP Vs. MARIAPPAN
June 7, 2011
BLOW PLAST INDUSTRIES Vs. TAMIL NADU ELECTRICITY BOARD
March 15, 2011
BLUE HILL ACCESS PVT LTD Vs. STATE OF TAMILNADU
February 14, 2011
BLUE HILL LOGISTICS PRIVATE LTD Vs. ASHOK LEYLAND LIMITED
May 5, 2011
BLUE SKY TRADING Vs. DEPUTY COMMERCIAL TAX OFFICER
February 1, 2011
BOARD OF TRUSTEES OF MADRAS PORT TRUST Vs. NATIONAL ENGINEERING INDUSTRIES LTD
March 11, 2011
BOARD OF TRUSTEES OF P T LEE CHENGALVARAYA NAICKER TRUST Vs. ADVOCATE GENERAL OF TAMIL NADU
June 30, 2011
BOND STORES PVT LTD Vs. CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION
March 21, 2011
BONFIGLIOLI TRANSMISSIONS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
June 22, 2011
BOOPALA MOORTHY Vs. STATE
February 22, 2011
BOOPATHY ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
March 25, 2011
BOOT CAPTIVE POWER SERVICE P LTD Vs. STATE OF TAMIL NADU
August 8, 2011
BRANCH MANAGER Vs. MURUGAN
November 9, 2011
BRANCH MANAGER DIVISIONAL MANAGER VELLORE Vs. SHAINESH
March 7, 2011
BRANCH MANAGER IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. DURGA
February 23, 2011
BRANCH MANAGER M S ORIENTAL INSURANCE COMPANY LTD TIRUVANAMALAI Vs. K KUMAR
March 4, 2011
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. B RASHEETH
February 14, 2011
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED PUDUKKOTTAI Vs. JANAKI
February 28, 2011
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED VELLORE DISTRICT Vs. R MUNUSAMY
February 25, 2011
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. SHANTHI
February 25, 2011
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. A VINCENT
April 5, 2011
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. MURUGAMMAL, SOMAN
October 31, 2011
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LTD BRANCH OFFICE NO 793 JAWAHAR BAZAAR KATUR 639 001 Vs. 1 REVATHI
February 14, 2011
BRANCH MANAGER THE NEW INDIA ASSURANCE CO LTD DHARMAPURI Vs. PERUMAL
June 28, 2011
BRANCH MANAGER THE NEW INDIA INSURANCE COMPANY LTD Vs. RANGANATHAN
January 31, 2011
BRANCH MANAGER THE ORIENTAL INSURANCE CO LTD PUDUKOTTAI Vs. CHITRA
February 25, 2011
BRANCH MANAGER THE ORIENTAL INSURANCE COMPANY LIMITED Vs. K RAMADOSS
April 25, 2011
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. VEERAMMAL DEVI
February 1, 2011
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. MANOHARAN
June 30, 2011
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED CO Vs. SANKARALINGAM
March 21, 2011
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. AGILAN
February 22, 2011
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED, GOBICHETTIPALAYAM, ERODE DISTRICT Vs. SAROJA
November 24, 2011
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. G.SUBBULAKSHMI
October 9, 2011
BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD , MADURAI Vs. VELLAICHAMY, MINOR V PORRUTHUKARAI AND ORS
December 9, 2011
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. R SEENIVASAN AND ORS
November 15, 2011
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. V. RAJAPPAN AND ANOTHER
March 1, 2011
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. M. DURAIPANDIAN
June 13, 2011
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANJALAI AND ORS
March 2, 2011
BRIAN JUDE NATHAN Vs. REGISTRAR UNIVERSITY OF MADRAS
August 10, 2011
BRITANNIA INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU
September 22, 2011
BRITANNIA INDUSTRIES LIMITED REP BY ITS AUTHORIZED SIGNATORY SANJAY K HANDUR Vs. SULOCHANA COTTON SPINNING MILLS PRIVATE LIMITED
September 30, 2011
BRITTO SEAFOODS EXPORTS PVT LTD Vs. ASSISTANT COMMISSIONER OF CUSTOMS GROUP I CHENNAI
June 24, 2011
BROOKS HI TECH PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS IMPORTS CHENNAI
April 29, 2011
BUDITHI SUBBARAO Vs. STATE
March 31, 2011
BUSHPA BAI BAFNA Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT
February 23, 2011
BUSINESS LEADER Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
August 1, 2011
BUSINESS LEADER Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
August 30, 2011
C A RAMASAMTY Vs. KARUPPANA GOUNDER
February 11, 2011
C ALBERT XAVIER Vs. AGRICULTURAL PRODUCTION COMMISSIONER
April 29, 2011
C ARIVAZHAGAN Vs. MANAGING DIRECTOR TASMAC
April 26, 2011
C ARUNACHALAM Vs. SPECIAL TAHSILDAR
February 28, 2011
C ASHOKKUMAR Vs. DISTRICT COLLECTOR INSPECTOR OF PANCHAYATS
January 5, 2011
C B M COLLEGE Vs. ASSISTANT ELECTRICAL ENGINEER TAMIL NADU ELECTRICITY BOARD
November 2, 2011
C BABU Vs. COMMISSIONER OF GEOLOGY AND MINING
March 22, 2011
C BALASUBRAMANIAN Vs. COMMISSIONER TIRUCHIRAPPALLI CORPORATION
January 4, 2011
C CHANDRA KUMAR Vs. UNION OF INDIA
January 3, 2011
C CHANDRASEKARAN Vs. R SRINIVASAN
August 30, 2011
C CHANDRASEKARAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
August 9, 2011
C DASARATHAN Vs. VIDESH SANCHAR NIGAM LTD
January 19, 2011
C DEVADHASAN (DIED) Vs. N YESUDHAS
August 25, 2011
C DEVADOSS Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT CHENNAI
November 8, 2011
C DEVARAJ Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES VELLORE
March 9, 2011
C DEVNATHAN Vs. STATE OF TAMIL NADU
June 22, 2011
C DHANALAKSHMI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
November 30, 2011
C DILLI BABU Vs. STATE OF TAMIL NADU
July 26, 2011
C DINESH Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY
September 30, 2011
C ELAIMARAN Vs. DIRECTOR OF LEGAL STUDIES
June 7, 2011
C ELANKUMARAN Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD AND ORS
March 9, 2011
C G HOLDINGS PRIVATE LIMITED Vs. RAMASAMY ATHAPPAN
August 5, 2011
C G JAYARAMAN Vs. C GANGADHARAN
February 3, 2011
C GANESAN Vs. PRESIDING OFFICER LABOUR COURT
February 18, 2011
C GANESH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
September 27, 2011
C GANGADHARAN Vs. MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION I LTD
April 26, 2011
C GOVINDASAMY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 7, 2011
C H ROBINSON WORLDWIDE FREIGHT INDIA (P) LTD , MANAGER CORPORATION ACCOUNTS, NESAL R LALAN Vs. WINBRO LOGISTICS (P) LTD , MANAGING DIRECTOR, SATHYANARAYANAN
April 5, 2011
C JANAKIRAMAN Vs. A ARUNKUMAR
July 6, 2011
C JEEVITHA Vs. N GOKULAKRISHNAN
March 1, 2011
C JOSEPH ARULRAJ Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED
October 13, 2011
C KAMARAJ Vs. GOVERNMENT OF INDIA
September 30, 2011
C KASTHURI Vs. STATE BY THE INSPECTOR OF POLICE
February 22, 2011
C KESAVAN Vs. S SIVAGURUNATHAN
January 7, 2011
C KRISHNAMOORTHY Vs. STATE
June 24, 2011
C KRISHNAN Vs. PALEPALLY SRI GANGAMMAN ALAYA
March 31, 2011
C KUMARESAN Vs. P DHANABAL
April 18, 2011
C LOGESWARAN Vs. SPECIAL OFFICER
January 20, 2011
C M DHINAKARAN @ SURESH Vs. S ANNAPOORNA
September 27, 2011
C MAGARAJAN Vs. DISTRICT COLLECTOR VELLORE DISTRICT
September 29, 2011
C MANIKANDAN Vs. DIRECTOR OF SCHOOL EDUCATION
January 20, 2011
C MANIMEGALAI, TAMIL TEACHER Vs. JOINT DIRECTOR OF SECONDARY EDUCATION, (APPELLATE AUTHORITY)
October 11, 2011
C MUNIAMMAL Vs. DISTRICT COLLECTOR VELLORE
July 5, 2011
C MUNUSAMY Vs. DISTRICT COLLECTOR DHARMAPURI
August 4, 2011
C MURUGESAN Vs. PRABAKARAN
February 28, 2011
C MUTHUKRISHNAN Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT
August 19, 2011
C MUTHUSARAVANAN Vs. DISTRICT EDUCATIONAL OFFICER KOVILPATTI TUTICORIN DISTRICT
August 1, 2011
C N ESWARA IYER Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD
January 31, 2011
C N HARIRAMAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
June 22, 2011
C N VASANTHA RAJA Vs. REGISTRAR TAMIL NADU DR AMBEDKAR LAW UNIVERSITY
July 25, 2011
C NARASARAJU Vs. S RAMESH
November 11, 2011
C NARESH KUMAR Vs. INSPECTOR OF POLICE
August 9, 2011
C NATARAJAN Vs. DIRECTOR DEPARTMENT OF ADI DRAVIDAR TRIBAL WELFARE
December 19, 2011
C NATESAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER HINDU RELIGIOUS
November 12, 2011
C P MURUGESAN Vs. STATE OF TAMILNADU
December 20, 2011
C P SREERANGAN Vs. C P PONNUSAMY
September 13, 2011
C PALANISWAMY Vs. FOOD CORPORATION OF INDIA
December 20, 2011
C PALANIVEL Vs. DISTRICT COLLECTOR TIRUVALLUR
February 14, 2011
C PAULRAJ Vs. SECRETARY MINISTRY OF TRANSPORT CHENNAI
July 1, 2011
C PERIASAMY SERVAI Vs. JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT, EXECUTIVE OFFICER AND JUDICIAL MAGISTRATE NO 2, MAGISTRATE COURT
July 1, 2011
C PERUMAL KONAR Vs. STATE OF TAMIL NADU
April 26, 2011
C R ANANTHAKUMAR Vs. M KULANDAIVELU
February 14, 2011
C R ANITHA Vs. STATE OF TAMIL NADU
November 10, 2011
C R RATAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT
May 12, 2011
C R SIVANESAN Vs. BRANCH MANAGER, CENTRAL BANK OF INDIA, CHAIRMAN, ST MICHAEL COLLEGE OF ENGINEERING AND TECHNOLOGY AND PRINCIPAL, ST MICHAEL COLLEGE OF ENGINEERING AND TECHNOLOGY
August 2, 2011
C RAGHUNATHA REDDY Vs. S RAJASEKARAN
August 25, 2011
C RAJA CHANDRAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER SIVAGANGAI
November 21, 2011
C RAJENDRAN Vs. STATE OF TAMIL NADU
July 7, 2011
C RAKKIAPPAN Vs. REGIONAL TRANSPORT AUTHORITY
February 28, 2011
C RAM PRAKASH AND C NAREN DHARMARAJ Vs. POWER GRID CORPORATION OF INDIA LTD
June 27, 2011
C RAM PRASAD Vs. POWER GRID CORPORATION OF INDIA LTD
August 23, 2011
C RAMANAN Vs. PRINCIPAL SECRETARY AND COMMISSIONER OF REVENUE ADMINISTRATION
August 1, 2011
C RATHINAM Vs. DEPUTY COMMERCIAL TAX OFFICER KATPADI CHECKPOST VELLORE
February 23, 2011
C RAVIKUMAR Vs. S NARMADHA
July 25, 2011
C RENJITHAM Vs. CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LTD CHENNAI
March 4, 2011
C ROSALI ALIAS TERASA MARY Vs. W USHA
March 2, 2011
C S ASHA CHITHRA Vs. STATE OF TAMIL NADU
June 28, 2011
C S RANGARAJAN Vs. UNIVERSITY OF MADRAS
February 7, 2011
C S S CORP PRIVATE LIMITED Vs. SPACE MATRIX DESIGN CONSULTANTS PRIVATE LIMITED
December 13, 2011
C S SURESH KUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE CRIME BRANCH CID
August 16, 2011
C SABESAN CHETTIAR (DECEASED) & OTHERS Vs. THE DISTRICT REVENUE OFFICER COIMBATORE DISTRICT & OTHERS
August 11, 2011
C SAMPATHKUMAR Vs. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE II 4
October 19, 2011
C SANTHALINGAM Vs. STATE OF TAMIL NADU
March 10, 2011
C SELVI Vs. V SUBRAMANIAM
July 18, 2011
C SENTHILKUMAR Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING CHENNAI
March 18, 2011
C SHANKAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME CINEMA DEPARTMENT
December 13, 2011
C SHANTHI Vs. DISTRICT EDUCATIONAL OFFICER, TENKASI
December 21, 2011
C SHENBAGAKUMAR Vs. STATE OF TAMIL NADU
November 14, 2011
C SIDDHAN Vs. CHIEF ENGINEER PERSONNEL
June 7, 2011
C SIVASAMY FIRM TRICHY Vs. DEPUTY COMMERCIAL TAX OFFICER THIRUVERAMBUR CIRCLE
July 21, 2011
C SUBRAMANI Vs. GOVERNMENT OF TAMIL NADU
September 28, 2011
C SUBRAMANIAN Vs. N CHOCKALINGAM ASARI
January 18, 2011
C SUDHAGAR Vs. STATE OF TAMIL NADU
April 6, 2011
C SUGUMAR Vs. SECRETARY GENERAL GOVERNING BODY OF INSURANCE COUNCIL
August 12, 2011
C SUNDARADHAS, S/O CHELLAYAN Vs. SECRETARY TO GOVERNMENT, HOME DEPARTMENT
August 3, 2011
C SUNDARARASU Vs. SECRETARY DEPARTMENT OF ENVIRONMENT AND FOREST
February 25, 2011
C SWAMINATHAN Vs. DR R KASINATHAN
April 29, 2011
C THANGAVEL Vs. ASSISTANT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE SALEM
June 23, 2011
C THIRAVIDAMANI Vs. DISTRICT COLLECTOR, REVENUE DIVISIONAL OFFICER, INSPECTOR OF POLICE AND DEPUTY DIRECTOR MINES AND MINERALS GEOLOGY
June 21, 2011
C THIRUGNANASAMBANDAM Vs. JOINT REGISTRAR
August 2, 2011
C UDAYAKUMAR Vs. STATE OF TAMIL NADU
September 27, 2011
C V KUMAR Vs. TRANSPORT COMMISSIONER CHENNAI
July 28, 2011
C V THIRUGNANAM Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT COLLECTORATE
September 21, 2011
C VADAKATHIAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION AND DISTRICT COLLECTOR
April 28, 2011
C VE SHANMUGAM Vs. STATE OF TAMIL NADU
October 29, 2011
C VENKATACHALAM Vs. ASSISTANT COMMISSIONER CT
March 28, 2011
C VISALAKSHI Vs. REGIONAL TRANSPORT AUTHORITY, TIRUPUR REGION
June 23, 2011
C.C.E., PONDICHERRY Vs. M.R. KRISHNAMURTHY CO-OP. SUGAR MILLS LTD.
September 22, 2011
C.S. BHUVANESWARI Vs. STATE ELECTION COMMISSIONER 100 FEET ROAD VADAPALANI CHENNAI
October 12, 2011
CABLE OPERATORS ASSOCIATION OF TAMIZHAGAM Vs. COMMISSIONER OF POLICE
May 12, 2011
CAIRN ENERGY INDIA PVT LIMITED Vs. DEPUTY DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION CHENNAI
October 29, 2011
CALPANA SERVICE STATION Vs. DEPUTY COMMERCIAL TAX OFFICER REGISTRATION CELL COMMERCIAL TAXES DEPARTMENT
September 30, 2011
CALPANA SERVICE STATION Vs. DEPUTY COMMERCIAL TAX OFFICER
November 11, 2011
CANN OFFICE EQUIPMENT PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS
March 10, 2011
CAPT NATARAJA GOPALAKRISHNAN Vs. UNION OF INDIA
March 1, 2011
CARAVEL SHIPPING SERVICES P LTD Vs. SHAMIM DARYA ARYA FOR LIBERTY
September 30, 2011
CARAVEL SHIPPING SERVICES PVT LTD Vs. DEPUTY COMMISSIONER OF CUSTOMS
March 24, 2011
CARTON AND CARTON Vs. INDUSTRIAL PAPER CORPORATION
April 9, 2011
CARUNIA VANITHA Vs. DIRECTOR OF ELEMENTARY EDUCATION
January 6, 2011
CASIMIR SAGAYARAJ Vs. POWER GRID CORPORATION OF INDIA LTD
March 14, 2011
CASTING ENTERPRISES Vs. DEPUTY COMMERCIAL TAX OFFICER
March 10, 2011
CATTERPILLAR PATTALI EMPLOYEES UNION Vs. MANAGEMENT OF M/S CATERPILLAR INDIA PVT LTD
March 10, 2011
CAUVERY STONES IMPEX PRIVATE LTD Vs. SECRETARY TO GOVERNMENT
April 25, 2011
CDR SP ILANGOVAN RTD Vs. DEFENCE SECRETARY MINISTRY OF DEFENCE
June 28, 2011
CEEBROS DEVELOPERS Vs. STATE OF TAMIL NADU
August 16, 2011
CENTRAL BANK OF INDIA, TUTICORIN BRANCH AND ORS Vs. KORAMPALLAM MILK PRODUCERS CO-OPERATIVE SOCIETY AND ORS
October 19, 2011
CENTURY FLOUR MILLS LTD Vs. TAMIL NADU SALES TAX APPELLATE TRIBUNAL ADDITIONAL BENCH CHENNAI
November 24, 2011
CHAFEX MARKETING PRIVATE LTD ,; MSVEE MARKETING PRIVATE LTD ,; GSK PROPERTIES AND INVESTMENTS PRIVATE LIMITED AND; MEDHAS CONSULTANTS PRIVATE LTD , DIRECTOR GOMATHY VISWANATHAN Vs. STATE
April 5, 2011
CHAIRMAN AND MANAGING DIRECTOR HINDUSTAN PHOTO FILMS MANUFACTURING COMPANY LTD THE NILGIRIS Vs. REGIONAL LABOUR COMMISSIONER CHENNAI
February 9, 2011
CHAIRMAN AUSTIN MEMORIAL CHARITABLE AND EDUCATIONAL TRUST Vs. UNION OF INDIA (UOI), REP BY ITS SECRETARY DEPARTMENT OF HEALTH AND ORS
January 28, 2011
CHAIRMAN CHENNAI PORT TRUST Vs. AVOOR MUTHIAH MAISTRY STREET RESIDENT WELFARE ASSOCIATION
November 17, 2011
CHAIRMAN CHENNAI PORT TRUST Vs. R MANIMUTHU
January 20, 2011
CHAIRMAN GUINDY INDUSTRIAL ESTATE INFRASTRUCTURE UPGRADATION COMPANY CHENNAI Vs. GURUMURTHY ENGINEERING ENTERPRISES CIVIL ENGINEERING CONTRACTORS CHENNAI
November 2, 2011
CHAIRMAN OF STATE BANK OF INDIA Vs. C ANTHONY
September 8, 2011
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. M P DHANARAJ
March 28, 2011
CHAIRMAN, MOOKAMBIKA INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA
December 22, 2011
CHAIRMAN, TUTICORIN PORT TRUST Vs. PRESIDING OFFICER LABOUR COURT, SECRETARY TUTOCIRIN STEVEDORES ASSOCIATION AND SUNDAR SINGH
July 29, 2011
CHAMPA DEVI Vs. NARBADA DEVI
October 20, 2011
CHAMPION PHOTO CHEMISTRY INDIA PVT LTD Vs. ASSISTANT COMMISSIONER CT
March 29, 2011
CHAMUNDI TEXTILES (SILK MILLS) LTD Vs. CIT
June 14, 2011
CHAMUNDY INTERNATIONAL Vs. CESTAT, CHENNAI
November 30, 2011
CHANDAN APPARALS Vs. NIHAL P HEMDEV
April 27, 2011
CHANDIRA Vs. KANTHASAMY
February 8, 2011
CHANDRA Vs. REDDAPPA REDDY
June 10, 2011
CHANDRA ANANTHASAYANAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR URBAN LAND CEILING AND URBAN LAND TAX
January 31, 2011
CHANDRAGIRI CONSTRUCTION COMPANY Vs. CHIEF ENGINEER W R O
January 4, 2011
CHANDRAGIRI CONSTRUCTION COMPANY Vs. INCOME TAX SETTLEMENT COMMISSION
March 16, 2011
CHANDRAGIRI CONSTRUCTION COMPANY Vs. STATE OF TAMIL NADU
March 3, 2011
CHANDRAMOHAN Vs. PUSHPA
February 24, 2011
CHANDRAN Vs. MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION LIMITED
March 3, 2011
CHANDRASEKAR Vs. PRINCIPAL SECRETARY RURAL DEVELOPMENT AND PANCHAYAT RAJ
August 5, 2011
CHANDRASHEKAR MUNGERVELI PUTTAPPA Vs. COMMISSIONER OF POLICE CHENNAI SUBURBAN
April 11, 2011
CHANDRIKA DIGICLICK ZONE Vs. ASSISTANT COMMISSIONER CT AMAINDAKARAI ASSESSMENT CIRCLE
January 12, 2011
CHATRAPATHY SHANMUGHAM Vs. S RANGARAJAN DECEASED
September 28, 2011
CHELLAIYA THEVAR ALIAS CHELLAPANDIAN Vs. MURUGESWARI
February 11, 2011
CHELLAKANNAN Vs. STATE BY INSPECTOR OF POLICE
June 9, 2011
CHELLAMAL Vs. T PUNITHA
January 22, 2011
CHELLAMMAL AND KARUPPAIAH @ KALIMUTHU Vs. SARASVATHI
July 20, 2011
CHELLAPANDI Vs. DEPUTY SUPERINTENDENT OF POLICE C.B.C.I.D MADURAI DISTRICT
September 30, 2011
CHELLAPPA PILLAI Vs. I SIVASUBRAMANIAN
April 29, 2011
CHELLARANI DAVID Vs. STATE OF TAMIL NADU
April 21, 2011
CHELLASWAMY Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE KANYAKUMARI DISTRICT
April 8, 2011
CHELLAYYAN ALIAS CHELLAPPAN Vs. REMA DEVI
March 4, 2011
CHEMOIL ADVANCED MANAGEMENT SERVICES PVT LTD Vs. V RAGHUNANDAN
April 12, 2011
CHEMPLAST SANMAR LIMITED Vs. E DEPUTY COMMISSIONER OF CENTRAL EXCISE LARGE TAXPAYER UNIT
March 18, 2011
CHENNAI MEDICAL COLLAGE Vs. GOVERNMENT OF INDIA
June 30, 2011
CHENNAI METRO RAIL LTD Vs. D SHANKER
November 30, 2011
CHENNAI PALAVAKKAM SECTION, LANKA REPATRIATES WELFARE ASSOCIATION Vs. GOVERNMENT OF TAMILNADU
October 31, 2011
CHENNAI PETROLEUM CORPORATION LIMITED CHENNAI Vs. CHENNAI PETROLEUM OFFICERS ASSOCIATION CHENNAI
April 20, 2011
CHENNAI PETROLEUM CORPORATION LTD Vs. DEPUTY DIRECTOR ESI CORPORATION
January 19, 2011
CHENNAI PETROLEUM CORPORATION LTD CHENNAI Vs. PRESIDING OFFICER THE PRINCIPAL LABOUR COURT CHENNAI
April 12, 2011
CHENNAI PETROLEUM OFFICERS ASSOCIATION INSIDE CPCL CAMPUS MANALI Vs. CHENNAI PETROLEUM CORPORATION LIMITED
December 12, 2011
CHENNAI PORT TRUST EMPLOYEES CO OPERATIVE BANK EMPLOYEE UNION REPRESENTED BY ITS GENERAL SECRETARY Vs. ADDITIONAL REGISTER OF CO OPERATIVE SOCIETIES CHENNAI REGION
July 15, 2011
CHENNAMMAL Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VELLORE
February 14, 2011
CHERAN CEMENTS LIMITED Vs. SPECIAL COMMITTEE AND COMMERCIAL TAX OFFICER
June 16, 2011
CHETTIANNAN Vs. SELVAM
December 14, 2011
CHIEF ADVISOR WATER AND SANITATION PROJECT Vs. R NAGOORAN
March 16, 2011
CHIEF COMMISSIONER OF INCOME TAX Vs. SAJAN VERGHIS MATHEW
December 23, 2011
CHIEF CONSERVATOR OF FORESTS Vs. P SUBRAMANIAM
August 8, 2011
CHIEF ELECTION COMMISSIONER NEW DELHI Vs. STATE
March 28, 2011
CHIEF ENGINEER MADURAI Vs. CHANDRAGIRI CONSTRUCTION COMPANY, KERALA STATE
March 4, 2011
CHIEF EXECUTIVE OFFICER Vs. SYDE PEER SHAH MOHIDEEN KHADARI ALIAS S P SHAH
March 1, 2011
CHIEF EXECUTIVE OFFICER DISTRICT FOREST OFFICER Vs. MALLIKA
August 1, 2011
CHIEF GENERAL MANAGER BHARAT SANCHAR NIGAM LIMITED Vs. PREMA GOVINDARAJAN
September 9, 2011
CHIEF GENERAL MANAGER TELECOM CHENNAI TELEPHONES Vs. M GEORGE FRANCIS
January 18, 2011
CHINNA THANDI @ MUNIAMMAL Vs. VEERAN AND ORS
February 28, 2011
CHINNAMMAL Vs. GOVERNMENT OF TAMIL NADU
April 21, 2011
CHINNAMMAL Vs. MALLIKA
February 10, 2011
CHINNASAMI Vs. TERRITORY MANAGER RETAIL SALE BHARAT PETROLEUM CORPORATION LIMITED
February 14, 2011
CHINNASAMY Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT ADMN DEPARTMENT
June 27, 2011
CHINNATHAYAMMAL Vs. K PADMAVATHY
March 21, 2011
CHINNU PADAYACHI Vs. DHANALAKSHMI
September 15, 2011
CHINTHAMANI Vs. CHIEF EDUCATIONAL OFFICER
February 9, 2011
CHIRAYU EXPORTS PVT LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES COIMBATORE
April 28, 2011
CHITHRAVEL Vs. STATE
August 16, 2011
CHITRA Vs. PUGAZHENTHI ALIAS SASIKUMAR
June 21, 2011
CHITRAKUMAR Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT CHENNAI
April 29, 2011
CHIYARU EXPORTS PVT LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES PERUR CIRCLE
March 15, 2011
CHOKKI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, GOVERNMENT OF TAMIL NADU
December 19, 2011
CHOLAMANDALAM DBS FINANCE LTD Vs. STATE REPRESENTED BY SUB-INSPECTOR OF POLICE
October 18, 2011
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. DILSHAD
August 1, 2011
CHOODAPPA @ NARAYANAPPA Vs. N A RAJ MOHAN @ SRINIVASAN; NAGAMMA
March 23, 2011
CHRISTOPHER RAJA Vs. STATE OF TAMILNADU
January 4, 2011
CIT Vs. THAMBI MODERN SPINNING MILLS LTD
June 15, 2011
CIT Vs. KARAIKAL CHLORATES LTD
March 21, 2011
CITIBANK N A Vs. INSPECTOR OF POLICE, E 1 MYLAPORE POLICE STATION, MYLAPORE, CHENNAI-4 AND VENKAT RAMANUJAM SANKARAN
December 15, 2011
CITY OFFICE EQUIPMENT Vs. COMMISSIONER OF CUSTOMS
June 17, 2011
CLASSIC MINES AND MINERALS Vs. COMMISSIONER OF GEOLOGY
April 6, 2011
COCHIN TIMBER CORPORATION Vs. COMMERCIAL TAX OFFICER
March 1, 2011
COIMBATORE - ERODE Vs. STATE OF TAMIL NADU
April 1, 2011
COIMBATORE DISTRICT CONSUMERS COOPERATIVE WHOLESALE STORES LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
September 19, 2011
COIMBATORE DISTRICT MILL WORKERS SANGAM Vs. NATIONAL TEXTILE CORPORATION LIMITED
July 19, 2011
COIMBATORE NORTH SARVODHYA SINGH Vs. STATE OF TAMIL NADU
January 10, 2011
COIMBATORE OWN INDUSTRY WAREHOUSE AND COMMERCIAL COMPLEX BUILDING OWNERS WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR COIMBATORE
April 28, 2011
COIMBATORE PERIYAR DISTRICTS DRAVIDA PANJALAI THOZHILALAR MUNNETRA SANGAM Vs. NATIONAL TEXTILE CORPORATION LIMITED
June 14, 2011
COIMBATORE PIONEER MILLS UNIT II THOLIZHALAR SANGAM Vs. SECRETARY DEPARTMENT OF COMMERCE AND INDUSTRY NEW DELHI
February 8, 2011
COLGATE PALMOLIVE INDIA LIMITED Vs. SVNR EXPORTS
January 28, 2011
COLGATE PALMOLIVE INDIA LTD Vs. T J GEORGE
January 6, 2011
COLLECTOR OF VELLORE DISTRICT Vs. S AMBEDKAR
March 9, 2011
COLLECTOR OF VELLORE DISTRICT ADD ORS Vs. V NATARAJA CHETTIAR (DIED) AND ORS
January 27, 2011
COLOR INDIA Vs. DEPUTY COMMISSIONER CT KANCHEEPURAM
June 29, 2011
COMBATORE PERIYAR DISTRICTS DRAVIDA PANJALAI THOZHILALAR MUNNETRA SANGAM Vs. NATIONAL TEXTILE CORPORATION
June 14, 2011
COMMANDANT TAMIL NADU SPECIAL POLICE Vs. MRS SUSEELA
April 21, 2011
COMMANDER PROP BUILDERS (PVT ) LTD Vs. POWER GRID CORPORATION OF INDIA LTD
June 15, 2011
COMMANDING OFFICER ARMY RECORDS OFFICER FOR ARTILLERY Vs. CHABBILAL
September 15, 2011
COMMERCIAL TAX OFFICER Vs. HOTEL KALPANA
September 8, 2011
COMMISSIONER AMBATTUR MUNICIPALITY Vs. R GANDHI
February 15, 2011
COMMISSIONER AND DIRECTOR Vs. V KARUNAKARAN
January 20, 2011
COMMISSIONER ARUPPUKOTTAI MUNCIPALITY Vs. K S KAMAKSHI CHETTY
August 25, 2011
COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
February 1, 2011
COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION COIMBATORE Vs. APPELLATE AUTHORITY JOINT COMMISSIONER OF LABOUR COIMBATORE
February 1, 2011
COMMISSIONER DHARMAPURI MUNICIPALITY DHARMAPURI Vs. PAPPA ALIAS MUDHAMMAL
October 20, 2011
COMMISSIONER ERODE MUNICIPALITY Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT AND JOINT COMMISSIONER OF LABOUR
February 15, 2011
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT Vs. S ARUNACHALAM
August 9, 2011
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT Vs. P K DORAISAMY
April 29, 2011
COMMISSIONER HR AND CE DEPARTMENT Vs. S MUTHUKRISHNAN
September 6, 2011
COMMISSIONER KADAMBATHUR PANCHAYAT UNION Vs. LOGANAYAHI
March 3, 2011
COMMISSIONER OF C EX , CHENNAI-II Vs. HINDUSTAN MOTORS LTD
September 8, 2011
COMMISSIONER OF C. EX. Vs. SREE MEENAKSHI MILLS LTD.
August 4, 2011
COMMISSIONER OF C. EX. Vs. UCAL FUEL SYSTEMS LTD.
September 21, 2011
COMMISSIONER OF C. EX. Vs. NEXUS COMPUTERS LTD.
March 18, 2011
COMMISSIONER OF C. EX. Vs. HABASITIAKOKA (P) LTD.
February 4, 2011
COMMISSIONER OF C. EX., CHENNAI Vs. ULTRA MARINE AND PIGMENTS
September 21, 2011
COMMISSIONER OF C. EX., CHENNAI-I Vs. SUPERINTENDING ENGINEER, TNEB
March 18, 2011
COMMISSIONER OF C. EX., CHENNAI-III Vs. MOTHERSON SUMI SYSTEMS LTD.
September 21, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. SRF LTD.
September 21, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. VALAN BEEDI WORKS
October 11, 2011
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. ASIANET SATELLITE COMMUNICATIONS P LTD
February 23, 2011
COMMISSIONER OF CENTRAL EXCISE CENTRAL EXCISE COMMISSIONERATE Vs. M/S INDIA CEMENTS LIMITED
August 4, 2011
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL CHENNAI
March 3, 2011
COMMISSIONER OF CENTRAL EXCISE CHENNAI III COMMISSIONERATE Vs. M/S GANGADHARAM APPLIANCES PVT LTD
August 25, 2011
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. GTN ENGINEERING LTD COIMBATORE
August 25, 2011
COMMISSIONER OF CENTRAL EXCISE, MADURAI Vs. METAL POWDER CO. LTD.
September 21, 2011
COMMISSIONER OF COMMERCIAL TAXES CHENNAI Vs. S S D OIL MILLS CO LTD
March 17, 2011
COMMISSIONER OF CUS. Vs. DESIGN CLASSICS EXPORTS (P) LTD.
August 25, 2011
COMMISSIONER OF CUSTOMS (IMPORTS) Vs. PENSHIBAO WANG P. LTD.
June 17, 2011
COMMISSIONER OF CUSTOMS EXPORT CUSTOM HOUSE Vs. M/S CRAFTSMAN AUTOMATION P LTD
November 21, 2011
COMMISSIONER OF CUSTOMS EXPORTS CUSTOM HOUSE CHENNAI Vs. VBC INDUSTRIES LIMITED HYDERABAD
April 9, 2011
COMMISSIONER OF CUSTOMS, CHENNAI Vs. ASHOK ENTERPRISES
October 20, 2011
COMMISSIONER OF CUSTOMS, OFFICE OF COMMISSIONER OF CUSTOMS Vs. SAHUL HAMEED AND JOINT SECRETARY
August 16, 2011
COMMISSIONER OF EMPLOYMENT AND TRAINING Vs. C BABU
September 8, 2011
COMMISSIONER OF INCOME Vs. RAVI RAJAGOPAL
April 27, 2011
COMMISSIONER OF INCOME TAX Vs. AMBIKA APPALAM DEPOT
July 7, 2011
COMMISSIONER OF INCOME TAX Vs. SWAMIJI MILLS LTD
August 3, 2011
COMMISSIONER OF INCOME TAX Vs. HARITHA SEATING SYSTEMS LTD
April 9, 2011
COMMISSIONER OF INCOME TAX Vs. SOUTHERN POLYMERS (P) LTD
April 12, 2011
COMMISSIONER OF INCOME TAX Vs. LATE J. CHANDRASEKAR
April 26, 2011
COMMISSIONER OF INCOME TAX Vs. W.S. INDUSTRIES INDIA LTD
August 22, 2011
COMMISSIONER OF INCOME TAX Vs. INFRASTRUCTURE DEVELOPMENT FINANCE CO. LTD
September 8, 2011
COMMISSIONER OF INCOME TAX Vs. MADURA COATS
December 22, 2011
COMMISSIONER OF INCOME TAX Vs. MAHAVEER MIRROR INDUSTRIES P. LTD.
April 26, 2011
COMMISSIONER OF INCOME TAX Vs. SOORA SUBRAMANIAM HUF
June 29, 2011
COMMISSIONER OF INCOME TAX Vs. PERIA KARAMALAI TEA AND PRODUCE CO. LTD.
September 12, 2011
COMMISSIONER OF INCOME TAX Vs. REITER INGLOSTADT SPINNERS IMAECHINANBAU A.G.
July 26, 2011
COMMISSIONER OF INCOME TAX Vs. S.P. SUGUNA SEELAN
July 26, 2011
COMMISSIONER OF INCOME TAX Vs. CENTWIN TEXTILE MILLS LTD
September 8, 2011
COMMISSIONER OF INCOME TAX Vs. LOTUS ROOFINGS PVT LTD
June 20, 2011
COMMISSIONER OF INCOME TAX Vs. M/S SIMPSON AND CO
July 6, 2011
COMMISSIONER OF INCOME TAX Vs. SHASUN CHEMICALS AND DRUGS LTD
April 25, 2011
COMMISSIONER OF INCOME TAX Vs. K ESWARAPPA
October 31, 2011
COMMISSIONER OF INCOME TAX Vs. M K SHANMUGAM
September 23, 2011
COMMISSIONER OF INCOME TAX Vs. M/S CENTURY FLOUR MILLS LTD
March 14, 2011
COMMISSIONER OF INCOME TAX Vs. M/S V R TEXTILES LIMITED
March 21, 2011
COMMISSIONER OF INCOME TAX Vs. ZAINAB TRADING PVT LTD
February 7, 2011
COMMISSIONER OF INCOME TAX Vs. C P S TEXTILES P LTD
February 8, 2011
COMMISSIONER OF INCOME TAX Vs. CHIRANJJEEVI WIND ENERGY LIMITED
January 10, 2011
COMMISSIONER OF INCOME TAX CENTRAL I Vs. M/S CHOLAMANDALAM INVESTMENT AND FINANCE CO LTD
September 21, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD CHENNAI
September 20, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S INFRASTRUCTURE DEVELOPMENT FINANCE CO LTD
September 1, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. AMRUTANJAN FINANCE LIMITED
August 24, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. MALLADI PROJECT MANAGEMENT CENTRE PVT LTD
July 6, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S INDIA CEMENTS LTD CHENNAI
July 18, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. VENKATESWARA AGRO CHEMICALS AND MINERALS PVT LTD
April 29, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S RADHA SILK EMPORIUM CHENNAI
June 13, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S ATC LTD FORMERLY M/S ASIA TOBACCO CO LTD
September 29, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. MADURANTAKAM CO OP SUGAR MILLS LTD
October 11, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S VUMMUDI BANGARU CHETTY
November 15, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. S AND S POWER SWITCHGEAR LTD
December 8, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S SUNDARAM FINANCE LIMITED
December 8, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S ASSOCIATED ELECTRICAL AGENCIES CHENNAI
November 28, 2011
COMMISSIONER OF INCOME TAX CHENNAI VIII Vs. KANCHIPURAM ANNA SILK HANDLOOM WEAVERS CO OPERATIVE P AND S SOCIETY LIMITED
August 22, 2011
COMMISSIONER OF INCOME TAX COIMBATORE Vs. M/S ELGI EQUIPMETS LTD
April 29, 2011
COMMISSIONER OF INCOME TAX COIMBATORE Vs. LAKSHMI CARD CLOTHING MANUFACTURING CO LTD COIMBATORE
November 16, 2011
COMMISSIONER OF INCOME TAX I Vs. M/S APOLLO HOSPITAL ENTERPRISES
April 26, 2011
COMMISSIONER OF INCOME TAX I CHENNAI Vs. M/S TTK PHARMA LTD
August 17, 2011
COMMISSIONER OF INCOME TAX I CHENNAI Vs. M/S INTEGRATED FINANCE CO LTD CHENNAI
July 6, 2011
COMMISSIONER OF INCOME TAX I CHENNAI Vs. M/S AKS ALLOYS P LTD
December 14, 2011
COMMISSIONER OF INCOME TAX I CHENNAI Vs. EASWARAN AND SONS ENGINEERS LIMITED CHENNAI
September 26, 2011
COMMISSIONER OF INCOME TAX I COIMBATORE Vs. M/S VEEJAY MARKETING
November 29, 2011
COMMISSIONER OF INCOME TAX I COIMBATORE Vs. M/S PREMIER POLYTRONICS LTD
July 12, 2011
COMMISSIONER OF INCOME TAX I COIMBATORE Vs. M/S ELGI TYRE AND TREAD LIMITED
April 12, 2011
COMMISSIONER OF INCOME TAX I TIRUCHIRAPPALLI Vs. R MOHAN PROP R M TRADERS
September 26, 2011
COMMISSIONER OF INCOME TAX I TRICHIRAPALLI Vs. D RATHINAM
February 1, 2011
COMMISSIONER OF INCOME TAX II MADURAI Vs. M/S SRI VISHNU SHANKAR MILLS LTD
February 1, 2011
COMMISSIONER OF INCOME TAX III CHENNAI Vs. M/S MADRAS FERTILIZERS LTD MAHALI
August 3, 2011
COMMISSIONER OF INCOME TAX III COIMBATORE Vs. M/S PARK TRUST TIRUPUR
December 22, 2011
COMMISSIONER OF INCOME TAX IV CHENNAI Vs. S PALANICHAMY
August 8, 2011
COMMISSIONER OF INCOME TAX MADRAS Vs. M/S V D SWAMI AND CO CHENNAI
July 20, 2011
COMMISSIONER OF INCOME TAX MADRAS Vs. M/S BINNY LIMITED CHENNAI
June 27, 2011
COMMISSIONER OF INCOME TAX MADURAI Vs. M K M MOHAMED NAZAR
July 27, 2011
COMMISSIONER OF INCOME TAX MADURAI Vs. M/S APARAJITHA FINANCE COMPANY LTD
July 13, 2011
COMMISSIONER OF INCOME TAX MADURAI Vs. K A S MATHIVANAN
August 1, 2011
COMMISSIONER OF INCOME TAX MADURAI Vs. TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVISION I LTD MADURAI
November 28, 2011
COMMISSIONER OF INCOME TAX MADURAI Vs. J CHELLADURAI
December 13, 2011
COMMISSIONER OF INCOME TAX SALEM Vs. M/S DHARMAPURI DISTRICT CO OPERATIVE SUGAR MILLS LTD DHARMAPURI DISTRICT
August 2, 2011
COMMISSIONER OF INCOME TAX SALEM Vs. M/S IDEAL GARDEN COMPLEX P LTD
September 20, 2011
COMMISSIONER OF INCOME TAX SALEM Vs. N CHANDRAMOULIDEVI
September 14, 2011
COMMISSIONER OF INCOME TAX TAMIL NADU I MADRAS Vs. M/S LUCAS TVS LIMITED
July 13, 2011
COMMISSIONER OF INCOME TAX TAMIL NADU Ï¿½ III MADRAS Vs. SOFTLAB P LTD
April 27, 2011
COMMISSIONER OF INCOME TAX TAMIL NADU Ï¿½ III MADRAS Vs. M/S PREM ELECTRIC CONDUCTORS PVT LTD CHENNAI
December 14, 2011
COMMISSIONER OF INCOME TAX TIRUCHY Vs. PL CHEMICAL LIMITED PONDICHERRY
July 4, 2011
COMMISSIONER OF INCOME TAX TRICHY Vs. C PALANIAPPA TRICHY
March 28, 2011
COMMISSIONER OF INCOME TAX-I Vs. A R MERCANTILE PVT LTD
July 18, 2011
COMMISSIONER OF INCOME TAX-IV, CHENNAI Vs. S PALANICHAMY
August 8, 2011
COMMISSIONER OF POLICE Vs. ASSISTANT COMMISSIONER OF POLICE, CITY CRIME RECORD BUREAU
July 8, 2011
COMMISSIONER OF POLICE EGMORE Vs. S MEENA
April 12, 2011
COMMISSIONER OF SERVICE TAX Vs. M/S WARDES PHARMACEUTICALS PVT LTD
January 28, 2011
COMMISSIONER OF WEALTH TAX CHENNAI Vs. ROHINI HOTELS MADRAS LIMITED CHENNAI
September 21, 2011
COMMISSIONER TAMIL NADU RAFFLE Vs. S RANI
January 25, 2011
COMMISSIONER, CORPORATION OF MADURAI; KAMALA THOPE STREET WELFARE ASSOCIATION Vs. KAMALATHOPU STREET WELFARE ASSOCIATION
December 16, 2011
COMMISSIONER, DEVAKOTTAI PANCHAYAT UNION, DEVAKOTTAI, SIVAGANGAI DISTRICT Vs. A SUBRAMANIAN, K SUBRAMANIAN, PRESIDING OFFICER, LABOUR COURT
October 28, 2011
COMMISSIONER, H R AND C E ADMN DEPARTMENT NUNGAMBAKKAM Vs. SRI VISWANATHASWAMY IDOL
December 9, 2011
COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE Vs. V VARADA GANESA PERUMAL
December 14, 2011
COMMISSIONER, JOINT COMMISSIONER AND ASSISTANT COMMISSIONER Vs. MURUGAPPAN
April 29, 2011
COMMISSIONER, RAJAPALAYAM MUNICIPALITY RAJAPALAYAM, VIRUDHUNAGAR DISTRICT Vs. K BALU
October 28, 2011
COMMISSIONER, RAJAPALAYAM MUNICIPALITY RAJAPALAYAM, VIRUDHUNAGAR DISTRICT Vs. PRESIDING OFFICER, LABOUR COURT, MADURAI AND S ARUMUGAM
October 31, 2011
COMMISSIONER, THIRUVAIYARU PANCHAYAT UNION, THIRUVAIYARU AND ORS Vs. S NITHYANANTHAM
November 22, 2011
COMMR. OF C. EX. Vs. A.R. METALLURGICALS PVT. LTD.
October 28, 2011
COMMR. OF C. EX., CHENNAI-III Vs. ELKAYEM AUTO ANCILLARIES (P.) LTD.
September 21, 2011
COMMR. OF CUS. (SEA), CHENNAI Vs. POS HYUNDAI STEEL MFG. (I) LTD.
