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Case Index
Title
Date
HOUSING DEVELOPMENT FINANCE Vs. K A IQBAL
June 10, 2011
A ALI Vs. ABDULKHADER
July 22, 2011
A BALAKRISHNAN Vs. STATE BANK OF TRAVANCORE
August 20, 2011
A BASHEER AHAMMED Vs. STATE OF KERALA
March 29, 2011
A C BHANUNNI Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPARTMENT
September 1, 2011
A D SAMKUTTAN ALIAS SABU Vs. RETNAMMA
March 8, 2011
A E GOVINDAN NAMBOOTHIRI Vs. STATE OF KERALA
February 16, 2011
A F THOMAS Vs. STATE OF KERALA
March 22, 2011
A J I C , JUNIOR ACCOUNTANT Vs. KERALA PUBLIC SERVICE COMMISSION, STATE OF KERALA, TRIVANDRUM DISTRICT CO-OPERATIVE
May 31, 2011
A K BALAN Vs. A A JOSEPH PROPRIETOR JONARIN JALIZ
July 15, 2011
A K JOSE, S/O KOCHAPPAN Vs. SECRETARY
May 31, 2011
A K MUHAMMED ASHARAF MOULAVI Vs. KUNJALI
May 27, 2011
A K RAJESWARAN Vs. SECRETARY TO THE GOVERNMENT
January 21, 2011
A K REETHA Vs. STATE OF KERALA
March 30, 2011
A M ISMAIL Vs. STATE OF KERALA
June 30, 2011
A M POULOSE Vs. P U JOSEPH
June 3, 2011
A M SHOUKATHALI Vs. JAHANGHEER
July 22, 2011
A MOHAMMED RAFI Vs. DEPUTY DIRECTOR OF EDUCATION
July 26, 2011
A N PONNAPPAN Vs. GEETHA S KURUP
September 1, 2011
A N VIJAYAN Vs. STATE OF KERALA
July 15, 2011
A PRABHAKARAN, S/O KOCHAYYAPPAN Vs. DISTRICT COLLECTOR, DISTRICT OFFICER AND SCHEDULED CASTE DEVELOPMENT OFFICER
June 3, 2011
A R NASIMUDHEEN Vs. STATE OF KERALA AND ORS
July 20, 2011
A RAMESH BABU Vs. STATE OF KERALA
February 10, 2011
A S SUBIN THRISSUR DISTRICT Vs. STATE OF KERALA
November 24, 2011
A SHAJI Vs. STATE OF KERALA
February 14, 2011
A SHAJI S/O ALI AKBAR Vs. SUB INSPECTOR OF POLICE AND ORS
May 20, 2011
A SHAMSUDHEEN Vs. STATE OF KERALA AND ORS
March 4, 2011
A SHIHABUDEEN Vs. MANAGING DIRECTOR
August 17, 2011
A SREEDHARAN NAIR Vs. STATE OF KERALA
July 1, 2011
A SUNIL KUMAR Vs. COMMISSIONER OF POLICE
April 7, 2011
A THAHA Vs. SUMINA
December 7, 2011
A V JOSEPH Vs. JOSHY T JOSEPH
September 30, 2011
A V RAMAKRISHNAN NAIR Vs. STATE OF KERALA
July 1, 2011
A V SIVADAS Vs. BALAKRISHNAN S/O THUMBARATHY AND ORS
February 14, 2011
A VIDYA SAGAR Vs. DISTRICT COLLECTOR
February 2, 2011
A. ALIBAVA, S/O. ABDURAHIMAN Vs. THE ORIENTAL INSURANCE COMPANY
February 24, 2011
A.G. JAMES Vs. ASSISTANT COMMISSIONER (ASSMT), DEPARTMENT OF COMMERCIAL TAXES AND ANOTHER
June 23, 2011
A.I. HUSSAINKUTTY @ ASSAINAR Vs. STATE OF KERALA
June 16, 2011
A.J. VARGHESE AND OTHERS Vs. V. MOHANAN
April 8, 2011
A.K.BALAKRISHNAN NAIR Vs. UNION OF INDIA
February 28, 2011
A.K.GOPINATHAN Vs. THE EXECUTIVE ENGINEER,
January 5, 2011
A.L. KANNAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTTAYAM
November 30, 2011
A.T. RAJU Vs. KRISHNAN UNNI, ARUVANNOOR MADAM AND STATE OF KERALA
February 16, 2011
ABBAS Vs. DISTRICT COLLECTOR
April 4, 2011
ABDU S SALAM Vs. SAJEER K
July 21, 2011
ABDUL ARSHAD Vs. STATE OF KERALA
October 4, 2011
ABDUL ARSHAD Vs. STATE OF KERALA
August 12, 2011
ABDUL AZEEZ Vs. THE SECRETARY
January 18, 2011
ABDUL AZEEZ S/O ABOOBACKER Vs. UNITED INDIA INSURANCE CO LTD
August 1, 2011
ABDUL AZIZ Vs. CIRCLE INSPECTOR OF POLICE
October 14, 2011
ABDUL AZIZ M Vs. CIRCLE INSPECTOR OF POLICE
October 11, 2011
ABDUL HAMEED @ AMMI Vs. STATE OF KERALA
August 9, 2011
ABDUL JABBAR Vs. DIRECTOR OF PUBLIC INSTRUCTION
March 24, 2011
ABDUL JALEEL Vs. SUPERINTENDENT OF POLICE
June 20, 2011
ABDUL JALEEL Vs. STATE OF KERALA
February 2, 2011
ABDUL KAREEM S/O SEETHI Vs. DEPUTY SUPERINTENDENT OF POLICE AND ORS
April 19, 2011
ABDUL MAJEED P A @ MAJEED AND KUNHAMMED P A @ AHAMMED Vs. ABDUL SALAM P M , ABDULLA KUNHI P M @ ABDULLA, MUHAMMED SHERIEF AND STATION HOUSE OFFICER
May 25, 2011
ABDUL NAZAR Vs. MAMMAD KOYA
February 8, 2011
ABDUL NAZAR ALIAS UNNI Vs. STATE OF KERALA AND ALI AHAMMED, S/O MAYAMMU
May 23, 2011
ABDUL NISHAD Vs. STATE OF KERALA
March 14, 2011
ABDUL RAHIMAN S/O MOHAMMED Vs. LALLI DEVASIA D/O DEVASIA
July 4, 2011
ABDUL RAHMAN Vs. HAIRUNNISA
March 17, 2011
ABDUL RAHMAN Vs. HAIRUNNESA
April 17, 2011
ABDUL RASHEED Vs. STATE OF KERALA
October 14, 2011
ABDUL RASHEED Vs. RASHEEDA BEEVI AND ORS
June 23, 2011
ABDUL RAZAK Vs. UNION OF INDIA
June 1, 2011
ABDUL SALAM Vs. UNION BANK OF INDIA
March 16, 2011
ABDUL SALAM N P Vs. EXECUTIVE ENGINEER
May 30, 2011
ABDUL SALEEM V. Vs. THE REVENUE DIVISIONAL OFFICER AND
January 4, 2011
ABDUL SAMAD Vs. STATE OF KERALA
March 21, 2011
ABDUL SAMMER T. Vs. CONTROLLER OF EXAMINATION
February 4, 2011
ABDUL SHAJAR Vs. ABDUL SALAM
June 21, 2011
ABDUL SHEREEF K., S/O. K.N. KAMAL Vs. STATE OF KERALA AND ORS.
January 19, 2011
ABDUL VAHAB Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 22, 2011
ABDUL VAHID Vs. STATE OF KERALA
April 29, 2011
ABDUL WAHAB, S/O. KUNJU MOIDEEN Vs. REVENUE DIVISIONAL OFFICER,
February 4, 2011
ABDULLA Vs. NATIONAL INSURANCE COMPANY LTD
June 15, 2011
ABDULLA Vs. P H ABOOBACKER
February 23, 2011
ABDULLA Vs. ABDULKHADER KUNJU
July 27, 2011
ABDULLA AND UMMER ESTATE (P.) LIMITED Vs. M. BEENA, WIFE OF VIJAYAN AND VIDHYADHARAN
January 20, 2011
ABDULRAHIMAN Vs. STATE OF KERALA
September 22, 2011
ABHIJITH C MOHAN Vs. SHAMEEDHA, SHIJANA AND SUB INSPECTOR OF POLICE
May 31, 2011
ABHILASH Vs. STATE OF KERALA
June 3, 2011
ABHILASH T M Vs. DIRECTOR GENERAL OF POLICE
June 24, 2011
ABOOBACKER Vs. DISTRICT COLLECTOR
August 19, 2011
ABOOBACKER Vs. PALLICKAL GRAMA PANCHAYATH
July 27, 2011
ABOOBACKER Vs. DISTRICT COLLECTOR
December 2, 2011
ABOOBACKER HAJI Vs. STATE OF KERALA
February 28, 2011
ABRAHAM ALIAS JOSE Vs. ADDL DIRECTOR GENERAL OF POLICE
January 20, 2011
ABRAHAM MATHEW Vs. SATHYAN
January 20, 2011
ABRAHAM MATHEW Vs. STATE OF KERALA
November 8, 2011
ABRAHAM T J Vs. MAHARASHTRA APEX CORPORATION LTD
June 3, 2011
ABRAHAM THOMAS Vs. STATE OF KERALA
August 29, 2011
ABRAHAM, S/O LUKA Vs. STATE OF KERALA
June 24, 2011
ABY SAM Vs. STATE OF KERALA
April 4, 2011
ACCAMMA EAPHEN Vs. ULLOOR GRAMA PANCHAYATH
March 3, 2011
ACUTHAN NAIR Vs. SARASWATHY AMMA
January 24, 2011
ADV P G DANIEL Vs. BAR ASSOCIATION
February 22, 2011
ADV RANI JOY Vs. JESS RAPHEL
April 12, 2011
ADVOCATE S RAJEEV Vs. STATE OF KERALA
March 1, 2011
AERENS GOLD SOUK INTERNATIONAL LTD Vs. M/S PARTHAS TEXTILES
December 9, 2011
AHAMMED N P Vs. ABDUL LATHEEF
March 15, 2011
AJAI JOSE K. I. Vs. NEPTUNE READY MIX CONCRETER LTD.
July 1, 2011
AJAY P ASHER Vs. KIRIT P ASHER
July 6, 2011
AJAYAN Vs. STATE OF KERALA
August 20, 2011
AJAYAN P M Vs. KARUVANTHIRUTHY FEROKE PANCHAYATH
June 1, 2011
AJI KUMAR Vs. B RAJALAKSHMI
July 8, 2011
AJI V S Vs. STATE OF KERALA
June 7, 2011
AJIMON GANGADHARAN Vs. STATE OF KERALA
February 9, 2011
AJINEES Vs. STATE OF KERALA
August 24, 2011
AJIT MENON Vs. ALLAHABAD BANK BRANCH
February 10, 2011
AJITH CARBONS AND PIGMENTS P LTD Vs. COMMERCIAL TAX OFFICER
July 21, 2011
AJITH KUMAR Vs. REGIONAL TRANSPORT AUTHORITY
April 7, 2011
AJITH KUMAR Vs. CIRCLE INSPECTOR OF POLICE AND ORS
May 30, 2011
AJITH KUMAR ALIAS AJI Vs. STATE
January 21, 2011
AJITH KUMAR B S Vs. STATE OF KERALA
July 26, 2011
AJITH MATHEWS Vs. SHEELAMMA THOMAS
March 15, 2011
AJITHA Vs. ATTINGAL MUNICIPALITY
January 21, 2011
AKBAR ALI Vs. NARAYANANKUTTY
January 5, 2011
AKBAR P A Vs. INSPECTOR OF POLICE
June 29, 2011
AKBAR SALIM Vs. STATE OF KERALA
January 21, 2011
AKEEL ZAFAR CHEMMAD PUTHIYAPURAYIL Vs. CHIEF PASSPORT OFFICER, REGIONAL PASSPORT OFFICER AND SUPERINTENDENT OF POLICE
June 3, 2011
AKHIL SURESH KUMAR, PUTHENMADATHIL Vs. C RAJU, KADAPPOOR KANAKKARI VILLAGE
August 5, 2011
AKHIL V.S. S/O. VENUNATH Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND THE PRINCIPAL
January 31, 2011
AKILESH KUMAR Vs. CBI REPRESENTED BY ITS PUBLIC PROSECUTOR
June 17, 2011
AKKAL SREEDHARAN NAIR Vs. MALABAR DEVASWOM BOARD
December 23, 2011
AL SHIFA SUPER SPECIALTY HOSPITAL Vs. AL SHIFA HOSPITAL PVT LTD
September 26, 2011
ALAPPUZHA ANANTHANARAYANAPURAM THURAVUR Vs. B SOMAKUMAR BHAT
February 4, 2011
ALAPPUZHA ANANTHAPURAM THIRUMALA AND ORS Vs. P L SALIM
May 23, 2011
ALAPPUZHA MUHIYIDEEN MASJID ASSOCIATION Vs. ABDULKHADER
March 1, 2011
ALEX C JOSEPH Vs. UNION OF INDIA
December 7, 2011
ALEX L ABRAHAM Vs. SAINTGITS COLLEGE OF ENGINEERING
January 27, 2011
ALEYAMMA ABRAHAM Vs. SECRETARY TO GOVERNMENT
March 14, 2011
ALICE Vs. KERALA STATE
April 7, 2011
ALIYAMMA ISOW Vs. JOSEPH
June 21, 2011
ALIYAR P A Vs. AUTHORIZED OFFICER
July 4, 2011
ALL INDIA CONFEDERATION OF SC/ST Vs. STATE OF KERALA AND ORS
July 11, 2011
ALL INDIA MASTER FOREIGN GOING SHIP AND ORS Vs. UNION OF INDIA AND DIRECTOR GENERAL OF SHIPPING
March 28, 2011
ALL KERALA ENGINEERS AND SKILLED WORKERS Vs. STATE OF KERALA
January 21, 2011
ALL KERALA PLASTIC DEALERS Vs. UNION OF INDIA
March 11, 2011
ALL KERALA RETAIL RATION DEALERS Vs. STATE OF KERALA
April 29, 2011
ALL KERALA RETAIL RATION DEALERS, V K BALAN AND P V SARASWATHI Vs. DISTRICT COLLECTOR, TALUK SUPPLY OFFICER, E F JOHNSON AND KERALA STATE CIVIL SUPPLIES CORPORATION
November 14, 2011
ALLAMA IQBAL MEMORIAL NATIONAL Vs. NATIONAL COUNCIL FOR TEACHER
May 25, 2011
ALLEPPEY COMPANY LTD Vs. STATE OF KERALA
May 27, 2011
ALLIANCE HABITAT AND REAL ESTATE PVT LTD Vs. GOVERNMENT OF KERALA
February 7, 2011
ALPHONSA STREEDER Vs. PALLIPURAM GRAMA PANCHAYATH
May 24, 2011
AMBIKA DEVI T K Vs. BANK OF INDIA
January 4, 2011
AMBIKA KUMARY Vs. STATE OF KERALA
April 6, 2011
AMBIKA S Vs. STATE OF KERALA
January 31, 2011
AMBIKA, MANOMBIKA NIVAS AND ORS Vs. AIR INDIA LIMITED
July 15, 2011
AMBIKAVALLY Vs. STATE OF KERALA
July 1, 2011
AMBILI B. Vs. STATE OF KERALA AND ORS.
February 1, 2011
AMBILI B. Vs. STATE OF KERALA AND ORS.
February 25, 2011
AMBILI D/O INDIRA, AMBADI, ADUTHALA Vs. CITY POLICE COMMISSIONER AND ORS
August 4, 2011
AMBILI MADHAVAN, UPPER DIVISION CLERK Vs. DISTRICT COLLECTOR, CIVIL STATION AND ORS
June 24, 2011
AMBILY SUVARNAKUMAR Vs. SUPERINTENDENT OF POLICE
April 4, 2011
AMBUJAKSHAN K Vs. STATE OF KERALA
August 3, 2011
AMBUJAM Vs. G KRISHNAMOOTHAN
July 12, 2011
AMINA NAHNA Vs. STATE OF KERALA
August 17, 2011
AMMINI KURIAN Vs. THE ASST. ENGINEER AND ORS.
February 24, 2011
AMMUKUTTY AMMAL Vs. DEVAKI AMMA
May 30, 2011
ANAND P Vs. KARUNAGAPPALLY MUNICIPALITY
December 20, 2011
ANANGANADI GRAMA PANCHAYAT Vs. MUHAMMED FAHAD AND ORS
July 21, 2011
ANAPARAKKAL T P MAJEED Vs. BALUSSERY BRANCH MANAGER STATE BANK OF TRAVANCORE
March 31, 2011
ANAZ, SAIDU Vs. RAGHAVA PISHARODY, NARAYANA
August 2, 2011
ANDICHAMI Vs. SUB INSPECTOR OF POLICE
August 24, 2011
ANDICHAMI ALIAS ANDIAPPAN Vs. STATE OF KERALA
August 24, 2011
ANDREW GOMES Vs. STATE OF KERALA
January 4, 2011
ANDREW K A Vs. VICE CHANCELLOR
March 4, 2011
ANEESH Vs. STATE OF KERALA
June 3, 2011
ANEESH Vs. CIRCLE INSPECTOR OF POLICE & STATE OF KERALA
February 14, 2011
ANEESHA REMESH Vs. STATE OF KERALA
July 4, 2011
ANGATHL Vs. PAZHINISWAMY
April 11, 2011
ANIL Vs. STATE
December 21, 2011
ANIL KUMAR Vs. STATE OF KERALA
May 25, 2011
ANIL KUMAR V R Vs. SATHI KUMARI
December 22, 2011
ANIL MON THOMAS Vs. CENTRAL BUREAU OF INVESTIGATION
October 14, 2011
ANIL P JOHN Vs. STATE OF KERALA
July 21, 2011
ANIL V. J. Vs. STATE OF KERALA
January 19, 2011
ANILKUMAR Vs. SHEELA
September 19, 2011
ANILKUMAR Vs. N R SUBRAMANYAM
January 21, 2011
ANILKUMAR Vs. SUB INSPECTOR OF POLICE
January 24, 2011
ANILKUMAR S., ANUPAM Vs. THE SECRETARY
February 22, 2011
ANILKUMAR, S/O VASUDEVAN NAIR Vs. STATE OF KERALA
May 24, 2011
ANISH Vs. DISTRICT COLLECTOR
November 10, 2011
ANISH ANTONY THIMOTHY Vs. NEETHA
June 17, 2011
ANISH GEORGE Vs. FR PROVINCIAL CARMEL HILL AND ORS
June 21, 2011
ANITHA JOSE Vs. STATE OF KERALA
July 7, 2011
ANITHA SAM Vs. P M PHILIPOSE
April 29, 2011
ANITHA SARAVANAN Vs. SASI KUMAR
July 4, 2011
ANITHAKUMARY K S BLUE NILE Vs. STATE OF KERALA AND DIRECTOR OF SOCIAL WELFARE
February 17, 2011
ANJALI DEVI, LALITHA NIVAS Vs. V. SREEKANTAN NAIR
January 7, 2011
ANNIE MENDEZ Vs. DON BOSCO MENDEZ
June 3, 2011
ANSARI KANNOTH Vs. STATE OF KERALA
January 24, 2011
ANTONY Vs. LITTLE FLOWER KURIES
March 14, 2011
ANTONY CARDOZA Vs. STATE OF KERALA
January 25, 2011
ANTONY JOSEPH @ SOJAN S/O JOSEPH Vs. TOMICHAN S/O THOMAS; GEORGE JOSEPH S/O K V JOSEPH; ORIENTAL INSURANCE COMPANY LTD
July 14, 2011
ANTONY PHILIPOSE ALIAS TELSMON Vs. RAMLA
August 1, 2011
ANTONY S/O A V JOHN Vs. P GANAPATHY ARUVILAI MULAMKUZHI
August 1, 2011
ANTONY S/O VARKEY, KANDATHIPARAMBU Vs. SATHEESAN, S/O PANKAJAKSHAPANICKER
July 4, 2011
ANTONY, S/O. MANNUKKARA VEETTIL VARKEY, Vs. K.J. MARIKUTTY, D/O. KATTUKOTTIL JOSEPH AND ORS.
February 23, 2011
ANUGEETHI Vs. COMMISSIONER FOR ENTRANCE
July 25, 2011
ANULAL Vs. STATE OF KERALA
March 14, 2011
ANUSREE SUBASH P., D/O. P. SUBASH Vs. THE DEPUTY DIRECTOR OF EDUCATION AND
January 17, 2011
ANWAR A K Vs. ABBAS K A
February 3, 2011
ANWAR SADATH E Vs. STATE OF KERALA AND ORS
March 18, 2011
APL INDIA PVT LTD Vs. CHAIRMAN COCHIN PORT TRUST
September 27, 2011
APPU Vs. P SURENDRA SWAMI
October 12, 2011
APPU Vs. PRABHAKARAN
February 18, 2011
APPU Vs. PRABHAKRAN, S/O. KAIMAPARAMBIL
February 16, 2011
APPU Vs. RAJENDRAN
April 11, 2011
APPU T Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
June 29, 2011
APPUKUTTAN, S/O KUTTAN Vs. SUB INSPECTOR OF POLICE AND ORS
July 19, 2011
ARAMANA BAR Vs. STATE OF KERALA
October 21, 2011
ARAVIND S Vs. STATE OF KERALA
January 10, 2011
ARAVINDAKSHA MENON Vs. ALI AKBAR
March 8, 2011
ARCHANA. N. Vs. PATHANAMTHITTA DISTRICT CO-OPERATIVE,
March 11, 2011
ARCKATHARA ELASTOMERS Vs. STATE OF KERALA
February 3, 2011
ARIFA BEEVI Vs. STATE OF KERALA
March 8, 2011
ARJUNA RAJA B Vs. STATE OF KERALA
July 5, 2011
ARSHANA P A Vs. CIRCLE INSPECTOR OF POLICE
July 14, 2011
ARUKANDI KISHAKKEDATH VASUDEVAN Vs. NALLAKANDI ARUKANDI HYMA VASUDEVAN
July 29, 2011
ARUM MOZHI VARMAN K AND ORS Vs. UNIVERSITY OF CALICUT AND ORS
February 17, 2011
ARUN BABU AND ORS Vs. UNIVERSITY OF CALICUT
March 22, 2011
ARUN KUMAR Vs. ABDUL SALAM
June 13, 2011
ARUN KUMAR Vs. STATE OF KERALA
September 30, 2011
ARUN RAMACHANDRAN NAIR Vs. STATE OF KERALA
June 9, 2011
ARUN SUNNY Vs. CHIEF CIT
July 12, 2011
ARUNKUMAR E V Vs. CALICUT UNIVERSITY
December 15, 2011
ARYA P MANI Vs. ABHILASH DAS
June 2, 2011
ASHA Vs. SAUDAMAINI
July 29, 2011
ASHARAF S/O ABDULLA Vs. STATION HOUSE OFFICER
February 16, 2011
ASHOK B Vs. CHANCELLOR
December 8, 2011
ASHOK T S Vs. ALEX THOMPSON
June 7, 2011
ASHRAF Vs. STATE OF KERALA
March 14, 2011
ASHRAF Vs. DIRECTOR OF REVENUE INTELLIGENCE
October 4, 2011
ASHRAF KANCHERIYIL Vs. STATE OF KERALA
March 18, 2011
ASHRAF MANKULANGARA, S/O ABDULLAKUTTY Vs. STATE OF KERALA AND ORS
June 6, 2011
ASHY Vs. P K CHANDRAN
April 1, 2011
ASIAN TERMINALS Vs. UNION OF INDIA
April 5, 2011
ASIANET SATELITE COMMUNICATION LTD Vs. P KRISHNAN
April 5, 2011
ASIF ABDUL KAREEM, S/O. T.M. ABDUL KAREEM Vs. THE MAHATMA GANDHI UNIVERSITY,
February 9, 2011
ASLAM Vs. STATE OF KERALA
February 17, 2011
ASOKAN Vs. JAYARAJAN
July 18, 2011
ASOKAN Vs. STATE BANK OF INDIA
August 1, 2011
ASOKAN N Vs. STATE OF KERALA
February 11, 2011
ASPINWALL AND COMPANY LTD Vs. INSPECTING ASSISTANT COMMISSIONER
September 23, 2011
ASRAF ALI Vs. STATE OF KERALA
January 20, 2011
ASSET HOMES P LTD Vs. STATE OF KERALA
March 14, 2011
ASTHAF Vs. STATE OF KERALA
January 21, 2011
ASWIN ALIAS KUKKU Vs. STATE OF KERALA
January 11, 2011
ASWIN B NAIK Vs. COMMISSIONER FOR ENTRANCE
June 21, 2011
ATHIRA ASHOK Vs. KANNUR UNIVERSITY
December 22, 2011
ATHIRA H. Vs. STATE OF KERALA,
January 25, 2011
ATHULYA CRICKET CLUB Vs. IDUKKI DISTRICT CRICKET ASSOCIATION
March 4, 2011
AUGUSTIAN BALASUBRAMONYAN AND ORS Vs. NAGAMMAL LEKSHMI AMMAL VALLI AMMAL AND ORS
May 30, 2011
AUGUSTIKUNJU Vs. JOHNY
January 24, 2011
AVARACHAN Vs. REVENUE DIVISIONAL OFFICER
February 24, 2011
AVINASH V SARAF Vs. ERNAKULAM KARAYOGAM SOCIETY
December 22, 2011
AYIROLI HAMEED Vs. KOYYAPURATH KUNIYIL BHASKARAN
February 7, 2011
AYLWIN NOEL VARGHESE Vs. INDIAN BANK; M SURENDRAN PILLAI AND UNION OF INDIA
March 8, 2011
AYYAPPAN ACHARY Vs. RAJESH S
June 21, 2011
AYYAPPAN KOCHUKUNU Vs. VELUTHAKUNJU GOPALAN
July 26, 2011
AZEEM MUHAMMED ANZARI Vs. ABDUL HAJI
July 18, 2011
B AMBIKA VARMA AND ORS Vs. EXECUTIVE COMMITTEE REPRESENTED AND ORS
July 1, 2011
B BIJU Vs. GEETHA
August 3, 2011
B MADHAVI AMMA Vs. K KARUNAKARAN NAIR
February 3, 2011
B RAMACHANDRAN, BETHUR SARADA AMMA, K C RAJAN AND PADMAVATHY W/O K C RAJAN Vs. STATE OF KERALA AND PRASEEJA R K
May 25, 2011
B RAVIKUMARAN PILLAI Vs. MALIK MOHAMMED S/O SYED MOHAMMED AND ORS
May 31, 2011
B SREEKMAR S/O BALAKRISHNAN AND N PRAKASAN S/O NARAYANAN NAIR Vs. SUPERINTENDENT OF POLICE AND ORS
May 20, 2011
B SREEKUMAR Vs. S SANTHOSH
May 24, 2011
B SUNIL Vs. M K BASHEER
July 7, 2011
B. ANIL KUMAR Vs. THE REGIONAL TRANSPORT AUTHORITY AND THE SECRETARY
February 14, 2011
B. MURALI Vs. SIMON D. DAS
July 5, 2011
B. SURESH RAI, S/O. VITHAL RAI MANAGITHOTTU Vs. JOBOY THOMSON, S/O. THOMAS AND STATE OF KERALA
June 1, 2011
BABU Vs. STATE OF KERALA
July 1, 2011
BABU Vs. STATE OF KERALA
February 9, 2011
BABU Vs. STATE OF KERALA
April 29, 2011
BABU HARIHARAN Vs. STATE OF KERALA
June 7, 2011
BABU P S, S/O SUBRAMONIAN Vs. WELFARE FUND INSPECTOR AND ORS
August 5, 2011
BABU T A Vs. REJIMOL JOHN
December 3, 2011
BABU THOMAS Vs. SECRTARY TO GOVERNMENT
June 3, 2011
BABU THOMAS Vs. P.B. SHAMSUDDIN
June 23, 2011
BABU, S/O JOSEPH AND VALSON, S/O NATARAJAN Vs. STATE OF KERALA
May 25, 2011
BABU, S/O RAMAKRISHNAN AND ORS Vs. STATE OF KERALA, SUB INSPECTOR OF POLICE AND SUMAM, W/O ANIRUDHAN
May 23, 2011
BABURAJ Vs. DISTRICT REGISTRAR
July 13, 2011
BABURAJAN VALIYAPURAYIL Vs. STATE OF KERALA
January 4, 2011
BABY @ SHAJI Vs. STATE OF KERALA
July 8, 2011
BABY GIRIJA Vs. SANTHA
February 8, 2011
BABY KURIAKOSE Vs. KSEB
March 4, 2011
BABY LIKHITHA Vs. DISTRICT COLLECTOR,
January 25, 2011
BABY SOBHANA K Vs. KERALA STATE ROAD TRANSPORT CORPORATION
January 4, 2011
BADARUDEEN A Vs. JOINT R T O JOINT R T OFFICE
January 7, 2011
BAIJU Vs. STATE OF KERALA
January 14, 2011
BAIJU Vs. LATHA
June 9, 2011
BAIJU G. NATH, LAIJU NIVAS Vs. GIRIJA KRISHNAKUMAR
June 1, 2011
BAIJU K Vs. GOVERNMENT OF INDIA
October 3, 2011
BAIJU K Vs. GOVERNMENT OF INDIA
February 14, 2011
BAISIL ATTIPETTY Vs. UNION OF INDIA
February 18, 2011
BAJAJ ALLIANCE LIFE INSURANCE COMPANY Vs. DIRECTOR GENERAL OF POLICE, SUB INSPECTOR OF POLICE, SREEJITH S AND INDUSEKHARAN NAIR
May 27, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD Vs. ANSHUL VERMA
July 20, 2011
BALAKRISHNA PILLAI Vs. KONGORPILLY FARMERS SERVICE
August 4, 2011
BALAKRISHNA PILLAI Vs. LALITHA BAI
June 21, 2011
BALAKRISHNAN Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
January 17, 2011
BALAKRISHNAN Vs. K SIVADAS
July 12, 2011
BALAKRISHNAN MASTER Vs. RAMACHANDRAN MASTER
September 22, 2011
BALAKRISHNAN NAIR Vs. PUNNAPALA DEVASWOM TRUSTEE BOARD
June 21, 2011
BALAN Vs. DEVAKI
June 7, 2011
BALAN K Vs. SBI PALAKKAD
May 30, 2011
BALASUBRAMANIAM Vs. KOCHANNAM
April 7, 2011
BASHEER Vs. ABDUL NAZAR
April 29, 2011
BASHEER Vs. STATE OF KERALA
January 21, 2011
BASHEER A , S/O BDULKHADER Vs. SUPERINTENDENT OF POLICE AND ORS
May 3, 2011
BASHEER AHMED Vs. STATE OF KERALA
March 16, 2011
BASHEER M M Vs. STATE OF KERALA
October 19, 2011
BASHEER MOULAVI K M Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION
July 5, 2011
BASHKEER K S Vs. SHAJI
August 1, 2011
BAVA MUHAMMED HAJI Vs. STATE OF KERALA
March 4, 2011
BAYAKODAN VEETTIL MADHAVI Vs. BABU
February 23, 2011
BEENA PAUL, HIGHER SECONDARY Vs. STATE OF KERALA, DIRECTOR OF HIGHER SECONDARY AND MANAGER, ST JOHNS HIGHER SECONDARY
March 25, 2011
BEERANKUTTY Vs. STATE OF KERALA
January 18, 2011
BEEVI Vs. SHAMILA
June 24, 2011
BEEVI Vs. STANDARD CHARTERED BANK
July 22, 2011
BELIEVERS CHURCH INDIA Vs. SUPERINTENDENT OF POLICE
June 21, 2011
BELIEVERS CHURCH INDIA Vs. SUPERINTENDENT OF POLICE RURAL
June 28, 2011
BELL FOODS MARINE DIVISION Vs. K S E B
February 4, 2011
BENNY AND ORS Vs. STATE OF KERALA
May 23, 2011
BENNY MATHEW, S/O MATHEW Vs. STATE OF KERALA
May 24, 2011
BETTLAL PAUL Vs. P S JOSEPH
January 25, 2011
BHAHULEYAN Vs. JAMAL A
July 20, 2011
BHANUMATHY AMMA Vs. STATE OF KERALA
February 4, 2011
BHANUNNI Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPT
March 11, 2011
BHARAT PETROLEUM CORPORATION LTD Vs. STATE OF KERALA
June 22, 2011
BHARAT SANCHAR NIGAM LIMITED Vs. UNION OF INDIA
November 4, 2011
BHARAT SANCHAR NIGAM LIMITED AND ORS Vs. THOMAS K C AND ORS
May 3, 2011
BHARAT SANCHAR NIGAM LTD Vs. TITTIN
August 20, 2011
BHARATHAN Vs. STATE OF KERALA
August 18, 2011
BHARATHI KRISHNAN Vs. UNION OF INDIA
December 13, 2011
BHASKARAN Vs. STATE OF KERALA
March 14, 2011
BHASKARAN PILLAI AND ANIL BHAVAN Vs. EXCISE INSPECTOR AND STATE OF KERALA
April 4, 2011
BHAVANI C G Vs. MANGER CORPORATION BANK
February 21, 2011
BHAVIKA MANAGALANANDAN Vs. UNION OF INDIA
February 9, 2011
BHUVANENDRAN NAIR Vs. SIVAKALA K NAIR
June 2, 2011
BIJU Vs. MADHAVIKUTTY AMMA
February 9, 2011
BIJU Vs. STATE OF KERALA
August 1, 2011
BIJU ALIAS SASI Vs. STATE OF KERALA
August 12, 2011
BIJU JOSEPH, S/O JOSEPH Vs. SUB DIVISIONAL MAGISTRATE, VILLAGE OFFICER; INSPECTOR OF POLICE
May 10, 2011
BIJU K MATHEW Vs. STATE OF KERALA
February 23, 2011
BIJU KUMAR S N Vs. KERALA STATE FINANCIAL ENTERPRISES
February 17, 2011
BIJU SEBASTIAN Vs. T T THOMAS
February 1, 2011
BIJU V K Vs. RAMLA BEEVI
January 4, 2011
BIJUKUMAR P KANNAN Vs. SUPERINTENDENT OF POLICE
January 21, 2011
BINDHU @ BINDHU SURESHKUMAR Vs. VRINDA RADHAKRISHNAN
November 9, 2011
BINDU Vs. STATE OF KERALA
February 7, 2011
BINDU KRISHNA DAS Vs. P. ASHOK KUMAR
July 1, 2011
BINDU KRISHNA DAS Vs. P. ASHOK KUMAR
December 15, 2011
BINDU L D/O LEELA Vs. STATE OF KERALA AND S ASHALATHA
May 25, 2011
BINDU, W/O P B MADU Vs. REGIONAL TRANSPORT OFFICER AND STATE BANK OF INDIA
May 30, 2011
BINDU. K. ATHMAJAN Vs. THE DISTRICT SUPPLY OFFICER
February 3, 2011
BINI K P Vs. PRINCIPAL SECRETARY TO GOVERNMENT
January 7, 2011
BINITHA N K Vs. KERALA AGRICULTURAL UNIVERSITY
February 25, 2011
BINOY KURUVILA Vs. STATE OF KERALA
February 8, 2011
BINOY T B Vs. STATE OF KERALA
June 1, 2011
BINU Vs. UNION OF INDIA
June 9, 2011
BINU BABY Vs. DEPUTY SUPERINTENDENT OF POLICE
December 15, 2011
BINU GEORGE Vs. BABY HENDRY
January 20, 2011
BINU ITTOOP S/O ITTOOP Vs. STATE OF KERALA
April 11, 2011
BINUKUMAR Vs. STATE OF KERALA
January 24, 2011
BLUE BLAK GRANITES Vs. P P THANKACHAN
February 2, 2011
BOARD OF TRUSTEES OF PORT OF COCHIN Vs. JAISU SHIPPING COMPANY PVT LTD
December 14, 2011
BOARD OF TRUSTEES PORT OF COCHIN Vs. JAISU SHIPPING COMPANY PRIVATE LTD
June 8, 2011
BOBY AUSTINE, S/O. K.A. AUGUSTINE Vs. THE SUPERINTENDENT OF POLICE AND ORS.
