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Case Index
Title
Date
A.C. CHENNA REDDY (FIRM) Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 20, 2011
ABHIRAM SETH Vs. JOINT COMMISSIONER OF INCOME TAX
September 30, 2011
ABN AMRO SECURITIES INDIA PVT. LTD. Vs. INCOME TAX OFFICER
August 26, 2011
ACIT Vs. EFFTRONICS SYSTEMS PVT. LTD.
July 18, 2011
ACTIS ADVISERS (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 7, 2011
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SHREE PACETRONICS LTD.
February 7, 2011
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PEARL BOTTLING (P) LTD.
February 10, 2011
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RELIGARE FINVEST LTD.
September 16, 2011
ADDITIONAL DIRECTOR OF INCOME TAX (INTERNATIONAL TAX)- RANGE 2(2) Vs. TII TEAM TELECOM INTERNATIONAL PVT. LTD.
August 26, 2011
ADDITIONAL DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. STAR CRUISE INDIA TRAVEL SERVICES PVT. LTD.
July 22, 2011
ADDITIONAL DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. UNIVERSAL INTERNATIONAL MUSIC BV
January 31, 2011
ADITI DEVELOPERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 7, 2011
ADITYA BIRLA NUVO LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 28, 2011
ADOBE SYSTEMS INDIA (P) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME
January 21, 2011
ADP (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 25, 2011
AGRAWAL COAL CORPORATION (P) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
October 31, 2011
AHMEDABAD URBAN DEVELOPMENT AUTHORITY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 10, 2011
AIRPORTS AUTHORITY OF INDIA Vs. COMMISSIONER OF INCOME TAX
September 9, 2011
AIRTECH (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 7, 2011
AJAY SANGARI & COMPANY Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
March 30, 2011
AMADEUS INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 18, 2011
AMALTAS ASSOCIATES Vs. INCOME TAX OFFICER
January 21, 2011
AMARTARA PLASTICS (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 19, 2011
ANANDKUMAR RAWATRAM JOSHI Vs. INCOME TAX OFFICER
November 18, 2011
ANDHRA BOMBAY CARRIERS Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
March 31, 2011
ANIL H. LAD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 7, 2011
ANTALA SANJAYKUMAR RAVJIBHAI Vs. COMMISSIONER OF INCOME TAX
November 21, 2011
ANTONY MOTORS PVT. LTD. Vs. ACIT
July 22, 2011
AQUA PLUMBING (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 31, 2011
ARADHANA BEVERAGES & FOODS CO. (P.) LTD. Vs. DCIT
April 29, 2011
ARICENT TECHNOLOGIES (HOLDING) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 21, 2011
AROMA CHEMICALS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 30, 2011
ARVIND LAXMIDAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 6, 2011
ASHOK KUMAR DUSAD (HUF) Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 20, 2011
ASSIST. CIT Vs. NARANG INDUSTRIES (P.) LTD.
April 8, 2011
ASSIST. CIT Vs. PRAMOD H. LELE
August 10, 2011
ASSIST. CIT Vs. SHRI HIREN JASWANTRAI SHAH
June 17, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. OMNISCIENT SECURITIES PVT.
March 16, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SUNIL KUMAR AGARWAL
February 8, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. R.K.B.K. FISCAL SERVICES LTD.
February 3, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KANCHENJUNGA ADVERTISING
January 21, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ESSAR STEEL LTD.
January 25, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BULLS & BEARS PORTFOLIOS
January 28, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PCI LTD.
May 5, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CLOUGH ENGINEERING LTD.
May 6, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MEGH MALHAR DEVELOPERS
May 10, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MEDVERSITY ONLINE LIMITED
May 13, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. A. H. WHEELERS & CO. (P) LTD.
May 18, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. UTTARA S SHOREWALA
May 25, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GRISHMA METAL TECHNOLOGY
May 27, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NATIONAL STOCK EXCHANGE
May 27, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VICEROY HOTELS LTD.
May 27, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LEAAP INTERNATIONAL P. V. LTD.
May 27, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SAGAR SAHA
January 14, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GMAC FINANCIAL SERVICES INDIA LTD.
April 20, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. J.P. MORGAN INDIA (P) LTD.
April 20, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JINDAL EQUIPMENT LEASING
April 21, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NIT LTD.
January 7, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BALAJI EDUCATIONAL
April 5, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NGC NETWORK (INDIA) (P) LTD.
February 23, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M.K. EXIM (INDIA) LTD.
March 10, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SUDHAKAR RAM
October 31, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MADEENA CONSTRUCTIONS
November 18, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SUDHANSHU KHANDELWAL
February 15, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PARABOLIC DRUGS LTD.
June 17, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MEHSANA DISTRICT CO-OP. MILK PRODUCERS UNION LTD.
June 30, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SAILESHKUMAR NATHALAL PATEL
March 25, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JUPITER DISTILLERY
December 16, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PERFECT FORGINGS
June 21, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MODERN INSULATOR LTD.
April 13, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MURCURY RUBBER MILLS
September 23, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CENTRAL WAREHOUSING CORPORATION
September 9, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HEENA INVESTMENT (P) LTD.
August 29, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KASHMIR TRADING COMPANY
July 22, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GOBIND AMBADY
October 25, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HYCRON INDIA
December 16, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. P.I. INDUSTRIES
December 15, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TARA ULTIMO PRIVATE LIMITED
September 7, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. EDROOS SYED MOHAMMED ZAKIR
July 8, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ANCHOR HEALTH AND BEAUTY CARE PVT. LTD.
August 26, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. WOLKEM INDIA LTD.
August 29, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SMT. SUMITRA GAUR
December 15, 2011
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2, MEERUT Vs. SANJAY KUMAR
July 29, 2011
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 21(2) Vs. VIJAY S. SHIRODKAR
August 30, 2011
ASSOCIATION FOR ADVOCACY AND LEGAL INITIATIVES Vs. COMMISSIONER OF INCOME TAX
February 28, 2011
ASSTT. C.I.T. Vs. ZEO CHEM (P) LTD.