March 11, 2011
COMPETENT AUTHORITY Vs. HAMEED ABDUL KADER
April 9, 2011
CONGREGATION OF ZION LUTHERAN CHURCH PRANTHANERY Vs. INDIA EVANGELICAL LUTHERAN CHURCH
August 5, 2011
CONGREGATION OF ZION LUTHERAN CHURCH PRANTHANERY REP BY ITS MEMBER R RAJESH Vs. INDIA EVANGELICAL LUTHERAN CHURCH REP BY ITS GENERAL TREASURER
November 1, 2011
CONTAINER TEA AND COMMODITIES Vs. COMMISSIONER OF SERVICE TAX
January 5, 2011
CONVEYORS INDIA FABRICATORS P LTD Vs. VENTURETECH SOLUTIONS PVT LTD
March 30, 2011
COPIER MARKETING CORPORATION Vs. COMMISSIONER OF CUSTOMS
February 21, 2011
COPYTRON Vs. COMMISSIONER OF CUSTOMS (SEAPORT-IMPORT), ADDITIONAL
April 28, 2011
CORAMANDEL AGENCIES Vs. STATE OF TAMIL NADU
November 28, 2011
CORRESPONDENT SECRETARY NEELAMBAL SUBRAMANIAM HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU
September 21, 2011
CORRESPONDENT ST ANTONYÏ S HIGHER SECONDARY SCHOOL Vs. CHIEF EDUCATIONAL OFFICER
January 31, 2011
CORRESPONDENT ST JOSEPHS HIGHER SECONDARY SCHOOL UDHAGAMANDALAM Vs. STATE OF TAMIL NADU
September 21, 2011
CORRESPONDENT, ST JOSEPHS HIGH SCHOOL Vs. STATE OF TAMIL NADU, SECRETARY, DEPARTMENT OF SCHOOL EDUCATION AND ORS
January 28, 2011
COSMOPOLITAN CLUB Vs. ASSISTANT DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
February 15, 2011
COSTA AND CO REP BY ITS DIRECTOR Vs. STATE REP BY INSPECTOR OF POLICE
July 26, 2011
CRAZE (INDIA) PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (CT) AND DEPUTY COMMISSIONER (CT)
June 27, 2011
CROMPTON GREAVES LIMITED Vs. SALZER ELECTRONICS LIMITED
February 8, 2011
CROMPTON GREAVES LIMITED REP BY ITS SENIOR EXECUTIVE LEGAL AND CONSTITUTED ATTORNEY MR D KARTHIK CHENNAI Vs. SALZER ELECTRONICS LIMITED SAMICHETTIPALAYAM JOTHIPURAM POST COIMBATORE
July 14, 2011
CSI MISSION HOSPITAL Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT 1972
February 10, 2011
CUDDALORE BUS STAND AND LAWRENCE ROAD SHOP TRADERS WELFARE SANGAM Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
June 7, 2011
CWE N MES NATIONAL EMPLOYEES UNION Vs. GOVERNMENT OF INDIA
June 28, 2011
CYRSTAL COPIER SYSTEMS PRIVATE LTD Vs. COMMERCIAL TAX OFFICER CHENNAI
March 2, 2011
CYRUS GUZDAR Vs. N KUMAR KESAVAN
February 22, 2011
D ANBARASU Vs. INSPECTOR OF PANCHAYATS AND DISTRICT COLLECTOR THIRUVALLUR
August 19, 2011
D ANTHONY MARIANATHAN Vs. JOSEPHINE SAHAYARANI
September 5, 2011
D ARUNACHALAM Vs. P EKAMBARAM
October 31, 2011
D BABU Vs. CHAIRMAN AND MANAGING DIRECTOR, TAMIL NADU MAGNESITE LTD , D RAJAKUMAR
September 30, 2011
D BAGYALAKSHMI Vs. THE SECRETARY TO GOVERNMENT DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYAT RAJ & OTHERS
September 19, 2011
D BALACHANDER Vs. REGIONAL TRANSPORT OFFICER
February 10, 2011
D BALAJI Vs. REGIONAL TRANSPORT AUTHORITY AND SECRETARY, REGIONAL TRANSPORT AUTHORITY
March 29, 2011
D BALASUBRAMANIAN Vs. STATE BY INSPECTOR OF POLICE
November 16, 2011
D BALU Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF HIGHWAYS, SECRETARIAT AND MANAGING DIRECTOR, TAMIL NADU STATE CONSTRUCTION CORPORATION LTD
July 11, 2011
D C CHENCHIAH Vs. STATE OF TAMIL NADU
July 5, 2011
D CHANDRASEKAR Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT
June 17, 2011
D CHANDRASEKARAN Vs. STATE OF TAMIL NADU
June 6, 2011
D CHELLADURAI Vs. SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT DEPARTMENT, SECRETARIAT, CHENNAI-9, DISTRICT COLLECTOR, DINDIGUL DISTRICT, DINDIGUL AND COMMISSIONER, PACHAYAT UNION, RETTIARCHATIRAM, DINDIGUL DISTRICT
October 19, 2011
D CHITRA DEV Vs. PASTEUR INSTITUTE OF INDIA
March 18, 2011
D D MEDICAL COLLEGE AND D D HOSPITAL Vs. SECRETARY TO GOVERNMENT OF INDIA
September 26, 2011
D D MEDICAL COLLEGE AND D D HOSPITAL Vs. SECRETARY TO GOVERNMENT OF INDIA
August 8, 2011
D DANIEL APPADURAI Vs. UNION OF INDIA
November 4, 2011
D DEVARAJ Vs. INSPECTOR GENERAL OF REGISTRATION
August 16, 2011
D DHANLAKSHMI Vs. UNION OF INDIA
March 8, 2011
D DHARANI Vs. DEPUTY INSPECTOR GENERAL OF POLICE VELLORE
April 27, 2011
D DINAKAR Vs. REVENUE DIVISIONAL OFFICER STAMP CHENNAI
January 27, 2011
D ETHIRAJ Vs. SECRETARY TO GOVERNMENT
March 25, 2011
D FRANCIS PAUL Vs. NILGIRIS DIOCESAN SOCIETY
September 7, 2011
D GANESAN Vs. UNION OF INDIA
August 25, 2011
D GNANASEKAR Vs. SUPERINTENDENT OF POLICE, DIRECTOR GENERAL OF POLICE
August 17, 2011
D GOMATHIAMMAL Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
August 16, 2011
D HENRY Vs. S LATHA
April 8, 2011
D ISSAC Vs. CHAIRMAN TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
January 10, 2011
D JAYANTHI Vs. GOVERNMENT OF TAMIL NADU
December 13, 2011
D JOHNROSE Vs. CHIDAMBARA VINAYAGAR PILLAIYAR KOVIL TRUST
November 12, 2011
D K GUNASEKARAN Vs. PRINCIPAL DISTRICT COURT CUM CO OPERATIVE TRIBUNAL
January 5, 2011
D K R TEACHER TRAINING INSTITUTE, Vs. DIRECTOR OF TEACHER EDUCATION, RESEARCH AND TRAINING, DPI COMPOUND
July 7, 2011
D KALIYAMOORTHI Vs. DISTRICT COLLECTOR CUM THE INSPECTOR OF PANCHAYATS
July 22, 2011
D KAMALAVATHI Vs. P BALASUNDARAM DECEASED
January 31, 2011
D KANNAGI Vs. NATIONAL HUMAN RIGHTS COMMISSION
September 28, 2011
D KARNAN Vs. STATE OF TAMILNADU
August 10, 2011
D KARTHIKEYAN Vs. M SELVARAJ
March 11, 2011
D KARUNAMOORTHY Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES
June 7, 2011
D KATHIRAVAN Vs. MANONMANIAM SUNDARANAR UNIVERSITY
October 13, 2011
D LAKSHMI Vs. DISTRICT COLLECTOR TIRUVANNAMALAI DISTRICT
September 9, 2011
D LEELAVATHY Vs. DIRECTOR OF MEDICAL EDUCATION KILPAUK
September 29, 2011
D LEELAVATHY Vs. DIRECTOR OF MEDICAL EDUCATION
March 17, 2011
D LEEMADEVI Vs. INSPECTOR OF PANCHAYAT CUM DISTRICT COLLECTOR
April 26, 2011
D M ANWAR Vs. SUPERINTENDENT OF POLICE
October 31, 2011
D MARIA MUTHURAJ Vs. K RAJAMANI S/O KANDASAMY CHETTIAR
January 24, 2011
D MARIAPUSHPAKAM Vs. DIRECTOR OF SCHOOL EDUCATION AND DISTRICT ELEMENTARY EDUCATIONAL OFFICER
July 18, 2011
D MOHANA Vs. T VEDAGIRI
June 22, 2011
D NARMADHA Vs. DIRECTOR GENERAL OF POLICE MYLAPORE
July 8, 2011
D NEELAKANDAN Vs. GOVERNMENT OF TAMIL NADU
August 3, 2011
D PALANEESWARI Vs. MRS PUSHPAVATHI
February 14, 2011
D PALANIVEL Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
February 23, 2011
D PARANJOTHI Vs. CHAIRMAN INDIAN OIL CORPORATION LTD
December 20, 2011
D POONGAVANAM S/O DURAISAMY NAIDU Vs. GOVERNMENT OF TAMIL NADU AND ORS
April 19, 2011
D PRABHAKAR Vs. DURAI KANNU NAICKER
March 14, 2011
D PRASANNA Vs. A B FATHIMA SULTHANAM
May 5, 2011
D PUGAZHENDHI Vs. STATE
December 19, 2011
D RAJA Vs. P CHANDRAN
February 28, 2011
D RAJA Vs. DISTRICT COLLECTOR TIRUVANNAMALAI DISTRICT
February 24, 2011
D RAJAPPA AND ORS Vs. STATE OF TAMIL NADU
January 21, 2011
D RAJENDRAN Vs. KUMBAKONAM COOPERATIVE URBAN BANK LTD
July 14, 2011
D RAMANATHAN Vs. DISTRICT COLLECTOR TRICHIRAPALLI
February 28, 2011
D RAMESH Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
April 8, 2011
D RAVIKUMAR Vs. D SAROJINI DEVI
December 8, 2011
D RAVINDRAN Vs. PRINCIPAL SECRETARY AND COMMISSIONER OF REVENUE ADMINISTRATION CHENNAI
June 13, 2011
D RAVISANKAR Vs. SECRETARY TO GOVERNMENT
August 9, 2011
D RAVISANKAR AND ORS Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY (MAV) DEPARTMENT AND ORS
September 8, 2011
D RENUGA DEVI Vs. DIRECTOR OF COLLEGIATE EDUCATION
May 12, 2011
D ROSAIAN Vs. SHAIK BABA
November 8, 2011
D S BHATT Vs. DISTRICT COLLECTOR KANCHIPURAM DISTRICT
January 12, 2011
D S KUMAR Vs. MANAGING DIRECTOR TAMILNADU CIVIL SUPPLIES CORPORATION LIMITED
July 11, 2011
D S RAJAN Vs. STATE
September 12, 2011
D SAMSON Vs. SECRETARY TO GOVERNMENT
January 20, 2011
D SANTHAMAN Vs. PRESIDING OFFICER, I ADDITIONAL LABOUR COURT, MANAGEMENT OF M/S MADRAS ADVERTISING COMPANY LTD
September 13, 2011
D SATHYASEELAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES VELLORE
September 12, 2011
D SENTHILNATHAN Vs. CHAIRMAN THE SLUM CLEARANCE BOARD
September 30, 2011
D SHANMUGA ANAND Vs. M BALASUBRAMANIAN
April 11, 2011
D SIVA Vs. REGIONAL TRANSPORT OFFICER VILLUPURAM DISTRICT
April 8, 2011
D SIVAKUMAR Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT
April 5, 2011
D SIVAKUMAR Vs. MARIYAM BARJANA SHADHIQ
August 30, 2011
D SIVAMANI Vs. E MANAGING DIRECTOR TAMIL NADU STATE MARKETING CORPORATION LTD
April 7, 2011
D SOUNDARARAJ Vs. K ASHOK
November 2, 2011
D SRI LATHA Vs. INSPECTOR OF POLICE (LAW AND ORDER) AND ORS
January 21, 2011
D SRIRAMULU Vs. SENIOR MANAGER STATE BANK OF INDIA
February 8, 2011
D SURESH Vs. GOVERNMENT OF TAMIL NADU MINSTRY OF ENVIRONMENT MANAGEMENT OF TAMIL NADU
January 27, 2011
D THANGARAJ Vs. DIRECTOR GENERAL OF POLICE, COMMISSIONER OF POLICE AND DEPUTY COMMISSIONER OF POLICEE, CRIME AND TRAFFIC
July 8, 2011
D THENMOZHI Vs. DISTRICT COLLECTOR AND DISTRICT REVENUE OFFICER DHARMAPURI DISTRICT
March 2, 2011
D THIRUGNANAM Vs. DEPUTY INSPECTOR GENERAL OF POLICE
February 15, 2011
D VASUDEVAN Vs. MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
April 12, 2011
D VASUDEVAN Vs. DIRECTOR GENERAL BORDER SECURITY FORCE
August 2, 2011
D VENKATA PERUMAL Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU HANDLOOMS
November 17, 2011
D VENKATESAN Vs. STATE
February 22, 2011
D VIJAYARAGHAVAN Vs. INDIAN BANK REP BY ITS ASST GEN MANAGER CHENNAI
October 21, 2011
D. AMIRTHALINGA NADAR Vs. K. SIVAKUMAR
April 18, 2011
D. KARTHIKEYAN Vs. SUPERINTENDENT OF POLICE, THANJAVUR
November 1, 2011
DAISHAN HAIZHOU SHIPYARD COMPANY LIMITED Vs. POOMPUHAR SHIPPING CORPORATION LIMITED
December 20, 2011
DAKSHAYANI Vs. B KUPPUSWAMY
August 26, 2011
DAMANI DYESTUFF LTD Vs. COMMERCIAL TAX OFFICER
March 1, 2011
DAMIEN FOUNDATION INDIA TRUST Vs. PRESIDING OFFICER
July 25, 2011
DANMAR LINES REP BY LOCAL AGENTS LEE & MUIRHEAD LTD CHENNAI Vs. VESTAS RRB INDIA LTD REP BY ITS POWER AGENT SUBROGEE UNITED INDIA INSURANCE COMPANY LTD
November 17, 2011
DARMARAJ Vs. INSPECTOR OF POLICE ANUPARPALAYAM POLICE STATION
March 24, 2011
DATCHINAMOORTHY Vs. RAVICHANDRAN
February 7, 2011
DATTATREYA TEXTILES P LIMITED Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
April 28, 2011
DAVID CHRISTOPHER Vs. DR JAYANTHI
October 11, 2011
DAVID KARIM ANDREW NISBET Vs. FOREIGNERS REGIONAL REGISTRATION OFFICER
August 1, 2011
DAVID LIVINGSTON Vs. DAVID VISWANATHAN
February 1, 2011
DAYSTAR TELEVISION NETWORK PVT LTD Vs. WORD OF GOD FELLOWSHIP
December 2, 2011
DCW EMPLOYEES CO-OPERATIVE CANTEEN LTD Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
October 14, 2011
DECCAN DESIGNS (INDIA) PVT LTD Vs. SPECIAL COMMITTEE
June 23, 2011
DEEPAK ELECTRIC CORPORATION Vs. APPELLATE DEPUTY COMMISSIONER
April 27, 2011
DEEPAK ELECTRICALS Vs. COMMISSIONER OF CUSTOMS (SEAPORT-EXPORTS); ADDITIONAL COMMISSIONER; DIRECTOR GENERAL OF FOREIGN TRADE AND ORS
March 22, 2011
DEEPAK ELECTRICALS Vs. COMMISSIONER OF CUSTOMS
February 22, 2011
DEIVANAYAGAM Vs. N. RAMANATHAN
December 21, 2011
DEIVANAYAGAM PRESIDENT HEALTH INDIA FOUNDATION Vs. VIMALA RAMALINGAM PRESIDENT INDIAN RED CROSS SOCIETY CHENNAI
April 1, 2011
DELHI PHOTOCOPIERS Vs. COMMISSIONER OF CUSTOMS
June 13, 2011
DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE I COIMBATORE Vs. M/S SRI SHANMUGAVEL MILLS LTD COIMBATORE
July 18, 2011
DEPUTY GENERAL MANAGER HUMAN RESOURCES DEVELOPMENT DIVISION Vs. REGIONAL LABOUR COMMISSIONER
February 1, 2011
DEPUTY GENERAL MANAGER, STERLINGS SPINNERS LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, TRICHY (DINDIGUL CAMP) AND P JAIGANESH
October 21, 2011
DEPUTY INSPECTOR GENERAL OF POLICE Vs. V RANI
April 27, 2011
DEPUTY INSPECTOR GENERAL OF POLICE Vs. V RANI
February 15, 2011
DEPUTY INSPECTOR GENERAL OF POLICE COIMBATORE RANGE Vs. S GOVINDARAJ
November 23, 2011
DEPUTY REGIONAL DIRECTOR Vs. YASODA
June 7, 2011
DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES/SPECIAL OFFICER Vs. S JEYACHANDRAN
December 1, 2011
DEPUTY SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION Vs. VIJAYARAJ
June 29, 2011
DHAN LAXMI STATIONERS AND ZEROX Vs. COMMISSIONER OF CUSTOMS
April 12, 2011
DHANABAGHYAM AMMAL DIED Vs. DHANAVEL
January 31, 2011
DHANALAKSHMI Vs. S PRABHAVATHY
March 7, 2011
DHANALAKSHMI Vs. DISTRICT COLLECTOR ERODE DISTRICT
March 29, 2011
DHANALAKSHMI Vs. CHANDRAN
June 17, 2011
DHANALAKSHMI Vs. MRS GOWRI
August 9, 2011
DHANALAKSHMI AMMAL Vs. K V RAJENDRAN ALIAS RAJA
January 7, 2011
DHANALAKSHMI AND CO Vs. STATE OF TAMIL NADU MINISTRY OF ENVIRONMENT AND FORESTS GOVERNMENT OF INDIA
March 14, 2011
DHANALAKSHMI MILLS LTD Vs. PRESIDING OFFICER COIMBATORE
July 12, 2011
DHANALAKSHMI MILLS LTD REP BY ITS MANAGER TRIPUR Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
July 12, 2011
DHANALAKSHMI MILLS LTD., TIRUPUR Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE
July 2, 2011
DHANALAXMI CORPORATION Vs. SPECIAL COMMITTEE COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS DEPARTMENT AND ORS
February 17, 2011
DHANANJAYAN Vs. STATE BY INSPECTOR OF POLICE
April 25, 2011
DHANAPAKIAM Vs. DISTRICT COLLECTOR CUM THE INSPECTOR VILLAGE PANCHAYATS
September 15, 2011
DHANASEKARI AMMAL Vs. DIRECTOR PANCHAYAT ADMINISTRATION PUDUCHERRY
April 28, 2011
DHANDAPANI Vs. RUKMANI AMMAL
June 17, 2011
DHANDAPANI Vs. LOGANATHAN
August 19, 2011
DHANDAPANI Vs. BALAMURUGAN
January 19, 2011
DHANYA STEEL INDUSTRIES PRIVATE LIMITED Vs. JOINT COMMISSIONER CT
June 27, 2011
DHARANIBAI ALIAS PREMA Vs. THARANGARAMAN
March 23, 2011
DHARMA MEDICAL RESEARCH AND CHARITABLE TRUST Vs. TAMILNADU DR MGR MEDICAL UNIVERSITY
January 25, 2011
DHARMA MEDICAL RESEARCH AND CHARITABLE TRUST Vs. UNION OF INDIA
January 20, 2011
DHARMA THULASIDARAN Vs. COMMISSIONER CORPORATION OF CHENNAI
June 24, 2011
DHARMAN ALIAS DHARMARAJ Vs. STATE BY INSPECTOR OF POLICE
June 9, 2011
DHARMAPURA ADHINAM MUTT REP Vs. RAGHAVAN
October 12, 2011
DHARMAPURI MEL THEIR MASJID SUNNATH JAMATH Vs. DISTRICT REGISTRAR DHARMAPURI
February 2, 2011
DHOKANE DIGAMBUR SUBHASH Vs. CHECK POST OFFICER
March 9, 2011
DIAMOND TRADERS Vs. STATE OF TAMIL NADU
January 27, 2011
DILIP KAPUR Vs. REGISTRAR OF COMPANIES MINISTRY OF CORPORATE AFFAIRS
June 14, 2011
DILLIBABU Vs. V SURYANARAYANAN
January 3, 2011
DINDIGUL DISTRICT COOPERATIVE MILK PRODUCERS UNION Vs. PRINCIPAL SECRETARY TO GOVERNMENT
June 21, 2011
DINESH ALIAS SYED MOHAMED SHEIK SIKKANDAR Vs. S JAREENA BEGUM
February 1, 2011
DINESH DALMIA Vs. ASSISTANT REGISTRAR OF COMPANIES TAMIL NADU CHENNAI
November 8, 2011
DINESH KUMAR Vs. STATE OF TAMIL NADU
April 8, 2011
DINESHBABU TRANSPORT HANDLING AND TRANSPORT CONTRACTOR Vs. MANAGING DIRECTOR
March 3, 2011
DIPESH COPY CENTRE, REP BY ITS PROPRIETOR, PREMJIBHAI D PATEL Vs. COMMISSIONER OF CUSTOMS (SEAPORT-EXPORTS),; ADDITIONAL COMMISSIONER OF CUSTOMS, DIRECTOR GENERAL OF FOREIGN TRADEAND EX-OFFICIO, ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF COMMERCE AND INDUSTRY, DEPARTMENT OF COMMERCE
February 14, 2011
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. M/S SAMYUKTHA GOWDA SARASWATHA SABHA
June 28, 2011
DIRECTOR OF INCOME TAX EXEMPTIONS CHENNAI Vs. M/S VALLAL M D SESHADRI TRUST
December 13, 2011
DIRECTOR OF INCOME TAX EXEMPTIONS CHENNAI Vs. JITO CHENNAI CHAPTER
December 13, 2011
DIRECTOR OF MUNICIPAL ADMINISTRATION CHEPAUK Vs. P RAMAMOORTHY
November 9, 2011
DIRECTOR OF TOWN PANCHAYATS KURALAGAM Vs. R RAVI
March 23, 2011
DIRECTOR TAMIL NADU FIRE AND RESCUE SERVICES Vs. GANDHIMALLI
January 4, 2011
DIRECTOR, CENTRAL ELECTORCHEMICAL RESEARCH INSTITUTE,KARAIKUDI-630 006 Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 14, 2011
DISTRICT COLLECTOR Vs. PONNAMMAL AND ORS
February 25, 2011
DISTRICT COLLECTOR Vs. SARASWATHI
July 26, 2011
DISTRICT COLLECTOR Vs. K ANBARASI
March 17, 2011
DISTRICT COLLECTOR TIRUCHIRAPPALLI DISTRICT Vs. N MOHANRAJ
July 22, 2011
DISTRICT COLLECTOR VELLORE DISTRICT Vs. MOHANA
February 21, 2011
DISTRICT ELEMENTARY EDUCATIONAL OFFICER Vs. K PONSANTHI AND CORRESPONDENT
February 15, 2011
DISTRICT FOREST OFFICER Vs. SANTHI AND PRINCIPAL SESSIONS JUDGE
January 28, 2011
DISTRICT GOVERNOR ROTARY INTERNATIONAL Vs. V R BALASUBRAMANIAN
March 4, 2011
DIVA EXPORT PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF CUSTOMS DRAWBACK
June 10, 2011
DIVINE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
April 26, 2011
DIVISIONAL MANAGER M S ROYAL SUNDRAM ALLIANCE INSURANCE COMPANY LIMITED CHENNAI Vs. NAVEETHAM
April 27, 2011
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD PONDICHERRY Vs. ANDUVAN
June 23, 2011
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. DEVARAJ
June 15, 2011
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. CHINNAMMAL
March 8, 2011
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. SULOCHANA
February 7, 2011
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. K MALARKODI
October 31, 2011
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. U SELVI ALIAS TAMILSELVI
February 7, 2011
DIVISIONAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. GOWARTHAN
June 29, 2011
DIVISIONAL MANAGER THE NATIONAL INSURANCE CO LTD Vs. V KRISHNAMURTHY
April 1, 2011
DIVISIONAL MANAGER THE NEW INDIA ASSURANCE CO LTD Vs. M KANNAN
March 25, 2011
DIVISIONAL MANAGER THE NEW INDIA ASSURANCE CO LTD CUDDALORE Vs. ANJALAI
January 6, 2011
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. LINGARAJ
June 30, 2011
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. ARULAPPAN, SAGAYAMARY AND I RUFUS ANTONY LOUIS
June 13, 2011
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. C. KADIRVELU
February 1, 2011
DIVISIONAL RAILWAY MANAGER SOUTHERN RAILWAY CHENNAI Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
January 12, 2011
DIVYA Vs. SENGAMALAI
March 18, 2011
DIVYA HOSIERIES A PARTNERSHIP FIRM REPRESENTED BY ITS PARTNER S SUBRAMANI Vs. INCOME TAX SETTLEMENT COMMISSION,; COMMISSIONER OF INCOME TAX; INCOME TAX OFFICER AND THE INCOME TAX OFFICER
February 24, 2011
DIVYAR ROSSILA PRINTS INDIA PRIVATE LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER PALLADAM
March 21, 2011
DORAISAMI Vs. KRISHNAPPA GOUNDAR
August 3, 2011
DORAISAMY PILLAI Vs. RENGSAMI PILLAI
January 10, 2011
DORCAS MARKET MAKERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 23, 2011
DOROTHY THOMAS Vs. REX ARUL
July 27, 2011
DR G KRISHNAMURTHY CHENNAI Vs. THE CHIEF SECRETARY TO THE GOVERNMENT OF TAMIL NADU CHENNAI & OTHERS
June 15, 2011
DR VIRUTHAMBAL (RETD) D G O GANGEYAM Vs. V ALAMELU & OTHERS
April 19, 2011
DRAVIDA MUNNETRA KAZHAGAM Vs. STATE OF TAMIL NADU
September 30, 2011
DUNLOP INDIA LIMITED Vs. STATE OF TAMIL NADU
June 21, 2011
DURAI KANNU NAIDU Vs. THIRUMALAI NAIDU
April 28, 2011
DURAIKANNU NAICKER Vs. K RAMACHANDRA IYER
September 15, 2011
DURAIMOZHIVARMAN Vs. STATE OF TAMILNADU
June 7, 2011
DURAIPANDI DEVAR Vs. STATE
December 14, 2011
DURAIRAJ Vs. SRI KALIAMMAN KOIL VELIPALAYAM
September 23, 2011
DURGA Vs. R MOHAN GANESH
March 3, 2011
DURGA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
March 3, 2011
DURGAMBA MOTORS Vs. TRANSPORT COMMISSIONER
January 24, 2011
DY DIRECTOR REGIONAL OFFICE EMPLOYEES STATE INSURANCE CORPORATION Vs. COSMOPOLITAN CLUB CHENNAI
June 30, 2011
E ANBARASU Vs. UNION OF INDIA
July 6, 2011
E ASHOK KUMAR Vs. HDFC BANK LTD
April 20, 2011
E BAMILA Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
September 15, 2011
E BASKARAN Vs. STATE
July 20, 2011
E ETTIAPPAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
April 18, 2011
E GANESAN Vs. DISTRICT COLLECTOR
April 1, 2011
E GANESAN Vs. SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT DEPARTMENT AND ORS
January 22, 2011
E GANESAN AND ORS Vs. COMMISSIONER, KANCHIPURAM MUNICIPALITY AND CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT
March 29, 2011
E JEBAMANI Vs. GOVERNMENT OF TAMILNADU
April 20, 2011
E JOSHUA LIVINGSTON Vs. SENIOR DIVISIONAL RETAIL SALES MANAGER INDIAN OIL CORPORATION LIMITED TRICHY DIVISIONAL OFFICE
March 2, 2011
E K M G BAKIR ALI Vs. G SUNDARRAJ
June 20, 2011
E K PALANISAMY Vs. STATE
December 16, 2011
E MANNAMMAL Vs. GENERAL MANAGER SOUTHERN RAILWAY
June 6, 2011
E MOHAN Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
January 11, 2011
E MURUGAN Vs. GENERAL MANAGER OPERATION METROPOLITAN TRANSPORT CORPORATION CHENNAI LTD
April 26, 2011
E NAGASWAMI Vs. DISTRICT COLLECTOR COLLECTORATE CAMPUS
January 19, 2011
E NATARAJAN Vs. NALINI, DISTRICT ADI DRAVIDAR WELFARE OFFICER; D NARASIMHA VARMAN, SPECIAL TAHSILDAR
February 28, 2011
E NAZAR Vs. COMMANDANT TAMIL NADU SPECIAL POLICE
September 9, 2011
E NIRMALA Vs. ADDITIONAL SUPERINTENDENT OF POLICE PROHIBITION AND EXCISE WING DEPARTMENT
April 1, 2011
E PALANI Vs. TAMIL NADU STATE ELECTION COMMISSION
December 10, 2011
E PRABAKARAN Vs. LAKSHMI VILAS BANK LIMITED
April 11, 2011
E PRADEEP PREM KUMAR Vs. STATE OF TAMIL NADU
February 17, 2011
E PRAKASAM Vs. MUNICIPAL REGIONAL DIRECTOR
February 11, 2011
E R GOPALAKRISHNAN Vs. COMMERCIAL TAX OFFICER
February 10, 2011
E R K JEWEL MART Vs. COMMERCIAL TAX OFFICER
April 8, 2011
E RAJENDRAN Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT
March 9, 2011
E S MATHIYAN Vs. JOINT DIRECTOR OF MEDICAL AND DHARMAPURI
April 29, 2011
E S NEERAJA Vs. INDIAN BANK MYLAPORE
February 7, 2011
E SADASIVAM Vs. COMMISSIONER CORPORATION OF CHENNAI
April 8, 2011
E SANKARAN Vs. KRISHNAVENI
July 1, 2011
E SANKARAN Vs. SECRETARY TO GOVERNMENT LABOUR AND EMPLOYMENT PP1 DEPARTMENT CHENNAI
February 28, 2011
E SANTHANAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION
July 20, 2011
E SARAVANAN Vs. CHAIRMAN CHENNAI PORT TRUST
February 2, 2011
E SATHISH KUMAR Vs. INSPECTOR OF POLICE
February 15, 2011
E SHAHUL HAMEED Vs. STATE BY INSPECTOR OF POLICE
March 25, 2011
E SIVAKUMAR Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE TEYNAMPET
November 18, 2011
E SIVANESAN Vs. SATHARIA AHLE SUNNATH JAMATH MOSQUE
January 10, 2011
E THANGASAMY RAJA Vs. EXECUTIVE OFFICER ETTAYAPURAM SPECIAL VILLAGE PANCHAYAT
December 13, 2011
E THASIYAN Vs. CONSERVATOR OF FORESTS THIRUNELVELI CIRCLE
November 15, 2011
E V NARAYANASAMY Vs. GOVERNMENT OF INDIA
April 25, 2011
E VANAROJA Vs. S K KRISHNAN
February 28, 2011
E VENKATESAN Vs. CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD CHENNAI
February 2, 2011
E VENUGOPAL Vs. STATE OF TAMIL NADU
August 19, 2011
E VIJAYARAJ Vs. TEACHERS RECRUITMENT BOARD
February 7, 2011
E VIMALA Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER, TIRUNELVELI DISTRICT, TIRUNELVELI
October 18, 2011
EAGLE FLASK INDUSTRIES PVT. LTD. Vs. BON JOUR INTERNATIONAL & ANR.
April 6, 2011
EAST INDIA TRANSPORT AGENCY Vs. DEPUTY COMMERCIAL TAX OFFICER
January 25, 2011
EASUN PRODUCTS OF INDIA P LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
February 11, 2011
EASUN PRODUCTS OF INDIA P LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
March 11, 2011
ECO LEAN RESEARCH AND DEVELOPMENT A S Vs. INTELLECTUAL PROPERTY APPELLATE BOARD
June 30, 2011
EDAC ENGINEERING LIMITED Vs. ASSISTANT COMMISSIONER CT
March 28, 2011
EESHA KUMAR Vs. ASSISTANT COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION
August 12, 2011
EKAMBARA ESWARAR COFFEE & WORKS AND ORS Vs. VARAMBETTRAN PROPRIETOR MANICKAM LORRY SHED
November 11, 2011
EKAMBARAM Vs. V JOTHI
August 17, 2011
EKAMBARAM Vs. STATE INSPECTOR OF POLICE
July 1, 2011
EL SHADDAI BIOLOGICALS LIMITED Vs. DRUGS CONTROLLER GENERAL I NEW DELHI
March 1, 2011
ELECTRONIC MACHINE TOOLS LIMITED Vs. POWER ENGINEERS
February 14, 2011
ELECTRONICS CORPORATION OF INDIA LIMITED CHENNAI Vs. STATE OF TAMIL NADU
July 21, 2011
ELECTROTECH ENTERPRISES GUINDY PVT LTD Vs. COMMERCIAL TAX OFFICER
March 3, 2011
ELEPHANT G RAJENDRAN Vs. TAMIL NADU ADVOCATES ASSOCIATION
April 18, 2011
ELGI EQUIPMENTS WORKERS AND STAFF UNION Vs. UNION OF INDIA
February 28, 2011
ELI ALIAS GANESAN Vs. STATE
March 22, 2011
ELISAMMA Vs. CORPORATION OF MADRAS
May 11, 2011
ELIZABETH Vs. KANNIMARIYAL; YESUMONI MARY
February 21, 2011
ELLA AMMAL Vs. KOTHAMBU AMMAL
June 30, 2011
ELOF HANSSON INDIA PVT LTD Vs. PRITHIVI SOFTECH LTD
April 11, 2011
ELUMALAI Vs. HARI KRISHNAN
April 12, 2011
ELUMALAI Vs. SUBBARAMANI
January 3, 2011
EMERALD STONE EXPORT, REPRESENTED BY ITS PARTNER ASWANI KUMAR REDDY, TS 843, EAST MAIN STREET, PUDUKKOTTAI. Vs. THE ASSISTANT COMMISSIONER (CT), FAC, PUDUKKOTTAI I ASSESSMENT CIRCLE, PUDUKKOTTAI
September 12, 2011
EMJAY CONSTRUCTIONS Vs. ASSISTANT COMMISSIONER
June 23, 2011
EMPEE INTERNATIONAL HOTEL AND RESORTS LTD Vs. JOINT DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
January 12, 2011
EMPIRE EXPORTS Vs. ADDITIONAL COMMISSIONER OF CUSTOMS AND ORS
November 17, 2011
EMPLOYEES STATE INSURANCE CORPORATION Vs. A SAROJA, W/O R ARUMUGAM
April 6, 2011
ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE GOVT OF TAMIL NADU CHENNAI Vs. RANJIV BATRA DIRECTOR M/S KIRAN OVERSEAS LTD
July 28, 2011
ENKEM ENGINEERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX I CHENNAI
March 7, 2011
ENNORE PORT LIMITED Vs. M/S CHETTINAD INTERNATIONAL COAL TERMINAL PRIVATE LIMITED
August 1, 2011
ENTERPRISE INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS
March 3, 2011
ENTERPRISE INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS EXPORTS CUSTOM HOUSE
January 7, 2011
ENTERPRISE INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS EXPORTS
January 19, 2011
ENTERPRISES, MANAGING PARTNER R SURESH KUMAR Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT INDUSTRIAL DEPARTMENT AND ORS
March 22, 2011
ERODE DISTRICT BUS OWNERS ASSOCIATION Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY
June 14, 2011
ESJAYPEE IMPEX PRIVATE LIMITED Vs. JAGDISH B AHUJA
August 29, 2011
ESQUIRE TRANSLAM INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX, PONDICHERRY RANGE
March 21, 2011
ESSAKKIAMMAL Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU
December 14, 2011
ESSAR MACHINE WORKS LTD Vs. DEPUTY DIRECTOR REGIONAL OFFICE TAMIL NADU
June 7, 2011
ESSAR TELECOMMUNICATIONS HOLDINGS PRIVATE LTD. Vs. INDIA SECURITIES LIMITED
April 21, 2011
ESSAY EXPORTS Vs. COMMERCIAL TAX OFFICER
March 18, 2011
ESSEL SHYAM COMMUNICATIONS LTD Vs. ASSISTANT COMMISSIONER CT
January 28, 2011
ESWARAMURTHY Vs. SUB INSPECTOR OF POLICE TIRUPUR SOUTH POLICE STATION
January 20, 2011
ESWARI Vs. STATE OF TAMIL NADU
September 14, 2011
ETA GENERAL PRIVATE LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER
March 8, 2011
ETTI GOUNDER Vs. UNION OF INDIA
June 16, 2011
EUREKA FORBES LTD Vs. CHECK POST OFFICER
February 28, 2011
EXECUTIVE ENGINEER Vs. INSPECTOR OF LABOUR
November 11, 2011
EXECUTIVE ENGINEER ADMINISTRATIVE OFFICER Vs. S JEYA
January 31, 2011
EXECUTIVE ENGINEER TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. R MUNUSAMY
April 19, 2011
EXECUTIVE ENGINEER TWAD BOARD, MAINTENANCE DIVISION (SIRUVANI) Vs. LABOUR INSPECTOR, COONOOR, NILGIRIS
September 26, 2011
EXECUTIVE OFFICER ARULMIGHU VELLIANGIRI ANDAVAR THIRUKOIL Vs. STATE OF TAMIL NADU
January 27, 2011
EXECUTIVE OFFICER OF SRI NACHIAR DEVASTHANAM SRIVILLIPUTHUR Vs. PATTU AMMAL
November 28, 2011
EXECUTIVE OFFICER/JOINT COMMISSIONER Vs. REGISTRAR, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL, (MINISTRY OF LABOUR AND EMPLOYMENT, GOVERNMENT OF INDIA) AND REGIONAL PROVIDENT FUND COMMISSIONER
January 28, 2011
F CELESTINE MARY AND R AMARANATH Vs. STATE BANK OF TRAVANCORE
November 11, 2011
F ISMAIL PILLAI ANNAVI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, MICRO, SMALL AND MEDIUM ENTERPRISES (E II 2) DEPARTMENT, INDUSTRIES COMMISSIONER AND DIRECTOR OF INDUSTRIES AND COMMERCE
September 30, 2011
F. HOFFMANN-LA ROCHE LTD. Vs. INTAS BIOPHARMACENTICALS LIMITED
December 10, 2011
FAIRLINE WORLDWIDE EXPRESS Vs. COMMISSIONER OF C. EX.
December 8, 2011
FALCON TYRES LIMITED Vs. GEODIS OVERSEAS PRIVATE LIMITED INDIA
October 31, 2011
FALCON TYRES LIMITED Vs. CHIEF COMMISSIONER OF CUSTOMS
June 17, 2011
FAMILY MANAGER DR N GUNASEKAR Vs. N SANTHA
August 5, 2011
FAREED JAMSHID ITALIA DECEASED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CITY CIRCLE VI I
August 1, 2011
FARHATH Vs. NOORUNISSA BEGUM
April 27, 2011
FDC LIMITED Vs. G NAGARAJAN
June 29, 2011
FEDBY INFORMATION SERVICES PVT LTD Vs. PRESIDING OFFICER
March 11, 2011
FELSPAR CREDIT AND INVESTMENT (P.) LTD Vs. COMMISSIONER OF INCOME TAX
August 2, 2011
FENNER INDIA LTD Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL CHENNAI
August 10, 2011
FERANI HOTELS P LTD Vs. RAJ TRUST
March 4, 2011
FINANCIAL SOFTWARE AND SYSTEMS PVT LTD Vs. ACI WORLDWIDE CORP USA
April 12, 2011
FINANCIAL SOFTWARE AND SYSTEMS PVT LTD Vs. ACI WORLDWIDE CORP
November 8, 2011
FIRST LEASING COMPANY OF INDIA LTD Vs. ASSISTANT COMMISSIONER (CT) FORMERLY COMMERCIAL TAX OFFICER AND ORS
April 27, 2011
FIRST LEASING COMPANY OF INDIA LTD Vs. ASSISTANT COMMISSIONER
June 9, 2011
FIRST PETITIONER Vs. CHIEF ELECTION COMMISSIONER
March 28, 2011
FISHERMEN FUEL CENTRE Vs. ASSISTANT COMMERCIAL TAX OFFICER
February 22, 2011
FLORIND SHOES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX, SPECIAL RANGE-VII
October 29, 2011
FLOWER TEXTILES A PARTNERSHIP FIRM Vs. INCOME TAX SETTLEMENT COMMISSION, ADDITIONAL BENCH AND ORS
February 24, 2011
FLUKA PETROLEUM Vs. COMMERCIAL TAX OFFICER
January 31, 2011
FOCUSSED CORPORATE SERVICES INDIA PVT LTD Vs. UNION OF INDIA
July 5, 2011
FOMRA AND CO Vs. ASSISTANT COMMISSIONER
January 24, 2011
FOMRA AND CO Vs. ASSISTANT COMMISSIONER CT
January 19, 2011
FOOD CORPORATION OF INDIA Vs. SRI SWARNA AND COMPANY
January 19, 2011
FOOD WORLD SUPER MARKET LTD Vs. ASSISTANT COMMISSIONER CT
February 7, 2011
FORCE 1 GUARDING SERVICES PVT LTD REP BY ITS MANAGING DIRECTOR CAPT SHIBU ISSAC Vs. THE STATE OF TAMILNADU REP BY THE SECRETARY TO GOVERNMENT HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT & OTHERS
September 29, 2011
FORD INDIA P LIMITED Vs. ASSISTANT COMMISSIONER CENTRAL EXCISE CHENNAI
April 25, 2011
FOREST EXTENSION OFFICER, FOREST EXTENSION DIVISION Vs. M BALAKRISHNAN
February 14, 2011
FORUM OF MINORITY INSTITUTIONS AND ASSOCIATIONS Vs. STATE OF TAMIL NADU
January 5, 2011
FR SEBASTIAN FERNANCIES Vs. DISTRICT FOREST OFFICER
March 23, 2011
FRAGRA INTERNATIONAL Vs. EXCISE COMMISSIONER CUM SPECIAL SECRETARY TO GOVERNMENT OF PUDUCHERRY
March 14, 2011
FRANCIS Vs. K MADHAVAN NAIR
August 24, 2011
FRANCO INDIAN PHARMACEUTICAL (P) LTD Vs. COMMERCIAL TAX OFFICER
February 3, 2011
FRIEND IN NEED SOCIETY Vs. M/S BHARAT PETROLEUM CORPORATION LTD
June 20, 2011
FRONTIER LIFELINE PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER II
October 18, 2011
G A NASIRUDDIN KHAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
January 18, 2011
G AMIRTHALINGAM Vs. SPECIAL DEPUTY COLLECTOR AND ORS
February 9, 2011
G ANIL KUMAR Vs. TAMIL NADU TRADE PROMOTION ORGANIZATION
September 26, 2011
G ANNADURAI Vs. CHAIRMAN MATHIPEETTUKUZHU TAMIL NADU LEGISLATIVE ASSEMBLY CHENNAI
April 25, 2011
G APPAVU Vs. JOINT DIRECTOR OF HIGHER SECONDARY EDUCATION
October 31, 2011
G ARUL Vs. DIRECTOR OF SCHOOL EDUCATIONAL, COLLEGE ROAD, CHENNAI
August 25, 2011
G ARUMUGAM Vs. SALEM JUNCTION CO OPERATIVE BUILDING SOCIETY
April 8, 2011
G ARUMUGHAM Vs. M PALANI
February 11, 2011
G ASHOK KUMAR Vs. SPECIAL COMMISSIONER AND TRANSPORT COMMISSIONER
July 6, 2011
G B FINANCE REP BY POWER OF ATTORNEY AGENT Vs. V JOTHI
September 19, 2011
G BALACHANDHRAN Vs. BHUVANESWARI
November 29, 2011
G BALASUBRAMANIAN Vs. ASSISTANT COMMISSIONER
June 7, 2011
G CHANDRABABU Vs. DISTRICT FOREST OFFICER THIRUPATHUR DIVISION
July 19, 2011
G CHANDRASEKARAN Vs. DIRECTOR OF SCHOOL EDUCATION
April 18, 2011
G CHANDRASEKARAN PILLAI Vs. CHAIRMAN CUM MANAGING DIRECTOR
April 5, 2011
G CHINNAPPAN Vs. REGIONAL TRANSPORT AUTHORITY
March 18, 2011
G DAMODARAN Vs. GOVERNMENT OF TAMIL NADU
February 7, 2011
G DEVADOSS Vs. REGISTRAR OF CO OPERATIVE SOCIETIES N V NATARAJAN MALIGAI
March 11, 2011
G DHANALAKSHMI Vs. SPECIAL DISTRICT REVENUE OFFICER
December 23, 2011
G G PHOTO LIMITED Vs. M/S BASE INDUSTRIES GROUP
August 9, 2011
G GANESAN Vs. SUPERINTENDENT OF POLICE THIRUVARUR THIRUVARUR DISTRICT
November 24, 2011
G GANESAN Vs. P SUNDARI
January 12, 2011
G GNANA THEEBAN Vs. GOVT OF TAMILNADU
July 14, 2011
G GNANAVALLI Vs. STATE OF TAMIL NADU
July 18, 2011
G GOPI Vs. G PALANI
January 28, 2011
G GUNASEKARAN Vs. DISTRICT EMPLOYMENT EXCHANGE OFFICER
April 27, 2011
G GURUNATHAN Vs. J MUTHULAKSHMI
April 9, 2011
G HEMALATHA Vs. AMARAVATHI
December 19, 2011
G IRUDAYASAMY Vs. CORRESPONDENT AND HEAD MASTER
April 7, 2011
G JANARTHANAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
March 17, 2011
G JAYARAMAN Vs. COMMISSIONER ALANDUR MUNICIPALITY
January 12, 2011
G JAYARAMAN Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI
April 18, 2011
G JAYASUDHA Vs. THIRU T P RAJESH DISTRICT COLLECTOR THIRUVALLUR DISTRICT
January 31, 2011
G JEYARAMAN Vs. MANAGEMENT MADURAI COATS (P) LTD , PAPANASAM MILLS POST
November 4, 2011
G KAILASAM Vs. DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD NUNGAMBAKKAM
December 2, 2011
G KALIDOSS Vs. REVENUE DIVISIONAL OFFICER
February 10, 2011
G KOTHANDAPANI Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS
August 24, 2011
G KRISHNAVENI Vs. DIRECTOR OF ELEMENTARY EDUCATION
July 13, 2011
G KUMARA PANDIAN Vs. DISTRICT COLLECTOR VELLORE
March 14, 2011
G KUPPUMANI,; G RAMESH KUMAR AND G VISHNUKUMAR Vs. V KASTHURI RENGAN @ KUMAR; BRANCH MANGER, UNITED INSURANCE COMPANY LTD ; VARTHINI AMMAL, T M KRISHNAMOORTHY
February 3, 2011
G LALITHA Vs. G PONNURANGAM
June 7, 2011
G M VENKATAKUMAR Vs. DIRECTOR OF PUBLIC HEALTH
February 3, 2011
G MAHARAJAN ASARI Vs. G NATARAJAN ASARI
February 4, 2011
G MANI Vs. REGIONAL TRANSPORT
June 30, 2011
G MANICKAMURTHY Vs. KESAVARAYALU
April 21, 2011
G MANIMEGALAI Vs. INSPECTOR GENERAL OF REGISTRATION
April 26, 2011
G MENAKA Vs. CHIEF EDUCATIONAL OFFICER
July 20, 2011
G MUNAVAR PROP: RAHAMANIA MOTOR SERVICE KRISHNAGIRI DISTRICT Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
April 18, 2011
G MURUGAN Vs. STATE BY THE INSPECTOR OF POLICE
April 6, 2011
G MURUGAN Vs. SECRETARY TO GOVERNMENT SMALL SCALE INDUSTRIES DEPARTMENT
June 14, 2011
G MURUGESAN Vs. PRINCIPAL AMBEDKHAR GOVT LAW COLLEGE
June 7, 2011
G MURUGESAN Vs. LICENSING AUTHORITY, THE REGIONAL TRANSPORT OFFICER
January 4, 2011
G MUTHUKRISHNAN Vs. SPECIAL DISTRICT REVENUE OFFICER
April 1, 2011
G NANDHAKUMAR Vs. D SENTHIL
June 22, 2011
G NATESAN Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER, TAMIL NADU HOUSING BOARD, ACCOUNTS OFFICER AND TREASURY OFFICER
July 21, 2011
G NEELA Vs. SUPERINTENDENT OF POLICE KANCHIPURAM DISTRICT
April 29, 2011
G NEELAMEGAM Vs. STATE REP BY THE INSPECTOR OF POLICE VENGANUR POLICE STATION ARIYALUR DISTRICT
October 29, 2011
G NITHYANADAM Vs. COMMERCIAL TAX OFFICER PEELAMEDU NORTH CIRCLE CORPORATION COMPLEX
March 23, 2011
G P RUDHRASHAN Vs. TAMIL NADU SLUM CLEARANCE BOARD
August 23, 2011
G PADMAPRIYA Vs. DISTRICT COLLECTOR TIRUVANNAMALAI DISTRICT
June 15, 2011
G PALANI Vs. BANK OF BARODA
June 28, 2011
G PALANIVEL Vs. STATE INSPECTOR RAILWAY PROTECTION FORCE
March 16, 2011
G PARAMASIVAM Vs. SUB DIVISIONAL MAGISTRATE REVENUE DIVISIONAL OFFICER, MADURAI
July 11, 2011
G PITCHANDI Vs. STATE OF TAMILNADU
February 15, 2011
G PONNAMMAL Vs. DIRECTOR OF MEDICAL, RURAL HEALTH SERVICE
August 5, 2011
G POOSATHURAI Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT, TIRUNELVELI, CHIEF EXECUTIVE OFFICER
November 2, 2011
G PRAKASAM Vs. SECRETARY TO GOVERNMENT
April 12, 2011
G R K NAIDU Vs. STATE BY INSPECTOR OF POLICE
February 11, 2011
G RADHAKRISHNAN Vs. SPECIAL TAHSILDAR LA
September 19, 2011
G RAJAMANIKAM Vs. SECRETARY TO GOVERNMENT AGRICULTURE DEPARTMENT SECRETARIAT
August 5, 2011
G RAM KUMAR Vs. DIRECTOR, DIRECTORATE OF RURAL DEVELOPMENT
April 6, 2011
G RAMACHANDRAN Vs. REVENUE DIVISIONAL OFFICER KANCHEEPURAM
February 10, 2011
G RAMASAMI Vs. GOVERNMENT OF TAMIL NADU
May 11, 2011
G RAMASUBBU Vs. DEPUTY INSPECTOR GENERAL OF POLICE
August 10, 2011
G RAMESH Vs. R SURUTHIK
April 20, 2011
G RANGANATHAN Vs. SPECIAL OFFICER V KALLIPALAYAM PRIMARY AGRICULTURAL CO OPERATIVE BANK
April 12, 2011
G RENGARAJAN Vs. STATE OF TAMILNADU
April 20, 2011
G RENGARAJAN ALIAS RAVI Vs. K N S GOPAL
February 3, 2011
G ROSALIN Vs. PRINCIPAL, HOLY CROSS COLLEGE (AUTONOMOUS) AND REGISTRAR, BHARADHIDHASAN UNIVERSITY
July 29, 2011
G RUDRAPPA Vs. UDHAGAMANDALAM MUNICIPALITY
July 11, 2011
G S CHANDRA SEKAREN Vs. COLLECTOR KANCHEEPURAM DISTRICT
September 30, 2011
G S ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
June 17, 2011
G S INFOTECH Vs. COMMISSIONER OF CUSTOMS
April 28, 2011
G S INFOTECH Vs. COMMISSIONER OF CUSTOMS
January 19, 2011
G S INFOTECH Vs. COMMISSIONER OF CUSTOMS SEAPORT
March 17, 2011
G S INFOTECH Vs. COMMISSIONER OF CUSTOMS
March 15, 2011
G S M P KHADRI Vs. COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF TAMIL NADU
January 7, 2011
G SADAGOPAN Vs. SPECIAL COMMISSIONER LAND REFORMS
June 7, 2011
G SAMBANDAM Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT
April 26, 2011
G SAMBANDAM Vs. COMMISSIONER MUNICIPAL ADMINISTRATION
March 4, 2011
G SAMBANDAN Vs. CORPORATION OF CHENNAI
March 1, 2011
G SANTHANAM Vs. REVENUE DIVISIONAL OFFICER
February 10, 2011
G SARADHA Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI
October 12, 2011
G SARALA Vs. B RANGANTHAN
February 10, 2011
G SARASWATHY Vs. DIRECTOR GENERAL OF POLICE
July 6, 2011
G SARAVANAKUMAR Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
April 18, 2011
G SARAVANAN Vs. COMMISSIONER OF POLICE TRICHY
April 6, 2011
G SASIKUMAR Vs. STATE TRANSPORT AUTHORITY
April 27, 2011
G SEETHA DEVI Vs. R GOVINDRAJ
February 4, 2011
G SELVA Vs. DIRECTOR OF COLLEGIATE EDUCATION
March 4, 2011
G SELVARAJ Vs. PRESIDING OFFICER
July 28, 2011
G SELVIN STEPHEN Vs. DEPUTY INSPECTOR GENERAL OF POLICE TECHNICAL SERVICES POLICE TELECOMMUNICATION BRANCH CHENNAI
December 13, 2011
G SENTHILKUMAR Vs. GOVERNMENT OF TAMIL NADU
July 21, 2011
G SENTIL SELVAN Vs. PRESIDING OFFICER, LABOUR COURT, TRICHY AND MANAGEMENT, ALAGIRI SPINNING AND WEAVING MILLS (P) LTD
December 15, 2011
G SHIVAKUMAR Vs. CHIEF COMMISSIONER OF INCOME-TAX
September 7, 2011
G SIJALA Vs. M PRABHU
November 23, 2011
G SIVAKUMAR Vs. SANTHANALAKSHMI
March 24, 2011
G SRIDHAR Vs. DIVISION ENGINEER HIGHWAYS
February 9, 2011
G SRIDHARAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT
January 19, 2011
G SRIDHARAN Vs. STATE OF TAMIL NADU
June 16, 2011
G SRINIVASAN Vs. ADDITIONAL DIRECTOR OF TECHNICAL EDUCATION (POLYTECHNIC), DIRECTORATE OF TECHNICAL EDUCATION, GUINDY, CHENNAI, INDIA CEMENTS EDUCATIONAL TRUST, SANKAR NAGAR, TIRUNELVELI DISTRICT
October 13, 2011
G SRINIVASAN Vs. CHAIRPERSON ADJUDICATING AUTHORITY UNDER PREVENTION OF MONEY LAUNDERING ACT
April 1, 2011
G SUNDAR Vs. COMMISSIONER CORPORATION OF CHENNAI
March 30, 2011
G SURESH KUMAR Vs. O L MUTHU
February 11, 2011
G THANDAVAMOORTHY Vs. STATE BY INSPECTOR OF POLICE
March 23, 2011
G THANGIAH Vs. STATE OF TAMIL NADU
February 14, 2011
G UDAYAKUMAR Vs. TELECOM CHENGALPATTU SSA REP BY ITS GENERAL MANAGER CHENNAI
November 24, 2011
G VASANTHI Vs. EXECUTIVE ENGINEER AND ADMINISTRATION OFFICER
August 8, 2011
G VASUDEVAN Vs. STATE OF TAMIL NADU
October 11, 2011
G VEERALAKSHMI Vs. STATE OF TAMILNADU
December 23, 2011
G VEERAN Vs. REGISTRAR UNIVERSITY OF MADRAS
July 8, 2011
G VELMURUGAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER VIRUDHUNAGAR DISTRICT
December 23, 2011
G VENKATACHALAM Vs. MADHIVANAN DISTRICT COLLECTOR
June 7, 2011
G VENKATESAN Vs. VICE CHANCELLOR MADRAS UNIVERSITY
August 5, 2011
G VETRIVEL Vs. STATION MASTER SINGAPORE AIRLINES
August 22, 2011
G VICTOR JESUDOSS CORRESPONDENT ELM FABRICIUS HIGHER SECONDARY SCHOOL PURASWALKKAM, CHENNAI Vs. DIRECTOR OF SCHOOL EDUCATION D P I COMPLEX, NUNGAMBAKKAM CHENNAI
November 10, 2011
G VIJI Vs. STATE
January 31, 2011
G VINCENT RETIRED PHARMACIST Vs. PRINCIPAL ACCOUNTANT GENERAL
August 12, 2011
G. JAYARAMAN Vs. DIRECTOR OF SCHOOL EDUCATION, CHENNAI AND OTHERS
April 18, 2011
G.B. ENGINEERING ENTERPRISES (P.) LTD. Vs. ASSTT. COMMR. OF C. EX.