March 18, 2011
BSNL SECURITY STAFF ASSOCIATION Vs. THE CHIEF GENERAL MANAGER, BHARAT SANCHAR,
February 24, 2011
BUILTECH EXPORTS Vs. STATE OF KERALA AND ANR
September 16, 2011
C A FRANCIS Vs. STATE OF KERALA
July 8, 2011
C A INDIRA Vs. STATE OF KERALA
August 25, 2011
C C AJAYAKUMAR Vs. HAMSA
March 16, 2011
C C JOY Vs. K C MATHEWS
March 8, 2011
C C SHIBU Vs. SUB INSPECTOR OF POLICE
March 8, 2011
C C USMAN Vs. CORPORATION OF KOZHIKODE
March 25, 2011
C CHANDRABABU Vs. RDO THIRUVANANTHAPURAM
April 7, 2011
C DAMODARAN Vs. SECRETARY TO GOVERNMENT
February 10, 2011
C G UNNIKRISHNAN KARTHA Vs. STATE OF KERALA
January 11, 2011
C H LAILABEEVI Vs. STATE OF KERALA
July 15, 2011
C I JOHNSON Vs. SUB REGISTRAR
February 1, 2011
C I MARTIN Vs. STATE OF KERALA
February 8, 2011
C K ABDURAHIMAN ALIAS C K ANTHRU Vs. KOZHIKODE CORPORATION
February 1, 2011
C K JOSE Vs. STATE OF KERALA AND A N SASI, S/O LATE NANU KUTTAN
May 23, 2011
C K MUSTHAFA HAJI Vs. PALLICHALIL KUNHAMINA
February 17, 2011
C K SIDHIQUE Vs. STATE OF KERALA
July 15, 2011
C KUNHIKRISHNAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
August 31, 2011
C M ABDUL SALAM Vs. STATE
March 21, 2011
C M PREMNATH Vs. STATE OF KERALA
January 24, 2011
C N KRISHNAN NAMBOOTHIRI Vs. TRAVANCORE DEVASWOM BOARD AND ORS
April 25, 2011
C N RAGHUVARAN Vs. M T ANIL KUMAR
August 1, 2011
C N SUKUMARAN Vs. STATE OF KERALA
April 11, 2011
C N VIJAYAN Vs. JOBY
June 28, 2011
C P KUTTYKRISHNAN Vs. KERALA STATE ELECTRICITY BOARD
February 7, 2011
C P NAZARUDEEN, S/O ALIKOYA Vs. SANTHOSH KUMAR AND ORS
August 4, 2011
C P SAJI Vs. UNION OF INDIA
July 19, 2011
C P SALIH, S/O C P HAMEED Vs. STATE OF KERALA
May 30, 2011
C PADMAVATHY Vs. CICRLE INSPECTOR OF POLICE
June 21, 2011
C R FRANCIS, S/O CHERUVATHUR RAPPAI Vs. PAULSON, S/O PUTHUSSERI DEVASSY
May 30, 2011
C RADHA, (HEADMISTRESS) Vs. STATE OF KERALA AND ORS
April 4, 2011
C T GEORGE Vs. SUB INSPECTOR OF POLICE
January 6, 2011
C THOMAS Vs. KERALA STATE ELECTRICITY BOARD
March 29, 2011
C UNNIKRISHNAN Vs. STATE OF KERALA
January 24, 2011
C UNNIKRISHNAN Vs. AUSTIN BENNAN
July 14, 2011
C V JOHN ALIAS JOHNY Vs. C V PAUL
June 28, 2011
C V KRISHNAN Vs. STATE OF KERALA
May 24, 2011
C V LAWRANCE Vs. ASSISTANT LABOUR COMMISSIONER AND BASE VICTUALLING OFFICER
March 4, 2011
C V MOOSAN Vs. PILATHODAN MUHAMMAD KUNHI
July 8, 2011
C YESUDASAN NADAR Vs. IMMANUAL ISSAC
February 24, 2011
C. BABU Vs. KERALA STATE CO-OPERATIVE ELECTION,
January 4, 2011
C. VIJAYALAKSHMI Vs. AMMINI AMMA
February 1, 2011
C.K. MOHAMMED, S/O. MAMMAD SHA HAJI Vs. THE SECRETARY
January 19, 2011
C.N. SOMAN Vs. K.I. KUNJACHAN
April 4, 2011
C.T. SHYJU Vs. M.A. TOMJO
January 19, 2011
C.U. MATHAI Vs. COMMERCIAL TAX OFFICER, IRINJALAKKUDA AND OTHERS
June 30, 2011
C.V.SURESH, S/O.SRI.VELAYUDHAN Vs. TOBIN (MINOR), S/O.TITO AND LAILA
September 5, 2011
CADBURY INDIA LTD Vs. STATE OF KERALA
July 18, 2011
CALICUT GRANITES (PVT) LTD Vs. INTELLIGENCE OFFICER INVESTIGATION AND COMMISSIONER OF COMMERCIAL TAXES
March 10, 2011
CAPT. V.V. NARAYANAN NAMBIAR (RETD) Vs. THE DIRECTOR GENERAL RESETTLEMENT AND GOVERNMENT OF INDIA
January 27, 2011
CAPTAIN JAMES JOSEPH Vs. T G PRABHAKARAN
February 8, 2011
CATHOLIC REFORMATION LITERATURE SOCIETY Vs. KERALA STATE ELECTRICITY BOARD
January 17, 2011
CATTLE WELFARE ASSOCIATION OF KERALA Vs. STATE OF KERALA
July 11, 2011
CAVUNAL RUBBER ESTATE PVT LTD AND ORS Vs. JOSE THOMAS, S/O P O THOMAS
July 7, 2011
CBI Vs. P I BABU
May 25, 2011
CELINE Vs. MARY MATHA EDUCATION SOCIETY
March 24, 2011
CHACKO MATHAI Vs. SOSAMMA POTHEN
January 21, 2011
CHAIRMAN AND MANAGING DIRECTOR HINDUSTAN ORGANIC CHEMICALS LTD Vs. INDUCHOODAN C G
January 18, 2011
CHAIRMAN CUM MANAGING DIRECTOR Vs. P TITTIN
August 20, 2011
CHAIRMAN, SECRETARY AND LIAISON OFFICER AND DEPUTY DIRECTOR Vs. A BABY, SENIOR CLERK AND ORS
March 28, 2011
CHAND MUHAMMED Vs. ZEENATH
October 20, 2011
CHANDANA GOPAN Vs. DISTRICT COLLECTOR AND ORS.
January 17, 2011
CHANDINI SAM S P Vs. STATE OF KERALA
January 6, 2011
CHANDRAKUMAR Vs. NARAYANAN BAHULEYAN
March 24, 2011
CHANDRAKUMAR Vs. NARAYANAN BAHULEYAN
May 24, 2011
CHANDRAMATHI Vs. MAMMU
July 1, 2011
CHANDRAN Vs. MUSTHAFA
March 18, 2011
CHANDRAN Vs. SURENDRAN, S/O. PONNUCHAMI AND ORS.
February 28, 2011
CHANDRAN Vs. STATE OF KERALA
February 14, 2011
CHANDRAN Vs. STATE OF KERALA
June 24, 2011
CHANDRAN @ THAMPI Vs. DIRECTOR GENERAL OF POLICE AND ORS
March 14, 2011
CHANDRAN KANNIKKARAN Vs. STATE OF KERALA
June 6, 2011
CHANDRIKA AMMA Vs. SARAMMA
June 24, 2011
CHAVERI ASHOKAN NAIR Vs. KARICHARY KAMALAKSHI AMMA
April 6, 2011
CHEELLAMMAL Vs. BADARUDEEN
November 9, 2011
CHEERUTTY Vs. DASAN
July 8, 2011
CHELLA ROWTHAR Vs. REMABHAI
January 27, 2011
CHELLAMMA, VADAKKATHIL VEEDU Vs. MUHAMED SALIM, S/O MOHAMMED
August 5, 2011
CHELLAPPAN Vs. DEPUTY SUPERINTENDENT OF POLICE
January 10, 2011
CHELLAYYAN NADAR RAJAN Vs. KELAN NADAR NARAYANAN
July 27, 2011
CHELLITHARAYIL KESAVAN Vs. MAKKORAM VEETTIL JAYARAJAN
February 24, 2011
CHEMBRA PEAK ESTATES LTD Vs. STATE OF KERALA
March 10, 2011
CHENAKOTTIYATHAPURA KADEESABI Vs. PALLICHAPURA MOHAMMED KOYA
March 9, 2011
CHENGARA PUTHIYA THRIKOVIL Vs. MALABAR DEVASWOM BOARD
September 19, 2011
CHERIAN Vs. STATE OF KERALA
June 8, 2011
CHERUKUNNON SHANTHA Vs. KALLAKANDI SAHADEVAN
March 14, 2011
CHERUPUSHPAM Vs. SHAJI ALIAS RAJAN
February 18, 2011
CHIEF POSTMASTER GENERAL KERALA CIRCLE Vs. STATE OF KERALA
May 31, 2011
CHIKKU A M Vs. STATE OF KERALA
July 22, 2011
CHIRAKEKKARAN GLASS HOUSE P LTD Vs. INTELLIGENCE OFFICER
July 14, 2011
CHLOROPLASTS Vs. STATE OF KERALA
August 19, 2011
CHOOVATTA VADAKKEKARA KUNHI VEETTIL JANARDHANAN Vs. MOTTUKKANDE KARUNAKARAN
June 29, 2011
CHUNAKKARA VADAKKUNURUL ISLAM JAMA ATH Vs. M HANEEFA
July 15, 2011
CIBUMOL. B BABU Vs. NATIONAL INSTITUTE OF TECHNOLOGY CALICUT REPRESENTED BY ITS DIRECTOR
July 28, 2011
CIJI P JOSE Vs. STATE OF KERALA
October 18, 2011
CIT Vs. O. ABDUL RAZAK
December 23, 2011
CLEMENT AND ANR Vs. LILLY ROBERT AND ORS
August 5, 2011
CLEMENTINA, K.A. AND BASTIN, P.S. Vs. UNION OF INDIA (UOI),
March 8, 2011
CLINT J FERNANDEZ Vs. SUB INSPECTOR OF POLICE
April 7, 2011
COCHIN DEVASWOM BOARD Vs. DEPUTY DIRECTOR
September 28, 2011
COCHIN MALABAR ESTATES & INDUSTRIES LTD Vs. UNION OF INDIA
December 19, 2011
COCHIN SHIPYARD LTD Vs. GOVERNMENT OF KERALA
August 24, 2011
COMMERCIAL TAX OFFICER Vs. P A ABDUL SALAM
February 18, 2011
COMMERCIAL TAX OFFICER, IRINJALAKKUDA AND OTHERS Vs. C.U. MATHAI
November 2, 2011
COMMISIONER OF INCOME TAX Vs. STATE BANK OF TRAVANCORE
March 16, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. CHIEF COMMISSIONER
September 26, 2011
COMMISSIONER OF CUSTOMS Vs. GEORGEKUTTY N V
September 23, 2011
COMMISSIONER OF CUSTOMS Vs. KITEX GARMENTS
July 25, 2011
COMMISSIONER OF INCOM TAX Vs. T O ABRAHAM
August 2, 2011
COMMISSIONER OF INCOME TAX Vs. ELECTRONIC CONTROLS AND DISCHARGE SYSTEMS P LTD
July 27, 2011
COMMISSIONER OF INCOME TAX Vs. PURAYANNUR INDUSTRIES
January 8, 2011
COMMISSIONER OF INCOME TAX Vs. INDIA SEA FOODS
January 17, 2011
COMMISSIONER OF INCOME TAX Vs. T J GEORGE
January 10, 2011
COMMISSIONER OF INCOME TAX Vs. K MOIDEEN KUTTY HAJI
January 4, 2011
COMMISSIONER OF INCOME TAX Vs. EDAPALLY TRADERS
February 16, 2011
COMMISSIONER OF INCOME TAX Vs. A Y BROADCAST FOUNDATION
March 22, 2011
COMMISSIONER OF INCOME TAX Vs. PEARI FOOD PRODUCTS
November 22, 2011
COMMISSIONER OF INCOME TAX Vs. MIDLAND RUBBER AND PRODUCE CO LTD
May 24, 2011
COMMISSIONER OF INCOME TAX Vs. THIRUVAMBADI RUBBER CO LTD
June 27, 2011
COMMISSIONER OF INCOME TAX Vs. PATSPIN INDIA LTD
September 6, 2011
COMMISSIONER OF INCOME TAX Vs. TATA CERAMICS LTD
July 29, 2011
COMMISSIONER OF INCOME TAX Vs. PURAYANNUR INDUSTRIES
January 6, 2011
COMMISSIONER OF INCOME TAX Vs. ASSYST INTERNATIONAL (P) LTD
March 14, 2011
COMMISSIONER OF INCOME TAX Vs. PEARL FOOD PRODUCTS
November 22, 2011
COMMISSIONER OF INCOME TAX Vs. STATE FARMING CORPORATION OF KERALA
January 3, 2011
COMMISSIONER OF INCOME TAX Vs. T.O. ABRAHAM & CO.
January 6, 2011
COMMISSIONER OF INCOME TAX Vs. K.V. SUDHAKARAN
January 7, 2011
COMMISSIONER OF INCOME TAX Vs. C. SIVANANDAN
January 31, 2011
COMMISSIONER OF INCOME TAX Vs. TORRY HARRIS SEA FOODS (P) LTD
January 31, 2011
COMMISSIONER OF INCOME TAX Vs. B. LAKSHMIKANTHAN
May 20, 2011
COMMISSIONER OF INCOME TAX Vs. LAKSHMI HOSPITAL
July 4, 2011
COMMISSIONER OF INCOME TAX Vs. NATIONAL TYRES & RUBBER CO. OF INDIA LTD
July 5, 2011
COMMISSIONER OF INCOME TAX Vs. T.K. SANALKUMAR
July 18, 2011
COMMISSIONER OF INCOME TAX Vs. HOTEL NEW INDRAPRASTA
March 3, 2011
COMMISSIONER OF INCOME TAX Vs. B.LAKSHMIKANTHAN
January 20, 2011
COMMISSIONER OF INCOME TAX CENTRAL Vs. HEERA CONSTRUCTION CO PVT LTD
April 4, 2011
COMMISSIONER OF INCOME TAX COCHIN Vs. ABAD FISHERIES
September 2, 2011
COMMISSIONER OF INCOME TAX, COCHIN Vs. SUN FIBRE OPTICS (P.) LTD.
July 5, 2011
COMMISSIONR OF CUSTOMS Vs. ABDUL KAREEM POKKU
June 21, 2011
COMMONWEALTH TRUST LTD Vs. STATE OF KERALA
November 9, 2011
CONCORD CONSTRUCTIONS Vs. SUPERINTENDING ENGINEER
March 14, 2011
CORPORATE MANAGER Vs. GOVERNMENT OF KERALA AND ORS
July 11, 2011
CRAFT POLYMERS Vs. COMMISSIONER DEPARTMENT OF COMMERCIAL TAXES
July 4, 2011
CROMPTON GREAVES LIMITED Vs. INTELLIGENCE INSPECTOR
March 7, 2011
D L RASALAM, KADALEEVANAM Vs. KERALA AGRICULTURAL UNIVERSITY
March 25, 2011
D RANGANATHAN Vs. COMMERCIAL TAX INSPECTOR
April 29, 2011
D SURESH Vs. SUPERINTENDENT OF POLICE
April 5, 2011
D.L. RASALAM, KADALEEVANAM Vs. THE KERALA AGRICULTURAL UNIVERSITY
March 25, 2011
DAMODARAN NAIR Vs. MUTHUVAT CHERIYOTTI AMMA
April 8, 2011
DAMODARAN S/O. NARAYANAN Vs. THE DEPUTY COLLECTOR (GENERAL),
January 24, 2011
DANIEL Vs. DISTRICT SUPERINTENDENT OF POLICE
January 20, 2011
DAVIS Vs. GRASSY
February 7, 2011
DAVIS C J Vs. THRISSUR CORPORATION
April 5, 2011
DEEPA SASIKUMAR Vs. SASIKUMAR
December 16, 2011
DEEPTHIMOL B S AND K P CHANDRASEKHARA PILLAI Vs. STATE OF KERALA AND BINU K S
May 23, 2011
DEEPTHY MATHEW Vs. STATE OF KERALA, CO-OPERATIVE ACADEMY OF PROFESSIONAL, PRINCIPAL
March 22, 2011
DEEPU VIJAYAN S/O VIJAYAN Vs. KERALA PUBLIC SERVICE COMMISSION; UNDER SECRETARY AND MAHATMA GANDHI UNIVERSITY
March 24, 2011
DELTA TELECOM INDIA PVT LTD Vs. SUB INSPECTOR OF POLICE
October 24, 2011
DEVAKI Vs. K JOSHI
January 4, 2011
DEVI AMMA Vs. PARVATHY KUTTY AMMA
June 30, 2011
DEVIKAMANI K N Vs. TAHSILDAR ELECTORAL REGISTRATION
January 24, 2011
DHANALAKSHMI BANK LTD Vs. RAMACHANDRAN
May 23, 2011
DHARMA SASTHA TRUST Vs. STATE OF KERALA
June 9, 2011
DILEEP D Vs. STATE OF KERALA
March 17, 2011
DILEEPKUMAR PANICKER, Vs. G. SATHYASEELA,
January 25, 2011
DILIP VARGHESE Vs. STATE OF KERALA
May 25, 2011
DINESAN, S/O KUNHIKANNAN Vs. STATE OF KERALA
January 31, 2011
DINESAN, S/O PRABHAKARAN Vs. SARITHA, D/O UNNIKKUTTAN
April 26, 2011
DINESHAN C Vs. SECRETARY
June 3, 2011
DINESHAN PUTHALATH Vs. STATE OF KERALA
March 31, 2011
DIPICA C TANNA Vs. D SAMUELRAJ
March 1, 2011
DIPIN K V Vs. STATE OF KERALA
April 29, 2011
DIRECTOR GENERAL OF EMPLOYMENT Vs. ULLAS UP
January 21, 2011
DITO TOM Vs. STATE OF KERALA
January 21, 2011
DIVAKARAN Vs. COMMISSIONER OF POLICE
June 21, 2011
DIVAKARAN, KOCHAYYAPPAN VAIDYAN Vs. STATE OF KERALA
March 8, 2011
DIVISIONAL MANAGER Vs. JOSE, JOYAPPAN AND P E DEVASSYKUTTY S/O THOMAS
March 24, 2011
DIVYA NAIR Vs. NITIN RADHAKRISHNAN
February 25, 2011
DIVYAMOL T C Vs. JOINT SECRETARY TO GOVERNMENT
February 17, 2011
DIXON, S/O DEVASSIKUTTY Vs. FRANCIS PAUL AND ORS
June 21, 2011
DONNIE J M PHILIP Vs. STATE OF KERALA
March 31, 2011
DR. KARUNAN KANNAMPOYILIL, LECTURER Vs. STATE OF KERALA,
January 20, 2011
DR. KAVITHA. R., RUDRAKSHAM Vs. UNIVERSITY OF KERALA,
February 3, 2011
DR. N. RAMANUJAN Vs. THE SECRETARY TO THE GOVERNMENT,
March 8, 2011
DR. SURESH KUMAR Vs. THE SECRETARY, KERALA PUBLIC SERVICE,
February 22, 2011
DR. SWAPNA JOSEPH Vs. STATE OF KERALA
March 4, 2011
E A ABDUL KAREEM Vs. STATE OF KERALA
January 5, 2011
E A THANKAPPAN Vs. STATE OF KERALA
October 21, 2011
E ASHRAF Vs. KARUMALOOR GRAMA PANCHAYATH
June 2, 2011
E CHANDRALEKHA Vs. UNITED INDIA INSURANCE CO LTD
July 15, 2011
E JOHN THOMAS Vs. KERALA STATE ELECTRICITY BOARD
July 22, 2011
E K ASHRAF, S/O E K MOOSAKUTTY Vs. BENNY MATHEW, S/O MATHEW AND ORS
June 24, 2011
E K PRABHAKARAN Vs. STATE OF KERALA
March 9, 2011
E R GEORGE Vs. STATE OF KERALA
March 14, 2011
E SAROJINI Vs. SECRETARY
March 30, 2011
E T RAJENDRAN Vs. E T BHARGHAVI AMMA
February 23, 2011
E T REJI, S/O SATHYABHAMA Vs. CITY POLICE COMMISSIONER AND ORS
June 22, 2011
E V AJITHA Vs. REGIONAL TRANSPORT AUTHORITY
March 10, 2011
E.M. JOSEPH Vs. CHIEF COMMISSIONER OF INCOME TAX
November 21, 2011
EANDI VASU S/O. KRISHNANKUTTY Vs. ASHRAF S/O. MUHAMMED AND ORS.
January 31, 2011
EDAKKANDI DINESHAN ALIAS PULIPP DINESHAN Vs. STATE OF KERALA
April 12, 2011
EDAKONOTH ABDUL BASHEER Vs. MURIKANDY THAZHE KUNIYIL ASMA
June 7, 2011
EDAKULANGARA DEVASWOM Vs. STATE OF KERALA, COMMISSIONER AND DIRECTOR
August 3, 2011
ELAYOOR SREE VISHNU KSHETHRA Vs. MALABAR DEVASWOM
September 19, 2011
ELDHO BABY Vs. THE MAHATHMA GANDHI UNIVERSITY AND
February 2, 2011
ELDHO KURUVILLA Vs. K.G. ABRAHAM
August 3, 2011
ELDHOSE ALIAS SAIPP Vs. STATE OF KERALA
August 5, 2011
ELITE DISTILLERIES AND BEVERAGES CO Vs. STATE OF KERALA
August 1, 2011
ELITE FOODS (P.) LTD. Vs. STATE OF KERALA
June 21, 2011
ELIYAMMA, S/O LATE K C JOSEPH Vs. STATE OF KERALA AND SANKARAN MASTER, S/O CHEKKU
May 23, 2011
ELSIKUTTY G Vs. STATE OF KERALA
January 20, 2011
EMMANUEL Vs. STATE BANK OF INDIA
November 8, 2011
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
October 21, 2011
EMPLOYEES STATE INSURANCE CORPORATION Vs. M R F LTD
November 19, 2011
ENATHU SERVICE COOPERATIVE BANK LTD Vs. CONSUMER DISPUTES REDRESSAL FORUM
January 17, 2011
ENVIRO CHEMICALS Vs. STATE OF KERALA
February 10, 2011
ERNAKULAM THIRUMALA DEVASWOM AND ORS Vs. A R PRABHU & BROTHERS AND ORS
July 13, 2011
ERNAKULATHAPPAN CHARITABLE EDUCATIONAL AND NIRMALA EDUCATIONAL TRUST Vs. THE DIRECTOR OF TECHNICAL EDUCATION AND ORS.
January 18, 2011
ESQUIRE MARKETING Vs. CITY COMMISSIONER OF POLICE
April 5, 2011
ESSAR SHIPPING PORTS AND LOGISTICS LTD Vs. MEMBER SECRETARY
March 3, 2011
ESSAR TELECOM INFRASTRUCTURE P LTD Vs. STATE OF KERALA
March 11, 2011
ESSAR TELECOM INFRASTRUCTURE PVT LTD Vs. MOLY WILSON
July 12, 2011
ESSEN PRINT FORMS (P) LTD. Vs. STATE OF KERALA
November 16, 2011
ETL HOSPITALITY SERVICES LIMITED Vs. ARJUN
July 29, 2011
EVANS SCHOOL Vs. USHA KUMARI
March 7, 2011
EVEREST C J Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
May 23, 2011
FABIANOSE GEORGE Vs. LOOSAMMA
July 25, 2011
FAIZAL Vs. THE SECRETARY
January 19, 2011
FAIZAL S/O KARIMBIL VALAPPIL ABBAS Vs. STATE OF KERALA REPRESENTED BY STATION AND ASYATH SAFIYATH B A
April 4, 2011
FATHER JOSE PRAKSH Vs. SUPERINTENDENT OF POLICE
July 29, 2011
FATHIM KHALID Vs. SPECIAL TAHSILDAR
July 1, 2011
FATHIMA Vs. BHASKARAN P
June 30, 2011
FATHIMATH RAHEENA V Vs. DIRECTOR OF PUBLIC INSTRUCTION
February 4, 2011
FATHIMATH SUHRA Vs. STATE OF KERALA
February 24, 2011
FAZEELA KHALID Vs. STATE OF KERALA
March 23, 2011
FCI OEN CONNECTORS LIMITED Vs. STATE OF KERALA
July 13, 2011
FEBZY K, D/O K FAIZAL Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS
July 19, 2011
FEDERAL BANK LIMITED Vs. P J THOMAS
June 30, 2011
FEDERAL BANK LTD Vs. JOSEPH, S/O ULAHANNAN,; RESERVE BANK OF INDIA,; COMPLAINANT REDRESSAL OFFICER AND UNION OF INDIA
March 28, 2011
FEDERAL BANK LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER EPFO
August 22, 2011
FEDERAL BANK LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 5, 2011
FERTILISERS CHEMICALS TRAVANCORE LIMITED Vs. K A AYYAPPAN PILLAI
December 9, 2011
FIROSE Vs. REVENUE DIVISIONAL OFFICER
February 11, 2011
FIROZ ALAVI Vs. MARS FINANCE
February 1, 2011
FLORANCE Vs. MOHAN DAS
February 23, 2011
FOREST RANGE OFFICER Vs. MADHAVAN
April 29, 2011
FOUMI MEERAN Vs. STATE OF KERALA
May 30, 2011
FRANCIS Vs. UNIVERSITY GRANTS COMMISSION
June 27, 2011
FRANCIS MANJOORAN Vs. STATE OF KERALA AND ORS
February 2, 2011
FRANCIS P A Vs. GOVERNMENT OF KERALA
March 25, 2011
FRANCIS V J ALIAS SONY FRANCIS Vs. DISTRICT SUPERINTENDENT OF POLICE
January 20, 2011
FRANCIS XAVIER C Vs. PRINCIPAL ST XAVIERS COLLEGE THUMBA
March 25, 2011
FRENJIT K A ALIAS TONY Vs. SUB INSPECTOR OF POLICE
March 18, 2011
G BALACHANDRAN Vs. STATE OF KERALA
February 2, 2011
G K ENGINEERING WORKS Vs. ST JOHN THE BAPTIST CHURCH
January 5, 2011
G LAILA KUMARI Vs. KERALA SMALL INDUSTRIES DEVELOPMENT
February 8, 2011
G M HANEEF S/O ABDUL KHADER Vs. N MAJEED HAJI S/O MUHAMMED AND STATE
April 26, 2011
G MANOJ KUMAR Vs. KURUVILASSERY SERVICE CO-OPERATIVE BANK AND JOINT REGISTRAR OF CO-OPERATIVE
June 2, 2011
G RAJASEKHARAN NAIR Vs. STATE OF KERALA AND ORS
March 24, 2011
G RAJENDRAN Vs. DIRECTOR GENERAL
April 6, 2011
G RAMDAS Vs. VAKKOM GRAMA PANCHAYAT AND ORS
June 2, 2011
G REGHUNAHT VARAKAPPILLIL AND ORS Vs. STATE OF KERALA
March 9, 2011
G REGHUNATH Vs. STATE OF KERALA
March 10, 2011
G S LEENA NAIR Vs. TRAVANCORE DEVASWAM BOARD
March 3, 2011
G SOMAN Vs. KERALA STATE ELECTRICITY BOARD
March 3, 2011
G SUKUMARAN Vs. UNION OF INDIA
February 16, 2011
G. SATHEE DEVI Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS.
March 24, 2011
GANESH SHETTY Vs. STATE OF KERALA
February 8, 2011
GANGADHARAN Vs. SHAMSEERA
March 1, 2011
GANGADHARAN Vs. SUB INSPECTOR OF POLICE
April 1, 2011
GARGI BANERJEE Vs. GEORGE
February 16, 2011
GARY NARESH RAJAN Vs. RADHA RAJAN
March 7, 2011
GEETHA O , W/O GOPAKUMARAN NAIR AND RAJEEV N , S/O NARAYANAN PILLAI Vs. SUPERINTENDENT OF POLICE AND ORS
May 13, 2011
GEETHA R G Vs. UNION OF INDIA
August 19, 2011
GEETHAKUMARAN S Vs. STATE OF KERALA
May 25, 2011
GEETHAKUMARY S Vs. STATE OF KERALA
January 21, 2011
GENERAL SECRETARY Vs. STATE OF KERALA
July 18, 2011
GEORGE ABRAHAM Vs. RANNI MARTHOMA MEDICAL MISSION CENTRE
February 10, 2011
GEORGE JACOB Vs. DIRECTOR AND ORS
July 7, 2011
GEORGE JOHN Vs. CHIEF SECRETARY
February 8, 2011
GEORGE KURUVILLA, S/O. C.O. KURUVILLA Vs. JAICK JOSEPH
March 30, 2011
GEORGE THOMAS OLICKAL Vs. CHIEF SECRETARY TO GOVERNMENT
March 14, 2011
GEORGEKUTTY P J Vs. STATE OF KERALA
October 19, 2011
GIGI GOERGE, S/O K V GEORGE, ZACHARIAH MATHEW, S/O MATHEW PAREL AND RAJEEV N , S/O NARAYANA GOPAN Vs. K JAYAVARMA, ADVOCATE, PRESIDENT AND ORS
June 15, 2011
GILBERT PRINCE Vs. SUB INSPECTOR OF POLICE
March 25, 2011
GILBERT TRIVANDRUM Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR
October 31, 2011
GIREESH V V Vs. SUPERINTENDENT OF POLICE AND ORS
May 10, 2011
GIREESHAN C P Vs. STATE OF KERALA
July 5, 2011
GIRIJA Vs. STATE OF KERALA
April 25, 2011
GIRIJA D/O BHAVANI Vs. VIJAYA MOHAN S/O MADHAVA PANICKER
August 4, 2011
GIRIJA THAMPURAN Vs. COCHIN DEVASWOM BOARD
March 4, 2011
GIRISH BABU Vs. HIGH COURT OF KERALA
October 4, 2011
GIRISH BABU G. Vs. HIGH COURT OF KERALA
September 4, 2011
GIRISHKUMAR Vs. REVENUE DIVISIONAL OFFICER
March 25, 2011
GLAXO SMITHKLINE PHARMACEUTICALS LTD Vs. STATE OF KERALA
July 7, 2011
GLORY GEORGE Vs. KUNJAMMA
January 21, 2011
GOKULAM CHIT & FINANCE COMPANY Vs. GURUDAS
January 18, 2011
GOLDEN SATHEESAN @ SATHEESAN Vs. STATE OF KERALA
August 4, 2011
GOMEZ Vs. MANUAL GOMEZ
November 22, 2011
GOPACHANDRAN NAIR Vs. PRINCIPAL SECRETARY TO GOVERNMENT
March 16, 2011
GOPAKUMAR B NAIR Vs. CBI/SPE AND ORS
June 21, 2011
GOPAKUMAR K Vs. GURUVAYOOR DEVASWOM MANAGING
June 1, 2011
GOPAL MOHAN K Vs. S GOVINDAN NAIR
March 25, 2011
GOPALAKRISHNAN Vs. NOORJAHAN
June 23, 2011
GOPALAKRISHNAN Vs. STATE OF KERALA
November 30, 2011
GOPALAKRISHNAN ALIAS MOTTAYANDY Vs. STATE OF KERALA
March 17, 2011
GOPALAKRISHNAN T V Vs. STATE OF KERALA
June 14, 2011
GOPALAN Vs. ADDITIONAL CHIEF SECRETARY
August 20, 2011
GOPALAN Vs. ADDITIONAL CHIEF SECRETARY
September 20, 2011
GOPAN G AND ORS Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS
July 18, 2011
GOPI P S Vs. SUB INSPECTOR OF POLICE
September 30, 2011
GOPI T N Vs. STATE OF KERALA
February 1, 2011
GOPINATH Vs. SURESH
June 14, 2011
GOPINATHA KURUP Vs. STATE OF KERALA
July 1, 2011
GOPINATHAKURUP Vs. STATE OF KERALA
February 17, 2011
GOPINATHAN Vs. K N RAVICHANDRAN
March 7, 2011
GOPINATHAN Vs. K N RAVICHANDRAN
March 14, 2011
GOVIND VISHNU. A., B-TECH BIOTECHNOLOGY Vs. THE UNIVERSITY OF KERALA AND ORS.
January 10, 2011
GOVINDAN MASTER Vs. JANAKI V
July 27, 2011
GOVINDANKUTTY NAIR Vs. RADHAMMA AMMA
July 1, 2011
GREAT INDIA ESTATES PVT LTD Vs. STATE OF KERALA
November 3, 2011
GRITTA JOSEPH Vs. ANTONY THOMAS @ SUBIN
June 3, 2011
GURUPRASAD A Vs. STATE OF KERALA
March 24, 2011
H K A AGENCIES Vs. ACTIA INDIA PVT LTD
January 11, 2011
H NAZEER Vs. T SHANAVAS
August 2, 2011
H.J. SINGH, SPO Vs. THE UNION OF INDIA (UOI) AND ORS.
April 1, 2011
HAMEED BASHA, S/O MADHARKHAN SAHIB Vs. STATE OF KERALA AND ORS
June 20, 2011
HAMID Vs. SUPERINTENDENT OF POLICE
March 3, 2011
HAMSA P A Vs. DISTRICT REGISTRAR GENERAL
March 14, 2011
HAMSA P A Vs. DISTRICT REGISTRAR GENERAL KOZHIKODE
July 20, 2011
HAMSATH BEEVI Vs. SAFFIYATH BEEVI
April 6, 2011
HAMZA Vs. STATE
June 24, 2011
HAMZA HAJI Vs. STATE OF KERALA
June 2, 2011
HARI DAS Vs. STATE OF KERALA
November 30, 2011
HARIDAS Vs. STATE OF KERALA
December 3, 2011
HARIKRISHNAN S. Vs. THE MAHATHMA GANNDHI UNIVERSITY AND
February 2, 2011
HARIKUTTAN UNNITHAN C Vs. TRAVANCORE DEVASWOM BOARD
July 1, 2011
HARIS BABU T Vs. SUB INSPECTOR OF POLICE
April 4, 2011
HARISH BABU MADDINENI Vs. STATE OF KERALA
October 31, 2011
HARISH NARAYANAN Vs. STATE OF KERALA
February 4, 2011
HARISH, S/O SHEKARA Vs. EXCISE INSPECTOR AND STATE
May 24, 2011
HARISHANKAR S/O M K BHASKARAN PILLAI Vs. STATE OF KERALA
May 30, 2011
HARISHKUMAR Vs. STATE OF KERALA
March 25, 2011
HARRISONS MALAYALAM LTD Vs. ASSISTANT COMMISSIONER OF INCOME
March 14, 2011
HARSHAD Vs. STATE OF KERALA
February 4, 2011
HARSHAKUMAR Vs. STATE OF KERALA
June 9, 2011
HASSAINAR T M ALIAS HASSAN Vs. K P MOHAMMED RAIS
January 20, 2011
HASSAN RAWTHER K K Vs. S ABDULA AZEEZ
June 8, 2011
HCL INFO SYSTEMS LTD Vs. COMMISSIONER OF COMMERCIAL TAX
March 10, 2011
HDFC BANK LTD. Vs. THE CONSUMER DISPUTE REDRESSAL FORUM AND M. ABDUL JALEEL
January 27, 2011
HEMA JOSEPH, D/O K T XAVIER Vs. JOSEPH AUGUTINE
May 10, 2011
HEMANTH KUMAR Vs. SUB INSPECTOR OF POLICE
October 10, 2011
HIBA P.P. (MINOR), PLUS TWO STUDENT Vs. THE APPEAL COMMITTEE AND ORS.