May 4, 2011
ASSTT. CIT Vs. MINPRO INDUSTRIES
December 9, 2011
ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE 32(1), NEW DELHI Vs. SHRI OM PRAKASH ARORA, D-392, DEFENCE COLONY, NEW DELHI
November 18, 2011
ATOTECH INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 7, 2011
ATUL G. PURANIK Vs. INCOME TAX OFFICER
May 13, 2011
AUROLAB TRUST Vs. COMMISSIONER OF INCOME TAX
May 11, 2011
AVAYA INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 25, 2011
B.R. TV Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 18, 2011
BABA AMARNATH EDUCATIONAL SOCIETY (REGD.) Vs. COMMISSIONER OF INCOME TAX
December 29, 2011
BALARAMPUR CHINI MILLS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 29, 2011
BEBO TECHNOLOGIES (P) LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
April 29, 2011
BENETTON INDIA (P) LTD. Vs. INCOME TAX OFFICER
November 30, 2011
BENGAL HOSIERY MANUFACTURERS ASSOCIATION Vs. DIRECTOR OF INCOME TAX
February 28, 2011
BENNETT COLEMAN AND COMPANY LTD. Vs. THE ADDL. COMMISSIONER OF I.T., RANGE- 1(1)
September 30, 2011
BHARAT BIJILEE LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
March 11, 2011
BHARAT JYOTI Vs. COMMISSIONER OF INCOME TAX
March 16, 2011
BHARATI SHIPYARD LIMITED Vs. THE DY. COMMISSIONER OF INCOME TAX
September 9, 2011
BHARTI SYNTEX LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 13, 2011
BHORUKA ENGINEERING INDUSTRIES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 10, 2011
BIRLASOFT (INDIA) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 20, 2011
BRANCH MANAGER, PUNJAB NATIONAL BANK Vs. ADDITIONAL COMMISSIONER
May 31, 2011
BRIJ VIKAS TRUST Vs. COMMISSIONER OF INCOME TAX
May 31, 2011
BRINTONS CARPETS ASIA (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 15, 2011
BUNGE AGRIBUSINESS (INDIA) (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 22, 2011
CANARA BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 27, 2011
CAPGEMINI INDIA (P) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
May 25, 2011
CAPGEMINI INDIA (P) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
April 5, 2011
CEBON INDIA LTD. Vs. ASSTT. CIT
August 30, 2011
CHADHA SUGARS PVT. LTD. Vs. ASSTT. CIT
December 23, 2011
CHETAN VITHAL TUPE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 31, 2011
CHETNA ZARDA COMPANY Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 28, 2011
CHIEF PROJECT MANAGER RAILWAY ELECTRIFICATION, INDIAN RAILWAY, AMBALA CANTT Vs. INCOME TAX OFFICER
May 13, 2011
CHIEF PROJECT MANAGER, RAILWAY ELECTRIFICATION, AMBALA CANTT. Vs. ITO
December 30, 2011
CHIRANJEEV LAL KHANNA Vs. THE INCOME TAX OFFICER
April 23, 2011
CHIRANJEEV LAL KHANNA Vs. INCOME TAX OFFICER
April 13, 2011
CHOHAN RESORTS Vs. ASSESSING OFFICER
June 13, 2011
CHOKSHI HIRALAL MAGANLAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 21, 2011
CHOWGULE & COMPANY (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 24, 2011
CHURCH OF CHRIST SOCIAL SERVICE SOCIETY Vs. CIT
September 5, 2011
CIT Vs. PARSHWANATH REALITY (P) LTD.
December 21, 2011
CITY GOLD MEDIA LTD. Vs. INCOME TAX OFFICER
December 30, 2011
COMMISSIONER OF INCOME TAX Vs. SPEARTHEAD PROPERTIES (P) LTD.
May 27, 2011
CREW B.O.S. PRODUCTS LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
October 31, 2011
CUMMINS INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 28, 2011
DADRA NAGAR HAVELI SAHAKARI KHAND UDYOG MANDALI LTD., S. NO. 287/A, VILLAGE : SURANGI VIA: KHADOLI DADRA NAGAR HAVELI, SILVASSA Vs. ITO, WARD-1 VAPI
December 2, 2011
DALAL BROACHA STOCK BROKING PVT. LTD. Vs. ADDL. CIT-RANGE 4(1)
June 22, 2011
DALPAT SINGH CHOUDHARY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 30, 2011
DCIT CIRCLE-1, KOTA Vs. SHRI RAM KISHAN VERMA PROP. M/S RESONANCE, J-02, JAWAHAR NAGAR
October 31, 2011
DCIT, CIRCLE 13(1), NEW DELHI Vs. M/S. NATIONAL COOPERATIVE DEVELOPMENT CORPORATION, 4, SIRI INSTITUTIONAL AREA, HAUZ KHAS, NEW DELHI
December 2, 2011
DELHI INDUSTRIES & ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 31, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD.
November 30, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. EASTERN MEDIKIT LTD.
December 23, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. PATHANKOT PRIMARY CO-OPERATIVE DEVELOPMENT BANK LTD.
June 22, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. RAJESH KR. DROLIA
August 12, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. BEST ROSES BIOTECH (P) LTD.
November 30, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. EON TECHNOLOGY (P) LTD.
February 28, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. ATUL ENGINEERING UDYOG
February 25, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. JINDAL EQUIPMENT LEASING
February 25, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. SHIV SAI DEVELOPERS
March 18, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. G. CORPN (P.) LTD.
March 10, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. HASMUKH J. PATEL
March 10, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. METAL ROLLING WORKS LTD.