July 28, 2011
G.K. STEEL AND ALLIED INDUSTRIES PVT., LTD., REP. BY ITS DIRECTOR MR. K. NARAYANASAMY S.F. NO. 68/9, TRICHY ROAD, THAMARAIPADI, DINDIGUL Vs. STATE OF TAMIL NADU, REP. BY SECRETARY TO GOVERNMENT, COMMERCIAL TAXES DEPARTMENT, FORT ST. GEORGE, MADRAS-9,
December 7, 2011
GAJENDRA SWA MILL Vs. ADDL PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND CHAIRMAN STATE LEVEL COMMITTEE
January 10, 2011
GALADA FINANCE LIMITED Vs. M/S PUKRAJ JAIN AND SONS
November 23, 2011
GALAXY EDUCATIONAL HEALTH CHARITABLE TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
February 14, 2011
GAMMON INDIA LIMITED THROUGH ITS AUTHORISED SIGNATORY P A DATAR Vs. NANDA KUMAR
March 4, 2011
GAMMON INDIA LTD Vs. SANKARANARAYANA CONSTRUCTION PVT LTD
November 30, 2011
GAMMON INDIAN LIMITED Vs. CORPORATION OF CHENNAI THROUGH ITS COMMISSIONER RAJESH LAKHONI CHENNAI
April 6, 2011
GANAPATHI MILLS Vs. SUPERINTENDING ENGINEER VIRUDHUNAGAR ELECTRICITY DISTRIBUTION
August 11, 2011
GANAPATHY TRANSPORTS Vs. SENIOR MANAGER CHENNAI PETROLEUM CORPORATION LTD [A GROUP COMPANY OF INDIAN OIL CORPORATION LTD ]
August 9, 2011
GANDHI Vs. PRESIDING OFFICER, LABOUR COURT
October 13, 2011
GANESAN Vs. AATHIMOOLA PANDITHAN
August 23, 2011
GANESAN Vs. KAYALVIZHI AND ORS
November 3, 2011
GANESAN & ANOTHER Vs. STATE REP BY THE INSPECTOR OF POLICE CHENNAI
April 28, 2011
GANESH STEEL ROLLING MILLS LTD Vs. ASSISTANT COMMISSIONER (CT)
March 4, 2011
GANESHAN Vs. STATE BY INSPECTOR OF POLICE
February 17, 2011
GANGA HARINARAYANAN Vs. K PATTAMMAL
January 21, 2011
GANNON DUNKERLY AND CO LTD Vs. D BABU REDDY PROPRIETOR SRINIVASA CONSTRUCTIONS
March 16, 2011
GANNON DUNKERLY AND COMPANY LIMITED Vs. K AMAR BABU
August 10, 2011
GASKET INDIA PRIVATE LIMITED VADAPALANI CHENNAI Vs. SECRETARY DEPARTMENT OF COMMERCIAL TAX GOVERNMENT OF TAMILNADU CHENNAI
June 24, 2011
GAYATRI GARMENTS Vs. SMT S VALAMBAL ASSISTANT COMMISSIONER OF CUSTOMS REFUNDS
March 15, 2011
GEETHA Vs. R PERUMAL
January 19, 2011
GEETHA Vs. A K DHAMODHARAN
June 28, 2011
GEMINI COMMUNICATIONS LTD Vs. SISTANT COMMISSIONER OF INCOME TAX COMPANIES CIRCLE II 2
March 29, 2011
GEMMA BRIDGET DSILVA Vs. CHAIRPERSON CHILD WELFARE COMMITTEE CHENNAI
April 5, 2011
GENERAL INSURANCE AGENTS WELFARE ASSOCIATION Vs. CHAIRMAN INSURANCE REGULATORY DEVELOPMENT
February 8, 2011
GENERAL MANAGER (OPERATIONS) TAMIL NADU MERCANTILE BANK LTD Vs. DEPUTY COMMISSIONER AND C KANAGASABAI
January 28, 2011
GENERAL MANAGER LAW SOUTHERN RAILWAY MOOR MARKET COMPLEX Vs. PRESIDING OFFICER CENTRAL GOVERNMENT LABOUR COURT
July 19, 2011
GENERAL MANAGER SOUTHERN RAILWAY CHENNAI Vs. R THANGARAJA
December 7, 2011
GENERAL MANAGER STATE BANK OF INDIA Vs. J ALAGESWARAN
July 8, 2011
GENERAL MANAGER THE CANNANNORE SPINNING AND WEAVING MILLS MAHE Vs. CONTROLLING AUTHORITY FOR MAHE KARAIKAL
February 1, 2011
GENERAL MANAGER THE TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LIMITED Vs. D F FATHIMA
March 8, 2011
GENERAL MANAGER THINA BOOMI NEWS PAPER Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRSTUITY
November 4, 2011
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD., NAGERCOIL REGION, NAGERCOIL Vs. PRESIDING OFFICER, LABOUR COURT, TIRUNELVELI AND ANR.
December 13, 2011
GENERAL MANAGER,SIVAGANGAI DISTRICT COOPERATIVE MILK PRODUCERS UNION LIMITED, KARAIKUDI, SIVAGANGAI DISTRICT Vs. ASSISTANT COMMISSIONER OF LABOUR & TAMIL NADU LAW OFFICER
November 11, 2011
GENERAL SECRETARY Vs. MANAGEMENT
December 10, 2011
GENERAL SECRETARY DOCTORS ASSOCIATION FOR SOCIAL EQUALITY CHENNAI Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE DIRECTOR OF MEDICAL SERVICES COMPLEX DMS CHENNAI
February 7, 2011
GEORGE Vs. STATE
June 24, 2011
GEORGE Vs. RAMAN
March 10, 2011
GEORGE OAKES LIMITED Vs. DEPUTY COMMISSIONER OF WEALTH TAX SPECIAL RANGE I
July 13, 2011
GERALD LOBO Vs. GEETHA DAVIS
July 18, 2011
GHALIB PASHA Vs. STATE
January 11, 2011
GIRDHARILAL CHANDAK AND BROS Vs. S MEHDI ISPAHANI
August 2, 2011
GLADYS DEVAVARAM Vs. S SUBBIAH SIVAPPA
June 28, 2011
GLOBAL POLY BAGS INDUSTRIES P LTD Vs. APPELLATE ASSISTANT COMMISSIONER C T
January 5, 2011
GLORY BAI Vs. S K A NOORJAKAN BEEVI
March 2, 2011
GMMCO LIMITED Vs. GOVERNMENT OF TAMIL NADU
April 25, 2011
GMMCO LIMITED Vs. GOVERNMENT OF TAMIL NADU
December 20, 2011
GNANAPRAKASAM Vs. STATE OF TAMIL NADU THROUGH ITS SECRETARY CHENNAI
February 1, 2011
GNANASEKARAN Vs. GOVINDHA AMMAL
August 25, 2011
GNANASOUNDARI Vs. VAIRAKANNAN
March 14, 2011
GNANAWATHI Vs. SECRETARY, HOME (PRISON IV) DEPARTMENT
December 8, 2011
GO GO INTERNATIONAL Vs. COMMERCIAL TAX OFFICER FAC TIRUPUR
January 11, 2011
GOJAN EDUCATIONAL TRUST Vs. REGISTERING OFFICER CUM COLLECTOR
January 22, 2011
GOJAY AGRO FOOD INDUSTRIES Vs. COMMERCIAL TAX OFFICER MAIN
August 11, 2011
GOKILA Vs. M/S SREE ANANDHAKUMAR MILLS LTD
March 24, 2011
GOKUL BUILDERS AND ESTATES (MADRAS) LTD. Vs. COMMERCIAL TAX OFFICER, ALWARPET ASSESSMENT CIRCLE, CHENNAI
October 19, 2011
GOLDEN SIZING MILLS Vs. UNION OF INDIA MINISTRY OF LABOUR AND EMPLOYMENT DEPARTMENT NEW DELHI
July 25, 2011
GOLDEN SUN HOTEL AND BEACH RESORTS Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF PROHIBITION AND EXCISE
January 4, 2011
GOLDEN VATS PRIVATE LTD Vs. TAMIL NADU STATE MARKETING CORPORATION LTD TASMAC
April 26, 2011
GOMATHY (DIED) AND ORS Vs. RAJESWARAN
January 25, 2011
GOMATHY MILLS PRIVATE LIMITED TIRUNELVELI DISTRICT Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
February 28, 2011
GOODWILL TEAM PAPER LIMITED Vs. CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION
January 28, 2011
GOODYEAR INDIA LIMITED Vs. M/S NORTAN INTECH RUBBERS P LTD
June 10, 2011
GOPI Vs. H DAVID
January 7, 2011
GOPIMANJUNATH Vs. A S PRAKASH RAO
November 23, 2011
GOPINATH ALAIS MUTHUKUMARASWAMY THIAGARAJAN Vs. DISTRICT COLLECTOR, MADURAI DISTRICT AND SPECIAL TAHSILDAR (LAND ACQUISITION ADI-DRAVIDAR WELFARE CIRCLE-I)
July 5, 2011
GOVERNMENT OF ANDHRA PRADESH AND EXCISE OFFICER AND GOVERNMENT OF ANDHRA PRADESH, COLLECTOR Vs. T SRINIVASAN
January 21, 2011
GOVERNMENT OF TAMIL NADU Vs. NANDAGOPAL
February 22, 2011
GOVERNMENT OF TAMILNADU Vs. C MURUGESAN
February 22, 2011
GOVINDA NAIDU (DIED) AND ORS Vs. KRISHNAN AND ORS
February 2, 2011
GOVINDA NAIDU DIED Vs. KRISHNAN
January 2, 2011
GOVINDAMMAL Vs. COMMISSIONER OF POLICE COMMISSIONER OFFICE Ï¿½ GREATER CHENNAI EGMORE CHENNAI
March 8, 2011
GOVINDAMMAL Vs. MAHARANI
September 27, 2011
GOVINDAMMAL Vs. MURUGESAN
April 18, 2011
GOVINDAN Vs. DISTRICT COLLECTOR CUDDALORE DISTRICT
July 26, 2011
GOVINDAN ASARI Vs. GOVINDASAMY CHETTIAR
June 17, 2011
GOVINDARAJ Vs. RAMADOSS
March 10, 2011
GOVINDARAJALU NAIDU Vs. VADUGANATHAN (DECEASED) RAMESH
February 18, 2011
GOVINDASAMY GOUNDER Vs. ANNAMALAI
February 8, 2011
GOVINDER R CHORDIA Vs. SHANTI LAL P
July 7, 2011
GOVT TECHNICAL EMPLOYEES UNION FOR BLIND Vs. STATE OF TAMILNADU
June 14, 2011
GOWRAPPAN Vs. SANTHOSH BABU
July 11, 2011
GOWTHAM JANGRA Vs. DEPUTY SUPERINTENDENT OF POLICE EOW II ANNA NAGAR
August 19, 2011
GRAMAPHONE CO OF INDIA LIMITED CHENNAI Vs. COMMERCIAL TAX OFFICER VALLUVARKOTTAM ASSESSMENT CIRCLE
March 10, 2011
GRANDSTONE PRODUCTS Vs. DEPUTY COMMERCIAL TAX OFFICER
February 10, 2011
GREAT OFFSHORE LIMITED Vs. CHENNAI PORT TRUST
September 28, 2011
GREEN PEACE CONSTRUCTION PVT LTD Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY CHENNAI
March 15, 2011
GTN ENTERPRISES LIMITED Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
February 24, 2011
GTN ENTERPRISES LIMITED Vs. SUPERINTENDENT REGULATED MARKET COMMITTEE
October 14, 2011
GUINDY INDUSTRIAL ESTATE INFRASTRUCTURE UPGRADATION COMPANY GARMENT COMPLEX II Vs. M/S GURUMURTHY ENGINEERING ENTERPRISES CIVIL ENGINEERING CONTRACTORS
March 29, 2011
GULAB BASHA Vs. INSPECTOR GENERAL OF REGISTRATION
March 3, 2011
GULZAR BEGUM Vs. LOK ADALAT TAMIL NADU STATE LEGAL SERVICES AUTHORITY
March 24, 2011
GUNASEKARAN Vs. SUPERINTENDENT OF POLICE, KARUR DISTRICT
December 7, 2011
GURUMURTHY Vs. MUTHU NARAYANAN
September 29, 2011
GURUNATHAN Vs. KUMARESAN
August 9, 2011
GURUSAMY Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION
January 28, 2011
GURUSAMY Vs. MANICKARAJ DECEASED
February 14, 2011
GURUSANKAR Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE
August 2, 2011
H A KADER PONDICHERRY Vs. UNION OF INDIA UNION TERRITORY OF PONDICHERRY
July 14, 2011
H MARIYAM BEEVI Vs. SECRETARY TO GOVERNMENT
June 27, 2011
H NAVRATHANMAL LUNKAR, PROPRIETOR, K K CREDIT CORPORATION Vs. STATE OF TAMIL NADU
August 22, 2011
H NITHYA Vs. ADDITIONAL SECRETARY
August 3, 2011
H PRAKASH RAO Vs. COMMISSIONER OF POLICE
March 16, 2011
H RAHOTHUMAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LTD
June 28, 2011
H RAMALINGAM ALIAS KUMAR Vs. R JEYABANU
August 17, 2011
H S GANGADHAR Vs. DEBT RECOVERY APPELLATE TRIBUNAL CHENNAI
April 29, 2011
H SUNDARADOSS Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
February 14, 2011
H THIAGARAJ Vs. MARYAMMAL
March 22, 2011
HABEEB Vs. LUCIA
January 20, 2011
HAJEE N SHEIK ISHAK Vs. SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD AND ASSISTANT ENGINEER, TAMIL NADU ELECTRICITY BOARD
August 4, 2011
HAJI B PAKKIR MOHAMMED Vs. SECRETARY TO GOVERNMENT
August 9, 2011
HAJI SATTAR Vs. ASSISTANT COMMISSIONER
February 9, 2011
HAJI SATTAR AND SONS Vs. STATE TRADING CORPORATION OF INDIA LIMITED
March 31, 2011
HALLMARK INDUSTRIES Vs. TAHSILDAR TAMBARAM
January 28, 2011
HAMEER SULTAN AND ORS Vs. PUVIYARASU @ JAGANATHAN AND ORS
September 28, 2011
HAMOSONS APPARELS PVT LTD Vs. JOINT DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
January 20, 2011
HAMS INDIA Vs. ASSISTANT COMMISSIONER OF CUSTOMS CHENNAI
February 3, 2011
HANSARAJSAXENA Vs. STATE BY THE INSPECTOR OF POLICE
July 27, 2011
HANUMAN WEAVING FACTORY Vs. COMMISSIONER OF CUSTOMS AND DEPUTY COMMISSIONER OF CUSTOMS
June 8, 2011
HAPPY HOTELS Vs. DIRECTOR OF TOURISM PUDUCHERRY
February 2, 2011
HAPPY HOTELS Vs. DIRECTOR OF TORUISM
March 11, 2011
HARDROCK FABRICATION PRIVATE LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER
June 10, 2011
HARI AND COMPANY Vs. ST ANTONYS TRADERS
February 28, 2011
HARI CFS Vs. UNION OF INDIA
February 4, 2011
HARI PIPES POLLACHI Vs. STATE OF TAMIL NADU
June 10, 2011
HARI STEEL RE ROLLING MILLS Vs. ASSISTANT COMMISSIONER
February 18, 2011
HARIDASON Vs. JANAKIRAM BANTHALU TRUST MADURANTHAKAM
June 30, 2011
HARIHAR ALLOYS PRIVATE LIMITED Vs. SUPERINTENDING ENGINEER PUDUKOTTAI ELECTRICITY DISTRIBUTION CIRCLE, TANGEDCO (FORMERLY TNEB), PUDUKOTTAI
September 5, 2011
HARIHARAN POLY PACKS Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED
January 3, 2011
HARSHA CONSTRUCTIONS Vs. V JAYAKUMAR
March 14, 2011
HARYANA SUPREME MARKETING COMPANY Vs. M/S EURO INDIA SHOES MADRAS PVT LTD
March 31, 2011
HASAN AMMAL Vs. STATE
July 1, 2011
HASAN AMMAL Vs. STATE OF TAMILNADU
February 11, 2011
HASINA BEGAM Vs. SHEIK DAWOOD
June 30, 2011
HAYA SYSTEMS INDIA PVT LTD Vs. DON CONSRUCTION CHEMICALS INDIA LTD
April 27, 2011
HEADMISTRESS AND CORRESPONDENT PUDUCHERRY Vs. UNION TERRITORY OF PUDUCHERY
April 7, 2011
HEAVY VEHICLES FACTORY EMPLOYEES UNION Vs. UNION OF INDIA
November 30, 2011
HEMALATHA DOLIA Vs. RAJAMMAL
June 13, 2011
HEMANTH Vs. STATE
March 8, 2011
HILDA MERCY Vs. M KUTRALINGAM I A S
February 2, 2011
HIMACHAL EXIM Vs. ADDITIONAL COMMISSIONER OF CUSTOMS DEPB
January 12, 2011
HINDU NADARGAL SHENBAGAKKUTTI VAHAIRA DAYATHIGAL SANGAM SIVAKASI, REPRESENTED BY ITS PRESIDENT T.D RAJENDRAN Vs. DISTRICT COLLECTOR VIRUDHUNAGAR DISTRICT
July 7, 2011
HINDUSTAN AERONAUTICS LTD Vs. STATE OF TAMIL NADU
December 13, 2011
HINDUSTAN CONSTRUCTION COMPANY LTD Vs. STATE OF TAMIL NADU
March 10, 2011
HINDUSTAN CONSTRUCTION COMPANY LTD Vs. JOINT COMMISSIONER CT CHENNAI CENTRAL DIVISION
March 1, 2011
HINDUSTAN CONSTRUCTIONS COMPANY Vs. TRANSPORT COMMISSIONER
March 31, 2011
HINDUSTAN PETROLEUM CORPORATION LTD Vs. S M M MOHIDEEN WAKF ALAL AULAD
April 18, 2011
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. GOVERNMENT OF TAMIL NADU
April 27, 2011
HIRACHAND Vs. DILIP K SHAH
March 28, 2011
HIS HOLINESS SADAGOPA RAMANUJA PEDDA JEEYANGAR AND PEDDA JEEYANGAR Vs. COMMISSIONER, H R AND C E , ADMINISTRATION DEPARTMENT AND ORS
April 8, 2011
HOE LEONG CORPORATION LTD. Vs. VAISHNOVI INFRASTRUCTURE ENGINEERING (P) LTD.
April 27, 2011
HONEY KNITWEAR A PARTNERSHIP FIRM, PARTNER S SUBRAMANI Vs. INCOME TAX SETTLEMENT COMMISSION, ADDITIONAL BENCH, COMMISSIONER OF INCOME TAX-III, INCOME TAX OFFICER, RACE COURSE AND INCOME TAX OFFICER
February 24, 2011
HONEYWELL ELECTRICAL DEVICES AND SYSTEMS INDIA LTD Vs. COMMERCIAL TAX OFFICER CHENNAI
February 3, 2011
HOSPIRAA MARKETING Vs. COMMERCIAL TAX OFFICER
February 15, 2011
HOTEL AGASTHIYA PRIVATE LTD Vs. PRINCIPAL DISTRICT COURT
December 9, 2011
HOTEL CHINNASS Vs. TAMILNADU KALVI KAPPU ARAKKATTALAI REGISTERED TRUST REPRESENTED CHENNAI
August 9, 2011
HOTEL SARAVANA BHAVAN Vs. DEPUTY LABOUR INSPECTOR
September 8, 2011
HOTEL SOORYA INTERNATIONAL Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE
December 22, 2011
HOTEL SRI KARPAGA VINAYAKA Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 28, 2011
HUAVEI TELECOMMUNICATIONS INDIA PRIVATE LIMITED Vs. SUPERINTENDENT OF CUSTOMS AUTHORISED OFFICER
June 29, 2011
HUMBI HEMA GOODA Vs. M/S THE TAMILNADU STATE TRANSPORT CORPORATION CBE LTD
September 30, 2011
HUSNA ENTERPRISES Vs. TAMILNADU SALEX TAX APPELLATE TRIBUNAL
February 25, 2011
HUSSAIN & SONS Vs. STATE OF TAMIL NADU
December 2, 2011
HYDROAIR TECTONICS PCD LTD Vs. M/S SIRUPOOLUVAPATTI COMMON EFFLUENT
March 11, 2011
I C I C I LOMBARD GENERAL INSURANCE COMPANY LTD Vs. CHINNAVEL
April 18, 2011
I JAHEERALI Vs. COMMISSIONER OF INCOME TAX APPEALS
April 20, 2011
I K KANNIAPPAN Vs. SECRETARY TO GOVERNMENT FINANCE PENSION DEPARTMENT GOVERNMENT OF TAMIL NADU CHENNAI
November 21, 2011
I KADHER BASHA Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST AND HEAD OF FOREST FORCE CHENNAI
February 2, 2011
I KAMALANATHAN Vs. CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA MUMBAI
March 10, 2011
I MAHENDRA KUMAR NAHAR Vs. E RAVINDRAN
August 23, 2011
I RICHARDSON Vs. GOVERNMENT OF TAMIL NADU
February 18, 2011
I SHANMUGADURAI Vs. SUPERINTENDING ENGINEER TNEB
January 22, 2011
I SIRIYA PUSHPAM Vs. DIRECTOR OF ELEMENTARY EDUCATION CHENNAI
August 9, 2011
I SUBRAMANIAN Vs. C KUPPAMMAL
July 18, 2011
I VINCENT REETHA Vs. S JUSTINE PRABU
March 24, 2011
ICICI BANK LIMITED Vs. M/S FAB N FABRICS TIRUPUR
April 29, 2011
ICICI BANK LIMITED Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
October 11, 2011
ICICI LOMBARD GENERAL INSURANCE CO LTD MUMBAI Vs. A PUSHPA
June 13, 2011
ICICI LOMBARD GENERAL INSURANCE CO LTD, THROUGH DIVISIONAL MANAGER Vs. M GOMATHI
October 18, 2011
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. CHINNAVEL
April 18, 2011
IDOL OF A M KAMAKALA KAMESHWARAR TEMPLE Vs. SRI SIDDARAJA MANICKA PRABHA TEMPLE
April 26, 2011
IDOL OF SRI BHOOLOGANATHASWAMY Vs. N KANAGASABAPATHY PILLAI
January 10, 2011
IFFCO TOKIO GENERAL INS CO LTD Vs. N KALARANI
March 22, 2011
IFFCO TOKIO GENL INSURANCE CO LTD Vs. R SELLAMUTHU
January 12, 2011
IL SUNG CONSTRUCTION PVT LTD Vs. SIVAKUMAR
March 3, 2011
IMAGE SOLUTIONS Vs. COMMISSIONER OF CUSTOMS
March 10, 2011
IMAGE SOLUTIONS Vs. COMMISSIONER OF CUSTOMS
February 24, 2011
IMPERIAL GRANITES PVT LTD Vs. SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT
June 20, 2011
IMRAVUL SHAIK Vs. STATE
May 4, 2011
IN DEFENCE OF ENVIRONMENT AND ANIMALS Vs. PRINCIPLE CHIEF CONSERVATOR OF FOREST
April 7, 2011
IN DEFENCE OF ENVIRONMENT AND ANIMALS Vs. STATE OF TAMILNADU
December 9, 2011
IN RE: CLARO INDIA LIMITED Vs. STATE
April 27, 2011
IN RE: J AND B SOFTWARE PRIVATE LIMITED, PRINCE INFOCITY Vs. STATE
June 9, 2011
IN RE: LIFESIZE COMMUNICATIONS INDIA PRIVATE LIMITED Vs. STATE
June 15, 2011
IN RE: PREMA, VIJAYALAKSHMI, CHITRA AND SATHEESH Vs. STATE
October 18, 2011
IN RE: THE KTM JEWELLERY LIMITED Vs. STATE
March 7, 2011
IN RE; G KANNIAPPAN, REGIONAL MANAGER Vs. STATE
July 19, 2011
INCOME TAX OFFICER Vs. R. SOUNDARARAJAN
April 29, 2011
IND BARATH POWERGENCOM Vs. REVENUE DIVISIONAL OFFICER
August 4, 2011
INDI SHOPEE PRIVATE LIMITED Vs. AUTHORIZED OFFICER UNION BANK OF INDIA
June 15, 2011
INDIA CEMENTS LIMITED CHENNAI Vs. STATE OF TAMIL NADU
September 22, 2011
INDIAN ADDITIVES LTD EXPRESS HIGHWAY MANALI Vs. DEPUTY COMMISSIONER OF INCOME TAX COMPANY CIRCLE II 3
November 10, 2011
INDIAN AGRICULTURAL RESEARCH INSTITUTE REGIONAL STATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 7, 2011
INDIAN BANK Vs. DEBTS RECOVERY TRIBUNAL
August 9, 2011
INDIAN BANK Vs. NIPPON ENTERPRISES SOUTH
March 8, 2011
INDIAN BANK Vs. S MAHESWARI
January 11, 2011
INDIAN BANK EMPLOYEES ASSOCIATION Vs. PRESIDING OFFICER CHENNAI
April 29, 2011
INDIAN BANK EMPLOYEES UNION Vs. M A ZUBAIDA AMMAL SINCE DECEASED
March 30, 2011
INDIAN BANK VOLUNTARY RETIREESÏ¿½ WELFARE ASSOCIATION REGISTERED Vs. INDIAN BANKS ASSOCIATION
October 14, 2011
INDIAN COMMERCE AND INDUSTRIES CO LTD Vs. B V S S MANI DECEASED
October 18, 2011
INDIAN GARNET SAND COMPANY PVT LTD Vs. STATE OF TAMIL NADU
January 20, 2011
INDIAN INSTITUTE OF TECHNOLOGY Vs. PRESIDING OFFICER
February 2, 2011
INDIAN OIL CORPORATION LTD Vs. LAKSHMI SUBRAHMANYAM
September 27, 2011
INDIAN OVERSEAS BANK Vs. EMPLOYEES STATE INSURANCE CORPORATION
June 7, 2011
INDIAN OVERSEAS BANK Vs. T GOVINDARAJ, THIRUCHENDUR MURUGAN SPINNING MILLS
November 2, 2011
INDIAN OVERSEAS BANK AWARD STAFF AND OFFICERS SC ST WELFARE ASSOCIATION Vs. INDIAN OVERSEAS BANK
September 8, 2011
INDIAN OVERSEAS BANK DINDIGUL Vs. EMPLOYEES PROVIDENT FUND ORGANISATION CHOKKIKULAM
December 12, 2011
INDIAN OVERSEAS BANK EMPLOYEES TRADE UNION Vs. INDIAN OVERSEAS BANK
October 19, 2011
INDIAN OVERSEAS BANK SALEM MAIN BRANCH Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 2, 2011
INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED Vs. OFFICIAL LIQUIDATOR
August 9, 2011
INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LTD Vs. OFFICIAL LIQUIDATOR
January 19, 2011
INDIAN SYNTANS INVESTMENTS PVT LTD Vs. POWER GRID CORPORATION OF INDIA LTD
November 24, 2011
INDIRA Vs. STATE
December 14, 2011
INDIRA GANDHI Vs. DISTRICT COLLECTOR CUDDALORE DISTRICT
September 8, 2011
INDIRA SAMRAJ Vs. ARULMIGHU SRI HANUMAR VEERESWARAM
November 14, 2011
INDO GERMA PRODUCTS LIMITED Vs. ASSISTANT COMMISSIONER (CT)
September 19, 2011
INDO SHELL AUTOMOTIVE SYSTEMS INDIA P LTD Vs. TANGEDCO
July 1, 2011
INDRA RAJA Vs. JOHN YESURETHINAM ALIAS DURAI
November 9, 2011
INDUS CITYSCAPES CONSTRUCTIONS PVT LTD REP BY ITS MANAGING DIRECTOR MEGHARAJ Vs. DEPUTY COMMISSIONER OF INCOME TAX AND COMMISSIONER OF INCOME - TAX
March 22, 2011
INDUS MOTORS CO LTD Vs. STATE
September 14, 2011
INDUS TOWERS LIMITED Vs. BABU SUPERINTENDENT OF POLICE KRISHNAGIRI
February 4, 2011
INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
September 6, 2011
INSIGHT COMMUNICATIONS Vs. APPELLATE DEPUTY COMMISSIONER AAC: CT:III
March 8, 2011
INSPECTOR OF POLICE P SARAVANAN Vs. K C PALANISAMY
October 14, 2011
INSPECTOR OF POLICE,MANAPARAI POLICE STATION,MANAPARAI AND ORS Vs. SHANMUGANATHAN AND ORS
September 19, 2011
INTER CHRISTIAN MISSION MIDDLE SCHOOL Vs. UNION OF INDIA
July 29, 2011
INTERNATIONAL FLAVOURS AND FRAGRANCES INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE, CENTRAL-III
July 12, 2011
IP RINGS LTD MARAIMALAI NAGAR Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI
February 11, 2011
IRUDAYARAJ Vs. SECRETARY TO GOVERNMENT TAPCO DEPARTMENT CHENNAI
February 8, 2011
IRUTHAYA AMALA KUMARI S Vs. DIRECTOR OF MATRICULATION SCHOOLS CUDDALORE
March 10, 2011
ISAKKI RAJA Vs. STATE
February 2, 2011
ISG NOVASOFT TECHNOLOGIES LIMITED Vs. GAYATRI BALASAMY
April 26, 2011
ISLAMIC WELFARE ASSOCIATION Vs. WAKF TRIBUNAL
September 5, 2011
ISRAVEL Vs. CHIEF EDUCATIONAL OFFICER, DISTRICT EDUCATIONAL OFFICER
July 15, 2011
IVRCL INFRASTRUCTURE AND PROJECTS LIMITED Vs. BEFESA AGUA
September 21, 2011
IVRCL INFRASTRUCTURES & PROJECTS LIMITED Vs. ALANDUR MUNICIPAL CORPORATION
October 20, 2011
J A KARUNANITHI Vs. DISTRICT COLLECTOR THIRUVANNAMALAI DISTRICT COLLECTORATE
April 21, 2011
J AARTHI Vs. A HARSHAN
July 5, 2011
J ABBAI Vs. MANAGEMENT TNSTC LTD KUMBAKONAM
August 1, 2011
J AERONIMUSE Vs. M ARULAPPAN
January 19, 2011
J BALAJI Vs. REVENUE DIVISIONAL OFFICER
March 30, 2011
J BELLI GOWDER Vs. N M PAMBA GOWDER
June 29, 2011
J CHANDRIKA Vs. REGIONAL DIRECTOR INDIAN RAILWAYS CATERING AND TOURISM CORPORATION LTD
April 19, 2011
J CHRISTIYANA BHAGYAVATHI Vs. COMMISSIONER OF LABOUR,
January 25, 2011
J DAVID Vs. ASSISTANT ENGINEER O AND M
April 19, 2011
J DORAIBABU Vs. STATE OF TAMIL NADU
April 29, 2011
J DURAIMUNUSAMY Vs. STATE
April 6, 2011
J E KANNADY Vs. JOINT SECRETARY, MINISTRY OF HUMAN RESOURCE DEVELOPMENT, DEPARTMENT OF ELEMENTARY EDUCATION, GOVERNMENT OF INDIA AND CHAIRMAN, JAN SHIKSHAN SANSTHAN
July 4, 2011
J FRANKLIN Vs. STATE OF TAMIL NADU
April 12, 2011
J IRUDAYARAJ Vs. SECRETARY TO GOVERNMENT AND ORS
February 8, 2011
J ISON Vs. CHIEF ENGINEER AND SUPERINTENDING ENGINEER, PROCUREMENT AND ADMINISTRATION, TUTICORIN THERMAL POWER STATION, TAMIL NADU ELECTRICITY BOARD
April 8, 2011
J JAYAKRISHNAN Vs. COLLECTOR AND REVENUE DIVISIONAL OFFICER
June 9, 2011
J JAYALALITHA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX CENTRAL CIRCLEII NUNGAMBAKKAM CHENNAI
June 27, 2011
J JEBA MARY Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
March 11, 2011
J JEBAGIFTSON Vs. SECRETARY AND CORRESPONDENT (CHAIRMAN) INFANT JESUS COLLEGE OF ENGINEERING
June 14, 2011
J JEYA Vs. DISTRICT VIGILANCE COMMITTEE, CHAIRMAN AND DISTRICT COLLECTOR AND RANI
February 23, 2011
J JEYAKUMAR Vs. CHAIRMAN CHENNAI PORT TRUST
February 28, 2011
J JOHN ROSE Vs. MAMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
March 3, 2011
J JOSEPH RAJ Vs. BABY JEROMA
September 16, 2011
J JOSHUVA Vs. REVENUE DIVISIONAL OFFICER
February 2, 2011
J K K NATARAJA DENTAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
August 16, 2011
J KAMALANATHAN Vs. SUPERINTENDENT OF POLICE SPECIAL BRANCH CID CHENNAI
November 22, 2011
J KANNAN AND M SANTHOSHKUMAR Vs. SECRETARY TO GOVERNMENT, FOREST AND ENVIRONMENT DEPARTMENT AND ORS
January 28, 2011
J KUPPUSAMY Vs. COLLECTOR REVENUE DEPARTMENT
July 11, 2011
J LOGANATHAN Vs. PRINCIPAL LABOUR COURT
July 26, 2011
J M CHANDRASEKARAN Vs. KRISHNAMURTHY
October 18, 2011
J M RICHARD Vs. CHURCH OF SOUTH INDIA SYNOD
December 14, 2011
J MAHALAKSHMI Vs. STATE OF TAMIL NADU
December 14, 2011
J MAHESWARI Vs. BALARAMAN
November 28, 2011
J MANOVA Vs. REGISTRAR OF THE UNIVERSITY OF MADRAS
June 6, 2011
J MURUGAN Vs. COLLECTOR, DEPUTY DIRECTOR OF MINES AND MINERALS AND ORS
June 16, 2011
J MURUGESAN Vs. SECRETARY TO GOVERNMENT
January 20, 2011
J NAGARAJAN Vs. DISTRICT COLLECTOR THIRUVANNAMALAI
March 2, 2011
J PRAHALATHAN AND ORS Vs. COMMISSIONER, THANJAVUR MUNICIPALITY, GANDHIJI ROAD, THANJAVUR
November 21, 2011
J PREMA Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS
June 20, 2011
J PRIYA Vs. TAHSILDAR THENI, CHINNA PANDIAN AND FATHIMA RANI
November 1, 2011
J RADHA Vs. FEDERAL BANK LTD
June 24, 2011
J RAJA Vs. REVENUE DIVISIONAL OFFICER KANCHEEPURAM
January 11, 2011
J RAJAN BABU Vs. UNION OF INDIA
August 30, 2011
J RAJENDRAN Vs. STATE OF TAMIL NADU
November 8, 2011
J RAJIV SUBRAMANIAN Vs. PANDIYAS
June 14, 2011
J ROBY Vs. DISTRICT COLLECTOR, KANYAKUMARI, KANYAKUMARI DISTRICT
August 11, 2011
J S AMARNATH Vs. UNION OF INDIA
July 8, 2011
J S RAMYA Vs. COMMISSIONER CORPORATION OF CHENNAI RIPON BUILDING
April 8, 2011
J SEKAR AND ORS Vs. R VIJAYAKUMAR AND ORS
September 30, 2011
J SELVARAJ Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT
August 26, 2011
J SHAJI Vs. CHAIRMAN AND COMMISSIONER CHENNAI
June 23, 2011
J SHINY Vs. SUPERINTENDENT OF POLICE, KANYAKUMARI DISTRICT, NAGERCOIL
December 19, 2011
J SIVAKUMAR Vs. INSPECTOR GENERAL/COMMISSIONER OF POLICE COIMBATORE CITY
July 21, 2011
J SUNDER ALIAS SUNDARAM Vs. STATE
July 22, 2011
J THIRUKUMARAN Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT
June 7, 2011
J V CORPORATION Vs. GRINDER CARE ENTERPRISES P LTD
July 28, 2011
J VALSAMMA Vs. P KASTHURI
November 4, 2011
J VENKATRAMAN ALIAS VENKATRAMANAN Vs. K VENU
March 4, 2011
J VIJAYAKUMAR Vs. STATE OF TAMILNADU
February 9, 2011
J VINCENT Vs. T L NARAYANAMOORTHY
April 26, 2011
J YOGESWARI Vs. DISTRICT COLLECTOR AND TAHSILDAR
June 8, 2011
J. N. KRISHNAN Vs. BRANCH MANAGER, CANARA BANK, ARAVENU BRANCH
July 1, 2011
JACOB CHERIAN Vs. CHAIRMAN, TUTICORIN PORT TRUST, SECRETARY, KERALA STATE
August 24, 2011
JAGADAMBAL Vs. SANKARI
January 19, 2011
JAGAJOTHI SPINNING MILLS Vs. V JAYACHANDRAN
July 15, 2011
JAGANNATHAN Vs. RAMACHANDRAN
August 22, 2011
JAGATHGURU TEXTILES MILLS P LIMITED Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
October 21, 2011
JAI @ JAYAKUMAR; ILAYARAJA; KRISHNAN AND RAJINI Vs. STATE BY INSPECTOR OF POLICE
March 25, 2011
JAI BHAVANI TRADERS Vs. COMMISSIONER OF CUSTOMS
April 29, 2011
JAI BHAWANI TRADERS Vs. COMMISSIONER OF CUSTOMS
April 27, 2011
JAI BHAWANI TRADERS Vs. COMMISSIONER OF CUSTOMS
February 2, 2011
JAI BHAWANI TRADERS Vs. COMMISSIONER OF CUSTOMS
February 24, 2011
JAI BHAWANI TRADERS VILLAGE KAHARAHARA (KURKUTHIYA) Vs. COMMISSIONER OF CUSTOMS (SEAPORT-EXPORTS), ADDITIONAL COMMISSIONER OF CUSTOMS, (GROUP-7B) AND DIRECTOR GENERAL OF FOREIGN TRADE AND EX-OFFICIO, ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF COMMERCE AND INDUSTRY, DEPARTMENT OF COMMERCE
June 17, 2011
JAI MAA DURGA TRADERS Vs. COMMISSIONER OF CUSTOMS
April 11, 2011
JAI MAA DURGA TRADERS Vs. COMMISSIONER OF CUSTOMS
February 24, 2011
JAI MAA DURGA TRADERS Vs. COMMISSIONER OF CUSTOMS
February 22, 2011
JAI MAA DURGA TRADERS Vs. COMMISSIONER OF CUSTOMS
February 28, 2011
JAI MAA DURGA TRADERS Vs. COMMISSIONER OF CUSTOMS
March 14, 2011
JAI RENGA MILLS PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION
September 6, 2011
JAI RENGA MILLS PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION, REGIONAL OFFICER
September 5, 2011
JAI SRI ENTERPRISES Vs. TAMIL NDU ADI DRAVIDAR HOUSING AND DEVELOPMENT CORPORATION LTD
July 11, 2011
JAINUL ARABU AND ORS Vs. SUNGUNAN ALIAS MUTHURAMALINGAM AND ORS
November 3, 2011
JAMALUDEEN Vs. MUHAMMED HANEEBA
September 30, 2011
JAMILA BEEVI Vs. K MARIAMMAL
April 20, 2011
JAMUNA RANI Vs. MEENAMBAL
August 26, 2011
JANAB OMS ABDUL BASITH ALIM SAHIB Vs. O M S SHEIK UDHUMAN ALIM SAHIB, HASSAN MAGDHOOM ALIM SAHIB, TAMIL NADU WAKF BOARD
August 23, 2011
JANAB S SIKANDAR Vs. JANAB M ASANAR
October 12, 2011
JANAKI Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI
August 19, 2011
JAWAHAR MILLS LIMITED Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
June 7, 2011
JAWAHARLAL INSTITUTE OF POSTGRADUATE MEDICAL EDUCATION AND RESEARCH Vs. INCOME TAX OFFICER
April 28, 2011
JAY SHREE TEA AND INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF LABOUR
August 19, 2011
JAYA AND MINOR AASVIGA Vs. KARTHIKEYAN AND ORIENTAL INSURANCE COMPANY LIMITED
November 14, 2011
JAYABALAN Vs. COMMISSIONER COMMUNE PANCHAYAT THIRUNALLAR
August 8, 2011
JAYAKAR JOSEPH Vs. B RAVEENDRA BOSE
March 30, 2011
JAYAKIRSHNA FLOUR MILLS P LTD Vs. DIRECTOR GENERAL OF FOREIGN TRADE
January 22, 2011
JAYAKRISHNAN Vs. MALA
August 16, 2011
JAYAKUMAR Vs. STATE OF TAMIL NADU REP BY INSPECTOR OF POLICE MADURAI DISTRICT
February 22, 2011
JAYAKUMAR Vs. STATE BY THE INSPECTOR OF POLICE
March 3, 2011
JAYALAKSHMI Vs. STATE OF TAMIL NADU
February 8, 2011
JAYALAKSHMI TRADERS/ JAYALAKSHMI MODERN RICE MILL Vs. MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION
November 16, 2011
JAYAM FOUNDATIONS Vs. TAMIL NADU ELECTRICITY BOARD
April 18, 2011
JAYAPAL Vs. STATE BY INSPECTOR OF POLICE