January 19, 2011
HINDUSTAN LEVER LTD Vs. TAHSILDAR
January 17, 2011
HINDUSTAN NEWSPRINT LTD., Vs. SHAJI MATHEW,
February 1, 2011
HNL CASUAL Vs. UNION OF INDIA
July 4, 2011
HOTEL LEELAVENTURE LTD Vs. STATE OF KERALA
January 7, 2011
HOTEL PRESIDENT Vs. STATE OF KERALA
July 1, 2011
HUSSAIN, S/O MOHAMMED HAJI Vs. N V ABDUL KHADER; SETHURAMAN IPS; MANKADA ENTHEENKUTTY
January 6, 2011
HYDRO TECH ENGINEERS AND CONTRACTORS Vs. GOVERNMENT OF KERALA
January 19, 2011
IBRAHIM Vs. KHADEEJA
January 6, 2011
IBRAHIM KHALEEL Vs. P M AYISHA
March 3, 2011
IDA LOPEZ, AGED 40 YEARS Vs. STATE OF KERALA
July 5, 2011
IDEA CELLULAR LIMITED AND ORS Vs. SUPERINTENDENT OF POLICE, STATION HOUSE OFFICER, JAMES AND VARKEY
March 31, 2011
IDUKKI DISTRICT CRICKET ASSOCIATION Vs. ATHULYA CRICKET CLUB NEDIYASALA
November 14, 2011
IGNATIOUS LAYOLA Vs. JERALD
February 16, 2011
ILLIAS. K.I. Vs. SECRETARY, FOOD AND CIVIL SUPPLIES AND ORS.
February 9, 2011
IN RE M Vs. JAYARAJAN
November 8, 2011
IN RE M Vs. JAYARAJAN
July 8, 2011
IN RE: MATTER OF TRAVANCORE DEVASWOM BOARD Vs. STATE
April 26, 2011
INAYATHKHAN Vs. STATE OF KERALA, SPECIAL TAHSILDAR(LA), CIVIL STATION AND CORPORATION OF CALICUT
March 7, 2011
INDIA CEMENTS LIMITED Vs. ASSISTANT COMMISSIONER
February 8, 2011
INDIA TELECOM INFRA LTD Vs. SUPERINTENDENT OF POLICE
June 3, 2011
INDIRA Vs. THE CHAIRMAN AND ORS.
March 8, 2011
INDU Vs. SHARAFUDEEN
March 15, 2011
INDULEKHA Vs. A RAVICHANDRAN
July 6, 2011
INFANT JESUS PARISH CHURCH THALORE Vs. INFANT JESUS MONASTERY
April 8, 2011
INFRA HOTELS AND RESORTS LTD Vs. DEPUTY COMMISSIONER APPEALS
January 3, 2011
ING VYSA BANK LTD Vs. SUB INSPECTOR OF POLICE
February 21, 2011
ING VYSYA BANK LTD. Vs. M.V. MATHEW
August 18, 2011
ISMAIL ALIAS AKRAM BHAI Vs. STATE OF KERALA
January 3, 2011
ISMAIL S/O. AYAMMA Vs. THE REVENUE DIVISIONAL OFFICER AND
January 5, 2011
ISMAYIL Vs. DEPUTY TAHSILDAR
March 14, 2011
ISMAYIL Vs. FATHIMA
September 6, 2011
ITEL INDUSTRIES LTD Vs. STATE OF KERALA
January 28, 2011
ITEL INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE
August 3, 2011
IVL INDIA (P) LTD Vs. COMMISSIONER OF INCOME TAX
January 5, 2011
J ANTONY Vs. SUPERINTENDENT OF POLICE ERNAKULAM
June 30, 2011
J GIREESH RAM Vs. STATE OF KERALA
March 7, 2011
J RADHAKRISHNAN Vs. STATE OF KERALA
April 11, 2011
J. NAVAJYOTHI Vs. THE SECRETARY
March 7, 2011
JACOB K MATHEW Vs. TAHSILDAR TALUK OFFICE
March 30, 2011
JACOB T. KOSHY VAIDHYAN Vs. STATE OF KERALA AND ORS.
January 31, 2011
JACOB V J Vs. TOM JOSEPH
June 13, 2011
JAFFER Vs. STATE OF KERALA
July 1, 2011
JAGADAMMA Vs. UNION OF INDIA
June 20, 2011
JAGADEESH K B Vs. SUB INSPECTOR OF POLICE
March 14, 2011
JAI HIND TRADERS Vs. DISTRICT SUPERINTENDENT OF POLICE
June 15, 2011
JAISAPPAN, S/O MATHEW Vs. STATE OF KERALA AND ORS
March 8, 2011
JAJOO SURGICALS PVT LTD Vs. STATE OF KERALA AND KERALA MEDICAL SERVICES CORPORATION
January 25, 2011
JALAJAMONY Vs. JAYALEKSHMI
June 14, 2011
JALALUDHEEN Vs. STATE OF KERALA
June 17, 2011
JAMAL, S/O. ABOOBACKER Vs. THE VILLAGE OFFICER,
January 31, 2011
JAMEELA Vs. STATE OF KERALA
July 7, 2011
JAMEELA Vs. STATE OF KERALA
July 29, 2011
JAMEELA BOSE Vs. STATE OF KERALA
November 15, 2011
JAMES JOSEPH Vs. UNION OF INDIA
August 26, 2011
JAMES JOSEPH Vs. REGISTRAR OF CO OPERAIVE SOCIETIES
March 21, 2011
JAMES PUNNAPUZHA Vs. SABITHA RAHIM
June 2, 2011
JAMES THOMAS Vs. REGIONAL PASSPORT OFFICER
June 21, 2011
JAMESKUTTY Vs. AUTHORISED OFFICER
May 25, 2011
JANAKI Vs. RAJAN
February 16, 2011
JANAKIKUTTY Vs. STATE OF KERALA
June 15, 2011
JANANI D/O. BHARAGAVI Vs. SANTHA MATHAI,
January 31, 2011
JANARDHANAN ALIAS MOHAN Vs. AMBIKAVATHY
July 7, 2011
JANATHA TRADING CO Vs. STATE OF KERALA
August 26, 2011
JANCY RANI A K Vs. UNIVERSITY OF KERALA
April 6, 2011
JANUVIL JAMES Vs. MAHATMA GANDHI UNIVERSITY AND THE CONTROLLER OF EXAMINATIONS
January 24, 2011
JASMINE D/O K M PHILIPOSE, K M PHILIPOSE AND ELSY PHILIPOSE Vs. JIKKU JOHN S/O JOHNKUTTY
June 2, 2011
JAYACHANDRAN Vs. KERALA STATE ELECTRICITY BOARD
April 29, 2011
JAYACHANDRAN Vs. STATE OF KERALA
December 14, 2011
JAYAHCANDARN Vs. STATE OF KERALA
February 16, 2011
JAYAKUMAR Vs. HIGH COURT OF KERALA
January 21, 2011
JAYAKUMAR, S/O BHASKARAN Vs. STATE OF KERALA AND PRAMOD R
May 31, 2011
JAYAKUMARI O.T. Vs. THE MANAGING DIRECTOR
February 24, 2011
JAYALAKSHMI Vs. UNION OF INDIA
March 30, 2011
JAYAN C DAS Vs. STATE OF KERALA
August 17, 2011
JAYAN P , JITHESH K , SANEESH M V AND PRAMOD K Vs. STATE OF KERALA AND ORS
May 31, 2011
JAYAPRAKASH Vs. STATE OF KERALA
February 21, 2011
JAYARESMI T N Vs. MAHATMA GANDHI UNIVERSITY
June 8, 2011
JAYASREE Vs. SUPERINTENDENT OF POLICE
April 7, 2011
JAYASREE Vs. STATE OF KERALA AND SUB INSPECTOR OF POLICE
April 26, 2011
JAYRAJAN Vs. SABITHA
August 17, 2011
JEENA Vs. SATHEESH BABU K
August 12, 2011
JEEVAN SABU V S Vs. STATE OF KERALA
May 25, 2011
JESSY RAJU Vs. ZACHARIA
June 16, 2011
JESSY VARGHESE Vs. P A THOMAS
July 22, 2011
JET AIRWAYS INDIA PVT LTD Vs. LABOUR COURT
November 15, 2011
JIBIN SHAH M K Vs. STATE OF KERALA
October 4, 2011
JIBY JOHN Vs. STATE BANK OF INDIA
April 12, 2011
JIJESH M Vs. SAINABA
July 29, 2011
JINCE MARY JHONS Vs. K P JHONY
October 18, 2011
JINCE MARY JOHNS Vs. JOHNY K P
October 8, 2011
JINEEV Vs. SHERLY MATHEW
February 1, 2011
JINI SEBASTIAN Vs. JOSEPH KURIAN
July 6, 2011
JISHNU K Vs. DEPUTY DIRECTOR OF EDUCATION
January 4, 2011
JITHIN P. JAMES Vs. THE MAHATMA GANDHI UNIVERSITY,
February 25, 2011
JITHIN SOMAN Vs. STATE OF KERALA
February 11, 2011
JOBY Vs. A A SAHADEVAN AND ORS
July 7, 2011
JOEMON JOSEPH Vs. TAHSILDAR
March 25, 2011
JOHN Vs. SHIBU CHERIAN
August 5, 2011
JOHN A. , ANSONS GROUP, ARCHITECTS Vs. CHANGANACHERRY MUNICIPALITY
June 1, 2011
JOHN M GEORGE Vs. STATE OF KERALA; SECRETARY TO GOVERNMENT; DIRECTOR OF HEALTH SERVICES AND DIRECTOR OF COLLEGIATE EDUCATION
January 4, 2011
JOHN P. DANIEL V. Vs. K. VILASINI
January 18, 2011
JOHN PHILIP Vs. S RAJAMOHANAN NAIR
March 21, 2011
JOHNSON Vs. STATE OF KERALA
May 31, 2011
JOHNSON AND JOHNSON LTD Vs. ASSISTANT COMMISSIONER ASSESSMENT
March 14, 2011
JOHNSON MANUEL Vs. LOVELY MARTIN
October 24, 2011
JOHNSON VITHAYATHIL Vs. MRIMAY C S
May 10, 2011
JOHNSON, S/O KEETIKKAL JOSEPH Vs. STATE OF KERALA
June 24, 2011
JOHNY NELLOOR Vs. JOSE THETTAYIL
December 12, 2011
JOHNY, S/O AVARACHAN Vs. STATE OF KERALA AND ORS
May 24, 2011
JOINT REGIONAL TRANSPORT OFFICER Vs. SATHIPALAN
February 17, 2011
JOJO ALIAS JOJOMON Vs. STATE OF KERALA
March 28, 2011
JOJO THOMAS Vs. REGIONAL PASSPORT OFFICER
March 3, 2011
JOLLY ISSAC Vs. SHAKKELA SHUKOOR
July 25, 2011
JOPHY A K Vs. STATE OF KERALA
February 16, 2011
JOS I AMBOOKAN, MANAGER Vs. DISTRICT OF PUBLIC INSTRUCTIONS, DEPUTY DIRECTOR OF EDUCATION AND ASSISTANT EDUCATIONAL OFFICER
March 21, 2011
JOSE Vs. JOLLY
July 29, 2011
JOSE ANTONY, S/O ANTONY AND CLARA CHRISTY, D/O K.J. PLACID Vs. THE MARRIAGE OFFICER AND K.J. PLACID, S/O. JOSEPH
February 1, 2011
JOSE E S Vs. STATE OF KERALA
March 1, 2011
JOSE KURIEN, S/O KURIEN JOSEPH Vs. KERALA STATE ELECTRICITY BOARD,
March 7, 2011
JOSE LALICHAN Vs. AUGUSTIN
September 3, 2011
JOSE P JACOB Vs. MAHATMA GANDHI UNIVERSITY, STATE OF KERALA, PRINCIPAL, S B COLLEGE
March 30, 2011
JOSE S/O VANDAMANICKAL ABRAHAM Vs. KUNHIKANARAN S/O APPU
July 26, 2011
JOSE THOMAS, S/O THOMAS Vs. STATE OF KERALA
May 30, 2011
JOSE, S/O. LUKOSE Vs. TODDY WORKERS WELFARE FUND INSPECTOR AND DEPUTY EXCISE COMMISSIONER
February 7, 2011
JOSEN M ALEX Vs. STATE OF KERALA
February 22, 2011
JOSEPH Vs. ANTONY ALIAS ANTU
April 12, 2011
JOSEPH Vs. STATE OF KERALA
June 16, 2011
JOSEPH @ JOMON Vs. SAJI K AND ANR
April 29, 2011
JOSEPH ALAPPAT Vs. CBI COCHIN
March 10, 2011
JOSEPH ALIAS JAMES Vs. STATE OF KERALA
July 4, 2011
JOSEPH AND COMPANY Vs. STATE OF KERALA
January 17, 2011
JOSEPH C G Vs. SECRETARY TO GOVERNMENT
February 10, 2011
JOSEPH GEORGE ALIAS JOBIN VARGHESE Vs. STATE OF KERALA
May 25, 2011
JOSEPH JOSEPH Vs. K T MATHEW
January 21, 2011
JOSEPH KAVALAM Vs. CHIEF MANAGER AND AUTHORIZED OFFICER
June 1, 2011
JOSEPH KAVALAVAZHIKKAL Vs. THE REVENUE DIVISIONAL OFFICER AND
February 1, 2011
JOSEPH KUNCHERIA Vs. STATE OF KERALA
February 16, 2011
JOSEPH YUDATHADEVOOSE @ SAJAN Vs. STATE OF KERALA AND KADUTHURUTHY GRAMA PANCHAYATH
March 30, 2011
JOSEPHINE K J Vs. STATE OF KERALA
July 25, 2011
JOSHUA DANIEL Vs. STATE OF KERALA
June 2, 2011
JOSHY GEORGE Vs. STATE OF KERALA
November 3, 2011
JOSSIE Vs. FLAG OFFICERS COMMANDING IN CHIEF
July 12, 2011
JOY Vs. VARGHESE
January 4, 2011
JOY Vs. SAJAN PETER
March 21, 2011
JOY ANTONY S/O. ANTONY Vs. THE SECRETARY, REGIONAL TRANSPORT
February 28, 2011
JOY P CHUNGATH Vs. LAWKIN LTD
November 10, 2011
JOY PRAKASH Vs. S PUSHPA
March 30, 2011
JOY SEBASTIAN Vs. THE SECRETARY, REGIONAL TRANSPORT
February 22, 2011
JOYS PALACE Vs. LODGE AND HOTEL MAZDOOR SANGHAM
March 1, 2011
JUBILEE MISSION MEDICAL COLLEGE AND RESEARCH INSTITUTE Vs. GOVERNMENT OF KERALA
August 9, 2011
JUDY D SILVA Vs. WAYANAD DISTRICT CO OPERATIVE BANK
January 21, 2011
JUNAISE Vs. REGIONAL TRANSPORT AUTHORITY
February 24, 2011
JUSTIN P Vs. SREE GOKULAM CHITS AND FINANCE CO LTD
January 7, 2011
JUSTINE SYLAS Vs. STATE OF KERALA
March 14, 2011
JYOTHI KUMAR Vs. UNIVERSITY OF KERALA
July 4, 2011
JYOTHISHKUMAR Vs. CHITHRA
July 13, 2011
JYOTHSNA K Vs. STATE OF KERALA
February 4, 2011
K A ABDUL RAHIMAN Vs. SENIOR TOWN PLANNER
July 27, 2011
K A HASHIM Vs. UNIVERSITY OF KERALA
March 3, 2011
K A MOHAMMED ASSIF Vs. STATE OF KERALA AND KERALA STATE WAKF BOARD
May 30, 2011
K A NIZAR Vs. REGIONAL TRANSPORT AUTHORITY
February 4, 2011
K A RAUF Vs. STATE OF KERALA
March 30, 2011
K A SAJU Vs. STATE OF KERALA
September 7, 2011
K A SWAMINATHAN Vs. VIGILANCE AND ANTICORRUPTION BUREA
July 5, 2011
K ABDURAHIMAN Vs. STATE OF KERALA
March 8, 2011
K APPU Vs. A VIJAYAMMA
January 20, 2011
K ASIF Vs. STATE OF KERALA
March 7, 2011
K BABU Vs. P K CHANDRAN
May 25, 2011
K BINULAL Vs. ROOPA R S
August 12, 2011
K C BIJU Vs. DISTRICT COLLECTOR
February 9, 2011
K C KURIYAN Vs. V P VARUNNY
February 8, 2011
K C PETER Vs. STATE OF KERALA
March 14, 2011
K C UDAYAVARMA RAJA Vs. STATE OF KERALA
March 22, 2011
K CHANDUKUTTY Vs. PHILOMINA
February 23, 2011
K D ANTONY Vs. SUPERINTENDENT OF POLICE
July 19, 2011
K D ANTONY Vs. I V RAJAGOPALAN
June 28, 2011
K DEEPTHI Vs. SUPERINTEDENT OF POLICE
January 27, 2011
K DINESAN Vs. P K NARAYANAN
July 1, 2011
K E MOIDU Vs. P ABOOBACKER HAJI
March 24, 2011
K E SHANAVAS Vs. STATE OF KERALA
February 4, 2011
K G HARIDAS Vs. K D PAUL
June 30, 2011
K G JAYA, D/O REV K M GEORGE Vs. STATE OF KERALA AND ORS
August 1, 2011
K G SUBRAMANIYAN Vs. RAMESH C R
February 8, 2011
K G SUDHIER, C-7 UNIVERSITY STAFF Vs. MINI DEVI B, W/O AJAYAN AND ORS
July 7, 2011
K G VENUGA W/O K S VASUDEVAN Vs. STATE OF KERALA; DIRECTOR OF PUBLIC INSTRUCTIONS AND ASSISTANT EDUCATIONAL OFFICER
March 11, 2011
K GOPAKUMAR Vs. DIRECTOR OF URBAN AFFAIRS
August 31, 2011
K H ASHRAF Vs. C RAJKUMAR
September 2, 2011
K HARISH KUMAR Vs. LAKSHMI NARAYANAN
June 3, 2011
K I BASHEER Vs. SECRETARY
January 3, 2011
K IBRAHIM Vs. C T JAMEELA
January 3, 2011
K J ANTONY Vs. KERALA STATE ROAD TRANSPORT
March 8, 2011
K J JOSEPH, S/O JOSEPH Vs. E M JOSEPH
June 15, 2011
K J JOSEPHM Vs. PEETTAYIL KAPPALLI REA MOL
July 11, 2011
K JABBAR Vs. KERALA STATE ROAD TRANSPORT
March 28, 2011
K JAYAKUMAR S/O KRISHNAN Vs. M BALAKRISHNA PILLAI S/O MADHAVAN
June 3, 2011
K JOSEPH Vs. STATE OF KERALA AND ORS
August 4, 2011
K K BUILDERS Vs. STATE OF KERALA
August 20, 2011
K K GOPINATHAN NAIR Vs. KERALA WATER AUTHORITY
February 4, 2011
K K HAMZA Vs. REGIONAL TRANSPORT
May 25, 2011
K K RAJ Vs. STATE OF KERALA
May 30, 2011
K K RAVEENDRAN Vs. P SUJATHA
July 14, 2011
K K SACHIDANANDAN Vs. DISTRICT COLLECTOR AND ORS
March 16, 2011
K K SUBRAMANIYAN Vs. CIRCLE INSPECTOR OF POLICE
April 5, 2011
K KUNJUPILLAI Vs. INSPECTOR OF POLICE
March 1, 2011
K KUSUMAM Vs. STATE OF KERALA
March 25, 2011
K L SAJIMON Vs. P C BINOY
February 1, 2011
K LAKSHMI, D/O S KRISHNA Vs. STATE OF KERALA AND ORS
March 8, 2011
K M IBRAHIM Vs. K GEORGE JACOB
May 26, 2011
K M KUMARAN Vs. OUSEPH JOHN, S/O OUSEPH AND ORS
April 29, 2011
K M MATHEW, MICHALE Vs. REGIONAL TRANSPORT AUTHORITY AND THE SECRETARY
January 13, 2011
K M MOHAMMED RIAZ Vs. STATE OF KERALA
March 30, 2011
K N LAILAMONI Vs. STATE OF KERALA
March 29, 2011
K N PONNAPPAN Vs. MUHAMMED SALIM
September 2, 2011
K NARAYANAN NAIR Vs. STATION HOUSE OFFICER
May 24, 2011
K NAZAR Vs. SHANGRILLA FINANCIAL SERVICES PVT LTD
February 17, 2011
K P BEEMADAS Vs. STATE OF KERALA
February 1, 2011
K P BHUVANENDRAN Vs. BILAVINAKATH SAHIDABI
February 17, 2011
K P GOPALAKRISHNAN NAIR Vs. TAHSILDAR AND EXECUTIVE MAGISTRATE
February 17, 2011
K P GOPI Vs. SHABNA C
August 4, 2011
K P GURUDAS Vs. MANDAMMATT CHETTIPURAYIL SARADA
June 8, 2011
K P JAYA Vs. UNIVESITY OF KERALA,; S OMANA AND; DEPARTMENT OF HINDI
March 24, 2011
K P MADANAMOHANAN NAIR Vs. REMADEVI AND ORS
August 3, 2011
K P MOHAMMED SHERIFF Vs. M HASSAN KANI RAWTHER
October 17, 2011
K P NASER Vs. STATE OF KERALA
March 1, 2011
K P PRABHAKARAN Vs. OORAMKUNNUMMAL CHANDRAN
January 24, 2011
K P RAMANADAN S/O LATE K P KUNHIRAMAN Vs. R CHANDRASEKHAR
August 8, 2011
K P SADANANDAN & SABAH S/O MOIDU Vs. SUB INSPECTOR OF POLICE CHOKLI POLICE & STATE
February 8, 2011
K P SAJI Vs. C M SAINABA AND ORS
March 29, 2011
K P SANKEEV KUMAR Vs. PALLACKAN PUTHIYA PURAYIL HASEENA
June 21, 2011
K P SHBEEB Vs. MAHESWARI FINANCE AND INVESTMENTS
March 25, 2011
K P VARGHESE Vs. BABY SAMYUKTHA
June 1, 2011
K P VARKEY Vs. STATE OF KERALA
March 1, 2011
K P VINOD Vs. STATE OF KERALA
January 5, 2011
K P VIVEKANANDAN Vs. STATE OF KERALA
February 3, 2011
K PRASANTH KUMAR Vs. PRINCIPAL, MEDICAL COLLEGE AND ORS
January 24, 2011
K R BAIJU Vs. MANNANCHERRY GRAMA PANCHAYAT
February 24, 2011
K R REGHUNATHAN NAIR Vs. STATE OF KERALA AND ORS
July 19, 2011
K R S LATEX INDIA PVT LTD Vs. FEDERAL BANK LTD
January 13, 2011
K R SASIDHARAN Vs. STATE OF KERALA
June 23, 2011
K R SASIDHARAN Vs. MUHAMMED IBRAHIM ALIAS ASHIK
March 17, 2011
K RADHAKRISHNAN NAIR Vs. T SATHEESH
July 21, 2011
K RAJAMANI Vs. K GOPINATH
May 25, 2011
K RAJENDRA BABU Vs. STATE OF KERALA
January 5, 2011
K RAMA SHENOY Vs. THAHSILDAR
May 25, 2011
K RAVEENDRAN PILLAI Vs. SUPERINTENDENT OF POLICE
July 14, 2011
K RAVI Vs. G RAMACHANDRAN NAIR
April 5, 2011
K S E LIMITED Vs. STATE OF KERALA
March 29, 2011
K S E LTD Vs. KERALA STATE ELECTRICITY BOARD
June 15, 2011
K S GOPAKUMAR Vs. STATE OF KERALA
May 24, 2011
K S I D C Vs. DISTRICT COLLECTOR
August 18, 2011
K S ISMAIL Vs. M K MAICHAEL
June 29, 2011
K S NARAYANAN NAIR Vs. BAR COUNCIL OF KERALA
March 10, 2011
K S RAJAN Vs. FOOD INSPECTOR CHALAKKUDY CIRCLE
September 26, 2011
K S RAJENDRAN Vs. DEPUTY SUPERINTENDENT OF POLICE
January 21, 2011
K S REMADEVI, W/O CHANDRADATH Vs. K G PONNAN, S/O GOPALAN AND STATE OF KERALA
June 1, 2011
K S SHAJI Vs. STATE BANK OF INDIA
April 4, 2011
K S SREEKUMAR Vs. STATE OF KERALA
August 1, 2011
K S USHAKUMARI Vs. STATE OF KERALA
May 25, 2011
K S VARGHESE Vs. ST PETERS AND ST PAULS SYRIAN
May 24, 2011
K S VASUDEVAN Vs. DIVISIONAL FOREST OFFICER
February 11, 2011
K SADASIVAN, S/O SEKHARAN Vs. THRICHERUMANNA ALIAS AND ORS
January 5, 2011
K SAMI Vs. BRANCH MANAGER BANK OF INDIA
July 22, 2011
K SASIDHARAN Vs. DISTRICT COLLECTOR THRISSUR
March 29, 2011
K SASIDHARAN S/O KESAVA PANICKER Vs. CIRCLE INSPECTOR OF POLICE AND ORS
March 24, 2011
K SHEELA W/O RAJENDRAN AND; RAJENDRAN S/O PADMANABHAN Vs. SUNDARAM FINANCE LTD
June 3, 2011
K SIVADASAN Vs. K PARVATHY
February 1, 2011
K SIVARAJAN Vs. THANGAL KUNJU AND STATE OF KERALA
May 23, 2011
K SUNILKUMAR Vs. STATE OF KERALA
February 1, 2011
K T BEERAN KUTTY Vs. KERALA STATE WAKF BOARD
April 7, 2011
K T CHANDUKUTTY Vs. PARAMBATH SURENDRAN
July 26, 2011
K T SEBASTIAN, S/O THOMAS Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS
May 31, 2011
K T VINAYAN, S/O THANKAPPAN Vs. STATE OF KERALA AND ORS
May 23, 2011
K THANKAPPAN Vs. SUNIL
July 12, 2011
K THANKAPPAN Vs. SUBHAMMAL GEETHA
March 30, 2011
K V ELDHOSE Vs. STATE OF KERALA
January 27, 2011
K V GOPINATHAN Vs. DIRECTOR GENERAL OF POLICE
January 6, 2011
K V GOURI Vs. SPECIAL TAHSILDAR
March 3, 2011
K V GRACY Vs. KERALA STATE ELECTRICITY BOARD
January 21, 2011
K V KOUSU, W/O KRISHNAN Vs. M K DAMODARAN, S/O KANNAN, MEETHALE AND NEW INDIA ASSURANCE COMPANY LTD
August 1, 2011
K V LAKSHMI, W/O APPUKUTTAN Vs. E VASUDEVAN; STATE OF KERALA
January 7, 2011
K V MURALEEDHARAN, S/O P K VELAYUDHAN Vs. STATE OF KERALA
August 5, 2011
K V PAUL Vs. STATE OF KERALA
March 14, 2011
K V PRASANNAKUMAR Vs. DEPUTY INSPECTOR GENERAL OF POLICE
February 1, 2011
K V RAJAMANI Vs. CIRCLE INSPECTOR OF POLICE
March 8, 2011
K V SATHYANATHAN Vs. SUPERINTENDENT OF POLICE KANNUR
January 20, 2011
K V SREESAN, SIJI RAJ P, PRAKASAN E V, E SASIDHARAN, K V UNNIKRISHNAN Vs. SUB INSPECTOR OF POLICE
February 8, 2011
K V SUKUMARAN Vs. SECRETARY
February 23, 2011
K V VIJAYAN Vs. R ANIL
July 29, 2011
K VASANTHI, W/O M RAJAN Vs. M PADMANABHAN, S/O RAMAN AND STATE OF KERALA
May 25, 2011
K VENUGOPALAN, HEADMASTER GOVT L P AND B CHANDRABABU NAIR Vs. STATE OF KERALA AND ORS
April 5, 2011
K VIJAYAN Vs. STATE OF KERALA
June 8, 2011
K VINOD KUMAR Vs. JYOMAN BUILDERS (P) LTD (IN LIQUIDATION) AND; N R R NAMBIAR
May 30, 2011
K YAMUNA Vs. GANGU
July 22, 2011
K. A. DEVASSY Vs. HOTEL C.P. TOWER
April 4, 2011
K. C SUDHEENDRAN Vs. GOPAKUINAR
January 19, 2011
K. GOPAL MOHAN Vs. S. GOVINDAN NAIR
March 25, 2011
K. K. MOHAMMED ISMAIL Vs. STATE OF KERALA
July 1, 2011
K. KELAPPAN Vs. THE STATE OF KERALA, REP. BY THE PRINCIPAL,
February 1, 2011
K. KORAN Vs. P.V. MATHAI
June 15, 2011
K. P. ABDUL GAFFOOR Vs. RK. ABDURAHIMAN KUTTY
August 4, 2011
K. UMMER, S/O. MUHAMMEDKUTTY HAJI Vs. STATE OF KERALA
March 15, 2011
K. VIDYASAGARAN Vs. THE STATE OF KERALA,
March 23, 2011
K. YESODA Vs. STATE OF KERALA
November 9, 2011
K.A. RASHEED Vs. REGIONAL TRANSPORT AUTHORITY AND SECRETARY, REGIONAL TRANSPORT
January 4, 2011
K.A. RASHEED Vs. KERALA STATE ELECTRICITY BOARD AND THE DEPUTY CHIEF ENGINEER
March 4, 2011
K.G. AJIMON, S/O. GOPALAN, Vs. THE WELFARE FUND INSPECTOR AND THE DEPUTY COMMISSIONER OF EXCISE
March 7, 2011
K.G. RADHAKRISHNA MENON Vs. STATE OF KERALA
January 21, 2011
K.G. UDAYA KUMAR Vs. DISTRICT COLLECTOR,
January 17, 2011
K.K. HAMEED Vs. COMMERCIAL TAX OFFICER III AND ANOTHER
March 30, 2011
K.K. NARAYANAN Vs. SRI. PREM CHANDRA
March 11, 2011
K.K. RAVI CHANDRAN Vs. A.R. PHILIP
January 21, 2011
K.M. BALAKRISHNAN EZHUTHASSAN Vs. TALU LAND BOARD
January 24, 2011
K.M. JOY, S/O. MATHAI JOSEPH Vs. THE STATE OF KERALA, REPRESENTED BY
March 8, 2011
K.M. MOHANDAS, "SREE NIDHI" Vs. KERALA STATE INDUSTRIAL DEVELOPMENT
March 8, 2011
K.N. PRABHA Vs. D. RADHAKRISHNA
August 4, 2011
K.P. BEERAN Vs. ASSTT. CIT
November 17, 2011
K.P. POULOSE, S/O. THOMAS, Vs. THE DISTRICT COLLECTOR,
February 22, 2011
K.S. VIJAYA KUMAR, CHIEF ACCOUNTANT AND Vs. CONCURRENT AUDITOR TO NEDUMANGAD AND
January 24, 2011
K.U. VINCENT, S/O. K.J. VARGHESE Vs. STATE OF KERALA AND ORS.
January 24, 2011
K.V. CICILY, W/O. K.C. DOMINIC Vs. STATE OF KERALA REP. BY ITS SECRETARY,
January 17, 2011
KAALLAKANDY PARAMBATH SUKUMARAN Vs. SATHIRATHNAM
February 2, 2011
KADAKKAL EDUCATIONAL TRUST Vs. UNION OF INDIA
January 28, 2011
KADAVATH KUNIYIL RAHEES Vs. CHOVVAKKARAN PARAKKAD MUHAMMED
April 19, 2011
KADAVATH PEEDIKAYIL KATHAT ABDUL Vs. A T USHAIRATH
February 21, 2011
KADEEJA KUTTY Vs. STATE OF KERALA
July 1, 2011
KAIKKARA CONSTRUCTION COMPANY Vs. STATE OF KERALA
February 2, 2011
KAIL LTD Vs. STATE OF KERALA
August 16, 2011
KAILPADATH PROPERTY DEVELOPMENT COMPANY PVT LTD Vs. STATE OF KERALA
January 20, 2011
KAKKAMKOVVAL EASWARA VARRIAR Vs. DISTRICT COLLECTOR
October 28, 2011
KALADHARAN Vs. STATE OF KERALA
February 3, 2011
KALARIKKAL HOTELS P LTD Vs. STATE OF KERALA
January 25, 2011
KALASAKKARAN LATHA Vs. K.V. USHA
February 14, 2011
KALLADA HOLIDAY INN. Vs. STATE OF KERALA AND ORS.
January 18, 2011
KALLEN DEVI Vs. KIZHAKKEKOROTH RAGHAVAN
December 23, 2011
KALLIANI Vs. SAROJINI
February 16, 2011
KALLIL LALITHA, D/O. KUMARAN Vs. THE TALUK SUPPLY OFFICER AND ORS.
January 24, 2011
KALLIYARA ESTATES PVT LTD Vs. STATE OF KERALA
June 7, 2011
KALLIYATH STEELS P LTD Vs. STATE OF KERALA
September 6, 2011
KALLYANI Vs. SHEELAVATHY
June 3, 2011
KALLYANIPANKAJAKSHY Vs. KRISHNAN VELAYUDHAN
February 16, 2011
KALPETTA ESTATES LTD Vs. STATE OF KERALA
May 24, 2011
KALPETTA MUNICIPALITY Vs. M MOHANDAS
September 22, 2011
KAMAKSHY SEKHAR Vs. AGRICULTIRAL INCOME TAX & COMMERCIAL TAX OFFICER
January 18, 2011
KAMALA RAPHAEL Vs. EARNEST
January 5, 2011
KAMALAM Vs. DAVIS
April 1, 2011
KAMALASANAN Vs. STATE OF KERALA
April 1, 2011
KANAKA T K Vs. STATE OF KERALA
March 29, 2011
KANAKAN Vs. STATE OF KERALA
March 4, 2011
KANCHANA W/O PADMANABHAN, THATTUNGAL Vs. DEVAKI W/O SREEDHARAN, POOPPALLI CHIRAYI
January 24, 2011
KANDAMBATH ACHAM VEETTIL Vs. K U GOVINDA PODUVAL
June 2, 2011
KANNAMPATHI RAGHAVAN Vs. M ABDUL SALAM
August 31, 2011
KANNAN Vs. SUB INSPECTOR OF POLICE VALAPPAD
April 4, 2011
KAPICO KERALA RESORTS P LTD Vs. INTELLIGENCE INSPECTOR
January 25, 2011
KARIKULATH THOMAS Vs. C THANKAMANI ACHARI
February 17, 2011
KARIYAL UNNIKRISHNAN Vs. KARIYAL RAJAKUMARAN
January 21, 2011
KARMALLY, W/O. KUNJAPPAN Vs. CELEENA, W/O. KUNJAPPAN,
March 17, 2011
KARTHIKEYAN P S Vs. REGISTRAR OF COOPERATIVE SOCIETIES
January 24, 2011
KARTHIYANI Vs. BHAVANI
February 24, 2011
KARTHIYAYANI Vs. POWER GRID CORPORATION OF INDIA LTD
January 25, 2011
KARUNAKARAN Vs. STATE OF KERALA
February 2, 2011
KARUNAKARAN PILLAI Vs. KUNJUMON ALIAS SAMUEL
August 2, 2011
KARUNAN KANNAMPOYILIL, LECTURER Vs. STATE OF KERALA AND ORS
January 20, 2011
KAVERI VISWANATHAN, PROPRIETRIX Vs. COMMERCIAL TAX OFFICER; KERALA AGRL INCOME & SALES; STATE OF KERALA
July 20, 2011
KAVITHA M Vs. THE STATE OF KERALA AND ORS.