March 11, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. TELCO DADAJEE DHACKJEE LTD
March 11, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. VAISHNAV S. PURI (HUF)
January 12, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. GUJARAT AMBUJA CEMENTS LTD.
April 8, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. SAVLA MOTOR AGENCIES (P) LTD.
March 31, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. DIVIS LABORATORIES LTD.
March 25, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. SURENDRA BUILDTECH (P) LTD.
May 27, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. MRS. LAKSHMI M. AIYAR
May 27, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. PHILIPS CARBON BLACK LTD.
May 27, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. SECURITIES CAPITAL INVESTMENT
May 30, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. K.M. SUGAR MILLS LTD.
January 17, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. T. KANNAN
May 20, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. AIG HOME FINANCE INDIA LTD.
May 5, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. LEKH RAJ LALWANI & ORS.
January 28, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. SANJIV GUPTA
January 7, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. SHAPOORJI PALLONJI BIOTECH
January 31, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. HML AGENCIES (P) LTD.
January 7, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. MRO (INDIA) (P) LTD.
February 11, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. UPPER RAJASTHAN SALES
February 11, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. BHARAT KUNVERJI KENIA
February 2, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. NAND LAL BHATI L/H OF LATE
February 9, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. BHANWAR LAL MAHENDRA
February 9, 2011
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 33(1) Vs. MS. MADHU RAJ LALWANI
January 28, 2011
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1), ROOM NO. 407,CR BUILDING, IP ESTATE, NEW DELHI Vs. MS. LEROY SOMER & CONTROLS (INDIA) (P) LTD., 222, OKHLA INDL. AREA, NEW DELHI-20
September 30, 2011
DEPUTY COMMISSIONER OF INCOME TAX, RANGE 7(2) Vs. REDIFF.COM INDIA LIMITED
September 5, 2011
DEPUTY DIRECTOR OF INCOME TAX (EXEMPTION), RANGE-II(2) Vs. ST. XAVIERS EDUCATION TRUST
July 29, 2011
DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. M.FABRICANT & SONS INC.
March 31, 2011
DEVELOPMENT CONSTRUCTION & ALLIED SERVICES (INDIA) (P) LTD. Vs. INCOME TAX OFFICER
March 25, 2011
DHL EXPRESS (INDIA) (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 27, 2011
DIAGEO INDIA PRIVATE LIMITED Vs. INCOME TAX OFFICER
September 5, 2011
DILIP YESHWANT OAK Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 16, 2011
DR. Y.D. SINGH Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 9, 2011
DRESSER-RAND INDIA PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE 6(2)
September 7, 2011
DY. CIT Vs. ASHWANI CHOPRA
June 24, 2011
DY. CIT Vs. SANDVIK ASIA LTD.
June 2, 2011
DY. CIT Vs. SMT. RAJ RAJPAL
June 10, 2011
DY. CIT Vs. TATA INVESTMENT CORPORATION LTD.
July 15, 2011
DY. COMMISSIONER OF INCOME TAX RANGE-1(3), AAYAKAR BHAVAN 101, M.K. ROAD, MUMBAI 400 020 Vs. KOTAK MAHINDRA OLD MUTUAL LIFE INSURANCE LTD., 7TH FLOOR GODREJ COLLSEUM, B/H EVERARD NAGAR, SION (E) MUMBAI 400 022
November 25, 2011
EASTERN POWER DISTRIBUTION COMPANY OF AP LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 14, 2011
EDUCATION PARK SOCIETY Vs. COMMISSIONER OF INCOME TAX
March 9, 2011
EPARI SADASIVA RAO (HUF) Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 21, 2011
ESCORTS CARDIAC DISEASES HOSPITAL SOCIETY Vs. ASSTT. DIRECTOR OF IT (EXEMPTIONS)
December 16, 2011
EVALUESERVE.COM (P.) LTD. Vs. INCOME TAX OFFICER, WARD-11(2)
November 3, 2011
EVEREADY SPINNING MILLS (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 30, 2011
FINANCIAL TECHNOLOGIES (I) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 7, 2011
FORT PROJECTS (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 29, 2011
FRANCIS P. CANDIES Vs. INCOME TAX OFFICER
April 20, 2011
FREE INDIA ASSURANCE SERVICES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 30, 2011
FRONTIER OFFSHORE EXPLORATION (INDIA) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 4, 2011
FULFORD (INDIA) LTD. Vs. THE DCIT RANGE-2(1)
July 4, 2011
G&T RESOURCES (EUROPE) LTD. Vs. DEPUTY DIRECTOR OF INCOME TAX
March 25, 2011
G.D. METSTEEL (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 8, 2011
GAJENDRA KUMAR T. AGARWAL Vs. INCOME TAX OFFICER
May 31, 2011
GARG DYEING & PROCESSING INDUSTRIES Vs. ASSISTANT COMMISSIONER OF
March 11, 2011
GEODIS OVERSEAS (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 11, 2011
GHANSHYAM MUDGAL Vs. INCOME TAX OFFICER
September 9, 2011
GI SYSTEMS ORG. (INDIA) (P) LTD. Vs. INCOME TAX OFFICER
March 25, 2011
GIC HOUSING FINANCE LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE 2(1)
February 9, 2011
GIRIJAN COOP CORPORATION LTD. Vs. ACIT RANGE-2
June 2, 2011
GLAXO SMITH KLINE PHARMACEUTICALS LTD. Vs. INCOME TAX OFFICER (TDS)-I, NASIK
October 7, 2011
GURUPRERNA ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 7, 2011
HALCROW GROUP LTD. Vs. ADDITIONAL DIRECTOR OF INCOME TAX
May 20, 2011
HANS RAJ SAMARAK SOCIETY Vs. ASSISTANT DIRECTOR OF INCOME TAX (EXEMPTIONS), TRUST CIRCLE-II, DELHI
September 30, 2011
HASMUKHBHAI M. PATEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 29, 2011
HAVELLS INDIA LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX*
May 27, 2011
HAWORTH (INDIA) (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 29, 2011
HEMANT PLASTIC INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 26, 2011
HERO HONDA MOTORS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 27, 2011
HILLA HOMI DADYASETT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 29, 2011
HONEYWELL AUTOMATION INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 24, 2011
HOSHANG D. NANAVATI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 18, 2011
HYDERABAD CHEMICALS SUPPLIES LTD. Vs. ASSISTANT COMMISSIONER OF
January 21, 2011
HYDERABAD STOCK EXCHANGE LTD. Vs. ASSISTANT DIRECTOR OF INCOME
February 11, 2011
ICICI BANK LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 23, 2011
INCOME TAX OFFICER Vs. BIDBHANJAN INVESTMENT & TRADING CO. (P) LTD.