January 5, 2011
JAYAPAUL MOHAN Vs. M ASOKAN ASSISTANT EXECUTIVE ENGINEER
December 1, 2011
JAYARAMA KOUNDER DIED Vs. GANESAN
February 3, 2011
JAYARAMA REDDIAR Vs. STATION HOUSE OFFICER GINGEE POLICE STATION
January 4, 2011
JAYARAMA REDDIAR Vs. NARAYANASAMY REDDIAR ALIAS DURAIRAJ REDDIAR
June 17, 2011
JAYARAMAN Vs. COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION
March 16, 2011
JAYARAMU Vs. STATE OF TAMIL NADU
April 20, 2011
JAYARANI Vs. M ANJALATCHI
July 28, 2011
JAYASHREE Vs. INSPECTOR OF POLICE ALL WOMEN POLICE STATION
April 25, 2011
JAYASIMHALU Vs. ST MONICS PRIMARY SCHOOL
August 19, 2011
JAYAVEERAN Vs. K ANTONY
February 1, 2011
JEAN MARE DANIEL BISCH Vs. LARCHER ANTONIE MARIE JULES DESIRE
March 15, 2011
JEERA BEHGAM Vs. HOME SECRETARY THE GOVERNMENT OF TAMIL NADU CHENNAI
December 23, 2011
JEETSTEX ENGINEERING LTD Vs. VIJAYA BANK
March 1, 2011
JEFFREY MATHURANAYAGAM Vs. ASHA
April 28, 2011
JEGADEESH Vs. STATE
December 21, 2011
JEPPIAAR EDUCATIONAL TRUST Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU REVENUE DEPARTMENT
August 24, 2011
JEPPIAR Vs. INSPECTOR OF POLICE CENTRAL CRIME BRANCH
September 6, 2011
JERINA BEGUM Vs. V SULTAN ABDUL KADAR
March 31, 2011
JEROME DURAIRAJ Vs. COMMANDANT T N SPECIAL POLICE IV BATTALION
August 19, 2011
JESU ADIMAI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE KOODANKULAM POLICE STATION
February 10, 2011
JESUS CALLS Vs. CHAIRMAN AND MANAGING DIRECTOR
June 13, 2011
JET AIRWAYS INDIA LTD Vs. SECRETARY DEPARTMENT OF LABOUR
July 14, 2011
JEYA ALIAS JAYAGURU AND ORS Vs. STATE
December 1, 2011
JEYA ENGINEERING WORKS Vs. COMMERCIAL TAX OFFICER
September 7, 2011
JEYABAL Vs. STATE BY INSPECTOR OF POLICE
July 18, 2011
JIJU SILK MILLS Vs. COMMISSIONER OF CUSTOMS EXPORTS
April 29, 2011
JINOS BASHEER Vs. GOVERNMENT OF PUDUCHERRY
August 16, 2011
JOHN PRABHAKAR Vs. INSPECTOR OF POLICE SCB CHENNAI
June 20, 2011
JOHN PREMKUMAR Vs. T SELVAM
November 18, 2011
JOHN TRADERS, SAROJA SUNDARSINGH AND J SUNDARSINGH Vs. SECRETARY, (COMMERCIAL TAX (G) DEPARTMENT), DISTRICT REGISTRAR, (DEPUTY CHIT REGISTRAR), PALAI MATHA CHIT FUNDS (P) LTD AND A GNANAVEL
July 26, 2011
JOHNSON ASHIRWATHAM Vs. P RAJAN
September 30, 2011
JOINT COMMISSIONER EXECUTIVE OFFICER Vs. EMPLOYEES PROVIDENT FUNDS
June 7, 2011
JOINT DIRECTOR OF SCHOOL EDUCATION Vs. C LESLEY JAYASEELAN
February 23, 2011
JOSEPH Vs. PUNIDHA AAROKIA ANNAI PERAALAYAM
July 21, 2011
JOSEPH SAVARIRAJAN AND ORS Vs. STATE OF TAMILNADU AND ORS
November 30, 2011
JOSEPH SUJI Vs. EXECUTIVE ENGINEER BATLAGUNDU TAMIL NADU ELECTRICITY BOARD DINDIGUL DISTRICT
August 24, 2011
JOSEPHINE Vs. THERASA AMMAL
August 25, 2011
JOTHI Vs. SECRETARY TO THE GOVERNMENT, STATE OF TAMIL NADU
December 8, 2011
JOTHIAMMAL AND ORS Vs. VEERAMMAL AND ORS
December 21, 2011
JOYCE AROCKIA MARY Vs. MANAGING DIRECTOR METRO WATER AND SEWERAGE BOARD CHENNAI
January 31, 2011
JTV CABLES Vs. PRINCIPAL ADVISOR, TELECOM REGULATORY AUTHORITY OF INDIA (TRAI)
August 24, 2011
JUBAIDA UMMAL Vs. S ABDUL AZEES
February 25, 2011
JUSTICE Y VENKATACHALAM JUDGE HIGH COURT MADRAS RETD Vs. UNION OF INDIA
September 28, 2011
JUSTIN XAVIER Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT AT NAGERCOIL, EXECUTIVE OFFICER SPECIAL GRADE TOWN PANCHAYAT
November 3, 2011
JYOTHI S BABU Vs. DIRECTOR GENERAL OF POLICE
April 11, 2011
K 6636 PARUVAI PRIMARY AGRICULTURAL COOPERATIVE BANK Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
January 25, 2011
K A CHELLAPPAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
February 23, 2011
K A DURAI VENKATTA RAJA Vs. COMMISSIONER LAND ADMINISTRATION CHENNAI
April 11, 2011
K A INFRASTRUCTURE PRIVATE LIMITED Vs. DIRECTOR (ITA-I) CENTRAL BOARD OF DIRECT TAXES
October 28, 2011
K A MURUGAN S/O AYYAVU Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, USILAMPATTI AT THIRUMANGALAM, MADURAI DISTRICT PRESIDING OFFICER, CO-OPERATIVE TRIBUNAL, PRINCIPAL DISTRICT COURT
August 11, 2011
K A MUSTHAFA Vs. CHIEF MINISTER GOVERNMENT OF TAMIL NADU
August 30, 2011
K A SHABU Vs. DISTRICT REVENUE OFFICER STAMPS DIVISION CHENNAI
March 22, 2011
K A SHANMUGAM Vs. TAMILARASI
September 23, 2011
K A SYED KHADER OLI Vs. SECRETARY TO GOVERNMENT CO OPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT CHENNAI
November 29, 2011
K A SYED KHADER OLI Vs. SECRETARY TO GOVERNMENT AGRICULTURE DEPARTMENT
June 20, 2011
K ALAGAR Vs. K CHITHIRAISELVAM AND ORS
November 22, 2011
K ALLIMUTHU Vs. COMMISSIONER PANCHAYAT UNION
March 31, 2011
K AMBIKA Vs. R RAMALINGAM
November 9, 2011
K AMIRTHAM Vs. REGIONAL TRANSPORT AUTHORITY ERODE DISTRICT ERODE
June 24, 2011
K AMMAYAPPAN Vs. STATE OF TAMIL NADU
July 20, 2011
K ANBALAGAN Vs. DIRECTOR OF ELEMENTARY EDUCATION, CHENNAI AND ORS
November 1, 2011
K AROKIA NATHAN Vs. SENIOR REGIONAL MANAGER NORTH
July 25, 2011
K ARULKUMAR Vs. CHAIRMAN CUM DIRECTOR GENERAL OF POLICE TAMILNADU UNIFORMED SERVICES RECRUITMENT BOARD
March 16, 2011
K ARUMUGAM Vs. ELUMALAI
March 30, 2011
K ASHOKAN Vs. DISTRICT COLLECTOR KANCHEEPURAM
June 20, 2011
K AVANASIAPPAN Vs. MANAGEMENT OF THEKKALUR PRIMARY AGRICULTURAL CO OPERATIVE BANK
December 20, 2011
K AYISHA BEGUM Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
February 3, 2011
K B PUNNIYAKOTTI Vs. SECRETARY HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
December 22, 2011
K B TULASIDOSS Vs. TAMIL NADU ELECTRICITY BOARD
January 5, 2011
K BABU Vs. COLLECTOR THIRUVALLUR
January 3, 2011
K BABU Vs. ASSISTANT DIRECTOR KHADI AND VILLAGE INDUSTRIES BOARD TIRUNELVELI DISTRICT
February 2, 2011
K BALAKRISHNAN Vs. STATE
April 19, 2011
K BALASUBRAMANIAN Vs. CITREX PRODUCTS LIMITED
April 7, 2011
K BALASUBRAMANIAN Vs. P PADMA RAJENDRAN
June 10, 2011
K BALASUNDARAM Vs. SWAMINATHAN
November 30, 2011
K BALU Vs. R RAMESH
April 29, 2011
K BASKARAN Vs. SUPERINTENDENT ENGINEER AND ASSISTANT ENGINEER, TNEB
March 22, 2011
K BHANUMATHI Vs. KUPPUSAMY
November 16, 2011
K BHUVANESWARI Vs. TAMILNADU STATE TRANSPORT CORPORATION VILLUPURAM LTD VELLORE REGION
January 27, 2011
K C KALAIKOVAN Vs. COMMISSIONER REVENUE ADMINISTRATION
January 20, 2011
K C PALANISWAMY Vs. STATE OF TAMIL NADU
October 19, 2011
K CHANDRAMOHEN Vs. BAR COUNCIL OF INDIA
March 17, 2011
K CHELLIAH DINDIGUL DISTRICT Vs. SUPERINTENDENT OF POLICE DISTRICT POLICE OFFICE DINDIGUL
November 30, 2011
K CHINNAIAH Vs. STATE OF TAMIL NADU
January 3, 2011
K CHINNASAMY Vs. SECRETARY TO GOVERNMENT
June 23, 2011
K CHINNATHAMBI Vs. S SHANMUGAM
January 19, 2011
K CHRISTO JAYAKUMAR Vs. K SUJAYAKUMARI
March 2, 2011
K DASARATHAN Vs. RAJESH LAKHANI I A S COMMISSIONER CORPORATION OF CHENNAI
December 9, 2011
K DEVAN Vs. DISTRICT FOREST OFFICER NILGIRIS SOUTH DIVISION
December 15, 2011
K DEVANESAN Vs. SUPERINTENDENT OF POLICE KANCHEEPURAM DISTRICT
October 10, 2011
K DEVIER Vs. STATE OF TAMIL NADU
June 6, 2011
K DHANALAKSHMI Vs. GOVERNMENT OF TAMIL NADU
November 8, 2011
K DHANPAL Vs. K P DAMODARAN
July 22, 2011
K DIRAVIANATHAN Vs. UNIVERSITY GRANTS COMMISSION, BAHADURSHAN ZAFAR MARG
February 10, 2011
K DURAIKANNU Vs. STATE OF TAMIL NADU
July 1, 2011
K DURAISAMY Vs. P RAMAMOORTHY
April 12, 2011
K DURGADEVI Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, SECRETARIAT
August 24, 2011
K ELANGOVAN Vs. R BALAKRISHNAN
June 17, 2011
K ELANGOVAN Vs. DIVISIONAL SECURITY COMMISSIONER, RAILWAY PROTECTION FORCE, INSPECTOR, RAILWAY PROTECTION FORCE
August 5, 2011
K ELUMALAI Vs. MANAGING DIRECTOR AND ORS
March 3, 2011
K ELUMALAI Vs. REGIONAL TRANSPORT OFFICER
February 10, 2011
K G FABRIKS LTD Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
March 11, 2011
K G K GANESAMOORTHY Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
January 4, 2011
K G MUTHUVENKATESWARAN Vs. DHIVYA
June 13, 2011
K G SIVAKUMAR Vs. DIRECTOR GENERAL OF POLICE MADRAS
June 17, 2011
K G SUNDARAM Vs. STATE
June 27, 2011
K GEETHA Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION CHEPAUK
December 19, 2011
K GNANAMOORTHY Vs. SECRETARY TO GOVERNMENT MICRO SMALL AND MEDIUM ENTERPRISES E1 2 DEPARTMENT
September 15, 2011
K GOMATHI Vs. ADDITIONAL CENTRAL PROVIDENT FUND COMMISSIONER PENSION
June 7, 2011
K GOPALAN Vs. MUTHULAKSHMI
June 30, 2011
K GOPALRAM Vs. A MUTHUMARI
August 22, 2011
K GOPI Vs. GOVERNMENT OF TAMIL NADU
March 10, 2011
K GOVIND KAMARAJAR Vs. DIRECTOR OF SCHOOL EDUCATION
August 2, 2011
K HARIKRISHNAN Vs. REVENUE DIVISIONAL OFFICER THIRUTHANI
January 25, 2011
K INDIRANI Vs. K MANJULA
July 22, 2011
K ITHAYAGANTHAN Vs. STATE OF TAMIL NADU
June 22, 2011
K J RAJAN Vs. GENERAL MANAGER CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
March 9, 2011
K JAYAKUMAR Vs. DEPUTY DIRECTOR OF FIRE AND RESCUE SERVICES AND DIRECTOR STATE TRAINING CENTRE
January 22, 2011
K JAYALAKSHMI SECRETARY AIDED PRIMARY SCHOOL CHINNAKANGIYANUR Vs. DIRECTOR OF ELEMENTARY EDUCATION
June 27, 2011
K JAYANTHI Vs. G A RAJAKUMAR
April 27, 2011
K JAYARAMAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
April 18, 2011
K JAYARAMAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
January 5, 2011
K JEYABARATHI Vs. SECRETARY TO GOVERNMENT
April 26, 2011
K JIJI BAI ALIAS PUSHPAMMAL Vs. SURESHKUMAR KANKARIYA
January 31, 2011
K JOTHIMUTHU Vs. STATE INSPECTOR OF POLICE
March 1, 2011
K K 123 IRDHUKOTTAI PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LTD Vs. PRESIDING OFFICER
February 23, 2011
K K CHOCKALINGAM Vs. COMMISSIONER AND DIRECTOR, DIRECTORATE OF TECHNICAL EDUCATION
November 29, 2011
K K KARUPPANNAN Vs. SECRETARY GANDHI CENTENARY MEMORIAL MIDDLE SCHOOL
July 20, 2011
K K MADASAMY Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT, MANAGEMENT OF HINDUSTAN COLLEGE OF ARTS AND SCIENCE
September 28, 2011
K K NANJAPPAN Vs. STATE OF TAMILNADU
January 4, 2011
K K P SPINNIN MILLS Vs. TAMIL NADU ELECTRICITY BOARD
June 7, 2011
K K PERUMALSAMY Vs. TAMIL NADU ELECTRICITY BOARD
February 24, 2011
K K RAMESH Vs. SUKUMARAN ASSISTANT COMMISSIONER OF POLICE LAW AND ORDER
February 10, 2011
K K RITHA Vs. GOVERNMENT OF PUDUCHERRY
March 21, 2011
K K SUBRAMANIAM Vs. COMMISSIONER POLLACHI MUNICIPALITY POLLACHI
March 7, 2011
K K THIRUMURUGAN Vs. INSPECTOR GENERAL OF REGISTRATION
January 6, 2011
K KAILASAM Vs. PRESIDING OFFICER
September 8, 2011
K KALAIKUMAR Vs. STATE OF TAMIL NADU
December 13, 2011
K KALAVATHI Vs. GOVT OF TAMILNADU
January 6, 2011
K KALIAMMAL Vs. DISTRICT COLLECTOR, DISTRICT REVENUE OFFICER
July 15, 2011
K KALVIKARASAN Vs. STATE OF TAMIL NADU
August 11, 2011
K KAMARAJ Vs. CHIEF EXECUTIVE OFFICER TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD
July 22, 2011
K KANAGAMMAL Vs. CHANDRAN ALIAS G MANI
July 1, 2011
K KANDASAMY Vs. SECRETARY TO GOVERNMENT
August 4, 2011
K KANDASAMY Vs. DISTRICT COLLECTOR VILLUPURAM
March 23, 2011
K KANDASAMY Vs. DISTRICT EDUCATIONAL OFFICER; ASSISTANT ELEMENTARY
August 17, 2011
K KANIMOZHI Vs. DIRECTOR OF MEDICAL EDUCATION
July 7, 2011
K KANJI Vs. STATE OF TAMIL NADU
January 28, 2011
K KANTHAVEL Vs. TAMIL NADU ELECTRICITY BOARD
January 24, 2011
K KARUPPASAMY Vs. SECRETARY, K NATARAJAPILLAI
October 31, 2011
K KARUPPASAMY SERVAI Vs. BEGAM K ABDUL BEEVI
January 22, 2011
K KARUPPAYEE Vs. COMMISSIONER; EXECUTIVE ENGINEER, TAMILNADU SLUM CLEARANCE BOARD; ASSISTANT DIRECTOR, DISTRICT LAND RECORD AND SURVEY DEPARTMENT
March 21, 2011
K KASILINGAM Vs. DISTRICT COLLECTOR
January 31, 2011
K KATHAVARAYAN Vs. TAHSILDAR KANCHEEPURAM TALUK
February 22, 2011
K KESAVARAJ Vs. STATE OF TAMIL NADU
January 24, 2011
K KOLANDAN Vs. M MURUGESAN & OTHERS
March 29, 2011
K KRISHNAN Vs. DEPUTY REGISTER OF CO OPERATIVE SOCIETIES
November 14, 2011
K KRISHNAN Vs. ADDITIONAL REGISTRAR OF CO OPERATIVE SOCIETIES
November 11, 2011
K KRISHNASAMY Vs. E REGIONAL TRANSPORT OFFICER
March 22, 2011
K KUNJAPPAN Vs. N MUTHUSAMY
October 28, 2011
K KUPPAN Vs. REVENUE DIVISIONAL OFFICER
April 19, 2011
K KUPPAN Vs. REGIONAL TRANSPORT OFFICER
April 8, 2011
K KUTTY Vs. HANS RAJ VARMA, I A S
December 19, 2011
K L PARTHASARATHY Vs. G SITALAKSHMI
August 2, 2011
K LAKSHMANAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
March 4, 2011
K LAKSHMI Vs. M DHARMARAJ
March 15, 2011
K LAKSHMI Vs. S K SRIDHAR & OTHERS
February 18, 2011
K LAKSHMI Vs. SECRETARY TO GOVERNMENT
September 6, 2011
K LAKSHMI Vs. STATE
December 7, 2011
K M BALASUBRAMANIAM Vs. C LOGANATHAN
July 13, 2011
K M BENEDICT CRIZAL Vs. STATE OF TAMIL NADU
August 11, 2011
K M BENEDICT CRIZAL Vs. STATE OF TAMIL NADU
January 4, 2011
K M H SULTAN AJMAL SHA Vs. JAYA
October 18, 2011
K M RAMASAMY Vs. THANGAVEL
August 25, 2011
K M SARAVANAKUMAR Vs. AUTHORIZED OFFICER PUNJAB NATIONAL BANK
February 10, 2011
K M SUDALAIMUTHU Vs. ASSISTANT COMMISSIONER
April 27, 2011
K M VENKATAKRISHNAN Vs. SECRETARY PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT
July 12, 2011
K M VISVANATHAN Vs. TAMIL NADU STATE MARKETING CORPORATION LTD TASMAC
April 11, 2011
K MAHALAKSHMI DECEASED Vs. T RAJASEKARAN
June 17, 2011
K MALA Vs. S VASU
February 18, 2011
K MALLIKA Vs. REVENUE DIVISIONAL OFFICER
January 12, 2011
K MANI Vs. STATE
March 3, 2011
K MANI Vs. M D JAYAVEL
June 10, 2011
K MANI Vs. DISTRICT FOREST OFFICER
June 16, 2011
K MANICKAM Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT DEPARTMENTS
August 22, 2011
K MANICKAM Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
March 8, 2011
K MANIVNNAN Vs. ELECTION COMMISSION OF INDIA
April 1, 2011
K MANOHARAN Vs. PRINCIPAL SECRETARY PLANNING DEVELOPMENT AND SPECIAL INITIATIVES DEPARTMENT
July 26, 2011
K MANOHARAN Vs. PRINCIPAL SECRETARY, PLANNING DEVELOPMENT AND SPECIAL INITIATIVES DEPARTMENT AND DIRECTOR EVALUATION AND APPLIED RESEARCH DEPARTMENT
July 26, 2011
K MANOHARAN Vs. STATE REPRESENTED BY SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT SECRETARIAT CHENNAI
November 17, 2011
K MANONMANI Vs. DISTRICT COLLECTOR, COMMISSIONER, PANCHAYAT UNION, MANAGER (P AND GS), LIFE INSURANCE CORPORATION OF INDIA, PENSION AND GROUP SCHEMES DEPARTMENT AND BLOCK DEVELOPMENT OFFICER
July 13, 2011
K MARAGATHAM Vs. V MOHAN, S/O M VENKATACHALAPATHY
December 23, 2011
K MASI RETIRED ASSISTANT PROJECT OFFICER Vs. DISTRICT COLLECTOR COLLECTORATE TRICHIRAPALLI
November 2, 2011
K MATHIVANAN Vs. DISTRICT COLLECTOR COIMBATORE
February 14, 2011
K MEENAKSHI SUNDARAM Vs. MANAGING DIRECTOR CHENNAI
March 1, 2011
K MEENAKUMARI Vs. INCOME TAX OFFICER CITY WARD VII
July 13, 2011
K MEENAMBIGAI Vs. SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT, DINDIGUL
October 18, 2011
K MOHAN Vs. STATE OF TAMIL NADU
January 24, 2011
K MOHANDAS Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION CHENNAI
February 28, 2011
K MOULANA Vs. ASSISTANT ENGINEER AND TAMIL NADU ELECTRICITY BOARD
August 4, 2011
K MUNIYAN Vs. MRS K MUNIMMAL
September 13, 2011
K MURALI Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT
August 24, 2011
K MURUGA BOOPATHI AND ORS Vs. G RAMAR; C PANNERSELVAM; S GNANAVADIVEL AND ORS
August 11, 2011
K MURUGAN Vs. DEPUTY TAHSILDAR GUMMIDIPOONDI
April 21, 2011
K MURUGAN Vs. GOVERNMENT OF TAMILNADU
January 28, 2011
K MURUGANANDAM Vs. DISTRICT MAGISTRATE
August 22, 2011
K MURUGANANDHAM Vs. DIRECTOR RURAL DEVELOPMENT DEPARTMENT CHENNAI
April 11, 2011
K MURUGESAN Vs. DEPUTY COMMISSIONER/ EXECUTIVE OFFICER COIMBATORE DISTRICT
March 31, 2011
K MURUGESWARI Vs. TAMIL NADU STATE ELECTION COMMISSION
June 6, 2011
K MUTHU Vs. GOVERNMENT OF TAMIL NADU
March 28, 2011
K MUTHUKUMARASWAMY Vs. STATE OF TAMIL NADU
February 2, 2011
K MUTHULAKSHMI Vs. SPECIAL SECRETARY TO GOVERNMENT CUM CHAIRMAN STATE TRANSPORT AUTHORITY
February 28, 2011
K MUTHULAKSHMI Vs. K LAKSHMIAMMAL
August 18, 2011
K MUTHUSAMY Vs. COLLECTOR ARIYALUR DISTRICT
June 24, 2011
K MUTHUSAMY Vs. K V K SUBRAMANIAM
March 2, 2011
K MUTHUSAMY Vs. S BALASUBRAMANIAN
February 21, 2011
K N ANBALAGAN Vs. SECRETARY DEPARTMENT OF FOREST CHENNAI
April 18, 2011
K N MOHAN RAJ Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING)
April 9, 2011
K N THANGAVEL Vs. REGISTRAR REGISTRATION DEPARTMENT
August 16, 2011
K NAGARAJAN Vs. COLLECTOR AND TAHSILDAR
August 12, 2011
K NARAYANAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TIRUNELVELI DISTRICT, TIRUNELVELI, SECRETARY TO GOVERNMENT OF TAMIL NADU
October 20, 2011
K NARAYANASAMY Vs. DISTRICT COLLECTOR CHENNAI DISTRICT
November 24, 2011
K NARENDRA Vs. COMMISSIONER OF CUSTOMS (SEAPORT-IMPORT),; ADDITIONAL COMMISSIONER OF CUSTOMS AND; DIRECTOR GENERAL OF FOREIGN TRADE AND EX-OFFICIO ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF COMMERCE AND INDUSTRY DEPARTMENT OF COMMERCE
April 28, 2011
K NATARAJAN Vs. GOPALASUNDARI
September 6, 2011
K NATARAJAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
July 25, 2011
K NATHAN, S/O KARUPPIAH (LATE) Vs. ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA
April 12, 2011
K NEDUNCHELIAN Vs. ATOMIC ENERGY EMPLOYEE CONSUMER CO OPERATIVE STORES LTD
May 11, 2011
K NEELAMEGAM Vs. STATE REP. BY THE DIRECTOR GENERAL NATIONAL INVESTIGATION AGENCY INDIA
November 4, 2011
K NEELAMEGAM Vs. DURGAMOORTHI REVENUE DIVISIONAL OFFICER SIVAGANGAI
December 16, 2011
K O BHUPATHY Vs. SECRETARY TO GOVERNMENT EDUCATIONAL DEPARTMENT
March 3, 2011
K P A NALLAMOHAMED Vs. DIRECTOR DEPARTMENT OF ARCHAEOLOGY
January 28, 2011
K P ANANDAN Vs. K P MADHAVAN
April 29, 2011
K P B JAYAKUMAR Vs. REGISTRAR OF FIRMS
June 7, 2011
K P BALASUBRAMANIAM Vs. STATE OF TAMIL NADU
June 10, 2011
K P CHANDRASEKARAN Vs. RAJESH LAKONI I A S
February 7, 2011
K P MADURAISAMY Vs. DISTRICT COLLECTOR
July 18, 2011
K P MANISH GLOBAL INGREDIENTS P LTD Vs. COMMISSIONER OF CUSTOMS
April 1, 2011
K P N PALANIA PILLAI Vs. R BHAGYALAKSHMI
November 28, 2011
K P N RAJESH Vs. TRANSPORT COMMISSIONER
April 19, 2011
K P NATARAJAN Vs. TRANSPORT COMMISSIONER
June 16, 2011
K P NATARAJAN Vs. TRANSPORT COMMISSIONER
March 10, 2011
K P NAVANEETHA KRISHNAN Vs. C GOPALKRISHNAN
January 27, 2011
K P UTHIRASAMY Vs. V JANAKI
February 24, 2011
K P V PETRO PRODUCTS PVT LTD Vs. ASSISTANT COMMISSIONER
February 24, 2011
K PAKKIRISAMY Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION INSURANCE
January 24, 2011
K PALANISAMY Vs. K PARAMASIVAM
August 11, 2011
K PANCHATCHARAM Vs. EXECUTIVE ENGINEER WATER RESOURCES ORGANIZATION KARUR
February 10, 2011
K PANCHATCHARAM Vs. STATE
March 18, 2011
K PANDARINATHAN Vs. M/S SRI KUMARAN STORES
November 15, 2011
K PANDIARAJAN Vs. GOVERNMENT OF TAMIL NADU
March 28, 2011
K PARAMASIVAN Vs. COMMISSIONER RURAL DEVELOPMENT AGENCY
July 4, 2011
K PARTHIPAN Vs. STATE BY THE INSPECTOR OF POLICE
July 28, 2011
K PATTAMMAL Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION
January 19, 2011
K PERIYASAMY Vs. AGRICULTURAL PRODUCTION COMMISSIONER AND SECRETARY TO GOVERNMENT, AGRICULTURE DEPARTMENT, COMMISSIONER OF HORTICULTURE AND PLANTATION CROPS AND DEPUTY DIRECTOR OF HORTICULTURE
July 4, 2011
K PERUMAL Vs. COMMISSIONER OF POLICE CHENNAI
February 2, 2011
K PRABAKARAN Vs. SECRETARY TO HOME DEPARTMENT
April 9, 2011
K PRAKASH Vs. SECRETARY SELECTION COMMITTEE DIRECTORATE OF MEDICAL EDUCATION
August 24, 2011
K PUNITHAVATHI Vs. COMMISSIONER PANRUTI MUNICIPALITY
March 2, 2011
K R CHINNAPPAN Vs. NORTH ARCOT DISTRICT CONSUMERS CO OPERATIVE WHOLESALE STORES LIMITED
June 6, 2011
K R DIWAKAR Vs. KOTTA MANAVALIAH
September 23, 2011
K R KAMALA Vs. D SABITHA I A S SECRETARY TO THE GOVERNMENT
September 23, 2011
K R LAKSHMI NARAYANAN Vs. SUB COLLECTOR
June 10, 2011
K R NAGARAJAN Vs. SUPERINTENDENT CENTRAL PRISON
February 28, 2011
K R SAMINATHAN Vs. STATE OF TAMIL NADU
April 20, 2011
K R SHANMUGASUNDARAM Vs. REVENUE DIVISIONAL OFFICER
April 26, 2011
K R SOWTHAMANI Vs. DIRECTOR OF TREASURIES AND ACCOUNTS CHENNAI
August 18, 2011
K RADHALAKSHMI Vs. SECRETARY DEPARTMENT OF REVENUE
February 2, 2011
K RAGHU ALIAS NAGARAJ Vs. STATE OF TAMIL NADU
March 21, 2011
K RAHEJA DEVELOPMENT CORPORATION KRDC Vs. M/S FERANI HOTELS P LTD
February 2, 2011
K RAJA Vs. P G RAJENDRAN
April 6, 2011
K RAJAGOPAL Vs. STATE OF TAMIL NADU
March 4, 2011
K RAJAGOPALAN Vs. COMMISSIONER CORPORATION OF CHENNAI RIPPON BUILDINGS
March 22, 2011
K RAJAN Vs. STATE OF TAMIL NADU
June 6, 2011
K RAJAN Vs. INSPECTOR GENERAL OF POLICE, DEPUTY INSPECTOR GENERAL OF POLICE AND COMMANDANT
April 11, 2011
K RAJARAJAN Vs. TAMILNADU STATE TRANSPORT CORPORATION SALEM DIVISION 1 LTD
February 28, 2011
K RAJASEKARAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU CO OPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT CHENNAI
July 18, 2011
K RAJDENRAN Vs. POONGOTHAI
July 19, 2011
K RAJENDIRAN Vs. DISTRICT COLLECTOR ARIYALUR DISTRICT
January 21, 2011
K RAJENDRAN AND ORS Vs. A ZAKIR HUSSAIN AND ORS
September 27, 2011
K RAJESWARI Vs. SECRETARY TO GOVERNMENT PERSONNEL
February 28, 2011
K RAJESWARI Vs. M V SHANMUGAM
March 3, 2011
K RAJKUMAR Vs. INSPECTOR GENERAL OF POLICE ARMED POLICE
June 30, 2011
K RAJKUMAR Vs. R G PRIYADARSHINI
March 1, 2011
K RAMA DAS Vs. K BALARAMA DAS; K BHAGAVAN DAS; K NARAYANA DAS AND ORS
April 29, 2011
K RAMACHANDRAN Vs. STATE OF TAMIL NADU
December 20, 2011
K RAMACHANDRAN Vs. CENTRAL UNIVERSITY OF PONDICHERRY
February 8, 2011
K RAMACHANDRAN Vs. K GANESHMOORTHY
February 17, 2011
K RAMALINGAM Vs. SECRETARY TO GOVERNMENT
January 21, 2011
K RAMAMOORTHY Vs. DISTRICT COLLECTOR TIRUVALLUR DISTRICT
March 4, 2011
K RAMAN Vs. I KARUPPU THEVAR (DIED) MUTHULAKSHMI (DIED)
October 21, 2011
K RAMAN Vs. PRESIDING OFFICER THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
April 26, 2011
K RAMANATHAN Vs. JOINT DIRECTOR HR SEC OF SCHOOL EDUCATION
June 7, 2011
K RAMARAJ Vs. REGIONAL TRANSPORT AUTHORITY
March 4, 2011
K RAMASAMI Vs. GOVERNMENT OF TAMIL NADU
August 26, 2011
K RAMASAMY Vs. GOVERNMENT OF TAMIL NADU
November 9, 2011
K RAMASUBRAMNAIAN Vs. STATE OF TAMILNADU
August 24, 2011
K RAMESH Vs. PRESIDING OFFICER
July 26, 2011
K RANGANAYAGI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
February 23, 2011
K RAVI Vs. K VICTORIA
February 28, 2011
K RAVICHANDRAN Vs. REGIONAL TRANSPORT OFFICER
October 28, 2011
K RAVIKUMAR Vs. DEPUTY COMMISSIONER OF POLICE
September 19, 2011
K RAVINDRANATH Vs. AUTHORISED OFFICER AND CHIEF MANAGER
June 6, 2011
K RENGARAJ Vs. MANAGING DIRECTOR TAMILNADU WATER SUPPLY AND DRINAGE BOARD CHENNAI
February 10, 2011
K RENUKA Vs. DIRECTOR OF SCHOOL EDUCATION
May 12, 2011
K S AROKIASAMY Vs. JOINT DIRECTOR OF SCHOOL EDUCATION (SECONDARY), CORRESPONDENT DON BOSCO HIGHER SECONDARY SCHOOL AND R SELVAPARI
April 27, 2011
K S GOVINDARAJAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT CHENNAI
February 28, 2011
K S JAYAKUMAR Vs. MARGADARSI CHITS P LTD
October 20, 2011
K S KALYANASUNDARAM Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
January 18, 2011
K S MURUGAN Vs. STATE EXPRESS TRANSPORT CORPORATION LTD
January 5, 2011
K S NAGARAJAN Vs. GOVERNMENT OF INDIA
June 28, 2011
K S P SUBBIAH, S/O K S PERUMAL Vs. SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT, SECRETARY TO GOVERNMENT, HANDLOOMS, HANDICRAFTS, TEXTILE AND KHADI DEPARTMENT AND TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD
July 7, 2011
K S PALANISAMY Vs. REGIONAL MANAGER TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
September 16, 2011
K S RAJENDHIRAN Vs. M R MURALIKRISHNAN
September 12, 2011
K S RENGASAMY S/O K V SUBRAMANIAN Vs. CHIEF EDUCATIONAL OFFICER
June 30, 2011
K S S MANIVEL Vs. COMMISSIONER CORPORATION OF CHENNAI
April 29, 2011
K S SWARNALATHA Vs. CHIEF ENGINEER PERSONAL ADMINISTRATION TAMIL NADU ELECTRICITY BOARD
November 8, 2011
K S VIJAYALAKSHMI Vs. A VELUSAMY
April 5, 2011
K S VIJAYENDRAN Vs. INSPECTOR GENERAL OF REGISTRATION
March 18, 2011
K S VIVEKANANDAM Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU SECRETARIAT CHENNAI
June 16, 2011
K SADAYANDI Vs. DISTRICT COLLECTOR COLLECTORATE
July 14, 2011
K SAHUL HAMEED Vs. GOVERNMENT OF TAMIL NADU; TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) DIVISION LTD
February 25, 2011
K SAILENDRA KUMAR Vs. COMMISSIONER CORPORATION OF CHENNAI
March 10, 2011
K SAKTHIMANI Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION
August 8, 2011
K SAMPATH KUMAR Vs. MANAGING DIRECTOR SANCO TRANS LIMITED
January 18, 2011
K SAMPOORNAM Vs. M KARTHIESWARAN
August 16, 2011
K SANGEETHA Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS
August 11, 2011
K SANTHANALAKSHMI Vs. SARAVANAN
March 15, 2011
K SAROJAM Vs. STATE OF TAMIL NADU
April 7, 2011
K SATHYA NARAYANAN Vs. STATE OF TAMIL NADU
November 17, 2011
K SELLAMUTHU Vs. JAYANATHAN (DIED) (J PHILOMINA AND ORS )
January 19, 2011
K SELVAM Vs. REGIONAL TRANSPORT AUTHORITY AND; SECRETARY REGIONAL TRANSPORT AUTHORITY REGIONAL TRANSPORT OFFICER
June 10, 2011
K SELVARAJ Vs. DISTRICT COLLECTOR NAMAKKAL DISTRICT
November 14, 2011
K SESHABABU Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT
April 1, 2011
K SESHAGIRI RAO Vs. ASHOK LEYLAND FINANCE A DIVISION OF INDUS IND BANK LIMITED
March 31, 2011
K SHAMEEM RANI Vs. I ISMAIL
February 9, 2011
K SHANMUGAM Vs. K KAMARAJ COIMBATORE DISTRICT
June 10, 2011
K SHEIK ABDUL KADER Vs. STATE OF TAMIL NADU
September 5, 2011
K SHYAM SUNDER Vs. STATE OF TAMIL NADU
July 18, 2011
K SITHAMALAI Vs. SUPERINTENDENT OF POLICE SALEM
February 14, 2011
K SIVADURAI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORP LTD
March 28, 2011
K SIVADURAI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD , ADMINISTRATOR, TAMIL NADU STATE TRANSPORT CORPORATION EMPLOYEES, PENSION FUND TRUST AND ASST MANAGER (PENSION AND PF SECTION) T N S T C LTD
March 28, 2011
K SOUNDARARAJAN Vs. MARIYAM BARJANA SHADHIQ
August 30, 2011
K SOUNDARARAJAN Vs. A RAJASEKAR
March 8, 2011
K SRINIVASAN Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY UDAGAMANDALAM
November 14, 2011
K SRINIVASAN Vs. CHAIRMAN AND MANAGING DIRECTOR UCO BANK
August 9, 2011
K SRINIVASAN Vs. VEERAPATHIRAN
August 8, 2011
K SRINIVASAN Vs. DISTRICT REGISTRAR, REGISTRATION DEPARTMENT
August 1, 2011
K SUBRAMANI Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD
February 9, 2011
K SUBRAMANIAM Vs. P RAMACHANDRAN SENIOR BRANCH MANAGER BANK OF BARODA ERODE DISTRICT
March 2, 2011
K SUBRAMANIAM Vs. K DHASARADAN CHETTIAR(DIED) AND ORS
November 23, 2011
K SUBRAMANIAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TIRUNELVELI DISTRICT
December 13, 2011
K SUBRAMANIAN Vs. SPECIAL OFFICER, RAMANATHAPURAM DISTRICT CENTRAL COOP BANK LTD
July 13, 2011
K SUBRAMANIAN Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
September 6, 2011
K SUBRAMANIAN Vs. INSPECTOR OF POLICE SPE CBI/BS AND FC CHENNAI
July 22, 2011
K SUBRAMANIAN Vs. STATE OF TAMIL NADU
March 29, 2011
K SUBRAMANIYAN Vs. MARIYAYEE
March 4, 2011
K SUGANYA Vs. SUPERINTENDENT OF POLICE
March 14, 2011
K SUGUMARAN Vs. STATE OF TAMIL NADU
February 22, 2011
K SUKUMARAN Vs. DIRECTOR GENERAL OF POLICE
November 11, 2011
K SUNDARAMURTHY Vs. DEPUTY DIRECTOR OF FIRE AND RESCUE SERVICES CENTRAL DIVISION
February 14, 2011
K SUNDARARAJAN Vs. SPECIAL TAHSILDAR LAND ACQUISITION SOUTH NEIGHBOURHOOD SCHEME; EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER
August 10, 2011
K SUNITHA Vs. RADHAKRISHNAN
November 3, 2011
K SURESH KUMAR Vs. DIRECTOR GENERAL OF POLICE MYLAPORE, CHENNAI - 600004
November 10, 2011
K SUSEELA Vs. MANAGING DIRECTOR CHENNAI METRO WATER SUPPLY AND SEWERAGE BOARD
March 29, 2011
K SWAMINATHAN AND ORS Vs. P SIVATHANU PILLAI
November 29, 2011
K THANGARAJU Vs. SECRETARY TO GOVERNMENT,
November 12, 2011
K THANGARAJU Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION MADRAS
November 14, 2011
K THIAGARAJA PANDIAN Vs. DISTRICT COLLECTOR AND EXECUTIVE OFFICER, SPECIAL PANCHAYAT
January 5, 2011
K THULASI Vs. A DHANAM
June 7, 2011
K U SUNDARABALAN S/O N K UDAYAR SEVVAI PETTAI Vs. DIRECTOR OF RURAL DEVELOPMENT, DISTRICT COLLECTOR OF RAMANATHAPURAM, ADDITIONAL COLLECTOR CUM PROJECT DIRECTOR (RURAL DEVELOPMENT) AND BLOCK DEVELOPMENT OFFICER