March 30, 2011
KAYAKKAL MOHANLAL Vs. STATE OF KERALA
February 1, 2011
KAYALVAKKATHU ABDULLA, S/O KAYALVAKKATH Vs. CHEMBAKASSERRY PATHUNNI AND STATE OF KERALA
April 29, 2011
KAYAMKULAM N.T.P.C. EMPLOYEES UNION Vs. N.T.P.C. LIMITED
December 23, 2011
KEERTHI B NAIR Vs. ROLLAND ANDRADE
October 11, 2011
KELAMBATH NANI Vs. T K MAHAMMOD
June 14, 2011
KERALA AUTOMOBILES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 26, 2011
KERALA BHASHA INSTITUTE EMPLOEES Vs. STATE OF KERALA
February 7, 2011
KERALA BUS TRANSPORT ASSOCIATION Vs. REGIONAL TRANSPORT AUTHORITY
February 11, 2011
KERALA CO OPERATIVE MILK MARKETING FEDERATION LTD Vs. STATE OF KERALA
September 1, 2011
KERALA EDUCATIONAL SOCIETY Vs. STATE OF KERALA
September 1, 2011
KERALA EDUCATIONAL SOCIETY (REG NO ER) Vs. EMPLOYEES STATE INSURANCE AND ORS
January 13, 2011
KERALA FEDERATION OF WOMAN LAWYERS Vs. CORPORATION OF COCHIN
November 21, 2011
KERALA HIGH COURT ADVOCATES ASSOCIATION Vs. STATE OF KERALA
February 24, 2011
KERALA LEGAL BENEFIT FUND TRUSTEE COMMITTEE Vs. CHEERAN STRUCTURALS
November 28, 2011
KERALA PUBLIC SERVICE COMMISSION Vs. STATE INFORMATION COMMISSION
March 9, 2011
KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. PRAKASAN
July 25, 2011
KERALA STATE ELECTRICITY BOARD Vs. SHANMUGHARAJ
January 4, 2011
KERALA STATE ELECTRICITY BOARD Vs. KERALA STATE ELECTRICITY REGULATORY COMMISSION
December 14, 2011
KERALA STATE ELECTRICITY BOARD Vs. P REMADEVI
January 27, 2011
KERALA STATE ELECTRICITY BOARD Vs. RAGHUNATHAN
November 11, 2011
KERALA STATE ELECTRICITY BOARD Vs. P N RAGHUKUMAR
November 11, 2011
KERALA STATE ELECTRICITY BOARD AND CHIEF PERSONAL OFFICER Vs. SIBITHA CHANDRAN AND ORS
May 23, 2011
KERALA STATE ELECTRICITY BOARD REPRESENTED BY ITS SECRETARY Vs. E N NARAYANAN PILLAI
June 23, 2011
KERALA STATE ELECTRICITY BOARD, CHIEF ENGINEER (HRM) AND DEPUTY CHIEF ENGINEER (HRM) Vs. P K INDIRA, SWEEPR GRADE III, K P SUBAIDA, LINEMAN/II AND SELVI, LINEMAN/II
March 7, 2011
KERALA STATE INDUSTRIAL ENTERPRISES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 4, 2011
KERALA STATE PRIVATE BUS OPERATORS Vs. INSURANCE REGULATORY AND DEVELOPMENT
October 14, 2011
KERALA STATE PRIVATE BUS OPERATORS Vs. INSURANCE REGULAROTY AND DEVELOPMENT
June 22, 2011
KERALA STATE SCHEDULED CASTE AND SCHEDULE Vs. K. BALAGOPAL AND ORS.
March 3, 2011
KHA-AB P V Vs. STATE OF KERALA AND ORS
July 26, 2011
KIDANGAZHI MANAKKAL NARAYANAN Vs. KARUNAKARAN @ CHINNAN
February 24, 2011
KIRIT KUMAR TAPULAL BHAMMER Vs. KAKUBAI
January 21, 2011
KIZHAKKEKARA THOMAS Vs. STATE OF KERALA
August 29, 2011
KOCHALAN, S/O. KANNAN AND V.V. ABDUL ASEES, S/O. MUHAMMED Vs. STATE OF KERALA,
February 1, 2011
KOCHI REFINERIES LTD Vs. STATE OF KERALA
August 10, 2011
KOCHU PAUL Vs. VARUNNY THATTIL PALLIPURATHOOKARAN
June 3, 2011
KOCHUKRISHNAN Vs. REVENUE DIVISIONAL OFFICER
December 23, 2011
KOCHUPENNU Vs. CELIN JOHN
June 30, 2011
KOMALAM RANAJI Vs. STATE OF KERALA, CIRCLE INSPECTOR OF POLICE, SUB INSPECTOR OF POLICE AND SUBRAHMANIAN S/O KASU
May 30, 2011
KONNALLUR JAMATH MOSQUE ANANTHAVUR PO AND Vs. STATE OF KERALA AND ORS.
April 5, 2011
KOORA PATHUMANTAKATH ABDUL KARIM HAJI Vs. MOOKKALAKKATH SELEEKHA UMMA
May 30, 2011
KOSHY P. CHERIAN Vs. T.R. RAMACHANDRAN
November 21, 2011
KOSHY THANKACHAN AND ABDUL AZEEZ Vs. AJOY. L.S, LAKSHMIVILASOM AND THE SECRETARY, REGIONAL TRANSPORT
March 4, 2011
KOSHY THARAKAN Vs. STATE OF KERALA
March 7, 2011
KOTTARAKKARA GRAMA PANCHAYAT Vs. SUPERINTENDENT OF POLICE
January 10, 2011
KOUSALIYA D/O KURUMBAN Vs. ASOKAN V S
July 26, 2011
KOVALAM HOTELS LTD., Vs. STATE OF KERALA AND ORS.
January 7, 2011
KRISHNA KURUP JANARDHANA KURUP Vs. STATE OF KERALA
February 16, 2011
KRISHNA PILLA Vs. MARTIN
February 23, 2011
KRISHNA PILLAI Vs. STATE OF KERALA
January 4, 2011
KRISHNACHANDRA KURUP V Vs. MANAGING DIRECTOR KSRTC
August 31, 2011
KRISHNADAS Vs. HENRY JOSEPH
August 3, 2011
KRISHNAKUMAR G Vs. UNION OF INDIA
June 10, 2011
KRISHNAKUMAR M Vs. P KUNHIRAMAN
January 28, 2011
KRISHNAN NAIR Vs. MUHAMMED KHANEFA
January 21, 2011
KRISHNAN V J Vs. MANAGING COMMITTEE ERATTAKULANGARA
March 14, 2011
KRISHNANKUTTY Vs. UNNIKUTTY
March 3, 2011
KRISHNANKUTTY Vs. NAGARATHNAM
February 16, 2011
KRISHNANKUTTY V K Vs. SUPERINTENDENT OF POLICE
July 4, 2011
KRISHNAPILLAI Vs. NAYARAMBALAM GRAMA PANCHAYATH
July 27, 2011
KRISHNASHRI B Vs. K P S C
October 25, 2011
KUMARI SREE DEVI Vs. MANAGING DIRECTOR KSRTC
July 27, 2011
KUNHAMMED Vs. KARINKAPPARA CHOORAKKUZHIYIL SAIDALU
July 8, 2011
KUNHASSI Vs. SUMAYYA
February 10, 2011
KUNHI MOHAMMED V Vs. STATE OF KERALA
March 15, 2011
KUNHI PURAYIL MUKUNDAN NAVEEN Vs. ANJALIKA DINESH
June 28, 2011
KUNHIMON Vs. BHASKARAN P
June 30, 2011
KUNHIPATHU ALIAS FATHIMA Vs. TAHASILDAR
January 20, 2011
KUNHIRAMA VARIAR Vs. STATE OF KERALA
January 5, 2011
KUNHIRAMA VARIAR Vs. STATE OF KERALA
February 17, 2011
KUNHIVEETTIL MOHAMMED ASLAM Vs. T RAMESH BABU
August 5, 2011
KUNJAHAMMED Vs. SUPERINTENDENT OF POLICE
March 21, 2011
KUNJAPPAN, S/O MAILAN Vs. POULOSE AND ORS
April 4, 2011
KUNJU Vs. STATE OF KERALA
November 15, 2011
KUNJU KUNJAMMA Vs. KUMARI THANKACHI
April 5, 2011
KUNJUMON THANKAPPAN Vs. CHIEF PASSPORT OFFICER
November 9, 2011
KUTHIRAKKAL LATHA Vs. SUB INSPECTOR OF POLICE
May 31, 2011
KUTTAN NAIR, S/O PARAMESWARAN NAIR AND ORS Vs. CIRCLE INSPECTOR OF POLICE AND ORS
August 5, 2011
KUTTIMALU, W/O POOLAKKAPARAMBIL KARUNAN Vs. STATE OF KERALA
January 21, 2011
KUTTIPARAMBIL ENIKUTTY HAJI Vs. VILLAGE OFFICER
February 4, 2011
KUTTISANKARA GUPTAN Vs. STATE OF KERALA
March 18, 2011
KUTTIYAMAKKANAKATH IQBAL Vs. STATE OF KERALA
August 8, 2011
KUTTYKRISHNAN Vs. BALASUBRAMANIAN
February 23, 2011
KVM TRUST Vs. KERALA UNIVERSITY OF HEALTH
November 17, 2011
LAILA A KHADER Vs. SCARIA
November 28, 2011
LAJEESH S., S/O. G. SUKUMARA PILLAI Vs. THE JOINT REGISTRAR OF CO-OPERATIVE,
January 21, 2011
LAKSHAMANAN T C Vs. VANAJA
June 22, 2011
LAKSHMANA K Vs. CBI
June 14, 2011
LAKSHMI Vs. DIRECTOR GENERAL OF POLICE
April 4, 2011
LAKSHMI Vs. DISTRICT REGISTRAR
August 4, 2011
LAKSHMI KARTHIKEYAN, D/O KARTHIKEYAN Vs. STATE OF KERALA AND ORS
March 14, 2011
LAKSHMI PRAKASH AND THOMAS THADATHIL Vs. THE DEPUTY DIRECTOR OF EDUCATION,
January 19, 2011
LALA Vs. DEVASSY
August 2, 2011
LALI D S D/O D K SREEDHARAN Vs. MAHATMA GANDHI UNIVERSITY, PRIYADARSINI AND ORS
July 20, 2011
LALITHA Vs. STATE OF KERALA
December 14, 2011
LALU MATHEW Vs. THE REGIONAL TRANSPORT AUTHORITY AND THE SECRETARY
March 8, 2011
LATHA K Vs. STATE OF KERALA
March 4, 2011
LATHAKUMARI Vs. NARAYANA PAI
February 28, 2011
LATHEEF Vs. STATE OF KERALA
March 30, 2011
LATHEEF Vs. SUB INSPECTOR OF POLICE
March 21, 2011
LATHEEF M.K. Vs. THE REVENUE DIVISIONAL OFFICER AND THE SUB INSPECTOR OF POLICE
January 25, 2011
LATHIKA KARTHIKEYAN Vs. G S LEELA
March 14, 2011
LEELA Vs. STATE OF KERALA
February 11, 2011
LEENA Vs. AJIKUMAR
May 31, 2011
LEENA DANIEL Vs. STATE OF KERALA
February 10, 2011
LEKHA KUMARI Vs. DEPUTY SUPERINTENDENT OF POLICE
June 16, 2011
LEKHA THOMAS Vs. JERRY ALIAS THOMAS PHILIP
March 1, 2011
LEKSHMI SIVANANDAN Vs. KERALA PUBLIC SERVICE COMMISSION
July 7, 2011
LEOTEX Vs. UNION OF INDIA
December 16, 2011
LIC HOUSING FINANCE LIMITED Vs. STATE OF KERALA
July 21, 2011
LIJI Vs. STATE OF KERALA
August 31, 2011
LIJO JOSE Vs. SUB INSPECTOR OF POLICE; CIRCLE INSPECTOR POLICE; STATE OF KERALA
February 10, 2011
LIJO T J Vs. STATE OF KERALA
February 8, 2011
LILLY RAJU Vs. RAJU
February 8, 2011
LILLY THOMAS Vs. STATE OF KERALA
July 27, 2011
LILLY.M.D. Vs. THE INDIAN OIL CORPORATION LTD.
September 19, 2011
LILLYKUTTY JOHN Vs. STATE OF KERALA
March 15, 2011
LIMNA U R Vs. INSTITUTE OF HUMAN RESOURCES
March 25, 2011
LINCY ROBERT Vs. STATE OF KERALA
June 2, 2011
LINDA JOHN ABRAHAM Vs. BUSINESS INDIA GROUP COMPANY
October 4, 2011
LINEESH T K Vs. STATE OF KERALA
March 14, 2011
LINGOM K Vs. SUPERINTENDENT OF POLICE KOCHI
May 26, 2011
LINI K S Vs. STATE OF KERALA
May 27, 2011
LINK LINE ENTERPRISES Vs. ASST COMMISSIONER OF INCOME TAX
December 23, 2011
LINUMON, LEENALAYAM VEEDU Vs. STATE OF KERALA AND AMBILY, W/O LINUMON
April 29, 2011
LISSIE K. VARGHESE, W/O. JOYMON Vs. STATE OF KERALA AND THE VILLAGE OFFICER
January 31, 2011
LISSY THOMAS W/O THOMAS Vs. THOMAS @ SHAJU, SUB INSPECTOR OF POLICE AND STATE
April 26, 2011
LORENCE JOSEPH Vs. MARYKUTTY GEORGE
July 27, 2011
M ABIN SURAJ Vs. M V JOSEPH
July 28, 2011
M ABIN SURAJ AND JIBIN C P Vs. P P MOHAMMED,
August 4, 2011
M AYSHA Vs. CENTRAL BUREAU OF INVESTIGATION
March 21, 2011
M C POOKOYA Vs. LABOUR ENFORCEMENT OFFICER CENTRAL
February 2, 2011
M CHINNAYAN NADAR Vs. E MOHANAN
March 25, 2011
M D ANTU Vs. STATE OF KERALA
July 4, 2011
M G GOPALAKRISHNAN NAIR Vs. STATE OF KERALA
February 10, 2011
M G RAMACHANDRAN Vs. KERALA STATE ELECTRICITY BOARD
January 4, 2011
M G SUGUNAN Vs. REGIONAL TRANSPORT AUTHORITY
February 1, 2011
M G VALSALA, W/O LATE SANKARAN NAIR Vs. MINIMOLE M P
June 21, 2011
M GANESH KUMAR Vs. SREEDHARA SHETTY
July 22, 2011
M GOVINDAN Vs. ADDITIONAL DISTRICT MAGISTRATE
July 29, 2011
M J KURIAN Vs. SUB INSPECTOR OF POLICE
May 25, 2011
M J SIBI Vs. JAYAPRAKASH
March 30, 2011
M JAYASREE Vs. STATE OF KERALA
April 4, 2011
M K BENOY, S/O JUNJU Vs. MINI SIMON, JOINT REGIONAL TRANSPORT OFFICER AND MAGNA FINCORP LTD
May 3, 2011
M K BHASKARAN PILLAI, K B SAVITHRI AMMA Vs. THANKAMMA AND K P SURESHKUMAR
August 14, 2011
M K GOPI, S/O KUNHIKANNAN AND KUNHIPRAMBATH SUMANGALA Vs. M K VASU, S/O KUNHIKANNAN AND STATE OF KERALA
May 31, 2011
M K JAYALAKSHMI Vs. SECRETARY LOCAL ADMINISTRATION
June 27, 2011
M K VASAVAN, S/O M K SHANKARA GUPTAN Vs. SUB INSPECTOR OF POLICE, CIRCLE INSPECTOR OF POLICE AND SUPERINTENDENT OF POLICE
March 14, 2011
M KABEER Vs. SECRETARY
April 29, 2011
M KUNHAMI, W/O LATE MAMMOOTTY AND ORS Vs. CHADAYAMKUNNUMMAL PARKUM KULAMULLA AND ORS
March 10, 2011
M M ISMAIL Vs. ANNAMMA W/O KURIAKO,; MARY D/O KURIAKO,; SUSAN D/O KURIAKO AND; ELDHO S/O KURIAKO
May 23, 2011
M M MATHAI Vs. ELIZABETH XAVIER
April 5, 2011
M M MATHEW AND ORS Vs. SUB INSPECTOR OF POLICE AND ORS
April 4, 2011
M MOHAMMED SHAFI Vs. KERALA STATE ROAD TRANSPORT CORPORATION
August 9, 2011
M NAGARAJAN Vs. KHADI AND VILLAGE INDUSTRIES COMMISSION
February 2, 2011
M O POULOSE, S/O OUSEPH Vs. SUB INSPECTOR OF POLICE AND STATE OF KERALA
May 25, 2011
M O SHABU Vs. FAST TRACK TEAM NO 1 TRICHUR
August 4, 2011
M P KARTHIYAYANI AMMA Vs. SUSHEELAMANI
June 15, 2011
M P KRISHNAN ACHARY Vs. AJIMON T S
February 2, 2011
M P RAMADAS Vs. STATE
March 23, 2011
M P SALIM Vs. MOHAMMED ALI K
March 8, 2011
M P SUKUMARANKUTTY Vs. STATE OF KERALA
March 22, 2011
M P SURENDRAN Vs. STATE OF KERALA
March 22, 2011
M PADMARAJ, S/O LAKSHMANAN Vs. MAHMOOD HAJI, S/O MOIDU AND ORS
July 19, 2011
M RAGHAVAN Vs. DISTRICT JUDGE
February 4, 2011
M S MATHEW Vs. DISTRICT EXECUTIVE OFFICER
June 7, 2011
M S SASIDHARAN Vs. CHANDRIKA RAVEENDRAN
July 1, 2011
M SANTHOSH Vs. STATE OF KERALA
June 1, 2011
M SHAHUL HAMEED PILLAI Vs. SECRETARY NEDUMANGAD MUNICIPALITY
July 29, 2011
M SHAMSUDEEN KUNJU Vs. DIRECTOR OF TECHNICAL EDUCATION, JOICE MATHEW, S JAYAPRAKASH AND P OMKARAM
June 28, 2011
M SIVARAMAN S/O CHEYIKUTTY Vs. DEPUTY SUPERINTENDENT OF POLICE,; STATE
January 10, 2011
M T BIJU Vs. T C NOUFAL
August 4, 2011
M T HEMACHANDRAN ALIAS KAMLESH Vs. SUB INSPECTOR OF POLICE
October 24, 2011
M T M HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
April 7, 2011
M T PADMAVATHI D/O LATE CHEKUTY Vs. SPECIAL THAHSILDAR (L A ) AND EXECUTIVE ENGINEER
April 24, 2011
M T SCARIAH, S/O THOMAS Vs. SANDHYA AIYYAR AND ORS
May 31, 2011
M T SELECT Vs. TRACO CABLE COMPANY LTD
April 7, 2011
M THOMAS Vs. JESSY JOHN THOMAS ALIAS ELIZABETH
February 18, 2011
M V ABRAHAM Vs. DISTRICT COLLECTOR AND DISTRICT
February 17, 2011
M V FRANCIS @ BABY S/O M O VARGHESE Vs. C K INDIRA, PRADEEP AND ORS
July 18, 2011
M V FREE NEPTUNE Vs. DLF SOUTHERN TOWNS PRIVATE LTD
February 18, 2011
M V RAJU Vs. INDUSTRIAL TRIBUNAL
June 20, 2011
M-FAR HOTEL LIMITED COCHIN REP BY ITS DIRECTOR Vs. STATE OF KERALA REP BY ITS SECRETARY TO GOVERNMENT LOCAL ADMINISTRATION DEPARTMENT THIRUVANANTHAPURAM
December 3, 2011
M. K. NASEEMA Vs. CIRCLE INSPECTOR OF POLICE
April 11, 2011
M. RAJENDERA PRASAD Vs. CENTRAL BOARD OF SECONDARY EDUCATION,
January 5, 2011
M. RAMASAMY Vs. STATE OF KERALA
July 19, 2011
M.D. PADMAKUMAR Vs. STATE OF KERALA
August 1, 2011
M.K. ABDUL JALEEL Vs. SHAHINA AND MUHAMMED SANOOL
January 5, 2011
M.K. SASIDHARAN, S/O. KUTTAPPAN Vs. THE KERALA STATE FINANCIAL ENTERPRISES,
February 14, 2011
M.M. GEORGE, S/O. JOSEPH Vs. THE TALUK LAND BOARD AND THE STATE OF KERALA
January 19, 2011
M.M. HAMZA, CONVENER Vs. KERALA STATE WAKF BOARD AND ORS.
March 4, 2011
M.P. PRASAD Vs. THE SECRETARY
February 22, 2011
M.P. SURENDRAN Vs. THE ADDITIONAL DISTRICT MAGISTRATE,
January 31, 2011
M.V. AVARACHAN AND JOY M.V. S/O. LATE Vs. THE REVENUE DIVISIONAL OFFICER,
March 8, 2011
MAARAPPAN,; DHARMARAJAN AND THULASIYAMMAL Vs. STATE OF KERALA REP BY SUB INSPECTOR
May 23, 2011
MADHAVAN Vs. PRINCIPAL SECRETARY
June 30, 2011
MADHAVAN Vs. SURENDRAN
July 21, 2011
MADHU CHACKO Vs. DEEPA AND STATE OF KERALA
January 10, 2011
MADHU K V Vs. DIRECTOR GENERAL OF POLICE
July 11, 2011
MADHURAPURI CHITS AND FINANCE COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL
June 2, 2011
MADHUSOODANAN NAIR Vs. STATE OF KERALA
August 5, 2011
MADHUSOODHANAN Vs. STATE OF KERALA
March 14, 2011
MADHUSOODHANAN KARTHA Vs. N AJITH
June 3, 2011
MAGGY SUNNY Vs. STATE OF KERALA
June 20, 2011
MAHARASHTRA APEX CORPORATION LTD Vs. BALAJI G
August 4, 2011
MAHATMA GANDHI UNIVERSITY Vs. MAR AUGUSTHINOSE COLLAGE
November 15, 2011
MAHAVISHNU DEITY AND DEVOTEES Vs. SHANA
July 13, 2011
MAHESH ALIAS PUNCHIRI MAHESH Vs. STATE OF KERALA
July 15, 2011
MAHESH M Vs. CHIEF CONSERVATOR OF FORESTS
December 23, 2011
MAHESH M D Vs. STATE OF KERALA
March 29, 2011
MAHESH RAM Vs. STATE OF KERALA
February 22, 2011
MAHESHAN K Vs. KERALA WATER AUTHORITY
March 3, 2011
MAHIN Vs. THE DISTRICT COLLECTOR AND THE REVENUE DIVISIONAL OFFICER
January 31, 2011
MAHINDRA AND MAHINDRA LTD Vs. DIRECTOR OF STANDARD OF WEIGHTS
May 24, 2011
MALABAR ASSOCIATES Vs. STATE OF KERALA,
February 4, 2011
MALABAR MACHINE METALS Vs. CIRCLE INSPECTOR OF POLICE; SUB INSPECTOR OF POLICE AND SECRETARY
April 4, 2011
MALAVIKA T. SURESH, D/O. SURESH BABU Vs. THE DIRECTOR OF PUBLIC INSTRUCTIONS,
January 19, 2011
MALAYALAM COMMUNICATIONS LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE
March 25, 2011
MALAYIMMAL RAVEENDRAN Vs. MALAYIMMAL M VIMALA
February 16, 2011
MALLIKA DEVI AMMA Vs. KSHETHRA SAMRAKSHANA SAMITHI BRANCH
August 2, 2011
MANADATH IBRAHIM ABDUL KHADER Vs. REGIONAL PASSPORT OFFICER
April 5, 2011
MANAF Vs. STATE OF KERALA
August 1, 2011
MANAGER Vs. STATE OF KERALA, DIRECTOR OF PUBLIC INSTRUCTION AND DISTRICT EDUCATIONAL OFFICER
March 29, 2011
MANAGER Vs. STATE OF KERALA AND ORS
July 12, 2011
MANAGER AND PRINCIPAL OF CATHOLICATE COLLEGE Vs. SUPERINTENDENT OF POLICE AND ORS
August 5, 2011
MANAGER ERAVANNOOR A U P SCHOOL Vs. STATE OF KERALA
March 11, 2011
MANAGER ERAVANNOOR A U P SCHOOL Vs. STATE OF KERALA REP BY ITS SECRETARY TO GOVT
March 16, 2011
MANAGER MAR AUGUSTHINOSE COLLEGE Vs. MAHATMA GANDHI UNIVERSITY
July 12, 2011
MANAGER PRAJYOTI NIKETAN COLLEGE Vs. UNIVERSITY OF CALICUT
July 11, 2011
MANAGER ST ALBERTS COLLEGE Vs. MAHATMA GANDHI UNIVERSITY
April 12, 2011
MANAGER ST STEPHENS COLLEGE Vs. SUPERINTENDENT OF POLICE
March 3, 2011
MANAGER, EVANS SCHOOL, PARASSALA Vs. P. J. USHA KUMARI
February 18, 2011
MANAGING COMMITTEE Vs. A P GOPALAKRISHNAN
June 22, 2011
MANAGING DIRECTOR LARSEN AND TUBRO Vs. G K GRANITES
March 31, 2011
MANAGING DIRECTOR PERFETTI VAN MELLE INDIA PVT LTD Vs. STATE OF KERALA
August 3, 2011
MANAGING DIRECTOR, KSIDC Vs. SHRI. MURIKKOLI BALAN
February 2, 2011
MANAGING PARTNER Vs. DARRAGH SMAIL & CO. (I) PVT. LTD.
July 5, 2011
MANARUL HUDA TRUST Vs. REVENUE DIVISIONAL OFFICER AND ORS
May 31, 2011
MANDANTAKATHU SUKUMARAN Vs. MELODY RAJAN
February 23, 2011
MANGADATH DEVI AMMA Vs. MANGADATH PARVATHYKUTTY AMMA
May 30, 2011
MANICHERRY SASEENDRAN Vs. P V LEELA
May 24, 2011
MANIKANDAN Vs. K M ABDUL KARIM
August 1, 2011
MANJERI CO OPERATIVE URBAN BANK LTD Vs. STATE OF KERALA
November 19, 2011
MANJU Vs. JAYAN
January 21, 2011
MANJU Vs. STATE OF KERALA
June 20, 2011
MANJU SAM Vs. SUB INSPECTOR OF POLICE
July 15, 2011
MANJULA (MUSLIM) W/O HAREESH (LATE) Vs. SUB INSPECTOR OF POLICE AND ORS
June 23, 2011
MANJUSHA BINEESH Vs. STATE OF KERALA
June 21, 2011
MANJUSHA BINEESH, W/O K N BINEESH Vs. STATE OF KERALA, DIRECTOR GENERAL OF POLICE AND SUPERINTENDENT
May 10, 2011
MANMADHAN NAIR S/O KOCHU PILLAI, NIRMALA DEVI AND NIRMALA KUMARI Vs. PADMAVATHI AMMA @ THANKAMMA
April 26, 2011
MANNADY SERVICE CO OP BANK LTD Vs. KRISHNA KUMAR
April 1, 2011
MANNAM AYURVEDA CO OPERATIVE MEDICAL Vs. UNIVERSITY OF KERALA
July 4, 2011
MANOHARAN Vs. SASI
June 22, 2011
MANOJ Vs. STATE OF KERALA
January 3, 2011
MANOJ Vs. STATE OF KERALA
January 21, 2011
MANOJ O R Vs. GURUVAYUR DEVASWOM
May 31, 2011
MANOLI K K MOIDU HAJI, KUNHALI Vs. K K FAISAL, MOIDU HAJI AND ORS
March 29, 2011
MANU AND BIJU R. Vs. THE GEOLOGIST, MINING AND GEOLOGY AND THE SUB INSPECTOR OF POLICE
January 31, 2011
MANU CHANDRAN AND ORS Vs. ARUN PRASAD AND ORS
February 10, 2011
MANU R AND BENCHAMIN JOSE JACOB Vs. STATE OF KERALA
August 9, 2011
MANUEL SONS Vs. PATTOLATH MAMMEDKOYA
May 25, 2011
MAR GREGORIOUS MEMORIAL MEDICAL CENTRE Vs. KERALA UNIVERSITY OF HELTH
October 13, 2011
MARAKKAR GRAMA PANCHAYATH Vs. KADAMPIL DEVAKI
July 29, 2011
MARAKKAR HAJI Vs. MOOSAKKUTTY HAJI
February 8, 2011
MARIAPURAM GRAMA PANCHAYATH Vs. STATE OF KERALA,
March 4, 2011
MARIYAMMA BABY Vs. DISTRICT SUPERINTENDENT OF POLICE AND ORS
March 21, 2011
MARY BENJAMIN Vs. K Y GEORGE, S/O YOHANNAN AND STATE OF KERALA
May 25, 2011
MARY CRUZ S Vs. STATE OF KERALA AND ORS
March 21, 2011
MARY JOSE Vs. STATE OF KERALA AND ORS
May 30, 2011
MARY LONAPPAN, W/O. LATE LONAPPAN AND ORS. Vs. MARADU MUNICIPALITY,
January 17, 2011
MARY OOMMEN W/O BIJU MATHEWS Vs. STATE OF KERALA
May 24, 2011
MARY SENTERIA Vs. MAHATMA GANDHI UNIVERSITY
November 11, 2011
MARY ULAHANNAN Vs. UNION OF INDIA
May 23, 2011
MAS MAKE POLYMERS Vs. STATE OF KERALA
July 7, 2011
MASCOM STEEL INDIA PVT LTD Vs. COCHIN PORT TRUST
February 10, 2011
MATHAI Vs. STATE OF KERALA
May 25, 2011
MATHAI Vs. JORDI POULOSE
March 24, 2011
MATHAI M M Vs. ELIZABETH XAVIER AND ORS
April 5, 2011
MATHEW Vs. STATE OF KERALA
May 25, 2011
MATHEW CHERIAN Vs. COCHIN UNIVERSITY OF SCIENCE
March 29, 2011
MATHEW M S Vs. DISTRICT TOURIST PROMOTION COUNCIL
February 7, 2011
MATHEW N J Vs. STATE OF KERALA
June 2, 2011
MATHEW NOBERT FERNANDEZ Vs. JAMES JOSEPH S/O M T JOSEPH
May 31, 2011
MATHEW V Vs. UNIVERSITY OF KERALA
August 18, 2011
MATHRUBHUMI PRINTING AND PUBLISIHING Vs. INDIAN PERFORMING RIGHTS SOCIETY
February 8, 2011
MATHRUBHUMI PRINTING AND PUBLISIHING Vs. INDIAN PERFORMING RIGHTS SOCIETY
February 9, 2011
MATHUKUTTY Vs. THANKAM
July 21, 2011
MAVATH KRISHNAN MARRAR Vs. MADIYAN APPU
July 26, 2011
MAVILAN CHANDRAN Vs. STATION HOUSE OFFICER
June 6, 2011
MAVIS DAVIS Vs. STATE OF KERALA
January 21, 2011
MAVUNPOYIL VISWANATHAN Vs. M GANGADHARAN
February 16, 2011
MAX NEW YORK LIFE INSURANCE CO LTD Vs. INSURANCE OMBUDSMAN
August 26, 2011
MAYA R NAIR Vs. CHIRAYIL A S KRISHNAN
June 24, 2011
MEERA NAYAK Vs. NALINI SHENAI
February 25, 2011
MEETHIAN KUNJU Vs. STATE OF KERALA
March 29, 2011
MEEZAN REALTORS P LTD Vs. U K MOHANRAJ
April 1, 2011
MEHABOOB Vs. STATE
March 30, 2011
MEHSINA MOIDEEN M M Vs. KERALA PUBLIC SERVICE COMMISSION
February 4, 2011
MENCY ELDHO,AGED 29 YEARS,S/O ELDHO Vs. STATE OF KERALA AND ORS
July 20, 2011
MERCY Vs. SEBASTIAN
July 6, 2011
MERCY Vs. SECRETARY TO GOVERNMENT OF KERALA
March 9, 2011
MERINA AND MERINA VICTOR, W/O. VICTOR Vs. STATE OF KERALA AND ORS.
March 7, 2011
MIDHUN GEORGE Vs. STATE OF KERALA
January 4, 2011
MIL CONTROLS LTD Vs. COMMISSIONER OF INCOME TAX
June 1, 2011
MINAR ISPAT PVT LTD Vs. UNION OF INDIA
July 12, 2011
MINI DIVAKARAN Vs. STATE OF KERALA, THE DIRECTOR OF PUBLIC INSTRUCTIONS,
January 4, 2011
MINI VENUGOPAL Vs. STATE OF KERALA
December 9, 2011
MINIMOLE C Vs. STATE OF KERALA
November 3, 2011
MINITA DAPHNE NITTO Vs. MARGRET BENEDICT
September 29, 2011
MODERN LABORATORIES Vs. DRUG INSPECTOR
February 10, 2011
MOHAMED ANSAL, S/O. P.C. MOHAMMED AND ORS. Vs. THE UNIVERSITY OF CALICUT AND THE CONTROLLER OF EXAMINATIONS
January 4, 2011
MOHAMED YOONUS Vs. SUPERINTENDENT OF POLICE MALAPPURM
June 10, 2011
MOHAMEED HANEEFA Vs. SALIM
March 14, 2011
MOHAMMED Vs. NEESA
June 30, 2011
MOHAMMED FARIZ AND COMPANY Vs. COMMISSIONER OF CUSTOMS
March 8, 2011
MOHAMMED HUSSAIN Vs. DEPUTY SUPERINTENDENT OF POLICE
December 19, 2011
MOHAMMED JANSHIR BASHEER S/O VALIYAKATH AND ORS Vs. KUTTISANKARAN NAIR AND ORS
May 20, 2011
MOHAMMED KUNHI C A Vs. INSPECTOR OF POLICE
February 23, 2011
MOHAMMED MAMDOUH MATWALLY GHALI Vs. KERALA AUTOMOBILES LTD
June 1, 2011
MOHAMMED NIZAR Vs. R A SHAJAHAN
August 4, 2011
MOHAMMED RAFEEK Vs. UNION OF INDIA
June 16, 2011
MOHAMMED RASHIN, S/O. V.H. UMMER AND NIYAZ M. BASHEER, S/O. M. BASHEER Vs. THE UNIVERSITY OF CALICUT AND THE CONTROLLER OF EXAMINATIONS
February 2, 2011
MOHAMMED SHEREEF Vs. STATE OF KERALA
May 30, 2011
MOHAN DAS Vs. STATE OF KERALA
January 21, 2011
MOHAN GEORGE Vs. STATE OF KERALA
March 1, 2011
MOHAN KUMAR Vs. SANTHAMMA
July 29, 2011
MOHANAN Vs. KURUVILA
January 20, 2011
MOHANAN A B Vs. GRACIOUS
July 20, 2011
MOHANAN K P Vs. SUB INSPECTOR OF POLICE WAYANAD
February 3, 2011
MOHANAN N.V. Vs. THE ADDITIONAL TAHSILDAR AND VILLAGE OFFICE
February 3, 2011
MOHANAN NAIR Vs. SHEEJA
January 6, 2011
MOHANAN S/O BRAHMANANDAN Vs. STATE OF KERALA
February 10, 2011
MOHANAN T Vs. STATE OF KERALA
August 24, 2011
MOHANDAS Vs. P ABDUL AZEEZ
June 30, 2011
MOHANDAS Vs. CIRCLE INSPECTOR OF EXCISE
January 31, 2011
MOHINI, W/O. VASU THIROOLI Vs. TALUK LAND BOARD,
February 2, 2011
MOIDEEN HAJI Vs. STATE OF KERALA
June 30, 2011
MOIDEEN KUTTY Vs. NABEESA
April 7, 2011
MOIDU VALIYAPARAMBATH Vs. DIRECTOR OF COLLEGIATE EDUCATION
August 4, 2011
MONCY MATHEW Vs. STATE OF KERALA
July 5, 2011
MOOTHATTIL SREEDHARAN Vs. THAYYULLATHIL KELAPPAN
May 27, 2011
MORIS TELLIS Vs. STATE OF KERALA
August 2, 2011
MOTHER SUPERIOR LITTLE FLOWER CONVENT Vs. VICAR ST MARYS CHURCH
April 12, 2011
MS. MARIA ANGELA FERNHOF Vs. THE DISTRICT COLLECTOR AND ORS.