March 23, 2011
INCOME TAX OFFICER Vs. GALAXY SAWS (P) LTD.
March 11, 2011
INCOME TAX OFFICER Vs. GITA ROY
March 11, 2011
INCOME TAX OFFICER Vs. KSHITIJ VENTURE CAPITAL FUND
March 9, 2011
INCOME TAX OFFICER Vs. TCFC FINANCE LTD.
March 9, 2011
INCOME TAX OFFICER Vs. SPECIAL LAND ACQUISITION OFFICER
April 29, 2011
INCOME TAX OFFICER Vs. OMNI GLOBEINFORMATION TECHNOLOGIES INDIA (P)
April 29, 2011
INCOME TAX OFFICER Vs. RAJESH PANNALAL GUPTA
April 29, 2011
INCOME TAX OFFICER Vs. EMMANUEL BIBLE INSTITUTE SAMITI
April 20, 2011
INCOME TAX OFFICER Vs. NANDI PROMOTERS PVT. LTD.
April 21, 2011
INCOME TAX OFFICER Vs. MILLENIUM WRITING PRODUCTS (P) LTD.
April 21, 2011
INCOME TAX OFFICER Vs. UNITED MARINE ACADEMY
April 25, 2011
INCOME TAX OFFICER Vs. CHANDAR-HUF
April 26, 2011
INCOME TAX OFFICER Vs. SADHWANI BROTHERS
March 30, 2011
INCOME TAX OFFICER Vs. VODAFONE ESSAR CELLULAR LTD.
April 1, 2011
INCOME TAX OFFICER Vs. MOHD. KHALIQ
April 8, 2011
INCOME TAX OFFICER Vs. MYNENI RAGHAVA RAO
February 14, 2011
INCOME TAX OFFICER Vs. DLG ENTERPRISES (P) LTD.
February 14, 2011
INCOME TAX OFFICER Vs. SHILPA FILAMENTS (P) LTD.
February 5, 2011
INCOME TAX OFFICER Vs. SHIV SHAKTI BUILD HOME (P) LTD.
February 11, 2011
INCOME TAX OFFICER Vs. DUTTA CONSTRUCTION
January 21, 2011
INCOME TAX OFFICER Vs. GUJARAT INFORMATION TECHNOLOGY FUND
May 27, 2011
INCOME TAX OFFICER Vs. TIANJIN TIANSHI INDIA (P) LTD.
May 27, 2011
INCOME TAX OFFICER Vs. NITIN JAYANTILAL SHAH
May 6, 2011
INCOME TAX OFFICER Vs. KRISHRAJ HOTELS & MOTELS (P) LTD.
August 19, 2011
INCOME TAX OFFICER Vs. SPECIALITY COATINGS & LAMINATION LTD
December 2, 2011
INCOME TAX OFFICER Vs. AJAY KAPOOR
June 23, 2011
INCOME TAX OFFICER Vs. ARUN KUMAR KAPOOR
June 21, 2011
INCOME TAX OFFICER Vs. PRADEEP STEEL RE-ROLLING MILLS (P) LTD.
July 15, 2011
INCOME TAX OFFICER Vs. KAWIN INTERACTIVE P. LTD.
August 12, 2011
INCOME TAX OFFICER Vs. BHAVESH PRINTS (P.) LTD.
June 17, 2011
INCOME TAX OFFICER Vs. PARAG MAHASUKHLAL SHAH
June 30, 2011
INCOME TAX OFFICER Vs. FINIAN ESTATES DEVELOPERS (P.) LTD.
October 5, 2011
INCOME TAX OFFICER Vs. TAJ SERVICES (P) LTD.
September 16, 2011
INCOME TAX OFFICER Vs. SMT. USHA RAMESH
August 10, 2011
INCOME TAX OFFICER Vs. RR INDUSTRIES LTD.