June 16, 2011
K UMA SHANKAR Vs. INSPECTOR GENERAL OF REGISTRATION
April 21, 2011
K UMAMAHESWARI Vs. GOVERNMENT OF TAMILNADU
February 17, 2011
K UTHAYALAKSHMI Vs. SUPERINTENDING ENGINEER TIRUPPUR DISTRICT
July 15, 2011
K V ANANTHAKRUSHNAN Vs. REGISTRAR GENERAL HIGH COURT
October 18, 2011
K V RAJENDRAN ALIAS V RAJA Vs. P A PARAMEESWARAN
February 3, 2011
K V VENKATAPATHI DECEASED Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
December 22, 2011
K V VENKATARAMAN Vs. N VENKATAKRISHNAN
October 21, 2011
K VAJARAVEL Vs. ANSUL MISHRA
February 18, 2011
K VALLIAMMAI AND ORS Vs. S P SUBRAMANIAN
November 18, 2011
K VARGEESH Vs. DISTRICT COLLECTOR KANYAKUMARI DISTRICT
April 12, 2011
K VASUDEVAN Vs. GOVERNMENT OF TAMIL NADU
January 4, 2011
K VEERASAMY Vs. SECRETARY TO GOVENMENT HOME DEPARTMENT FORT ST GEORGE CHENNAI
October 21, 2011
K VEERASAMY Vs. SECRETARY TO GOVERNMENT HOME POLICE XIX DEPARTMENT
October 21, 2011
K VELAYUDAMMAL Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI
October 12, 2011
K VELLAIAPPAN Vs. CHIEF ENGINEER (GENERAL PUBLIC WORKS DEPARTMENT
February 9, 2011
K VELLAICHAMY Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT AND SPECIAL COMMISSIONER OF SURVEY AND SETTLEMENT
April 9, 2011
K VELMURUGAN Vs. INSPECTOR GENERAL OF REGISTRATION
January 19, 2011
K VELUSAMY Vs. REGIONAL TRANSPORT AUTHORITY
January 22, 2011
K VEMBADURAI Vs. PADMAVATHY
March 1, 2011
K VEMBU Vs. CHIEF EDUCATIONAL OFFICER
April 11, 2011
K VENKATAMUNI Vs. C RAJENDRAN THE DISTRICT COLLECTOR VELLORE
July 22, 2011
K VENKATESAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES CHENNAI
March 3, 2011
K VIJAYALAKSHMI Vs. JOINT DIRECTOR SOCIAL WELFARE ADMINISTRATION
October 31, 2011
K VIJAYALAKSHMI Vs. CHIEF CONTROLLING REVENUE AUTHORITY OF TAMIL NADU CUM INSPECTOR GENERAL OF REGISTRATION
November 29, 2011
K VIRUTHAGIRI Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
September 21, 2011
K VISWANATHAN Vs. TAMIL NADU STATE MARKETING CORPORATION LTD
October 14, 2011
K VIVEKANANDAN Vs. K NAGARAJAN
August 10, 2011
K YOGANAND Vs. DY INSPECTOR GENERAL OF POLICE
March 11, 2011
K. ANBALAGAN Vs. DISTRICT FOREST OFFICER, KALLAKURICHI AND ORS.
August 2, 2011
K.G. DENIM LIMITED Vs. CESTAT, CHENNAI
December 21, 2011
KABEER Vs. STATE
December 14, 2011
KADAYANALLUR PETTAI Vs. GANAPATHY ASARI
December 13, 2011
KADIRVEL Vs. KRISHNASWAMY
June 6, 2011
KAJAL AGGARWAL Vs. MANAGING DIRECTOR V V D AND SONS P LTD
December 22, 2011
KAL CABLES PVT LTD Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
September 28, 2011
KALA Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU,
December 14, 2011
KALAIARASAI Vs. DR RAJENDRAN TIRUVANNAMALAI DISTRICT
July 29, 2011
KALAICHEZHIYAN SRINIVASAN Vs. NIRMALA
September 15, 2011
KALAIVANI Vs. SECRETARY TO THE GOVERNMENT
February 22, 2011
KALAVATHY Vs. SARADHA
March 4, 2011
KALEESWARAN Vs. STATE
December 15, 2011
KALI NAICKER Vs. JAGANATHAN
September 20, 2011
KALIANNAN Vs. SUB REGISTRAR AND SPECIAL DEPUTY COLLECTOR (STAMPS)
April 7, 2011
KALIANNAN ALIAS CHENNIAPPAN Vs. SENGOTTIYAN
January 4, 2011
KALIAPPAN Vs. STATE
February 14, 2011
KALIAPPAN ALIAS CHINNAKALIAPPAN Vs. CHIDAMBARANTHAN
April 20, 2011
KALIMUTHU Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT
March 28, 2011
KALIMUTHU ALIAS KALIMUTHAN, MUNIAMMAL Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION
October 21, 2011
KALIYAN ALIAS RANGARAJU Vs. JAYABAL ALIAS NATARAJAN
September 19, 2011
KALIYAVARADHAN Vs. DISTRICT COLLECTOR KANCHEEPURAM
June 16, 2011
KALLAKUDI SELECTION GRADE PANCHAYAT Vs. STATE OF TAMIL NADU
July 13, 2011
KALPANA Vs. EXECUTIVE ENGINEER CUM ADMINISTRATIVE OFFICER, TIRUNELVELI DIVISION, TAMIL NADU STATE HOUSING BOARD
February 14, 2011
KALYAN PETRO PRODUCTS PVT LTD Vs. DEPUTY COMMERCIAL TAX OFFICER
June 20, 2011
KALYANAKUMAR Vs. STATE REP. BY THE INSPECTOR OF POLICE
November 11, 2011
KALYANASUNDARAM Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION 1 LTD
November 30, 2011
KAMAKSHI Vs. OFFICE OF PRINCIPAL, SUB TREASURY OFFICER AND SUPERINTENDING ENGINEER
June 23, 2011
KAMAKSHI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
April 27, 2011
KAMAKSHI LAMIPACK PRIVATE LIMITED Vs. TAMIL NADU ELECTRICITY BOARD
February 11, 2011
KAMALAM Vs. C MANIVANNAN
January 21, 2011
KAMALAM Vs. STATE OF TAMIL NADU
December 14, 2011
KAMALAM SRTHURAMALINGAM Vs. RECOVERY OFFICER
June 14, 2011
KAMALAMBAL Vs. SPECIAL TAHSILDAR
January 18, 2011
KAMALASANAN, VISALA PADMINI THANKACHY AND SYAMALAMBIKA THANKACHY Vs. DISTRICT COLLECTOR-CUM-CHAIRMAN, SPECIAL GRADE PANCHAYAT, PRESIDENT AND RAJARETINAM
July 8, 2011
KAMARUNISHA Vs. ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA
December 9, 2011
KAMATCHI Vs. FATHIMA BEEVI
October 28, 2011
KANAGALAKSHMI Vs. INSPECTOR OF POLICE THINGALUR POLICE STATION
March 14, 2011
KANAGARAJ Vs. PAPATHI
June 17, 2011
KANCHANA JOHN BOSCO Vs. A GANDHI
January 20, 2011
KANDASAMY Vs. DISTRICT COLLECTOR SALEM
March 31, 2011
KANDASAMY SPINNING MILLS P LTD Vs. ASSISTANT COMMISSIONER
March 7, 2011
KANDHASAMY Vs. REVENUE DIVISIONAL OFFICER
January 18, 2011
KANDHASAMY Vs. VIRUTHAMBAI
August 1, 2011
KANJAMALLY MUDALI TRUST Vs. STATE OF TAMILNADU
March 4, 2011
KANNAGI NAGAR KUDISAI PAGUDI MATRU VARIA Vs. TAMIL NADU SLUM CLEARANCE BOARD
March 2, 2011
KANNAMANI Vs. SECRETARY TO GOVERNMENT
June 13, 2011
KANNAMMAL Vs. ESWARAN ALIAS SELVAM
November 10, 2011
KANNAN Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
December 14, 2011
KANNAN Vs. ANDHRA CEMENTS LIMITED
April 21, 2011
KANNAN Vs. VENKATACHALAM
July 28, 2011
KANNAN Vs. TAHSILDAR TIRUVANNAMALAI
January 28, 2011
KANNAN KARUPPUSAMY Vs. CHIEF COMMISSIONER OF CUSTOMS,
March 16, 2011
KANNAN SRINIVASAN Vs. DISTRICT COLLECTOR KANCHIPURAM
April 6, 2011
KANNAN, VENKATESWARAN AND KOTEESWARAN Vs. DISTRICT COLLECTOR VIRUDHUNAGAR DISTRICT, J VASANTHI, ARV JAGADEESAN AND B VASUMATHI
July 5, 2011
KANNAPPAN IRON AND STEEL COMPANY PVT LTD Vs. REGIONAL DIRECTOR
January 11, 2011
KANNIAMMAL Vs. S JYOTHI
August 25, 2011
KANNIAN @ PALANISAMY Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD
March 17, 2011
KANNIAPPAN & ANOTHER Vs. EKAMBARAM
March 4, 2011
KANNIKA, THENMOZHI AND PANDIAN ILANKANNAN Vs. VENKATRAMAN AND NATIONAL INSURANCE COMPANY LTD
November 22, 2011
KANNUKINIYAL Vs. SANTHOSIMATHA FINANCE
January 31, 2011
KANTHA DEVI BHANDARI Vs. PRESIDENT PANCHAYAT BOARD ATHIPEDU PANCHAYAT JAGANATHAPURAM
February 17, 2011
KANTI VERDHAN SHARMA Vs. UNION OF INDIA
July 7, 2011
KANYAKUMARI CENTRAL CO-OPERATIVE BANK LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
October 31, 2011
KARANDHAI TAMIL SANGAM Vs. JOINT COMMISSIONER OF INCOME TAX; INCOME TAX OFFICER
August 24, 2011
KARANIT SINGH Vs. STATE REP BY INSPECTOR OF POLICE CBI ACB CHENNAI
June 29, 2011
KARANIT SINGH Vs. STATE
June 1, 2011
KARIKALAN Vs. FOOD INSPECTOR G PAKIRISAMY FOOD AND DRUGS ADMINISTRATION
July 22, 2011
KARPAGAM Vs. A SARASWATHY
March 2, 2011
KARPARA PROJECT ENGINEERING Vs. BELLARPUR INDUSTRIES LTD
February 28, 2011
KARTHIK Vs. K KEERTHANA
February 18, 2011
KARTHIKEYA V SARABHAI Vs. TVS NET TECHNOLOGIES LTD
March 28, 2011
KARTHIKEYAN Vs. G VIJAYALAKSHMI
March 3, 2011
KARUNAKARAN Vs. SENTHAMARAI
September 28, 2011
KARUNGAL OZHAVAR PANI COOPERATIVE SOCIETY LTD Vs. ASSISTANT COMMISSIONER OF LABOUR, (CONCILIATION), LABOUR DEPARTMENT, WATER TANK ROAD, NAGERCOIL AND V RAYAPPAN
October 20, 2011
KARUPANNAN GOUNDER Vs. POOVATHAL
August 3, 2011
KARUPAYEE ALIAS VELLAITHAYEE AMMAL Vs. KATHARIYA THARKA TRUST KHAJIMAN STRRET MADURAI TOWN
November 1, 2011
KARUPPASAMY KONAR Vs. STATE
December 2, 2011
KARUPPATHAL Vs. PALANISAMY
January 31, 2011
KARUPPAYAMMAL Vs. STATE OF TAMIL NADU
January 21, 2011
KARUPPIAH Vs. SUPERINTENDENT OF POLICE TIRUNELVELI DISTRICT
October 31, 2011
KARUPPUSWAMI Vs. STATE BY THE INSPECTOR OF POLICE
April 20, 2011
KASI KANIAMMAL ALIAS KASI KANI Vs. MUNIYAN
January 21, 2011
KASIAMMAL Vs. KONNERI DIED
November 8, 2011
KASINATHA DURAI Vs. STATE
April 28, 2011
KASTHOORI BOI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
December 13, 2011
KASTHURI Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
April 7, 2011
KASTHURI Vs. N RAJENDRAN
August 26, 2011
KASTURI AND SONS LTD Vs. K C PALANISWAMY
April 29, 2011
KASTURI AND SONS LTD Vs. UNION OF INDIA
February 24, 2011
KATHAVARAYAN Vs. ELUMALAI
March 21, 2011
KAVERI SILKS AND JUTE PVT LTD Vs. COMMISSIONER OF CUSTOMS
March 17, 2011
KAVERI SILKS AND JUTE PVT LTD Vs. COMMISSIONER OF CUSTOMS
April 12, 2011
KAVERI SILKS AND JUTE PVT LTD REP BY ITS DIRECTOR P CHHAGANMAL Vs. COMMISSIONER OF CUSTOMS (PORT-IMPORT) AND; DEPUTY COMMISSIONER OF CUSTOMS
June 8, 2011
KAVERI WINES Vs. INCOME TAX APPELLATE TRIBUNAL
April 1, 2011
KAVITHA Vs. ASHOK KUMAR
November 14, 2011
KAWARLAL AND CO Vs. SANJAY KUMAR
March 14, 2011
KCP LTD Vs. SUPERINTENDING ENGINEER CHENNAI ELECTRICITY DISTRIBUTION CIRCLE NORTH CHENNAI
March 30, 2011
KEERAN BUILDERS PRIVATE LIMITED Vs. ASSESSMENT COMMISSIONER CT
January 25, 2011
KENCES FOUNDATIONS PVT LTD REP BY ITS MANAGING DIRECTOR K NARSA REDDY Vs. STATE OF TAMIL NADU REP BY ITS SECRETARYTO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT CHENNAI
December 9, 2011
KESAVAN Vs. DIRECTOR OF MEDICAL EDUCATION
August 17, 2011
KGEYES RESIDENCY PRIVATE LIMITED Vs. TAMIL NADU HOUSING BOARD
April 7, 2011
KGS MILLS UNIT OF THE KADRI MILLS CBE LTD Vs. GOVERNMENT OF TAMIL NADU
December 21, 2011
KHILARI MEDICAL SYSTEM THOZHILALAR SANGAM Vs. MANAGEMENT KHILARI MEDICAL SYSTEM
September 27, 2011
KHIVRAJ TECH PARK PVT LTD Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
June 7, 2011
KIDATHIRUKKAI PRIMARY AGRICULTURE CO OPERATIVE BANK REP BY ITS SECRETARY RAMANATHAPURAM DISTRICT Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 15, 2011
KIRAN GLOBAL CHEMS LTD Vs. COMMISSIONER OF GEOLOGY AND MINING
March 29, 2011
KIRAN OFFICE SOLUTION Vs. COMMISSIONER OF CUSTOMS
April 11, 2011
KIRAN OFFICE SOLUTION Vs. COMMISSIONER OF CUSTOMS
June 17, 2011
KIRUBANIDHI Vs. STATE
December 22, 2011
KIRUPAGARAN Vs. STATE
July 20, 2011
KISHINCHAND CHELLARAMS INDIA PVT LTD Vs. COMMISSIONER OOTACAMUND
June 13, 2011
KISTAMA NAIDU Vs. PUSHPA
February 21, 2011
KMC CONSTRUCTIONS LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER
February 2, 2011
KOASAMATTAM FINANCE (P) LTD , Vs. DIRECTOR GENERAL OF POLICE,
December 2, 2011
KODAIKANAL VARTHAGARHAL SANGAM (KODAIKANAL TRADERS SOCIETY) Vs. STATE OF TAMIL NADU; COMMISSIONER AND MUNICIPAL COUNCIL
January 28, 2011
KODANAD ESTATE Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT
April 6, 2011
KODANTHUR VILLAGE PANCHAYAT Vs. SUPREME POULTRY PRIVATE LIMITED
September 16, 2011
KOGTA FINANCIAL INDIA LIMITED Vs. JAYESH KISHORLAL DAWDA
June 22, 2011
KOLANDAIVELU Vs. STATE OF TAMIL NADU
January 11, 2011
KOLANJI AMMAL Vs. JOTHILAKSHMI
February 15, 2011
KOLLEMKODE PRIMARY AGRICULTURAL CO OP BANK Vs. PRESIDING OFFICER, LABOUR COURT
November 25, 2011
KOMARAN Vs. C SUBRAMANIAM
November 30, 2011
KONARK STEEL Vs. STATE OF TAMIL NADU
December 9, 2011
KONE ELEVATOR INDIA PVT LTD Vs. INCOME TAX OFFICER CHENNAI
March 8, 2011
KONGOOR TEXTILE PROCESS Vs. JOINT COMMISSIONER CT REVISION PETITION OFFICE OF THE COMMISSIONER OF COMMERCIAL TAXES
August 19, 2011
KOPPELLA SATHYANARAYANA RAJU Vs. ARBITRATOR AND DISTRICT COLLECTOR KANCHIPURAM DISTRICT
April 5, 2011
KOSAN INDUSTRIES PVT LTD Vs. DISTRICT REVENUE OFFICER STAMPS COIMBATORE
January 20, 2011
KOSHE Vs. A NATARAJAN
July 19, 2011
KOTAK MAHINDRA BANK LIMITED Vs. SHRI BALAJI INDUSTRIES
August 5, 2011
KOTAK MAHINDRA BANK LTD Vs. SIVAKAMA SUNDARI S NARAYANA S B MURTHY
August 26, 2011
KOTAK MAHINDRA BANK LTD Vs. A RAVI SHANKAR PRASAD
April 27, 2011
KOTHANDAPANI Vs. KANNAIAH KOUNDAR DIED
November 25, 2011
KOTHANDARAMAN ALIAS KOTHANDAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DHARMAPURI
March 30, 2011
KOTISWARI Vs. GOVERNMENT OF TAMILNADU
August 18, 2011
KOUSALYA Vs. MANAGEMENT SRI BALAVINAYAGAR BUS SERVICE
February 15, 2011
KOUSIC AND CO Vs. DISTRICT COLLECTOR ERODE
December 1, 2011
KRC AMURTHAVARSHINI RESIDENTS ASSOCIATION Vs. SAMAYAMURTHY I A S
April 8, 2011
KRISHNA LATHA Vs. STATE OF TAMIL NADU
November 25, 2011
KRISHNA MIDDLE SCHOOL Vs. CHIEF EDUCATION OFFICER
September 9, 2011
KRISHNA MINES Vs. COLLECTOR, TIRUNELVELI DISTRICT; DIRECTOR OF GEOLOGY AND MINING; JOINT II SUB-REGISTRAR
August 4, 2011
KRISHNA NURSERY AND PRIMARY SCHOOL CHENNAI Vs. COMMISSIONER CHENNAI
June 21, 2011
KRISHNA P NAIR Vs. COMMISSIONER, SPECIAL COMMISSIONER AND COMMISSIONER
July 4, 2011
KRISHNA PONNUSWAMY Vs. AMUTHA
September 8, 2011
KRISHNA SMELTERS LTD Vs. ASSISTANT COMMISSIONER
February 9, 2011
KRISHNA TRADING Vs. COMMISSIONER OF CUSTOMS
March 8, 2011
KRISHNA TRADING Vs. COMMISSIONER OF CUSTOMS
March 31, 2011
KRISHNA WOOD WORKS Vs. TAMIL NADU SMALL SCALE INDUSTRIAL
April 1, 2011
KRISHNAKUMAR SRINIVASAN Vs. GAYATRI BALASAMY
April 26, 2011
KRISHNAMMAL Vs. PARAMASIVAN
December 16, 2011
KRISHNAMOORTHY Vs. NAGARATHINAM DECEASED
November 15, 2011
KRISHNAN Vs. G JOSEPH
April 6, 2011
KRISHNAN Vs. ANUSUYA
April 20, 2011
KRISHNAN Vs. LAKSHMIPATHI
March 18, 2011
KRISHNAN Vs. STATE
February 14, 2011
KRISHNAN ALIAS KISHTAN Vs. PADMAVATHY
April 26, 2011
KRISHNASAMY REDDIAR EDUCATIONAL TRUST Vs. OFFICIAL LIQUIDATOR HIGH COURT MADRAS AS THE LIQUIDATOR OF M/S UNION MOTOR SERVICES LIMITED
August 16, 2011
KRISHNAVENI Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
March 9, 2011
KRISHNAVENI AMMAL Vs. POONGAVANA AMMAL
April 8, 2011
KULANCHI AMMAL Vs. JAISHANKAR
January 28, 2011
KULANDAISAMI GOUNDER Vs. R SRIKUMAR
April 9, 2011
KULU Vs. STATE OF TAMIL NADU
August 11, 2011
KUMAR Vs. STATE
June 29, 2011
KUMAR Vs. BALARAMAN
February 28, 2011
KUMAR MOTORS Vs. ASSISTANT COMMISSIONER CT CHENNAI
April 27, 2011
KUMAR MOTORS Vs. ASSISTANT COMMISSIONER (CT)
June 16, 2011
KUMAR P Vs. SARUBALA R THONDAIMAN AND OTHERS
February 23, 2011
KUMAR SPINNING MILLS PRIVATE LTD Vs. COMMERCIAL TAX OFFICER
July 8, 2011
KUMARADOSS Vs. C PATHROSE AND R SURESH
July 5, 2011
KUMARAN AGENCIES Vs. GOVERNMENT OF PUDUCHERRY
November 14, 2011
KUMARAN GIN AND PRESSING PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
April 5, 2011
KUMARAN TEXTILES Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
April 5, 2011
KUMARARAJA PAPER MILLS P LTD Vs. TAMILNADU PRINCIPAL REVENUE CONTROL OFFICER CUM THE INSPECTOR CHENNAI
November 12, 2011
KUMARASAMY Vs. RAJKUMAR
November 24, 2011
KUMARESAN Vs. STATE
March 7, 2011
KUMARESAN Vs. STATE
March 17, 2011
KUMARESAN Vs. STATE BY INSPECTOR OF POLICE
February 21, 2011
KUMARESAN DIED Vs. SEVVEL
March 21, 2011
KUMARI INDUSTRIAL WEAVERS CO-OPERATIVE PRODUCTION AND SALES SOCIETY LTD Vs. RECOVERY OFFICER EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS
March 3, 2011
KUMBAKONAM Vs. DIVISIONAL SECURITY COMMISSIONER; RAILWAY PROTECTION FORCE
August 5, 2011
KUMUDAM PRINTERS P LTD Vs. COMMISSIONER OF INCOME TAX
March 22, 2011
KUMUDHA RATHNA Vs. MANAGING DIRECTOR TAMILNADU STATE MARKETING CORPORATION LTD
April 19, 2011
KUNJAN Vs. RAMASAMY
August 12, 2011
KUNJAN ALIAS KRISHNAN Vs. SUPERINTENDENT ENGINEER PUBLIC WORKS DEPARTMENT
June 7, 2011
KUNNAPAKKAM PRIMARY AGRICULTURAL COOPERATIVE BANK LTD Vs. A VENNIAPPAN
January 22, 2011
KUPPA Vs. SELVARAJ
March 10, 2011
KUPPATHAI Vs. STATE BY INSPECTOR OF POLICE
February 17, 2011
KUPPAYAMMAL Vs. A SITHESWARAN
June 30, 2011
KUPPUSAMY Vs. SELVATHANDAVAM ALIAS THANDAVA MUDALIAR
April 11, 2011
KUPPUSAMY GOUNDER Vs. PALANIAPPAN
September 6, 2011
KUTHALINGAM Vs. STATE REP BY INSPECTOR OF POLICE TIRUNELVELI DISTRICT
April 9, 2011
KVK EDUCATIONAL DEVELOPMENT TRUST, TRUSTEE C SURESH KVK COLLEGE OF EDUCATION Vs. REGISTRAR, TAMILNADU TEACHER EDUCATION UNIVERSITY
January 28, 2011
KYAW LIN TUN MYANMAR Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL MV OSM ARENA NOW LYING AT THE OUTER ANCHORAGE OF PORT OF CHENNAL TAMIL NADU AND
August 8, 2011
L ANTHONY MUTHU Vs. STATE OF TAMIL NADU
April 11, 2011
L ANUSHA Vs. DISTRICT COLLECTOR, DISTRICT MAGISTRATE, SECRETARY TO GOVERNMENT HOME PROHIBITION
September 6, 2011
L ASHOK KUMAR Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
December 7, 2011
L BHAVANIBAI Vs. DIRECTOR OF SCHOOL EDUCATION MATRICULATION COLLEGE ROAD
August 18, 2011
L JEBARAJ Vs. MANAGING DIRECTOR MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
April 19, 2011
L JEGANNATH Vs. LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER
January 21, 2011
L KANNAKI Vs. SECRETARY TO GOVERNMENT ANIMAL HUSBANDRY AND FISHERIES DEPARTMENT
December 20, 2011
L MATHIVANAN Vs. KHADI AND VILLAGE INDUSTRIES COMMISSION
June 21, 2011
L MEENAKSHI SUNDARAM Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
January 7, 2011
L MOHANAM Vs. MOHAMED IDRIS
June 24, 2011
L N VALLIAMMAI Vs. SUB COLLECTOR
June 10, 2011
L P G DELIVERY EMPLOYEES UNION Vs. INDIAN OIL CORPORATION LTD
August 2, 2011
L PREM Vs. RAJAN C RAMCHANDANI
June 14, 2011
L PRITHVIRAJ Vs. COMMISSIONER HR AND CE DEPARTMENT
January 4, 2011
L RAMACHANDRAN Vs. CHAIRMAN INDIAN BANK
January 20, 2011
L RUSSEL Vs. GENERAL MANAGER TAMILNADU STATE TRANSPORT CORPORATION MADURAI DIV III LIMITED
October 13, 2011
L S ABINESHA BABU Vs. CHIEF COMMISSIONER OF INCOME TAX CIRCLE
March 28, 2011
L S K AND CO Vs. DISTRICT COLLECTOR THIRUVANNAMALAI DISTRICT
April 7, 2011
L S K TRADERS Vs. COMMISSIONER OF CUSTOMS
March 11, 2011
L S P AGRO LIMITED Vs. COMMERCIAL TAX OFFICER OMALUR
April 29, 2011
L S VISWANATH Vs. VICE CHANCELLOR UNIVERSITY OF PONDICHERRY
March 14, 2011
L SARAVANAN Vs. REVENUE DIVISIONAL OFFICER
January 22, 2011
L SETHURAMAN Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION AND COMMISSIONER SATTUR MUNICIPALITY
February 24, 2011
L VENKATESAN AND ORS Vs. V VEERAPPAN (DIED) AND ORS
November 30, 2011
L YESUMARIAN Vs. S SARAVANAN
March 25, 2011
LAD DEVI Vs. COMMISSIONER, CORPORATION OF CHENNAI AND ASSISTANT REVENUE OFFICER, REVENUE DEPARTMENT
March 15, 2011
LAKSHMAMMA Vs. RATHINAMMA
June 17, 2011
LAKSHMANA BOYAN Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD
February 21, 2011
LAKSHMANAN Vs. G AYYASAMY
January 24, 2011
LAKSHMI Vs. METROPOLITAN TRANSPORT CORPORATION LIMITED
January 31, 2011
LAKSHMI Vs. KARUPPATHAL ALIAS SADAYAMMAL
January 3, 2011
LAKSHMI Vs. PRASANNA MANI
March 14, 2011
LAKSHMI Vs. MUTHUSAMY
September 16, 2011
LAKSHMI Vs. DISTRICT REGISTRAR KRISHNAGIRI
November 15, 2011
LAKSHMI Vs. MARIAPPAN
December 1, 2011
LAKSHMI AMMAL Vs. G LINGAN
January 6, 2011
LAKSHMI CARD CLOTHING MANUFACTURING CO. P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 15, 2011
LAKSHMI MACHINE WORKS LIMITED Vs. UNION OF INDIA
September 8, 2011
LAKSHMI PRADEEP ALIAS LAKSHMI SUBRAMANIAN Vs. INSPECTOR OF GENERAL OF REGISTRATION
January 20, 2011
LAKSHMI RANGAMURTHI Vs. COMPETENT AUTHORITY OF URBAN LAND CEILING AND ASSISTANT COMMISSIONER OF URBAN LAND TAX
August 3, 2011
LAKSHMIPATHI ALIAS A L PATHY Vs. RADHAKRISHNAN
December 22, 2011
LALITHA Vs. DISTRICT COLLECTOR AND ORS
March 7, 2011
LALITHAMBAL Vs. RAMANUJAM
February 28, 2011
LAMBDA ELCOT LIMITED Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMILNADU LIMITED
September 12, 2011
LANCO INFRATECH LTD Vs. ASSISTANT COMMERCIAL TAX OFFICER
January 11, 2011
LANCO INFRATECH LTD Vs. ASSISTANT COMMERCIAL TAX OFFICER
January 10, 2011
LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR ADW KALLAKURICHI Vs. VARADHAN
April 19, 2011
LAND ACQUISITION SPECIAL OFFICER Vs. G PERIYANNAN
January 12, 2011
LAND ACQUISITION SPECIAL TAHSILDAR SALEM KARUR BROADGAUGE RAILWAY PROJECT Vs. K MARIAMMAL
September 15, 2011
LARSEN AND TOUBRO LIMITED PONDICHERRY Vs. PRESIDING OFFICER
February 8, 2011
LARSEN AND TOUBRO LTD Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
July 1, 2011
LATHA RAMAJEYAM Vs. HOME SECRETARY, HOME DEPARTMENT, GOVERNMENT OF TAMIL NADU
November 3, 2011
LATHA SRIDHARAN Vs. RAJKUMAR
February 22, 2011
LATIF ESTATE LINE INDIA LTD Vs. HADEEJA AMMAL
February 11, 2011
LAV AUTO COPIER MACHINE Vs. COMMISSIONER OF CUSTOMS
January 19, 2011
LAV AUTO COPIER MACHINE Vs. COMMISSIONER OF CUSTOMS
April 19, 2011
LAV AUTO COPPIER MACHINE Vs. COMMISSIONER OF CUSTOMS
January 27, 2011
LAV AUTO COPPIER MACHINE Vs. COMMISSIONER OF CUSTOMS AND ORS
February 4, 2011
LAXMI KUMAR NAROTTAM GOCULDAS AND ORS Vs. DISTRICT REVENUE OFFICER (STAMPS), AND ORS
January 20, 2011
LAXMI TRADERS Vs. COMMISSIONER OF CUSTOMS
March 8, 2011
LEONA HOSIERY MILLS A PARTNERSHIP FIRM PARTNER S SUBRAMANI Vs. INCOME TAX SETTLEMENT COMMISSION, ADDITIONAL BENCH, COMMISSIONER OF INCOME TAX-III, INCOME TAX OFFICER, RACE COURSE AND INCOME TAX OFFICER
February 24, 2011
LES ATELIERS DE PONDICHERRY PVT LTD , REPRESENTED BY DIRECTOR ADITYA GOENKA Vs. PONDICHERRY ELECTRICITY DEPARTMENT REPRESENTED BY THE SUPERVISOR
November 10, 2011
LEX PROPERTY DEVELOPMENT P LTD Vs. STATE OF TAMIL NADU
December 14, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. S KRISHNACHAND CHORDIA
August 9, 2011
LILLY PACKIAMANI ARULDOSS Vs. ACCOUNTANT GENERAL
February 23, 2011
LINGAM Vs. STATE
August 19, 2011
LINGAM AND CO , BY ITS PARTNER L KUTTALINGAM Vs. SANKARI ENGINEERING
February 8, 2011
LINGAYYAN Vs. G PANDIYAN
June 30, 2011
LMJ INTERNATIONAL LIMITED Vs. KIM GEONG TAI
July 1, 2011
LOYAL TEXTILE MILLS LTD Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA
August 5, 2011
LUCAS TVS LTD Vs. ALITALIA AIRLINES
January 7, 2011
M A AYSHA SALIMA Vs. DIRECTOR DIRECTORATE OF TEACHER EDUCATION
June 30, 2011
M A HAJA MOHIDEEN Vs. REGISTAR APPELLATE TRIBUNAL FOR FORFEITED PROPERTY
January 21, 2011
M A MANICKAM Vs. CHAIRMAN CHENNAI PORT TRUST CHENNAI
February 3, 2011
M A S SUBRAMANIAN Vs. DIPTI PATEL
September 30, 2011
M A SHAUL HAMEED Vs. P ANNAMMAL
November 25, 2011
M A SHIVAKUMARAN Vs. SUNDARAM FINACE LTD
March 4, 2011
M A VELAPPAN Vs. KARTHIC WORMS
March 7, 2011
M A Y PEER MOHAMED ABBA Vs. S SAHUL HAMEED
August 18, 2011
M ABDUL RAHIM Vs. SECRETARY TO GOVERNMENT
March 16, 2011
M ABDUL RAZAK Vs. COMMANDANT TAMIL NADU SPECIAL POLICE MADURAI
October 12, 2011
M ABDUL WAHAB Vs. NATARAJAN
November 3, 2011
M AHMED AMEEN Vs. COMMISSIONER CORPORATION OF CHENNAI RIPPON BUILDINGS CHENNAI
March 7, 2011
M ALAMELU Vs. DEPUTY SECRETARY TO GOVERNMENT FINANCE PENSION DEPARTMENT CHENNAI
December 10, 2011
M ALBERT AROKIA JAYARAJ Vs. PRESIDING OFFICER, LABOUR COURT, MANAGEMENT, TAMILNADU STATE TRANSPORT CORPORATION LTD
September 28, 2011
M ANANDAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPT
October 12, 2011
M ANANTHA AMIRTHARAJ Vs. REGIONAL TRANSPORT OFFICER, THANJAVUR
September 9, 2011
M ANBARASU Vs. TRANSPORT COMMISSIONER
March 4, 2011
M ANDIAPPA CHETTIAR Vs. R MOHANDOSS
March 2, 2011
M ANITHA DEVI Vs. A GOVINDARAJAN
April 19, 2011
M ANTONY MANUVEL Vs. STATE OF TAMIL NADU
February 4, 2011
M ANWAR Vs. DIRECTOR GENERAL OF POLICE
August 24, 2011
M ARIVAZHAGAN Vs. INSPECTOR GENERAL OF POLICE ARMED POLICE
November 23, 2011
M ARUMUGAM Vs. DIRECTOR GENERAL OF POLICE
November 15, 2011
M ARUMUGAM Vs. REVENUE DIVISIONAL OFFICER METTUR DIVISION
August 19, 2011
M ARUNACHALAM S/O K MUTHIAH Vs. DISTRICT COLLECTOR
August 1, 2011
M ASIYA BANU Vs. PUNJAB NATIONAL BANK
August 3, 2011
M ATHIMUTHU Vs. DEPUTY CHAIRMAN CUM ESTATE OFFICER HAVING ITS OFFICE AT NEW HARBOUR TUTICORIN
October 12, 2011
M B AND COMPANY LIMITED SINCE AMALGAMATED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 25, 2011
M BABU Vs. STATE BY INSPECTOR OF POLICE
February 25, 2011
M BABU MANOHAR Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD
March 7, 2011
M BAKTHAVACHALAM Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT
September 8, 2011
M BALA SUBRAMANI Vs. ASSISTANT DIRECTOR G AND M MINES AND MINERALS DEPARTMENT
February 11, 2011
M BALAMURUGAN, ASSISTANT ENGINEER Vs. COMMISSIONER, MADURAI CITY MUNICIPAL CORPORATION
November 12, 2011
M BALASUBRAMANIAN Vs. CHAIRMAN GOVERNING COUNCIL EIT POLYTECHNIC COLLEGE KAVINDAPADI ERODE
March 2, 2011
M BALASUNDARAM Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
January 7, 2011
M BALASUNDARAM Vs. CHIEF ELECTION OFFICER AND SECRETARY TO GOVERNMENT
April 9, 2011
M BASKARAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM DIVISION LTD
March 18, 2011
M BHEEMAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
February 15, 2011
M BOOJARAJAN Vs. TAMIL NADU POLICE HOUSING CORPORATION
April 27, 2011
M BOSCO Vs. DISTRICT COLLECTOR SALEM
January 3, 2011
M BRANESH Vs. DEPUTY GENERAL MANAGER
June 22, 2011
M C KUPPAN Vs. STATE OF TAMIL NADU
February 24, 2011
M CHANDRASEKARAN Vs. SECRETARY TO GOVERNMENT CHENNAI
November 10, 2011
M CHENNIAPPAN Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD
March 22, 2011
M CHENNU Vs. REGISTRAR OF COOPERATIVE SOCIETIES
February 24, 2011
M CHINNA KALIAPPAN Vs. DIRECTOR OF RURAL DEVELOPMENT KURALAGAM CHENNAI
November 18, 2011
M CHOKKALINGAM Vs. SECRETARY TO GOVERNMENT FOOD AND CONSUMER PROTECTION DEPARTMENT
April 12, 2011
M DANIEL RAJAN Vs. INSPECTOR GENERAL OF REGISTRATION
June 13, 2011
M DEVASENAPATHY Vs. M/S S G S INDIA PVT LTD
March 14, 2011
M DHANDAPANI Vs. GOVERNMENT OF TAMIL NADU
November 9, 2011
M DHANUMOORTHI Vs. MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION
April 9, 2011
M DHARMAPUTHIRAN Vs. SUPERINTENDENT OF POLICE
June 27, 2011
M DORAISWAMY Vs. STATE OF TAMILNADU
March 28, 2011
M DURAIKANNU NAICKER Vs. INDIAN BANK, MANNADY BRANCH CHENNAI
July 8, 2011
M E MOHAMED HANEEFA Vs. SHEIK ABDUL KHADER
October 29, 2011
M EASWARAN Vs. D HARIHARAN
August 9, 2011
M EGAVALLI MAHALINGAM Vs. SECRETARY TO GOVERNMENT APPELLATE AUTHORITY RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT CHENNAI
March 3, 2011
M ELAMARAN Vs. J ABIRAMASUNDARI
August 3, 2011
M ELIZABATH RAJAKUMARI Vs. DISTRICT ADI DRAVIDAR AND TRIBAL WELFARE OFFICER
February 9, 2011
M ELUMALAI Vs. STATE OF TAMIL NADU
March 24, 2011
M ESAKIMUTHU Vs. LABOUR COURT
March 21, 2011
M ESAKKI AMMAL Vs. G LAKSHMI AMMAL
January 5, 2011
M ESWARA GOUNDER Vs. S SUBATHRA
July 6, 2011
M G COPIER Vs. COMMISSIONER OF CUSTOMS
April 20, 2011
M G DEVASAHAYAM Vs. SIR JOHN D MONTE TRUST
August 19, 2011
M G M RAJAN Vs. INCOME-TAX DEPARTMENT
June 30, 2011
M G SUBRAMANI Vs. COMMISSIONER OF GEOLOGY AND MINING CHENNAI
February 1, 2011
M GANAPATHY GOUNDER (DIED) AND ORS Vs. B CHANDRAKALA
April 27, 2011
M GANESAN Vs. RENGANAYAGI
February 2, 2011
M GANESAN Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS
March 25, 2011
M GANESAN Vs. RENGANAYAGI
November 2, 2011
M GANESAN Vs. MR M GNANAM
August 9, 2011
M GANGABAI Vs. PRINCIPAL CHIEF POST MASTER GENERAL
April 11, 2011
M GLADWIN CHELLAKUMAR Vs. CHAIRMAN, SUPERINTENDING ENGINEER AND ADDITIONAL CHIEF ENGINEER
July 7, 2011
M GNANASEKAR Vs. COMMISSIONER OF INCOME-TAX-CENTRAL-I
July 13, 2011
M GOVINDAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION
April 12, 2011
M GOWRISHANKAR Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
September 15, 2011
M GRUVAMMAL Vs. REGISTRAR CO OPERATIVE SOCIETY
February 2, 2011
M GUNACHANDRAN Vs. AUTHORISED OFFICER AND ASSISTANT COMMISSIONER
June 7, 2011
M GUNASEKARAN Vs. SECRETARY TO GOVERNMENT HOME POL V DEPARTMENT
October 21, 2011
M HANDRASEKARAN Vs. MANAGING DIRECTOR AND MANAGER, DEPUTY GENERAL MANAGER, TAMIL NADU CEMENTS CORPORATION LIMITED
March 25, 2011
M INAYADULLA Vs. P PALANISAMY
January 18, 2011
M INIYARASU Vs. CHAIRMAN TNEB
September 23, 2011
M J JOHN Vs. ELIZABETH JOHN
March 28, 2011
M J MANOHAR Vs. CHAIRMAN CHENNAI PORT TRUST ADMINISTRATIVE OFFICE
August 10, 2011
M JANARDHANAM ASSISTANT MANAGER UNDER COMPULSORY RETIREMENT Vs. GENERAL MANAGER INDIAN BANK
January 5, 2011
M JAYACHANDRAN Vs. MANAGEMENT INDIAN DRUGS AND PHARMACEUTICALS TAMIL NADU LTD
March 25, 2011
M JAYAKUMAR Vs. DIRECTOR GENERAL OF POLICE
September 30, 2011
M JAYALAKSHMI Vs. GENERAL MANAGER TAMILNADU STATE TRANSPORT CORPORATION
January 10, 2011
M JAYANTHI ALIAS LAKSHMI Vs. SECRETARY TO GOVERNMENT
January 10, 2011
M JAYAPAL Vs. REGIONAL TRANSPORT AUTHORITY VILLUPURAM
June 21, 2011
M JAYARAMAN Vs. GOVERNMENT OF TAMIL NADU
December 19, 2011
M JEEVAMANI Vs. STATE OF TAMILNADU
December 20, 2011
M JEYASRI Vs. CHIEF ENGINEER DISTRIBUTION TAMIL NADU ELECTRICITY BOARD
January 11, 2011
M JOHNSON Vs. COMMISSIONER OF POLICE SALEM CITY POLICE
June 6, 2011
M JOY VARGHESE Vs. STATE
February 15, 2011
M K ALAGARSAMY AND M K KANDASAMY Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR
December 2, 2011
M K ARUMUGAM DECEASED Vs. CHAIRMAN AND MANAGING DIRECTOR NEYVELI LIGNITE CORPORATION
September 9, 2011
M K AZHAGIRI Vs. A LAZAR
December 2, 2011
M K GOPAL Vs. SECRETARY
August 18, 2011
M K MAGESH Vs. REVENUE DIVISIONAL OFFICER MAYILADUTHURAI
January 28, 2011
M K MAGESH Vs. DISTRICT COLLECTOR NAGAPATTINAM DISTRICT NAGAPATTINAM
January 28, 2011
M K NEETHIPATHY Vs. PRINCIPAL SECRETARY GOVERNMENT OF TAMILNADU
June 7, 2011
M K VELUSAMY Vs. REGISTRAR OF COOPERATIVE SOCIETIES
December 13, 2011
M KABALI DECEASED Vs. ARULMIGHU SHRI ELLAIAMMAN KOIL
September 29, 2011
M KADIRVELU Vs. UNION OF INDIA
March 4, 2011
M KALA Vs. STATE OF TAMIL NADU
June 20, 2011
M KALAIMATHI Vs. MUTHUSELVI RAVIKUMAR
January 10, 2011
M KALAISELVAN Vs. DEPUTY SECRETARY GOVERNMENT OF TAMIL NADU
August 2, 2011
M KALIAMOORTHY Vs. HEAD MASTER JANAKI ANNI GOVT HIGHER SECONDARY SCHOOL
June 20, 2011
M KAMALAKANNAN & OTHERS Vs. M MANIKANDAN
June 21, 2011
M KAMARAJ Vs. AMARESH PUJARI THE CHIEF IMMIGRATION OFFICER
April 8, 2011
M KANAGARASAN Vs. SPECIAL OFFICER THITTAKUDI CO OPERATIVE HOUSING
December 9, 2011
M KANNAN Vs. SECRETARY TO GOVERNMENT
June 7, 2011
M KANNIAMMAL Vs. UNION OF INDIA
August 12, 2011
M KANNIYAPPAN Vs. PRESIDING OFFICER
February 23, 2011
M KANTHA Vs. P VALMURTHY
March 14, 2011
M KARUNANIDHI Vs. N RAMACHANDRAN
March 21, 2011
M KARUPPIAH Vs. SECRETARY TO GOVERNMENT
March 2, 2011
M KARUPPIAH Vs. REVENUE DIVISIONAL OFFICER; TAHSILDAR; A/M KAILASANADAR NIDYA KALYANI DEVASTHANAM, SRI MUTHUMARIAMMAN KOIL, KEERANIPATTY AND S RAMIAH PILLAI
January 28, 2011
M KARUPPUSAMY Vs. S KARUNAIYAMMAL
March 1, 2011
M KASA MOHAMMED, S/O LATE MUTHU MARAIKAYAR Vs. CHAIRMAN / DISCIPLINARY AUTHORITY, PANDIAN GRAMA BANK, APPELLATE AUTHORITY
August 5, 2011
M KESAVAN Vs. SUPERINTENDENT OF POLICE, KANYAKUMARI DISTRICT
December 13, 2011
M KITTUSAMY GOUNDER Vs. C V KARTHIKEYAN
March 7, 2011
M KRISHNAN Vs. GOVERNMENT OF TAMIL NADU
December 13, 2011
M KRISHNASAMY NAMAKKAL DISTRICT Vs. DISTRICT COLLECTOR
April 6, 2011
M KULANDHAIVEL Vs. STATE OF TAMIL NADU
February 14, 2011
M KUMAR Vs. COMMISSIONER CORPORATION OF CHENNAI RIPPON BUILDINGS
November 15, 2011
M KUMARASWAMY Vs. NANJAPPA GOUNDER
April 20, 2011
M KUMARESAN Vs. K MOHANAPRIYA
August 25, 2011
M KUMARESAN Vs. STATE ELECTION COMMISSIONER
November 2, 2011
M L SATHISH KUMAR Vs. DISTRICT COLLECTOR AND ORS
April 11, 2011
M LAKSHMANAN Vs. SECRETARY TO GOVERNMENT HOME POLICE 2 DEPARTMENT
October 28, 2011
M LAKSHMANAN Vs. DEPUTY INSPECTOR OF GENERAL OF POLICE, SUPERINTENDENT OF POLICE
September 5, 2011
M LALITHA AND ORS Vs. GOVERNMENT OF TAMIL NADU
April 6, 2011
M LATHA Vs. STATE
July 12, 2011
M LOBO, S/O MANUVEL AND L DANIEL KAMARAJ, S/O T K LOURDUSAMY Vs. DISTRICT COLLECTOR AND PANCHAYAT UNION COMMISSIONER
July 29, 2011
M LOURDHURAJA Vs. SECRETARY TO GOVERNMENT DEPARTMENT
April 28, 2011
M M ENGINEERS (P) LIMITED Vs. COMMERCIAL TAX OFFICER
April 27, 2011
M M FORGINGS LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
January 11, 2011
M M P M SYED MOHAMED Vs. STATE OF TAMIL NADU
June 24, 2011
M M RUBBER COMPANY LTD Vs. DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
January 12, 2011
M MADHAN MOHAN Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT
June 21, 2011
M MAHADEVAN Vs. DISTRICT COLLECTOR CHAIRMAN OF PANCHAYAT
March 23, 2011
M MAHALAXMI Vs. BRANCH MANAGER, STATE BANK OF INDIA
February 3, 2011
M MANI Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT
November 8, 2011
M MANI Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT CHENNAI
February 22, 2011
M MANIVASAGAM S/O MARUTHANAYAGAM Vs. BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD; AUTHORIZED OFFICER, MEDI ASSIST INDIA PRIVATE LTD
August 1, 2011
M MANOHAR Vs. STATE OF TAMIL NADU
February 4, 2011
M MANOHAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX COMPANY CIRCLE II 2
July 11, 2011
M MANOHARAN Vs. DISTRICT COLLECTOR
February 9, 2011
M MARIMUTHU Vs. R NARASIMHAN
February 4, 2011
M MARIMUTHU Vs. DIRECTOR OF TREASURIES AND ACCOUNTS
August 8, 2011
M MARIYAM UL ASIA Vs. TAMIL NADU MUSLIM WOMENS EDUCATION AND WELFARE ASSOCIATION
March 3, 2011
M MEENAKSHI Vs. DISTRICT COLLECTOR MADURAI DISTRICT
July 12, 2011
M MEENAKSHI Vs. M SONAIMUTHU @ RAMESH
October 18, 2011
M MERCY Vs. JOINT DIRECTOR OF SCHOOL SECONDARY EDUCATION
July 18, 2011
M MOHANDAS Vs. STATE BANK OF INDIA
December 23, 2011
M MOUHAMMADHOU ARSHADH Vs. INDIAN OIL CORPORATION LIMITED
March 1, 2011
M MUNIRATHINAM Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT
February 15, 2011
M MUNUSAMY Vs. SALAMMAL
December 1, 2011
M MURUGAN Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES VELLORE
January 11, 2011
M MURUGANANDHAM Vs. NARASIMHAVARMAN
July 7, 2011
M MUTHALIF (BILL CLERK) Vs. SENIOR REGIONAL MANAGER (IN CHARGE) TNCSC, MADURAI AND DISTRICT REVENUE OFFICER, MADURAI
October 13, 2011
M MUTHAMIZHAN Vs. DIRECTOR ANNA UNIVERSITY OF TECHNOLOGY
September 28, 2011
M MUTHU ANAND Vs. PRINCIPAL SECRETARY AND SECRETARY TO GOVERNMENT
February 7, 2011
M MUTHURAMALINGAM Vs. PRINCIPAL SECRETARY COMMISSIONER OF REVENUE ADMINISTRATION
January 12, 2011
M N ARUMUGAM Vs. TAHSILDAR OFFICE OF THE TAHSILDAR CHENNAI
March 9, 2011
M N RANGASAMY Vs. K GOVINDASAMY
March 17, 2011
M N SRINIVASAN Vs. ADDITIONAL DIRECTOR OF SUGAR CHENNAI
December 19, 2011
M NACHIAPPAN AND V ASOKAN Vs. A NACHIAPPAN
August 2, 2011
M NAGARAJAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION
August 3, 2011
M NAGARAJAN Vs. V M NAGAMMAL
December 23, 2011
M NAGOOR MEERAN, ASSOCIATE PROFESSOR, TAMIL NADU VETERINARY, ANIMAL SCIENCES UNIVERSITY, VETERINARY UNIVERSITY TRAINING AND RESEARCH CENTRE Vs. TAMILNADU VETERINARY, ANIMAL SCIENCES UNIVERSITY, STATE OF TAMIL NADU
September 9, 2011
M NALLATHAMBI Vs. EXECUTIVE OFFICER
July 11, 2011
M NANJUNDAN Vs. SECRETARY TO GOVERNMENT
February 11, 2011
M NARAYANAN AND BROS Vs. ASST COMMISSIONER OF INCOME TAX SPECIAL INVESTIGATION CIRCLE
July 13, 2011
M NARAYANASWAMY Vs. ASSISTANT ENGINEER, O AND M/CEDC-NORTH, TAMIL NADU ELECTRICITY BOARD AND P RAJASEKARAN
June 22, 2011
M NITHYA Vs. CONTROLLER OF EXAMINATIONS
March 21, 2011
M NITIN Vs. INSPECTOR GENERAL OF REGISTRATION DEPARTMETN OF REGISTATION
January 22, 2011
M NIVETHA Vs. SUPERINTENDENT OF POLICE, THENI DISTRICT, THENI
December 1, 2011
M ODAIYAPPAN Vs. ADDITIONAL SECRETARY MINISTRY OF FINANCE AND COMPANY AFFAIRS
March 30, 2011
M OMAN Vs. UNION OF INDIA
February 18, 2011
M P MUTHU Vs. WINNERS EDUCATION AND CHARITABLE TRUST
July 25, 2011
M P SUNDARARAJAN DECEASED Vs. SECRETARY TO GOVERNMENT HOME TRANSPORT DEPARTMENT
September 21, 2011
M PACHAIYAPPAN Vs. COLLECTOR, SIVAGANGAI DISTRICT AND ORS
December 9, 2011
M PALANIMUTHU Vs. UNION OF INDIA
June 17, 2011
M PALANISAMY AND ORS Vs. GOVERNMENT OF TAMIL NADU AND ORS
February 2, 2011
M PALANISWAMY Vs. CHIEF EDUCATIONAL OFFICER, DINDIGUL
September 7, 2011
M PALLAYYA NAICKER Vs. DISTRICT REVENUE OFFICER
April 11, 2011
M PANDARA SUNDARA PANDIAN Vs. ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL OFFICER
July 8, 2011
M PAPPU Vs. MADURAI CITY MUNICIPAL CORPORATION
February 14, 2011
M PARAMASIVAM Vs. I KARUPPAIAH
January 28, 2011
M PATTAMMAL Vs. INSPECTOR OF POLICE
March 30, 2011
M PEER MOHAMMED, ASSISTANT Vs. SECRETARY TO GOVERNMENT, HIGHWAYS DEPARTMENT AND DISTRICT COLLECTOR, COLLECTORATE
July 19, 2011
M PERIYASAMY Vs. SUPERINTENDENT OF POLICE
March 21, 2011
M PONNAIYA Vs. BALAMMAL (DIED), MUNIASAMY, MURUGAN, RAMACHANDRAN, DHANAM, R PANDI
November 8, 2011
M PRAKASH Vs. DISTRICT MANAGER TAMIL NADU STATE MARKETING CORP LTD
February 10, 2011
M PURUSHOTHAMAN Vs. SECRETARY DEPARTMENT OF FISHERIES AND ANIMAL HUSBANDRY
January 31, 2011
M PURUSOTHAMMAN Vs. ASSISTANT ENGINEER TAMILNADU ELECTRICITY BOARD CHENNAI
January 27, 2011
M R ANAND Vs. CHAIRMAN TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE AND PRINCIPAL SECRETARY TO GOVERNMENT
February 7, 2011
M R CHANDRASEKARAN Vs. GM SOUTHERN RAILWAY
April 20, 2011
M R F LTD ERIPAKKAM VILLAGE Vs. PRESIDING OFFICER EPF APPELLATE TRIBUNAL
October 18, 2011
M R MURALI Vs. HEMALATHA MOHAN
September 7, 2011
M R MURALIDHARAN Vs. NALINI
August 5, 2011
M R MURUGAN Vs. INSPECTOR OF POLICE OMALUR POLICE STATION
June 8, 2011
M R S MOTOR SERVICE Vs. PRESIDING OFFICER
January 20, 2011
M R SHEIK ABDUL RAHIM Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
March 10, 2011
M R SUKUMARAN Vs. PRINCIPAL SECRETARY COMMISSIONER OF COMMERCIAL TAXES
January 20, 2011
M RAGU Vs. S KUMARESAN
June 10, 2011
M RAJA MOHAMMED Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
January 20, 2011
M RAJALAKSHMI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
August 8, 2011
M RAJAMANI Vs. SPECIAL OFFICER, THITTAKUDI TALUK CO-OPERATIVE HOUSING SOCIETY LIMITED
December 9, 2011
M RAJENDRAN Vs. AUTHORISED OFFICER CORPORATION BANK VILLUPURAM
July 26, 2011
M RAJENDRAN Vs. STATE BY THE DEPUTY SUPERINTENDENT OF POLICE
March 10, 2011
M RAJESWARI Vs. STATE OF TAMIL NADU
January 19, 2011
M RAMAKRISHNAN Vs. R MANJULA
March 31, 2011
M RAMAMURTHY Vs. INSPECTOR GENERAL OF PRISONS
December 14, 2011
M RAMAN Vs. GOVERNMENT OF TAMIL NADU
November 12, 2011
M RAMANATHAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER AND THE CHIEF EDUCATIONAL OFFICER
January 28, 2011
M RAMASAMY Vs. JOINT COMMISSIONER OF LABOUR COIMBATORE
February 15, 2011
M RAMASAMY GOUNDER Vs. PALANIMALAI
March 29, 2011
M RAMESH Vs. UNION OF INDIA
November 10, 2011
M RAMESH Vs. VENKATAMMAL
September 29, 2011
M RANGASAMY Vs. GOVERNMENT OF TAMIL NADU
August 5, 2011
M RATHNAMBAL Vs. REGIONAL TRANSPORT AUTHORITY AND ORS
June 10, 2011
M RATINASAMY Vs. SAMPATH KUMAR
July 28, 2011
M RAVI Vs. V R PALANIVEL RAJAN
March 30, 2011
M RAYAPPA GOUNDER Vs. STATE OF TAMIL NADU
April 1, 2011
M S BASKAR Vs. TAMIL NADU ELECTRICITY BOARD
April 25, 2011
M S MUHAMMAD YAHYA Vs. CHAIRMAN TAMIL NADU WAKF BOARD
August 12, 2011
M S MUHAMMED SHEIK ABDULLAH Vs. SECRETARY
August 23, 2011
M S MUHAMMED SHEIK ABDULLAH Vs. SECRETARY, SELECTION COMMITTEE, DIRECTOR OF MEDICAL EDUCATION AND ORS
January 28, 2011
M S MUNUSAMY Vs. G VENKO SIVASAKTHI
June 10, 2011
M S RAJENDRAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
February 10, 2011
M S RUPEENA Vs. PARVEEN KUMAR SHARMA
April 26, 2011
M S S SPINNERS PRIVATE LIMITED Vs. ASSISTANT DIRECTOR
October 10, 2011
M S SELVAKUMARI Vs. UNION OF INDIA
November 4, 2011
M S SIVANANDAM Vs. UNION OF INDIA
June 29, 2011
M S SUBRAMANIAN HEALTH INSPECTOR GR I RETD Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT
August 23, 2011
M SADDIQ BASHA Vs. STATE OF TAMIL NADU AND ORS
January 27, 2011
M SAKKARAI Vs. GOVERNMENT OF TAMIL NADU
November 9, 2011
M SAKTHIVEL Vs. CONSERVATOR OF FORESTS GOVAI CIRCLE COIMBATORE
December 23, 2011
M SALEEM Vs. DEPUTY COMMISSIONER CT
February 8, 2011
M SAM Vs. SANJEEVI CHETTIAR HEREDITARY TRUSTEE OF SRI VEDAVINAYAGAR TEMPLE
September 29, 2011
M SANTHA Vs. COMMISSIONER CHENGALPATTU MUNICIPALITY CHENGALPATTU
February 10, 2011
M SANTHAKUMAR Vs. ASSISTANT DIRECTOR OF SPECIAL SCHOOLS
July 11, 2011
M SANTHANARAJ Vs. THOOTHUKUDI VADATHISAI INDU NADAR MAHIMAI DHARMAKARAPETTAI PARIBALANA SABAI
July 15, 2011
M SANTHI Vs. ASSISTANT ELEMENTARY EDUCATIONAL OFFICER NAMAKKAL DISTRICT
July 21, 2011
M SARAVANAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI
April 18, 2011
M SATHISKUMAR Vs. DIRECTOR OF MEDICAL EDUCATION
August 1, 2011
M SATHYAMURTHY Vs. DISTRICT COLLECTOR TIRUPPUR DISTRICT
March 25, 2011
M SEKANA Vs. DIRECTOR GENERAL OF POLICE/CHAIRMAN TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
March 10, 2011
M SEKAR Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION CHENNAI
August 18, 2011
M SELVADURAI Vs. DIRECTOR PERSONNEL
February 7, 2011
M SELVARAJ Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
March 21, 2011
M SELVARAJ Vs. STATE OF TAMIL NADU AND ORS
January 28, 2011
M SELVI Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTION OF MEDICINES CHENNAI
January 19, 2011
M SENTHILKUMAR Vs. EXECUTIVE OFFICER, KILVELUR GRADE I TOWN PANCHAYAT
October 31, 2011
M SENTHILKUMAR Vs. SECRETARY TO GOVERNMENT HOME (TRANSPORT) DEPARTMENT FORT ST GEORGE, CHENNAI
November 12, 2011
M SHAHUL HAMEED Vs. MANAGING DIRECTOR TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
May 12, 2011
M SHAKKILA Vs. STATE
December 13, 2011
M SHANKAR Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD
March 18, 2011
M SHANMUGAM Vs. GENERAL MANAGER INDIAN BANK CHENNAI
February 9, 2011
M SHANMUGASUNDARAM Vs. CHIEF ELECTION COMMISSIONER
April 1, 2011
M SHANMUGHAM Vs. S MURUGADASS
January 7, 2011
M SHAWKATH ALI Vs. UNDER SECRETARY TO GOVERNMENT
November 22, 2011
M SHEIK MOHAMED MYDEEN Vs. STATE OF TAMILNADU REP. BY ITS SECRETARY TO GOVERNMENT
April 5, 2011
M SHIVAKUMAR Vs. COMMISSIONER MADURAI CORPORATION
July 18, 2011
M SHYAMSUNDAR Vs. M RANGAPRAKASH
March 1, 2011
M SIKKANDAR BASHA Vs. DIRECTOR GENERAL OF POLICE
August 11, 2011
M SIVA Vs. DISTRICT COLLECTOR KRISHNAGIRI
June 13, 2011
M SIVA PRAKASAM Vs. K R NARAYANAN
March 17, 2011
M SIVAKUMAR DIED Vs. RAJAPALANI
November 30, 2011
M SIVASHANMUGAM Vs. GOVERNMENT OF TAMILNADU
July 15, 2011
M SIVASUNDARA PARVATHI Vs. SECRETARY MINISTRY OF HOME AFFAIRS
June 30, 2011
M SOUDARSSANE Vs. SPECIAL SECRETARY ART AND CULTURE CUM
June 7, 2011
M SREERANGAN Vs. INSPECTOR GENERAL OF POLICE SALEM RANGE SALEM
December 7, 2011
M SRIDHAR Vs. E TRANSPORT COMMISSIONER
February 15, 2011
M SUBBAIAN Vs. COMMISSIONER KUMBAKONAM MUNICIPALITY
June 6, 2011
M SUBER Vs. RAMAR ASSISTANT COMMISSIONER 1 CORPORATION OF CHENNAI
June 23, 2011
M SUBRAMANI Vs. DISTRICT COLLECTOR, DEPUTY DIRECTOR OF GEOLOGY AND MINING, REVENUE DIVISIONAL OFFICER AND DEPUTY SUPERINTENDENT OF POLICE
June 17, 2011
M SUBRAMANI Vs. STATE BY INSPECTOR OF POLICE
March 16, 2011
M SUBRAMANIN Vs. COMMISSIONER CORPORATION OF CHENNAI CHENNAI
March 11, 2011
M SUGANTHA JAYANTHI Vs. GOVERNMENT OF TAMIL NADU
September 21, 2011
M SUGANTHI Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE
April 12, 2011
M SUNDARAMMAL Vs. PRESIDING OFFICER LABOUR COURT
December 19, 2011
M SUNDARAVALLI B A B ED Vs. CORRESPONDENT ST MARYS HIGH SCHOOL THENKASI NELLAI DISTRICT
July 26, 2011
M SUNDARSINGH Vs. DIRECTOR GENERAL OF POLICE
February 15, 2011
M SURESH Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION, CHENNAI
March 3, 2011
M SURESH KUMAR Vs. STATE OF TAMIL NADU
April 9, 2011
M SURIYAN Vs. GOVT OF TAMILNADU
March 1, 2011
M SURYAKALA, M VINODHINI, M DIWAKAR AND V NAGOMI Vs. SPECIAL THASILDAR ADI DRAVIDA AND TRIBAL WELFARE DEPARTMENT
July 20, 2011
M SWARNAM Vs. MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD, NANDANAM, CHENNAI
November 14, 2011
M SYRIL BERNAD Vs. REGISTRAR UNIVERSITY OF MADRAS CHENNAI
April 28, 2011
M T BALASUBRAMANIYAM Vs. S D SARAVANAN
November 4, 2011
M THANGAVELU Vs. DISTRICT COLLECTOR MADURAI DISTRICT
June 13, 2011
M THIRUKUMAR Vs. DIRECTOR AND DEPUTY DIRECTOR
July 26, 2011
M THIRUMALAI KUMAR Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD, CHIEF EDUCATIONAL OFFICER AND DISTRICT EMPLOYMENT OFFICER