January 31, 2011
MSP FAMILY JAIN TRUST Vs. STATE OF KERALA
February 21, 2011
MUDAVANGADAN ABBAS Vs. KURRIPPURATHODI MAYINKUTTY
June 29, 2011
MUGAL DEV, S/O. PEETHMBARAN Vs. CENTRAL BOARD OF SECONDARY EDUCATION,
January 27, 2011
MUHAMMA CLAM MARKETING PROCESSING Vs. SUPERINTENDENT OF POLICE AND ORS
April 6, 2011
MUHAMMAD RAFI @ RAFI Vs. STATE OF KERALA
June 1, 2011
MUHAMMED @ KUNHU MUHAMMED Vs. UNION OF INDIA (UOI),
January 19, 2011
MUHAMMED ASHARAF C K Vs. STATE OF KERALA
February 17, 2011
MUHAMMED HASIM Vs. SASIKUMAR
December 1, 2011
MUHAMMED KABEER Vs. STATE OF KERALA
January 6, 2011
MUHAMMED KUNHI C M Vs. STATE OF KERALA
February 1, 2011
MUHAMMED MUSTHAFA C A Vs. STATE OF KERALA AND ORS
July 6, 2011
MUHAMMED NIJAS A Vs. STATE
February 10, 2011
MUHAMMED RAFI Vs. STATE OF KERALA
February 16, 2011
MUHAMMED RAHEES Vs. SUB INSPECTOR MANGADA AND ASGAR ALI, CONVENER, FOOT BALL COMMITTEE
March 7, 2011
MUHAMMED, PACKER Vs. SHAJU P CHARLY AND ORS
August 1, 2011
MUHAMMEDALI, S/O AHAMMEDKUTTY AND ORS Vs. P Y ALI, S/O YOOSAF HAJI AND ORS
July 8, 2011
MUHAMMEDKUTTY Vs. STATE OF KERALA
May 24, 2011
MUJEEB Vs. STATE OF KERALA
September 5, 2011
MUJEEB RAHMAN Vs. V M AHAMMADKHAN
August 5, 2011
MUKKAM MUSLIM ORPHANAGE COMMITTEE Vs. ASSISTANT EXECUTIVE ENGINEER
February 4, 2011
MUKKANICKAL ANTONY Vs. STATE OF KERALA
July 19, 2011
MUKREERAKATH KHADEEJA Vs. KRISHNA JANAKI
March 1, 2011
MUKTHA Vs. T PRASANNAN
March 8, 2011
MUKUNDAN N Vs. STATE
May 23, 2011
MUNEER Vs. STATE OF KERALA
July 12, 2011
MURALEEDHARAN Vs. SHEELA
July 20, 2011
MURALEEDHARAN Vs. ARAVINDAKSHAN
July 22, 2011
MURALEEDHARAN Vs. STATE OF KERALA
March 22, 2011
MURALEEDHARAN N T Vs. STATE OF KERALA
June 22, 2011
MURALEEDHARAN NAIR Vs. VINAYAKAN
March 18, 2011
MURALEEDHARAN NAIR Vs. STATE OF KERALA AND VIJAYAN PILLAI
May 23, 2011
MURALEEDHARAN NAMBIAR Vs. U. SATHYAN S/O. KANANAN AND THE STATE OF KERALA
February 18, 2011
MURALI ALIAS ANIYAN Vs. CHANDRAMATHI
May 30, 2011
MURALI, S/O VELAYUDHAN AND ORS Vs. RAJESH, RESIDING AT MAMMASSERY AND ORS
July 8, 2011
MURALIDHARAN Vs. ANANDAN
February 23, 2011
MURUKARAJ Vs. SUMALATHA
June 20, 2011
MURUKESHAN, S/O SHANGARALINGA NADAR AND SHELVARAJ, S/O SHANGARA NADAR Vs. STATE OF KERALA
May 30, 2011
MUSLIM EDUCATION SOCIETY Vs. STATE OF KERALA
February 11, 2011
MUSLIM RELIEF COMMITTEE (REGD.) Vs. THE GOVERNMENT OF KERALA AND ORS.
January 5, 2011
MUSTAFA V @ KUNHANI Vs. VAHEEDA RAHMAN, D/O MAJEED AND STATE OF KERALA
June 1, 2011
MUSTHAFA Vs. SUB INSPECTOR OF POLICE TANUR
July 1, 2011
MUSTHAFA Vs. STATE OF KERALA
January 21, 2011
MUSTHAFA T.K. S/O. HAMEED Vs. THE SECRETARY
January 7, 2011
MUSTHAFA, S/O. MAMMU Vs. THE REVENUE DIVISIONAL OFFICE AND THE SUB INSPECTOR OF POLICE
February 2, 2011
MUSTHAFA. T.K. S/O.HAMEED Vs. THE SECRETARY, REGIONAL TRANSPORT
January 14, 2011
MUTHAMMA, D/O KALYANI AMMA Vs. STATE OF KERALA
April 11, 2011
MUTHOOT HOTEL AND TOURISM VENTURES P LTD Vs. STATE OF KERALA
May 24, 2011
MUTHOOT LEASING AND FINANCE LTD Vs. N P ASIYA
February 7, 2011
MUTHOOT PAPPACHAN CONSULTANCY Vs. E S I CORPORATION
October 4, 2011
MUTHOOT VEHICLE AND ASSET FINANCE LTD Vs. SAINABA
July 22, 2011
MUTHU KUMAR K Vs. CENTRAL BOARD OF SECONDARY EDUCATION
March 25, 2011
MUTHUKOYA THOOPIYAKAL Vs. UNION TERRITORY OF LAKSHADWEEP
November 28, 2011
N A MUHAMMED ASRAF, S/O HAJI N A ABDULLA Vs. A K ABDULLA, S/O KUNHAMOO HAJI
March 10, 2011
N ALI AND ORS Vs. STATE OF KERALA AND ORS
March 11, 2011
N BALAKRISHNAN NAIR Vs. STATE OF KERALA
February 21, 2011
N C GEORGE Vs. N C JOHN
February 8, 2011
N C SUBHASH Vs. KERALA STATE WAREHOUSING CORPORATION
January 24, 2011
N D LAZAR Vs. GEE VARGHESE
February 3, 2011
N E THOMAS Vs. DISTRICT COLLECTOR KASARGOD
March 9, 2011
N J KUTTIAPPAN Vs. V J JOSEPH
March 25, 2011
N J RAY Vs. STATE OF KERALA
January 24, 2011
N K MOHAMMED BASHEER Vs. C K AHMED KUTTY
July 15, 2011
N K MOIDEEN Vs. KERALA STATE CIVIL SUPPLIES
June 1, 2011
N M JAMES Vs. U D DEVI
February 24, 2011
N M NAZER Vs. STATE OF KERALA
May 25, 2011
N NARAYANAN THAMPI AND ORS Vs. SHRI B MOHANAN
March 23, 2011
N NATARAJAN Vs. STATE OF KERALA
July 15, 2011
N PREMA Vs. DEPUTY DIRECTOR OF EDUCATION
August 2, 2011
N R NISHA Vs. COMMISSIONER OF POLICE
June 7, 2011
N R SHAJI Vs. VINEETH K MATHEW AND ORS
January 31, 2011
N RAMESAN Vs. KERALA STATE ROAD TRANSPORT
January 4, 2011
N S HARIKISHORE Vs. STATE OF KERALA
July 14, 2011
N SASIDHARAN NAIR Vs. STATE OF KERALA
January 4, 2011
N SOMAN Vs. SIVARAJAN
February 8, 2011
N T SEBASTIAN Vs. DEPUTY SUPERINTENDENT OF POLICE
January 20, 2011
N V CHETTIAR Vs. INTELLIGENCE OFFICER IB
March 25, 2011
N VISWAMBARAN Vs. STATE OF KERALA
July 12, 2011
N. ABASS Vs. THE SECETARY R.T.A.
February 28, 2011
N. ABDU, S/O MUHAMMED Vs. THE SECRETARY REGIONAL TRANSPORT
February 24, 2011
N. DIVAKARAN Vs. THE REGIONAL TRANSPORT AUTHORITY,
January 5, 2011
NADEERA Vs. STATE OF KERALA
August 4, 2011
NAFEESA Vs. KOZHIKODE DISTRICT PANCHAYATH
June 10, 2011
NAHAS P A Vs. STATE OF KERALA AND ORS
June 2, 2011
NAJEEB N.A. Vs. STATE OF KERALA,
January 21, 2011
NAJEEB S/O MOHAMMED ELLYAS Vs. STATE OF KERALA
February 14, 2011
NALINAN, S/O NEELAKANDAN Vs. STATE OF KERALA AND ORS
June 22, 2011
NANDAGOPAL S , M G NAGAR Vs. UNION OF INDIA AND ORS
November 14, 2011
NANDANAN, S/O. ACHUTHAN NAIR Vs. THE REGIONAL TRANSPORT AUTHORITY AND THE SECRETARY, REGIONAL TRANSPORT
February 7, 2011
NANDINI JAYARAJAN Vs. INSURANCE OMBUDSMAN
January 17, 2011
NANDINI JAYARAJAN Vs. INSURANCE OMBUDSMAN
February 17, 2011
NANIKUTTY AMMA MENON Vs. THE COMMISSIONER LAND REVENUE,
February 4, 2011
NANU NAIR, KUTTAPPA PANICKER Vs. E R VIJAYAN AND ORS
August 5, 2011
NARASIMHAN NAMBOODIRI Vs. GANAPATHI NAMBOODIRI
January 20, 2011
NARAYANAN K Vs. SHAJI AND ORS
July 8, 2011
NARAYANAN NAMBOODIRI P T Vs. COMMISSIONER
November 15, 2011
NARAYANAN NAMBOOTHIRI AND ORS Vs. STATE OF KERALA AND ORS
March 8, 2011
NARAYANAN, S/O ACHUTHAWARRIAR AND ORS Vs. BINDU, D/O LEELA BAI, SREESANTHI
July 19, 2011
NARAYANANKUTTY U Vs. STATE OF KERALA
May 30, 2011
NARAYANASWAMY K V Vs. C R VENKITACHALAM
February 4, 2011
NARAYANI Vs. SREEDHARAN
September 7, 2011
NARAYANI GOWRI Vs. PARVATHY PADMAVATHY
March 9, 2011
NARESH NARENDRAN Vs. DISTRICT SUPERINTENDENT OF POLICE
January 24, 2011
NASAR E A Vs. STATE OF KERALA
February 14, 2011
NASEER ALI, PRADEEP PRABHAKARAN AND PRADEEP C K Vs. STATE OF KERALA
May 23, 2011
NASEER ZACKERIA Vs. COMMISSIONER OF WEALTH TAX
December 9, 2011
NATIONAL AVIATION COMPANY OF INDIA LTD Vs. S ABDUL SALAM
August 25, 2011
NATIONAL INSURANCE CO LTD Vs. JOSE
August 17, 2011
NATIONAL INSURANCE CO LTD Vs. M K MOIDU
October 12, 2011
NATIONAL INSURANCE CO LTD Vs. SHEEJA P V
July 21, 2011
NATIONAL INSURANCE CO LTD Vs. LATHIKA
July 19, 2011
NATIONAL INSURANCE CO LTD Vs. KAMALAKSHI
July 4, 2011
NATIONAL INSURANCE CO LTD Vs. P SUHARA AND ORS
July 20, 2011
NATIONAL INSURANCE CO. LTD Vs. NIRMALA BALACHANDRAN
August 23, 2011
NATIONAL INSURANCE COMPANY Vs. MOHAMMED ALI
December 2, 2011
NATIONAL INSURANCE COMPANY LTD Vs. SINDHU P T
June 28, 2011
NATIONAL INSURANCE COMPANY LTD Vs. P C CHACKO
July 22, 2011
NAVAS Vs. COMMISSIONER OF POLICE
June 7, 2011
NAVAS C P Vs. STATE OF KERALA
January 25, 2011
NAVODHANAVEDI Vs. DIRECTOR OF VIGILANCE AND ANTICORRUPTION
April 12, 2011
NAZAR K A Vs. PALMFIBRE INDIA PVT LTD
June 30, 2011
NAZEEMA @ JOSNA & WINSTON WILLIAM Vs. STATE
February 16, 2011
NAZIM Vs. DIRECTOR GENERAL OF POLICE
January 24, 2011
NAZREENA Vs. SECRETARY
January 20, 2011
NEDUMATTOM SERVICE CO OPERATIVE BANK Vs. STATE OF KERALA
June 3, 2011
NEDUPUZHA SERVICE CO OPERATIVE BANK LTD Vs. RUGMINI
May 30, 2011
NEDUPUZHA SERVICE CO OPERATIVE BANK LTD Vs. K RUGMANI
May 13, 2011
NEELA CHINNA Vs. GANGADHARAN PILLAI
March 25, 2011
NEELAKANDAN C R Vs. SUNNY MATHEW
December 6, 2011
NEENA VARGHESE Vs. ANNAMMA JOSEPH
August 2, 2011
NEESHMA M K AND ORS Vs. STATE OF KERALA (DIRECTOR OF TEXTILES AND HANDLOOM, KERALA STATE HANDLOOM WEAVERS AND MANAGING DIRECTOR)
March 7, 2011
NEETHU J.J. Vs. DISTRICT COLLECTOR,
March 8, 2011
NEHA RASHEED V. Vs. STATE OF KERALA,
January 4, 2011
NEHRAD NAINA Vs. DISTRICT COLLECTOR
March 1, 2011
NELLIKKAL ALAVIKUTTY Vs. KUNNUMMAL KADEEJA
March 22, 2011
NELSY K. VELAYUDHAN Vs. MAHATMA GANDHI UNIVERSITY
February 2, 2011
NETSYENERGY INFORMATION TECHNOLOGY Vs. STATE OF KERALA
January 20, 2011
NETTISSERY SIVA SASTHA KSHETRA KSHEMA SA Vs. K.A. RAJAN AND ORS.
February 24, 2011
NEW INDIA ASSURANCE CO LTD Vs. AYISHA
June 28, 2011
NEW INDIA ASSURANCE CO LTD Vs. GOVERNMENT OF KERALA
June 1, 2011
NEW INDIA ASSURANCE CO LTD Vs. BALAKRISHNAN
September 29, 2011
NEW INDIA ASSURANCE CO LTD Vs. RAJULA BEEBI
January 3, 2011
NEW INDIA ASSURANCE CO LTD Vs. REMYA
November 2, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SANTHOSH K A
March 8, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. VENUGOPALA
January 21, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. JAMEELA
January 4, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. PAZHANIAMMAL
July 20, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. SAINABA C
July 4, 2011
NICHUSHA, S/O DANASHEELAN AND ORS Vs. ANWAR, S/O ASHARAF AND STATE OF KERALA
May 24, 2011
NILA N.D., MINOR, REPRESENTED BY FATHER Vs. THE GENERAL COORDINATOR, DIRECTOR OF,
January 17, 2011
NINAN VARGHESE Vs. DIVISIONAL FOREST OFFICER
February 1, 2011
NISAM Vs. SREEDEVI
January 21, 2011
NISAMMA S Vs. STATE OF KERALA
July 29, 2011
NISHA NEEL Vs. STATE OF KERALA
July 29, 2011
NISHAD A R Vs. STATE OF KERALA
June 2, 2011
NISHAD K.V. Vs. THE DISTRICT COLLECTOR AND ORS.
February 1, 2011
NISHAL CHANDRA MOHAN AND ORS Vs. STATE OF KERALA AND KAVYA MADHAVAN
May 25, 2011
NISHANT EXPORTS Vs. COMMISSIONER OF INCOME TAX
September 7, 2011
NISHE N P Vs. V V MUTHUSWAMY
July 29, 2011
NISSAM K S Vs. PREMJI JOY
September 7, 2011
NITHIN RAJAN, S/O. RAJAN Vs. THE DISTRICT COLLECTOR,
February 24, 2011
NITTOOR SAJEEVAN AND NITTOOR AJAYAKUMAR Vs. CHALIL MADATHIL MAHAMOOD, S/O HAMSA AND ORS
August 4, 2011
NIYAS Vs. STATE OF KERALA
August 11, 2011
NIZARUDHEEN Vs. SUPERINTENDENT OF POLICE
March 8, 2011
NOOR MUHAMMED Vs. MELAKATH PUTHIYA
November 25, 2011
NOOR MUHAMMED Vs. SULKIYA
November 25, 2011
NOORJAHAN M. W/O. LATE MUHAMMED SHAJI P.I Vs. GOVERNMENT OF INDIA AND ORS.
March 7, 2011
NOORJAHAN,; NISHAD,; FATHIMA, SUBAIDA BEEVI Vs. AYYAPPAN PILLAI, S/O NADARAJA PILLAI
March 9, 2011
NOUFAL Vs. STATE OF KERALA
February 16, 2011
NOUSHAD Vs. STATE OF KERALA
August 26, 2011
NOUSHAD K , S/O KHADAR Vs. P M FANCIS
July 15, 2011
NOUSHI RAFI Vs. DIRECTOR GENERAL OF POLICE
June 30, 2011
NUJUMUDEEN Vs. CITY POLICE COMMISSIONER
June 29, 2011
O A RUKIYA Vs. STATE OF KERALA
August 1, 2011
O C CHACKO Vs. K P SREEKANTH
July 21, 2011
O GIRIJAKUMARI AND F KHUMAINI Vs. DEPUTY DIRECTOR OF EDUCATION AND ORS
March 18, 2011
O J ABRAHAM Vs. GEORGEKUTTY
February 23, 2011
O P ALIPPU Vs. DISTRICT COLLECTOR
March 10, 2011
O P BALACHANDRA KAIMAL Vs. STATE OF KERALA, REPRESENTED BY SUPERINTENDENT OF POLICE HIGH COURT OF KERALA, ERNAKULAM
June 22, 2011
O P HARIS Vs. STATE OF KERALA
February 8, 2011
O P JOHN Vs. BABU ALIAS FRANCIS M J
February 18, 2011
O T ASHOKAN Vs. STATE OF KERALA
May 25, 2011
O. ABDURAHIMAN AND O. MOHAMMED Vs. THE DISTRICT COLLECTOR,
January 19, 2011
OIKO CREDIT ECUMENICAL DEVELOPMENT CO OPERATIVE SOCIETY Vs. NIRMALGRAM VANITHA DAIRY CENTRAL SOCIETY
March 16, 2011
OIL PALM INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 1, 2011
OMANA P K Vs. FRANCIS EDWIN
October 31, 2011
OMANA SREE RAM, MANAGER Vs. STATE OF KERALA
May 31, 2011
OMANA, LAKSHMI AND SANDHYA, OMANA Vs. STATE OF KERALA AND ORS
August 2, 2011
OMANAKUTTAN C Vs. COMMISSIONER OF EXCISE
March 29, 2011
OMANAKUTTAN KORATTIYIL Vs. BABYCHEN K VARGHESE,; JOMON AND ORIENTAL INSURANCE CO LTD
March 28, 2011
OMANAKUTTAN PILLA Vs. STATE BANK OF INDIA
July 21, 2011
OMANAN E MORAES Vs. CIRCLE INSPECTOR OF POLICE AND ORS
May 23, 2011
OMEGA CROWN Vs. THOMSON
February 14, 2011
OORANGATTU SARADA Vs. DISTRICT COLLECTOR
January 6, 2011
ORIENTAL INSURANCE CO LTD Vs. KERALA STATE ELECTRICITY BOARD
February 1, 2011
ORIENTAL INSURANCE CO LTD Vs. ABDUL KAREEM
June 30, 2011
ORIENTAL INSURANCE CO LTD Vs. MARIYAKKUTTY & OTHERS
August 5, 2011
ORIENTAL INSURANCE COMPANY LIMITED Vs. RETHI K
July 22, 2011
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUDHA K
July 7, 2011
OTIENTIAL INSURANCE COMPANY LTD Vs. SABU @ THOMAS CHACKO, S/O CHACKO AND ORS
July 7, 2011
OUSEPH JOSEPH Vs. STATE OF KERALA AND ORS.
March 8, 2011
P A AUGUSTINE, P A XAVIER AND P A YESUDAS Vs. C X FRANKLIN AND P V JOSE
August 4, 2011
P A ISAAC Vs. NIRANAM GRAMA PANCHAYATH
January 21, 2011
P A KUTTIKRISHNAN, S/O ACHUTHAN Vs. ANNIES ANTONY, UNNIKUTTAN, S/O KUTTAPPAN AND UNITED INDIA INSURANCE CO LTD
March 24, 2011
P A MAHABOOB Vs. FAST TRACK ADALATH TEAM NO II AND; STATE OF KERALA
August 4, 2011
P A MARTIN Vs. KERALA STATE ELECTRICITY BOARD
January 20, 2011
P A MOHAMMED ISMAIL Vs. SECRETARY REGIONAL TRANSPORT
May 27, 2011
P ABDURAHIMAN Vs. U K P KHADEEJA
January 28, 2011
P B MAJEED Vs. STATE OF KERALA
February 11, 2011
P BALAKRISHNAN Vs. LABOUR COURT
August 24, 2011
P BINU, S/O PRABHA RAJAN, PUTHENVEETTIL Vs. S SANTHOSH, S/O SHANMUGHAM AND ORS
July 6, 2011
P C ANTONY Vs. KERALA AGRICULTURAL UNIVERSITY, CONTROLLR, KERALA AGRICULTURAL AND DEAN, KELAPPAJI COLLEGE
March 21, 2011
P C JOHN Vs. KOTTAYAM MUNICIPALITY
February 2, 2011
P C KUTTAN Vs. REGIONAL ENGINEER
February 16, 2011
P C PREMACHANDRAN Vs. STATE OF KERALA
March 23, 2011
P C THANKAPPAN Vs. K K JOHN
July 12, 2011
P CHANDRAMOULI Vs. APPELLATE AUTHORITY UNDER THE PAYMENT
January 3, 2011
P G AJIMOL LECTURER Vs. UNIVERSITY OF KERALA
October 10, 2011
P G BHASKARAN PILLAI Vs. COMMISSIONER FOR ENTRANCE
June 13, 2011
P G KEETHA Vs. SPL TAHSILDAR
January 5, 2011
P G NARAYANAN KUTTY Vs. UNION OF INDIA
March 3, 2011
P GOPAKUMAR Vs. STATE OF KERALA
July 28, 2011
P GOPALKUMAR Vs. B ANIL KUMAR
September 6, 2011
P GOVINDAN Vs. SPECIAL TAHSILDAR
February 2, 2011
P H ABDUL GAFOOR Vs. P S SHAFEED, S/O SHERIFF, STATE OF KERALA
January 27, 2011
P I FAROOK Vs. DISTRICT COLLECTOR
February 3, 2011
P K BABU Vs. SECRETARY REGIONAL TRANSPORT
April 7, 2011
P K GEETHAKUMARI, W/O LATE AND ORS Vs. V K NAZAR, S/O KUNJU MARAKKAR AND ORS
July 6, 2011
P K GOPAN Vs. RASHEEDA SULAIMAN AND ORS
May 31, 2011
P K HIGH SCHOOL Vs. STATE OF KERALA
September 29, 2011
P K KUTTAPPAN Vs. STATE OF KERALA AND ORS
January 13, 2011
P K MADHAVI AND ORS Vs. STATE OF KERALA AND ORS
July 13, 2011
P K MOHAMMED Vs. KERALA STATE ROAD TRANSPORT
March 25, 2011
P K MURALIKRISHNAN Vs. STATE OF KERALA AND ORS
May 25, 2011
P K SANTHA Vs. STATE OF KERALA
April 7, 2011
P K SOMAN Vs. V T ANILKUMAR
February 8, 2011
P K UTHUPPU Vs. MATHEW KUNJUMON
June 30, 2011
P KUNHIRAMAN NAIR Vs. MAKKUNI PUTHIYAVALAPPIL USHA
January 28, 2011
P L THOMAS Vs. STATE OF KERALA
February 14, 2011
P M ASHRAF Vs. SENIOR INTELLIGENCE OFFICER
October 4, 2011
P M BINDU Vs. STATE OF KERALA AND ORS
May 30, 2011
P M HAMSA Vs. NASEETHA MANJUKANDY
March 30, 2011
P M JACOB Vs. CAPT J G JOSEPH
July 8, 2011
P M LEELAMMA Vs. DISTRICT MEDICAL OFFICER OF HEALTH
April 29, 2011
P M MANOJ EMBRANTHIRI Vs. MALABAR DEVASWOM BOARD
February 14, 2011
P M MUKUNDAN MADAYAN Vs. COMMISSIONER
July 21, 2011
P M RADHA Vs. P M VINOD
July 29, 2011
P M REMA, PRINCIPAL Vs. UNIVERSITY OF CALICUT
July 5, 2011
P M SHAJI Vs. DEPUTY REGISTRAR SPECIAL ARBITRATOR
January 4, 2011
P M SUGATHAN Vs. ASSISTANT EXECUTIVE ENGINEER
July 14, 2011
P M THOMAS Vs. SUPERINTENDENT OF POLICE
April 5, 2011
P MANICKAN, S/O PONNA Vs. STATE OF KERALA
January 12, 2011
P MEENAKSHIKUTY Vs. STATE OF KERALA
February 17, 2011
P MUHAMED MUSTAQUE Vs. GOVERNMENT OF KERALA
January 5, 2011
P MUHAMMED MUSTAQUE Vs. GOVERNMENT OF KERALA
June 10, 2011
P MURALEEDHARAN Vs. UNION OF INDIA
August 19, 2011
P N KRISHNANKUTTY Vs. KUNNATHUNADU GRAMA PANCHAYATH
February 16, 2011
P N PRASANNAN Vs. VISWAMBHARAN
July 18, 2011
P N UNNIKRISHNAN Vs. SECRETARY
February 11, 2011
P N VASU Vs. STATE OF KERALA
June 15, 2011
P NARAYANAN Vs. STATE OF KERALA
July 11, 2011
P O PATHROSE S/O OUSEPH AND JEESON JOSEPH S/O JOSEPH Vs. ANGAMALY CHITTU FUND (P) LTD AND ORS
August 5, 2011
P P BABU Vs. JACOB K THOMAS
November 4, 2011
P P BIJU S/O PAUL Vs. MALA A SETH; JOSEPH THOMAS S/O THOMAS, BRANCH MANAGER
March 24, 2011
P P JAYASREE, HINDI TEACHER Vs. STATE OF KERALA
June 28, 2011
P P NOUSHAD Vs. P SAJITHA
February 16, 2011
P R ARAVINDAKSHAN NAIR Vs. ASSISTANT ENGINEER AND ORS
March 23, 2011
P R DHANAVAN Vs. ABDUL GAFOOR
January 3, 2011
P R SHEEJA Vs. SECRETARY KERALA PUBLIC SERVICE COMMISSIONER
November 8, 2011
P RADHAKRISHNAN Vs. ANTO KUNJAPPA
January 21, 2011
P S DINESH Vs. STATE OF KERALA
February 16, 2011
P S GEORGE Vs. STATE OF KERALA AND ORS
May 31, 2011
P S GOPIKUTTAN NAIR Vs. DIRECTOR GENERAL OF POLICE AND ORS
April 19, 2011
P SELVARAJ S/O PONNU Vs. STATE OF KERALA
July 1, 2011
P SUNANDAKUMARI Vs. STATE OF KERALA AND ORS
July 20, 2011
P T ABRAHAM Vs. SUB INSPECTOR OF POLICE
April 11, 2011
P T JOSE, S/O THOMAKUTTY Vs. BOBY K J , UNITED INDIA INSURANCE COMPANY LTD , M K NARAYANANKUTTY AND THAHSILDAR (RR)
May 30, 2011
P T THOMAS Vs. MILAN RAJ POTHANIKATT
June 24, 2011
P V ALEYAMMA Vs. STATE OF KERALA
July 1, 2011
P V CHERIYACHAN Vs. STATE OF KERALA
February 11, 2011
P V JOSE Vs. KERALA STATE ROAD TRANSPORT
January 6, 2011
P V NATHAN Vs. DISTRICT EDUCATIONAL OFFICER
April 6, 2011
P V RAJITH KUMARI Vs. SUB INSPECTOR OF POLICE
January 6, 2011
P V SUKUMARAN Vs. STATE OF KERALA
January 3, 2011
P VASUMATHI Vs. STATE
July 22, 2011
P VIJAYAMOHAN Vs. BALAKRISHNAN SURENDRAN
June 15, 2011
P. RABEEH, S/O. P. ALAVI AND ORS. Vs. THE STATE OF KERALA,
March 16, 2011
P. SATHEESHA NAMBIAR Vs. UNIVERSITY OF CALICUT, REPRESENTED BY ITS REGISTRAR
March 25, 2011
P.A. ABDUL MAJEED Vs. STATE OF KERALA
June 24, 2011
P.A. ARIFA AND ASIF. P.A. Vs. STATE OF KERALA,
February 1, 2011
P.I. FAROOK, S/O. P.Y. ISMAIL Vs. THE DISTRICT COLLECTOR AND ORS.
March 15, 2011
P.J. THOMAS Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
February 8, 2011
P.K. RAGESH, S/O GOVINDAN Vs. STATE OF KERALA,
February 24, 2011
P.M. MOHAMMED RAFEEK Vs. STATE OF KERALA
March 23, 2011
P.P. MOHANAN Vs. SABEENA SUBASH
March 18, 2011
P.P. MOHANAN, KRISHNA PRIYA TRANSPORT Vs. THE SECRETARY
January 18, 2011
P.P. SUDHA, RAM NILAYAM Vs. THE SECRETARY
January 18, 2011
P.S. SURESH KUMAR Vs. STATE OF KERALA AND ORS.