November 18, 2011
INCOME TAX OFFICER (IT) (TDS) Vs. ABU DHABI COMMERCIAL BANK
May 12, 2011
INCOME TAX OFFICER, WARD 1(1), MORADABAD Vs. MORADABAD DEVELOPMENT AUTHORITY
October 21, 2011
INCOME TAX OFFICER, WARD-11(4), KOLKATA Vs. PREMIER MEDICAL SUPPLIES & STORES
October 28, 2011
INCOME TAX OFFICER, WARD-2(2) KOLKATA Vs. GENISIS TRADE LINK PVT. LTD. KOLKATA
November 25, 2011
INDO GULF CORPORATION LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 15, 2011
INDUSTRIAL LINING Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 21, 2011
INFOSYS TECHNOLOGIES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 21, 2011
INFRASOFT TECHNOLOGIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 16, 2011
ING VYSYA BANK LTD. Vs. THE DEPUTY DIRECTOR OF INCOME TAX, (INTERNATIONAL TAXATION)
August 5, 2011
INNOVATIVE STEALS (P) LTD. Vs. INCOME TAX OFFICER
May 31, 2011
INTEL ASIA ELECTRONICS INC., INDIA BRANCH OFFICE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 21, 2011
INVITRO INTERNATIONAL (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 31, 2011
ITO Vs. CHANDRAKANT R. PATEL
April 8, 2011
ITO Vs. LAL CHAND AGARWAL
August 30, 2011
ITO Vs. BALBIR SINGH SEKHON
September 21, 2011
ITO Vs. KUMAR INTERNATIONAL
November 4, 2011
ITO Vs. PASHU MOHAMMED ZAINUDDIN
July 22, 2011
J.J. EXPORTERS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 7, 2011
JAMMULA SHYAM SUNDAR RAO (HUF) Vs. ASSISTANT COMMISSIONER OF
March 14, 2011
JAT EDUCATION SOCIETY Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 11, 2011
JOINT COMMISSIONER OF INCOME TAX Vs. DENA BANK
February 23, 2011
K. RADHIKA Vs. DCIT
September 9, 2011
KAMAL KUMAR GUPTA Vs. COMMISSIONER OF INCOME TAX
September 23, 2011
KANDLA DOCK LABOUR BOARD Vs. INCOME TAX OFFICER
May 31, 2011
KANPUR SUBHASH SHIKSHA SAMITI Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 28, 2011
KANTILAL C. SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 24, 2011
KARANDHAI TAMIL SANGAM Vs. COMMISSIONER OF INCOME TAX
August 9, 2011
KARINOS WEAVE (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 18, 2011
KARUN DUTT SINGH ALIAS RINKU SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 25, 2011
KASYAPA VEDA RESEARCH FOUNDATION Vs. COMMISSIONER OF INCOME TAX
April 28, 2011
KAUSHALENDRA PRATAP SINGH Vs. INCOME TAX OFFICER
June 10, 2011
KENTON LEISURE SERVICES (P) LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 30, 2011
KERALA STATE CO-OPERATIVE AGRICULTURAL RURAL DEVELOPMENT BANK LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 23, 2011
KESHARBHAI GHAMARBHAI CHAUDHARY Vs. INCOME TAX OFFICER
January 28, 2011
KINGFISHER TRAINING & AVIATION SERVICES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 28, 2011
KOMAC INVESTMENTS & FINANCE (P) LTD. Vs. INCOME TAX OFFICER
April 27, 2011
KOOTTUMMAL GROUPS Vs. THE I.T.O
June 30, 2011
KOTHAMANGALAM AGGREGATES Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 27, 2011
KRA HOLDING & TRADING (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 31, 2011
KRISHAK BHARATI CO-OPERATIVE LTD. Vs. ADDITIONAL COMMISSIONER OF
February 25, 2011
KRISHI UTPADAN MANDI SAMITI, JALAUN & ORS. Vs. INCOME TAX OFFICER
February 15, 2011
KRISHNALAXMI MULTI TRADE (P) LTD. Vs. ASSISTANT COMMISSIONER OF
January 28, 2011
LALLUBHAI AMICHAND LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CC-1
July 29, 2011
LARK CHEMICALS LTD. Vs. COMMISSIONER OF INCOME TAX
March 31, 2011
LG ASIAN PLUS LTD. Vs. ASSISTANT DIRECTOR OF INCOME TAX
May 27, 2011
LI & FUNG (INDIA) P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 30, 2011
LOTUS VALLEY EDUCATION SOCIETY Vs. ASSISTANT COMMISSIONER OF
January 14, 2011
LUBRIZOL CORPORATION, USA Vs. ADDITIONAL DIRECTOR OF INCOME TAX
May 31, 2011
M.L. OUTSOURCING SERVICES (P) LTD. Vs. INCOME TAX OFFICER
May 27, 2011
M/S AITHENT TECHNOLOGIES PVT LTD., A-16/9, VASANT VIHAR, NEW DELHI Vs. INCOME TAX OFFICER, WARD 1(1), C.R. BUILDING, NEW DELHI
December 9, 2011
M/S NANDI STEELS LIMITED, F4, RICHMOND PLAZA, RICHMOND CIRCLE, BANGALORE-560 025 Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-12(2), BANGALORE
December 9, 2011
M/S NATCO MAHASHAKTI MINING (P) LTD., 1333 - 34, FLAT NO. 212, 2ND FLOOR, DURGA CHAMBER, KAROL BAGH, NEW DELHI Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, CIRCLE 13(1), NEW DELHI
November 25, 2011
M/S NIMBUS SPORT INTERNATIONAL PTE. LTD., (FORMERLY WORLD SPORT NIMBUS PTE.LTD.), 100 BEACH ROAD, 17-08, SHAW TOWER, 08, SINGAPORE - 189702 Vs. DEPUTY DIRECTOR OF INCOME TAX, CIRCLE - 2(2) INTERNATIONAL TAXATION, NEW DELHI
September 30, 2011
M/S SHIRKAR HOTEL PVT. LTD. 6, SHAHNAJAF ROAD LUCKNOW Vs. ACIT RANGE II LUCKNOW
December 13, 2011
M/S. BAYER MATERIAL SCIENCE P. LTD., BAYER HOUSE, CENTRAL AVENUE, HIRANANDANI GARDENS, POWAI, MUMBAI-400076 Vs. THE ADDL. COMMISSIONER OF INCOME TAX RANGE 10(3) MUMBAI
December 16, 2011
M/S. GENISYS INTEGRATING SYSTEMS (INDIA) PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(3)
August 5, 2011
M/S. GMR HOLDINGS PVT. LTD., NO. 25/1, SKIP HOUSE, MUSEUM ROAD, BANGALORE - 560 025 Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 11(3), BANGALORE