July 18, 2011
M THIRUNAVUKKARASU Vs. DISTRICT MANAGER, TAMIL NADU STATE MARKETING CORPORATION LIMITED
November 9, 2011
M UMADEVI Vs. STATE OF TAMIL NADU
January 7, 2011
M UMARANI Vs. SPECIAL DEPUTY COLLECTOR
July 19, 2011
M URKALAN Vs. GENERAL MANAGER, PERSONAL ADMINISTRATION DEPARTMENT, INDIAN OVERSEAS BANK
August 5, 2011
M V ANEESH Vs. UNION OF INDIA
August 10, 2011
M V MOHAMMED Vs. M SRIIVASAN
March 4, 2011
M VADIVEL Vs. V MUTHUKUMAR
July 21, 2011
M VAIRAPERUMAL Vs. SENIOR ENGINEER
July 5, 2011
M VAIYAPURI Vs. DISTRICT COLLECTOR, TAHSILDAR MELUR AND KATTURAJA
July 12, 2011
M VALLINAYAGAM Vs. KADAYANALLUR MUNICIPALITY REP. THROUGH ITS COMMISSIONER KADAYANALLUR
December 2, 2011
M VARADHAN Vs. DISTRICT COLLECTOR KARUR
March 25, 2011
M VASUDEVAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
February 4, 2011
M VEERA GOWTHAMAN Vs. STATE
December 14, 2011
M VEERABHADRAPPA Vs. COMMISSIONER PANCHAYAT UNION HOSUR DHARMAPURI DISTRICT
November 18, 2011
M VELAYUDHAM Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
December 7, 2011
M VELAYUDHAM Vs. DISTRICT COLLECTOR AND ORS
January 20, 2011
M VELAYUTHAM Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT CHENNAI
June 6, 2011
M VELAYUTHAM Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT AND DIRECTOR OF LOCAL FUND AUDIT
June 6, 2011
M VELLAICHAMY Vs. DISTRICT COLLECTOR, ASSISTANT DIRECTOR (PANCHAYATS) AND A S SUBRAMANIAN
July 19, 2011
M VELU Vs. EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT VELLORE
December 7, 2011
M VELUDURAIN Vs. STATE REP BY THE SUPERINTENDENT OF CUSTOMS SPECIAL NARCOTIC CELL NAGERCOIL
December 23, 2011
M VENKATESAN Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU CHENNAI
August 2, 2011
M VENUGOPAL Vs. DEPUTY SALT COMMISSIONER SALT DEPARTMENT GOVERNMENT OF INDIA SHASTRI BHAWAN
December 15, 2011
M VIJAYALAKSHMI Vs. T SHANMUGAM
January 12, 2011
M VIJAYAN Vs. SECRETARY TO GOVERNMENT
June 6, 2011
M VIVEKANANDAM Vs. TAMIL NADU HOUSING BOARD
July 12, 2011
M Y EQBAL THE C J AND ORS Vs. S RAMASUNDARAM AND ORS
January 28, 2011
M. ANTONY ALEX RAVI Vs. ANTON PORSELVI AND JOHN XAVIER
November 1, 2011
M. GANESAN Vs. PRINCIPAL, CHENGLEPET GOVT. INDUSTRIAL TRAINING INSTITUTE, CHENGLEPET AND ORS.
August 1, 2011
M. PARAMASIVAM Vs. P. GOVINDASAMY
October 20, 2011
M.A. SHIVAKUMARAN, Vs. SUNDARAM FINANCE LTD.
March 4, 2011
M.K.A. JEYASSHEELUN Vs. STATE OF TAMIL NADU
April 7, 2011
M.M. PLASTIC CENTRE REP. BY MR. M.M. KASIM & ANR. Vs. B. SEETHA
June 24, 2011
M/S GREEN EARTH REP BY ITS PROPRIETOR V RAVI PURUSHOTHAMAN Vs. THE DIRECTOR OF RESEARCH AND CHAIRMAN COIMBATORE & ANOTHER
March 29, 2011
M/S GUINDY INDUSTRIAL ESTATE INFRASTRUCTURE UPGRADATION COMPANY GARMENT COMPLEX-II REP BY ITS CHIEF EXECUTIVE OFFICER Vs. M/S GURUMURTHY ENGINEERING ENTERPRISES CIVIL ENGINEERING CONTRACTORS & OTHERS
March 29, 2011
M/S. LATIF ESTATE LINE INDIA LTD. Vs. MRS. HADEEJA AMMAL
February 11, 2011
M/S. VISHNUVARDHAN PAPER MILLS (P) LTD., PALANI ROAD, SWAMINATHAPURAM, MADATHUKULAM-642 113, DINDIGUL, REPRESENTED BY ITS MANAGER R.S. SAMPATHNEHRU Vs. TAMIL NADU ELECTRICITY BOARD REPRESENTED BY ITS CHAIRMAN, 800, ANNA SALAI, CHENNAI-600002,
November 23, 2011
MAAPILLAI VINAYAGAR EXPORTS Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL CHENNAI
July 15, 2011
MADAKANNU AMMAL; MURUGAN Vs. S NATARAJAN
August 4, 2011
MADANLAL CHAWLA Vs. UNITED BANK OF INDIA
June 22, 2011
MADHA DENTAL COLLEGE AND HOSPITAL Vs. TAMIL NADU DR MGR MEDICAL UNIVERSITY
April 26, 2011
MADHA TRANSPORT Vs. BHOOPALAN
September 30, 2011
MADHAN Vs. CHIEF ELECTION OFFICER
March 17, 2011
MADHAVAN Vs. STATE
April 19, 2011
MADHUCON PROJECTS LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER CHENNAI
April 21, 2011
MADHUKAR DUGGIRALA Vs. SHOBHA DUGGIRALA
April 26, 2011
MADRAS ALUMINIUM COMPANY LTD RAJIV CHOUBEY Vs. TAMIL NADU ELECTRICITY BOARD
March 3, 2011
MADRAS CEMENTS LIMITED CHENNAI Vs. CHAIRMAN TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD CHENNAI
December 20, 2011
MADRAS HIGH COURT PRACTISING ADVOCATES ASSOCIATION REP BY ITS PRESIDENT ELEPHANT G RAJENDRAN CHENNAI Vs. REGISTRAR GENERAL HIGH COURT OF MADRAS
November 25, 2011
MADRAS METAL COMPONENT PVT LTD Vs. ASSISTANT COMMISSIONER THIRUVANMIYUR ASSESSMENT CIRCLE
April 11, 2011
MADURAI ARUPPUKKOTTAI NADAR URAVINMURAI Vs. DISTRICT REGISTRAR (ADMINISTRATION) MADURAI (SOUTH)
November 14, 2011
MADURAI CITY MUTTON RETAIL SELLERS ASSOCIATION Vs. COMMISSIONER MADURAI CORPORATION
July 12, 2011
MADURAI DISTRICT CENTERAL COOPERATIVE BANK LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
September 7, 2011
MADURAI DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS
August 11, 2011
MADURAI DISTRICT MINI BUS OWNERS ASSOCIATION Vs. REGIONAL TRANSPORT AUTHORITY; COMMISSIONER, MADURAI CITY CORPORATION
August 5, 2011
MADURAI KAMARAJ UNIVERSITY CO-OPERATIVE PRINTING PRESS LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
September 8, 2011
MADURAI MAVATTA DEVENDRA KULA VELLALAR URAVINMURAI SANGAM Vs. GOVERNMENT OF TAMILNADU
June 20, 2011
MADURAI PORIYALAR NAGAR Vs. DISTRICT COLLECTOR AND CHAIRMAN, LOCAL PLANNING AUTHORITY
July 29, 2011
MADURANTHAGAM COOPERATIVE SUGAR MILLS OFFICE STAFF ASSOCIATION KANCHEEPURAM DISTRICT Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CHENNAI
April 27, 2011
MADUSOODHANAN NAIR Vs. SOWDHAMINI AMMA
January 10, 2011
MAGESH Vs. STATE BY INSPECTOR OF POLICE
February 15, 2011
MAGESWARI Vs. GOVERNMENT OF TAMIL NADU
March 22, 2011
MAGRA EXPORTS Vs. CHIEF COMMISSIONER OF CUSTOMS CHENNAI
April 9, 2011
MAHADHOON BEEVI Vs. R GUNASEKARAN
January 7, 2011
MAHALAKSHMI Vs. STATE OF TAMILNADU
July 14, 2011
MAHALAKSHMI SILK TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS
February 11, 2011
MAHALAKXMI SILK TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS
March 30, 2011
MAHALAXMI SILK TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS
April 19, 2011
MAHALAXMI SILK TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS
February 14, 2011
MAHARAJA COLLEGE OF ARTS AND SCIENCE Vs. STATE OF TAMIL NADU
March 14, 2011
MAHAVEER CHAND SURANA Vs. YASHODA
October 4, 2011
MAHAVIR METALS INDIA Vs. ASSISTANT COMMISSIONER CT
April 26, 2011
MAHBOOB BI Vs. S ANSAR BI(DIED) AND ORS
September 12, 2011
MAHEEMA Vs. STATE OF TAMIL NADU
October 19, 2011
MAHENDRA SPINNING MILLS PRIVATE LIMITED Vs. GOVERNMENT OF TAMIL NADU
December 9, 2011
MAHESH KUMAR Vs. BRANCH MANAGER THE NATIONAL INSURANCE COMPANY ERODE DISTRICT
April 9, 2011
MAHESHWARI Vs. JAYANTHI
March 28, 2011
MAHESWARI Vs. DURAISAMY
January 6, 2011
MAHINDRA AND MAHINDRA LTD Vs. ASSISTANT COMMISSIONER CT
April 26, 2011
MAIMUN BI ALIAS MAIMUNNISSA Vs. AMMAJI
September 8, 2011
MAJOR K MATHEWS Vs. S MANIVANNAN
December 21, 2011
MAKERS PHARMA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER CT FAC EVENING BAZAAR ASSESSMENT CIRCLE CHENNAI
June 28, 2011
MAKKAL SAKTHI KATCHI Vs. ELECTION COMMISSION OF INDIA
March 9, 2011
MALAR NETWORK P LTD Vs. ARUN PRASATH D
March 28, 2011
MALARVIJY Vs. KANTHAN
July 5, 2011
MALARVIZHI Vs. POOVALINGAM
August 10, 2011
MALATHI BRICK INDUSTRY Vs. CHIEF SECRETARY GOVERNMENT OF PUDUCHERRY
February 4, 2011
MALATHI KANNAN Vs. MARKADARASI CHIT FUNDS MADRAS LTD
March 7, 2011
MALINI Vs. MRS GUNAVATHY
June 1, 2011
MALINI Vs. GUNAVATHY
June 13, 2011
MALLA NAICKER ALIAS SINGARI Vs. JEEVA MINOR
August 8, 2011
MALLIGA Vs. STATE OF TAMIL NADU
February 23, 2011
MALLIGA JANET Vs. DISTRICT EDUCATIONAL OFFICER KUTCHERY ROAD
September 12, 2011
MALLIKA Vs. V ASHOK KUMAR
August 19, 2011
MALLIKA TRADERS, REP. BY ITS PROPRIETRIX MALLIKA Vs. THE DEPUTY COMMERCIAL TAX OFFICER
August 22, 2011
MAMTHAKUMARI Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT
March 9, 2011
MAN TECH CO Vs. DEPUTY COMMERCIAL TAX OFFICER
March 23, 2011
MANAGEMENT Vs. PRESIDING OFFICER, LABOUR COURT, CUDDALORE, V SEKAR
September 19, 2011
MANAGEMENT Vs. A SUBRAMANIAM
November 10, 2011
MANAGEMENT Vs. PRESIDING OFFICER
December 21, 2011
MANAGEMENT Vs. SULOCHANA
January 31, 2011
MANAGEMENT Vs. PRESDING OFFICER LABOUR COURT
January 27, 2011
MANAGEMENT Vs. APPELLATE AUTHORITY UNDER SECTION 41 OF TAMIL NADU SHOPS AND ESTABLISHMENTS ACT
August 2, 2011
MANAGEMENT BALMER LAWRIE AND CO LTD Vs. STATE OF TAMIL NADU
August 26, 2011
MANAGEMENT BY MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. ABDUL LATHEEF
July 8, 2011
MANAGEMENT COIMBATORE DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. N SOMASUNDARAM
June 24, 2011
MANAGEMENT COIMBATORE DISTRICT CONSUMER CO OPERATIVE WHOLESALE STORES LTD Vs. PRESIDING OFFICER
January 19, 2011
MANAGEMENT E 1217 KATTUMANNARKOIL CO OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. PRESIDING OFFICER
September 19, 2011
MANAGEMENT HTL LIMITED Vs. PRESIDING OFFICER SECOND ADDITIONAL LABOUR COURT
January 11, 2011
MANAGEMENT INDIA CEMENT LTD Vs. CEMENT AND QUARRY WORKERS UNION REP BY ITS GENERALSECRETARY
September 14, 2011
MANAGEMENT IRUDHUKOTTAI PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY LTD Vs. PRESIDING OFFICER LABOUR COURT SALEM
August 9, 2011
MANAGEMENT KATTUMANNARKOIL CO OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. PRESIDING OFFICER LABOUR COURT
September 19, 2011
MANAGEMENT M S ALMECH ENTERPRISES COIMBATORE Vs. CONTROLLING AUTHORITY
April 18, 2011
MANAGEMENT MALAYSIAN AIRLINES Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
January 11, 2011
MANAGEMENT MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
February 2, 2011
MANAGEMENT MARIS GARDENS VANIAR ESTATE A DIVISION YERCAUD SALEM DISTRICT Vs. PRESIDING OFFICER LABOUR COURT SALEM
July 20, 2011
MANAGEMENT MURALI WOMEN MILK PRODUCERS COOPERATIVE SOCIETY LTD Vs. C SHANMUGASUNDARAM
August 18, 2011
MANAGEMENT OF A R C RETRADING COMPANY P LTD TRANSPORTS Vs. PRESIDING OFFICER LABOUR COURT
July 29, 2011
MANAGEMENT OF ALPHA HELICAL PUMPS Vs. PRESIDING OFFICER OF LABOUR COURT
September 12, 2011
MANAGEMENT OF ALPHA INSTRUMENTS Vs. ENFORCEMENT OFFICER EMPLOYEES PROVIDENT FUND ORGANISATION
June 7, 2011
MANAGEMENT OF ALPHA INSTRUMENTS Vs. ENFORCEMENT OFFICER AND ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION
June 7, 2011
MANAGEMENT OF BEST AND CROMPTON ENGINEERING LIMITED Vs. A M SEKAR
June 6, 2011
MANAGEMENT OF BINNY LTD B AND C MILLS CHENNAI Vs. PRESIDING OFFICER CHENNAI
August 18, 2011
MANAGEMENT OF CAMBODIA MILLS Vs. PRESIDING OFFICER
January 12, 2011
MANAGEMENT OF CAMBODIA MILLS Vs. PRESIDING OFFICER
February 28, 2011
MANAGEMENT OF CHEMECH ENGINEERS P LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
August 25, 2011
MANAGEMENT OF CHEMPLAST SANMAR LIMITED Vs. PRESIDING OFFICER LABOUR COURT SALEM
September 16, 2011
MANAGEMENT OF CHITHODE FARMERS SERVICE CO-OPERATIVE SOCIETY LIMITED Vs. LABOUR COURT SALEM
September 14, 2011
MANAGEMENT OF COIMBATORE DISTRICT CENTRAL COOPERATIVE BANK LTD Vs. PRESIDING OFFICER
July 8, 2011
MANAGEMENT OF DHARMAPURI CO OPERATIVE TOWN BANK LTD Vs. P SHANMUGHAM
August 30, 2011
MANAGEMENT OF ELGI EQUIPMENTS LIMITED Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
August 17, 2011
MANAGEMENT OF FUTURA POLYESTERS LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
July 28, 2011
MANAGEMENT OF HINDUJA FOUNDRIES LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
June 6, 2011
MANAGEMENT OF HIRSCH WATCH STRAPS P LTD Vs. PRESIDING OFFICER
June 7, 2011
MANAGEMENT OF HOTEL PRATAP PLAZA Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
July 27, 2011
MANAGEMENT OF HYDRO CHAINS P LTD Vs. PRINCIPAL LABOUR COURT
September 16, 2011
MANAGEMENT OF K-26 VADAKKUPUDUPALAYAM PRIMARY AGRICULTURAL CO OP BANK LTD Vs. CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY/ ASSISTANT COMMISSIONER OF LABOUR
February 10, 2011
MANAGEMENT OF KALEESWARAR MILLS Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
March 3, 2011
MANAGEMENT OF KALLAKURICHI CO-OP SUGAR MILLS LTD Vs. PRESIDING OFFICER, LABOUR COURT, CUDDALORE AND C FRANCIS
October 31, 2011
MANAGEMENT OF KANCHEEPURAM MURUGAN SILK WEAVERS CO OPERATIVE PRODUCTION AND SALES SOCIETY LIMITED Vs. PRESIDING OFFICER
October 20, 2011
MANAGEMENT OF KULASEKARAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK LIMITED Vs. PRESIDING OFFICER, LABOUR COURT AND K MUTHAIYAN
March 30, 2011
MANAGEMENT OF KUMAR MEDICAL CENTRE, REP BY ITS PROPRIETOR P KUMARASWAMY Vs. EMPLOYEES STATE INSURANCE CORPORATION REP BY ITS ASSISTANT DIRECTOR
August 25, 2011
MANAGEMENT OF KUPPUSWAMY SASTHRI RESEARCH INSTITUTE Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT
June 24, 2011
MANAGEMENT OF KUTTY FLUSH DOORS AND FURNITURE CO P LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
July 21, 2011
MANAGEMENT OF LINGAM PRESS Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
June 7, 2011
MANAGEMENT OF M S A M SEKAR AND COMPANY Vs. B USHA
February 7, 2011
MANAGEMENT OF M S ASIAN BEARINGS LTD Vs. PRESIDING OFFICER
July 15, 2011
MANAGEMENT OF M S CHIDAMBARAM SHIPCARE PVT LTD Vs. PRESIDING OFFICER
April 12, 2011
MANAGEMENT OF M S K T SPINNING MILLS PRIVATE LTD Vs. DEPUTY COMMISSIONER OF LABOUR SALEM APPELLATE AUTHORITY UNDER THE TAMIL NADU PAYMENT OF SUBSISTENCE ALLOWANCE ACT
July 21, 2011
MANAGEMENT OF M S MATHESON BOSANQUET ENTERPRISES LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
September 27, 2011
MANAGEMENT OF M S VIJAYA HOSPITAL Vs. PRESIDING OFFICER
August 4, 2011
MANAGEMENT OF MADURAI EAST SARVODAYA SANGH Vs. S GIRIJA AND ORS
January 28, 2011
MANAGEMENT OF MAGUS CUSTOMER DIALOG PRIVATE LIMITED Vs. DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
February 15, 2011
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION LTD Vs. P THANIKACHALAM
August 19, 2011
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER
July 14, 2011
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION LTD Vs. S GNANAMURTHY
April 26, 2011
MANAGEMENT OF MURUGALLI ESTATE Vs. DEPUTY COMMISSIONER OF LABOUR
August 12, 2011
MANAGEMENT OF NEW STANDARD ENGINEERING Vs. PRINCIPAL LABOUR COURT CITY CIVIL COURT BUILDINGS
August 12, 2011
MANAGEMENT OF PRIMARY AGRICULTURAL CO OP BANK LTD Vs. CONTROLLING AUTHORITY
February 10, 2011
MANAGEMENT OF REYNOLDS PENS INDIA PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 7, 2011
MANAGEMENT OF ROCA BATHROOM PRODUCTS PVT LTD Vs. PRESIDING OFFICER LABOUR COURT VELLORE
October 20, 2011
MANAGEMENT OF RSL INDUSTRIES Vs. PRESIDING OFFICER
July 22, 2011
MANAGEMENT OF SAKTHI AUTO ANCILLARY PRIVATE LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
September 12, 2011
MANAGEMENT OF SGS INDIA LTD CHENNAI Vs. PRESIDING OFFICER CHENNAI
June 14, 2011
MANAGEMENT OF SRI LAKSHMI SUDARSANA INDUSTRY NARASINGAMPATTI MELUR TALUK MADURAI DISTRICT Vs. PRESIDING OFFICER LABOUR COURT MADURAI
June 1, 2011
MANAGEMENT OF SRI NATARAJA CERAMIC & CHEMICALS INDU Vs. PRESIDING OFFICER, LABOUR COURT
December 10, 2011
MANAGEMENT OF SRIHARI MILLS PVT LTD Vs. PRESIDING OFFICER
August 4, 2011
MANAGEMENT OF SUNDARAM INDUSTRIES LTD Vs. INDUSTRIAL TRIBUNAL
February 28, 2011
MANAGEMENT OF TAMIL NADU CO OP MILK PRODUCERS ASSOCIATION LTD Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT
September 13, 2011
MANAGEMENT OF THE SALEM TEXTILES LIMITED Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
February 15, 2011
MANAGEMENT OF TOGETHER TEXTILE MILLS INDIA PRIVATE LTD Vs. PRESIDING OFFICER
November 9, 2011
MANAGEMENT OF V G P GOLDEN BEACH RESORTS LTD CHENNAI Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CHENNAI
March 10, 2011
MANAGEMENT OF W S INDUSTRIES INDIA LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER PDC
June 7, 2011
MANAGEMENT PRESIDENT KEEZHPERUMANALLUR PANCHAYAT Vs. THIRU D SUBRAMANI
January 3, 2011
MANAGEMENT RAMANATHAPURAM DISTRICT CO OPERATIVE SPINNING MILLS Vs. PRESIDING OFFICER
June 20, 2011
MANAGEMENT RANIPET LEATHER FINISHING PRIVATE LTD Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT
July 20, 2011
MANAGEMENT S 1693 D PERUMALPALAYAM PRIMARY AGRICULTURAL CO OPERATIVE BANK SALEM DISTRICT Vs. LABOUR COURT SALEM
March 1, 2011
MANAGEMENT SALEM CO OP SPINNING MILLS THROUGH ITS SALEM Vs. PRESIDING OFFICER LABOUR COURT SALEM
September 7, 2011
MANAGEMENT SOUTH INDIA STEEL CORPORATION Vs. PRESIDING OFFICER
June 20, 2011
MANAGEMENT SP SPL 30 SRIVILLIPUTHUR PRIMARY AGRICULTURAL COOPERATIVE BANK Vs. APPELLATE AUTHORITY UNDER THE TAMILNADU SHOPS AND ESTABLISHMENT ACT
January 22, 2011
MANAGEMENT ST JOSEPH S HIGH SCHOOL Vs. ANTONY CHANDRABOSE
October 31, 2011
MANAGEMENT ST MARYS HOSPITAL SALEM Vs. R SITTHAYI
March 4, 2011
MANAGEMENT STATE TRANSPORT CORPORATION LTD Vs. PROCEEDINGS OFFICER
July 22, 2011
MANAGEMENT T I DIAMOND CHAIN LIMITED Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT CHENNAI
December 15, 2011
MANAGEMENT TAMIL NADU GOVERNMENT TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
January 5, 2011
MANAGEMENT TAMIL NADU STATE TRANPORT CORPORATION KUMBAKONAM DIVISION III LTD Vs. S VENKATRAMAN
February 22, 2011
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND
April 25, 2011
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT AND P PITCHAI
April 11, 2011
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. COMMISSIONER OF LABOUR
November 12, 2011
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LTD VIRUDHUNAGAR Vs. JOINT COMMISSIONER OF LABOUR TEYNAMPET CHENNAI
July 1, 2011
MANAGEMENT TAMILNADU COOPERATIVE MARKETING FEDERATION LTD Vs. V GUNASEKARAN
August 2, 2011
MANAGEMENT TAMILNADU STATE TRANSPORT CORPORATION (MADURAI DIVISION III) LIMITED Vs. JOINT COMMISSIONER OF LABOUR (CONCILIATION) AND K SOBITHARAJ
January 22, 2011
MANAGEMENT THE TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION II LTD Vs. PRESIDING OFFICER LABOUR COURT SALEM
September 15, 2011
MANAGEMENT VASAMBADI ESTATE Vs. REVENUE DIVISIONAL OFFICER
August 2, 2011
MANAGEMENT, AGRICULTURAL COLLEGE AND RESEARCH INSTITUTE, TAMIL NADU AGRICULTURAL UNIVERSITY Vs. INSPECTOR OF LABOUR, LABOUR DEPARTMENT
July 19, 2011
MANAGEMENT, S P (SPL) 30 SRIVILLIPUTHUR PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD Vs. APPELLATE AUTHORITY UNDER TAMILNADU PAYMENT OF SUBSISTENCE ALLOWANCE ACT; AUTHORITY UNDER THE TAMILNADU PAYMENT OF SUBSISTENCE ALLOWANCE ACT,(ASSISTANT COMMISSIONER OF LABOUR) AND R PERUMAL
January 28, 2011
MANAGEMENT, SP SPL 90 VISWANATHAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD Vs. S RADHAKRISHNAN
November 11, 2011
MANAGEMENT, SPECIAL OFFICER Vs. ASSISTANT COMMISSIONER OF LABOUR AND M NAGARAJAN, S/O MARIAPPAN, V SALVARPATTI
August 3, 2011
MANAGEMENT, T T 15, TAMIL NADU ELECTRICITY BOARD EMPLOYEES CO-OPERATIVE THRIFT AND CREDIT SOCIETY LTD Vs. PRESIDING OFFICER, LABOUR COURT, TIRUNELVELI AND B NAARAMBU NATHAN
November 11, 2011
MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION, (KUMBAKONAM) LTD Vs. JOINT COMMISSIONER OF LABOUR (CONCILIATION), D M S COMPOUND AND ORS
January 28, 2011
MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION, (KUMBAKONAM) LTD , Vs. JOINT COMMISSIONER OF LABOUR
October 28, 2011
MANAGEMENT, TAMILNADU STATE TRANSPORT COR Vs. JOINT COMMI OF LABOUR
December 13, 2011
MANAGEMENT, TAMINADU STATE TRANSPORT COR Vs. G RAMANATHAN
December 1, 2011
MANAGEMENT, TIRUNELVELI SPECIAL 31 K MANIYACHI PRIMARY AGRICULTURE CO-OPERATIVE BANK LTD , K MANIYACHI, KOVILPATTI, TUTICORIN DISTRICT Vs. LABOUR COURT, TIRUNELVELI AND S KOMBIAH
November 11, 2011
MANAGEMENT, TN SPL 123-MAHENDRAVADI PRIMARY AGRICULTURAL COOP BANK LIMITED, MAHENDRAVADI, MARUTHANKINAR POST, SANKARANKOVIL TALUK, TIRUNELVELI DISTRICT Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES, DISTRICT COLLECTOR, COLLECTORS OFFICE, KOKKIRAKULAM
November 11, 2011
MANAGEMENT, VISWANATHAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. AUTHORITY UNDER TAMIL NADU PAYMENT OF SUBSISTENCE ALLOWANCE ACT
April 8, 2011
MANAGEMENT,A .2295, MADURAI CO-OP.PRINTING WORKS LTD Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT
December 20, 2011
MANAGER CURIO Vs. SECRETARY CURIO CENTRE WORKERS UNION
June 22, 2011
MANAGER LOCAL OFFICE SALEM ESI CORPORATION SWARNAPURI SALEM Vs. M/S NARASUS COFFEE COMPANY SALEM
July 25, 2011
MANAGER M S BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. D MURUGESAN
January 11, 2011
MANAGER NATIONAL INSURANCE COMPANY LTD Vs. JANAKI
January 25, 2011
MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. R.SENTHAMARAI
September 30, 2011
MANAGER NEW INDIA ASSURANCE COMPANY LIMITED ARNI Vs. R SENTHAMARAI
August 1, 2011
MANAGER PANNIMEDE ESTATE Vs. RAMER
February 25, 2011
MANAGER PARK SIDE ESTATE Vs. APPELLATE AUTHORITY
February 1, 2011
MANAGER POKKUVARATHU KAZHAGA OOZHIER MUNNETRA SANGHAM Vs. GOVERNMENT OF TAMILNADU
October 18, 2011
MANAGER PRODUCTION MAINTENANCE TAMILNADU CO OPRATIVE MILK PRODUCERS FEDERATION LIMITED Vs. P E AMARAVATHI
January 28, 2011
MANAGER, CO-OP TEX THIRUTHURAIPOONDI Vs. SECRETARY CO-OP URBAN BANK LTD. THIRUTHURAIPOONDI
November 8, 2011
MANAGER,IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. G RAMESH
June 27, 2011
MANAGER,IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SELVAM
July 1, 2011
MANAGING DIRECTOR Vs. SHANTHADEVI
October 29, 2011
MANAGING DIRECTOR Vs. MINOR DEVI PRIYA
January 21, 2011
MANAGING DIRECTOR BHARAT SANCHAR NIGAM LIMITED NAMAKKAL Vs. V NAGARAJAN
September 9, 2011
MANAGING DIRECTOR HIGHLAND HOLIDAY HOMES PVT LTD Vs. SUBBULAKSHMI
April 9, 2011
MANAGING DIRECTOR HIGHLAND PARADE RESORT HIGHLAND HOLIDAY HOMES PVT LTD KODAIKANAL TALUK Vs. SUBBULAKSHMI
April 8, 2011
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION CHENNAI Vs. KURSHITH BEGAM
June 27, 2011
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. DURGA DEVI
February 23, 2011
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. SEETHA
March 18, 2011
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED CHENNAI Vs. K SURESH
January 11, 2011
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED CHENNAI Vs. PREMANAND
January 11, 2011
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. MEENAKSHIAMMAL
January 25, 2011
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD CHENNAI Vs. V MANGALAM
March 30, 2011
MANAGING DIRECTOR NEW MAN PRESS PRIVATE LIMITED Vs. PRESIDING OFFICER
July 22, 2011
MANAGING DIRECTOR TAMIL NADU STATE EXPRESS TRANSPORT CORPROATION LTD Vs. K SUNITHA
January 4, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. KALAISELVAN
February 14, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. B MUNUSAMY
April 5, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. G VAIKUNDAMOORTHY
August 30, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. ARUNACHALAM
August 30, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. JOHN @ JOHN BRITTO
October 29, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE Vs. K SHANMUGAM
June 29, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DHARMAPURI Vs. N SHANMUGAM
January 5, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DHARMAPURI Vs. ARUMUGAM
March 2, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION KANCHEEPURAM DISTRICT Vs. VAIJAYANTHIMALA
February 4, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION KARAIKUDI Vs. D YASOTHAI
October 12, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. RAJESWARI
March 1, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. S BEEMA
March 23, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. DEVIKA
February 14, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. MANJULA
January 20, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. LISY
March 1, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. PARVATHI
March 1, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED COIMBATORE Vs. MURTHY
March 8, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED COIMBATORE Vs. PRIYA
March 21, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED COIMBATORE Vs. K V AJEEZKUMAR ALIAS AZEE
April 25, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED KANCHEEPURAM Vs. A SARKKARAI
June 29, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED KUMBAKONAM Vs. CHITRAVEL
January 22, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED SALEM Vs. MARIAMMAL
March 31, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED TRICHY Vs. SAKTHIVEL
June 10, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED VILLUPURAM Vs. MURUGAN INJURED DUMB
February 10, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. Y SAGUNTHALA
February 3, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MURUGAN
February 14, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. VIDDYA ALIAS KANCHANA
February 14, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MINOR P SHANMUGAPRIYAN
February 22, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MINOR AYYANAR
January 7, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. DHANABAKKIAM
January 11, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. NAGAMALLI
March 2, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. V SUBRAMANIAYAN
March 23, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. VENKIDUPATHI
July 1, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD COIMBATORE DISTRICT Vs. ESWARAN
April 12, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD DHARMAPURI Vs. A RAMASAMY
April 27, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD ERODE Vs. K BALSUBRAMANIAM
June 30, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD KANCHEEPURAM Vs. L KARUNAKARAN
June 15, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD SALEM Vs. K ARUMUGAM
March 23, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD VEERAN ALAGAMUTHUKONE TRANSPORT Vs. DEIVANAI
December 13, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD VILLUPURAM Vs. SUBRAMANI
March 18, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM DIVISION II LTD Vs. P RAJA
March 28, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM LIMITED Vs. K CHINNUSAMY
January 18, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION I LTD Vs. USHA
April 19, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LTD Vs. PRESIDING OFFICER
August 30, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORTATION CORPORATION COIMBATORE Vs. C PONRAJ
March 31, 2011
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. CHENNNAIYYAN
April 12, 2011
MANAGING DIRECTOR, ARANTHANGAI CHEMICALS (P) LTD Vs. T R RAVI; PUBLIC INFORMATION OFFICER, TAMIL NADU POLLUTION CONTROL BOARD AND PRESIDING OFFICER, DISTRICT CONSUMER DISPUTES REDRESSAL FORUM
January 28, 2011
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. C RENGIAH
October 14, 2011
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. RAKKAMMAL AND ORS
March 2, 2011
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S JAYASEELAN JACOB AND ORS
November 8, 2011
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MINOR P SHANMUGAPRIYAN, NEXT FRIEND GUARDIAN, FATHER PALANIVEL AND ORS
February 22, 2011
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. GANESAN,; MATHESWARI AND BABI
April 20, 2011
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD SATHUVACHERI, VELLORE VERSUS S GOUSELYA Vs. S GOUSELYA
November 11, 2011
MANAGING DIRECTOR, TAMIL NADU TRANSPORT CORPORATION, MADURAI Vs. A RAMU ALIAS VEERANAN
November 15, 2011
MANAS AUTO COPIER MACHINE Vs. COMMISSIONER OF CUSTOMS
April 11, 2011
MANAS AUTO COPIER MACHINE Vs. COMMISSIONER OF CUSTOMS
January 25, 2011
MANAS AUTO COPIER MACHINE Vs. COMMISSIONER OF CUSTOMS
February 22, 2011
MANAS AUTO COPIER MACHINE Vs. COMMISSIONER OF CUSTOMS
March 16, 2011
MANAS AUTO COPIER MACHINE PAIDAPUR Vs. COMMISSIONER OF CUSTOMS
March 14, 2011
MANAS AUTO COPPIER MACHINE Vs. COMMISSIONER OF CUSTOMS
February 24, 2011
MANAS AUTO COPPIER MACHINE Vs. COMMISSIONER OF CUSTOMS
April 12, 2011
MANAS AUTO COPPIER MACHINE Vs. COMMISSIONER OF CUSTOMS
April 26, 2011
MANASA IMPEX SERVICES Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL CHENNAI
July 15, 2011
MANAVALA NAICKER Vs. JANARDHANAM
June 13, 2011
MANGAPURAM HOUSING PLOTS OWNERS WELFARE ASSOCIATION MANGAPURAM HOUSING PLOTS OWNERS WELFARE ASSOCIATION Vs. SECRETARY, DEPARTMENT OF ROAD TRANSPORT AND HIGHWAYS
August 5, 2011
MANI Vs. STATE BY FOREST RANGE OFFICER
April 20, 2011
MANI Vs. THANGARAJ
July 22, 2011
MANI Vs. CHINNATHAMBI GOUNDER DECEASED
August 26, 2011
MANI Vs. N RADHAKRISHNAN
January 18, 2011
MANI @ VEERAPATHIRAN Vs. STATE REP BY THE STATION HOUSE OFFICER BAHOUR POLICE STATION PUDUCHERRY
August 24, 2011
MANICKAM Vs. CHINNASAMY
July 28, 2011
MANICKAM Vs. RAHAMATH BEEVI
March 17, 2011
MANICKAM Vs. DISTRICT COLLECTOR PERAMBALUR TAMIL NADU
November 3, 2011
MANICKAM Vs. STATE BY INSPECTOR OF POLICE
January 3, 2011
MANICKAMMAL Vs. C BALU
January 5, 2011
MANICKAMMAL Vs. MALLIGA
April 21, 2011
MANICKAVEL Vs. STATE OF TAMIL NADU
April 6, 2011
MANIKANDAN Vs. NADAN ALIAS GNANAMUTHU
January 27, 2011
MANIKANDAN Vs. STATE
February 22, 2011
MANIKANTAN Vs. CHOCKALINGAM PILLAI
February 22, 2011
MANIPAL SOWBHAGYA NIDHI LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION, REGIONAL OFFICE, MADURAI
September 8, 2011
MANIVANNAN Vs. THENMOZHI
April 18, 2011
MANIVELAN Vs. JOTHIMANI
July 22, 2011
MANJULA Vs. STATE BY THE COMMISSIONER OF POLICE TIRUNELVELI CITY TIRUNELVELI DISTRICT
July 4, 2011
MANJULA JOTHI Vs. B KANNAMMAL
July 22, 2011
MANJUNATHAN Vs. ELIZABETH
January 20, 2011
MANOHARAN Vs. NAGALADI INVESTMENTS REP BY ITS PARTNER
October 31, 2011
MANONMANI AND V SEKARAN Vs. N A T SUDHAKAR
June 21, 2011
MANORAMA AKKINENI Vs. JANAKIRAMAN GOVINDARAJAN
March 30, 2011
MANSUR ALI AND ORS Vs. STATE AND ORS
December 23, 2011
MARAGATHAM RAJAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
June 21, 2011
MARAPPA GOUNDER Vs. CHENNIMALAI GOUNDER
September 6, 2011
MARATHON ELECTRIC PVT LTD Vs. DEVIE AND CO
February 1, 2011
MARI ALIAS KALA MARI Vs. STATE REP BY SUB-INSPECTOR OF POLICE
January 21, 2011
MARIA JOSEPH MICHAEL RAJ S Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI
March 25, 2011
MARIA LOUIS AND MARIA AROKIAM Vs. INNASIMUTHU
October 19, 2011
MARIA PRAJSH TEACHER TRAINING INSTITUTE PARIMALA MEMORIAL EDUCATIONAL AND CHARITABLE TRUST Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING COLLEGE; DIRECTOR OF GOVERNMENT EXAMINATIONS COLLEGE AND PRINCIPAL DISTRICT INSTITUTE OF EDUCATION AND TRAINING
March 17, 2011
MARIAMMAL Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI
November 30, 2011
MARIAMMAL Vs. SELLAVEL
June 6, 2011
MARIAPPAN Vs. STATE BY THE SUB INSPECTOR OF POLICE
March 17, 2011
MARIMUTHAMMAL Vs. STATE OF TAMIL NADU
August 1, 2011
MARITIME INSTITUTE ASSOCIATION Vs. INDIAN MARITIME UNIVERSITY
June 23, 2011
MARIYAMMAL Vs. S MARIYAPPAN
January 25, 2011
MARK SALES CORPORATION Vs. COMMISSIONER OF CUSTOMS
March 10, 2011
MARKS SALES CORPORATION Vs. COMMISSIONER OF CUSTOMS
April 29, 2011
MARSHAL POWER AND TELECOM INDIA LIMITED Vs. CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION
March 17, 2011
MARUTHAI Vs. VISALAKSHI AMMAL
January 19, 2011
MARUTHAIAH Vs. SPECIAL OFFICER/CO-OP SUB REGISTRAR TIRUCHY
February 17, 2011
MARUTHAMUTHU Vs. PONNI SUGARS (ERODE) LIMITED
August 10, 2011
MARUTHI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
February 28, 2011
MARUTHI TEX PRINT AND PROCESSORS PVT LIMITED Vs. CUSTOMS
August 10, 2011
MARVEL PARAMPARIYAM RESIDENCE WELFARE ASSOCIATION Vs. MEMBER SECRETARY TOWN AND COUNTRY PLANNING
June 14, 2011
MARY Vs. VASANTHAKUMARI
January 21, 2011
MARY JENITTA Vs. COMMISSIONER OF POLICE
October 12, 2011
MATHESON BOSANQUET ENTERPRISES LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE AND R SURESH SHANKAR
September 27, 2011
MATHIAZHAGAN Vs. TEACHERS RECRUITMENT BOARD
February 4, 2011
MATHIVANAN Vs. SHANMUGAM ALIAS S MURUGAN
December 21, 2011
MATRIX LABORATORIES LIMITED Vs. F HOFFMAN LA ROCHE LTD
December 1, 2011
MAVATTA BUS URIMAIYALARGAR SANGAM POLLACHI Vs. REGIONAL TRANSPORT AUTHORITY POLLACHI AT COIMBATORE
June 8, 2011
MAXWORTH ORCHARDS (INDIA) LTD Vs. B RAVI BABU AND ORS
June 8, 2011
MAXWORTH ORCHARDS INDIA LIMITED Vs. SAROJ RAMAKRISHNAN
September 5, 2011
MAXX MOBILINK PVT LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
April 20, 2011
MAYA AZHAGAR Vs. THANGIAH
April 5, 2011
MAYAKRISHNAN Vs. M THANGESWARI AND MUTHURATHI
March 9, 2011
MAYIL TRADERS Vs. THIYAGARAJAN
May 19, 2011
MAYILA Vs. STATE BY INSPECTOR OF POLICE
April 29, 2011
MCNALLY BHARAT ENGINEERING COMPANY LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER
March 21, 2011
MEDTECH PRODUCTS LTD Vs. STATE OF TAMIL NADU
September 12, 2011
MEENA Vs. DISTRICT COLLECTOR, THIRUCHIRAPPALLI DISTRICT, MINORITIES WELFARE OFFICER, DISTRICT SCHEDULED CASTES AND SCHEDULED TRIBES WELFARE OFFICER, PUBLIC INFORMATION OFFICER/ASSISTANT DIRECTOR
December 23, 2011
MEENA HEALTH CARE P LTD Vs. STATE
November 16, 2011
MEENAKSHI SUNDARAM Vs. COMMISSIONER SIVAGANGAI MUNICIPALITY
June 13, 2011
MEENAKSHISUNDARAM TEXTILES Vs. VALLIAMMAL TEXTILES LTD
March 7, 2011
MEERA UDAYSHANKER Vs. UNION OF INDIA
July 8, 2011
MEGA WELD TECHNOLOGIES Vs. TAMIL NADU SALES TAX APPELLATE
January 10, 2011
MEGANATHA NAIDU Vs. VISHNU
February 23, 2011
MEHBOOB JANI Vs. VIMALCHAND
January 28, 2011
MEKKAMANDAPAM PRIMARY AGRICULTURAL COOPERATIVE BANK LTD Vs. T CHELLAM AND ASSISTANT COMMISSIONER OF LABOUR, TRIVANDRUM ROAD, PALAYAMKOTTAI, TIRUNELVELI DISTRICT
December 9, 2011
MELCHIZEDEC Vs. JOHNSON APPADURAI
March 15, 2011
MELVIN JAYARAJAN Vs. DISTRICT SUPERINTENDING OFFICER, KANYAKUMARI DISTRICT, NAGERCOIL AND ANR.