March 14, 2011
P.V. RAVINDRAN Vs. STATE OF KERALA,
March 10, 2011
PADMA KUMAR Vs. P.V. SUMESH
July 5, 2011
PADMAKUMARI, STATE BANK OF TRAVANCORE Vs. A R PURUSHOTHAMA CHANDRASEKHARAN AND STATE OF KERALA
April 20, 2011
PADMAN Vs. STATE OF KERALA
August 2, 2011
PADMANABHAN Vs. DISTRICT SUPERINTENDENT OF POLICE
February 2, 2011
PADMANABHAN K Vs. THAREKKAD SIMHANATHA BHAGAVATHY DEVASWOM
November 28, 2011
PADMINI Vs. BALAKRISHNAN NAIR
March 30, 2011
PAIPPAD GRAMA PANCHAYAT Vs. TESSY P DAS
September 5, 2011
PALAKKAL AYISHA Vs. DISTRICT COLLECTOR
February 25, 2011
PALANISAMY Vs. STATE OF KERALA
February 3, 2011
PALANISWAMY Vs. DISTRICT COLLECTOR
March 14, 2011
PANKAJAKSHIAMMA Vs. VINOK KUMAR
May 30, 2011
PANKAJAM Vs. KAMALAKSHI
February 28, 2011
PAPPINISSERI ECO TOURISM SOCIETY Vs. STATE OF KERALA
January 24, 2011
PARAGON STEELS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOARD OF CENTRAL EXCISE AND CUSTOMS AND UNION OF INDIA (UOI)
January 24, 2011
PARAMASIVAN Vs. STATE BANK OF TRAVANCORE
August 1, 2011
PARAMESWARAKURUPU, S/O KUNJAN NAIR Vs. VARKEY MATHEW (DIED) AND ORS
April 5, 2011
PARAMESWARAN NAIR Vs. PARVAJA
January 5, 2011
PARAMESWARAN NAMBOOTHIRI P M Vs. COMMISSIONER MALABAR DEVASWOM BOARD
May 26, 2011
PARAMESWARAN PILAI R Vs. STATE OF KERALA
June 15, 2011
PARAUR HANDLOOM WEAVERS CO-OPERATIVE Vs. REGIONAL DIRECTOR AND ORS
March 7, 2011
PARAYULLAPARAMBATH SREEDHARAN Vs. ARIMBIL NEENA KUMARI, D/O NANU SWASTHAM,; SISTER ARIMBIL VEETTIL NAYANTHARA
March 21, 2011
PAREETH Vs. INTELLIGENCE INSPECTOR
June 16, 2011
PARMESWARAN NAMBOOTHIRI Vs. TRAVANCORE DEVASWOM BOARD
December 8, 2011
PAROLI SUNDER DAS Vs. K KARTHIAYANI AMMA
May 30, 2011
PARVATHY Vs. STATE OF KERALA
March 21, 2011
PATHUKALA SAKKARIYA Vs. SALMAN FARIS
December 16, 2011
PATHUMMA Vs. STATE OF KERALA
April 11, 2011
PATHUMMA UMMAR Vs. SHINY JOLLY
July 14, 2011
PATHUMMAKUNJU J Vs. GOVERNMENT OF KERALA AND ORS
March 25, 2011
PATRICIA JESUDASAN Vs. CHIEF ACCOUNTS OFFICER
April 7, 2011
PATTAMBI SERVICE CO OPERATIVE BANK Vs. V P VELAYUDHAN
January 20, 2011
PAUL SEBASTIAN Vs. STATE OF KERALA; COMMISSIONER OF CIVIL SUPPLIES AND DISTRICT COLLECTOR
January 24, 2011
PAULOSE CHACKO (DECEASED) Vs. STATE OF KERALA
March 29, 2011
PAULOSE, S/O JOHN AND; OMANA, W/O POULOSE Vs. SUPERINTENDENT OF POLICE AND ORS
May 3, 2011
PAULSON Vs. SUSY KISHOR
July 12, 2011
PAVANAN, S/O.THANKAPPAN PILLAI Vs. THE STATE OF KERALA,
January 20, 2011
PAYYANAT DEVAKI Vs. OVINTAKATH KARUKKANDIYIL FOUSIYA
April 1, 2011
PAZHANISWAMY Vs. STATE OF KERALA
January 3, 2011
PEEKEY RE ROLLING MILLS PVT LTD Vs. SECRETARY TO GOVERNMENT
March 3, 2011
PEERMADE TEA COMPANY LTD Vs. UNION OF INDIA
February 9, 2011
PEETHAMBARAN S/O K C SREEDHARAN Vs. FAISAL BABU S/O SAINUDHEEN MELAPPATT
July 15, 2011
PENTAGON HEALTH CARE PVT LTD Vs. INTELLIGENCE OFFICER IB
May 24, 2011
PEOPLES UNION FOR CIVIL LIBERTIES Vs. STATE OF KERALA
January 4, 2011
PERIYA SWAMY Vs. DISTRICT EXECUTIVE OFFICER
August 3, 2011
PERUMBAVOOR PLYWOOD MANUFACTURES Vs. ANGAMALY MUNICIPALITY
February 24, 2011
PHILIP ANCHERIL C Vs. CHACKO KUNHAPPAN
October 18, 2011
PHILIP V J Vs. SUB INSPECTOR OF POLICE
January 5, 2011
PHILIP VARGHESE Vs. STATE OF KERALA
June 20, 2011
PHILIPOSE Vs. STATE OF KERALA
June 29, 2011
PHILIPS ALFRED MALVIN Vs. Y J GONSALVIS
February 11, 2011
PHILIPS CARBON BLACK LTD Vs. SABU THOZHUPPADAN
November 3, 2011
PHILIPS CARBON BLACK LTD Vs. SABU THOZHUPPADAN
March 28, 2011
PHOULAD Vs. BHARATH SANCHAR NIGAM LTD
August 29, 2011
PINNANKANDIYIL SAMEER Vs. KURUNGOT KUNHABDULLA
August 4, 2011
PIOUS A C Vs. STATE OF KERALA & OTHER
January 10, 2011
POLINSYS IMMIGRATION CONSULTANTS Vs. STATE OF KERALA
February 2, 2011
PONATHAYIL ANTHOOTTY Vs. U MAJEED, S/O ABDURAHIMAN AND STATE OF KERALA
May 31, 2011
PONNAMBALATH ASEES Vs. CHENNIKKATT MOIDEENKOYA, S/O IMBICHAMMU
August 4, 2011
PONNAMMA Vs. SECRETARY TO GOVERNMENT
March 14, 2011
PONNANI SOUTH MATHSYA THOZHILALI Vs. SUB-INSPECTOR OF POLICE AND ORS
May 30, 2011
POOLAKANDY MALAYIL VIJAYAN Vs. SAKEENA
July 12, 2011
POONITHURA SERVICE CO OPERATIVE BANK LTD Vs. POST MASTER
September 27, 2011
POOVATHOOR MAHESH Vs. BEEVI KHAIRUNISSA
June 20, 2011
POPULAR MOTOR CORPORATION Vs. STATE OF KERALA
September 19, 2011
PORINCHU T K Vs. STATE OF KERALA
April 8, 2011
POSTMASTER Vs. M KUNJUKRISHNA PILLAI
July 14, 2011
POTTEMMAL PADINHARETHIL HASSAN Vs. STATE OF KERALA
February 11, 2011
POULOSE Vs. STATE OF KERALA
March 7, 2011
POULOSE P A Vs. DEPUTY SUPERINTENDENT OF POLICE
July 4, 2011
PRABHAKARAN Vs. STATE OF KERALA
February 14, 2011
PRADEEP Vs. P V MATHAI
July 7, 2011
PRADEEP K S/O T P SETHUMADHAVAN NAIR Vs. SUB INSPECTOR OF POLICE; RAJAN, UNIT CONVENER AND KERALA HEAD LOAD WORKERS WELFARE FUND
March 24, 2011
PRADEEP KUMAR P C Vs. MURALEEDHARAN S
March 30, 2011
PRADEEP NAICK Vs. ACCOMMODATION CONTROLLER
July 8, 2011
PRADEEPAN RAYAROTH VELLUVA Vs. STATE OF KERALA
June 24, 2011
PRAGATHI RUBBER MILLS Vs. PARAGON RUBBER INDUSTRIES
March 15, 2011
PRAKASAN K S Vs. STATE OF KERALA
November 4, 2011
PRAKASAN N V Vs. MANAPPURAM GENERAL FINANCE
February 24, 2011
PRAKASH Vs. STATE OF KERALA
April 19, 2011
PRAKASH KUMAR A Vs. UNION OF INDIA
June 15, 2011
PRAKASH P Vs. STATE OF KERALA
March 18, 2011
PRAMOD E.N., S/O. NARAYAN Vs. THE DISTRICT COLLECTOR,
January 18, 2011
PRANAV M Vs. STATE OF KERALA
May 30, 2011
PRASAD AND ANOTHER Vs. STATE OF KERALA
June 29, 2011
PRASAD S/O SREEDHARAN AND THULASEEDAS W/O PRASAD Vs. SUB INSPECTOR OF POLICE AND ORS
May 30, 2011
PRASANNA PRATHABAN Vs. RAFEEK
June 10, 2011
PRASANNA S MENON Vs. NARAYANAN NAIR
October 17, 2011
PRASANNAKUMARI Vs. KRISHNAKUMARI
March 3, 2011
PRASANNAKUMARI AMMA Vs. SUB INSPECTOR OF POLICE
April 4, 2011
PRASANNAN Vs. VIJAYAMMA
June 6, 2011
PRASANNAN Vs. STATE OF KERALA
February 16, 2011
PRASANNAN NAIR Vs. SUB INSPECTOR OF POLICE HARIPPAD
June 14, 2011
PRASANTH ALIAS SANJU Vs. STATE OF KERALA
February 7, 2011
PRASANTHI CASHEW PVT LTD Vs. OFFICIAL LIQUIDATOR
August 2, 2011
PRASEEDA S , D/O N SATHEESH BABU Vs. RIJU RAJ, S/O K RAJENDRAN AND ORS
May 25, 2011
PRATHEESH K M Vs. SUBRAMANIAN AND ORS
May 31, 2011
PRAVEEN Vs. DENA BANK
March 10, 2011
PRAVEEN & PRASANNAKUMAR Vs. STATE OF KERALA
February 14, 2011
PRAVEEN VINOD P., S/O. PRABHAKARAN PILLAI Vs. THE REVENUE DIVISIONAL OFFICER,
January 20, 2011
PRAVEENA V KAMATH Vs. STATE OF KERALA
March 29, 2011
PRECELINE GEORGE Vs. STATE OF KERALA
October 24, 2011
PREETHI THOMAS Vs. P A THOMAS
January 21, 2011
PREMA LATHA Vs. MADHUSOODHANAN NAIR
February 1, 2011
PREMAKUMARAN, S/O. RAMAN AND P.R. ROHITH, S/O. PREMAKUMARAN Vs. THE PALAKKAD SERVICE CO-OPERATIVE BANK,
March 4, 2011
PREMSANKAR K G Vs. SUNIL KRISHNAN
September 6, 2011
PRETTY RACHEL KOSHY Vs. STATE GOVERNMENT OF KERALA,
January 17, 2011
PRIJITH K Vs. STATE
January 24, 2011
PRIMA AGRO LTD. Vs. COMMISSIONER OF INCOME TAX, ERNAKULAM
December 12, 2011
PRINCIPAL GENERAL MANAGER Vs. D S JUSTIN RAJ,; SIVAPRASAD P PILLAI,; JEEJA NIRMAL AND STATE OF KERALA
June 17, 2011
PRIYANKA S , D/O K V JAYARAJ Vs. K V JAYARAJ, S/O K M VIJAYAN AND ORS
May 30, 2011
PRIYANKA, D/O SHANMUGHAM Vs. PRADEEPAN, S/O LATE RAMAN
May 31, 2011
PROF. JOHN M. GEORGE Vs. STATE OF KERALA,
January 4, 2011
PROPER CHANNEL Vs. K JAYAKUMAR
April 12, 2011
PROPRIETOR Vs. COMMISSIONER OF CUSTOMS
July 21, 2011
PUDUKKAD SAMAGRA VIKASANA SAMITHY Vs. P RAMANATHAN
January 3, 2011
PUDUR KSHEEROLPADAKA SAHAKARANA SANGAM Vs. INDUSTRIAL TRIBUNAL
February 2, 2011
PULIMANNAM N S S KARAYOGAM Vs. GAYATHRIMEHTA
July 21, 2011
PULIMKUDI SIVAKSHETHRAM Vs. UMMINI AMMUKUTTY
February 16, 2011
PULIYACHERI RAFEEK Vs. STATE OF KERALA
November 17, 2011
PUNJAB NATIONAL BANK Vs. CONSUMER DISPUTES REDRESSAL FORUM
July 29, 2011
PURUSHOTHAMAN Vs. RADHAKRISHNAN
July 22, 2011
PURUSHOTHAMAN Vs. DIVAKARAN
January 14, 2011
PURUSHOTHAMAN Vs. AR SABU
January 21, 2011
PURUSHOTHAMAN Vs. DEPUTY SUPERINTENDENT OF POLICE
March 3, 2011
PURUSHOTHAMAN Vs. KERALA STATE CO OPERATIVE EMPLOYEES PENSION BOARD
June 23, 2011
PURUSHOTHAMAN K Vs. KERALA STATE CO OP EMPLOYEES
September 29, 2011
PURUSHOTHAMAN K N Vs. INSPECTOR THODUPUZHA
October 27, 2011
PURUSHOTHAMAN P Vs. P SAROJINI
October 13, 2011
PURUSHOTHAMAN V M Vs. MAHATMA GANDHI UNIVERSITY
January 27, 2011
PUSHPA Vs. SUPILA
June 24, 2011
PUSHPA SASIDHARAN, W/O SASIDHARAN NAIR Vs. RAJAN, S/O NARAYANAN AND ORS
June 20, 2011
PUSHPANGADAN Vs. FEDERAL BANK LTD
September 23, 2011
PUSHPARAJ M S AND M K SUKUMARAN Vs. GEOLOGIST
June 3, 2011
PUTHIYA PARAMBATH PULLUNDAYIL Vs. VELIKKAKATH JAMEELA
August 2, 2011
PUTHUCODE JUMA ATH COMMITTEE Vs. ABDUL RAHIMAN
August 2, 2011
PUTHUSSERI VALIYAVEETTIL THAMBAYI AMMA Vs. UNION OF INDIA
June 2, 2011
QUALITY CARE INDIA LIMITED Vs. SAGAR HOSPITALS
June 15, 2011
R ANANDAKUMAR Vs. RAVEENDRAN
January 21, 2011
R DIVAKARAN Vs. COMMISSIONER OF POLICE
April 5, 2011
R GOPINATHA KURUP, ANJALI Vs. TRAVANCORE CEMENTS LTD AND ORS
January 4, 2011
R HARIKRISHNAN Vs. K S E BOARD
January 7, 2011
R RADHAKRISHNAN, S/O SUBRAMANIAN Vs. STATE OF KERALA AND M R RAJAN, S/O RAMANKUTTY
May 25, 2011
R RAGHAVAN NADAR Vs. CHELLAMMA K C KAMALAM
June 21, 2011
R RAJAN Vs. GEORGE JOSEPH
February 10, 2011
R RAJESH KUMAR Vs. STATE OF KERALA
May 25, 2011
R RAVIKUMAR, S/O RAJESEKHARAN Vs. UNION OF INDIA, SECRETARY AND ORS
March 21, 2011
R SANTHOSH KUMAR Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT
September 7, 2011
R SUMATHY, RAJU, R SULEKHA Vs. G RAMESAN AND ORS
August 5, 2011
R UDAYABHANU Vs. SUB INSPECTOR OF POLICE
January 4, 2011
R VIJAYALEKSHMY AMMA Vs. JAYASREE RAJENDRAN
June 1, 2011
R VIJAYAN Vs. STATE OF KERALA
November 11, 2011
R VISWAMBARAN NAIR Vs. DIVISIONAL SECURITY COMMISSIONER
February 8, 2011
R. SARATH Vs. STATE OF KERALA, REPRESENTED BY DIRECTOR,
January 18, 2011
R. V. SANTHOSH Vs. STATE OF KERALA
July 1, 2011
R.J. SHAH AND CO. LTD. Vs. KERALA STATE ELECTRICITY BOARD AND THE CHIEF ENGINEER
January 31, 2011
R.K. VISHNU NANDANAN Vs. MAHATMA GANDHI UNIVERSITY AND CONTROLLER OF EXAMINATIONS
January 27, 2011
R.V. BABU, NALINAM Vs. STATE OF KERALA, REP. BY CHIEF SECRETARY AND ORS.
March 8, 2011
RADHA Vs. THANNEERMUKKOM GRAMA PANCHAYATH
July 12, 2011
RADHA BHAI Vs. STATE OF KERALA
July 27, 2011
RADHAKRISHNA MENON K G Vs. STATE OF KERALA
January 21, 2011
RADHAKRISHNAN Vs. K RAMESH
August 5, 2011
RADHAKRISHNAN ALIAS VIJAYAN Vs. STATE OF KERALA AND ORS
May 23, 2011
RADHAKRISHNAN P R Vs. STATE OF KERALA
November 23, 2011
RADHAMANI K Vs. SENIOR DIVISIONAL PERSONAL OFFICER
November 17, 2011
RADHAMANIYAMMA Vs. THE VILLAGE OFFICER AND THE STATE OF KERALA
March 8, 2011
RADHAMANY Vs. CIRCLE INSPECTOR OF POLICE
May 30, 2011
RADHEESH Vs. STATE OF KERALA
February 14, 2011
RAFEEQ S/O ABDUL RAHMAN Vs. SUB INSPECTOR OF POLICE AND STATE OF KERALA
June 2, 2011
RAGESH G R Vs. STATE OF KERALA, SECRETARY AND ORS
April 5, 2011
RAGESH K M Vs. STATE OF KERALA
February 7, 2011
RAGHAVAN Vs. STATE OF KERALA
July 5, 2011
RAHIL P., S/O. SHAHUL HAMEED AND Vs. UNIVERSITY OF CALICUT AND
January 18, 2011
RAHIMA Vs. STATE OF KERALA
April 6, 2011
RAHIMA UMMAL SARA UMMAL Vs. SARASAMMA
March 9, 2011
RAHUL K R Vs. ADDITIONAL DISTRICT MAGISTRATE
February 21, 2011
RAHUL R., S/O. RAJAN Vs. THE REGISTRAR, MAHATMA GANDHI UNIVERSITY AND THE CONTROLLER OF EXAMINATIONS
January 20, 2011
RAJAGIRI RUBBER AND PRODUCE COMPANY LTD Vs. STATE OF KERALA
May 24, 2011
RAJAGOPALA RAO Vs. C K VASUDEVA RAO
June 28, 2011
RAJAJI MATHEW THOMAS Vs. ELECTION COMMISSION OF INDIA
March 21, 2011
RAJALEKSHMI V Vs. JOINT REGISTRAR G OF CO OPERATIVE
January 20, 2011
RAJAN Vs. PADMAVATHY GOPALAN NAIR
September 19, 2011
RAJAN Vs. STATE OF KERALA
July 19, 2011
RAJAN Vs. JOHN
December 8, 2011
RAJAN BABU P T Vs. ANITHA CHANDRA BABU
July 11, 2011
RAJAN M T Vs. ARALAM GRAMA PANCHAYAT
February 24, 2011
RAJAN V P Vs. SASEENDRAN
June 10, 2011
RAJANISREE Vs. C GOPINATH
February 18, 2011
RAJASEGHARA KURUP, S/O. RAMAKRISHNA KURUP Vs. THE SUB INSPECTOR OF POLICE AND THE REVENUE DIVISIONAL OFFICER
January 28, 2011
RAJASEKHARAN NAIR Vs. V RAMAKRISHNAN
July 7, 2011
RAJEESH M R Vs. SUPERINTENDENT OF POLICE CBCID
June 14, 2011
RAJEESHKUMAR K R Vs. STATE OF KERALA
February 14, 2011
RAJEEV Vs. STATE OF KERALA
January 11, 2011
RAJEEV K. MATHEW Vs. THE STATE BANK OF INDIA
January 31, 2011
RAJEEV KUMAR Vs. S V NISHA
March 16, 2011
RAJEEV V , S/O VIJAYAN Vs. COMMISSIONER OF POLICE AND ORS
May 10, 2011
RAJEEV, S/O K KRISHNAN, VENODR Vs. FOOD INSEPCTOR, MOBILE VIGILANCE AND STATE OF KERALA
May 30, 2011
RAJEEVAN Vs. SUPERINTENDENT OF POLICE COCHIN
February 18, 2011
RAJEEVAN Vs. DISTRICT POLICE CHIEF
July 11, 2011
RAJENDRAN Vs. STATE OF KERALA
February 16, 2011
RAJENDRAN NAIR Vs. GOPALAKRISHNAN NAIR
February 1, 2011
RAJENDRAN S/O LATE GOPI Vs. SANTHA @ SANTHAMMA W/O LATE GOPI
June 2, 2011
RAJESH GEORGE, S/O GEORGE Vs. STATE OF KERALA
May 24, 2011
RAJESH P.R. Vs. THE DISTRICT SUPPLY OFFICER
March 7, 2011
RAJESH S Vs. SUPERINTENDENT OF POLICE
December 16, 2011
RAJESH S S, DRIVER AND ORS Vs. KRISHNAN KUTTY, DRIVER AND ORS
May 10, 2011
RAJESWARAN S/O. PARANTHAN KESAVAN Vs. DISTRICT COLLECTOR AND ORS.
January 28, 2011
RAJI ABRAHAM Vs. STATE OF KERALA
May 25, 2011
RAJI MON C D HOUSE Vs. VALSA NO A
June 24, 2011
RAJILA T R Vs. STATE OF KERALA
January 5, 2011
RAJIV GANDHI PADDY PROCURING PROCESSING Vs. AGRICULTURE PRODUCTION COMMISSIONER,
March 4, 2011
RAJU Vs. DEPUTY DIRECTOR OF EDUCATION,
January 18, 2011
RAJU Vs. STATE OF KERALA AND ORS
January 20, 2011
RAJU Vs. DEEPTHY
April 1, 2011
RAJU Vs. DEVI KRISHNAN
February 16, 2011
RAJU BHASKASRAN Vs. PROPRIETOR MS HABITAT TECHNOLOGY
March 7, 2011
RAJU C RAPHAEL Vs. REGENCY CLUB
February 25, 2011
RAJU JOSEPH Vs. SHINE M S
April 26, 2011
RAMACHANDRAN Vs. REVENUE DIVISIONAL OFFICER
September 30, 2011
RAMACHANDRAN Vs. K RADHAKRISHNAN
July 25, 2011
RAMACHANDRAN Vs. STATE OF KERALA
February 16, 2011
RAMACHANDRAN Vs. DISTRICT COLLECTOR
December 6, 2011
RAMACHANDRAN NAIR Vs. ASST DEVASWOM COMMISSIONER
December 21, 2011
RAMACHANDRAN PILLAI Vs. REGIONAL TRANSPORT OFFICER AND STATE BANK OF INDIA
January 31, 2011
RAMACHANDRAN PILLAI Vs. NAZEER
June 29, 2011
RAMACHANDRAN PILLAI A Vs. BHARATHIYAMMA D
January 12, 2011
RAMADAS M P Vs. STATE OF KERALA
March 23, 2011
RAMADAS N , S/O LATE MADHAVAN AND DHAMAYANTHI, W/O LATE MADHAVAN Vs. STATE OF KERALA,; SUB INSPECTOR OF POLICE AND SUMA K P , D/O PRABHAKARAN
May 24, 2011
RAMAKKE Vs. GOPI
May 30, 2011
RAMAKRISHNA PILLAI Vs. DIRECTOR GENERAL OF POLICE
June 10, 2011
RAMAKRISHNAN Vs. STATE OF KERALA
January 14, 2011
RAMAKRISHNAN Vs. SATHYANARAYANA MOOSAD AND STATE OF KERALA
May 24, 2011
RAMAN GOPI Vs. KUNJU RAMAN UTHAMAN
September 1, 2011
RAMCHANDRA REDDYAR Vs. TEXO INTERNATIONAL
April 12, 2011
RAMDAS S/O ACHUTHA MENON Vs. A ANJANAYELU S/O A RAMAPPA
July 14, 2011
RAMEES IBN REFEEQUE Vs. STATE OF KERALA
January 4, 2011
RAMEEZ P M AND ORS Vs. SUPERINTENDENT OF POLICE AND ORS
June 20, 2011
RAMESAN, S/O KANNA AND ORS Vs. STATE OF KERALA REPRESENTED BY SHO
April 11, 2011
RAMESH Vs. STATE OF KERALA
March 9, 2011
RAMESH KUMAR Vs. KRISHNA PRASAD
June 1, 2011
RAMESH KUMAR T K Vs. DIRECTOR OF TECHNICAL EDUCATION
March 30, 2011
RAMKRISHNAN Vs. VELUNNI
March 30, 2011
RAMLA PACKERKUTTY Vs. SECRETARY REGIONAL TRANSPORT
February 8, 2011
RANJITH Vs. KANNUR UNIVERSITY
December 22, 2011
RARICHAN GEORGE Vs. CHIEF WELFARE FUND INSPECTOR
March 25, 2011
RASHEED Vs. KHALID HAJI
June 30, 2011
RASHEED Vs. MUTHOOT LEASING AND FINANCE LTD
July 14, 2011
RASHEED Vs. STATE OF KERALA
January 13, 2011
RASHEED S.A.P. AND LEESHMA PRABKAR S. Vs. THE REGISTRAR, KANNUR UNIVERSITY AND THE CONTROLLER OF EXAMINATIONS
March 8, 2011
RASHEEDA Vs. NAZEER
May 24, 2011
RASHEEDA BEEVI Vs. RAGHAVAN BINDHIJI
July 21, 2011
RASHID Vs. A T ASHRAF
February 8, 2011
RASHID Vs. STATE OF KERALA
March 14, 2011
RASILY Vs. SEEMA KHAISE
October 3, 2011
RASMIDEVI R Vs. BALAMURUGAN
July 14, 2011
RASOJA HARIDAS Vs. BALACHANDRAN K V
July 22, 2011
RATHI P , W/O UDAYAKUMAR K Vs. STATE OF KERALA AND ORS
July 11, 2011
RATNAKARAN Vs. SPECIAL TAHSILDAR
March 10, 2011
RAVEENDRAN Vs. RAJAN
July 19, 2011
RAVEENDRAN PILLAI G Vs. VICE CONSUL CONSULATE GENERAL OF INDIA
August 12, 2011
RAVEENDRANATH P Vs. STATE OF KERALA
November 9, 2011
RAVI Vs. STATE OF KERALA
July 12, 2011
RAVI CHANDRAN K K Vs. A R PHILIP
January 21, 2011
RAZIYA ANDIYATH Vs. SUPERINTENDENT OF POLICE
January 7, 2011
RECKIT BENCKISER INDIA LTD Vs. STATE OF KERALA
March 24, 2011
REENA VARGHESE Vs. DEVASSY
January 7, 2011
REENA WILLIAMS Vs. DISTRICT COLLECTOR
February 24, 2011
REETA GEORGE, W/O K T GEORGE Vs. STATE OF KERALA AND ORS
June 28, 2011
REETHAMMA @ KUNJUMOL W/O CHACKO Vs. SASI S/O NARAYANAN PAZHOOR HOUSE
July 25, 2011
REGHUNATH K. M Vs. INSPECTOR GENERAL OF POLICE
April 12, 2011
REGHUNATHAN Vs. STATE OF KERALA
July 13, 2011
REGI JOSE Vs. MUNICIPAL CHAIRPERSON
March 7, 2011
REGIN VINNY Vs. REGISTRAR OF BIRTHS AND DEATHS
January 21, 2011
REGIONAL DIRECTOR Vs. BHARATIYA VIDYA BHAVAN SCHOOL
February 8, 2011
REGIONAL DIRECTOR Vs. BISHOP MOORE VIDYAPITH
September 22, 2011
REGIONAL DIRECTOR E S I Vs. MIRF LTD
November 19, 2011
REGIONAL MANAGER Vs. GENERAL SECRETARY
September 7, 2011
REGISTRAR OF BIRTHS AND DEATHS Vs. THOMAS JACOB
June 28, 2011
REHIMA BEEVI Vs. D RAJAN
July 19, 2011
REJI MATHEW Vs. MATHEW KORAH
July 4, 2011
REKHA C P Vs. KERALA ADVOCATES WELFARE FUND TRUSTEE COMMITTEE
October 18, 2011
RELIANCE SECURITY AGENCY Vs. UNION OF INDIA
December 23, 2011
REMA AMBAN Vs. STATE OF KERALA
February 25, 2011
REMYA Vs. VASUDEVAN P P
June 2, 2011
RENJILAL Vs. STATE OF KERALA
June 30, 2011
RENJITH E.P, ETTUNGAPPADY HOUSE AND PURUSHOTHAMAN E.P Vs. THE KERALA STATE ELECTRICITY BOARD AND THE CHIEF ENGINEER (HRM)
March 11, 2011
RENJITH MON K R Vs. P J MARY
March 30, 2011
RENUKA B. MENON, (MINOR) Vs. THE CONVENOR, PROGRAMME COMMITTEE AND ORS.
January 19, 2011
RESHMA BAI Vs. ANOOP
January 7, 2011
RESHMA KASIM Vs. STATE OF KERALA
February 8, 2011
RESHMA VIJAYAN Vs. SUB INSPECTOR OF POLICE AND ORS
April 29, 2011
RETNAMMA Vs. MEHABOOB
October 27, 2011
REV FATHER JOSEPH MUNDASSERY Vs. MICHAEL
November 9, 2011
RIJU VIJAYAN, S/O VIJAYAN Vs. NIKHILA P SOMAN, W/O RINKU VIJAYAN AND; STATE OF KERALA
June 21, 2011
RINCY PRASAD, D/O PRASAD Vs. SATHEESH KUMAR, S/O SUKUMARAN
August 5, 2011
RIYAS Vs. STATE OF KERALA
February 24, 2011
ROBIN ABRAHAM Vs. KUMALY GRAMA PANCHAYATH
January 21, 2011
ROHINI V NAIR Vs. INSPECTOR GENERAL OF POLICE AND ORS
June 2, 2011
ROMA MATHEW Vs. STATE OF KERALA; SECRETARY TO GOVERNMENT AND DIRECTOR OF MEDICAL EDUCATION
March 21, 2011
ROOBI AUGUSTINE Vs. ROY AUGUSTINE
March 7, 2011
ROOBI AUGUSTINE Vs. ROY AUGUSTINE
April 4, 2011
ROSAMMA MATHEW Vs. SUB INSPECTOR OF POLICE
March 28, 2011
ROSAMMA P D , U P S A, ST MARYS U P SCHOOL Vs. STATE OF KERALA AND ORS
March 23, 2011
ROSAMMA VARGHESE Vs. SUPERINTENDENT OF POLICE AND ORS
August 3, 2011
ROSE MARIA SEBASTIAN Vs. CIRCLE INSPECTOR OF POLICE
March 7, 2011
ROSHAN KYNADI Vs. SEBY ALAPATT
August 29, 2011
ROY ABRAHAM Vs. STATE OF KERALA
May 26, 2011
ROY ANTONY Vs. THE DISTRICT COLLECTOR,
January 5, 2011
ROY K A Vs. STATE OF KERALA
November 25, 2011
RUGMINI Vs. KUTTAPPAN
July 1, 2011
RUHAILA BEEVI Vs. SUVARNA SATYAN
February 2, 2011
S A SANTHARATHNAMMA, D/O NARAYANI Vs. SUB INSPECTOR OF POLICE, PARIYARAM AND ORS
March 29, 2011
S ABDUL SALAM Vs. UNION OF INDIA
July 20, 2011
S AND S ENTERPRISES Vs. V VASANTHAN
September 20, 2011
S ANIL KUMAR Vs. STATE OF KERALA
June 28, 2011
S D PHARMACY Vs. N SARASWATHY
February 2, 2011
S DURAIRAJ Vs. COMMERCIAL TAX INSPECTOR
August 3, 2011
S GOPAKUMAR Vs. S SREEKUMAR K
June 2, 2011
S INDUMATHY THANKACHI Vs. STATE OF KERALA
January 27, 2011
S K JOY Vs. K G JAYAN
January 21, 2011
S K PREMARAJ Vs. SHEBBA SUKUMARAN
January 25, 2011
S M SALIM S/O SHAHUL HAMEED Vs. KAMALUDEEN S/O SHAMSUDEEN
March 29, 2011
S MANILAL PANICKER Vs. TITTO ABRAHAM
November 9, 2011
S MATHESWARAN Vs. STATE OF KERALA
January 21, 2011
S MOHAMMED KABEER Vs. STATE OF KERALA
January 20, 2011
S MUMMOORTHY, NO I, RAILWAY QUARTERS Vs. STATE OF KERALA AND ORS
July 6, 2011
S N AIYAR ALIAS SUBRAMANYAM NARASINHA AIYAR Vs. PAREED PILLY T D ALIAS PAREED PILLAI
July 8, 2011
S N TRUST Vs. UNNIKRISHNAN
January 6, 2011
S R CHANDRASEKHARAN Vs. S BRAHMANAND
June 15, 2011
S R RAJESH S/O RAJENDRAN Vs. K KOMALAKUMAR AND STATE OF KERALA
January 21, 2011
S RAJAMMA Vs. KERALA STATE ROAD TRANSPORT AND NATARAJAN
May 31, 2011
S RAMACHANDRAN PILLAI Vs. MUTHOOT LEASING AND FINANCE LTD
July 1, 2011
S RATHEENDRAN Vs. DEPUTY GENERAL MANAGER
April 5, 2011
S S DISTRIBUTORS Vs. SUPERINTENDENT OF POLICE
March 22, 2011
S SAJI Vs. STATE OF KERALA
January 27, 2011
S SANTHOSH KUMAR Vs. UNION BANK OF INDIA
February 16, 2011
S SANTHOSH KUMAR Vs. REGIONAL TRANSPORT AUTHORITY
January 4, 2011
S SASEENDRAN PILLAI Vs. CIRCLE INSPECTOR OF POLICE
February 1, 2011
S SHAJAHAN Vs. STATE OF KERALA
March 4, 2011
S SREEVALLABHAN Vs. HARINARAYANAN
August 4, 2011
S THANKAMONY AMMA Vs. STATE OF KERALA, SUB INSPECTOR OF POLICE AND VIJAYAKUMARAN NAIR
March 14, 2011
S V SHIBU, S/O SATHYARAJ AND ORS Vs. STATE OF KERALA AND ORS
January 25, 2011
S VADIVEL Vs. STATE OF KERALA
July 14, 2011
S. AMBIKA Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 24, 2011
S. RAJEEV Vs. STATE OF KERALA
March 1, 2011
S.V.P. POOKOYA, Vs. LAKSHADWEEP STAE WAKF BOARD,
January 31, 2011
SABEEDA BEEVI Vs. NAZEEMA THAHA
January 19, 2011
SABEER M Vs. STATE OF KERALA
July 6, 2011
SABIRA AREKATTU Vs. V ABDUL RASHEED
July 8, 2011
SABIRA P T Vs. STATE OF KERALA
February 2, 2011
SABU Vs. STATE OF KERALA
April 5, 2011
SABU. T.V., PART-TIME SWEEPER Vs. SREE SANAKARACHARYA UNIVERSITY,
March 31, 2011
SACHIDANANDAN Vs. STATE OF KERALA
March 16, 2011
SACHIDANANDAN K K Vs. DISTRICT COLLECTOR
March 16, 2011
SADASIVAN Vs. CIRCLE INSPECTOR OF POLICE
March 3, 2011
SADIQ AMEEN, FUAD HARIS Vs. STATE OF KERALA, VIJITH VIJAY
January 25, 2011
SADIYA UMMAR, D/O. UMMAR Vs. CONTROLLER OF EXAMINATIONS AND
January 19, 2011
SAFAR Vs. STATE OF KERALA
May 25, 2011
SAFEER Vs. SUPERINRTENDENT OF POLICE RURAL
February 24, 2011
SAFEER P A Vs. STATE OF KERALA
March 3, 2011
SAFIYA W/O ABDUL RAHMAN Vs. SUB INSPECTOR OF POLICE AND ORS
May 30, 2011
SAHADEVAN Vs. N. M. RASHEED
August 3, 2011
SAHADEVAN Vs. STATE OF KERALA
June 1, 2011
SAHIL Vs. AUTHORISED OFFICER AND CHIEF MANAGER, INDIAN BANK, ASSET RECOVERY MANAGMENT BRANCH II
December 8, 2011
SAHIRA BASHEER Vs. INDIAN OIL CORPORATION LTD
September 7, 2011
SAHYA FINANCE AND CHITS P LTD Vs. M D SIMON
January 31, 2011
SAID MOHAMMED K Vs. STATE OF KERALA
January 18, 2011
SAIFUDEEN Vs. BIJU RAMESH
March 17, 2011
SAIFUDHEEN, S/O AHAMMED KUTTY Vs. STATE OF KERALA
January 4, 2011
SAIFUDHIN @ TONY Vs. STATE
December 14, 2011
SAINA SAJI Vs. SUB INSPECTOR OF POLICE
February 2, 2011
SAINABA P D/O MUHAMMED HAJI Vs. SUB REGISTRAR
January 4, 2011
SAINUDEEN; YOUSAF ALI Vs. STATE OF KERALA
April 26, 2011
SAINUDHEEN Vs. THE SECRETARY, R.T.A.
February 28, 2011
SAJEER K Vs. HINDUSTAN PETROLEUM CORPORATION LTD
May 24, 2011
SAJEESH BABU K. Vs. N. K. SANTHOSH
April 6, 2011
SAJEEV KUMAR K Vs. STATE OF KERALA AND ORS
March 24, 2011
SAJEEV MATHEW Vs. SECRETARY MINISTRY OF HOME AFFAIRS
March 8, 2011
SAJEEVAN M Vs. STATE OF KERALA
April 29, 2011
SAJI Vs. STATE OF KERALA AND ORS
March 24, 2011
SAJI KURIACHAN Vs. DISTRICT COLLECTOR EMAKULAM
January 10, 2011
SAJI T N Vs. BAISE ABRAHAM
February 3, 2011
SAJIL M S Vs. STATE OF KERALA
May 25, 2011
SAJITH Vs. STATE OF KERALA
August 11, 2011
SAJITH N S Vs. ADDITIONAL DIRECTOR GENERAL
May 30, 2011
SAJITHA Vs. STATE OF KERALA
September 23, 2011
SAJITHA B Vs. STATE OF KERALA
April 12, 2011
SAJU ANTONY Vs. SUB INSPECTOR OF POLICE
January 4, 2011
SAJU P PAUL Vs. NATIONAL INSURANCE CO LTD
March 23, 2011
SAKEER Vs. MUHAMMED PALLIYALIL KUNHIMOHAMMED
August 26, 2011
SAKTHI CERAMICS Vs. SUPREME CERAMICS
August 17, 2011
SAKTHIKUMAR B Vs. STATE OF KERALA
January 4, 2011
SALI JOHN W/O JOHN THOMAS Vs. CITY POLICE COMMISSIONER AND ORS
May 31, 2011
SALIAMMA Vs. SUPERINTENDENT OF POLICE RURAL
June 17, 2011
SALIM PUSHPANATH Vs. R.RAMALINGAIER, BROADWAY
October 14, 2011
SALIM T H AGED 50 YEARS Vs. STATE OF KERALA
July 5, 2011
SALIYAL BEEVI Vs. STATE OF KERALA
September 30, 2011
SAMEENA Vs. CHIEF CONSERVATOR OF FORESTS
July 28, 2011
SAMEER A Vs. STATE
January 3, 2011
SAMEER K T , P SHAHUL HAMEED, BEEFATHU K T AND SAMEEHA K T , D/O SHAHUL HAMEED Vs. NASEEHA P V AND STATE OF KERALA
May 30, 2011
SAMI Vs. STATE OF KERALA
July 22, 2011
SAMPANNA KURIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 20, 2011
SAMUEL KUTTY Vs. STATE OF KERALA
May 24, 2011
SAMUEL T Vs. ELSYKUTTY PHILIP
October 24, 2011
SANAL V. SHAJU Vs. THE DIRECTOR OF PUBLIC INSTRUCTIONS,
January 18, 2011
SANATHANA DHARMA BOARD OF TRUSTEES Vs. V K SASEENDRANATHA KURUP
July 15, 2011
SANDEEP R Vs. UNIVERSITY OF CALICUT
November 14, 2011
SANIL DEVASSIKUTTY Vs. SUPERINTENDENT OF POLICE
January 20, 2011
SANJAYAN Vs. STATE OF KERALA
March 25, 2011
SANKARANARAYANAN A V Vs. SINDHU SANKAR
July 8, 2011
SANKUNNY K N Vs. UNION OF INDIA
August 23, 2011
SANSE LABORATORIES P LTD Vs. ALFRED BERG
November 16, 2011
SANTHA Vs. GOVERNMENT OF KERALA
January 6, 2011
SANTHA KUMARI Vs. RAJA
March 21, 2011
SANTHA PAULOSE Vs. DISTRICT COLLECTOR
March 16, 2011
SANTHAKUMARI V K Vs. SARI K G
August 2, 2011
SANTHAKUNJAN Vs. KERALA AGRICULTURAL UNIVERSITY
May 25, 2011
SANTHAMMA Vs. JOHN
August 5, 2011
SANTHI C Vs. MARY SHERLY
June 30, 2011
SANTHOSH KUMAR Vs. V PRIJI
January 21, 2011
SANTHOSH KUMAR T Vs. UNION OF INDIA
August 24, 2011
SANTHOSH N K Vs. BHARAT PETROLEUM CORPORATION LTD
March 16, 2011
SAPNA MARIA GOMEZ Vs. UNIVERSITY OF KERALA
July 21, 2011
SAPNA SUJITH, PRATHEEKSHA Vs. THE SECRETARY, REGIONAL TRANSPORT
January 19, 2011
SARACHANDRAN NAIR Vs. CIRCLE INSPECTOR OF POLICE
July 22, 2011
SARADAMMA Vs. STATE OF KERALA
March 10, 2011
SARAMMA PONNACHAN Vs. STATE OF KERALA
February 24, 2011
SARAMMA SHYJU Vs. SHYJU VARGHEES
June 28, 2011
SARANYA M. Vs. CALICUT UNIVERSITY AND ORS.