October 31, 2011
M/S. MARATHON NEXTGEN REALITY & TEXTILES LTD. MARATHON HOUSE, DEVIDAYAL ROAD, MULUND (W), MUMBAI-400080 Vs. DCIT, CENTRAL CIRCLE-38, MUMBAI-400080
December 14, 2011
M/S. OTTO BILZ (INDIA) PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX INCOME TAX
September 7, 2011
M/S. TEVAPHARM PRIVATE LIMITED, (FORMERLY KNOWN AS RATIOPHARM INDIA PRIVATE LTD.) 402, OMEGA, HIRANANDANI GARDENS, POWAI, MUMBAI - 76 Vs. ADDL. COMMISSIONER OF INCOME TAX - 10(3), MUMBAI
December 23, 2011
MADAN SINGH KANGAROT Vs. INCOME TAX OFFICER
November 22, 2011
MADHU GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 7, 2011
MADHYA GUJARAT VIJ CO. LTD. Vs. INCOME TAX OFFICER, WARD 3(4) & TDS, PETLAD
July 8, 2011
MAHADEV TRADING CO. Vs. INCOME TAX OFFICER
August 26, 2011
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. THE ASSTT. COMMISSIONER OF INCOME TAX
October 5, 2011
MAHENDRA C. SHAH Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
May 18, 2011
MAHENDRA MITTAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 5, 2011
MAINI SHIPPING (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 21, 2011
MANALI INVESTMENTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 13, 2011
MANGALAM TIMBER PRODUCTS LTD. Vs. COMMISSIONER OF INCOME TAX
April 4, 2011
MANISH CHHABRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 27, 2011
MANJOOR AHMED Vs. INCOME TAX OFFICER
August 29, 2011
MANJU GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 12, 2011
MANOCKJEE COWASJEE PETIT CHARITIES Vs. DIRECTOR OF INCOME TAX (EXEMPTION), MUMBAI
December 14, 2011
MARUBENI INDIA (P) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
March 18, 2011
MAULANA MOHAMMAD ALI JAUHAR TRUST Vs. COMMISSIONER OF INCOME TAX
June 28, 2011
MEDREICH LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 22, 2011
MEREDITH TRADERS (P) LTD. Vs. INCOME TAX OFFICER
May 27, 2011
MOMAYA INVESTMENTS (P.) LTD. Vs. INCOME TAX OFFICER 1(2)(3)
June 22, 2011
MORGAN STANLEY INDIA SECURITIES (P) LTD. Vs. ASSISTANT COMMISSIONER
April 13, 2011
MRS. MANJU KAPOOR DALMIA Vs. INCOME TAX OFFICER
April 21, 2011
MRS. MANJULA SINGHAL Vs. INCOME TAX OFFICER
February 9, 2011
MRS. NANDITA KHOSLA Vs. INCOME TAX OFFICER
May 13, 2011
MRS. SUSHILA MALLICK Vs. INCOME TAX OFFICER
January 31, 2011
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
December 2, 2011
NANDLAL SACHDEVA Vs. INCOME TAX OFFICER
February 28, 2011
NAROTTAM SOMANI (HUF) Vs. JOINT COMMISSIONER OF INCOME TAX
May 30, 2011
NATHULAL P. LAVTI Vs. INCOME TAX OFFICER
June 17, 2011
NAVINE FLUORINE INTERNATIONAL LTD. Vs. THE A.C.I.T.
February 15, 2011
NAWAL KISHORE AND SONS JEWELLERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 15, 2011
NEW HORIZON INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 5, 2011
NIMBUS COMMUNICATIONS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 5, 2011
NSHM ACADEMY Vs. COMMISSIONER OF INCOME TAX
November 18, 2011
NTN MANUFACTURING INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER OF
April 21, 2011
OM PRAKASH SUBHASH KUMAR Vs. INCOME TAX OFFICER
October 17, 2011
PADAM PRAKASH (HUF) Vs. INCOME TAX OFFICER
January 7, 2011
PARADIP PORT TRUST Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
March 20, 2011
PINE PACKAGING (P) LTD. Vs. INCOME TAX OFFICER
January 14, 2011
PME POWER SOLUTIONS (I) LTD. Vs. COMMISSIONER OF INCOME TAX
April 21, 2011
PORWAL CREATIVE VISION (P) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
March 18, 2011
PRADEEP KUMAR HARLALKA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 10, 2011
PRAKASHCHANDRA SINGHVI (HUF) Vs. INCOME TAX OFFICER
September 23, 2011
PRANAB KUMAR MOULIK Vs. INCOME TAX OFFICER
March 31, 2011
PRAVIN BHIMSHI CHHEDA Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 31, 2011
PRIMAL PROJECTS (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 28, 2011
PRIYA LTD. Vs. INCOME TAX OFFICER
January 12, 2011
PURI DISTRICT CO-OP. MILK PRODUCERS UNION LTD. Vs. INCOME TAX OFFICER
March 21, 2011
PUROLATOR INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 18, 2011
PURVEZ A. POONAWALLA Vs. INCOME TAX OFFICER
March 9, 2011
QUINTEGRA SOLUTIONS (P) LTD. Vs. INCOME TAX OFFICER
September 21, 2011
RAJENDRA SURYAVANSHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 8, 2011
RAMAKANT SINGH Vs. COMMISSIONER OF INCOME TAX
January 21, 2011
RAMESH R. SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 29, 2011
RAN MAL BHANSALI Vs. ASSTT. CIT
December 9, 2011
RASHTRIYA ISPAT NIGAM LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 27, 2011
RAVINDER KUMAR ARORA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 11, 2011
RELIANCE INFRASTRUCTURE LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME
January 31, 2011
REUTERS LIMITED CONSTRUCTION HOUSE Vs. JOINT COMMISSIONER OF INCOME TAX (SPECIAL RANGE 12)
September 9, 2011
ROMA BUILDERS (P) LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
March 9, 2011
ROSHAN LAL VEGETABLE PRODUCTS (P) LTD. Vs. INCOME TAX OFFICER
January 31, 2011
S. LAKHA SINGH BAHRA CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
June 15, 2011