August 4, 2011
MEMBER SECRETARY Vs. JVS EDUCATIONAL TRUST, REP BY ITS TRUSTEE C. MEENAKSHI SUNDARAM
July 19, 2011
METAL IMPEX Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
April 18, 2011
METROPOLITAN TRANSPORT CORPORATION CHENNAI DIVISION LTD Vs. D SHANTHI
November 4, 2011
METROPOLITAN TRANSPORT CORPORATION LTD Vs. E ANNAMMAL
April 12, 2011
METROPOLITAN TRANSPORT CORPORATION OOZHIAR PROGRESSIVE UNION Vs. GOVERNMENT OF TAMIL NADU
March 25, 2011
MICROMAX INFORMATICS LTD Vs. ASSISTANT COMMISSIONER CT
April 6, 2011
MIDLAND THEATRES Vs. ASSISTANT COMMISSIONER OF INCOME TAX CITY CIRCLE V INV
September 27, 2011
MILLENNIUM PETROLEUM LTD Vs. COMMERCIAL TAX OFFICER
April 21, 2011
MINCORE RESOURCES P LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX COMPANY CIRCLE IV 3
March 29, 2011
MINCORE RESOURCES P LIMITED Vs. ASSISTANT COMMISSIONER
March 9, 2011
MINOR ADITHYA Vs. SPECIAL DISTRICT REVENUE OFFICER
December 2, 2011
MINOR B ABINASH Vs. STATE OF TAMILNADU
February 7, 2011
MINOR B ABINASH Vs. STATE OF TAMIL NADU
November 21, 2011
MINOR K IYYAPPAN Vs. BRANCH MANAGER PUNJAB NATIONAL BANK
March 28, 2011
MINOR MARUTHUPANDI S/O PANDIAN POOJARI Vs. SEETHALAKSHMI W/O PANDIAN POOJARI
July 28, 2011
MINOR PRATHIBA Vs. UNION TERRITORY OF PUDUCHERRY
June 21, 2011
MINOR R SATHISHKUMAR Vs. PRINCIPAL KRISHNASAMY MEMORIAL POLYTECHNIC COLLEGE S KUMARAPURAM
April 9, 2011
MIPALLOY Vs. DIRECTOR DIRECTORATE OF TOWN AND COUNTRY PLANNING
March 7, 2011
MIRTHUBASINI Vs. EASWARAMURTHY
August 5, 2011
MISS KAJAL AGGARWAL Vs. MANAGING DIRECTOR M/S V V D AND SONS P LTD
December 22, 2011
MITTAL CREATIONS Vs. ASSISTANT COMMISSIONER OF CUSTOMS (EXPORTS)
June 22, 2011
MODERN DIGITECH MEDIA LIMITED Vs. K P RAVICHANDRAN PROPRIETOR M/S MOVIE LAND
December 13, 2011
MODI TRADERS, R C GARG Vs. ASSISTANT COMMISSIONER
February 17, 2011
MOHAMED ABUBUCKER SITHICK Vs. STATE REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE
December 23, 2011
MOHAMED ALI JINNAH Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
November 21, 2011
MOHAMED ILIYAS USMANI Vs. STATE
September 6, 2011
MOHAMED MUJEEBUR RAHMAN Vs. STATE OF TAMIL NADU
June 6, 2011
MOHAMMED ABDUR RAHEEM Vs. STATE BANK OF INDIA
July 14, 2011
MOHAMMED FAROOK Vs. GULSUM BIBI
August 18, 2011
MOHAMMED HANEEF Vs. SHANKARRAJ
June 13, 2011
MOHAMMED IBRAHIM Vs. ANNAVASAL PANCHAYAT UNION
December 13, 2011
MOHAMMED MUSTAFA Vs. PRINCIPAL DISTRICT JUDGE (CO-OPERATIVE TRIBUNAL) NAGERCOIL AND DEPUTY REGISTRAR OF CO-OP SOCIETIES
June 29, 2011
MOHAMMED OMAR Vs. CHAIRPERSON THE APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE NEW DELHI
February 3, 2011
MOHAMMED SAUD SOLE PROPRIETOR M S NAVIGATOR SHIP SUPPLIES CHENNAI Vs. GARUDA CATERING COMPANY PVT LTD
November 14, 2011
MOHAMMED ZUBAIR FAUZAL AWAM Vs. STATE BY THE INSPECTOR OF POLICE CRIME
March 3, 2011
MOHAN Vs. NATCHIAMMAL; BALASUNDARAM; SURESH
August 5, 2011
MOHAN RAJ Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU MUNICIPAL ADMINISTRATION
March 10, 2011
MOHANAMBAL Vs. ANNADURAI
February 9, 2011
MOHANAVEL, SATHIASEELAN Vs. MURUGANANDHAM, MAHALAKSHMI, V VENUGOPAL
August 23, 2011
MOHANRAJ Vs. S JAYALALITHA
December 20, 2011
MOHIDEEN PITCHAI Vs. SALIM
December 23, 2011
MOOKAMBIGA SPINNING MILLS LTD Vs. COMMERCIAL TAX OFFICER
January 6, 2011
MOOKAMMAL Vs. EXECUTIVE OFFICER, A VALLALAPATTI TOWN PANCHAYAT, A VALLALAPATTI
October 21, 2011
MOOKAN Vs. M/S. KOTI ORTHOPETIC AND TRAUMA CARE SPECIALITY HOSPITAL CHAIRMAN CHIDAMBARAM STREET
January 20, 2011
MOORTHY Vs. INSPECTOR OF POLICE
February 25, 2011
MOORTHY Vs. GOVINDARAJ
June 8, 2011
MOORTHY Vs. MANAGALAMMAL
April 27, 2011
MOSES GOVINDANARAYANAN Vs. SECRETARY TO GOVERNMENT CHENNAI
March 21, 2011
MR Y Vs. SECRETARY TO THE GOVERNMENT
January 4, 2011
MU MUTHEIAH Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST AND CONSERVATOR OF FORESTS
June 10, 2011
MUBARACK Vs. STATE BY INSPECTOR OF POLICE
January 27, 2011
MUKKALATHOR SANGA ABIVIRUTHI ELEMENTARY SCHOOL Vs. TAHSILDAR
July 4, 2011
MUKUNDAN REAL ESTATE AND FLAT SALES PROMOTERS Vs. POOAMMAL
September 16, 2011
MULTI TEC TRADING CORPORATION Vs. COMMERCIAL TAX OFFICER (ENFORCEMENT WING)
June 28, 2011
MUMMATHAM POTRUM ATHILINGA VINAYAGAR THIRUKOIL TRUST Vs. TAMIL NADU HOUSING BARD
April 26, 2011
MUMTAJ Vs. K P RAMASAMY GOUNDER
March 10, 2011
MUNIAMMAL Vs. PANEENDARA REDDY CHAIRMAN
September 30, 2011
MUNIAMMAL Vs. ASHOK DOHRA I A S THE CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD
April 28, 2011
MUNIAMMAL @ CHINNAMMAL Vs. RAJAMMAL (DIED), VASANTHA, CHINNADURAI AND MIKKANIAMMAL
June 30, 2011
MUNIAPPAN Vs. M D K THAMBIDURAI
February 8, 2011
MUNIRAJ Vs. INSPECTOR OF POLICE PANCHAPALLI POLICE STATION KRISHNAGIRI DISTRICT
March 23, 2011
MUNIRATHNAMMA Vs. SAROJA
September 20, 2011
MUNIYAMMAL THIRUVADI Vs. TAHSILDAR, ETTAYAPURAM TALUK, TALUK OFFICE
December 20, 2011
MUNUSAMY Vs. JAMES VINCENT
February 22, 2011
MUNUSAMY Vs. VENGADACHALAM
January 7, 2011
MUPPIDATHI Vs. CHIEF ENGINEER NON CONVENTIONAL ENERGY SOURCES TAMILNADU ELECTRICITY BOARD CHENNAI
November 17, 2011
MURA GENTS Vs. COMMERCIAL TAX OFFICER ENFORCEMENT MANNARGUDI TIRUVARUR DISTRICT
February 28, 2011
MURSHETHA PARVEEN AND SHIEKA VAZIRA Vs. DISTRICT COLLECTOR, THENI DISTRICT, THENI, TAHSILDAR, BODINAIAKANOOR, THENI DISTRICT, S SANNASI
November 14, 2011
MURTHY HOSIERY MILLS Vs. STATE BANK OF INDIA
April 7, 2011
MURUGA UDAYAR DIED Vs. THIRUMALAI ENTERPRESES PARTNERSHIP FIRM
June 10, 2011
MURUGAIYAN ALIAS SUBRAMANIAN Vs. DHANASEKARAN
July 19, 2011
MURUGAMMAL, ARASAMMAL Vs. ARULMIGU SUBRAMANIYA TEMPLE
October 19, 2011
MURUGAN Vs. STATE BY INSPECTOR OF POLICE
March 18, 2011
MURUGAN Vs. SPECIAL COMMISSIONER OF REVENUE ADMINISTRATION
January 24, 2011
MURUGAN Vs. STATE
February 14, 2011
MURUGAN Vs. STATE
November 2, 2011
MURUGAN IDLI SHOP Vs. M/S SRI MURUGAN IDLI SHOP OPPOSITE LIONS CLUB VISAGAPTTINAM
August 3, 2011
MURUGANANTHAM Vs. STATE HUMAN RIGHTS COMMISSION TAMILNADU
February 2, 2011
MURUGAYEE DEAD REP BY HER LR MEENAKSHI Vs. SUGUNA SAMBANDAM
July 14, 2011
MURUGESA GOUNDER Vs. BRINDHAVATHI AMMAL
February 17, 2011
MURUGESAN Vs. SPECIAL TAHSILDAR JAYANKONDAM LIGNITE POWER PROJECT
April 26, 2011
MURUGESAN ALIAS CHINNAPPA Vs. SAROJA AMMAL
January 11, 2011
MURZBAN F SHROFF Vs. T C GOPALAKRISHNAN
August 29, 2011
MUSLIM EDUCATIONAL ASSOCIATION OF SOUTH INDIA TRUST Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
August 12, 2011
MUTHU Vs. STATE
June 20, 2011
MUTHU Vs. M DURAI
June 17, 2011
MUTHU ALIAS JAYAKUMAR Vs. STATE OF TAMIL NADU
February 17, 2011
MUTHU RATHINA ARANGAM MATRICULATION SCHOOL Vs. GOVERNMENT OF PONDICHERRY
January 4, 2011
MUTHUCHAMY Vs. SPECIAL TAHSILDAR, ADI-DRAVIDAR WELFARE DEPARTMENT DEVALROTTAI SIVAGANGAI DISTRICT
June 21, 2011
MUTHUKRISHNAN Vs. STATE BY INSPECTOR OF POLICE
September 15, 2011
MUTHUKUMARAPILLAI Vs. DIRECTOR OF COLLEGIATE EDUCATION CHENNAI
August 25, 2011
MUTHULAKSHMI Vs. DISTRICT COLLECTOR
August 4, 2011
MUTHUMALAI Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT, TIRUNELVELI
November 1, 2011
MUTHUMEENA Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF CO-OPERATION, FOOD AND CONSUMER PROTECTION, SECRETARIAT
September 12, 2011
MUTHUPANDI Vs. STATE BY THE INSPECTOR OF POLICE
January 4, 2011
MUTHURAMA KRISHNAN Vs. STATE OF TAMIL NADU
December 14, 2011
MUTHURAMALINGAM Vs. THANGACHAMY
November 24, 2011
MUTHURAMAN Vs. ANURADHA
July 15, 2011
MUTHUSAMY Vs. RAMASAMY GOUNDER
October 28, 2011
MUTHUSAMY Vs. REVENUE DIVISIONAL OFFICER
March 7, 2011
MUTHUVEL Vs. PONNUSAMY
February 15, 2011
MUTHUVENKATASALAM Vs. BHASKARANE
September 28, 2011
N A A VIJAYARANI SAKUNTHALA ESTHER Vs. CHIEF EDUCATIONAL OFFICER
January 22, 2011
N ADIKESAVAN Vs. COMMISSIONER OF LAND ADMINISTRATION CHENNAI
April 7, 2011
N ALWAR Vs. GOVERNMENT OF TAMILNADU, REP BY SECRETARY TO GOVERNMENT
February 9, 2011
N ANBALAGAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
July 12, 2011
N ANGAPPAN Vs. STATE OF TAMIL NADU
February 23, 2011
N ARUN Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
November 29, 2011
N ASAITHAMBI Vs. DISTRICT COLLECTOR, REVENUE DIVISIONAL OFFICER AND THANGASAMY NADAR
May 11, 2011
N BAKTHAVACHALU Vs. SPECIAL DEPUTY COLLECTOR STAMPS CHENNAI
March 23, 2011
N BALAGURUMOORTHY Vs. S RAMASUNDARAM
September 7, 2011
N BALAKRISHNAN Vs. STATE OF TAMIL NADU
July 18, 2011
N BALARAJA BMC MEDICALS Vs. M/S THE CHEMIST AND DRUGGIST ASSOCIATION
September 29, 2011
N BALASUBRAMANIAM Vs. MRS D RAJESWARI
June 21, 2011
N C ALEXANDER Vs. CHIEF COMMISSIONER OF CUSTOMS
March 24, 2011
N C ALEXANDER Vs. CHIEF COMMISSIONER OF CUSTOMS
February 18, 2011
N C ALEXANDER Vs. COMMISSIONER OF CUSTOMS
January 24, 2011
N C ALEXANDER Vs. UNION OF INDIA
January 10, 2011
N C ALEXANDER Vs. SHRI ALOK SHUKLA I R S
January 12, 2011
N C ALEXANDER Vs. CHIEF COMMISSIONER OF CUSTOMS
March 1, 2011
N C ALEXANDER Vs. SHANTI SUNDARAM
March 10, 2011
N CHANDRA Vs. DISTRICT EDUCATIONAL OFFICER VIRUDHACHALAM
September 28, 2011
N CHINNAVAN Vs. MANAGEMENT DHARMAPURI DISTRICT CENTRAL COOPERATIVE BANK LTD
February 28, 2011
N DAKSHINAMURTHY Vs. MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION LTD CHENNAI
February 17, 2011
N DEVARAJ Vs. DISTRICT COLLECTOR TIRUVANNAMALAI
June 15, 2011
N DHARMALINGAM Vs. RETURNING OFFICER
April 1, 2011
N DHARMALINGAM Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
January 27, 2011
N DHARMARAJ Vs. STATE OF TAMIL NADU
July 6, 2011
N ELANGOVAN Vs. DISTRICT COLLECTOR TIRUPUR DISTRICT
January 20, 2011
N G RATHINASELVAN Vs. STATE OF TAMIL NADU
December 7, 2011
N GANESAN Vs. SENIOR REGIONAL MANAGER COIMBATORE
June 29, 2011
N GANESAN Vs. STATE OF TAMIL NADU
February 28, 2011
N GNANASEKARAN Vs. GOVERNMENT OF TAMIL NADU
February 24, 2011
N GOVINDA UDAYAR Vs. SECRETARY TO GOVERNMENT
March 9, 2011
N GOVINDARAJAN Vs. N LEELAVATHY
July 1, 2011
N GOWRAMMA Vs. STATE TRANSPORT AUTHORITY
April 27, 2011
N GUNASEGAR Vs. STATE OF TAMIL NADU
June 13, 2011
N GUNASEKARAN Vs. SECRETARY LABOUR AND EMPLOYMENT DEPARTMENT
February 7, 2011
N GUNASEKARAN Vs. SECRETARY TO GOVERNMENT FINANCE
August 2, 2011
N GURUSAMY NADAR Vs. NAGALINGA NADAR
August 16, 2011
N ILAVARASU Vs. STATE OF TAMILNADU
January 4, 2011
N INDIRA Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
September 30, 2011
N ISMAIL SHERIFF Vs. STATE BY THE INSPECTOR OF POLICE
June 7, 2011
N JANAKI Vs. R RAVICHANDRAN
February 28, 2011
N JAYANTHI Vs. P KUMARASAMY
April 7, 2011
N JAYAPRAKASH Vs. R SANTHI
August 4, 2011
N JOTHI Vs. MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION (KUMBAKONAM)
August 10, 2011
N K MANI Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE CUM COMMISSIONER OF POLICE
February 15, 2011
N K PONNAIAN Vs. KANNAGI
July 6, 2011
N K V KRISHNA Vs. TAX RECOVERY OFFICER XXVI
June 22, 2011
N KALIYAPERUMAL DECEASED Vs. STATE
July 29, 2011
N KAMATCHIDASAN Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE
February 7, 2011
N KANDASAMY Vs. ENGINEER IN CHIEF WRO CUM THE CHIEF ENGINEER
June 30, 2011
N KANNAN Vs. DISTRICT COLLECTOR DHARMAPUPRI DISTRICT
September 16, 2011
N KANTHIMATHI Vs. SECRETARY TO GOVERNMENT, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT, SECRETARIAT
August 17, 2011
N KARUPPAYAL Vs. STATE
July 4, 2011
N KOTHANDAPANI Vs. MANAGING DIRECTOR FOOD CORPORATION OF INDIA
January 4, 2011
N KRISHNA MOHAN Vs. S K KARNAKARAN
August 12, 2011
N KRISHNAVENI Vs. DIRECTORATE OF MEDICAL AND RURAL HEALTH SERVICES
March 2, 2011
N KUMAR Vs. EXECUTIVE OFFICER SELECTION GRADE TOWN PANCHAYAT
March 22, 2011
N KUMAR, J PRABHU AND S RAVICHANDRAN Vs. STATE OF TAMIL NADU
September 12, 2011
N KUNCHITHAPATHAM Vs. JOINT REGISTRAR, COLLEGIATE EDUCATION, SECRETARY-CUM-CORRESPONDENT
September 28, 2011
N KUPPAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
August 3, 2011
N LALITHA Vs. MANUJOTHI ASHRAMAM
January 7, 2011
N MANAVALAN Vs. REVENUE DIVISIONAL OFFICER AND INSPECTOR OF POLICE
June 29, 2011
N MANI Vs. STATE BY DEPUTY SUPERINTENDENT
July 26, 2011
N MANI Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES VELLORE REGION
October 13, 2011
N MANI Vs. R S MAHADEVAN
March 4, 2011
N MANICKKAMMAL Vs. ASSISTANT DIRECTOR, RURAL DEVELOPMENT (AUDIT) USILAMPATTI
November 9, 2011
N MANOHARAN Vs. GOVERNMENT OF TAMIL NADU
November 29, 2011
N MEENAKSHI Vs. TAHSILDAR, SRIVAIKUNDAM TALUK, SRIVAIKUNDAM, TUTICORIN DISTRICT
November 8, 2011
N MEENAKSHISUNDARAM Vs. SUB COLLECTOR
March 4, 2011
N MOHAN SAI ALIAS JANAKIRAMAN Vs. ASSISTANT P F COMMISSIONER PENSION EMPLOYEES PROVIDENT FUND ORGANISATION
August 17, 2011
N MRINALINI REDDY Vs. REGIONAL TRANSPORT AUTHORITY
April 29, 2011
N MUNUSWAMY Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
April 9, 2011
N MURALIDHARAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE ECONOMIC OFFENCES WING
July 14, 2011
N MURALIDHARAN Vs. COLLECTOR AND COMPETENT AUTHORITY, SPECIAL DISTRICT REVENUE OFFICER (LA); PROJECT DIRECTOR, NATIONAL HIGHWAYS AUTHORITY OF INDIA
March 11, 2011
N MURUGAN Vs. STATE BY INSPECTOR OF POLICE
January 20, 2011
N MURUGAVEL AND V M N SHUNMUGASUNDARAM Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION AND ORS
March 8, 2011
N MURUGESAN Vs. MANAGEMENT M/S MAGTORQ INDIA LIMITED HOSUR
October 18, 2011
N MURUGESAN Vs. COMMISSIONER DIRECTOR OF INDUSTRIES AND COMMERCE,; GENERAL MANAGER DISTRICT INDUSTRIES CENTRE AND
June 17, 2011
N MUTHU GOUNDER Vs. PALANISAMY THE DISTRICT COLLECTOR VILLUPURAM DISTRICT
April 26, 2011
N MUTHULAKSHMI Vs. INSPECTOR GENERAL OF REGISTRATION AND DEPUTY INSPECTOR GENERAL OF REGISTRATION
July 26, 2011
N MUTHUSWAMY Vs. DISTRICT COLLECTOR AND ORS
March 9, 2011
N NAGALINGAM Vs. RENGANATHAN
January 18, 2011
N NANDAKUMAR Vs. INSPECTOR OF PANCHAYATS AND DISTRICT COLLECTOR
March 21, 2011
N NATARAJAN Vs. CO OPERATIVE SUB REGISTRAR
July 1, 2011
N NATESAN Vs. GOVERNMENT OF TAMIL NADU
March 28, 2011
N NAVANEETHAM Vs. TAHSILDAR AND T GANESAN
July 15, 2011
N NEERAVI Vs. SECRETARY DEPARTMENT OF SCHOOL EDUCATION
February 4, 2011
N P K S SHEIK ABDULLAH Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY
February 23, 2011
N P VALLUVAN Vs. REGISTRAR STATE CONSUMER DISPUTES
February 27, 2011
N PALANIAMMAL Vs. B CHANDRAKALA
April 27, 2011
N PALANIAPPAN Vs. PRESIDING OFFICER MADURAI LABOUR COURT
April 25, 2011
N PALANIVELU Vs. STATE BY THE FOREST RANGE OFFICER
July 28, 2011
N PASUPATHY Vs. DEPUTY INSPECTOR GENERAL OF POLICE
June 7, 2011
N PASUPATHY Vs. A M SEKAR
March 31, 2011
N PATTU KAMARAJ Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
March 1, 2011
N PERIASAMY Vs. GOVERNMENT OF TAMIL NADU
January 28, 2011
N PONNAYAN Vs. TAMIL NADU ELECTRICITY BOARD
March 31, 2011
N PUSHAPAMALA Vs. S MUTHUSAMY
January 20, 2011
N R SAROJINI AMMAL Vs. TAHSILDAR
July 20, 2011
N RADHABAI Vs. MARUTHAMBAL
July 26, 2011
N RAJASEKAR Vs. MEMBER SECRETARY
February 21, 2011
N RAJENDRAN Vs. SHRIRAM CHITS TAMIL NADU PVT LTD
August 12, 2011
N RAJENDRAN Vs. V C P PERIAKATHAN
December 10, 2011
N RAJENDRAN Vs. COMMISSIONER FOR DISCIPLINARY PROCEEDINGS, DIRECTOR OF FIRE AND RESCUE SERVICES
August 5, 2011
N RAM Vs. N RAVI
July 1, 2011
N RAMAKRISHNAN Vs. DISCIPLINARY AUTHORITY DEPUTY GENERAL MANAGER ZONAL OFFICE
November 30, 2011
N RAMALINGAM Vs. J SRINIVASAN
February 22, 2011
N RAMASAMY Vs. SUPERINTENDENT OF POLICE DISTRICT POLICE OFFICE
November 25, 2011
N RAMESH Vs. COMMISSIONER CORPORATION OF CHENNAI
March 29, 2011
N RAMKUMAR Vs. KAMARAJ COLLEGE OF ENGINEERING AND TECHNOLOGY, S P G CHIDAMPARA NADAR C NAGAMMAL CAMPUS, S P G C NAGAR, VIRUDHUNAGAR MADURAI, ROAD N H 7, POST BOX NO 12, VIRUDHUNAGAR-625001
December 7, 2011
N RAMKUMAR PROPRIETOR OF JEYARAM TRANSPORT PRESENTLY NRK AND RAM SON Vs. P NARAYANAN AND PRESIDING OFFICER, LABOUR COURT, TIRUNELVELI
October 12, 2011
N RAMKUMAR, PROPRIETOR, JEYARAM TRAVELS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION, ENFORCEMENT OFFICER
September 7, 2011
N RAMU Vs. SECRETARY PANCHAYAT RAJ AND RURAL DEVELOPMENT DEPARTMENT
March 11, 2011
N RATHINASABAPATHY Vs. CHENNAI PORT TRUST
July 28, 2011
N RAVICHANDRAN Vs. GOVERNMENT OF TAMIL NADU
March 18, 2011
N RAVICHANDRAN Vs. DEPUTY COMMISSIONER EXCISE
February 3, 2011
N RAVINDRA Vs. V RAMACHANDRAN
March 14, 2011
N S RANGASWAMY Vs. DIRECTOR OF HIGH SCHOOL EDUCATION
August 3, 2011
N S RAVICHANDRAN Vs. MANAGING DIRECTOR TAMIL NADU CO OPERATIVE MILK PRODUCERS FEDERATION LTD
January 31, 2011
N SARAVANAKUMAR Vs. COMMISSIONER OF TRANSPORT CHENNAI
June 21, 2011
N SATHYA Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD
April 5, 2011
N SEERANGAN Vs. V V KHALID HAJI
July 7, 2011
N SETHU Vs. STATE OF TAMILNADU
June 7, 2011
N SETHUMATHAVAN Vs. REGISTRAR OF COOPERATIVE SOCIETIES
February 22, 2011
N SIVAKUMAR Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY
January 27, 2011
N SOORYA @ RANJITH @ SEKAR Vs. UNION OF INDIA
December 13, 2011
N SRINIVAS Vs. NARESH KUMAR
January 18, 2011
N SRINIVASAN Vs. VIDYA DURAI
January 7, 2011
N SRINIVASAN Vs. N RANGARAJAN
February 15, 2011
N SRINIVASAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI
February 2, 2011
N SUDARSANAN Vs. UNION OF INDIA
February 9, 2011
N SWAMIDURAIVELU, ADDITIONAL SUPERINTENDENT OF POLICE (CRIME), TUTICORIN Vs. STATE OF TAMIL NADU
October 19, 2011
N T SUYAMBU PRAKASAM, N T RADHAKRISHNAN AND N T MURUGESAN Vs. K GANGADHARAN
August 2, 2011
N THIRUMURTHI Vs. DISTRICT COLLECTOR TIRUVANNAMALAI
August 18, 2011
N UMA SUNDARI, JAINUL ZULAIGA Vs. STATE OF TAMIL NADU
August 17, 2011
N V THAYUMANAVAR Vs. PRINCIPAL SECRETARY LABOUR AND EMPLOYMENT DEPARTMENT
July 14, 2011
N VADIVEL FORESTER, KODAIKANAL RANGE Vs. DISTRICT FOREST OFFICER, KODAIKANAL DIVISION
June 16, 2011
N VANATHI Vs. DISTRICT COLLECTOR KARUR DISTRICT
July 20, 2011
N VANITHA Vs. PERSONAL ASSISTANT TO THE COLLECTOR OFFICE OF THE COLLECTORATE
October 18, 2011
N VELUSWAMY Vs. GOVERNMENT OF TAMIL NADU
February 22, 2011
N VIJAY KUMAR Vs. MEMBER SECRETARY THE CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
June 22, 2011
N VISWANATHAN Vs. UNION OF INDIA
February 17, 2011
N. THANGAVEL Vs. BALASARASWATHY
December 2, 2011
NACHAMMAL COTTON MILLS LTD Vs. TAMIL NADU ELECTRICITY BOARD
March 9, 2011
NACHIMUTHU Vs. STATE BY THE INSPECTOR OF POLICE
January 3, 2011
NADEEM GUBITRA Vs. COMMISSIONER OF CUSTOMS
February 1, 2011
NADIPPISAI PULAVAR K R RAMASAMY COOPERATIVE SUGAR MILLS Vs. RAJENDRAN
September 16, 2011
NAGA NANTHANA MILLS LTD Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT APPELLATE TRIBUNAL
September 14, 2011
NAGALAKSHMI Vs. STATE OF TAMILNADU
November 22, 2011
NAGALAKSHMI Vs. SELVARAJ
August 17, 2011
NAGALAKSHMI Vs. KADAR BASHA
February 1, 2011
NAGALAKSHMI Vs. A DHANARAJ
January 11, 2011
NAGALINGAM Vs. CENTRAL BANK OF INDIA
January 6, 2011
NAGAMONI SASTHA Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION
January 19, 2011
NAGAR HOUSE OWNERS ASSOCIATION Vs. DISTRICT COLLECTOR
August 12, 2011
NAGORE DARGHA Vs. M I RAHEEM
March 3, 2011
NAGU ALIAS NAGARAJAN ALIAS KARUPPU NAGOOR Vs. STATE BY INSPECTOR OF POLICE
October 28, 2011
NAHIMA BEGUM Vs. INSPECTOR GENERAL OF REGISTRATION
March 25, 2011
NAKKHEERAN PUBLICATIONS Vs. DHYANAPEETA CHARITABLE TRUST
August 16, 2011
NAKODA DAIRY (P) LTD Vs. KEWAL CHAND VINOD KUMAR; K B PRODUCTS PVT LTD AND ORS
November 10, 2011
NALINI MUTHU Vs. MUTHU
July 4, 2011
NALLA SETHUPATHY, CHAIRMAN, R S MANGALAM PANCHAYAT UNION Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU RURAL DEVELOPMENT AND PANCHAYAT DEPARTMENT, DISTRICT COLLECTOR AND REVENUE DIVISIONAL OFFICER
July 20, 2011
NALLAMMAL Vs. STATE OF TAMILNADU
December 22, 2011
NALLATHAMBI Vs. UNION OF INDIA
November 8, 2011
NALLATHAMBI PADAYACHI Vs. KARUNANIDHI
June 13, 2011
NALLIAPPAN Vs. S SUBRAMANIAM
October 31, 2011
NAMAKKAL DISTRICT MINI BUS OPERATORS WELFARE ASSOCIATION Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY-CUM-REGIONAL TRANSPORT OFFICER
June 24, 2011
NAMAKKAL TALUK LORRY OWNERS ASSOCIATION Vs. SECRETARY TO GOVERNMENT, COMMERCIAL TAXES AND REGISTRATION DEPARTMENT, INSPECTOR GENERAL OF REGISTRATION AND DISTRICT REGISTRAR
June 8, 2011
NAMBUTHAI Vs. INSPECTOR OF POLICE THOOTHUKUDI DISTRICT
August 18, 2011
NAMEESHA Vs. STATE OF TAMIL NADU
August 17, 2011
NANDA GOVIND Vs. ABRAHAM KOSHY
September 21, 2011
NANDH PRODUCTS PROMOTERS P LTD Vs. DISTRICT FOREST OFFICER
February 28, 2011
NARASIMHA IMPEX PRIVATE LTD Vs. SECRETARY TO GOVERNMENT
January 27, 2011
NARAYANA NADAR Vs. P K RAMAKRISHNAN
April 1, 2011
NARAYANAN Vs. KUPPAN
April 20, 2011
NARAYANAN Vs. STATE OF TAMIL NADU
December 9, 2011
NARAYANASAMY Vs. PAULRAJ
January 7, 2011
NARAYANASAMY REDDIAR @ DURAIRAJ REDDIAR Vs. JAYARAMA REDDIAR AND DHANALAKSHMI
June 17, 2011
NARENDRA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
March 3, 2011
NARMATHAA TEXTILES LTD Vs. UNION BANK OF INDIA
August 23, 2011
NASAREN Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT, CHENNAI AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TUTICORIN DISTRICT, TUTICORIN
December 14, 2011
NATARAJ Vs. K DHARMARAJ
June 7, 2011
NATARAJA GOPALAKRISHNAN Vs. UNION OF INDIA, SECRETARY MINISTRY OF DEFENCE AND ORS
March 1, 2011
NATARAJAN Vs. RAMALINGAM
January 22, 2011
NATARAJAN Vs. ELLIKA VENGAIYA
February 1, 2011
NATARAJAN, I SANKARAMANI Vs. PERUMAL CHETTIAR, THIAGARAJAN, PANDIAN THONDIAMMAN
October 31, 2011
NATCHATHIRAM Vs. VANITHA, S MUTHURAMALINGAM, S KRISHNAN
August 26, 2011
NATIONAL CO PO SUGAR MILLS LTD Vs. PRESIDING OFFICER EMPLOYEES
September 9, 2011
NATIONAL INSURANCE CO LTD Vs. P SANTHI ALIAS VIJAYA
November 2, 2011
NATIONAL INSURANCE CO LTD Vs. POONGAVANAM
September 30, 2011
NATIONAL INSURANCE CO LTD Vs. TMT SULOCHANA
April 27, 2011
NATIONAL INSURANCE CO LTD Vs. SAKTHIVEL
April 9, 2011
NATIONAL INSURANCE CO LTD Vs. MUTHUSWAMY
April 6, 2011
NATIONAL INSURANCE CO LTD Vs. JAYARAMAN
April 1, 2011
NATIONAL INSURANCE CO LTD Vs. SHRIRAM INVESTMENTS LTD
July 1, 2011
NATIONAL INSURANCE CO LTD Vs. MANI
June 24, 2011
NATIONAL INSURANCE CO LTD Vs. P MEENA
June 21, 2011
NATIONAL INSURANCE CO LTD Vs. GURUSAMY
February 15, 2011
NATIONAL INSURANCE CO LTD Vs. THIRU MURUGAN
February 15, 2011
NATIONAL INSURANCE CO LTD Vs. 1 S IBRAHIM
January 20, 2011
NATIONAL INSURANCE CO LTD Vs. BHEEMA RAO
January 4, 2011
NATIONAL INSURANCE CO LTD Vs. K LAKSHMI
June 10, 2011
NATIONAL INSURANCE CO LTD Vs. SUBRAMANIAN AND NARASIMULU
April 9, 2011
NATIONAL INSURANCE CO LTD BRANCH MANAGER Vs. DR MYLATHAL CHANDRASEKAR
December 13, 2011
NATIONAL INSURANCE CO LTD CHENNAI Vs. THANGAVELU
June 15, 2011
NATIONAL INSURANCE CO LTD CHENNAI Vs. MRS ARIVUKANNU
January 21, 2011
NATIONAL INSURANCE CO LTD GOBICHETTIPALAYAM Vs. PALANI AMMAL
February 14, 2011
NATIONAL INSURANCE CO. LTD. Vs. MARAGADHAVALLI
October 20, 2011
NATIONAL INSURANCE CO. LTD. Vs. E. CHANDRA
April 29, 2011
NATIONAL INSURANCE CO. LTD. Vs. L. SARA ANANDA KUMAR
July 18, 2011
NATIONAL INSURANCE CO. LTD. Vs. CHANDRA
September 7, 2011
NATIONAL INSURANCE CO. LTD. Vs. NACHIAPPAN
April 27, 2011
NATIONAL INSURANCE CO.LTD THROUGH ITS DIVISIONAL MANAGER Vs. V PADMAVATHY
July 20, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. KANNAGI
November 15, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. JAMES
October 19, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. ARJUNAN
June 7, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. P PONNUSAMY
April 28, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. TMT D KUPPAYAMMAL
April 5, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. P SEENIVASAN
February 4, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. B RAYAPPAN
January 10, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. BALAKRISHNAN
March 2, 2011
NATIONAL INSURANCE COMPANY LIMITED CHENNAI Vs. K OBAIAH
January 12, 2011
NATIONAL INSURANCE COMPANY LIMITED CHENNAI Vs. G DANIEL SEEMONRAJ
March 30, 2011
NATIONAL INSURANCE COMPANY LIMITED CHENNAI Vs. M JOTHI
March 29, 2011
NATIONAL INSURANCE COMPANY LIMITED CHENNAI Vs. E MOHAN M/S BAILEY HYDRO POWER P LIMITED KANCHEEPURAM
April 25, 2011
NATIONAL INSURANCE COMPANY LIMITED CUDDALORE Vs. ARIYAMALA
October 19, 2011
NATIONAL INSURANCE COMPANY LIMITED MANGALORE BRANCH MANGALORE Vs. RAMAKRISHNAN
January 19, 2011
NATIONAL INSURANCE COMPANY LIMITED TIRUNELVELI Vs. NAVANEETHA KRISHNAN
March 1, 2011
NATIONAL INSURANCE COMPANY LIMITED TVS VICTOR MOTORCYCLE Vs. SMT VELLACHIAMMAL
June 15, 2011
NATIONAL INSURANCE COMPANY LTD Vs. M ANBU ALIAS ANBAZHAGAN
June 21, 2011
NATIONAL INSURANCE COMPANY LTD Vs. SUNDARI
July 11, 2011
NATIONAL INSURANCE COMPANY LTD Vs. MANOJ PRABHAKAR
March 22, 2011
NATIONAL INSURANCE COMPANY LTD Vs. ROOBINA BANU
January 19, 2011
NATIONAL INSURANCE COMPANY LTD Vs. P ARUNACHALAM ADVOCATE
February 7, 2011
NATIONAL INSURANCE COMPANY LTD KANGAYAM Vs. CEYLON ALIAS RAJAGOPAL
March 3, 2011
NATIONAL LEPROSY MEDICAL EMPLOYEES UNION Vs. STATE OF TAMILNADU
February 2, 2011
NATIONAL LODGE, PUDUKOTTAI AND ORS Vs. ASSISTANT EXECUTIVE ENGINEER, ANTI POWER THEFT SQUAD AND ORS
December 9, 2011
NATIONAL MISSIONARY SOCIETY OF INDIA Vs. INSPECTOR GENERAL OF REGISTRATION
March 4, 2011
NATIONAL TEXTILE CORPORATION LTD Vs. CONTROLLING AUTHORITY
February 28, 2011
NATTAN AMBALAM Vs. DHANALAKSHMI
January 22, 2011
NAVAMANI Vs. STATE AND ORS
December 16, 2011
NAVANEETHAKRISHNAN Vs. S A SUBRAMANIA RAJA
January 28, 2011
NAWAB SHAFATH ALI KHAN Vs. DISTRICT COLLECTOR NILGIRIS DISTRICT
July 12, 2011
NCR CORPORATION INDIA PRIVATE LIMITED Vs. MEMBER CENTRAL EXCISE CENTRAL BOARD OF EXCISE AND CUSTOMS
September 22, 2011
NEELA Vs. GOVINDARAJ GOUNDAR
March 11, 2011
NEELAVATHY Vs. SECRETARY TO GOVERNMENT
August 24, 2011
NEPC INDIA LTD Vs. STATE OF TAMIL NADU
June 7, 2011
NEPC INDIA LTD Vs. STATE OF TAMIL NADU
February 4, 2011
NEPTUNE TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS
January 25, 2011
NETHAJI READYMADE, REP. BY THE PARTNER, COURT ROAD, NAGERCOIL, KANYAKUMARI DISTRICT Vs. THE DEPUTY COMMERCIAL TAX OFFICER, NOW RE-DESIGNATED AS COMMERCIAL TAX OFFICER, NAGERCOIL TOWER JUNCTION, MEADS STREET, NAGERCOIL, KANYAKUMARI DISTRICT
August 22, 2011
NEW BHARAT ENTERPRISES Vs. AIRPORTS AUTHORITY OF INDIA
March 16, 2011
NEW BRIDGE HOLDINGS B V THROUGH ITS AUTHORISED SIGNATORY RAJESH KUMAR JHA Vs. TTK LIG LIMITED THROUGH ITS MANAGING DIRECTOR T R VENKATESH
December 16, 2011
NEW HORIZON SUGAR MILLS LIMITED Vs. UNION TERRITORY OF PONDICHERRY
February 28, 2011
NEW INDIA ASSURANCE CO LTD Vs. SARASWATHI SHARMA
February 28, 2011
NEW INDIA ASSURANCE CO LTD Vs. VIJAYALAKSHMI
March 3, 2011
NEW INDIA ASSURANCE CO LTD Vs. S POORANAM
March 16, 2011
NEW INDIA ASSURANCE CO LTD Vs. P KOTHAINAYAGI
January 31, 2011
NEW INDIA ASSURANCE CO LTD Vs. DEPUTY COMMISSIONER OF LABOUR
January 22, 2011
NEW INDIA ASSURANCE CO LTD Vs. P MANOHARAN
January 6, 2011
NEW INDIA ASSURANCE CO LTD Vs. G VELMURUGAN
February 15, 2011
NEW INDIA ASSURANCE CO LTD Vs. SELVARANI
February 17, 2011
NEW INDIA ASSURANCE CO LTD Vs. J CHITRA
February 22, 2011
NEW INDIA ASSURANCE CO LTD Vs. A RAJENDIRAN
April 26, 2011
NEW INDIA ASSURANCE CO LTD Vs. J JAMUNA JAYAKUMAR
April 5, 2011
NEW INDIA ASSURANCE CO LTD Vs. P SELVARAJ
June 24, 2011
NEW INDIA ASSURANCE CO LTD Vs. K RAMESHKUMAR
June 17, 2011
NEW INDIA ASSURANCE CO LTD Vs. SASIKALA DEVI (DECEASED) AND OTHERS
June 16, 2011
NEW INDIA ASSURANCE CO LTD Vs. A DANIEL AND; D JAYACHANDRAN
April 5, 2011
NEW INDIA ASSURANCE CO LTD Vs. M DOMNIC AND; D JAYACHANDRAN
April 5, 2011
NEW INDIA ASSURANCE CO LTD CUDDALORE Vs. J KANDASAMY
February 21, 2011
NEW INDIA ASSURANCE CO LTD MADRAS Vs. THIRUNAVUKKARASU
March 30, 2011
NEW INDIA ASSURANCE CO LTD VILLUPURAM Vs. HAIRUNISSA
June 10, 2011
NEW INDIA ASSURANCE CO LTD. Vs. RATHINASABAPATHY
January 6, 2011
NEW INDIA ASSURANCE COMPANY Vs. T NACHIMUTHU
April 29, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. AMARAVEL
June 23, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S JAYANTHI
June 28, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GANAPATHY
July 6, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. AMIRTHAVALLI ALIAS AMIRTHAM
April 5, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MARI, M SIVAKUMAR AND PARIMALAM
June 24, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. M VENUGOPAL AND PERKANS
April 27, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. R RAJA
February 21, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. V SHANTHI
March 18, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PANDIAN
January 31, 2011
NEW INDIA ASSURANCE COMPANY LIMITED CHENNAI Vs. PALANIMALAI
June 24, 2011
NEW INDIA ASSURANCE COMPANY LIMITED CHENNAI Vs. G VARADHAN
April 19, 2011
NEW INDIA ASSURANCE COMPANY LIMITED MOORE STREET CHENNAI Vs. M BALAJI
June 13, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. P SELVAM AND ORS
January 24, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. SUJATHA
September 9, 2011
NEW INDIA ASSURANCECOMPANY LIMITED Vs. SANKAR AND ORS
July 5, 2011
NEW INDIA MARITIME AGENCIES PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 20, 2011
NEW KATTALAI CANAL AND AERIE PASANA VIVASAYIGAL WELFARE ASSOCIATION K SATHANOOR REP BY ITS PRESIDENT PALANISAMY TRICHY Vs. UNION OF INDIA REP BY ITS SECRETARY TO THE CENTRAL GOVERNMENT ENVIRONMENT DEPARTMENT NEW DELHI
September 29, 2011
NEW KURINJI HOUSING (P) LTD Vs. ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA
August 17, 2011
NEW PRAKASH METALS Vs. JOINT COMMISSIONER
January 18, 2011
NEXUS TRANSCORE INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 21, 2011
NHC ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
February 22, 2011
NHC ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
March 18, 2011
NHC ENTERPRISES Vs. COMMISSIONER OF CUSTOMS (SEAPORT-EXPORTS), AND ORS
February 3, 2011
NHC ENTERPRISES REP Vs. COMMISSIONER OF CUSTOMS AND ORS
January 19, 2011
NICHOLAS PIRAMAL INDIA PRIVATE LIMITED Vs. INSPECTOR GENERAL OF REGISTRATION
November 3, 2011
NIHARIKA IMPORTS Vs. COMMISSIONER OF CUSTOMS
February 21, 2011
NIRANJAN INDUSTRIES Vs. TAMIL NADU ELECTRICITY BOARD
August 25, 2011
NIRMAL GADHIYA Vs. SPENCERS GROUP AERATED WATER FACTORY EMPLOYEES UNION
December 19, 2011
NIRVAGAM Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, TAMIL NADU
October 31, 2011
NIZAM MATCHES Vs. STATE OF TAMIL NADU
August 17, 2011
NLC OFFICERS ASSOCIATION Vs. GOVERNMENT OF INDIA
June 6, 2011
NMOZHI Vs. TAMIL NADU HOUSING BOARD
June 6, 2011
NOKIA CORPORATION Vs. DEPUTY CONTROLLER OF PATENTS AND DESIGNS CHENNAI
January 24, 2011
NOORJAHAN Vs. CHAIRMAN
January 11, 2011
NOORJAHAN BEEVI Vs. VAGIKHA AMMAL
January 7, 2011
NOYYAL COMMON EFFLUENT TREATMENT COMPANY LIMITED Vs. ASSISTANT COMMISSIONER
January 12, 2011
NOYYAL RIVER AYACUTDARS PROTECTION ASSOCIATION Vs. S RAMASUNDARAM I A S
January 28, 2011
NTPC LIMITED Vs. UNION OF INDIA
August 22, 2011
NURSING VANIJYA PRIVATE LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER CHENNAI
April 29, 2011
O MANICKAM Vs. DISTRICT COLLECTOR, MADURAI DISTRICT
October 13, 2011
O NAGENDRAN Vs. ARULMIGU MEENAKSHI SUNDARESHWARAR DEVASTHANAM
October 29, 2011
O P MISHRA Vs. BHARAT OVERSEAS BANK LTD
April 19, 2011
O S HEALTHY CARE Vs. ASSISTANT COMMISSIONER CT NANGANALLUR CHENNAI
March 4, 2011
O S MURUGESAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
September 8, 2011
O V KRISHNAMOORTHY Vs. DISTRICT COLLECTOR AND THE TAHSILDAR
April 9, 2011
OBEROI FLIGHT SERVICES Vs. APPELLATE DEPUTY COMMISSIONER
March 2, 2011
ODYSSEY IMPEX Vs. COMMISSIONER OF CUSTOMS
October 28, 2011
OFFICIAL LIQUIDATOR HIGH COURT MADRAS AS THE LIQUIDATOR OF ELNET LIMITED Vs. STATE
September 13, 2011
OIL AND NATURAL GAS CORPORATION LIMITED Vs. PETROLEUM COAL LABOUR UNION
January 4, 2011
OIL AND NATURAL GAS CORPORATION LTD Vs. PETROLEUM COAL LABOUR UNION
August 11, 2011
OLYMPIC ENTERPRISES Vs. DEPUTY DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE
April 26, 2011
OMNI AGATE SYSTEMS PRIVATE LIMITED Vs. SOUTHERN RAILWAY
July 1, 2011
OMPLAS SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE
February 7, 2011
ORDETTA MENDOZA Vs. PRINCIPAL STELLA MARIS COLLEGE AUTONOMOUS
October 18, 2011
ORIENTAL INSURANCE CO LIMITED Vs. BALARAMAN
December 23, 2011
ORIENTAL INSURANCE CO LTD Vs. HAMSAVENI
January 6, 2011
ORIENTAL INSURANCE CO LTD Vs. N KANMANI
November 25, 2011
ORIENTAL INSURANCE CO LTD, THROUGH ITS BRANCH MANAGER THOOTHUKUDI Vs. R GOWRI
July 7, 2011
ORIENTAL INSURANCE CO. LTD Vs. NITHIYANANTHAM