February 9, 2011
SARASAMMA SANTHAKUMARI AMMA Vs. STATE OF KERALA
April 1, 2011
SARASWATHI V H S A (HINDI) Vs. DEPUTY DIRECTOR OF EDUCATION, DIRECTOR OF PUBLIC INSTRUCTIONS
March 18, 2011
SARASWATHY AMMA, W/O SUNDERASAN PILLAI AND ORS Vs. SECRETARY,; VELIMON SERVICE CO-OPERATIVE BANK AND JOINT REGISTRAR OF CO-OPERATIVE
August 1, 2011
SARATH RAJ Vs. STATE OF KERALA
March 28, 2011
SAREEJ Vs. STATE OF KERALA
January 11, 2011
SARMILA Vs. CIRCLE INSPECTOR OF POLICE
January 20, 2011
SAROJINI Vs. STATE OF KERALA
October 10, 2011
SAROJINI AMMA Vs. P VASUDEVAN ACHARY
May 25, 2011
SARUN KUMAR C K Vs. STATE OF KERALA
February 17, 2011
SASANKAN C Vs. STATE OF KERALA
February 2, 2011
SASEENDRAN K K Vs. P N VIJAYAKUMARI
February 24, 2011
SASHANGAN Vs. SUPERINTENDENT OF POLICE AND ORS
August 8, 2011
SASHI M Vs. KANNUR UNIVERSITY
January 4, 2011
SASHI M Vs. DIRECTOR
March 21, 2011
SASI Vs. MURUKAN ACHARI
January 4, 2011
SASI PILLAI @ E. S. SASIDHARAN NAIR Vs. STATE OF KERALA
January 27, 2011
SASIKALA Vs. REVENUE DIVISIONAL OFFICER
February 14, 2011
SASIKUMAR Vs. STATE OF KERALA
August 4, 2011
SASIKUMAR Vs. STATE OF KERALA
February 28, 2011
SASIKUMAR Vs. RAJAN, S/O PRABHAKAR AND STATE OF KERALA
May 23, 2011
SASIKUMAR Vs. EXCISE INSPECTOR AND STATE OF KERALA
April 29, 2011
SASIKUMAR AND SUSEELA, W/O T V SASIKUMAR Vs. C K KUTIAMMA, W/O LATE APPAVU PILLAI,
May 23, 2011
SASIKUMAR K.K Vs. THE SECRETARY
January 12, 2011
SATHAR E M Vs. INCOME TAX OFFICER
March 9, 2011
SATHAR, S/O WAHID Vs. STATE OF KERALA, REP BY PUBLIC
May 24, 2011
SATHEESAN Vs. KUTTAPPAN
July 1, 2011
SATHEESH Vs. PARUR MUNICIPALITY
December 3, 2011
SATHEESH KUMAR E Vs. MALABAR DEVASWAM BOARD
November 18, 2011
SATHEESH KUMAR E Vs. MALABAR DEVASWAM BOARD
October 24, 2011
SATHEESH KUMAR T Vs. JOINT REGIONAL TRANSPORT OFFICER TVM
December 13, 2011
SATHYADASAN Vs. SUDEEPKUMAR
January 21, 2011
SATHYADASAN Vs. SUDEEPKUMAR
February 21, 2011
SATHYAN Vs. STATE OF KERALA
November 11, 2011
SATHYAVATHI K N Vs. SAROJINI
August 24, 2011
SAURABH JAIN Vs. STATE OF KERALA
April 6, 2011
SAWZAN M.A. Vs. STATE OF KERALA,
January 4, 2011
SAYED HASHIM TANGAL Vs. THE VILLAGE OFFICER
January 19, 2011
SEBASTIAN Vs. CHANDRIKA
February 8, 2011
SEBASTIAN JOSEPH Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION
March 16, 2011
SECRETARY Vs. SPECIAL TAHSILDAR (LA) AND ORS
March 14, 2011
SECRETARY Vs. KERALA STATE
February 16, 2011
SECRETARY KANNAMANGALAM WEST Vs. CHIEF EXECUTIVE OFFICER
March 11, 2011
SECRETARY MULLASSERY GRAMA Vs. KISHORE
July 18, 2011
SECRETARY TO GOVERNMENT AND ORS Vs. K G RADHAKRISHNAN NAIR
March 9, 2011
SECRETARY TRICHUR WHOLESALE Vs. ELSY
August 1, 2011
SECRETARY,THATTAMALA JAMA ATH AND ORS Vs. ISSUDEEN @ ISSUDEEN KAVIL SHAKAFFI AND ORS
July 18, 2011
SECURITY AGENCIES ASSOCIATION Vs. UNION OF INDIA
December 23, 2011
SEENATH Vs. T JOYSON
November 17, 2011
SEETHAL K.R. Vs. STATE OF KERALA AND ORS.
January 18, 2011
SEETHAMMA L Vs. PAILY
July 1, 2011
SEETHAMMA PANICKATHIL, D/O DEVAKI AND; SHANAVAS PANICKER S , S/O SASIDHARAN Vs. DIRECTOR GENERAL OF POLICE (LAW AND ORDER) AND ORS
April 6, 2011
SELMA RAJESH Vs. THE REGIONAL TRANSPORT AUTHORITY AND THE SECRETARY, REGIONAL TRANSPORT
January 4, 2011
SELVAKUMAR VINAYAKA Vs. REGIONAL TRANSPORT AUTHORITY AND SECRETARY
February 21, 2011
SELVARAJAN N Vs. PURAVANKARA PROJECTS LIMITED
July 19, 2011
SESHASAYEE PAPER AND BOARDS LTD Vs. STATE OF KERALA
June 9, 2011
SHABEER K M Vs. STATE OF KERALA AND
June 6, 2011
SHABNA, W/O SIDHIQUE Vs. STATE OF KERALA, IBRAHIM, S/O MUHAMMED, ANSAR, S/O MUHAMMAD AND SALAM, S/O MUHAMMAD
May 23, 2011
SHAFEER K H Vs. DIRECTOR GENERAL OF POLICE
July 5, 2011
SHAFI KAYALMADATHIL, S/O FATHIMAKUTTY Vs. REVENUE DIVISIONAL OFFICER AND ORS
January 5, 2011
SHAHABUDEEN Vs. ARASAL PAKKARATH
February 24, 2011
SHAHUL HAMEED Vs. NABEESA BEEVI
March 4, 2011
SHAHUL HAMEED M P Vs. PRITHVEE RAJ
March 14, 2011
SHAHUL HAMEED M P Vs. STATE OF KERALA
April 11, 2011
SHAILA E J Vs. KERALA PUBLIC SERVICE COMMISSION
November 25, 2011
SHAILA E. J. Vs. KERALA PUBLIC SERVICE COMMISSION
January 3, 2011
SHAJAHAN ALIAS SHAJI Vs. STATE OF KERALA
July 19, 2011
SHAJAHAN S Vs. KERALA PUBLIC SERVICE COMMISSION
October 21, 2011
SHAJEER Vs. SHAMLA
January 20, 2011
SHAJI E Vs. STATE OF KERALA
June 21, 2011
SHAJI JOSEPH S/O NARIKUZHIYIL HOUSE Vs. STATION HOUSE OFFICER
June 22, 2011
SHAJI K JOSEPH Vs. VISWANATH
July 18, 2011
SHAJI LUKOSE Vs. STATE OF KERALA, DIRECTOR GENERAL OF POLICE, INSPECTOR GENERAL OF POLICE AND DEPUTY INSPECTOR GENERAL OF POLICE
May 31, 2011
SHAJI MANI Vs. COMMISSIONER OF LAND REVENUE
February 16, 2011
SHAJI MATHEW Vs. S I OF POLICE
June 3, 2011
SHAJI N M @ SHAJAHAN Vs. STATE OF KERALA
April 26, 2011
SHAJI S/O MANIYAN, ANED ORS Vs. STATE OF KERALA
June 6, 2011
SHAJI SOMAN Vs. STATE OF KERALA
March 3, 2011
SHAJI THOMAS Vs. THE SUPERINTENDING ENGINEER,
January 5, 2011
SHAJI, S/O SIVANADHAN Vs. DISTRICT SUPERINTENDENT OF POLICE AND ORS
April 8, 2011
SHAJU P Vs. STATE OF KERALA
January 6, 2011
SHAJUDEEN E.A. Vs. THE COMMERCIAL TAX OFFICER,
March 10, 2011
SHAM OON SAHIB Vs. STATE OF KERALA
February 16, 2011
SHAMEER Vs. STATE OF KERALA
June 30, 2011
SHAMEER E. AND Vs. COCHIN UNIVERSITY OF SCIENCE AND
January 4, 2011
SHAMEER P.A. Vs. STATE OF KERALA, REP. BY THE SECRETARY,
February 3, 2011
SHAMILA P IQBAL Vs. ANES P IQBAL
August 18, 2011
SHAMINSHA S , S/O LATE SHIHABUDHEEN AND ZINEETH, W/O LATE SHIHABUDHEEN Vs. STATE OF KERALA AND LIBUS P BAVA, D/O P H BAVA
April 29, 2011
SHAMSU H K, S/O C H IBRAHIM, UMMER C K, S/O KRISHNAN AND RAMSHEED A K, S/O HAMEED A K Vs. STATE OF KERALA
September 16, 2011
SHAMSUDDIN Vs. SUPERINTENDENT OF POLICE
March 15, 2011
SHAMSUDHEEN S/O HANEEFA Vs. MUMTAZ M M
May 10, 2011
SHANAVAS Vs. KERALA STATE
May 23, 2011
SHANAVAS S/O DAVID Vs. DEPUTY SUPERINTENDENT OF POLICE AND ORS
May 30, 2011
SHANAVAS, S/O IBRAHIM Vs. STATE OF KERALA
May 31, 2011
SHANIL S Vs. SOMAKUMARI; REEJA SABU; BABURAJ; E SHANAVAS KHAN
July 19, 2011
SHANITHA Vs. SUPERINTENDENT OF POLICE
June 15, 2011
SHANKARA RAI Vs. THIMMANNA RAI
August 17, 2011
SHANMUGHA DAS Vs. STATE OF KERALA
March 4, 2011
SHARAFUDEEN KUNJU S Vs. MANOHARAN PILLAI
February 3, 2011
SHAREEF Vs. C A ASHRAF
June 16, 2011
SHAREEF Vs. STATION HOUSE OFFICER
June 1, 2011
SHARSHAD KHAN K K Vs. UNION OF INDIA
June 22, 2011
SHASIKALA Vs. SPECIAL TAHSILDAR
February 8, 2011
SHASTHA ENTERPRISES Vs. OLAM INTERNATIONAL LTD
September 27, 2011
SHEBEER S/O ABUTTY Vs. STATE OF KERALA
June 2, 2011
SHEEBA Vs. FEDERAL BANK
January 24, 2011
SHEEBA PULIKKAL Vs. SHOUKATH ALI
October 21, 2011
SHEEBA S., D/O. SUNDARAN C. Vs. THE UNIVERSITY OF CALICUT AND THE CONTROLLER OF EXAMINATIONS
January 18, 2011
SHEEBA, D/O JOSE Vs. JOJAN ABRAHAM, S/O ABRAHAM AND STATE OF KERALA
June 23, 2011
SHEEJA VIJAYAKUMAR Vs. DISTRICT SUPPLY OFFICER AND TALUK SUPPLY OFFICER
January 19, 2011
SHEEJA W/O. RANJITH Vs. TAHSILDAR,
January 31, 2011
SHEELA S Vs. STATE OF KERALA
July 14, 2011
SHEENA K , W/O SURESH BABU Vs. STATE OF KERALA, DIRECTOR OF HIGHER SECONDARY AND KERALA PUBLIC SERVICE COMMISSION
March 18, 2011
SHERLY Vs. SUKUMARI AMMA
March 11, 2011
SHERLY IDIKULA Vs. UNION OF INDIA
November 10, 2011
SHIBI M V Vs. STATE OF KERALA
January 5, 2011
SHIBU @ ABUBAKER SIDIQ AND ORS Vs. STATE OF KERALA AND ORS
June 22, 2011
SHIBU MATHEW Vs. STATE OF KERALA
February 16, 2011
SHIHABU Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
March 4, 2011
SHIHABUDEEN Vs. DISTRICT SUPPLY OFFICER
July 22, 2011
SHIHABUDHEEN Vs. REGIONAL TRANSPORT AUTHORITY
March 8, 2011
SHIJIMON. K. S.,TRADESMAN (TURNER) Vs. THE DIRECTOR OF TECHNICAL EDUCATION,
March 23, 2011
SHIJUMON Vs. GEORGE ABRAHAM
November 10, 2011
SHINOS KUMAR T T Vs. STATE OF KERALA
March 29, 2011
SHINY ANTONY A Vs. STATE OF KERALA
May 25, 2011
SHIRAS Vs. STATE OF KERALA
January 21, 2011
SHIVAPRASAD Vs. STATE OF KERALA
February 9, 2011
SHIYAS Vs. REGIONAL TRANSPORT OFFICER
February 21, 2011
SHOBHA Vs. STATE OF KERALA
February 9, 2011
SHOOJA N Vs. HOUSING DEVELOPMENT FINANCE
February 8, 2011
SHOUKATHALI Vs. STATE OF KERALA
January 24, 2011
SHRIMAD RAGHAVENDRAN THIRTHA SWAMI SANYASI Vs. SHRIMAD SUDHEENDRA THEERTHA SWAMI
December 1, 2011
SHRIRAM TRANSPORT FINANCE CO LTD Vs. BABU
April 11, 2011
SHRIRAM TRANSPORT FINANCE CO LTD Vs. HARI AND; STATE OF KERALA
May 24, 2011
SHYAMALA SATYAPALAN Vs. STATE OF KERALA
June 29, 2011
SHYBU MATHEW Vs. STATE OF KERALA
December 2, 2011
SHYJU Vs. THE STATE OF KERALA
March 8, 2011
SHYMOL A C Vs. KOTTUVALLY GRAMA PANCHAYAT
January 24, 2011
SHYSIMOL V Vs. CHIEF SECRETARY GOVERNMENT OF KERALA
May 26, 2011
SIBI S/O NILSON Vs. STATE OF KERALA
April 11, 2011
SIDDIQUE Vs. REGIONAL TRANSPORT AUTHORITY
January 4, 2011
SIDDIQUE K K AND UMMAYYA KUTTY Vs. SUBHAIRAT, D/O MARAKKARKUTTY AND ORS
May 3, 2011
SIDHIYK Vs. ABDUL AZEEZ
April 8, 2011
SIGNAL COMMUNICATIONS AND MKTG P LTD Vs. REGISTRAR OF COMPANIES
March 23, 2011
SIJI MARTIN Vs. STATE OF KERALA
January 6, 2011
SIJO Vs. STATE OF KERALA
April 7, 2011
SIJO ANTONY, S/O K J ANTONY Vs. TAHSILDAR, CIRCLE INSPECTOR OF POLICE AND ORS
June 20, 2011
SIJU JAMES Vs. SEEMA ANTONY
January 25, 2011
SIKKANDER ALI KHAN PAREETH Vs. SUB INSPECTOR OF POLICE
August 9, 2011
SINDHU Vs. STATE OF KERALA
March 28, 2011
SINDHU Vs. VRINDA RADHAKRISHNA
November 9, 2011
SINDHU AJAYAN Vs. DAMODARAN PILLAI
March 9, 2011
SINDHU M V Vs. STATE OF KERALA
June 16, 2011
SINITH M S , S/O SIDHARTHAN M G Vs. STATE OF KERALA AND ORS
March 23, 2011
SINY SAM W/O. TITUS GEORGE, Vs. STATE OF KERALA AND ORS.
January 4, 2011
SITHARA Vs. HARIKRISHNAN NAIR
September 23, 2011
SIVADAS Vs. M MOHAMED
July 4, 2011
SIVADAS Vs. PRABHAKARAN
January 21, 2011
SIVADAS C AND VIJI C S , D/O C SIVADAS Vs. ALLAHABAD BANK AND CHIEF MANAGER AND AUTHORISED OFFICER
May 31, 2011
SIVADASAN C Vs. NEW INDIA ASSURANCE CO LTD
March 25, 2011
SIVADASAN RAMAN Vs. V. RAJAN NANU ACHARI
January 20, 2011
SIVAKUMAR P Vs. N PARVATHI KOVILAMMA AND ORS
July 7, 2011
SIVAN @ SIVANANDAN Vs. STATE OF KERALA
February 16, 2011
SIVANANDA YOGA VEDANTA DHANWANTRI ASHRAM Vs. STATE OF KERALA
January 20, 2011
SIVANANDAN Vs. DISTRICT COLLECTOR AND ORS.
January 24, 2011
SIVANKUTTY Vs. VIKRAMAN
June 15, 2011
SIVAPRAKASH P Vs. DEEPA K P
June 1, 2011
SIVARAMAKURUP N Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
May 26, 2011
SIVARAMAN A K Vs. K V NARENDRANATHAN
June 17, 2011
SIVASANKARA PILLAI Vs. NARAYANA PILLAI
October 3, 2011
SIVASANKARAN Vs. RAJAGOPALAN
May 25, 2011
SIVASANKARAN NAIR Vs. MURALEEDHARAN NAIR
March 22, 2011
SIYAD S/O SYNUDEEN AND ORS Vs. STATE OF KERALA
June 6, 2011
SMITHA Vs. V KRISHNAN
October 20, 2011
SMITHA K Vs. P DEVADAS
February 4, 2011
SMITHA K Vs. P DEVADAS
June 30, 2011
SMITHA MATHEW Vs. PRASOON KURUVILA
July 5, 2011
SML FINANCE LTD Vs. CIRCLE INSPECTOR OF POLICE
March 15, 2011
SMT. TREASA Vs. THE EXECUTIVE ENGINEER AND SMT. MARY
February 23, 2011
SMT. V.K. ZAINABY, W/O. LATE Vs. KERALA STATE ELECTRICITY BOARD,
March 4, 2011
SOBHANAN Vs. STATE OF KERALA
June 15, 2011
SOHAMS FOUNDATIONS ENGINEERING Vs. UNION OF INDIA
January 17, 2011
SOHAMS FOUNDATIONS ENGINEERING PVT LTD Vs. UNION OF INDIA
November 24, 2011
SOJAN JOSEPH Vs. E T KURIAKOSE
January 20, 2011
SOLOMON Vs. S I OF POLICE
February 10, 2011
SOLOMON T JOSE Vs. SUB INSPECTOR OF POLICE
March 9, 2011
SOMALAL Vs. MOHAN KUMAR
August 31, 2011
SOMAN Vs. STATE OF KERALA
March 7, 2011
SOMAN K N Vs. RETURNING OFFICER
March 9, 2011
SOMANI G CHAILIE VARGHEESE Vs. L SARASWATHY AMMA
July 27, 2011
SOMARAJAN P K Vs. SECRETARY TO THE GOVT AND ORS
July 20, 2011
SOSAMMA Vs. ABRAHAM
July 21, 2011
SOUDA BEEVI Vs. S I OF POLICE
August 17, 2011
SOUDAMINI Vs. PARUKUTTY AMMA
March 3, 2011
SOUMYA Vs. STATE OF KERALA
June 10, 2011
SOUTHERN WEIGHING INSTRUMENTS P LTD Vs. STATE OF KERALA
August 2, 2011
SOUTHERN WEIGHING INSTRUMENTS PVT. Vs. STATE OF KERALA, REP. BY SECRETARY,
January 19, 2011
SPECTRUM SOFTTECH SOLUTIONS PVT Vs. GENERAL MANAGER BHARATH SANCHAR
January 24, 2011
SPML INFRA LIMITED Vs. STATE OF KERALA
May 25, 2011
SREE BHAGAWATHY TEXTILES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 3, 2011
SREE DEVI Vs. KERALA STATE ROAD TRANSPORT CORPORATION
July 25, 2011
SREE RAMANADA ASRAM Vs. ASOKAN P
August 10, 2011
SREEDEVI Vs. STATE OF KERALA
February 8, 2011
SREEDEVI BALAKRISHNAN W/O DEEPU S NAIR Vs. STATE OF KERALA, SECRETARY AND ORS
March 18, 2011
SREEDEVI V SHENOI Vs. STATE OF KERALA AND ORS
March 29, 2011
SREEDHARAN Vs. SIDDIQUE
January 3, 2011
SREEDHARAN Vs. BHARATHAN
May 26, 2011
SREEDHARAN A Vs. DY S P OF POLICE
April 6, 2011
SREEDHARAN E P Vs. MANAGER INDIAN BANK
March 23, 2011
SREEDHARAN NAMBOOTHIRI Vs. CIRCLE INSPECTOR OF POLICE
April 7, 2011
SREEDHARAN, SREENILAYAM Vs. STATE OF KERALA AND ORS
May 31, 2011
SREEJA V Vs. RAJESH PULIYANKALATH
June 9, 2011
SREEJITH Vs. STATE OF KERALA
January 28, 2011
SREEJITH A K Vs. VIJAYAPURAM GRAMA PANCHAYATH
March 1, 2011
SREEJITH S/O RAMAKRISHNAN NAIR Vs. THE SECRETARY, REGIONAL TRANSPORT
February 28, 2011
SREEKALA ALIAS KALA MURALIDHARAN Vs. MURALIDHARAN PILLAI
January 5, 2011
SREEKANTAN T Vs. STATE OF KERALA
April 12, 2011
SREEKUMAR Vs. MURUGAN
June 2, 2011
SREEKUMAR C Vs. D INDIRA DEVI
August 1, 2011
SREEKUMAR S Vs. KERALA PUBLIC SERVICE COMMISSION
March 18, 2011
SREEKUMARA SAMAJAM Vs. THILAKAN
March 28, 2011
SREEKUTTAN Vs. STATE OF KERALA
March 31, 2011
SREEKUTTAN Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
March 1, 2011
SREELAKSHMI CASHEW COMPANY Vs. ASSISTANT PROVIDENT FUND RECOVERY OFFICER
July 7, 2011
SREELATHA SAJEEV Vs. PREASY ABRAHAM
July 27, 2011
SREEMATHI Vs. DIRECTOR GENERAL OF POLICE
June 2, 2011
SREENI PATTATHANAM Vs. STATE OF KERALA
April 25, 2011
SREENIVASAN P S/O NARAYANAN NAMBIAR Vs. KANNUR UNIVERSITY REPRESENTED BY ITS
July 19, 2011
SREYA VINOD (MINOR) Vs. DIRECTOR OF PUBLIC INSTRUCTION, DEPUTY DIRECTOR (EDUCATION), ASISSTANT EDUCATIONAL OFFICER AND MANAGER
March 21, 2011
SRI K. SADASIVAN, S/O. SEKHARAN Vs. SREE THRICHERUMANNA ALIAS,
January 5, 2011
SRI. FRANCIS MANJOORAN Vs. STATE OF KERALA,
February 2, 2011
SRIDHARAN E Vs. P PRASAD
March 29, 2011
SRIMAD RAGHAVENDRA THIRTHA SWAMY Vs. SRIMAD SUDHINDRA THIRTHA SWAMIJI
September 5, 2011
ST GEORGE INDUSTRIES Vs. MINISTRY OF AGRICULTURE
February 16, 2011
ST MARYS HOTEL P LTD Vs. KOTTAYAM DISTRICT COOPERATIVE
February 17, 2011
ST PETERS ORTHODOX SYRIAN CHURCH Vs. FR ABRAHAM MATHEWS
October 11, 2011
ST SEBASTINS VISITATION HOSPITAL Vs. STATE OF KERALA
August 18, 2011
STALIN C V Vs. STATE OF KERALA
February 22, 2011
STANI VARGHESE Vs. STATE OF KERALA
March 7, 2011
STAR METALS Vs. AUTHORITY FOR CLARIFICATION
July 6, 2011
STATE ELECTION COMMISSION Vs. VALSALA PRASANNAKUMAR AND ORS
June 20, 2011
STATE EXPRESS TRANSPORT CORPORATION Vs. ROSYDAS ABY W/O LATE CC ABY AND ORS
August 1, 2011
STATE OF KERALA Vs. MALABAR ORNAMENTS (P)LTD
January 24, 2011
STATE OF KERALA Vs. JOHN JOSEPH
May 31, 2011
STATE OF KERALA Vs. PANCHAMI JEWELLERS
January 31, 2011
STATE OF KERALA Vs. SUPREME BAKERS
July 14, 2011
STATE OF KERALA Vs. CHOKKANATHAN
July 18, 2011
STATE OF KERALA Vs. M J JOSEPH
August 20, 2011
STATE OF KERALA Vs. LALI
January 3, 2011
STATE OF KERALA Vs. KALYAN TOURIST HOME
August 23, 2011
STATE OF KERALA Vs. UNITED BREWERIES LTD
January 4, 2011
STATE OF KERALA Vs. SOUTHERN FISHERIES CORPORATION
January 5, 2011
STATE OF KERALA Vs. P D SHAJU
January 4, 2011
STATE OF KERALA Vs. SATHEESHKUMAR
January 19, 2011
STATE OF KERALA Vs. HEMA RAJ
February 3, 2011
STATE OF KERALA Vs. KUMARI VARMA
February 3, 2011
STATE OF KERALA Vs. HARRISON MALAYALAM LTD
January 31, 2011
STATE OF KERALA Vs. OPPOOTTIL AGENCIES
December 15, 2011
STATE OF KERALA Vs. HOTEL ARACADIA REGENCY
December 2, 2011
STATE OF KERALA Vs. MOILAKARIYATH ABDULLA
November 30, 2011
STATE OF KERALA Vs. YENKAY COMPLEX PVT LTD
January 24, 2011
STATE OF KERALA Vs. BABU M S
March 9, 2011
STATE OF KERALA Vs. PARVATHY
March 29, 2011
STATE OF KERALA Vs. JYOTHISH KUMAR
March 22, 2011
STATE OF KERALA Vs. JYOTHY LABORATORIES LTD
April 12, 2011
STATE OF KERALA Vs. M.M. GEORGE, S/O JOSEH AND THE TALUK LAND BOARD VATAKARA
January 25, 2011
STATE OF KERALA Vs. S D PHARMACY
June 27, 2011
STATE OF KERALA Vs. THULASIBAI
June 27, 2011
STATE OF KERALA AND ORS Vs. E K SUBRAMANIAN AND ORS
March 23, 2011
STATE OF KERALA AND ORS Vs. M P JOSEPH, S/O M T PORINCHU
March 15, 2011
STATE OF KERALA AND ORS Vs. M MURALEEDHARAN, HEALTH INSPECTOR AND ORS
March 8, 2011
STATE OF KERALA AND ORS Vs. P P THOMAS,PWD CONTRACTOR,PALANATTIL
July 11, 2011
STATE OF KERALA AND THE DIRECTOR OF HIGHER SECONDARY Vs. P.V. LEENA, HIGHER SECONDARY SCHOOL,
March 22, 2011
STATE OF KERALA AND THE DIRECTOR P.P.M. CELL, EX-OFFICIO Vs. ANNAMKUTTY, W/O. ROCKEY AND ORS.
January 31, 2011
STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR Vs. JOSEPH
August 5, 2011
STATE OF KERALA, REP BY SECRETARY AND ORS Vs. P C KURIAKOSE
May 30, 2011
STRUCTURAL SOFTECH Vs. STATE OF KERALA
June 3, 2011
SUB INSPECTOR OF POLICE Vs. SARAMMA THOMAS
April 11, 2011
SUBAIR Vs. STATE OF KERALA
February 8, 2011
SUBAIYER Vs. STATE OF KERALA AND ORS.
March 10, 2011
SUBASH Vs. STATE OF KERALA
June 29, 2011
SUBASH K V Vs. KERALA STATE CO OPERATIVE HOSPITAL
February 3, 2011
SUBHADRA K. Vs. UNION OF INDIA
June 1, 2011
SUBHASH Vs. STATE OF KERALA
January 28, 2011
SUBIN K RAJAN Vs. B ASHOK KUMAR
March 17, 2011
SUBRAHMANIAM SWAMY Vs. STATE OF KERALA
February 3, 2011
SUBRAHMANIYAN Vs. MOHAMMED ASHRAF S/O U V K MOHINDEEN
August 4, 2011
SUDARSANA BABU Vs. INCOME TAX OFFICER
February 22, 2011
SUDARSANAN VIJAYAKUMAR Vs. STATE OF KERALA
February 21, 2011
SUDHA K R Vs. P R SASIKUMAR
October 17, 2011
SUDHA NAIR Vs. VIJAYAMMA
February 10, 2011
SUDHAKARA KAIMAL Vs. STATE OF KERALA
March 21, 2011
SUDHAKARAN Vs. STATE OF KERALA
January 31, 2011
SUDHEER Vs. SUSHEELA
January 28, 2011
SUDHEER Vs. STATE OF KERALA,; DISTRICT COLLECTOR,; VILLAGE OFFICER, SEBASTIANS CHURCH
March 23, 2011
SUDHEER Vs. DISTRICT COLLECTOR
June 24, 2011
SUDHEERKUMAR AND C.B. ROLLY, S/O. BABY Vs. DEPUTY TAHSILDAR AND DISTRICT COLLECTOR
March 8, 2011
SUDHEESH A.P., S/O. PARAMESWARAN Vs. THE SUB DIVISIONAL MAGISTRATE/RDO AND SUB INSPECTOR OF POLICE
January 4, 2011
SUDHEESH S Vs. CENTRAL BOARD OF SECONDARY EDUCATION
February 9, 2011
SUDHESSAN NAIR Vs. T S SUNDARESAN
June 24, 2011
SUDHI V. THANKAPPAN, Vs. THE DISTRICT COLLECTOR AND ORS.