S.E. INVESTMENTS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 13, 2011
SABRA IMPEX LTD. Vs. INCOME TAX OFFICER
March 31, 2011
SALAGAON SANMITRA SAHAKARI PATHPEDHI LTD. Vs. ADDITIONAL
May 13, 2011
SANDVIK ASIA LTD Vs. JOINT COMMISSIONER OF INCOME TAX
November 29, 2011
SANGHVI JEWELLERY MFG. CO. (P) LTD. Vs. INCOME TAX OFFICER
November 30, 2011
SANJAY ENTERPRISES (P) LTD. Vs. INCOME TAX OFFICER
December 16, 2011
SANJAY KUMAR GARG Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 28, 2011
SANJAYBHAI Z. PATEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 26, 2011
SANTOSH STRUCTURAL & ALLOYS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 31, 2011
SAPIENT CORPORATION (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 6, 2011
SHANTILAL M. JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 27, 2011
SHEETAL DIAMONDS LTD. Vs. INCOME TAX OFFICER
March 23, 2011
SHEOGANJ CO-OPERATIVE MARKETING SOCIETY LIMITED Vs. ASSTT. COMMISSIONER OF INCOME TAX
August 26, 2011
SHIN SATELLITE PUBLIC CO. LTD. Vs. DEPUTY DIRECTOR OF INCOME TAX
March 11, 2011
SHIVSHAHI PUNARVASAN PRAKALP LTD. Vs. INCOME TAX OFFICER
October 31, 2011
SHREE SALASAR OVERSEAS (P) LTD. Vs. DY. CIT
October 21, 2011
SHRI LAXMINARAYAN AGARWAL (HUF) Vs. INCOME TAX OFFICER
July 15, 2011
SHRI RAJEEV SURESHBHAI GAJWANI, PROP. AMTEL EXPORTS INDIA Vs. ASSTT. CIT
March 4, 2011
SHRIRAM INVESTMENTS LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
March 30, 2011
SIEL HOLDINGS LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
March 31, 2011
SINGARENI COLLIERIES COMPANY LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 31, 2011
SINHGAD TECHNICAL EDUCATION SOCIETY Vs. ASSISTANT COMMISSIONER OF
March 18, 2011
SINHGAD TECHNICAL EDUCATION SOCIETY Vs. ASSISTANT COMMISSIONER OF
January 28, 2011
SIVA INDUSTRIES & HOLDINGS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 20, 2011
SIVAGAMI HOLDINGS (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 31, 2011
SMT. ASHIMA HAZRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 21, 2011
SMT. K.V. LAKSHMI SAVITRI DEVI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 31, 2011
SMT. PRAMILA KHUNTIA Vs. INCOME TAX OFFICER
September 23, 2011
SMT. RENU AGRAWAL Vs. INCOME TAX OFFICER, 3(3), MATHURA
August 30, 2011
SMT. SEEMA DE SARKAR Vs. INCOME TAX OFFICER
May 11, 2011
SOCIETY FOR THE SMALL & MEDIUM EXPORTERS Vs. DIRECTOR OF INCOME TAX
April 29, 2011
SONA OKEGAWA PRECISION FORGINGS LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
December 16, 2011
SONI AUTO AGENCIES Vs. INCOME TAX OFFICER
December 9, 2011
SONRISE TEA PROCESSING COMPANY (P.) LTD. Vs. ASSISTANT COMMISSIONER
March 28, 2011
SONY INDIA (P) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
April 8, 2011
SPECTRA SHARES AND SCRIPTS (P) LTD. Vs. DY. COMMISSIONER OF INCOME TAX
August 5, 2011
SPECTRIS TECHNOLOGIES (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 22, 2011
SRI RENGALATCHUMI EDUCATIONAL TRUST Vs. INCOME TAX OFFICER, OSD
March 25, 2011
SRIPAN LAND DEVELOPMENT (P) LTD. Vs. COMMISSIONER OF INCOME TAX
March 25, 2011
SRL RANBAXY LTD. (NOW KNOWN AS SUPER RELIGARE LABORATORIES LTD.) PLOT D -3, DISTRICT CENTER, SAKET, N. DELHI Vs. ADDL. COMMISSIONER OF INCOME TAX, RANGE 9, NEW DELHI
December 16, 2011
STANDARD CHARTERED BANK Vs. DEPUTY DIRECTOR OF INCOME TAX
May 11, 2011
STAR DIAMOND GROUP Vs. DEPUTY DIRECTOR OF INCOME TAX
January 28, 2011
STAR INDIA LIMITED STAR HOUSE, OFF DR E MOSES ROAD MAHALAXMI, MUMBAI 400011 Vs. ADDITIONAL COMMISSIONER OF INCOME TAX RANGE 11(1), MUMBAI
November 30, 2011
SUB-REGISTRAR, NAKOAR Vs. DIRECTOR OF INCOME TAX
June 15, 2011
SUBHASH CHANDER KATHURIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 20, 2011
SUDHAKAR M. SHETTY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 23, 2011
SUJEER PROPERTIES (AOP) Vs. INCOME TAX OFFICER
January 28, 2011
SUKUMAR BUILDWELL PVT. LIMITED Vs. INCOME TAX OFFICER
May 10, 2011
SUSHIL KUMAR DAS Vs. INCOME TAX OFFICER
May 13, 2011
SUSI SEA FOODS (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 9, 2011
SVC PROJECTS (P) LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
March 15, 2011
SWARAJ ENTERPRISES Vs. INCOME TAX OFFICER
March 17, 2011
SYMANTEC SOFTWARE SOLUTIONS (P) LTD. Vs. ASSISTANT COMMISSIONER OF
May 31, 2011
SYNERGIES CASTING LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 18, 2011
SYNERGY ENTREPRENEUR SOLUTIONS (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 31, 2011
TALLY SOLUTIONS (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 12(4), BANGALORE
September 26, 2011
TATA COMMUNICATIONS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 29, 2011
TATA POWER CO. LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
May 31, 2011
TECHNICARTS (P) LTD. Vs. INCOME TAX OFFICER
March 31, 2011
TECNIMOUNT ICB P. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 25, 2011
TELLICHERRY MINORITY WELFARE TRUST Vs. COMMISSIONER OF INCOME TAX
April 29, 2011
TEVA INDIA (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 28, 2011
THE A.C.I.T. Vs. SH. SANJIV GUPTA PROP. PYARE LAL BANSAL AND CO.