August 1, 2011
ORIENTAL INSURANCE COMPANY LIMITED AND ORS Vs. RANI; PALANIAMMAL; P JEYARAMAN AND ORS
December 1, 2011
ORIENTAL INSURANCE COMPANY LIMITED CHENNAI Vs. V UMA MAHESWARI
February 9, 2011
ORIENTAL INSURANCE COMPANY LTD , THROUGH ITS MANAGER Vs. MUTHAIAH AND ORS
January 31, 2011
ORIENTAL INSURANCE COMPANY LTD GOBICHETTIPALAYAM Vs. SIVAGAMI
January 21, 2011
ORIENTAL INSURANCE COMPANY LTD PUDUPALAYAM GOBI Vs. REFIDEEN ALIAS RAVIDEEN
January 25, 2011
OSWAK MILLS PRIVATE LTD Vs. TAMIL NADU ELECTRICITY BOARD
February 25, 2011
OZONE PROJECTS PRIVATE LIMITED Vs. S JAGANATHA PANDIAN
August 8, 2011
P A NANJAPPAN DIED Vs. C K NATARAJAN DIED
June 6, 2011
P A PANNEERSELVAM Vs. STATE BANK OF INDIA
November 29, 2011
P A THANGARAJAN Vs. G ANNADURAI
January 7, 2011
P ABIRAMI Vs. D E TAMILARASAN
December 23, 2011
P ALAGAPPAN Vs. M/S INDIAN OIL CORPORATION LTD
July 8, 2011
P AMALRAJ Vs. STATE THROUGH THE DEPUTY SUPERINTENDENT OF POLICE VIRUDHUNAGAR
April 11, 2011
P AMUTHA Vs. AREA MANAGER/AUTHORIZED OFFICER, LIFE INSURANCE CORPORATION HOUSING FINANCE LIMITED
July 29, 2011
P ANAND Vs. TAMIL NADU DR MGR MEDICAL UNIVERSITY
June 6, 2011
P ANANDHA SABAPATHY Vs. REGIONAL DIRECTOR OF MUNICIPAL ADMINISTRATION
June 28, 2011
P ANBALAGAN Vs. CONSERVATOR OF FORESTS TRICHY CIRCLE TRICHY
August 4, 2011
P ANBALAGAN Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT
February 9, 2011
P ANBUNATHAN Vs. DISTRICT COLLECTOR KARUR DISTRICT
January 21, 2011
P ANDAL Vs. PRINCIPAL PERIYAR ARTS COLLEGE CUDDALORE
June 17, 2011
P ANDIA GOUNDER Vs. ASSISTANT EXECUTIVE ENGINEER TAMIL NADU ELECTRICITY BOARD UDUMALPET
January 24, 2011
P ARJUNAN Vs. UNIVERSAL FERTILIZER CORPORATION A REGISTERED PARTNERSHIP FIRM REPRESENTED BY ITS MANAGING PARTNER P VIJAY NATARAJ
April 26, 2011
P ARUMUGAM Vs. CHIEF GENERAL MANAGER
June 6, 2011
P ARUMUGHAM Vs. SRI VINAYAGAR AND SRI MARIAMMAN KOIL
April 19, 2011
P B KASEE SAH Vs. P T HIRU SAH
September 30, 2011
P B SAKTHIVEL Vs. P B SUBRAMANIAM, D JEYAPRAKASH, M P THASARATHAN, P S VELAYUTHA RAJA
August 17, 2011
P B SIVASANKARAN Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT
September 27, 2011
P BALACHANDAR Vs. STATE OF TAMIL NADU
September 21, 2011
P BALAKRISHNAN Vs. REVENUE DIVISIONAL OFFICER KANCHEEPURAM DISTRICT
June 29, 2011
P BALAKRISHNAN Vs. COMMISSIONER PUDUCHERRY MUNICIPALITY
June 6, 2011
P BALAMURUGAN Vs. DISTIRCT LEVEL VIGILANCE COMMUNITY VERIFICATION COMMITTEE SALEM
August 10, 2011
P BHAZEER Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION
June 29, 2011
P BRINDAVAN Vs. MANAGING DIRECTOR TAMIL NADU WAREHOUSING CORPORATION
September 20, 2011
P C PHILIP Vs. R PONNUSAMY
June 13, 2011
P CHANDRAN ASST DIVISIONAL ENGINEER Vs. CHIEF ENGINEER GENERAL
April 9, 2011
P CHANDRASEKAR Vs. OFFICIAL ASSIGNEE HIGH COURT MADRAS
December 10, 2011
P CHANDRASEKARAN Vs. AGRICULTURAL PRODUCTION COMMISSIONER CHENNAI
April 28, 2011
P CHELLAPPAN Vs. SECRETARY TO GOVERNMENT RURAL WORKS AND DEVELOPMENT DEPARTMENT
June 23, 2011
P CHIDAMBARAM Vs. SECRETARY, ARIGNAR ANNA COLLEGE
August 17, 2011
P CHITHAMBARAM Vs. MANAGING DIRECTOR, TAFCORN, KARUR ROAD, MALLACHIPURAM, KAMBARAMPATTI, TIRUCHIRAPALLI AND REGIONAL MANAGER, TAFCORN
September 16, 2011
P CHOKKAMMAL Vs. COMMISSIONER CHENNAI CORPORATION
March 24, 2011
P D MAHADEVAN Vs. SECRETARY TO GOVERNMENT RURAL DEVLOPMENT
April 12, 2011
P DEVENDIRAN Vs. P RAJENDRAN
September 16, 2011
P DEVI Vs. STATE OF TAMIL NADU
June 6, 2011
P DHAANAKODI Vs. ALAMELU
February 28, 2011
P DHANAKOTI Vs. DEVIKARANI ALIAS DEVAKI & OTHERS
June 21, 2011
P DHANASEKARAN Vs. DIRECTOR PUBLIC HEALTH AND PREVENTIVE MEDICINE
July 19, 2011
P DHANASIAN Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
March 25, 2011
P DHANDAPANI Vs. NATIONAL INSURANCE COMPANY LTD
August 2, 2011
P DHARAMCHAND Vs. STATE
November 9, 2011
P DIVYA Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH
September 29, 2011
P DURAISAMY Vs. EXECUTIVE ENGINEER TIRUPUR DISTRICT
March 29, 2011
P ELUMALAI Vs. REVENUE DIVISIONAL OFFICER
March 17, 2011
P ESWARAN Vs. INDO ASIAN FINANCE LIMITED
September 20, 2011
P G PARAMESH BABU Vs. RETURNING OFFICER
April 5, 2011
P G VIJAYAN Vs. COMMISSIONER OF POLICE
June 21, 2011
P GANDHI Vs. INSPECTOR GENERAL DIRECTORATE GENERAL BORDER SECURITY FORCE; UNDER SECRETARY, GOVERNMENT OF INDIA AND UNIVERSITY GRANTS COMMISSION; MINISTRY OF HUMAN RESOURCE DEVELOPMENT; DIRECTOR, DIRECTOR OF DISTANCE EDUCATION
March 14, 2011
P GENGAIYAN Vs. GENERAL MANAGER P AND A NEYVELI LIGNITE CORPORATION LIMITED
February 10, 2011
P GLORY KAMALAM Vs. L T RAJASEKARAN
April 29, 2011
P GOPHI Vs. STATE OF TAMILNADU
February 10, 2011
P GOVINDAN Vs. STATE OF TAMIL NADU
June 7, 2011
P GUNAKUMAR Vs. R JAYASINGH, BRANCH MANAGER, NATIONAL INSURANCE COMPANY,
November 1, 2011
P HARIHARAN Vs. UNION OF INDIA
August 2, 2011
P HARISUDHA Vs. K PALANISAMY
April 6, 2011
P JAISANKAR; THAVAMANI Vs. J THAVAMANI AND MINOR DRAVID; JAISANKAR
December 7, 2011
P JANAKI Vs. TAMIL NADU STATE ELECTION COMMISSION, REPRESENTED BY ITS COMMISSIONER, CHENNAI
November 29, 2011
P JAYAKUMAR Vs. DIRECTOR OF TOWN PANCHAYAT KURALAGHAM
June 22, 2011
P JAYARAMAN Vs. RAJESWARI FINANCE
January 31, 2011
P JEEVANANDHAM Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
August 18, 2011
P JEYA PRAKASH Vs. MANAGING DIRECTOR, TAMIL NADU FOREST PLANTATION CORPORATION LTD
July 20, 2011
P JEYABALAN Vs. DISTRICT REVENUE OFFICER
July 4, 2011
P JEYAKODI Vs. SUPERINTENDENT OF POLICE
November 2, 2011
P JUSTICE SAROJA Vs. REGISTRAR, MANONMANIAM SUNDARANAR UNIVERSITY
July 12, 2011
P K CHANDRASEKARAN Vs. INSPECTOR OF POLICE CBI
March 28, 2011
P K G COCONUT PRODUCTS Vs. COMMERCIAL TAX OFFICER
April 27, 2011
P K KANNAMMAL Vs. BLOCK MEDICAL OFFICER, GOVERNMENT PRIMARY HEALTH CENTRE
November 17, 2011
P K MADESWARAN Vs. T S SIVAKUMAR
March 14, 2011
P K SENGODAN Vs. BRANCH MANAGER TAMIL NADU INDUSTRIAL AND ORS
July 6, 2011
P K SRI RAM Vs. SOURASHTRA HIGHER SECONDARY SCHOOL
August 26, 2011
P K VENKATESH Vs. COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION
March 15, 2011
P KALAISELVI Vs. DIRECTOR, TEACHER RECRUITMENT BOARD
August 1, 2011
P KANAGARAJ Vs. BLOCK DEVELOPMENT OFFICER
February 28, 2011
P KANNAN Vs. REGIONAL TRANSPORT OFFICER
February 11, 2011
P KANNAN Vs. KASTHURIBA HOSPITAL
December 9, 2011
P KANNIYAKUMARI Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
October 18, 2011
P KARTHIKEYAN Vs. P BHUVANESWARI
August 29, 2011
P KOTTAICHAMY Vs. HEADMASTER, PANCHAYAT UNION PRIMARY SCHOOL, MELAKUILKUDI
November 8, 2011
P KRISHNAMURTHY Vs. UNION OF INDIA
August 19, 2011
P KRISHNASAMY Vs. DELTA KNIT WEARABLES
June 28, 2011
P KUMAR Vs. SARUBALA R THONDAIMAN
February 23, 2011
P KUMARAN Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
July 12, 2011
P KUMARAVEL Vs. BRANCH MANAGER, GENERAL MANAGER, STATE EXPRESS TRANSPORT CORPORATION AND MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION
June 23, 2011
P L MEENAKSHI SUNDRAM Vs. STATE REP BY THE INSPECTOR OF POLICE CENTRAL CRIME BRANCH COIMBATORE
March 28, 2011
P L MUTHUKARUPPAN Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT
April 28, 2011
P LAKSHMANAN Vs. P ARUMUGAM
January 21, 2011
P LATHA Vs. SUPERINTENDING ENGINEER THIRUPUR ELECTRICITY BOARD
January 12, 2011
P M ILANGOVAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME (COURTS VI) DEPARTMENT, FORT ST GEORGE
September 28, 2011
P M NANJAPPAN Vs. S RAMASAMY
January 25, 2011
P M NAWABJAN Vs. DR N NAZEER AHMED
June 28, 2011
P M RAMADASS Vs. DIRECTOR GENERAL RAILWAY PROTECTION FORCE RAILWAY BOARD
September 13, 2011
P M RAMASAMY Vs. COMMISSIONER HR AND CE UTHAMAR
February 18, 2011
P M SYED AHAMED Vs. V M SALAHUDEEN
July 28, 2011
P MAHADEVAN, S/O LATE PERIYASAMY, RECORD CLERK Vs. DISTRICT EDUCATIONAL OFFICER (SECONDARY), DISTRICT ELEMENTARY EDUCATIONAL OFFICER, S KUMAR, JUNIOR ASSISTANT, P T M GIRLS HIGHER SECONDARY SCHOOL AND P MURUGESAN, RECORD CLERK, GOVERNMENT HIGHER SECONDARY SCHOOL
July 8, 2011
P MAHENDRAN Vs. S JOTHILAKSHMI
August 1, 2011
P MAHENDRAN Vs. DISTRICT COLLECTOR INSPECTOR OF PANCHAYAT
March 23, 2011
P MALARVIZHI Vs. DISTRICT COLLECTOR AND INSPECTOR OF PANCHAYAT
June 23, 2011
P MALLIGARJUNAN Vs. JOINT COMMISSIONER OF LABOUR
June 28, 2011
P MALLIKA Vs. D K SRIRAMULU DECEASED
September 21, 2011
P MANI Vs. SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
August 17, 2011
P MANI Vs. PRESIDING OFFICER
September 22, 2011
P MANISHANKAR Vs. ASSISTANT COMMISSIONER CT NANGANALLUR
April 7, 2011
P MANIVANNAN Vs. CHIEF ELECTION COMMISSIONER
May 11, 2011
P MANJU Vs. INSPECTOR OF PANCHAYAT CUM DISTRICT COLLECTOR
July 1, 2011
P MANOHARAN Vs. PRESIDING OFFICER LABOUR COURT SALEM
March 24, 2011
P MARAGATHAMANI Vs. EXECUTIVE DIRECTOR, BHARAT HEAVY ELECTRICALS LIMITED, HIGH PRESSURE BOILER PLANT
October 10, 2011
P MARI Vs. GOVERNMENT OF TAMIL NADU
February 4, 2011
P MARIMUTHU Vs. PRESIDING OFFICER, CENTRAL GOVT INDUSTRIAL TRIBUNAL
November 10, 2011
P MATHIMOHAN Vs. TAHSILDAR CHENGALPATTU DISTRICT
January 22, 2011
P MAYAN Vs. SECRETARY TO GOVERNMENT HOME PRISONS DEPARTMENT
July 7, 2011
P MEENAKSHISUNNDARAM Vs. ADDITIONAL DIVISONAL ENGINEER OFFICE OF THE TAMIL NADU ELECTRICITY BOARD CHINGLEPUTTALUK
April 29, 2011
P MEGARAJ Vs. K ANANDAN AND ORS
November 10, 2011
P MOHAN Vs. GOMATHI AMMAL
October 13, 2011
P MOHAN RAJ MANAGING DIRECTOR M S DIAMOND ENGINEERING CHENNAI P LTD Vs. COMMISSIONER OF INCOME TAX
April 8, 2011
P MOHANASUNDARAM Vs. M S PRIYA
February 23, 2011
P MULLAIROJA Vs. STATE OF TAMIL NADU
January 24, 2011
P MURALIDARAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
March 7, 2011
P MURUGAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME DEPARTMENT
January 19, 2011
P MURUGAN Vs. DISTRICT COLLECTOR TIRUVALLUR DISTRICT
February 10, 2011
P MURUGESAN Vs. ARUKUTTY GOUNDER ALIAS ARUMUGHA GOUNDER
February 21, 2011
P MURUGESAN Vs. STATE OF TAMIL NADU
August 23, 2011
P MURUGESHAN Vs. REGIONAL TRANSPORT OFFICER KRISHNAGIRI DISTRICT
February 28, 2011
P MUTHAIYAN Vs. STATE OF TAMILNADU
January 6, 2011
P MUTHUKRISHNAN Vs. REGISTRAR TAMIL NADU AGRICULTURAL UNIVERSITY
April 9, 2011
P MUTHUKRISHNAN Vs. STATE REP BY THE INSPECTOR OF POLICE
March 1, 2011
P MUTHUPANDI Vs. STATE BY THE INSPECTOR OF POLICE
August 10, 2011
P MUTHURAMALINGAM Vs. SUPERINTENDENT, CENTRAL PRISON, SUPERINTENDENT OF POLICE AND
July 8, 2011
P N CHINNASAMY Vs. ASSISTANT DIRECTOR OF TOWN PANCHAYAT
January 10, 2011
P N PERUVAZHUTHI Vs. R SARAVANAN
February 23, 2011
P N SHARMA Vs. S N PONNUSAMY
February 22, 2011
P NACHIMUTHU Vs. DISTRICT COLLECTOR TIRUPPUR DISTRICT
November 30, 2011
P NAGAMMA Vs. CONSERVATOR OF FOREST CHENNAI REGION
June 30, 2011
P NAGARAJAN Vs. REGISTRAR, MANONMANIAM SUNDARANAR UNIVERSITY
August 18, 2011
P NAGARATHINAPANDIAN FORMERLY SUPERINTENDING ENGINEER RETD VELLORE Vs. ACCOUNTS OFFICER TAMIL NADU HOUSING BOARD CHENNAI
March 8, 2011
P NANGA GOUNDAN Vs. P POOVATHAL
March 19, 2011
P NARAYANAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
January 22, 2011
P NATARAJAN Vs. D LAWRENCE
February 28, 2011
P NATARAJAN Vs. SECRETARY MEDICAL COUNCIL OF INDIA
September 30, 2011
P NATARAJAN Vs. MALA ALIAS LAKSHMI
June 22, 2011
P NATARAJAN Vs. COMMISSIONER H R
August 30, 2011
P NAVANEETHA KRISHNAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
December 23, 2011
P NEELAKANDAN Vs. EXECUTIVE OFFICER, SPECIAL PANCHAYAT AND DISTRICT COLLECTOR
August 2, 2011
P O VARGHESE Vs. SECRETARY TO GOVERNMENT
July 7, 2011
P P M S NAGARAJAN Vs. REVENUE DIVISIONAL OFFICER
March 1, 2011
P P S SPINNING MILLS P LTD Vs. DIRECTOR OPERATION TAMIL NADU TRANSMISSION CORPORATION LTD
March 28, 2011
P P S SPINNING MILLS P LTD Vs. TAMIL NADU ELECTRICITY BOARD
March 16, 2011
P PADMANABA NAICKER Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT
February 7, 2011
P PAL PANDIAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
July 5, 2011
P PALANI Vs. DISTRICT MANAGER TAMIL NADU STATE MARKETING CORPORATION
February 28, 2011
P PALANISAMY Vs. REGIONAL TRANSPORT AUTHORITY TIRUPUR
February 10, 2011
P PALANISWAMY S/O PERIASWAMY GOUNDER Vs. REGIONAL TRANSPORT AUTHORITY; SECRETARY REGIONAL TRANSPORT AUTHORITY
March 29, 2011
P PALANIVEL Vs. INSPECTOR OF POLICE VELUR POLICE STATION
June 29, 2011
P PANDARAM PILLAI Vs. STATE OF TAMIL NADU
June 27, 2011
P PANDI Vs. DISTRICT COLLECTOR, TAHSILDAR
August 22, 2011
P PANDIVEERAN Vs. INSPECTOR GENERAL OF REGISTRATION, SANTHOME, CHENNAI
December 19, 2011
P PAPPAMMAL Vs. SECRETARY GOVERNMENT OF TAMIL NADU, SCHOOL EDUCATION DEPARTMENT
July 22, 2011
P PARVATHI Vs. LEELA SAMSON DIRECTOR KALAKSHETRA FOUNDATION
June 6, 2011
P PATHIRAPPAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS
April 7, 2011
P PATTU JEBARAJ Vs. CHAIRMANTAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
April 19, 2011
P PATTURAJAN Vs. GOVERNMENT OF TAMIL NADU AND ORS
November 1, 2011
P PONNUSAMY Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM, DISTRICT COURT COMPLEX, THENI DISTRICT AND R KARTHIGA
October 31, 2011
P PRABHAKARAN Vs. STATE
April 7, 2011
P PUGALENTHI Vs. THIRU S S JAWAHAR
February 10, 2011
P PUGAZENDHI Vs. SUPERINTENDENT OF POLICE
November 23, 2011
P PUGAZHENDI Vs. G PURUSHOTHAMAN
June 7, 2011
P PULLAIYANNAN Vs. DISTRICT COLLECTOR LAND ACQUISITION
June 16, 2011
P R AGRO NUTRI PRIVATE LTD Vs. DEPUTY COMMERCIAL TAX OFFICER
March 4, 2011
P R DHANASUNDARI ALIAS RAJESHWARI Vs. M SUGUMAR REDDY
April 29, 2011
P R EARNARST Vs. SUPERINTENDENT ENGINEER TAMIL NADU ELECTRICITY BOARD CHENNAI
February 4, 2011
P R EARNARST Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
February 1, 2011
P R PAJUS DEBTOR PROPRIETOR P R KARUPPAIAH NADAR AND CO TRICHY Vs. P UMA MAHESWARAN
June 29, 2011
P R RAMASWAMI GOUNDER MEMORIAL TRUST REP BY TRUSTEES & OTHERS Vs. M/S KASTURI TRAVELS PROPRIETOR NEENA SHA & OTHERS
June 10, 2011
P R S SIVAKUMAR Vs. V PALANI
January 7, 2011
P R SRINIVASAN AND SONS Vs. STATE OF TAMIL NADU
August 17, 2011
P RADHAKRISHNAN Vs. M MURUGESAN
April 20, 2011
P RADHAKRISHNAN Vs. REGISTRAR OF CO OP SOCIETIES CHENNAI
March 31, 2011
P RAGHUNATHAN Vs. SUPERINTENDENT OF POLICE VILLUPURAM DISTRICT
July 5, 2011
P RAJAGOPAL Vs. SENIOR REGIONAL MANAGER AND DISTRICT MANAGER, TASMAC
June 29, 2011
P RAJAN Vs. CHENNAI PETROLEUM CORPORATION
November 29, 2011
P RAJARAM Vs. DEPUTY INSPECTOR GENERAL OF POLICE RAMANATHAPURAM
March 25, 2011
P RAJENDRA PRASAD Vs. GOVERNMENT OF TAMILNADU
October 19, 2011
P RAJKUMAR Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT
March 22, 2011
P RAJU Vs. PERIASWAMY
August 22, 2011
P RAMACHANDRAN Vs. DEPUTY COMMISSIONER OF POLICE CRIME AND TRAFFIC
February 28, 2011
P RAMADAS Vs. OFFICER IN CHARGE MATERIALS MANAGEMENT
May 12, 2011
P RAMAKRISHNAIAH Vs. CHAIRMAN AND MEMBERS OF THE APPOINTMENT COMMITTEE
May 16, 2011
P RAMAR Vs. DIRECTOR GENERAL OF POLICE
January 21, 2011
P RAMASAMY AND CO Vs. STATE OF TAMILNADU
June 30, 2011
P RAMESH BABU Vs. REGISTRAR PONDICHERRY UNIVERSITY
August 11, 2011
P RAMKUMAR Vs. DIRECTOR, DIRECTORATE OF TECHNICAL EDUCATION, CHENNAI
October 12, 2011
P RATHINAM Vs. GOVERNMENT OF TAMILNADU
July 12, 2011
P RATHINAMSAMY Vs. DISTRICT EDUCATIONAL OFFICER POLLACHI
March 15, 2011
P RAVI Vs. SUPERINTENDENT OF POLICE
November 12, 2011
P RAVICHANDRAN Vs. GOVERNMENT OF TAMIL NADU
September 14, 2011
P RAVIKUMAR Vs. DEPUTY GENERAL MANAGER
November 17, 2011
P RAVIKUMAR Vs. AUGUSTIN BABU
January 19, 2011
P RAVIKUMAR Vs. MALARVIZHI ALIAS S KOKILA
February 17, 2011
P RENUGA Vs. ASSISTANT DIRECTOR DISTRICT EMPLOYMENT EXCHANGE
September 21, 2011
P ROSELET Vs. DIRECTOR OF RURAL DEVELOPMENT DEPARTMENT PANAGAL BUILDING
December 19, 2011
P S APPARELS Vs. ASSISTANT COMMISSIONER OF CUSTOMS
February 23, 2011
P S CHANDRASEKARA RAJA Vs. SANKARANARAYANA SWAMY DEVASTHANAM THROUGH ITS EXECUTIVE OFFICER
March 25, 2011
P S KUMARESAN Vs. DIRECTOR GENERAL OF POLICE CHENNAI
March 11, 2011
P S MUNUSAMI Vs. MANAGING DIRECTOR CHENNAI METRO WATER SUPPLY AND SEWERAGE BOARD
March 18, 2011
P S RAMASAMY Vs. COMMISSIONER PROHIBITION AND EXCISE CHEPAUK
January 10, 2011
P S S SOMASUNDARAM CHETTIAR MANAGING DIRECTOR SOMASUNDARAM MILLS PVT LTD Vs. UNION OF INDIA
November 18, 2011
P S SAN BASHA Vs. N GOVINDAN
March 28, 2011
P S SARAVANAKUMAR Vs. REGIONAL TRANSPORT OFFICER COIMBATORE
April 25, 2011
P S SUBRAMANIAN Vs. TMT MAHALAKSHMI AMMAL
June 17, 2011
P S VEERAPPA Vs. PALANIAMMAL
July 28, 2011
P SADA SIVAM Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION
February 9, 2011
P SAMBASIVAM Vs. CHAIRMAN CHENNAI PORT TRUST CHENNAI
February 28, 2011
P SAMY B V SC Vs. COMMISSIONER OF ANIMAL HUSBANDRY AND VETERINARY SERVICE AND REGIONAL JOINT DIRECTOR, ANIMAL HUSBANDRY
June 30, 2011
P SANGAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
March 28, 2011
P SARAVANAN Vs. DIRECTOR GENERAL OF POLICE
March 10, 2011
P SAROJA Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
November 4, 2011
P SATHYA Vs. DISTRICT ELEMENTARY EDUCATION OFFICER KRISHNAGIRI DISTRICT
June 17, 2011
P SELVARAJ Vs. PRESIDING OFFICER
January 10, 2011
P SELVARAJU Vs. GOVERNMENT OF TAMIL NADU
September 21, 2011
P SENTHIL KUMARAN Vs. REGISTRAR GENERAL
March 11, 2011
P SHANMUGAM Vs. REGISTRAR GENERAL HIGH COURT OF MADRAS HIGH COURT CHENNAI
June 8, 2011
P SHANMUGAM Vs. STATE BANK OF INDIA
July 26, 2011
P SHANMUGANATHAN Vs. SECRETARY TO TAMIL NADU GOVERNMENT
April 6, 2011
P SIDDESWARAN Vs. SUPERINTENDENT OF POLICE DHARMAPURI DISTRICT
February 23, 2011
P SINGAM Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION MADURAI LIMITED MADURAI
September 5, 2011
P SINGARAVEL Vs. AMMANI AMMAL
December 9, 2011
P SIVAKUMAR Vs. PRINCIPAL SECRETARY
September 8, 2011
P SIVASAMY Vs. STATE OF TAMIL NADU
August 24, 2011
P SIVASAMY Vs. GOVERNMENT OF TAMIL NADU
December 2, 2011
P SIVASURIYAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD
August 5, 2011
P SOOSAI MANIKAM SECRETARY, SAVARIYARPATTINAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK LIMITED Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, RAMNAD REGION
June 30, 2011
P SREENIVASAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI
November 17, 2011
P SRINIVASAN Vs. STATE OF TAMIL NADU
November 12, 2011
P SUBBAIYAN Vs. STATE OF TAMIL NADU
November 14, 2011
P SUBBURAJ Vs. STATE PRESIDENT CUM CHAIRMAN
July 29, 2011
P SUBRAMANI Vs. VALPARAI MUNICIPALITY
March 25, 2011
P SUGANTHI Vs. DISTRICT COLLECTOR CUM INSPECTOR OF PANCHAYATS
January 12, 2011
P SUNDAR Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE TIRUVALLUR DISTRICT
July 12, 2011
P SUNDAR RAMAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
March 1, 2011
P SUNDARAMOORTHY Vs. ADDITIONAL REGISTRAR OF COOP SOCIETIES CREDIT
September 12, 2011
P SUNDARARAMA REDDY ALIAS P S REDDY (DIED) & OTHERS Vs. A S DIVYENDAR & OTHERS
March 31, 2011
P SUNDARI Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT
August 24, 2011
P SUSILA Vs. USHARANI
August 10, 2011
P SWAMIKANNU Vs. STATE OF TAMIL NADU
November 3, 2011
P T KRISHAMOORTHY, T RAMAMOORTHY, T SATHYAMOORTHY AND T SUNDARAMOORTHY Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
December 7, 2011
P T THULASINGAM Vs. ACCOUNTS OFFICER
February 28, 2011
P TAMILGNANAM Vs. REGIONAL TRANSPORT AUTHORITY
July 8, 2011
P THANGAVEL Vs. CHAIRMAN COMMON CADRE COMMITTEE/JOINT REGISTRAR OF COOPERATIVE SOCIETIES
August 25, 2011
P THENMOZHI SUBRAMANIAM Vs. DISTRICT COLLECTOR
February 25, 2011
P THILAGAMANI Vs. S SETHURAMAN
January 7, 2011
P THIRUMARAN Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LTD
June 7, 2011
P UYARTHI Vs. REGIONAL MANAGER CANARA BANK TRICHY
March 14, 2011
P V ANANTHACHARY Vs. MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD CHENNAI
April 6, 2011
P V ARUMUGAM Vs. COMMISSIONER DHARAPURAM MUNICIPALITY
March 24, 2011
P V K FINANCE Vs. DISTRICT COLLECTOR KRISHNAGIRI DISTRICT
January 20, 2011
P V MAHADEVAN Vs. SECRETARY TO GOVERNMENT
July 28, 2011
P VALLINAYAGI Vs. TAMILNADU PUBLIC SERVICE COMMISSION
March 31, 2011
P VELAYUTHAM ALIAS KUMAR Vs. SUPERINTENDENT OF POLICE
July 5, 2011
P VIJAY AGARWAL Vs. STATE OF TAMILNADU
January 31, 2011
P VIJAYAKUMAR Vs. DISTRICT COLLECTOR; TAHSILDAR AND DISTRICT EMPLOYMENT OFFICER
April 5, 2011
P VIJAYALAKSHMI Vs. JOINT DIRECTOR OF HIGHER SECONDARY EDUCATION, COLLEGE ROAD, CHENNAI - 600 006, CHIEF EDUCATIONAL OFFICER, TRICHY, SENGUNTHAR HIGHER SECONDARY SCHOOL COMMITTEE
October 18, 2011
P VIJAYAN Vs. REGIONAL TRANSPORT AUTHORITY PERAMBALUR
March 3, 2011
P VIJAYARANGAM SBI CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE BANK OF INDIA
November 22, 2011
P VINITHA Vs. REGIONAL TRANSPORT AUTHORITY
March 14, 2011
P VINMANI Vs. GENERAL MANAGER STATE BANK OF INDIA
February 14, 2011
P VINODH KUMAR Vs. RECOVERY OFFICER DEBTS RECOVERY TRIBUNAL
April 19, 2011
P YOGAPRIYA Vs. THIRUMAVALAVAN
September 13, 2011
P. BASKAR Vs. COMMISSIONER OF INCOME TAX
April 11, 2011
P. CHIDAMBARAM Vs. SECRETARY
August 17, 2011
PACHAI AMMAL ALIAS MANONMANI Vs. PALANI
September 26, 2011
PACHAI PERUMAL S/O LATE KRISHNAN Vs. DISTRICT COLLECTOR THOOTHUKUDI DISTRICT AND ORS
July 6, 2011
PACHAIAMMAL Vs. MURUGAYEE AND ORS
January 22, 2011
PACHIAMMAL AND DHANALAKSHMI Vs. GOVERNMENT OF TAMIL NADU
February 9, 2011
PACKYARAJ & OTHERS Vs. STATE AND MUTHUPANDI
December 22, 2011
PADMA Vs. PRABHAVATHY
August 30, 2011
PADMA RAMU Vs. PRINCIPAL SECRETARY TO GOVERNMENT
March 2, 2011
PADMAVATHI Vs. CHELLATHAI
November 2, 2011
PADMAVATHI MAGALIR SUYA UTHAVI KUZHU Vs. DISTRICT COLLECTOR TIRUVALLUR DISTRICT
April 28, 2011
PALANI Vs. VIJAYALAKSHMI
June 17, 2011
PALANI ANDAVAR COTTON AND SYNTHETIC SPINNERS LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
July 15, 2011
PALANI NADAR Vs. SELVIN
August 4, 2011
PALANIAMMAL Vs. SUPERINTENDENT OF POLICE SALEM DISTRICT
January 12, 2011
PALANISAMY Vs. MALLANAYAKAR
March 14, 2011
PALANISAMY Vs. STATE
October 18, 2011
PALANISAMY ALIAS SENAPATHI GOUNDER Vs. SHANMUGAM
February 2, 2011
PALANISAMY; THANGAVEL Vs. STATE OF TAMIL NADU, SECRETARY TO GOVERNMENT AND ORS
April 21, 2011
PALKARA MOORTHY ALIAS ESWARAMOORTHY Vs. INSPECTOR OF POLICE ERODE
January 22, 2011
PALLAVARAM RAILWAY STATION ROAD NADAIPATHAI AND SIRU VYAPARIGAL SANGAM Vs. COMMISSIONER PALLAVARAM MUNICIPALITY
March 30, 2011
PALPAP ICHINICHI SOFTWARE INTERNATIONAL LIMITED Vs. INDIAN BANK
September 16, 2011
PAN ASIA LOGISTICS INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
April 12, 2011
PAN ASIA LOGISTICS INDIA PVT LTD Vs. CENTRAL BOARD OF EXERCISE AND CUSTOMS
April 9, 2011
PAN RESORTS LIMITED Vs. H H KARTHIKA
August 11, 2011
PANDI; NAGARAJ Vs. PANDIYAMMAL AND ORS
December 8, 2011
PANDIAN Vs. RAJAMANICKAM
July 22, 2011
PANDIAN Vs. PONNUSAMY
February 8, 2011
PANDIAN TRACTORS Vs. HE DISTRICT CONSUMER DISPUTE REDRESSEL FORUM
November 17, 2011
PANDIAYARAJAN Vs. GOPALAKRISHNAN AND ORS
December 7, 2011
PANDIYAS Vs. ASSISTANT GENERAL MANAGER
February 21, 2011
PANDU @ PANDARAM; MOHAMED ABUBUCKER SITHICK Vs. STATE
December 23, 2011
PANDYAN GRAMA BANK OFFICERS UNION Vs. CHAIRMAN, PANDYAN GRAMA BANK HAVING ADMINISTRATIVE OFFICE
August 25, 2011
PANJA ALIAS PANCHATCHARAM Vs. STATE BY THE SUB INSPECTOR OF POLICE
June 13, 2011
PANJALAI Vs. JEYAVEL
January 24, 2011
PANJALI ALIAS SAVARIDOSS Vs. STATE REP BY INSPECTOR OF POLICE
December 10, 2011
PANNAI MEEN URPATHIYALARGAL VIVASAIYIGAL NALA SANGAM Vs. DISTRICT COLLECTOR, COIMBATORE DISTRICT, COIMBATORE
October 31, 2011
PANNEERSELVAM, GENERAL SECRETARY, STEEL PLANT EMPLOYEES UNION Vs. EXECUTIVE DIRECTOR, SALEM STEEL PLANT
September 30, 2011
PANNER SELVAM Vs. STATE REP BY INSPECTOR OF POLICE C.B.I
December 23, 2011
PAPPA Vs. RENGAMMAL
October 13, 2011
PAPPA NAICKER Vs. RANGAYAMMAL
October 31, 2011
PAPPAMMAL Vs. UNION OF INDIA
July 13, 2011
PAPPAMMAL Vs. STATE OF TAMIL NADU
February 11, 2011
PAPPAMMAL ALIAS A PAPPA SHANKAR DECEASED Vs. JEBASELVI
June 17, 2011
PARACHARA BUILDERS Vs. APPELLATE ASSISTANT COMMISSIONER (CT) AND COMMERCIAL TAX
July 6, 2011
PARAMAGURU Vs. STATE
March 3, 2011
PARAMASIVAM Vs. MOHINI BAI
June 17, 2011
PARAMASIVAMPILLAI Vs. SPECIAL TAHSILDAR, (LAND ACQUISITION)
September 6, 2011
PARK TOWN BENEFIT FUND LIMITED Vs. STATE
March 14, 2011
PARKLANE CONSULTANTS LTD REP BY ITS MANAGING DIRECTOR Vs. INTERNATIONAL INDUSTRY EQUIPMENT LTD & OTHERS
April 5, 2011
PARVATHI Vs. M RAJU
September 7, 2011
PARVATHI Vs. DISTRICT FOREST OFFICER GUDALUR
September 22, 2011
PARVATHI Vs. K K BELLAN
June 30, 2011
PATEL K N R Vs. K ANGAYARKANI
March 3, 2011
PATHANGE AND CO Vs. COMMISSIONER OF CUSTOMS
February 14, 2011
PATTAMMAL Vs. ACHUNANDA PILLAI
March 23, 2011
PATTUSALIER NALA SANGAM Vs. GOVERNMENT OF PONDICHERRY
November 30, 2011
PATTY B JEGANATHAN Vs. CHIEF ELECTION COMMISSIONER
April 9, 2011
PAUL PANDIAN Vs. DEPUTY DIRECTOR CENTRAL INSTITUTE OF PLASTIC ENGG AND TECH
April 26, 2011
PAUL RAJ Vs. STATE BY THE INSPECTOR OF POLICE
October 31, 2011
PAVAI VARAM EDUCATIONAL TRUST Vs. DISTRICT COLLECTOR NAMAKKAL DISTRICT
April 11, 2011
PAVALAYEE Vs. PERIANNAN
June 6, 2011
PAVAYAMMAL Vs. STATE
June 1, 2011
PAVIS TEXTILES Vs. DIRECTOR GENERAL EMPLOYEES STATE INSURANCE CORPORATION
January 7, 2011
PEARL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
January 19, 2011
PEARL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
June 13, 2011
PEARL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
April 7, 2011
PEARL ENTERPRISES REP BY ITS PROPRIETOR DAVINDER KHARBANDA Vs. COMMISSIONER OF CUSTOMS (SEAPORT - IMPORTS),; ADDITIONAL COMMISSIONER OF CUSTOMS AND DIRECTOR GENERAL OF FOREIGN TRADE AND EX-OFFICIO ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF COMMERCE AND INDUSTRY DEPARTMENT OF COMMERCE
March 31, 2011
PEARL PEACE MEDICAL MISSION Vs. REGISTRAR TAMILNADU DR MGR MEDICAL UNIVERSITY
February 15, 2011
PEER MOHAMAD Vs. STATE
June 24, 2011
PEER MOHAMED Vs. SUPERINTENDENT OF POLICE
August 8, 2011
PELIYAN Vs. STATE REP BY THE INSPECTOR OF POLICE
August 12, 2011
PENNARASI Vs. LAND COMMISSIONER LAND REFORMS
June 7, 2011
PENTAGON TRADING SERVICES PVT LTD Vs. UNION OF INDIA
June 7, 2011
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. COMMR. OF CUS. (IMPORTS), CHENNAI
March 1, 2011
PERAMBALUR DISTRICT CONSUMER CO-OPERATIVE WHOLESALE STORES LTD Vs. NATIONAL INSURANCE COMPANY LTD
April 12, 2011
PERAMBALUR SUGAR MILLS LIMITED Vs. STATE OF TAMIL NADU
September 15, 2011
PERFECT COPIER Vs. COMMISSIONER OF CUSTOMS
March 31, 2011
PERFECT POWER SYSTEMS SOUTH PVT LTD Vs. JOINT COMMISSIONER CT
March 28, 2011
PERIA KARAMALAI TEA AND PRODUCE CO COIMBATORE Vs. DEPUTY COMMISSIONER OF INCOME TAX COIMBATORE
August 16, 2011
PERIAMMAL Vs. PALANISAMY GOUNDER
April 9, 2011
PERIASAMY Vs. PONNAPPA NADIR
June 13, 2011
PERIASAMY Vs. LAKSHMANAN
December 19, 2011
PERIM JANARDHANA RAO Vs. M BALAJI
March 25, 2011
PERIYA PERUMAL Vs. MEMBER SECRETARY, LOCAL PLANNING AUTHORITY AND COMMISSIONER CORPORATION OF MADURAI
July 25, 2011
PERIYAMONDI Vs. INSPECTOR OF POLICE ALANGANALLUR POLICE STATION MADURAI DISTRICT
November 2, 2011
PERIYAMONDI Vs. INSPECTOR OF POLICE, ALANGANALLUR POLICE STATION, MADURAI DISTRICT
February 2, 2011
PERIYANAYAGASAMY Vs. JESUDOSS
October 1, 2011
PERIYASAMY Vs. SUPERINTENDENT OF POLICE AND SUB INSPECTOR OF POLICE
March 21, 2011
PERIYASAMY Vs. ARUMUGAM
August 25, 2011
PERIYASAMY Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY SALEM WEST
April 21, 2011
PERUMAL Vs. ALAGAMMAL ALIAS PAPPATHI
November 16, 2011
PERUMAL Vs. STATE OF TAMIL NADU
January 21, 2011
PERUMAL Vs. V BALASUBRAMANIAN
January 31, 2011
PETER & MILLER PACKERS & ANR Vs. JAYSHREE TRANSPORT CORPORATION
March 30, 2011
PETER ALIAS PETER PRAKASAM Vs. STATE BY INTELLIGENCE OFFICER
August 12, 2011
PETRO ENTERPRISES LIMITED Vs. MANAGING DIRECTOR THE CHENNAI METRO RAIL PROJECT CHENNAI
February 1, 2011
PETRON ENGINEERING CONSTRUCTION LTD. Vs. ASSISTANT COMMISSIONER
November 16, 2011
PICHAI Vs. M LAKSHMI AND ORS
November 22, 2011
PICHANDI Vs. KANNU DIED
June 17, 2011
PILOT PEN COMPANY INDIA PVT LTD Vs. GOVERNMENT OF TAMIL NADU
April 7, 2011
PIPMATE TEACHING STAFF ASSOCIATION Vs. MEMBER SECRETARY PONDICHERRY
July 28, 2011
PL LAKSHMANAN Vs. N N N NACHIAPPAN
January 7, 2011
PLASTIC PROCESSORS Vs. STATE OF TAMIL NADU
December 20, 2011
PMR BANGARU SUBBAMMAL EDUCATIONAL TRUST Vs. TAMIL NADU ELECTRICITY BOARD
April 20, 2011
PODHU THOZHILALAR SANGAM CITU Vs. STATE OF TAMIL NADU
January 4, 2011
POLY TEX INDUSTRIES Vs. ASSISTANT COMMISSIONER OF CENTRAL EXERCISE
May 19, 2011
POLY TEX INDUSTRIES REPRESENTED BY ITS MANAGING PARTNER M SHAHUL HAMEED Vs. ASSISTANT COMMISSIONER OF CENTRAL EXERCISE
July 19, 2011
POLYCOAT INDUSTRIES Vs. COMMERCIAL TAX OFFICER AND ANOTHER
April 20, 2011
PONDICHERRY CO OPERATIVE URBAN BANK EMPLOYEES WELFARE UNION Vs. REGISTRAR THE CO OPERATIVE DEPARTMENT GOVERNMENT OF PONDICHERRY
November 4, 2011
PONDICHERRY INDUSTRIAL PROMOTION Vs. SHASUN LEASING AND FINANCE PVT LTD
June 21, 2011
PONNAIAH ASARI Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI, PUDUKKOTTAI DISTRICT
December 14, 2011
PONNAMMAL Vs. S V SUBRAMANIAN
March 21, 2011
PONNAMMAL, PUSHPAVALLI AND DANARAJ Vs. GOVERNMENT OF TAMIL NADU
August 17, 2011
PONNI SUGARS ERODE LTD Vs. JOINT DIRECTOR SUB REGIONAL OFFICE
February 28, 2011
PONNIAMMAL Vs. KUPPUSAMY KOUNDER
January 12, 2011
PONNIAMMAN EDUCATIONAL TRUST Vs. CHURCH OF CHRIST CHARITABLE TRUST AND EDUCATIONAL CHARITABLE SOCIETY
August 16, 2011
PONNU SANKAN ALIAS KUMAR Vs. STATE OF TAMIL NADU
February 10, 2011
PONNUMANI NADAR Vs. N NATARAJAN AND ORS
November 1, 2011
PONRAJ AMMAL Vs. KANNIGA PARAMESWARI KOIL UTHAMAPALAYAM THROUGH ITS MANAGING TRUSTEE M S MANNAR CHETTIAR
October 28, 2011
POOCHENDU AMMAL Vs. MINOR JAYAMURUGAN
September 16, 2011
POOJA TRADERS REP BY PROPRIETOR MANGILAL Vs. ASSISTANT COMMISSIONER
March 17, 2011
POONGAVANAM Vs. D JOHNSON
December 16, 2011
POPULAR VEHICLES AND SERVICES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE (APPEALS) AND DEPUTY COMMISSIONER OF SERVICE TAX IV DIVISION SERVICE TAX COMMISSIONARATE
March 17, 2011
PORKALA Vs. T GIRIJA
December 2, 2011
PORT AND DOCK LABOUR AFFILIATED TO BHARATHIYA MAZDOOR SANGH Vs. UNION OF INDIA REP BY ITS SECRETARY MINISTRY OF SHIPPING
March 29, 2011
POTHUM PONNU Vs. DISTRICT COLLECTOR/DISTRICT MAGISTRATE, RAMANATHAPURAM DISTRICT, RAMANATHAPURAM AND STATE OF TAMIL NADU
October 28, 2011
POUL VINOUTH Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY
February 2, 2011
POWERGRID CORPORATION OF INDIA LIMITED Vs. K RADHAKRISHNAN
April 6, 2011
PRA VEERAMANI Vs. ADDITIONAL DIRECTOR GENERAL OF PRISONS AND ORS
April 5, 2011
PRABHAKARAN Vs. V RAJENDRAN
February 17, 2011
PRABHAKARAN GURUBATHAM & OTHERS Vs. KAMBAN GNANAMURTHY GURUBATHAM & OTHERS
February 4, 2011
PRABHU SRINIVASAN Vs. RAMAPRABHA
August 29, 2011
PRABHUDAS GURMUKHSINGH AND SONS Vs. G V FILMS
June 30, 2011
PRADEEP DRUG COMPANY LTD Vs. APPELLATE DEPUTY COMMISSIONER CT IV
April 7, 2011
PRAKASAM Vs. JEEVA AMMAL
September 5, 2011
PRAKASH Vs. STATE
March 9, 2011
PRAKASH PLASTIC WORKS Vs. SUPERINTENDENT ENGINEER
March 8, 2011
PRAKASH RAO Vs. CHIEF ENGINEER PERSONNEL TAMILNADU ELECTRICITY BOARD
November 9, 2011
PRAMILA KIRUBA AUGUSTUS Vs. STATE BANK OF INDIA
June 7, 2011
PRASHRAY OVERSEAS PVT LTD Vs. COMMISSIONER OF CUSTOMS
April 29, 2011
PRATHAM WOOD PRODUCTS PVT LTD Vs. ASSISTANT COMMERCIAL TAX OFFICER
February 1, 2011
PREM @ PREMKUMAR Vs. COMMISSIONER OF POLICE AND SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT
March 21, 2011
PREMA MANONMANI Vs. STATE OF TAMILNADU
April 26, 2011
PRESIDENCY CLUB Vs. ENTERTAINMENT TAX OFFICER
February 9, 2011
PRESIDENT CHENNAI PETROLEUM EMPLOYEES UNION Vs. GENERAL MANAGER H R
April 12, 2011
PRESIDENT, SUBBALAKSHMI LAKSHMIPATHY FOUNDATION Vs. UNION OF INDIA
December 10, 2011
PRIME HABITALS (P) LTD CONTRACTOR KERALA Vs. DEPUTY CHIEF ENGINEER
June 23, 2011
PRINCE CORPORATION Vs. COMMISSIONER CORPORATION OF CHENNAI
April 19, 2011
PRINCE CORPORATION CHENNAI Vs. MANAGING DIRECTOR CHENNAI
June 10, 2011
PRINCE JOTHI LAWRENCE Vs. DIRECTOR GENERAL OF POLICE CHENNAI
February 10, 2011
PRINCIPAL CHIEF CONSERVATOR OF FORESTS Vs. ANU AMBRAILE PROPRIETRIX, AA IMPEX COMPANY AND ADDITIONAL DISTRICT JUDGE
June 6, 2011
PRINCIPAL RAJAS INTERNATIONAL SCHOOL Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
January 22, 2011
PRINCIPAL SARADA KRISHNA HOMEOPATHIC MEDICAL COLLEGE Vs. DISTRICT COLLECTOR KANYAKUMARI DISTRICT