March 8, 2011
SUDHIRKUMAR S , S/O SUKUMARAN Vs. THATHAMANGALAM SERVICE CO-OPERATIVE
March 24, 2011
SUGATHAKUMAR K C Vs. STATE OF KERALA,; DIRECTOR OF TECHNICAL EDUCATION
March 18, 2011
SUGIRTHA HENRY Vs. STATE OF KERALA
June 7, 2011
SUJATHA Vs. MARIAYAMMA XAVIERAND
November 23, 2011
SUJATHA K Vs. STATE OF KERALA AND ORS
August 5, 2011
SUJESH J MATHEW Vs. STATE OF KERALA
March 10, 2011
SUJITH Vs. STATE OF KERALA
March 3, 2011
SUKU @ SANGEETH, Vs. STATE OF KERALA AND ORS
August 1, 2011
SUKUMARAN Vs. G VIJAYAKUMARAN
February 10, 2011
SUKUMARAN K A Vs. KERALA PERMANENT BENEFIT FUND LTD
February 1, 2011
SUKUMARAN NADAR Vs. CIRCLE INSPECTOR OF POLICE AND ORS
March 25, 2011
SUKUMARI Vs. UPPUTHARA GRAMA PANCHAYATH
March 28, 2011
SUKUMARN Vs. C BABY
June 2, 2011
SULEKHA BEEVI Vs. ABU BACKER
July 28, 2011
SULFICKER Vs. UCO BANK
September 1, 2011
SULOCHANA Vs. SUPERINTENDENT OF POLICE
May 26, 2011
SUMA Vs. SUPERINTENDENT OF POLICE RURAL
May 26, 2011
SUMA Vs. RAJESH P A
July 18, 2011
SUMA RAJAN Vs. SHEELA
June 21, 2011
SUMADEVI G Vs. DIRECTOR OF PUBLIC INSTRUCTION, DEPUTY DIRECTOR OF EDUCATION, DISTRICT EDUCATIONAL OFFICER AND MANAGER, SREE VIVEKANADA HIGH
March 22, 2011
SUMATHI Vs. RABIA
December 13, 2011
SUMATHI Vs. RAJU
May 24, 2011
SUMATHIKUTTY Vs. MANOJ N
September 1, 2011
SUMAYYA D/O JUMAILA BEEVI Vs. CIRCLE INSPECTOR OF POLICE, SUB INSPECTOR OF POLICE, MYDEEN PICHA AND LALLABEEVI D/O AWWA UMMAL
May 31, 2011
SUMESH M S Vs. STATE OF KERALA
March 1, 2011
SUMINA RANI A AND ORS Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS
July 4, 2011
SUN METALS AND ALLOYS PRIVATE LTD Vs. STATE OF KERALA
January 28, 2011
SUNDARA ALVA Vs. STATE OF KERALA
August 3, 2011
SUNDARA RAJAN Vs. STATE OF KERALA
January 31, 2011
SUNDARAM GOVIND Vs. ASSAIN ALIAS HASSAIN
December 1, 2011
SUNDARAN Vs. SHAJU
August 16, 2011
SUNDARI, W/O KANTHAPPA SHETTY AND ANANDA, S/O KALLALA Vs. STATE OF KERALA
April 29, 2011
SUNEER E Vs. UNION OF INDIA
October 21, 2011
SUNIL Vs. STATE OF KERALA
February 24, 2011
SUNIL KUMAR Vs. K V ABRAHAM
February 8, 2011
SUNIL KUMAR Vs. SURESH KUMAR T K
April 5, 2011
SUNIL PHILIP Vs. SUB INSPECTOR OF POLICE AND ORS
August 5, 2011
SUNIL VISHWANATH, ADVOCATE Vs. STATE OF KERALA
June 24, 2011
SUNILKUMAR Vs. STATE OF KERALA
March 9, 2011
SUNITHA V.C. W/O. MADHUSOODANAN AND K.P.CHACKO Vs. THE RETURNING OFFICER,
February 25, 2011
SUNNY Vs. P P GEORGE
February 10, 2011
SUNNY Vs. STATE OF KERALA
August 8, 2011
SUNNY JOSEPH Vs. VILLAGE OFFICER
March 4, 2011
SUNNY MATHEW Vs. GEORGE JOSEPH
January 4, 2011
SUNNYMON THOMAS Vs. BIJU MON S/O VASUDEVAN NAIR AND ORS
June 20, 2011
SUPERSONIC INDUSTRIAL COMPLEX Vs. ASSISTANT COMMISSIONER
December 9, 2011
SUPREME FOOD INDUSTRIES Vs. STATE OF KERALA
June 20, 2011
SUPRIYA MENON Vs. M P KUNHAMMED KUTTY
April 7, 2011
SURAJ R K Vs. ANIL P JOHN
September 26, 2011
SURENDRAN Vs. PREMAN
January 18, 2011
SURENDRAN K.V. AND ORS. Vs. KERALA AGRICULTURAL UNIVERSITY,
March 31, 2011
SURENDRAN S/O KUNJUPANICKER Vs. VIJAYAMMA D/O PAPPI AND THANKAMONY
August 3, 2011
SURESH Vs. STATE OF KERALA
January 13, 2011
SURESH Vs. STATE OF KERALA
February 2, 2011
SURESH CHERIAN, S/O ELIATTEL CHERIAN Vs. DISTRICT COLLECTOR, ERNAKULAM AND ORS
January 13, 2011
SURESH LAL R Vs. DRUGS CONTROLLER OF KERALA
January 21, 2011
SURESH M R Vs. STATE OF KERALA
August 1, 2011
SURESH P AND MUSFAR MUNEER Vs. SUB INSPECTOR OF POLICE
April 8, 2011
SURESH V Vs. CIRCLE INSPECTOR OF POLICE
March 10, 2011
SURESHKUMAR Vs. STATE OF KERALA
February 14, 2011
SURYAKUMARI Vs. LAKSHMI RAVINDRAN
June 29, 2011
SUSAMMA MATHEW Vs. STATE OF KERALA
August 2, 2011
SUSAN GEORGE Vs. RAHUL PADMAN
October 28, 2011
SUSANTH MATHEW Vs. PASSPORT OFFICER
February 1, 2011
SUSHA Vs. PAUL
February 10, 2011
SUSHAMA K T ALIAS SUMA Vs. RAJAN NAIR
February 4, 2011
SUSI Vs. STATE OF KERALA
January 21, 2011
SWASRAYA KARSHAKA SAMITHY Vs. SUPERINTENDENT OF POLICE
July 22, 2011
SWATHANTHRA THOZHILALI UNION Vs. KERALA HEADLOAD WORKERS WELFARE BOARD
July 18, 2011
SWETHA SANKAR P., D/O. SANKARANARAYANAN Vs. UNIVERSITY OF CALICUT, REPRESENTED BY AND THE CONTROLLER OF EXAMINATIONS
January 18, 2011
SYAMKUMAR Vs. STATE OF KERALA
March 25, 2011
SYED ABOOBACKER BAFAKHI THANGAL Vs. P P HAMZA
February 25, 2011
SYNDICATE BANK Vs. SYNDICATE BANK EMPLOYEES UNION
September 7, 2011
SYNERGY HOMES LTD Vs. JOSHY JOHN
October 18, 2011
T A SIVADAS Vs. STATE OF KERALA
March 15, 2011
T AMMINI Vs. N KRISHNAN NAIR
March 16, 2011
T ANTONY Vs. UNION OF INDIA
April 5, 2011
T B KRISHNAKUMAR Vs. STATE OF KERALA
May 26, 2011
T BALAN Vs. KERALA STATE ELECTRICITY BOARD
February 7, 2011
T BALAN NAIR Vs. DYSP IRITTY
March 23, 2011
T BALANNAIR Vs. DEPUTY SUPERINTENDENT OF POLICE
March 23, 2011
T D JOY Vs. SUPERINTENDENT OF POLICE
June 22, 2011
T G ANILKUMAR Vs. STATE OF KERALA
September 6, 2011
T G SURESH Vs. COMMERCIAL TAX OFFICER (DEPUTATION), INSPECTING ASSISTANT COMMISSIONER AND DEPUTY COMMISSIONER (APPEALS)
September 16, 2011
T GOMATHY AND ORS Vs. UNION OF INDIA AND ORS
August 12, 2011
T H ABDULLA Vs. T A MUHAMMED KUNHI
June 28, 2011
T J ANTONY Vs. CHALAKKUDY MUNICIPALITY
July 29, 2011
T J AUGUSTIAN S/O JOSEPH AND ORS Vs. BRANCH MANAGER NEW INDIA AND ORS
July 5, 2011
T J MARY MATILDA Vs. KERALA STATE CIVIL SUPPLIES
February 21, 2011
T J MATHEW Vs. T I GEORGE
April 8, 2011
T K AJITH PRASAD, ASST DEVASWOM Vs. TRAVANCORE DEVASWOM BOARD
April 25, 2011
T K GOPALAN Vs. P M MUTHU S/O MOIDUNNY
July 25, 2011
T K RAJU Vs. SECRETARY RTA
March 23, 2011
T K SHOUKATHALI Vs. DISTRICT COLLECTOR
July 19, 2011
T K SUSEELAN Vs. STATE OF KERALA
March 1, 2011
T KRISHNANKUTTY AND K M CHINNAMMA, BINDER II (RETD ) Vs. KERALA AGRICULTURAL UNIVERSITY AND DEPUTY DIRECTOR
March 28, 2011
T M A SULAIMAN Vs. STATE BY PUBLIC PROSECAUTOR
January 27, 2011
T M PRABHAKARAN Vs. M P SURESH
July 7, 2011
T MATHEW ABRAHAM Vs. DIRECTOR OF MINING AND GEOLOGY
February 10, 2011
T MEERABAI Vs. K T KANARAN, KALLIANI, VIJAYARAJ AND BEENA D/O K T KANARAN
June 1, 2011
T MOHANDAS S/O VELAYUDHAN Vs. STATE OF KERALA AND KERALA STATE POLLUTION CONTROL BOARD
March 28, 2011
T N VISWANATHAN Vs. DISTRICT COLLECTOR
May 24, 2011
T P AZEEZ Vs. M KUTTIAMOO
February 18, 2011
T P SUBAIR,THOTTAMPALLATH HOSUE Vs. REGIONAL TRANPORT AUTHORITY AND ORS
July 12, 2011
T PRASANNAKUMAR, S/O LATE THANKAPPAN Vs. AJAYAKUMAR, PULLOOTTIL TEXTILES AND STATE OF KERALA
May 31, 2011
T R SEEMA, U P S A , P M U P SCHOOL Vs. ASSISTANT EDUCATIONAL OFFICER AND ORS
March 21, 2011
T S BABU, VANAJA THAMBI AND T G NARAYANAN Vs. STATE
April 26, 2011
T S RAMACHANDRAN Vs. DEPUTY SUPERINTENDENT OF POLICE
March 1, 2011
T S SINDHU, C R SATHEESH Vs. STATE OF KERALA AND ORS
March 16, 2011
T S SURESH BABU Vs. REJI KUMAR P K
March 21, 2011
T SHANID Vs. STATE
December 14, 2011
T UMMER Vs. UNION OF INDIA
March 4, 2011
T V SUPRIYA KUMARI Vs. STATE OF KERALA
January 28, 2011
T V SURESH CHANDRAN Vs. STATE OF KERALA
July 21, 2011
T VIMALA Vs. SREEDHARAN PILLAI
February 14, 2011
T.B. RAMADAS Vs. ASSISTANT EXECUTIVE ENGINEER,
February 22, 2011
T.D. BABU AND T.D. RAJU BOTH S/O. DEVASSY Vs. THE DISTRICT COLLECTOR AND ORS.
January 20, 2011
T.P. GEETHA, W/O. WILSON Vs. STATE OF KERALA,
March 21, 2011
T.V. HAMEED Vs. UNION OF INDIA
November 21, 2011
TAJ RUBBER INDUSTRIES Vs. SHYAM KRISHNA BAJPAI
July 29, 2011
TATA MOTORS FINANCE LTD Vs. NAZEER M
June 1, 2011
TELSA MARKETING PRIVATE LTD Vs. STATE OF KERALA
December 1, 2011
TESSY ABRAHAM Vs. ANITHAKUMARY K S
February 23, 2011
THADIYANTEVIDA NAZEER Vs. STATE OF KERALA
August 12, 2011
THAJUDHEEN Vs. DIRECTOR GENERAL OF POLICE AND ORS
April 11, 2011
THAJUNISA Vs. SUPERINTENDENT OF POLICE RURAL
June 30, 2011
THALISH A H Vs. BINU RAJ S
June 8, 2011
THAMARAKSHAN Vs. SANTHOSH ALIAS UNNI
April 11, 2011
THAMPI C. G. Vs. UNION OF INDIA
February 7, 2011
THANKA Vs. STATE OF KERALA
May 30, 2011
THANKA Vs. VYDYANAHA IYER
July 4, 2011
THANKA ALIAS THANKAMMA Vs. SANKARAN
July 1, 2011
THANKACHAN Vs. STATE OF KERALA
February 7, 2011
THANKACHAN Vs. STATE OF KERALA
April 11, 2011
THANKAM CHEMICALS PVT. LTD. Vs. STATE OF KERALA
March 17, 2011
THANKAMANI ALIAS LAKSHMY Vs. VIRAVUNNY
June 20, 2011
THANKAMANI W/O VENUGOPALAN Vs. K A MOHAMMAD S/O HASSAINAR AND SECRETARY PANANGAD SERVICE CO-OPERATIVE
August 5, 2011
THANKAMMA Vs. VIVEKANANDAN
January 18, 2011
THANKAMMA Vs. KERALA STATE ROAD TRANSPORT CORPORATION
January 21, 2011
THANKAMMA VARGHESE Vs. STATION HOUSE OFFICER
February 10, 2011
THANKAMMU; SIVADAS; DEVADAS AND MOHANDAS Vs. BIJU S/O KALIPARAMBIL VEETTIL AND ORS
June 1, 2011
THANKAMMY Vs. STATE OF KERALA
April 8, 2011
THANKAMONY Vs. RETNAM NADATHY
February 3, 2011
THANKAMONY, D/O VASUMATHY Vs. SUPERINTENDENT OF POLICE AND ORS
March 24, 2011
THANKAPPAN Vs. MUTHUKOYA
April 7, 2011
THARU & SONS (ROSE BED ROLLS) Vs. DIVISIONAL COMMERCIAL MANAGER AND ORS
November 14, 2011
THAVARAYIL SALIM Vs. THEKKEVEETTIL KARUVANTEVALAPPIL SARU
July 11, 2011
THAYYIL MUHAMMED BUKHARI Vs. SAJEERA P
May 25, 2011
THE BOMBAY BURMAH TRADING CORPORATION Vs. UNION OF INDIA (UOI) AND ORS.,
January 7, 2011
THE KERALA STATE CO-OPERATIVE RUBBER Vs. THE CO-OPERATIVE ARBITRATION COURT AND SMT. LEELAMMA AUGUSTINE, JUNIOR
March 4, 2011
THE MANAGER AND MANIKANDADAS Vs. THE ASSISTANT EDUCATIONAL OFFICER AND ORS.
March 21, 2011
THE PRESIDENT Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
January 24, 2011
THE PRINCIPAL SECRETARY TO GOVERNMENT AND THE DIRECTOR OF COLLEGIATE EDUCATION Vs. JOLLY VARGHESE.U, D/O. U.K.VARGHESE,
February 24, 2011
THE VICE CHANCELLOR & ORS. Vs. DR. TRESA RADHAKRISHNAN, PROFESSOR & ANR.
February 23, 2011
THEERTHA RAMESH Vs. STATE OF KERALA
January 4, 2011
THIPPANNA G M Vs. CENTRAL BUREAU OF INVESTIGATION
February 23, 2011
THIRUNAVAYA SERVICE CO OPERATIVE Vs. DIRECTOR GENERAL OF POLICE
February 4, 2011
THIRUNAVUKKARASU S Vs. STATE OF KERALA AND ORS
August 5, 2011
THIRUVALLA EAST CO OPERATIVE BANK LTD Vs. SASIDHARAN PILLAI K B
October 18, 2011
THIRUVILWAMALA GRAMA PANCHAYATH Vs. STATE OF KERALA AND ORS
April 7, 2011
THOMAS Vs. STATE OF KERALA
February 23, 2011
THOMAS Vs. STATE OF KERALA
September 1, 2011
THOMAS ALIAS THOMMACHEN Vs. DEVASIA ALIAS BABY
August 2, 2011
THOMAS GEORGE Vs. STATE OF KERALA
February 9, 2011
THOMAS JACOB Vs. REGISTRAR OF BIRTHS AND DEATHS
January 21, 2011
THOMAS JOACHIN Vs. VISWAS CHITS AND INVESTMENTS P LTD
May 25, 2011
THOMAS JOSEPH, S/O N J THOMAS Vs. ABRAHAM THOMAS, S/O N J THOMAS
January 31, 2011
THOMAS K P Vs. STATE OF KERALA
March 21, 2011
THOMAS K.L. H.S.S.T. Vs. STATE OF KERALA
December 13, 2011
THOMAS KARAKKAVAYALIL Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
March 7, 2011
THOMAS KURIAN Vs. STATE OF KERALA
January 21, 2011
THOMAS LUKOSE Vs. STATE OF KERALA
May 27, 2011
THOMAS M C Vs. SREE EMOOR BHAGAVATHY DEVASWOM
January 18, 2011
THOMAS N C Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
March 14, 2011
THOMAS N P Vs. STATE OF KERALA
December 9, 2011
THOMAS NINAN Vs. SUPERINTENDENT OF POLICE
February 16, 2011
THOMAS T G Vs. ALEXANDER VAIDYAN
August 5, 2011
THOMASKUTTY MATHEW Vs. K M RAMANI
July 26, 2011
THOUSEEF, S/O SHARAFUDHEEN AND NIYAS, S/O ABDUL NASAR Vs. RAJEENDRAN, S/O KUNHIRAMAN AND STATE OF KERALA
May 30, 2011
THRESIAMMA W/O DIAS Vs. CITY POLICE COMMISSIONER AND ORS
May 30, 2011
THRESIAMMA, W/O JOSEPH AND ORS Vs. STATE OF KERALA AND MANAGER, FEDRAL BANK LTD
March 10, 2011
THRESSIAMMA Vs. CHARLES MANI
August 4, 2011
THRISSUR DISTRICT CO OPERATIVE BANK Vs. TRICHUR DISTRICT CO OPERATIVE BANK LTD
July 5, 2011
THRISSUR EXPRESSWAY LTD Vs. STATE OF KERALA
March 25, 2011
THRISUR MUNICIPALITY Vs. BHANUPRAKASH
May 30, 2011
THUDAPPUZHA MUHAMMED Vs. THUDARAPPUZHA K K PATHUMMAYI AND ORS
May 24, 2011
THULASEEDHARAN Vs. STATE OF KERALA
July 1, 2011
THULASIBHAI Vs. STATE OF KERALA
April 7, 2011
THYAGU Vs. M SHERIEF
March 3, 2011
TINY Vs. JACKY
October 27, 2011
TIPPU T Vs. STATE OF KERALA
March 3, 2011
TOMY Vs. STATE OF KERALA
June 15, 2011
TOMY SEBASTIAN Vs. SECRETARY
January 21, 2011
TONY, HEJO, VINESH Vs. SUB INSPECTOR OF POLICE
February 14, 2011
TOWER VISION INDIA (P) LIMITED Vs. SUPERINTENDENT OF POLICE AND ORS
May 31, 2011
TRANS INDIA CONSTRUCTIONS AND SATISH NAIR PROPRIETOR Vs. ASWANI KUMAR, KARUNAKARAN NAIR AND SHEELA RANI, ASWANI KUMAR
August 4, 2011
TRAVANCORE DEVASWOM BOARD Vs. LOCAL FUND AUDIT
April 26, 2011
TRAVANCORE DEVASWOM BOARD Vs. DEPUTY DIRECTOR OF LOCAL FUND ACCOUNTS
February 9, 2011
TRAVANCORE DEVASWOM BOARD Vs. STATE OF KERALA
July 6, 2011
TRAVANCORE EARTH MOVING COMPANY Vs. SECRETARY TO GOVERNMENT
February 24, 2011
TRESA RADHAKRISHAN Vs. CHANCELLOR UNIVERSITY OF KERALA
February 10, 2011
U P BEERANKUTTY Vs. SECRETARY
May 31, 2011
U SANJAYKUMAR Vs. HAINDAVA KARAYOGAM
March 8, 2011
U. BEENA MOHAN, SARATHMA, Vs. THE DISTRICT EDUCATIONAL OFFICER AND ORS.
March 4, 2011
UDAYAN K K Vs. KERALA AGRO MECHINERY CORPORATION LTD
April 12, 2011
UDAYAN S/O KUNJUKRISHNAN NADAR Vs. BABY D/O KAMALAMMA PILLAI, KUNJUKRISHNAN NADAR AND SATHYANESAN
May 30, 2011
UDAYARAJ Vs. T P LEELAVATHY W/O LATE SHANMUGHAN AND; STATE OF KERALA
June 1, 2011
ULAHANNAN MATHEW Vs. V H MOHAMMED HAMSA
July 21, 2011
ULRICHWEITZ Vs. STATE OF KERALA
November 30, 2011
UMADEVI, D/O. MALAYATH Vs. HILL VALLEY CORPORATION
February 24, 2011
UMMANI N M Vs. KUMARI T K
June 2, 2011
UMMER Vs. STATE OF KERALA
January 3, 2011
UMMER HAJI Vs. AZEEZ
August 1, 2011
UMMER P Vs. REGIONAL TRANSPORT AUTHORITY
March 31, 2011
UMMOLIPARAMBIL RAVI Vs. STATE OF KERALA
June 1, 2011
UNION OF INDIA Vs. ANANDAVALLY AMMA
May 31, 2011
UNION OF INDIA Vs. P RAJAGOPALAN
March 24, 2011
UNION OF INDIA Vs. RAVEENDRAN ACHARY
August 25, 2011
UNION OF INDIA Vs. RAJESH KACHHAP
September 27, 2011
UNION OF INDIA Vs. HIGHLAND PRODUCE CO LTD
August 2, 2011
UNION OF INDIA Vs. M K RAMASWAMY
August 3, 2011
UNION OF INDIA Vs. ABOOBACKER
July 29, 2011
UNION OF INDIA Vs. AYYANAR
July 1, 2011
UNION OF INDIA Vs. P K BAWA, THAIPARAMBIL VEEDU
July 18, 2011
UNION OF INDIA Vs. SUMATHY SAJEEVAN
June 28, 2011
UNION OF INDIA Vs. BHARGAVAI, W/O VELU MADHAVAN AND ORS
June 23, 2011
UNION OF INDIA (UOI), CHIEF CONTROLLER OF DEFENCE ACCOUNTS AND OFFICER I/C RECORDS Vs. R SATHEESAN
March 7, 2011
UNION OF INDIA AND ORS Vs. K V RAJASEKHARAN NAIR
August 8, 2011
UNION OF INDIA AND ORS Vs. K G GIRISH KUMAR AND ORS
August 10, 2011
UNION OF INDIA, SENIOR DEVISIONAL PERSONNEL OFFICER Vs. U V RAMACHANDRAN
August 8, 2011
UNITED GRANITES Vs. PAZHAYANNUR GRAMA PANCHAYATH
May 24, 2011
UNITED INDIA ASSURANCE CO LTD Vs. RATHEESH
November 6, 2011
UNITED INDIA INSURANCE CO LTD Vs. THANKAMMA
June 30, 2011
UNITED INDIA INSURANCE CO LTD Vs. AMINA W/O MOHAMMED KALAPPATTIL HOUSE
July 21, 2011
UNITED INDIA INSURANCE CO LTD Vs. MADHAVAN M
July 13, 2011
UNITED INDIA INSURANCE CO LTD Vs. PAPPU
January 6, 2011
UNITED INDIA INSURANCE CO LTD Vs. MANU GEORGE
January 25, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. RATHEESH
November 16, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. K SANTHAKUMARAN
August 4, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. MOHANAN
July 29, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. REJU, S/O ESWARAN NAIR AND ORS
July 26, 2011
UNIVERSITY OF CALICUT Vs. P P MOHAMED
February 9, 2011
UNIVERSITY OF CALICUT Vs. ARUM MOZHI VARMAN K
March 28, 2011
UNIVERSITY OF CALICUT AND THE VICE CHANCELLOR Vs. SAHRADAYA COLLEGE OF ENGINEERING
July 4, 2011
UNIVERSITY OF KERALA Vs. B KUMARI VALSALA
October 25, 2011
UNNIKRISHNAN Vs. KUNHIVBEEVI
January 21, 2011
UNNIKRISHNAN @ ANIYAN Vs. STATE OF KERALA
June 24, 2011
UNNIKRISHNAN K.K. Vs. THE ORGANIZING COMMITTEE FOR 51ST,
January 19, 2011
UNNIKRISHNAN NAIR Vs. STATE OF KERALA
July 4, 2011
UNNIKRISHNAN P N Vs. K C CHANDRASEKHRAN
August 9, 2011
UNNIKRISHNAN S/O RAMAN, THAZHATHEPURAKKAL Vs. DISTRICT SUPERINTENDENT OF POLICE AND ORS
July 5, 2011
UNTAN KUMARAN Vs. STATE OF KERALA
July 22, 2011
URMILA MUKUNDAN (MINOR), STANDARD X Vs. THE ORGANISING COMMITTE FOR 51TH STATE,
January 17, 2011
USHAKUMARI Vs. STATE OF KERALA
February 18, 2011
USHAKUMARI Vs. STATE OF KERALA AND ORS
May 31, 2011
USMAN KURIKKAL O V Vs. STATE OF KERALA
June 14, 2011
USMAN, S/O MOHAMMED MUSLIAR Vs. STATE OF KERALA AND REVENUE DIVISIONAL OFFICER
May 30, 2011
UTHAMAN Vs. DIRECTOR OF URBAN AFFAIRS
January 20, 2011
UTHAMAN P R Vs. KERALA STATE ELECTION COMMISSION
March 7, 2011
UTHRADAM THIRUNAL MARTHANDA VARMA AND SREE PADMANABHASWAMY TEMPLE Vs. UNION OF INDIA (UOI) AND ORS.
January 31, 2011
UTHUPPAN S/O. LATE AND CYRIAC VELLIYAN Vs. THE ASSISTANT EXECUTIVE ENGINEER,
February 22, 2011
V A ARUNKUMAR Vs. STATE OF KERALA
September 30, 2011
V C VALSALA Vs. STATE OF KERALA
January 28, 2011
V C VARGHESE Vs. STATE OF KERALA
June 21, 2011
V CHANDRAN, S/O VELLANDI Vs. SUPERINTENDENT OF POLICE AND ORS
May 25, 2011
V D SATHEESAN Vs. UNION OF INDIA
May 25, 2011
V J ANTONY Vs. STAE OF KERALA
July 29, 2011
V K MURALEEDHARAN NAIR Vs. SUPERINTENDENT OF POLICE
February 21, 2011
V K SREENIVASAN Vs. COMMISSIONER OF INCOME TAX
September 2, 2011
V K VISWANATHAN Vs. DEPUTY DIRECTOR EDUCATION
March 17, 2011
V KUMAR Vs. SUPERINTENDENT OF POLICE
February 10, 2011
V M MOHANAN NAMBOOTHIRI Vs. REGIONAL TRANSPORT AUTHORITY
January 3, 2011
V MOHANAN Vs. DISTRICT EDUCATIONAL OFFICER AND ORS
March 23, 2011
V N AJAYAKUMAR S/O NANU Vs. STATE OF KERALA AND DIRECTOR OF TECHNICAL EDUCATION
March 21, 2011
V P E ABDULLA HAJI Vs. KERALA STATE ELECTRICITY BOARD
February 7, 2011
V P MAMMAD KOYA Vs. MUTHOOR LEASING AND FINANCE LTD
June 2, 2011
V P PRASAD Vs. SUBHAGINI
June 3, 2011
V P RAJAN; V K MANOJ S/O KRISHNAN AND P SUDHEER S/O MOOSA Vs. STATE OF KERALA AND ORS
March 30, 2011
V P RAMACHANDRAN ADVOCATE Vs. EDODIYIL LAKSHMIKUTTY AMMA
March 14, 2011
V P SDIQUE Vs. SUB INSPECTOR OF POLICE
January 28, 2011
V P VENUGOPALAN Vs. H K VASUDEVA
February 23, 2011
V P VIJAYAN Vs. UNITED INDIA INSURANCE CO LTD
July 4, 2011
V PADMAVATHI Vs. STATE OF KERALA
May 25, 2011
V R AJUKUMAR Vs. SUB INSPECTOR OF POLICE AND ORS
May 23, 2011
V RAMESH, S/O VELAYUDHAN Vs. STATE OF KERALA AND ORS
January 3, 2011
V SANAL KUMAR Vs. HAJI TAR MUHAMMED SAIT
January 21, 2011
V SAUDAMINI AND ORS Vs. GENERAL MANAGER AND INSPECTOR AND ORS
July 1, 2011
V SUNIL KUMAR Vs. TRAVANCORE COCHIN MEDICAL COUNCIL
February 24, 2011
V SURENDRAN NAIR Vs. S RADHAKRISHNAN ASARI
March 7, 2011
V SURESH Vs. TECHNO TRADING CORPORATION
July 19, 2011
V V CHANDRASEKHARAN Vs. V V INDIRA AND ORS
May 23, 2011
V V VARKEY Vs. STATE OF KERALA
February 3, 2011
V V VENUGOPALAN Vs. STATE OF KERALA
January 21, 2011
V-STAR CREATIONS PVT. LTD. AND ORS. Vs. THE DISTRICT LABOUR OFFICER AND ORS.
February 22, 2011
V. GIREESAN Vs. C. MURALEEDHARAN AND ORS.
February 25, 2011
V. P. SHERIFF Vs. K. JACOB
January 13, 2011
V. P. UNNIKRISHNAN Vs. BIJU MATHEW
January 19, 2011
V. PRAKASHAN Vs. RAJAGOPALA RAO
August 2, 2011
V. SANGEETHA, UPSA, PERUR AIDED SB SCHOOL Vs. STATE OF KERALA AND ORS.
March 22, 2011
V.K. KUNJU MOIDEEN Vs. REVENUE DIVISIONAL OFFICER,
March 8, 2011
V.K. VENUGOPAL Vs. BRANCH MANAGER, LIFE INSURANCE AND CHERTHALA SOUTH SERVICE CO-OPERATIVE
March 7, 2011
V.P. JOSEPH, S/O. PAULOSE Vs. STATE OF KERALA AND ORS.
February 2, 2011
V.P. VASU Vs. UNION OF INDIA (UOI),
February 23, 2011
V.X. ALBIN Vs. THE TAHSILDAR
January 25, 2011
VADAKKAL WAREHOUSES Vs. SUPERINTENDENT OF POLICE AND ORS
April 6, 2011
VAHEEDA Vs. AJAYA KUMAR
May 27, 2011
VAIKOM AUTO RIKSHAW CO OPERATIVE Vs. JOSEPH ALIAS SHELVY
June 30, 2011
VALIYA PARAMBIL KUNHALI Vs. MUHAMMED SHAHIL
June 22, 2011
VALLIYOTH KARUNAN Vs. STATE OF KERALA
January 4, 2011
VALSALA KUMARI DEVI M Vs. STATE OF KERALA
June 23, 2011
VALSAMMA THOMAS Vs. JAMES K
April 5, 2011
VAMANA PRABHU ALIAS N P PRABHU Vs. SREE KRISHNASWAMY DEVASWOM
July 13, 2011
VARGHESE Vs. SIVARAMAN
January 12, 2011
VARGHESE Vs. PARAMESWARAN NAIR
March 3, 2011
VARGHESE A M Vs. GOVERNMENT OF KERALA
February 2, 2011
VARGHESE MATHAI C Vs. VARGHESE C PHILIPPUKUTTY
February 2, 2011
VARGHESE P V Vs. SUB INSPECTOR OF POLICE
July 14, 2011
VARUN KUMAR Vs. GANGADHARAN
August 2, 2011
VASU T K Vs. STATE OF KERALA
June 15, 2011
VASUDEVAN Vs. KANTHASWAMY
July 12, 2011
VASUDEVAN NAIR Vs. MURALEEDHARAN
January 17, 2011
VASUDEVAN PILLAI Vs. STATE OF KERALA
March 3, 2011
VASUDEVAN S/O PARAMESWARAN NAMBOODIRI Vs. V M MOIDEENKUTTY S/O MUHAMMED AND ORS
March 22, 2011
VASUMATHI N Vs. VALSAN
July 11, 2011
VASUMATHY Vs. THANKAPPAN
January 21, 2011
VEENA C.V. Vs. UNIVERSITY OF KERALA AND THE PRINCIPAL
February 8, 2011
VELAYUDHAN Vs. DEEPA
September 23, 2011
VELAYUDHAN K V Vs. ASSISTANT ENGINEER
January 3, 2011
VELAYUDHAN PADMANABHAN Vs. THYAGARAJAN K
March 16, 2011
VELAYUDHAN SAHADEVAN Vs. LOISE
February 16, 2011
VELIMALA RUBBER CO LTD Vs. STATE OF KERALA AND ORS
May 24, 2011
VELLA Vs. STATE OF KERALA
February 4, 2011
VENJARAMOODU M ZIYAD Vs. UNION OF INDIA
April 7, 2011
VENKITACHALAM K R Vs. STATE
September 22, 2011
VENKITCHALAM Vs. STATE
September 20, 2011
VENU CHANDRAN S/O RAMACHANDRAN Vs. SOJO LAZER K JOHN
July 14, 2011
VENUGOPAL RAJA, S/O JATHAVEDHAN Vs. STATE OF KERALA
May 30, 2011
VENUKUMAR M S Vs. STATE OF KERALA
April 1, 2011
VENUS Vs. STATE OF KERALA
February 17, 2011
VENUS MARKETING PUTHIYARA Vs. STATE OF KERALA
July 6, 2011
VESU, D/O KANDAPPAN EZHUTHASSAN Vs. KAMALAKSHY, W/O MADHAVAN AND ORS
June 2, 2011
VICE CHANCELLOR Vs. TRESA RADHAKRISHNAN
February 23, 2011
VICTOR BERNARD DEY Vs. THE CHIEF CONSERVATOR OF FORESTS,
January 24, 2011
VICTORY PAPER AND BOARD INDIA LTD Vs. STATE OF KERALA
December 23, 2011
VIDHYADHARAN V Vs. ASSISTANT COMMISSIONER TRAFFIC
June 7, 2011
VIDYADHARAN Vs. THANKAMMA
March 8, 2011
VIJAY R. SHINDE Vs. ASSISTANT COMMISSIONER OF CUSTOMS (PREVENTIVE)
March 16, 2011
VIJAYA KUMARI Vs. SUB INSPECTOR OF POLICE
April 29, 2011
VIJAYACHANDRAN Vs. MURALIDHARAN
March 22, 2011
VIJAYAKUMAR Vs. SREEKUMAR
July 13, 2011
VIJAYAKUMAR PADAMSHI Vs. P V ANTONY, S/O P A VARGHESE AND JITHENDRA KUMAR, PADAMSHI
August 8, 2011
VIJAYALAKSHMI RAMACHANDRAN Vs. K V JOSE
July 11, 2011
VIJAYALEKSHMI Vs. SHERLY
April 12, 2011
VIJAYALEKSHMI Vs. STATE OF KERALA
June 27, 2011
VIJAYAMMA Vs. KERALA STATE ROAD TRANSPORT CORPORATION
June 1, 2011
VIJAYAMOHANAN Vs. SOMASEKHARAN
March 15, 2011
VIJAYAN Vs. R MANIVANNAN
February 21, 2011
VIJAYAN Vs. PURUSHOTHAMAN
February 8, 2011
VIJAYAN NAIR Vs. MOHANAN
February 10, 2011
VIJAYAN R Vs. STATE OF KERALA
July 29, 2011
VIJAYASREE Vs. KRISHNA KUMAR
January 19, 2011
VIJESH Vs. STATE OF KERALA
February 10, 2011
VIJI P ISSAC Vs. KERALA STATE HOUSING BOARD
April 7, 2011
VIJU Vs. SOLLY
May 25, 2011
VIKRAMAN S/O ANANTHA PRABHU Vs. PURUSHOTHAMAN AND GEORGE SAJEEV S/O KUNNEL
August 4, 2011
VILASINI Vs. DEVAKY
February 18, 2011
VILASINI K S W/O VIDHYADHARAN T P Vs. STATE OF KERALA AND ORS
March 15, 2011
VIMAL CHANDRAN Vs. TRAVANCORE DEVASWOM BOARD
March 30, 2011
VIMALA KUMARI, W/O BHUVANACHANDRAN Vs. STATE OF KERALA AND ORS
June 1, 2011
VINCENT JOHN Vs. STATE OF KERALA
June 30, 2011
VINEETHA SKARIA Vs. S I OF POLICE
June 1, 2011
VINESH MOHAN Vs. SOUMYA
July 14, 2011
VINOD R Vs. ARCHANA SUKU
June 30, 2011
VINOD XAVIER Vs. STATE OF KERALA
February 28, 2011
VINU Vs. STATE OF KERALA
December 8, 2011
VINU RAJ Vs. C V VENKATA SUBRAMANIAN
July 5, 2011
VIPIN SAGAR Vs. STATE OF KERALA
May 30, 2011
VISALAKSHI Vs. PRAKASAN
July 5, 2011
VISHNU.T.C AND Vs. COCHIN UNIVERSITY OF SCIENCE AND
January 4, 2011
VISWANATH V Vs. KERALA DENTAL COUNCIL
May 23, 2011
VISWANATHA KURUP S/O LAXMANA KURUP AND ORS Vs. STATE OF KERALA
April 26, 2011
VISWANATHAN A A Vs. SUDARSAN, SOUTH INDIAN BANK LTD , MOHANAN AND KAILASANATHAN
August 3, 2011
VISWANATHAN PILLAI Vs. RAVIKUTTAN PILLAI P
February 7, 2011
VIVEKANANDAN Vs. SANTHAKUMARAN
August 5, 2011
VWNKITESHWARA PAI Vs. SATHISH CHANDRA BABU
March 16, 2011
VYTTILA STEEL PRIVATE LTD. Vs. THE INTELLIGENCE INSPECTOR
September 16, 2011
WALTER ALEXANDER Vs. UNIVERSITY OF KERALA
January 31, 2011
WEST BAKES OVENS PVT LTD Vs. N J BASURAN
April 7, 2011
WHEELS MOTORS Vs. MAHINDRA TWO WHEELERS LTD
April 5, 2011
WILSON J MANGALAM Vs. STATE
March 16, 2011
WIRELESS TT INFO SERVICES LTD Vs. S I OF POLICE
April 6, 2011
WOODSTRUCK FURNITURE PVT. LTD. Vs. UNION OF INDIA
March 9, 2011
XAVIER BIJU K A Vs. PAUL; GRACY PAIL; PRADEEP
July 18, 2011
Y CHARLES Vs. STATE OF KERALA
March 3, 2011
Y JAFFER KUTTY, S/O YUSUF Vs. STATE BANK OF INDIA, MAIN BRANCH
June 2, 2011
YAKOOB SULTHAN, S/O. SULTHAN MOIDEEN Vs. THE SUB DIVISIONAL MAGISTRATE AND THE CIRCLE INSPECTOR OF POLICE
March 8, 2011
YOOSUF KUNJU Vs. STATE OF KERALA
June 2, 2011
YUNUSSALIM, S/O P C AHAMMEDKUTTY Vs. ASSISTANT COMMISSIONER OF POLICE; CIRCLE INSPECTOR OF POLICE; KOZHIKODE DISTRICT HEAD LOAD WORKERS AND ASSISTANT LABOUR OFFICER
April 8, 2011
ZACHARIA Vs. STATE
June 30, 2011
ZACHARIAH JACOB Vs. COMMISSIONER OF POLICE
February 1, 2011
ZAINABA Vs. STATE OF KERALA
January 3, 2011
ZARIUS ADIL MAJOO Vs. STATE
June 13, 2011
ZEENATH KABEER Vs. STATE OF KERALA AND ORS
February 14, 2011
ZODIAC REGENCY Vs. COMMISSIONER OF COMMERCIAL TAXES
June 23, 2011
ZODIAC REGENCY Vs. COMMISSIONER OF COMMERCIAL TAXES
June 26, 2011
ZODIAC REGENCY Vs. COMMISSIONER OF COMMERCIAL TAXES AND ANOTHER
May 23, 2011
ZOHRA Vs. M SUBRAYA BHAT
June 30, 2011