September 19, 2011
THE ACIT 23(3), 4TH FLOOR, C-10, PRATYAKSHAKAR BHAVAN, BANDRA (E), MUMBAI - 400051 Vs. MR. NAYAN L. MEPANI, 9, CHANDRA VIHAR, KASTURBA VALJI LADHA, CROSS ROAD, MULUND (W), MUMBAI - 81
December 30, 2011
THE ASSTT. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) 4(2) MUMBAI Vs. M/S. NEO SPORTS BROADCAST PRIVATE LIMITED NIMBUS CENTRE, OBEROI COMPLEX ANDHERI (WEST), MUMBAI - 400053
November 9, 2011
THE DEPUTY COMMISSIONER OF INCOME TAX Vs. SUMMIT SECURITIES LIMITED (FORMERLY KNOWN AS KEC INFRASTRUCTURE LIMITED)
August 10, 2011
THE DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 6 MUMBAI Vs. M/S. EVERSMILE CONSTRUCTION CO. PVT. LTD. CONWOOD HOUSE, YASHODHAM DINDOSHI GEN A.K. VAIDYA MARG, GOREGAON (EAST) MUMBAI - 400063
August 30, 2011
THE KARNAVATI CO-OP. BANK LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 30, 2011
THE SIAM COMMERCIAL BANK PCL 1703 DHEERAJ GAURAV HEIGHTS-I ADARSH NAGAR, ANDHERI (WEST) MUMBAI - 400 053 Vs. THE DY. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) - 2(1) MUMBAI
November 23, 2011
THISTLE PROPERTIES (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 1, 2011
TIVOLI INVESTMENT & TRADING CO. (P) LTD. Vs. ASSISTANT COMMISSIONER OF
April 13, 2011
TNT INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 9, 2011
TOKHEM ENTERPRISES Vs. INCOME TAX OFFICER
May 27, 2011
TOYOTA KIRLOSKAR MOTOR (P.) LTD. Vs. ADDITIONAL COMMISSIONER OF
May 11, 2011
TRANSSTORY (INDIA) LTD. Vs. ITO
July 14, 2011
TRIBHOVANDAS CHELARAM Vs. THE A.C.I.T., CICLE-5
September 27, 2011
TRINITY TOUCH (P) LTD. Vs. INCOME TAX OFFICER
January 21, 2011
UDAY PUNJ Vs. DY. COMMISSIONER OF INCOME TAX, CIRCLE 14(1), NEW DELHI
September 30, 2011
UMESH ELECTRICALS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 25, 2011
UNITED PHOSPHOROUS LTD. Vs. DCIT
September 28, 2011
URMILA & CO. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 21, 2011
V. RAM CHANDRA CONSTRUCTION (P) LTD. Vs. ASSISTANT COMMISSIONER OF
February 25, 2011
V.R. ENTERTAINERS (P) LTD. Vs. INCOME TAX OFFICER
May 18, 2011
V.R. SREEKUMAR Vs. INCOME TAX OFFICER, WARD -2(4), TRICHURA
August 8, 2011
VADILAL DAIRY INTERNATIONAL LTD. Vs. THE A.C.I.T.
April 1, 2011
VALENTINE MARTINE (GULF) LLC* Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 5, 2011
VALIBHAI KHANBHAI MANKAD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 29, 2011
VARUN SHIPPING COMPANY LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
November 30, 2011
VEMPATI CHINNA SATYAM KUCHIPUDI ART FOUNDATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 9, 2011
VERIZON COMMUNICATIONS SINGAPORE PTE LTD. Vs. INCOME TAX OFFICER
January 7, 2011
VIDHYA SIKSHAA EDUCATIONAL & CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
March 16, 2011
VIDYARTHI PUBLIC TRUST Vs. DIRECTOR OF INCOME TAX (EXEMPTION)
March 11, 2011
VIJAY KUMAR GUPTA Vs. COMMISSIONER OF INCOME TAX
April 8, 2011
VIJAYA PRODUCTIONS (P) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
November 25, 2011
VINEETKUMAR RAGHAVJIBHAI BHALODIA Vs. INCOME TAX OFFICER
May 17, 2011
VIPUL A. SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 8, 2011
VIRENDRA KUMAR AGRAWAL Vs. INCOME TAX OFFICER
March 9, 2011
VISEN INDUSTRIES LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE 9(3)
September 15, 2011
VISHESH ENTERTAINMENT LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 25, 2011
WHIRLPOOL INDIA HOLDINGS LTD. Vs. DEPUTY DIRECTOR OF INCOME TAX
January 14, 2011
WNS GLOBAL SERVICES (P) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME
March 18, 2011
WRIGLEY INDIA (P.) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, NEW DELHI
August 5, 2011
WSA SHIPPING (BOMBAY) (P) LTD. Vs. ADDITIONAL DIRECTOR OF INCOME TAX
May 13, 2011
XEN, IRRIGATION CONSTRUCTION DIVISION, NOHAR Vs. JOINT COMMISSIONER OF INCOME TAX
February 11, 2011
YAHOO INDIA P. LTD. Vs. DCIT, RANGE 7(3)
June 24, 2011
YUM RESTAURANTS (INDIA) PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 31, 2011